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AGNES KHARSHIING Vs. STATE OF MEGHALAYA
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July 30, 2018 |
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AGNES KHARSHIING Vs. K H A D C
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October 23, 2018 |
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AIBORLIN PALIAR KPOHBAH Vs. KHASI AUTONOMOUS DISTRICT COUNCIL
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February 15, 2018 |
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ALL MEGHALAYA PRIMARY Vs. STATE OF MEGHALAYA
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December 14, 2018 |
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AMICA NONGKYNRIH Vs. STATE OF MEGHALAYA
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November 8, 2018 |
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AMON RANA Vs. STATE OF MEGHALAYA
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December 10, 2018 |
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ANGELLINE WALLANG Vs. UNION OF INDIA
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May 2, 2018 |
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BALBIR SINGH YADAV Vs. UNION OF INDIA
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December 21, 2018 |
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BERNARD T. SANGMA Vs. STATE OF MEGHALAYA
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May 4, 2018 |
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BINOD KUMAR BAWRI Vs. STATE OF MEGHALAYA
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October 29, 2018 |
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BRAHAMA PRAKASH SINGH Vs. PRESIDENT OF THE ARYA SAMAJ
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August 27, 2018 |
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BRENARZEE B. SANGMA Vs. STATE OF MEGHALAYA
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September 19, 2018 |
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C.AIKOM DIENGDOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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December 7, 2018 |
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CHANDRIKA THAKUR Vs. UNION OF INDIA
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January 23, 2018 |
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COURT ON ITS OWN MOTION Vs. STATE OF MEGHALAYA
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November 15, 2018 |
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DASUKLANG KHARJANA Vs. STATE OF MEGHALAYA
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December 20, 2018 |
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DHAN MAYA Vs. UNION OF INDIA
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May 31, 2018 |
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DHARANI KR. KOCH Vs. STATE OF MEGHALAYA
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December 5, 2018 |
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DIBAKAR KOCH Vs. UNION OF INDIA
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June 4, 2018 |
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DRAINSING KHARPAN Vs. ESTEL KHARPAN
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November 13, 2018 |
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FOOD CORPORATION OF INDIA Vs. SHRI KRUSHNA CH. BISWAL
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October 10, 2018 |
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GREWITH MARAK Vs. STATE OF MEGHALAYA
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July 11, 2018 |
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GULAM WAZID BURBHUIYA Vs. STATE OF MEGHALAYA
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October 16, 2018 |
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GURU DUTT TIWARI Vs. UNION OF INDIA
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December 6, 2018 |
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HAJARIMAYUM VICTORIA DEVI Vs. STATE OF MANIPUR
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June 5, 2018 |
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HANUMANBUX UMADUTT Vs. UNION OF INDIA
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October 3, 2018 |
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HANUMANBUX UMADUTT Vs. UNION OF INDIA
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December 20, 2018 |
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IN RE SUO MOTU FOR THE CONDITIONS Vs. UNION OF INDIA & ORS
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November 29, 2018 |
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INDIAN COUNCIL OF SOCIAL SCIENCE Vs. CERILLA KHONGLAH
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December 13, 2018 |
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INTAK CH. MARAK Vs. G.H.A.D.C.
