|
ABDUL BATIN Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
August 16, 2017 |
|
ABDUL KAZI RAHMAN Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
April 18, 2017 |
|
AMAR SINGH Vs. STATE OF MEGHALAYA
|
July 19, 2017 |
|
ANEN B. MARAK Vs. STATE OF MEGHALAYA
|
December 7, 2017 |
|
ARDINSON T. SANGMA Vs. STATE OF MEGHALAYA
|
February 20, 2017 |
|
ARUP KUMAR SARMAH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
May 15, 2017 |
|
ASHISH KUMAR DAS Vs. NORTH EASTERN HILL UNIVERSITY
|
August 30, 2017 |
|
BABU MANOLI, S/O A MANOLI Vs. UNION OF INDIA
|
January 31, 2017 |
|
BAINSTEN G. MOMIN Vs. STATE OF MEGHALAYA
|
April 12, 2017 |
|
BENSON MEDICAL EQUIPMENTS (INDIA) PVT LTD Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCES (NEIGRIHMS)
|
July 7, 2017 |
|
BENULAL DUTTA Vs. STATE OF MEGHALAYA
|
September 26, 2017 |
|
BERNARD N MARAK Vs. STATE OF MEGHALAYA
|
November 7, 2017 |
|
BESTER N MARAK Vs. STATE OF MEGHALAYA AND ORS
|
February 9, 2017 |
|
BIJU V V Vs. UNION OF INDIA
|
October 5, 2017 |
|
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
|
May 4, 2017 |
|
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
|
June 4, 2017 |
|
BORDER TRADE & CHAMBER OF COMMERCE Vs. UNION OF INDIA
|
February 23, 2017 |
|
C AIKOM DIENGDOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS
|
May 9, 2017 |
|
CARLOS D SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
|
May 3, 2017 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. UDAY NATH MAJHI
|
November 14, 2017 |
|
CHAMPION R SANGMA Vs. STATE OF MEGHALAYA
|
November 6, 2017 |
|
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA & ORS.
|
March 1, 2017 |
|
CHANDRA PRADHAN Vs. STATE OF MEGHALAYA AND OTHERS
|
February 3, 2017 |
|
CRAIG NICHOLAS JANONG SOOTING Vs. UNION OF INDIA AND OTHERS
|
February 13, 2017 |
|
DAIAMOND LANGRIN, LEGAL REPRESENTATIVE OF MASTER BANKITBOK LANGRIN AND MASTER KHRAWKUPAR LANGRIN Vs. THILINA L MARSHILLONG
|
May 1, 2017 |
|
DHARANI KR KOCH Vs. STATE OF MEGHALAYA
|
May 2, 2017 |
|
DHARMENDAR SINGH CHAUHAN Vs. UNION OF INDIA
|
April 17, 2017 |
|
DIPAK CHAKRABORTY Vs. UNION OF INDIA
|
November 16, 2017 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SHRI LANCIO MAWRIE
|
April 17, 2017 |
|
EDWARD MARNGAR Vs. STATE OF MEGHALAYA
|
November 7, 2017 |
|
EX-CONSTABLE PADH S D Vs. UNION OF INDIA
|
November 15, 2017 |
|
FOREIGN TRADE CHAMBER OF COMMERCE Vs. STATE OF MEGHALAYA
|
July 21, 2017 |
|
FULBAHAR SK Vs. STATE OF MEGHALAYA
|
August 1, 2017 |
|
GAJINDRA SINGH Vs. UNION OF INDIA, THROUGH SECRETARY TO MINISTRY OF HOME AFFAIRS
