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ABDUS SAMAD Vs. STATE OF MEGHALAYA
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June 20, 2022 |
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ABU MASHUD Vs. STATE OF MEGHALAYA
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October 25, 2022 |
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ABUL HOSSAIN Vs. STATE OF MEGHALAYA
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November 9, 2022 |
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ADELBERT MARBANIANG Vs. STATE OF MEGHALAYA
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August 16, 2022 |
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ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED Vs. UNION OF INDIA
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March 3, 2022 |
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AIBOR SOHKHWAI Vs. STATE OF MEGHALAYA
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April 19, 2022 |
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AKKI A.SANGMA Vs. STATE OF MEGHALAYA
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June 1, 2022 |
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AKTARUZ ZAMAN Vs. STATE OF MEGHALAYA
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March 7, 2022 |
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ALAN SOHSHANG Vs. STATE OF MEGHALAYA
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May 30, 2022 |
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ALBAD PHAWA Vs. STATE OF MEGHALAYA
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July 4, 2022 |
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ALOK KUMAR Vs. STATE OF MEGHALAYA
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December 2, 2022 |
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AMLANSTAR SUN Vs. STATE OF MEGHALAYA
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May 25, 2022 |
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ANAMIKA DUTTA Vs. STATE OF MEGHALAYA
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April 13, 2022 |
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ANDREAS NARLENG Vs. STATE OF MEGHALAYA
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April 19, 2022 |
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ANGELA LYNGWA Vs. STATE OF MEGHALAYA
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July 13, 2022 |
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ANIL KUMAR Vs. UNION OF INDIA
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June 2, 2022 |
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ANIL KUMAR Vs. STATE OF MEGHALAYA
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February 9, 2022 |
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ANINDITA BHOWMIK Vs. STATE OF MEGHALAYA
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April 4, 2022 |
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ANINDITA BHOWMIK Vs. STATE OF MEGHALAYA
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February 25, 2022 |
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ANIRUDHA STEEL (P) LTD. Vs. MEGHALAYA ENERGY CORPORATION LTD.
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September 8, 2022 |
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ANJANA WAHLANG Vs. STATE OF MEGHALAYA
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September 30, 2022 |
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ANJANA WAHLANG Vs. STATE OF MEGHALAYA
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October 13, 2022 |
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ANWAR HUSSAIN SHEIKH Vs. STATE OF MEGHALAYA
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August 23, 2022 |
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ANWARUL KADIR Vs. STATE OF MEGHALAYA
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August 24, 2022 |
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ARDWIN LYNGDOH Vs. STATE OF MEGHALAYA
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August 17, 2022 |
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ARDWIN LYNGDOH Vs. STATE OF MEGHALAYA
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November 17, 2022 |
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ARIQUL HOQUE AZAD Vs. STATE OF MEGHALAYA
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June 23, 2022 |
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ARJUN DIYA Vs. STATE OF MEGHALAYA
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July 20, 2022 |
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ARKI S. MANNER Vs. STATE OF MEGHALAYA
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November 16, 2022 |
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ARMISHAL L. MARSHILLONG Vs. STATE OF MEGHALAYA
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June 13, 2022 |
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ASMA KHATUN Vs. STATE OF MEGHALAYA
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November 10, 2022 |
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ATEN MARAK Vs. STATE OF MEGHALAYA
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September 30, 2022 |
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ATEN MARAK Vs. STATE OF MEGHALAYA
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October 26, 2022 |
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AYNAL HAQUE Vs. STATE OF MEGHALAYA
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March 8, 2022 |
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AYUB KOCH Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
|
March 24, 2022 |
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BABUL DUTTA Vs. STATE OF MEGHALAYA
|
February 22, 2022 |
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BABULAL SHARMA Vs. SANT KUMAR BAJORIA
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April 5, 2022 |
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BADARISHA NONGKHAR Vs. STATE OF MEGHALAYA
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November 15, 2022 |
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BAIARBOR RAJEE Vs. STATE OF MEGHALAYA
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March 21, 2022 |
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BAL BAHADUR CHETTRI Vs. UNION OF INDIA
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February 15, 2022 |
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BAL KRISHNA YADAV Vs. UNION OF INDIA
|
March 9, 2022 |
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BALAKERLANG SYIEM Vs. VILLAGE DORBAR OF MAWPDANG VILLAGE
|
February 9, 2022 |
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BALKARIN CH. MARAK Vs. STATE OF MEGHALAYA
|
March 10, 2022 |
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BANISHA TARIANG Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
|
August 12, 2022 |
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BANKYRSHANLANG JANA NONGBET Vs. STATE OF MEGHALAYA
|
June 24, 2022 |
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BARUA AND COMPANY PVT. LTD. Vs. UNION OF INDIA
|
September 26, 2022 |
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BENEDIC R. MARAK Vs. STATE OF MEGHALAYA
|
January 28, 2022 |
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BERNADETH MARWEIN Vs. CYNTHIA KHONGWET
|
August 18, 2022 |
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BERNADETH S. SANGMA Vs. G.H.A.D.C.
