A.K. BARBUIYA Vs. UNION OF INDIA
|
May 23, 2014 |
ABHAY KUMAR Vs. UNION OF INDIA
|
September 24, 2014 |
ABIDA BEGUM Vs. MD. SULAIMAN
|
August 18, 2014 |
ABIDA KHATOON Vs. UNION OF INDIA
|
April 2, 2014 |
ABILAL PARIYAR Vs. STATE OF MEGHALAYA
|
August 19, 2014 |
ADELBERT KHARLYNGDOH Vs. THE STATE OF MEGHALAYA
|
December 5, 2014 |
ADITYA PRATAP Vs. UNION OF INDIA
|
May 1, 2014 |
AGNES KHARSHIING Vs. STATE OF MEGHALAYA
|
July 23, 2014 |
AGNES KHARSHIING Vs. STATE OF MEGHALAYA AND IRENE P.HUJON
|
February 11, 2014 |
ALL GARO HILLS TRUCK DRIVERS ASSOCIATION AT RESUBELPARA Vs. STATE OF MEGHALAYA
|
May 23, 2014 |
ALLAN W. KHARKONGOR Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
ALTRICIA MAJAW Vs. STATE OF MEGHALAYA
|
May 27, 2014 |
AMITA SANGMA Vs. BREMILA SANGMA
|
May 23, 2014 |
AMOSWELL K. BANI Vs. STATE OF MEGHALAYA
|
September 24, 2014 |
ARCHI SIANGSHAI Vs. THE STATE OF MEGHALAYA
|
December 10, 2014 |
ASHISH KUMAR DAS Vs. UNION OF INDIA
|
September 22, 2014 |
ASHOK KUMAR GHOSH Vs. STATE OF MEGHALAYA
|
May 27, 2014 |
ASHOK KUMAR YADAV Vs. UNION OF INDIA
|
December 3, 2014 |
B. KWINGSHON SHANGOI SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 9, 2014 |
B. NONGRUM Vs. GOVERNMENT OF MEGHALAYA
|
March 3, 2014 |
B.B. CHHETRY Vs. UNION OF INDIA
|
August 22, 2014 |
BADAHUN SHISHA KHARBULI Vs. STATE OF MEGHALAYA
|
September 11, 2014 |
BAITI SANGMA Vs. UNION OF INDIA
|
September 1, 2014 |
BALAJIED NONGRUM AND ORS Vs. STAILING MUKHIM AND ORS
|
February 11, 2014 |
BALAWAN PALA Vs. STATE OF MEGHALAYA
|
March 21, 2014 |
BANPYNDAPLANG MAWLONG Vs. STATE OF MEGHALAYA
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April 3, 2014 |
BATCHAN W. MOMIN Vs. THE STATE OF MEGHALAYA
|
October 24, 2014 |
BENEDICT M. MARAK Vs. STATE OF MEGHALAYA
|
December 16, 2014 |
BENHUR M. SANGMA Vs. STATE OF MEGHALAYA
|
March 13, 2014 |
BHAITBARI DEFICIT U.P. MADRASSA (SCHOOL) Vs. STATE OF MEGHALAYA
|
November 27, 2014 |
BHARAT SINGH Vs. THE STATE OF MEGHALAYA
|
October 27, 2014 |
BHIM THAPA Vs. STATE OF MEGHALAYA
|
August 20, 2014 |
BIDHAN CHANDRA CHAKMA Vs. STATE BANK OF INDIA
|
March 14, 2014 |
BIJOYABALA HAJONG Vs. THE STATE OF MEGHALAYA
|
December 2, 2014 |
BIKASH PAUL CHOUDHURY, SUPERINTENDING ENGINEER (PHE), OFFICE OF Vs. STATE OF MEGHALAYA
|
April 17, 2014 |
BISSA ORAON Vs. STATE OF MEGHALAYA
|
August 20, 2014 |
BLOIN SHYLLA Vs. STATE OF MEGHALAYA
|
February 3, 2014 |
BORHAN UDDIN AKOND Vs. STATE OF MEGHALAYA
|
July 3, 2014 |
