|
A. ANU SOUNDARYA Vs. C. TAMILSELVAN
|
January 9, 2026 |
|
A. PERUMALSAMY Vs. STATE
|
February 16, 2026 |
|
A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
January 8, 2026 |
|
A.DAVID Vs. N.NATARAJAN
|
February 10, 2026 |
|
A.ELANGOVAN Vs. STATE OF TAMIL NADU
|
April 6, 2026 |
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A.KRISHNASAMY GOUNDER Vs. M.KOWSALYADEVI
|
March 30, 2026 |
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A.P.VISALAKSHI ACHI Vs. SHREE ARUNACHALESWARAR MILLS
|
February 6, 2026 |
|
A.RADHAKRISHNAN Vs. P.MADHUSUDHANREDDY, I.A.S., COMMISSIONER OF SURVEY AND SETTLEMENT
|
February 27, 2026 |
|
A.RADHAKRISHNAN Vs. SECRETARY, MINISTRY OF HOME AFFAIRS
|
January 7, 2026 |
|
A.RAJESHKANNAN Vs. HOME SECRETARY, OFFICE OF THE HOME SECRETARY GOVT. OF TAMIL NADU,
|
March 11, 2026 |
|
A.RENGANATHAN Vs. REGISTRAR, GANDHIGRAM RURAL INSTITUTE
|
March 23, 2026 |
|
A.SARATH Vs. COMMISSIONER,CORPORATION OF GREATER CHENNAI,
|
January 22, 2026 |
|
A.SOKKALINGAM Vs. STATE
|
April 28, 2026 |
|
A.SUNDER SINGH Vs. RECOVERY OFFICER, ESI CORPORATION
|
February 6, 2026 |
|
A.SURESH Vs. UNION OF INDIA
|
February 27, 2026 |
|
A.V.B.PRABHU Vs. SECRETARY TO GOVERNMENT RELIGIOUS ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU,
|
January 23, 2026 |
|
A.VIVEK ANAND Vs. K.PADMANABAN
|
February 11, 2026 |
|
AARTHI SCANS PRIVATE LIMITED, Vs. KONICA MINOLTA BUSINESS SOLUTIONS INDIA PRIVATE LIMITED
|
February 27, 2026 |
|
ABDUL LATHEEF Vs. STATE
|
February 26, 2026 |
|
ABDUL SHUKKOOR Vs. STATE
|
February 25, 2026 |
|
ABHILASH S/O THAYUNNI Vs. INSPECTOR OF POLICE
|
March 9, 2026 |
|
ABHISHEK KUMAR SINGH Vs. STATE
|
January 23, 2026 |
|
AGILESH Vs. STATE
|
January 8, 2026 |
|
AJITH KUMAR Vs. STATE OF TAMILNADU
|
February 5, 2026 |
|
AMEERUDDIN Vs. STATE
|
January 19, 2026 |
|
AMIT MALVIYA Vs. STATE THROUGH, INSPECTOR OF POLICE
|
January 20, 2026 |
|
AMJATH KHAN GORI Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
AMMAR Vs. STATE
|
February 2, 2026 |
|
ANBALAGAN Vs. STATE OF TAMIL NADU
|
March 10, 2026 |
|
ANITA RANKA Vs. SUMATHI VINAYGA MOORTHY
|
June 12, 2026 |
|
ANITHA Vs. STATE
|
February 10, 2026 |
|
ANJALI Vs. INSPECTOR OF POLICE
|
February 2, 2026 |
|
ANTONY YESUBALAN Vs. STATE
|
January 21, 2026 |
|
AR. JAYRATHUTHRAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
March 30, 2026 |
|
ARAVIND Vs. STATE
|
February 25, 2026 |
|
ARAVIND Vs. STATE OF TAMIL NADU
|
February 27, 2026 |
|
ARUCHAMY Vs. STATE
|
March 2, 2026 |
|
ARULMIGU RAMANATHASAMY THIRUKOVIL RAMESWARAM DEVASTHANAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 11, 2026 |
|
ARUNPANDIAN Vs. STATE OF TAMILNADU
|
January 21, 2026 |
|
ASHOK Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
ASHOK Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
|
ASHOK KUMAR Vs. SUPERINTENDENT OF CUSTOMS
|
February 23, 2026 |
|
ASHOK MICHAEL Vs. STATE
|
February 10, 2026 |
|
ATHAYEE Vs. PALANIYAMMAL
|
March 27, 2026 |
|
ATHIYAPPAN Vs. THIYAGARAJAN
|
January 12, 2026 |
|
AUTHORISED OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. P.PARAMASIVAM
|
January 21, 2026 |
|
AVENUE REALTY Vs. ASSISTANT COMMISSIONER
|
April 17, 2026 |
|
B. DURAI PANDIYAN Vs. STATE
|
February 19, 2026 |
|
B.KANNAN Vs. K.TAMIJARASSY
|
March 30, 2026 |
|
B.M.INSULATION PRIVATE LIMITED Vs. VARDEEP PETRO CHEMICAL PRIVATE LIMITED
|
January 21, 2026 |
|
B.NATARAJAN Vs. M.SIDHANANDAM
|
March 18, 2026 |
|
BABU Vs. STATE
|
January 6, 2026 |
|
BALAJI Vs. STATE OF TAMILNADU
|
January 5, 2026 |
|
BALAJI Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
BALAMURUGAN Vs. MANIPRABU
|
January 8, 2026 |
|
BALRAJ Vs. INSPECTOR OF POLICE
|
March 6, 2026 |
|
BANUDURAI Vs. STATE
|
February 13, 2026 |
|
BANUMATHY Vs. R.LAKSHMI KUTTY
|
January 6, 2026 |
|
BARATH Vs. STATE
|
February 2, 2026 |
|
BHARATHI RAJA Vs. STATE BY INSPECTOR OF POLICE
|
March 2, 2026 |
|
BHARATHIDASAN UNIVERSITY Vs. JOINT COMMISSIONER OF GST (ST-INTELLIGENCE) TRICHY DIVISION
|
February 10, 2026 |
|
BRANCH MANAGER Vs. HARIHARAN
|
March 6, 2026 |
|
BRANCH MANAGER Vs. PRASANNAVATHI
|
February 5, 2026 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. A.MARIAPPAN
|
March 12, 2026 |
|
BRANCH MANAGER, ROYAL SUNDARAM INSURANCE Vs. PRADEEP
|
March 16, 2026 |
|
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. K.VIGNESH
|
March 4, 2026 |
|
BUELA Vs. MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD.
