1989-1990 YEAR LOCAL FUND AUDIT DEPARTMENT Vs. SECRETARY TO GOVERNMENT FINANCE
|
April 20, 2017 |
A &S TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2017 |
A ARDEN Vs. MANAGEMENT OF S J PROPERTY DEVELOPMENT LTD
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February 2, 2017 |
A ASHVATHAMAN Vs. GOVERNMENT OF INDIA REP BY SECRETARY TO GOVERNMENT
|
October 27, 2017 |
A ASWIN SOLOMON Vs. R KAVIRAJ
|
February 10, 2017 |
A BABIN DYSON @ BARI NESON Vs. COMMISSIONER CORPORATION OF CHENNAI
|
September 18, 2017 |
A BASKAR Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD
|
December 14, 2017 |
A C N SIVASUBRAMANI Vs. K MANIMEKALAI
|
January 9, 2017 |
A CHRISTHURAJ Vs. GOVERNMENT OF TAMIL NADU
|
January 5, 2017 |
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS, CHENNAI Vs. KALLAZHAKAR ENTERPRISES, THENI
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February 24, 2017 |
A DHAKSHINAMOORTHY Vs. COMMISSIONER / SPECIAL COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
February 1, 2017 |
A DHAVA PALANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT , HIGHWAYS DEPARTMENT
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October 13, 2017 |
A G SYED MOHIDEEN S/O ABDUL GANI MARICAR Vs. DIRECTOR OF ELEMENTARY EDUCATION
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July 6, 2017 |
A GABRIEL Vs. J ALPHONSA SASIKALA
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December 18, 2017 |
A INDIRANI Vs. BRANCH MANAGER STATE BANK OF INDIA
|
January 9, 2017 |
A JAGADESWARI Vs. COMMISSIONER, LAND & ESTATE DEPARTMENT, CORPORATION OF CHENNAI
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July 7, 2017 |
A JAHIR ALI Vs. M A SAMADUSAHIB
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July 19, 2017 |
A JAYAKANTHAN Vs. J R S CRUSHER REPRESENTED BY ITS PARTNER RAMESH
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August 4, 2017 |
A JOSEPH NIRMALA Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
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February 21, 2017 |
A K VALLIMANALAN Vs. DIRECTOR GENERAL, CRPF
|
August 7, 2017 |
A KALIMUTHU (DIED) Vs. A P GOVINDHASWAMY NATHAN
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December 19, 2017 |
A KAMALAKANNAN Vs. D JAGADISH
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July 28, 2017 |
A KARUNAMOORTHY Vs. S V VIJAYAKUMAR
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April 6, 2017 |
A KASTON Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
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March 1, 2017 |
A KUBERAN Vs. CHIEF COMMISSIONER OF INCOME TAX
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December 7, 2017 |
A LEELA MOHAN Vs. SUPERINTENDENT ENGINEER (NORTH), GREATER CHENNAI CORPORATION
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September 22, 2017 |
A M PONNUSWAMY Vs. T G K GLOBAL CONSULTANTS
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January 19, 2017 |
A M S SIKAPUTHIN Vs. DISTRICT COLLECTOR
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July 11, 2017 |
A M VELU MUDALIAR Vs. TRANSPORT COMMISSIONER
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January 12, 2017 |
A MANIGUNDAN Vs. M LALITHA
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March 23, 2017 |
A MANOHARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
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February 14, 2017 |
A MURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
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December 20, 2017 |
A N BATCHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
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April 27, 2017 |
A N LALMAN LAL Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
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December 7, 2017 |
A NAGALINGAM Vs. SECRETARY TO GOVERNMENT
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December 21, 2017 |
A NAGARAJAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
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July 12, 2017 |
A P MUTHUSWAMY Vs. G R SILAMBU
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November 30, 2017 |
A P THANGAVELU Vs. G M VENKATESAN
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February 7, 2017 |
A PALANISAMY Vs. LAND COMMISSIONER, EZHILAGAM
|
July 10, 2017 |
A PALANISWAMI Vs. COMMISSIONER, HR & CE DEPARTMENT (ADMINISTRATION), NUNGAMBAKKAM, CHENNAI
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June 30, 2017 |
A PANKAJAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
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September 21, 2017 |
A PANNER SELVAM Vs. STANDARD CHARTERED BANK, CHENNAI
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July 26, 2017 |
A PONRAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI
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September 1, 2017 |
A PREMNATH Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
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July 10, 2017 |
A R PROPERTY DEVELOPERS PRIVATE LIMITED Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT (UD-1) DEPARTMENT GOVERNMENT OF TAMIL NADU
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December 22, 2017 |
A R SAFIULLAH Vs. A SOWKATH ALI
|
January 12, 2017 |
A RAJASEKAR Vs. GOVERNMENT OF TAMIL NADU
|
August 24, 2017 |
A RAJENDRAN Vs. REGIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 17, 2017 |
A RAJMOHAN Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT
|
August 9, 2017 |
A RAMAIAH Vs. DIRECTOR, TAMIL NADU FIRE AND RESCUE DEPARTMENT
|
January 30, 2017 |
A RAMAN CHETTIAR Vs. S KRISHNAN
|
September 12, 2017 |
A RAVICHANDRAN Vs. R SRIDHAR
|
March 7, 2017 |
A REETA MARY Vs. RAJU
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July 27, 2017 |
A RIZANA BANU Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT OF TAMIL NADU
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August 8, 2017 |
A ROSALINE Vs. CHURCH OF SOUTH INDIA
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February 7, 2017 |
A S BILAL @ BILAL KASIM Vs. STATE
|
June 5, 2017 |
A S HAMEED Vs. P MAHESWARAN
|
June 19, 2017 |
A S JAWAHAR Vs. INSPECTOR OF POLICE RAJAKKAMANGALAM POLICE STATION
|
June 9, 2017 |
A S K EARTH MOOVERS Vs. DIVISIONAL RAILWAY MANAGER
|
July 26, 2017 |
A S LEATHERS, REP BY ITS PRORPRIETOR SHAIK ADAM Vs. COMMERCIAL TAX OFFICER
|
November 3, 2017 |
A SAGADEVAN Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
February 1, 2017 |
A SANTHANAM Vs. CHAIRMAN, TAMIL NADU DISTRIBUTION GENERATION CORPORATION LIMITED
|
August 8, 2017 |
A SEKAR Vs. TIRUCHIRAPPALLI CORPORATION, REPRESENTED BY ITS COMMISSIONER TIRUCHIRAPPALLI
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November 30, 2017 |
A SELVAKUMAR Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING
|
April 3, 2017 |
A SELVARAJI Vs. BHARAT HEAVY ELECTRICALS LIMITED, VELLORE DISTRICT
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December 4, 2017 |
A SENNIMALAI GOUNDER Vs. E S SELAMBANAN
|
August 22, 2017 |
A SHANMUGANATHAN Vs. K ARUNACHALATHAMMAL
|
August 23, 2017 |
A SIVA Vs. REVENUE DIVISIONAL OFFICER
|
April 19, 2017 |
A SIVAKUMAR Vs. EXECUTIVE OFFICER, PATHAMADAI TOWN PANCHAYAT
|
February 23, 2017 |
A SIVASUBRAMANIAM Vs. T SAMBLINGAM
|
February 7, 2017 |
A SUBBIAH Vs. UNION OF INDIA
|
March 20, 2017 |
A SUJITHA Vs. INDIAN OIL CORPORATION LTD
|
April 12, 2017 |
A SYED MUHAIDEEN SAHIB Vs. M N ABU SALIH SAHIB
|
August 21, 2017 |
A THIRUGANANSAMBANDAM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
October 20, 2017 |
A THIRUMURUGAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION REP BY ITS MANAGING DIRECTOR
|
August 3, 2017 |
A THIRUVENGADAM Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
|
June 13, 2017 |
A VEDACHALAM Vs. SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT SECRETARIAT, CHENNAI
|
August 21, 2017 |
A VELUSAMY Vs. HEMAVATHY RAMANATHAN
|
August 29, 2017 |
A VENKATESAN Vs. STATE OF TAMIL NADU
|
October 23, 2017 |
A VENUGOPAL Vs. STATE
|
October 26, 2017 |
A VIJAYLANT Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
December 6, 2017 |
A. ABDUL RAHIM Vs. DR. FRANCIS PINTO
|
March 21, 2017 |
A. CHRISTIAN Vs. THE SUB INSPECTOR OF POLICE, MOONTRADAIPPU POLICE STATION
|
February 1, 2017 |
A. EARNEST BALASINGH Vs. THE REGISTRAR OF COMPANIES
|
March 6, 2017 |
A. GURUSAMY MUDALIAR Vs. E. ZEENATH
|
October 23, 2017 |
A. JAYANTHI Vs. T.S. ARUMUGHAM
|
June 1, 2017 |
A. JEGAN Vs. THE STATE OF TAMIL NADU
|
April 25, 2017 |
A. KAVITHA Vs. STATE
|
February 15, 2017 |
A. MANJU Vs. UNION OF INDIA
|
January 11, 2017 |
A. MARIMUTHU Vs. SECRETARY
|
July 5, 2017 |
A. MEGANATHAN Vs. S. RAMALINGAM
|
February 24, 2017 |
A. MOHAMAD NOWFAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 11, 2017 |
A. PURUSOTHAMAN Vs. JUNIOR ENGINEER TANGEDCO THIRUPADIRIPULIYUR CUDDALORE
|
January 5, 2017 |
A. RAJA BHOOPATHI(DIED) Vs. A. VIVEKANANDAN
|
April 6, 2017 |
A. RAJAKUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
April 25, 2017 |
A. RANGANAYAKI & ORS. Vs. THE CHIEF MANAGER
|
October 25, 2017 |
A. SAKUNTHALA DEVI Vs. THE REGISTRAR GENERAL
|
February 27, 2017 |
A. SAVITHA UJWALA Vs. M.R. VENKATAGIRI
|
April 25, 2017 |
A. SELVAM Vs. GOVERNMENT OF TAMIL NADU
|
September 7, 2017 |
A. SHAHUL HAMEED Vs. ABDULLAH
|
June 1, 2017 |
A. SIVAMURUGESAN Vs. THE STATE
|
November 13, 2017 |
A. SOLAIMALAI & ORS. Vs. THE SECRETARY
|
April 10, 2017 |
A. SOMASEKHARA RAO Vs. JAVVADI NARENDRA BABU
|
April 3, 2017 |
A. SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
|
February 20, 2017 |
A. SUGUMARAN Vs. THE MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LIMITED, UDHAGAMANDALAM, THE NILGIRIS
|
January 27, 2017 |
A. SURESH BABU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
December 11, 2017 |
A. SURYANARAYAN Vs. G.M. JOSEPH RAJ PRINCIPAL ST. ANTONYS MATRICULATION HIGHER SECONDARY SCHOOL
|
April 26, 2017 |
A. THANSEER Vs. STATE
|
December 5, 2017 |
A. THIAGARAJAN Vs. COMPETENT AUTHORITY (ULC) & ASSISTANT COMMISSIONER (ULC)
|
November 10, 2017 |
A. THILAGAM Vs. THE CHAIRMAN/THE DISTRICT COLLECTOR
|
March 7, 2017 |
A. VALLIAMMAI Vs. KARUPPAYA
|
February 1, 2017 |
A. VENKATACHALAM Vs. ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK, CHENNAI
|
October 6, 2017 |
A. VENKATACHALAM CHETTIAR Vs. ASSTT. COMMR. OF COMMERCIAL TAXES
|
October 31, 2017 |
A. VIJAYA GANDHI Vs. THE MANAGEMENT, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION
|
September 5, 2017 |
A..GOVINDASAMY (DECEASED) AND OTHERS Vs. VISWANATHAN
|
January 27, 2017 |
A.AABULKHAN Vs. M. GANESAN AND ORS.
|
June 23, 2017 |
A.ASWINI Vs. T.RAJAVARMAN
|
November 21, 2017 |
A.CHITHRA AND ORS. Vs. G.A.SIVAKUMAR AND ORS.
|
February 2, 2017 |
A.DURAIRAJ Vs. THE DISTRICT FOREST OFFICER AND ORS.
|
February 9, 2017 |
A.E. RATHINA NAICKER Vs. V. THIRUMALAI
|
March 24, 2017 |
A.ELANGOVAN Vs. INSPECTOR OF POLICE
|
November 2, 2017 |
A.G. SEKARAN Vs. M/S. ESSAARGEE FIBRO INDUSTRIES (SUIT DISMISSED AS AGAINST 1ST DEFENDANT. HENCE, NOTICE MAY BE DISPENSED WITH IN SECOND APPEAL)
|
February 3, 2017 |
A.HABIBULLAH Vs. MOHAMMED IBRAHIM, S/O.HUSSAIN RAVUTHAR AND ANR.
|
February 16, 2017 |
A.JAGAN Vs. THE DISTRICT COLLECTOR
|
July 31, 2017 |
A.JOHN BALASINGH Vs. THE CHIEF ENGINEER/PERSONNEL
|
January 25, 2017 |
A.K. SUBRAMANI Vs. COMMISSIONER OF CUSTOMS (PORT
|
April 18, 2017 |
A.K.S.RAVICHANDAR Vs. VENKATESWARA HOSPITALS
|
January 4, 2017 |
A.KAMALAKANNAN Vs. MANAGEMENT OF AIR INDIA LTD.