|
June 28, 2022 |
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BERONIKA SYIEMLIEH Vs. STATE OF MEGHALAYA
|
April 1, 2022 |
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BHAGADATTA BORO Vs. STATE OF MEGHALAYA
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September 27, 2022 |
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BHASKAR BORAH Vs. STATE OF MEGHALAYA
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October 21, 2022 |
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BHASKAR BORAH Vs. STATE OF MEGHALAYA
|
November 15, 2022 |
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BHASKAR JYOTI GOSWAMI Vs. PRESIDENT/MANAGING DIRECTOR FORD INDIA PVT. LTD.
|
May 20, 2022 |
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BIDUL GOSWAMI Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
July 29, 2022 |
|
BIJAY SINGH Vs. STATE OF MEGHALAYA
|
November 9, 2022 |
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BIKONIA SUTNGA Vs. WOODLAND KHONGTHIEM
|
October 10, 2022 |
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BINA ROY SANGMA Vs. ATUL CH. MARAK
|
March 30, 2022 |
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BINOY CHETTRI Vs. UNION OF INDIA
|
August 30, 2022 |
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BIRDA RAPSANG Vs. ARKY MARBANIANG
|
October 31, 2022 |
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BIRESH BARMAN Vs. STATE OF MEGHALAYA
|
February 18, 2022 |
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BISHNU CHETTRI Vs. STATE OF MEGHALAYA
|
April 18, 2022 |
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BISTIMORIAL NONGSIEJ Vs. STATE OF MEGHALAYA
|
November 10, 2022 |
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BLOOMINGSTAR J. DIENGDOH Vs. STATE OF MEGHALAYA
|
October 28, 2022 |
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BRAMANSING SHANGDHIAR Vs. STATE OF MEGHALAYA
|
April 5, 2022 |
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BREMINGSTAR MYLLIEM Vs. STATE OF MEGHALAYA
|
August 23, 2022 |
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BSC-C AND C JV Vs. CHIEF ENGINEER, PWD, NATIONAL HIGHWAYS
|
April 27, 2022 |
|
BSC-C AND CJV Vs. CHIEF ENGINEER (PWD)
|
February 11, 2022 |
|
CARLOS D. SANGMA Vs. ARWANPHAI WANSHNONG
|
March 29, 2022 |
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CATHARINE EVA MYRTHONG Vs. UNION OF INDIA
|
August 17, 2022 |
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CHAMBER STRONG SANCKLEY Vs. STATE OF MEGHALAYA
|
May 27, 2022 |
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CHANDAN SAIKIA Vs. STATE OF MEGHALAYA
|
August 3, 2022 |
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CHARMING RUPON Vs. STATE OF MEGHALAYA
|
March 29, 2022 |
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CHEERFULSON SNAITANG Vs. STATE OF MEGHALAYA
|
March 14, 2022 |
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CHIBOR SHULLAI Vs. UNION OF INDIA
|
October 28, 2022 |
|
CHIEF ENGINEER (PWD) (NATIONAL HIGHWAYS) GOVERNMENT OF MEGHALAYA Vs. BSC - C&C JV
|
May 9, 2022 |
|
CHONGME CH. MARAK Vs. STATE OF MEGHALAYA
|
March 17, 2022 |
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CHRISTOPHER SWER Vs. STATE OF MEGHALAYA
|
November 15, 2022 |
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CIPHER GAVENDRA KUMAR Vs. UNION OF INDIA
|
April 22, 2022 |
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COLIN KHARKONGOR Vs. LOVING KHARKONGOR
|
June 15, 2022 |
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COMMISSIONER OF GOODS AND SERVICES TAX Vs. AMRIT CEMENT LIMITED
|
May 19, 2022 |
|
DANIEL SYIEMIONG Vs. STATE OF MEGHALAYA
|
February 8, 2022 |
|
DANME N. SANGMA Vs. PINTHU N. MARAK
|
August 16, 2022 |
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DANNY JYRWA Vs. STATE OF MEGHALAYA
|
March 21, 2022 |
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DAPHISHISHA SHULLAI Vs. SHILLONG CLUB LTD.
