A. MURALI KRISHNA Vs. UNION OF INDIA
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November 29, 2021 |
A2Z INFRA ENGINEERING LTD. Vs. MSN ENTERPRISES
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January 18, 2021 |
ABDUL KALAM SK Vs. STATE OF MEGHALAYA
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June 28, 2021 |
ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED Vs. UNION OF INDIA
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November 8, 2021 |
AKASH GUPTA Vs. STATE OF MEGHALAYA
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February 23, 2021 |
AKKI A. SANGMA Vs. STATE OF MEGHALAYA
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February 17, 2021 |
AKOIJAM CHINGKHEINGANBI DEVI Vs. STATE OF MANIPUR
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April 27, 2021 |
AKRAMUZ ZAMAN Vs. STATE OF MEGHALAYA
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October 21, 2021 |
ALPHON KHARDEWSAW Vs. STATE OF MEGHALAYA
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May 6, 2021 |
AMIT KUMAR GUPTA Vs. STATE OF MEGHALAYA
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December 8, 2021 |
ANDREW H. KHONGLAM Vs. STATE OF MEGHALAYA
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April 5, 2021 |
ANGELINA LANGTE Vs. SUSINA RYNDEM
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February 4, 2021 |
ANJU SLONG MYNSO Vs. MEGHALAYA CO-OPERATIVE APEX BANK LTD., REPRESENTED BY ITS CHAIRMAN
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July 14, 2021 |
ANTONISH CH. MARAK Vs. STATE OF MEGHALAYA
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December 13, 2021 |
ARDALIN THABAH Vs. STATE OF MEGHALAYA
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March 25, 2021 |
ARYA SAMA Vs. STATE OF MEGHALAYA
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February 8, 2021 |
ASENG SANGMA Vs. STATE OF MEGHALAYA
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March 4, 2021 |
ASHOK SHARMA Vs. RAMESH KUMAR JHUNJHUNWALA
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April 23, 2021 |
ATC TELECOM INFRASTRUCTURE PVT. LTD. Vs. STATE OF MEGHALAYA
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October 21, 2021 |
AYNAL HAQUE Vs. STATE OF MEGHALAYA
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March 26, 2021 |
AYUB K. NONGKYNRIH Vs. STATE OF MEGHALAYA
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March 26, 2021 |
BAL KRISHNA YADAV Vs. UNION OF INDIA
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April 13, 2021 |
BARSON ROY LYNGDOH Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
BASANDORLANG THANGKHIEW Vs. STATE OF MEGHALAYA
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March 16, 2021 |
BASANT KUMAR MISHRA Vs. STATE OF MEGHALAYA
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December 6, 2021 |
BASHAN SKHEM KHARSAHNOH Vs. STATE OF MEGHALAYA
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December 13, 2021 |
BENKELBIN NONGRUM Vs. STATE OF MEGHALAYA
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September 20, 2021 |
BIOLIN KURBAH Vs. HINDUSTAN PETROLEUM CORPORATION LTD..
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October 1, 2021 |
BIOLINDA STEN Vs. STATE OF MEGHALAYA
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June 14, 2021 |
BIPRADEEP DEB Vs. STATE OF MEGHALAYA
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March 16, 2021 |
BIRESH BASHAILANG KHARSHIING Vs. STATE OF MEGHALAYA
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February 2, 2021 |
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
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March 25, 2021 |
BISALONE LALOO Vs. STATE OF MEGHALAYA
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March 25, 2021 |
BISWAJIT GHOSH Vs. STATE OF MEGHALAYA
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March 23, 2021 |
BISWANATH NATH Vs. STATE OF MEGHALAYA
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May 28, 2021 |
BUILDER KHARIR Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
CHALLANG M. MARAK Vs. STATE OF MEGHALAYA
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October 28, 2021 |
CHIEF EXECUTIVE OFFICER, MEGHALAYA BOARD OF WAQF Vs. STATE OF MEGHALAYA
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February 18, 2021 |
CLAMINGSTAR NONGSIEJ Vs. STATE OF MEGHALAYA
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March 19, 2021 |
CLARINDA MOMIN Vs. BRISHMONY G. MOMIN
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October 28, 2021 |
COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. MANAKSIA LIMITED
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September 23, 2021 |
COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. ISHAAN TECHNOLOGIES PVT. LTD.