|
July 28, 2017 |
A.M. ADHIL BADUSHA Vs. SUCHARITHA ANAND
|
February 24, 2017 |
A.MAHENDRAN Vs. M.PALANIAMMAL
|
July 5, 2017 |
A.N. ANNADURAI Vs. M/S. MANGAI AGENCIES
|
April 28, 2017 |
A.N. CHANDRU Vs. K. JAYASANKAR
|
November 30, 2017 |
A.N. MUTHUSAMY (DIED) Vs. L. RAMESH (DECEASED) (IN S.A. NO. 1411 OF 1997)
|
February 23, 2017 |
A.P. SUBRAMANIAN Vs. THIRU. R. SIVASAMY
|
May 24, 2017 |
A.P. SURYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
|
October 6, 2017 |
A.P. VELUSAMY DIRECTOR Vs. STATE
|
June 1, 2017 |
A.PRABHU Vs. THE POST MASTER GENERAL
|
January 3, 2017 |
A.PRAKASAM Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 17, 2017 |
A.R. CHELLAPPAN Vs. A.R.E. THIRUGNANAM
|
July 17, 2017 |
A.R. KASILINGAM Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL-1
|
June 1, 2017 |
A.R. SHRIDHARAN Vs. THE DISTRICT COLLECTOR O/O THE DISTRICT COLLECTORATE
|
January 6, 2017 |
A.RAMACHINDIR,NOMINEE MTR FOODS PVT. LTD. Vs. STATE
|
July 18, 2017 |
A.S. ANWARDEEN Vs. BARAKKATHULLA
|
January 25, 2017 |
A.S. BABU SAH DESIGNS Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS
|
July 25, 2017 |
A.S. PHOTO BEEDI NEW NO.22/3, RANGASAMY ROAD, R.S. PURAM, COIMBATORE Vs. A.S. & PHOTO BEEDIES NO.13
|
June 19, 2017 |
A.S. RAJAPPAN Vs. STATE OF TAMIL NADU
|
September 18, 2017 |
A.S. RATHINASABAPATHY Vs. P. MADAN MOHAN
|
June 15, 2017 |
A.S.A. SAMPATH Vs. THE COMMISSIONER
|
April 28, 2017 |
A.S.A. SAMPATH Vs. THE COMMISSIONER
|
June 23, 2017 |
A.SHENBAGAVALLI. Vs. THE TAHSILDAR, TIRUNELVELI TALUK
|
February 17, 2017 |
A.SIRAJUDEEN Vs. K.P.SENJI REDDI
|
January 24, 2017 |
A.SUBRAMANI(DIED) Vs. P.R.CHELLAMANI
|
January 23, 2017 |
A.T.JACOB AND OTHERS Vs. STATE OF TAMIL NADU
|
January 25, 2017 |
A.V. RAM BALAJI, PROPRIETOR AKSHITHA PROPERTY DEVELOPERS, ARASU GARDEN, NO.3/6, NATARAJAN SALAI, THIRUMALAI NAGAR, RAMAPURAM, CHENNAI Vs. M/S. HOTEL SILVER STARS PVT. LTD., REP. BY ITS MANAGING DIRECTOR, MR.N.M/SABJAN, NO.9, PURASAWALKAM, HIGH ROAD, CHENNA
|
January 10, 2017 |
A.V.SUBRAMANIA REDDIAR Vs. PACHAIYAPPAN NAICKER
|
September 4, 2017 |
A.VENKATESAN Vs. THE REGIONAL TRANSPORT OFFICER
|
February 17, 2017 |
A/M EKAMBARANATHER THIRUKKOIL Vs. PADMASALIAR COMMUNITY
|
June 20, 2017 |
AACHI MASALA FOODS LTD Vs. ASSISTANT COMMISSIONER (CT)
|
February 1, 2017 |
AACHI SPICES AND FOODS PVT LIMITED Vs. AACHI RESTAURANT AND FOODS PRIVATE LIMITED
|
January 6, 2017 |
AATHI JEGANATHAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SEC
|
August 11, 2017 |
AB MAURI INDIA PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPT EZHILAGAM, CHEPAUK CHENNAI
|
November 27, 2017 |
ABDUL GHAFOOR Vs. CHAIRMAN TAMIL NADU WAKF BOARD
|
December 14, 2017 |
ABDUL KADAR Vs. PACKIYARAJ(DIED)
|
April 26, 2017 |
ABDUL KADER MARICAR Vs. SARAUMMAL
|
May 5, 2017 |
ABDUL RAHIM Vs. GOLDEN PIPE COMPANY
|
June 22, 2017 |
ABDUL RAHIM Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
ABDUL RAHIM SAHABUDEEN Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (I)
|
July 4, 2017 |
ABDUL RAZIK Vs. THE REGIONAL PASSPORT OFFICER
|
March 13, 2017 |
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 25, 2017 |
ABDULLAH Vs. THE STATE GOVERNMENT OF TAMIL NADU
|
December 5, 2017 |
ABDULLAH S/O MOHAMMED HUSSIAN Vs. DISTRICT COLLECTOR, TRICHY AND OTHERS
|
April 13, 2017 |
ABDUR RAHMAN Vs. SECRETARY TO GOVERNMENT
|
January 19, 2017 |
ABHIJIT BHANDARI Vs. PRINCIPAL COMMR. OF INCOME TAX
|
June 2, 2017 |
ABHILASAHA SARKAR Vs. J. SANJAY ARYA
|
January 3, 2017 |
ABHINITHA FOUNDATION PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. COMMERCIAL TAX OFFICER
|
August 9, 2017 |
ABI SHOWATECH (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
September 6, 2017 |
ACCENT PHARMA REP BY ITS MANAGING PARTNER, A MOHAMMED SULAIMAN Vs. INSPECTOR OF POLICE, C B I , ACB
|
December 21, 2017 |
ADAIKALAM Vs. PRESIDING OFFICER, LABOUR COURT
|
July 7, 2017 |
ADDITIONAL CHIEF SECRETARY/COMMISSIONER, LAND ADMINISTRATION(I/C), CHENNAI Vs. S. MARIAMMAL & ORS.
|
September 18, 2017 |
ADDITIONAL DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, CHENNAI Vs. M. RATHAKRISHNAN
|
April 18, 2017 |
ADVANTAGE STRATEGIC CONSULTING PVT LTD Vs. UNION OF INDIA
|
January 5, 2017 |
ADWAITH LAKSHMI INDUSTRIES LTD. Vs. JT. SECRETARY, M.F. (D.R.), NEW DELHI
|
April 19, 2017 |
AFFIYA Vs. STATE
|
July 14, 2017 |
AGASTHEESWARAM OOR VAGAI ARULMIGU KULASKARA Vs. ASSISTANT DIVISIONAL ENGINEER(HIGHWAYS), NAGARKOIL
|
December 21, 2017 |
AGASTHIYA HOLDINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-I (1/C), BIBIKULAM, MADURAI
|
June 29, 2017 |
AIRCEL LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE
|
October 12, 2017 |
AJAY KUMAR BISHNOI Vs. DEBTS RECOVERY TRIBUNAL-I
|
January 27, 2017 |
AJEIT SAKSENA Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT CHENNAI
|
August 1, 2017 |
AJIT KUMAR CHORDIA Vs. COMMISSIONER OF INCOME TAX
|
July 31, 2017 |
AKBAR ALI Vs. MURUGAN
|
July 20, 2017 |
AKBAR ALI Vs. MARIA KANAGARAJ
|
August 8, 2017 |
AKBAR KNITTING CO. Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
June 8, 2017 |
AKSHAYA CONSTRUCTIONS BY ITS PARTNERS Vs. SATHYA SAI MANDALI TRUST
|
February 17, 2017 |
AL-QALAM EDUCATIONAL TRUST Vs. INDIAN BANK
|
July 20, 2017 |
ALA RAMANATHAN Vs. RATHINASABHAPATHY
|
November 2, 2017 |
ALAGARSAMY Vs. SATHAYI
|
October 31, 2017 |
ALAGESAN Vs. CHIEF COMMISSIONER OF INCOME TAX -3 INCOME TAX DEPARTMENT
|
July 24, 2017 |
ALBIS CONSTRUCTIONS PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT) (FAC), EGMORE ASSESSMENT CIRCLE
|
March 21, 2017 |
ALI AKBAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE
|
November 29, 2017 |
ALI FIROUZI Vs. REGISTRAR, MGR MEDICAL UNIVERSITY, CHENNAI
|
October 30, 2017 |
ALL INDIA CONFEDERATION OF GOODS VEHICLE OWNERS ASSOCIATION Vs. THE SECRETARY (HOME) TRANSPORT DEPARTMENT
|
September 22, 2017 |
ALL INDIA MARATHON SPORTS REPRESENTED BY ITS PROPRIETOR Vs. ASSISTANT COMMERCIAL TAX OFFICER - I
|
July 27, 2017 |
ALOYSIOUS JULIAN MANO Vs. INSPECTOR OF POLICE
|
November 20, 2017 |
ALPHA INDUSTRIES, REP BY ITS PARTNER M ABRAHAM ROY Vs. COMMERCIAL TAX OFFICER, AIR CARGO, VEHICLE CHECK POINT, CHENNAI
|
March 23, 2017 |
ALUMINIUM AND GLAZING, REP BY M A ALBIN DHAS, PROPRIETOR Vs. COMMISSIONER (APPEALS-I), O/O COMMISSIONER OF SERVICE TAX (APPEALS-I)
|
December 5, 2017 |
AMALA Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
April 11, 2017 |
AMALADOSS STEPHEN Vs. SRIMATHI SEETHALAKSHMI AMMAL
|
April 11, 2017 |
AMALORPAVA REGINA MARY & ORS. Vs. SRINIVASAN & ORS.
|
August 22, 2017 |
AMBI PLY PANELS AND DOORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2017 |
AMBUR CO-OP SUGAR MILLS LTD , REP BY ITS MANAGING DIRECTOR J HEMA SALOMI Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
December 6, 2017 |
AMEC FOSTER WHEELER INDIA PRIVATE LIMITED REPRESENTED BY ITS AUTHORISED SIGNATORY VENKATRAMA KATIPALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 7, 2017 |
AMEER Vs. S. JAYARAMAN
|
May 5, 2017 |
AMEERJAN, MUTHAVALLI, ATTESHKHAN, RAHIM KHAN, DARVESH THAIKKA, PALAYAPETTAI AND TIRUNELVELI Vs. P. NARAYANAN AND OTHERS
|
August 10, 2017 |
AMEERKHAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
AMERSWARA SWAMY TEMPLE, GUNTUR DISTRICT Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
September 14, 2017 |
AMINATH FATHIMA Vs. COMPETENT AUTHORITY, SAFEMA
|
April 25, 2017 |
AMMASIAMMAL Vs. M. KARUPPANNAN
|
September 20, 2017 |
AMMAVASAI Vs. TULASIKANNU
|
June 29, 2017 |
AMRUTHLAL JAIN Vs. VIJAYAKUMAR
|
August 22, 2017 |
AMSAVENI AMMAL Vs. JEEVARATHNAMMAL
|
January 30, 2017 |
AMUTHA Vs. THE STATE OF TAMIL NADU
|
June 15, 2017 |
AMUTHA KALA Vs. GANESAN CHETTIAR (DIED)
|
July 21, 2017 |
AMUTHAVALLI Vs. SUB-REGISTRAR, OFFICE OF THE SUB-REGISTRAR, GANDHIPURAM, COIMBATORE
|
September 7, 2017 |
AMWAY INDIA ENTERPRISES PVT LTD Vs. STATE OF TAMIL NADU
|
January 11, 2017 |
ANANDAN (DECEASED) Vs. KANNAIYAN & ORS.
|
December 11, 2017 |
ANANDARAJ Vs. STATE REP BY, INSPECTOR OF POLICE
|
January 10, 2017 |
ANANTHA PADMANABHAN Vs. ACHUTHA PADMANABHAN (DECEASED)
|
August 29, 2017 |
ANANTHAMMAL (DIED) AND OTHERS Vs. M. RAMAKRISHNAN AND OTHERS
|
November 16, 2017 |
ANANTHI Vs. THE INSPECTOR OF POLICE
|
October 31, 2017 |
ANANTHI HOSPITAL, REP BY ITS PARTNER, S MUTHUKARUPPAN Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
October 27, 2017 |
ANBUSELVAN Vs. INSPECTOR OF POLICE NIB-CID CHENNAI
|
December 21, 2017 |
ANDICHAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 10, 2017 |
ANDREWS Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
December 15, 2017 |
ANGAKUTTY Vs. STATE
|
January 12, 2017 |
ANGEES @ MARISAMY Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION
|
November 3, 2017 |
ANGEL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
May 23, 2017 |
ANGEL LABEL DIVISION REP BY ITS KARTHA OF HUF Vs. ASSISTANT COMMISSIONER (CT) (FAC)
|
August 17, 2017 |
ANITHA Vs. STATE
|
December 4, 2017 |
ANITHA Vs. MOHAN
|
February 6, 2017 |
ANITHA AND ORS. Vs. KENNDEY AND ORS.
|
February 1, 2017 |
ANKIT ISPAT (P) LTD, REP BY ITS DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2017 |
ANNA SALAI, GUINDY, CHENNAI-600 032 Vs. DISTRICT-629 162 AND OTHERS
|
February 24, 2017 |
ANNADURAI Vs. STATE REP BY INSPECTOR OF POLICE
|
March 17, 2017 |
ANNADURAI @ PRAPAGARAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
|
October 23, 2017 |
ANNULAL DAHARIYA AND ORS Vs. HIGH OF M P & ANR
|
September 20, 2017 |
ANTHONIAMMAL @ PANKAJAM Vs. XAVIER FRANCIS FERNANDES (DIED)
|
June 5, 2017 |
ANTHONICHAMY Vs. RANI @ EZHILARASI
|
November 15, 2017 |
ANTI CORRUPTION MOVEMENT Vs. DIRECTOR OF VIGILANCE AND ANTICORRUPTION (DVAC)
|
January 31, 2017 |
ANTONY Vs. CHIEF EDUCATIONAL OFFICER
|
August 11, 2017 |
ANTONY METILDA Vs. VAIRAMUTHU
|
September 8, 2017 |
ANTONYAMMAL Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
June 29, 2017 |
ANUSHA Vs. ARJUN
|
August 31, 2017 |
ANUSUYAMMA Vs. SRINIVASA REDDY
|
January 25, 2017 |
AP STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2017 |
APARNA Vs. THE SECRETARY TO GOVERNMENT
|
February 2, 2017 |
APPEAL SUIT Vs. DINDIGUL TALUK NATIONAL TEXTILE MILLS THOZHILALAR SANGAM
|
February 20, 2017 |
APPLE INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), CHENNAI
|
March 24, 2017 |
APPOLLO METERS PVT., LTD., Vs. GOVERNMENT OF INDIA
|
August 18, 2017 |
APT LEATHER Vs. COMMERCIAL TAX OFFICER (MAIN)
|
November 10, 2017 |
APTAIN BINDU KELUNNI Vs. M/S. BLUE DART AVIATION LTD.