|
September 15, 2022 |
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DARITIMAI LYNGDOH Vs. STATE OF MEGHALAYA
|
May 27, 2022 |
|
DARIUS MARWEIN Vs. STATE OF MEGHALAYA
|
June 30, 2022 |
|
DEEP KALITA Vs. STATE OF MEGHALAYA
|
February 25, 2022 |
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DEEPUL SANGMA Vs. SUPERINTENDENT OF POLICE
|
July 18, 2022 |
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DEHILA D. SANGMA Vs. STATE OF MEGHALAYA
|
September 2, 2022 |
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DELICAN SHADAP Vs. DAL NONGTRI
|
March 3, 2022 |
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DEMANSING KYNTER Vs. STATE OF MEGHALAYA
|
June 1, 2022 |
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DHARANI GEOTECH ENGINEERS Vs. STATE OF MEGHALAYA
|
November 15, 2022 |
|
DHARANI GEOTECH ENGINEERS Vs. STATE OF MEGHALAYA
|
December 15, 2022 |
|
DHIRENDRA SINGH JADON Vs. UNION OF INDIA
|
July 22, 2022 |
|
DILIP SINGHANIA Vs. ANIL KUMAR SINGHANIA
|
July 11, 2022 |
|
DIMCHUINGAM RUANGMEI Vs. NATIONAL INVESTIGATION AGENCY
|
September 29, 2022 |
|
DINESH NIANG Vs. STATE OF MEGHALAYA
|
June 7, 2022 |
|
DINESH SAIGAL Vs. ASHOK DAS
|
November 24, 2022 |
|
DIPANKAR CHAKRABORTY Vs. UNION OF INDIA
|
May 9, 2022 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. AJAY BABU MANDA
|
February 17, 2022 |
|
DOKEN RABHA Vs. TAPON RABHA
|
August 26, 2022 |
|
DOMINIC MYRTHONG Vs. STATE OF MEGHALAYA
|
April 21, 2022 |
|
DONBOKLANG RYNTATHIANG Vs. STATE OF MEGHALAYA
|
May 10, 2022 |
|
DONBOKSTAR SYNGKLI Vs. STATE OF MEGHALAYA
|
March 3, 2022 |
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DONLANG NONGSTENG Vs. STATE OF MEGHALAYA
|
June 9, 2022 |
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DONUSH SIANGSHAI Vs. AMOS DKHAR
|
June 6, 2022 |
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DORBAR SHNONG LAPANGAP Vs. DORBAR SHNONG LUMLAKHIAT
|
September 20, 2022 |
|
DROLISHON WAHLANG Vs. STATE OF MEGHALAYA
|
March 15, 2022 |
|
DROSHING LYNGDOH Vs. SHILLONG CANTONMENT BOARD
|
March 16, 2022 |
|
EANUS ALI Vs. STATE OF MEGHALAYA
|
February 18, 2022 |
|
ELDON KHONGMAWLOH Vs. STATE OF MEGHALAYA
|
March 23, 2022 |
|
EMILASHA LALOO Vs. NISHAN SKHEM BLAH
|
April 5, 2022 |
|
ETARSON A. SANGMA Vs. G.H.A.D.C
|
May 11, 2022 |
|
EX-NO 113643 HAV/GD MILAP CHAND Vs. UNION OF INDIA
|
October 26, 2022 |
|
FEDERATION OF NEEPCO EMPLOYEES Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
July 1, 2022 |
|
FLAMINGSTAR WAHLANG Vs. STATE OF MEGHALAYA
|
March 21, 2022 |
|
FOURNESS DHAR Vs. CORSICA SHABONG
|
December 16, 2022 |
|
FRESHMI D. MOMIN Vs. SWELLISH M. SANGMA
|
December 1, 2022 |
|
GABRIEL KHARSHANDI Vs. STATE OF MEGHALAYA
|
May 24, 2022 |
|
GANASINDHU NANDY Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
April 8, 2022 |
|
GAU GYAN FOUNDATION Vs. UNION OF INDIA
|
May 20, 2022 |
|
GEORGE KAZI Vs. STATE OF MEGHALAYA
|
May 23, 2022 |
|
GEORGE KAZI Vs. STATE OF MEGHALAYA
|
May 4, 2022 |
|
GOLAM HASHAN Vs. STATE OF MEGHALAYA
|
April 27, 2022 |
|
GORDON KYNSAI NONGKYNRIH Vs. UNION OF INDIA
|
December 1, 2022 |
|
GREEN VALLIEY INDUSTRIES LTD. Vs. UNION OF INDIA
|
October 19, 2022 |
|
GUDHULI SOHPDANG Vs. STATE OF MEGHALAYA
|
September 6, 2022 |
|
H.R. SHYLLA Vs. STATE OF MEGHALAYA
|
April 25, 2022 |
|
HAVILDAR Vs. UNION OF INDIA
|
April 26, 2022 |
|
HDFC BANK LTD. Vs. BAKLAI SIEJ
|
May 13, 2022 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. RITI PDE
|
February 17, 2022 |
|
HERMAN BREAK LYNGDOH Vs. STATE OF MEGHALAYA
|
March 9, 2022 |
|
HERMAN RANI Vs. STATE OF MEGHALAYA
|
October 12, 2022 |
|
HERON ROY MANNER Vs. STATE OF MEGHALAYA
|
July 11, 2022 |
|
HESILLA D. SHIRA Vs. CHEBIT CH. MOMIN
|
September 28, 2022 |
|
HIGHGROWTH COMMODITIES TRADE PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
May 4, 2022 |
|
HINDU SHAMSHAN BHOOMI COMMITTEE Vs. STATE OF MEGHALAYA
|
November 29, 2022 |
|
HIRALAL REANG Vs. UNION OF INDIA
|
March 31, 2022 |
|
HUNDAKA SHADAP Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
|
August 12, 2022 |
|
