REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
57575 RFN/GD SOMVIR Vs. UNION OF INDIA	October 3, 2019
A. MURALI KRISHNA Vs. UNION OF INDIA	May 20, 2019
ABDUL SHAHID CHOUDHURY Vs. UNION OF INDIA	February 18, 2019
ABDUL WAHAB SHEIKH Vs. STATE OF MEGHALAYA	February 11, 2019
ABILAL PARIYAR Vs. K.H.A.D.C.	September 4, 2019
ABONI PHUKAN Vs. UNION OF INDIA	July 30, 2019
ABRAHAM NONGBET Vs. STATE OF MEGHALAYA	September 6, 2019
ADITYA BAJORIA Vs. STATE OF MEGHALAYA	October 16, 2019
AFRUZA KHATOON Vs. E.B. LASKAR	September 3, 2019
AIAN TERENCE M. MOMIN Vs. SECRETARY MEGHALAYA LEGISLATIVE ASSEMBLY	August 6, 2019
ALPHUIS L. SUTNGA Vs. STATE OF MEGHALAYA	September 6, 2019
AMAR LIMBU Vs. DORBAR SHNONG NONGMYNSONG, SHILLONG	October 14, 2019
AMELIA SOHLIYA Vs. STATE OF MEGHALAYA	February 19, 2019
AMOSSINGSTAR MALNGIANG Vs. K.H.A.D.C.	November 20, 2019
ANAN ASHRAF (MISS) Vs. UNION OF INDIA	February 26, 2019
ANDOLAN CHETRI PATWETH Vs. CENTRAL BOARD OF SECONDARY EDUCATION	July 25, 2019
ANDRIASH CH. MARAK Vs. G.H.A.D.C.	August 5, 2019
ANIL KUMAR BARMAN Vs. STATE OF MEGHALAYA	May 15, 2019
ANIL KUMAR KHANAL Vs. STATE OF MEGHALAYA	October 9, 2019
ANNIAS LAPANG Vs. STATE OF MEGHALAYA	July 3, 2019
ANNIAS LAPANG Vs. STATE OF MEGHALAYA	April 23, 2019
APLYNE MARY SUNN Vs. STATE OF MEGHALAYA	September 13, 2019
ARTISTWELL THONGNI Vs. STATE OF MEGHALAYA	February 13, 2019
ARUN RANI Vs. STATE OF MEGHALAYA	August 14, 2019
ARWORDSING KHARMAWPHLANG Vs. CHIEF EXECUTIVE MEMBER	August 30, 2019
ASHOK SAHI Vs. K.H.A.D.C.	August 26, 2019
ASHOK SAHI Vs. DORBAR SHNONG NONGMYNSONG, SHILLONG	October 17, 2019
AUGUST LAMARE Vs. STATE OF MEGHALAYA	July 19, 2019
AURELIA KHARNAIOR Vs. STATE OF MEGHALAYA	July 3, 2019
AWHAI ANDREW SHULLAI Vs. STATE OF MEGHALAYA	November 27, 2019
AYNAL HOQUE Vs. STATE OF MEGHALAYA	October 25, 2019
AZRANATH M. MOMIN Vs. G..H.A.D.C.	March 18, 2019
B.R. INDUSTRIES Vs. MEGHA CASHEW PVT. LTD.	September 2, 2019
BABULAL SHARMA Vs. SANT KUMAR BAJORIA	May 8, 2019
BAKYNTIEW SKHEMBILL Vs. STATE OF MEGHALAYA	April 3, 2019
BANJANG MARAK Vs. STATE OF MEGHALAYA	August 5, 2019
BANKHRAWDOR LYNGDOH Vs. STATE OF MEGHALAYA	July 11, 2019
BANKUPAR SUTNGA Vs. J H A D C	February 11, 2019
BANKUPAR SUTNGA Vs. J.H.A.D.C.	February 7, 2019
BANTEILANG DIENGDOH Vs. MEGHALAYA TRANSPORT CORPORATION	August 6, 2019
BARISTERWELL SURONG Vs. NORTH EASTERN HILLS UNIVERSITY (NEHU)	June 18, 2019
BELKHAIA WAR Vs. MEGHALAYA COOPERATIVE APEX BANK LTD.	August 13, 2019
BENISH MARAK Vs. STATE OF MEGHALAYA	June 27, 2019
BERNARD N. MARAK Vs. STATE OF MEGHALAYA & ORS	February 18, 2019
BHALANG MULTI-PURPOSE COOPERATIVE SOCIETY Vs. STATE OF MEGHALAYA	August 26, 2019
BHALANG MULTIPURPOSE CO-OPERATIVE SOCIETY Vs. STATE OF MEGHALAYA	June 10, 2019
BHARAT GHOSH Vs. G.H.A.D.C.	August 5, 2019
BHARAT SANCHAR NIGAM LTD. Vs. MRIDUL KUMAR VERMA	November 18, 2019
BIANGHUN MYRBOH Vs. UNION OF INDIA	April 4, 2019
BIJOY KUMAR SINHA Vs. UNION OF INDIA	September 11, 2019
BINOD KUMAR SAH Vs. STATE OF MEGHALAYA	May 8, 2019
BINOD KUMAR SAH Vs. STATE OF MEGHALAYA	June 18, 2019
BIOLIN KURBAH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	December 9, 2019
BIOLIN KURBAH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	October 15, 2019
BIRENDRA KOCH Vs. UNION OF INDIA	February 14, 2019
BISWAJIT DEY Vs. UNION OF INDIA	November 19, 2019
BISWANATH SINGH Vs. STATE OF MEGHALAYA	July 30, 2019
BITTU MASIH Vs. SHILLONG MUNICIPAL BOARD	September 24, 2019