BRIMSINGH MAWPHNIANG Vs. STATE OF MEGHALAYA
|
October 15, 2014 |
BUHAIMON THANGKHIEW Vs. MEGHALAYA ENERGY CORPORATION LTD
|
May 6, 2014 |
CHAITANYA PROJECTS CONSULTANCY PVT. LTD. Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
|
December 15, 2014 |
CHANDRA MAYA Vs. UNION OF INDIA
|
June 9, 2014 |
CHELLISH SANGMA Vs. LABINA SANGMA
|
September 26, 2014 |
CHESTERFIELD KHONGSHIT Vs. STATE OF MEGHALAYA
|
December 2, 2014 |
CHITRA DEY Vs. SHILLONG MUNICIPAL BOARD
|
August 19, 2014 |
COMMISSIONERATE OF CENTRAL EXCISE Vs. UNION OF INDIA
|
March 24, 2014 |
COSTERING KHYLLEP Vs. STATE OF MEGHALAYA
|
March 10, 2014 |
DANNY G. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
|
September 23, 2014 |
DANNY SHYLLA Vs. STATE OF MEGHALAYA
|
March 31, 2014 |
DEBABRATA BHATTACHARJEE, EXECUTIVE ENGINEER Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
June 6, 2014 |
DEBAPRASAD SAHA, UNITED MUKDANGRA SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
|
April 22, 2014 |
DEEPAK KUMAR SHARMA Vs. UNION OF INDIA
|
March 24, 2014 |
DENG BAREH Vs. STATE OF MEGHALAYA
|
March 20, 2014 |
DENINGSTAR LYNGDOH Vs. STATE OF MEGHALAYA; DIRECTOR, MEGHALAYA URBAN DEVELOPMENT AGENCY
|
June 12, 2014 |
DHURBA SOHTUN Vs. BANK OF MAHARASHTRA
|
April 16, 2014 |
DICKSON CH. MARAK Vs. UNION OF INDIA
|
March 14, 2014 |
DILWAR SINGH Vs. UNION OF INDIA
|
March 24, 2014 |
DOMINIC SUTING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 25, 2014 |
DORBAR SHNONG UMKYRPONG Vs. STATE OF MEGHALAYA
|
May 21, 2014 |
DUKE HILBERT. CH. MOMIN Vs. STATE OF MEGHALAYA
|
September 1, 2014 |
EDIBOR CHYNE Vs. THE KHASI HILLS AUTONOMOUS
|
December 2, 2014 |
EMBOLIN TERON Vs. GWENDOLINE LYNGDOH
|
June 23, 2014 |
ENGINEERING PROJECTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2014 |
FRILLIOUS SYIEMIONG Vs. SHILLONG MUNICIPAL BOARD
|
March 25, 2014 |
G.P. NATH Vs. STATE OF MEGHALAYA
|
February 11, 2014 |
GHASI RAM Vs. UNION OF INDIA
|
June 26, 2014 |
GILIANCY JYRWA Vs. STATE OF MEGHALAYA
|
July 8, 2014 |
GLOTILDA SYIEM Vs. UNION OF INDIA
|
January 31, 2014 |
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
|
July 18, 2014 |
GOPIKA RANJAN DEY Vs. SHARIFUL ISLAM BORBHUYA
|
April 23, 2014 |
GOVIND SINGH BATHYAL Vs. UNION OF INDIA
|
May 23, 2014 |
H.P. OFLYN DOHLING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 11, 2014 |
HALIDA KHATUN, D/O LATE ABDUL GANI Vs. STATE
|
May 30, 2014 |
HAMIDUR RAHMAN Vs. STATE OF MEGHALAYA
|
June 25, 2014 |
HARDING K. KYLLIANG Vs. STATE OF MEGHALAYA