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October 8, 2018 |
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JOHIRUL ISLAM SARKAR Vs. STATE OF MEGHALAYA
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December 13, 2018 |
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JOHNY NONGTNGER Vs. STATE OF MEGHALAYA
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September 13, 2018 |
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JOKEN KHARSATI Vs. STATE OF MEGHALAYA
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September 7, 2018 |
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JUD CEMENTS LTD Vs. UNION OF INDIA
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December 20, 2018 |
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KAMALA LAMA Vs. MANJU LAMA
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March 12, 2018 |
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KAUSTAV PAUL Vs. STATE OF MEGHALAYA
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September 7, 2018 |
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LEADINGSTAR NIANG Vs. STATE OF MEGHALAYA
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June 4, 2018 |
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LURSHAI LYNGWA Vs. LADAPLIN WAR KHARPURI
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March 14, 2018 |
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LURSHAPHRANG SHONGWAN Vs. STATE OF MEGHALAYA
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July 23, 2018 |
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M P SMALL SCALE DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF MEGHALAYA
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December 20, 2018 |
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M/S. AGARWALA RICE ENTERPRISES Vs. UNION OF INDIA
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September 26, 2018 |
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MAITHAN ALLOYS LTD Vs. UNION OF INDIA
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August 2, 2018 |
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MAJOR VIKRANT SHARMA Vs. STATE OF MEGHALAYA
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July 13, 2018 |
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MALATI DAS @ MALOTI DEY Vs. CARMEL MAKRI
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August 10, 2018 |
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MANGAL CHANDRA MAHATO Vs. N E H U
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July 12, 2018 |
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MANISH BHATTACHARJEE Vs. STATE BANK OF INDIA
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February 22, 2018 |
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MANTIPHRANG LYNGDOH KIRI Vs. PUBLIC INFORMATION OFFICER
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July 11, 2018 |
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MARIUS SYIEMIONG Vs. STATE OF MEGHALAYA
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June 7, 2018 |
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MEENA S. MARAK Vs. STATE OF MEGHALAYA
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February 28, 2018 |
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MEGHA POLYCO P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISES.T.
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February 14, 2018 |
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MEGHALAYA COLLEGE TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA
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November 1, 2018 |
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MEGHALAYA COLLEGE TEACHERS ASSOCIATION & ANR. Vs. STATE OF MEGHALAYA
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November 28, 2018 |
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MEGHALAYA MINERAL PRODUCTS Vs. COMMISSIONER
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June 5, 2018 |
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MEHBOOB ANSARI Vs. STATE OF MEGHALAYA
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October 8, 2018 |
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MEHILLA K.SANGMA Vs. MEGHALAYA TRANSPORT
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November 15, 2018 |
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MERRY BINA MARAK Vs. STATE OF MEGHALAYA
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October 31, 2018 |
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MEYTUSH CH SANGMA Vs. STATE OF MEGHALAYA
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April 5, 2018 |
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MING THANG SUN Vs. CORDEELIA MANBHALIN SHADAP
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April 27, 2018 |
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MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
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April 11, 2018 |
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NALARI FERRO ALLOYS PVT. LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
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October 25, 2018 |
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NANHELAL SAH Vs. FOOD CORPORATION OF INDIA
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January 22, 2018 |
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NO G/5017057A EX RIFLEMAN/GD OM BAHADUR THAPA Vs. UNION OF INDIA
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April 4, 2018 |
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NORTH EASTERN ELECTRIC POWER Vs. COMMISSIONER OF INCOME TAX
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October 23, 2018 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD (NEEPCO) Vs. PATEL ENGINEERING LTD -UNITY INFRA PROJECTS JV
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August 16, 2018 |
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OM BAHADUR THAPA Vs. UNION OF INDIA
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July 30, 2018 |
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PAROMITA SAHA Vs. STATE OF MEGHALAYA
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July 11, 2018 |
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PATEL UNITY JOINT VENTURE (PUJV) Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
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June 5, 2018 |
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PAWAN SHARMA Vs. UNION OF INDIA
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June 26, 2018 |
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PELINDA SWETT Vs. DWIN LYNGSHIANG
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September 20, 2018 |
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PHLANSTAR KHARSOHNOH Vs. STATE OF MEGHALAYA
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July 12, 2018 |
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PURBANCHAL ALLOYS LTD Vs. COMMISSIONER CENTRAL EXCISE
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August 14, 2018 |