BLANDAR SYIEMLIEH Vs. STATE OF MEGHALAYA	February 19, 2019
BRALINSTAR SADD Vs. STATE OF MEGHALAYA	July 31, 2019
BRANCH MANAGER STATE BANK OF INDIA, DGAR BRANCH, SHILLONG Vs. BIANGHUN MYRBOH	May 28, 2019
BRIGITA WAHLANG Vs. STATE OF MEGHALAYA	September 26, 2019
BRUSHLIN M. SANGMA Vs. GHADC	March 28, 2019
BRUSHLIN M. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL	June 25, 2019
C. NONGKHLAW Vs. MEGHALAYA TRANSPORT CORPORATION	August 21, 2019
CARLOS D SANGMA Vs. STATE OF MEGHALAYA	February 11, 2019
CARLOS D. SANGMA Vs. STATE OF MEGHALAYA	September 3, 2019
CARON ENTERPRISE Vs. CHAIRMAN & MANAGING DIRECTOR NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.	August 13, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. UDAY NATH MAJHI	May 16, 2019
CHAND MIAH SHEIKH Vs. STATE OF MEGHALAYA	August 8, 2019
CHANDRAKANT PRABHAT Vs. UNION OF INDIA	March 20, 2019
CHANDRAMA SAH Vs. UNION OF INDIA	November 28, 2019
CHUBA R. MARAK Vs. STATE OF MEGHALAYA	October 24, 2019
CLARINDA MOMIN Vs. STATE OF MEGHALAYA	August 14, 2019
COMMISSIONER OF GOODS & SERVICE TAX Vs. MEGHALAYA CAST AND ALLOYS PVT. LTD	March 26, 2019
CONSTANTINE NONGKHLAW Vs. MEGHALAYA TRANSPORT CORPORATION	October 23, 2019
COURT ON ITS MOTION Vs. STATE OF MEGHALAYA	April 23, 2019
COURT ON ITS OWN MOTION Vs. STATE OF MEGHALAYA	February 11, 2019
COURT ON ITS OWN MOTION Vs. STATE OF MEGHALAYA	March 1, 2019
CREAMSON WAR Vs. UNION OF INDIA	November 27, 2019
CREMIN DKHAR Vs. STATE OF MEGHALAYA	July 16, 2019
DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION	December 4, 2019
DAIAMONLANG M. SKHEMLON & 43 ORS. Vs. STATE OF MEGHALAYA	March 25, 2019
DAMSENG SHIRA Vs. G.H.A.D.C.	August 1, 2019
DASKHEM DOOME Vs. STATE OF MEGHALAYA	November 29, 2019
DAVIS NESTELL RANGSA MARAK Vs. UNION OF INDIA	March 15, 2019
DEBAJANI DEBI Vs. STATE OF MEGHALAYA	August 14, 2019
DEBANJAN SAHA Vs. UNION OF INDIA	February 6, 2019
DEBENDRA RABHA Vs. G.H.A.D.C.	August 5, 2019
DEBU KUMAR DAS Vs. STATE OF MEGHALAYA	March 12, 2019
DEIPORMI DKHAR Vs. STATE OF MEGHALAYA	July 22, 2019
DEIPORMI DKHAR Vs. STATE OF MEGHALAYA	July 24, 2019
DEIPORMI DKHAR Vs. STATE OF MEGHALAYA	July 29, 2019
DEIPORMI DKHAR Vs. VANLALHRUAII ZADENG DKHAR	September 12, 2019
DELHI MISTAN BHANDAR Vs. STATE OF MEGHALAYA	July 24, 2019
DEPUTY COMMISSIONER, WILLIAM-NAGAR Vs. MONEN SANGMA	May 21, 2019
DEPUTY INSPECTOR GENERAL (CISF) Vs. JOHNNY DKHAR	April 25, 2019
DEREK RANDALL JYRWA Vs. STATE OF MEGHALAYA	August 19, 2019
DEVAPRIYA CHOUDHURY Vs. UNION OF INDIA	August 27, 2019
DEVINDER MOHAN THAPPA (DR. (PROF.)) Vs. STATE OF MEGHALAYA	May 10, 2019
DHARAMSHOBHA DEVI Vs. STATE OF MEGHALAYA	April 24, 2019
DHIRENDRA SINGH JADON Vs. UNION OF INDIA	June 7, 2019
DILIP KUMAR SINGHANIA Vs. BASANT KUMAR SINGHANIA	November 11, 2019
DIMIMEMON TARIANG Vs. STATE OF MEGHALAYA	August 20, 2019
DIMORESON JANA Vs. STATE OF MEGHALAYA	August 9, 2019
DORBAR HIMA OF BHOWAL SYIEMSHIP Vs. K.H.A.D.C.	June 21, 2019
E.R. THANGKHIEW Vs. STATE OF MEGHALAYA	September 5, 2019
E.R. THANGKHIEW Vs. STATE OF MEGHALAYA	December 5, 2019
ELBERT SHEMPHANG KHARLUKHI Vs. STATE OF MEGHALAYA.	May 16, 2019
ELBERT SHEMPHANG KHARLUKHI Vs. STATE OF MEGHALAYA	December 6, 2019
ELIAS MARBANIANG Vs. UNION OF INDIA	June 21, 2019
EMELIA THAPA Vs. K.H.A.D.C.	August 23, 2019
ERMELINDA RONGRIN Vs. STATE OF MEGHALAYA	April 5, 2019
EZAZUL ISLAM Vs. STATE OF MEGHALAYA	July 15, 2019
EZAZUL ISLAM Vs. STATE OF MEGHALAYA	December 11, 2019
