|
AARON LUNGLENG AND ORS. Vs. THE NORTH EASTERN HILL UNIVERSITY AND ORS.
|
May 25, 2015 |
|
ABDUL MALEK Vs. THE STATE OF MEGHALAYA AND ORS.
|
March 30, 2015 |
|
ABDUL MOTLEB AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
August 6, 2015 |
|
ABDUL SAHID CHOUDHURY Vs. THE UNION OF INDIA AND ORS.
|
February 5, 2015 |
|
ABUL HASHEM AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
August 26, 2015 |
|
ACSCO TRAVELS AND ORS. Vs. INDIAN AIRLINES LIMITED
|
March 3, 2015 |
|
AIDORLANG DIENGDOH AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
May 28, 2015 |
|
AKRAMUZ ZAMAN Vs. STATE OF MEGHALAYA AND ORS.
|
June 29, 2015 |
|
ALARICK J. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
|
July 31, 2015 |
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ALET MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
January 27, 2015 |
|
ALICE JOHN Vs. THE UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
AMRIT CEMENT INDUSTRIES LTD. AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
January 28, 2015 |
|
AMZAD HOSSAIN AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
March 30, 2015 |
|
ANAND ROY Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
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ANJAN CHAKRABORTY Vs. THE CHIEF SECRETARY TO THE GOVT. OF MEGHALAYA AND ORS.
|
June 23, 2015 |
|
ARPHAR D TYNGKAN Vs. STATE OF MEGHALAYA AND OTHERS
|
July 15, 2015 |
|
ASHRAF Vs. UNION OF INDIA AND ORS.
|
May 8, 2015 |
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B. BHATTACHARJEE Vs. THE APPELLATE AUTHORITY AND REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA AND ORS.
|
November 6, 2015 |
|
B.E. MYLLIEM UMLONG AND ORS. Vs. KHASI HILLS AUTONOMOUS DISTRICT AND ORS.
|
June 5, 2015 |
|
BADRUL BORBHUIYA Vs. STATE OF MEGHALAYA
|
December 4, 2015 |
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BAIENGSKHEM S. LYNGDOH Vs. THE STATE OF MEGHALAYA AND ORS.
|
October 28, 2015 |
|
BANANGSAN TYNSONG Vs. THE STATE OF MEGHALAYA AND ORS.
|
April 10, 2015 |
|
BANSHANBOR THANGKHIEW Vs. THE STATE OF MEGHALAYA AND ORS.
|
July 3, 2015 |
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BEAUTY SYIEMLIEH AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
July 21, 2015 |
|
BELMA MAWRIE AND ORS. Vs. CHIEF INFORMATION COMMISSIONER (C.I.C.) MEGHALAYA STATE INFORMATION COMMISSION AND ORS.
|
July 29, 2015 |
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BENHUR M. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
|
July 14, 2015 |
|
BHASKAR JYOTI BARMAN Vs. THE STATE OF MEGHALAYA AND ORS.
|
October 27, 2015 |
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BHIM SINGH VERMA Vs. YATENDRA KUMAR YADAV AND ORS.
|
August 11, 2015 |
|
BILIT R. MARAK Vs. STATE OF MEGHALAYA AND ORS.
|
June 11, 2015 |
|
BINGDON SYIEMLIEH Vs. MUKUL JEISHI AND ORS.
|
March 18, 2015 |
|
BRIJPAL SINGH Vs. THE UNION OF INDIA AND ORS.
|
October 8, 2015 |
|
BYRNIHAT INDUSTRIES ASSOCIATION AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
July 2, 2015 |
|
CANTONMENT HARIJAN WELFARE ASSOCIATION AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 20, 2015 |
|
CHAITANYA PROJECTS, CONSULTANCY PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
|
December 2, 2015 |
|
CHEERY MAY NONGKHLAW Vs. THE STATE OF MEGHALAYA AND ORS.
|
April 21, 2015 |
|
CHELES LAMARE Vs. THE COMMISSIONER & SECRETARY OF AGRICULTURE, GOVERNMENT OF MEGHALAYA AND ORS.
