|
ABDUL BATEN PRODHANI Vs. STATE OF MEGHALAYA
|
October 6, 2016 |
|
ABHISHEK KUMAR Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
August 18, 2016 |
|
ABHORIK YADAV, S/O LATE BAPPAN YADAV Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES; COMMANDANT
|
June 30, 2016 |
|
AGNES KHARSHIING Vs. STATE OF MEGHALAYA
|
August 23, 2016 |
|
AGNES KHARSHIING Vs. UNION OF INDIA
|
December 16, 2016 |
|
AGNES KHARSIING Vs. STATE OF MEGHALAYA; OFFICER IN-CHARGE; J MARBANIANG; M JYRWA
|
March 29, 2016 |
|
AJAY BARUAH Vs. UNION OF INDIA; SHILLONG CANTONMENT BOARD; CHIEF EXECUTIVE OFFICER, SHILLONG, CANTONMENT BOARD
|
June 24, 2016 |
|
AJMOL HUSSAIN Vs. STATE OF MEGHALAYA
|
September 5, 2016 |
|
ALTAB HUSSAIN BARBHUIYA Vs. STATE OF MEGHALAYA
|
September 5, 2016 |
|
AMINUR ISLAM(MD.) Vs. STATE OF MEGHALAYA
|
September 14, 2016 |
|
ANAN ASHRAF Vs. UNION OF INDIA AND OTHERS
|
December 1, 2016 |
|
AZIBAR RAHMAN SON OF KASHEM ALI Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
November 21, 2016 |
|
BABUL UDDIN Vs. STATE OF MEGHALAYA
|
September 5, 2016 |
|
BALIOS SWER Vs. THE STATE OF MEGHALAYA AND ORS.
|
January 27, 2016 |
|
BIDHI CHAND, MOTLA Vs. UNION OF INDIA AND OTHERS
|
May 4, 2016 |
|
BORDER TRADE AND CHAMBER OF COMMERCE Vs. UNION OF INDIA AND 3 OTHERS
|
December 7, 2016 |
|
C M J FOUNDATION Vs. UNION OF INDIA AND OTHERS
|
July 28, 2016 |
|
CHAIRMAN, COAL INDIA LTD AND OTHERS Vs. CEMENT MANUFACTURING COMPANY LTD
|
September 29, 2016 |
|
CHANDESWAR RAI Vs. DHANBAN JAMATIA
|
November 22, 2016 |
|
CHANDRA KANTA DAS Vs. UNION OF INDIA
|
June 30, 2016 |
|
CHERUBIN THONGNI Vs. STATE OF MEGHALAYA AND ORS.
|
August 29, 2016 |
|
CHINGLEMKIM W/O LIANZAMUAN SIMTE Vs. JOGESH SINGH SAIN, CUSTOMS OFFICER
|
December 13, 2016 |
|
CHOLAMANDALAM INVESTMENT AND FINANCIAL COMPANY LIMITED Vs. STATE OF MEGHALAYA
|
August 1, 2016 |
|
CMJ UNIVERSITY Vs. SHRI RAM SINGH IAS AND ORS
|
September 6, 2016 |
|
CONRAD K. SANGMA Vs. DIKKANCHI D.SHIRAPARTTY
|
November 17, 2016 |
|
DAMIEN RONGRIN Vs. STATE OF MEGHALAYA AND OTHERS
|
October 5, 2016 |
|
DAPLIN UMSONG Vs. STATE OF MEGHALAYA
|
November 25, 2016 |
|
DENA BANK AND ANOTHER Vs. K H ZHIMO
|
December 7, 2016 |
|
DHAN BAHADUR LOHAR, S/O CHURA LAL LOHAR Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES; COMMANDANT
|
June 30, 2016 |
|
DINESH PRASAD Vs. THE UNION OF INDIA AND ORS.