|
January 30, 2017 |
|
GAUTAM DHAR Vs. STATE BANK OF INDIA
|
November 7, 2017 |
|
GR INFRA PROJECTS LTD Vs. STATE OF MEGHALAYA AND ORS
|
June 29, 2017 |
|
HAV CHANDRA SINGH Vs. CHITU LYNGDOH
|
June 23, 2017 |
|
HAV/GD TAKHALMAYUM BIRMANGAL SINGH Vs. UNION OF INDIA AND ORS
|
June 21, 2017 |
|
HAYARISH RAHMAN,SON OF (L) ATOWAR RAHMAN Vs. STATE OF MEGHALAYA REPRESENTED BY COMMISSIONER
|
June 27, 2017 |
|
HEMANTA KUMAR KALITA Vs. UNION OF INDIA
|
December 6, 2017 |
|
HINDUSTAN CONSTRUCTION CO LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
August 17, 2017 |
|
HOMY GRACE NONGSIEJ D/O D R LYNGDOH Vs. STATE OF MEGHALAYA
|
February 6, 2017 |
|
JOHN TREXWEL M SANGMA Vs. STATE OF MEGHALAYA
|
August 3, 2017 |
|
JOTISH MECK Vs. STATE OF MEGHALAYA
|
June 5, 2017 |
|
K M SINGH AND OTHERS Vs. MANIPUR UNIVERSITY AND OTHERS
|
April 20, 2017 |
|
KALPATARU ACADEMY Vs. STATE OF MEGHALAYA
|
September 19, 2017 |
|
KLENDRO TYNHIANG Vs. STATE OF MEGHALAYA
|
August 4, 2017 |
|
KRISHNA MOHAN RAVA Vs. STATE OF ASSAM, REPRESENTED BY SECRETARY TO GOVERNMENT OF ASSAM
|
June 16, 2017 |
|
LEENA NARWANI Vs. STATE OF MEGHALAYA
|
July 21, 2017 |
|
LILADHAR PAPANAI Vs. UNION OF INDIA
|
August 22, 2017 |
|
LUCY R. SANGMA Vs. STATE OF MEGHALAYA
|
July 18, 2017 |
|
M/S. SARINS Vs. CHAIRMAN AND MANAGING DIRECTOR, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
|
September 20, 2017 |
|
MADAL SUMER Vs. STATE OF MEGHALAYA
|
November 9, 2017 |
|
MADHU BAJAJ Vs. STATE BANK OF INDIA
|
June 19, 2017 |
|
MANDIRA CHATTERJEE Vs. MANAGING COMMITTEE OF BAKSALPARA SECONDARY SCHOOL REPRESENTED BY ITS SECRETARY
|
June 15, 2017 |
|
MANOHAR SINGH Vs. UNION OF INDIA
|
March 2, 2017 |
|
MARCELIA A SANGMA Vs. BIONECIA NONGKHLAW
|
December 8, 2017 |
|
MATILDA M SANGMA Vs. TRIPTI DARIANG
|
November 30, 2017 |
|
MATTIBABHA KHARKRANG Vs. SECRETARY TO GOVERNMENT OF MEGHALAYA
|
November 8, 2017 |
|
MEGHALAYA COOPERATIVE APEX BANK LTD. Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
|
May 31, 2017 |
|
MEGHALAYA STATE HOUSING BOARD UNION Vs. GOVERNMENT OF MEGHALAYA
|
August 18, 2017 |
|
MERIDALIN KHARLYNGDOH Vs. STATE OF MEGHALAYA
|
August 24, 2017 |
|
MERIDALIN KHARLYNGDOH Vs. STATE OF MEGHALAYA
|
August 1, 2017 |
|
MIN BAHADUR RAWAL CHHETRI Vs. UNION OF INDIA
|
February 16, 2017 |
|
MISS RISHA SHARMA Vs. UNION OF INDIA AND ORS
|
November 29, 2017 |
|
MITILLA CH MOMIN Vs. STATE OF MEGHALAYA
|
February 6, 2017 |
|
MONEN SANGMA Vs. COLLECTOR, EAST GARO HILLS
|
May 26, 2017 |
|
MONIKA WAHLANG W/O D H LYNGDOH Vs. MYNTOI RYMBAI D/O RISHOT TALANG