FIRDUS ALI MONDAL Vs. STATE OF MEGHALAYA	August 21, 2019
FOOD CORPORATION OF INDIA Vs. G. B. CHOUDHURY HOLDING PVT. LTD.	February 14, 2019
GANGGET R. SANGMA Vs. STATE OF MEGHALAYA	July 11, 2019
GANGGET R. SANGMA Vs. B. HAJONG, MCS	December 3, 2019
GAUTAM DHAR Vs. STATE BANK OF INDIA	June 11, 2019
GAVIN M. MYLLIEM Vs. MEBANSHAILANG R. SYNREM	March 26, 2019
GD SUSHIL KUMAR Vs. UNION OF INDIA	July 3, 2019
GELSON CH MARAK Vs. G.H.A.D.C	March 6, 2019
GOBIND DUTTA Vs. STATE OF MEGHALAYA	July 11, 2019
GOMOLIAR D. SANGMA Vs. STATE OF MEGHALAYA	August 19, 2019
GRAHAM LYNGDOH Vs. STATE OF MEGHALAYA	January 25, 2019
GRAHAM LYNGDOH Vs. STATE OF MEGHALAYA	January 7, 2019
GREBINGSTONE SANGMA Vs. STATE OF MEGHALAYA	March 7, 2019
GREMPILLA K. MOMIN Vs. STATE OF MEGHALAYA	July 24, 2019
HANUMANBUX UMADUTT Vs. UNION OF INDIA	August 26, 2019
HARIJAN PANCHAYAT COMMITTEE Vs. STATE OF MEGHALAYA	February 15, 2019
HARIJAN PANCHAYAT COMMITTEE Vs. B.S. SOHLIYA	June 28, 2019
HASHINUR SHEIKH Vs. STATE OF MEGHALAYA	June 24, 2019
HEISAR PASSAH Vs. STATE OF MEGHALAYA.	May 14, 2019
HENA CHOUDHURY Vs. JAGADISH CHANDRA CHOUDHURY	July 1, 2019
HEPBIH KHARBYNGAR Vs. DIOLIN KHARBYNGAR	September 30, 2019
HESILLA D. SHIRA Vs. CHEBIT CH. MOMIN	November 11, 2019
HIMA MAWLONG SIRDARSHIP Vs. STATE OF MEGHALAYA	April 2, 2019
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. LYNTIBASHISHA NONGRUM	May 9, 2019
HIRET NONGKHLAW Vs. MEGHALAYA TRANSPORT CORPORATION	November 1, 2019
HORI SATRO RABHA Vs. STATE OF MEGHALAYA	July 2, 2019
HRISHIKESH BHATTACHARJEE Vs. INDIAN BANK	March 28, 2019
IAJIEDLANG RYNJAH Vs. UNION OF INDIA	July 15, 2019
IBANJOP JONES DHAR Vs. STATE OF MEGHALAYA	April 24, 2019
IGE SORA Vs. UNION OF INDIA	December 5, 2019
IN RE DISTRIBUTION OF LPG CYLINDERS Vs. STATE OF MEGHALAYA	April 5, 2019
IN RE DISTRIBUTION OF LPG CYLINDERS IN THE STATE OF MEGHALAYA Vs. STATE OF MEGHALAYA	May 2, 2019
IN RE REFERENCE US 395 CR.PC ARISING OUT OF NONGSTOIN PS Vs. STATE OF MEGHALAYA	July 12, 2019
IN RE SOU MOTU PIL FOR FILLING UP OF VACANCIES ETC. IN THE POLICE FORCES IN THE STATE Vs. STATE OF MEGHALAYA	May 27, 2019
IN RE SUO MOTU COSTODIAL VIOLENCE AND OTHER MATTERS RELATING PRISON CONDITIONS Vs. STATE OF MEGHALAYA	November 29, 2019
IN RE SUO MOTU CUSTODIAL VIOLENCE Vs. STATE OF MEGHALAYA	June 28, 2019
IN RE SUO MOTU FOR THE CONDITIONS OF NATIONAL HIGHWAY 40-SHILLONG TO DAWKI Vs. UNION OF INDIA	February 21, 2019
IN RE SUO MOTU FOR THE CONDITIONS OF NATIONAL HIGHWAY 40-SHILLONG TO DAWKI Vs. UNION OF INDIA	March 29, 2019
IN RE SUO MOTU PIL FOR FILLING UP OF VACANCIES IN THE POLICE FORCES ETC. IN THE STATE Vs. STATE OF MEGHALAYA	August 22, 2019
IN RE: SUO MOTU COGNIZANCE OF DEFICIENCIES IN HEALTH SERVICES Vs. UNION OF INDIA	December 13, 2019
ISRIN MAWNAI Vs. STATE OF MEGHALAYA	March 19, 2019
ISRIN MAWNAI Vs. STATE OF MEGHALAYA	February 18, 2019
JAINTIA FERRO ALLOYS LTD. Vs. STATE BANK OF INDIA	July 23, 2019
JAJENG MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL	August 19, 2019
JASOM WANGSA Vs. UNION OF INDIA	May 2, 2019
JERMAN SYNGKLI Vs. STATE OF MEGHALAYA	May 1, 2019
JOHISH KOCH Vs. MONOTY KOCK @ MINOTY KOCH	July 5, 2019
JOHN PETER D. PASI Vs. PHRANGSNGI SUTNGA	July 1, 2019
JOHONE CH MARAK Vs. DIRECTOR SURVEY OF INDIA	February 12, 2019
JOLLIN ANDREA SHYLLA Vs. STATE OF MEGHALAYA	November 28, 2019
JUDE RANGKU T. SANGMA Vs. STATE OF MEGHALAYA	May 13, 2019
JYLLI EWSINGH MARWEIN Vs. STATE OF MEGHALAYA	September 11, 2019
