REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL BASHID SARKAR Vs. STATE OF MEGHALAYA	December 11, 2020
ABDUL MATIN AKOND Vs. STATE OF MEGHALAYA	December 11, 2020
ABHAY TEWATIA Vs. UNION OF INDIA	September 17, 2020
ABUL KALAM AZAD Vs. STATE OF MEGHALAYA	December 11, 2020
ACTING SYIEM OF HIMA MYLLIEM Vs. FORNICK KHARUBON	July 20, 2020
ACTING SYIEM OF HIMA MYLLIEM Vs. BIDINGTON KHARIR	January 28, 2020
ACTING SYIEM OF HIMA MYLLIEM Vs. MUNISWELL KURKALANG	October 29, 2020
ADARSHA PAUL Vs. STATE OF MEGHALAYA	October 1, 2020
AIDAROS MULIEH Vs. IAHUNLANG DHAR	October 1, 2020
AIDAROS MULIEH Vs. IAHUNLANG DHAR	October 28, 2020
AKBOR ALI KHAN Vs. STATE OF MEGHALAYA	December 11, 2020
ALI AKBOR Vs. STATE OF MEGHALAYA	December 11, 2020
ALL MEGHALAYA PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA	September 22, 2020
AMIT GARG Vs. STATE OF MEGHALAYA	November 6, 2020
AMIT GARG Vs. STATE OF MEGHALAYA	October 8, 2020
ANJALEE BHATTACHARJEE Vs. SUNANDA DEB	June 22, 2020
ANJALEE BHATTACHARJEE Vs. SUNANDA DEB	July 20, 2020
ARCHIE S. MARAK Vs. STATE OF MEGHALAYA	March 3, 2020
BALAJEID LANG DORPHANG Vs. STATE OF MEGHALAYA	November 26, 2020
BANDARI RYNTAHTIANG Vs. STATE OF MEGHALAYA	December 8, 2020
BASHEMPHANG NONGTNGER Vs. STATE OF MEGHALAYA	September 7, 2020
BENSON MEDICAL EQUIPMENT PVT. LTD Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCES	February 13, 2020
BERICK R. MARAK Vs. MEGHALAYA POWER TRANSMISSION CORPORATION LTD. TURA	July 23, 2020
BHOLA RAI Vs. STATE OF MEGHALAYA	December 2, 2020
BIGGESTSON LYNGDOH & 5 ORS. Vs. STATE OF MEGHALAYA	February 25, 2020
BIVA BAIDYA Vs. STATE OF MEGHALAYA	September 25, 2020
C.E.O. MEGHALAYA BOARD OF WAQF Vs. STATE OF MEGHALAYA	March 11, 2020
CMJ FOUNDATION Vs. STATE OF MEGHALAYA	September 3, 2020
CREAMSON WAR Vs. UNION OF INDIA	December 16, 2020
CRESSIDA SHYLLA Vs. STATE OF MEGHALAYA	November 3, 2020
DABIANG LAMARE Vs. STATE OF MEGHALAYA	April 21, 2020
DANIEL KHONGSIT Vs. STATE OF MEGHALAYA	August 4, 2020
DANIEL KHONGSIT Vs. STATE OF MEGHALAYA	June 30, 2020
DANIEL KHONGSIT Vs. STATE OF MEGHALAYA	July 16, 2020
DANNY M. KHYRIEM Vs. UNION OF INDIA	February 11, 2020
DARITY MYLLIEM UMLONG Vs. STATE OF MEGHALAYA	July 10, 2020
DASKHEM DOOME Vs. STATE OF MEGHALAYA	February 10, 2020
DEIPORMI DKHAR Vs. STATE OF MEGHALAYA	January 28, 2020
DENIS MUKHIM Vs. STATE OF MEGHALAYA	March 4, 2020
DEVINDER MOHAN THAPA (DR. (PROF)) Vs. STATE OF MEGHALAYA	February 3, 2020
DIPTI CHAKRABORTY Vs. ASHISH BHATTACHARJEE	February 18, 2020
DIRECTOR GENERAL, BSF Vs. EX. CONSTABLE PADH SD	February 13, 2020
DOKIMOS D. MARWEIN Vs. STATE OF MEGHALAYA	September 14, 2020
EANAM AHMED LASKAR Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), NER, SHILLONG	October 19, 2020
EANAM AHMED LASKAR Vs. COMMISSIONER OF CUSTOMS	September 15, 2020
EDWIN NONGKYNRIH Vs. STATE OF MEGHALAYA	December 16, 2020
ELKANA KHONGSIT Vs. STATE OF MEGHALAYA	March 11, 2020