|
June 2, 2017 |
AQUA BASE CONTAINER SERVICES Vs. COMMISSIONER (APPEALS
|
July 3, 2017 |
AR.A.S. AUTO PRIVATE LIMITED, 9A/1, KAVIMANI STREET, PANKAJAM COLONY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EPF ORGANIZATION, REGIONAL OFFICE, LADY DOAK COLLEGE ROAD, CHOKKIKULAM, MADURAI
|
January 4, 2017 |
ARAPPOR IYAKKAM Vs. STATE OF TAMIL NADU
|
October 5, 2017 |
ARASAN FERTILIZERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
|
July 6, 2017 |
ARAVIND LABORATORIES, CHENNAI Vs. R BALAMUKUNDAM
|
March 23, 2017 |
ARCADIA CONSULTING SERVICES PVT LTD Vs. J SELVAKUMAR
|
February 24, 2017 |
ARCHER POWER SYSTEM PRIVATE LIMITED Vs. KOHLI VENTURES LTD.
|
June 1, 2017 |
ARIJIT BAGCHI Vs. STATE
|
December 15, 2017 |
AROCKIA DOSS Vs. UNION OF INDIA, REP BY ITS JOINT SECRETARY
|
September 13, 2017 |
AROCKIA MARY Vs. STATE OF TAMIL NADU
|
March 1, 2017 |
AROKIYA FOODS Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
|
November 13, 2017 |
AROKIYA MARIE LEMOAN Vs. FRANCLIN MARIE LOUIS
|
January 2, 2017 |
AROKIYARAJ Vs. THE STATE
|
December 14, 2017 |
ARPUTHA DHAS Vs. THOMAS BLUTE
|
June 21, 2017 |
ARTISTIC ART FORUM PVT LTD REP BY ITS DIRECTOR Vs. COMMERCIAL TAX OFFICER
|
August 9, 2017 |
ARUKKATHAL Vs. KUMARASAMY
|
February 22, 2017 |
ARUKUTTY Vs. PUNITHAVATHY AND OTHERS
|
June 21, 2017 |
ARUL KALAVATHI Vs. STATE, THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
April 24, 2017 |
ARUL NAYAGAM Vs. PERIYASAMY AND ORS.
|
February 14, 2017 |
ARUL STORE REPRESENTED BY ITS PARTNER L VARADHARAJAN Vs. COMMERCIAL TAX OFFICER ARIYALUR ASSESSMENT CIRCLE
|
June 14, 2017 |
ARULMIGHU BALAGURUNATHASAMY SAMETHA ANGALA PARAMESWARI AMMAN THIRUKOIL Vs. ASSISTANT COMMISSIONER
|
June 23, 2017 |
ARULMIGHU SADAYAPPASAMY TEMPLE, REP. BY ITS HEREDITARY TRUSTEE, SADAYAPPA GOUNDER, THANDAMPALAYAM, KOLLANKOIL VILLAGE, ERODE TALUK Vs. STATE OF TAMIL NADU, REP. BY THE DISTRICT COLLECTOR, ERODE
|
March 24, 2017 |
ARULMIGU PAZHANDIAMMAN THIRUKOIL REP BY ITS HEREDITARY TRUSTEE Vs. COLLECTOR,KANCHEEPURAM DISTRICT
|
August 29, 2017 |
ARULMIGU VEDARANYESWARASWAMY DEVASTHANAM Vs. A. IBRAHIM SAHIB
|
February 2, 2017 |
ARULVEL Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE, PERIYANAYAKANPALAYAM SUB
|
March 20, 2017 |
ARUMUGA MUDALIAR (DIED) Vs. MAHARAJAN
|
October 23, 2017 |
ARUMUGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
February 9, 2017 |
ARUMUGAM Vs. K.S.SAMPATH KUMAR
|
January 2, 2017 |
ARUMUGATHAMMAL Vs. THE STATE
|
June 15, 2017 |
ARUN AGENCIES Vs. COMMERCIAL TAX OFFICER
|
October 13, 2017 |
ARUNA DEIVAYANAI ACHIAPPAN Vs. VENKATESAN
|
February 7, 2017 |
ARUNACHALAM Vs. NAGARAJAN
|
December 19, 2017 |
ARUNKUMAR @ ARUN Vs. STATE
|
October 9, 2017 |
ASAIMANI Vs. INSPECTOR OF POLICE, THANJAVUR EAST POLICE STATION
|
December 21, 2017 |
ASAITHAMBI Vs. STATE
|
March 20, 2017 |
ASAITHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF EDUCATION
|
February 16, 2017 |
ASERA SHELTERS AND INVESTMENTS LTD Vs. HARISHANKAR
|
February 3, 2017 |
ASHIYAL BEEVI Vs. RASIMAL BATHU
|
September 12, 2017 |
ASHOK KUMAR Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
November 15, 2017 |
ASHOK KUMAR Vs. MRS. LATHA
|
May 4, 2017 |
ASHOK KUMAR JAIN Vs. THE MADRAS KIRANA MERCHANTS ASSOCIATION
|
February 13, 2017 |
ASHOK LEYLAND LIMITED REP BY ITS AUTHORISED SIGNATORY Vs. STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED (SETC) REP BY ITS MANAGING DIRECTOR
|
August 23, 2017 |
ASHOK LEYLAND LIMITED REPRESENTED BY ITS DEPUTY GENERAL MANAGER Vs. DEPUTY COMMISSIONER (CT) III
|
April 10, 2017 |
ASHOK LEYLAND LTD Vs. L G BALAKRISHNAN AND BROS LIMITED
|
July 20, 2017 |
ASHOK MUNILAL JAIN Vs. ASSTT. DIRECTOR, DIR. OF ENFORCEMENT, CHENNAI
|
March 14, 2017 |
ASHOKAN @ CHINNATHAMBI Vs. STATE BY INSPECTOR OF POLICE
|
December 21, 2017 |
ASIA PACIFIC INTERNATIONAL, TIRUPUR Vs. TAX RECOVERY OFFICER, TIRUPUR RANGE
|
December 20, 2017 |
ASRANI TUBES PRIVATE LIMITED Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
April 5, 2017 |
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED, REPRESENTED BY ITS CHIEF MANAGER - LEGAL S SARAVANAN Vs. COMMERCIAL TAX OFFICER
|
July 4, 2017 |
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. STATE
|
December 22, 2017 |
ASSISTANT COMMISSIONER OF CUSTOMS, CHENNAI Vs. ATHISHTARAJAN
|
April 19, 2017 |
ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES Vs. L N RAMAMOORTHY
|
September 12, 2017 |
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT OF INDIA, MINISTRY OF FINANCE Vs. N SASIKALA
|
February 1, 2017 |
ASSISTANT MANAGER, INDIAN OVERSEAS BANK, CHENNAI Vs. MANAGING DIRECTOR, M/S GLOBAL POWERTECH EQUIPMENT PVT LTD , CHENNAI AND OTHERS
|
December 8, 2017 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. RENAISSANCE RTW ASIA (P) LIMITED
|
November 13, 2017 |
ASST. COMMISSIONER OF INCOME TAX Vs. M/S. LEO FASTENERS
|
July 10, 2017 |
ASST. DIRECTOR HANDLOOM & TEXTILE Vs. PADMAVATHY
|
December 11, 2017 |
ASSTT. COMMR. (CT), CHENNAI Vs. TVL. SICAL MULTIMODAL & RAIL TRANSPORT LTD.
|
January 25, 2017 |
ATC TIRES PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
June 9, 2017 |
ATHAPPAN(DECEASED) AND OTHERS Vs. SENGODA GOUNDER AND OTHERS
|
January 27, 2017 |
ATHILAKSHMI Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT
|
February 2, 2017 |
ATTHIYADI SRI THALAVAI NALLAMADASAMY CHARITABLE TRUST Vs. THE DISTRICT COLLECTOR THOOTHUKUDI
|
May 19, 2017 |
ATTIKUNNA TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2017 |
AUGUSTIN S/O. MADHALAIMUTHU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
July 5, 2017 |
AUGUSTINE PILLAI (DIED) Vs. DON BOSCO SOCIETY
|
August 31, 2017 |
AUROVILLE FOUNDATION REPRESENTED BY ITS SECRETARY AUROVILLE FOUNDATION BHAWAN Vs. RAMANIYAM REAL ESTATES PRIVATE LTD
|
February 2, 2017 |
AVANI Vs. SOMASUNDARAM
|
June 1, 2017 |
AYESHA SIDDEEKA Vs. RAJA ROADWAYS
|
March 24, 2017 |
AYYAKANNU Vs. SELLAPPA UDAYAR
|
January 10, 2017 |
AYYALU Vs. DIRECTOR,LOCAL FUND AND AUDIT DEPARTMENT
|
August 23, 2017 |
AYYAR SIGAMANI Vs. A. MUNIYAMMAL
|
July 31, 2017 |
AYYAVOO Vs. CHINNASAMY
|
October 23, 2017 |
AYYAVU Vs. THE SUPERINTENDANT OF POLICE
|
October 31, 2017 |
B ABDUL RAZAK Vs. STATE REPRESENTED BY ITS SECRETARY TO GOVERNMENT OF TAMIL NADU
|
April 28, 2017 |
B ARULDOSS Vs. A ALAGU SUNDARI
|
August 22, 2017 |
B ASAITHAMBI Vs. PRAVEEN CHORDIA
|
August 28, 2017 |
B AYISHA Vs. STATE REP BY, INSPECTOR OF POLICE
|
August 4, 2017 |
B BALASUBRAMANIAN Vs. STATE REP BY INSPECTOR OF POLICE
|
February 8, 2017 |
B DHARANI Vs. DIRECTOR(GENERAL), TAMIL NADU HIGHWAYS DEPARTMENT, CHEPUK, CHENNAI
|
October 23, 2017 |
B GANESH Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
December 19, 2017 |
B GANGADHARAN Vs. STATE BANK OF INDIA, SIRUTHOZIL (CHENNAI) BRANCH
|
July 13, 2017 |
B JOTHI Vs. S RANGANAYAKI
|
December 22, 2017 |
B KARTHEE Vs. GENERAL MANAGER OF SOUTHERN RAILWAY
|
October 13, 2017 |
B LATHA Vs. DISTRICT EDUCATIONAL OFFICER
|
August 29, 2017 |
B M SENGUTTUVAN FORMER MEMBER OF LEGISLATIVE ASSEMBLY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 24, 2017 |
B MOHAN Vs. DIRECTOR GENERAL OF POLICE, OFFICE OF DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI
|
January 9, 2017 |
B MUMTAJ Vs. STATE OF TAMIL NADU SECRETARY, HOME PROHIBITION AND EXCISE DEPARTMENT
|
March 14, 2017 |
B MUTHIAH Vs. STATE REP BY INSPECTOR OF POLICE
|
July 19, 2017 |
B R K ADITYAN Vs. STATE REP BY INSPECTOR OF POLICE TIRUCHENDUR POLICE STATION
|
December 22, 2017 |
B RAGUNANDHAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
December 20, 2017 |
B RAJAKUMARI Vs. PRIMALA
|
August 16, 2017 |
B RAJENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2017 |
B RATHINAM Vs. SUPERINTENDENT OF POLICE TIRUPUR DISTRICT
|
June 14, 2017 |
B RAVIKUMAR Vs. DISTRICT REVENUE OFFICER (STAMPS)
|
September 11, 2017 |
B S AYYAPPAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD , REP BY ITS SENIOR REGIONAL MANAGER
|
August 29, 2017 |
B SARASWATHI Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
|
April 19, 2017 |
B SORNAM Vs. P R KADIRVEL
|
October 31, 2017 |
B SRINIVASAN Vs. CHIEF EDUCATIONAL OFFICER, C E OS OFFICE
|
November 16, 2017 |
B SRINIVASAN Vs. DISTRICT COLLECTOR (PD SECTION)
