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A.S. TRANSPORTATION Vs. UNION OF INDIA
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February 29, 2024 |
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ABAN MOMIN Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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September 10, 2024 |
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ABDUL HASHEM SHEIKH Vs. STATE OF MEGHALAYA
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May 30, 2024 |
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AITIMARY MAWLONG Vs. STATE OF MEGHALAYA
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July 10, 2024 |
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AIUSHA NONGSPUNG Vs. STATE OF MEGHALAYA
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April 5, 2024 |
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AJAYBIRTH MARAK Vs. STATE OF MEGHALAYA
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October 14, 2024 |
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AJIT PAUL Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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April 12, 2024 |
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AJIT PAUL Vs. STATE OF MEGHALAYA
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September 10, 2024 |
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AJIT PAUL Vs. STATE OF MEGHALAYA
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May 14, 2024 |
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ALALA DUTTA BARUAH Vs. NEW INDIA ASSURANCE COMPANY LTD.
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December 11, 2024 |
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AMOS DKHAR Vs. DONUSH SIANGSHAI
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May 20, 2024 |
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ANANTA DEB Vs. STATE OF MEGHALAYA
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October 21, 2024 |
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ANDREW RANI Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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ANJUMA BIBI Vs. STATE OF MEGHALAYA
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August 29, 2024 |
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ARJUN BORO Vs. STATE OF MEGHALAYA
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March 8, 2024 |
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ASHOK AUTO SERVICE Vs. INDIAN OIL CORPORATION
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October 25, 2024 |
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BAKUL NARZARY Vs. STATE OF MEGHALAYA
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October 23, 2024 |
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BAMANG NABAM Vs. NORTH EASTERN HILLS UNIVERSITY
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December 3, 2024 |
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BAMANGNABAM Vs. NORTH EASTERN HILL UNIVERSITY
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December 5, 2024 |
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BANIARAP SNAITANG Vs. STATE OF MEGHALAYA
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November 27, 2024 |
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BASHANBHA SYNGKLI Vs. STATE OF MEGHALAYA
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May 31, 2024 |
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BASHANBHA SYNGKLI Vs. STATE OF MEGHALAYA
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May 1, 2024 |
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BIDYUT DAS Vs. UNION OF INDIA
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April 1, 2024 |
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BINA ROY A. SANGMA Vs. ISMAIL CH. MARAK
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November 7, 2024 |
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BRIJITA NONGBRI Vs. JASINTA NONGBRI
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September 11, 2024 |
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BRITILA NONGSPUNG Vs. STATE OF MEGHALAYA
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January 29, 2024 |
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BRYLLENHENRY SYIEMIONG Vs. NONGTEI SINGH SYIEMIONG
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November 14, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. UDAY NATH MAJHI
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December 27, 2024 |
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DALMIA CEMENT (BHARAT) LIMITED Vs. UNION OF INDIA
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December 9, 2024 |
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DANIALKING MARWEIN Vs. UNION OF INDIA
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December 2, 2024 |
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DEEN DAYAL SHARMA Vs. ANJANA SHARMA
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March 22, 2024 |
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DEIPORMI DKHAR Vs. STATE OF MEGHALAYA
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February 19, 2024 |
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DEIPORMI DKHAR Vs. STATE OF MEGHALAYA
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December 16, 2024 |
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DEIPORMI DKHAR Vs. STATE OF MEGHALAYA
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May 20, 2024 |
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DEMI CH. MARAK Vs. STATE OF MEGHALAYA
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May 1, 2024 |
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DEMI CH. MARAK Vs. STATE OF MEGHALAYA
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June 10, 2024 |
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DISROYWEL WAHLANG Vs. STATE OF MEGHALAYA
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August 16, 2024 |
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DIWAN A. SANGMA Vs. CHIEF EXECUTIVE MEMBER, GARO HILLS
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September 20, 2024 |
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ELBERT MARAK Vs. STATE OF MEGHALAYA
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September 30, 2024 |
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EXECUTIVE COMMITTEE, DORBAR SHNONG MAWNGAP KHLIEHSHNONG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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December 16, 2024 |
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FASTER BAREH Vs. STATE OF MEGHALAYA
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May 22, 2024 |
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GEISINGLUNG MEIRINGMEI Vs. NATIONAL INVESTIGATION AGENCY
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October 1, 2024 |
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HABIZUR ROHMAN Vs. STATE OF MEGHALAYA