ERICKSON LYNGDOH Vs. STATE OF MEGHALAYA	July 13, 2020
GELSONI MARAK Vs. STATE OF MEGHALAYA	August 25, 2020
GEORGEMAN MARAK Vs. PAHAL COAL TRADERS PVT. LTD & 10 ORS.	March 23, 2020
GREEN VALLIEY INDUSTRIES Vs. UNION OF INDIA	November 9, 2020
GUJENG MARAK & ANR Vs. G.H.A.D.C & ORS	March 4, 2020
HAILAND KHONGRYMMAI Vs. STATE OF MEGHALAYA	February 19, 2020
HARKIN SUTING Vs. STATE OF MEGHALAYA	September 9, 2020
HEIRATAMI BIAM Vs. STATE OF MEGHALAYA	August 18, 2020
HEMINDRO K. MARAK Vs. STATE OF MEGHALAYA	November 4, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	September 15, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	October 16, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	October 6, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	August 24, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	July 9, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	July 30, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	July 16, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	April 16, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	April 21, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	May 5, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	May 21, 2020
HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs. UNION OF INDIA	September 7, 2020
HILLFORD THANGKHIEW Vs. STATE OF MEGHALAYA	March 11, 2020
HOLITHSON SANGMA Vs. STATE OF MEGHALAYA	March 2, 2020
IBEMCHA SHARMA & 2 ORS. Vs. STATE OF MEGHALAYA	August 31, 2020
IIBAT SIANGSHAI Vs. STATE OF MEGHALAYA	June 18, 2020
IN RE SOU MOTU FOR EFFICIENT MANAGEMENT OF CLEANLINESS & HYGIENIC CONDITIONS IN SHILLONG CITY Vs. STATE OF MEGHALAYA	March 4, 2020
IN RE SUBORDINATE COURTS IN THE STATE OF MEGHALAYA Vs. STATE OF MEGHALAYA	February 4, 2020
JAMAT ALI Vs. STATE OF MEGHALAYA	March 13, 2020
JIA N. SANGMA Vs. PAHAL COAL TRADERS PVT. LTD & 10 ORS.	March 23, 2020
JOANNES JTL LAMARE Vs. STATE OF MEGHALAYA	May 21, 2020
JOANNES JTL LAMARE Vs. STATE OF MEGHALAYA	May 27, 2020
JOANNES JTL LAMARE Vs. STATE OF MEGHALAYA	June 4, 2020
JRUP SUCHIANG Vs. DISTRICT COLLECTOR WEST	February 12, 2020
JULIUS KITBOK DORPHANG Vs. STATE OF MEGHALAYA	August 27, 2020
JULIUS KITBOK DORPHANG Vs. STATE OF MEGHALAYA	June 26, 2020
JUSTICE S.R. SEN (R) Vs. STATE OF MEGHALAYA	April 17, 2020
KARMIT SARI Vs. STATE OF MEGHALAYA	January 31, 2020
KITBOK RYMBAI Vs. STATE OF MEGHALAYA	February 26, 2020
KRISHNA KUMAR SHARMA Vs. STATE OF MEGHALAYA	November 5, 2020
LATIPLANG KHARKONGOR Vs. SECRETARIAT OF THE GOVERNOR OF MEGHALAYA	January 28, 2020
LORINA JYRWA NONGSIEJ Vs. ROBERT FELLER KHARBUKI	December 15, 2020
LORINA JYRWA NONGSIEJ Vs. ROBERT FELLER KHARBUKI	December 4, 2020
M. KHARKONGOR Vs. STATE OF MEGHALAYA	February 5, 2020
MARBAT DOHKROT Vs. H.S.THANGKHIEW, W.DIENGDOH	June 26, 2020
MARBET NONGSIEJ Vs. STATE OF MEGHALAYA	January 30, 2020