HUNMON RANGAD Vs. SURINDRA KUMAR
|
July 13, 2022 |
|
HUSSAIN TAPADAR Vs. STATE OF MEGHALAYA
|
July 26, 2022 |
|
IALAMPHRANG KHARSYIEMLIEH Vs. STATE OF MEGHALAYA
|
November 17, 2022 |
|
IN RE SUO MOTU CUSTODIAL VIOLENCE & OTHER MATTERS RELATING TO PRISON CONDITIONS Vs. STATE OF MEGHALAYA
|
May 2, 2022 |
|
IN RE SUO MOTU CUSTODIAL VIOLENCE AND OTHER MATTERS RELATING TO PRISON CONDITIONS Vs. STATE OF MEGHALAYA
|
May 31, 2022 |
|
IOHLANG SUTNGA Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
|
August 12, 2022 |
|
JAGUAR OVERSEAS LIMITED Vs. UNION OF INDIA
|
April 18, 2022 |
|
JALESH KUMAR Vs. UNION OF INDIA
|
April 25, 2022 |
|
JALSRANG S. SANGMA Vs. STATE OF MEGHALAYA
|
September 8, 2022 |
|
JAPPLIN R. MARAK Vs. STATE OF MEGHALAYA
|
June 9, 2022 |
|
JASMINE BONNY AGITOK SANGMA Vs. UNION OF INDIA
|
May 20, 2022 |
|
JAVED AKHTAR Vs. STATE OF MEGHALAYA
|
February 25, 2022 |
|
JEFFREDY LANGBANG Vs. STATE OF MEGHALAYA
|
July 13, 2022 |
|
JEFFREY DIENGDOH Vs. STATE OF MEGHALAYA
|
August 30, 2022 |
|
JOLSING RANI Vs. STATE OF MEGHALAYA
|
October 14, 2022 |
|
JOYOUS DURA Vs. STATE OF MEGHALAYA
|
November 14, 2022 |
|
JUBARAJ BORO Vs. STATE OF MEGHALAYA
|
October 31, 2022 |
|
JUD CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
|
March 23, 2022 |
|
JUD CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
|
May 4, 2022 |
|
K.P. MOHANTA Vs. STATE OF MEGHALAYA
|
March 30, 2022 |
|
KAJI MANIK MIAH Vs. STATE OF MEGHALAYA
|
March 9, 2022 |
|
KAMARAJ JK Vs. UNION OF INDIA
|
August 30, 2022 |
|
KARINKALLAYI UNNIKRISHNAN Vs. AMRIT CEMENT LIMITED
|
July 12, 2022 |
|
KARLUS KANAI Vs. STATE OF MEGHALAYA
|
June 30, 2022 |
|
KAZI SUJAUDDAULA Vs. SECRETARY MAHENDRAGANJ COOPERATIVE SOCIETY
|
July 22, 2022 |
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KERLANG KSOO Vs. STATE OF MEGHALAYA
|
February 18, 2022 |
|
KHARILIAN SOHPHOH Vs. STATE OF MEGHALAYA
|
January 20, 2022 |
|
KHROO RYMBAI Vs. STATE OF MEGHALAYA
|
May 12, 2022 |
|
KHROO RYMBAI Vs. STATE OF MEGHALAYA
|
April 27, 2022 |
|
KIMFA S. MARBANIANG Vs. STATE OF MEGHALAYA
|
February 11, 2022 |
|
KIMLAND THYRNIANG Vs. STATE OF MEGHALAYA
|
March 1, 2022 |
|
KINTI CH. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 2, 2022 |
|
KISHAN GUPTA Vs. STATE OF MEGHALAYA
|
September 30, 2022 |
|
KISHAN GUPTA Vs. STATE OF MEGHALAYA
|
October 19, 2022 |
|
KITBORLANG PARIONG Vs. STATE OF MEGHALAYA
|
September 14, 2022 |
|
KNESLIDY IAWPHNIAW Vs. STATE OF MEGHALAYA
|
July 19, 2022 |
|
KREKBORLANG SAWKMIE Vs. STATE OF MEGHALAYA
|
May 12, 2022 |
|
KRISHAN KUMAR GOENKA Vs. STATE OF MEGHALAYA
|
August 16, 2022 |
|
KULDEEP SINGH Vs. STATE OF MEGHALAYA
|
October 12, 2022 |
|
KWANTAR KHONGSIT Vs. STATE OF MEGHALAYA
|
August 10, 2022 |
|
KYNJAIMON AMSE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
September 29, 2022 |
|
KYRSHAN SUMER Vs. STATE OF MEGHALAYA
|
September 15, 2022 |
|
L.K. GRACY Vs. STATE OF MEGHALAYA
|
September 30, 2022 |
|
LALCHHUANAWMI TOCHHAWNG Vs. BALBINA MARY TANGLIEH
|
March 14, 2022 |
|
LAPYNHUN KHARKONGOR Vs. STATE OF MEGHALAYA
|
November 3, 2022 |
|
LAWYERSON WAR Vs. STATE OF MEGHALAYA
|
November 24, 2022 |
|
LENINGRADE MARAK Vs. STATE OF MEGHALAYA
|
September 14, 2022 |
|
LEWINGSTONE D. SANGMA Vs. STATE OF MEGHALAYA
|
June 15, 2022 |
|
LONG POHSHNA Vs. STATE OF MEGHALAYA
|
July 4, 2022 |
|
LOVINGSTAR LYNGDOH LYNGKHOI Vs. K.H.A.D.C
|
March 1, 2022 |
|
LURSHAI LYNGDOH MAWLONG Vs. STATE OF MEGHALAYA
|
May 30, 2022 |
|
LURSHAPHRANG SHONGWAN Vs. UNION OF INDIA
|
February 21, 2022 |
|
M.M. SANGMA Vs. STATE OF MEGHALAYA
|
September 8, 2022 |
|
MAHABIR PRASAD AGARWALA Vs. STATE OF MEGHALAYA
|
August 10, 2022 |
|
MAHALOM HOQUE Vs. STATE OF MEGHALAYA
|
October 19, 2022 |
|
MALA BHATTACHARJEE Vs. INDUSIND BANK LIMITED
|
November 21, 2022 |
|
MANCHWAMIKI THUBRU Vs. STATE OF MEGHALAYA
|
November 16, 2022 |
|
MANIK DHAR Vs. INDIAN OVERSEAS BANK
|
July 28, 2022 |
|
MANIK SUNAR Vs. STATE OF MEGHALAYA
|
October 14, 2022 |
|
MANJUSREE DUTTA Vs. SUJATA DEB ROY
|
February 28, 2022 |
|
MARAMI HAJONG Vs. G.H.A.D.C.