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November 18, 2024 |
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HABIZUR ROHMAN Vs. STATE OF MEGHALAYA
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June 12, 2024 |
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IAIPHIRA KHARHUNAI Vs. STATE OF MEGHALAYA
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May 13, 2024 |
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IBASHISHA RYNJAH Vs. UNION OF INDIA
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December 4, 2024 |
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IN RE. CLEANLINESS OF UMIAM LAKE Vs. STATE OF MEGHALAYA
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February 19, 2024 |
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INJORA STEN Vs. STATE OF MEGHALAYA
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October 30, 2024 |
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JAMES IANGRAI Vs. KHASI HILLS AOTONOMOUS DIST. COUNCIL
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September 13, 2024 |
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JAMES PANGSANG KONGKAL SANGMA Vs. RUPA M. MARAK
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March 14, 2024 |
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JENEL D. SANGMA Vs. STATE OF MEGHALAYA
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November 4, 2024 |
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JOSINGWEL PALIAR Vs. OFFICE OF THE SYIEM OF NOBOSOHPHOH
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July 24, 2024 |
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KANU DAS Vs. STATE OF MEGHALAYA
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April 26, 2024 |
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KHORSHEDUR RAHMAN KHAN Vs. MD. NASHIBULLAH
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September 10, 2024 |
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KHRISTWAN SWETT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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November 28, 2024 |
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KLORARIS @ KLOLARIS MARTHONG Vs. STATE OF MEGHALAYA
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June 28, 2024 |
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KRISHNA KUMAR RAI Vs. UNION OF INDIA
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May 17, 2024 |
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KWIRINA THYRNIANG Vs. STATE OF MEGHALAYA
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November 20, 2024 |
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LAKYNTIEWRISHA NONGRUM Vs. STATE OF MEGHALAYA
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February 16, 2024 |
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LALTANPUII Vs. UNION OF INDIA
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June 27, 2024 |
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LIOS SWER Vs. STATE OF MEGHALAYA
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June 28, 2024 |
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MANAKSIA ALUMINIUM COMPANY LTD. Vs. STATE OF MEGHALAYA
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October 14, 2024 |
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MARBANIANG ENTERPRISE Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION
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July 23, 2024 |
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MARBANIANG PROJECTS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
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December 6, 2024 |
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MARCELLIA A. SANGMA Vs. STATE OF MEGHALAYA
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October 4, 2024 |
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MD. TAIYAB Vs. CANTONMENT BOARD
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April 16, 2024 |
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MECILDA LYNGDOH Vs. JACINTA JYRWA
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November 20, 2024 |
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MERILIN WAHLANG Vs. STATE OF MEGHALAYA
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September 13, 2024 |
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MIHKAHTNGEN SARUBAI Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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MINEN MARAK Vs. GARI HILLS AUTONOMOUS DIST. COUNCIL
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July 8, 2024 |
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MINONDRO ARENGH Vs. TALIKA T.SANGMA
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June 25, 2024 |
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MODIFY DKHAR Vs. STATE OF MEGHALAYA
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July 5, 2024 |
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N.J. DEVANI BUILDERS (P) LTD Vs. UNION OF INDIA
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December 16, 2024 |
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NAGEN CHANDRA BORO Vs. STATE OF MEGHALAYA
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December 3, 2024 |
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NARESH KUMARI Vs. UNION OF INDIA
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March 15, 2024 |
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NIANGKHANNGAI GUITE Vs. STATE OF MEGHALAYA
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April 8, 2024 |
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NISHA CHETTRI Vs. STATE OF MEGHALAYA
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February 14, 2024 |
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NO. 97005927 EX CONSTABLE/GD ASHWIN PATTI Vs. UNION OF INDIA
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May 3, 2024 |
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NUR ALOM ALI Vs. STATE OF MEGHALAYA
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March 20, 2024 |
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ODIMAR SYIEMSAD Vs. STATE OF MEGHALAYA
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June 7, 2024 |
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PANNA LAL SHOME Vs. NORTH EASTERN HILL UNIVERSITY
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June 24, 2024 |
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PEMILISH D. SANGMA Vs. BENSILLA CH. SANGMA
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August 22, 2024 |
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PHILAMON MAWRIE Vs. LAITUMKHRAH DORBAR SHNONG
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February 15, 2024 |
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POIMI SANA Vs. STATE OF MEGHALAYA
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August 30, 2024 |
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PR. COMMISSIONER OF INCOME TAX Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
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July 8, 2024 |