|
May 2, 2016 |
|
DIRECTOR, RAJIV GANDHI INDIAN INSTITUTE OF MANAGEMENT Vs. DURGESH KUMAR AGARWAL AND OTHERS
|
June 24, 2016 |
|
DORBAR SHNONG Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
May 3, 2016 |
|
DR. (MRS.) VALENSHA SURONG Vs. SMTI. BINA SAIKIA
|
May 11, 2016 |
|
E.H.CEN Vs. STATE OF MEGHALAYA
|
November 10, 2016 |
|
ELWIN RYMBAI Vs. STATE OF MEGHALAYA
|
August 31, 2016 |
|
EX-CONSTABLE PADH S D NO 001140131 Vs. UNION OF INDIA & OTHERS
|
April 19, 2016 |
|
FORCE NO S/355581 F HAV/ORL DINESH PRASAD Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES, DIRECTORATE GENERAL OF ASSAM RIFLES; COMMANDANT
|
May 2, 2016 |
|
FOYZAR RAHMAN Vs. GOVERNMENT OF MEGHALAYA; DEPUTY COMMISSIONER & DISTRICT PROGRAMME COORDINATOR; PROJECT DIRECTOR & ADDITIONAL PROGRAMME COORDINATOR; BLOCK DEVELOPMENT OFFICER (B D O) & PROGRAMME OFFICER; WAHIDUR RAHMAN PRODHANI, SECRETARY VILLAGE EMPLOYMENT COUNCIL (VEC)
|
September 15, 2016 |
|
GANGADHAR DEWAN Vs. UNION OF INDIA AND OTHERS
|
April 8, 2016 |
|
GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS Vs. MODY M SANGMA
|
August 22, 2016 |
|
GARO HILLS AUTONOMOUS DISTRICT COUNCIL NON-GAZETTE EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA; GARO HILLS AUTONOMOUS DISTRICT COUNCIL; CHIEF EXECUTIVE MEMBER, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 19, 2016 |
|
HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY Vs. SHRI DL WARJRI AND ORS
|
June 10, 2016 |
|
IRENE MARY JYRWA Vs. THE REGISTRAR NORTH EASTERN HILL UNIVERSITY
|
March 2, 2016 |
|
JASHIM AHMED KHAN Vs. STATE OF MEGHALAYA
|
September 5, 2016 |
|
JC- 353368H NAIB SUBEDAR/ORL UTTAM KUMAR SINGHA Vs. UNION OF INDIA; DIRECTOR GENERAL; BRIGADIER (PERS ), HEAD QUARTER; COLONEL (ADMINISTRATION); DEPUTY INSPECTOR GENERAL; COMMANDANT, 45 ASSAM RIFLES; P P K SINGH
|
April 20, 2016 |
|
JIKHAM SYRTI Vs. STATE OF MEGHALAYA; TEIBOR PALA; SHINING LANGSTANG; IOOMONMI LANGSTANG; KYRKHU LANGSTANG; SUMARBIANG BAREH
|
June 29, 2016 |
|
JM THANGKHIEW Vs. STATE OF MEGHALAYA
|
January 7, 2016 |
|
JOLIEN M MARAK Vs. STATE OF MEGHALAYA; DIRECTOR, COMMUNITY AND RURAL DEVELOPMENT MEGHALAYA; EXECUTIVE ENGINEER, COMMUNITY AND RURAL DEVELOPMENT
|
August 9, 2016 |
|
K H ZHIMO S/O LATE HETOZU N ZHIMO Vs. DENA BANK
|
October 6, 2016 |
|
KABITA MEDHI (BARMAN) Vs. KABITA MEDHI (BARUAH), ASSISTANT PERSONAL OFFICER
|
December 6, 2016 |
|
KAILASH MEDHI Vs. STATE OF MEGHALAYA
|
June 29, 2016 |
|
KAILASH VARMA AND ORS. Vs. DUSHYANT VARMA AND ORS.
|
January 7, 2016 |
|
KAJAL ROY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
October 24, 2016 |
|
KAM MINTHANG HILSIAM Vs. UNION OF INDIA AND ORS ; STAFF SELECTION COMMISSION; REGIONAL DIRECTOR, STAFF SELECTION COMMISSION; FOOD CORPORATION OF INDIA
|
May 13, 2016 |
|
KAMESH KUMAR ROY Vs. UNION OF INDIA AND ORS
|
August 11, 2016 |
|
KARAM CHAND Vs. THE UNION OF INDIA AND ORS.
|
March 29, 2016 |
|
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. THE STATE OF MEGHALAYA AND ORS.