|
February 25, 2015 |
|
CHRISTABELL SOHTUN Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
|
CHRISTINE DOHLING Vs. THE STATE OF MEGHALAYA AND ORS.
|
May 26, 2015 |
|
CMJ FOUNDATION AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
July 16, 2015 |
|
DALBIN N. MARAK AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
April 9, 2015 |
|
DAMILTON HOOJON Vs. THE STATE GOVERNMENT OF MEGHALAYA AND ORS.
|
November 3, 2015 |
|
DAMIR CH. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
May 20, 2015 |
|
DEORIS MARBANIANG Vs. STATE OF MEGHALAYA AND ORS.
|
April 1, 2015 |
|
DIMA A. SANGMA AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
February 9, 2015 |
|
DIPPARSON G. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
|
June 1, 2015 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KASHMIRA KAUR AND ORS.
|
November 10, 2015 |
|
DONALD P JYRWA AND OTHERS Vs. CHIEF ADMINISTRATIVE OFFICER
|
September 29, 2015 |
|
DURGESH KUMAR AGRAWAL Vs. UNION OF INDIA AND ORS.
|
February 4, 2015 |
|
DYNAMIC SHELLS INDIA PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 19, 2015 |
|
EBRAHIM MIAH AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
February 18, 2015 |
|
ERWIN B. KYNDIAH AND ORS. Vs. SHARON A. PAKYNTEIN AND ORS.
|
June 1, 2015 |
|
FIASTA T. DEINGDOH Vs. THE UNION OF INDIA AND ORS.
|
August 25, 2015 |
|
G/3101763 X JOGINDER SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
GIASHUDDIN AHMED AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 1, 2015 |
|
GOVIND JHA AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
August 12, 2015 |
|
HELAL UDDIN SK AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
October 13, 2015 |
|
HUMBERT PATRICK SYIEM AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
November 6, 2015 |
|
ISABELLA KYRSIAN Vs. STATE OF MEGHALAYA AND ORS.
|
February 10, 2015 |
|
IUMINGSTAR NONGSIEJ Vs. THE STATE OF MEGHALAYA AND ORS.
|
March 18, 2015 |
|
J.M. THANGKHIEW AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
September 28, 2015 |
|
JASVIR SINGH Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
|
JC-3101022 H NB (SUB) BANBARI LAL Vs. THE UNION OF INDIA AND ORS.
|
March 4, 2015 |
|
JELLENI SANGMA AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
June 8, 2015 |
|
JEMICA KIVIGHO ZHIMOMI AND ORS. Vs. THE VICE CHANCELLOR, NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
|
December 4, 2015 |
|
JENGBHA R. MARAK Vs. STATE OF MEGHALAYA AND ORS.
|
January 29, 2015 |
|
JIMBE R. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 16, 2015 |
|
JOHN CHEN Vs. IVORY SYIEM AND ORS.
|
June 29, 2015 |
|
JOHNNY DKHAR Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
|
JOHNY A. MARAK Vs. THE UNION OF INDIA AND ORS.
|
June 16, 2015 |
|
JORO M. SANGMA Vs. THE UNION OF INDIA AND ORS.
|
June 1, 2015 |
|
JOSEPH PULLAN AND ORS. Vs. NORTH EASTERN HILLS UNIVERSITY AND ORS.
|
April 16, 2015 |
|
JOSEPH PULLAN AND ORS. Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
|
August 12, 2015 |
|
JOSIMUDDIN AHMED Vs. STATE OF MEGHALAYA AND ORS.
|
September 29, 2015 |
|
JULIAN THONGNI Vs. STATE GOVERNMENT OF MEGHALAYA AND ORS.
|
April 27, 2015 |
|
JYOTI VASWANI Vs. RESHMA VASWANI AND ORS.
|
June 24, 2015 |
|
KA BANTEINAM SYNGAI Vs. KA SYRPAIMON KHIEWTAM AND OTHERS
|
September 23, 2015 |
|
KAMPHER MARK SWER Vs. STATE OF MEGHALAYA AND ORS.
