REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL BARI Vs. UNION OF INDIA AND ORS.	April 10, 2013
ADITYA GEONKA Vs. STATE OF MEGHALAYA	April 9, 2013
AKIL ALI Vs. STATE BANK OF INDIA	December 9, 2013
ANGELA RANGAD Vs. STATE OF MEGHALAYA	May 27, 2013
ARUNA SANGMA Vs. STATE OF MEGHALAYA	November 29, 2013
ARVIND KUMAR SINGH Vs. STATE OF MEGHALAYA	May 13, 2013
ASSAD UDDIN AND ORS Vs. AIRIDA RUMNONG	November 21, 2013
BAHADUR SINGH Vs. UNION OF INDIA	November 20, 2013
BASHIR AHMED Vs. KHALIL AHMED	July 9, 2013
BOM BAHADUR THAPA Vs. MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD.	December 2, 2013
BRIMSINGH MAWPHNIANG Vs. STATE OF MEGHALAYA	November 29, 2013
CELESTINE K. SANGMA Vs. GOVERNMENT OF MEGHALAYA	October 4, 2013
CEMENT MANUFACTURING COMPANY LTD. Vs. UNION OF INDIA AND ORS.	November 20, 2013
CHAMPION R SANGMA Vs. STATE OF MEGHALAYA	June 13, 2013
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA	May 22, 2013
DAPHILIN WARJRI Vs. STATE OF MEGHALAYA	July 31, 2013
DEEPAK ATAL Vs. UNION OF INDIA	August 22, 2013
DELSINORA DYMPEP Vs. HASINA KHARBHIH	April 4, 2013
DEMIAN R MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL, TURA	October 10, 2013
DHARMENDRA SINGHA Vs. STATE OF MEGHALAYA	November 12, 2013
DHIRESH KR. CHAKRABORTY Vs. CENTRAL BUREAU OF INVESTIGATION, SHILLONG	December 10, 2013
DHIRESH KUMAR CHAKRABORTY Vs. SUPERINTENDENT OF POLICE	December 17, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. L TD. Vs. GAYBREANATH KHONGWIR	November 4, 2013
EARNEST PASLEIN Vs. RECOVERY OFFICER I DEBTS RECOVERY TRIBUNAL GUWAHATI	July 29, 2013
FREESTARMAN SYIEMIONG Vs. STATE OF MEGHALAYA	November 19, 2013
G L AGARWALLA Vs. STATE OF MEGHALAYA	December 2, 2013
GOMA CHETTRI Vs. BHUBAN CHANDRA SHARMA	May 15, 2013
GONO SANGMA Vs. WILLITH MARAK	June 13, 2013
HENROL M. MARAK Vs. STATE OF MEGHALAYA	November 15, 2013
HMUN SIAMDINGA DARLONG Vs. STATE OF MEGHALAYA	November 27, 2013
INDIRA D SANGMA Vs. WALSANG D SANGMA	August 12, 2013
INVESTIGATING OFFICER & OFFICER-IN-CHARGE Vs. PROHLAD HAJONG AND ORS	October 23, 2013
IVORY SYIEM Vs. BETTYMAI SYIEM	July 23, 2013
J. N. BAWRI Vs. UNION OF INDIA	April 8, 2013
JANARDHAN PRASAD SINGH Vs. STATE OF MEGHALAYA	July 30, 2013
JC-M/370458A NAIB SUBEDAR NURSING ASSISTANT GYAN SINGH CHAUHAN AND ORS Vs. UNION OF INDIA AND ORS	August 19, 2013
JOGINDER RAI Vs. SHILLONG MUNICIPAL BOARD	August 14, 2013
K B TIWARI ELECTRICAL CO PVT LTD Vs. NORTH EASTERN HILL UNIVERSITY AND ORS	November 13, 2013
K M ROY AND ORS Vs. SUPERINTENDENT OF POLICE	April 2, 2013
KINGLAND THONGNI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL & ORS.	May 24, 2013