|
May 19, 2014 |
HARENI MARAK Vs. THE GARO HILLS AUTONOMOUS
|
September 24, 2014 |
HARINDER SHAH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 9, 2014 |
HARWANT SINGH CHHABRA Vs. UNION OF INDIA
|
March 4, 2014 |
HERILLA M. SANGMA Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
HRISHIKESH BHATTACHARJEE Vs. INDIAN BANK A NATIONALIZED BANK
|
March 3, 2014 |
IBERIS NONGLAIT Vs. STATE OF MEGHALAYA
|
May 22, 2014 |
IOSTARSON SUNN MADAN LABAN Vs. THE STATE OF MEGHALAYA
|
November 11, 2014 |
IRIAL MUTHOH Vs. JRON KHARBIHKHIEW
|
January 31, 2014 |
ISILDA MARY THYRNIANG Vs. UNION OF INDIA
|
February 26, 2014 |
JAIL ROAD WELFARE COMMITTEE Vs. SHILLONG MUNICIPAL BOARD
|
July 7, 2014 |
JALESH KUMAR Vs. THE UNION OF INDIA
|
December 8, 2014 |
JELWIS PASLEIN Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
October 29, 2014 |
JOHN R. MARAK Vs. STATE OF MEGHALAYA
|
July 9, 2014 |
K. LYNGDOH Vs. KRISMEL NELLANG
|
March 19, 2014 |
KAILASH VARMA Vs. DUSHYANT VARMA
|
October 15, 2014 |
KAMAKSHI ISPAT PRIVATE LIMITED Vs. STATE OF MEGHALAYA
|
October 16, 2014 |
KAMLESH HAJONG Vs. STATE OF MEGHALAYA
|
June 17, 2014 |
KERLANG CHYNE Vs. STATE OF MEGHALAYA
|
May 21, 2014 |
KHULJON N. ARENGH Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS DISTRICT
|
May 9, 2014 |
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS
|
October 29, 2014 |
KOMAR T. SANGMA Vs. THE STATE OF MEGHALAYA
|
August 21, 2014 |
KRINDHARINE N. SANGMA Vs. STATE OF MEGHALAYA
|
July 4, 2014 |
KRISHNA BAHADUR THAPA Vs. STATE OF MEGHALAYA
|
September 12, 2014 |
KRISHNA BARUAH Vs. STATE OF MEGHALAYA
|
February 10, 2014 |
KRISHNA MURARI LAL SRIVASTAVA Vs. MEGHALAYA ENERGY CORPORATION LTD.
|
March 5, 2014 |
KULWANT TAGORE Vs. CANTONMENT BOARD SHILLONG
|
April 2, 2014 |
L.R. MITHRAN Vs. CENTRAL BUREAU OF INVESTIGATION, A.C.B.
|
June 13, 2014 |
LALAMTRE SUCHEN Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 2, 2014 |
LASTING G. MOMIN Vs. UNION OF INDIA
|
September 22, 2014 |
LINGSTONE D. SANGMA Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
LITICIA MOMIN Vs. THE STATE OF MEGHALAYA
|
November 11, 2014 |
LOKMAN HUSSAIN Vs. GOVERNMENT OF MEGHALAYA
|
April 29, 2014 |
LOTSTAR N. ARENGH Vs. STATE OF MEGHALAYA
|
June 18, 2014 |
LOWIS DKHAR Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 4, 2014 |
LUKHI KALITA Vs. STATE OF MEGHALAYA
|
September 19, 2014 |
M. SAMUEL RYNGKSAI AND SMTI. SHILLA RYNGKSAI Vs. STATE OF MEGHALAYA
|
February 12, 2014 |