|
January 13, 2016 |
|
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL & ANOTHER Vs. STATE OF MEGHALAYA AND ANOTHER
|
August 5, 2016 |
|
KHASI HILLS TOURIST TAXI ASSOCIATION AND ANR Vs. STATE OF MEGHALAYA AND ANR
|
September 16, 2016 |
|
KIEWSHAP WAR Vs. DORBAR OF MAWSMAI NONGTHYMMAI ELAKA, REPRESENTED BY ITS SECRETARY, BITLANG SOHKLET, S/O MERINGTON NONGRUM; RIJIED SINGH HYNNIEWTA, S/O (L) WILLY KHARSHING; KENES SINGH KHONGWAR, S/O (L) N KSHIAR
|
September 27, 2016 |
|
KIEWSHAP WAR Vs. DORBAR OF MAWSMAI NONGTHYMMAI ELAKA
|
December 15, 2016 |
|
KINKAR PAUL Vs. STATE OF MEGHALAYA
|
November 24, 2016 |
|
LAL SINGH Vs. UNION OF INDIA
|
September 8, 2016 |
|
MADHUKAR PARIHAR, DIVISIONAL MANAGER Vs. BHASKAR JYOTI BARMAN
|
March 8, 2016 |
|
MAHIPAL SINGH SON OF LATE AMI CHAND Vs. UNION OF INDIA; DIRECTOR GENERAL, HEAD QUARTER; BRIGADIER (PERS ); COLONEL (ADMINISTRATION); DEPUTY INSPECTOR GENERAL; COMMANDANT
|
March 29, 2016 |
|
MAIANTIS MAWLOT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
|
September 27, 2016 |
|
MARTHINDRA R. MARAK Vs. STATE OF MEGHALAYA
|
November 21, 2016 |
|
MAWTHLLIANG WOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
August 24, 2016 |
|
MD NASIMUDDIN ANSARI, S/O LATE M B ANSARI Vs. UNION OF INDIA, THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF SURFACE TRANSPORT AND HIGHWAYS
|
November 4, 2016 |
|
MD SIRAFUL ISLAM Vs. STATE OF MEGHALAYA
|
September 6, 2016 |
|
MEGHALAYA BITCHEM PRIVATE LIMITED AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
January 13, 2016 |
|
MEGHALAYA EDITORS AND PUBLISHERS ASSOCIATION Vs. REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA
|
May 11, 2016 |
|
MEGHALAYA GORKHA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
|
November 18, 2016 |
|
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD Vs. JUD CEMENTS LIMITED
|
November 3, 2016 |
|
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH. MOMIN
|
October 26, 2016 |
|
MONJUARA BEGUM, W/O: SHRI. ABDUS SHUKUR SARKAR, R/O: NEW BHAITBARI, P.O: Vs. STATE OF MEGHALAYA REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF
|
June 30, 2016 |
|
MR. ZAFAR ALAM Vs. SK SHAKEEL AHMED
|
September 6, 2016 |
|
N G MEGHACHANDRA SINGH Vs. UNION OF INDIA
|
August 2, 2016 |
|
NAMSENG CH MARAK Vs. STATE OF MEGHALAYA; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE; OFFICER-IN-CHARGE, TURA POLICE
|
March 29, 2016 |
|
NANJI T. SANGMA Vs. STATE OF MEGHALAYA
|
October 20, 2016 |
|
NIKIRU WAR S/O WELLEY MUKSOR Vs. STATE OF MEGHALAYA REPRESENTED BY SECRETARY TO THE GOVERNMENT OF MEGHALAYA, DEPARTMENT OF SERICULTURE AND WEAVING
|
November 4, 2016 |
|
NURUL ISLAM SHEIKH; BINA THAPA AKA SABINA BIBI; SUNITA THAPA Vs. STATE OF MEGHALAYA
|
August 8, 2016 |
|
PAWAN BAWRI, S/O (L) J N BAWRI Vs. UNION OF INDIA; DIRECTORATE GENERAL; SHILLONG CANTONMENT BOARD; CHIEF EXECUTIVE OFFICER
|
September 22, 2016 |
|
PAWAN KUMAR OJHA Vs. STATE OF MEGHALAYA AND ORS.