|
March 3, 2026 |
|
C. MALAISAMY Vs. STATE
|
March 2, 2026 |
|
C. MANOJ KUMAR Vs. INSPECTOR OF POLICE
|
March 9, 2026 |
|
C. RAVICHANDRAN Vs. E. ANNAMALAI
|
January 9, 2026 |
|
C.J.CHARLES RAJKUMAR Vs. RAHAMATHUNNISA
|
February 27, 2026 |
|
C.JANARTHANAN Vs. STATE
|
January 5, 2026 |
|
C.N.KRISHNAN Vs. G.N.GOVINDARAJULU
|
January 7, 2026 |
|
C.PREM RAMESH (A1) Vs. STATE
|
January 23, 2026 |
|
CASURINA BAY FARMS PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 26, 2026 |
|
CENTRALOG D. O. O. Vs. OWNERS AND PARTIES INTERESTED IN
|
February 2, 2026 |
|
CHAIRMAN Vs. STATE OF TAMILNADU
|
January 9, 2026 |
|
CHAIRMAN PUDUCHERRY HOUSING BOARD Vs. M/S SRI PATHY ASSOCIATES PVT. LTD.
|
February 23, 2026 |
|
CHAIRPERSON, CHENNAI PORT AUTHORITY Vs. V.MANOHARAN
|
January 7, 2026 |
|
CHAND JABBAR SHAIKH Vs. STATE
|
February 25, 2026 |
|
CHANDIRALEKA Vs. STATE OF TAMILNADU
|
March 3, 2026 |
|
CHANDRA Vs. KALIYAPERUMAL
|
January 12, 2026 |
|
CHARLES D.M. Vs. STATE
|
March 2, 2026 |
|
CHINNAPAPPAMMA Vs. MANAGING DIRECTOR
|
February 18, 2026 |
|
CHITHRADEVI Vs. DEPUTY INSPECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICESM
|
January 27, 2026 |
|
CHOLA MS GENERAL INS. CO. LTD. Vs. A SUDHA
|
February 3, 2026 |
|
CHOLAMANDALAM Vs. SARAVANADEVI
|
March 6, 2026 |
|
CHOLAMANDALAM MS GEN INS CO. LTD. Vs. T.E.RAJENDRAN
|
February 19, 2026 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. K.DINESHKUMAR
|
February 24, 2026 |
|
CHURCH OF WORD Vs. K.DHANAJAYAN
|
January 6, 2026 |
|
CMKR GANESAN AND BROS Vs. DEPUTY COMMISSIONER
|
February 3, 2026 |
|
COIMBATORE CAPITAL LIMITED Vs. M.RAMASAMY (DIED) R.MANOHARAN
|
February 12, 2026 |
|
COIMBATORE DISTRICT TEXTILE WORKERS UNION Vs. SENIOR REGIONAL MANAGER
|
April 8, 2026 |
|
D. JANARTHANAM Vs. TAHSILDARN
|
February 16, 2026 |
|
D. KALIYAMOORTHY Vs. STATE OF TAMIL NADU
|
February 3, 2026 |
|
D. PITCHAI Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 3, 2026 |
|
D.MURUGAN Vs. G.VIJAYAN
|
January 5, 2026 |
|
DAS @ PRAGALATHAN Vs. STATE
|
March 30, 2026 |
|
DAYALAN RAJES Vs. VIJAYAN RAJES
|
March 27, 2026 |
|
DAYALAN RAJES Vs. VIJAYAN RAJES
|
February 27, 2026 |
|
DEEPA MOHANDASS Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
|
DEEPANSAKARAVERTHI Vs. STATE OF TAMILNADU
|
February 6, 2026 |
|
DEPUTY DIRECTOR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 5, 2026 |
|
DEPUTY DIRECTOR, EMPLOYEES STATE INSURNACE CO. Vs. SARAVANA STORES
|
March 6, 2026 |
|
DESIYA MAKKAL SAKTHI KATCHI Vs. ELECTION COMMISSION OF INDIA
|
March 24, 2026 |
|
DEVARAJ Vs. NATARAJAN
|
March 5, 2026 |
|
DHANALAKSHMI Vs. SUB REGISTRAR
|
January 6, 2026 |
|
DHANALAKSHMI SRINIVASAN CHARITABLE Vs. COMMERCIAL TAX OFFICER STATE TAX OFFICER
|
January 29, 2026 |
|
DHANAPAL Vs. STATE
|
February 2, 2026 |
|
DHANDAPANI Vs. BALAJI
|
March 27, 2026 |
|
DHARMASEELAN Vs. STATE OF TAMIL NADU
|
February 27, 2026 |
|
DHILIP Vs. STATE
|
January 6, 2026 |
|
DIVAKAR Vs. STATE
|
January 23, 2026 |
|
DIVISIONAL MANAGER Vs. BALASUBRAMANIAN
|
January 22, 2026 |
|
DIVISIONAL MANAGER Vs. ELUMALAI
|
February 17, 2026 |
|
DIVISIONAL MANAGER Vs. J.SHAKILA @ THATCHAYANI
|
February 3, 2026 |
|
DIVISIONAL MANAGER Vs. R.PERUMALSAMY
|
January 7, 2026 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. PERIYASAMY
|
January 9, 2026 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. R. MUTHULAKSHMI
|
March 18, 2026 |
|
DOMINIC PETER RAJA Vs. STATE
|
March 2, 2026 |
|
DR. K.M. KALIFA MASTHAN SAHIB QADIRI Vs. TAMIL NADU WAQF BOARD
|
February 5, 2026 |
|
DR. NARENDRAN Vs. DR. NARMADA
|
January 9, 2026 |
|
DR. VARADARAJAN SUBBIAH Vs. DR. ANNAMALAI SUBRAMANIAN
|
January 12, 2026 |
|
DR.LAKSHMI MURALI Vs. M.RAJAN
|
February 13, 2026 |
|
DR.M.RAJABOOPATHI Vs. STATE
|
March 17, 2026 |
|
DR.V.R.GIRIDEV Vs. STATE OF TAMIL NADU
|
March 17, 2026 |
|
DURAI Vs. STATE OF TAMILNADU
|
February 5, 2026 |
|
DURGA Vs. STATE
|
January 27, 2026 |
|
E. SHANMUGATHAI Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
|
E.HARIHARAN Vs. UNION OF INDIA
|
March 5, 2026 |
|
E.JAYACHANDRAN Vs. ESAKKIMUTHU NADAR
|
January 8, 2026 |
|
ENNORE TANK TERMINALS PRIVATE LIMITED Vs. KAMARAJAR PORT LIMITED
|
April 30, 2026 |
|
ESWARAN Vs. STATE
|
April 2, 2026 |
|
ETA ENGINEERING PRIVATE LIMITED Vs. JAMMU AND KASHMIR BANK LIMITED
|
February 4, 2026 |
|
EXECUTIVE OFFICER ARULMIGU SUBRAMANIAN SWAMY TEMPLE Vs. RAMA.RAVIKUMAR
|
January 6, 2026 |
|
FAMILY MANAGER Vs. P.KANDASAMY
|
April 20, 2026 |
|
G. ARULSELVAM Vs. STATE
|
February 27, 2026 |
|
G. VENKADESAN Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
|
G. VENKATESH Vs. VELUMYLE
|
January 21, 2026 |
|
G.JAYAKRISHNAN Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
|
G.K. HARISHKUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 19, 2026 |
|
G.K. VIMALA Vs. GURRAPPA NAIDU
|
February 9, 2026 |