M.N. BHARDWAJ, RETIRED ASSISTANT COMMANDANT Vs. UNION OF INDIA
|
April 1, 2014 |
MADHUVENDRA SINGH Vs. UNION OF INDIA
|
May 8, 2014 |
MADONBAI RYMBAI Vs. STATE OF MEGHALAYA
|
September 2, 2014 |
MADONBAI RYMBAI, S/O RISING DKHAR AND ORS Vs. STATE OF MEGHALAYA
|
February 26, 2014 |
MAJBUN NISA Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
MALKIT SINGH Vs. UNION OF INDIA
|
September 23, 2014 |
MANMOHAN SINGH Vs. UNION OF INDIA
|
June 4, 2014 |
MANSUK TRON Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
MARCELIA A. SANGMA Vs. BIONECIA NONGKHLAW
|
September 17, 2014 |
MARTIN MARAK Vs. STATE OF MEGHALAYA
|
March 27, 2014 |
MARY JYRWA Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
MAWIONG UMJAPUNG VILLAGE Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
MEGHA TRADE LINKS Vs. STATE OF MEGHALAYA
|
February 19, 2014 |
MEGHALAYA GORKHA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
|
September 24, 2014 |
MEGHALAYA SUB-ORDINATE AGRICULTURE/HORTICULTURE TECHNICAL EMPLOYEES SERVICE ASSOCIATION (MESAHTESA) Vs. THE STATE OF MEGHALAYA
|
October 16, 2014 |
MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD. Vs. ISABEL NONGRUM
|
September 10, 2014 |
MEGHALAYA TOURIST TRANSPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
March 12, 2014 |
MILAP CHAND Vs. THE UNION OF INDIA
|
December 4, 2014 |
MODY M. SANGMA Vs. THE GARO HILLS AUTONOMOUS DISTRICT
|
September 30, 2014 |
MOFIZUR RAHMAN Vs. GOVERNMENT OF MEGHALAYA
|
May 15, 2014 |
MOHIBUL ISLAM Vs. STATE OF MEGHALAYA
|
September 26, 2014 |
MUNISING T. SANGMA Vs. GARO HILLS REPRESENTED BY ITS SECRETARY
|
June 17, 2014 |
N.S. KARAN SINGH Vs. UNION OF INDIA
|
April 10, 2014 |
NASSAR SYIEM JAHNOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 17, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. RICHMOND NONGSIEJ
|
May 22, 2014 |
NAVIN RAM EX-RIFLEMAN Vs. UNION OF INDIA
|
April 10, 2014 |
NEH PHAWA, W/O AMING SHYRMANG, R/O SALANI AND ORS Vs. STATE OF MEGHALAYA
|
February 25, 2014 |
NETJAK CH. MARAK Vs. GARO HILLS AUTONOMOUS
|
September 23, 2014 |
NILOTPAL BHATTACHARJEE, JUNIOR ENGINEER Vs. STATE OF MEGHALAYA
|
March 26, 2014 |
NITYANANDA MALIK Vs. STATE OF MEGHALAYA
|
May 15, 2014 |
NIVA MARAK Vs. STATE OF MEGHALAYA
|
July 24, 2014 |
NK PARSURAM LIMBU Vs. UNION OF INDIA
|
February 25, 2014 |
NONGAL DOBU COAL TRUCK OWNERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
July 25, 2014 |
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. GAMMON INDIA LTD.
