A. ANANDHAN Vs. S. HARI KUMAR
|
January 11, 2022 |
A. ANTHONY Vs. STATE
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April 7, 2022 |
A. ANTHONYDOSS Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
December 1, 2022 |
A. ARULRAJ Vs. SECRETARY
|
March 17, 2022 |
A. ARUNAGIRI Vs. DISTRICT COLLECTOR, VELLORE
|
June 28, 2022 |
A. BALASUBRAMANIAYAN Vs. ADDITIONAL CHIEF SECRETARY
|
January 12, 2022 |
A. C. THIRUMURTHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KARUR
|
February 16, 2022 |
A. CHANDIRAKALA Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI
|
January 6, 2022 |
A. DEEPALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
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March 18, 2022 |
A. DURAISAMY Vs. STATE
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August 25, 2022 |
A. G. BULLET BACKIYARAJ Vs. DISTRICT COLLECTOR, TRICHY
|
December 2, 2022 |
A. GANDHI Vs. SRI BALAJI TRADERS (AKSHAYA SUPER MARKET)
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December 15, 2022 |
A. GANESAN Vs. JAVEED HUSSAIN
|
March 22, 2022 |
A. GNANASEKERAN Vs. A. VIJAYASEKARAN
|
September 16, 2022 |
A. GOTHAMCHAND ABD OTHERS Vs. SHRIRAM CHITS & INVESTMENTS (P) LIMITED
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March 10, 2022 |
A. INDIRANEELA Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
|
January 25, 2022 |
A. J. RAMESH KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 19, 2022 |
A. JOE INFANT XAVEO Vs. STATE
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July 13, 2022 |
A. K. C. MURUGAN Vs. ARUMUGAM
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January 6, 2022 |
A. K. VENKITACHALAM Vs. STATE OF TAMIL NADU
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February 14, 2022 |
A. M. RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
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December 1, 2022 |
A. M.K.SHAHUL HAMEED Vs. D. SHARINE
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February 25, 2022 |
A. MANIVANNAN Vs. STATE OF TAMIL NADU
|
November 2, 2022 |
A. MANNAR MANNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
|
November 7, 2022 |
A. MUNIAN Vs. STATE OF TAMIL NADU
|
November 7, 2022 |
A. MURUGESA PANDY Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
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February 16, 2022 |
A. N. ABDUL Vs. R. M. MUTHU RATHINAVEL
|
February 23, 2022 |
A. NARAYANAN Vs. STATE
|
March 11, 2022 |
A. NASIRABANU Vs. S.SUGUNAVATHY
|
January 3, 2022 |
A. OCHATHEVAR Vs. STATE
|
October 11, 2022 |
A. P. MOUROUGANE Vs. PONDICHERRY UNIVERSITY, (A CENTRAL UNIVERSITY)
|
December 8, 2022 |
A. PAPA Vs. COMMISSIONER, TIRUNELVELI CORPORATION, TIRUNELVELI
|
July 14, 2022 |
A. PERIYAKARUPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 19, 2022 |
A. PRIYANKA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
July 5, 2022 |
A. R. BALAKRISHNAN Vs. STATE OF TAMIL NADU
|
July 12, 2022 |
A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
February 1, 2022 |
A. SADHASIVAM Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
|
July 13, 2022 |
A. SANKAR Vs. V. KUMAR
|
April 27, 2022 |
A. SESURAJ Vs. TAHSILDAR, KADAVUR TALUK, KARUR DISTRICT
|
December 1, 2022 |
A. SHAAMSUDEEN RAJA Vs. RANEESHA P.V
|
June 13, 2022 |
A. SHAMEEM BAGUM Vs. M.SHAHUL HAMEED
|
April 28, 2022 |
A. SHANMUGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
June 9, 2022 |
A. SHANMUGAM Vs. PAVUNU AMMAL
|
July 8, 2022 |
A. SHEIK DAWOOD Vs. SUBRIYUTH BEGUM
|
January 5, 2022 |
A. SRIDEVI Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. (TANGEDCO)
|
November 21, 2022 |
A. SUBRAMANI Vs. BALAMBAL
|
March 29, 2022 |
A. SUBRAMANIAM Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, SALEM
|
July 18, 2022 |
A. SUMITHA Vs. STATE OF TAMIL NADU
|
October 17, 2022 |
A. SYED IBRAHIM Vs. STATE
|
February 21, 2022 |
A. TAMILSELVI Vs. CHINNAMMAL
|
January 12, 2022 |
A. THANAJAYAN Vs. INSPECTOR OF POLICE, CHENNAI
|
July 13, 2022 |
A. THANGAIYAN Vs. LENIN
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February 10, 2022 |
A. THILAKAM Vs. JOINT DIRECTOR/APPELLATE AUTHORITY, ELEMENTARY EDUCATION (AIDED SCHOOLS), DIRECTORATE OF ELEMENTARY EDUCATION, CHENNAI
|
February 8, 2022 |
A. VADIVEL Vs. CHAIRMAN, BOARD OF GOVERNORS, NATIONAL INSTITUTE OF TECHNOLOGY
|
April 11, 2022 |
A. VADIVEL Vs. AUTHORIZED OFFICER, KARUR VYSYA BANK LTD.
|
January 4, 2022 |
A. VALARMANI Vs. TAMIL NADU GENERATION & DISTRIBUTION COMPANY LTD.
|
February 10, 2022 |
A. VASANTH Vs. PRINCIPAL SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND SCHEDULED TRIBE WELFARE DEPARTMENT, CHENNAI
|
July 1, 2022 |
A. VASANTHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUVANNAMALAI DISTRICT
|
November 10, 2022 |
A. VELAN Vs. K. RAMASAMY
|
January 11, 2022 |
A. VELUCHAMY Vs. DISTRICT COLLECTOR, TENKASI DISTRICT
|
April 21, 2022 |
A. VENKATACHALAM Vs. C. JAYAKUMAR
|
July 14, 2022 |
A. YOGESH Vs. CHAIRMAN, TAMIL NADU GENERATION & DISTRIBUTION CORPORATION
|
December 2, 2022 |
A.ALAGAR KONAR Vs. STATE
|
August 5, 2022 |
A.AMEENAL Vs. COMMISSIONER OF SCHOOL EDUCATION
|
January 6, 2022 |
A.C.SHANMUGAM Vs. STATE
|
September 2, 2022 |
A.CHANDRAN Vs. ACCOUNTANT GENERAL
|
April 11, 2022 |
A.D.PADMASINGH ISAAC Vs. SUDALI AACHI PROVISIONS
|
January 21, 2022 |
A.ELIZABETH Vs. SAVARI AMMAL (DIED)
|
February 4, 2022 |
A.G. PONNMANICKAVEL Vs. MR.S. SEKARAN
|
March 16, 2022 |
A.GANESAN Vs. JAVEED HUSSAIN
|
March 31, 2022 |
A.GNANAPALAM NADAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 11, 2022 |
A.JAWAHAR PALANIAPPAN Vs. P.VARADARAJAN
|
May 27, 2022 |
A.JEYAKUMAR Vs. STATE
|
October 18, 2022 |
A.K.BALAKRISHNA PILLAI Vs. N.JANAKIRAMAN
|
April 12, 2022 |
A.KUMAR Vs. PRECISION ENGINEERING
|
September 2, 2022 |
A.LINGAPPAN Vs. G.VENKATASAMY NAIDU COLLEGE
|
November 4, 2022 |
A.M.AHAMED & CO. Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE
|
November 14, 2022 |
A.MOHAMED JIYAPUTHEEN Vs. STATE OF TAMIL NADU
|
June 21, 2022 |
A.MOHAMMED SHARIF Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 2022 |
A.N. YESUDOSS Vs. C.RAJARAM
|
December 13, 2022 |
A.PEER MOHAMED Vs. DISTRICT COLLECTOR CUM CHIEF EXECUTIVE OFFICER, FISH FARMERS DEVELOPMENT AGENCY, TIRUNELVELI, TIRUNELVELI DISTRICT.
|
September 8, 2022 |
A.PERIASAMY Vs. P.RAJENDRAN
|
June 30, 2022 |
A.PERUMAL (DIED) Vs. SURESH
|
October 26, 2022 |
A.PITCHAIAH Vs. MANAGING DIRECTOR
|
April 7, 2022 |
A.PORKODI Vs. LEELAVATHI
|
October 20, 2022 |
A.R. KANNAN Vs. PRINCIPAL SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION
|
April 5, 2022 |
A.RAJARAJACHOLAN Vs. STATE
|
July 26, 2022 |
A.REEGAN Vs. STATE
|
February 21, 2022 |
A.S. PRASAD Vs. STATE BANK OF INDIA
|
September 16, 2022 |
A.S. SAKTHIVEL Vs. M. PERUMAL
|
June 16, 2022 |
A.S.JAHANGIR Vs. OPERATING LEASE AND HIRE PURCHASE COMPANY LIMITED
|
July 14, 2022 |
A.S.PARVEEN Vs. S.RAMESH
|
May 6, 2022 |
A.SANGAMESWARAN Vs. MYTHILI
|
April 6, 2022 |
A.SANKAR Vs. DISTRICT COLLECTOR
|
June 14, 2022 |
A.SARANYA Vs. STATE
|
June 10, 2022 |
A.SENGAN Vs. MANAGING DIRECTOR
|
February 21, 2022 |
A.SHANTHAMMA Vs. STATE
|
December 15, 2022 |
A.SIVASUBRAMANIAM Vs. E.BHUVANESHWARI
|
April 27, 2022 |
A.SUBRAMANI Vs. STATE
|
September 23, 2022 |
A.T. KISHORE KUMAR Vs. RAHIMA
|
March 21, 2022 |
A.THIRUPATHI Vs. INSPECTOR OF POLICE
|
April 18, 2022 |
A.V.VAHITHA BEGUM Vs. REGISTRAR
|
September 26, 2022 |
A.VALIAMMAL Vs. C. MADHURAM
|
February 14, 2022 |
A.VATHIYAR RAJENDRAN Vs. STATE
|
June 17, 2022 |
A.VETHARAJ Vs. REGISTRAR DEBTS RECOVERY TRIBUNAL
|
November 25, 2022 |
A.VIJA Vs. STATE
|
November 10, 2022 |
A.VIJAYAKUMA Vs. DISTRICT COLLECTOR
|
July 18, 2022 |
A/M KUMBESWARAR KOIL, KURINJIPADI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, NO. 119, UTHAMAR GANDHI SALAI, NUNGAMBAKKAM, CHENNAI - 600 034.
|
October 20, 2022 |
AAHILA BI Vs. SUB-REGISTRAR OFFICE OF THE SUB REGISTRAR
|
December 2, 2022 |
AANDROOSE Vs. C.L.THEODAR
|
August 12, 2022 |
ABBU SIKKANTHAR Vs. STATE
|
July 4, 2022 |
ABDUL AZIZ Vs. STATE
|
November 3, 2022 |
ABDUL HALEEM Vs. DEPUTY DIRECTOR
|
June 24, 2022 |
ABDUL RAHIM Vs. GNANASEKARAN
|
January 4, 2022 |
ABDUL RAHMAN Vs. STATE
|
October 19, 2022 |
ABDUL RASHID SAHIB Vs. RAMACHANDRAN
|
May 27, 2022 |
ABDULHASAN Vs. STATE
|
December 22, 2022 |
ABEY THOMAS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
July 28, 2022 |
ABHIBUS SERVICES INDIA PVT. LIMITED, HYDERABAD Vs. PALLAVAN TRANSPORT CONSULTANCIES SERVICES LTD.
|
February 4, 2022 |
ABIBRAHUMAN Vs. SECRETARY TO GOVERNMENT
|
January 19, 2022 |
ABINAYA Vs. B.YOGESH KUMAR
|
December 16, 2022 |
ABINESH Vs. STATE
|
November 8, 2022 |
ACHU Vs. STATE
|
November 21, 2022 |
ACS MARINE SERVICES PVT. , LTD. Vs. POOMPUHAR SHIPPING CORPORATION
|
November 9, 2022 |
ADAM SAIT AND ABDULLAH SAIT MATERNITY Vs. V.CHELLADURAI
|
December 22, 2022 |
ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION Vs. A. VALLI
|
December 9, 2022 |
ADHOC BOARD OF ADMINISTRATORS Vs. MUHALLI MUTHAVALLI
|
February 23, 2022 |
ADJUDICATING AUTHORITY Vs. ANUTTAM ACADEMIC INSTITUTIONS
|
February 4, 2022 |
AHMED A. R. BUHARI Vs. UNION OF INDIA
|
January 19, 2022 |
AIR CORPORATION EMPLOYEES UNION (REGN NO. 3905) Vs. UNION OF INDIA
|
March 11, 2022 |
AISHWARYA Vs. S. VIGNESH RAJA
|
December 8, 2022 |
AJEET KUMAR SAXENA Vs. S. JAYASHREE
|
January 25, 2022 |
AJITH KUMAR Vs. STATE
|
June 15, 2022 |
AJITH KUMAR Vs. STATE
|
April 29, 2022 |
AKKINIRAJAN Vs. MAHESWARI
|
October 11, 2022 |
ALAGU Vs. BHAGAVATHYAMMAL
|
February 4, 2022 |
ALAGURAMAN Vs. AUTHORIZED OFFICER, THE UNION BANK OF INDIA
|
October 26, 2022 |
ALAGUTHANGAMANI Vs. SARAVANAN
|
April 29, 2022 |
ALGAE LABS PVT. LTD Vs. STATE TAX OFFICER
|
April 4, 2022 |
ALKA KUMAR Vs. DHOOT FABRICS
|
June 15, 2022 |
ALL INDIA ADI SAIVA SIVACHARYARGAL SEVA SANGAM Vs. STATE OF TAMIL NADU
|
August 22, 2022 |
ALL INDIA ANNA DRAVIDA MUNETRA KAZHAGAM Vs. TAMIL NADU STATE ELECTION COMMISSION
|
January 3, 2022 |
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. J. DEEPAK
|
January 5, 2022 |
ALL INDIA PRIVATE SCHOOL LEGAL PROTECTION SOCIETY Vs. STATE OF TAMIL NADU
|
October 28, 2022 |
ALLA YASWANTH KUMAR REDDY Vs. STATE
|
August 5, 2022 |
ALLAPITCHAI Vs. STATE
|
July 14, 2022 |
ALLIMUTHU Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 25, 2022 |
ALTHAP HAMED, PROPRIETOR Vs. AUTHORISED OFFICER, CANARA BANK, CHENNAI
|
January 28, 2022 |
ALWA Vs. STATE
|
June 29, 2022 |
AMARJOTHI SPINNING MILLS LIMITED Vs. STATE OF TAMIL NADU
|
February 25, 2022 |
AMBIRSH SINGH AHLUWALLA Vs. ASSISTANT DIRECTOR, DIRECTORATE ENFORCEMENT, CHENNAI.
|
August 24, 2022 |
AMICA FINANCIAL TECHNOLOGIES PRIVATE LIMITED Vs. HIP BAR PVT.LTD
|
January 24, 2022 |
AMIRTHAMMAL Vs. KRISHNAMOORTHY
|
August 25, 2022 |
AMITH MINSHA S. Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
|
November 24, 2022 |
AMJATHKHAN SHARMILA SIRAJ Vs. INCOME TAX OFFICER, INCOME TAX DEPARTMENT
|
January 4, 2022 |
AMPA HOUSING DEVELOPMENT PRIVATE LIMITED Vs. CORPORATION OF CHENNAI
|
July 20, 2022 |
AMPSAN FINANCIAL SERVICES PVT. LTD. Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
January 3, 2022 |
AMUTHA Vs. RADHAKRISHNAN
|
July 15, 2022 |
AMUTHA Vs. STATE OF TAMIL NADU
|
September 13, 2022 |
AMUTHA Vs. ADDITIONAL PRINCIPAL SECRETARY
|
April 11, 2022 |
ANAND Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 12, 2022 |
ANAND Vs. STATE
|
March 29, 2022 |
ANANDAM GUNDLURU Vs. INSPECTOR OF POLICE
|
September 1, 2022 |
ANANDAN Vs. UNION OF INDIA
|
February 10, 2022 |
ANANDHABABU Vs. C.CHINNADURAI
|
January 4, 2022 |
ANANDHAKUMAR Vs. STATE
|
December 16, 2022 |
ANANDHAN Vs. STATE
|
November 14, 2022 |
ANANDRAJ Vs. STATE
|
March 2, 2022 |
ANANTHAN Vs. STATE
|
November 7, 2022 |
ANANTHAN Vs. STATE
|
November 9, 2022 |
ANANTHARAJ Vs. STATE
|
February 9, 2022 |
ANBALAGAN Vs. STATE REP.BY INSPECTOR OF POLICE
|
September 21, 2022 |
ANBARASAN Vs. STATE
|
August 18, 2022 |
ANBARASI Vs. STATE
|
December 21, 2022 |
ANBARASI Vs. STATE
|
July 22, 2022 |
ANBARASU Vs. STATE
|
November 10, 2022 |
ANBARASU Vs. STATE
|
October 11, 2022 |
ANBAZHAGAN Vs. NETHAJI
|
January 24, 2022 |
ANBHAZHGAN Vs. THANGAMANI
|
February 7, 2022 |
ANBU Vs. STATE
|
July 28, 2022 |
ANBURASU Vs. STATE
|
August 30, 2022 |
ANDAL DORAIRAJ Vs. RITHWIK INFOR PARK PVT. LTD
|
September 2, 2022 |
ANGALA ESWARI MOTHER OF THE DETENUE Vs. STATE OF TAMIL NADU
|
January 27, 2022 |
ANIL JAIN Vs. PRINCIPAL DIRECTOR GENERAL OF INCOME TAX (INV)
|
December 23, 2022 |
ANIL KUMAR OJHA Vs. UNION OF INDIA
|
July 27, 2022 |
ANISH BABU Vs. STATE
|
August 16, 2022 |
ANITHA R RADHAKRISHNAN Vs. DIRECTORATE OF ENFORCEMENT
|
June 29, 2022 |
ANITHA VIJAYA KUMAR Vs. E.M.ASHA RICHARD
|
November 9, 2022 |
ANJALAI Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT
|
July 5, 2022 |
ANJALI Vs. STATE
|
December 22, 2022 |
ANJUGA SELVI ALAGIRI Vs. DEPUTY DIRECTOR OF INCOME TAX (INV), CHENNAI
|
July 5, 2022 |
ANKIT ISPAT PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 8, 2022 |
ANNA NAGAR CLUB Vs. EXECUTIVE ENGINEER AND ADMINSTRATIVE OFFICER
|
January 19, 2022 |
ANNADURAI Vs. GANESAN
|
February 2, 2022 |
ANNADURAI Vs. STATE
|
October 20, 2022 |
ANNAI VELANKANNI COLLEGE Vs. STATE OF TAMIL NADU
|
July 26, 2022 |
ANNAKODI Vs. A.NATARAJAN
|
February 9, 2022 |
ANNAMALAI Vs. STATE
|
July 14, 2022 |
ANNAMALAI Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED
|
January 19, 2022 |
ANNATHAI AMMAL Vs. JOTHI MARIYAMMAL
|
June 7, 2022 |
ANNAVI Vs. STATE
|
February 22, 2022 |
ANNUNCIA JANISH A. Vs. STATE OF TAMIL NADU
|
November 2, 2022 |
ANTHONY PAL Vs. STATE
|
September 6, 2022 |
ANTHONY SELVAM Vs. STATE
|
September 20, 2022 |
ANTOINETTE BEAUMONT Vs. RITHA VINCENT
|
January 10, 2022 |
ANTONY ALOY FERNANDO Vs. DHANARAJ ROBERT RODRIGUES
|
March 7, 2022 |
ANTONY EDUCATIONAL AND SOCIAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAX
|
July 14, 2022 |
ANTONY MICHAEL PRINCE Vs. SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH.
|
July 27, 2022 |
ANU SHARMA Vs. SUJEETHKUMAR SHARMA
|
December 20, 2022 |
APEX LABORATORIES PVT. LTD. Vs. AXIS LIFE SCIENCES, HYDERABAD
|
January 3, 2022 |
APPASAMY Vs. STATE
|
August 26, 2022 |
AQJ APPARELS PVT. LTD Vs. MMUNNA GARMENTS
|
November 28, 2022 |
ARAPPOR IYAKKAM Vs. DIRECTOR DIRECTORATE OF VIGILANCE & ANTI CORRUPTION NO.293, MKN ROAD ALANDUR, CHENNAI 600 016
|
November 30, 2022 |
ARAVIND Vs. STATE
|
July 22, 2022 |
ARAVINTH Vs. STATE
|
August 1, 2022 |
ARJUNAN Vs. ARUNACHALAM
|
March 2, 2022 |
ARJUNAN ELAYARAJA Vs. SECRETARY
|
June 21, 2022 |
ARJUNRAM, RAJENDRAN Vs. STATE
|
June 6, 2022 |
AROCKIYA DOSS Vs. P. MURUGANANTHAM
|
July 5, 2022 |
AROMA FOOD PRODUCTS Vs. STATE
|
August 3, 2022 |
ARPUTHA SELVAN Vs. K.JESUDOSS
|
March 7, 2022 |
ARUL Vs. STATE
|
August 30, 2022 |
ARUL DANIEL Vs. SUGANYA
|
November 17, 2022 |
ARULANANDHAM Vs. STATE
|
June 13, 2022 |
ARULMIDHU VADAKKUVASAL CHELLIAMMAN BHADRAKALI TEMPLE TRUST THIRUNAINARKURICHY Vs. ASSISTANT COMMISSIONER H.R. & C.E.
|
June 7, 2022 |
ARULMIGHU DHANDAYUTHAPANI THIRUKOIL PALANI Vs. CHELLAPPAN (DIED)
|
October 12, 2022 |
ARULMIGHU DHENUPUREESWARASWAMI Vs. K. JAYALAKSHMI
|
January 19, 2022 |
ARULMIGHU KASI VISHWANATHAR TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE
|
January 12, 2022 |
ARULMIGHU PALAPATTARAI Vs. PAPPAYEE
|
March 25, 2022 |
ARULMIGHU SAMUNDESWARI AMMAN ALAYAM, AMBUR Vs. ABDUL HAG SAHIB
|
July 14, 2022 |
ARULMIGU KAPALEESWARAR TEMPLE Vs. CHENNAPURI ANNADANA SAMAJAM
|
November 18, 2022 |
ARULMIGU MARUNDEESWARAR THIRUKOIL Vs. COMMISSIONER OF LAND REFORMS
|
July 15, 2022 |
ARULMIGU PATHALA PONNIAMMAN TEMPLE Vs. VITTA BAI
|
December 16, 2022 |
ARULMIGU SWAMI NELLAIYAPPAR Vs. M.SAMSUDEEN ROWTHER
|
June 17, 2022 |
ARUMUGAM Vs. S. SARAVANAKUMAR
|
June 9, 2022 |
ARUMUGAM Vs. N.R. THIRUMALAIAPPAN
|
January 27, 2022 |
ARUMUGAM Vs. STATE
|
January 20, 2022 |
ARUMUGHAM Vs. N.KAVITHA
|
August 3, 2022 |
ARUN Vs. STATE
|
December 15, 2022 |
ARUN Vs. STATE
|
August 16, 2022 |
ARUN Vs. STATE
|
April 25, 2022 |
ARUN EXCELLO REALTY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
|
July 13, 2022 |
ARUN MISHRA Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
July 15, 2022 |
ARUNACHALA IMPEX PRIVATE LIMITED Vs. MANAGING DIRECTOR
|
June 1, 2022 |
ARUNKUMAR Vs. STATE OF TAMIL NADU
|
October 28, 2022 |
ARUNKUMAR N.R. Vs. STATE OF TAMIL NADU
|
September 29, 2022 |
ARUNMON Vs. STATE
|
November 23, 2022 |
ARUSAMI Vs. STATE
|
June 21, 2022 |
ARVIND BAGRECHA Vs. K. MEKALA
|
September 1, 2022 |
ARVIND GUPTA Vs. PUNJAB NATIONAL BANK
|
November 10, 2022 |
AS MURUGAN Vs. STATE
|
June 28, 2022 |
ASAN BASHA Vs. STATE
|
June 29, 2022 |
ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE, VILLUPURAM
|
July 19, 2022 |
ASHOK Vs. STATE
|
October 12, 2022 |
ASHOK Vs. STATE
|
September 13, 2022 |
ASHOK GIRI Vs. D.S.RA.P.PRATAP SINGH
|
December 21, 2022 |
ASHOK KUMAR Vs. STATE
|
November 7, 2022 |
ASHOK KUMAR Vs. STATE
|
June 24, 2022 |
ASHOK KUMAR Vs. STATE REP. BY INSPECTOR OF POLICE
|
March 16, 2022 |
ASHOK KUMAR Vs. STATE
|
February 23, 2022 |
ASHOK KUMAR KOTHARI Vs. RAJIV B.SAMPT
|
December 22, 2022 |
ASHOK PHARMACEUTICALS Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
|
July 5, 2022 |
ASHOKAN Vs. STATE
|
December 15, 2022 |
ASHOKRAJ Vs. STATE
|
April 7, 2022 |
ASHRAF Vs. STATE
|
February 14, 2022 |
ASHWIN CHAND MAHESH Vs. STATE
|
February 21, 2022 |
ASHWIN KURAPATI ROW Vs. COLLECTOR
|
June 6, 2022 |
ASIAN PAINTS LIMITED Vs. ASSISTANT COMMISSIONER (ST)
|
April 18, 2022 |
ASOKAN Vs. INSPECTOR OF POLICE
|
October 19, 2022 |
ASSISTANT COMMISSIONER OF CUSTOMS Vs. ANNAM STEELS PRIVATE LIMITED
|
June 27, 2022 |
ASSISTANT COMMISSIONER OF CUSTOMS Vs. S.GANESAN
|
July 14, 2022 |
ASSISTANT PF COMMISSIONER Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
November 7, 2022 |
ASSISTANT PROVIDENT FUND COMMISSIONER, COIMBATORE Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND
|
July 15, 2022 |
ASSISTANT SETTLEMENT OFFICER Vs. MAYAJAL ENTERTAINMENT (P) LIMITED
|
September 1, 2022 |
ASSOCIATED CEMENT COMPANIES LIMITED, Vs. STATE OF TAMIL NADU
|
January 21, 2022 |
ASTALIFE C/O. ELITE PHARMA Vs. UNION OF INDIA
|
July 27, 2022 |
ASWINI Vs. STATE OF TAMIL NADU
|
November 8, 2022 |
ATHAN ALI BEK Vs. STATE
|
December 12, 2022 |
ATTACK VIJAY Vs. STATE
|
July 14, 2022 |
AYISHA BEGUM Vs. M.SULAIMAN ALI
|
September 29, 2022 |
AYYANAR Vs. STATE
|
June 30, 2022 |
AYYASAMI Vs. PERIYASAMI
|
February 15, 2022 |
AZHAGAN Vs. STATE BY THE INSPECTOR OF POLICE
|
July 27, 2022 |
AZHAGU RAJA Vs. STATE REPRESENTED BY ITS
|
September 16, 2022 |
B. B. C. SPRING FIELD FLAT, OWNERS ASSOCIATION Vs. INDERCHAND D. KOCHAR
|
December 15, 2022 |
B. GOVINDARA Vs. STATE OF TAMIL NADU
|
January 6, 2022 |
B. JAYAKRISHNA Vs. M. KAMALANATHAN
|
April 7, 2022 |
B. KAMALAKANNAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI
|
July 19, 2022 |
B. KANCHANA Vs. COMMISSIONER
|
January 27, 2022 |
B. KANCHANADEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT
|
January 7, 2022 |
B. KANNAN Vs. DEPUTY REGISTRAR OF COMPANIES
|
December 12, 2022 |
B. KASTHURI Vs. STATE OF TAMIL NADU
|
September 27, 2022 |
B. LAKSHMIPATHI Vs. COLORHOME DEVELOPERS PRIVATE LIMITED, CHENNAI
|
January 6, 2022 |
B. MUTHAHAR PASHA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, CHENNAI
|
July 20, 2022 |
B. NAGARAJ Vs. STATE OF TAMIL NADU
|
June 9, 2022 |
B. PALANISWAMY Vs. PRESIDING OFFICER
|
January 24, 2022 |
B. PARIMALA Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE
|
November 28, 2022 |
B. RAJAN BARANBASS Vs. GOVERNMENT OF TAMIL NADU
|
January 28, 2022 |
B. RAJESH KANNA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.
|
July 6, 2022 |
B. SEKAR Vs. MANAGING DIRECTOR
|
January 25, 2022 |
B. SUBATRA Vs. DIRECTOR PRIMARY EDUCATIONAL DEPARTMENT CHENNAI
|
July 14, 2022 |
B. SUBRAMANI Vs. KRISHNAMOORTHY
|
February 7, 2022 |
B. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, CHENNAI
|
July 6, 2022 |
B. THANGARAJ Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, WATER RESOURCE DEPARTMENT, GOVERNMENT OF TAMILNADU, CHENNAI
|
July 19, 2022 |
B. VASUDEVAN Vs. STATE
|
February 9, 2022 |
B. VEERAPPAN Vs. UNION OF INDIA
|
July 13, 2022 |
B.AMSA Vs. TAMILNADU STATE TRANSPORT CORPORATION
|
November 4, 2022 |
B.AMUDHA Vs. K.RAJENDRAN (DIED)
|
March 28, 2022 |
B.C.MOHANKUMAR Vs. SUPERINTENDENT OF CENTRAL GOODS & SERVICE TAX
|
June 16, 2022 |
B.C.WILSON VAJJIRAM Vs. NATIONAL MISSIONARY SOCIETY OF INDIA
|
September 14, 2022 |
B.DHARMARAJ Vs. STATE
|
August 8, 2022 |
B.GAUTHAM Vs. S.R.SATHYA
|
April 29, 2022 |
B.GOKILA Vs. R.MURUGESAN
|
December 12, 2022 |
B.GOKILA Vs. MURUGESAN.R
|
June 27, 2022 |
B.K. DRUVIKUMAR Vs. DISTRICT REVENUE OFFICER, COLLECTOR OFFICE
|
October 17, 2022 |
B.KARTHIK Vs. STATE BY THE INSPECTOR OF POLICE
|
July 8, 2022 |
B.MAHADEVAN Vs. K.VELMURUGAN
|
July 21, 2022 |
B.MANJULA Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
|
August 18, 2022 |
B.MAXIMUS Vs. STATE OF TAMIL NADU
|
April 12, 2022 |
B.NARASIMHAN Vs. STATE
|
August 17, 2022 |
B.PARAMESHWARI Vs. M.KARTHIKEYAN
|
September 23, 2022 |
B.RAJA Vs. STATE OF TAMIL NADU
|
June 20, 2022 |
B.RAJENDRAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT SECRETARIAT
|
July 13, 2022 |
B.S. BALASUBRAMANIAN Vs. B. RAMESH
|
January 11, 2022 |
B.SHANMUGAM Vs. STATE
|
April 26, 2022 |
B.SHANMUGAM Vs. KARTHIK DASARI
|
September 1, 2022 |
B.SHANTHA Vs. STATE
|
November 8, 2022 |
B.THIRUVETTAISAMI Vs. INSPECTOR OF POLICE, PEW
|
March 2, 2022 |
B.V. RAMESH Vs. RESERVE BANK OF INDIA
|
December 12, 2022 |
B.VANNIYARANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
September 2, 2022 |
B.VIJAY Vs. SECRETARY TO GOVERNMENT
|
September 28, 2022 |
BABLU Vs. STATE
|
August 29, 2022 |
BABLU Vs. STATE
|
June 30, 2022 |
BABU Vs. RAMEESABEEVI
|
August 18, 2022 |
BABY Vs. A. KANTHAPPAN JOINT SUB REGISTRAR NO.I
|
January 24, 2022 |
BACKIA LAKSHMI Vs. SUNMUGASUNDARAM
|
January 25, 2022 |
BACKIAMMAL Vs. C.VASANTHA
|
June 7, 2022 |
BAG POLY INTERNATIONAL PRIVATE LIMITED Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
May 6, 2022 |
BAGYALAKSHMI Vs. N. SARASWATHIAMMAL
|
February 2, 2022 |
BAHUJAN SAMAJ PARTY Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY (ELECTION) DEPARTMENT, GOVERNMENT OF TAMIL NADU SECRETARIAT, FORT. ST. GEORGE, CHENNAI
|
January 27, 2022 |
BAJAJ ALLIANZ GENERAL INS. CO. Vs. K.USHA RANI
|
April 13, 2022 |
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. DANAPAL
|
January 11, 2022 |
BAKKIYALAKSHMI Vs. RAMSUNDAR
|
December 6, 2022 |
BALA SAKEB SHINDE Vs. STATE OF TAMIL NADU
|
July 19, 2022 |
BALACHANDAR Vs. STATE
|
October 28, 2022 |
BALAJI Vs. STATE
|
June 14, 2022 |
BALAJI Vs. STATE
|
August 5, 2022 |
BALAJI Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE-CUM-DEPUTY
|
July 1, 2022 |
BALAJI Vs. STATE
|
June 23, 2022 |
BALAKRISHNAN.T Vs. UNION OF INDIA THROUGH JUNIOR INTELLIGENCE OFFICER
|
May 15, 2022 |
BALAMURUGAN Vs. STATE
|
February 15, 2022 |
BALAMURUGAN Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE
|
January 25, 2022 |
BALAMURUGAN Vs. REGIONAL DIRECTOR
|
July 29, 2022 |
BALAN Vs. STATE
|
February 28, 2022 |
BALARAMAN Vs. VASUDEVAN
|
January 4, 2022 |
BALASUBRAMANIAN Vs. VIJAYALAKSHMI
|
April 8, 2022 |
BALASUBRAMANIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
January 27, 2022 |
BALASUBRAMANIAN Vs. STATE
|
October 27, 2022 |
BALASUBRAMANIYAM Vs. PANEER SELVAM
|
February 7, 2022 |
BALU Vs. STATE
|
January 24, 2022 |
BALU Vs. STATE
|
April 7, 2022 |
BANU NAIDU Vs. STATE
|
February 9, 2022 |
BAPUJI MURUGESAN Vs. MYTHILI RAJAGOPALAN
|
June 21, 2022 |
BAR COUNCIL OF TAMILNADU Vs. V.K.SETHUKUMAR
|
August 22, 2022 |
BARINI Vs. STATE
|
October 6, 2022 |
BARMESWAR RAI Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE (CISF)
|
July 6, 2022 |
BASHA Vs. STATE
|
September 27, 2022 |
BASHEER AHMED Vs. STATE
|
March 15, 2022 |
BAVA BAHRUDEEN Vs. UNION OF INDIA
|
July 15, 2022 |
BAYSHORE RECORDS Vs. JAYA BALAJEE REAL MEDIA PRIVATE LIMITED
|
September 13, 2022 |
BEACH MINERAL SANDS CO. , PVT. , LTD. Vs. CENTRAL INFORMATION COMMISSION
|
July 19, 2022 |
BEENA SURESH Vs. PRADEEP KUMAR
|
October 12, 2022 |
BEENA VINOD Vs. SUNDARAM FINANCE LIMITED
|
June 10, 2022 |
BELL TOWER ENTERPRISES LLP Vs. STATE OF TAMIL NADU
|
September 12, 2022 |
BENNY Vs. MANO MESSAQUE
|
February 15, 2022 |
BENZE VACCATION CLUB Vs. MR. DYNSHAW FAREED ITALIA
|
December 22, 2022 |
BETHEL NAGAR RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
April 27, 2022 |
BHARAT HEAVY ELECTRICALS LTD. Vs. SUDHIR CRANES PVT. LTD.