|
G.NARAYANAN Vs. K.M.GANAPATHY
|
February 16, 2026 |
|
G.S.KESAVAN Vs. GURRAPPA NAIDU
|
February 9, 2026 |
|
G.THIRUKALYANAMALAR Vs. STATE BANK OF INDIA
|
January 23, 2026 |
|
G7 INVESTMENT PRIVATE LIMITED Vs. N.GUNASEKARAN
|
February 12, 2026 |
|
GAJAPATHIVARMA Vs. STATE
|
January 7, 2026 |
|
GANESAPANDIAN Vs. STATE OF TAMIL NADU
|
February 2, 2026 |
|
GENERAL SECRETARY, TAMIL NADU JANANAYAGA Vs. MANAGEMENT, J & J LEATHER
|
March 10, 2026 |
|
GIBILSOMNATH OMPRAKASH Vs. STATE
|
January 27, 2026 |
|
GNP CONTRACTORS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 7, 2026 |
|
GOPAL Vs. MANAGING DIRECTOR
|
April 24, 2026 |
|
GOPALAKRISHNAN Vs. STATE
|
February 27, 2026 |
|
GOVERNMENT OF TAMIL NADU Vs. PONNUSAMY
|
January 23, 2026 |
|
GOWTHAM Vs. STATE
|
January 27, 2026 |
|
GOWTHAMAN S. Vs. INCOME TAX OFFICER
|
March 23, 2026 |
|
GURUMURTHI Vs. DISTRICT REGISTRAR PUDUCHERRY
|
March 4, 2026 |
|
GURUSAMY Vs. STATE
|
February 27, 2026 |
|
H. SANTHILA PREMKUMAR Vs. REGISTRAR
|
February 20, 2026 |
|
HAMEETHA BEEVI Vs. SHANMUGAVEL
|
February 9, 2026 |
|
HARI Vs. STATE
|
February 16, 2026 |
|
HARI @ HARIKRISHNAN Vs. INSPECTOR OF POLICE
|
April 2, 2026 |
|
HARISH Vs. STATE OF TAMILNADU
|
February 17, 2026 |
|
HARISH Vs. STATE OF TAMIL NADU
|
February 16, 2026 |
|
HOPE FOR CRITTERS Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
March 24, 2026 |
|
I-NET SECURE LABS PRIVATE LIMITED Vs. ELECTION COMMISSION OF INDIA
|
March 17, 2026 |
|
ICICI BANK LIMITED Vs. M.DHANALAKSHMI
|
January 21, 2026 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. GOWRI
|
April 27, 2026 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. RIDDHI SIDDHI COTEX PRIVATE LIMITED
|
April 15, 2026 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. NATIONAL MISSIONARY SOCIETY OF INDIA
|
January 12, 2026 |
|
JALANI Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
April 27, 2026 |
|
JANAKI AMMAL Vs. TAHSILDAR
|
March 16, 2026 |
|
JAWAHAR RAJAN Vs. REGIONAL PASSPORT OFFICER
|
February 9, 2026 |
|
JAYABALAN Vs. DR.RAMAJAYAM
|
January 6, 2026 |
|
JEEVANANTHAM Vs. STATE
|
February 26, 2026 |
|
JEEVARANI Vs. SECRETARY TO THE GOVERNMENT
|
January 6, 2026 |
|
JEYANTHAN Vs. STATE OF TAMILNADU
|
February 6, 2026 |
|
JOHN ARULAPPAN Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
JUMBO WORLD HOLDINGS LTD. Vs. EMBASSY PROPERTY DEVELOPMENT PVT. LTD.
|
April 2, 2026 |
|
K. SASIKALA Vs. MEMBER SECRETARY
|
January 9, 2026 |
|
K. SATYANARAYANA RAJU Vs. UNION OF INDIA
|
January 2, 2026 |
|
K.B. RAJENDRAN Vs. M.E. DEVARAJAN
|
June 9, 2026 |
|
K.DIVYA Vs. SUPERINTENDENT OF POLICE
|
April 7, 2026 |
|
K.KANDASAMY Vs. P.NATARAJAN
|
January 2, 2026 |
|
K.MANIKANDAN Vs. AMIRTHAVALLI
|
February 27, 2026 |
|
K.MUMMOORTHYN Vs. TAHSILDAR
|
January 23, 2026 |
|
K.S.M.M. MOHAMED UMAR SHERIF Vs. HAJIYANI M. SARFUNNISA ASHRAF
|
January 12, 2026 |
|
K.SILAIMANI Vs. STATE HUMAN RIGHTS COMMISSION
|
March 2, 2026 |
|
K.SUNDARA GOUNDER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 1, 2026 |
|
K.U.MEERAN Vs. R.SUBRAMANI
|
February 16, 2026 |
|
K.VASANTHARAJAN Vs. VIJAYALAKSHMI KRISHNASWAMY
|
February 6, 2026 |
|
KALI Vs. STATE
|
January 8, 2026 |
|
KAMAL S/O. MANI Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
|
June 4, 2026 |
|
KAMALAKAR Vs. S. NAGARAJ
|
February 19, 2026 |
|
KAMAN @ KAMATCHI Vs. DISTRICT COLLECTOR
|
March 6, 2026 |
|
KAMARAJ Vs. SUPERINTENDENT OF POLICE
|
January 27, 2026 |
|
KARI UDHAYA Vs. STATE
|
March 2, 2026 |
|
KARTHI Vs. STATE
|
January 9, 2026 |
|
KARTHICK Vs. DIVISIONAL EXECUTIVE MAGISTRATE AND TAHSILDAR
|
April 10, 2026 |
|
KARTHICK Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
February 25, 2026 |
|
KASIRAJAN Vs. P.SENTHIL VINAYAGAM
|
January 6, 2026 |
|
KAVITHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
February 27, 2026 |
|
KAYAMBU Vs. STATE
|
January 12, 2026 |
|
KAYARAPPU SATHISH Vs. STATE
|
March 6, 2026 |
|
KEERAI THOTHOTTA ASHOK Vs. STATE
|
January 23, 2026 |
|
KEERTHIVASAN Vs. STATE
|
January 8, 2026 |
|
KEITH EMMANUEL ARNOLD Vs. UNION OF INDIA
|
February 19, 2026 |
|
KESAVAN Vs. STATE OF TAMILNADU
|
February 6, 2026 |
|
KESAVAN Vs. JAYARAMA NAICKER
|
January 9, 2026 |
|
KESAVARAMAN Vs. NARAYANAN
|
January 2, 2026 |
|
KINETIC INDUSTRIES (P) LTD. Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL
|
April 17, 2026 |
|
KRISHNAKUMARI Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
|
KRITIKA MALHOTRA Vs. SENIOR INTELLIGENCE OFFICER
|
January 23, 2026 |
|
KUMARESAN Vs. KAVITHA
|
January 27, 2026 |
|
KUMARI @ MUNIAMMAL Vs. MANOHARAN S/O.SUBRAMANIAN
|
June 3, 2026 |
|
KUPPURAJ Vs. STATE
|
March 9, 2026 |
|
KUTTRALAM Vs. STATE
|
March 2, 2026 |
|
KUTTYAMMAL Vs. S. ARULANANTHU
|
March 16, 2026 |
|
LAKSHMI Vs. INSPECTOR OF POLICE
|
February 2, 2026 |
|
LAKSHMI AMMAL Vs. S.BAKTHAVATSALU NAIDU