|
March 14, 2017 |
B SUKUMAR Vs. SEKAR
|
January 9, 2017 |
B SUMATHI Vs. PONDICHERRY UNIVERSITY, REPRESENTED BY ITS EXECUTIVE COUNCIL
|
October 20, 2017 |
B VASANTHA Vs. PAWAN GOENKA
|
February 17, 2017 |
B VELMURUGAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 22, 2017 |
B. ANANDAN Vs. PRESIDING OFFICER
|
February 28, 2017 |
B. BALAGOPAL(DIED) AND OTHERS Vs. THE PERIYAR DISTRICT CONSUMERS CO
|
November 14, 2017 |
B. DEEPAK JOTHI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
January 19, 2017 |
B. GAYATHRI Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
December 22, 2017 |
B. JOHN CHARLES Vs. M. DEVASAGAYAM
|
October 31, 2017 |
B. KARUNAKARAN Vs. SECRETARY, STATE BOARD OF SCHOOL EXAMINATION TAMIL NADU
|
March 15, 2017 |
B. KULAMANI Vs. GOVT. OF TAMIL NADU
|
July 11, 2017 |
B. MANJULA & ORS. Vs. V. SUDHARSHANAM NAIDU & ORS.
|
November 14, 2017 |
B. MURALI Vs. STATE
|
September 18, 2017 |
B. PRABHAKARAN Vs. STATE OF TAMIL NADU
|
July 11, 2017 |
B. RADHAKRISHNAN Vs. S. VIJAYALAKSHMI
|
January 20, 2017 |
B. RAJNIKANTH Vs. P. RAJAIAH AND ANOTHER
|
February 23, 2017 |
B. RAJYALAKSHMI AND OTHERS Vs. THE UNION OF INDIA, OWNING SOUTHERN RAILWAY
|
December 19, 2017 |
B. SUGUMAR AND ANOTHER Vs. KARUPPAIYA PILLAI AND OTHERS
|
September 14, 2017 |
B. SURENDRAN Vs. THE CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD AND OTHERS
|
November 30, 2017 |
B. SURESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 12, 2017 |
B. THIRULOCHANA KUMARI Vs. THE COMMISSIONER
|
October 23, 2017 |
B. THIRUMOORTHY Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT
|
March 22, 2017 |
B. VENKATESALU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
August 8, 2017 |
B. VIJAYAKUMAR Vs. S. SARASWATHY
|
July 27, 2017 |
B.JANAKIRAM Vs. THE STATE OF TAMILNADU
|
January 4, 2017 |
B.M.KOTTESWARAN AND ANOTHER Vs. R.DEVASENA AND OTHERS
|
November 8, 2017 |
B.R. SRINIVASA RAO Vs. DR. B.R. SHANKAR
|
March 15, 2017 |
B.RAJYALAKSHMI Vs. THE WORKMEN AIR 1961 SC 647( PARA 7)
|
December 19, 2017 |
B.S. CHANDRASEKAR Vs. M/S. SUNDARAM FINANCE LIMITED AND OTHERS
|
February 16, 2017 |
B.S. RAMAN PILLAI Vs. THE CHIEF OF AIR STAFF
|
March 3, 2017 |
B.S.LEATHER & COMPANY Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE
|
January 3, 2017 |
B.SREEDALADEVI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
November 16, 2017 |
B.SUBHA Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
|
January 5, 2017 |
B.V. SUBRAMANIAN PROPRIETOR OF "BAGGYA REKA EXPORTS" Vs. VASANTHA
|
December 6, 2017 |
BABU Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 3, 2017 |
BABU @ MYDEEN BATCHA Vs. A. NASEEMA
|
June 9, 2017 |
BABU AUTOMOBILE, REP BY ITS AUTHORIZED SIGNATORY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 12, 2017 |
BABULAL TATER Vs. HARAKH CHAND J. GOLECHA
|
September 8, 2017 |
BABY Vs. P DHANAPAL
|
August 7, 2017 |
BAGYALAKSHMI Vs. KANAGARAJ
|
January 3, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD, Vs. PERUMAL
|
September 19, 2017 |
BAJAJ AUTO LTD Vs. T V S MOTOR COMPANY LTD
|
December 15, 2017 |
BAJAJ ELECTRICALS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
|
October 4, 2017 |
BALAARASU Vs. STATE BY INSPECTOR OF POLICE
|
July 21, 2017 |
BALACHANDRAN Vs. SPECIAL THASILDAR (LAND ACQUISITION), KODUMUDIYAR NAMBIYAR RESERVOIR PROJECT, VALLIOOR
|
February 28, 2017 |
BALAGURUSAMY Vs. RAMANATHAN
|
December 18, 2017 |
BALAJI Vs. STATE OF TAMILNADU
|
February 14, 2017 |
BALAJI DEKORS REP BY ITS MANAGER Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2017 |
BALAKRISHNAN Vs. SELVI
|
August 23, 2017 |
BALAKRISHNAN Vs. B. VENI
|
June 2, 2017 |
BALAKRISHNAN Vs. THE DISTRICT COLLECTOR PERAMBALUR DISTRICT
|
January 5, 2017 |
BALAMUGUNTHAN Vs. SUGANTHI
|
January 2, 2017 |
BALAMURUGAN Vs. THE STATE
|
December 7, 2017 |
BALASUBRAMANIAM Vs. VALAMARTHI
|
November 22, 2017 |
BALASUBRAMANIAN Vs. MUTHUKRISHNAN
|
July 21, 2017 |
BALKIS Vs. ASSISTANT COMMISSIONER OF POLICE
|
June 27, 2017 |
BALSEN EXPORTS INDIA Vs. CHAIRMAN & MANAGING DIRECTOR TAMIL NADU SMALL SCALE INDUSTRIAL
|
February 14, 2017 |
BANK OF BARODA Vs. R. SUBRAMANIAN
|
February 1, 2017 |
BANK OF BARODA Vs. M/S. MARS OVERSEAS TEXTILES
|
September 11, 2017 |
BARAKKATH NISHA Vs. STATE
|
April 6, 2017 |
BASAPPA AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
February 2, 2017 |
BASF INDIA LIMITED, REP BY ITS EXECUTIVE ADMINISTRATION, M NAINA MOHAMED Vs. ASSISTANT COMMISSIONER (CT)
|
August 24, 2017 |
BASKARAN Vs. RAMAKRISHNAN
|
July 17, 2017 |
BAUER - L & T GEO JV REP BY ITS AUTHORISED SIGNATORY Vs. COMMERCIAL TAX OFFICER
|
August 3, 2017 |
BEEMA RAO Vs. INSPECTOR OF POLICE
|
September 4, 2017 |
BEFORE THE MADURAI BENCH OF MADRAS Vs. STATE
|
December 13, 2017 |
BEGUM PASHA BEE Vs. PRINCIPAL CHIEF COMMISSIONER
|
July 21, 2017 |
BELAIR CORPORATION PVT. LTD. Vs. STATE
|
October 23, 2017 |
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
December 18, 2017 |
BHARAT KUMAR Vs. THE SUB INSPECTOR OF POLICE
|
July 26, 2017 |
BHARAT SANCHAR NIGAM LIMITED Vs. S GANESH
|
March 2, 2017 |
BHARATH MARINE COMPANY REP BY ITS PARTNER Vs. COMMISSIONER OF CUSTOMS
|
August 24, 2017 |
BHARATH PETROLEUM CORPORATION LTD Vs. UDHAYASHANKAR
|
December 11, 2017 |
BHAVANI Vs. MUSTAFA
|
July 19, 2017 |
BHAVANI Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 22, 2017 |
BHAVANI CERAMICS AND HARDWARES Vs. COMMERCIAL TAX OFFICER
|
February 9, 2017 |
BHUVANESHWARI Vs. SIVAKUMAR
|
June 16, 2017 |
BHUVANESWARI FINANCE Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
July 31, 2017 |
BIDASS APPAREL INDUSTRIES TIRUPPUR PVT LTD Vs. INSPECTOR OF POLICE, CBI/SCB, CHENNAI
|
August 16, 2017 |
BINDHU Vs. S S VIJILAL
|
November 16, 2017 |
BINDHU KUMARI Vs. RAMAYYAN NADAR
|
July 27, 2017 |
BINU PRIYADHARSINI D/O RAJENDRAN Vs. MOORTHY S/O RANI
|
February 2, 2017 |
BIOJENIK ENGINEERING (P) LTD , REPRESENTED BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER CHROMPET ASSESSMENT CIRCLE, CHENNAI
|
December 20, 2017 |
BLESSING CARGO CARE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI-VIII
|
December 8, 2017 |
BLUE DOT LEATHER Vs. INDIA CEMENT CAPITAL AND FINANCE LTD
|
August 3, 2017 |
BODI ANJANNIYULU Vs. BODI BHARANI BHARATHY
|
June 16, 2017 |
BOLLINENI DEVLOPERS LTD. Vs. K.SAILENDRA KUMAR
|
January 23, 2017 |
BRANCH MANAGER Vs. RAJAMMAL
|
November 14, 2017 |
BRANCH MANAGER M/S. THE IFFCO-TOKYO GENERAL INSURANCE COMPANY LTD. Vs. JEYARANAI
|
July 26, 2017 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. THIRUPATHY
|
November 29, 2017 |
BRANCH MANAGER RELIANCE CAPITAL INDIA LTD Vs. K SAMAD
|
March 28, 2017 |
BRANCH MANAGER ROYAL SUNDARAM ALAINCE INSURANCE CO. LTD. Vs. R. GOWTHAMI
|
February 23, 2017 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. R JOTHI
|
November 30, 2017 |
BRANCH MANAGER,
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARUMAI KANI
|
August 18, 2017 |
BRANCH MANAGER, NAIONAL INSURANCE CO. LTD. Vs. P. JOHN BRONNE BERG.
|
October 20, 2017 |
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. MARSHAL
|
September 15, 2017 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MUTHU PANDIAN
|
July 25, 2017 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. PANDARAM
|
November 20, 2017 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHITHAMBARA VADIVOO
|
December 4, 2017 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD., THIRUVANNAMALAI Vs. INDIRANI
|
February 13, 2017 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT. SHANTHI
|
July 21, 2017 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. TAMILNADU STATE TRANSPORT CORPORATION (MADURAI LIM
|
September 4, 2017 |
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUBHA
|
April 7, 2017 |
BRANCH MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. PRAGATHEESWARAN
|
March 13, 2017 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. N. ANTONY SAMI
|
June 5, 2017 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. JOSEPH @ A. JOSEPH DSOUZA
|
April 7, 2017 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., ARIYALUR Vs. PANJAVARNAM
|
March 16, 2017 |
BRITE GARMENTS Vs. ASSISTANT COMMR. OF CUS. (RRU), CHENNAI
|
January 24, 2017 |
BRITE GARMENTS Vs. DY COMMISSIONER OF CUSTOMS (EPCG), OFFICE OF COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE CHENNAI
|
July 18, 2017 |
C ANAND JAIN Vs. INSPECTOR OF POLICE, TEYNAMPET
|
December 21, 2017 |
C ARJUNAN Vs. SHAMROCK (REGD) A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER BHASKAR T MENDON
|
January 23, 2017 |
C B BHASKARAN Vs. C D RAJALAKSHMI
|
July 25, 2017 |
C BALAKRISHNAN Vs. DISTRICT FOREST OFFICER, TIRUNELVELI DIVISION, N G O A COLONY
|
August 1, 2017 |
C BANGARU RAJAN Vs. SPECIAL COMMISSIONER AND SECRETARY LAND & REVENUE DEPARTMENT
|
February 10, 2017 |
C BASKARAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 6, 2017 |
C CHANDRA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
December 18, 2017 |
C CHANDRASEKAR Vs. UNION OF INDIA
|
September 5, 2017 |
C CHINNATHAMBI Vs. MANAGING DIRECTOR, TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LIMITED
|
February 8, 2017 |
C CHOKALINGAM Vs. JUNIOR ENGINEER(O & M/ TOWN) TAMIL NADU ELECTRICITY BOARD
|
March 3, 2017 |
C ELUMALAI Vs. A G L IRUDHAYARAJ
|
June 30, 2017 |
C HARICHANDRAN Vs. STATE OF TAMILNADU REP BYI TS PRINCIPAL SECRETARY TO GOVERNMENT
|
January 4, 2017 |
C IYYAMPERUMAL Vs. REGISTRAR, MANONMANIAM
|
February 23, 2017 |
C JEYAKUMAR Vs. LATHA @ LATHA DEVI
|
July 20, 2017 |
C KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
August 9, 2017 |
C KAYAMBU Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
October 30, 2017 |
C KRISHNAMOORTHY Vs. DISTRICT REVENUE OFFICER, COLLECTORATE, TRICHIRAPPALLI
|
November 23, 2017 |
C LAKSHMI Vs. UNION OF INDIA
|
December 15, 2017 |
C LAWRENCE Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
|
February 8, 2017 |
C M DEVIKA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES, CHENNAI REGION
|
June 30, 2017 |
C MANICKAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD
|
February 2, 2017 |
C MEENAKSHI Vs. MOONDRU MANTHAI 84 ORS
|
April 10, 2017 |
C NAMACHIVAYA CHETTIAR FAMILY TRUST Vs. TAMIL SELVAN
|
February 17, 2017 |
C PAPPURAJ Vs. COMMISSIONER OF GEOLOGY AND MINING, CHENNAI
|
July 17, 2017 |
C PERIASAMY Vs. STATE OF TAMIL NADU, REP BY SECRETARY, DEPT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, FORT ST GEORGE, CHENNAI
|
September 18, 2017 |
C R NARASIMHAN Vs. STATE BANK OF INDIA REP BY ITS BRANCH MANAGER
|
October 30, 2017 |
C R PALANIDOSS @ PALANI BALASUBRAMANIAM Vs. MUTHUKUMARASWAMY DEVASTHANAM REP BY ITS TRUSTEES
|
June 7, 2017 |
C R VASANTHA KUMARI Vs. EXECUTIVE OFFICER
|
June 22, 2017 |
C RAJA Vs. V RANGASAMY
|
June 19, 2017 |
C SHANMUGAM Vs. STATE BY INSPECTOR OF POLICE
|
October 26, 2017 |
C SHANMUGASUNDARAM Vs. AUTHORISED OFFICER, AXIS BANK
|
August 10, 2017 |
C SUNDARA MOORTHY Vs. GOVERNMENT OF TAMILNADU REP BY ITS ADDITIONAL CHIEF SECRETARY COMMERCIAL TAXES & REGISTRATION (A2) DEPARTMENT
|
August 23, 2017 |
C T KASIRAJAN Vs. JOINT DIRECTOR KALLAR RECLAMATION
|
February 2, 2017 |
C THIRAVIYARAJ Vs. ARULAYEE AMMAL
|
December 18, 2017 |
C VAIDYANATHAN ACHARI Vs. REGIONAL DIVISIONAL OFFICER, SUB-COLLECTOR OFFICE, CUDDALORE
|
April 7, 2017 |
C VENKATACHALAM Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
|
October 6, 2017 |
C. ANDIAPPAN Vs. M. ARDHANARI (DECEASED)
|
August 9, 2017 |
C. ARUL MANIKANDAN Vs. T. ARCHANA
|
August 3, 2017 |
C. ARUMUGAM & ORS. Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI
|
November 7, 2017 |
C. BOOPATHI Vs. M/S. ANGALAEESWARI CREDIT AND CHITS
|
March 7, 2017 |
C. CHELLAKOMA Vs. ARUNACHALAM
|
September 22, 2017 |
C. DAMODARAN Vs. SPECIAL TAHSILDAR (LA)
|
February 3, 2017 |
C. GOVINDARAJ Vs. B.R. ASOKAN
|
March 28, 2017 |
C. JAICHANDER Vs. E. RAJALAKSHMI
|
February 14, 2017 |
C. JAYARAMAN Vs. ARUMBAKKAM BALA VINAYAGAR NAGAR WELFARE ASSOCIATION
|
June 13, 2017 |
C. KATHIRVEL Vs. M/S. K.S.V. COTTON MILLS (P) LTD., REP. BY ITS MANAGING DIRECTOR S. KATHIRVEL GUJILIYAMPARAI, VEDACHANDHUR, DINDIKKAL DISTRICT
|
March 22, 2017 |
C. MURALI KANNAN AND OTHERS Vs. N. SATHISH
|
November 30, 2017 |
C. MUTHU & ORS. Vs. K. THAMIZH SELVI AND OTHERS
|
November 22, 2017 |
C. PACKIYAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
March 24, 2017 |
C. RAJAMANI AND ORS. Vs. CANARA BANK
|
August 17, 2017 |
C. RAVI SUBRAMANYAM Vs. THE STATE OF TAMIL NADU
|
November 8, 2017 |
C. SELVARATHINAM Vs. UNION OF INDIA REP. BY ITS SECRETARY TO GOVERNMENT MINISTRY
|
July 28, 2017 |
C. SENTHILKUMAR Vs. N. SENTHILKUMAR PROP. OF SRI SENTHILKUMAR TEXTILES 228/A, VANNANKADUTHOTTAM SUBBARAYANPUDUR (POST) SOMANUR, COIMBATORE
|
March 17, 2017 |
C. SHANMUGAM Vs. THE INSPECTOR OF POLICE
|
October 20, 2017 |
C. SUVISESHAMUTHU Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
September 21, 2017 |
C. VEERAPANDIAN Vs. DIRECTOR GENERAL OF POLICE
|
June 14, 2017 |
C.ANAND RAJ Vs. STATE OF TAMIL NADU
|
January 25, 2017 |
C.ANANTHA RAJ Vs. STATE OF TAMIL NADU
|
January 18, 2017 |
C.C.C. EX., COIMBATORE Vs. KANNAPIRAN STEEL RE-ROLLING MILLS
|
July 31, 2017 |
C.C.E., CHENNAI Vs. MOUNT METTUR PHARMACEUTICALS LIMITED
|
August 30, 2017 |
C.CHITRALEKHA Vs. RANGANAYAKI
|
April 5, 2017 |
C.GODWIN YESUDOSS Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 9, 2017 |
C.GUNASEKARAN Vs. STATE
|
January 11, 2017 |
C.I.T, CHENNAI Vs. M/S. SANMINA SCI INDIA PVT. LTD.