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September 23, 2021 |
COMMISSIONER OF CUSTOMS Vs. RAJIB GHOSH
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August 26, 2021 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. MANIK RANJAN PAUL
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December 9, 2021 |
CORNELLIUS PATHAW Vs. STATE OF MEGHALAYA
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April 15, 2021 |
DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
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March 26, 2021 |
DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
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January 27, 2021 |
DAPYOOKI DKHAR Vs. STATE OF MEGHALAYA
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October 1, 2021 |
DAYANIDHI VENTURES PVT. LTD Vs. MEGHALAYA STATE POLLUTION CONTROL BOARD
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December 16, 2021 |
DHANESWAR MEDHI Vs. UNION OF INDIA
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February 3, 2021 |
DHARMESWAR SAIKIA Vs. STATE OF MEGHALAYA
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November 1, 2021 |
DIPSIKHA HANDIQUE Vs. UNION OF INDIA
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February 22, 2021 |
DISKOLAN RANI Vs. STATE OF MEGHALAYA
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February 8, 2021 |
DONBOK BUAM Vs. SUPERINTENDENT OF POLICE
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November 25, 2021 |
DROSHING LYNGDOH Vs. SHILLONG CANTONMENT BOARD
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December 13, 2021 |
EFFILINA MARAK Vs. STATE OF MEGHALAYA
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April 20, 2021 |
EPHINA KHONGLAH Vs. STATE OF MEGHALAYA
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November 22, 2021 |
EX HC PRADIP KUMAR HAJONG Vs. UNION OF INDIA
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February 25, 2021 |
GAGAN DEKA Vs. STATE OF MEGHALAYA
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May 28, 2021 |
GANESH PRASAD SAPKOTA Vs. STATE OF MEGHALAYA
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November 1, 2021 |
GAVIN M. MYLLIEM Vs. STATE OF MEGHALAYA
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February 4, 2021 |
GOJOMONI KOCH Vs. HARAI KOCH
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February 15, 2021 |
GONOTH MANDA SANGMA Vs. DEWIN GABIL MOMIN
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February 9, 2021 |
GOTJENG SANGMA Vs. AIJONISH D. SHIRA
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April 30, 2021 |
HAMMED BALOGUN Vs. STATE OF MEGHALAYA
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October 7, 2021 |
HANNA CH. MARAK Vs. STATE OF MEGHALAYA
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October 8, 2021 |
HILARIOUS YMBON Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI)
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February 23, 2021 |
HISTOPHARLY KHYLLEM KHARAI Vs. STATE OF MEGHALAYA
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December 17, 2021 |
HRIDAY RYNJAH Vs. SANISHA KHARLUKHI
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January 18, 2021 |
HUNMON RANGAD Vs. STATE OF MEGHALAYA
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October 21, 2021 |
IBAHUNLANG NONGKYNRIH Vs. STATE OF MEGHALAYA
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September 21, 2021 |
ISSAC LALSIEMTHAR Vs. STATE OF MEGHALAYA
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April 1, 2021 |
JADE JEREMIAH LYNGDOH Vs. UNION OF INDIA
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February 2, 2021 |
JAINTIA HILLS LOWER PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA
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February 24, 2021 |
JASPER LEE PAKYNTEIN Vs. SUMARMAI HYNNIEWTA
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March 4, 2021 |
JAYANTA KUMAR DEB Vs. STATE OF MEGHALAYA
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November 1, 2021 |
JENGME SANGMA Vs. STATE OF MEGHALAYA
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June 7, 2021 |
JESPARLEY DIENGNGAN Vs. STATE OF MEGHALAYA
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March 24, 2021 |
JOHIRUL ISLAM SARKAR Vs. MONJAK ALI
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September 2, 2021 |
JOINT ACTION COMMITTEE ON TWO LANES ROAD NONGSTOIN-MAWTHABAH Vs. UNION OF INDIA
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January 28, 2021 |
JOPSILIN NONGDHAR Vs. TRIS KHARUMNUID
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February 15, 2021 |
JOSEPH K.S. Vs. UNION OF INDIA
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May 6, 2021 |
JUDE RANGKU T. SANGMA Vs. STATE OF MEGHALAYA
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April 6, 2021 |
JUNE BORDOLOI Vs. STATE OF MEGHALAYA