|
February 20, 2026 |
|
LAKSHMI AMMAL Vs. ARUNRAJ
|
January 9, 2026 |
|
LANDMARK METRO PROJECTS PRIVATE Vs. H. SATHAK AHMED SHAW
|
January 12, 2026 |
|
LAXMI Vs. INSPECTOR GENERAL OF REGISTRATION
|
April 16, 2026 |
|
LEELA KUMARI Vs. T.S.PRAKASH CHAND GANG
|
January 12, 2026 |
|
LEGAL MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. MOOVENDRAN
|
March 13, 2026 |
|
M. AUGUSTIN Vs. S. DAISY JANET
|
January 8, 2026 |
|
M. CHINNAPPAYAN Vs. STATE OF TAMILNADU
|
February 5, 2026 |
|
M. KALA Vs. STATE OF TAMIL NADU
|
January 6, 2026 |
|
M. KALAIVANAN Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
|
M. KANTHIMATHINATHAN Vs. DIRECTOR
|
January 7, 2026 |
|
M. KRISHNAVENI Vs. MANAGING DIRECTOR
|
February 19, 2026 |
|
M. MADHANKUMAR Vs. DISTRICT COLLECTOR VILLUPURAMM
|
January 27, 2026 |
|
M. MAHESH Vs. V. KANAGARAJ
|
January 2, 2026 |
|
M. MANICKAMOORTHY Vs. DISTRICT COLLECTOR
|
January 6, 2026 |
|
M. RAMESH Vs. STATE OF OF TAMIL NADU
|
February 10, 2026 |
|
M. SASI Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
M. SRIDHAR Vs. MANAGING DIRECTOR
|
March 6, 2026 |
|
M.BASKAR Vs. SPECIAL SECRETARY,CMDA, GANDHI IRWIN ROAD
|
January 22, 2026 |
|
M.D.LAKSHMIPATHI NAIDU Vs. JAGAPATHY NAIDU
|
February 25, 2026 |
|
M.DJEAVELOU Vs. UNION OF INDIA
|
February 17, 2026 |
|
M.GOPALAKRISHNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
March 25, 2026 |
|
M.K. KUMAREASAN Vs. A. PURUSHOTHAMAN, S/O. ANNAMALAI
|
January 5, 2026 |
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M.M. RAMESH Vs. M.S. MANIKAVASAGAM
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March 23, 2026 |
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M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION
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January 9, 2026 |
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M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION
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June 5, 2026 |
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M.PRABU Vs. ASSISTANT COMMISSIONER
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January 23, 2026 |
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M.RAJA Vs. DISTRICT COLLECTOR MADURAI DISTRICT
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March 18, 2026 |
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M.S. BHAVANI PRASAD (DIED Vs. K. SEKAR (DIED)
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January 2, 2026 |
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M.SANTHOSH Vs. M.PITCHAIMANI
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March 23, 2026 |
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M.SENTHILKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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January 21, 2026 |
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M.SIRAJUDEEN SAYEED Vs. TAMIL NADU WAQF BOARD
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February 27, 2026 |
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M.VENKATESAN Vs. STATE
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February 20, 2026 |
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M/S KRP CRANE SERVICES Vs. DEPUTY STATE TAX OFFICER
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January 23, 2026 |
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M/S BHARAT SANCHAR NIGAM LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL JAIPUR
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February 6, 2026 |
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M/S KVN PRODUCTIONS LLP Vs. CENTRAL BOARD OF FILM CERTIFICATION
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January 9, 2026 |
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M/S NRP PROJECTS PVT. LTD. Vs. M/S CHENNAI PETROLEUM CORPORATION LTD.
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January 2, 2026 |
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M/S RAJAGOPAL Vs. ASSISTANT COMMISSIONER AND CENTRAL EXCISE
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February 3, 2026 |
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M/S RASPN SHIPPIN SERVICES PVT. LTD. Vs. COMMISSIONER
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January 9, 2026 |
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M/S SIMPLEX INFRASTRUCTURES LTD. Vs. PURVANKARA PROJECTS LTD.
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February 23, 2026 |
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M/S SREE GOKULAM CHIT AND FINANCE CO. P. LTD. Vs. TAX RECOVERY OFFICER
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January 23, 2026 |
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M/S SREE RAMAJAYAM SERVICE STATION Vs. M/S BHARAT PETROLEUM CORPORATION LTD.