KISHON KHARSAHNOH Vs. STATE OF MEGHALAYA AND ORS	October 3, 2013
KUP SYNREM,SORDAR RNGI Vs. TRIAL SYNREM	May 23, 2013
KYRSHAN SOHLANG Vs. CHIEF EXECUTIVE MEMBER AND ORS	November 15, 2013
LAMBOKLANG MYLLIEM Vs. BARNABAS NONGBAH	October 7, 2013
M/S. KESHAR MULTIYARN MILL LTD. AND OTHERS Vs. M/S. HOTEL POLO TOWERS PVT. LTD.	August 27, 2013
M/S. WALCHANDNAGAR INDUSTRIES LTD. Vs. M/S. JUD CEMENTS LTD.	December 16, 2013
MAKHAN SINGH Vs. UNION OF INDIA	July 8, 2013
MANIDHISH BHATTACHARJEE Vs. NORTH EASTERN HILL UNIVERSITY	July 3, 2013
MATAP MARK Vs. STATE OF MEGHALAYA	November 15, 2013
MATHAI P C Vs. UNION OF INDIA AND ORS	September 10, 2013
MAWKHAP VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL; CHIEF EXECUTIVE MEMBER; SECRETARY, EXECUTIVE COMMITTEE; CHIEF FOREST OFFICER AND ORS	July 31, 2013
MAWTHUNGKPER VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	October 24, 2013
MEGHALAYA CEMENTS LTD Vs. UNION OF INDIA	November 26, 2013
MITHU SEWA Vs. STATE OF MEGHALAYA	July 1, 2013
NARENDER SINGH Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY	October 28, 2013
NATIONAL INSURANCE COMPANY Vs. M/S. NEW INDIA ASSURANCE CO. LTD. AND OTHERS	October 29, 2013
NEW INDIA ASSURANCE CO LTD Vs. PRISILA PHAWA	July 3, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. VICTORIA KHARKHONGOR AND OTHERS	June 11, 2013
OFFICER-IN-CHARGE, AMPATI POLICE STATION Vs. PROHLAD HAJONG	May 13, 2013
PANKAJ KUMAR SINGH Vs. UNION OF INDIA	July 1, 2013
PATRISHA SYMPLI Vs. NANDITA DAS	June 26, 2013
PIAR SINGH NONGSIEJ Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL, SHILLONG	July 31, 2013
PONGDO MARAK Vs. ROSIN SHIRA	July 11, 2013
PRABHAT CHANDRA DAS Vs. UNION OF INDIA	November 11, 2013
PRANAB KUMAR DEB Vs. UNION OF INDIA	November 15, 2013
PROSTER TANGLIANG AND ANR. Vs. WOLBING PASLEIN AND ANR.	November 28, 2013
PYNWANDURLANG SHABONG Vs. STATE OF MEGHALAYA	November 20, 2013
RAM CHAUHAN AND ORS Vs. UNION OF INDIA AND ORS	August 19, 2013
RAMESH KUMAR BAWRI Vs. WALLY MARBANIANG	June 12, 2013
RAMESH KUMAR ROY Vs. STATE BANK OF INDIA AND ORS	August 30, 2013
RESTAR SHIANGLONG Vs. STATE OF MEGHALAYA	July 11, 2013
RETURNING OFFICER Vs. BARNABAS NONGBAH	August 30, 2013
ROJENSON ROY KHARUMNUID Vs. GOVERNMENT OF MEGHALAYA,	July 3, 2013
SABIR Vs. ABDUL WASHID	April 26, 2013
SALJING A. SANGMA Vs. BILMONI A. SANGMA	June 6, 2013
SANJAY BHATTACHARJEE Vs. UNION OF INDIA	November 22, 2013
SANJU SINGH Vs. STATE OF MEGHALAYA; UNDER SECRETARY; DIRECTOR GENERAL OF POLICE AND ORS	July 29, 2013
SATYANARAYAN JIWAN RAM Vs. MD. ILLIASS	May 7, 2013