|
April 19, 2016 |
|
POWER CARRIERS (INDIA) PVT. LTD. (M/S) Vs. G.M. LANONG
|
December 15, 2016 |
|
PRADIP KUMAR DEY Vs. STATE OF MEGHALAYA AND OTHERS
|
April 13, 2016 |
|
PRASANTA CHOUDHURY Vs. UNION OF INDIA
|
October 20, 2016 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, SHILLONG Vs. SHREE MAHABIR FOODS LIMITED
|
September 8, 2016 |
|
PROTIMA MARBANIANG Vs. IOANIS KHARPURI
|
September 20, 2016 |
|
PURBANCHAL PACKING INDUSTRIES; ROYAL FASTERNERS (NE) PVT LTD ; SUMIT FOOD INDUSTRIES; BALAJI COKE INDUSTRY; N E THERIMON PVT LTD ; H M CEMENTS LTD ; HOLY CROSS ZOTLANG BAKERY; L R QUARRY & STONE PROCESSING INDUSTRY; J P OFFSET PRINTERS PVT LTD ; ZODIN STO Vs. UNION OF INDIA AND OTHERS
|
April 6, 2016 |
|
R K ANGANGBI SINGH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) NER AND OTHERS
|
May 23, 2016 |
|
RABBE ALAM, SON OF MD RAOUF HUSSAIN Vs. STATE OF MEGHALAYA
|
December 5, 2016 |
|
RAJESH RABHA Vs. STATE OF MEGHALAYA
|
November 25, 2016 |
|
RANBIR KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 22, 2016 |
|
RAVI R. SERVICE NO. G/2201010M Vs. UNION OF INDIA
|
March 15, 2016 |
|
REHOBOTH LEWIS DHAR DAUGHTER OF H G LEWIS Vs. STATE OF MEGHALAYA
|
November 22, 2016 |
|
RIBANYLLA PYRTUH Vs. STATE OF MEGHALAYA
|
May 11, 2016 |
|
RITUPARNA BAROOAH Vs. UNION OF INDIA AND OTHERS
|
May 16, 2016 |
|
RIZAUL KORIM Vs. STATE OF MEGHALAYA; DEPUTY COMMISSIONER, WEST GARO HILLS DISTRICT; BLOCK DEVELOPMENT OFFICER & PROGRAMME OFFICER; MONIRUZZAMAN SK PRESIDENT OF VILLAGE EMPLOYMENT COUNCIL OF NOYAGAON; SOFIQUL ISLAM; RASHEDA BEWA
|
June 27, 2016 |
|
ROCKY HEK AND ANOTHER Vs. STATE OF MEGHALAYA AND OTHERS
|
September 16, 2016 |
|
RRAMBERCO M. MARAK Vs. STATE OF MEGHALAYA
|
December 15, 2016 |
|
RUSHYDRO INTERNATIONAL AG & ANR Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
September 1, 2016 |
|
S K GUPTA Vs. O S MARAK AND OTHERS
|
September 21, 2016 |
|
SACHCHINDANAND BHARTI Vs. HARI BHASKAR PEILEI & ANOTHER
|
April 15, 2016 |
|
SALIM UDDIN BARBHUIYA Vs. STATE OF MEGHALAYA
|
September 5, 2016 |
|
SANJAY KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 4, 2016 |
|
SANTOSH PURUSHOTTAM PUROHIT Vs. STATE OF MEGHALAYA; COMMISSIONER, DEPARTMENT OF CIVIL SUPPLY AND CONSUMER AFFAIRS; DIRECTOR, DIRECTORATE OF FOOD CIVIL SUPPLY & CONSUMER AFFAIRS
|
June 24, 2016 |
|
SARASWATI VISWAKARMA Vs. INDRA GURUNG
|
November 7, 2016 |
|
SDANGYOO L. DKHAR Vs. STATE OF MEGHALAYA AND ORS.
|
May 3, 2016 |
|
SHAHA JAMAN SHEIK, S/O HAJIM UDDIN SHEIK Vs. STATE OF MEGHALAYA
|
December 7, 2016 |
|
SHRI DHAN BAHADUR MASTER Vs. DAISY DIENGDOH
|
June 1, 2016 |
|
SHRI DILIP KUMAR CHOUDHARY Vs. STATE OF MEGHALAYA AND ANR.