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February 11, 2021 |
KAM SUAL MANG Vs. STATE OF MEGHALAYA
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April 29, 2021 |
KAUSTAV PAUL Vs. UNION OF INDIA
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June 30, 2021 |
KAUSTAV PAUL Vs. UNION OF INDIA
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September 30, 2021 |
KERLANG TARIANG Vs. LING TARIANG
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February 3, 2021 |
KITBOK RYMBAI Vs. STATE OF MEGHALAYA
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December 1, 2021 |
KITLEM MYLLIEM Vs. PERSARA MANERS
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September 1, 2021 |
KRISHNA AVTAR SINGH Vs. STATE OF MEGHALAYA
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April 5, 2021 |
KRISHNA BOROOAH Vs. STATE OF MEGHALAYA
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October 28, 2021 |
KRISTINA SANGMA Vs. HOBILLA SANGMA
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February 1, 2021 |
LEELA CHOUDHURY Vs. BINA SAIKIA
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March 12, 2021 |
LOTHINA D SANGMA Vs. STATE OF MEGHALAYA
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March 12, 2021 |
LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
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February 1, 2021 |
LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
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September 17, 2021 |
MAHENDER SINGH Vs. UNION OF INDIA
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April 20, 2021 |
MAITHAN ALLOYS LTD. Vs. STATE OF MEGHALAYA
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March 16, 2021 |
MANOJ BAISHYA Vs. STATE OF MEGHALAYA
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March 24, 2021 |
MARK AUGUST D. SHIRA Vs. STATE OF MEGHALAYA
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February 11, 2021 |
MASOOD KHAN Vs. MILLIE HAZARIKA
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March 4, 2021 |
MEGHALAYA CEMENTS LTD. Vs. UNION OF INDIA
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February 2, 2021 |
MEGHALAYA COMMERCIAL TRUCK OWNERS & OPERATORS ASSOCIATION Vs. STATE OF MEGHALAYA
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March 4, 2021 |
MEGHALAYA ENERGY CORPORATION LIMITED, LUMJINGSHAI, SHILLONG Vs. TOKIWAIO BLAH
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February 19, 2021 |
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH. MOMIN
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January 28, 2021 |
MEM JULET PASSAH Vs. STATE OF MEGHALAYA
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March 2, 2021 |
MERCYLINA SHYRMANG Vs. STATE OF MEGHALAYA
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October 27, 2021 |
MILLON CH. MOMIN Vs. STATE OF MEGHALAYA
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April 6, 2021 |
MONJAK ALI Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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March 22, 2021 |
MONORANJAN KOCH Vs. STATE OF MEGHALAYA
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November 1, 2021 |
MSN ENTERPRISE Vs. A2Z INFRA ENGINEERING LTD.
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February 12, 2021 |
MSN ENTERPRISES Vs. A2Z INFRA ENGINEERING LTD.
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January 18, 2021 |
NAIL NOLIANSON KHONGWIR Vs. STATE OF MEGHALAYA
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November 25, 2021 |
NATIONAL THERMAL POWER CORPORATION LIMITED (NTPC) Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
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July 6, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. KHEIN KHARSATI
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November 10, 2021 |
NIKERSON NONGBAK Vs. STATE OF MEGHALAYA
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December 13, 2021 |
NIKIRU WAR Vs. STATE OF MEGHALAYA
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March 19, 2021 |
NILESH K. JAYBHAYE Vs. UNION OF INDIA
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November 24, 2021 |
NINOBELLY B. SANGMA Vs. STATE OF MEGHALAYA
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November 24, 2021 |
NOORJAHAN MARWEIN Vs. STATE OF MEGHALAYA
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August 6, 2021 |
NORTH EASTERN HILL UNIVERSITY Vs. TAPAN KUMAR CHAKRABARTY
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September 24, 2021 |
NORTH EASTERN HILL UNIVERSITY TEACHERS ASSOCIATION & ORS Vs. UNION OF INDIA
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February 9, 2021 |
OAKLAND BIVAR ROAD, CIVIC WELFARE COMMITTEE Vs. STATE OF MEGHALAYA
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October 7, 2021 |
PAILOT NONGPHUD Vs. K.H.A.D.C.