|
March 2, 2017 |
|
MS KIM HYUNDAI Vs. SHRI SUMO SINGH
|
December 19, 2017 |
|
MUJIBUR RAHMAN LASKAR Vs. STATE OF MEGHALAYA TO BE
|
February 2, 2017 |
|
MUJIBUR RAHMAN LASKAR Vs. STATE OF MEGHALAYA
|
June 2, 2017 |
|
NARA G HYNNIEWTA Vs. WEISUK PHANWAR
|
August 14, 2017 |
|
NICKY WAR Vs. STATE OF MEGHALAYA
|
October 16, 2017 |
|
NIKIRU WAR & ANR Vs. STATE OF MEGHALAYA AND OTHERS
|
June 20, 2017 |
|
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. PATEL UNITY JOINT VENTURE (PUJV)
|
May 3, 2017 |
|
NORTH EASTERN HILL UNIVERSITY AND OTHERS Vs. SUDIP DEY
|
February 8, 2017 |
|
ORIENTAL INSURANCE CO. LTD Vs. WANSALAN LAKAI
|
October 23, 2017 |
|
PAUL LEONG Vs. ARCHDIOCESE OF SHILLONG
|
February 23, 2017 |
|
PAWAN SHARMA Vs. STATE OF MEGHALAYA AND OTHERS
|
April 11, 2017 |
|
PYRKHATBHA SHABONG Vs. STATE OF MEGHALAYA
|
June 6, 2017 |
|
RAJNISH KUMAR RAI, IPS Vs. UNION OF INDIA
|
June 13, 2017 |
|
RCM INFRASTRUCTURE LTD. Vs. UNION OF INDIA
|
March 29, 2017 |
|
SADDAM HUSSAIN Vs. STATE OF MEGHALAYA
|
August 17, 2017 |
|
SAMAR SARMAH Vs. VIVEK AGARWALA
|
June 29, 2017 |
|
SAMIR CHANDRA KAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 15, 2017 |
|
SAMIR MANDAL Vs. STATE OF MEGHALAYA
|
November 9, 2017 |
|
SANGEETA THAPA, D/O (L) DILE THAPA Vs. UNION OF INDIA
|
February 14, 2017 |
|
SANJIB KALITA AND NABA RAM RABHA Vs. STATE OF MEGHALAYA
|
February 10, 2017 |
|
SAW DOHLING Vs. STATE OF MEGHALAYA
|
June 23, 2017 |
|
SENG KHASI MYLLIEM Vs. MIDNIGHTBORN KHARLUKHI
|
December 7, 2017 |
|
SETHUMADHAVAN MC Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
|
January 31, 2017 |
|
SHANKAR CHASA Vs. UNION OF INDIA
|
May 5, 2017 |
|
SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA AND OTHERS
|
May 9, 2017 |
|
SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA
|
April 12, 2017 |
|
SHELLA ACTION COMMITTEE RALLY OF SHELLA VILLAGE NATIVES Vs. STATE OF MEGHALAYA AND OTHERS
|
May 4, 2017 |
|
SHELLSING LANGI Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 5, 2017 |
|
SHIRUPLANG I PAPANG Vs. STATE OF MEGHALAYA, REPRESENTED BY SECRETARY OF HOME AND POLICE DEPARTMENT
|
March 27, 2017 |
|
SHRI BHARAT BHUSAN Vs. STATE OF MEGHALAYA
|
April 28, 2017 |
|
SHRI DIGAMBER DATT & ORS. Vs. UNION OF INDIA & ORS.
|
March 23, 2017 |
|
SHRI DIPAK CHAKRABARTY, SUBEDAR (B & R) Vs. UNION OF INDIA
|
June 15, 2017 |
|
SHRI PURAN SINGH Vs. UNION OF INDIA
|
June 8, 2017 |
|
SHRI PYRSHANG BIAM Vs. STATE OF MEGHALAYA
|
March 29, 2017 |
|
SHRI RATNA BHUSAN PANDA & ORS. Vs. UNION OF INDIA & ORS.