|
May 19, 2014 |
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. M/S. SHROLENSON MARBANIANG
|
April 3, 2014 |
NORTH EASTERN HILL UNIVERSITY Vs. PROFESSOR MANMOHAN SINGH
|
December 1, 2014 |
P.J. MATHEW Vs. UNION OF INDIA
|
August 12, 2014 |
P.S. RANA Vs. THE UNION OF INDIA
|
September 24, 2014 |
PANKAJ KUMAR BATHNOTRA Vs. UNION OF INDIA
|
March 14, 2014 |
PARDILINA R. SANGMA Vs. UNION OF INDIA
|
August 26, 2014 |
PAROMITA SAHA Vs. STATE OF MEGHALAYA
|
August 25, 2014 |
PATEL ENGINEERING COMPANY LTD. Vs. STATE OF MEGHALAYA
|
May 29, 2014 |
PATEL ENGINEERING LTD Vs. UNION OF INDIA
|
March 19, 2014 |
PATEL ENGINEERING LTD. Vs. UNION OF INDIA
|
May 5, 2014 |
PAWAN BAWRI Vs. UNION OF INDIA
|
December 8, 2014 |
PETER A THOROSE, S/O AA THOROSE AND ORS Vs. GEETA DEVI GOENKA, C/O GOENKA AUTOMOBILES BUILDING, DISPUR, GUWAHATI AND ORS
|
February 17, 2014 |
PETER A. THOROSE AND SHRI PATRICK A. THOROSE Vs. GEETA DEVI GOENKA
|
February 19, 2014 |
PHLIN SURONG Vs. STATE OF MEGHALAYA
|
December 3, 2014 |
PREBUL KEMPRAI Vs. STATE OF MEGHALAYA
|
July 2, 2014 |
PRINCIPAL, ST. ANTHONY’S COLLEGE Vs. STATE OF MEGHALAYA
|
April 17, 2014 |
PURAN SINGH Vs. UNION OF INDIA
|
June 13, 2014 |
QUAMAR LYNGDOH Vs. STATE OF MEGHALAYA
|
April 10, 2014 |
RADHA MOHAN YADAV Vs. UNION OF INDIA
|
February 27, 2014 |
RADHAKRISHNAN NAIR Vs. UNION OF INDIA
|
March 27, 2014 |
RAHUL S. SURONG Vs. STATE OF MEGHALAYA
|
July 24, 2014 |
RAJAN K. Vs. UNION OF INDIA
|
August 12, 2014 |
RAJASTHAN VISHRAM BHAVAN Vs. SHIV KUMAR AGARWALA
|
October 13, 2014 |
RAJESH KUMAR Vs. UNION OF INDIA
|
July 30, 2014 |
RAJESH KUMAR Vs. THE UNION OF INDIA
|
December 10, 2014 |
RAJESH KUMAR AGARWAL Vs. STATE OF MEGHALAYA
|
March 6, 2014 |
RAJESH KUMAR AGARWAL Vs. ABDUL MUQUIT
|
July 1, 2014 |
RAJIV KR. SINGH Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
RAJNISH PANDEY Vs. UNION OF INDIA
|
September 8, 2014 |
RAM BINOD RAI Vs. UNION OF INDIA
|
May 27, 2014 |
RANBIR KUMAR Vs. UNION OF INDIA; DEPUTY COMMISSIONER; CHAIRMAN; PRINCIPAL
|
June 10, 2014 |
RENU THAPA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
May 1, 2014 |
RIING LYNGDOH MARSHILLONG Vs. ICY DORA SWEAR
|
July 1, 2014 |
RIKMONI N. MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 23, 2014 |
RINGTON LYNGKHOI Vs. STATE OF MEGHALAYA
|
April 1, 2014 |
RODRICK WANBOK LYNGDOH DUIA Vs. MEGHALAYA ENERGY CORPORATION
|
September 30, 2014 |
RUBU HANGU Vs. NORTH EASTERN ELECTRICAL POWER CORPORATION LTD.