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PRAKASH MOMIN Vs. STATE OF MEGHALAYA
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April 9, 2024 |
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PRIYANCHI R. MARAK Vs. STATE OF MEGHALAYA
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April 26, 2024 |
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PYNCHEMALANGKI BAREH Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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RAJINGSTAR THABAH Vs. STATE OF MEGHALAYA
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March 7, 2024 |
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RAJU GUPTA Vs. STATE OF MEGHALAYA
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April 26, 2024 |
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RAM PAL Vs. UNION OF INDIA
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May 3, 2024 |
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REGEENAL SHYLLA Vs. STATE OF MEGHALAYA
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December 2, 2024 |
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RIDALIN LAW Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
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February 8, 2024 |
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RINKU KUMAR TYAGI Vs. STATE OF MEGHALAYA
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April 26, 2024 |
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ROHIT KALIA Vs. MEENAKSHI YADAV
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May 1, 2024 |
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SADIYA AKTHAR Vs. STATE OF MEGHALAYA
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November 7, 2024 |
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SAI SUCHEN Vs. STATE OF MEGHALAYA
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February 26, 2024 |
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SAMARJIT MOHANTY Vs. STATE OF MEGHALAYA
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June 4, 2024 |
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SANDEEP KUMAR BHAGAT Vs. STATE OF MEGHALAYA
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February 16, 2024 |
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SANE CONCIETA B. SANGMA Vs. STATE OF MEGHALAYA
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January 31, 2024 |
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SANGET DEB BARMAN Vs. UNION OF INDIA
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October 22, 2024 |
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SANTIMAI MUTHLIANG BHOI Vs. JUDY MUTHLIANG BHOI
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November 11, 2024 |
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SARITA KHARKONGOR Vs. HILDA DKHAR
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July 5, 2024 |
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SASHIKANT PANDEY Vs. UNION OF INDIA
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June 28, 2024 |
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SENGBREEZBIRTH N. MARAK Vs. STATE OF MEGHALAYA
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May 8, 2024 |
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SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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SHIREEN L. DKHAR Vs. STATE OF MEGHALAYA
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December 11, 2024 |
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SIKHA NAUG Vs. MEGHALAYA HINDU MISSION
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February 23, 2024 |
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SILBANIA LYNGDOH Vs. UNION OF INDIA
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December 17, 2024 |
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SM ENERGENCO LIMITED Vs. STATE OF MEGHALAYA
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November 5, 2024 |
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SOIDUR RAHMAN MOLLAH Vs. STATE OF MEGHALAYA
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November 7, 2024 |
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ST. JOHNS SCHOOL WHITEHALL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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October 30, 2024 |
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STATE OF MEGHALAYA Vs. JOLIAN MARAK
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September 30, 2024 |
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STATE OF MEGHALAYA Vs. TRAIBORLANG KHONGRYMMAI
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July 1, 2024 |
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STATE OF MEGHALAYA Vs. CHAIRPERSON MEGHALAYA LOKAYUKTA
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May 31, 2024 |
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SUBHASISH DAS GUPTA Vs. SUPERINTENDENT OF CENTRAL BUREAU OF INVESTIGATION
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May 24, 2024 |
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TAMSIN T. SANGMA Vs. STATE OF MEGHALAYA
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May 28, 2024 |
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TAYYAB SALAR SHAIKH Vs. STATE OF MEGHALAYA
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March 11, 2024 |
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TENZIN TSEPHEL Vs. STATE OF MEGHALAYA
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July 1, 2024 |
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THOMBOR SHADAP Vs. STATE OF MEGHALAYA
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August 16, 2024 |
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THOURA DARNEI Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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TIKENDRA SINGH Vs. STATE OF MEGHALAYA
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March 8, 2024 |
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TREDA SUNGOH Vs. STATE OF MEGHALAYA
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July 8, 2024 |
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UTTORA G. SANGMA Vs. STATE OF MEGHALAYA
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June 14, 2024 |
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WALLAM JINGSUK BARIM Vs. UNION OF INDIA
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February 19, 2024 |
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WANPHAI MASHARING Vs. STATE OF MEGHALAYA
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June 11, 2024 |
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WILLIAM RICHMOND MARBANIANG Vs. STATE OF MEGHALAYA
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May 13, 2024 |
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WITHELSON MARAK Vs. STATE OF MEGHALAYA
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October 30, 2024 |
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