|
August 8, 2017 |
C.KAMARAJ Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
|
January 6, 2017 |
C.KARTHICK Vs. THE DISTRICT COLLECTOR
|
October 31, 2017 |
C.KATHIRESAN Vs. THE COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT
|
January 10, 2017 |
C.MANI Vs. P.R.SADHASIVAM
|
February 2, 2017 |
C.P. AQUACULTURE (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2017 |
C.PINNIAMMAL Vs. JAKKAMMAL
|
February 28, 2017 |
C.PRABHAKARAN Vs. STATE
|
September 20, 2017 |
C.T. ABRAHAM Vs. PRESIDING OFFICER
|
July 3, 2017 |
C.VASUDEVAN Vs. LAKSHMI
|
June 21, 2017 |
C2H NETWORK P LTD Vs. ASSISTANT COMMISSIONER (CT)
|
August 17, 2017 |
CAIRN INDIA LTD. Vs. DIRECTOR OF INCOME TAX
|
November 6, 2017 |
CALCUTTA IRON & STEEL COMPANY Vs. CESTAT, CHENNAI
|
March 10, 2017 |
CANARA BANK Vs. G.K. SUBRAMANIAM
|
July 12, 2017 |
CANARA BANK Vs. K B SASSIDHARAN
|
August 30, 2017 |
CAPT S DINAKARA Vs. UNION OF INDIA REP BY ITS SECRETARY
|
March 2, 2017 |
CASSEL RESEARCH LABORATORIES PVT. LTD. Vs. CESTAT
|
April 10, 2017 |
CATERPILLAR INDIA PVT LTD Vs. UNION OF INDIA
|
November 27, 2017 |
CECEILKUMAR SUNDER (DIED) Vs. LUSY RANI
|
January 23, 2017 |
CELINA CHRISTOLIGHT HEPHZIABAH Vs. D RAMESH BABU
|
October 26, 2017 |
CELLAKANNU NADAR (DIED) & ORS. Vs. SADASIVAM PILLAI (DIED) & ORS.
|
November 13, 2017 |
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ABISHEK SUDHAN
|
April 25, 2017 |
CH. MAHESH KUMAR REDDY AND OTHERS Vs. SATHYANARAYANA CHARITABLE TRUSTREP
|
October 24, 2017 |
CHAIRMAN Vs. R. CHANDRASEKARAN
|
August 22, 2017 |
CHAIRMAN AND MANAGING DIRECTOR, BSNL CORPORATE OFFICE Vs. SHOBA
|
February 13, 2017 |
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MANAGING DIRECTOR SICAL LOGISTICS LTD
|
January 25, 2017 |
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M KARUPPANNAN
|
November 9, 2017 |
CHAIRMAN THIRUVOTTIYUR MUNICIPALITY Vs. R REVATHY
|
November 28, 2017 |
CHAIRMAN, BAR COUNCIL OF INDIA, NEW DELHI Vs. S.M. ANANTHA MURUGAN, ADVOCATE, MADURAI
|
August 9, 2017 |
CHAIRMAN, PASTORATE COMMITTEE Vs. M GNANARAJ
|
October 24, 2017 |
CHAIRMAN, SREE MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES, Vs. STATE OF TAMIL NADU REP, BY ITS SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE
|
September 1, 2017 |
CHAIRMAN, TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD Vs. P ANANTHA RAJA
|
July 24, 2017 |
CHAIRMAN, V O CHIDAMBARANAR PORT TRUST Vs. CAPT PAUL NADAR BENNET SINGH
|
April 10, 2017 |
CHAIRMAN-CUM-APPELLATE AUTHORITY Vs. M. HARIHARAN
|
July 6, 2017 |
CHAKRAPANI VYAPAR PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2017 |
CHAKRAVARTHY & ORS. Vs. JAYARAMAN & ANR.
|
December 7, 2017 |
CHANDA DEVI DUGAR Vs. NATIONAL HOUSING BANK
|
July 12, 2017 |
CHANDAN AND CHANDAN INDUSTRIES, OFFICE AT 17, NARAYANAMUDALI STREET, CHENNAI Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, 143, STERLING ROAD, CHENNAI
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February 23, 2017 |
CHANDRA Vs. STATE
|
December 5, 2017 |
CHANDRA Vs. VINAYAGAM
|
January 2, 2017 |
CHANDRAKUMAR Vs. STATE
|
October 31, 2017 |
CHANDRAN Vs. RAMU PILLAI
|
March 1, 2017 |
CHANDRASEKARAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION, CHENNIMALAI ROAD, ERODE TOWN, ERODE DISTRICT
|
November 1, 2017 |
CHANDRASEKARAN Vs. THAGATTUR ANNA CHATRAM VINAYAGAR MUTT, THANNEERPANDAL DHARMAM REP. BY ITS MANAGING TRUSTEE RAMKUMAR
|
February 17, 2017 |
CHANDRASEKARAN Vs. K MAHALINGAM
|
July 21, 2017 |
CHAPPANI @ MURUGESAN Vs. THE STATE REP.BY THE INSPECTOR OF POLICE
|
July 24, 2017 |
CHARMINAR EXPORT Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
January 4, 2017 |
CHELLADURAI Vs. SUB REGISTRAR
|
February 6, 2017 |
CHELLADURAI Vs. KANNAPPAN (DIED)
|
July 4, 2017 |
CHELLAM Vs. RAJAMANICKAM
|
December 22, 2017 |
CHELLAMANI & CO Vs. ASSISTANT COMMISSIONER (CT)
|
December 14, 2017 |
CHELLAMMAL Vs. RAJAGOPAL GOUNDER
|
December 21, 2017 |
CHELLAN @ VELAYUDHAM Vs. SASIDHARAN
|
August 2, 2017 |
CHELLAPPAN Vs. POONGAVANAM PILLAI
|
January 31, 2017 |
CHELLIAH Vs. CHINNATHANGAM
|
February 7, 2017 |
CHEMI ALLIED PRODUCTS Vs. COMMERCIAL TAX OFFICER
|
October 6, 2017 |
CHEMPLAST SANMAR LTD (LSI), KARAIKAL Vs. APPELLATE ASSISTANT COMMISSIONER (CT), UNION TERRITORY OF PUDUCHERRY, PUDUCHERRY
|
August 16, 2017 |
CHENGALRAYAN COOPERATIVE SUGAR MILLS LTD. Vs. CESTAT, CHENNAI
|
June 28, 2017 |
CHENNAI CENTRAL COOPERATIVE BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 26, 2017 |
CHENNAI CITY AUTO OOTUNARGAL SANGAM, REPRESENTED BY ITS SECRETARY J.MANOHAR (W.P.NO.1598 OF 2017) Vs. THE SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, UNION GOVERNMENT OF INDIA, NEW DELHI
|
April 3, 2017 |
CHENNAI COLOUR COATINGS, INDUSTRIAL ESTATE, GUINDY Vs. TAMIL NADU ELECTRICITY BOARD
|
October 27, 2017 |
CHENNAI METROPLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECTS AND MARKETING LTD.
|
June 14, 2017 |
CHENNAI MICRO PRINT (P) LTD , REPRESENTED BY ITS PROPRIETOR V RAMESH Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, TIRUVALLUR
|
October 24, 2017 |
CHENNAI PETROLEUM EMPLOYEES UNION [REGN. NO. 3046/CNI] REP BY ITS GENERAL SECRETARY NEW NO. 9, OLD NO. 6 KACHALEESWARAR AGRAHARAM CHENNAI Vs. THE MANAGEMENT OF CHENNAI PETROLEUM CORPORATION LIMITED REP BY ITS MANAGING DIRECTOR MANALI, CHENNAI
|
November 22, 2017 |
CHENNAI PORT TRUST Vs. GLOBAL PORT SOLUTION PVT LTD
|
August 22, 2017 |
CHENNAI UNITED METAL INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUMMIDIPOONDI ASSESSMENT CIRCLE
|
August 17, 2017 |
CHENNIAPPAN Vs. R. SUBRAMANI
|
February 24, 2017 |
CHERRAAN PROPERTIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 14, 2017 |
CHERUVATHUR CHAKKUTTY THAMPI Vs. UNION OF INDIA
|
January 24, 2017 |
CHIEF COMMISSIONER OF INCOME TAX Vs. M/S. RAJANIKANT AND SONS
|
June 6, 2017 |
CHIEF EDUCATIONAL OFFICER Vs. S JOSEPHIN VIJAYA
|
December 14, 2017 |
CHIEF ENGINEER TUTICORIN THERMAL POWER STATION Vs. V NARAYANAN @ NARAYANAPERUMAL
|
November 21, 2017 |
CHIEF ENGINEER, HIGHWAYS & RURAL WORKS DEPARTMENT Vs. K THIRUNAVUKKARASAN
|
February 23, 2017 |
CHIEF EXECUTIVE, RAILWAY EMPLOYEES CO-OPERATIVE Vs. COMMISSIONER OF LABOUR CUM REGISTRAR OF TRADE UNIO
|
August 17, 2017 |
CHIEF REGIONAL MANAGER Vs. SURESH AGENCIES
|
December 11, 2017 |
CHINA @ CHINNASAMY Vs. STATE
|
March 6, 2017 |
CHINNADURAI Vs. KARUPPANNAN
|
January 23, 2017 |
CHINNAKANNU Vs. SHANTHI
|
February 24, 2017 |
CHINNAMUIAMMA Vs. PATTAMMAL (DECEASED)
|
August 9, 2017 |
CHINNAPPA Vs. PEDDANNA @ VENKATASAMY
|
March 2, 2017 |
CHINNAPPAN Vs. RAMASWAMY
|
August 16, 2017 |
CHINNASAMY Vs. DHANABAGYAM @ SEETHALAKSHMI
|
January 5, 2017 |
CHINNASAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
August 2, 2017 |
CHINNATHAMBI Vs. THE STATE REP.BY
|
September 15, 2017 |
CHINNATHAMBI @ SUBRAMANI [A1] Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
February 23, 2017 |
CHINNATHAMBI@DHANASU Vs. KALIYAMURTHY
|
June 27, 2017 |
CHINNUSAMY Vs. SUNDARAM
|
February 15, 2017 |
CHINTHAMANI Vs. KARUPPIAH
|
November 16, 2017 |
CHIRANJEEVI RATHNAM Vs. RAMESH
|
July 19, 2017 |
CHITHRA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE & ORS.
|
February 9, 2017 |
CHITRA CONTRACTOR REPRESENTED BY T CHITRA Vs. DEPUTY COMMISSIONER CENTRAL EXCISE COIMBATORE III
|
February 1, 2017 |
CHIU CHONG SUI (DECEASED) Vs. R CHANDRASEKAR
|
October 4, 2017 |
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 12, 2017 |
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. AMUTHA
|
November 1, 2017 |
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD Vs. INSPECTOR OF POLICE
|
September 12, 2017 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. KALIAMMAL
|
December 21, 2017 |
CHOLAMMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INSPECTOR OF POLICE
|
January 5, 2017 |
CHOLAN TRANSPORT ENGINEERING Vs. KUMBAKONAM MUNICIPALITY
|
January 12, 2017 |
CHRIST KING MIDDLE SCHOOL Vs. THE UNION OF INDIA
|
December 15, 2017 |
CHRISTOPHER SAM MILLER Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, NAGARCOIL
|
November 21, 2017 |
CHRISTU AROCKIASAMY @ RAJAKALAI Vs. STATE
|
December 11, 2017 |
CHURCHS AUXILIARY FOR SOCIAL ACTION (CASA) Vs. CESTAT, CHENNAI
|
April 24, 2017 |
CIGARETTE DEALERS ASSOCIATION Vs. UNION OF INDIA, MINISTRY OF FINANCE, REP BY SECRETARY
|
September 12, 2017 |
CITY TECH BY ITS SOLE PROPRIETOR DAVID V ANTONY Vs. OWNERS AND PARTIES INTERESTED IN VESSEL MV ASHA PRESTIGE
|
February 10, 2017 |
CMA CGM AGENCIES (INDIA) PVT. LTD. Vs. COMMR. OF CUSTOMS (IMPORT)
|
July 4, 2017 |
COASTAL OIL AND GAS INFRASTRUCTURE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
|
February 7, 2017 |
COIMBATORE CONSUMER CAUSE Vs. STATE OF TAMIL NADU
|
October 30, 2017 |
COIMBATORE CORP. CONTRACTORS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
October 5, 2017 |
COIMBATORE COSMOPOLITAN CLUB REP BY ITS PRESIDENT Vs. A V KARTHIKEYAN
|
June 30, 2017 |
COIMBATORE ROAD CONTRACTORS Vs. DR. C. CHANDRAMOULI, I.A.S.