|
March 2, 2022 |
|
MARBANIANG PROJECTS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
|
August 8, 2022 |
|
MAYA CONSTRUCTION Vs. UNION OF INDIA
|
May 2, 2022 |
|
MD. AZAHARUDDIN AHMED Vs. STATE OF MEGHALAYA
|
September 7, 2022 |
|
MD. SULAIMAN Vs. STATE OF MEGHALAYA
|
June 17, 2022 |
|
MD. SULAIMAN Vs. STATE OF MEGHALAYA
|
July 20, 2022 |
|
MEERA R. MARAK Vs. ROBERT MARBANIANG
|
April 27, 2022 |
|
MEGHA TECHNICAL AND ENGINEERS PVT. LTD Vs. STATE OF MEGHALAYA
|
February 9, 2022 |
|
MEGHALAYA & GREATER SHILLONG PROGRESSIVE HAWKERS & STREET VENDORS ASSOCIATION Vs. STATE OF MEGHALAYA
|
August 24, 2022 |
|
MEGHALAYA CAST AND ALLOYS PVT. LTD. Vs. CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
|
April 12, 2022 |
|
MEGHALAYA CEMENTS LTD. Vs. UNION OF INDIA
|
October 26, 2022 |
|
MEGHALAYA MINE OWNERS AND EXPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
July 6, 2022 |
|
MEGHALAYA MINERAL DEVELOPMENT CORPORATION LTD. Vs. CALM SPIRITS FARM AND RESORT PVT. LTD
|
October 13, 2022 |
|
MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED Vs. JUD CEMENTS LIMITED
|
October 20, 2022 |
|
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. Vs. PAWAN CASTING (MEGHALAYA) PVT. LTD.
|
September 5, 2022 |
|
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. Vs. MARBANIANG PROJECT PVT. LTD.
|
February 21, 2022 |
|
MEGHALAYA TREASURY ACCOUNTS SERVICES ASSOCIATION Vs. STATE OF MEGHALAYA
|
April 21, 2022 |
|
MEHUN LAMURONG Vs. STATE OF MEGHALAYA
|
August 10, 2022 |
|
MENTILLA B. MARAK Vs. G.H.A.D.C.
|
May 17, 2022 |
|
MERA KHONGSDAM Vs. STATE OF MEGHALAYA
|
July 21, 2022 |
|
MERIS TANG Vs. STATE OF MEGHALAYA
|
September 8, 2022 |
|
MISS BISAKHA GEONKA Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH & MEDICAL SCIENCES
|
March 15, 2022 |
|
MITTIU G. MOMIN Vs. STATE OF MEGHALAYA
|
November 22, 2022 |
|
MOFIQUL ISLAM Vs. STATE OF MEGHALAYA
|
March 8, 2022 |
|
MOHAMMAD SAIMULLAH Vs. STATE OF MEGHALAYA
|
May 26, 2022 |
|
MOHAMMED AFFAN FAROOQUI Vs. UNION OF INDIA
|
August 2, 2022 |
|
MOHAN LAL GOSWAMI Vs. UNION OF INDIA
|
August 12, 2022 |
|
MOON ALI Vs. STATE OF MEGHALAYA
|
October 18, 2022 |
|
MORNINGSTAR NONGSIEJ Vs. STATE OF MEGHALAYA
|
March 30, 2022 |
|
MOTHILLA M. SANGMA Vs. STATE OF MEGHALAYA
|
May 24, 2022 |
|
MOTILAN SOHSHANG Vs. STATE OF MEGHALAYA
|
November 9, 2022 |
|
MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
|
September 8, 2022 |
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MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
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October 20, 2022 |
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MRITUNJAY YADAV Vs. UNION OF INDIA
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April 8, 2022 |
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MULTISHA KHARLOR Vs. STATE OF MEGHALAYA
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June 13, 2022 |
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MUNNA Vs. UNION OF INDIA
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July 11, 2022 |
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NASIR KHAN (MD.) Vs. STATE OF MEGHALAYA
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May 20, 2022 |
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ND AR-272A SHRI. GANESH KUMAR Vs. UNION OF INDIA
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July 7, 2022 |
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NES ROY SING KHARMUTI Vs. KHASI AUTONOMOUS DISTRICT COUNCIL
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April 7, 2022 |
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NIDAHUN SHADAP Vs. EMILIANDA NIKHLA
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August 23, 2022 |
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NINALISH R. MARAK Vs. STATE OF MEGHALAYA
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May 13, 2022 |
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NIRMALENDU PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
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February 7, 2022 |
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NIRMALYA BHATTACHARJEE Vs. STATE OF MEGHALAYA
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July 26, 2022 |
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NOBONITA RAJBHAR Vs. STATE OF MEGHALAYA
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February 22, 2022 |
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NONICKHA D. MOMIN Vs. STATE OF MEGHALAYA
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August 5, 2022 |
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NORTH EASTERN ELECTRIC POWER CORP. LTD Vs. PORESH KUMAR NATH
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June 8, 2022 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. NORTH EASTERN ELECTRIC POWER CORPORATION
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September 20, 2022 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. BIDUL GOSWAMI
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November 1, 2022 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) Vs. PATEL-UNITY JOINT VENTURE
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March 22, 2022 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) WORKERS UNION Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.