|
May 2, 2016 |
|
SHRI JEL HOQUE SARKAR Vs. STATE OF MEGHALAYA
|
September 6, 2016 |
|
SHRI JIBAN KUMAR SAHA Vs. THE JOINT COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, SHILLONG
|
July 29, 2016 |
|
SHRI LAMDIBOK SUMER Vs. STATE OF MEGHALAYA
|
September 8, 2016 |
|
SHRI MARTHON SANGMA Vs. THE STATE OF MEGHALAYA
|
September 7, 2016 |
|
SHRI MOZAMMEL HOQUE MONDAL Vs. STATE OF MEGHALAYA
|
June 21, 2016 |
|
SHRI OMBORMI L. TARIANG Vs. THE STATE OF MEGHALAYA
|
September 7, 2016 |
|
SHRI PHILIP LIU S/O SHRI DONALD LIU, R/O NONGRIM HILLS, LAITUMKHRAH, SHILLONG, EAST KHASI HILLS DISTRICT, MEGHALAYA Vs. STATE OF MEGHALAYA REPRESENTED BY THE LAW SECRETARY, GOVERNMENT OF MEGHALAYA
|
October 25, 2016 |
|
SHRI S.D. LYNGDOH Vs. STATE OF MEGHALAYA AND OTHERS
|
July 1, 2016 |
|
SHRI SAYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA AND OTHERS
|
June 7, 2016 |
|
SHRI. ARON BAMON Vs. SHRI. PRANAM RAI
|
August 16, 2016 |
|
SHRI. BAL KRISHAN YADAV Vs. THE UNION OF INDIA
|
June 16, 2016 |
|
SHRI. CRIXASTONE R.MARAK Vs. STATE OF MEGHALAYA
|
June 9, 2016 |
|
SHRI. DARWIN RYNSHON Vs. STATE OF MEGHALAYA
|
May 23, 2016 |
|
SHRI. PAWAN RAI Vs. UNION OF INDIA
|
August 16, 2016 |
|
SHRI. PHON SYIH Vs. SHRI SIMON SHANGSHAI
|
September 9, 2016 |
|
SHRI. PRIMUS LYNGDOH Vs. THE SHILLONG MUNICIPAL BOARD
|
September 7, 2016 |
|
SHRI. TOKIWAIO BLAH Vs. MEGHALAYA ENERGY CORPORATION LTD
|
June 8, 2016 |
|
SHRI. WELFERSON G MOMIN Vs. THE STATE OF MEGHALAYA
|
September 8, 2016 |
|
SILSENG R MARAK AND OTHERS; RUDRASON CH SANGMA AND OTHERS; LOHINDRO MARAK AND OTHERS; BATHSENG R MARAK AND OTHERS Vs. STATE OF MEGHALAYA AND OTHERS
|
May 25, 2016 |
|
SIMA V MIRPURI (SEEMA DAS) Vs. DEEPAK V MIRPURI
|
March 30, 2016 |
|
SING N SANGMA Vs. GARO HILLS AUTONOMOUS
|
December 1, 2016 |
|
SISTER ISABELLA KYRSIAN Vs. STATE OF MEGHALAYA
|
July 26, 2016 |
|
SMRAT INDER SINGH Vs. UNION OF INDIA & ORS
|
May 5, 2016 |
|
SMT SOMA JOSHI Vs. STATE OF MEGHALAYA AND ORS.
|
July 11, 2016 |
|
SMT. ARATI JOSHI AND ORS Vs. STATE OF MEGHALAYA
|
June 3, 2016 |
|
SMT. BIJOYBALA HAJONG Vs. SMT. SB MARAK
|
June 14, 2016 |
|
SMT. KALA SARKI Vs. THE DEPUTY COMMISSIONER, EAST KHASI HILLS DISTRICT,SHILLONG
|
June 3, 2016 |
|
SMT. LELITHA N. SANGMA, WIFE OF SHRI. BENEDICT MARAK, RESIDENT OF BOLSAL Vs. STATE OF MEGHALAYA AND OTHERS
|
May 26, 2016 |
|
SMT. PHILISITA LYNGDOH Vs. LT. COL. RAJEEV MALHOTRA AND ANR
|
September 9, 2016 |
|
SMT. SARASWATI VISWAKARMA Vs. STATE OF MEGHALAYA AND ORS.
|
November 28, 2016 |
|
SMTI LALNUNTLUANGI HLONDO Vs. STATE OF MEGHALAYA
|
August 12, 2016 |
|
SMTI. AGNES KHARSHIING Vs. STATE OF MEGHALAYA AND OTHERS
|
September 1, 2016 |
|
SMTI. BESILDA WARJRI Vs. STATE OF MEGHALAYA
|
September 1, 2016 |
|
SMTI. SILJAK R MARAK Vs. SHRI. D.P. WAHLANG AND ANR.