|
December 8, 2017 |
COIMBATORE ROAD CONTRACTORS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
October 10, 2017 |
COLLABNET SOFTWARE PVT. LTD. Vs. ASSTT. COMMR. OF S.T.
|
November 8, 2017 |
COMMISSIONER AMBATTUR MUNICIPALITY AMBATTUR Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT
|
December 12, 2017 |
COMMISSIONER GREATER CHENNAI CORPORATION Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
September 4, 2017 |
COMMISSIONER OF C. EX. AND S. TAX Vs. FORD INDIA PVT. LTD.
|
April 18, 2017 |
COMMISSIONER OF C. EX., CHENNAI-I Vs. TAMIL NADU PETRO PRODUCTS LTD.
|
June 13, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. EL.P.EM INDUSTRIES
|
August 11, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ORGANIC CHEMICALS LTD
|
April 21, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI MICRO PRINT PVT LTD
|
October 4, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. SRI KRISHNA LOGISTICS
|
December 6, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. KANDAGIRI SPINNING MILLS (P) LTD.
|
July 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEELS LTD.
|
July 19, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEELS LTD
|
June 19, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S COMSTAR AUTOMOTIVE TECHNOLOGIES PRIVATE LIMITED
|
June 12, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. FEATHERLITE PRODUCTS PVT. LTD.
|
April 28, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. BHARAT HEAVY ELECTRICALS LTD (HPBP), THIRUCHIRAPALLI
|
April 13, 2017 |
COMMISSIONER OF CENTRAL EXCISE SALEM Vs. PALLAVA TEXTILES LTD
|
September 19, 2017 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. SAME DUETZ FAHR INDIA (P) LTD.
|
June 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. INDIAN OIL CORPORATION
|
April 7, 2017 |
COMMISSIONER OF CENTRAL EXCISE, COIMBATORE Vs. PRICOL
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August 31, 2017 |
COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY Vs. CESTAT
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July 7, 2017 |
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. BHARATH SANCHAR NIGAM LIMITED
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June 30, 2017 |
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. JSW STEELS LIMITED
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July 10, 2017 |
COMMISSIONER OF CUSTOMS Vs. VASAVI GOLD AND BULLION PVT LTD
|
August 8, 2017 |
COMMISSIONER OF CUSTOMS Vs. CESTAT, NEW DELHI
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April 19, 2017 |
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. M/S. HINDUSTAN CONSTRUCTION COMPANY LTD.
|
December 11, 2017 |
COMMISSIONER OF CUSTOMS (EXPORT), CHENNAI Vs. DYNAMATIC TECHNOLOGIES LTD.
|
June 29, 2017 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. BANSAL INDUSTRIES
|
June 12, 2017 |
COMMISSIONER OF CUSTOMS (EXPORTS) CUSTOMS HOUSE Vs. ASHOK SARAF
|
December 20, 2017 |
COMMISSIONER OF CUSTOMS (IMPORT), CHENNAI Vs. CESTAT, CHENNAI
|
June 9, 2017 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M/S KANNAPIRAN STEEL RE-ROLLING MILLS
|
July 31, 2017 |
COMMISSIONER OF CUSTOMS, CHENNAI Vs. CHEMPLAST SANMAR
|
April 18, 2017 |
COMMISSIONER OF INCOME TAX Vs. SAME DEUTZ FAHR INDIA PRIVATE LIMITED
|
December 5, 2017 |
COMMISSIONER OF INCOME TAX Vs. CHENNAI METRO RAIL LTD
|
December 12, 2017 |
COMMISSIONER OF INCOME TAX Vs. LATE N RANGABASHYAM REP BY WIFE & L/R R CHITRALEKHA
|
August 2, 2017 |
COMMISSIONER OF INCOME TAX Vs. ALLSEC TECHNOLOGIES LTD
|
December 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. DR. HAKEEM S.A. SYED SATHAR
|
August 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. VINZAS SOLUTIONS INDIA PRIVATE LIMITED
|
January 4, 2017 |
COMMISSIONER OF INCOME TAX Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN., LTD.
|
February 15, 2017 |
COMMISSIONER OF INCOME TAX Vs. ALANKAR BUSINESS CORPORATION LTD.
|
April 12, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
|
March 13, 2017 |
COMMISSIONER OF INCOME TAX Vs. L. PARAMESWARI
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February 15, 2017 |
COMMISSIONER OF INCOME TAX Vs. R. RADIKAA
|
August 8, 2017 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. SMT. ANITA KUMARAN NO.10, ROYAL ENCLAVE BESANT AVENUE, ADYAR, CHENNAI
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March 1, 2017 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. ANAND TRANSPORT NO.1, 9TH STREET, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI
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March 7, 2017 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. A.L. HOMES 22
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September 20, 2017 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. ASHOK KUMAR RATHI
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December 7, 2017 |
COMMISSIONER OF INCOME TAX MADURAI Vs. M/S. SHRI T.P. TEXTILES PRIVATE LIMITED
|
March 6, 2017 |
COMMISSIONER OF INCOME TAX NON CORPORATE Vs. M/S. TAGROS CHEMICALS (INDIA) LIMITED AND OTHERS
|
November 28, 2017 |
COMMISSIONER OF INCOME TAX NON CORPORATE WARD Vs. SHRI GUMANMAL JAIN FLAT NO.A
|
March 3, 2017 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S V SREENIVASAN
|
March 24, 2017 |
COMMISSIONER OF INCOME TAX, PUDUCHERRY Vs. LATHA RAJEE MATHEW
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September 12, 2017 |
COMMISSIONER OF INCOME TAX, TAMIL NADU - III, CHENNAI Vs. SATHYAM INFOWAY LTD
|
March 13, 2017 |
COMMISSIONER OF MOST BACKWARD CLASSES AND DE-NOTIFIED COMMUNITY Vs. A SARAVANAN
|
July 20, 2017 |
COMMISSIONER OF SERVICE TAX Vs. CESTAT
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April 10, 2017 |
COMMISSIONER OF SERVICE TAX Vs. REED ELSEVIER PVT. LTD.
|
April 27, 2017 |
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. RMC READY MIX INDIA PVT LTD
|
October 27, 2017 |
COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION Vs. A VELUSAMY
|
March 3, 2017 |
COMMISSIONER, HR & CE. ADMN. DEPARTMENT Vs. M. KRISHNAN
|
May 4, 2017 |
COMMISSIONER, TIRUNELVELI CORPORATION Vs. C CHELLADURAI
|
July 11, 2017 |
COMMR. OF C. EX. AND SERVICE TAX, TIRUCHIRAPALLI Vs. CESTAT, CHENNAI
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July 25, 2017 |
COMMR. OF C. EX., CHENNAI Vs. INTIMATE FASHIONS INDIA (P) LTD.
|
April 12, 2017 |
COMMR. OF C. EX., CHENNAI-III Vs. NATIONAL PLYWOOD INDUSTRIES LTD.
|
June 6, 2017 |
COMORIN MATCH INDUSTRIES (P) LTD., Vs. ALAGARSAMY
|
April 7, 2017 |
COMPACT SYSTEMS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM, CHEPAUK, CHENNAI
|
September 21, 2017 |
CONSUL NEOWATT POWER SOLUTIONS PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
|
October 12, 2017 |
COPIER COMPANY Vs. APPELLATE DEPUTY COMMISSIONER (CT), CHENNAI (SOUTH) AND ORS.
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June 5, 2017 |
CORRESPONDENT & HEADMISTRESS, FATHIMA GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
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December 21, 2017 |
CORRESPONDENT ST ALOYSIUS GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
|
March 1, 2017 |
CORRESPONDENT, BONIFACE HIGH SCHOOL Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
March 14, 2017 |
CSEPDI-TRISHE CONSORTIUM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
December 7, 2017 |
CYRIL C. GEORGE Vs. THE PUBLIC ENTERPRISES SELECTION BOARD REP
|
July 14, 2017 |
D ASHRAF UNNISA Vs. STATE OF TAMILNADU SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
March 23, 2017 |
D AZHAGIRI Vs. UNION OF INDIA, REPRESENTED BY PRINCIPAL SECRETARY, MINISTRY OF PETROLEUM AND GAS
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August 9, 2017 |
D C DARWIN CONSTON Vs. DISTRICT COLLECTOR
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December 22, 2017 |
D DHANAVEL Vs. DISTRICT COLLECTOR VELLORE DISTRICT
|
August 24, 2017 |
D DHINAKARAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
October 20, 2017 |
D DURGA DEVI Vs. UNION OF INDIA, REPRESENTED BY DIVISIONAL PERSONAL OFFICER, SOUTHERN RAILWAY
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February 22, 2017 |
D ELUMALAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, VELLORE RANGE, VELLORE DISTRICT
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January 18, 2017 |
D JAYAM Vs. DISTRICT COLLECTOR,KANCHIPURAM DISTRICT
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August 24, 2017 |
D MAHESH @ MAHESHKUMAR Vs. GOVERNMENT OF TAMIL NADU
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January 12, 2017 |
D MUTHUKUMARASAMY Vs. N SENTHIL KUMAR
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September 13, 2017 |
D MUTHURANGAN Vs. BABY AMMAL
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November 7, 2017 |
D P MADHAN Vs. EXECUTIVE OFFICER,KETTI TOWN PANCHAYATH
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December 15, 2017 |
D PANNEER @ PANNERSELVAM Vs. BALARAMAN
|
December 4, 2017 |
D POULIN SHEELA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI
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November 30, 2017 |
D PRABHU Vs. DIRECTOR OF PUBLIC LIBRARIES
|
August 4, 2017 |
D RAGHU Vs. STATE REP BY INSPECTOR OF POLICE
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August 24, 2017 |
D RAJAGOPAL Vs. RADHA
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April 21, 2017 |
D RAJAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY
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November 30, 2017 |
D RAMARAJ Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMILNADU
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October 20, 2017 |
D SANGUPATHI Vs. D SURIYAN
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June 27, 2017 |
D SELVARAJ Vs. N VANAJA
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June 30, 2017 |
D SHANKUNTHALA RAJ Vs. COMMISSIONER OF CORPORATION OF CHENNAI
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August 31, 2017 |
D SIVAKUMAR Vs. PIYARI
|
October 26, 2017 |
D SURESH KUMAR Vs. SPECIAL TAHSILDAR (LA) CHENNAI CITY WATER WAYS SCHEME
|
November 17, 2017 |
D SURESH KUMAR Vs. SENIOR REGIONAL MANAGER TAMIL NADU STATE MARKETING CORPORATION [TASMAC]
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February 20, 2017 |
D THAMIZHMANI Vs. UNION OF INDIA UNDER SECY TO GOVT MINISTRY OF COMMUNICATIONS DEPT OF TELECOMMUNICATIONS
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April 13, 2017 |
D THIRUMAVALAVAN Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS CHENNAI
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September 1, 2017 |
D VEERAMANI Vs. D SAKUNTHALA
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January 18, 2017 |
D VELSAMY Vs. PRINCIPAL DISTRICT JUDGE, COIMBATORE DISTRICT
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April 18, 2017 |
D VIJAYALAKSHMI Vs. TAMILNADU INFORMATION COMMISSION, THIYAGARAYA STREET
|
June 27, 2017 |
D. ANTHONYMUTHU THANGARAJ Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, TECHNICAL SERVICES, CHENNAI
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October 13, 2017 |
D. GOVINDARAJU Vs. THE REVENUE DIVISIONAL OFFICER
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July 24, 2017 |
D. HARI Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE
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September 27, 2017 |
D. INBAVALLI Vs. STATE BANK OF INDIA
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October 27, 2017 |
D. JAGANNATHAN Vs. V. DURAISAMY
|
April 4, 2017 |
D. KARUNAKARAN Vs. STATE
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September 22, 2017 |
D. KRISHNAN Vs. BRANCH MANAGER, FEDERAL BANK LTD.
|
September 6, 2017 |
D. KRISHNAN Vs. T.C. RAMASWAMY
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January 27, 2017 |
D. LOGANATHAN Vs. A. BALARAMAN (DECEASED)
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February 24, 2017 |
D. PALANISAMY Vs. KOKILA
|
September 18, 2017 |
D. PARTHIBAN Vs. STATE
|
February 28, 2017 |
D. RAKESH REDDY Vs. THE DIRECTOR GENERAL
|
October 11, 2017 |
D. RAMAKRISHNAN S/O DAMODARASAMY & ANR. Vs. INTELLIGENCE OFFICER
|
December 11, 2017 |
D. RAMGANESH (WP. NO.37769 OF 2016) Vs. TAMIL NADU PUBLIC SERVICE COMMISSION, REP.BY ITS JOINT SECRETARY, CHENNAI
|
March 8, 2017 |
D. SEKHAR Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY
|
March 21, 2017 |
D. SRINIVASA RAO Vs. ASSTT. COMMISSIONER OF CUSTOMS
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September 6, 2017 |
D. STEPHEN VEDHARAJA Vs. V. VADUVANATHAN
|
April 26, 2017 |
D. VIDYA Vs. R. SARAVANAKUMAR
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February 7, 2017 |
D. VIJAYALAKSHMI Vs. E. VEDAGIRI
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July 27, 2017 |
D. YUVARAJ AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, (LAND ACQUISITION) AND OTHERS
|
April 11, 2017 |
D.ARUMUGAM Vs. REGIONAL TRANSPORT AUTHORITY
|
October 31, 2017 |
D.D. DHORRAIRAAJ Vs. STATE,REP BY SUB-INSPECTOR OF POLICE, SAMINATHAPURAM.......