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December 1, 2022 |
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NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTION OF HEALTH AND MEDICAL SCIENCES Vs. BISAKHA GOENKA
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March 25, 2022 |
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NOZRUL ISLAM Vs. STATE OF MEGHALAYA
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February 14, 2022 |
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OLIUS MAWIONG Vs. STATE OF MEGHALAYA
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July 19, 2022 |
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PANKAJ KUMAR BHARADWAJ Vs. STATE OF MEGHALAYA
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June 2, 2022 |
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PARBATI THAPA Vs. UNION OF INDIA
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September 19, 2022 |
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PAWAN CASTINGS (MEGHALAYA) PRIVATE LIMITED Vs. MEGHALAYA ENERGY CORPORATION LTD.
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July 1, 2022 |
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PAWAN RAI Vs. UNION OF INDIA
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September 29, 2022 |
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PERNILLA B. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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September 2, 2022 |
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PES INSTALLATION PVT. LTD. Vs. BENSON MEDICAL EQUIPMENT PVT. LTD.
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February 25, 2022 |
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PHILAMON NONGBET Vs. UNION OF INDIA
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March 30, 2022 |
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PHIYOLA MYRTHONG Vs. STATE OF MEGHALAYA
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May 12, 2022 |
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PHLANSTAR KHARSOHNOH Vs. STATE OF MEGHALAYA
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September 12, 2022 |
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PHLORIDA KHARSHIING Vs. STATE OF MEGHALAYA
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April 26, 2022 |
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PINAKI DAS Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.
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December 1, 2022 |
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PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
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May 26, 2022 |
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PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
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April 5, 2022 |
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PLISDORA JANA Vs. STATE OF MEGHALAYA
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July 28, 2022 |
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PORESH KUMAR NATH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
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May 12, 2022 |
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PRADIP KUMAR HAJONG Vs. UNION OF INDIA
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November 2, 2022 |
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PROSTEROY LYNGKHOI Vs. STATE OF MEGHALAYA
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April 26, 2022 |
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PYNIARLANG KURKALANG Vs. STATE OF MEGHALAYA
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August 2, 2022 |
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PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
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August 31, 2022 |
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PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
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November 24, 2022 |
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PYNSKHEMLANG NONGRANG Vs. DIRECTORATE OF SOIL & WATER CONSERVATION
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June 10, 2022 |
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PYNSKHEMLANG NONGRANG Vs. DIRECTORATE OF SOIL AND WATER CONSERVATION
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September 8, 2022 |
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PYNWANBOR KHARBANI Vs. STATE OF MEGHALAYA
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June 21, 2022 |
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RAID LABAN DORBAR Vs. DORBAR SHNONG OF LAWSOHTUN
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May 4, 2022 |
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RAJEEV CHETTRI Vs. STATE OF MEGHALAYA
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August 12, 2022 |
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RAJESH BIR Vs. STATE OF MEGHALAYA
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September 16, 2022 |
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RAMONA MASSAR Vs. UNION OF INDIA
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October 12, 2022 |
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RAMU CHETTRI Vs. STATE OF MEGHALAYA
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August 1, 2022 |
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RANODHIR HAJONG Vs. STATE OF MEGHALAYA
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October 31, 2022 |
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RESPECTFULL NONGTNGER Vs. STATE OF MEGHALAYA
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August 25, 2022 |
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REZA-UL-KARIM Vs. STATE OF MEGHALAYA
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October 12, 2022 |
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RI-BHOI DISTRICT, NONGPOH Vs. AMSTRONG SYIEM
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June 21, 2022 |
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RIDALIN LAW Vs. J.H.A.D.C
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September 26, 2022 |
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RIEWAD VICHARWANT WARJRI Vs. STATE OF MEGHALAYA
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December 7, 2022 |
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RIEWSAIDLANG KURBAH Vs. STATE OF MEGHALAYA
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September 29, 2022 |
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RIFLEMAN (GD) ANIL KUMAR Vs. UNION OF INDIA
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June 2, 2022 |
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RINOLIS MAKHROH Vs. STATE OF MEGHALAYA
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October 21, 2022 |
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RNB CEMENTS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED
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February 7, 2022 |
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ROBIN N. MARAK Vs. STATE OF MEGHALAYA
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February 16, 2022 |
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ROGESTER MANIH Vs. LIVIACY MYLLIEM UMLONG
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July 21, 2022 |
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ROHIT KUMAR Vs. STATE OF MEGHALAYA
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November 28, 2022 |
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ROILINDA THAM Vs. STATE OF MEGHALAYA
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July 21, 2022 |
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ROSINA JYRWA Vs. IMBRIKUT JYRWA
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June 23, 2022 |