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November 16, 2021 |
PANKAJ KUMAR BHARDWAJ Vs. STATE OF MEGHALAYA
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November 17, 2021 |
PARLANG PHAWA Vs. ARWIS LYNGDOH
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April 22, 2021 |
PATRICIA SYMPLI Vs. STATE OF MEGHALAYA
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March 2, 2021 |
PHIDINGSTAR KHONGSIT Vs. STATE OF MEGHALAYA
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February 9, 2021 |
PHOS MUSKOR Vs. STATE OF MEGHALAYA
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May 28, 2021 |
PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
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December 6, 2021 |
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
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September 3, 2021 |
PROF. LALIT KUMAR JHA Vs. NORTH EASTERN HILL UNIVERSITY
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March 26, 2021 |
PROF. MAN MOHAN SINGH Vs. UNION OF INDIA
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February 11, 2021 |
RAFIAT ZAMAN Vs. STATE OF MEGHALAYA
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November 18, 2021 |
RAM KUMAR SHARMA Vs. SHILLONG MUNICIPAL BOARD
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November 18, 2021 |
RAM NARESH RAI Vs. STATE OF MEGHALAYA
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February 12, 2021 |
RANJIT CH. MOMIN Vs. STATE OF MEGHALAYA
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March 11, 2021 |
RANJIT SINGH Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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August 24, 2021 |
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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July 22, 2021 |
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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February 23, 2021 |
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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June 23, 2021 |
ROHIT KUMAR MITTAL Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE
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October 6, 2021 |
RONILLA CH. MARAK Vs. AFTAR ALI
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August 27, 2021 |
ROSHAN THAKURI Vs. UNION OF INDIA
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September 24, 2021 |
RUPA PAUL Vs. SATYAJIT PAUL
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April 15, 2021 |
RUTHANI CH. MARAK Vs. STATE OF MEGHALAYA
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September 29, 2021 |
SALINA RAHMAN Vs. STATE OF MEGHALAYA
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February 12, 2021 |
SAMBAR KHARTHANGMAW Vs. STATE OF MEGHALAYA
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March 3, 2021 |
SANTIRA CH MARAK (NOKMA) Vs. G.H.A.D.C.
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March 12, 2021 |
SAROJ GANERIWAL Vs. STATE OF MEGHALAYA
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September 24, 2021 |
SASIKUMAR R. Vs. STATE OF MEGHALAYA
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February 18, 2021 |
SATYA NARAYAN ROY Vs. STATE OF MEGHALAYA
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April 6, 2021 |
SEKENDAR ALI Vs. STATE OF MEGHALAYA
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October 25, 2021 |
SHAHAZAMAN MIAH Vs. STATE OF MEGHALAYA
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March 15, 2021 |
SHAIBORLANG NONGBRI Vs. STATE OF MEGHALAYA
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December 15, 2021 |
SHAILENDRA KUMAR Vs. UNION OF INDIA
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September 27, 2021 |
SRILEKHA DAS PURKAYASTHA Vs. DIRECTOR GENERAL, ASSAM RIFLES
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November 25, 2021 |
STATE OF MEGHALAYA Vs. HEIBORMI DKHAR
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December 10, 2021 |
STATE OF MEGHALAYA Vs. SANJAY DAS
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February 25, 2021 |
STATE OF MEGHALAYA Vs. CENTRE DOLLOI
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February 15, 2021 |
STATE OF MEGHALAYA Vs. JOHONE CH. MARAK
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April 1, 2021 |
STATE OF MEGHALAYA Vs. CMJ FOUNDATION
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May 6, 2021 |
SUSHAN DAS Vs. STATE OF MEGHALAYA
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October 25, 2021 |
SYIEM OF BHOWAL MAWPEN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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November 18, 2021 |
SYNJOIT MAIRANG Vs. STATE OF MEGHALAYA
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December 8, 2021 |
TARA SOHKHLET Vs. NIKEL KHONGMAWLOH
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December 6, 2021 |
TBN. PHRANGSNGI MYNSONG Vs. TBN. G. THWINGLAND LYNGDOH
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September 13, 2021 |
THOMY R. MARAK Vs. STATE OF MEGHALAYA
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March 18, 2021 |
THYWILL BAREH Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
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February 23, 2021 |
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
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March 2, 2021 |
TIRET MAWLONG Vs. STATE OF MEGHALAYA
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March 1, 2021 |
TOBIAS R. MARAK Vs. STATE OF MEGHALAYA
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October 26, 2021 |
UMADUTT INDUSTRIES LTD. Vs. STATE OF MEGHALAYA
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February 12, 2021 |
UNION OF INDIA Vs. CHANDRIKA THAKUR
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April 1, 2021 |
UNION OF INDIA Vs. MIN BAHADUR RAWAL CHHETRI
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February 4, 2021 |
UNION OF INDIA Vs. KUMAR KESHAB KALITA
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October 1, 2021 |
VICKY SUN Vs. STATE OF MEGHALAYA
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April 9, 2021 |
VIVEK AGARWAL Vs. SECRETARY, EXECUTIVE COMMITTEE, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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February 15, 2021 |
W. MARBOH Vs. NORTH EASTERN HILL UNIVERSITY (NEHU)
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February 25, 2021 |
WENINGSON SANGMA Vs. SECRETARY, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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September 16, 2021 |
ZANERA R. MARAK Vs. STATE OF MEGHALAYA
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November 22, 2021 |