K.P. MOHANTA Vs. STATE OF MEGHALAYA	December 5, 2019
KAIND S. MARAK Vs. STATE OF MEGHALAYA	December 9, 2019
KANGSE R. MARAK Vs. G.H.A.D.C.	July 9, 2019
KARABI DAS Vs. APARESH DAS	September 27, 2019
KHADDUH PHIYOORICA SHYLLA Vs. STATE OF MEGHALAYA	July 15, 2019
KHAIRUL ISLAM Vs. STATE OF MEGHALAYA	June 4, 2019
KHASI HILLS AUTONOMOUS Vs. ARWORDSING KHARMAWPHLANG DISTRICT COUNCIL	April 10, 2019
KHILJI MARAK Vs. STATE OF MEGHALAYA	February 12, 2019
KHOLILUR RAHMAN Vs. STATE OF MEGHALAYA	April 29, 2019
KHROOLAMSALANKI PARIAT Vs. STATE OF MEGHALAYA	May 20, 2019
KHROOLAMSALANKI PARIAT Vs. STATE OF MEGHALAYA	April 25, 2019
KITBOK RYMBAI Vs. J.H.A.D.C.	November 25, 2019
KREDITH M. MARAK Vs. STATE OF MEGHALAYA	August 14, 2019
KRES SYNGKLI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	July 1, 2019
KRISHNA CHETRI Vs. K.H.A.D.C.	September 4, 2019
KSANKUPAR TYNSONG Vs. STATE OF MEGHALAYA	November 29, 2019
KUBON SANGMA Vs. STATE OF MEGHALAYA	August 23, 2019
KULDEEP KUMAR SARMAH Vs. UNION OF INDIA	August 14, 2019
KUMARI LAMA Vs. K.H.A.D.C.	August 28, 2019
KWAN WANNIANG Vs. REGISTRAR, NORTH EASTERN HILL UNIVERSITY	February 26, 2019
L.S. SINGH Vs. UNION OF INDIA	July 30, 2019
LAHUN PYRTUH Vs. STATE OF MEGHALAYA	May 10, 2019
LAHUN PYRTUH Vs. STATE OF MEGHALAYA	July 29, 2019
LAMBOKLANG MYLLIEMNGAP Vs. DEPUTY COMMISSIONER	September 19, 2019
LAMBOKLANG MYLLIEMNGAP Vs. DEPUTY COMMISSIONER COLLECTOR RI-BHOI DISTRICT	July 30, 2019
LAMKI KYNDIAH Vs. STATE OF MEGHALAYA	September 16, 2019
LANOSHA SUTING Vs. STATE OF MEGHALAYA	February 18, 2019
LARIHUNDASHISHA KHARDEWSAW Vs. STATE OF MEGHALAYA	November 1, 2019
LATIFUR RAHMAN Vs. G.H.A.D.C.	August 5, 2019
LAXMI DEVI SURANA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.	December 11, 2019
LAXMI KAUR Vs. CANTONMENT BOARD, SHILLONG	October 24, 2019
LAXMIPAT PRAJAPAT Vs. DINDAYAL KANOI	September 9, 2019
LESLY SHYLLA Vs. STATE OF MEGHALAYA	August 6, 2019
LICTISITHA D. SHIRA Vs. STATE OF MEGHALAYA	October 16, 2019
LITON ROY MUKTIEH Vs. STATE OF MEGHALAYA	July 15, 2019
LIVINGSTONE A. SANGMA Vs. AMBROSE MARAK	August 5, 2019
LODAR DKHAR Vs. MEGHALAYA TRANSPORT CORPORATION	October 23, 2019
LUKAS M. SHYLLA Vs. STATE OF MEGHALAYA	January 7, 2019
M. KHARKONGOR Vs. STATE OF MEGHALAYA	March 28, 2019
M. KHARKONGOR Vs. STATE OF MEGHALAYA	March 13, 2019
M. KHARKONGOR Vs. STATE OF MEGHALAYA	November 16, 2019
M. KHARKONGOR Vs. STATE OF MEGHALAYA	September 19, 2019
M. KHARKONGOR Vs. STATE OF MEGHALAYA	May 7, 2019
M/S NORTH EASTERN ELECTRIC POWER CORPORATION Vs. PRINCIPAL COMMISSIONER OF INCOME TAX & ANR	March 18, 2019
MADHU BAJAJ Vs. STATE BANK OF INDIA	April 2, 2019
MADHU SUDAN SARKAR Vs. UNION OF INDIA	June 10, 2019
MAHESHWARI MINING PVT. LTD. Vs. K.H.A.D.C.	August 2, 2019
MAIANTIS MAWLOT Vs. STATE OF MEGHALAYA	April 5, 2019
MAIANTIS MAWLOT Vs. STATE OF MEGHALAYA	July 30, 2019
MAMAL ARENGH Vs. EXECUTIVE COMMITTEE GHADC	April 25, 2019
MAN MOHAN SINGH Vs. STATE BANK OF INDIA (MAIN BRANCH, SHILLONG)	July 23, 2019
MANGKARA PATHAW Vs. STATE OF MEGHALAYA	July 23, 2019
MANIK CHOUDHURY Vs. COMMISSIONER OF CENTRAL EXCISE	April 30, 2019
MANIK DHAR Vs. INDIAN OVERSEAS BANK	February 19, 2019
MANIK RANJAN PAUL Vs. COMMISSIONER OF CUSTOMS	May 6, 2019
MANTIPHRANG LYNGDOH KIRI Vs. PUBLIC INFORMATION OFFICER (P I O)	February 21, 2019
MARCYANA N. MARAK Vs. STATE OF MEGHALAYA	May 15, 2019
MARY D. MARAK Vs. STATE OF MEGHALAYA	March 14, 2019