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RUKMA SEN Vs. UNION OF INDIA
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July 29, 2022 |
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RUPAK PAUL Vs. STATE OF MEGHALAYA
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July 8, 2022 |
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RUPAK PAUL Vs. STATE OF MEGHALAYA
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July 15, 2022 |
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S.D. CONSTRUCTION Vs. UNION OF INDIA
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November 22, 2022 |
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SACHIN KUMAR Vs. UNION OF INDIA
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October 12, 2022 |
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SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
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August 1, 2022 |
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SAJ FOOD PRODUCTS PVT. LTD. Vs. STATE OF MEGHALAYA
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March 14, 2022 |
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SAKIRUL MIAH Vs. STATE OF MEGHALAYA
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February 7, 2022 |
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SALGIRA R. MARAK Vs. STATE OF MEGHALAYA
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June 7, 2022 |
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SALINA RAHMAN Vs. STATE OF MEGHALAYA
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November 29, 2022 |
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SAMLANG ROBERT SOHKHLET Vs. SAMEUL KHONGBUH MASSAR
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August 12, 2022 |
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SANIBHA KHONGLAMET Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCES
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June 21, 2022 |
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SANJAY CHOWDHURY Vs. STATE OF MEGHALAYA
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November 4, 2022 |
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SANJEEB CH. MARAK Vs. STATE OF MEGHALAYA
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February 7, 2022 |
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SATESWAR PRASAD Vs. UNION OF INDIA
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April 26, 2022 |
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SATISH KUMAR RATHI Vs. UNION OF INDIA
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November 10, 2022 |
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SATISH SAHA Vs. MADHABI SAHA
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August 4, 2022 |
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SEKENDAR ALI Vs. STATE OF MEGHALAYA
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March 8, 2022 |
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SENG KYNTHEI BISHNUPUR KEN-CHS TRACE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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July 26, 2022 |
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SENGSENG M. SANGMA Vs. STATE OF MEGHALAYA
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September 19, 2022 |
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SEVEN CITY DEVELOPERS PVT. LTD. Vs. STATE OF MEGHALAYA
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March 8, 2022 |
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SHALMANROY SHANGDIAR Vs. STATE OF MEGHALAYA
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April 8, 2022 |
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SHANBORLANG NONGDKHAR Vs. STATE OF MEGHALAYA
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May 18, 2022 |
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SHEILA MARGARET SOOTINCK Vs. MEGHALAYA TRANSPORT CORPORATION
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May 20, 2022 |
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SHEMBHALANG RYNGHANG Vs. STATE OF MEGHALAYA
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March 23, 2022 |
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SHILLONG MUSLIM UNION Vs. MUNSHI ALI SONARI
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November 15, 2022 |
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SHNGAIN LAMARE Vs. STATE OF MEGHALAYA
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May 31, 2022 |
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SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
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June 10, 2022 |
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SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION COMPANY LTD.
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April 12, 2022 |
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SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
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July 25, 2022 |
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SHREE SHAKAMBARI FERRO ALLOYS PVT. LTD. Vs. UNION OF INDIA
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April 28, 2022 |
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SHRI PROSTEROY LYNGKHOI Vs. STATE OF MEGHALAYA
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April 26, 2022 |
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SHRIAL SYIEM Vs. KLESTINA SYIEM
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May 31, 2022 |
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SIBILISH M. SANGMA Vs. G.H.A.D.C
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May 11, 2022 |
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SILJON A. SANGMA Vs. STATE OF MEGHALAYA
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June 20, 2022 |
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SILSENG K. MARAK Vs. STATE OF MEGHALAYA
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November 4, 2022 |
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SILVESTAR KHONGLAH Vs. STATE OF MEGHALAYA
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October 27, 2022 |
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SKHEMBORLANG SUTING Vs. STATE OF MEGHALAYA
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March 23, 2022 |
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SKHEMBORLANG SUTING Vs. STATE OF MEGHALAYA
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March 23, 2022 |
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SNGEWBHALIN PALIAR Vs. STATE OF MEGHALAYA
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July 8, 2022 |
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SOBINA YASMIN Vs. STATE OF MEGHALAYA
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July 27, 2022 |
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SOLAIMAN SARKAR Vs. STATE OF MEGHALAYA
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June 10, 2022 |
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SOMNATH BARUA Vs. STATE OF MEGHALAYA
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November 15, 2022 |
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SOUMIK ROY Vs. FOOD CORPORATION OF INDIA
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June 1, 2022 |
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SPARDING NONGBRI Vs. STATE OF MEGHALAYA
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April 20, 2022 |
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SPELLING KURBAH Vs. STATE OF MEGHALAYA
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March 15, 2022 |
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STAR CEMENT LIMITED Vs. UNION OF INDIA
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October 26, 2022 |
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STATE OF MEGHALAYA Vs. JITENDRA THAKUR
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June 9, 2022 |