SEVEN CITY DEVELOPERS PVT. LTD. Vs. STATE OF MEGHALAYA	November 12, 2013
SHELLA VILLAGE DORBAR Vs. WALLAMPHRANG	May 6, 2013
SHILLONG CLUB LTD Vs. H K LOUNGANI & CO	December 5, 2013
SHILLONG MUSLIM UNION Vs. LAILA RYNTHATHING	June 6, 2013
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA AND ORS	July 1, 2013
SMT. JONALIL DAS SAIKIA Vs. SRI KIMFA S. MARBANIANG	November 19, 2013
SMT. KRISHNA DAS BHOWMICK Vs. AJOY KUMAR DUTTA & OTHERS.	July 10, 2013
SMT. TAMINA G. MOMIN Vs. STATE OF MEGHALAYA REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF MEGHALAYA POLITICAL DEPARTMENT, MEGHALAYA AND OTHERS	July 15, 2013
SMT.CHALIA S SANGMA Vs. STATE OF MEGHALAYA	July 11, 2013
ST. ANTHONY'S COLLEGE Vs. STATE OF MEGHALAYA	November 18, 2013
STATE OF MEGHALAYA Vs. BIKENDRA HAJONG	December 13, 2013
STATE OF MEGHALAYA Vs. RAID LABAN COLLEGE TEACHERS WELFARE ASSOCIATION	October 30, 2013
STATE OF MRGHALAYA Vs. SAPHADABIANG PASSAH	December 13, 2013
SULTAN SINGH AND ORS Vs. UNION OF INDIA AND ORS	August 19, 2013
SUMAN CHOUDHURY AND ORS Vs. UNION OF INDIA AND ORS	August 19, 2013
SUMEET PAUL Vs. STATE OF MEGHALAYA	April 3, 2013
SUPERINTENDENT OF POLICE Vs. SHALAK NONGRUM	May 14, 2013
SUSHIL KUMAR GUPTA Vs. CENTRAL BUREAU INVESTIGATION	July 23, 2013
TANBOR LANGBNANG Vs. NORTH EASTERN HILL UNIVERSITY	September 2, 2013
TANBOR LANGBNANG Vs. NORTH EASTERN HILL UNIVERSITY	May 3, 2013
TENNYDARD M. MARAK Vs. STATE OF MEGHALAYA	October 7, 2013
THINDA NONGBRI Vs. STATE OF MEGHALAYA	April 2, 2013
TIKENDRA SINGH Vs. UNION OF INDIA	December 2, 2013
TIKENDRA SINGH AND OTHERS Vs. MANAGING DIRECTOR, MECOFED AND OTHERS	July 10, 2013
TOBIAS TIEWDOP, SECRETARY OF SHELLA VILLAGE DORBAR Vs. STATE OF MEGHALAYA AND ORS	August 19, 2013
U HIROD NONGSPUNG AND ORS Vs. KA OSCILIAN NONGSPUNG	August 20, 2013
U SUPERVISOR KHONGLAH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	November 11, 2013
UMPLING (R) CO-OPERATIVE CONSUMER STORES LTD Vs. STATE OF MEGHALAYA	April 4, 2013
UNION OF INDIA Vs. JEMS MANGSANG SANGMA	November 15, 2013
UNION OF INDIA Vs. GIDEON SYIEM	May 31, 2013
UTTAM CHAND Vs. UNION OF INDIA AND ORS.	November 13, 2013
VANGALA KASTURI RANGACHARYULU Vs. CENTRAL BUREAU OF INVESTIGATION	November 12, 2013
WITTING N MARAK Vs. STATE OF MEGHALAYA	July 30, 2013
YIANG BAIT MASKUT Vs. THUMBHA DKHAR AND OTHERS	June 11, 2013
YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY	October 21, 2013
ZAHEER AHMED GHAFOOR PARIAT Vs. STATE OF MEGHALAYA	April 30, 2013

Year 2013 of HIGH COURT OF MEGHALAYA

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