|
January 4, 2022 |
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
|
January 4, 2022 |
BHARATH PETROLEUM CORPORATION LIMITED Vs. DISTRICT REVENUE OFFICER (STAMPS) DISTRICT COLLECTORS OFFICE
|
September 8, 2022 |
BHARATHI Vs. STATE
|
February 15, 2022 |
BHARATHI Vs. STATE
|
May 11, 2022 |
BHARATHI (A) JAYABHARATHI Vs. PERUMAL
|
April 18, 2022 |
BHARATHI RAJA Vs. STATE
|
July 8, 2022 |
BHARATHVARUN Vs. ASSISTANT PRIMARY EDUCATIONAL OFFICER
|
July 5, 2022 |
BHAVANI MUNICIPALITY Vs. V.S.R. ARTHANARISAMY
|
July 21, 2022 |
BHERARAM Vs. STATE
|
June 28, 2022 |
BHUVANA Vs. STATE
|
July 25, 2022 |
BIOCON LIMITED Vs. BASARASS BIOCON INDIA PRIVATE LIMITED
|
April 18, 2022 |
BOLLIENI DEVELOPERS LTD Vs. K.SAILENDRA KUMAR
|
December 9, 2022 |
BOSCO RAJ Vs. STATE OF TAMIL NADU
|
July 26, 2022 |
BRANCH MANAGER Vs. ABDUL SAMAD
|
March 14, 2022 |
BRANCH MANAGER SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. K.C.ARULMANI
|
July 7, 2022 |
BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE Vs. JEYASEKAR
|
December 23, 2022 |
BRANCH MANAGER, M/S.IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. PADMINI
|
June 13, 2022 |
BRANCH MANAGER, M/S.UNITED INDIA INSURANCE CO. LIMITED Vs. M.MANIMUTHU
|
September 21, 2022 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LIMITED Vs. JOTHI
|
October 14, 2022 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A.RABBIKABANU
|
April 18, 2022 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KALIYAMMAL
|
September 27, 2022 |
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD. Vs. ANGALAESWARI
|
January 7, 2022 |
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. M.APOORAVARAJ
|
November 14, 2022 |
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. THOMAS JOHN
|
April 19, 2022 |
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. CHANDRA
|
January 27, 2022 |
BRANCH MANAGER, SIDCO INDUSTRIAL ESTATE, CHENNAI Vs. SAKTHI ENTERPRISES,
|
January 21, 2022 |
BRANCH MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED Vs. PANDIMUTHU
|
April 27, 2022 |
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LIMITED Vs. KRISHNAVENI
|
April 29, 2022 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SARATHAMANI
|
August 1, 2022 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. PALANIAMMAL
|
April 13, 2022 |
BRANCH MANAGER,ROYAL SUNDARAM GENERAL INSURANCE COMPANY Vs. KRISHNAMURTHY
|
February 22, 2022 |
BRANDMIDAS HOSPITALITY & AVIATION SERVICES (P) LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
|
June 30, 2022 |
BRINDHA Vs. K.T.MUTHUKUMAR
|
December 13, 2022 |
BUJJIYAMMAL Vs. STATE OF TAMIL NADU
|
July 14, 2022 |
C. ANUSHYA Vs. STATE OF TAMIL NADU
|
September 8, 2022 |
C. ARUNACHALAM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. , CHENNAI
|
January 5, 2022 |
C. AVARANJIYAMMAL Vs. S. SELVARAJ
|
January 3, 2022 |
C. B. PANCHAKSHARA MUDALIAR Vs. VALLIAMMAL
|
July 15, 2022 |
C. BALASUBRAMANIAM Vs. NEYVELI LIGNITE CORPORATION
|
July 15, 2022 |
C. BALASUBRAMANIYAN Vs. DISTRICT COLLECTOR, SIVAGANGAI
|
July 1, 2022 |
C. CHAKKARAVARTHI Vs. STATE
|
October 12, 2022 |
C. DINESH Vs. STATE OF TAMIL NADU
|
January 5, 2022 |
C. GEORGE PRABHAKAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI
|
January 21, 2022 |
C. GURUSAMI Vs. NAGAJOTHI
|
November 10, 2022 |
C. HARATHI Vs. GOVERNMENT OF TAMIL NADU
|
July 7, 2022 |
C. JAGADEESAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, CHENNAI
|
July 15, 2022 |
C. JOSEPH VIJAY Vs. ASSISTANT COMMISSIONER
|
July 15, 2022 |
C. LAKSHMI PRIYA Vs. CHIEF EDUCATIONAL OFFICER, CUDDALORE
|
October 18, 2022 |
C. LOKDEEP Vs. K. VEDANAYAGAM
|
August 5, 2022 |
C. MOTHICHAND Vs. STATE OF TAMIL NADU
|
March 2, 2022 |
C. MUNIAMMAL Vs. DISTRICT COLLECTOR
|
November 15, 2022 |
C. PARANDHAMAN Vs. DIRECTOR GENERAL, CRPF, CGO COMPLEX, LODHI ROAD, NEW DELHI
|
October 28, 2022 |
C. PRAKASH PROPRIETOR Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED, MUMBAI
|
September 6, 2022 |
C. PREETHI Vs. STATE OF TAMIL NADU
|
October 28, 2022 |
C. R. N. BALAKRISHNAN Vs. C. R. N. PALANISAMY
|
November 9, 2022 |
C. RAGHURAMAN Vs. STATE
|
January 27, 2022 |
C. RAVICHANDRAN Vs. SUBBULAKSHMI
|
February 14, 2022 |
C. SELVAM Vs. STATE
|
September 6, 2022 |
C. SELVAMANI Vs. STATE OF TAMIL NADU
|
September 8, 2022 |
C. SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE, TAMILNADU
|
December 1, 2022 |
C. SHAMILAKUMARI Vs. P. CHANDRASEKAR
|
May 19, 2022 |
C. SHRIJITH Vs. DEPUTY COMMISSIONER OF CUSTOMS PROSECUTION UNIT
|
July 13, 2022 |
C. SRIKUMAR Vs. UNION OF INDIA
|
July 13, 2022 |
C.BALU Vs. N.SARAVANAN
|
September 16, 2022 |
C.ELUMALAI Vs. STATE
|
October 10, 2022 |
C.H.NAGAPOOSHANARAO Vs. STATE
|
June 20, 2022 |
C.INDERNATH Vs. STATE OF TAMIL NADU
|
June 24, 2022 |
C.JAYANTHI Vs. M.SARAVANAN
|
August 17, 2022 |
C.JOSEPH VIJAY Vs. STATE OF TAMIL NADU
|
January 25, 2022 |
C.KANAGARAJ Vs. LICENSING AUTHORITY, PUTHUR MAIN ROAD
|
April 12, 2022 |
C.KAYALVIZHI Vs. R.SUGUMAR
|
February 23, 2022 |
C.MANIKANDAN Vs. STATE
|
December 9, 2022 |
C.MUTHAIYA Vs. DEPUTY SUPERINTENDENT OF POLICE PERAIYUR
|
February 23, 2022 |
C.MUTHU Vs. MANAGING DIRECTOR
|
June 1, 2022 |
C.NAGARAJAN Vs. J.J.TRADERS
|
January 3, 2022 |
C.NARMADA Vs. STATE
|
November 9, 2022 |
C.RADHAKRISHNAN Vs. STATE
|
September 23, 2022 |
C.RAJASEKARAN Vs. S.PADMAVATHI
|
January 31, 2022 |
C.RAMALINGAM Vs. CENTRAL BANK OF INDIA
|
November 7, 2022 |
C.SELVAN Vs. P.C.RAMASAMY
|
April 5, 2022 |
C.SHALINI Vs. STATE OF TAMIL NADU
|
September 27, 2022 |
C.SIGAMANI Vs. UNION OF INDIA
|
November 28, 2022 |
C.SIVAKUMAR Vs. A.SRIVIDHYA
|
July 5, 2022 |
C.SOMAN Vs. SECRETARY, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
July 4, 2022 |
C.SUBBARAYAN Vs. DIRECTOR OF RURAL DEVELOPMENT
|
June 9, 2022 |
C.SUMATHI Vs. COMPETENT AUTHORITY, DISTRICT REVENUE OFFICER
|
April 25, 2022 |
C.SUNDARAM Vs. STATE
|
May 27, 2022 |
C.VEMBU Vs. STATE
|
May 11, 2022 |
C.WILBERT Vs. MANAGEMENT OF INDIAN INSTITUTE OF TECHNOLOGY
|
July 18, 2022 |
CANNOU PARIMALA RANI Vs. ILAMATHY
|
March 30, 2022 |
CARENOW MEDICAL PVT.LTD. Vs. STATE
|
July 25, 2022 |
CEHANNI VAZH KADAMPUR INDU NADAR Vs. T.N.S.LAKSHMI
|
March 31, 2022 |
CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. R. THENDRAL
|
June 27, 2022 |
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. K.RAJENDRA KUMAR
|
July 1, 2022 |
CHANDRA Vs. BRANCH MANAGER, REPCO BANK
|
July 7, 2022 |
CHANDRA Vs. STATE
|
December 20, 2022 |
CHANDRA DAVID Vs. STATE
|
March 14, 2022 |
CHANDRAMOHAN Vs. STATE
|
March 14, 2022 |
CHANDRASEGARAM VIJAYASUNDARAM Vs. O/O. PRINCIPAL COMMISSIONER
|
June 8, 2022 |
CHANDRASEKAR Vs. S.RAJENDRAN
|
October 19, 2022 |
CHANDRASEKAR Vs. C.PUSSHPARAJ
|
February 3, 2022 |
CHARU K. BAGADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
|
June 27, 2022 |
CHELLAPPA IYER Vs. STATE OF TAMIL NADU
|
June 27, 2022 |
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. TECTON ENGINEERING AND CONSTRUCTIONS LLC
|
November 10, 2022 |
CHIEF ENGINEER/METROPOLITAN TRANSPORT PROJECT Vs. PROGRESSIVE-ALIENS (JV)
|
March 8, 2022 |
CHIEF EXECUTIVE OFFICER OFFICE OF CANTONMENT BOARD WELLINGTON CANTT Vs. GHARPURE ENGINEERING AND CONSTRUCTIONS PRIVATE LIMITED
|
September 12, 2022 |
CHIEF MANAGER Vs. A. SUBRAMANIAN
|
November 18, 2022 |
CHILAMBUSELVI Vs. G. P. R. POWER SOLUTION (P) LTD.
|
July 7, 2022 |
CHINNA ANANDHAN (DIED) Vs. ANANDAN
|
January 19, 2022 |
CHINNADURAI Vs. STATE
|
October 17, 2022 |
CHINNADURAI Vs. STATE
|
November 11, 2022 |
CHINNASAMI Vs. DHANASEKARAN
|
April 18, 2022 |
CHINNASAMY Vs. STATE
|
November 7, 2022 |
CHINNU Vs. STATE, REP. BY THE INSPECTOR OF POLICE
|
November 1, 2022 |
CHINNUSAMY Vs. S.THANGAMMAL
|
March 3, 2022 |
CHIRISTHURAJ Vs. STATE
|
July 25, 2022 |
CHITHAMBARAM Vs. STATE
|
February 22, 2022 |
CHITHRA LAKSHMANAN Vs. STATE OF TAMIL NADU
|
October 26, 2022 |
CHITRA Vs. STATE
|
February 28, 2022 |
CHOCKALINGAM Vs. MERCY AMMAL
|
January 24, 2022 |
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. NATRAJ CONSTRUCTION CO
|
February 22, 2022 |
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. HARKHABHAI AMARSHIBHAI VAGHADIYA
|
February 16, 2022 |
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD. Vs. NAVRANG ROADLINES PRIVATE LIMITED
|
December 1, 2022 |
CHOLAMANDALAM MS GENERAL INS. CO. Vs. S.SUJATHA
|
April 26, 2022 |
CHOLAMANDALAM MS GENERAL INS. CO. Vs. T.GANESAN
|
April 20, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE CO Vs. KUMUDHAVALLI
|
November 16, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LIMITED Vs. DIRECTOR GENERAL OF POLICE
|
April 18, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SANGEETHA
|
July 28, 2022 |
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. SECRETARY TO GOVERNMENT
|
December 2, 2022 |
CIPLA LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED
|
June 7, 2022 |
CITU NLC LABOUR AND STAFF UNION Vs. GOVERNMENT OF INDIA
|
April 18, 2022 |
CLAIMS MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO Vs. SUGHI
|
November 18, 2022 |
COMMISSIONER Vs. S.MANI
|
February 16, 2022 |
COMMISSIONER METTUR MUNICIPALITY METTUR DAM Vs. METTUR SPINNING MILLS LIMITED
|
June 7, 2022 |
COMMISSIONER OF INCOME TAX Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
|
June 9, 2022 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. MAC PUBLIC CHARITABLE TRUST
|
October 31, 2022 |
COMMISSIONER, GREATER CHENNAI CITY MUNICIPAL CORPORATION Vs. J. K. BALAJI
|
July 18, 2022 |
COMMISSIONER, H. R. & C. E. ADMN. DEPARTMENT Vs. N. D. ARULMIGUDHAR
|
December 2, 2022 |
COMMISSIONER, HINDU RELIGIOUS & CHARITABLE Vs. U. JAGADEESAN
|
July 14, 2022 |
CONCRETE PRODUCTS & CONSTRUCTION COMPANY Vs. SOUTHERN RAILWAYS
|
November 29, 2022 |
CONSTANCE RANI Vs. KRISHNARAJ @ NATARAJAN (DIED)
|
January 5, 2022 |
COSMOPOLITAN CLUB Vs. GOVERNMENT OF TAMIL NADU
|
August 11, 2022 |
CREDENCE LOGISTICS LTD. Vs. MINTECH INC.
|
November 11, 2022 |
CREST HOSPITALITY (COMPANY) (PALM JUMEIRA) Vs. FOOD SAFETY OFFICER, CHENNAI
|
July 15, 2022 |
CSCO LLC A LIMITED LIABILITY COMPANY Vs. LAKSHMI SARASWATHI SPINTEX LIMITED
|
January 28, 2022 |
D. ANBALAGAN Vs. STATE OF TAMIL NADU
|
July 13, 2022 |
D. BALASUBRAMANIAN Vs. COMMISSIONER
|
March 4, 2022 |
D. BALASUBRAMANIAN Vs. COMMISSIONER, SALEM
|
July 18, 2022 |
D. CHANDRA Vs. TAHSILDAR
|
June 9, 2022 |
D. CHIRANJEEVULUR Vs. COMMISSIONER OF POLICE, CHENNAI
|
February 21, 2022 |
D. DURA SUGUMAR Vs. GOVERNMENT OF TAMIL NADU
|
July 19, 2022 |
D. EGAMBARAM Vs. PRESIDING OFFICER, LABOUR COURT
|
October 31, 2022 |
D. GNANAMMAL Vs. STATE OF TAMIL NADU
|
April 6, 2022 |
D. JAMES PETER Vs. NITIN V. PATEL
|
July 20, 2022 |
D. JOTHI Vs. VENGEESWARAR ALAGAR PERUMAL & NAGATHAMMAN KOIL DEVASTHANAM
|
July 7, 2022 |
D. KESAVAMOORTHY Vs. STATE
|
April 1, 2022 |
D. LAKSHMANAN Vs. SETTLEMENT OFFICER SURVEY HOUSE, CHENNAI
|
July 6, 2022 |
D. MANICKAM Vs. GOVERNMENT OF TAMIL NADU
|
December 2, 2022 |
D. NANDAKUMAR Vs. STATE OF TAMIL NADU
|
November 29, 2022 |
D. PARTHEEPAN Vs. STATE
|
November 3, 2022 |
D. RAJENDRAN Vs. PRESIDING OFFICER
|
October 11, 2022 |
D. RAVI KRISHNAN Vs. STATE OF TAMIL NADU
|
December 1, 2022 |
D. S. RAJESWAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK
|
September 9, 2022 |
D. SABARINATH Vs. M. SOUNDARARAJAN
|
January 27, 2022 |
D. SANTHAMANI Vs. S. VIJAYANANDAN
|
February 14, 2022 |
D. SASIKALA Vs. A. LOGESH
|
December 21, 2022 |
D. SEKAR Vs. DISTRICT COLLECTOR, SALEM
|
July 4, 2022 |
D. SOUNDAR RAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, CHENNAI
|
July 12, 2022 |
D. THIRUVENGADAM Vs. THIRUVANNAMALAI KUNDRAKUDI ATHEENAM,
|
February 23, 2022 |
D. VELMURUGAN Vs. CHAIRMAN, CHENNAI
|
July 15, 2022 |
D. VENKATESH Vs. STATE OF TAMIL NADU
|
July 20, 2022 |
D.ANANDAKUMAR Vs. D.SELVAKUMAR
|
March 16, 2022 |
D.ANBAZHAGAN Vs. TAMIL NADU ELECTRICITY AND DISTRIBUTION CORPORATION
|
November 9, 2022 |
D.KALAIYARASAN Vs. STATE
|
August 2, 2022 |
D.LOKESWARI Vs. STATE OF TAMIL NADU
|
July 26, 2022 |
D.MUKESH Vs. STATE
|
October 11, 2022 |
D.PALANI Vs. CENTRE OF CHILDRENS FILM EDUCATION
|
October 27, 2022 |
D.PONNIYEN SELVAN Vs. INSPECTOR OF POLICE
|
April 1, 2022 |
D.RAMASAMY Vs. DHANALAKSHMI
|
October 18, 2022 |
D.S. RADHIKA Vs. STATE
|
March 14, 2022 |
D.SACHIDHANANDAM Vs. REGISTRAR/INSPECTOR GENERAL OF REGISTRATION
|
April 6, 2022 |
D.SARATH KUMAR Vs. STATE
|
June 28, 2022 |
D.SELVAMANI Vs. STATE
|
July 22, 2022 |
D.SENTHAMARAI Vs. TAMIL NADU STATE ELECTION COMMISSION
|
February 4, 2022 |
D.SHANMUGAM Vs. STATE
|
October 6, 2022 |
D.SURESH Vs. COMMISSIONER, HINDU RELIGIOUS & ENDOWMENTS DEPARTMENT
|
December 13, 2022 |
D.T.RAJKAPOOR SAH Vs. KAMAKSHI BAI
|
November 30, 2022 |
D.V.VANITHA Vs. S.L.VEZHAVENDHAN
|
February 23, 2022 |
D.VAMSEEDHAR REDDY Vs. INSPECTOR OF POLICE
|
April 25, 2022 |
DADHA PHARMA (P) LTD. Vs. INCOME TAX OFFICER, COMPANY CIRCLE 1(4), CHENNAI
|
January 27, 2022 |
DAIMLER FINANCIAL SERVICES INDIA PRIVATE LIMITED Vs. JENSON MATHEW
|
April 13, 2022 |
DAKSHIN BHARAT GATEWAY TERMINAL PRIVATE LIMITED Vs. V.O. CHIDAMBARANAR PORT TRUST
|
February 22, 2022 |
DAMAYANTHI Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 9, 2022 |
DAMODHARAN Vs. STATE OF TAMIL NADU
|
September 16, 2022 |
DANUSH ARUL Vs. STATE
|
June 28, 2022 |
DARVIN BOSCO @ TERVIN BOSCO Vs. STATE
|
May 6, 2022 |
DASARATHAN Vs. P. S. GNANADOSS
|
January 3, 2022 |
DAYANITHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION(VILLUPURAM) LIMITED
|
June 30, 2022 |
DEEPA Vs. SECRETARY TO GOVERNMENT
|
February 23, 2022 |
DEEPAK Vs. STATE
|
November 3, 2022 |
DEEPAKUMAR Vs. STATE
|
April 21, 2022 |
DEEPAM CINEMA Vs. A.DHARMARAJ
|
March 15, 2022 |
DEEPAN Vs. STATE
|
September 12, 2022 |
DEEPIKA Vs. STATE
|
September 26, 2022 |
DEIVAKANI Vs. STATE
|
November 9, 2022 |
DEIVASIGAMANY Vs. RAJESWARI
|
January 11, 2022 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAINT GOBAIN INDIA PRIVATE LIMITED
|
March 31, 2022 |
DEPUTY COMMISSIONER OF POLICE Vs. M. SELLAMUTHU
|
June 8, 2022 |
DEPUTY GENERAL MANAGER (B&O) Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 19, 2022 |
DEPUTY GENERAL MANAGER (MM) BHARATH SANCHAR NIGAM LIMITED Vs. MIDAS COMMUNICATION TECHNOLOGIES (P) LIMITED
|
December 14, 2022 |
DEPUTY SUPERINTENDENT OF POLICE Vs. DEPUTY DIRECTOR UNIQUE IDENTIFICATION AUTHORITY OF INDIA (UIDAI)
|
April 21, 2022 |
DEVA Vs. STATE
|
November 7, 2022 |
DEVA JAYA THANGA THAMBI Vs. DEPUTY REGISTRAR OF COMPANIES, TAMIL NADU
|
January 4, 2022 |
DEVANESAN Vs. STATE
|
January 5, 2022 |
DEVARAJ Vs. STATE
|
September 15, 2022 |
DEVARAJ Vs. STATE REP. BY SUB-INSPECTOR OF POLICE
|
April 12, 2022 |
DEVATHAL Vs. PERIASAMY
|
February 8, 2022 |
DEVIPRIYA VASSOUDEVANE Vs. STATE
|
September 8, 2022 |
DEVISIONAL MANAGER, RELIANCE GENERAL INS. CO. LTD. Vs. INBAVALLI
|
July 15, 2022 |
DHAKSHNAMOORTHY Vs. STATE
|
October 10, 2022 |
DHAMAYANTHI RAJKUMAR Vs. STATE REP., BY INSPECTOR OF POLICE
|
July 5, 2022 |
DHANALAKSHMI Vs. RAJ KUMAR
|
December 8, 2022 |
DHANANCHEZHIYAN Vs. STATE
|
July 6, 2022 |
DHANAPANI Vs. STATE
|
August 17, 2022 |
DHANASEKARAN Vs. INSPECTOR OF POLICE
|
December 6, 2022 |
DHANRAJ N. KOCHAR Vs. N.R. VATCHALA
|
August 16, 2022 |
DHANUSH Vs. STATE
|
June 15, 2022 |
DHANUSH Vs. STATE
|
January 3, 2022 |
DHARANI SUGAR MILLS, UNIT-II Vs. FARMER PROGRESSIVE SANGAM
|
October 19, 2022 |
DHARMA Vs. STATE
|
December 28, 2022 |
DHARMA PHARMACY PVT. LTD. Vs. STATE OF TAMIL NADU
|
August 12, 2022 |
DHARMARAJ Vs. STATE
|
October 10, 2022 |
DHARMENDARAKUMAR Vs. STATE
|
October 28, 2022 |
DHARMENDRA Vs. STATE
|
August 22, 2022 |
DHIVAKAR Vs. STATE
|
November 29, 2022 |
DHIVAKAR Vs. STATE
|
October 10, 2022 |
DHIVYA Vs. STATE OF TAMIL NADU
|
September 21, 2022 |
DIG BIJAY SWAIN Vs. STATE
|
August 16, 2022 |
DILIP KUMA Vs. STATE
|
October 20, 2022 |
DILLI BABU Vs. ARUMUGAM
|
January 28, 2022 |
DIMOTHI Vs. STATE
|
September 22, 2022 |
DINESH Vs. STATE
|
June 28, 2022 |
DINESH Vs. STATE
|
May 18, 2022 |
DINESH KUMAR Vs. STATE
|
November 7, 2022 |
DINU K.VIJAYAN Vs. STATE
|
August 30, 2022 |
DIRECTOR Vs. T.VIJI
|
April 25, 2022 |
DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES Vs. SUDHA HOSPITALS
|
August 5, 2022 |
DIRECTOR OF MEDICAL AND RURAL HEALTH, CHENNAI Vs. RAMA PRASAD MULTISPECIALITY HOSPITAL
|
September 7, 2022 |
DIRECTOR, HINDUSTAN INSTITUTE OF ENGINEERING & TECHNOLOGY Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, CHENNAI
|
January 27, 2022 |
DISHNET WIRELESS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
|
June 17, 2022 |
DISTRICT COLLECTOR Vs. DISTRICT COLLECTOR
|
July 8, 2022 |
DISTRICT COLLECTOR Vs. R.VETRI
|
August 4, 2022 |
DISTRICT COLLECTOR COLLECTORATE, KANCHEEPURAM Vs. S.GUHAN
|
June 13, 2022 |
DIVAKARAN MOORKATH Vs. D. MANUEL
|
January 20, 2022 |
DIVISIONAL MANAGER Vs. SOUTH MUMBAI DISTRICT CONSUMER
|
December 20, 2022 |
DIVISIONAL MANAGER Vs. A.C.JAGADEESANN
|
March 4, 2022 |
DIVISIONAL MANAGER Vs. P.JAGAJOTHI
|
June 28, 2022 |
DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VELAYUTHAM
|
June 8, 2022 |
DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. CHINNA MURUGAN
|
January 6, 2022 |
DIVISIONAL MANAGER, M/S. UNITED INDIA INSURANCE CO. LIMITED Vs. MANIMEGALAI
|
June 22, 2022 |
DIVISIONAL MANAGER, MS.NATIONAL INSURANCE CO. LIMITED Vs. A.KUMARAN
|
July 15, 2022 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LIMITED GOA Vs. P.VIJAYA
|
August 22, 2022 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LIMITED Vs. M.SANJAI PRABHAKARAN
|
August 24, 2022 |
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KEERTHIRAJA
|
January 11, 2022 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAKUNTHALA
|
September 19, 2022 |
DIVYA Vs. ARUN
|
December 6, 2022 |
DIVYA DARSHINI Vs. SAKTHIVELAVAN
|
December 8, 2022 |
DNYANRAJ DILIP KSHIRSAGAR Vs. NISSAN RENAULT FINANCIAL SERVICES INDIA PVT. LTD.
|
March 15, 2022 |
DODSAL ENTERPRISES PRIVATE LIMITED Vs. SAMPATH KUMAR
|
October 12, 2022 |
DR. ESTHER, MBBS Vs. STATE OF TAMIL NADU
|
March 15, 2022 |
DR. K.A. SHAMUGASUNDARAM Vs. DEPUTY REGISTRAR (ADMN)
|
August 24, 2022 |
DR.ELIZABETH RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 2, 2022 |
DR.G.SELVARAJAN Vs. DR.M.S.SANTHOSH
|
July 4, 2022 |
DR.LAKSHMI Vs. STATE
|
July 29, 2022 |
DR.M.SUDHEER Vs. M.KAMARAJ
|
October 20, 2022 |
DR.MGR EDUCATIONAL & RESEARCH INSTITUTE Vs. UNION OF INDIA
|
August 18, 2022 |
DR.P.VIJAYAN Vs. UNION OF INDIA
|
April 1, 2022 |
DR.PRAFULLA Vs. SAJEEBAI BALAKRISHNAN
|
April 29, 2022 |
DR.R.RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER OF POLICE
|
August 18, 2022 |
DR.RAJIV VERGHESE Vs. ROSY CHAKKRAMMAKKIL FRANCIS
|
December 1, 2022 |
DR.S.SELVAKUMARI Vs. GOVERNMENT OF TAMIL NADU
|
June 6, 2022 |
DURAI Vs. INSPECTOR OF POLICE
|
February 18, 2022 |
DURAIRAJ Vs. STATE
|
January 21, 2022 |
DURAISAMY Vs. STATE
|
February 1, 2022 |
DURAISAMY Vs. DISTRICT COLLECTOR, SALEM
|
February 11, 2022 |
DURAISAMY Vs. STATE
|
January 3, 2022 |
DURAISAMY AND COMPANY MADURAI Vs. R. PIYARILAL AND COMPANY, PVT. LTD,
|
June 17, 2022 |
DURGAI LAKSHMI KALYANA Vs. IDOLS OF ARULMIGU SIDDHI
|
December 14, 2022 |
DURKAIRAJ Vs. SUB DIVISIONAL MAGISTRATE CUM
|
April 22, 2022 |
DVARA SOLUTIONS PRIVATE LIMITED Vs. CHAIRPERSON, MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL, CHENNAI/ INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
|
October 12, 2022 |
E. DHAMODHARAN Vs. C. NARAYANAN
|
December 23, 2022 |
E. ELANCHEZHIYAN Vs. DIRECTOR GENERAL OF POLICE
|
July 8, 2022 |
E. KATHAVARAYAN Vs. SUPERINTENDENT OF POLICE
|
August 29, 2022 |
E. MANIKANDAN Vs. DISTRICT COLLECTOR
|
January 12, 2022 |
E. PALANI Vs. PRINCIPAL SECRETARY
|
January 19, 2022 |
E. RANGACHARI Vs. STATE OF TAMIL NADU
|
October 31, 2022 |
E. SAKTHI Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, INDUSTRIES SIPCOT (LAND ACQUISITION) DEPARTMENT
|
July 14, 2022 |
E. SAROJA Vs. R. NAGARAJAN
|
December 23, 2022 |
E. VEERAMANI Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
|
February 8, 2022 |
E.ANANDAN Vs. K.KARUNANITHI
|
November 15, 2022 |
E.ARUL JOTHI SANKAR AYENA GOUNDER Vs. PRADEEPA KRISHNA INDUSTRIES (P) LTD.
|
March 8, 2022 |
E.AYYAPPAN Vs. STATE OF TAMIL NADU
|
March 14, 2022 |
E.CHITRA Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 14, 2022 |
E.DHAVAMANI Vs. G.SANKARABUSHANAM
|
September 28, 2022 |
E.GNANASEKAR Vs. COMMISSIONER AND SPECIAL OFFICER
|
January 7, 2022 |
E.LAKSHMANAN Vs. STATE
|
July 18, 2022 |
E.MANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIV-I) LIMITED
|
January 27, 2022 |
E.NAVEENKUMAR Vs. STATE
|
August 16, 2022 |
E.RAJESHWARI Vs. T.VASANTHAKUMAR
|
November 3, 2022 |
E.S.SIKKANDAR Vs. A.SYED MOHIDEEN
|
February 24, 2022 |
E.SESHAN Vs. UNION OF INDIA
|
June 29, 2022 |
E.VIJAYALAKSHMI Vs. INSPECTOR OF POLICE
|
August 23, 2022 |
EAST COAST CONSTRUCTION & INDUSTRIES LTD Vs. TAMIL NADU ELECTRICITY BOARD, CHENNAI
|
January 3, 2022 |
EDAC ENGINEERING LIMITED Vs. SUNRISE INDUSTRIES (INDIA) LIMITED
|
March 9, 2022 |
EDAPPADI K. PALANISWAMY Vs. REVENUE DIVISIONAL OFFICER
|
July 20, 2022 |
EDAPPADI K.PALANISAMY Vs. VA.PUGAZHENDI
|
March 31, 2022 |
EDITHI THOMPSON Vs. STATE OF TAMIL NADU
|
November 28, 2022 |
EDUCATION PROMOTION SOCIETY FOR INDIA Vs. UNION OF INDIA
|
September 9, 2022 |
EDWARD AMALA JULIAN Vs. STATE
|
May 11, 2022 |
ELANTHAN Vs. STATE
|
June 27, 2022 |
ELMECH EQUIPMENT COMPANY Vs. COMMISSIONER
|
November 29, 2022 |
EMPIRE TRADERS Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, TUTICORIN
|
February 1, 2022 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. TAMIL NADU JAIBHARATH MILLS LIMITED
|
January 6, 2022 |
ER. J. MURUGESUN, B. E. Vs. SECRETARY TO GOVERNMENT
|
December 2, 2022 |
ESAKKITHAI Vs. EISON NOWER
|
May 6, 2022 |
ESWAR Vs. STATE
|
November 23, 2022 |
EXCEL COLLEGE OF PHARMACY Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
|
February 1, 2022 |
EXCEL, A PARTNERSHIP FIRM Vs. REGISTRAR, DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI
|
July 28, 2022 |
EZHILARASI Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT, THOOTHUKUDI
|
December 2, 2022 |
F.MOHAMED SALAM Vs. MOHAMMED SYED UMMA
|
March 7, 2022 |
FASHION GATE INTERNATIONAL BY ITS PARTNER DHARMALINGAM Vs. K. CHIDAMBARAM
|
September 8, 2022 |
FATHIMA BEEVI Vs. HAJA KAMALUDEEN
|
February 15, 2022 |
FATIMA FARIDUNNISA Vs. M.O.H. IQBAL
|
March 1, 2022 |
FELICIOUS FRESH FRUITS PRIVATE LIMITED Vs. MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD.
|
April 26, 2022 |
FENNER (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 8, 2022 |
FIRST POST Vs. R. VIJAYAMBAL
|
January 12, 2022 |
FIVE STAR FILMS PVT. LTD. Vs. THENANDAL FILMS
|
June 8, 2022 |
FR.P.GEORGE PONNAIAH Vs. INSPECTOR OF POLICE
|
January 7, 2022 |
FR.SAVARIAPPAN Vs. INSPECTOR OF POLICE
|
November 25, 2022 |
FREEELECTIVE NETWORK PRIVATE LIMITED Vs. MATRIMONY. COM. LIMITED
|
July 14, 2022 |
FRIENDS BROTHERS ENTERPRISES PVT. LTD., Vs. STATE
|
June 10, 2022 |
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. BABY
|
April 25, 2022 |
FUTURE GENERALI INDIA INSURANCE CO. LTD Vs. MANIVANNAN
|
June 15, 2022 |
FUTURE MANAGEMENT & CONSULTANCY PVT LTD. Vs. LANCOR HOLDINGS LIMITED
|
November 11, 2022 |
G. ANBUKILI Vs. CHIEF MANAGER, INDIAN OVERSEAS BANK, CHENNAI
|
January 28, 2022 |
G. ARUN PRASANNA Vs. ELANGO
|
January 25, 2022 |
G. BABU Vs. DISTRICT COLLECTOR
|
January 4, 2022 |
G. BHAVANI Vs. GOVERNMENT OF TAMIL NADU
|
July 19, 2022 |
G. CHAKRAPANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
January 10, 2022 |
G. DEEPA Vs. GENERAL MANAGER, ICICI BANK LTD
|
November 16, 2022 |
G. ELANGO Vs. STATE
|
June 28, 2022 |
G. GEETHA Vs. STATE OF TAMIL NADU
|
February 14, 2022 |
G. GOWRI Vs. N. RUPLA
|
February 9, 2022 |
G. INDURANI Vs. CHIEF EDUCATIONAL OFFICER, THOOTHUKUDI
|
September 2, 2022 |
G. JAYALAKSHMI Vs. SECRETARY TO GOVERNMENT
|
January 3, 2022 |
G. KALAISELVAN Vs. REGISTRAR OF COMPANY, CHENNAI
|
November 9, 2022 |
G. KARUNAMURTHY Vs. STATE OF TAMIL NADU
|
August 25, 2022 |
G. KEERTHANA Vs. P. ARUNKUMAR
|
December 8, 2022 |
G. MANIKANDAN Vs. STATE
|
October 13, 2022 |
G. MANORANJITHAM Vs. GOVERNMENT OF TAMIL NADU
|
July 13, 2022 |
G. NAGARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 9, 2022 |
G. PARAMESWARI Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT
|
January 3, 2022 |
G. RAGAVENDRAN Vs. U. INDRA
|
May 6, 2022 |
G. RAGHUPATHI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF INDIA, NEW DELHI
|
February 18, 2022 |
G. RAJA Vs. COMMISSIONER OF POLICE
|
November 10, 2022 |
G. RAJA Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
September 5, 2022 |
G. RAJENDRAN Vs. SUB INSPECTOR OF POLICE
|
November 11, 2022 |
G. RAMAN Vs. DISTRICT COLLECTOR, KALLAKURICHI
|
January 27, 2022 |
G. RAMESH Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 3, 2022 |
G. RAMESH Vs. G. RAVICHANDRAN
|
January 5, 2022 |
G. REVATHI Vs. P. K. GANESHWAR
|
October 27, 2022 |
G. S. THIRUGNANASAMBANTHAN Vs. STATE OF TAMIL NADU
|
July 20, 2022 |
G. SARANYA Vs. GANESH MOORTHY
|
December 6, 2022 |
G. SARAVANAN Vs. R. K. GANAPATHY CHETTIAR
|
June 27, 2022 |
G. SELVARAJ Vs. STATE OF TAMIL NADU
|
October 12, 2022 |
G. SELVARAJAN Vs. M.S SANTHOSH
|
April 18, 2022 |
G. SELVI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
April 20, 2022 |
G. SENDRAYAN Vs. SECRETARY TO GOVERNMENT
|
July 1, 2022 |
G. SENTHIL KUMAR Vs. G. MURALI
|
January 4, 2022 |
G. SIVARAJABOOPATHI Vs. STATE
|
January 21, 2022 |
G. SUJITHA Vs. S.MOHAN KUMAR
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December 9, 2022 |
G. THANGAVEL Vs. GOVERNMENT OF TAMIL NADU
|
December 1, 2022 |
G. THANICKACHALAM Vs. R. JAYASANKAR
|
January 3, 2022 |
G. THENMOZHI SUGUNA Vs. D.KUMARESAN
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July 5, 2022 |
G. THULASI MONI Vs. REGIONAL PASSPORT OFFICER
|
October 18, 2022 |
G. V. MUTHUKUMAR Vs. AKILANDESWARI
|
January 25, 2022 |
G. VENKATESH Vs. CHAIRMAN AND MANAGING DIRECTOR
|
January 5, 2022 |
G.ANTHONY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 7, 2022 |
G.AROCKIYA DOSS Vs. S.SYED IBRAHIM
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March 31, 2022 |
G.BANUMITHRA Vs. T.SANTHAKUMAR
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December 22, 2022 |
G.BOOPALAN Vs. STATE
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June 30, 2022 |
G.CHINNATHAMBI Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES
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October 19, 2022 |
G.DEIVANAI Vs. DISTRICT COLLECTOR
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September 29, 2022 |
G.ELANGO Vs. INSPECTOR OF POLICE
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June 24, 2022 |
G.GEETHA Vs. GOVERNMENT OF TAMIL NADU
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June 6, 2022 |
G.GOWTHAM Vs. STATE
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August 29, 2022 |
G.K.INTERNATIONAL Vs. PRINCIPAL COMMISSIONER OF CUSTOMS PREVENTIVE COMMISSIONERATE
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June 16, 2022 |
G.KARTHICK Vs. STATE OF TAMIL NADU
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May 18, 2022 |
G.MAHAMOODUL HASAN Vs. DISTRICT COLLECTOR, CUDDALORE, CUDDALORE DISTRICT.