|
August 10, 2015 |
|
KENENDRO N. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
March 26, 2015 |
|
KERWITH MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
February 18, 2015 |
|
KYNTIEW AKOR SUCHIANG Vs. WOSTON HYNNIEWTA
|
September 21, 2015 |
|
LALIT KUMAR JHA Vs. NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
|
September 1, 2015 |
|
LIODREKSHON NONGSIANG Vs. STATE OF MEGHALAYA AND ORS.
|
October 6, 2015 |
|
LORINA NONGSEIJ Vs. THE STATE OF MEGHALAYA AND ORS.
|
December 7, 2015 |
|
LT. CO. RAGBIR SINGH (RETD), S/O (L) PIARA SINGH, SENIOR GENERAL MANAGER, (HR & ADMINISTRATION) ADHUNIK CEMENT LTD. LUMSHNONG, EAST JAINTIA HILLS DISTRICT, MEGHALAYA Vs. SHRI. ABDUL KADIR, S/O (L) M. ALI, REG CONTRACTOR NO.11029/144 R/O KULI KAWN, AIZAWL, MIZORAM, C/O HEADQUARTERS
|
August 14, 2015 |
|
LUCKY R. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 16, 2015 |
|
LUITPAR BUILDERS & DEVELOPERS PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
|
November 5, 2015 |
|
MANAGING COMMITTEE OF THE RAID SHABONG BORDER AREA SECONDARY SCHOOL Vs. STATE OF MEGHALAYA AND ORS.
|
April 22, 2015 |
|
MANZIL THAPA Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
|
MARTIN LUTHER CHRISTIAN UNIVERSITY Vs. UNION OF INDIA AND ORS.
|
December 15, 2015 |
|
MATILDA M. SANGMA AND ORS. Vs. TRIPTI DARIANGO
|
May 12, 2015 |
|
MAWTHUNGKPER VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
June 2, 2015 |
|
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD AND ORS Vs. JUD CEMENTS LIMITED AND ORS
|
November 18, 2015 |
|
MISTU DEB AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
March 25, 2015 |
|
NADURIAN LYTAN Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
|
NELSON KHARBANI Vs. STATE OF MEGHALAYA AND ORS.
|
June 8, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. FLEMING JEFFREY NONGRUM AND ORS.
|
September 16, 2015 |
|
NIRMALA CHETTRI Vs. THE STATE OF MEGHALAYA AND ORS.
|
August 14, 2015 |
|
NIWANKI CHALLAM Vs. THE STATE OF MEGHALAYA AND ORS.
|
August 27, 2015 |
|
NO. G/134688 RFN (GD) R. RAMU Vs. THE UNION OF INDIA AND ORS.
|
May 5, 2015 |
|
NO.G/115328N, RFN/GD KARAM SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 24, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SENITHSON D. SHIRA AND ORS.
|
May 11, 2015 |
|
PAWAN BAWRI Vs. STATE OF MEGHALAYA AND ORS.
|
December 16, 2015 |
|
PHORDAN MARBANIANG Vs. P. TRELLY LYNGDOH AND ORS.
|
July 31, 2015 |
|
POOJA AGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
|
PRENINGSON CH. SANGMA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
June 12, 2015 |
|
PRINGCHI N. MARAK Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 16, 2015 |
|
PRODIPTA KHONGWIR Vs. THE STATE GOVERNMENT OF MEGHALAYA AND ORS.
|
October 28, 2015 |
|
R.K. ANGANGBI SINGH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS.
|
August 27, 2015 |
|
RAJ KUMAR SETHIA AND ORS. Vs. TEJ KARAN SETHIA AND ORS.
|
March 13, 2015 |
|
RAJIB KUMAR SARKAR Vs. THE UNION OF INDIA AND ORS.
|
September 1, 2015 |
|
RAM BAHADUR SUNAR Vs. THE UNION OF INDIA AND ORS.
|
March 10, 2015 |
|
RAM SUNDER DEVI Vs. LUCY SAWKMIE AND ORS.