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July 20, 2017 |
D.DURAIRAJ Vs. STATE OF TAMIL NADU
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July 25, 2017 |
D.G.DEVARAJ Vs. M/S.T.THARMAR & SONS
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August 24, 2017 |
D.GOPALA KRISHNAN Vs. MR.R.J.VEERARAGAVAN
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October 31, 2017 |
D.KUPPAN Vs. PAPPAMMAL
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January 9, 2017 |
D.M.MAHESHWARAN Vs. K.MURUGESAN
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July 24, 2017 |
D.R. LOGISTICS (P) LTD. Vs. UNION OF INDIA
|
July 17, 2017 |
D.THANGAMANI Vs. THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
January 3, 2017 |
D.THANGAPANDI Vs. THE STATE OF TAMIL NADU
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February 2, 2017 |
D.V. KISHORE Vs. COMMR. OF CUS. (SEAPORTS-IMPORTS), CHENNAI
|
March 28, 2017 |
DAEIOU PHARMACEUTICALS PRIVATE LIMITED, Vs. R RAGHUNAATHAN,
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December 21, 2017 |
DAKSHINAMOORTHY Vs. RAJESWARAN
|
August 17, 2017 |
DAKSHINAMOORTHY (DIED) Vs. GANDHIMATHI
|
September 8, 2017 |
DALMIA CEMENT (BHARAT) LIMITED Vs. UNION OF INDIA
|
June 30, 2017 |
DALMIA LAMINATORS LTD , REPRESENTED BY ITS COMMERCIAL MANAGER / AUTHORISED SIGNATORY Vs. ASSISTANT COMMISSIONER (CT), GUMMIDIPOONDI ASSESSMENT CIRCLE
|
August 17, 2017 |
DAMODAR TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
August 21, 2017 |
DAMODARAN Vs. STATE
|
August 3, 2017 |
DANLY (INDIA) PVT LTD , REP BY ITS DIRECTOR S RETNARAJAN Vs. ASSISTANT COMMISSIONER (CT)
|
April 5, 2017 |
DARMARAJ Vs. STATE
|
February 1, 2017 |
DART INDUSTRIES INC Vs. CELLO PLASTOTECH
|
May 12, 2017 |
DAVID Vs. STATE
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March 21, 2017 |
DAVID RAJA BOSE Vs. R ISSAC ROBI
|
January 11, 2017 |
DAVOOD ALI Vs. JOHN BASHA
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January 4, 2017 |
DAYALAN Vs. THE STATE, BY THE INSPECTOR OF POLICE, THITTAKUDI POLICE STATION, CUDDALORE DISTRICT
|
January 23, 2017 |
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF S.T. (APPEALS)
|
March 15, 2017 |
DEEPA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
June 19, 2017 |
DEEPA Vs. BALAJI
|
April 13, 2017 |
DEEPA AND OTHERS Vs. T. DRAVIDASELVI, SUPERINTENDENT
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November 17, 2017 |
DEEPAK KUMAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
June 30, 2017 |
DEEVEEAR REPROGRAPHICS P. LTD. Vs. CESTAT, CHENNAI
|
July 11, 2017 |
DENA BANK REP BY ITS CHIEF MANAGER, Y BASKARA RAO, ALWARPET BRANCH, CHENNAI Vs. Y JAFFAR
|
November 23, 2017 |
DEPUTY COMMISSIONER (SIR-II) Vs. SERVICE CARE PVT LTD
|
November 9, 2017 |
DEV KIRAN PAPER MILLS PVT LTD Vs. COMMISSIONER OF CUSTOMS CUSTOMS HOUSE, CHENNAI NO 60
|
February 24, 2017 |
DEVAKIRUBAI Vs. PACKIYARAJ(DIED)
|
April 26, 2017 |
DEVAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
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March 14, 2017 |
DEVARAJ Vs. KARUPPAYEE
|
August 24, 2017 |
DEVARAJ @ THIAGARAJAN Vs. RASA GOUNDER & ORS.
|
October 10, 2017 |
DEVARAJI Vs. R. LAKSHMIKANTHAM
|
February 3, 2017 |
DEVELOPMENT COMMR., MEPZ, SEZ AND HEOU, CHENNAI Vs. HOSPIRA HEALTH CARE INDIA (P). LTD.
|
June 14, 2017 |
DEVENDRAMETHA AND ORS. Vs. R.SAKKARAIAPPAN AND ANR.
|
February 14, 2017 |
DEVI PALANISAMY Vs. H. SURESH KUMAR
|
March 1, 2017 |
DEWAN BAHADUR M.O. PARTHASARATHY IYENGARS CHARITIES Vs. RANI BALA KUMARI NACHIAR
|
December 7, 2017 |
DHAMODHARAN(DIED) AND OTHERS Vs. SUNDARAJ AND OTHERS
|
December 6, 2017 |
DHANABAL EBENESAR Vs. STATE
|
October 25, 2017 |
DHANALAKSHMI Vs. R.PANNEERSELVAM
|
July 25, 2017 |
DHANALAKSHMI Vs. KARUPPAYEE
|
August 17, 2017 |
DHANALAKSHMI AMMAL (DECEASED) Vs. VARADARAJAN
|
January 30, 2017 |
DHANALAKSHMI MILLS LTD Vs. R KRISHNAMURTHY
|
July 13, 2017 |
DHANALAKSHMI SRINIVASAN CHARITABLE AND EDUCATIONAL TRUST Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD.
|
September 13, 2017 |
DHANAM Vs. STATE OF TAMIL NADU
|
July 19, 2017 |
DHANAPAL NAIDU PROPRIETOR Vs. KAWALJIT ANEJA
|
March 15, 2017 |
DHARMASAMVARTHINI Vs. SELVAKUMAR
|
August 11, 2017 |
DHATCHINAMOORTHY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
November 3, 2017 |
DHAYANANDHAN @ DHAYALAN (DIED) Vs. STATE REP BY INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION
|
August 11, 2017 |
DIAMOND ENGINEERING ( CHENNAI ) PVT . LTD Vs. THE GENERAL MANAGER
|
February 23, 2017 |
DINESH KUMAR Vs. DIRECTOR GENERAL OF POLICE OFFICER OF DIRECTOR GENERAL
|
May 9, 2017 |
DIRECTOR DIRECTORATE OF INFORMATION & PUBLIC RELATIONS GOVERNMENT OF TAMIL NADU Vs. GRAPHIC CONNECTIONS ADVERTISING (MADRAS) PVT LTD
|
October 31, 2017 |
DIRECTOR GENERAL FISHERY SURVEY OF INDIA BOTAWALA CHAMBERS SIR P.M. ROAD MUMBAI Vs. J. CRISPIN CARDOZA
|
January 3, 2017 |
DIRECTOR GENERAL OF POLICE Vs. K NAMBUBOOMURUGAN
|
July 17, 2017 |
DIRECTOR GENERAL OF POLICE AND CHAIRMAN, SPECIAL BAND SELECTION COMMITTEE Vs. J VETRISELVAN
|
August 10, 2017 |
DIRECTOR GENERAL OF POLICE, CHENNAI Vs. P RAMU
|
December 14, 2017 |
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL
|
November 29, 2017 |
DIRECTOR OF ELEMENTARY EDUCATION GOVERNMENT OF TAMIL NADU Vs. G RAGHUNATH, SECRETARY AIDED PRIMARY SCHOOL THIRUMEIGNANAM POST
|
October 6, 2017 |
DIRECTOR OF INCOME TAX Vs. M/S. MEDICAL TRUST OF THE SEVENTH DAY ADVENTISTS
|
August 8, 2017 |
DIRECTOR OF MATRICULATION SCHOOLS DPI CAMPUS Vs. LIONS MATRICULATION SCHOOL
|
November 28, 2017 |
DIRECTOR OF SCHOOL EDUCATION Vs. CORRESPONDENT, ST JOSEPHS COLLEGE HIGHER SECONDARY SCHOOL
|
September 8, 2017 |
DIRECTORATE OF GOVERNMENT EXAMINATIONS Vs. MINOR M.S. AARTHY
|
June 12, 2017 |
DISC ASSETS Vs. STOCK EXCHANGE BOARD OF INDIA
|
October 11, 2017 |
DISTRICT EDUCATIONAL OFFICER Vs. T MARIAGNANAM
|
December 14, 2017 |
DISTRICT MANAGER, TASMAC Vs. S KUMARAVEL
|
December 8, 2017 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. THIRUPPATHI
|
September 6, 2017 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. A NAGARAJAN
|
October 31, 2017 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD., Vs. AROCKIYARAJ
|
March 3, 2017 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. JEEVA
|
August 1, 2017 |
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. K THANGAM
|
December 13, 2017 |
DIVISIONAL RAILWAY MANAGER (WORKS) Vs. INDGUARD ENGINEERS
|
January 30, 2017 |
DIVYA Vs. ELANGOVAN
|
October 11, 2017 |
DOROTHY WILCOX Vs. MRS. LALITHA
|
August 8, 2017 |
DR. A. AMULDOSS Vs. VICE CHANCELLOR, THIRUVALLUVAR UNIVERSITY
|
June 5, 2017 |
DR. A. DHAVA PALANI Vs. THE STATE OF TAMIL NADU
|
October 13, 2017 |
DR. A. JILLUS Vs. SECRETARY
|
April 10, 2017 |
DR. A. MICHAELRAJ Vs. THE SECRETARY TO THE GOVERNMENT, HIGHER EDUCATION DEPARTMENT, FORT ST.GEORGE, CHENNAI
|
March 3, 2017 |
DR. A.E. CHELLIAH SENIOR ADVOCATE (NO. 2 OF 1992 SR.,) NO. 240, ADDITIONAL LAW CHAMBERS HIGH COURT CAMPUS CHENNAI Vs. THE REGISTRAR GENERAL HIGH COURT OF MADRAS CHENNAI
|
October 26, 2017 |
DR. C. SENTHILKUMAR Vs. THE STATE OF TAMIL NADU
|
October 12, 2017 |
DR. E. MURALIDHARAN Vs. THE SECRETARY UNION OF INDIA HIGHER EDUCATION, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA, NEW DELHI 110001
|
June 1, 2017 |
DR. G. RANGANATHAN Vs. UNION OF INDIA
|
November 17, 2017 |
DR. G. SRINIVASAN Vs. M/S. VOLTAMP TRANSFORMERS LIMITED NO.8, 17TH AVENUE HARRINGTON ROAD, CHETPET, CHENNAI
|
February 14, 2017 |
DR. I. SAVARIMUTHU Vs. THIRUVALLUVAR UNIVERSITY
|
November 23, 2017 |
DR. JOTHILAKSHMI @ C.V. AKSHAYAA Vs. R. PRABHAKAR
|
July 20, 2017 |
DR. K. SENTHIL, THE PRESIDENT, THE TAMIL NADU MEDICAL COUNCIL, NEW NO.914, OLD NO.569, POONTHAMALLEE HIGH ROAD, ARUMBAKKAM, CHENNAI 600 106 Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE, FORT ST. GEORGE, CHENNAI 600 009
|
January 11, 2017 |
DR. K. VENKATA RAO Vs. VEL TECH DR. RR & SR TECHNICAL UNIVERSITY
|
April 21, 2017 |
DR. K.R. RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. CHIEF SECRETARY
|
August 23, 2017 |
DR. M. HEMALATHA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
|
May 2, 2017 |
DR. M.R. KOKAN, M.S. Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
July 10, 2017 |
DR. M.RAMANATHAN AND OTHERS Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT, CHENNAI
|
December 21, 2017 |
DR. M.S. KADIRVELU Vs. STATE
|
July 12, 2017 |
DR. MANIMARAN Vs. DR. NALINI
|
September 6, 2017 |
DR. N. THIAGU Vs. SECRETARY TO GOVERNMENT
|
June 21, 2017 |
DR. PAUL DEVANESAN Vs. THE THASILDAR, KARAIKUDI, SIVAGANGAI DISTRICT
|
January 10, 2017 |
DR. PREETHISWARY S. Vs. DR. G. KAMALESHWARAN
|
May 6, 2017 |
DR. R. MUTHUKUMARAN Vs. RAMESH BABU
|
March 3, 2017 |
DR. R. RADHAKRISNAN Vs. STATE
|
December 4, 2017 |
DR. RAJESH WILSON Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
|
April 17, 2017 |
DR. RAMESH Vs. LABOUR COURT
|
July 12, 2017 |
DR. U. ISHWARYA Vs. DIRECTOR OF MEDICAL EDUCATION, DIRECTORATE OF MEDICAL EDUCATION & ORS.
|
December 22, 2017 |
DR. USHA VISHWANATH Vs. PEE AND DEE LANDS HOLDINGS PRIVATE LIMITED
|
August 8, 2017 |
DR. V. LATHA Vs. STATE OF TAMIL NADU
|
April 25, 2017 |
DR.D.MOHAMMED MUBARAK Vs. THE STATE OF TAMIL NADU
|
December 11, 2017 |
DR.MEERUMUSTAFA HUSSAIN Vs. STATE
|
June 8, 2017 |
DR.R.ARUN Vs. DR.D.MANIVANNAN AND ANR.