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July 13, 2022 |
G.MATHANASEELAN Vs. S.MUTHUSAMY
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November 4, 2022 |
G.NAGAIYAN Vs. K. PALANIVEL
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March 29, 2022 |
G.P.BHASKAR Vs. SUMATHI
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December 9, 2022 |
G.PRABHAKAR Vs. G.VENKATRAMAN
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November 2, 2022 |
G.PRABHAKARAN Vs. STATE
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June 23, 2022 |
G.PRABHU Vs. STATE
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October 11, 2022 |
G.PUSHPAM Vs. GOVERNMENT OF TAMIL NADU
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April 7, 2022 |
G.R. RAMYA Vs. STATE
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March 9, 2022 |
G.R.THIYAGASUNDARA MUDALIAR Vs. M.VANATHI
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March 15, 2022 |
G.RAGHAVAN Vs. LAND COMMISSIONER CHEPAUK
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July 20, 2022 |
G.RAJAVIGNESH Vs. STATE
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June 27, 2022 |
G.RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER
|
May 6, 2022 |
G.RAMYA GANDHI Vs. STATE
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April 28, 2022 |
G.RAVI Vs. G.SAROJA
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February 15, 2022 |
G.SENDRAYAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
May 14, 2022 |
G.THIRUMOORTHI Vs. STATE
|
June 1, 2022 |
G.THIRUMURUGAN Vs. UNION OF INDIA
|
March 28, 2022 |
G.THIRUMURUGAN Vs. UNION OF INDIA
|
March 4, 2022 |
G.THIRUMURUGAN Vs. STATE
|
January 12, 2022 |
G.VIKNESH Vs. STATE
|
December 15, 2022 |
GA DIGITAL WEB WORD PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
July 7, 2022 |
GAMATHY SATHISH Vs. STATE
|
December 15, 2022 |
GAMESA WIND TURBINES PRIVATE LIMITED Vs. GOVERNMENT OF TAMILNADU
|
September 19, 2022 |
GANAPATHY Vs. STATE
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April 19, 2022 |
GANDHI Vs. STATE
|
October 14, 2022 |
GANDHI Vs. STATE
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January 19, 2022 |
GANDHI Vs. STATE
|
February 9, 2022 |
GANDHIMATHI Vs. BALASUNDHARAM
|
January 11, 2022 |
GANESAN Vs. SUGANTHA KUNDALAM
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October 12, 2022 |
GANESAN Vs. V. MURUGAN
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January 7, 2022 |
GANESAN Vs. SHO, DISTRICT CRIME BRANCH
|
July 1, 2022 |
GANESAN Vs. STATE
|
April 28, 2022 |
GANESAN Vs. INSPECTOR OF POLICE
|
October 20, 2022 |
GANESH BABU Vs. STATE OF TAMIL NADU
|
July 19, 2022 |
GANGAMMA Vs. R.BRINDADEVI
|
March 9, 2022 |
GANGES INTERNATIONAL PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF GST & CENTRAL EXCISE
|
February 22, 2022 |
GANPAT Vs. STATE
|
October 20, 2022 |
GEETHA Vs. STATE
|
November 14, 2022 |
GEETHA Vs. SUNDARAMOHAN
|
August 29, 2022 |
GENERAL MANAGER Vs. APPELLATE AUTHORITY
|
April 26, 2022 |
GENERAL MANAGER Vs. AYYAKANNU (DIED)
|
May 13, 2022 |
GENERAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAKILA
|
June 9, 2022 |
GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. URC CONSTRUCTION (P) LTD.
|
November 15, 2022 |
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR, D. M. S. COMPOUND, CHENNAI
|
January 24, 2022 |
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION NAGERCOIL LIMITED Vs. RAJENDRAKUMAR
|
August 23, 2022 |
GENERAL SECRETARY, MADRAS REFINERIES WORKERS UNION Vs. MADRAS REFINERIES LIMITED INDCO SERVE SOCIETY LIMITED
|
December 15, 2022 |
GEORGE DIAZ Vs. STATE
|
January 11, 2022 |
GHARPURE ENGG Vs. ASSISTANT COMMISSIONER (ST)
|
July 19, 2022 |
GIRI PRASAD Vs. STATE
|
November 10, 2022 |
GLENCO DISTILLERIES PVT. LTD. Vs. UNION OF INDIA
|
December 28, 2022 |
GLOVIS INDIA PVT. LTD Vs. EXPRESS GLOBAL LOGISTICS PVT. LTD
|
April 18, 2022 |
GNANALOUSSANY VALMY Vs. REGISTRAR OF MARRIAGES DISTRICT REGISTRAR
|
January 24, 2022 |
GNANAMBAL Vs. M.V.NAGARAJAN
|
October 31, 2022 |
GODADDY.COM Vs. PURAVANKARA PROJECTS LIMITED
|
June 7, 2022 |
GOMATHY AMMAL Vs. SENTHILVEL
|
February 1, 2022 |
GOPAL Vs. STATE
|
June 22, 2022 |
GOPALAKRISHNAN Vs. K. VADIVEL
|
February 28, 2022 |
GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. STATE OF TAMIL NADU
|
February 4, 2022 |
GOVERNMENT OF TAMIL NADU Vs. A.PERUMAL
|
September 30, 2022 |
GOVINDAKUDY APPAKUTTY IYER TRUST Vs. THIRU AROORAN SUGAR FACTORY
|
March 7, 2022 |
GOVINDAMMAL Vs. VARADHARAJAN
|
March 25, 2022 |
GOVINDAN SELVARAJ Vs. PNEUSMASTA VENKATA SATHYA SURYA SUBBARAJU
|
February 9, 2022 |
GOVINDAN, S/O.KANNAN Vs. STATE
|
October 11, 2022 |
GOVINDARAJ Vs. STATE
|
June 29, 2022 |
GOVINDARAJ (DIED) Vs. VALLIAMMAL(DIED)
|
January 19, 2022 |
GOVINDARAJULU Vs. REGIONAL MANAGER
|
March 22, 2022 |
GOVINDHAMMAL Vs. STATE OF TAMIL NADU
|
September 28, 2022 |
GOVINTHAMAL Vs. SENIOR ACCOUNTS OFFICER (PENSION)O/O PRINCIPAL ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENTS) CHENNAI
|
July 14, 2022 |
GOWTHAM Vs. STATE
|
November 9, 2022 |
GREESHMA GOPAL Vs. SELECTION COMMITTEE
|
November 14, 2022 |
GREETA MANI Vs. JJ FINCAP PRIVATE LIMITED
|
December 1, 2022 |
GUGAN Vs. STATE
|
March 16, 2022 |
GUKHANA Vs. UNION OF INDIA OWNING, SOUTHERN RAILWAY,
|
January 25, 2022 |
GUL RAJ BHATIA DIRECTOR Vs. STATE OF TAMIL NADU
|
January 31, 2022 |
GULAB SINGH RANA Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
|
April 20, 2022 |
GUNASEKARAN Vs. STATE
|
December 16, 2022 |
GUNASEKARAN Vs. MUTHUKRISHNAN
|
November 15, 2022 |
GURUPRAKASH Vs. STATE
|
May 6, 2022 |
GURUSAMY Vs. THE CHAIRMAN, REVIEW COMMITTEE ON POTA
|
December 16, 2022 |
GURUVAYI Vs. STATE
|
June 10, 2022 |
H. ARIFKHAN Vs. K. RAMALAKSHMI
|
January 25, 2022 |
H. BARKHA Vs. V. J. CHANDIRA GUPTA
|
December 16, 2022 |
H. BARKHA Vs. V. J. CHANDIRA GUPTA
|
December 9, 2022 |
H. FATHIMA Vs. NOOR MOHAMMED
|
February 4, 2022 |
H. M. RAVIKUMAR Vs. UNION OF INDIA
|
July 8, 2022 |
H.ANSAR ALI Vs. M.S.RAJA
|
August 23, 2022 |
H.KARTHIKEYAN Vs. C.VASANTHI
|
September 2, 2022 |
H.UMA MAHESWARI Vs. K.GOVINDASWAMY
|
October 18, 2022 |
HAFIZ M.ABDUL SAMAD Vs. AMEERUNNISA BEGUM SAHEBA ENDOWMENT
|
November 1, 2022 |
HAMEED AAFIK Vs. STATE
|
August 30, 2022 |
HAMID KHAN Vs. S. M. S. FROSE KHAN
|
January 4, 2022 |
HARI & CO. Vs. CHENNAI PORT TRUST
|
January 10, 2022 |
HARI B. S. Vs. STATE
|
July 19, 2022 |
HARI HARA BAGH Vs. STATE
|
June 29, 2022 |
HARI KRISHNAN Vs. STATE
|
October 28, 2022 |
HARIDASS Vs. STATE
|
July 20, 2022 |
HARIKUMAR VARADHARAJAN Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM
|
October 13, 2022 |
HARIPRASATH Vs. STATE
|
August 5, 2022 |
HARISH Vs. STATE
|
June 22, 2022 |
HAROON RASITH Vs. STATE
|
January 3, 2022 |
HARRIS Vs. SELVARAJ
|
August 4, 2022 |
HDFC ERGO GENERAL INSURANCE Vs. SUGASINI
|
November 30, 2022 |
HDFC ERGO GENERAL INSURANCE CO., LTD Vs. RANI
|
March 25, 2022 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. M.PUSHPAVALLI
|
June 29, 2022 |
HDFC-ERGO GENERAL INSURANCE COMPANY LIMITED Vs. MURUGESAN
|
July 7, 2022 |
HEAD-HUMAN RESOURCES Vs. APPELLATE AUTHORIT
|
June 28, 2022 |
HEADMISTRESS & CORRESPONDENT Vs. STATE OF TAMIL NADU
|
December 13, 2022 |
HEMA JWAALINI Vs. COMMISSIONER OF POLICE
|
April 29, 2022 |
HEMANT SURGICALS INDIA LTD. Vs. DRUGS INSPECTOR, COIMBATORE RANGE-I
|
January 4, 2022 |
HEROLD Vs. STATE OF TAMIL NADU
|
January 19, 2022 |
HI TEX CREATIONS, NO. 16, DURGA NAGAR, PONNIAMANMEDU, CHENNAI - 600 110 BY ITS PROPRIETOR R.MAHESH Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL, COIMBATORE REGION, MINISTRY OF COMMERCE & INDUSTRIES, GOVT. OF INDIA, COIMBATORE.
|
October 12, 2022 |
HIGH COURT OF JUDICATURE AT MADRAS Vs. KASTHURI
|
August 11, 2022 |
HIGH COURT OF MADRAS Vs. R.D. SANTHANA KRISHNAN
|
April 12, 2022 |
HIMANSHU SUBASH CHANDRA PANT Vs. STATE
|
August 16, 2022 |
HINDUSTAN FIBER GLASS WORKS Vs. KINECO LIMITED
|
April 28, 2022 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DISTRICT REVENUE OFFICER (STAMPS)
|
November 16, 2022 |
HIRUDAYARAJ Vs. STATE OF TAMIL NADU
|
July 5, 2022 |
HLL BIOTECH LIMITED Vs. ETA ENGINEERING PVT. LTD
|
February 28, 2022 |
HRIDAY RAVINDRANATH Vs. STATE
|
March 1, 2022 |
I.S.SELVAGANDHI Vs. K.G.UMASANKARI
|
December 23, 2022 |
IBRAHIMSHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
March 25, 2022 |
ICICI BANK LIMITED Vs. UMA SHANKAR SIVASUBRAMANIAN
|
November 9, 2022 |
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD. Vs. M. JEYARAJ
|
February 11, 2022 |
IFFCO TOKIO GEN INS CO LIMITED Vs. B.ANITHADEVI
|
August 17, 2022 |
IFFCO TOKIO GENERAL INSURANCE Vs. B.NAGARATHINAM
|
November 23, 2022 |
IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. S.DEVI
|
June 10, 2022 |
IFFCO-TOKIO GENERAL INS. CO. LTD Vs. SIVARAJA
|
March 7, 2022 |
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. MUTHUKUMAR
|
February 18, 2022 |
IFFCOTOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K.PAZHANIVEL
|
November 29, 2022 |
ILAMPLRAIYAN Vs. INSPECTOR OF POLICE
|
January 28, 2022 |
ILAYARAJA Vs. STATE
|
December 15, 2022 |
ILIYAS Vs. STATE
|
December 21, 2022 |
IMMACULATE ARPUTHA MARY USHA Vs. GOVERNMENT OF TAMIL NADU
|
February 8, 2022 |
IMMACULATE COLLEGE OF EDUCATION FOR WOMEN Vs. SREE NARAYANA EDUCATIONAL GUIDANCE SOCIETY
|
March 8, 2022 |
INBARAJ Vs. STATE
|
December 20, 2022 |
INDIA AWAKE FOR TRANSPARENCY SHRISHTI CRESCENDO 24 Vs. SECRETARY, MINISTRY OF CORPORATE AFFAIRS, UNION OF INDIA
|
January 4, 2022 |
INDIA CEMENTS LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
August 3, 2022 |
INDIAN OVERSEAS BANK Vs. APPELLATE AUTHORITY
|
September 16, 2022 |
INDIAN OVERSEAS BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR
|
August 30, 2022 |
INDIAN OVERSEAS BANK, ASSET RECOVERY MANAGEMENT Vs. TLS TYRES
|
July 18, 2022 |
INDIC COLLECTIVE TRUST Vs. STATE OF TAMIL NADU
|
February 23, 2022 |
INDIRA GANDHI CENTRE FOR ATOMIC RESEARCH Vs. D.GANESAN
|
April 28, 2022 |
INNOKON LABORATORIES PVT. LTD Vs. HEALTH HOUSE
|
December 6, 2022 |
INSPECTOR OF POLICE, THANJAVUR Vs. ABDUL MAJITH
|
June 27, 2022 |
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU Vs. RASOOL MYDEEN
|
September 16, 2022 |
IRFAN Vs. K.S. KUMARAN
|
March 3, 2022 |
IRFANA NASREEN Vs. STATE
|
July 20, 2022 |
IRULANDI Vs. STATE
|
September 15, 2022 |
ISHA FOUNDATION Vs. UNION OF INDIA
|
December 14, 2022 |
ISHAAN PEJAVAR RAO Vs. RAMESH P. RAO
|
January 7, 2022 |
ISSAC PONNUTHURAI Vs. NATARAJAN NADAR
|
February 23, 2022 |
IYAPPAN Vs. STATE
|
October 10, 2022 |
IYYAPPAN ALIAS BALAJI Vs. STATE
|
March 1, 2022 |
J. ARUNKUMAR Vs. STATE OF TAMIL NADU
|
April 26, 2022 |
J. BERNARD PHILIP LEO Vs. ASSISTANT DIRECTOR OF SURVEY & LAND RECORDS
|
November 2, 2022 |
J. DURAISINGAM Vs. STATE OF TAMIL NADU
|
July 19, 2022 |
J. ELANGO Vs. STATE OF TAMIL NADU
|
July 11, 2022 |
J. KAVITHA Vs. S. NATARAJAN
|
December 8, 2022 |
J. KRISHNA RAJA Vs. G. BABITHA
|
July 7, 2022 |
J. LAKSHMANAN Vs. S. JAWAHAR
|
January 21, 2022 |
J. MAGDALENE REJULA Vs. K. RAMESH
|
January 3, 2022 |
J. MOHAMED ANASU Vs. TAMIL NADU STATE ELECTION COMMISSION,
|
February 7, 2022 |
J. PARAMESWARAN Vs. JOINT DIRECTOR OF AGRICULTURE, KANCHEEPURAM, KANCHEEPURAM DISTRICT.
|
July 7, 2022 |
J. SAHAYARAJ Vs. DIRECTOR/HR, NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI
|
July 13, 2022 |
J. SAYEEDA BANU Vs. TAMIL NADU
|
November 3, 2022 |
J. SUNDARAM Vs. STATE OF TAMIL NADU
|
September 20, 2022 |
J. VENKATESAN Vs. CHAIRMAN, CHENNAI PORT TRUST, RAJAJI SALAI, CHENNAI
|
November 1, 2022 |
J.AJEEZ Vs. ESTATE OFFICER, TAMIL NADU PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1975. "WAKF HOUSE" NO.1, JAFFER SYRANG STREET, VALLAL SEETHAKATHI NAGAR, CHENNAI - 600001.
|
September 15, 2022 |
J.ANUSUYA Vs. COMMISSIONER GREATER CHENNAI CORPORATION RIPPON BUILDINGS CHENNAI - 600003.
|
April 28, 2022 |
J.ASHOK Vs. STATE
|
June 24, 2022 |
J.C.VENKATESAN. Vs. STATE
|
July 14, 2022 |
J.CHANDRASEKAR Vs. N.GANDHIMATHI
|
October 11, 2022 |
J.DHANAPAL Vs. V.MANIMALA
|
November 10, 2022 |
J.F. IRANI Vs. HAJEE SIR ISMAIL WAKF ESTATE
|
October 19, 2022 |
J.GOPALAKANNAN Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE CUM THE REVENUE DIVISIONAL OFFICER
|
March 10, 2022 |
J.JAGADEESAN Vs. REGIONAL TRANSPORT OFFICER
|
September 8, 2022 |
J.JOHN CHRISTOPHER Vs. STATE
|
November 10, 2022 |
J.LEENA JOSHI. Vs. STATE
|
August 24, 2022 |
J.R.CHANDRAN Vs. P.KUBENDRA SINGH
|
November 10, 2022 |
J.RANJITH KUMAR Vs. REGISTRAR GENERAL, HIGH COURT MADRAS
|
December 2, 2022 |
J.SATHEESH KUMAR Vs. STATE
|
January 12, 2022 |
J.SELVAKUMAR Vs. RAJESWARI (DECEASED)
|
September 12, 2022 |
J.SHANTHI Vs. PRESIDING OFFICER, LABOUR COURT
|
December 15, 2022 |
J.THENNARASU Vs. ANITA NALLIAH
|
August 5, 2022 |
J.V.KOTHARI Vs. DHATCHANAMOORTHY
|
June 23, 2022 |
J.VIYAGAPPAN Vs. STATE
|
November 8, 2022 |
JAGADEESAN Vs. JAYALAKSHMI
|
December 13, 2022 |
JAGADEESAN Vs. A.LOGESH
|
November 11, 2022 |
JAGANATHAN Vs. STATE
|
December 12, 2022 |
JAGANATHAN (A) JAGAN Vs. STATE
|
October 14, 2022 |
JAILANI Vs. PADMAVATHY
|
July 14, 2022 |
JAIRAM Vs. STATE
|
June 23, 2022 |
JAISANKAR Vs. STATE
|
July 13, 2022 |
JALLALUDIN KHAN Vs. STATE OF TAMIL NADU
|
November 7, 2022 |
JAMBU Vs. STATE
|
February 15, 2022 |
JAMES Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU (NCB), CHENNAI
|
July 6, 2022 |
JAMES Vs. STATE
|
July 12, 2022 |
JAMUNA RANI Vs. SUBRAMANIAM
|
January 5, 2022 |
JANAKI AMMAL Vs. PREMCHAND
|
August 23, 2022 |
JANAKI AMMAL (DIED) Vs. AMSAVENI
|
August 1, 2022 |
JAYA Vs. S.ANANDHA
|
February 21, 2022 |
JAYA SUGAR Vs. STATE BY ITS INSPECTOR OF POLICE
|
July 26, 2022 |
JAYABHARATHY Vs. RAJESH
|
December 6, 2022 |
JAYAGANDHI Vs. B. LOGANATHAN
|
January 20, 2022 |
JAYAKRISHNA FLOUR MILL Vs. GOVERNMENT OF INDIA
|
September 1, 2022 |
JAYAKUMAR Vs. STATE
|
June 24, 2022 |
JAYAKUMAR Vs. STATE OF TAMIL NADU
|
July 15, 2022 |
JAYALAKSHMI Vs. DISTRICT COLLECTOR
|
August 2, 2022 |
JAYAMANI Vs. G.RANGANATHAN
|
August 29, 2022 |
JAYAMOORTHY Vs. INSPECTOR OF POLICE
|
November 8, 2022 |
JAYAPRAKASH Vs. INSPECTOR OF POLICE, RASIPURAM POLICE STATION, NAMAKKAL
|
July 7, 2022 |
JEBASINGH RAJA SANKARA NARAYANAN Vs. STATE
|
June 30, 2022 |
JEEVA Vs. STATE
|
June 23, 2022 |
JEEVA Vs. STATE
|
June 27, 2022 |
JEEVA Vs. P. K. SUBRAMANIA GRAMANI
|
July 13, 2022 |
JEEVA Vs. STATE
|
October 27, 2022 |
JENIFER KALAIARASAN Vs. AUTHORIZED OFFICER INDIAN OVERSEAS BANK
|
October 18, 2022 |
JEROM RAYAPPAN Vs. REVENUE DIVISIONAL OFFICER
|
July 29, 2022 |
JEYAKRISHNAN Vs. STATE
|
October 28, 2022 |
JEYAKUMAR Vs. SAVITHIRI
|
June 28, 2022 |
JEYAPRAKASH Vs. STATE
|
March 10, 2022 |
JEYARAMAN Vs. EXECUTIVE OFFICER SELECTION GRADE TOWN PANCHAYAT
|
March 4, 2022 |
JEYARAMAN Vs. STATE
|
September 26, 2022 |
JITTAN Vs. STATE
|
August 16, 2022 |
JONES Vs. STATE
|
April 26, 2022 |
JOTHIMANI Vs. STATE
|
August 22, 2022 |
JUSTIN CHIRSTHURAJ Vs. STATE
|
May 18, 2022 |
K. PARAMASIVAM Vs. STATE OF TAMIL NADU
|
October 18, 2022 |
K. AMMASI Vs. GOVERNMENT OF TAMIL NADU
|
February 4, 2022 |
K. ANBALAGAN Vs. INSPECTOR OF POLICE, YETHAPUR POLICE STATION, SALEM DISTRICT
|
August 29, 2022 |
K. ARIKRISHNAN Vs. STATE OF TAMIL NADU
|
November 4, 2022 |
K. ARUMUGAM Vs. STATE REPRESENTED
|
March 22, 2022 |
K. BABU Vs. STATE
|
September 19, 2022 |
K. BALASUBRAMANIAM Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION
|
December 23, 2022 |
K. BHOOPALAN Vs. S. SARAVANAKUMAR
|
February 23, 2022 |
K. BOSE Vs. TAHSILDAR
|
January 21, 2022 |
K. BRINDAVATHI Vs. DIRECTOR GENERAL OF POLICE
|
December 2, 2022 |
K. CHANDRASEKARAN Vs. STATE OF TAMIL NADU
|
December 1, 2022 |
K. CHANDRASEKARAN Vs. COMMISSIONER OF INCOME TAX, COIMBATORE
|
January 20, 2022 |
K. DEVARAJ Vs. J. AMUL
|
June 14, 2022 |
K. E. GNANAVEL RAJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
|
February 22, 2022 |
K. E. GOVINDASAMY Vs. DIRECTOR, ADI DRAVIDAR WELFARE DEPARTMENT, CHENNAI
|
July 12, 2022 |
K. G. FOUNDATIONS (P) LTD. Vs. V. GNANASAMBANDAM
|
June 30, 2022 |
K. GANESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
|
July 6, 2022 |
K. GANESAN Vs. STATE OF TAMIL NADU
|
September 8, 2022 |
K. GANESAN Vs. M. SATHAIAH
|
January 27, 2022 |
K. GUNASEKARAN Vs. DISTRICT COLLECTOR, SALEM
|
February 3, 2022 |
K. HEMALATHA Vs. STATE OF TAMIL NADU
|
July 5, 2022 |
K. INDIRANI Vs. K.RAJA
|
April 25, 2022 |
K. JAGMAL Vs. STATE
|
July 12, 2022 |
K. JANAKI Vs. STATE
|
June 29, 2022 |
K. JAYARAMAN Vs. STATE OF TAMIL NADU
|
July 14, 2022 |
K. JAYARAMAN Vs. UNION OF INDIA
|
December 21, 2022 |
K. KALA Vs. SECRETARY, EDUCATIONAL DEPARTMENT, SECRETARIAT, FORT ST. GEORGE
|
November 3, 2022 |
K. KARUPAIAH Vs. M. NATARAJAN
|
January 4, 2022 |
K. KESAVALU Vs. CHAIRMAN, CHENNAI PORT TRUST
|
November 1, 2022 |
K. KISHORE KUMAR Vs. STATE
|
March 30, 2022 |
K. KUMAR Vs. CHAIRMAN, CHENNAI PORT TRUST, NO. 1, RAJAJI SALAI, CHENNAI
|
December 2, 2022 |
K. KUMARADOSS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 21, 2022 |
K. KUMARESAN Vs. COMMISSIONER OF POLICE
|
November 10, 2022 |
K. KUPPUSAMY Vs. JOTHI
|
July 12, 2022 |
K. KUTTIYANDI S/O.KALIYAPERUMAL Vs. STATE OF TAMIL NADU
|
October 11, 2022 |
K. LAITHA Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
|
January 27, 2022 |
K. LAL BHAGADHUR SASTHRI Vs. DIRECTOR OF MEDICAL EDUCATION, CHENNAI
|
July 13, 2022 |
K. LATHA Vs. K. DEVI
|
February 1, 2022 |
K. M. ARUCHAMY THEVAR Vs. N. SRINIVAS
|
July 7, 2022 |
K. M. SHANMUGASUNDARAM Vs. P. ANANDASUNDARESAN
|
July 14, 2022 |
K. MALA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR (CMD), M/S. TANGEDCO, CHENNAI
|
February 8, 2022 |
K. MANIKAM Vs. MANAGEMENT, TAMIL NADU ELECTRICITY BOARD
|
October 14, 2022 |
K. MANIKANDAN Vs. STATE
|
June 8, 2022 |
K. MAYILAMMAL Vs. DISTRICT COLLECTOR, VILLUPURAM
|
July 6, 2022 |
K. MURUGANANDAM Vs. STATE
|
February 1, 2022 |
K. MURUGESAN Vs. DISTRICT COLLECTOR, NAGAPATTINAM
|
February 7, 2022 |
K. MUTHU Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT, CHENNAI
|
July 8, 2022 |
K. MUTHUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
November 29, 2022 |
K. NATARAJAN Vs. INSPECTOR GENERAL OF REGISTRATION, MYLAPORE, CHENNAI
|
July 12, 2022 |
K. PALANI Vs. STATE OF TAMIL NADU
|
February 25, 2022 |
K. PALANISAMY Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
November 11, 2022 |
K. PALANIVELU Vs. COMMISSIONER, DEPARTMENT OF GEOLOGY AND MINES, CHENNAI
|
January 19, 2022 |
K. PARAMASIVAM Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, WATER RESOURCE ORGANISATION, ALIYAR BASIN DIVISION, PARAMBIKULAM ALIYAR PROJECT, POLLACHI, COIMBATORE DISTRICT
|
January 6, 2022 |
K. PAVITHRAYA Vs. UNION TERRITORY OF PUDUCHERRY
|
January 20, 2022 |
K. PERIYASAMY Vs. P. SAROJA
|
January 3, 2022 |
K. PRASANNA Vs. STATE OF TAMIL NADU
|
July 19, 2022 |
K. PRASANTH Vs. REGIONAL PASSPORT OFFICER
|
November 15, 2022 |
K. R. GNANESWARAN Vs. GOVERNMENT OF TAMIL NADU
|
November 29, 2022 |
K. RAGUPATHIRAJ Vs. GOVERNMENT OF TAMIL NADU
|
July 8, 2022 |
K. RAJASEKAR Vs. STATE
|
February 3, 2022 |
K. RAVI Vs. INSPECTOR OF POLICE, NAMAKKAL
|
February 8, 2022 |
K. RAVICHANDRAN Vs. CHIEF SECRETARY
|
June 1, 2022 |
K. SADAGOPAN Vs. STATE
|
June 13, 2022 |
K. SARAVANA KUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 21, 2022 |
K. SAROJINI ELANGO Vs. DISTRICT COLLECTOR
|
January 12, 2022 |
K. SATHYABAL Vs. CHAIRMAN & MEMBERS ELECTION COMMITTEE M.H.A.A
|
October 14, 2022 |
K. SAUMYA SHANMUGATHAI Vs. NIL
|
December 21, 2022 |
K. SEERALAN Vs. STATE
|
August 17, 2022 |
K. SEKAR Vs. GOVERNMENT OF TAMIL NADU
|
February 22, 2022 |
K. SELVARAJ Vs. ARBITRATOR/SUB-REGISTRAR OF CO-OPERATIVES
|
January 19, 2022 |
K. SETTU Vs. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
|
November 28, 2022 |
K. SHANMUGAM Vs. YASODHA
|
February 17, 2022 |
K. SIVA KUMAR Vs. R.MUTHU KUMAR
|
August 17, 2022 |
K. SIVAKUMAR Vs. STATE
|
December 6, 2022 |
K. SOUNDARAPANDIAN Vs. S. SRINIVASAN
|
December 13, 2022 |
K. SOUNDARARAJ Vs. STATE
|
December 23, 2022 |
K. SRI HARI PRASHANTH Vs. GOVERNMENT OF INDIA
|
November 18, 2022 |
K. SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
July 18, 2022 |
K. SULOCHANA Vs. STATE OF TAMILNADU
|
October 17, 2022 |
K. SUNDARAMBAL Vs. K. MURUGESAN
|
February 10, 2022 |
K. VIJAYALAKSHMI Vs. A.PRAKASH
|
January 25, 2022 |
K. VINODHINI Vs. ADDITIONAL CHIEF SECRETARY, CHENNAI
|
July 13, 2022 |
K.ARUMUGAM Vs. T.SENTHILKUMAR
|
April 6, 2022 |
K.ARUMUGAM Vs. STATE OF TAMIL NADU
|
June 8, 2022 |
K.BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER
|
September 12, 2022 |
K.C. PALANISAMY Vs. STATE
|
September 30, 2022 |
K.C. SUBRAMANI (DIED) Vs. STATE
|
February 9, 2022 |
K.C.GOPIKA VARMA Vs. NAVAYUGAM PUBLICATION
|
December 28, 2022 |
K.C.RATHINASAMY GOUNDER Vs. ARULMIGHU MAGUDESWARA SWAMY
|
November 30, 2022 |
K.CHAKRAVARTHI Vs. DIRECTOR OF MEDICAL EDUCATION
|
April 8, 2022 |
K.DEVADOS Vs. STATE
|
October 6, 2022 |
K.DEVARAJ Vs. STATE OF TAMIL NADU
|
January 27, 2022 |
K.DOMINIC Vs. ASSISTANT EXECUTIVE ENGINEER
|
December 23, 2022 |
K.GANESH KUMAR Vs. BRANCH MANAGER
|
November 7, 2022 |
K.GOPINATHAN Vs. SUPERINTENDENT OF POLICE
|
April 28, 2022 |
K.GOWSALYA Vs. P.KUMARASAN
|
July 22, 2022 |
K.HEERACHAND Vs. STATE
|
August 18, 2022 |
K.J. SUMATHY Vs. CHAIRMAN, THE BAR COUNCIL OF TAMIL NADU & PUDUCHERRY HIGH COURT CAMPUS
|
April 12, 2022 |
K.J.ARUNMOZHI Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE - III
|
November 17, 2022 |
K.J.SURIYANARAYANAN Vs. STATE
|
September 2, 2022 |
K.JAYATHI Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 7, 2022 |
K.K.RAMESH Vs. STATE OF TAMIL NADU
|
January 27, 2022 |
K.KALAIYARASU SYLVASTER Vs. VADIVAMMAL
|
December 13, 2022 |
K.KARTHIKEYAN Vs. STATE
|
September 19, 2022 |
K.KATHIRESAN Vs. STATE OF TAMIL NADU
|
June 17, 2022 |
K.KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 11, 2022 |
K.KUMAR Vs. GOWRI
|
October 31, 2022 |
K.L. PRABAKAR Vs. STATE
|
July 28, 2022 |
K.LAKSHMI KAILASAM Vs. DISTRICT COLLECTOR
|
January 6, 2022 |
K.LATIKA Vs. P.R.GANESH
|
January 28, 2022 |
K.MANJUPRIYA Vs. STATE
|
October 17, 2022 |
K.MOHANARANGAN Vs. NIL
|
July 22, 2022 |
K.NALAN Vs. STATE
|
August 17, 2022 |
K.NAVAMANI Vs. DISTRICT COLLECTOR, COLLECTORATE
|
October 17, 2022 |
K.P. RAVICHANDRAN ADVOCATE Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
|
August 25, 2022 |
K.P.RAJENDRAN Vs. PRINCIPAL ACCOUNTANT GENERAL
|
July 12, 2022 |
K.P.SENTHILKUMAR Vs. R.MOHAN
|
December 23, 2022 |
K.PALANICHAMY GOUNDER Vs. KANDASAMY GOUNDER
|
September 30, 2022 |
K.PALANISAMY Vs. M.MATHIYALAGAN
|
August 8, 2022 |
K.PANDIYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
September 5, 2022 |
K.PAZHANIMURUGAN Vs. STATE
|
June 27, 2022 |
K.PERIYASAMY Vs. K.ELANGO
|
December 16, 2022 |
K.R.MANI Vs. SENGODAN
|
April 22, 2022 |
K.R.RAJA Vs. STATE OF TAMIL NADU
|
November 25, 2022 |
K.RAMACHANDRAN Vs. UNION OF INDIA
|
September 19, 2022 |
K.RAMAKRISHNAN Vs. CHAIRMAN / MANAGING DIRECTOR (TANGEDCO)
|
November 29, 2022 |
K.RAMESH Vs. S.ILANCHEZIAN
|
October 13, 2022 |
K.S. ILANGOVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
January 5, 2022 |
K.S.MYILSAMY Vs. DISTRICT REVENUE AUTHORITY AND ADDITIONAL JUDICIAL MAGISTRATE COIMBATORE
|
February 15, 2022 |
K.S.SEKAR Vs. STATE OF TAMIL NADU
|
April 27, 2022 |
K.S.SUDHA Vs. STATE
|
November 8, 2022 |
K.S.THANKAM Vs. SAKTHIDHARAN
|
June 22, 2022 |
K.SADHASIVAM Vs. SHIVAM CHARITABLE TRUST MOOLAKADU
|
December 22, 2022 |
K.SEKAR Vs. STATE
|
August 30, 2022 |
K.SENTHILKUMARAN Vs. DIRECTOR OF AGRICULTURE
|
September 2, 2022 |
K.SETHURAMAN Vs. AUTHORIZED OFFICER
|
September 27, 2022 |
K.SIVA Vs. SUB-DIVISIONAL MAGISTRATE
|
December 9, 2022 |
K.SUBRAMANIAN Vs. STATE BANK OF INDIA
|
November 24, 2022 |
K.SUDHAKAR IMMANUEL Vs. SAIDAPET HANDLOOM WEAVERSCO-OP PRODUCTION AND SALES SOCIETY LTD.,
|
August 11, 2022 |
K.SURESH KUMAR Vs. V.BOOPATHI
|
January 20, 2022 |
K.T. RAO Vs. UNION OF INDIA
|
June 24, 2022 |
K.UMADEVI Vs. GOVERNMENT OF TAMIL NADU
|
March 25, 2022 |
K.V. KOMARASAMY Vs. GOVERNMENT OF TAMIL NADU
|
February 18, 2022 |
K.V.RAMAMOORTHY Vs. STATE
|
July 28, 2022 |
K.VASUDEVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 7, 2022 |
K.VELLAISAMY Vs. A.MARIA ALANGARAM
|
November 2, 2022 |
K.VELLAIYAN Vs. STATE
|
June 10, 2022 |
K.VIGNESH Vs. STATE
|
July 11, 2022 |
K.VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
July 15, 2022 |
K.VIJAYKUMAR Vs. STATE
|
August 23, 2022 |
K.VINOTH KUMAR Vs. T.NAMMAZHVAR
|
April 25, 2022 |
K.VISHNU Vs. A.KITTUSAMY
|
September 27, 2022 |
KABILASH Vs. STATE
|
December 15, 2022 |
KADARKARAIAMMAL Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR
|
September 20, 2022 |
KADER BATCHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
July 22, 2022 |
KADIRIYAPPAN Vs. STATE
|
May 27, 2022 |
KAILASHDEVI Vs. UNION OF INDIA
|
July 8, 2022 |
KAIZER TRADE VENTURES Vs. CITY UNION BANK LTD. , BRANCH OFFICE AT TIRUVENCHERY
|
January 10, 2022 |
KAJA HUSSAIN Vs. STATE
|
October 28, 2022 |
KALAI MOHAN Vs. SECOND CLASS EXECUTIVE MAGISTRATE CUM TAHSILDAR, THENI DISTRICT
|
September 6, 2022 |
KALAIMAGAL COLLEGE OF EDUCATION Vs. TAMIL NADU TEACHER EDUCATION UNIVERSITY, (TNTEU)
|
July 6, 2022 |
KALAIMANI Vs. STATE
|
August 26, 2022 |
KALAIMANI Vs. STATE
|
July 12, 2022 |
KALAIMANI Vs. STATE
|
March 17, 2022 |
KALAISELVAN Vs. Y.JOSAPH PALADURAI
|
July 20, 2022 |
KALAIYARASAN Vs. STATE
|
August 5, 2022 |
KALAIYARASI Vs. ASSISTANT COMMISSIONER, H. R & C. E, THOOTHUKUDI
|
February 3, 2022 |
KALAVATHY Vs. SUPERINTENDENT OF POLICE
|
January 31, 2022 |
KALIAPERUMAL Vs. STATE
|
September 12, 2022 |
KALIDOSS Vs. DHANALAKSHMI
|
January 19, 2022 |
KALIRATHINAM Vs. STATE
|
January 20, 2022 |
KALIYAMOORTHY Vs. STATE
|
March 29, 2022 |
KALIYANDI PILLAI Vs. SANJEEV KANI
|
September 12, 2022 |
KALYAN SPINNING MILLS Vs. M. CHELLAPPAN
|
November 16, 2022 |
KALYANI Vs. SEKAR
|
July 5, 2022 |
KAMALA Vs. MURUGESAN
|
March 29, 2022 |
KAMALAKANNAN Vs. DEPUTY COMMISSIONER OF POLICE
|
April 7, 2022 |
KAMALESH Vs. STATE
|
August 26, 2022 |
KANDAN Vs. STATE OF TAMIL NADU
|
June 30, 2022 |
KANDASAMY Vs. STATE OF TAMIL NADU
|
May 19, 2022 |
KANDASAMY Vs. AMMASAI GOUNDER
|
July 22, 2022 |
KANDASAMY CHETTIAR Vs. MUTHUSAMY
|
February 2, 2022 |
KANDASAMY MUDALIAR Vs. MUTHU MUDALIAR
|
January 21, 2022 |
KANDAVEL Vs. STATE
|
July 6, 2022 |
KANNAN Vs. STATE
|
February 28, 2022 |
KANNAN Vs. STATE
|
August 2, 2022 |
KANTHAN Vs. STATE OF TAMIL NADU
|
September 6, 2022 |
KARANGIPULLY VINOTHKUMAR Vs. INCOME TAX OFFICER, NON-CORPORATE WARD
|
November 7, 2022 |
KARPAAGAMMAL Vs. SUSEELA
|
April 11, 2022 |
KARPAGAM Vs. STATE OF TAMIL NADU
|
July 14, 2022 |
KARPAGAM Vs. GUNASEKARAN
|
December 21, 2022 |
KARRTHEKAI TRADING COMPANY Vs. S.NATARAJAN
|
June 16, 2022 |
KARTHI Vs. STATE
|
January 25, 2022 |
KARTHICK Vs. STATE
|
January 31, 2022 |
KARTHICK Vs. STATE
|
June 9, 2022 |
KARTHICK Vs. STATE
|
August 23, 2022 |
KARTHIK Vs. STATE
|
June 17, 2022 |
KARTHIK Vs. STATE
|
November 8, 2022 |
KARTHIK Vs. STATE
|
June 29, 2022 |
KARTHIK DASARI Vs. STATE
|
March 30, 2022 |
KARTHIKA AGENCIES EXPORT HOUSE Vs. COMMISSIONER OF POLICE, CHENNAI CITY, VEPERY, CHENNAI 600 008
|
July 21, 2022 |
KARTHIKEYAN Vs. STATE
|
July 14, 2022 |
KARTHIKEYAN Vs. STATE
|
June 15, 2022 |
KARTHIKHA Vs. STATE
|
September 30, 2022 |
KARTI P.CHIDAMBARAM Vs. REGIONAL PASSPORT OFFICER
|
February 28, 2022 |
KARUNAKARAN Vs. K.VIJAYA AMMAL
|
December 13, 2022 |
KARUPPAIAH Vs. RAMACHANDRAN
|
November 4, 2022 |
KARUPPAIAH Vs. STATE
|
November 7, 2022 |
KARUPPASAMY Vs. AUTHORIZED OFFICER,AXIS BANK LIMITED
|
August 11, 2022 |
KARUTHAMMAL Vs. SIVANAMMAL
|
January 5, 2022 |
KASTHURI Vs. RANI
|
February 17, 2022 |
KASTHURI Vs. R.HEMALATHA
|
February 1, 2022 |
KASTHURI TRADERS Vs. COMMERCIAL TAX OFFICER, CHENNAI
|
July 13, 2022 |
KASTHURIBHAAND INDIRA NAGAR RESIDENTS WELFARE FORUM Vs. SECRETARY PUBLIC WORKS DEPARTMENT
|
September 12, 2022 |
KATCHI MYDEEN Vs. INSPECTOR OF POLICE
|
February 22, 2022 |
KATHIRAVAN Vs. STATE
|
March 25, 2022 |
KATHIREASAN Vs. STATE
|
July 7, 2022 |
KATHIRESAN Vs. STATE
|
August 18, 2022 |
KAVIN Vs. BALAJI
|
August 16, 2022 |
KAVITHA Vs. STATE
|
November 1, 2022 |
KESAVAN Vs. STATE OF TAMIL NADU
|
November 7, 2022 |
KHADER MANAGER Vs. STATE
|
January 6, 2022 |
KHEC TECHNOLOGIES (INDIA) PVT. LTD Vs. CORPORATION OF CHENNAI
|
September 8, 2022 |
KIDA MUTUVOR SANGAM Vs. SUPERINTENDENT OF POLICE
|
January 11, 2022 |
KIMIS Vs. RAM RAJ
|
August 3, 2022 |
KINECO LIMITED Vs. UNION OF INDIA
|
February 1, 2022 |
KIRANKUMAR Vs. STATE
|
December 15, 2022 |
KIRUTHIGA Vs. STATE
|
April 5, 2022 |
KIRUTHIKA Vs. STATE
|
March 14, 2022 |
KISHORE KUMAR Vs. FELLINI T.P.