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STATE OF MEGHALAYA Vs. PATEL ENGINEERING PRIVATE LIMITED
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March 31, 2022 |
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STATE OF MEGHALAYA Vs. SATYA NARAYAN ROY
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March 7, 2022 |
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STATE OF MEGHALAYA Vs. UMSAW KHWAN VILLAGE DURBAR
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February 9, 2022 |
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STATE OF MEGHALAYA Vs. SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION
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March 28, 2022 |
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SUB/GD RAMESH LAL TOMTA Vs. UNION OF INDIA
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August 31, 2022 |
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SUBASTINZA T. SANGMA Vs. STATE OF MEGHALAYA
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November 30, 2022 |
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SUJIT DEBNATH Vs. STATE OF MEGHALAYA
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April 25, 2022 |
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SULAIMAN Vs. STATE OF MEGHALAYA
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June 17, 2022 |
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SUNIL KUMAR SINGHA Vs. STATE OF MEGHALAYA
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August 22, 2022 |
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SUNITY G. MOMIN Vs. STATE OF MEGHALAYA
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February 10, 2022 |
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SUSHIL NARAYAN CHAUDHARY Vs. UNION OF INDIA
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May 19, 2022 |
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SWANTING KHASAIN Vs. HIMA NONGSPUNG SYIEMSHIP
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April 6, 2022 |
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SWILL LHUID Vs. STATE OF MEGHALAYA
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October 13, 2022 |
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TENGSAL D. SANGMA Vs. STATE OF MEGHALAYA
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June 20, 2022 |
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TENZIN NORBU LHOPA Vs. STATE OF MEGHALAYA
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October 25, 2022 |
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THARSITA R. MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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May 24, 2022 |
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THOMBOR DOLOI Vs. STATE OF MEGHALAYA
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April 19, 2022 |
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THWEN MARNGAR Vs. MARWIR VILLAGE DORBAR
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September 14, 2022 |
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TLINGSHON LYNGKHOI Vs. K.H.A.D.C
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February 21, 2022 |
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TRIMBORILIN KHARBANI Vs. STATE OF MEGHALAYA
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March 1, 2022 |
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TROILEN DEKA Vs. STATE OF MEGHALAYA
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June 10, 2022 |
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TROILEN DEKA Vs. STATE OF MEGHALAYA
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May 19, 2022 |
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TURA LAW COLLEGE Vs. MARBINA R. MARAK
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September 22, 2022 |
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UNION OF INDIA Vs. VIRENDER BABORIA
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October 10, 2022 |
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UNION OF INDIA Vs. UMA SHANKAR SHUKLA
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May 12, 2022 |
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UNION OF INDIA Vs. BALBIR SINGH YADAV
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September 5, 2022 |
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UNION OF INDIA Vs. VINOD KUMAR NAUTIYAL
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May 25, 2022 |
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UNION OF INDIA Vs. M. BALAKRISHNA REDDY
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July 5, 2022 |
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UNION OF INDIA Vs. MONALIZA LYNGDOH MAWPHLANG
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March 23, 2022 |
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UNION OF INDIA Vs. JOSEPH K.S.
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March 23, 2022 |
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UNION OF INDIA Vs. UMESH KUMAR MISHRA
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March 14, 2022 |
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UNION OF INDIA Vs. NO. 5450016 DHARAMVIR SINGH
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March 22, 2022 |
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UNION OF INDIA Vs. M/5016452 RFN/ORAMAHESH KUMAR D
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April 20, 2022 |
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URANIUM CORPORATION OF INDIA Vs. RAJNISH KUMAR RAI
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May 6, 2022 |
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VALENCIA SYIEMLIEH Vs. STATE OF MEGHALAYA
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April 13, 2022 |
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VANSHA FRAGRANCES PVT. LTD. Vs. COMMISSIONER OF CENTRAL GST AND EXCISE, SHILLONG
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February 8, 2022 |
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VIJAY MANJHI Vs. UNION OF INDIA
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April 21, 2022 |
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VIJAYKUMAR DINESHCHANDRA AGARWAL Vs. SANKAR PADAM THAPA
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November 21, 2022 |
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VILLAGE DORBAR PHLANGJAUD Vs. STATE OF MEGHALAYA
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February 23, 2022 |
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VIRGINIA KHONGWIR Vs. STATE OF MEGHALAYA
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November 3, 2022 |
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WALCHANDNAGAR INDUSTRIES LIMITED Vs. GREEN VALLEY IND. LTD.
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February 23, 2022 |
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WALSENG M. SANGMA Vs. STATE OF MEGHALAYA
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May 27, 2022 |
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WALSENG SANGMA Vs. DEPUTY COMMISSIONER-CUM-CHAIRMAN
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April 25, 2022 |
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WESLEY DOLOI Vs. STATE OF MEGHALAYA
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June 3, 2022 |
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WINDOSN SANGMA Vs. STATE OF MEGHALAYA
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September 2, 2022 |
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WINJE ROSALIE G. MOMIN Vs. STATE OF MEGHALAYA
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February 10, 2022 |
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WITNAR T. SANGMA Vs. STATE OF MEGHALAYA
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February 15, 2022 |
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