|
February 25, 2014 |
S. C. DWIVEDI Vs. UNION OF INDIA
|
March 31, 2014 |
S.S. MARBANIANG Vs. SHILLONG MUNICIPAL BOARD
|
April 24, 2014 |
SAINKUR DEWKHAID Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
May 30, 2014 |
SAIRA HAMID KHAN Vs. UNION OF INDIA
|
April 30, 2014 |
SALBIONA DKHAR Vs. STATE OF MEGHALAYA
|
November 11, 2014 |
SAMIRA BEGUM Vs. UNION OF INDIA
|
August 12, 2014 |
SAMIUL ISLAM Vs. THE STATE OF MEGHALAYA
|
November 19, 2014 |
SANIAL HOQUE Vs. STATE OF MEGHALAYA
|
May 20, 2014 |
SANJAY SEN Vs. STATE OF MEGHALAYA
|
July 25, 2014 |
SANTOSH R. MARAK Vs. CLEVERT M. SANGMA
|
June 16, 2014 |
SANTOSH SINGH Vs. UNION OF INDIA
|
March 21, 2014 |
SATYA NARAYAN Vs. UNION OF INDIA
|
April 22, 2014 |
SAYEED AMITAB AHMED Vs. UNION OF INDIA
|
March 26, 2014 |
SECRETARY OF THE MANAGING COMMITTEE OF SMIT HIGHER SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
|
December 9, 2014 |
SELLINA A. SANGMA Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
SENGSIME A. SANGMA Vs. STATE OF MEGHALAYA
|
May 7, 2014 |
SHAH JAMAL SHEIKH Vs. STATE OF MEGHALAYA
|
September 29, 2014 |
SHANKAR DUBEY Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
SHANKARLAL SINGHANIA Vs. STATE OF MEGHALAYA
|
June 2, 2014 |
SHEMPHANG RANI Vs. STATE OF MEGHALAYA
|
December 9, 2014 |
SHIBUN LYNGDOH Vs. THE STATE OF MEGHALAYA
|
December 10, 2014 |
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA
|
July 8, 2014 |
SHOHIDUR RAHMAN AHMED Vs. GOVT. OF MEGHALAYA
|
May 27, 2014 |
SHOLANDING K. LARTHONG Vs. STATE OF MEGHALAYA
|
May 1, 2014 |
SHRI MARCELLO MAWLOT Vs. SHRI PYNKMENLANG LYNDEM
|
February 19, 2014 |
SHRINA BEGUM Vs. STATE OF MEGHALAYA
|
November 27, 2014 |
SILAS IAWROD AND SHRI. SIKIAL WANNIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
February 27, 2014 |
SILLEYNISH CH SANGMA Vs. UNION OF INDIA
|
June 10, 2014 |
SILSENG MARAK Vs. STATE OF MEGHALAYA
|
October 16, 2014 |
SMEK MARBOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
March 31, 2014 |
SMIRA LAWAI Vs. STATE OF MEGHALAYA
|
June 18, 2014 |
SMTI HIRA MAYA Vs. UNION OF INDIA
|
March 4, 2014 |
SMTI LUCY MERRY ROSE K. SANGMA Vs. SATILLA M. MARAK
|
March 10, 2014 |
SOHBAR SIRDARSHIP Vs. THE STATE OF MEGHALAYA
|
October 29, 2014 |
SPESHON LYNGDOH SYLLIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
March 5, 2014 |
SRIMATI QUEEN MARY KONGRI Vs. THE STATE OF MEGHALAYA
|
October 30, 2014 |
ST PTER'S SCHOOL Vs. UNION OF INDIA
|
April 10, 2014 |
STATE OF MEGHALAYA Vs. B.K. DEY SAWIAN
|
July 30, 2014 |
STATE OF MEGHALAYA Vs. NILOTPAL BHATTACHARJEE
|
September 12, 2014 |
STATE OF MEGHALAYA Vs. WITHNENG CHANDRA SANGMA
|
May 14, 2014 |
STATE OF MEGHALAYA Vs. SELLINA N MARAK
|
May 21, 2014 |
STATE OF MEGHALAYA Vs. ROCKYSTAR B. SANGMA
|
February 4, 2014 |
STEVE AUSTIN SYIEM MALNGIANG Vs. STATE OF MEGHALAYA
|
June 3, 2014 |
SUDAMA YADAV Vs. UNION OF INDIA; DIRECTOR GENERAL ASSAM RIFLES; GENERAL OFFICER COMMANDING HEAD QUARTER EASTERN COMMAND; BRIGADIER (PERS); INSPECTOR GENERAL ASSAM RIFLES; COMMANDANT, HQ 9TH ASSAM RIFLES; DHARAM SILLA
|
June 4, 2014 |
SUDIP DEY Vs. NORTH EASTERN HILL UNIVERSITY
|
April 25, 2014 |
SUJATA GUPTA Vs. STATE OF MEGHALAYA
|
June 24, 2014 |
SULEIMAN Vs. STATE OF MEGHALAYA
|
August 12, 2014 |
SURAJUL ISLAM KAZI Vs. STATE OF MEGHALAYA
|
January 31, 2014 |