|
October 5, 2022 |
KOMBIAH Vs. GOVERNMENT OF INDIA, MINISTRY OF EXTERNAL AFFAIRS
|
November 2, 2022 |
KOMBU RAJ Vs. STATE
|
April 7, 2022 |
KONGU EDUCATIONAL TRUST Vs. COMMISSIONER, HINDU RELIGIOUS
|
January 19, 2022 |
KOOLAN Vs. STATE
|
August 29, 2022 |
KOTA MAHINDRA BANK LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 17, 2022 |
KOWSARUTHIN Vs. STATE
|
November 14, 2022 |
KR.SUBBAIAH Vs. R.RAMASUBBU
|
December 22, 2022 |
KRISHNA GANDHI Vs. STATE
|
July 21, 2022 |
KRISHNAMMAL Vs. STATE
|
November 29, 2022 |
KRISHNAMOORTHY Vs. STATE
|
November 8, 2022 |
KRISHNAMOORTHY Vs. STATE
|
November 4, 2022 |
KRISHNAMOORTHY Vs. K.SHANMUGASUNDARAM
|
March 4, 2022 |
KRISHNAMOORTHY Vs. STATE
|
March 23, 2022 |
KRISHNAMURTHY Vs. STATE
|
February 18, 2022 |
KRISHNAN Vs. NAYAGAM
|
January 3, 2022 |
KRISHNAN Vs. STATE
|
July 13, 2022 |
KRISHNAVENI Vs. STATE OF TAMIL NADU
|
November 1, 2022 |
KTV HEALTH FOODS PVT. LTD. Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
June 1, 2022 |
KUBENDRAN Vs. STATE
|
May 12, 2022 |
KUMAR Vs. STATE
|
April 22, 2022 |
KUMAR Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
|
February 1, 2022 |
KUMAR Vs. STATE
|
July 18, 2022 |
KUMAR Vs. STATE,
|
May 11, 2022 |
KUMAR Vs. STATE
|
November 4, 2022 |
KUMAR Vs. STATE
|
August 18, 2022 |
KUMAR Vs. STATE
|
June 7, 2022 |
KUMAR PROCESSORS Vs. COMPETENT AUTHORITY, SAFEMA (POP) AND NDPS ACTS
|
July 7, 2022 |
KUMARA RANI MEENAMUTHIAH Vs. RAJAH MUTHIAHCHETTIAR CHARITABLE AND EDUCATIONAL TRUST
|
November 18, 2022 |
KUMARAVEL Vs. STATE
|
July 22, 2022 |
KUMARAVEL MURUGANANTHAM Vs. STATE
|
October 10, 2022 |
KUMBAKONAM MUNICIPALITY Vs. SHANMUGAM
|
June 8, 2022 |
KUMUDU RAMARAJ Vs. STATE
|
June 29, 2022 |
KUNNAMKULAM PAPER MILLS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 5, 2022 |
KUPPAN Vs. STATE
|
October 20, 2022 |
KUPPANNAN Vs. INSPECTOR OF POLICE, SALEM
|
January 6, 2022 |
KUPPAYEE Vs. P.SUBRAMANIAN
|
March 10, 2022 |
KUPPUSAMY GOUNDER Vs. MOHANRAJ
|
January 24, 2022 |
KUPPUSWAMY PILLAI Vs. RAMAMURTHI PILLAI
|
July 20, 2022 |
KUTTIMANI ANBAZHAGAN. Vs. STATE
|
August 5, 2022 |
L&T FINANCE LTD. Vs. RAJALAKSHMI PAPER MILLS PVT. LTD.
|
February 23, 2022 |
L. ADHILAKSHMI Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 4, 2022 |
L. BASKARAN Vs. SUPERINTENDING ENGINEER, CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD, CUDDALORE
|
July 19, 2022 |
L. HEMA Vs. STATE OF TAMIL NADU
|
July 7, 2022 |
L. KUBENDHIRAN Vs. MANAGING DIRECTOR, M/S. JOTHI FOUNDATION AND CONSTRUCTION (P) LTD.
|
February 24, 2022 |
L. MOHANDAS Vs. S.DHIVAKARAN
|
August 30, 2022 |
L. SOWMYA Vs. S. RAMANUJAM
|
December 7, 2022 |
L. SUKUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
November 3, 2022 |
L. WASIB KHAN Vs. STATE
|
February 18, 2022 |
L.MURUGANANTHAM Vs. STATE OF TAMIL NADU
|
November 29, 2022 |
L.NAGARATHINAM Vs. STATE OF TAMIL NADU
|
March 23, 2022 |
L.PONNAMMAL Vs. UNION OF INDIA
|
March 21, 2022 |
L.PRAKASH Vs. T.SARASWATHI
|
November 15, 2022 |
L.PRAVEEN Vs. STATE
|
March 31, 2022 |
L.S. SHANMUGASUNDARAM Vs. G. KARTHIKEYAN
|
December 23, 2022 |
LAAVANYA P. BOBBY Vs. STATE REP.BY INSPECTOR OF POLICE
|
November 8, 2022 |
LAKSHMANAN Vs. STATE
|
March 11, 2022 |
LAKSHMI Vs. STATE
|
December 22, 2022 |
LAKSHMI Vs. CHELLAYEE
|
September 1, 2022 |
LAKSHMI AMMAL Vs. AMMAYI AMMAL
|
April 9, 2022 |
LAKSHMI AMMAL Vs. GEJARAJ
|
April 29, 2022 |
LAKSHMI MILLS CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 2022 |
LAKSHMI SASTRY CONSTRUCTION CO. Vs. STATE OF TAMIL NADU
|
February 23, 2022 |
LALCHAND BHIMRAJ Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONE BENCH, SHASTRI BHAVAN - ANNEXURE 1ST FLOOR, NO.26, HADDOWS ROAD, CHENNAI - 600 006.
|
June 30, 2022 |
LALITHA Vs. STATE OF TAMIL NADU
|
April 11, 2022 |
LARSEN & TOUBRO LIMITED Vs. UNION TERRITORY OF PUDUCHERRY
|
June 20, 2022 |
LARSEN & TOUBRO LIMITED Vs. STATE OF TAMIL NADU
|
August 26, 2022 |
LATHA MARY Vs. MURUGAN
|
April 29, 2022 |
LATHA SHARMA Vs. STATE OF TAMIL NADU
|
December 12, 2022 |
LAVANYA Vs. G. VINOTH KUMAR
|
December 7, 2022 |
LEELAVATHI Vs. KAMALA
|
November 24, 2022 |
LEHAR FOOTWEARS LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 14, 2022 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE
|
October 28, 2022 |
LINGURA Vs. STATE
|
October 28, 2022 |
LIYO PRATHIEP Vs. STATE
|
July 8, 2022 |
LOGESH Vs. STATE
|
May 12, 2022 |
LOKAA HOUSING PRIVATE LIMITED Vs. OMPRAKASH AGARWAL
|
September 30, 2022 |
LORD BALAJI EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF INDIA
|
July 27, 2022 |
LOURDURAJ Vs. STATE
|
February 28, 2022 |
LOURDUS Vs. VELLAI KANNIAMMAL
|
July 13, 2022 |
LUCKY YARN TEX INDIA LIMITED Vs. SUBHA SHREE TEXTILE MILLS
|
February 14, 2022 |
LUVI Vs. STATE OF TAMIL NADU
|
November 8, 2022 |
LVR AND DONG-IN STONE LIMITED Vs. UNIVERSAL GRANITES INDUSTRIES (P) LIMITED
|
February 16, 2022 |
M THAMILSELVI Vs. STATE
|
April 26, 2022 |
M. ANI Vs. GOVERNMENT OF TAMIL NADU
|
April 21, 2022 |
M. BALA SOUDARSSANANE Vs. UNION OF INDIA
|
February 2, 2022 |
M. BALASUBRAMANIAN Vs. COMMISSIONER, HR & CE
|
January 3, 2022 |
M. BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
|
September 27, 2022 |
M. BALU Vs. STATE OF TAMIL NADU
|
November 9, 2022 |
M. CHELLADURAI Vs. REGISTRAR
|
July 5, 2022 |
M. DEEPA Vs. NIL
|
January 31, 2022 |
M. DEIVASIGAMANI Vs. GOVERNMENT OF TAMIL NADU
|
November 18, 2022 |
M. DEVADOSS Vs. P. BHAGYALAKSHMI
|
November 15, 2022 |
M. DURAI AMMAL Vs. SECRETARY TO GOVERNMENT (TRANSPORT TBC)
|
December 14, 2022 |
M. DURAISAMY Vs. TMT. VASANTHA
|
December 15, 2022 |
M. ELANGO Vs. M. MEGALA
|
January 21, 2022 |
M. GOMETHAGAN Vs. ANJALIDEVI
|
July 15, 2022 |
M. INBARAJ Vs. GOVERNMENT OF TAMIL NADU
|
July 18, 2022 |
M. JAGADESAN Vs. STATE OF TAMIL NADU
|
March 14, 2022 |
M. JAHIR HUSSAIN Vs. M. MOHAMMED NASURUDEEN
|
January 5, 2022 |
M. JAYA W/O.A.MANIKANDAN Vs. STATE OF TAMIL NADU
|
October 10, 2022 |
M. JEHAJOTHY Vs. STATE OF TAMIL NADU
|
September 13, 2022 |
M. JEYAMMAL Vs. STATE
|
April 22, 2022 |
M. K. SHANMUGAM Vs. K. A. MUTHUSAMY
|
September 1, 2022 |
M. KACHU FATHIMA Vs. GOVERNMENT OF TAMIL NADU
|
February 10, 2022 |
M. KANAGAMBAL Vs. N. SABAPATHI
|
February 4, 2022 |
M. KANNAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
February 3, 2022 |
M. KANNAPIRAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU
|
July 18, 2022 |
M. KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
November 16, 2022 |
M. KRIPANITHI Vs. P. ANBUMANI
|
March 22, 2022 |
M. LUCIA Vs. SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT, CHENNAI
|
July 20, 2022 |
M. MAGDHUM Vs. M. MOHAMMED SALI
|
January 27, 2022 |
M. MAHALAKSHMI Vs. M. VIJAYAKUMAR
|
December 21, 2022 |
M. MAHESWARI Vs. MEMBER SECRETARY, CHENNAI
|
July 12, 2022 |
M. MALAISAMY Vs. DISTRICT REGISTRAR, PUDUKKOTTAI DISTRICT
|
December 1, 2022 |
M. MALARVIZHY Vs. UNION OF INDIA
|
July 6, 2022 |
M. MANTHIRAMOORTHI Vs. STATE OF TAMIL NADU
|
December 1, 2022 |
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER
|
January 27, 2022 |
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER, (HIGHWAYS)
|
January 19, 2022 |
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER, (HIGHWAYS) CONSTRUCTION AND MAINTENANCE
|
January 27, 2022 |
M. MOHAMED RIYAZ Vs. DEPUTY DIRECTOR, THE DIRECTORATE OF ENFORCEMENT, CHENNAI
|
February 4, 2022 |
M. MURUGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, VILLUPURAM
|
June 27, 2022 |
M. MUTHU Vs. UNION OF INDIA
|
November 18, 2022 |
M. NANCY RANI Vs. GOVERNMENT OF TAMIL NADU
|
November 3, 2022 |
M. NARAYANA REDDY Vs. G.R. MUNIVENKATA REDDY
|
January 10, 2022 |
M. PADMA Vs. V. VEERAMANI
|
July 4, 2022 |
M. PALANIAPPAN Vs. DISTRICT REVENUE OFFICER TIRUCHIRAPPALLI DISTRICT
|
September 14, 2022 |
M. PANDURANGAN Vs. B. CHANDRAMOHAN
|
November 1, 2022 |
M. PARVIN Vs. DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
|
November 11, 2022 |
M. PAUL MOHAMED MUSTAFA Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
November 3, 2022 |
M. PERIYASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 24, 2022 |
M. PON. SATHISH KUMAR Vs. INSPECTOR OF POLICE, DINDIGUL
|
July 1, 2022 |
M. PONVIJAYA Vs. DISTRICT EDUCATIONAL OFFICER, VALLIOOR, TIRUNELVELI DISTRICT
|
July 20, 2022 |
M. PREMAVATHI Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI.
|
October 18, 2022 |
M. R. DHARSHAN JAIN Vs. PRINCIPAL CHIEF SECRETARY, CHENNAI
|
February 7, 2022 |
M. RAHAMATHUNISHA Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
July 29, 2022 |
M. RAJAGOPAL Vs. SURESH
|
June 27, 2022 |
M. RAJASEKAR Vs. STATE OF TAMIL NADU
|
September 7, 2022 |
M. RAJESH KUMAR Vs. EXECUTIVE ENGINEER, TAMIL NADU PUBLIC WORKS DEPARTMENT
|
April 19, 2022 |
M. RAJESHKUMAR Vs. INSPECTOR OF POLICE
|
September 9, 2022 |
M. RAMACHANDRAN Vs. EXECUTIVE DIRECTOR
|
July 15, 2022 |
M. RAMAKRISHNA Vs. N. VIJAYALAKSHMI
|
December 9, 2022 |
M. RAMAMOORTHY Vs. STATE OF TAMIL NADU
|
September 23, 2022 |
M. RAMANIKANDAN Vs. COMMISSIONER
|
December 14, 2022 |
M. RAMESH KUMAR Vs. STATE
|
June 7, 2022 |
M. RUBINI Vs. SIVASAKTHI
|
December 8, 2022 |
M. S. ASHOK Vs. REGIONAL PASSPORT OFFICER, COIMBATORE
|
June 27, 2022 |
M. S. KALAIVANI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI
|
October 28, 2022 |
M. S. NALLASAMY Vs. COMMISSIONER OF AGRICULTURE, CHENNAI
|
July 12, 2022 |
M. S. RAGHAVAN Vs. INSPECTOR OF POLICE, BANGALORE
|
February 18, 2022 |
M. SABIQ Vs. STATE
|
July 5, 2022 |
M. SAINUDEEN HAJIYAR Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR, KANYAKUMARI
|
February 8, 2022 |
M. SAIYEDHA BEGUM Vs. STATE OF TAMIL NADU
|
January 3, 2022 |
M. SAMPOORNAM Vs. GOVERNMENT OF TAMIL NADU
|
September 29, 2022 |
M. SANTHIYA PRIYADARSHINI Vs. K. N. MANIVANNA SUDHEVAN
|
December 8, 2022 |
M. SATHEESH KUMAR Vs. STATE OF TAMIL NADU
|
September 7, 2022 |
M. SATHISHKUMAR Vs. STATE REP.BY INSPECTOR OF POLICE
|
September 16, 2022 |
M. SEKAR Vs. GOVERNMENT OF TAMIL NADU
|
October 17, 2022 |
M. SELVAKUMAR Vs. SECRETARY TO GOVERNMENT, CO-OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT, CHENNAI
|
September 1, 2022 |
M. SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 1, 2022 |
M. SELVANAYAGI Vs. STATE OF TAMIL NADU
|
September 13, 2022 |
M. SENBAGAM Vs. TEACHER RECRUITMENT BOARD
|
September 16, 2022 |
M. SHANTHI Vs. M. POORNIMA
|
February 4, 2022 |
M. SIVAGANESAN Vs. STATE OF TAMIL NADU
|
July 7, 2022 |
M. SIVAKOLUNTHU Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, TANGEDCO, CHENNAI
|
July 7, 2022 |
M. SIVAKUMAR Vs. STATE OF TAMIL NADU
|
September 28, 2022 |
M. SIVASAMY Vs. DIRECTOR OF SURVEY AND SETTLEMENTS
|
January 3, 2022 |
M. SORNAM Vs. UNION OF INDIA
|
January 21, 2022 |
M. SRIDHAR Vs. STATE
|
March 8, 2022 |
M. SRINIVASAN Vs. ANNAMALAI
|
January 6, 2022 |
M. SUBBARAYALU Vs. GOVERNMENT OF TAMIL NADU
|
November 24, 2022 |
M. SUBBIAH Vs. STATE
|
August 11, 2022 |
M. SUBRAMANIYAN Vs. S. LATHA
|
August 25, 2022 |
M. SUDHAKAR Vs. STATE INFORMATION COMMISSIONER TAMIL NADU
|
November 3, 2022 |
M. SURESH Vs. T. V. SUNDARAM IYENGAR & SONS PVT. LTD.
|
November 29, 2022 |
M. THANGAPANDI Vs. T. KARTHICK KUMAR
|
February 14, 2022 |
M. THIAGARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VELLORE
|
September 7, 2022 |
M. UMA MAHESWARI Vs. STATE OF TAMIL NADU
|
January 11, 2022 |
M. USHARANI Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER
|
July 15, 2022 |
M. V. BALASUBRAMANIAN Vs. CHIEF INTERNAL AUDIT OFFICER
|
November 4, 2022 |
M. VAIRAMUDI Vs. K.U. JANAKIRAMAN (DIED)
|
January 12, 2022 |
M. VALLIAMMAI Vs. DISTRICT COLLECTOR, VILLUPURAM
|
July 15, 2022 |
M. VEDHAGIRI Vs. AUTHORISED OFFICER HDFC BANK
|
September 19, 2022 |
M. VELCHAMI Vs. STATE
|
December 21, 2022 |
M. VENKATACHALAM Vs. KARUNKARAPANDIAN
|
February 1, 2022 |
M. VENKATESAN Vs. D. INDRA
|
February 18, 2022 |
M. VIRUPAKSHA Vs. P. K. DASAPRAKASH
|
July 15, 2022 |
M. YASOTHA Vs. COMMISSIONER OF SOCIAL WELFARE, CHENNAI
|
July 13, 2022 |
M........... Vs. DIRECTOR GENERAL OF POLICE
|
January 22, 2022 |
M.A.M.RAJA Vs. SPECIAL PERSONAL
|
March 15, 2022 |
M.A.M.RAMASWAMY CHETTIAR OF CHETTINAD CHARITABLE TRUST Vs. TAHSILDAR, MYLAPORE TRIPLICANE TALUK
|
October 13, 2022 |
M.ARAVINTHKUMAR Vs. INTELLIGENCE OFFICERS, DIRECTOR OF REVENUE INTELLIGENCE
|
July 22, 2022 |
M.ARUMUGAM Vs. DIRECTOR OF HANDLOOMS & TEXTILES, II FLOOR, KURALAGAM BUILDINGS, CHENNAI - 600 108.
|
July 4, 2022 |
M.BALAJI Vs. STATE
|
June 6, 2022 |
M.DHANALAKSHMI Vs. TAHSILDAR
|
July 15, 2022 |
M.DINESH KUMAR Vs. STATE
|
August 5, 2022 |
M.E.V.THULASI Vs. STATE OF TAMIL NADU
|
November 16, 2022 |
M.FRANCIS Vs. CHIEF EXECUTIVE OFFICER, TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD
|
August 5, 2022 |
M.GANDHI Vs. STATE OF TAMIL NADU
|
June 1, 2022 |
M.GANESAN Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
October 19, 2022 |
M.GOBINATH Vs. S.SOMASUNDARAM
|
October 20, 2022 |
M.GOPALAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
February 4, 2022 |
M.GOVINDASAMY (DIED) Vs. N.MUTHUSAMY (DIED)
|
June 24, 2022 |
M.GOWRISHANKAR Vs. DEPUTY GENERAL MANAGER
|
March 25, 2022 |
M.GOWTHAMAN Vs. RAMESH
|
April 28, 2022 |
M.GUNASEKARAN Vs. STATE
|
August 11, 2022 |
M.GUNASUNDARI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
|
September 12, 2022 |
M.ILANCHEZHIAPANDI Vs. COMMISSIONER OF POLICE
|
February 21, 2022 |
M.JAYAN Vs. AUTHORIZED OFFICER, BANK OF BARODA
|
September 27, 2022 |
M.K.MAJEETH KAMAL BATSHAH Vs. M.K.ATHAM
|
December 19, 2022 |
M.KARTHICK Vs. STATE OF TAMIL NADU
|
August 17, 2022 |
M.KARTHIKEYAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
September 20, 2022 |
M.L.RAVI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
December 21, 2022 |
M.M.NAGAR SPORTS & RECREATION CENTRE Vs. SUPERINTENDENT OF POLICE
|
February 4, 2022 |
M.MAGESH Vs. INSPECTOR OF POLICE
|
July 20, 2022 |
M.MAHMOOD MARAIKKAYAR Vs. DISTRICT COLLECTOR
|
April 28, 2022 |
M.MANIKANDAN Vs. STATE
|
August 29, 2022 |
M.MARICHAMY Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
|
February 4, 2022 |
M.MOHAMED IQBAL Vs. DEPUTY COMMISSIONER OF POLICE
|
August 11, 2022 |
M.MOHAMEDFIYAS Vs. PASSPORT OFFICER
|
December 2, 2022 |
M.MOHAMMED HABIBULLAH AND CO Vs. KWALITY SKIN COMPANY
|
November 25, 2022 |
M.MURUGAN Vs. STATE
|
November 10, 2022 |
M.MUTHIAH STHAPATHY Vs. THE STATE
|
July 22, 2022 |
M.NAKKEERAN Vs. STATE ELECTION COMMISSIONER
|
January 25, 2022 |
M.NATARAJAN Vs. SENGODA GOUNDER
|
July 28, 2022 |
M.NIRMAL KUMAR Vs. DEPUTY DIRECTOR, THE DIRECTORATE OF ENFORCEMENT
|
February 4, 2022 |
M.P.JAYACHANDRAN Vs. STATE
|
November 29, 2022 |
M.P.MURALIDHARAN Vs. STATE INFORMATION COMMISSION
|
November 14, 2022 |
M.PALANIMALAI PROP.SREE BALA TYRES Vs. M/S. CEAT LIMITED CO.,
|
September 23, 2022 |
M.PALANISWAMY Vs. SECRETARY TO GOVERNMENT
|
September 29, 2022 |
M.PANDIYAN Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL -CUM-LABOUR COURT
|
February 14, 2022 |
M.PERUMAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 28, 2022 |
M.PRABHAVATHI Vs. K.CHANDRA (DIED)
|
September 2, 2022 |
M.PRIYADARSHINI Vs. THE PRINCIPAL SECRETARY/ COMMISSIONER DIRECTOR OF TECHNICAL EDUCATION
|
October 28, 2022 |
M.PUSHPA Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 28, 2022 |
M.RADHAKRISHNAN Vs. COMMISSIONER
|
December 23, 2022 |
M.RAGHU Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
July 13, 2022 |
M.RAJAMANIKKAM DHARMAKARTHA ARULMIGU SITHATHUR AMMAN KOIL SENGAMANDI VILLAGE CHEIYYAR TALUK Vs. DISTRICT COLLECTOR
|
November 7, 2022 |
M.RAMACHANDRAN Vs. DISTRICT COLLECTOR
|
April 28, 2022 |
M.RAVIKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 13, 2022 |
M.REVATHI Vs. CHIEF JUDICIAL MAGISTRATE, MADURAI
|
April 26, 2022 |
M.S.R.BALACHANDRAN Vs. A.SIVASAMY
|
July 14, 2022 |
M.SADAGOPAN Vs. M.NARASHIMAN
|
July 8, 2022 |
M.SARANYA Vs. STATE OF TAMIL NADU
|
April 13, 2022 |
M.SARAVANAN Vs. STATE
|
November 7, 2022 |
M.SASIKALA Vs. SECRETARY TO GOVERNMENT, COMMISSIONER OF REVENUE ADMINISTRATION
|
December 6, 2022 |
M.SATHISH KUMAR Vs. CHAIRMAN
|
February 23, 2022 |
M.SATHISHKUMAR Vs. SUBBANNA GOUNDER
|
June 17, 2022 |
M.SEETHARAMAN Vs. COMMISSIONER
|
December 2, 2022 |
M.SELVAM Vs. P.M.BALASUBRAMANIAN
|
September 19, 2022 |
M.SELVARAJ Vs. JAYADEVI KRISHNASAMY
|
June 10, 2022 |
M.SELVARAJ Vs. ARULMIGU ARUNACHALESWARAR THIRUKKOIL
|
March 14, 2022 |
M.SHANTHI Vs. T.CORBAN SINGH
|
December 12, 2022 |
M.SIRAJTHEEN Vs. STATE
|
June 13, 2022 |
M.SIVAKUMAR Vs. STATE
|
June 2, 2022 |
M.SRINIVASAN Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
|
April 13, 2022 |
M.SUBBIAH Vs. STATE
|
September 2, 2022 |
M.SUKUMAR Vs. MANI ACHARI
|
February 28, 2022 |
M.THANGAMUTHU Vs. REVENUE DIVISIONAL OFFICER/ SUB DIVISIONAL MAGISTRATE
|
October 31, 2022 |
M.THANGARAJ Vs. ASSISTANT COMMISSIONER, URBAN LAND TAX COMPETENT AUTHORITY
|
April 13, 2022 |
M.THENMOZHI Vs. SUDARSAN
|
February 21, 2022 |
M.UDAYAKUMAR Vs. INSPECTOR OF POLICE
|
April 22, 2022 |
M.V.S.RAJENDRANATH Vs. RAJ TELEVISION NETWORK LTD.
|
April 29, 2022 |
M.VAIRAVELU Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 11, 2022 |
M.VEERAMANI Vs. INSPECTOR OF POLICE
|
April 21, 2022 |
M.VELANKANNI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP.
|
December 23, 2022 |
M.VENKATESAN Vs. DISTRICT REGISTRAR (ADMINISTRATION) REGISTRATION DEPARTMENT, NO.63/40 PERUMAL KOIL STREET, TINDIVANAM
|
December 9, 2022 |
M.VIJAYAKUMAR Vs. RAJESWARI (DECEASED)
|
September 12, 2022 |
M.VINOTH Vs. STATE
|
July 25, 2022 |
M.YUVARAJ Vs. ADHISESHA RAO
|
July 4, 2022 |
M/S. APPLE KIDS EDUCATION PRIVATE LIMITED Vs. MANJULA SRINIVASAN
|
September 30, 2022 |
M/S. ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE
|
December 22, 2022 |
M/S. COLOR HOME DEVELOPERS PVT. LTD Vs. M/S. COLOR CASTLE OWNERS SOCIETY
|
April 5, 2022 |
M/S. E.S. MYDEEN AND CO. Vs. DESIGNATED OFFICER (THANJAVUR DISTRICT)
|
July 18, 2022 |
M/S. MAHAVIR CASTINGS LIMITED Vs. M/S. SNAM ALLOYS PRIVATE LIMITED
|
October 20, 2022 |
M/S. MALUR TUBES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
December 2, 2022 |
M/S. NARASUS ROLLER FLOUR MILLS Vs. M/S. NARASUS COFFEE COMPANY
|
October 31, 2022 |
M/S. RELIANCE LEATHER EXPORTS Vs. S.F.LEATHERS, PROPRIETOR
|
October 6, 2022 |
M/S. SREE GOKULAM CHITS & FINANCE COMPANY (P) LIMITED Vs. M.JAYAKUMAR
|
September 7, 2022 |
M/S. SRI SAIRAM ENTERPRISES, A PARTNERSHIP FIRM Vs. M/S.PEPS INDUSTRIES PRIVATE LIMITED
|
July 13, 2022 |
M/S. TOP KNIT PROCESSING MILL PRIVATE LIMITED Vs. M/S.ACCURATE WATER TREATMENT
|
September 19, 2022 |
M/S.A.S.CARRIERS PRIVATE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
August 26, 2022 |
M/S.KARAIKAL PORT PRIVATE LIMITED Vs. DEPUTY COLLECTOR (REVENUE) CUM SUB-DIVISIONAL MAGISTRATE, GOVERNMENT OF PUDUCHERRY
|
October 28, 2022 |
M/S.OIL AND NATURAL GAS CORPORATION LIMITED Vs. TMT.HABULA AMMAL
|
October 20, 2022 |
M/S.PORTMAN OVERSEAS TRADERS Vs. M/S.P.M.S.TRADERS
|
September 2, 2022 |
MAADHU Vs. STATE OF TAMIL NADU
|
September 26, 2022 |
MACRO MARVEL PROJECTS LIMITED Vs. J.VENGATESH
|
September 28, 2022 |
MADHALAIMUTHU Vs. STATE
|
February 15, 2022 |
MADHAN Vs. DISTRICT COLLECTOR, TRICHY
|
February 11, 2022 |
MADHAN Vs. STATE
|
July 22, 2022 |
MADHANBABU Vs. STATE
|
September 15, 2022 |
MADHURAJ Vs. STATE
|
December 22, 2022 |
MADRAS SPORTING YOUNGSTERS FOOTBALL CLUB Vs. TAMIL NADU FOOTBALL ASSOCIATION
|
January 31, 2022 |
MADURAI CORPORATION, MADURAI Vs. INSPECTOR OF LABOUR, MADURAI
|
April 22, 2022 |
MADURAI DISTRICT PRIVATE BUS OWNERS ASSOCIATION Vs. UNION OF INDIA
|
July 6, 2022 |
MADURAI EAST CONSTITUENCY TAX PAYERS Vs. R.K. SENTHIAPPA NADAR & CO.
|
October 14, 2022 |
MADURAI EAST CONSTITUENCY TAX PAYERS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
October 14, 2022 |
MADURAI KAMARAJ UNIVERSITY Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
February 1, 2022 |
MADURAI KARPAGA NAGAR NAGARATHAR SANGAM Vs. STATE OF TAMIL NADU
|
June 23, 2022 |
MADURAI POWER CORPORATION PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 10, 2022 |
MADURAMMAL Vs. K. GUNASEKARAN
|
January 31, 2022 |
MAGESHWARAN Vs. STATE BY ITS THE SUB INSPECTOR OF POLICE, CUDDALORE
|
February 10, 2022 |
MAGUDAMURTHI Vs. STATE
|
June 21, 2022 |
MAHADEVAN Vs. STATE
|
June 10, 2022 |
MAHALAKSHMI Vs. STATE
|
June 27, 2022 |
MAHALAKSHMI Vs. SUPERINTENDENT OF POLICE
|
June 7, 2022 |
MAHALINGAM Vs. SECRETARY TO GOVERNMENT, HOME OF PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
|
January 10, 2022 |
MAHALINGAM Vs. STATE
|
October 19, 2022 |
MAHARAJA Vs. STATE
|
July 14, 2022 |
MAHARAJA Vs. STATE
|
December 15, 2022 |
MAHARANI ARTS AND SCIENCE COLLEGE Vs. STATE OF TAMIL NADU
|
August 25, 2022 |
MAHENDRAN Vs. STATE
|
March 9, 2022 |
MAHENDRAN Vs. STATE
|
September 2, 2022 |
MAHENDRAN Vs. STATE
|
December 20, 2022 |
MAHESWARI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
January 7, 2022 |
MAHESWARI Vs. N. RAMAN PILLAI
|
November 28, 2022 |
MAHI Vs. STATE
|
June 10, 2022 |
MAHINDRA RURAL HOUSING FINANCE LIMITED Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI
|
February 11, 2022 |
MAJIBUR RAHMAN Vs. STATE
|
October 17, 2022 |
MAJOR FRANK RALSTON SAMUEL RAJ Vs. KEZIA PADMINI SWARNA PANDIAN
|
March 30, 2022 |
MALAIYANDI NAICKER Vs. JANAKIRAMAN
|
February 28, 2022 |
MALLAN Vs. STATE
|
February 28, 2022 |
MALLIGA Vs. P.KUMARAN
|
March 23, 2022 |
MALLIGA Vs. SUBRAMANI
|
February 14, 2022 |
MALLIGA Vs. STATE
|
November 11, 2022 |
MALLIGESWARI Vs. SAKTHI KIRUBA
|
February 28, 2022 |
MANAGEMENT Vs. PRESIDING OFFICER
|
February 8, 2022 |
MANAGEMENT Vs. CONTROLLING AUTHORITY
|
November 18, 2022 |
MANAGEMENT Vs. AUTHORITY
|
June 14, 2022 |
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
November 11, 2022 |
MANAGEMENT OF TAMIL NADU Vs. LABOUR OFFICER
|
July 11, 2022 |
MANAGEMENT OF WS INDUSTRIES INDIA LIMITED Vs. R. SAMUEL
|
November 23, 2022 |
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION)
|
December 23, 2022 |
MANAGEMENT, GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. T. SENTHILKUMAR
|
January 27, 2022 |
MANAGEMENT, JAFRA INSOLES INDIA LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, VELLORE DISTRICT
|
January 28, 2022 |
MANAGEMENT, M/S. BRITISH AIRWAYS Vs. PRESIDING OFFICER
|
February 8, 2022 |
MANAGEMENT, MANSON ENTERPRISES (INDIA) PVT. LTD. , HOSUR Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
January 19, 2022 |
MANAGER, M/S. IFFCO - TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. LOGANAYAGI
|
September 12, 2022 |
MANAGER, M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANMUGHASUNDARAM
|
July 1, 2022 |
MANAGER, TATA AIG GENERAL INS. CO. Vs. KATHAMUTHU
|
April 13, 2022 |
MANAGER, UCO BANK, ANNA NAGAR Vs. A. E. CHELLIAH
|
December 16, 2022 |
MANAGER,IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SATHISH KUMAR
|
September 27, 2022 |
MANAGING DIRECTOR Vs. MANJULA
|
September 22, 2022 |
MANAGING DIRECTOR Vs. S.MALA
|
October 14, 2022 |
MANAGING DIRECTOR Vs. THAVAMURUGAN
|
July 12, 2022 |
MANAGING DIRECTOR Vs. S. JAGGANNATHAN
|
April 5, 2022 |
MANAGING DIRECTOR, ERODE Vs. P. THANGARAJ
|
June 30, 2022 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP. Vs. S.SANGILIKALAI
|
November 14, 2022 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GOKILA
|
September 2, 2022 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. NAGARAJAN
|
January 4, 2022 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GANESAN
|
September 6, 2022 |
MANAGING DIRECTOR, TAMIL NADU TRANSPORT VILLUPURAM LIMITED Vs. KOUSALYA
|
June 13, 2022 |
MANAGING DIRECTOR, TNSTC MADURAI LIMITED Vs. O. MATHANA PRAKASH
|
July 15, 2022 |
MANI Vs. STATE
|
September 27, 2022 |
MANI Vs. STATE
|
June 10, 2022 |
MANI Vs. STATE
|
March 17, 2022 |
MANI Vs. STATE
|
August 16, 2022 |
MANI Vs. STATE
|
August 26, 2022 |
MANIKANDAN Vs. STATE
|
March 21, 2022 |
MANIKANDAN Vs. STATE
|
December 21, 2022 |
MANIKANDAN Vs. STATE
|
July 25, 2022 |
MANIKANDAN Vs. STATE
|
June 27, 2022 |
MANIKANDAN Vs. STATE
|
June 30, 2022 |
MANIKANDAN Vs. STATE
|
June 22, 2022 |
MANIKANDAN Vs. STATE
|
October 14, 2022 |
MANIKANDAN V. Vs. STATE
|
July 4, 2022 |
MANIKANDDAN @ PATTAMANI Vs. STATE
|
July 29, 2022 |
MANIKKAM Vs. STATE OF TAMIL NADU
|
November 1, 2022 |
MANIMARAN Vs. CHIEF GENERAL MANAGER
|
February 16, 2022 |
MANIMARAN Vs. STATE OF TAMIL NADU
|
August 4, 2022 |
MANIVANNAN Vs. STATE OF TAMIL NADU
|
March 17, 2022 |
MANIVASAGAM Vs. STATE
|
November 29, 2022 |
MANIVASAGAM Vs. KARMEGAM
|
June 9, 2022 |
MANJULA Vs. STATE
|
July 11, 2022 |
MANJULA Vs. STATE OF TAMIL NADU
|
October 20, 2022 |
MANOHARAN Vs. STATE
|
December 16, 2022 |
MANOHARAN Vs. STATE
|
March 3, 2022 |
MANOJKUMA Vs. STATE
|
October 13, 2022 |
MANOKARAN Vs. STATE OF TAMIL NADU
|
September 21, 2022 |
MARAGATHAM Vs. CHELLADURAI
|
March 4, 2022 |
MARAN Vs. STATE
|
December 1, 2022 |
MARG LIMITED MARG AXIS Vs. STANDARD CHARTERED BANK
|
March 14, 2022 |
MARGARET GETTY RENE GONSELVES Vs. ST.THERASA CHURCH, MAHE
|
June 9, 2022 |
MARI Vs. STATE
|
June 22, 2022 |
MARI Vs. STATE
|
January 31, 2022 |
MARIA ANTHONY RAJ Vs. STATE
|
June 28, 2022 |
MARIA RAMESH Vs. STATE
|
August 11, 2022 |
MARIAMMAL Vs. TRANS TRAI INDIA LIMITED
|
May 6, 2022 |
MARIDHAS Vs. S.R.S.UMARI SHANKAR
|
February 10, 2022 |
MARILAKSHMI Vs. MANOJRAM
|
December 6, 2022 |
MARIMUTHU Vs. P.APPAVOO
|
December 15, 2022 |
MARIYALIO AMUTHAN Vs. INSPECTOR OF POLICE
|
June 28, 2022 |
MARIYAPPAN Vs. STATE
|
June 8, 2022 |
MARUTHI Vs. STATE
|
October 28, 2022 |
MARUTHUPANDIAN Vs. P. KASIRAMAN
|
January 27, 2022 |
MASOODKHAN Vs. STATE
|
November 7, 2022 |
MASTER R.SELVENDIRAN Vs. TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
|
October 20, 2022 |
MATHAMMAL Vs. AMARAVATHY
|
August 3, 2022 |
MATHIVANAN Vs. STATE
|
December 16, 2022 |
MATHIYALAGAN Vs. STATE
|
July 8, 2022 |
MATHIYALAGAN Vs. GOVINDASAMY
|
February 15, 2022 |
MATHIYALAGAN Vs. SUPERINTENDENT OF POLICE
|
April 1, 2022 |
MATHIYALAGAN Vs. STATE
|
May 18, 2022 |
MATHU Vs. STATE
|
August 12, 2022 |
MATILDA Vs. STATE OF TAMIL NADU
|
June 21, 2022 |
MAXWORTH ORCHARDS (INDIA) LIMITED Vs. N.RADHAKRISHNAN
|
March 16, 2022 |
MAYILAMMAL Vs. STATE
|
July 15, 2022 |
MAYUR METHA Vs. STATE
|
June 27, 2022 |
MEDICAL OFFICER, PRIMARY HEALTH CENTRE, MELPURAM Vs. N. NAGAPPAN NAIR
|
February 14, 2022 |
MEENAKSHI SUNDARAM Vs. INSPECTOR OF POLICE
|
December 21, 2022 |
MEENAKSHI TRADERS Vs. SECRETARY TO GOVERNMENT
|
February 17, 2022 |
MEENAVA THANTHAI K.R.SELVARAJ Vs. NATIONAL GREEN TRIBUNAL
|
March 18, 2022 |
MEERA Vs. STATE
|
June 27, 2022 |
MEHARAJ Vs. STATE
|
January 20, 2022 |
MEHATHAB ALI Vs. STATE
|
June 2, 2022 |
MERCY HOME Vs. GOVERNMENT OF TAMIL NADU
|
July 13, 2022 |
METROHM INDIA LTD. Vs. M. SIVAKUMARI
|
December 20, 2022 |
MEYAPPAN Vs. STATE
|
December 16, 2022 |
MICHEL Vs. INSPECTOR OF POLICE
|
November 8, 2022 |
MINAKSHI GANESH Vs. GANESH SUBRAMANIAN
|
January 12, 2022 |
MINJUR PAGUTHI POTHU THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
November 23, 2022 |
MINOR Vs. K. VIJAY
|
March 8, 2022 |
MINOR ANNI JOY Vs. BENNY ANBURAJ
|
October 13, 2022 |
MINOR HARIHARAN Vs. KAMARAJ
|
February 14, 2022 |
MINOR K. T. SRIVATSAN Vs. SAINIK SCHOOLS SOCIETY
|
July 20, 2022 |
MINOR P.N.KAVIN NILAVAN Vs. UNION OF INDIA
|
February 4, 2022 |
MIOT HOSPITALS Vs. VENKATA RAMANAIAH
|
February 1, 2022 |
MIOT HOSPITALS EDUCATIONAL TRUST Vs. NIL
|
October 18, 2022 |
MIR ANAS ALI Vs. STATE
|
December 23, 2022 |
MITHELESH Vs. STATE OF TAMIL NADU
|
October 14, 2022 |
MOGANRAJ CORRECTLY SPELT AS MOHANRAJ Vs. STATE
|
July 22, 2022 |
MOHAMED ABOOBACKER CHANK LUNGI PRIVATE LIMITED Vs. REVATHY TEXTILES 288
|
September 27, 2022 |
MOHAMED BASHA Vs. STATE
|
June 28, 2022 |
MOHAMED FAROOK Vs. DISTRICT COLLECTOR PUDUKKOTTAI
|
September 13, 2022 |
MOHAMED FIZAL Vs. STATE
|
June 28, 2022 |
MOHAMED FROSKHAN Vs. STATE
|
September 30, 2022 |
MOHAMMAD ZAENAL ARIFIN Vs. STATE
|
April 26, 2022 |
MOHAMMED ALI Vs. STATE
|
July 8, 2022 |
MOHAMMED ASARUDEEN Vs. UNION OF INDIA
|
September 28, 2022 |
MOHAMMED FARUK Vs. STATE
|
June 2, 2022 |
MOHAMMED IMRAN MANSOORI Vs. STATE
|
August 17, 2022 |
MOHAMMED RAFI Vs. STATE
|
August 29, 2022 |
MOHAMMED SULAIMAN BASHA Vs. STATE
|
September 28, 2022 |
MOHAN Vs. STATE
|
August 26, 2022 |
MOHAN Vs. STATE
|
October 11, 2022 |
MOHANA Vs. RAMEESA BEEVI
|
March 14, 2022 |
MOHANDASS Vs. STATE
|
July 13, 2022 |
MOHANRAJ Vs. STATE THROUGH ADDITIONAL SUPERINTENDENT OF POLICE
|
August 5, 2022 |
MOLASI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, NAMAKKAL
|
November 4, 2022 |
MONICCA SHANTHA NELSON Vs. RAJALAKSHMI VENUGOPAL
|
February 3, 2022 |
MOSAKUMAR Vs. STATE
|
December 15, 2022 |
MOTHEES BABA Vs. STATE OF TAMIL NADU
|
September 2, 2022 |
MOTHER SUPERIOR, ADAIKALAMATHA Vs. P.L.SHANMUGHAM
|
December 19, 2022 |
MR.K. VARATHAN PROPRIETOR Vs. MR. PRAKASH BABU NAKUNDHI REDDY
|
October 13, 2022 |
MRF LIMITED Vs. MINISTRY OF CORPORATE AFFAIRS
|
January 6, 2022 |
MRH ELECTRONICS Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, CHENNAI
|
January 5, 2022 |
MRS. NOORJAHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2022 |
MUBEEN FATHIMA Vs. M/S. M.A.H. AGENCIES
|
August 5, 2022 |
MUGAVAI INDANE GAS AGENCY, RAMANATHAPURAM Vs. GENERAL MANAGER (LPG-S), MADURAI
|
January 3, 2022 |
MUHALLI MUTHAVALLI H. HAJA NAZIMUDDEN SAHIB Vs. ADHOC BOARD OF ADMINISTRATORS
|
January 5, 2022 |
MUHAMED BARUK Vs. STATE
|
April 28, 2022 |
MUKESH Vs. STATE
|
October 6, 2022 |
MUNIAPPAN Vs. INSPECTOR OF POLICE, KRISHNAGIRI
|
February 18, 2022 |
MUNICIPAL COMMISSIONER Vs. SRINIVASAN
|
February 1, 2022 |
MUNIRAJ Vs. STATE
|
April 21, 2022 |
MUNIRATHINAMMAL Vs. T.E.ARUNA
|
June 20, 2022 |
MUNIYAMMAL Vs. MUTHAIYA
|
February 24, 2022 |
MUNIYAMMAL Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
|
January 4, 2022 |
MUNUSAMY Vs. STATE
|
October 20, 2022 |
MUPPASANI KRISHNA Vs. STATE
|
September 14, 2022 |
MURALI Vs. STATE
|
July 14, 2022 |
MURALI Vs. INSPECTOR OF POLICE, NIB-CID POLICE STATION, CHENNAI.