|
June 18, 2015 |
|
RANA BHUSAN DEB Vs. STATE OF MEGHALAYA AND ORS.
|
August 26, 2015 |
|
RANBIR KUMAR Vs. R. BHATTACHARYA
|
March 27, 2015 |
|
RANI MOTORS (AUTHORIZED MARUTI DEALER) Vs. THE ADDITIONAL DIRECTOR, THE DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE AND ORS.
|
April 7, 2015 |
|
RANJENG G. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
May 26, 2015 |
|
REGISTRAR GENERAL Vs. STATE OF MEGHALAYA
|
May 27, 2015 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. ADELBERT NONGRUM
|
May 18, 2015 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
|
November 19, 2015 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA AND ORS.
|
December 15, 2015 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. THE SORDAR, SKHEMBOR KHONGJIREM OF WAHKHEN VILLAGE
|
April 30, 2015 |
|
REKHA G. MOMIN Vs. THE UNION OF INDIA AND ORS.
|
June 11, 2015 |
|
RHINKLE M. MARAK AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 16, 2015 |
|
RIAZ UDDIN Vs. STATE OF MEGHALAYA AND ORS.
|
May 1, 2015 |
|
RITESH RANJAN Vs. SMITA VERMA RANJAN AND ORS.
|
September 9, 2015 |
|
RNB CARBIDES AND FERRO ALLOYS PVT. LTD. Vs. THE UNION OF INDIA
|
May 25, 2015 |
|
ROBERT ZOMAWIA STREET Vs. UNION OF INDIA AND ORS.
|
November 18, 2015 |
|
ROMENI D. SHIRA Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
June 9, 2015 |
|
RUNAVALLERIE N. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
|
April 14, 2015 |
|
SABITRI DEVI SARMA AND ORS. Vs. SANT KUMAR BAJORIA AND ORS.
|
November 6, 2015 |
|
SABYASACHI DUTT Vs. THE STATE OF MEGHALAYA AND ORS.
|
December 9, 2015 |
|
SABYASACHI DUTT Vs. HDFC BANK LIMITED
|
June 5, 2015 |
|
SAINKUR DEWKHAID AND ORS. Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL, SHILLONG AND ORS.
|
September 10, 2015 |
|
SALIMUDIN SARKAR Vs. THE STATE OF MEGHALAYA AND ORS.
|
August 25, 2015 |
|
SAMIUL ISLAM Vs. STATE OF MEGHALAYA AND ORS.
|
June 11, 2015 |
|
SANTANU SANNYASHI Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 17, 2015 |
|
SATYABRATA DAS Vs. STATE OF MEGHALAYA AND ORS.
|
March 25, 2015 |
|
SAY SIANGSHAI Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
July 3, 2015 |
|
SENGKAL B. SANGMA Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
October 15, 2015 |
|
SEVEN CITY DEVELOPERS PVT. LTD. Vs. THE STATE OF MEGHALAYA AND ORS.
|
March 31, 2015 |
|
SHARON A. PAKYNTEIN AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
February 25, 2015 |
|
SHYAM SUNDER SHAH Vs. THE UNION OF INDIA AND ORS.
|
June 26, 2015 |
|
SMTI. BELINA MARAK Vs. THE DISTRICT MAGISTRATE ,WEST GARO HILLS, WILLIAMNAGAR
|
October 30, 2015 |
|
SMTI. THERA CH. MARAK, W/O SHRI MARK SALING SANGMA, R/O SELSELLA, WEST GARO HILLS DISTRICT. MEGHALAYA Vs. THE STATE OF MEGHALAYA AND OTHERS
|
November 10, 2015 |
|
SONTUSH SANGMA AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
February 3, 2015 |
|
STATE OF MEGHALAYA Vs. NURUL ISLAM
|
September 11, 2015 |
|
STATE OF MEGHALAYA AND ORS. Vs. TANGKHAM M. SANGMA AND ORS.
|
November 26, 2015 |
|
STEPHANSON LALOO Vs. THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
July 15, 2015 |
|
SUMAN DEB Vs. STATE OF MEGHALAYA
|
June 5, 2015 |
|
SUNITY NONGBRI Vs. STATE OF MEGHALAYA AND ORS.