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February 20, 2026 |
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M/S UNITED INDIA INSURANCE CO. LTD. Vs. S.THAKIRA BANU
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February 10, 2026 |
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M/S UNITED INDIA INSURANCE CO. LTD. Vs. ANITHA
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January 28, 2026 |
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M/S.GLO LIFE CARE EQUIPMENTS PVT. LTD. Vs. TAMIL NADU TEXT BOOKS AND EDUCATION
|
January 21, 2026 |
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M/S.LIBERTY GENERAL INSURANCE LTD Vs. V. PRIYA
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January 22, 2026 |
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M/S.RELIANCE GENERAL INSURANCE CO. LTD. Vs. T. PAPITHA CHRISTOBEL
|
January 23, 2026 |
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MAHALINGAM Vs. INSPECTOR OF POLICE
|
January 9, 2026 |
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MAHARAJA Vs. STATE
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January 27, 2026 |
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MAHESH Vs. STATE REP. BY INSPECTOR OF POLICE
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February 16, 2026 |
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MANAGEMENT, L.G.BALAKRISHNAN Vs. COIMBATORE DIST. SECRETARY
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February 19, 2026 |
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MANAGER Vs. TAMIL SELVI
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February 6, 2026 |
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MANAGING DIRECTOR Vs. MURUGAYEE
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January 2, 2026 |
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MANAGING DIRECTOR Vs. SATHYA
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January 22, 2026 |
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MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MUTHULAKSHMI
|
March 25, 2026 |
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MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. V.CHITHRA
|
January 2, 2026 |
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MANI Vs. PALANISAMI
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January 30, 2026 |
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MANIKANDA PRABHU Vs. STATE OF TAMIL NADU
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January 8, 2026 |
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MANIKANDAN Vs. STATE
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March 4, 2026 |
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MANIKANDAN Vs. STATE
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March 5, 2026 |
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MANIMARAN Vs. STATE OF TAMILNADU
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January 23, 2026 |
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MANO GOPALAKRISHNAN Vs. KALIMUTHU
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March 16, 2026 |
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MANOHAR Vs. INSPECTOR OF POLICE
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March 5, 2026 |
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MARAGADHAM AMMAL Vs. SAGADHEVAN
|
February 20, 2026 |
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MARAPPA Vs. CHOODANATH
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January 21, 2026 |
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MARIKANNAN Vs. STATE OF TAMILNADU
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January 12, 2026 |
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MARIMUTHAMMAL Vs. DISTRICT REVENUE DIVISIONAL OFFICER
|
January 27, 2026 |
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MARIYA SEKA Vs. STATE OF TAMILNADU
|
January 9, 2026 |
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MARUTHUPANDIYAN Vs. STATE OF TAMILNADU
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March 5, 2026 |
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MATHAVAKANNAN Vs. STATE
|
February 16, 2026 |
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MILKAL HOLLIS Vs. DISTRICT COLLECTOR
|
March 26, 2026 |
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MIOT HOSPITALS PRIVATE LIMITED Vs. DR.BALARAMAN PALANIAPPAN
|
February 23, 2026 |
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MOHAMED HAJA MOIDEEN Vs. LAKSHMINATHAN
|
March 5, 2026 |
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MOHAMMED MYTHEEN Vs. DEVARAJ
|
March 12, 2026 |
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MOHAMMED RAFIQ Vs. STATE
|
February 9, 2026 |
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MOHAMMED SAMEER THAMBY Vs. STATE OF TAMIL NADU
|
February 3, 2026 |
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MOORTHY Vs. INSPECTOR OF POLICE
|
April 7, 2026 |
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MRS.KANIMOZHI Vs. INSPECTOR OF POLICE
|
March 18, 2026 |
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MUNIYANDI Vs. STATE OF TAMILNADU
|
February 23, 2026 |
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MURUGALAKSHMI Vs. PALANIKUMAR
|
March 10, 2026 |
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MURUGAN Vs. STATE OF TAMIL NADU
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March 30, 2026 |
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MURUGAN Vs. MOHANRAJ
|
February 17, 2026 |
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MURUGAN ASARI Vs. CHINNAMMAL
|
February 12, 2026 |
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MURUGAVEL Vs. STATE OF TAMILNADU
|
February 4, 2026 |
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MURUGESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
February 27, 2026 |
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MURUGESAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
January 12, 2026 |
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MURUGESH Vs. STATE
|
March 3, 2026 |
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MUTHU CONSTRUCTION – SALEM,REP.BY ITS PROPRIETOR MR.KANNAN Vs. UNION OF INDIA
|
January 20, 2026 |
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MUTHUKUMAR @ OTTA MUTHU Vs. STATE & ORS.
|
January 5, 2026 |
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MUTHUPANDI Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
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MUTHUPANDI Vs. STATE
|
February 4, 2026 |
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MUTHUPANDI Vs. STATE OF TAMILNADU
|
February 5, 2026 |
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MUTHUSELVAM Vs. STATE OF TAMIL NADU
|
February 10, 2026 |
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N. RAJARAM Vs. SUPERINTENDENT OF POLICE
|
January 27, 2026 |
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N. UMA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
February 9, 2026 |
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NAGARAJ Vs. STATE
|
February 16, 2026 |
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NAGARAJ Vs. STATE
|
February 2, 2026 |
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NAGARAJ Vs. STATE
|
January 5, 2026 |
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NAKUL MANDAL Vs. STATE
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March 6, 2026 |
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NANDAGOPAL Vs. STATE
|
April 8, 2026 |
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NARBATHRAM Vs. STATE
|
March 9, 2026 |
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NARESH Vs. STATE
|
February 4, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. KUMARESAN
|
March 4, 2026 |
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NATTAR Vs. STATE OF TAMILNADU
|
February 17, 2026 |
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NEELAGANDAN Vs. AMMASAI GOUNDER
|
January 6, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. M.CHELLIAN
|
March 4, 2026 |
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NEW INDIA ASSURANCE COMPANY LTD., Vs. ROBINSON
|
January 8, 2026 |
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NIRAIKULATHUPANDI Vs. RENGARAJ
|
March 17, 2026 |
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NITHISH KUMAR Vs. STATE
|
February 27, 2026 |
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NTR 16636-L COL YESUDIAN SUGUMAR P Vs. MINISTRY OF DEFENCE
|
March 5, 2026 |
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OFFICIAL ASSIGNEE HIGH COURT Vs. B.V.REDDY ENTERPRISES PVT. LTD.
|
February 27, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. B.KOLANJI
|
March 25, 2026 |
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OWNERS & PARTIES INTERESTED IN Vs. D.V. PRATAPA VARMA
|
January 12, 2026 |
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P. PREMANAND Vs. DISTRICT COLLECTOR
|
January 7, 2026 |
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P. PRIYANKA Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
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P. RADHAKRISHNAN Vs. STATE
|
March 9, 2026 |
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P. SANTHOSH Vs. J. KISHORE
|
February 6, 2026 |
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P.A.SEKAR @ P.ARULSEKAR Vs. V.VENKATARAMANI
|
January 6, 2026 |
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P.EZHUMALAI Vs. SECRETARY TO GOVERNMENT
|
January 30, 2026 |
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P.IRISAN Vs. UNION OF INDIA
|
February 11, 2026 |
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P.MEGALARANI Vs. RAJAGOPALAN
|
April 10, 2026 |
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P.N.RAMESH BAABHU Vs. STATE OF TAMIL NADU
|
January 23, 2026 |
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P.RAJA SUBRAMANIAN Vs. K.VARADARAJAN
|
April 30, 2026 |
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P.RAMAKRISHNAN Vs. V.ARUMUGAM
|
February 12, 2026 |
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PADASAIB Vs. SARASWATHI
|
January 9, 2026 |
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PALANISAMY Vs. STATE
|
February 26, 2026 |
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PALARAMAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
March 11, 2026 |
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PANDIYAN Vs. STATE OF TAMILNADU
|
January 12, 2026 |
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PARAMANANTHAM Vs. STATE OF TAMILNADU
|
January 6, 2026 |
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PARAMESWARAN Vs. STATE
|
January 5, 2026 |
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PARIMALA Vs. STATE
|
March 3, 2026 |
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PAVITHRA Vs. STATE
|
February 4, 2026 |
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PERIYASAMY Vs. STATE
|
March 5, 2026 |
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PERUMAL Vs. STATE OF TAMILNADU
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January 21, 2026 |
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PETCHIDURAI Vs. STATE
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February 4, 2026 |
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PHOTON FACTORY Vs. R.S.INFOTAINMENT (P) LTD.