|
September 26, 2022 |
MURALI KRISHNA CHAKRALA Vs. DEPUTY DIRECTOR
|
November 23, 2022 |
MURALIDHARAN Vs. STATE
|
August 30, 2022 |
MURTHI Vs. STATE
|
July 19, 2022 |
MURTHY Vs. STATE
|
July 6, 2022 |
MURUGA HOME INDUSTRIES Vs. STATE OF TAMIL NADU
|
June 7, 2022 |
MURUGAN Vs. STATE
|
November 4, 2022 |
MURUGAN Vs. STATE BY INSPECTOR OF POLICE,
|
September 16, 2022 |
MURUGAN Vs. STATE
|
February 15, 2022 |
MURUGAN Vs. STATE
|
February 28, 2022 |
MURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 8, 2022 |
MURUGAN Vs. STATE
|
April 6, 2022 |
MURUGANANTHAM Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2022 |
MURUGANANTHAM Vs. DIRECTOR GENERAL OF POLICE
|
January 31, 2022 |
MURUGESAN Vs. SUPERINTENDING ENGINEER TANGEDCO
|
July 25, 2022 |
MURUGESAN Vs. SUBBAIAH
|
March 1, 2022 |
MURUGESAN Vs. STATE
|
October 13, 2022 |
MURUGESAN Vs. CHAKRAPANI
|
January 28, 2022 |
MURUGESAN Vs. SUPERINTENDENT OF POLICE
|
May 11, 2022 |
MURUGESAN Vs. STATE
|
May 18, 2022 |
MURUGESAN Vs. SUPERINTENDENT OF POLICE
|
April 27, 2022 |
MUTHU Vs. STATE
|
October 10, 2022 |
MUTHU CHEZHIAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT OF TAMIL NADU FORT
|
September 13, 2022 |
MUTHU KOTHANAR Vs. S.DHANASUNDARAM
|
March 10, 2022 |
MUTHU VAZHIVITTAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
February 11, 2022 |
MUTHUKUMAR Vs. ANNAKAMU
|
January 11, 2022 |
MUTHUKUMAR Vs. STATE
|
March 4, 2022 |
MUTHUKUMARAN Vs. STATE
|
October 26, 2022 |
MUTHULAKSHMI Vs. THENAMMAL
|
January 25, 2022 |
MUTHULAKSHMI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
July 20, 2022 |
MUTHUMARIYAPPAN Vs. STATE
|
February 23, 2022 |
MUTHUPANDI Vs. STATE
|
December 19, 2022 |
MUTHUPANDI Vs. INSPECTOR OF POLICE AVANIYAPURAM POLICE STATION
|
September 1, 2022 |
MUTHURAJ Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
|
February 23, 2022 |
MUTHUVAPPA Vs. STATE
|
December 6, 2022 |
MUTHUVEL Vs. STATE
|
January 24, 2022 |
N. ABDUL SALAM Vs. VICE PRESIDENT, HEAD, CBB, CORPORATE BANKING, AXIS BANK LIMITED
|
January 3, 2022 |
N. ANTONY Vs. CHENNAI PORT TRUST
|
July 26, 2022 |
N. BALADESH Vs. CHAIRMAN, THE TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
|
November 22, 2022 |
N. BRINDHA Vs. S. THANGADURAI
|
December 7, 2022 |
N. CHAKRAPANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, CHENNAI
|
July 6, 2022 |
N. DHARA Vs. G. SRINIVASA
|
April 12, 2022 |
N. I. JOHN BENJAMIN Vs. COMMISSIONER OF SCHOOL EDUCATION, CHENNAI
|
January 7, 2022 |
N. J. SATHEESH KUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI
|
September 5, 2022 |
N. KARTHIKA Vs. V. C. M. SIVAPRAKASAM
|
December 8, 2022 |
N. KRISHNAMOORTHI Vs. STATE
|
March 1, 2022 |
N. LAKSHMANAN Vs. COMMISSIONER, HINDU RELIGIOUS
|
January 11, 2022 |
N. MADHAVA RAO Vs. DISTRICT COLLECTOR, CHENGALPATTU
|
January 19, 2022 |
N. MAGESH PADMANABAN Vs. SECRETARY TO GOVERNMENT
|
December 1, 2022 |
N. MAHALINGAM Vs. GOVERNMENT OF TAMIL NADU
|
March 3, 2022 |
N. MALLIGA Vs. STATE OF TAMIL NADU
|
November 10, 2022 |
N. MUNISAMY Vs. V. MOHANA
|
January 11, 2022 |
N. PALANIVELU Vs. S. SANTHAMANI
|
December 20, 2022 |
N. PANNERSELVAM Vs. P. ANANDAN
|
February 28, 2022 |
N. PERUMAL Vs. GOVERNMENT OF TAMIL NADU
|
July 14, 2022 |
N. PRABAVATHY Vs. R. SATHISH
|
December 6, 2022 |
N. PREAM PRASAD Vs. JAGADEESWARI
|
February 4, 2022 |
N. SELVARAJAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
July 14, 2022 |
N. SHEELA DEVI Vs. PANKAJ KUMAR BANSAL
|
February 3, 2022 |
N. SIVAKUMAR Vs. STATE OF TAMIL NADU
|
January 6, 2022 |
N. SIVAKUMAR Vs. MANAGING DIRECTOR, TNSTC (VILLUPURAM DIVISIONAL - I), VILLUPURAM
|
February 17, 2022 |
N. THIRUMAGAL Vs. S. THENNARASAN
|
July 8, 2022 |
N. UMASHANKAR Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
January 3, 2022 |
N. V. NAGARAJ Vs. INDIAN OVERSEAS BANK,
|
July 15, 2022 |
N. VINAYAGAM Vs. GOVERNMENT OF TAMIL NADU
|
November 18, 2022 |
N.CHINNASAMY Vs. DISTRICT REGISTRAR
|
December 16, 2022 |
N.DHANRAJ KOCHAR Vs. DIRECTOR DIRECTORATE OF ENFORCEMENT
|
January 27, 2022 |
N.DHARANIPATHI Vs. K.SHANMUGAM
|
March 18, 2022 |
N.ETHIRAJ Vs. COMMISSIONER OF POLICE
|
June 16, 2022 |
N.G.PALANISAMY Vs. ADDITIONAL CHIEF SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
|
July 27, 2022 |
N.GURUSAMY Vs. T.L.KANDASAMY
|
August 10, 2022 |
N.K.RAM VISHNU RAJA Vs. COMMISSIONER
|
August 1, 2022 |
N.K.SENKALIAPPAN Vs. CHITRA MILLS
|
April 29, 2022 |
N.KANNAN Vs. YADHAVAR KALVI NIDHI
|
April 12, 2022 |
N.KARUNANIDHI Vs. UNION OF INDIA
|
April 22, 2022 |
N.M. VEERAIYAN Vs. STATE
|
January 11, 2022 |
N.MAHESWARI Vs. GOVERNMENT OF TAMIL NADU
|
July 14, 2022 |
N.MANIRAJ Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
|
April 26, 2022 |
N.MOHAMED FAROOK Vs. STATE
|
April 4, 2022 |
N.NAGARAJAN Vs. SCHEKAR RAJ
|
September 27, 2022 |
N.NAVEEN BAALAJI Vs. D.V.BALAJI
|
June 30, 2022 |
N.P.PALANISWAMY Vs. STATE OF TAMIL NADU
|
September 16, 2022 |
N.PAPPATHI Vs. STATE
|
March 10, 2022 |
N.PONMUDI Vs. VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
|
December 16, 2022 |
N.PREMKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
February 18, 2022 |
N.RAMESH Vs. STATE
|
April 21, 2022 |
N.RAVEENDRANATHA REDDY Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
|
January 27, 2022 |
N.SETHUMADHAVAN Vs. N.TAMIL SELVI
|
August 5, 2022 |
N.SUBRAMANIA CHOUDHRY Vs. S.RAMU
|
January 25, 2022 |
N.SUNDRAM Vs. S.VEDHANAYAGI
|
June 24, 2022 |
N.SYAMASUNDARA NAIDU Vs. V.DAKSHINAMOORTHY
|
June 21, 2022 |
N.TAMILSELVAN Vs. STATE
|
July 14, 2022 |
N.VAIDYANATHAN Vs. V.NARAYANASWAMY
|
April 29, 2022 |
N.VANCHIMUTHU Vs. STATE
|
April 29, 2022 |
NACHIMUTHU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
September 2, 2022 |
NADAR URAVINMURAI Vs. PAULRAJ
|
November 25, 2022 |
NAG LEATHERS PVT. LTD. Vs. MUZAIN HIDES, PROPRIETOR : S.K.NAZEER AHMED
|
January 3, 2022 |
NAGAPPAN Vs. KANNIAH REDDIYAR
|
July 13, 2022 |
NAGAPPAN Vs. RATHINA GOUNDER
|
February 16, 2022 |
NAGAPPAN Vs. STATE
|
December 22, 2022 |
NAGARAJ Vs. STATE
|
April 21, 2022 |
NAGARAJAN Vs. STATE
|
July 4, 2022 |
NAGARATHINAM Vs. K.R.SRINIVASAN (DIED)
|
March 9, 2022 |
NAIDU AMRUTESH REDDY Vs. ASSISTANT DIRECTOR
|
March 14, 2022 |
NAKKHEERAN GOPAL Vs. RAJENDRAN
|
February 25, 2022 |
NAKKHEERAN PUBLICATIONS Vs. C.K.DHANDAPANI
|
July 13, 2022 |
NAKSHATRA BIND A.K Vs. STATE OF TAMILNADU
|
April 26, 2022 |
NALAPERUMAL Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
|
January 4, 2022 |
NALLAMMAL Vs. SENGODA GOUNDER
|
March 25, 2022 |
NALLENDRAN Vs. STATE OF TAMIL NADU
|
November 2, 2022 |
NALLI KUPPUSWAMI CHETTI Vs. TAHSILDAR
|
April 22, 2022 |
NALLU GOUNDER Vs. PITCHAI
|
February 18, 2022 |
NAMASSIVAYANE Vs. DISTRICT COLLECTOR-CUM-APPELLATE AUTHORITY
|
September 13, 2022 |
NAMBI NARAYANAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
September 23, 2022 |
NANDAGOPAL YADAV Vs. UDAI PRATAP SINGH
|
May 27, 2022 |
NANDHA AYURVEDA MEDICAL COLLEGE Vs. DIRECTOR OF INDIAN MEDICINE
|
May 13, 2022 |
NANDHI DHALL MILLS, SALEM Vs. KOTAK MAHINDRA BANK LTD.
|
January 21, 2022 |
NANDHINI Vs. POOVARASAN
|
March 17, 2022 |
NANJAMMAL Vs. STATE
|
March 23, 2022 |
NANJIL SAMPATH Vs. STATE
|
January 20, 2022 |
NANTHAKUMAR Vs. STATE
|
October 10, 2022 |
NARASIMMAN Vs. STATE
|
July 18, 2022 |
NARASUS COFFEE COMPANY Vs. FOOD INSPECTOR, TIRUPPUR CITY MUNICIPAL CORPORATION
|
January 4, 2022 |
NARAYANAN RAMASAMY Vs. SUN TV NETWORK LIMITED
|
July 15, 2022 |
NARENDIRADEVAN Vs. STATE
|
October 27, 2022 |
NARENDRA KUMAR GUPTA Vs. STATE
|
November 29, 2022 |
NARESH Vs. STATE
|
July 20, 2022 |
NARESH Vs. STATE
|
November 8, 2022 |
NATCHAL Vs. CHOKKALINGAM
|
July 29, 2022 |
NATCHIAR AMMAL Vs. G. MURUGAN
|
February 2, 2022 |
NATIONAL INSURANCE CO LTD Vs. SRIMATHI SUDHA
|
March 25, 2022 |
NATIONAL INSURANCE CO. LIMITED Vs. KANNAIYAN
|
August 4, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. LEELA SHANKAR
|
January 5, 2022 |
NATIONAL INSURANCE CO.LTD Vs. SANTHAKUMARI
|
November 3, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. D.SENTHIL KUMAR
|
April 4, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. S. MUTHU
|
August 12, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JOTHI
|
April 27, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. A.MARY
|
July 11, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LAVANYA
|
June 30, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PAULRAJ
|
January 4, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SELVAN
|
March 10, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. M. DEEPA
|
January 31, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. PRASHANT TIKMANI PROPRIETOR
|
November 11, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. SUBARUDDIN
|
January 4, 2022 |
NATIONAL TESTING AGENCY Vs. K. S. MANOJ
|
January 25, 2022 |
NAVANEETHAKRISHNAN Vs. DHARADEVI
|
April 11, 2022 |
NAVEENKUMAR Vs. STATE
|
October 6, 2022 |
NAVIN HOUSING AND PROPERTIES PRIVATE LIMITED Vs. HEMALATHA
|
February 1, 2022 |
NCC INFRASTRUCTURE HOLDINGS LIMITED Vs. TAQA INDIA POWER VENTURES PRIVATE LIMITED
|
January 11, 2022 |
NESS WADAI Vs. STATE OF TAMIL NADU
|
May 27, 2022 |
NETHAJI POKKUVARATHU Vs. CHIEF SECRETARY
|
January 6, 2022 |
NETHRODAYA Vs. STATE OF TAMIL NADU
|
September 19, 2022 |
NEW INDIA ASSURANCE CO. LIMITED Vs. INDIRAGANDHI
|
July 25, 2022 |
NEW INDIA ASSURANCE CO. LIMITED Vs. POONGODI
|
August 30, 2022 |
NEW INDIA ASSURANCE CO. LIMITED Vs. GEETHA
|
September 22, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. V.HARIKRISHNAN
|
April 29, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. S.PREMALATHA
|
November 30, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. S. KRISHNAN
|
July 6, 2022 |
NEW INDIA ASSURANCE CO.LTD Vs. PALANISAMY
|
November 30, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SARAN RAJ KUMAR
|
August 30, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P. PALANIAMMAL
|
January 4, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MEENAL
|
November 30, 2022 |
NEW INDIA INSURANCE CO. LIMITED Vs. MANIMEKALAI
|
August 8, 2022 |
NEWTON Vs. STATE
|
March 15, 2022 |
NEXT RADIO LIMITED Vs. UNION OF INDIA
|
April 20, 2022 |
NIJAMDEEN NOORUL AMEEN Vs. STATE
|
May 18, 2022 |
NIJAMUDHEEN Vs. STATE
|
November 8, 2022 |
NIMBASINGH Vs. STATE
|
August 17, 2022 |
NIRMAL M. S/O.MOHANAKUMARAN NAIR G Vs. STATE OF TAMIL NADU
|
October 6, 2022 |
NIRMALA Vs. DURAISAMY
|
January 25, 2022 |
NIRMALA A. JHABAKH Vs. DISTRICT REGISTRAR, UDHAGAMANDALAM ROAD
|
January 10, 2022 |
NIRMALKUMAR Vs. STATE
|
January 4, 2022 |
NISHA Vs. STATE OF TAMIL NADU
|
April 11, 2022 |
NITHYANANDA REDIAR Vs. CHINMAYANDA REDIAR (DIED)
|
October 17, 2022 |
NOORJAHAN Vs. MOHAMED MARIYAM
|
January 27, 2022 |
NOORJAHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2022 |
NOORUDDIN Vs. STATE
|
October 18, 2022 |
NOORUDEEN Vs. STATE
|
August 26, 2022 |
NORTHERN ARC CAPITAL LIMITED Vs. FEED BACK INFRA PRIVATE LIMITED
|
February 2, 2022 |
NORTHERN ARC CAPITAL LIMITED Vs. SAMBANDH FINSERVE PRIVATE LIMITED
|
June 8, 2022 |
NTTF INDUSTRIES PVT LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
|
November 11, 2022 |
NUMINOUS IMPEX (I) PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2022 |
O. MATHIVANAN Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER
|
July 25, 2022 |
O. MUNIYAPPA Vs. SECRETARY TO GOVERNMENT
|
December 1, 2022 |
O. PANEERSELVAM Vs. AIADMK
|
July 11, 2022 |
O.HARIBABU Vs. DISTRICT COLLECTOR
|
December 13, 2022 |
O.M.A.UDHUMAN MYDEEN Vs. CHIEF EXECUTIVE OFFICER
|
August 29, 2022 |
O.N.RAJU Vs. K.KRISHNAN
|
March 24, 2022 |
O.SELVAM Vs. COMMISSIONER OF SCHOOL EDUCATION
|
March 4, 2022 |
OFFICIAL TRUSTEE OF TAMIL NADU Vs. KARUNAKARAN
|
February 4, 2022 |
OGUN STEEL ROLLING MILLS (P) LTD. Vs. CHAIRMAN & MANAGING DIRECTOR
|
July 8, 2022 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. RAJESWARI
|
March 2, 2022 |
OM VINAYAGA RECREATION CLUB Vs. GOVERNMENT OF TAMIL NADU
|
January 3, 2022 |
ORIENTAL INSURANCE CO. LIMITED Vs. SUGUNA
|
May 5, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. PARKAVI
|
January 4, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. SANTHY
|
December 6, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. RADHADEVI
|
March 1, 2022 |
ORIENTAL INSURANCE CO., LTD Vs. THANGAM
|
December 16, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. D.SATHISHKUMAR
|
December 16, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VELUSAMY
|
June 10, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. INDIAN BANK
|
March 14, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANI STELLA
|
February 21, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KALIYAMMAL
|
October 27, 2022 |
ORIENTAL INSURANCE COMPANY LTD. , TRICHY Vs. P. NALLU
|
January 27, 2022 |
P. ANAND Vs. ASSISTANT DIRECTOR
|
December 1, 2022 |
P. ARUMUGAM Vs. STATE OF TAMIL NADU
|
November 14, 2022 |
P. ARUMUGAM Vs. K. NANDHEESWARAN
|
July 13, 2022 |
P. ARUMUGAM Vs. TAMIL NADU STATE ELECTION COMMISSIONER
|
February 16, 2022 |
P. ARUMUGAM Vs. GENERAL MANAGER (ADMINISTRATION)
|
June 6, 2022 |
P. ARUNKUMAR Vs. STATE
|
January 4, 2022 |
P. BALA Vs. SEARCH LIGHT PRODUCTION BY ITS PROPREITOR, RAJIV BABBAR
|
January 25, 2022 |
P. BALU Vs. MINISTRY OF DEFENCE,
|
January 25, 2022 |
P. BENJAMIN Vs. DIRECTOR GENERAL OF POLICE
|
June 21, 2022 |
P. CHANTHIRAKALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
January 24, 2022 |
P. CHELLAMMAL Vs. ASSOCIATE COMMISSIONER-II, COMMERCIAL TAX, PALANI
|
November 7, 2022 |
P. CHINNADURAI Vs. T. SUBBUTHAI
|
February 24, 2022 |
P. DHANAM Vs. K. S. VASANTH
|
December 6, 2022 |
P. DHANASEELAN Vs. UNION OF INDIA
|
February 1, 2022 |
P. DHARAMCHAND Vs. B. GURUBAGYAM
|
September 7, 2022 |
P. DURAISAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES, M. V. NATARAJAN MAALIGAI, CHENNAI
|
July 20, 2022 |
P. ESWARAMOORTHY Vs. KUMUDHAM
|
December 1, 2022 |
P. GANESAN Vs. M.REVATHY PREMA RUBARANI
|
July 12, 2022 |
P. GANESH PRASAD Vs. STATE OF TAMIL NADU
|
May 11, 2022 |
P. GNANA DHAS Vs. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK
|
November 1, 2022 |
P. GNANASEKARAN PANDIAN NADAR Vs. V. N. D. DEVARAJAN
|
February 4, 2022 |
P. GOPI Vs. DISTRICT FOREST OFFICER
|
December 14, 2022 |
P. GRACE THAVAMANI Vs. SPECIAL TAHSILDAR, PERAMBALUR
|
July 6, 2022 |
P. JANAKIRAMAN Vs. MANAGING DIRECTOR
|
December 1, 2022 |
P. JAYAMANICKAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
|
November 25, 2022 |
P. JEEVARATHINAM Vs. REGIONAL TRANSPORT OFFICER, (LICENSING AUTHORITY), CHENNAI
|
January 3, 2022 |
P. K. POUNRAJ Vs. S. RANGANATHAN
|
February 4, 2022 |
P. K. SHEFI Vs. DIRECTOR/CS, THE INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
|
June 29, 2022 |
P. KALAIVANI Vs. K. P. SELVAM
|
December 21, 2022 |
P. KALIMUTHU Vs. STATE OF TAMIL NADU
|
July 20, 2022 |
P. KANNAN Vs. DISTRICT REVENUE OFFICER
|
December 15, 2022 |
P. KANNAN Vs. COMMISSIONER
|
March 15, 2022 |
P. KRISHNAN Vs. STATE OF TAMIL NADU
|
December 1, 2022 |
P. KRISHNAPPA Vs. PADMAVATHY
|
July 8, 2022 |
P. KUMAR Vs. DISTRICT COLLECTOR
|
December 16, 2022 |
P. KUNJU Vs. DISTRICT COLLECTOR, TIRUVARUR
|
September 7, 2022 |
P. MADHUMALAR Vs. S. SURESH
|
December 8, 2022 |
P. MAHESWARI Vs. SECRETARY TO GOVERNMENT
|
June 20, 2022 |
P. MANIMEGALAI Vs. STATE OF TAMIL NADU
|
January 20, 2022 |
P. MARIMUTHU Vs. K. KALAIYARASAN
|
January 6, 2022 |
P. MUJEETHABAI Vs. STATE OF TAMIL NADU
|
September 27, 2022 |
P. MURALEETHARAN Vs. CHAIRMAN
|
April 20, 2022 |
P. MURUGESAN Vs. TAMIL NADU POLLUTION CONTROL BOARD,
|
July 7, 2022 |
P. MUTHANDI Vs. SECRETARY TO GOVERNMENT
|
October 27, 2022 |
P. MUTHURAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
April 1, 2022 |
P. NALINI Vs. SUPERINTENDENT OF CENTRAL PRISON, MADURAI
|
June 30, 2022 |
P. NARAYANAN Vs. ALAGARSAMY
|
April 5, 2022 |
P. NITHYA Vs. CHIEF COMMERCIAL MANAGER, CHENNAI
|
June 27, 2022 |
P. P. THOMAS Vs. STATE OF TAMIL NADU
|
July 13, 2022 |
P. PALANI Vs. K. B. VENKATESAN
|
February 17, 2022 |
P. PARAMASIVAN Vs. STATE
|
October 10, 2022 |
P. PARTHIBAN Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
|
July 20, 2022 |
P. RAJ KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
July 18, 2022 |
P. RAJALAKSHMI Vs. S.THILAGAVATHI
|
April 7, 2022 |
P. RAJESHKUMAR Vs. COMMISSIONER
|
November 4, 2022 |
P. RAMESH Vs. STATE
|
July 4, 2022 |
P. RAMKUMAR Vs. STATE OF TAMIL NADU
|
October 19, 2022 |
P. RAVI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
June 14, 2022 |
P. ROOBA RANI Vs. VELUSAMY
|
January 31, 2022 |
P. SASIKUMAR Vs. CHAIRMAN, CHENNAI PORT TRUST
|
November 1, 2022 |
P. SELVAM Vs. STATE
|
March 4, 2022 |
P. SENTHIL Vs. STATE
|
September 26, 2022 |
P. SREENIVASULU REDDY Vs. U. VISHWANATHA REDDY
|
November 28, 2022 |
P. SRIDHARAN Vs. STATE OF TAMIL NADU
|
May 6, 2022 |
P. SUBBIAH Vs. DISTRICT COLLECTOR
|
January 12, 2022 |
P. SUBRAMANI Vs. STATE OF TAMIL NADU
|
August 8, 2022 |
P. SUBRAMANIAN Vs. DISTRICT COLLECTOR, MADURAI
|
February 7, 2022 |
P. SUGANTHI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
June 17, 2022 |
P. SUMITHRA Vs. STATE OF TAMIL NADU
|
September 21, 2022 |
P. THAMBI (DECEASED) Vs. OFFICIAL TRUSTEE OF TAMIL NADU
|
January 11, 2022 |
P. THANGAVANI Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI
|
July 5, 2022 |
P. THAVAM Vs. STATE OF TAMILNADU
|
July 5, 2022 |
P. THAVAM Vs. STATE OF TAMIL NADU
|
April 27, 2022 |
P. VANAJA Vs. D.MARAN
|
July 12, 2022 |
P. VASANTHAKUMAR Vs. PRINCIPAL CHIEF ENGINEER-CUM-CHIEF ENGINEER(GENERAL)
|
January 21, 2022 |
P. VEERASAMY Vs. PORI. C. MEERA
|
December 19, 2022 |
P. VELMURUGAN Vs. DISTRICT COLLECTOR
|
December 2, 2022 |
P. VELUMANI Vs. STATE OF TAMIL NADU
|
July 7, 2022 |
P. VENKATACHALAM Vs. TAHSILDAR
|
June 17, 2022 |
P. VIJAYALAKSHMI Vs. R.NARAYANAN
|
January 7, 2022 |
P.ADHAVAN SERAL Vs. TAMILNADU INFORMATION COMMISSION
|
July 18, 2022 |
P.ALAGARSAMY Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LIMITED
|
February 21, 2022 |
P.AMUTHA Vs. GUNSEKARAN
|
December 23, 2022 |
P.ANANDHRAJ JOINT DIRECTOR Vs. GOVERNMENT OF TAMIL NADU
|
April 28, 2022 |
P.ANNADURAI Vs. STATE
|
July 4, 2022 |
P.APPASAMY Vs. STATE OF TAMIL NADU
|
February 23, 2022 |
P.ARUMUGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
July 21, 2022 |
P.ARUNACHALAM Vs. M.KALIAMMAL
|
July 1, 2022 |
P.BALAJI Vs. ISWARYA
|
December 8, 2022 |
P.BALUSAMY Vs. RATHNAM
|
September 30, 2022 |
P.DHANDAPANI Vs. VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
|
December 15, 2022 |
P.DINESH KUMAR Vs. T.CIBI CHAKARAVARTHY
|
November 3, 2022 |
P.GEETHA Vs. V.KIRUBAHARAN
|
December 22, 2022 |
P.JEYASINGH MALRAJ Vs. CHIEF EDUCATIONAL OFFICER
|
April 13, 2022 |
P.K.GOVINDASAMY Vs. STATE OF TAMIL NADU
|
November 8, 2022 |
P.K.PADMANABAN Vs. B.JANAKIRAMAN
|
February 18, 2022 |
P.K.RAJENDIRAN Vs. P.A.VINAYAGAM
|
June 17, 2022 |
P.KRISHNAMURTHY Vs. V.BALASUBRAMANIYA IYER
|
February 25, 2022 |
P.MALATHI Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS
|
June 10, 2022 |
P.MANIMARAN Vs. JOINT REGISTRAR/MANAGING DIRECTOR, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
|
April 21, 2022 |
P.MANIMARAN Vs. SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
June 29, 2022 |
P.MANIMARAN Vs. JOINT REGISTRAR/MANAGING DIRECTOR, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
April 29, 2022 |
P.MATHESWARAN Vs. STATE BANK OF INDIA
|
April 11, 2022 |
P.MEGAVANI Vs. STATE
|
June 28, 2022 |
P.MUTHU KRISHNAN [DECEASED] Vs. UNION OF INDIA
|
November 7, 2022 |
P.MUTHUSAMY Vs. B.VENNILA
|
November 21, 2022 |
P.NALLATHAMBI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 1, 2022 |
P.NATARAJ Vs. STATE OF TAMIL NADU
|
December 8, 2022 |
P.PALANIVEL Vs. STATE
|
June 9, 2022 |
P.PARAMASIVAM Vs. STATE
|
June 17, 2022 |
P.PONNUSAMY Vs. M.MARUDHAMBAL
|
September 23, 2022 |
P.PUGALENTHI Vs. STATE OF TAMIL NADU
|
March 8, 2022 |
P.R.KUMAWAT Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
|
August 8, 2022 |
P.R.SRINIVASAN Vs. COMMISSIONER H.R. AND C.E., DEPARTMENT
|
May 15, 2022 |
P.RADHAKRISHNAN Vs. DIRECTOR OF DRUGS CONTROL DMS CAMPUS, ANNA SALAI
|
September 27, 2022 |
P.RAJAGOPAL Vs. STATE
|
June 14, 2022 |
P.RAJENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 11, 2022 |
P.RAMALINGAM Vs. S.CHANDRA
|
March 8, 2022 |
P.RAMESH Vs. STATE GOVERNMENT OF TAMIL NADU
|
March 22, 2022 |
P.RANGA Vs. STATE
|
June 2, 2022 |
P.RANJITHKUMAR Vs. BASKAR
|
April 25, 2022 |
P.RAVICHANDRAN Vs. AJEET KUMAR KOTHARI
|
July 18, 2022 |
P.RUBA DEVI Vs. STATE OF TAMIL NADU
|
October 17, 2022 |
P.RUDHRA Vs. MALALEENA
|
October 18, 2022 |
P.SANGEETHARAJ Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED
|
September 30, 2022 |
P.SANGILIPANDI Vs. GENERAL MANAGER
|
February 21, 2022 |
P.SARAVANA KUMAR Vs. S.P.VIJAYA KUMAR
|
March 29, 2022 |
P.SELVAM Vs. STATE
|
August 23, 2022 |
P.SENTHIL Vs. K.KARTHIKAYINI
|
December 15, 2022 |
P.SENTHIL @ SENTHILKUMAR Vs. DEPUTY COMMISSIONER OF POLICE
|
April 18, 2022 |
P.SHANTHI Vs. STATE OF TAMIL NADU
|
December 21, 2022 |
P.SUBBAIAH Vs. CORRESPONDENT
|
February 3, 2022 |
P.SUBBURAJ Vs. PRINCIPAL SECRETARY
|
March 21, 2022 |
P.SUDHA Vs. SECRETARY
|
June 29, 2022 |
P.SUNDARAMURTHY Vs. ADHIKESAVAN
|
December 8, 2022 |
P.SUNDARESWAR Vs. PINKY JAIN
|
March 4, 2022 |
P.SUNIL Vs. GOVERNMENT OF TAMILNADU
|
February 18, 2022 |
P.TAMILSELVAN Vs. STATE
|
October 13, 2022 |
P.THANAPAL Vs. AJAY KUMAR BHALLA
|
May 5, 2022 |
P.THENMOZHI Vs. B.GURUMURTHY
|
December 15, 2022 |
P.VIJAYABHARATHY Vs. DISTRICT COLLECTOR-CUM
|
March 11, 2022 |
PACHAMUTHU Vs. E.RAJBI (DIED)
|
July 15, 2022 |
PACHIAMMAL Vs. ARJUNA GOUNDER
|
January 4, 2022 |
PACHIAPPAN Vs. STATE
|
October 18, 2022 |
PACIFICA (INDIA) PROJECTS PVT LTD. Vs. ORIENTAL CUISINES (P) LTD
|
June 7, 2022 |
PACIFICA (INDIA) PROJECTS PVT LTD. Vs. ORIENTAL CUISINES (P) LTD.
|
June 7, 2022 |
PADMA HIGHWAYS FILLING STATION Vs. REGIONAL ADMINISTRATOR CUM-SUB DIVISIONAL MAGISTRATE
|
July 6, 2022 |
PADMA PRAKASH Vs. STATE
|
September 6, 2022 |
PALANIAMMAL Vs. K. M. NATARAJAN
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January 5, 2022 |
PALANIAMMAL Vs. JAMBULINGAM SERVAI
|
February 18, 2022 |
PALANIRAJ Vs. VELLAICHAMY
|
February 21, 2022 |
PALANISAMY Vs. STATE
|
June 10, 2022 |
PALANIYAPPAN Vs. STATE
|
January 20, 2022 |
PALDINESH Vs. STATE
|
November 10, 2022 |
PALPANDIYAN Vs. STATE
|
June 2, 2022 |
PANCHAVARNAM Vs. SANKARAMMAL @ TAMILARASI
|
February 8, 2022 |
PANDI Vs. LEARNED II CLASS EXECUTIVE MAGISTRATE CUM TAHSILDAR
|
May 19, 2022 |
PANDI Vs. DISTRICT REVENUE OFFICER, MADURAI
|
June 28, 2022 |
PANDIAMMAL Vs. STATE OF TAMIL NADU
|
February 21, 2022 |
PANDIARAJAN Vs. DISTRICT COLLECTOR, INSPECTOR OF PANCHAYAT UNION
|
July 28, 2022 |
PANDIYARAJAN Vs. MANIMEGALAI
|
September 9, 2022 |
PANJOLAI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
January 28, 2022 |
PANNEERSELVAN Vs. STATE
|
August 16, 2022 |
PARAMASIVAM Vs. STATE
|
December 20, 2022 |
PARAMU Vs. STATE
|
November 8, 2022 |
PARANJOTHI GNANAOLI PEEDAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 20, 2022 |
PARIMALA Vs. SECRETARY TO GOVERNMENT, CHENNAI
|
January 12, 2022 |
PARKAVIYAN R. Vs. STATE OF TAMIL NADU
|
January 27, 2022 |
PARKAVIYAN R. Vs. STATE OF TAMIL NADU
|
January 19, 2022 |
PARTHASARAY Vs. STATE
|
July 19, 2022 |
PARTHIBAN Vs. STATE
|
March 1, 2022 |
PARVATHI Vs. RAJAGOPAL
|
December 16, 2022 |
PARVATHIAMMAL Vs. N.ADIKESAVAN (DIED)
|
November 30, 2022 |
PARVATHY Vs. PARVATHY
|
January 6, 2022 |
PASTOR MUNIYANDI Vs. STATE
|
March 21, 2022 |
PASUNGILI Vs. STATE
|
September 21, 2022 |
PAUL JABAKUMAR Vs. STATE
|
July 14, 2022 |
PAUL JAYASEELAN Vs. STATE
|
March 21, 2022 |
PAUL RADJE Vs. ANDONI IRUDAYARAJ
|
February 21, 2022 |
PAULRAJ Vs. DISTRICT COLLECTOR
|
January 10, 2022 |
PAVALABALAN Vs. STATE
|
November 7, 2022 |
PAVAYAMMAL Vs. PAPPATHI
|
July 27, 2022 |
PAVAYEE Vs. NALLA GOUNDER
|
July 18, 2022 |
PAYEL BISWAS Vs. COMMISSIONER OF POLICE, TRICHY
|
January 4, 2022 |
PAZHAMALAI Vs. MURUGANANDAM
|
April 29, 2022 |
PENNAR INDUSTRIES LTD Vs. INTEGRAL COACH FACTORY
|
April 21, 2022 |
PERIAMMAL Vs. RAMESH
|
November 16, 2022 |
PERIAMMAL Vs. KAMALAM
|
April 13, 2022 |
PERIYAKALIAPPAN Vs. SARAVANAN
|
February 16, 2022 |
PERIYANNAN Vs. STATE OF TAMIL NADU
|
August 4, 2022 |
PERIYASAMY Vs. STATE
|
August 5, 2022 |
PERIYASAMY Vs. M.KAMATCHIAMMAL
|
November 4, 2022 |
PERIYASAMY Vs. SANTHI KRISHNAN
|
August 18, 2022 |
PERUMAL Vs. S.MAHENDRAN
|
March 17, 2022 |
PERUMAL Vs. STATE
|
April 13, 2022 |
PERUMALAKKAL Vs. THANGARAJ
|
September 23, 2022 |
PERUMAYEE Vs. MADHESWARAN
|
April 26, 2022 |
PETCHIAMMAL Vs. STATE OF TAMIL NADU
|
January 20, 2022 |
PETHANNA Vs. P.KRISHNASAMY
|
August 12, 2022 |
PFIZER HEALTHCARE INDIA PRIVATE LIMITED, Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 11, 2022 |
PICHANDI Vs. STATE
|
December 19, 2022 |
PICHANDI Vs. PONNURANGAM
|
September 26, 2022 |
PIONEER HYDROTHERMAL SERVICES PVT.LTD Vs. TECHSHARP ENGINEERS PVT. LTD
|
March 24, 2022 |
PITCHAIAMMAL Vs. PAPPATHI
|
December 16, 2022 |
PITCHAMMAL Vs. MEENATCHIAMMAL
|
February 16, 2022 |
PITCHI Vs. PARAMESWARAN PILLAI
|
April 28, 2022 |
PL. MURUGAPAN Vs. NIL
|
July 7, 2022 |
PONDICHERRY HOUSING BOARD EMPLOYEES UNION REPRESENTED BY ITS PRESIDENT, P.ISWARANE ANNA NAGAR Vs. GOVERNMENT OF PUDUCHERRY, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, (HOUSING), PUDUCHERRY - 5.