|
July 22, 2015 |
|
SURAJ ALEY Vs. THE STATE OF MEGHALAYA AND ORS.
|
May 26, 2015 |
|
SURAJUL ISLAM KAZI AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 2, 2015 |
|
SUZIE BENGONIA MAWKHLIENG Vs. STATE OF MEGHALAYA
|
November 17, 2015 |
|
SYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA; COMMISSIONER & SECRETARY PUBLIC WELFARE DEPARTMENT, SHILLONG-1; CHIEF ENGINEER, PWD (ROADS), MEGHALAYA SHILLONG 1; EXECUTIVE ENGINEER
|
September 28, 2015 |
|
SYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA AND ORS.
|
August 19, 2015 |
|
TANGKHAM M. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
|
June 30, 2015 |
|
TAPAN KUMAR CHAKRABARTY Vs. NORTH EASTERN HILL UNIVERSITY (NEHU) AND ORS.
|
June 8, 2015 |
|
TENGCHINORA R. SANGMA Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 1, 2015 |
|
TENILLA NONGRURA MARAK AND ORS. Vs. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
May 12, 2015 |
|
THE CHIEF EXECUTIVE OFFICER, MEGHALAYA BOARD OF WAKF Vs. KISHAN CHANDRA BAHIRWANI AND ORS.
|
June 1, 2015 |
|
THE LOKAICHAR SECONDARY SCHOOL AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
|
June 24, 2015 |
|
THE MANAGING DIRECTOR, MECOFED Vs. TIKENDER SINGH AND ORS.
|
June 11, 2015 |
|
THE MEGHALAYA ENERGY CORPORATION LTD. Vs. SUKENDRA SANGMA
|
April 22, 2015 |
|
THE REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA, SHILLONG Vs. STATE OF MEGHALAYA AND OTHERS
|
December 10, 2015 |
|
THE SECRETARY, MEGHALAYA PUBLIC SERVICE COMMISSION AND ORS. Vs. ADELBERT KHARLYNGDOH AND ORS.
|
March 24, 2015 |
|
THE STATE OF MEGHALAYA AND ORS. Vs. DEBA PRASAD SAHA AND ORS.
|
March 4, 2015 |
|
THE STATE OF MEGHALAYA AND ORS. Vs. BIMOL DEB AND ORS.
|
July 31, 2015 |
|
THE STATE OF MEGHALAYA AND ORS. Vs. NETHER M. SANGMA AND ORS.
|
April 17, 2015 |
|
THE STATE OF MEGHALAYA AND ORS. Vs. MBK REDDY
|
November 5, 2015 |
|
THE UNION OF INDIA Vs. DICKSON CH. MARAK
|
February 12, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. VIJAY KUMAR
|
August 5, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. ANIL KUMAR YADAV
|
February 26, 2015 |
|
TIKENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 22, 2015 |
|
TRINAFANCY W. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
|
April 1, 2015 |
|
U. NOLANDRO LYNGDOH Vs. THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
February 18, 2015 |
|
UNION OF INDIA AND ORS. Vs. LEKH BAHADUR THAPA
|
April 7, 2015 |
|
UNION OF INDIA AND ORS. Vs. PRASHANT KUMAR
|
June 26, 2015 |
|
UNION OF INDIA AND ORS. Vs. SATYA NARAYAN
|
April 22, 2015 |
|
UNION OF INDIA AND ORS. Vs. SAMIR CHANDRA KAR
|
June 17, 2015 |
|
VENETTA KHARSYNTIEW AND ORS. Vs. TUSHAR NATH BHATTACHARJEE AND ORS.
|
September 10, 2015 |
|
VERINTHIA G. MOMIN Vs. THE STATE OF MEGHALAYA AND ORS.
|
October 7, 2015 |
|
VIJAY KUMAR Vs. STATE OF MEGHALAYA AND ORS.
|
March 18, 2015 |
|
WONDER M. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
|
June 11, 2015 |
LOGIN