MARCHBORN MARBANIANG Vs. STATE OF MEGHALAYA	August 3, 2020
MD. MOYNAL HOQUE Vs. STATE OF MEGHALAYA	January 30, 2020
MEGHA PLAST PVT. LTD. Vs. PUNJAB NATIONAL BANK	February 13, 2020
MEGHALAYA & GREATER SHILLONG PROGRESSIVE HAWKERS & STREET VENDORS ASSOCIATION (M&GSPH&SVA) Vs. STATE OF MEGHALAYA	February 6, 2020
MEGHALAYA GLOBAL SERVICES LIMITED Vs. UNION OF INDIA	November 24, 2020
MERA KHONSDAM Vs. STATE OF MEGHALAYA	September 21, 2020
MERIHASINA DHAR Vs. MEGHALAYA RURAL BANK	August 19, 2020
MILON DAS Vs. STATE OF MEGHALAYA	June 16, 2020
MILON DAS Vs. STATE OF MEGHALAYA	May 29, 2020
MINTU DEBNATH Vs. STATE OF MEGHALAYA	September 25, 2020
MOKBUL HUSSAIN SHEIKH Vs. STATE OF MEGHALAYA	December 11, 2020
MOKSEDUR RAHMAN Vs. STATE OF MEGHALAYA	June 18, 2020
MONOWAR HUSSAIN Vs. STATE OF MEGHALAYA	September 16, 2020
MORDING DORPHANG Vs. STATE OF MEGHALAYA	October 12, 2020
MORZINA BEGUM Vs. STATE OF MEGHALAYA	December 11, 2020
MOULDING MARBANIANG Vs. STATE OF MEGHALAYA	March 13, 2020
MUKESH CHHETRI Vs. UNION OF INDIA	October 19, 2020
NEMLUNI Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PREV.)	February 24, 2020
NGAITLANG SUCHIANG Vs. STATE OF MEGHALAYA	November 12, 2020
NIKIRU WAR Vs. STATE OF MEGHALAYA	October 7, 2020
NIME A. SANGMA Vs. STATE OF MEGHALAYA	August 31, 2020
NIME A. SANGMA Vs. STATE OF MEGHALAYA	August 7, 2020
NURUL AMIN Vs. STATE OF MEGHALAYA	March 3, 2020
PAHAL COAL TRADERS Vs. STATE OF MEGHALAYA	May 14, 2020
PAHAL COAL TRADERS PVT. LTD. Vs. STATE OF MEGHALAYA	March 18, 2020
PATRICIA MUKHIM Vs. STATE OF MEGHALAYA	July 16, 2020
PATRICIA MUKHIM Vs. STATE OF MEGHALAYA	November 10, 2020
PHLORIDA KHARSHIING Vs. HIRBON KURBAH	December 2, 2020
PHRANSIS SWER Vs. STATE OF MEGHALAYA	December 8, 2020
PHRANSIS SWER Vs. STATE OF MEGHALAYA	August 24, 2020
PHULTINA LAPANG Vs. CHRISTINE DOHLING	December 16, 2020
PIONEER CARBIDE PVT. LTD. Vs. UNION OF INDIA	July 23, 2020
PLIS KHYMDEIT Vs. STATE OF MEGHALAYA	March 12, 2020
POWER GRID CORPORATION OF INDIA LIMITED Vs. B.C. ENTERPRISE	December 10, 2020
PRIYANKA Vs. DIRECTOR, INSTITUTE OF BANKING PERSONNEL SELECTION (IBPS)	February 27, 2020
PROBIRTH D. MARAK Vs. STATE OF MEGHALAYA	October 5, 2020
PUKASH N. SANGMA Vs. PAHAL COAL TRADERS PVT. LTD & 10 ORS.	March 23, 2020
PYNDAPBORTHIAW SAIBON Vs. ELECTION COMMISSION OF INDIA	September 14, 2020
RAID BUAM ENVIRONMENTAL Vs. DEPUTY COMMISSIONER, WEST PROTECTION ASSOCIATION	February 20, 2020
RAJEEV BAIDYA Vs. STATE OF MEGHALAYA	October 5, 2020
RAJEEV BAIDYA Vs. STATE OF MEGHALAYA	June 25, 2020
RAJESH KUMAR Vs. UNION OF INDIA	March 12, 2020
RAJESH LAPANG Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), NORTH EASTERN REGION	December 15, 2020
RAM CHANDRA SHARMA Vs. STATE OF MEGHALAYA	December 1, 2020
RAMESH BAWRI Vs. STATE OF MEGHALAYA	December 17, 2020
RANA CONSTRUCTION AND ENGINEERS PVT. LTD. Vs. STATE OF MEGHALAYA	July 15, 2020
RANI DEY Vs. STATE OF MEGHALAYA	September 25, 2020