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PYNHUNLANG M. SYIEM Vs. STATE OF MEGHALAYA
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March 28, 2018 |
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PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
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July 30, 2018 |
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R. RAJESH NAYKAR Vs. COMMISSIONER OF CUSTOMS
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September 14, 2018 |
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R.A. SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
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December 4, 2018 |
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RABINDERJIT SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR
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August 1, 2018 |
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RAFIAT ZAMAN Vs. STATE OF MEGHALAYA
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July 10, 2018 |
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RAID LABAN DORBAR H.O. MADAN LABAN Vs. DORBAR SHNONG OF LAWSOHTUN
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May 4, 2018 |
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RAJESWAR MEDHI Vs. STATE OF MEGHALAYA
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January 29, 2018 |
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RANJEET SINGH Vs. UNION OF INDIA
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August 7, 2018 |
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REBINGSTAR NONGRUM Vs. DORBAR SHNONG OF MAWKDOK VILLAGE
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October 24, 2018 |
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REGISTRAR GENERAL Vs. STATE OF MEGHALAYA
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December 5, 2018 |
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RNB CARBIDES & FERRO ALLOYS PVT LTD Vs. UNION OF INDIA
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October 22, 2018 |
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ROBERT T. SANGMA Vs. STATE OF MEGHALAYA
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July 6, 2018 |
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SALMA KHAN Vs. STATE OF MEGHALAYA
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November 8, 2018 |
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SAMIR CHANDRA KAR Vs. UNION OF INDIA
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June 13, 2018 |
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SARINS GREEN HOUSE Vs. UNION OF INDIA
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August 8, 2018 |
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SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA
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September 19, 2018 |
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SHRI GAVIN M. MYLLIEM Vs. STATE OF MEGHALAYA & ORS
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November 19, 2018 |
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SHRI SONY TARIANG Vs. KHASI HILLS
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November 16, 2018 |
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SIMON R. MARAK Vs. STATE OF MEGHALAYA
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November 27, 2018 |
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SMILING SOHMAD Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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April 24, 2018 |
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SMT EMERIS PALE Vs. UNION OF INDIA
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June 13, 2018 |
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SMT. ANIMA NAG Vs. SHRI SUKUMAR DEY
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September 6, 2018 |
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SMTI DISSIMORA BYRSAT Vs. STATE OF MEGHALAYA
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June 5, 2018 |
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SMTI. MELVEREEN IANGRAI Vs. SMTI. AGNES KHARSHIING & ANR.
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November 15, 2018 |
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SOLONY BAREH (DR.) Vs. STATE OF MEGHALAYA
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May 28, 2018 |
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STATE OF MEGHALAYA Vs. REGISTRAR GENERAL HIGH COURT OF MEGHALAYA
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February 18, 2018 |
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STODAR DKHAR Vs. STATE OF MEGHALAYA
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February 5, 2018 |
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SUBHASH CHANDRA SRIVASTAVA Vs. STATE OF MEGHALAYA
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May 31, 2018 |
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SUJATA KAUR Vs. SHILLONG CANTONMENT BOARD AND ORS.
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July 13, 2018 |
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THE COMMISSIONER OF CUSTOMS Vs. RAJESH LAPANG & ORS
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November 16, 2018 |
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TRETON NONGSEIJ Vs. STATE OF MEGHALAYA
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April 11, 2018 |
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TUSHAR NATH BHATTACHARJEE Vs. VINNETTA KHARSYNTIEW
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July 2, 2018 |
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UNION OF INDIA Vs. U K MISHRA
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July 2, 2018 |
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UNION OF INDIA Vs. MD YUNUS
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June 29, 2018 |
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UNION OF INDIA Vs. MOAWATI
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July 31, 2018 |
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UNION OF INDIA Vs. ANTHONY IAWPHNIAW
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March 2, 2018 |
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VIJAY NOEL NONGPIUR Vs. NEIGRIHMS
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April 26, 2018 |
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VILLAGE DURBAR OF LAITKYNSEW Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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April 17, 2018 |
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WANSAINBOR LYNGWI Vs. MEGHALAYA STATE COMMISSION FOR WOMEN
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March 27, 2018 |
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YIAH LAMARE Vs. STATE OF MEGHALAYA
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July 11, 2018 |
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YOUSUF ALI Vs. SHAISTA YASMIN
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April 16, 2018 |
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