|
August 26, 2022 |
PONDICHERRY UNIVERSITY, PUDUCHERRY Vs. INFOPLUS TECHNOLOGIES PVT. LTD. , CHENNAI
|
January 11, 2022 |
PONLEELAVATHY Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED
|
August 30, 2022 |
PONNESAM Vs. STATE OF TAMIL NADU
|
June 7, 2022 |
PONNI CO-OPERATIVE SUPERMARKET Vs. AUTHORITY UNDER TAMIL NADU SHOP AND ESTABLISHMENTS ACT 1947
|
October 17, 2022 |
PONNUSAMY Vs. KANDASAMY
|
September 1, 2022 |
PONNUSAMY Vs. GOVINDAN
|
March 2, 2022 |
PONNUSAMY KARAYALAR Vs. THANGARAJ PANDIAN
|
January 27, 2022 |
PONSELVAN Vs. DISTRICT COLLECTOR
|
September 28, 2022 |
PONVELRAJ Vs. STATE INFORMATION COMMISSIONER, CHENNAI
|
June 2, 2022 |
POOMPUHAR TRADITIONAL FISHERMEN WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
January 19, 2022 |
POONGOTHAI Vs. M.Y.RAHAAN BEEVI
|
March 15, 2022 |
POOVAI Vs. RAHIMA
|
July 6, 2022 |
POOVALAGAN Vs. S.MALIK HUSSAIN
|
March 10, 2022 |
POPULAR FRONT OF INDIA Vs. HAJ COMMITTEE OF INDIA
|
April 8, 2022 |
PR.THANGAMSHIRI Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK
|
December 15, 2022 |
PRABAKARAN Vs. STATE
|
July 22, 2022 |
PRABAKARAN Vs. STATE
|
December 2, 2022 |
PRABAKARAN Vs. GEETHA
|
February 18, 2022 |
PRABAKARAN Vs. STATE
|
May 12, 2022 |
PRABAKARAN Vs. INSPECTOR OF POLICE
|
October 13, 2022 |
PRABAKARAN @ CHINA PRABHAKARAN Vs. INSPECTOR OF POLICE
|
July 1, 2022 |
PRABHAKARAN Vs. STATE
|
August 1, 2022 |
PRABHU Vs. STATE
|
August 16, 2022 |
PRABHU Vs. STATE
|
May 12, 2022 |
PRABHURAMKUMAR Vs. STATE
|
December 9, 2022 |
PRABUKUMAR Vs. STATE
|
July 8, 2022 |
PRADEEP Vs. STATE
|
July 12, 2022 |
PRADEEP Vs. STATE
|
December 19, 2022 |
PRADEEP MOHAN Vs. STATE
|
October 10, 2022 |
PRADHEEP Vs. STATE
|
August 30, 2022 |
PRAKASH Vs. STATE BY ITS INSPECTOR OF POLICE
|
July 27, 2022 |
PRAKASH A. Vs. STATE
|
May 18, 2022 |
PRANAV SRINIVASAN Vs. GOVERNMENT OF INDIA
|
March 25, 2022 |
PRANITA GOENKA Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
|
July 22, 2022 |
PRASANA VENKATESAN Vs. STATE
|
June 22, 2022 |
PRASANNA GUNASUNDARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, MADURAI RANGE, MADURAI
|
November 1, 2022 |
PRASANTH Vs. STATE
|
July 18, 2022 |
PRASANTH Vs. STATE
|
December 19, 2022 |
PRATAP K MOTURI Vs. STATE
|
September 9, 2022 |
PRAVEEN RAJESH Vs. COMMISSIONER OF POLICE
|
July 7, 2022 |
PRAVEENA Vs. AUTHORIZED OFFICER, M/S. INDIAN BANK, ERODE
|
February 7, 2022 |
PREETHI Vs. STATE
|
September 5, 2022 |
PREMNAZIR Vs. MADHAVAN
|
January 5, 2022 |
PREMSEKAR Vs. DISTRICT COLLECTOR, SALEM
|
July 20, 2022 |
PRESIDHAN Vs. STATE
|
October 19, 2022 |
PRIMEX HEALTHCARE AND RESEARCH PRIVATE LIMITED Vs. A.A.L.RAMASWAMY
|
September 29, 2022 |
PRINCIPAL SECRETARY TO GOVERNMENT Vs. K.JOHNSON
|
September 23, 2022 |
PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT, SECRETARIAT, FORT ST.GEORGE, CHENNAI - 9. Vs. S.JOHN BENJAMIN
|
October 20, 2022 |
PRINCIPAL, LOYOLA COLLEGE Vs. STATE OF TAMIL NADU
|
April 18, 2022 |
PROCTER AND GAMBLE HYGIENE AND HEALTHCARE LIMITED Vs. RECKITT BENCKISER (INDIA) PRIVATE LIMITED
|
April 20, 2022 |
PROF. M. K. SURAPPA Vs. JOINT SECRETARY
|
February 11, 2022 |
PROF.EDAMANA PRASAD Vs. STATE REP. BY INSPECTOR OF POLICE
|
April 20, 2022 |
PROGRESSIVE STONE WORKS Vs. JOINT COMMISSIONER (ST)
|
June 16, 2022 |
PROJECT DIRECTOR (LA) Vs. T.PALANISAMY
|
April 22, 2022 |
PSA SICAL TERMINALS LTD. Vs. UNION OF INDIA
|
January 19, 2022 |
PUDIYA JANANAYAGA VAGANA Vs. THE MANAGEMENT SATHYABAMA UNIVERSITY
|
December 16, 2022 |
PUEBLO HOLDINGS LIMITED Vs. EMIRATES TRADING AGENCY LLC
|
March 2, 2022 |
PUGAZHENTHI Vs. STATE
|
October 27, 2022 |
PUJITA CREATERS PARTNERSHIP FIRM Vs. S. M. VENKATESSH
|
July 15, 2022 |
PULI Vs. STATE
|
February 3, 2022 |
PUNITHAVATHI MANIAM Vs. M.V. ARULJOTHI
|
April 13, 2022 |
PUNIYAVATHI Vs. PACHAIAMMAL
|
February 22, 2022 |
PUSHPAM REALITY Vs. STATE TAX OFFICER
|
February 4, 2022 |
PUSHPARANI Vs. STATE OF TAMIL NADU
|
October 14, 2022 |
PUSHPAVALLI Vs. SUBBAY GOWDER
|
February 16, 2022 |
PYRAMID FILMS INTERNATIONAL, CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CITY CIRCLE V (INV. ), CHENNAI
|
January 19, 2022 |
QUADRANGLE TRADING SERVICES P LTD. Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 31, 2022 |
R. ANIKUMAR Vs. P. NEELAKANDAN
|
January 3, 2022 |
R. BACKIYARAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
January 11, 2022 |
R. BHARATH BAFNA Vs. PRIYANKA
|
September 1, 2022 |
R. BOOMI Vs. ASSISTANT ENGINEER, MADURAI
|
June 9, 2022 |
R. CHITTI BABU Vs. STATE
|
July 12, 2022 |
R. DAKSHINAMURTHY Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
November 7, 2022 |
R. DEVADASS Vs. R. GOVINDARAJAN
|
July 14, 2022 |
R. DHAYALAN Vs. STATE OF TAMIL NADU
|
September 5, 2022 |
R. GANESH Vs. STATE OF TAMIL NADU
|
February 9, 2022 |
R. GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
|
November 24, 2022 |
R. GOVINDARAJ Vs. DISTRICT COLLECTOR, COLLECTORATE, MADURAI
|
January 12, 2022 |
R. HARESH BABU Vs. FOREST RANGE OFFICER
|
November 25, 2022 |
R. HENRY PAUL Vs. STATE OF TAMIL NADU
|
January 31, 2022 |
R. INDUMATHI Vs. PERSONAL ASSISTANT TO THE COLLECTOR (DEVELOPMENT) OFFICE
|
November 3, 2022 |
R. JAGADEESAN Vs. MANAGING DIRECTOR
|
July 12, 2022 |
R. JAGANATHAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 19, 2022 |
R. JANARTHANAM Vs. STATE OF TAMIL NADU
|
November 28, 2022 |
R. JOSEPH Vs. TAMIL NADU HOUSING BOARD
|
February 24, 2022 |
R. KAMALA Vs. VIKRAM SINGH
|
August 18, 2022 |
R. KANNAN Vs. THE ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, CHENNAI
|
December 16, 2022 |
R. KARTHIKEYAN Vs. STATE
|
March 16, 2022 |
R. KARUNANIDHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, CUDDALORE
|
July 15, 2022 |
R. KARUPPIAH Vs. STATE
|
January 28, 2022 |
R. KASTURI Vs. REVENUE DIVISIONAL OFFICER CUM THE PRESIDING OFFICER MAINTENANCE AND WELFARE OF PARENTS & SENIOR CITIZENS TRIBUNAL, ERODE
|
July 5, 2022 |
R. KAVITHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 15, 2022 |
R. KING Vs. STATE OF TAMIL NADU
|
February 18, 2022 |
R. MAHALAKSHMI Vs. A. DEEPAKRAJ
|
December 8, 2022 |
R. MALATHI Vs. STATE OF TAMIL NADU
|
July 20, 2022 |
R. MANIKANDAN Vs. REVENUE DIVISIONAL OFFICER
|
January 24, 2022 |
R. MOKKAMAYAN Vs. STATE
|
February 22, 2022 |
R. MURUGESAN Vs. STATE OF TAMIL NADU
|
July 13, 2022 |
R. NAGARAJAN Vs. A.RAMASAMY GOUNDER
|
February 22, 2022 |
R. PALANIAPPAN Vs. SECRETARY, LAW DEPARTMENT
|
January 19, 2022 |
R. PALANISELVI Vs. TAMILNADU STATE ELECTION COMMISSION
|
March 7, 2022 |
R. PANCHAVARNAM Vs. DIRECTOR GENERAL OF POLICE, LAW & ORDER, CHENNAI
|
October 28, 2022 |
R. PANNEERSELVAM Vs. A. D. BASKARAN
|
November 17, 2022 |
R. PAPPAKANI Vs. PONNAIYA NADAR
|
January 4, 2022 |
R. PARIMALA Vs. K. VELU
|
June 28, 2022 |
R. PARKAVIYAN Vs. STATE OF TAMIL NADU
|
January 19, 2022 |
R. PECHIYAMMAL, W/O.RAJA Vs. STATE
|
October 11, 2022 |
R. PERIYASAMY Vs. DISTRICT COLLECTOR, ERODE
|
September 7, 2022 |
R. PONNUSAMY Vs. LAKSHMIAMMAL
|
July 8, 2022 |
R. PRASANNA VENKATESH Vs. STATE
|
February 16, 2022 |
R. PREMA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD. ,
|
June 28, 2022 |
R. PREMA LATHA Vs. STATE OF TAMIL NADU
|
November 17, 2022 |
R. PREMAVATHY Vs. STATE TRANSPORT CORPORATION I/II
|
July 7, 2022 |
R. RADHAKRISHNAN Vs. NEYVELI LIGNITE CORPORATION LTD.
|
June 30, 2022 |
R. RADHAKRISHNAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
December 2, 2022 |
R. RAJENDRAN Vs. CHAIRMAN & MANAGING DIRECTOR, TAMILNADU HOUSING BOARD, CHENNAI
|
January 3, 2022 |
R. RAJKUMAR Vs. GENERAL MANAGER, THE UDHAGAMANDALAM CO-OP URBAN BANK LTD. , NILGIRIS
|
July 18, 2022 |
R. RAMESH KUMAR Vs. M. MAHARAJA
|
July 5, 2022 |
R. RAMESHKUMAR Vs. BOARD OF TAMILNADU CO-OPERATIVE UNION, N. V. NATARAJAN MALIGAI
|
December 2, 2022 |
R. SAMPATH Vs. STATE
|
March 10, 2022 |
R. SARAVANAN Vs. D. SHANMUGA PRIYA
|
April 18, 2022 |
R. SELVAM Vs. REGISTRAR GENERAL HIGH COURT, MADRAS CHENNAI
|
January 11, 2022 |
R. SELVAM Vs. MANAGING DIRECTOR, CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD, NO. 1, PUMPING STATION ROAD, CHINTADRIPET, CHENNAI
|
November 9, 2022 |
R. SELVAMANI Vs. CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
January 3, 2022 |
R. SENTHILKUMAR Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE (EAST)
|
January 25, 2022 |
R. SHANTHI Vs. GOPIKRISHNAN
|
November 15, 2022 |
R. SHRIJA Vs. STATE OF TAMIL NADU
|
November 4, 2022 |
R. SIVASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, CHENNAI
|
July 6, 2022 |
R. SOUNDARARAJAN Vs. R. SIVAPRAKASAM
|
February 7, 2022 |
R. SOWMYA Vs. STATE OF TAMIL NADU
|
November 18, 2022 |
R. SRIRAM Vs. R. SWARNA
|
February 14, 2022 |
R. SUGANYA Vs. STATE OF TAMIL NADU
|
September 28, 2022 |
R. SUNDARARAJAN Vs. MANAGING DIRECTOR, THE TAMIL NADU CO-OPERATIVE MARKETING FEDERATION LIMITED, CHENNAI
|
July 18, 2022 |
R. TABENDRAN Vs. BOARD OF DIRECTORS, INDIAN OVERSEAS BANK, ANNA SALAI, CHENNAI
|
October 28, 2022 |
R. THIRUNAVUKKARASU Vs. UNION OF INDIA
|
November 8, 2022 |
R. THIYAGARAJAN Vs. UNION OF INDIA
|
July 7, 2022 |
R. VASUDEVAN Vs. STATE
|
September 28, 2022 |
R. VEDAGIRI Vs. K. RAJAKUMARI
|
April 5, 2022 |
R. VELAYUTHAM Vs. JOINT REGISTRAR OF COOP. SOCIETIES, CUDDALORE
|
July 20, 2022 |
R.ALAGURAJ Vs. STATE OF TAMIL NADU
|
April 27, 2022 |
R.ARUMUGAM Vs. SECRETARY TO GOVERNMENT
|
July 7, 2022 |
R.BARATHBARAN (DIED) Vs. R.NALLATHAMBI
|
March 2, 2022 |
R.CHANDRASEKAR Vs. COMMISSIONER
|
August 26, 2022 |
R.CHANDRASEKAR Vs. SECRETARY, CENTRAL ADOPTION RESOURCE AGENCY
|
August 8, 2022 |
R.CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT, HOME (TRANSPORT) DEPARTMENT
|
December 2, 2022 |
R.CHANDRASEKARAN Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
January 20, 2022 |
R.DHANUSHKODI Vs. A. LAKSHMANAPERUMAL
|
July 20, 2022 |
R.ESTHER JEYARANI Vs. NISHIGANDHA POLYMERS PRIVATE LIMITED
|
October 31, 2022 |
R.GEETHABANU Vs. GOVERNMENT OF TAMIL NADU
|
April 8, 2022 |
R.JAGANATHAN Vs. COMMISSIONER HR & CE ADMINISTRATION DEPARTMENT
|
November 9, 2022 |
R.JAYANTHI Vs. STATE
|
April 13, 2022 |
R.JEYALAKSHMI Vs. SRINIVASAN
|
February 16, 2022 |
R.K.EMU FARMS Vs. STATE
|
July 5, 2022 |
R.KASILINGAM Vs. S.P.VADIVELU [DECEASED]
|
November 18, 2022 |
R.KOUSALYA Vs. STATE
|
November 10, 2022 |
R.KRISHNAMOORTHI Vs. GOVERNMENT OF TAMIL NADU
|
September 27, 2022 |
R.KULANDAIVELU Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT VELLORE VELLORE DISTRICT
|
December 15, 2022 |
R.LATHA BANU Vs. STATE OF TAMIL NADU
|
June 2, 2022 |
R.LOGESHKUMAR Vs. P.BALASUBRAMANIAM
|
June 20, 2022 |
R.MANIKANDAN Vs. STATE
|
July 12, 2022 |
R.MEHARAJ Vs. M/S.SELVAKUMAR SPINNERS
|
July 27, 2022 |
R.MURUGAIYAN Vs. TAMIL NADU STATE ELECTION COMMISSION ELECTION COMMISSION OFFICE KOYAMBEDU
|
February 16, 2022 |
R.MURUGESAN Vs. S.KARTHIKEYAN
|
September 5, 2022 |
R.MYTHILI Vs. STATE
|
June 30, 2022 |
R.N.A.PAWANKUMAR AGARWAL Vs. FOOD SAFETY OFFICER
|
January 24, 2022 |
R.NALINI Vs. R.NIRMALA
|
December 8, 2022 |
R.P.RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
June 17, 2022 |
R.PADMAVATHY Vs. STATE
|
March 2, 2022 |
R.PANNERSELVAM Vs. MEDICAL SERVICES RECRUITMENT BOARD
|
July 4, 2022 |
R.R.SARAVANA BALAGURSAMY Vs. SUPERINTENDENT OF POLICE
|
March 11, 2022 |
R.R.THAMPI JAYA RAJ Vs. D.BIJU
|
February 17, 2022 |
R.RAJENDIRAN Vs. STATE
|
June 2, 2022 |
R.RAJESH Vs. STATE
|
May 6, 2022 |
R.RAJESH KUMAR Vs. STATE OF TAMIL NADU
|
July 28, 2022 |
R.RAMASAMI Vs. RAJA BAI
|
April 12, 2022 |
R.RAVIKUMAR. Vs. STATE
|
August 10, 2022 |
R.S.KALYANASUNDARAM Vs. COMMISSIONER
|
August 30, 2022 |
R.SAI SUMATHI Vs. R.KARUNANITHI
|
November 29, 2022 |
R.SARASWATHI Vs. B.GANGI AMMAL
|
July 26, 2022 |
R.SELVARAJ (DIED) Vs. AMUTHA
|
April 7, 2022 |
R.SENTHILKUMAR Vs. STATE
|
July 22, 2022 |
R.SESHADRI Vs. STATE
|
August 5, 2022 |
R.SHYAMALA Vs. A.JANI SAHIB
|
November 10, 2022 |
R.SUBBIAH Vs. AUTHORISED OFFICER, ARM BRANCH, CANARA BANK
|
November 25, 2022 |
R.SUDARSAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 21, 2022 |
R.SUNDARARAJAN Vs. GAYATHRI
|
August 25, 2022 |
R.SWARNAVEL Vs. LOGARANI
|
September 12, 2022 |
R.TAMILARASA Vs. T.P.RAMESHKUMAR
|
December 13, 2022 |
R.TAMILARASAN Vs. DISTRICT COLLECTOR
|
April 28, 2022 |
R.THAMIZHARASI Vs. ARULMOZHI
|
November 8, 2022 |
R.USHARANI Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, NIRMAN BHAVAN, NEW DELHI.
|
April 11, 2022 |
R.VENKATACHALAM Vs. COMMANDANT TSP III BATTALION VEERAPURAM
|
September 2, 2022 |
R.VENKATARAMAN Vs. SECRETARY
|
April 6, 2022 |
R.VIJAY Vs. STATE
|
August 30, 2022 |
R.VIJAYAGOPAL Vs. INSPECTOR OF POLICE
|
February 2, 2022 |
R.VIJAYALAKSHMI Vs. BHUVANESWARI
|
September 13, 2022 |
R.VIMALA Vs. S.MANIVANNAN
|
March 18, 2022 |
R.VINOTH KUMAR Vs. STATE
|
December 22, 2022 |
RAADHU RAJI Vs. THE DIRECTOR GENERAL OF POLICE, MYLAPORE
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December 14, 2022 |
RAAMA. RADHAKRISHNAN Vs. V.P.RADHAKRISHNAN
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March 14, 2022 |
RABEL Vs. E. SOUNDARARAJAN
|
January 3, 2022 |
RADHA Vs. ADDITIONAL REGISTRAR OF CHITS
|
December 1, 2022 |
RADHA Vs. STATE
|
July 20, 2022 |
RADHA MEDITECH Vs. COOK INDIA MEDICAL DEVICES PRIVATE LIMITED
|
August 1, 2022 |
RADHA RAVI Vs. MUTHIAH VATHIYAR
|
December 21, 2022 |
RADHAKRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
October 27, 2022 |
RADHIKA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
December 1, 2022 |
RAGHU Vs. R.LEELA
|
April 5, 2022 |
RAGHU GANESH Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
May 18, 2022 |
RAGHUNATH Vs. STATE
|
April 5, 2022 |
RAGHUPATHY Vs. RAJAMMAL
|
April 18, 2022 |
RAGINA BEEVI Vs. ARASAN
|
January 31, 2022 |
RAGUL Vs. STATE
|
October 27, 2022 |
RAGUL NIDHISH Vs. STATE
|
July 18, 2022 |
RAGURAMAN Vs. STATE
|
July 22, 2022 |
RAHUL SHINDE Vs. STATE
|
July 18, 2022 |
RAHUL SURANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
March 7, 2022 |
RAJ Vs. STATE
|
July 12, 2022 |
RAJA Vs. STATE
|
July 25, 2022 |
RAJA Vs. STATE
|
December 19, 2022 |
RAJA Vs. STATE
|
August 30, 2022 |
RAJA Vs. KESAVAN
|
November 30, 2022 |
RAJA Vs. STATE
|
April 6, 2022 |
RAJA Vs. STATE
|
July 11, 2022 |
RAJA KANNAPPAN Vs. STATE
|
October 11, 2022 |
RAJA RAJESWARI Vs. STATE OF TAMIL NADU
|
March 22, 2022 |
RAJAGOPAL Vs. STATE OF TAMIL NADU
|
March 3, 2022 |
RAJAH MUTHIAH CHETTIAR CHARITABLE AND EDUCATION TRUST Vs. KUMARARAJAH MUTHIAH SCHOOL OF TRADITIONAL ARTS AND CRAFTS, A PUBLIC CHARITABLE SOCIETY
|
February 9, 2022 |
RAJALAKSHMI Vs. P. DOSS
|
January 25, 2022 |
RAJAM ESTATES (P) LTD Vs. K.M.STALIN
|
December 19, 2022 |
RAJARAJAN Vs. STATE
|
July 15, 2022 |
RAJARAM Vs. KRISHNAMMAL
|
February 23, 2022 |
RAJASEKAR Vs. STATE
|
October 20, 2022 |
RAJASEKAR Vs. STATE
|
December 21, 2022 |
RAJASEKAR Vs. STATE
|
November 4, 2022 |
RAJASEKAR Vs. STATE
|
April 12, 2022 |
RAJASEKARAN Vs. STATE
|
July 7, 2022 |
RAJASEKARAN Vs. APPELLATE AUTHORITY/CHIEF MANAGER
|
June 14, 2022 |
RAJASTHANI MARBLE Vs. NA.K.KUMAR
|
March 28, 2022 |
RAJAYAL Vs. PATTU
|
July 8, 2022 |
RAJENDERAN Vs. RAMACHANDRAN
|
June 14, 2022 |
RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI
|
February 2, 2022 |
RAJENDRAN Vs. P.NATCHIAPPAN
|
January 25, 2022 |
RAJENDRAN Vs. STATE OF TAMIL NADU
|
April 11, 2022 |
RAJESH Vs. STATE
|
June 23, 2022 |
RAJESH Vs. STATE
|
December 19, 2022 |
RAJESH Vs. STATE
|
December 28, 2022 |
RAJESH Vs. STATE
|
September 30, 2022 |
RAJESH KUMAR Vs. DIRECTOR GENERAL OF POLICE, NEW DELHI
|
September 5, 2022 |
RAJESWARI Vs. M. ROHINI
|
January 7, 2022 |
RAJESWARI Vs. STATE
|
November 11, 2022 |
RAJIVGANDHI Vs. STATE
|
April 21, 2022 |
RAJKUMAR Vs. STATE
|
October 11, 2022 |
RAJKUMAR Vs. STATE
|
November 8, 2022 |
RAJKUMAR Vs. APPADURAI
|
July 4, 2022 |
RAJSRIYA AUTOMOTIVE INDUSTRIES P. LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 29, 2022 |
RAJU Vs. STATE
|
November 8, 2022 |
RAJU Vs. SUB-DIVISIONAL MAGISTRATE
|
August 12, 2022 |
RAKESH Vs. STATE
|
October 6, 2022 |
RAKESH Vs. STATE
|
July 15, 2022 |
RALI ENGINEERING WORKS Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
April 18, 2022 |
RAM MONOHAR Vs. S. RAJAKANI AMMAL
|
February 18, 2022 |
RAM SAMAJ Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
April 27, 2022 |
RAM SAMAJ Vs. COMMISSIONER
|
April 12, 2022 |
RAMACHANDRAN Vs. SUGANTHI
|
August 25, 2022 |
RAMACHANDRAN Vs. GANESAN
|
January 28, 2022 |
RAMAKRISHNAN Vs. GOVINDASAMI GOUNDER
|
January 11, 2022 |
RAMAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
|
June 28, 2022 |
RAMAKRISHNAN Vs. STATE
|
August 17, 2022 |
RAMALINGAM Vs. DIRECTOR GENERAL OF POLICE
|
July 18, 2022 |
RAMAN Vs. SUBRAMANI ACHARI
|
July 18, 2022 |
RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE, ALL WOMEN POLICE STATION, THIRUVANNAMALAI
|
January 20, 2022 |
RAMAN Vs. STATE
|
October 7, 2022 |
RAMAN Vs. STATE
|
December 22, 2022 |
RAMANAN BALAGANGATHARAN Vs. RISE EAST ENTERTAINMENT PRIVATE LIMITED
|
March 24, 2022 |
RAMANATHAN (A) THOOPAKKI RAMANATHAN Vs. STATE
|
September 14, 2022 |
RAMANATHAPURAM PERIYA Vs. STATE OF TAMIL NADU
|
January 6, 2022 |
RAMANATHASAMY DEVASTHANAM RAMESWARAM Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD(DISTRIBUTION)
|
June 7, 2022 |
RAMANIYAM REAL ESTATES PRIVATE LTD Vs. SPENCERS RETAIL LIMITED
|
February 15, 2022 |
RAMASAMY Vs. SIVABAKIYAVATHI
|
February 3, 2022 |
RAMASAMY GOUNDER Vs. SAMINATHA GOUNDER
|
July 5, 2022 |
RAMASAMY GOUNDER Vs. CHINNAPILLAI
|
May 18, 2022 |
RAMASUBBU GINNING FACTORY Vs. SUPERINTENDING ENGINEER
|
November 21, 2022 |
RAMCO CEMENTS LTD. Vs. NATIONAL FACELESS ASSESSMENT CENTRE
|
February 3, 2022 |
RAMDOSS Vs. SUPERINTENDENT OF POLICE
|
January 20, 2022 |
RAMESH Vs. STATE
|
January 12, 2022 |
RAMESH Vs. STATE
|
October 13, 2022 |
RAMESH Vs. STATE
|
August 12, 2022 |
RAMESH Vs. STATE
|
August 16, 2022 |
RAMESH SALUNKHE Vs. PRAMILA JAIN
|
January 25, 2022 |
RAMESH. Vs. STATE
|
August 5, 2022 |
RAMESHBHAI K. SALECH Vs. STATE
|
July 25, 2022 |
RAMKUMAR Vs. STATE
|
April 8, 2022 |
RAMSWAROOP KAJALA Vs. UNION OF INDIA
|
November 4, 2022 |
RANGANATHAN Vs. STATE
|
August 29, 2022 |
RANGANATHAN Vs. K.MADHAN
|
November 2, 2022 |
RANGARAJAN NARASIMHAN Vs. INSPECTOR OF POLICE
|
February 24, 2022 |
RANGARAJAN NARASIMHAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
March 3, 2022 |
RANGARAJAN NARASIMHAN Vs. ADDL. CHIEF SECRETARY TO GOVERNMENT, GOVT. OF TAMIL NADU, CHENNAI
|
January 19, 2022 |
RANGARAJAN NARASIMHAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVT. GOVT. OF TAMIL NADU SECRETARIAT
|
February 9, 2022 |
RANGARAJAN NARASIMHAN SANATHANA DHARMAM Vs. ADDL.CHIEF SECRETARY TO GOVT GOVT. OF TAMIL NADU, SECRETARIAT
|
August 11, 2022 |
RANI Vs. STATE OF TAMIL NADU
|
November 8, 2022 |
RANI. Vs. STATE
|
July 21, 2022 |
RATCHAGAR Vs. ANTHONI AMMAL
|
June 6, 2022 |
RATNA KUMAR Vs. STATE OF TAMIL NADU
|
August 23, 2022 |
RAVEENDRAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI
|
September 8, 2022 |
RAVI Vs. INSPECTOR OF POLICE, MOLASI POLICE STATION
|
November 15, 2022 |
RAVI Vs. STATE
|
July 22, 2022 |
RAVI Vs. STATE
|
November 18, 2022 |
RAVI Vs. STATE
|
December 20, 2022 |
RAVI BHARATHI Vs. STATE
|
October 19, 2022 |
RAVICHANDRA GOUNDER Vs. STATE
|
July 6, 2022 |
RAVICHANDRAN Vs. STATE
|
January 12, 2022 |
RAVICHANDRAN Vs. STATE
|
December 22, 2022 |
RAVICHANDRAN Vs. STATE
|
September 22, 2022 |
RAYAMMAL Vs. REGIONAL TRANSPORT OFFICER
|
September 12, 2022 |
RAYMOND PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
|
December 2, 2022 |
RDS PROJECTS LIMITED Vs. STATE
|
July 11, 2022 |
REACTIVE CHEMICALS AND SOLVENTS Vs. INDIAN OVERSEAS BANK
|
June 9, 2022 |
REENA JOYCE MARY APPELLANT Vs. STATE
|
September 2, 2022 |
REFEX INDUSTRIES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
January 11, 2022 |
REGAN RICHARD Vs. STATE
|
October 12, 2022 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND
|
July 15, 2022 |
REGISTRAR GENERAL Vs. CN
|
March 17, 2022 |
REKHA Vs. STATE OF TAMIL NADU
|
August 18, 2022 |
RELIANCE GEN. INS. CO. LIMITED Vs. K.MAGALI
|
September 15, 2022 |
RELIANCE GENERAL INS. Vs. M.MANOHARAN
|
November 2, 2022 |
RELIANCE GENERAL INS. CO. LIMITED Vs. K.SATHISHKUMAR
|
September 15, 2022 |
RELIANCE GENERAL INS. CO. LTD. Vs. N.RANI
|
April 7, 2022 |
RELIANCE GENERAL INSURANCE CO. LIMITED Vs. K.KALYANASUNDARAM
|
September 23, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MADHUPILLAI
|
August 30, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KARNAN
|
September 29, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAGINI
|
September 6, 2022 |
RELIANCE INFRATEL LIMITED Vs. T.THANGAMMA MATHEW
|
August 30, 2022 |
RENGANATHAN Vs. LOGANATHAN
|
August 10, 2022 |
RENGANAYAKI Vs. K.R.RENGANATHAN MUDALIYAR
|
December 21, 2022 |
RENUKA BHOJANI Vs. T. NARENDRAN POWER OF ATTORNEY HOLDER
|
February 2, 2022 |
RENUKA DEVI Vs. STATE
|
January 24, 2022 |
RENUKA OLIVER Vs. ARULMUDI MAHESWARI RAJ CHARITABLE FOUNDATION TRUST
|
January 7, 2022 |
RESHMA Vs. STATE
|
April 12, 2022 |
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMIL NADU
|
July 14, 2022 |
REV.T.P.SWAMIDOSS PASTORATE CHAIRMAN AND CORRESPONDENT Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
|
August 29, 2022 |
REVATHI Vs. NATARAJAN
|
March 24, 2022 |
REYNOLD REX Vs. STATE
|
June 13, 2022 |
REZUVANUTHIN Vs. M.BALU
|
August 5, 2022 |
RICHA SHARMA Vs. GANESH KASINATHAN
|
September 26, 2022 |
RKS AGENCIES Vs. STATE TAX OFFICER
|
April 5, 2022 |
RM. MEENAL Vs. RM. SETHU
|
November 25, 2022 |
ROBERT Vs. STATE
|
June 28, 2022 |
ROBINSON Vs. ARUNADAS(DIED)
|
January 21, 2022 |
ROHAN Vs. STATE
|
August 26, 2022 |
ROHIT SHARMA Vs. STATE
|
July 19, 2022 |
ROMAN TARMAT LTD. Vs. IT EXPRESSWAY LIMITED, CHENNAI
|
January 24, 2022 |
ROSELIN PACKIARANI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
March 23, 2022 |
ROSIKA Vs. SATHISHKUMAR
|
December 7, 2022 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. S. RAVI
|
February 1, 2022 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KOUSIC PRABHA