SURAJUL ISLAM KAZI, S/O NUR MOHAMMAD KAZI AND ORS Vs. STATE OF MEGHALAYA AND ORS
|
January 30, 2014 |
SWAGATA GHOSH AND SMTI. RAJLAXMI MISHRA Vs. STATE OF MEGHALAYA
|
February 17, 2014 |
SWAPNA DAS Vs. CHIEF EXECUTIVE OFFICER
|
July 1, 2014 |
SWARNALI BASUMATARY Vs. STATE OF MEGHALAYA
|
May 30, 2014 |
SWARUP MUKHERJEE Vs. UNION OF INDIA
|
January 31, 2014 |
TANGMAN N SANGMA Vs. UNION OF INDIA
|
May 29, 2014 |
TANGMAN N. SANGMA Vs. THE UNION OF INDIA
|
October 13, 2014 |
TAPASHI DEB Vs. STATE OF MEGHALAYA
|
June 26, 2014 |
TARA SINHA Vs. STATE OF MEGHALAYA
|
April 15, 2014 |
TATA CONSULTANCY SERVICES LTD. Vs. STATE OF MEGHALAYA
|
February 19, 2014 |
TEIBORLANG SYIEMLIEH, SHILLONG Vs. STATE OF MEGHALAYA
|
February 20, 2014 |
THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL Vs. MODY M. SANGMA
|
November 11, 2014 |
THE SECRETARY, MANAGING COMMITTEE, SELSELLA HIGHER SECONDARY SCHOOL MEGHALAYA AND ORS. Vs. JOHN PAJELLARD K. SANGMA AND ORS.
|
November 13, 2014 |
THE STATE OF MEGHALAYA Vs. SHRI WANDELL PASSAH
|
September 24, 2014 |
THE UNION OF INDIA Vs. GOVIND SINGH BATHYAL
|
October 22, 2014 |
THE UNION OF INDIA Vs. HARIPADA DINDA
|
October 27, 2014 |
THWINGLAND LYNGKHOI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
June 2, 2014 |
UMPYRCHIN Vs. JAINTIA HILLS AUTONOMOUS
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July 25, 2014 |
UMSAW KHWAN, VILLAGE DURBAR MEGHALAYA Vs. STATE OF MEGHALAYA
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February 17, 2014 |
UNION OF INDIA Vs. BABUCHANDRAN NAIR P.
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July 11, 2014 |
UNION OF INDIA Vs. NARENDER SINGH
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July 4, 2014 |
UNION OF INDIA Vs. LAFARGE UMIAM MINING PVT. LTD.
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June 17, 2014 |
UNION OF INDIA Vs. PANKAJ KUMAR SINGH
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May 30, 2014 |
UNION OF INDIA Vs. RUPESH SURYAVANSHI
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September 3, 2014 |
UNION OF INDIA Vs. BINAY CHETRI
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December 2, 2014 |
UNION OF INDIA Vs. RAM SUKHPAL SINGH
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December 4, 2014 |
UNION OF INDIA Vs. DHARAMVIR SINGH
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December 16, 2014 |
UNION OF INDIA Vs. RAJINI KANTA DEKA
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December 4, 2014 |
VENETTA KHARSYNTIEW Vs. TUSHAR NATH BHATTACHARJEE
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June 23, 2014 |
VIKRAM D. MOMIN Vs. STATE OF MEGHALAYA
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June 13, 2014 |
WANDELL PASSAH Vs. STATE OF MEGHALAYA
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April 16, 2014 |
WESTERN COAL MINERS & EXPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
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April 7, 2014 |
WILAS PALE Vs. THE STATE OF MEGHALAYA
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November 24, 2014 |
Y Vs. UNION OF INDIA
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April 15, 2014 |
YOGINDRAPPA AMARAD Vs. THE UNION OF INDIA
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November 20, 2014 |