MD ABDUS SAMAD SHEIKH Vs. STATE OF MEGHALAYA	August 1, 2019
MD. ABDULLAH SK Vs. JYOSTNA BEWA	November 22, 2019
MD. ALAUDDIN SHAIKH Vs. UNION OF INDIA	September 11, 2019
MD. ZAKARIA Vs. STATE OF MEGHALAYA	November 28, 2019
MECKENSON MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL	August 19, 2019
MEDLING M. SWER Vs. STATE OF MEGHALAYA	July 29, 2019
MEGHALAYA COLLEGE TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA	February 12, 2019
MEGHALAYA ENERGY CORPORATION LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	October 16, 2019
MEGHALAYA FEED PRODUCTS Vs. UNION OF INDIA	May 3, 2019
MEGHALAYA GLOBAL SERVICES LIMITED Vs. UNION OF INDIA	March 29, 2019
MEGHALAYA INFRATECH PRIVATE LIMITED Vs. MARGARETH KHYRIEM	September 2, 2019
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH MOMIN	February 21, 2019
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. DAHUNSHISHA RYNJAH	December 10, 2019
MERINA N. SANGMA Vs. STATE OF MEGHALAYA	August 6, 2019
MERINDA LALOO Vs. STATE OF MEGHALAYA	June 4, 2019
MICHAEL DIENGDOH Vs. STATE OF MEGHALAYA	July 23, 2019
MICKY O. WANKHAR Vs. MEGHALAYA TRANSPORT CORPORATION	August 23, 2019
MIJANUR RAHMAN Vs. STATE OF MEGHALAYA	June 27, 2019
MILON G. MOMIN Vs. STATE OF MEGHALAYA	November 22, 2019
MIREN M. MARAK Vs. STATE OF MEGHALAYA	March 15, 2019
MISTHINA K SANGMA Vs. STATE OF MEGHALAYA	April 29, 2019
MITILLA CH. MOMIN Vs. ISRAEL W. INGTY	February 28, 2019
MOHINDAR SINGH Vs. UNION OF INDIA	August 20, 2019
MOJIAL HOQUE MONDAL Vs. STATE OF MEGHALAYA	March 27, 2019
MOTIOR ISLAM Vs. STATE OF MEGHALAYA	February 28, 2019
MUBEJAN BIBI @ MUBEJAN BEGUM Vs. STATE OF MEGHALAYA	May 21, 2019
NA U SUKHLIAN Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL	February 20, 2019
NAFEES MARBANIANG Vs. STATE OF MEGHALAYA	July 29, 2019
NAJMINA BEGUM Vs. STATE OF MEGHALAYA	July 23, 2019
NANHELAL SAH Vs. UNION OF INDIA	June 4, 2019
NARAYAN PRASAD JHUNJHUNWALA Vs. BRIG. J. HOTA	November 26, 2019
NATHME A. SANGMA Vs. GARO HILLS AUTONOMOUS	April 25, 2019
NATIONAL ASSOCIATES Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCES	December 3, 2019
NATIONAL INSURANCE CO. LTD. Vs. BAILIN DKHAR	August 1, 2019
NAVSHEEN ASSOCIATES Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL PROJECT CONSTRU-CTION CORPORATION LTD.	August 13, 2019
NCC LTD. Vs. STATE OF MEGHALAYA	June 27, 2019
NEHA ARORA Vs. STATE OF MEGHALAYA	July 18, 2019
NEVIDITHA G. MOMIN Vs. G.H.A.D.C.	August 1, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. SONITA WANKHAR	August 5, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. KAROLINE WANKHAR	August 19, 2019
NILESH K. JAYBHAYE Vs. UNION OF INDIA	November 20, 2019
NIVA KUNDU Vs. UNION OF INDIA	February 12, 2019
NONAM M. SANGMA Vs. INTAK CH. MARAK	February 21, 2019
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) Vs. PATEL ENGINEERING LTD. UNITY INFRA PROJECTS	February 26, 2019
NUR ABDUS ALOM Vs. STATE OF MEGHALAYA	November 19, 2019
NURUL AMIN Vs. STATE OF MEGHALAYA	December 14, 2019
NURUL ISLAM Vs. SUPPLY KOCH	March 20, 2019
OM KUMAR GUPTA Vs. UNION OF INDIA	May 1, 2019
OM PRAKASH GEONKA Vs. UNION OF INDIA	July 19, 2019
ORIENTAL INSURANCE CO. LTD. Vs. A.J. THOMAS	October 25, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. SANTANA PAUL	June 4, 2019
P. IADBORNE Vs. MEGHALAYA TRANSPORT CORPORATION	August 21, 2019
PAIALAST IAWROD Vs. K.H.A.D.C.	August 2, 2019
PARLANG PHAWA Vs. ARWIS LYNGDOH	June 11, 2019
PARVEEN NONGRUM Vs. STATE OF MEGHALAYA	July 12, 2019