|
July 14, 2022 |
RPN ENGINEERS CHENNAI PRIVATE LIMITED Vs. UNION OF INDIA
|
August 23, 2022 |
RT ETI ENVIRONTECH PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
December 13, 2022 |
RUBAN Vs. STATE
|
December 5, 2022 |
RUKMANI SOUNDARARAJAN Vs. SECRETARY TO GOVERNMENT
|
February 16, 2022 |
S&S FOUNDATIONS PRIVATE LIMITED Vs. MR.S.GNANASEKARAN
|
December 14, 2022 |
S. A. ANTONY Vs. SECRETARY TO GOVERNMENT
|
November 1, 2022 |
S. A. SELVI Vs. STATE OF TAMIL NADU
|
January 19, 2022 |
S. ANNADURAI Vs. GOVERNMENT OF TAMIL NADU
|
December 1, 2022 |
S. ANNAPOORNI Vs. K. VIJAY
|
September 2, 2022 |
S. ANTHONYDOSS Vs. UNION OF INDIA
|
February 2, 2022 |
S. ANUPAMA Vs. S. PRAVEEN KUMAR
|
July 14, 2022 |
S. ANUSUYA Vs. THIRUNEELAKANDAN
|
February 25, 2022 |
S. BABY Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
|
November 9, 2022 |
S. BALACHANDRAN Vs. DISTRICT COLLECTOR
|
February 1, 2022 |
S. BHARANEESHWARAN Vs. STATE OF TAMIL NADU
|
September 22, 2022 |
S. CHINNAKULANDAI Vs. GOVERNMENT OF TAMIL NADU
|
July 20, 2022 |
S. DAVID Vs. STATE
|
March 14, 2022 |
S. DEVASENA Vs. STATE OF TAMIL NADU
|
November 15, 2022 |
S. DHANUSHKODI Vs. A.K. SASIKUMAR
|
July 14, 2022 |
S. DURAI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM
|
February 7, 2022 |
S. DURAIRAJU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
February 15, 2022 |
S. ESWARAN Vs. HUSSAIN SHERIFF
|
December 6, 2022 |
S. GANESH ANJINEYAR SASTRI Vs. ASSISTANT COMMISSIONER OF POLICE
|
November 21, 2022 |
S. GANESHAN Vs. STATE
|
March 7, 2022 |
S. GEETHA Vs. STATE
|
February 9, 2022 |
S. GIRIDHARAN Vs. STATE OF TAMIL NADU
|
May 13, 2022 |
S. GUNARAJA Vs. COMMISSIONER OF POLICE
|
February 3, 2022 |
S. GUNASEKARAN Vs. K. KAMALA
|
December 1, 2022 |
S. GUNASEKARAN Vs. TAMIL NADU ELEMENTARY SCHOOL TEACHERS FEDERATION
|
January 11, 2022 |
S. GURUPRASAD Vs. S. VENKATASWAY REDDY
|
August 18, 2022 |
S. HALEN RAJA SOUNDARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, AANDIPATTI, THENI DISTRICT
|
September 2, 2022 |
S. ILLAKKIYA Vs. YOGARAJ
|
December 7, 2022 |
S. JAGATHRAKSHAKAN Vs. STATE BY THE INSPECTOR OF POLICE
|
September 23, 2022 |
S. JAYAKUMAR Vs. STATE OF TAMIL NADU
|
January 24, 2022 |
S. JEYANTHI Vs. COMMISSIONER OF SCHOOL EDUCATION
|
January 7, 2022 |
S. JOTHI Vs. P. SARAVANAN
|
December 7, 2022 |
S. K. MUTHUGAVI Vs. K. BANUMATHI
|
November 15, 2022 |
S. KAMALA Vs. SENIOR ACCOUNTS OFFICER/PENSION 34
|
July 18, 2022 |
S. KANNAN Vs. R. KESAVAN
|
July 14, 2022 |
S. KARPAGA ABIRAMI Vs. M. SHANKAR
|
December 8, 2022 |
S. KARTHIKEYAN Vs. DISTRICT COLLECTOR
|
March 23, 2022 |
S. KRISHNAMURTHY Vs. MANIVASAN THE PRINCIPAL SECRETARY SOCIAL WELFARE & NUTRITIOUS MEAL PROGRAMME DEPARTMENT
|
June 30, 2022 |
S. KRUBAVATHI Vs. G. KANNAN
|
December 8, 2022 |
S. LENIN Vs. STATE
|
September 19, 2022 |
S. LOGANATHAN Vs. SUPERINTENDENT, CENTRAL PRISON, COIMBATORE
|
July 5, 2022 |
S. MADHESWARAN Vs. P. R. NAGRAJ
|
November 24, 2022 |
S. MALARKODI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
July 5, 2022 |
S. MALATHY Vs. STATE OF TAMIL NADU
|
July 8, 2022 |
S. MARI Vs. GOVERNMENT OF TAMIL NADU
|
August 29, 2022 |
S. MURUGANANDAM Vs. J. JOSEPH
|
February 4, 2022 |
S. MURUGANANDAM Vs. J. JOSEPH
|
January 25, 2022 |
S. MUTHUSUNDAR Vs. DISTRICT COLLECTOR, O/O. DISTRICT COLLECTOR NAGAPATTINAM
|
November 3, 2022 |
S. NAGARAJ Vs. DISTRICT COLLECTOR
|
February 10, 2022 |
S. NALINI Vs. DEPUTY INSPECTOR GENERAL OF PRISIONS
|
June 6, 2022 |
S. NALINI Vs. STATE OF TAMIL NADU
|
June 17, 2022 |
S. NAMBIRAJAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT
|
January 21, 2022 |
S. NARESHKUMAR Vs. SECRETARY TO GOVERNMENT
|
December 1, 2022 |
S. NEELAKANDAN Vs. DEPUTY SECRETARY TO GOVERNMENT
|
December 1, 2022 |
S. NEPOLEON Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE
|
September 2, 2022 |
S. NIRMALA Vs. COMMISSIONER, MADURAI CORPORATION
|
December 1, 2022 |
S. NIRMALA DEVI Vs. N. MADHAVA RAO
|
February 16, 2022 |
S. NITHYA Vs. SECRETARY TO THE UNION OF INDIA THE MINISTRY OF YOUTH AFFAIRS AND SPORTS
|
January 19, 2022 |
S. NOORJAHAN Vs. J. THOMAS STALIN
|
February 1, 2022 |
S. P. AMMASI Vs. LABOUR COURT
|
July 14, 2022 |
S. P. NATARAJAN Vs. R. M. ANANDHI
|
September 2, 2022 |
S. P. SUBASHKUMAR Vs. REVENUE DIVISIONAL OFFICER, GOBICHETTIPALAYAM
|
July 20, 2022 |
S. P. SUBRAMANIAN Vs. T. P. GAJENDRAN
|
December 20, 2022 |
S. P. VELAYUTHAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
|
January 28, 2022 |
S. PADMANABAN Vs. GOVERNMENT OF TAMIL NADU
|
July 8, 2022 |
S. PADMANABHAN Vs. STATE OF TAMIL NADU
|
November 7, 2022 |
S. PARTHASARATHI Vs. CHAIRMAN, CHENNAI PORT TRUST, RAJAJI SALAI, CHENNAI
|
November 1, 2022 |
S. PON JAYARAMAN Vs. SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT, CHENNAI
|
July 15, 2022 |
S. PONGULALI Vs. STATE OF TAMIL NADU
|
July 18, 2022 |
S. POONGAVANAM Vs. STATE
|
September 22, 2022 |
S. POONGUNDRAN Vs. STATE OF TAMIL NADU
|
July 5, 2022 |
S. PRAKASH Vs. INSPECTOR OF POLICE, TIRUPPUR
|
September 8, 2022 |
S. PREETHI Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICER
|
December 1, 2022 |
S. PREM KUMAR Vs. STATE REP
|
December 12, 2022 |
S. R. PARTHIBAN Vs. DISTRICT PUBLIC PROSECUTOR, SALEM
|
February 11, 2022 |
S. RADHAKRISHNAN Vs. REGISTRAR TAMIL NADU MEDICAL COUNCIL
|
January 19, 2022 |
S. RAJ Vs. S. GOPALAKRISHNAN
|
July 20, 2022 |
S. RAJA Vs. STATE OF TAMIL NADU
|
December 13, 2022 |
S. RAJARAM Vs. STATE
|
February 25, 2022 |
S. RAJKUMAR Vs. SECRETARY TO GOVERNMENT
|
December 1, 2022 |
S. RAJMOHAN Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. , CHENNAI
|
November 9, 2022 |
S. RAM KUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 13, 2022 |
S. RAMASAMY Vs. STATE OF TAMIL NADU
|
February 15, 2022 |
S. RAMESH Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT, CHENNAI
|
July 5, 2022 |
S. RAMESH POTHY Vs. DEPUTY DIRECTOR
|
October 19, 2022 |
S. RAVI Vs. STATE OF TAMIL NADU
|
September 21, 2022 |
S. RAVICHANDRAN Vs. N. MUTHUKUMARAN
|
February 14, 2022 |
S. RAVIKUMAR Vs. STATE
|
October 26, 2022 |
S. RUKMANGATHAN, ENGINEERS & CONTRACTORS, CHENNAI Vs. UNION OF INDIA
|
January 24, 2022 |
S. S. LINGARAJA Vs. B. SELVAKUMAR
|
January 31, 2022 |
S. SAMBAVI Vs. BALASUNDARAM
|
December 8, 2022 |
S. SAROJINI Vs. ADDL. CHIEF SECRETARY & COMMISSIONER OF LAND ADMINISTRATION CHENNAI
|
July 20, 2022 |
S. SATHIYA Vs. CHIEF EDUCATION OFFICER, DHARMAPURI
|
November 15, 2022 |
S. SENTHIL Vs. STATE
|
October 31, 2022 |
S. SENTHILKUMAR Vs. G. MALARVIZHI
|
September 16, 2022 |
S. SHAKILA Vs. REGISTRAR GENERAL, HIGH COURT, CHENNAI
|
January 10, 2022 |
S. SHANKAR Vs. STATE REP. BY INSPECTOR OF POLICE
|
December 23, 2022 |
S. SIVAKUMAR Vs. STATE
|
April 4, 2022 |
S. SIVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT
|
December 12, 2022 |
S. SRINIVASAN Vs. PREMIER ENERGY & INFRASTRUCTURE LTD.
|
July 6, 2022 |
S. SUBRAMANIAN PROFESSOR Vs. REGISTRAR UNIVERSITY OF MADRAS, CHEPAUK, CHENNAI
|
December 21, 2022 |
S. SUKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
June 8, 2022 |
S. SUNDARARAJA Vs. STATE BANK OF INDIA
|
July 8, 2022 |
S. SUSHMA Vs. DIRECTOR GENERAL OF POLICE
|
July 25, 2022 |
S. THAJUTHEEN Vs. STATE
|
November 2, 2022 |
S. THANGAIAH Vs. P. ANANTH
|
November 17, 2022 |
S. THANGAPPAN Vs. STATE OF TAMIL NADU
|
September 7, 2022 |
S. THANGARAJ Vs. GOVERNMENT OF TAMIL NADU
|
October 10, 2022 |
S. UDHAYAKUMAR Vs. S. DHANDAPANI
|
September 8, 2022 |
S. UMA MAHESHWARI Vs. A. MADHAVAN
|
December 8, 2022 |
S. VADIVEL Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
November 15, 2022 |
S. VAIRU SAMY Vs. SUB-COLLECTOR, PERIYAKULAM, THENI DISTRICT
|
December 1, 2022 |
S. VENKATESAN Vs. INSPECTOR OF POLICE
|
September 20, 2022 |
S. VENKATRAMAN Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED, MADURAI ELECTRICITY DISTRIBUTION CIRCLE
|
July 7, 2022 |
S. VIJAYALAKSHMI Vs. GAYATHRI DEVI
|
February 8, 2022 |
S. VINUKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
April 25, 2022 |
S.ANJALAI Vs. S.ASGAR
|
February 23, 2022 |
S.APPAN RAJ Vs. STATE
|
April 21, 2022 |
S.ASWIN CHANDRAN Vs. STATE
|
June 20, 2022 |
S.BALA Vs. COMMISSIONER OF ADI DRAVIDAR WELFARE
|
January 21, 2022 |
S.BALAJI Vs. G.ARUMUGAM
|
February 1, 2022 |
S.BALAKRISHNAN Vs. REGIONAL TRANSPORT OFFICER
|
February 14, 2022 |
S.BALASUBRAMANIAM Vs. STATE
|
February 21, 2022 |
S.BALASUBRAMANIAN Vs. COMMISSIONER, MADURAI CORPORATION, MADURAI
|
April 25, 2022 |
S.BHANUPRIYA Vs. STATE OF TAMILNADU
|
July 22, 2022 |
S.C.P.DHANAPAL Vs. A.AROKIASAMI
|
July 20, 2022 |
S.CHANDRA SANTHOSAM Vs. GOVERNMENT OF TAMIL NADU
|
March 2, 2022 |
S.DAVID LEO Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST.GEORGE
|
April 27, 2022 |
S.DAVID THIRUGNANAM Vs. STATE OF TAMIL NADU
|
August 29, 2022 |
S.DHARMAR Vs. ASPIRE HOME FINANCE CORPORATION LIMITED
|
September 28, 2022 |
S.DIVYA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 6, 2022 |
S.GOPINATH Vs. STATE
|
August 26, 2022 |
S.GOPINATH Vs. STATE
|
October 6, 2022 |
S.GOVINDARASU Vs. STATE OF TAMIL NADU
|
June 29, 2022 |
S.J.SURYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 26, 2022 |
S.J.SYED ZIAUDDIN Vs. HASINA BANU
|
February 9, 2022 |
S.JAGANNATHAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED
|
January 31, 2022 |
S.JAYANTHI Vs. R.S.NATESAN
|
November 10, 2022 |
S.JEEVALAKSHMI Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
|
July 14, 2022 |
S.JOSEPH Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
|
August 16, 2022 |
S.K. SELVA MURUGAN Vs. V.C. VADIVUDAIYAN
|
November 15, 2022 |
S.K.KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 15, 2022 |
S.KALIDOSS Vs. SUPERINTENDENT OF POLICE
|
September 2, 2022 |
S.KALIYAPERUMAL Vs. MUTHUKUMAR
|
March 16, 2022 |
S.KARUPPAIYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
January 11, 2022 |
S.KOTHANDARAMAN Vs. PRO-CHANCELLOR
|
April 12, 2022 |
S.KRISHNAN Vs. STATE INFORMATION COMMISSIONER TAMIL NADU.
|
July 18, 2022 |
S.KUMAR Vs. CHAIRMAN
|
April 19, 2022 |
S.LAWRENCE Vs. PRINCIPAL SECRETARY
|
January 12, 2022 |
S.LAWRENCE VIMALRAJ Vs. THE REGISTRAR (JUDICIAL), HIGH COURT OF MADRAS
|
December 23, 2022 |
S.M. SURESH Vs. MOHANA FLAT OWNERS ASSN.
|
July 7, 2022 |
S.M.D. MOHAMED ABDUL KHADER Vs. MUNISWARI
|
April 13, 2022 |
S.MADHAVAN Vs. STATE
|
December 20, 2022 |
S.MANICKAVEL Vs. S.BABU
|
November 16, 2022 |
S.MANIKAVEL Vs. STATE
|
July 25, 2022 |
S.MANJULA Vs. G.SHOBA
|
June 14, 2022 |
S.MEENA Vs. SIVAKUMAR
|
March 3, 2022 |
S.MUKACHAND BOTHRA (DECEASED) Vs. CENTRAL GOVERNMENT REPRESENTED BY THE SECRETARY
|
January 5, 2022 |
S.MUNUSAMY Vs. SECRETARY
|
April 12, 2022 |
S.MURUGAN Vs. STATE
|
May 18, 2022 |
S.MURUGESAN Vs. DISTRICT REGISTRAR
|
January 28, 2022 |
S.MUTHUKRISHNAN Vs. STATE
|
June 28, 2022 |
S.N.KANDASAMY Vs. KOUSALYA
|
March 1, 2022 |
S.N.M.UBAYADULLAH Vs. HAZARATH SERYA/SHAMIYAN SAQQAF THAIKKAL THANJAVUR
|
June 28, 2022 |
S.NAGARAJAN Vs. STATE
|
June 16, 2022 |
S.NANDAKUMAR Vs. SAREE SANSAR
|
December 12, 2022 |
S.NATARAJAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY MANNARKUDI CIRCLE
|
January 4, 2022 |
S.P. VELAYUTHAM Vs. STATE
|
October 6, 2022 |
S.P.ANANDAN Vs. S.C.HARIBABU
|
October 12, 2022 |
S.P.M.ARIFF RAHUMAN Vs. M.A. M.RAJA
|
April 12, 2022 |
S.P.MUTHU RAMAN Vs. JOINT SECRETARY
|
March 17, 2022 |
S.P.NAGARAJAN Vs. G.D.PERUMALRAJ
|
November 3, 2022 |
S.P.RAJENDRAN Vs. STATE OF TAMIL NADU
|
July 12, 2022 |
S.PALANI Vs. M.SHENBAGA KANI
|
August 30, 2022 |
S.PAPPA Vs. STATE OF TAMIL NADU
|
April 22, 2022 |
S.PERUMAL Vs. STATE
|
July 25, 2022 |
S.PREMA Vs. STATE OF TAMIL NADU
|
August 3, 2022 |
S.RADHA Vs. S.THANGARAJ
|
September 22, 2022 |
S.RAMACHANDRAN Vs. UNION OF INDIA
|
September 20, 2022 |
S.RAMACHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 28, 2022 |
S.RAMESH Vs. UNION OF INDIA
|
June 28, 2022 |
S.RAMU Vs. M.VALLUVAN
|
February 15, 2022 |
S.RAVAMMA Vs. S.JAYARAMAN
|
August 8, 2022 |
S.RAVI SELVAN Vs. CENTRAL BOARD OF INDIRECT TAXES
|
September 9, 2022 |
S.S. SHAHUL HAMEED Vs. CHIEF ENFORCEMENT OFFICER
|
July 20, 2022 |
S.S.ARUMUGASAMY Vs. STATE OF TAMIL NADU
|
August 17, 2022 |
S.S.S. PRAHALATHAN Vs. SECRETARY
|
April 13, 2022 |
S.SAKTHIVEL Vs. STATE
|
March 23, 2022 |
S.SAMPOORNAM Vs. C.K.SHANMUGAM
|
April 5, 2022 |
S.SARATH KUMAR Vs. DISTRICT COLLECTOR
|
June 30, 2022 |
S.SEKAR Vs. STATE
|
October 28, 2022 |
S.SELVAM Vs. STATE
|
July 4, 2022 |
S.SELVARAJ SIMPSON Vs. DISTRICT COLLECTOR, SINGARAVELAR MAALIGAI, 62, RAJAJI SALAI, CHENNAI COLLECTORATE, CHENNAI, TAMIL NADU - 600001.
|
December 6, 2022 |
S.SENTHILKUMAR Vs. STATE
|
April 20, 2022 |
S.SHANMUGA SUNDARAM Vs. S.MOHAN
|
November 17, 2022 |
S.SHAYANTHINI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
|
April 12, 2022 |
S.SHEELA DEVI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 22, 2022 |
S.SINGARAM Vs. GOVERNMENT OF TAMIL NADU DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
|
April 27, 2022 |
S.SONALI PAI Vs. BHARATH INSTITUTE OF HIGHER EDUCATION AND RESEARCH
|
September 27, 2022 |
S.SRI SAGANA Vs. K.PADMAVATHI
|
February 18, 2022 |
S.SUBBIAH Vs. REVENUE DEPARTMENT, REVENUE DEPARTMENT
|
April 11, 2022 |
S.SUBBIAN Vs. S.KANDASAMY
|
December 15, 2022 |
S.SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
September 21, 2022 |
S.SUDHARSANAM Vs. STATE OF TAMIL NADU
|
April 28, 2022 |
S.SUMATHI Vs. STATE
|
July 20, 2022 |
S.SUNIL Vs. STATE
|
August 4, 2022 |
S.THANGARAJ Vs. CHIEF ELECTION COMMISSIONER
|
June 20, 2022 |
S.V. RAMAMURTHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 11, 2022 |
S.V.RAMAMURTHY Vs. SECRETARY
|
April 6, 2022 |
S.VASANTHAKUMAR Vs. STATE
|
July 15, 2022 |
S.VASANTHAMANI Vs. STATE
|
July 19, 2022 |
S.VASANTHI Vs. SUPERINTENDENT OF POLICE, THIRUVALLUR
|
June 14, 2022 |
S.VASANTHI Vs. M.BAGGIYALAKSHMI, INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, NAMAKKAL DISTRICT
|
January 31, 2022 |
S.VIJAYA BABU Vs. T.P.GOVINDARAJAN
|
March 10, 2022 |
S.VIJAYALAKSHMI Vs. ASHOK BROTHERS IMPLEX LIMITED
|
June 17, 2022 |
SABARIVASEN Vs. T.R.MAHALINGAM
|
July 7, 2022 |
SACHIN SARAVANAN Vs. INSPECTOR OF POLICE
|
August 26, 2022 |
SADAM HUSSAIN Vs. STATE
|
August 26, 2022 |
SADIQ BASHA Vs. STATE BY THE INTELLIGENCE OFFICER
|
July 29, 2022 |
SAHIL RAJ Vs. STATE OF TAMIL NADU
|
September 14, 2022 |
SAKITHA BEGUM Vs. STATE
|
June 28, 2022 |
SAKKAMMAL Vs. DIRECTOR, M/S.SRI JEYA JOTHI & COMPANY LIMITED
|
April 27, 2022 |
SAKKUBAI Vs. RAJAKUMARI
|
February 2, 2022 |
SAKTHI Vs. STATE
|
January 21, 2022 |
SAKTHI DURGA BUILDERS & DEVELOPERS Vs. P.S. RAMAN
|
February 23, 2022 |
SAKTHI SARAVANAN Vs. STATE OF TAMIL NADU
|
July 11, 2022 |
SAKTHIVEL Vs. STATE
|
July 18, 2022 |
SAKTHIVEL Vs. STATE
|
June 24, 2022 |
SAKTHIVEL Vs. STATE
|
February 16, 2022 |
SAKTHIVEL Vs. STATE
|
October 27, 2022 |
SALAI GNANADASAN Vs. STATE
|
June 2, 2022 |
SALAM Vs. STATE
|
October 11, 2022 |
SALEM TEXTILES LIMITED Vs. DEPUTY GENERAL MANAGER
|
November 3, 2022 |
SALES SERVICE COMPANY Vs. DEPUTY DIRECTOR
|
May 12, 2022 |
SAM DAVID Vs. MONI
|
August 12, 2022 |
SAM G.JEBA JOSELIN Vs. SISILY
|
January 10, 2022 |
SAMADURAI Vs. STATE
|
June 6, 2022 |
SAMBANDAM SPINNING MILLS LIMITED Vs. ASSISTANT DIRECTOR
|
June 13, 2022 |
SAMINATHAN Vs. STATE OF TAMILNADU
|
July 4, 2022 |
SAMIYAPPAN Vs. STATE
|
January 20, 2022 |
SAMYDURAI Vs. STATE
|
November 9, 2022 |
SANGEETH TEXTILES LIMITED Vs. GOVERNMENT OF TAMILNADU
|
September 19, 2022 |
SANGEETHA Vs. BABU
|
December 8, 2022 |
SANGILIAPPAN Vs. STATE
|
September 2, 2022 |
SANJAY BABULAL BHUTADA Vs. REDINGTON (INDIA) LIMITED
|
April 10, 2022 |
SANJAY SIMON Vs. K.G.HOSPITAL
|
May 19, 2022 |
SANKAR Vs. SHIEK ANSAR
|
June 13, 2022 |
SANKAR Vs. STATE
|
June 28, 2022 |
SANKAR Vs. STATE
|
October 12, 2022 |
SANTHAKUMAR Vs. STATE
|
July 21, 2022 |
SANTHI Vs. SURESH
|
December 7, 2022 |
SANTHI Vs. STATE
|
November 10, 2022 |
SANTHI W/O.ELANGO Vs. STATE OF TAMIL NADU
|
October 11, 2022 |
SANTHOSH Vs. STATE
|
June 27, 2022 |
SANUJA BAGAR Vs. STATE
|
June 24, 2022 |
SAPPANI Vs. STATE
|
April 29, 2022 |
SAPPANI @ MURUGESAN Vs. STATE
|
June 29, 2022 |
SAPPANI @ MURUGESAN Vs. STATE
|
April 29, 2022 |
SARADHA AMMAL Vs. J.SRIDHAR
|
April 8, 2022 |
SARAN Vs. COMMISSIONER OF POLICE
|
August 22, 2022 |
SARAN Vs. STATE
|
November 14, 2022 |
SARANIA Vs. KRISHNAN GOVINDAN
|
February 11, 2022 |
SARASA Vs. TALUK ADMINISTRATIVE MAGISTRATE CUM TAHSILDAR COIMBATORE NORTH.
|
July 29, 2022 |
SARASWATHY Vs. STATE
|
July 19, 2022 |
SARASWATHY BHUVARAHAN Vs. AKILA VIJAYAKUMAR
|
December 22, 2022 |
SARATH Vs. STATE
|
November 14, 2022 |
SARATHA Vs. MEMBER SECRETARY
|
March 2, 2022 |
SARATHKUMAR Vs. STATE OF TAMIL NADU
|
November 29, 2022 |
SARATHKUMAR Vs. STATE
|
September 1, 2022 |
SARAVANA KUMAR Vs. STATE
|
October 10, 2022 |
SARAVANAKUMAR Vs. STATE
|
June 27, 2022 |
SARAVANAN Vs. STATE
|
July 22, 2022 |
SARAVANAN Vs. STATE
|
November 14, 2022 |
SARAVANAN Vs. STATE
|
March 2, 2022 |
SARAVANAN Vs. STATE
|
August 26, 2022 |
SARAVANAN Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE CUM
|
January 31, 2022 |
SARAVANAN. Vs. STATE OF TAMIL NADU
|
August 22, 2022 |
SARK COSMETICS PVT. LIMITED Vs. UNIMAX INTERNATIONAL
|
March 28, 2022 |
SAROJA Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 15, 2022 |
SAROJA Vs. RAMASAMY
|
March 4, 2022 |
SAROJA Vs. VASANTHA DURAISAMY
|
December 14, 2022 |
SAROJA THIRUMAL Vs. STATE
|
July 6, 2022 |
SARVESHWARI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
July 4, 2022 |
SASIKALA Vs. REVENUE DIVISIONAL OFFICER
|
September 2, 2022 |
SASIKALA W/O.LURDUSAMY Vs. STATE OF TAMIL NADU
|
October 20, 2022 |
SASIKANTA DASH Vs. SECRETARY TO GOVERNMENT
|
February 17, 2022 |
SASIKUMAR Vs. STATE
|
November 3, 2022 |
SASIKUMAR Vs. SPECIAL OFFICER/DISTRICT REVENUE OFFICER, (TEMPLE LANDS) HINDU RELIGIOUS CHARITABLE ENDOWMENT, ELLIS NAGAR, MADURAI-625016.
|
September 15, 2022 |
SATHEESHKUMAR Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM
|
February 23, 2022 |
SATHISH Vs. STATE
|
August 24, 2022 |
SATHISH Vs. STATE
|
August 21, 2022 |
SATHISH KUMAR Vs. KRISHNASWAMY GOUNDER (DIED)
|
August 26, 2022 |
SATHISH KUMAR Vs. P.N.THANGAVEL
|
November 29, 2022 |
SATHISH KUMAR Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
January 31, 2022 |
SATHISHKUMAR Vs. MOORTHY
|
September 23, 2022 |
SATHISHKUMAR Vs. STATE
|
December 15, 2022 |
SATHIYA Vs. STATE
|
July 14, 2022 |
SATHIYA Vs. STATE
|
October 20, 2022 |
SATHIYAMOORTHY Vs. GOPAL GOUNDER
|
September 19, 2022 |
SATHYA MARY Vs. STATE
|
February 3, 2022 |
SATISHKUMAR Vs. STATE
|
June 29, 2022 |
SATTVA VAID NATURES GLOBAL PRIVATE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
October 18, 2022 |
SAVANI TRANSPORTS PRIVATE LIMITED Vs. STATE
|
April 13, 2022 |
SAVITHIRI Vs. RAJENDRAN
|
January 25, 2022 |
SAVITHRI Vs. L. NAGARAJ MALLAMMA (DECEASED)
|
November 23, 2022 |
SAVITHRI AMMAL Vs. SAKUNTHALA
|
August 18, 2022 |
SCIENTIFIC OFFICER (SF) Vs. P.SUKUMAR
|
June 15, 2022 |
SECONDARY GRADE SENIORITY TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
July 5, 2022 |
SECRETARY Vs. APPELLATE AUTHORITY UNDER THE TAMILNADU
|
August 4, 2022 |
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. K. KOLLAPPAPILAI
|
March 28, 2022 |
SECRETARY TO GOVT. Vs. P.SRINIVASAN
|
November 16, 2022 |
SEENIVASAN Vs. STATE
|
August 5, 2022 |
SEETHA Vs. BABU
|
December 6, 2022 |
SEETHAI Vs. JOINT COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
|
July 14, 2022 |
SEILUTI Vs. STATE
|
June 24, 2022 |
SEKAR Vs. MURUGAN
|
March 11, 2022 |
SEKAR Vs. STATE
|
July 5, 2022 |
SEKAR Vs. GANESAN
|
February 11, 2022 |
SEKAR Vs. ARTHANARI
|
August 17, 2022 |
SELVAGANAPATHI Vs. STATE
|
July 21, 2022 |
SELVAGANAPATHY Vs. STATE
|
March 1, 2022 |
SELVAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
February 18, 2022 |
SELVAM Vs. STATE
|
June 15, 2022 |
SELVAM Vs. SUB-REGISTAR, KARIVALAMVANDANALLUR, TENKASI DISTRICT
|
December 1, 2022 |
SELVAM Vs. STATE
|
October 18, 2022 |
SELVAM Vs. STATE
|
August 8, 2022 |
SELVAM Vs. STATE
|
September 1, 2022 |
SELVARAJ MOSES Vs. MINISTRY OF FINANCE
|
April 11, 2022 |
SELVI TAMILARASI JACOB Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
|
July 6, 2022 |
SEMMALAI Vs. SUPERINTENDENT OF POLICE, SALEM
|
January 24, 2022 |
SENGODAM Vs. O.V.MUTHURAMALINGAM
|
October 20, 2022 |
SENGUNTHAR MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
|
December 22, 2022 |
SENGUTTUVAN Vs. STATE
|
August 16, 2022 |
SENIOR VICE PRESIDENT(HR) Vs. LALITHA GOAPALKRISHNAN
|
August 12, 2022 |
SENTHAMIZH SELVAN. S Vs. PUDUVAI BHARATHIAR GRAMA BANK, HEAD OFFICE
|
November 30, 2022 |
SENTHIL Vs. RAJAMANI
|
July 18, 2022 |
SENTHIL KUMA Vs. STATE
|
August 16, 2022 |
SENTHIL KUMAR Vs. STATE
|
September 27, 2022 |
SENTHIL KUMAR Vs. STATE
|
January 28, 2022 |
SENTHIL, S/O.RAMAMOORTHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 8, 2022 |
SENTHILKUMAR Vs. STATE
|
July 8, 2022 |
SENTHILKUMAR Vs. STATE
|
May 12, 2022 |
SENTHILKUMAR Vs. STATE
|
January 25, 2022 |
SENTHILKUMAR Vs. K.GANESHBABU
|
April 21, 2022 |
SENTHILUMAR Vs. STATE
|
September 28, 2022 |
SERALATHAN Vs. SHANKAR JIWAL
|
July 4, 2022 |
SETTU Vs. STATE
|
July 7, 2022 |
SEYAD JALALUDEEN Vs. STATE
|
June 15, 2022 |
SHAIK ABDHULLA Vs. SUB-REGISTRAR, THIRUVARUR
|
July 6, 2022 |
SHAIK ABDULLAH Vs. UNION OF INDIA
|
May 12, 2022 |
SHAKILA BANU Vs. KATHIJA BI
|
October 26, 2022 |
SHAMSHATH BEGUM Vs. STATE OF TAMIL NADU
|
June 2, 2022 |
SHANKAR Vs. STATE
|
July 8, 2022 |
SHANKAR GANESH Vs. V. GOVINDARAJ
|
July 19, 2022 |
SHANMUGAM Vs. STATE
|
November 9, 2022 |
SHANMUGASEKAR Vs. STATE REP.BY THE INSPECTOR OF POLICE
|
September 2, 2022 |
SHANMUGAVALLI Vs. SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON, MADURAI
|
October 26, 2022 |
SHANTHA Vs. STATE
|
April 21, 2022 |
SHANTHAMOORTHI Vs. INSPECTOR OF POLICE
|
August 30, 2022 |
SHANTHI Vs. T.DHANAPAL
|
December 13, 2022 |
SHARMA Vs. STATE
|
May 11, 2022 |
SHEIK MUJAIDEEN Vs. EXECUTIVE MAGISTRATE
|
April 4, 2022 |
SHENBAGAVALLI Vs. NAGOORAN
|
March 9, 2022 |
SHERIF Vs. DEPUTY SUPERINTENDENT OF POLICE, RAMANATHAPURAM
|
July 19, 2022 |
SHIVASANKAR BABA Vs. STATE
|
April 20, 2022 |
SHIVNARAYAN SABU Vs. SABU TRADE PRIVATE LIMITED
|
September 16, 2022 |
SHOBA Vs. M. SANTHOSH
|
December 8, 2022 |
SHRI DHARAMPAL R.PANDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 16, 2022 |
SHRI PARIYUR AMMAN KRAFT PAPERS PVT. LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
February 17, 2022 |
SHRUTIVINDA AGRO FARMS PVT.LTD Vs. NOVA DYEING AND PRINTING MILLS LTD
|
March 11, 2022 |
SHYAMALA Vs. STATE
|
January 12, 2022 |
SIDHANT GUPTA Vs. ASSISTANT DIRECTOR
|
August 23, 2022 |
SIKKA MOTORS PVT. LTD. Vs. HYUNDAI MOTOR INDIA LTD.
|
July 5, 2022 |
SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY Vs. BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LIMITED
|
June 22, 2022 |
SILVA Vs. INSPECTOR OF POLICE
|
February 22, 2022 |
SILVER CLOUD ESTATES, Vs. THASILDHAR, GUDALUR, NILGIRIS
|
July 20, 2022 |
SIMPSON AND COMPANY LTD. Vs. RHYTHM AGARWAL TRADING
|
July 15, 2022 |
SINDHU Vs. STATE
|
March 25, 2022 |
SIRAJ NISHA Vs. STATE
|
July 19, 2022 |
SIRAJUDEEN Vs. P.HAJA NASUBUDEEN
|
January 24, 2022 |
SIVA Vs. STATE BY INSPECTOR OF POLICE
|
July 22, 2022 |
SIVA Vs. SUBHA RAMESH
|
March 11, 2022 |
SIVA Vs. STATE
|
December 22, 2022 |
SIVA FOODS Vs. FOOD SAFETY OFFICER
|
January 5, 2022 |
SIVABALAN Vs. STATE
|
October 18, 2022 |
SIVAGANGAI Vs. N.SAMBATH
|
March 16, 2022 |
SIVAKAMI Vs. R.ARUMUGHAM
|
July 21, 2022 |
SIVAKAMI Vs. STATE
|
July 20, 2022 |
SIVAKUMAR Vs. STATE
|
July 19, 2022 |
SIVAKUMAR Vs. A.RADHAKRISHNAN
|
April 11, 2022 |
SIVAKUMAR Vs. STATE
|
October 6, 2022 |
SIVAKUMAR BOOLOGAPANDIAN Vs. SURYA EXPORTS AND IMPORTS, CHENNAI
|
June 9, 2022 |
SIVANANDHAM Vs. STATE
|
June 9, 2022 |
SIVASANKAR Vs. STATE
|
November 8, 2022 |
SIVASUBRAMANI Vs. STATE
|
July 18, 2022 |
SIYAN LAWARANCE Vs. STATE
|
July 15, 2022 |
SKY COTEX INDIA PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
September 26, 2022 |
SMART ROOFING PRIVATE LIMITED Vs. STATE TAX OFFICER
|
March 30, 2022 |
SMARTHA BRAHIMS Vs. UNION OF INDIA
|
June 7, 2022 |
SNEKA Vs. STATE OF TAMIL NADU
|
October 20, 2022 |
SOBIN Vs. STATE
|
August 16, 2022 |
SOKKALINGAM Vs. STATE
|
April 21, 2022 |
SOLAMALAI Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
August 22, 2022 |
SOLAR DESIGNS PRIVATE LIMITED Vs. M.M.C.DOORTECH SERVICES PRIVATE LIMITED
|
October 31, 2022 |
SOLOMON SELVARAJ ESTHER Vs. INDIRANI BHAGAWAN SINGH
|
January 28, 2022 |
SOMASUNDARA REDDIAR (DIED) Vs. STATE
|
January 6, 2022 |
SOMU Vs. STATE
|
November 25, 2022 |
SONAL LAHIRI Vs. SUB INSPECTOR OF POLICE
|
August 25, 2022 |
SONAMUTHU Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
|
November 2, 2022 |
SONIYA Vs. STATE BY INSPECTOR OF POLICE
|
March 18, 2022 |
SOPHIYA RAJAKUMARI Vs. STATION HOUSE OFFICER
|
May 5, 2022 |
SOUNDARAJAN Vs. STATE
|
November 7, 2022 |
SOUTH INDIA CINE & T.V. DRIVERS ASSOCIATION, REP BY ITS SECRETARY Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENT DEPARTMENT
|
September 13, 2022 |
SOUTH INDIA CONCERNS LIMITED Vs. VERSUS CANARA BANK, ARM BRANCH, CHENNAI
|
January 7, 2022 |
SOUTH INDIAN ARTISTES ASSOCIATION Vs. REGISTRAR OF SOCIETIES
|
February 23, 2022 |
SOUTH INDIAN ROUTES Vs. STATE TRANSPORT AUTHORITY CHEPAUK
|
May 5, 2022 |
SOUTHERN AGRIFURANE INDUSTRIES PRIVATE LTD. Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
December 19, 2022 |
SOWBHAGYA ILLAM CHILDRENS HOME Vs. DEPUTY DIRECTOR
|
June 14, 2022 |
SOWRIMUTHU Vs. GOVERNMENT OF TAMIL NADU
|
November 7, 2022 |
SP.CHOCKALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS & CHIEF WILDLIFE WARDEN
|
April 6, 2022 |
SPECIAL OFFICER Vs. PONNUSAMY
|
August 11, 2022 |
SPECIAL TAHSILDAR (LAND ACQUISITION RANIPET Vs. ALPIN PIO, CHEMICALS LIMIITED
|
March 9, 2022 |
SPICEJET LIMITED, CHENNAI AIRPORT, CHENNAI Vs. CREDIT SUISSE AG A STOCK CORPORATION
|
January 11, 2022 |
SPIKE POWER PROTECTION SYSTEMS AND TECHNOLOGIES Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
June 27, 2022 |
SPORTS DEVELOPMENT AUTHORITY Vs. TAMIL RADHESOAMI SATSANG ASSOCIATION
|
July 14, 2022 |
SREE MEENASHI INDUSTRIES Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF COMMERCIAL TAX
|
February 16, 2022 |
SREE RAM GENERAL INSURANCE COMPANY LTD. Vs. RAVIKUMAR
|
March 25, 2022 |
SREE RAMACHANDRAN Vs. RETNASWAMY
|
February 28, 2022 |
SREEDEVI VIDEO CORPORATION Vs. SAREGAMA INDIA LTD. , CHENNAI
|
February 7, 2022 |
SREEJ Vs. STATE OF TAMIL NADU
|
July 4, 2022 |
SRI MAHALAKSHMI PLASTICS Vs. PUDUCHERRY INDUSTRIAL PROMOTION DEVELOPMENT
|
November 15, 2022 |
SRI RANI LAKSHMI GINNING SPINNING & WEAVING MILLS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 18, 2022 |
SRI SAI JYOTHI CALENDERS Vs. RAMESH
|
July 14, 2022 |
SRI SANTHANA SRINIVASA PERUMAL PUBLIC Vs. STATE OF TAMIL NADU
|
September 22, 2022 |
SRI VENKATESWARA EDUCATIONAL AND CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
October 17, 2022 |
SRIDHAR Vs. STATE
|
December 19, 2022 |
SRIDHAR DIRECTOR, M/S. JR CAPITAL SERVICES (P) LIMITED Vs. STATE
|
August 5, 2022 |
SRIDHAR NAGARAJAN PROPRIETOR SHREE VELAN PROPERTIES ALWARPET Vs. INDIABULLS REAL ESTATE LIMITED
|
November 4, 2022 |
SRINATH Vs. STATE
|
November 8, 2022 |
SRINI Vs. STATE
|
March 29, 2022 |
SRINIVASA CONSTRUCTION CORPORATION Vs. CANARA BANK
|
November 24, 2022 |
SRINIVASA STAMPINGS Vs. SUPERINTENDENT OF GST
|
April 8, 2022 |
SRINIVASAN Vs. STATE INSPECTOR OF POLICE
|
June 20, 2022 |
SRINIVASAN Vs. STATE
|
July 13, 2022 |
SRINIVASAN Vs. K. LATHEEF
|
July 13, 2022 |
SRINIVASAN MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
April 29, 2022 |
SRS MINING Vs. UNION OF INDIA
|
August 10, 2022 |
SSS ENTERPRISES Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT
|
February 2, 2022 |
ST. JOHN CFS PART PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2022 |
ST. MARYS MATRICULATION HIGHER SECONDARY SCHOOL Vs. SECRETARY
|
June 21, 2022 |
STANDARD CHARTERED BANK Vs. SUKHI BAHETY
|
September 22, 2022 |
STARSHINE LOGISTICS, CHENNAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
June 1, 2022 |
STATE Vs. RAMESH KUMAR
|
August 11, 2022 |
STATE Vs. A. DURAIMURUGAN PANDIYAN SATTAI
|
June 7, 2022 |
STATE Vs. A. RAMAKRISHNAN
|
March 28, 2022 |
STATE Vs. A1-FINE FUTURE
|
September 14, 2022 |
STATE Vs. D.SAKTHIVEL
|
August 17, 2022 |
STATE Vs. RAJARAM.
|
July 21, 2022 |
STATE Vs. V.THIYAGARAJAN
|
June 16, 2022 |
STATE Vs. S.SRIDHAR
|
November 23, 2022 |
STATE Vs. P.MURUGESH
|
September 21, 2022 |
STATE Vs. S.IMMANUEL DEVAKADATCHAM
|
June 22, 2022 |
STATE Vs. GOVARDHANAN
|
September 22, 2022 |
STATE Vs. S. SUGUMAR
|
September 6, 2022 |
STATE Vs. A.SIVAKUMAR
|
March 18, 2022 |
STATE Vs. SAMIVEL
|
January 12, 2022 |
STATE Vs. KARTHICK
|
March 1, 2022 |
STATE Vs. KATHIR
|
October 10, 2022 |
STATE Vs. L. ANTONY ADIMAI
|
December 12, 2022 |
STATE Vs. VIJAY RAJMOHAN
|
January 6, 2022 |
STATE Vs. DHARMALINGAM AMBALAM
|
January 28, 2022 |
STATE Vs. SUBIKSHA TRADING SERVICES PVT. LTD.
|
June 30, 2022 |
STATE BANK OF INDIA Vs. PRESIDING OFFICER
|
January 28, 2022 |
STATE BANK OF INDIA Vs. ELECTRONIX SALES LTD.