|
March 23, 2026 |
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PONNAMMAL Vs. T.K.KANDHASWAMY
|
February 11, 2026 |
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PONNASIYAN Vs. STATE OF TAMILNADU
|
January 19, 2026 |
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PRABU DEVAN Vs. INSPECTOR OF POLICE
|
February 16, 2026 |
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PRADEEP KUMARN Vs. STATE
|
February 23, 2026 |
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PRASATH Vs. STATE
|
January 9, 2026 |
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PRAVEENKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
June 1, 2026 |
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PREMA ENGINEERING Vs. V.VENGIDATHI
|
March 13, 2026 |
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PRIME STORE ITS PARTNER MR.S.KAARTHI Vs. SUGAM VANIJYA HOLDINGS PRIVATE LIMITED
|
February 3, 2026 |
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PRINCIPAL SECRETARY TO GOVERNMENT,SOCIAL WELFARE & NUTRITIOUS MEAL PROGRAMME DEPARTMENT Vs. S.CHITRA
|
February 19, 2026 |
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PUDUKKOTTAI CO-OPERATIVE PRESS LTD. Vs. DEPUTY DIRECTOR (ESI)
|
January 23, 2026 |
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PUSHPALATHA Vs. STATE
|
February 23, 2026 |
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R. AYUBKHAN, PROPRIETOR OF MASS AUDIO Vs. DR. ILAIYARAAJA
|
January 21, 2026 |
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R. KARTHIB Vs. STATE
|
January 27, 2026 |
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R. MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 5, 2026 |
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R. SARAVANAN Vs. M.M. SYED SIKKANDER
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February 16, 2026 |
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R.BALASANKAR Vs. RAMALAKSHMI
|
February 27, 2026 |
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R.GNANA SOUNDARI Vs. R.CHELLAPPAN
|
February 19, 2026 |
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R.J.MEHTA Vs. ELOF HANNSON
|
February 3, 2026 |
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R.JAYA Vs. DISTRICT COLLECTOR CHENNAI DISTRICT
|
February 19, 2026 |
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R.M.S.K. SANKARALINGAM Vs. ASSISTANT COMMISSIONER
|
January 23, 2026 |
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R.NARESH Vs. STATE
|
April 9, 2026 |
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R.RADHA HUF Vs. B.NIRANJANI
|
January 30, 2026 |
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R.RAMAN Vs. R.BALAJI RAM
|
February 24, 2026 |
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R.S.VENKATESAN Vs. K.SUBASH
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January 7, 2026 |
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R.S.VENKATESAN Vs. R.S.VENKATESAN
|
June 1, 2026 |
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R.SUBRAMANIAN Vs. INDUSIND BANK LTD.
|
January 12, 2026 |
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R.VASANTHA MAGESHWARI Vs. S.OLIARASU
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February 5, 2026 |
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RADHAKRISHNAN Vs. PANDURANGAN
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January 22, 2026 |
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RADHAMANGALAM PRIMARY AGRICULTURAL CO-OP BANK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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January 20, 2026 |
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RADIANCE REALTY DEVELOPERS INDIA LIMITED Vs. M. REKHA
|
April 2, 2026 |
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RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD, Vs. APPELLATE AUTHORITY TAMIL NADU
|
February 10, 2026 |
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RAJA Vs. INSPECTOR OF POLICE
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April 6, 2026 |
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RAJA Vs. STATE
|
February 19, 2026 |
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RAJA Vs. STATE
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March 9, 2026 |
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RAJA Vs. STATE
|
March 6, 2026 |
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RAJALAKSHMI AMMAL Vs. RADHA AMMAL
|
January 6, 2026 |
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RAJAMMAL Vs. PALANIAMMAL
|
February 2, 2026 |
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RAJAMMAL Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
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April 28, 2026 |
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RAJAPANDI Vs. STATE OF TAMILNADU
|
February 2, 2026 |
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RAJASEKAR Vs. STATE
|
February 6, 2026 |
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RAJKUMAR Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
|
March 24, 2026 |
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RAMA.LAKSHMANAN Vs. SREE KASI NAATTUKOTTAI NAGARA CHATHIRAM MELAANMAI KAZHAGAM
|
April 17, 2026 |
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RAMANI TEX Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
February 12, 2026 |
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RAMATHAL Vs. CHINNASAMY GOUNDER
|
January 9, 2026 |
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RAMESH Vs. STATE OF TAMILNADU
|
January 9, 2026 |
|
RAMESH Vs. STATE
|
February 25, 2026 |
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RAMKUMAR Vs. STATE
|
February 23, 2026 |
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RAMKUMAR Vs. STATE OF TAMIL NADU
|
February 2, 2026 |
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RANJITH KUMAR Vs. STATE
|
January 12, 2026 |
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RAVI Vs. STATE
|
February 27, 2026 |
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RAVICHANDRAN Vs. PANNEERSELVAM
|
March 2, 2026 |
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RAYAPPAN T. Vs. STATE OF TAMILNADU
|
January 8, 2026 |
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REETA Vs. STATE OF TAMILNADU
|
February 19, 2026 |
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REKHA Vs. S.R. BALAJI
|
January 2, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. VAYALATHAL W/O MANI
|
January 28, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD., Vs. VAYALATHAL
|
January 28, 2026 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. AJITHKUMAR
|
March 25, 2026 |
|
REYAJUDIN Vs. STATE
|
March 2, 2026 |
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RIGHT Vs. STATE
|
January 8, 2026 |
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ROHAN Vs. INSPECTOR OF POLICE
|
March 5, 2026 |
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ROZARIO SAVARI DANIEL Vs. PRINCIPAL AND CORRESPONDENT