PAWAN BAWRI Vs. RAMESH BAWRI	January 3, 2019
PAWAN RAI Vs. UNION OF INDIA	September 13, 2019
PAWAN SHARMA Vs. D.P. WAHLANG	March 12, 2019
PERSHAYA GIL TARIANG Vs. STATE OF MEGHALAYA	December 14, 2019
PHARANGSTARWELL WANKHAR Vs. STATE OF MEGHALAYA	October 21, 2019
PHARWAI PARIAT Vs. STATE OF MEGHALAYA	August 8, 2019
PHENGLY MAWTYLLUP Vs. K.H.A.D.C.	June 6, 2019
PHON SYIH Vs. STAR CEMENT MEGHALAYA LIMITED	June 12, 2019
PILLAN T. SANGMA Vs. STATE OF MEGHALAYA	May 9, 2019
PILLAN T. SANGMA Vs. STATE OF MEGHALAYA	April 24, 2019
PIONEER CARBIDE PRIVATE LIMITED Vs. UNION OF INDIA	February 19, 2019
PODINA N. SANGMA Vs. STATE OF MEGHALAYA	July 5, 2019
POLMONSING A. SANGMA Vs. STATE OF MEGHALAYA	August 7, 2019
POWER GRID CORPORATION OF INDIA LIMITED Vs. B.C. ENTERPRISE	August 2, 2019
PRABHAT KUMAR SHARMA Vs. UNION OF INDIA	March 25, 2019
PRADYUMNA NARAYAN CHOWDHURY Vs. STATE OF MEGHALAYA	July 12, 2019
PRESIDENT, MANAGING COMMITTEE Vs. SUTAPA CHOUDHURY SMIT HIGHER SECONDARY SCHOOL	May 24, 2019
PRINGLAND LYNGDOH Vs. STATE OF MEGHALAYA	September 16, 2019
PRISKA SUN Vs. CHRISTABELL RYNGDONG	March 5, 2019
PROBITSON K.SANGMA Vs. STATE OF MEGHALAYA	August 1, 2019
PROF. MAN MOHAN SINGH Vs. UNION OF INDIA	March 22, 2019
PRUVANCHAL COMMUNICATION PVT. LTD. Vs. FOOD CORPORATION OF INDIA	December 6, 2019
PYNSKHEM NONGBRI Vs. K. BAIAHUNLANG MAKDOH	March 15, 2019
RAFIQUL ISLAM Vs. G.H.A.D.C	July 9, 2019
RAJ KUMAR PRADHAN Vs. K.H.A.D.C.	August 28, 2019
RAJ KUMAR SAH Vs. UNION OF INDIA	September 17, 2019
RAJENDRO RAPSANG Vs. UNION OF INDIA	July 19, 2019
RAJESH LAPANG Vs. K. ASHI KHEIYA	April 29, 2019
RAJESH LAPANG Vs. K. ASHI KHEIYA	April 30, 2019
RAKBAN G. MOMIN Vs. STATE OF MEGHALAYA	October 15, 2019
RAMJAN KHAN Vs. STATE OF MEGHALAYA	February 12, 2019
RAVI KOCH Vs. STATE OF MEGHALAYA	February 4, 2019
RAWEN CH. MARAK Vs. STATE OF MEGHALAYA	February 28, 2019
RE SUO MOTU Vs. STATE OF MEGHALAYA	October 11, 2019
REBATI MOHAN SHARMA Vs. STATE OF MEGHALAYA	November 19, 2019
REGISTRAR GENERAL Vs. STATE OF MEGHALAYA	May 3, 2019
REGISTRAR GENERAL Vs. STATE OF MEGHALAYA	April 23, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	March 8, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	February 25, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. PATRICIA MUKHIM	February 25, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	February 15, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	March 19, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	April 3, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	May 24, 2019
REGISTRAR GENERAL HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	May 14, 2019
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. PATRICIA MUKHIM	March 8, 2019
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	April 10, 2019
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA	December 4, 2019
RELIEF & REHABILITATION COLONY WELFARE SOCIETY Vs. STATE OF MEGHALAYA	October 23, 2019
RENOLD S. MARBANIANG Vs. STATE OF MEGHALAYA	September 17, 2019
RFN/GD RAMESH Vs. UNION OF INDIA	July 30, 2019
RICKY NEWTON KHARKONGOR Vs. STATE OF MEGHALAYA	October 4, 2019
ROBERT D. SANGMA Vs. STATE OF MEGHALAYA	September 19, 2019
ROBERTSON LAMARE Vs. STATE OF MEGHALAYA	February 13, 2019
ROGESSON KYLLA Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	November 26, 2019
ROLLI CHYRMANG Vs. STATE OF MEGHALAYA	July 22, 2019
ROMA D. SANGMA Vs. UNION OF INDIA	September 4, 2019