|
May 18, 2017 |
|
SHRI SHANKAR LAL PRAJAPAT Vs. SMTI ANJALEE DUTTA CHOUDHURY
|
September 20, 2017 |
|
SHRI. ROSHAN THAKURI, S/O SHRI BALARAM THAKURI R/O UPPER MAWPREM, SHILLONG EAST KHASI HILLS DISTRICT, MEGHALAYA Vs. THE UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
|
February 2, 2017 |
|
SILAN LAWRYNIANG Vs. TIMEL SYNREM
|
November 6, 2017 |
|
SILDON N SANGMA Vs. STATE OF MEGHALAYA
|
August 1, 2017 |
|
SMALL PHAWA Vs. STATE OF MEGHALAYA
|
February 1, 2017 |
|
SMT. NEETU N. MARAK Vs. STATE OF MEGHALAYA
|
October 4, 2017 |
|
SMTI. TENZING CHODEN SHERPA ALIAS TENZING CHODEN Vs. UNION OF INDIA AND OTHERS
|
February 15, 2017 |
|
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA
|
February 7, 2017 |
|
SOLOMON SOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
|
March 21, 2017 |
|
SRIKANT RAI (NIGHT CHOWKIDAR) Vs. STATE OF MEGHALAYA
|
November 13, 2017 |
|
STATE OF MEGHALAYA Vs. NITYANANDA MALIK
|
November 7, 2017 |
|
STATE OF MEGHALAYA Vs. PAWAN BAWRI
|
May 17, 2017 |
|
STATE OF MEGHALAYA Vs. CMJ FOUNDATION
|
June 12, 2017 |
|
STATE OF MEGHALAYA Vs. PHIKIRBHA KHARIAH
|
November 2, 2017 |
|
STATE OF MEGHALAYA AND ANOTHER Vs. SHRI BIMOL DEB SUBSTITUTED BY
|
March 21, 2017 |
|
SUDAMA YADAV Vs. UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
March 23, 2017 |
|
SUNIL SHARMA Vs. UNION OF INDIA
|
June 2, 2017 |
|
TAMULIKUCHI HIGH SCHOOL Vs. UNION OF INDIA
|
May 19, 2017 |
|
TARIANG A SANGMA Vs. STATE OF MEGHALAYA
|
December 1, 2017 |
|
TENDERLYWELL HYNNIEWTA Vs. STATE OF MEGHALAYA
|
October 4, 2017 |
|
THE MANAGING DIRECTOR, MECOFED Vs. SHRI TIKENDER SINGH
|
August 4, 2017 |
|
THOMLIN SURONG AND OTHERS Vs. PERSARA MANNER AND OTHERS
|
February 6, 2017 |
|
THOMY R. MARAK Vs. STATE OF MEGHALAYA
|
May 17, 2017 |
|
UNION OF INDIA Vs. MOHD YUNUS
|
November 22, 2017 |
|
UNION OF INDIA Vs. DIGAMBER DATT
|
November 27, 2017 |
|
UNION OF INDIA AND OTHERS Vs. JASVIR SINGH
|
March 28, 2017 |
|
UNION OF INDIA AND OTHERS Vs. BRIJPAL SINGH
|
April 12, 2017 |
|
VIJAYA BANK Vs. SUROJIT DKHAR
|
March 17, 2017 |
|
VIJAYA BANK SHILLONG BRANCH, REPRESENTED BY ITS BRANCH MANAGER Vs. SHRI SUROJIT DKHAR PROP. OF M/S. MANSUK ELECTRONICS
|
March 10, 2017 |
|
VIKASH CONSTRUCTION Vs. UNION OF INDIA
|
February 16, 2017 |
|
VIRESH KUMAR Vs. UNION OF INDIA
|
December 8, 2017 |
|
WANBOK S LYNGDOH Vs. STATE OF MEGHALAYA
|
June 2, 2017 |
|
WANDONBOK MARBOH Vs. STATE OF MEGHALAYA
|
February 9, 2017 |
LOGIN