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AKOIJAM BOBBY SINGH Vs. STATE OF MANIPUR
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March 10, 2026 |
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ARAMBAM SOMARENDRO SINGH Vs. STATE OF MANIPUR
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February 20, 2026 |
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ATHOKPAM OJENDRO MEETEI Vs. PRINCIPAL ACCOUNTANT GENERAL
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February 3, 2026 |
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BENJAMIN LALNEISANG SAIATE Vs. STATE OF MANIPUR
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January 7, 2026 |
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BHABESWAR TONGBRAM Vs. STATE OF MANIPUR
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February 6, 2026 |
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CHINGSUBAM IBOCHA MEETEI Vs. HIGH COURT OF MANIPUR
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January 14, 2026 |
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CHONGTHAM TOMBI DEVI Vs. PRINCIPAL ACCOUNTANT GENERAL
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February 3, 2026 |
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COLLECTOR (LA), IMPHAL WEST Vs. ABUJAM BIRA SINGH
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January 16, 2026 |
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GURUMAYUM BIMOLA DEVI Vs. STATE OF MANIPUR
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February 3, 2026 |
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HEISNAM DILIPKUMAR SINGH Vs. STATE OF MANIPUR
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February 6, 2026 |
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HUIDROM SAROJUBALA DEVI Vs. STATE OF MANIPUR
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January 7, 2026 |
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JANGLENPAO BAITE Vs. N. ASHOK KUMAR
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May 22, 2026 |
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KEISHAM MEGHACHANDRA SINGH Vs. UNION OF INDIA
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January 29, 2026 |
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KEISHAM MOHON SINGH Vs. STATE OF MANIPUR
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January 7, 2026 |
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KHANGEMBAM TRANSMISSION AND CONSTRUCTION Vs. STATE OF MANIPUR
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February 9, 2026 |
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KHANGRAKPAM JATISHWOR SINGH Vs. STATE OF MANIPUR
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February 2, 2026 |
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KHWAIRAKPAM LOYALAKPA Vs. STATE OF MANIPUR
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January 21, 2026 |
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KUMBI COLLEGE Vs. MANIPUR INFORMATION COMMISSION
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January 7, 2026 |
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LAISHRAM NILAJIT SHIJA Vs. STATE OF MANIPUR
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March 12, 2026 |
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LALNUNMAWIA GANGTE Vs. SPECIAL SECRETARY (HOME) , GOVERNMENT OF MANIPUR
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March 11, 2026 |
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LAMKHOSAT LHOUVUM Vs. STATE OF MANIPUR
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January 19, 2026 |
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LANGPOKLAKPAM IBOTOMBI SINGH Vs. STATE OF MANIPUR
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January 16, 2026 |
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M/S EPUDHOU MARJING PRINT AND ADVERTISING Vs. NG. BHOGENDRA MEITEI
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January 15, 2026 |
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M/S KIM AND SONS CONSTRUCTION AND EQUIPMENTS Vs. STATE OF MANIPUR
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January 20, 2026 |
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M/S PUNSHI UKAL CONSULTANCY PRIVATE LIMITED Vs. UNION OF INDIA
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January 7, 2026 |
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MAIBAM KIRANMALA DEVI Vs. PRINCIPAL ACCOUNTANT GENERAL
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January 29, 2026 |
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MAIMOM PRADIPKUMAR SINGH Vs. STATE OF MANIPUR
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January 16, 2026 |
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MAYANGLAMBAM MANGIJAOBI DEVI Vs. JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES SOCIETY, MANIPUR
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February 6, 2026 |
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MD. ABDUL KASHIM Vs. STATE OF MANIPUR
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January 20, 2026 |
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MURPHY THUMRAH Vs. MANIPUR POLICE HOUSING CORPORATION LIMITED
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February 9, 2026 |
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MUTUM MANAOCHA SINGH Vs. DISTRICT MAGISTRATE
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March 9, 2026 |
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N.S. LEISHIWON Vs. STATE OF MANIPUR
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January 14, 2026 |
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NAMEIRAKPAM KEJIT SINGH Vs. STATE OF MANIPUR
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January 29, 2026 |
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OINAM DEBEN SINGH Vs. PRINCIPAL ACCOUNTANT GENERAL
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February 3, 2026 |
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OINAM SOMORENDRO MEETEI Vs. MAYENGBAM TEJ SINGH
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March 27, 2026 |
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R.K. TAMPHASANA SINGH Vs. CHANAM (N) A.(O) LOIDANG DEVI
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February 13, 2026 |
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RAJKUMAR MOMONSANA SINGH Vs. PRINCIPAL ACCOUNTANT GENERAL
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February 3, 2026 |
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REGISTRAR GENERAL, HIGH COURT OF MANIPUR Vs. STATE OF MANIPUR & 5 ORS
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January 16, 2026 |
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REGTL. NO. JC-3400207 W NB SUB/GD NARENDRA SINGH Vs. UNION OF INDIA
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February 17, 2026 |
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S. CHINGNU Vs. STATE OF MANIPUR
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February 6, 2026 |
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S. NIMAICHAND SINGH Vs. STATE OF MANIPUR
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January 15, 2026 |
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S.K. SAKATHAN Vs. UNION OF INDIA
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February 3, 2026 |
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SORAM TEKENDRAJIT Vs. UNION OF INDIA
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March 9, 2026 |
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STATE OF MANIPUR Vs. KSH. RUSTAMKUMAR SINGH
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February 13, 2026 |
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STATE OF MANIPUR Vs. R.K. TAMPHASANA SINGH
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February 13, 2026 |
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TAKHELLAMBAM ONGBI TANOU DEVI Vs. KEISHAM BABU SINGH
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January 7, 2026 |
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THANGJAM SHYAMKISHORE SINGH Vs. ANDY MANGSATABAM
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January 14, 2026 |
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THOKCHOM SUREN SINGH Vs. PRINCIPAL ACCOUNTANT GENERAL
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February 3, 2026 |
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THOUDAM BHUPENDRA SINGH Vs. YENGKHOM ASHALATA DEVI
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February 27, 2026 |
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VOMJANENG SERTO Vs. STATE OF MANIPUR
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February 6, 2026 |
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W. SANJEEV KUMAR Vs. MANIPUR UNIVERSITY
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January 7, 2026 |
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W. UMABATI DEVI Vs. A (N) L. (O) RADHASABI
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January 20, 2026 |
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WAIKHOM SUBHAS SINGH Vs. STATE OF MANIPUR
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February 3, 2026 |
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