RUPAN DAS Vs. STATE OF MEGHALAYA	August 16, 2019
RYMPHANG MONLANG SYNNAH Vs. STATE OF MEGHALAYA	July 12, 2019
S N YADAV Vs. UNION OF INDIA	April 12, 2019
S. OSBORNE KHARJANA Vs. UNION OF INDIA	July 19, 2019
S.D. CERAMICS LLP Vs. NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD.	July 22, 2019
S.P. MAHANTA Vs. UNION OF INDIA	May 20, 2019
S.P. MAHANTA Vs. UNION OF INDIA	May 8, 2019
S.P. MAHANTA Vs. UNION OF INDIA	November 15, 2019
S.P.MAHANTA Vs. UNION OF INDIA	May 13, 2019
SADANANDA HAJONG Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL	August 19, 2019
SADAR NIRLEP SINGH Vs. PARAMJIT SINGH	May 22, 2019
SADIMLA K. MARAK Vs. STATE OF MEGHALAYA	July 3, 2019
SAFAI MUKESH KUMAR BALMIKI Vs. UNION OF INDIA	July 3, 2019
SAINDUR MAME KSHIAR Vs. STATE OF MEGHALAYA	October 11, 2019
SAKAYAT HUSSAIN Vs. G.H.A.D.C.	November 5, 2019
SALGIRA R MARAK Vs. STATE OF MEGHALAYA	October 31, 2019
SAMIR CHANDRA KAR Vs. UNION OF INDIA	August 5, 2019
SAMIR SAHA Vs. COMMISSIONER CUSTOMS (PREVENTIVE)	July 8, 2019
SAMIUL ISLAM Vs. MOUSHOMIARA BEGUM	September 23, 2019
SAMIUL ISLAM Vs. STATE OF MEGHALAYA	November 26, 2019
SANDHYA SHYAM Vs. UNION OF INDIA	February 4, 2019
SANJAY DAS Vs. STATE OF MEGHALAYA	February 26, 2019
SANJEEB CH. MARAK Vs. STATE OF MEGHALAYA	August 6, 2019
SANTOSH CHAKMA Vs. UNION OF INDIA	July 11, 2019
SARDAR NIRLEP SINGH Vs. PARAMJEET	April 1, 2019
SENGTENG CH. MARAK Vs. STATE OF MEGHALAYA	August 2, 2019
SHANBOR LAMARE Vs. STATE OF MEGHALAYA	October 22, 2019
SHANGREIHAN MUIVAH Vs. CHAIRMAN & MANAGING DIRECTOR	December 2, 2019
SHARAT AGARWAL Vs. UNION OF INDIA	February 14, 2019
SHASHI CHAURASIA Vs. STATE OF MEGHALAYA	February 5, 2019
SHEIKH SHAHED ABDULLAH Vs. STATE OF MEGHALAYA	June 20, 2019
SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA	March 28, 2019
SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA	August 19, 2019
SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. PUNJAB NATIONAL BANK	August 9, 2019
SHRI RAJIB KUMAR SARKAR Vs. UNION OF INDIA	April 24, 2019
SHRI. BARNABAS R MARAK Vs. STATE OF MEGHALAYA	June 26, 2019
SHRI. GELSON CH MARAK & ANR. Vs. G.H.A.D.C & ORS.	March 6, 2019
SIDDHARTHA CHOUDHURY Vs. STATE OF MEGHALAYA	November 21, 2019
SIDDHARTHA CHOUDHURY Vs. STATE OF MEGHALAYA	August 29, 2019
SIKANDER ALI Vs. STATE OF MEGHALAYA	August 6, 2019
SILJAK R. MARAK Vs. STATE OF MEGHALAYA	May 6, 2019
SIMON SIANGSHAI Vs. ADHUNIK CEMENT LTD.	November 19, 2019
SIMON SIANGSHAI Vs. PHONSYIH	October 23, 2019
SMALL PHAWA Vs. STATE OF MEGHALAYA	April 2, 2019
SMT. KHASIMON PHANBUH & ANR Vs. UNION OF INDIA & ORS	February 25, 2019
SMT. SIBILISH M SANGMA Vs. G.H.A.D.C & ORS.	March 11, 2019
SMTI TYRNA RYNGAT Vs. STATE OF MEGHALAYA	October 19, 2019
SMTI. WINJE ROSALIE G.MOMIN & ANR. Vs. STATE OF MEGHALAYA & ORS.	March 5, 2019
SOYOD MURTAZO HUSSAIN Vs. G.H.A.D.C	July 9, 2019
SP MAHANTA Vs. UNION OF INDIA	July 15, 2019
STATE BANK OF INDIA Vs. STATE OF MEGHALAYA	February 13, 2019
STATE OF MEGHALAYA Vs. REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA	February 7, 2019
STATE OF MEGHALAYA Vs. BANESWAR DEKA	February 28, 2019
STATE OF MEGHALAYA Vs. PHIKIRBHA KHARIAH	July 5, 2019
STATE OF MEGHALAYA Vs. GREATER PHULBARI AREA DEFICIT SCHOOL RETIRED TEACHERS & EMPLOYEES ASSOCIATION	June 14, 2019
STATE OF MEGHALAYA Vs. BSCPL INFRASTRUCTURE LIMITED	August 30, 2019
STATE OF MEGHALAYA Vs. GREATER PHULBARI AREA DEFICIT SCHOOL RETIRED TEACHERS & EMPLOYEES ASSOCIATION	October 15, 2019