|
June 20, 2016 |
|
SMTI. SUJATA DEB ROY Vs. STATE OF MEGHALAYA
|
June 1, 2016 |
|
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA AND OTHERS
|
June 7, 2016 |
|
SOPHIOR LYNGDOH NONGRANG Vs. STATE OF MEGHALAYA
|
November 9, 2016 |
|
SRI SAMIR MANDAL, S/O GANGA SAGAR MANDAL, PERMANENT RESIDENT OF SUBHASPALLY, POST OFFICE AND POLICE STATION: SILIGURI, DISTRICT: DARJEELING, PIN Vs. THE STATE OF MEGHALAYA
|
December 6, 2016 |
|
ST PETERS SCHOOL Vs. UNION OF INDIA AND OTHERS
|
July 26, 2016 |
|
STATE OF MEGHALAYA Vs. MESTONDER K HARI
|
November 24, 2016 |
|
STATE OF MEGHALAYA Vs. BISTIMORIAL NONGSIEJ D/O BELSIBON NONGSIEJ
|
September 28, 2016 |
|
STATE OF MEGHALAYA Vs. SHRI WELFERSON G. MOMIN AND ANOTHER
|
November 10, 2016 |
|
STATE OF MEGHALAYA REPRESENTED BY SECRETARY TO GOVT OF MEGHALAYA Vs. CENTRE DOLOI
|
November 3, 2016 |
|
STATE OF MEGHALAYA REPRESENTED BY THE SECRETARY TO THE GOVT. OF MEGHALAYA, HOME (POLICE) DEPARTMENT, MEGHALAYA, SHILLONG Vs. MD. NURUL HAQUE, R/O KAMARI RAMKRISHNA NAGAR, KARIMGANJ DISTRICT, (ASSAM) PRESENTLY LODGE IN JUDICIAL CUSTODY AT DISTRICT JAIL SHILLONG IN CONNECTION WITH SHILLONG SARDAR P.S. CASE NO. 214 (7) 2016 U/S 364 (A) 34/IPC.
|
October 14, 2016 |
|
SUDIP DEY (DR.) Vs. NORTH EASTERN HILL UNIVERSITY
|
December 15, 2016 |
|
SUSHEEL KUMAR SHARMA AND ANOTHER Vs. M/S DEES CHEMICALS PRIVATE LIMITED AND OTHERS
|
July 21, 2016 |
|
THE INVESTIGATING OFFICER JOWAI WOMEN POLICE STATION Vs. SMALL PHAWA
|
April 28, 2016 |
|
THE JOINT ACTION COMMITTEE Vs. THE UNION OF INDIA
|
September 2, 2016 |
|
THE SHILLONG CANTONMENT BOARD AND ANOTHER Vs. THE STATE OF MEGHALAYA AND OTHERS
|
July 19, 2016 |
|
TIPMON LYNGDOH Vs. STATE OF MEGHALAYA
|
October 20, 2016 |
|
TRIBERTH B SANGMA AND OTHERS Vs. R V SUCHIANG AND OTHERS
|
September 5, 2016 |
|
UMESH KUMAR MISHRA Vs. UNION OF INDIA
|
July 27, 2016 |
|
UNION OF INDIA Vs. TIMPACK PVT LTD
|
September 23, 2016 |
|
UNION OF INDIA Vs. TIMPACK PVT LTD
|
August 11, 2016 |
|
UNION OF INDIA Vs. R K DARENDRAJIT SINGH
|
September 20, 2016 |
|
UNION OF INDIA AND ANOTHER Vs. M/S KRISHNA ENTERPRISE AND ANOTHER
|
September 8, 2016 |
|
UNION OF INDIA AND ORS. Vs. MANZIL THAPA
|
March 30, 2016 |
|
UNION OF INDIA AND OTHERS Vs. SHRI PURAN SINGH
|
July 29, 2016 |
|
UTTAM KUMAR SINGHA Vs. THE UNION OF INDIA AND ORS.
|
April 20, 2016 |
|
UTTOM MARAK Vs. STATE OF MEGHALAYA
|
September 16, 2016 |
|
WALCHANDNAGAR INDUSTRIES LIMITED Vs. JUD CEMENT LTD.
|
January 15, 2016 |
|
WINSTON CHURCHILL PASWETT Vs. STATE OF MEGHALAYA
|
August 8, 2016 |
|
WOSTON HYNNIEWTA, R/O MAWLAI UMJAIUR Vs. KYNTIEW AKOR SUCHIANG; OFFICE OF ACCOUNTANT GENERAL (A&E), SHILLONG
|
September 23, 2016 |
|
ZAFAR ALAM AND OTHERS Vs. SHILLONG CANTONMENT BOARD AND ANOTHER
|
August 10, 2016 |
LOGIN