|
February 18, 2022 |
STATE BANK OF INDIA Vs. THILAGAVATHI TRADERS
|
November 23, 2022 |
STATE BANK OF INDIA Vs. SUPERINTENDENT OF POLICE
|
March 7, 2022 |
STATE BY THE SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY NO.10, MILLERS ROAD CHENNAI 600010 Vs. KABILAR
|
November 29, 2022 |
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD. Vs. CASINO REXINES
|
March 24, 2022 |
STATE OF TAMIL NADU Vs. JANSIRANI
|
August 30, 2022 |
STATE OF TAMIL NADU Vs. A. LENIN
|
August 26, 2022 |
STATE OF TAMIL NADU Vs. P.PERIYASAMY
|
August 8, 2022 |
STATE OF TAMIL NADU Vs. S.VIJAYA
|
December 21, 2022 |
STATE OF TAMIL NADU Vs. M.R. PONNU RENGA MANNAR
|
December 21, 2022 |
STATE OF TAMIL NADU Vs. N. KOTTAICHAMY
|
February 4, 2022 |
STATE OF TAMIL NADU Vs. ANNAPOORNA MEDICAL COLLEGE & HOSPITAL
|
December 22, 2022 |
STATE OF TAMIL NADU Vs. C. SRINIVASAN
|
March 15, 2022 |
STATE OF TAMIL NADU Vs. CORRESPONDENT, ST. JOSEPH BOYS HIGHER SECONDARY SCHOOL
|
December 2, 2022 |
STATE OF TAMIL NADU Vs. VENKATACHALAM
|
January 5, 2022 |
STATE OF TAMILNADU Vs. MUTHIAN
|
August 8, 2022 |
STEPHEN Vs. DISTRICT COLLECTOR
|
December 21, 2022 |
STRAIGHT LINE CINEMAS Vs. DREAM WARRIOR PICTURES
|
January 10, 2022 |
SUB REGISTRAR Vs. TRIPOWER ENTERPRISES (PRIVATE) LIMITED
|
September 1, 2022 |
SUBAIDHA BEEVI Vs. S. M. ANSARI
|
July 13, 2022 |
SUBASHCHANDRABOSE Vs. STATE
|
November 14, 2022 |
SUBBURAJ Vs. STATE
|
July 29, 2022 |
SUBBURAM Vs. STATE
|
September 7, 2022 |
SUBHASHINI Vs. SIVA
|
December 8, 2022 |
SUBRAMANI Vs. ARUN
|
November 2, 2022 |
SUBRAMANI Vs. MARAPPA GOUNDER
|
January 21, 2022 |
SUBRAMANI Vs. STATE
|
June 28, 2022 |
SUBRAMANIAN P. Vs. STATE
|
July 14, 2022 |
SUCHITRA DEVI Vs. NAGINENI SUJATHAMMA
|
October 18, 2022 |
SUDHA HOSPITALS Vs. DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES
|
July 21, 2022 |
SUDHAKAR Vs. STATE OF TAMIL NADU
|
December 28, 2022 |
SUDHAKAR Vs. STATE
|
April 21, 2022 |
SUDHAKAR Vs. STATE
|
November 15, 2022 |
SUDHAKAR Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE
|
September 29, 2022 |
SUGA Vs. DEPUTY INSPECTOR OF POLICE
|
April 27, 2022 |
SUGANTHI Vs. S. SANGANASAMY
|
December 21, 2022 |
SUGANYA Vs. N. TAMIL SELVAN
|
December 6, 2022 |
SUGUNA Vs. STATE
|
April 1, 2022 |
SUKETU JHAVERI Vs. K.U.SODALAMUTHU & CO PRIVATE LIMITED
|
November 2, 2022 |
SUKRIYA MUSTAFA Vs. HAJIRA KABIR
|
April 20, 2022 |
SULAIMAN Vs. STATE
|
October 10, 2022 |
SULEX SUNDHAR Vs. STATE
|
December 7, 2022 |
SUMANTH SUBRAMANIYAN Vs. STATE
|
September 20, 2022 |
SUMATHI Vs. STATE
|
July 21, 2022 |
SUN TV NETWORK LTD Vs. PARAMESWARA ART PRODUCTIONS
|
June 7, 2022 |
SUN TV NETWORK LTD. Vs. SUPER GOOD FILMS PRIVATE LIMITED
|
January 12, 2022 |
SUNDARAM Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS, THENI POST, THENI DISTRICT
|
December 2, 2022 |
SUNDARAM FASTENERS LTD Vs. PRESIDING OFFICER
|
June 13, 2022 |
SUNDEEP SAMSON Vs. LIONEL JOHN KARUNAKARAN
|
July 7, 2022 |
SUNITHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
November 14, 2022 |
SUNITHA GRIDHARIDAS Vs. SUB REGISTRAR
|
September 2, 2022 |
SUNKU VASUNDHARA Vs. STATE BANK OF INDIA
|
June 15, 2022 |
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LIMITED Vs. R.P.RAJARAJAN ASSOCIATES
|
April 26, 2022 |
SUPERINTENDENT OF POLICE Vs. P.SARAVANAN
|
April 29, 2022 |
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR, ERODE
|
March 7, 2022 |
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
November 14, 2022 |
SUPERINTENDING ENGINEER TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. MOHAN KUMAR
|
January 20, 2022 |
SUPERINTENDING ENGINEER, THIRUVANNAMALAI ELECTRICITY DISTRIBUTION Vs. INSPECTOR OF LABOUR, THIRUVANNAMALAI
|
July 5, 2022 |
SURAJ Vs. INSPECTOR OF POLICE, SELVAPURAM POLICE STATION, COIMBATORE.
|
August 22, 2022 |
SURAJ SINGH Vs. STATE
|
July 21, 2022 |
SURENDIRAN Vs. STATE
|
December 21, 2022 |
SURENDRAN Vs. G. SELLADURAI
|
October 28, 2022 |
SURESAN Vs. SUPERINTENDENT OF POLICE, COIMBATORE
|
January 11, 2022 |
SURESH Vs. STATE
|
January 24, 2022 |
SURESH Vs. STATE
|
July 15, 2022 |
SURESH Vs. STATE
|
July 4, 2022 |
SURESH Vs. STATE
|
December 19, 2022 |
SURESH Vs. STATE
|
May 12, 2022 |
SURESH Vs. INSPECTOR OF POLICE
|
October 26, 2022 |
SURESH Vs. STATE
|
August 16, 2022 |
SURESH Vs. STATE
|
September 2, 2022 |
SURESH KUMAR Vs. SIVAGAMI
|
February 1, 2022 |
SURESH KUMAR KANKARIYA Vs. K. JIGIBAI
|
April 28, 2022 |
SURESH R.AGARWAL Vs. M/S INTEGRATED FINANCE COMPANY LIMITED
|
July 29, 2022 |
SURESH RAJAN Vs. STATE
|
April 22, 2022 |
SURESHKUMAR Vs. REGIONAL PASSPORT OFFICER
|
July 27, 2022 |
SURILIRAJAN Vs. STATE
|
October 19, 2022 |
SURIYA Vs. STATE
|
August 30, 2022 |
SURYA Vs. STATE
|
August 29, 2022 |
SURYA Vs. INSPECTOR OF POLICE
|
August 23, 2022 |
SURYA Vs. STATE
|
November 1, 2022 |
SURYAPRAKASH Vs. STATE
|
July 15, 2022 |
SUSI GANESAN Vs. LEENA MANIMEKALAI
|
February 9, 2022 |
SUSI GANESAN Vs. LEENA MANIMEKALAI
|
January 20, 2022 |
SWETHA BHAI Vs. STATE
|
November 4, 2022 |
SYED IBRAHIM Vs. TAMIL NADU STATE ELECTION COMMISSIONER
|
February 15, 2022 |
SYED KASIM SAKAAF Vs. CHIEF EXECUTIVE OFFICER
|
October 10, 2022 |
SYED MAZHAR HUSSAIN Vs. TAMIL NADU WAKF BOARD
|
April 6, 2022 |
SYED MEERAN Vs. COMMISSIONER OF POLICE
|
January 24, 2022 |
SYED MOHAMMED IKRAM Vs. STATE
|
August 5, 2022 |
SYNDICATE BANK EMPLOYEES (ANNANAGAR) WELFARE SOCIETY Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
October 27, 2022 |
T. A. SASIKALA Vs. CHIEF MANAGER, INDIAN BANK, CORPORATE OFFICE, CHENNAI
|
January 4, 2022 |
T. BALASUNDARAM Vs. JOINT COMMISSIONER
|
July 1, 2022 |
T. EZHIL Vs. E. SIVAKUMAR
|
December 9, 2022 |
T. GORAKNATHAN Vs. S.N.KULOTHUNGAM
|
February 15, 2022 |
T. K. RAMA KRISHNAN Vs. STATE
|
November 10, 2022 |
T. KEENISTON FERNANDO Vs. STATE
|
September 28, 2022 |
T. MANIKANDAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
|
July 15, 2022 |
T. MEENAKSHI SUNDARAM Vs. STATE OF TAMIL NADU
|
September 7, 2022 |
T. MUTHU Vs. CHAIRMAN AND MANAGING DIRECTOR
|
January 12, 2022 |
T. MUTHULAKSHMI Vs. STATE OF GOVERNMENT OF TAMILNADU,
|
January 27, 2022 |
T. PADMAVATHI Vs. P. BALAMURUGAN
|
February 10, 2022 |
T. PALANISAMY Vs. M. VARADARAJAN
|
February 24, 2022 |
T. PANNEER SELVAM Vs. COMMANDANT, TSP, 14TH BATTALION
|
November 10, 2022 |
T. PARTHASARATHY Vs. K. SARALA
|
December 12, 2022 |
T. PAVITHRA Vs. STATE OF TAMIL NADU
|
December 9, 2022 |
T. PERUMAL Vs. STATE BY INSPECTOR OF POLICE, C. C. I. W. , C. I. D, TIRUVANNAMALAI
|
January 25, 2022 |
T. R. BHUVANESWARI Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS
|
February 9, 2022 |
T. RAJAMEYYAPAN Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
|
July 14, 2022 |
T. SHANTHINI Vs. M. MANIKANDAN
|
July 8, 2022 |
T. SUMATHI Vs. GOVERNMENT OF TAMIL NADU
|
October 28, 2022 |
T. V. SHATHISH Vs. G. R. SHEKAR
|
July 5, 2022 |
T. VIGNESWARAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING/LOCAL AUTHORITY, CHENNAI
|
July 1, 2022 |
T.AKSHAYA Vs. STATE OF TAMIL NADU
|
March 4, 2022 |
T.AROKIADOSS Vs. P.JOHN PHILIP
|
April 27, 2022 |
T.BASKAR Vs. STATE
|
June 30, 2022 |
T.DHANASEKAR Vs. STATE
|
August 11, 2022 |
T.GAJENDRAN Vs. STATE
|
August 26, 2022 |
T.J.GNANAVEL Vs. STATE
|
August 11, 2022 |
T.K. BALASUBRAMANIAN Vs. RAJESWARI
|
February 9, 2022 |
T.K.GOVINDAN Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
|
April 7, 2022 |
T.KAMARAJ Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF REVENUE CONTROLLING AUTHORITY
|
September 6, 2022 |
T.KUMAR Vs. PAVAI VARAM EDUCATIONAL TRUST
|
December 1, 2022 |
T.LAKSHMI Vs. M.VASANTHA
|
March 30, 2022 |
T.LAWRENCE Vs. STATE
|
March 31, 2022 |
T.P. PONNUSAMY Vs. R. DEVARAJ
|
August 18, 2022 |
T.P.PONNUSAMY Vs. R.DEVARAJ
|
June 22, 2022 |
T.PERUMALSAMY Vs. PADMAVATHI
|
June 7, 2022 |
T.R. RAMANATHAN Vs. TAMIL NADU STATE MENTAL HEALTH AUTHORITY
|
May 12, 2022 |
T.R. THANGAVEL Vs. THANGAMMAL
|
March 31, 2022 |
T.R.PACHAMUTHU Vs. E.BABU
|
October 11, 2022 |
T.R.RAMESH Vs. STATE OF TAMIL NADU
|
February 21, 2022 |
T.RAJIVEGANDHI Vs. STATE
|
December 20, 2022 |
T.S.JESURAJ Vs. M.SUBRAMANIAM
|
July 25, 2022 |
T.S.KISAN & COMPANY PVT. LTD. Vs. UNION OF INDIA
|
January 24, 2022 |
T.S.THAMILAN Vs. R.SAMPATHKUMAR
|
January 10, 2022 |
T.SANTHI Vs. KARNATAKA BANK LIMITED
|
October 13, 2022 |
T.SATHYAMOORTHY Vs. SUBRAMANIAM
|
January 11, 2022 |
T.SENTHILVELAN Vs. A.SENTHIL KUMAR
|
April 19, 2022 |
T.SOMASUNDARAM Vs. SUPERINTENDENT OF POLICE
|
April 27, 2022 |
T.SUBBIAH Vs. STATE OF TAMIL NADU
|
August 18, 2022 |
T.SUBRAMANIAN Vs. SUPERINTENDENT OF POLICE
|
January 10, 2022 |
T.T. LIMITED Vs. UNION OF INDIA
|
August 25, 2022 |
T.UDHAYKUMAR Vs. UNION OF INDIA
|
October 19, 2022 |
T.V.H. EXPRESS Vs. STATE TAX OFFICER
|
May 5, 2022 |
T.V.THAMILSELVI Vs. DISTRICT COLLECTOR, ARIYALUR DISTRICT, ARIYALUR.
|
November 22, 2022 |
T.VASUDEVAN Vs. APPROPRIATE AUTHORITY FOR DISTRICT
|
March 1, 2022 |
T.VEERABAGU Vs. SECRETARY TO GOVERNMENT
|
July 15, 2022 |
T.VIJAYA RAGHAVAN Vs. SETHU RAMAPANDIYAN
|
October 13, 2022 |
TAJDEEN Vs. STATE
|
December 13, 2022 |
TAMIL ILAKKIYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 7, 2022 |
TAMIL NADU AGRICULTURAL UNIVERSITY Vs. DR. R. AGILA
|
June 30, 2022 |
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER
|
June 17, 2022 |
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. Vs. S. MUTHUKUMAR
|
December 16, 2022 |
TAMIL NADU ELECTRICITY REGULATORY COMMISSION Vs. TAMIL NADU SPINNING MILLS ASSOCIATION
|
September 28, 2022 |
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. TAMIL NADU INFORMATION COMMISSION
|
December 21, 2022 |
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. R.KRISHNAMOORTHI
|
March 14, 2022 |
TAMIL NADU STATE APEX FISHERIES COOPERATIVE Vs. INCOME TAX OFFICER NON CORP WARD
|
September 5, 2022 |
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. ESAKKI DEVI
|
July 15, 2022 |
TAMIL NADU STATE GOVERNMENT Vs. DEIVANAI
|
July 5, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. SELVAM
|
December 8, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. M.SAMUTHIRAKANI
|
November 14, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. VALLIYAMMAL
|
September 21, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
|
October 17, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.R.JAYAPANDIAN
|
June 15, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION Vs. R.MALATHY
|
August 26, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S.KARTHIK
|
July 6, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. VASANTHA
|
March 31, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GEETHA
|
November 8, 2022 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. PADMAVATHI
|
October 13, 2022 |
TAMIL NADU TEA PLANTATION CORPORATION LIMITED Vs. K. R. MOHAMMED ROWTHER
|
February 18, 2022 |
TAMIL NADU TRANSMISSION CORPORATION LTD. Vs. INSULATORS AND ELECTRICALS COMPANY
|
February 11, 2022 |
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
October 20, 2022 |
TAMILNAD MERCANTILE BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
|
February 1, 2022 |
TAMILNADU FISHERIES DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, MADRAS
|
July 14, 2022 |
TAMILSELVAN Vs. STATE
|
November 8, 2022 |
TANGKESWARAN Vs. SENIOR INTELLIGENCE OFFICER
|
September 16, 2022 |
TARA GULECHHA Vs. IDEA HOUSING CORPORATION
|
August 5, 2022 |
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. S.JAYAKUMAR
|
June 24, 2022 |
TCI EXPRESS LIMITED Vs. LUPIN LIMITED
|
April 20, 2022 |
TEAM SUSTAIN LIMITED Vs. NORDIC (INDIA) SOLUTIONS PVT. LTD
|
December 15, 2022 |
TELEDATA TECHNOLOGY SOLUTIONS LIMITED Vs. DEPUTY REGISTRAR OF COMPANIES
|
January 11, 2022 |
TEXTAINER EQUIPMENT MANAGEMENT LIMITED Vs. CARAVEL LOGISTICS PVT. LTD.
|
October 28, 2022 |
THAMBIDURAI Vs. STATE
|
June 27, 2022 |
THAMEEM ANSARI Vs. INTELLIGENCE OFFICER
|
July 4, 2022 |
THAMIZHANBANE Vs. THE SUB DIVISIONAL ENGINEER-IN-CHARGE, PONDICHERRY
|
December 16, 2022 |
THANGAM Vs. ARIYANATCHI
|
July 11, 2022 |
THANGAMANI Vs. KANDASAMY
|
April 28, 2022 |
THANGAPANDI Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE
|
January 25, 2022 |
THANIKODI Vs. PARAMESWARI
|
April 12, 2022 |
THANKAPPAN Vs. STATE OF TAMIL NADU
|
February 10, 2022 |
THASARATHAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI
|
June 28, 2022 |
THAVAMONI STEPHEN JEYARAJ Vs. MUTHUKRISHNAN
|
April 20, 2022 |
THE NEW INDIA ASSURANCE CO. LIMITED Vs. SUDHA
|
August 29, 2022 |
THEENATHAYALAN Vs. STATE
|
November 11, 2022 |
THENGAPATTANAM EDUCATIONAL AND SERVICE TRUST Vs. KOSE MOHUMED
|
April 26, 2022 |
THENMOZHI Vs. STATE OF TAMIL NADU
|
October 20, 2022 |
THEYODAS RANALD Vs. STATE
|
December 28, 2022 |
THILAGAVATHI Vs. VIMAL KUMAR
|
December 7, 2022 |
THILEEP KUMAR Vs. STATE
|
September 15, 2022 |
THIRU SABANATHA OLI SIVACHARIYAR Vs. COMMISSIONER
|
June 30, 2022 |
THIRU. K.PALANISWAMY Vs. THIRU O.PANNEERSELVAM
|
September 2, 2022 |
THIRUMALAI Vs. PHILIPS
|
May 5, 2022 |
THIRUNAUKKARASU Vs. STATE
|
August 17, 2022 |
THIRUNAVUKKARASU Vs. S. DAMODHARAN NAICKER
|
February 11, 2022 |
THIRUVENKADAM Vs. STATE
|
June 24, 2022 |
THIYAGARAJAN Vs. STATE
|
June 6, 2022 |
THIYAGARAJI Vs. STATE
|
October 6, 2022 |
THOMAS VERGHESE Vs. TEXTILE DYE CHEM PRIVATE LIMITED
|
November 18, 2022 |
THRIVENI EARTH MOVERS PRIVATE LIMITED Vs. M.ANBARASI
|
August 23, 2022 |
THULASIAMMAL Vs. PANDARASAMY
|
April 26, 2022 |
TIRUMALA MILK PRODUCTS PRIVATE LIMITED Vs. TIRUMALA DAAIRY LIMITED
|
January 31, 2022 |
TIRUMALAADAAIRY LIMITED Vs. TIRUMALA MILK PRODUCTS PRIVATE LIMITED
|
October 27, 2022 |
TIRUPATHI KUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA REP.BY ITS GENERAL MANAGER INVESTIGATION DEPARTMENT MITTA COURT, B WING
|
June 28, 2022 |
TMT. R. NALINI Vs. TMT. R. NIRMALA
|
December 8, 2022 |
TMT.RENUKA SUBBU SINGH Vs. KANNAIYAN
|
March 24, 2022 |
TOUGH BAGS (A PARNERSHIP CONCERN) Vs. VAAMAN CAPITAL
|
July 8, 2022 |
TRAVANCORE SOLVENTS & OILS Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2022 |
TRENT LIMITED Vs. DIOR PROPERTIES AND INVESTMENTS PRIVATE LIMITED
|
February 23, 2022 |
TRICHY TOLLWAY PRIVATE LIMITED Vs. DISTRICT COLLECTOR
|
October 4, 2022 |
TRIPOWER ENTERPRISES (PRIVATE) LIMITED Vs. STATE BANK OF INDIA
|
September 9, 2022 |
TRIPTI KHARIA, DIRECTOR, M/S. NANDANI MEDICAL LABORATORIES PRIVATE LIMITED 221/5, BICHOLI HAPSI, KANADIA ROAD, INDORE. Vs. STATE OF TAMIL NADU
|
September 27, 2022 |
TRISHE DEVELOPERS PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT
|
September 19, 2022 |
TUTICORIN SALT AND MARINE CHEMICALS LTD. Vs. UNION OF INDIA
|
December 23, 2022 |
TVL. ASIAN PAINTS LIMITED Vs. ASSISTANT COMMISSIONER (ST)
|
April 18, 2022 |
TVL. G. SANKAR TIMBER DEPOT Vs. STATE TAX OFFICER (ADJUDICATION)
|
April 25, 2022 |
TVL. JAI RENGA MILLS LTD. Vs. STATE OF TAMIL NADU
|
February 1, 2022 |
TVT. LAF ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
|
June 10, 2022 |
U. JAFFER ALI Vs. DISTRICT COLLECTOR, MADURAI
|
July 14, 2022 |
U. MANICKAVEL Vs. STATE
|
July 25, 2022 |
U. MONISHA Vs. SOUTH INDIA SCHEDULED TRIBES
|
February 3, 2022 |
U.AKBAR ALI Vs. STATE OF TAMIL NADU
|
December 1, 2022 |
UDAYANITHI STALIN Vs. R. PREMALATHA
|
April 28, 2022 |
UDHAYA KUMAR Vs. STATE
|
June 8, 2022 |
UDHAYAKUMAR Vs. STATE
|
July 25, 2022 |
ULAGAMANI Vs. GNANASEKAR
|
December 16, 2022 |
ULAGANATHAN Vs. SECRETARY TO THE GOVERNMENT
|
November 4, 2022 |
UMA ANANDAN KUPPUSAMY KRISHNAMURTHY Vs. STATE OF TAMIL NADU
|
April 7, 2022 |
UMA DEVI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
December 1, 2022 |
UMA DEVI Vs. KUMARESAN
|
December 8, 2022 |
UMA DEVI Vs. STATE
|
July 15, 2022 |
UMADEV Vs. STATE
|
September 29, 2022 |
UMANATH Vs. STATE
|
December 19, 2022 |
UMASANKAR Vs. R.SANKARANARAYANAN
|
December 9, 2022 |
UMAYAMMA Vs. C.RAJU
|
July 12, 2022 |
UNIMED TECHNOLOGIES LTD. Vs. CADILA HEALTHCARE LTD.
|
June 9, 2022 |
UNION BANK OF INDIA OFFICERS ASSOCIATION Vs. UNION BANK OF INDIA
|
June 28, 2022 |
UNION OF INDIA Vs. GEORGE VINCENT AYAMMPATI
|
November 4, 2022 |
UNION OF INDIA Vs. K. ADINARAYANARAO, RAILWAY CONTRACTOR, HYDERABAD
|
February 10, 2022 |
UNION OF INDIA Vs. DINDIGUL SPINNERS ASSOCIATIONS
|
January 21, 2022 |
UNION OF INDIA Vs. DIVAN MUJIPEER
|
March 11, 2022 |
UNION OF INDIA Vs. MOHAMMED RAFIQUL HASSAN
|
March 11, 2022 |
UNION OF INDIA Vs. UNIK TRADERS
|
October 28, 2022 |
UNION OF INDIA Vs. NEW LINE FINANCE LIMITED
|
June 23, 2022 |
UNION OF INDIA Vs. STATE
|
July 8, 2022 |
UNION OF INDIA Vs. R.K. CONSTRUCTIONS
|
October 13, 2022 |
UNION OF INDIA Vs. J.AUUAMAR
|
February 18, 2022 |
UNION OF INDIA Vs. DHIRUBHAI D.THUMBA & CO
|
January 5, 2022 |
UNION OF INDIA Vs. DHIRUBHAI D.THUMBER & CO
|
September 1, 2022 |
UNITED INDIA INSURANCE Vs. SARASWATHI
|
March 10, 2022 |
UNITED INDIA INSURANCE CO. LIMITED Vs. KALAMANI
|
March 3, 2022 |
UNITED INDIA INSURANCE CO. LIMITED Vs. MARIAPPAN
|
June 29, 2022 |
UNITED INDIA INSURANCE CO. LIMITED Vs. VAJRAVEL
|
June 15, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. D. KUMARI
|
January 5, 2022 |
UNITED INDIA INSURANCE CO.LTD Vs. RAJIKA
|
December 14, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENA
|
November 23, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAGAMMAL
|
July 27, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARAVANAN
|
November 23, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEVANAMMAL
|
April 6, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. SRIDHAR
|
September 6, 2022 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SRINIVASAMURTHY
|
November 11, 2022 |
UNNAMALAI Vs. THAMIZHARASI
|
January 24, 2022 |
UPENDRA HOSDRUG SUNDAR KAMATH Vs. K.G. INIAN
|
January 12, 2022 |
USHA Vs. STATE OF TAMIL NADU
|
June 27, 2022 |
UTHANDI Vs. SRINIVASAN
|
March 4, 2022 |
V. A. KURIAN Vs. BABU DANIEL
|
September 6, 2022 |
V. ABUTHAHIR Vs. THIRUPATHI
|
February 22, 2022 |
V. ARUMUGAM Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES, VILLUPURAM
|
July 15, 2022 |
V. ASOKAN Vs. INSPECTOR
|
July 8, 2022 |
V. AYYAPPAN Vs. G.R. THIAGASUNDARA MUDALIAR
|
April 13, 2022 |
V. BAKKIYAM Vs. C. KANDASAMY GOUNDER
|
February 17, 2022 |
V. DHARMALINGAM Vs. STATE BY THE INSPECTOR OF POLICE, MODAKURICHI POLICE STATION
|
November 17, 2022 |
V. GANAPATHI Vs. STATE
|
March 28, 2022 |
V. GNANASUNDARI Vs. PRINCIPAL DISTRICT JUDGE, PUDUKOTTAI
|
January 20, 2022 |
V. GOWTHAMAN Vs. STATE OF TAMIL NADU
|
September 30, 2022 |
V. JAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT
|
January 24, 2022 |
V. KANNAPPAN Vs. STATE OF TAMIL NADU
|
March 3, 2022 |
V. KARUPAIAH Vs. STATE
|
February 10, 2022 |
V. KRISHNAMURTHY Vs. STATE OF TAMILNADU
|
July 4, 2022 |
V. KRISHNAMURTHY Vs. STATE OF TAMIL NADU
|
June 29, 2022 |
V. KULASEKARAN Vs. SECRETARY TO GOVERNMENT
|
November 1, 2022 |
V. KUMAR Vs. DEPUTY COMMISSIONER (WORKS), GREATER CHENNAI CORPORATION, CHENNAI
|
January 11, 2022 |
V. L. VENKATACHALAM Vs. V. L. MUTHUSWAMY
|
July 13, 2022 |
V. M. VELLICHAMY Vs. STATE
|
October 27, 2022 |
V. MANGAMMAL Vs. O. V. KRISHNAN
|
February 4, 2022 |
V. MANJUNATHA REDDY Vs. KOTAK MAHINDRA PRIME LTD.
|
January 7, 2022 |
V. MURALIDHARAN Vs. SECRETARY TO GOVERNMENT, CHENNAI
|
July 18, 2022 |
V. MURUGAN Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
January 24, 2022 |
V. PALANI Vs. TAMIL NADU STATE TRANSPORT
|
December 23, 2022 |
V. PANNEERSELVAM Vs. KANNIYAMMAL
|
July 15, 2022 |
V. PAVITHRA Vs. REGISTRAR, TAMIL NADU DR. MGR MEDICAL UNIVERSITY, CHENNAI
|
January 27, 2022 |
V. PRABAKARAN Vs. V. DEVENDRAN
|
February 8, 2022 |
V. R. KOTHANDARAMAN Vs. JOTHI
|
January 5, 2022 |
V. RAJASEKAR Vs. REGISTRAR, THE TAMIL NADU
|
February 2, 2022 |
V. ROBIN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
|
September 30, 2022 |
V. SAKTHIVEL Vs. STATE OF TAMIL NADU
|
January 4, 2022 |
V. SATHYAMURTHI Vs. UNION OF INDIA
|
October 28, 2022 |
V. SELVARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
December 1, 2022 |
V. SENTHIL BALAJI Vs. STATE
|
October 31, 2022 |
V. SHANMUGHASUNDHARAM Vs. GOVERNMENT OF PUDUCHERR JUDICIAL DEPARTMENT
|
January 21, 2022 |
V. SINDHIA Vs. S.ROBINSON
|
December 8, 2022 |
V. SIVAKUMAR Vs. N. S. PALANIAPPAN
|
July 19, 2022 |
V. SRI SUVEDHA Vs. N. MANIKANDAN
|
December 8, 2022 |
V. SRIMATHI Vs. AUTHORISED OFFICER, ARM BRANCH, CANARA BANK, COIMBATORE
|
January 4, 2022 |
V. SUBRAMANIAN Vs. STATE
|
February 2, 2022 |
V. SUGANTHI Vs. A. VIJAYA KUMAR
|
December 8, 2022 |
V. T. LAZAR Vs. INSPECTOR OF POLICE, CHENNAI
|
July 13, 2022 |
V.ANANTHA RAJ R.SELVAM Vs. V.ANBU RAJ
|
October 14, 2022 |
V.ANUSHA Vs. B.KRISHNAN
|
August 11, 2022 |
V.BALASUBRAMANIAN Vs. STATE
|
October 17, 2022 |
V.C.SANGEETHA Vs. STATE OF TAMIL NADU
|
June 3, 2022 |
V.DHANABAGIYAM Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS
|
November 9, 2022 |
V.DHANASINGU Vs. JAYACHANDRAN
|
February 28, 2022 |
V.GANESAN Vs. SUPERINTENDENT OF POLICE
|
April 27, 2022 |
V.HARISHNATH Vs. STATE OF TAMIL NADU
|
June 28, 2022 |
V.JACOB NIXON Vs. VIJAYAKUMARI
|
July 28, 2022 |
V.JAIGANESH Vs. GOVERNMENT OF TAMIL NADU
|
April 25, 2022 |
V.K.AMALRAJ Vs. K.JOHN BRITTO
|
September 22, 2022 |
V.KUMAR Vs. STATE
|
November 4, 2022 |
V.M.JOSE Vs. SECRETARY TO GOVERNMENT
|
April 29, 2022 |
V.MEENAKSHI Vs. P.SUNDARAVADIVELU
|
August 16, 2022 |
V.MURALI Vs. P.KUMARESAN
|
June 8, 2022 |
V.MURUGAN Vs. STATE
|
August 16, 2022 |
V.PALANI Vs. STATE
|
July 5, 2022 |
V.PANDIAN Vs. ARYA VYSIA COMMUNITY,CHARITABLE TRUST, PANRUTI
|
August 3, 2022 |
V.PRABHAKARAN Vs. STATE
|
April 29, 2022 |
V.R.S. TRADERS Vs. ASSISTANT COMMISSIONER (STATE TAXES)
|
February 10, 2022 |
V.RAMACHANDRAN Vs. STATE BY DIRECTOR GENERAL OF POLICE, HEAD OF POLICE FORCE, TAMIL NADU
|
October 27, 2022 |
V.RAMASAMY Vs. STATE
|
September 14, 2022 |
V.S.B.ENGINEERING COLLEGE Vs. CENTRAL INFORMATION COMMISSION
|
December 9, 2022 |
V.S.J.DINAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 30, 2022 |
V.U.SURYA PRAKASH Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF TAMIL NADU
|
February 4, 2022 |
V.VASANTHAKUMAR Vs. UNION OF INDIA
|
April 1, 2022 |
V.VELLAPANDI THEVAR Vs. C.BALASUBRAMANIAN
|
July 18, 2022 |
V.VENKATESAN Vs. STATE
|
November 8, 2022 |
VADIVEL Vs. STATE REP. INSPECTOR OF POLICE
|
September 15, 2022 |
VAHIDA BANU Vs. PARVEEN TRAVELS
|
April 8, 2022 |
VAIGAI AGRO PRODUCTS LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 31, 2022 |
VAIJAYANTHI Vs. R. S. SENTHIL KUMAR
|
February 7, 2022 |
VAISHNOVI INFRASTRUCTURE ENGINEERING PRIVATE LIMITED Vs. INFRA ENGINEERS INDIA,
|
January 7, 2022 |
VALARMATHI Vs. STATE
|
August 12, 2022 |
VALLARASU Vs. STATE
|
November 7, 2022 |
VALLI Vs. STATE BY THE INSPECTOR OF POLICE
|
April 20, 2022 |
VALLIAMMAL Vs. MAHA VISHNU
|
February 9, 2022 |
VALLIYATHAL Vs. P.P. SAKTHIVEL
|
June 23, 2022 |
VAMSEEDHARAN Vs. STATE
|
November 2, 2022 |
VANAJATCHIAMMAL (DIED) Vs. SEENIVASAN
|
September 27, 2022 |
VANAKKARA SENTHIL Vs. STATE
|
October 14, 2022 |
VANI MUSLIM JAMATH PALLIVASAL Vs. DISTRICT COLLECTOR COLLECTORS OFFICE
|
January 21, 2022 |
VANISHREE Vs. STATE
|
December 6, 2022 |
VARADHARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 28, 2022 |
VARALAKSHMI Vs. REGIONAL TRANSPORT OFFICER
|
September 12, 2022 |
VARSHINI ILLAM TRUST Vs. NIL
|
January 19, 2022 |
VASANTH Vs. STATE OF TAMIL NADU
|
October 13, 2022 |
VASANTH Vs. STATE
|
December 13, 2022 |
VASANTH Vs. STATE
|
November 3, 2022 |
VASANTHA KUMAR AYYAVU PALANICHAMY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 9, 2022 |
VASANTHAKUMAR SUPUTHRAPPA Vs. STATE
|
December 9, 2022 |
VASANTHAM PROPERTIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
June 24, 2022 |
VASANTHARAJ Vs. STATE
|
December 15, 2022 |
VASMI SUDARSHINI Vs. SUB REGISTRAR
|
July 28, 2022 |
VASOOR RAJA Vs. ASSISTANT COMMISSIONER OF POLICE, ANNADHANAPATTI, SALEM
|
July 7, 2022 |
VASU Vs. STATE
|
July 25, 2022 |
VEDARANYASWAMY DEVASTHANAM Vs. COMMISSIONER
|
December 21, 2022 |
VEERA RK ARUNACHALAM Vs. KRISHNA DEVI
|
September 6, 2022 |
VEERAKUMAR Vs. STATE
|
December 16, 2022 |
VEERAMANI Vs. STATE
|
September 14, 2022 |
VEERAMANIKANDAN Vs. STATE
|
October 11, 2022 |
VEERAN Vs. STATE
|
August 12, 2022 |
VEERASAMY Vs. VEERAN
|
April 19, 2022 |
VELLAIYAMMAL Vs. K.SENTHILVEL
|
December 13, 2022 |
VELLAIYAPPAN Vs. STATE OF TAMIL NADU
|
August 4, 2022 |
VELLAPANDIAN Vs. DURAIAPPAN (DIED)
|
January 27, 2022 |
VELLORE INSTITUTE OF TECHNOLOGY Vs. B. V. REDDY ENTERPRISES PRIVATE LIMITED
|
June 30, 2022 |
VELU Vs. KOUSALYA
|
January 4, 2022 |
VELUMANI R. Vs. STATE
|
November 9, 2022 |
VELUPRABAKAR Vs. STATE
|
August 17, 2022 |
VEMULA RAMESH Vs. STATE
|
April 4, 2022 |
VENKATACHALAM Vs. STATE BY INSPECTOR OF POLICE
|
August 17, 2022 |
VENKATESH Vs. STATE
|
July 4, 2022 |
VENKATESH BABU Vs. STATE
|
July 25, 2022 |
VENKATESH COKE AND POWER LIMITED Vs. OTTO INDIA PRIVATE LIMITED
|
October 18, 2022 |
VENKATESWARANE SIVADJY Vs. ALICE VIALA
|
January 12, 2022 |
VENU VISHAL Vs. STATE
|
March 1, 2022 |
VETRISLVAN Vs. INSPECTOR OF POLICE, THIRUVALLUR
|
January 11, 2022 |
VETRIVEL Vs. STATE
|
April 21, 2022 |
VETRIVEL Vs. STATE
|
December 21, 2022 |
VG PAPER AND BOARDS LTD. Vs. GOVERNMENT OF TAMIL NADU
|
December 21, 2022 |
VICNIVAAS AGENCY Vs. MMTC LIMITED
|
October 10, 2022 |
VICTORIA EDWARD HALL Vs. PRINCIPAL SECRETARY
|
August 22, 2022 |
VIDYA RANI Vs. STATE OF TAMIL NADU
|
August 18, 2022 |
VIGNESH Vs. STATE
|
April 5, 2022 |
VIGNESH Vs. STATE
|
March 31, 2022 |
VIGNESHKUMAR Vs. STATE
|
December 20, 2022 |
VIGNESHWARAN Vs. STATE
|
June 28, 2022 |
VIJAYAKUMAR Vs. STATE
|
June 2, 2022 |
VIJAYAKUMAR Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI-600 009.
|
October 19, 2022 |
VIJAYAKUMAR Vs. STATE
|
November 4, 2022 |
VIJAYAKUMAR Vs. STATE
|
June 10, 2022 |
VIJAYAKUMAR Vs. STATE OF THE TAMIL NADU
|
April 11, 2022 |
VIJAYALAKSHMI Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
|
April 25, 2022 |
VIJAYALAKSHMI Vs. STATE
|
April 28, 2022 |
VIJAYALAKSHMI PAPER MILLS Vs. K.M.TRADERS, A PARTNERSHIP FIRM
|
July 6, 2022 |
VIJAYAMANGALAM NAIDU Vs. M.MURUGESAN
|
April 19, 2022 |
VIJAYAN Vs. STATE OF TAMIL NADU
|
September 2, 2022 |
VIJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
December 1, 2022 |
VIKAS KALRA Vs. STATE
|
August 26, 2022 |
VIKAS RAMBAL Vs. STATE
|
October 12, 2022 |
VIKRAM Vs. STATE
|
October 27, 2022 |
VIKRAM Vs. STATE
|
June 10, 2022 |
VIKRAM KAPUR Vs. DEPUTY REGISTRAR OF COMPANIES
|
April 25, 2022 |
VINAYAGAM Vs. STATE
|
October 10, 2022 |
VINCENT Vs. STATE
|
July 15, 2022 |
VINOTH Vs. STATE
|
September 13, 2022 |
VIPRAH TECHNOLOGIES LTD. Vs. T. GANESAN
|
February 4, 2022 |
VISAHAN Vs. STATE
|
February 28, 2022 |
VISHALRA Vs. STATE
|
June 22, 2022 |
VISHNUPRIYA Vs. S. JAGADEESAN
|
December 21, 2022 |
VISHVA Vs. STATE
|
September 6, 2022 |
VISWAK GARMENTS Vs. WOODSTOCK MERCHANDISING PRIVATE LTD
|
June 6, 2022 |
VISWAPRIYA (INDIA) LTD. Vs. STATE
|
September 9, 2022 |
VITHYA Vs. RAMESH
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January 12, 2022 |
VKC FOOTPRINTS GLOBAL PVT. LTD. Vs. STATE TAX OFFICER, PODANUR ASSESSMENT CIRCLE, COIMBATORE
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July 20, 2022 |
VODAFONE IDEA LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
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January 28, 2022 |
VOLLEYBALL FEDERATION OF INDIA Vs. TAMIL NADU STATE VOLLEYBALL
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October 7, 2022 |
VONAMOR ENTERTAINMENT PRIVATE LIMITED Vs. NAGARJUNA YANAMALA
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October 26, 2022 |
W.JOHNSON Vs. STATE OF TAMIL NADU
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June 24, 2022 |
W.P.A.S.B.PANDIYANATHA BASKARAN Vs. STATE
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March 7, 2022 |
WHITE CLIFFS HAIR STUDIO PRIVATE LTD. Vs. ADDITIONAL COMMISSIONER
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July 8, 2022 |
WILL OF R. C. VARADARAJULU Vs. V. SAMPATH KUMAR
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January 21, 2022 |
WIPRO ENTERPRISES LIMITED Vs. ZYDUS WELLNESS PRODUCTS LIMITED
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November 1, 2022 |
XXXX Vs. DEAN, MADURAI MEDICAL COLLEGE AND HOSPITAL, MADURAI
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January 3, 2022 |
XXXXXXX Vs. STATE
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February 4, 2022 |
Y.DEVENDRAN Vs. D.SHANMUGAM
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March 8, 2022 |
Y.SANTHI Vs. MANICKAM SON OF VELLAICHAMY
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May 6, 2022 |
YABESH Vs. STATE
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November 11, 2022 |
YOGENDRA VASUPAL Vs. STATE
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January 3, 2022 |
YOULANDE LOUIS Vs. CELESTINE PUSHPARAJ
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July 5, 2022 |
YUGAPRIYAN Vs. STATE
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October 18, 2022 |
YUSUF Vs. STATE
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October 11, 2022 |
YUVARAJ Vs. STATE
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September 2, 2022 |
ZONAL MANAGER, RELIANCE GENERAL INSURANCE CO. Vs. EZHILMATHI
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December 21, 2022 |