|
February 2, 2026 |
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RPN ENGINEERS CHENNAI PRIVATE LIMITED Vs. GENERAL MANAGER
|
January 20, 2026 |
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S. BALAJI Vs. PRABAKARAN
|
April 20, 2026 |
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S. CHANDRU Vs. STATE
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March 5, 2026 |
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S. DHANALAKSHMI Vs. S. SENTHIL KUMAR
|
January 10, 2026 |
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S. SELVAKUMAR Vs. LUCKY SILKS
|
March 16, 2026 |
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S. SUDHIR Vs. STATE
|
January 21, 2026 |
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S. SURENDRAKUMAR Vs. M. KANNAN
|
February 20, 2026 |
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S.GIRISH Vs. SAGAYAMARY
|
March 4, 2026 |
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S.GOGULAN Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
|
January 7, 2026 |
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S.GOVINDARAJ Vs. PRAMILA NAGARAJAN
|
April 2, 2026 |
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S.H.SALMA Vs. R.ALEIK JOHN
|
April 10, 2026 |
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S.MOHAMMED AASHIQ ARABI Vs. STATE
|
January 5, 2026 |
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S.N.L. JAYABALAN Vs. ARULMIGU ANANDA VIGNESWARAR KOIL
|
February 4, 2026 |
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S.P. RAMESH KUMAR Vs. UNION OF INDIA
|
March 5, 2026 |
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S.S. RAJASEKAR Vs. STATE
|
January 19, 2026 |
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S.SAMRAJ Vs. SATHISH SUNDAR
|
June 10, 2026 |
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S.SANTHOSH KUMAR Vs. M.SIVABACKIAM
|
February 23, 2026 |
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SABARI Vs. STATE
|
January 9, 2026 |
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SADAM HUSSEIN Vs. STATE OF TAMILNADU
|
February 23, 2026 |
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SADHA PRIYAN Vs. STATE
|
March 2, 2026 |
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SAHAYA MARY Vs. CHRISTOPHER
|
March 4, 2026 |
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SAKADEVAN Vs. RAMAN
|
February 2, 2026 |
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SANJAY Vs. STATE
|
January 7, 2026 |
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SANJAY Vs. INSPECTOR OF POLICE STATION
|
March 6, 2026 |
|
SANJAY Vs. STATE
|
February 27, 2026 |
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SANJAY KUMAR ESA Vs. STATE
|
January 27, 2026 |
|
SANKAR Vs. STATE
|
January 27, 2026 |
|
SARAN Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
SARASWATHI Vs. DISTRICT COLLECTOR
|
February 17, 2026 |
|
SARASWATHI Vs. PALANI
|
March 30, 2026 |
|
SARASWATHI Vs. STATE OF TAMILNADU
|
January 6, 2026 |
|
SARASWATHI Vs. SUBRAMANIAM
|
January 6, 2026 |
|
SARASWATHI @ THONTHIY AMMAL Vs. INSPECTOR OF POLICE
|
April 30, 2026 |
|
SARATHKUMAR Vs. STATE OF TAMIL NADU
|
January 9, 2026 |
|
SARAVANAKUMAR Vs. STATE OF TAMILNADU
|
January 6, 2026 |
|
SARAVANAKUMAR Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
SARAVANAN Vs. STATE
|
February 23, 2026 |
|
SASI Vs. COMMISSIONER OF POLICE TAMBRAM, CHENNAI
|
January 8, 2026 |
|
SASI ROAD FINISHERS AND ENGINEERING CONTRACTORS Vs. STATE OF TAMIL NADU
|
March 13, 2026 |
|
SASIKUMAR @ GOWTHAM Vs. STATE
|
February 2, 2026 |
|
SATCHITHANANDUM Vs. KRISHNAMURTHY
|
January 9, 2026 |
|
SATHASIVAM Vs. STATE
|
March 2, 2026 |
|
SATHEESH SATHYA Vs. STATE OF TAMILNADU
|
January 12, 2026 |
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SATHIYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 17, 2026 |
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SAVARIRAJ Vs. STATE OF TAMILNADU
|
February 2, 2026 |
|
SEBASTIAN Vs. KATTARI
|
March 5, 2026 |
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SECRETARY TO THE GOVERNMENT Vs. K. SURULIRAJ
|
February 3, 2026 |
|
SECRETARY, UNITED LABOUR FEDERATION Vs. MANAGEMENT, PROFESSIONAL COURIERS
|
January 20, 2026 |
|
SEKAR Vs. KRISHNAN
|
February 10, 2026 |
|
SEKAR Vs. STATE
|
February 23, 2026 |
|
SEKAR S/O.PALANIMUTHU Vs. SUKARAN (DIED)
|
January 2, 2026 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 10, 2026 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 16, 2026 |
|
SENTHIL Vs. STATE
|
January 7, 2026 |
|
SENTHILKUMAR Vs. STATE
|
April 24, 2026 |
|
SENTHILVEL Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
SETHURAMAN Vs. STATE
|
February 10, 2026 |
|
SHANMUGA SUNDARAM Vs. STATE
|
February 4, 2026 |
|
SHANMUGHA ARTS, SCIENCE TECHNOLOGY RESEARCH ACADEMY Vs. STATE OF TAMIL NADU
|
January 9, 2026 |
|
SHRI RAM TRUST Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 26, 2026 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. G.M. VASANTHA
|
January 28, 2026 |
|
SIDDASH @ SITHESH Vs. STATE
|
April 1, 2026 |
|
SIVAKUMAR Vs. SUPERINTENDENT OF POLICE
|
January 27, 2026 |
|
SIVAKUMAR Vs. STATE
|
January 7, 2026 |
|
SIVAKUMAR Vs. STATE
|
January 5, 2026 |
|
SIVARAJ Vs. STATE
|
January 8, 2026 |
|
SIVARANJANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
February 9, 2026 |
|
SPECIAL TAHSILDAR (LAO) Vs. RABBATH BEGUM
|
January 23, 2026 |
|
SRI RANGANATHAR INDUSTRIES PRIVATE LIMITED Vs. M/S. ORIENTAL HYDRAULICS PRIVATE LIMITED,
|
June 11, 2026 |
|
SRIDHAR Vs. STATE
|
April 2, 2026 |
|
SRINIVASA DOSS Vs. P.KALAIDASAN
|
January 9, 2026 |
|
STATE OF TAMIL NADU Vs. V.GOVINDAN
|
January 5, 2026 |
|
STATE OF TAMIL NADU Vs. J. THIRUMALAINARAYANAN
|
April 7, 2026 |
|
SUBA DEVI Vs. STATE OF TAMIL NADU
|
April 6, 2026 |
|
SUBBUKUTTY Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
|
SUBRAMANI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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March 3, 2026 |
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SUBRAMANI G. Vs. STATE
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January 19, 2026 |
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SUBRAMANIYAM Vs. STATE
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January 6, 2026 |
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SUDHA W/O ANBU Vs. STATE
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February 6, 2026 |
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SUDHAKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
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February 17, 2026 |
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SUGANESWARAN Vs. STATE
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February 26, 2026 |
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SUMAN Vs. INSPECTOR OF POLICE
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March 6, 2026 |
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SUMATHI Vs. SIMPLEX INFRASTRUCTURES LTD.