STATE OF MEGHALAYA Vs. DARWIN RYNSHON	February 12, 2019
STATE OF MEGHALAYA Vs. AMON RANA	May 24, 2019
STATE OF MEGHALAYA Vs. REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA	February 18, 2019
STATE OF MEGHALAYA Vs. SRIKANT RAI	February 12, 2019
STATE OF MEGHALAYA Vs. ARMSTRONG SYIEM	July 25, 2019
STEVIE M. MARAK Vs. GHADC	January 3, 2019
SUBASTINZA T. SANGMA Vs. STATE OF MEGHALAYA	May 21, 2019
SUBHASH CHANDRA SRIVASTAVA Vs. UNION OF INDIA	February 5, 2019
SUBHASH THAPA Vs. K.H.A.D.C.	October 14, 2019
SUDAMA YADAV Vs. UNION OF INDIA	June 12, 2019
SUDIPTA DHAR Vs. STATE OF MEGHALAYA	July 31, 2019
SUDIPTA DHAR Vs. STATE OF MEGHALAYA	July 30, 2019
SUJATA DEB ROY Vs. STATE OF MEGHALAYA	April 4, 2019
SUMANTA DEKA Vs. STATE OF MEGHALAYA	January 7, 2019
SUMARLIN WANKHAR Vs. SECRETARY KHADC	October 10, 2019
SUNIL KUMAR THAPA Vs. STATE OF MEGHALAYA	April 8, 2019
SURAJ GUPTA Vs. STATE OF MEGHALAYA	May 14, 2019
SURMAMON NONGBRI Vs. STATE OF MEGHALAYA	November 6, 2019
SUTAPA CHOUDHURY Vs. KHLAINSING WARSHONG	February 20, 2019
SWEETYCIA TANGSANG Vs. STATE OF MEGHALAYA	August 26, 2019
SYNJOIT MAIRANG Vs. STATE OF MEGHALAYA	June 14, 2019
T.K. ENGINEERING Vs. UNION OF INDIA	April 2, 2019
T.K. ENGINEERING CONSORTIUM PVT. LTD Vs. UNION OF INDIA	September 9, 2019
T.K. ENGINEERING CONSORTIUM PVT. LTD. Vs. UNION OF INDIA	January 25, 2019
TAHERA HAQUE Vs. UNION OF INDIA	October 21, 2019
TANKESWAR DEKA Vs. STATE OF MEGHALAYA	July 11, 2019
TEIBOR MAWTHOH Vs. STATE OF MEGHALAYA	November 6, 2019
TEIBORLANG SUNN Vs. STATE OF MEGHALAYA	May 28, 2019
TEISKHEM S. LYNGDOH Vs. STATE OF MEGHALAYA	September 6, 2019
THOMY R. MARAK Vs. D.P. WAHLANG	June 14, 2019
TNGEN SINGH BASAIAWMOIT Vs. STATE OF MEGHALAYA	August 23, 2019
TONIC THAWMUIT Vs. NORTH EASTERN HILLS UNIVERSITY (NEHU)	June 18, 2019
TYRNA RYNGAT Vs. STATE OF MEGHALAYA	October 19, 2019
U. BASWELL NONGNENG SHANPRU Vs. K.H.A.D.C.	December 13, 2019
U. HAM SING NONGKHLAW Vs. DORBAR SHNONG OF MAWKDOK VILLAGE	November 28, 2019
UBC/136 TOILINGWEL TOI Vs. STATE OF MEGHALAYA	March 18, 2019
UMED SINGH Vs. STATE OF MEGHALAYA	May 31, 2019
UMED SINGH TANWAR Vs. UNION OF INDIA	August 16, 2019
UNION OF INDIA Vs. SAMIR CHANDRA KAR	August 27, 2019
UNION OF INDIA Vs. BINA KHONGBUH	July 25, 2019
UNION OF INDIA Vs. PURAN SINGH	February 27, 2019
UNION OF INDIA Vs. SHRI PURAN SINGH	March 27, 2019
UNION OF INDIA Vs. UMA SHANKAR SHUKLA	April 3, 2019
UNION OF INDIA Vs. JOGINDER SINGH	May 2, 2019
UNION OF INDIA Vs. MADHU SUDAN SARKAR	May 10, 2019
USHA PAUL Vs. STATE OF MEGHALAYA	September 4, 2019
UTPAL DAS Vs. UNION OF INDIA	July 22, 2019
VANEECHA KHONGWIR Vs. STATE OF MEGHALAYA	November 26, 2019
VANEECHA M. KHONGWIR Vs. STATE OF MEGHALAYA	March 14, 2019
VENDRAME SOHTUN Vs. UNION OF INDIA	July 23, 2019
VIKASH GUPTA Vs. STATE OF MEGHALAYA	December 14, 2019
W. MARBOH Vs. NORTH EASTERN HILLS UNIVERSITY	October 23, 2019
W.K. INDUSTRIES Vs. UNITED BANK OF INDIA	October 10, 2019
W.M. MAWDKHAP Vs. STATE OF MEGHALAYA	October 16, 2019
WALSON MARAK Vs. STATE OF MEGHALAYA	November 4, 2019
WANBUN DKHAR Vs. STATE OF MEGHALAYA	July 25, 2019
WANDONBOK MARBOH Vs. STATE OF MEGHALAYA	March 27, 2019
WILNATH T. SANGMA Vs. G.H.A.D.C.	August 1, 2019
WORLI POHING Vs. STATE OF MEGHALAYA	September 17, 2019
ZAFOR IMAH Vs. STATE OF MEGHALAYA	August 8, 2019

Year 2019 of HIGH COURT OF MEGHALAYA

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