RATNA DUTTA Vs. STATE OF MEGHALAYA	December 1, 2020
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	February 20, 2020
RESHMI BISWAS Vs. STATE OF MEGHALAYA	July 7, 2020
RINA DEKA Vs. STATE OF MEGHALAYA	January 15, 2020
RNB MINERALS AND CHEMICAL PVT. LTD. Vs. UNION OF INDIA	June 16, 2020
ROBERTSON LAMARE Vs. STATE OF MEGHALAYA	July 24, 2020
ROBERTSON LAMARE Vs. STATE OF MEGHALAYA	July 13, 2020
ROBIN D. SANGMA Vs. STATE OF MEGHALAYA	November 5, 2020
ROHIT KUMAR BANSAL Vs. SUSHILA GUPTA	December 17, 2020
ROSHAN THAKURI Vs. UNION OF INDIA	February 3, 2020
RUPANYLLA KHARBAMON Vs. STATE OF MEGHALAYA	February 24, 2020
SAJ FOOD PRODUCTS PVT. LTD. Vs. STATE OF MEGHALAYA	January 28, 2020
SAJAN CH. MARAK Vs. UNION OF INDIA	February 27, 2020
SALGIRA R. MARAK Vs. STATE OF MEGHALAYA	September 17, 2020
SANJIB DHAR Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.	March 20, 2020
SENDRICK A. SANGMA Vs. STATE OF MEGHALAYA	February 20, 2020
SETTILA SANGMA Vs. STATE OF MEGHALAYA	September 9, 2020
SHALIM SARKAR Vs. STATE OF MEGHALAYA	September 10, 2020
SHANIAHLANG SUCHEN Vs. STATE OF MEGHALAYA	November 19, 2020
SHIBLI SHARMA Vs. STATE OF MEGHALAYA	December 1, 2020
SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA	March 19, 2020
SHYAM CENTURY FERROUS LIMITED Vs. STATE OF MEGHALAYA	September 15, 2020
SMTI RIEWDA MYLLIEM Vs. ASSISTANT TO DEPUTY COMMISSIONER (JUDICIAL) KHLIEHRIAT	December 14, 2020
SONGTHA DKHAR Vs. STATE OF MEGHALAYA	January 27, 2020
SOPIKUL ISLAM Vs. STATE OF MEGHALAYA	December 11, 2020
SOUMIK ROY Vs. FOOD CORPORATION OF INDIA	February 7, 2020
SRITI DAS Vs. STATE OF MEGHALAYA	October 1, 2020
STATE OF MEGHALAYA Vs. BRIGITA WAHLANG	January 28, 2020
STATE OF MEGHALAYA Vs. ABHIJT BASUMATARY	March 2, 2020
STATE OF MEGHALAYA Vs. SUJATA GUPTA	March 23, 2020
STATE OF MEGHALAYA Vs. PUKASH N.SANGMA	May 6, 2020
STATE OF MEGHALAYA & 4 ORS. Vs. SALGIRA R. MARAK	November 11, 2020
STEVIE M. MARAK & 2 ORS. Vs. GHADC	January 3, 2020
SUBODH KUMAR TIWARI Vs. STATE OF MEGHALAYA	February 12, 2020
SUJATA DEB ROY Vs. STATE OF MEGHALAYA	January 28, 2020
SURENDRA BANAI Vs. STATE OF MEGHALAYA	February 24, 2020
TEILANG NONGRUM Vs. STATE OF MEGHALAYA	November 16, 2020
THERINA SUMER Vs. UNION OF INDIA	July 9, 2020
UNION OF INDIA Vs. VIJAY THAPA	February 27, 2020
UNION OF INDIA Vs. ANTHONY IAWPHNIAW	March 2, 2020
UNION OF INDIA Vs. DIPAK CHAKRABORTY	March 11, 2020
UNION OF INDIA Vs. UMA NATH RAI	March 11, 2020
UNION OF INDIA Vs. BALBIR SINGH YADAV	February 25, 2020
UNION OF INDIA & ANR Vs. ANTHONY IAWPHNIAW	March 2, 2020
VIRENDER BABORIA Vs. MOHAMMAD RAFIQ	March 13, 2020
WELLSTONE NONGTNGER Vs. STATE OF MEGHALAYA	September 7, 2020
WILLFORD MYLLIEM Vs. STATE OF MEGHALAYA	July 13, 2020
WORLI POHING Vs. STATE OF MEGHALAYA	March 12, 2020

Year 2020 of HIGH COURT OF MEGHALAYA

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