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February 12, 2026 |
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SUMATHI W/O.MURUGAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME
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June 4, 2026 |
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SUNDAR Vs. STATE
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February 26, 2026 |
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SUPERINTENDENT OF POLICE Vs. DEVI
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April 24, 2026 |
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SUREGA Vs. STATE OF TAMILNADU
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January 21, 2026 |
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SURYA Vs. STATE OF TAMILNADU
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February 27, 2026 |
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T. HARIHARAN Vs. STATE
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January 9, 2026 |
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T. MAHESWARAN Vs. STATE
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February 2, 2026 |
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T. MARKANDAYAR Vs. STATE
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January 27, 2026 |
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T. RAJESHWARI Vs. P. KARUNAMBIGAI
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January 9, 2026 |
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T. SARAVANAN Vs. STATE OF TAMIL NADU
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February 10, 2026 |
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T.M. THIRUVENKATASAMY Vs. M.SUNDARARAJAN
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April 10, 2026 |
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T.RENGARAJAN Vs. M.VENKATESAN
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January 23, 2026 |
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T.S.KRISHNAMOORTHY Vs. J.GOPALAKRISHNAN
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February 6, 2026 |
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T.SENTHILVEL Vs. K.SAMINATHAN
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January 30, 2026 |
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T.SHANMUGA BHARATHIVEL Vs. PREMA
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February 6, 2026 |
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T.SHANMUGASUNDARAM Vs. PALANIAMMAL
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January 19, 2026 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARIYAMMAL
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April 6, 2026 |
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TAMIL RAJENDIRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU
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January 27, 2026 |
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TATA AIG GENERAL INSURANCE CO. Vs. S.JONA LOURDHU RANI
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February 12, 2026 |
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TEXTILE CONNECTION Vs. BURLINGTON’S EXPORTS
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March 13, 2026 |
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THAMEEM ANSARI Vs. STATE
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February 24, 2026 |
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THANGAPANDIYAN Vs. JAYALAKSHMI
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January 2, 2026 |
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THANGAVELU Vs. KANDASWAMI GOUNDER CHINNA GOUNDER
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January 20, 2026 |
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THAVAMANI Vs. T. JAYAMANI
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January 23, 2026 |
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THAVASI Vs. STATE OF TAMIL NADU
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February 3, 2026 |
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THIRUVADI SRINIVASAN Vs. DISTRICT REVENUE OFFICER
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January 7, 2026 |
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THIVAGAR Vs. STATE OF TAMILNADU
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February 27, 2026 |
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THOMAS VARGHESE Vs. SUNDARAM FINANCE LIMITED
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February 24, 2026 |
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TVL ANNAI TRANSPORT Vs. DEPUTY STATE TAX OFFICER
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January 23, 2026 |
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UMA Vs. STATE OF TAMILNADU
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January 9, 2026 |
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UNICON ENGINEERS Vs. SUPER STEAM BOILER ENGINEERS PVT. LTD.,
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April 2, 2026 |
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UNION OF INDIA Vs. CENTRAL ADMININSTRATIVE TRIBUNAL
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February 20, 2026 |
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UNION OF INDIA Vs. D. LOGANAYAKI
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February 20, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. VARATHAMMAL
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March 4, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. K.PUSHPALATHA
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March 4, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NITHYA KASTHURI
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January 6, 2026 |
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UNITED INDIA INSURANCE CO., LTD. Vs. S.SATHIKBASHA
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February 10, 2026 |
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UNITED INDIA INSURANCE CO.LTD. Vs. S. BOOPATHY
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March 27, 2026 |
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UNITED INDIA INSURANCE CO.LTD. Vs. INDIRANI
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March 27, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED, Vs. RABEEK BEGUM
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January 28, 2026 |
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UTHANDI GOUNDER Vs. LAKSHMI
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February 27, 2026 |
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UTHAYAKUMAR Vs. STATE TAMIL NADU
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February 27, 2026 |
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UTHAYAKUMAR Vs. STATE OF TAMILNADU
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January 21, 2026 |
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V. KASTHURI Vs. D. BHARATH
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January 9, 2026 |
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V. THIAGARAJAN Vs. K. PARAMASIVAM
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April 20, 2026 |
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V.KANNAMMAL Vs. HARIKARDWELLING PRIVATE LIMITED
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March 11, 2026 |
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V.KARUNAMOORTHY Vs. A.VASUDEVAN
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January 21, 2026 |
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V.KATHIRAVAN Vs. VELUCHAMY
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February 12, 2026 |
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V.M.TAMILSELVAN Vs. KARUNALAYASAMY MADAM NANDAVANAM
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March 30, 2026 |
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V.S. KURINJI SELVAN Vs. STATE
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June 8, 2026 |
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V.SHIVA Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF CONTROLLING REVENUE AUTHORITY
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February 11, 2026 |
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VAIRAKANNNU Vs. ANNBELLA LOURDES MELTILDE IGNACE
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March 12, 2026 |
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VAITHEESHWARI Vs. STATE OF TAMIL NADU
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March 3, 2026 |
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VALLARASU Vs. STATE
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April 8, 2026 |
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VASANTH Vs. STATE
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January 5, 2026 |
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VEEJAY LAKSHMI ENGINEERING WORKS LIMITED Vs. GTN ENTERPRISES LIMITED
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April 30, 2026 |
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VEERAMANI Vs. KANNAYIRAM
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January 6, 2026 |
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VELLAIYAM Vs. STATE
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February 23, 2026 |
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VENKATACHALAPATHY Vs. STATE
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January 9, 2026 |
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VENKATESH Vs. STATE
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February 23, 2026 |
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VENKATRAMANAN Vs. STATE
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January 5, 2026 |
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VIGNESH Vs. STATE OF TAMILNADU
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February 5, 2026 |
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VIGNESH.S @ VICKY KANNAN Vs. ELAMPARITHI
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April 7, 2026 |
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VIGNESHWARAN Vs. STATE
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January 21, 2026 |
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VIJAYAKUMAR Vs. M/S.CATHEDRAL CHITS PRIVATE LIMITED
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February 20, 2026 |
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VIJAYAKUMAR Vs. STATE
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February 16, 2026 |
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VIJAYAKUMAR Vs. STATE
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March 5, 2026 |
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VIJAYALAKSHMI Vs. STATE
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February 6, 2026 |
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VIJAYAPRABAKARAN Vs. STATE
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March 12, 2026 |
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VINAYAGAM Vs. STATE
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February 27, 2026 |
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VINNARASU Vs. STATE
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February 2, 2026 |
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VINOTH RAJA Vs. STATE
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January 19, 2026 |
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VISHWANATHAN Vs. STATE
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February 26, 2026 |
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VISU FINANCIERS Vs. G.SUNDARARAJ
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January 29, 2026 |
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VYAHULA JAMES Vs. STATE OF TAMILNADU
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February 6, 2026 |
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W.ALTHAF THASIF Vs. STATE
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February 20, 2026 |
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YASODHA Vs. AASAITHAMBI
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February 26, 2026 |
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YOGARAJ Vs. STATE
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February 5, 2026 |
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YUVANESH Vs. STATE
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February 2, 2026 |
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