|
February 16, 2017 |
DR.SUBHA HARIHARAN Vs. DR.N.ASWATH RAM
|
December 5, 2017 |
DR.TRAFFIC K.R.RAMASWAMY Vs. THE SECRETARY TO IN CHARGE THE GOVERNOR OF TAMIL NADU
|
August 22, 2017 |
DRAVIDA MUNNETRA KAZHAGAM Vs. ELECTION COMMISSION OF INDIA
|
December 13, 2017 |
DRAVIDA MUNNETRA KAZHAGAM (DMK) REP BY R GIRIRAJAN Vs. GOVERNMENT OF TAMIL NADU REP BY HOME SECRETARY
|
August 11, 2017 |
DRAVIDAMANI Vs. STATE OF TAMIL NADU REP.BY THE DISTRICT COLLECTOR, TIRUVARUR COLLECTORATE TIRUVARUR
|
February 8, 2017 |
DRS LOGISTICS PRIVATE LIMITED Vs. BLUE STAR LIMITED
|
March 17, 2017 |
DUDNIK VALENTYN Vs. INSPECTOR OF POLICE,QBRANCH CID
|
November 20, 2017 |
DUDNIK VALENTYN Vs. THE INSPECTOR OF POLICE
|
November 27, 2017 |
DURAI. NATARAJAN Vs. THE COMMISSIONER
|
June 13, 2017 |
DURAISAMY Vs. STATE, THROUGH THE INSPECTOR OF POLICE, KATPADI POLICE STATION, VELLORE DISTRICT. CRIME NO.1021 OF 2012
|
February 3, 2017 |
DURAISAMY REDDIYAR (DECEASED), FAMILY MANAGER Vs. BALAKRISHNAN
|
August 28, 2017 |
DURAISWAMY Vs. STATE
|
August 2, 2017 |
DURGA DAIRY LTD NUZIVEEDU Vs. M/S. SRI SHAKTHI
|
February 27, 2017 |
E ARUL RAJKUMAR Vs. STATE OF TAMIL NADU
|
April 10, 2017 |
E GAUDAM Vs. GOVERNMENT OF INDIA
|
April 13, 2017 |
E GOPINATH Vs. COMMANDANT, 2 SINGAL BATTALION, CENTRAL RESERVE POLICE FORCE
|
August 7, 2017 |
E JEEVANANDAM Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD
|
April 4, 2017 |
E MUTHUKUMARAN Vs. CHENNAMALLESWARAR & CHENNAKESAVAPERUMAL DEVASTHANAM
|
November 29, 2017 |
E NAGARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 24, 2017 |
E PERUMAL Vs. REGISTRAR OF SOCIETIES (HOUSING) ADYAR
|
June 29, 2017 |
E RUKMANI Vs. CHIEF COMMISSIONER OF INCOME TAX, RACE COURSE ROAD
|
October 23, 2017 |
E S I CORPORATION, SALAI STREET, VANNARPETTAI Vs. HOTEL GOWRI SANKAR, HOSPITAL ROAD,AMBASAMUDRAM
|
November 13, 2017 |
E SHANMUGAM Vs. B THANIKACHALAM
|
August 10, 2017 |
E SUBBU MUTHURAMALINGAM S/O P ESSAKIMUTHU Vs. SUPERINTENDENT OF POLICE
|
December 12, 2017 |
E VASANTHA Vs. DIRECTOR OF MEDICAL EDUCATION, CHENNAI
|
October 24, 2017 |
E VIMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
April 19, 2017 |
E. GANAPATHY Vs. THE PRESIDING OFFICER, PRINCIPAL LABOUR COURT, VELLORE, (MADRAS)
|
April 12, 2017 |
E. KHADER SHERIF Vs. TAMIL NADU WAKF BOARD
|
March 27, 2017 |
E. KRISHNAKUMAR Vs. STATE
|
July 6, 2017 |
E. MANI Vs. MR. R.P.S. PONRAAJ
|
August 2, 2017 |
E. PONNURANGAM Vs. STATE
|
July 5, 2017 |
E. VALLIAMMAL Vs. R. RAVICHANDRAN
|
April 3, 2017 |
E. VANITHA Vs. SMT. S. LAKSHMI
|
August 30, 2017 |
E.R. VELLAICHAMY Vs. S. ARUMUGAM
|
November 15, 2017 |
EAST INDIAN CORPORATION LIMITED Vs. THE STATE OF TAMIL NADU AND ANR.
|
January 30, 2017 |
ECHO RECORDING COMPANY PVT LTD Vs. STATE BY INSPECTOR OF POLICE (X TEAM) CENTRAL CRIME BRANCH OFFICE
|
June 23, 2017 |
EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI Vs. VINTAGE FOODS & INDUSTRIES LTD.
|
November 24, 2017 |
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL - III
|
October 27, 2017 |
EKAMBARAM Vs. T. GURUMOORTHY, INSPECTOR OF POLICE, D
|
March 24, 2017 |
ELANGO Vs. STATE BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION TIRUCHIRAPPALLI
|
July 20, 2017 |
ELANGO & ORS. Vs. STATE BY INSPECTOR OF POLICE P9 POLICE STATION COIMBATORE DISTRICT
|
December 11, 2017 |
ELANGOVAN Vs. SIVASAMY
|
February 21, 2017 |
ELANGOVAN Vs. SULOCHANA
|
March 27, 2017 |
ELAVARASI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY
|
August 30, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. I.T.C. LTD.
|
August 4, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. V. MUTHUKRISHNAN & ORS.
|
August 18, 2017 |
ENMAS ANDRITZ PRIVATE LIMITED, REP BY ITS DIRECTOR, N SOUNDRAPANDIAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 2017 |
ENMAS ANDRITZ PVT. LTD. Vs. CESTAT, CHENNAI
|
April 25, 2017 |
ENNORE PORT LIMITED Vs. M/S. HINDUSTAN CONSTRUCTION COMPANY LTD.
|
February 9, 2017 |
ENSQUARE ENGINEERINGS INDIA (P) LTD. Vs. AUTHORISED OFFICER
|
August 3, 2017 |
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS (APPEALS-II)
|
November 8, 2017 |
ERODE CHRISTIAN COLLEGE OF ARTS AND SCIENCE Vs. GOVERNMENT OF TAMIL NADU
|
October 9, 2017 |
ESAB INDIA LTD Vs. ASSISTANT COMMISSIONER ( CT) PATTRAVAKKAM ASSESSMENT
|
June 5, 2017 |
ESAKKIMUTHU @ URA ESAKKIMUTHU Vs. STATE OF TAMIL NADU
|
April 13, 2017 |
ESS EMM ENTERPRISES Vs. SHELL INDIA MARKETS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR
|
June 15, 2017 |
ESTHER Vs. DEVAPITCHAI GNANAIAH
|
October 31, 2017 |
ESWARAMOORTHY Vs. KOMARASAMY GOUNDER
|
August 10, 2017 |
ESWARAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 24, 2017 |
ESWARAN Vs. STATE
|
July 13, 2017 |
ESWARAN & SONS ENGINEERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 14, 2017 |
ETERNIT EVEREST LIMITED Vs. STATE OF TAMIL NADU REP BY ITS COMMISSIONER
|
August 21, 2017 |
EVEREST INDUSTRIES LIMITED Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 6, 2017 |
EXCELLENCE MOBILE TECH INDIA PRIVATE LIMITED Vs. CHECKPOST OFFICER/COMMERCIAL TAX OFFICER AND ORS.
|
February 2, 2017 |
EXCELLENCE MOBILE TECH INDIA PRIVATE LIMITED Vs. CHECKPOST OFFICER/COMMERCIAL TAX OFFICER AND ORS.
|
February 9, 2017 |
EXECUTIVE DIRECTOR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 17, 2017 |
EXECUTIVE DIRECTOR, CANARA BANK HEAD OFFICE Vs. A C PERIYASWAMY
|
February 17, 2017 |
EXECUTIVE ENGINEER Vs. ASSTT. COMMR. OF C. EX., THANJAVUR
|
October 26, 2017 |
EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD Vs. V N MOHAMED HUSSAIN
|
August 18, 2017 |
EXECUTIVE OFFICER Vs. P. SEETHALAKSHMI
|
June 1, 2017 |
EXECUTIVE OFFICER Vs. ADDL. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, SALEM
|
November 17, 2017 |
EXPRESS INFRASTRUCTURE PRIVATE LIMITED NO.2, CLUB HOUSE ROAD MOUNT ROAD, CHENNAI 600 002 Vs. B.L. KASHYAP AND SONS LIMITED E
|
March 2, 2017 |
EZHILMATHI Vs. KARTHIKA
|
October 9, 2017 |
FAMOUS SALES CORPORATION Vs. COMMERCIAL TAX OFFICER
|
March 6, 2017 |
FARIDA BEE Vs. SHARIFA BEE
|
October 31, 2017 |
FARIDA SHAUKATH Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
September 22, 2017 |
FARIDA SULAIMAN Vs. P. VIJAYAKUMAR
|
January 6, 2017 |
FARIDHA BEGUM Vs. U.M.K. BATCHA
|
March 8, 2017 |
FAROUK IRANI Vs. THE DEPUTY DIRECTOR
|
May 15, 2017 |
FAROUK IRANI AGED 75 YEARS S/O SHRI. MARWAN RUSTOM IRANI NO. 10 RIVER VIEW ROAD KOTTURPURAM CHENNAI Vs. THE DEPUTY, THE DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE 2ND AND 3RD FLOOR MURUGESA NAICKER COMPLEX
|
May 5, 2017 |
FASHION N GEMS REP BY ITS PARTNER K M SALEEM Vs. PLACAB AND AGENCIES PARIVATE LTD , REP BY ITS MANAGING DIRECTOR P V JOHN
|
December 7, 2017 |
FATHIMA Vs. NOORJAHAN
|
January 19, 2017 |
FATHIMA BEEVI Vs. GOVERNMENT OF TAMIL NADU
|
September 20, 2017 |
FCI WORKERS UNION, WGC ROAD, OPPOSITE TO TALUK OFFICE, TUTICORIN AND ANOTHER Vs. FOOD CORPORATION OF INDIA
|
November 6, 2017 |
FEDERAL BANK LTD Vs. CHINNAMALAR PLANTATION PVT LTD
|
February 8, 2017 |
FELIX & ORS. IN S.A.(MD).NO.697 OF 2014 Vs. VIJAYAKUMAR
|
August 9, 2017 |
FIFTH AVENUE SOURCING (P) LIMITED, Vs. COMMISSIONER OF SERVICE TAX, NEWRY TOWERS
|
December 7, 2017 |
FILM CRAFT, THROUGH ITS SOLE PROPRIETOR ANJANA G ADHIKARI Vs. PRASAR BHARATI
|
December 6, 2017 |
FIONA GERALDINE WILKINS, REPRESENTED BY HER POWER OF ATTORNEY AGENT, MARTIN FIDELISS WELLER Vs. PETER JOSEPH PINTO
|
June 15, 2017 |
FL SMIDTH PRIVATE LIMITED, REP , BY ITS CHIEF FINA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2017 |
FLYWAYS Vs. ALM LEATHER EXPORTS AND ORS
|
January 25, 2017 |
FRANCIS Vs. K. MADHAVAN NAIR AND ANOTHER
|
November 20, 2017 |
FRANCIS Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
FRANCISCAN SISTERS OF ST.JOSEPH Vs. MR.MANIKANDAN, THE CHAIRMAN CHILD WELFARE COMMITTEE
|
December 13, 2017 |
FRANKLIN INSTRUMENTS MAINTENANCE AND ERECTION TECH PVT. LTD. Vs. COMMR. (APPEALS)
|
June 29, 2017 |
FRENCH INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, VANDAVASI
|
July 13, 2017 |
G ARIVUDAI NAMBI Vs. SECRETARY TO GOVERNMENT MINISTRY OF LABOUR GOVERNMENT OF INDIA
|
January 5, 2017 |
G BALASUBRAMANIAN Vs. TAHSILDAR-CUM-EXECUTIVE MAGISTRATE
|
September 22, 2017 |
G CHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
|
February 9, 2017 |
G DAISY KIRUBAVATHY Vs. STATE OF TAMIL NADU
|
August 2, 2017 |
G DEVARAJAN Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
|
October 25, 2017 |
G DINESH KUMAR Vs. STATE REP BY SUB-INSPECTOR OF POLICE
|
August 17, 2017 |
G GIPSON PREM KUMAR Vs. JOINT DIRECTOR OF SCHOOL EDUCATION(SECONDARY)
|
August 17, 2017 |
G JANARTHANAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
April 25, 2017 |
G KANAKARAJ Vs. COMMISSIONER,CORPORATION OF CHENNAI
|
December 21, 2017 |
G KARTHIK Vs. INSPECTOR OF POLICE
|
November 17, 2017 |
G KAVITHA Vs. M GANESAN
|
November 30, 2017 |
G KUMAR Vs. CONTROLLER OF EXAMINATIONS, TAMIL NADU PUBLIC SERVICE COMMISSION
|
January 4, 2017 |
G LATHA Vs. M D INDIA HEALTH CARE SERVICES (TPA) PVT LTD
|
September 4, 2017 |
G M S AHMED SYED Vs. C THANDAMIL KUMARAN
|
October 5, 2017 |
G MOHAMMED RAFIQ Vs. STATE OF TAMIL NADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
|
December 20, 2017 |
G MURUGAN Vs. TAHSILDAR, PONNERI TALUK
|
December 13, 2017 |
G N PANDIAN Vs. COMMISSIONER, HR & CE, NUNGAMBAKKAM
|
February 28, 2017 |
G NITHILA Vs. E MARIMUTHU
|
December 4, 2017 |
G PAVADAI Vs. STATE, REP BY INSPECTOR OF POLICE
|
January 4, 2017 |
G POTHIRAJ Vs. INSPECTOR OF POLICE, THENKARAI POLICE STATION, THENI DISTRICT
|
September 28, 2017 |
G PRABHAKARAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS AIR ADMIN
|
October 5, 2017 |
G PRABHU Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
December 12, 2017 |
G PUNNIYAMOORTHY Vs. KRISHNAMOORTHY (DIED)
|
January 25, 2017 |
G S AGENCIES, REPRESENTED BY ITS PARTNER, P RAMESH Vs. ASSISTANT COMMISSIONER(CT)
|
April 4, 2017 |
G S SIVANANDHAM Vs. V S SHANMUGAM
|
July 11, 2017 |
G SANGEETHA Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
October 6, 2017 |
G SITHARAMAN Vs. METAMORPH FITNESS CENTRE PVT LTD
|
March 14, 2017 |
G SRINIVASAN Vs. N VELUMANI
|
August 29, 2017 |
G SUBBAIYAN Vs. K PANNERSELVAM
|
December 11, 2017 |
G V PANKAJAM Vs. STATE REP BY ADDITIONAL SUPERINTENDENT OF POLICE
|
August 2, 2017 |
G V SHANMUGAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
|
August 7, 2017 |
G V V SATYANARAYANA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, PUDUCHERRY
|
October 31, 2017 |
G VENKATARAMAN Vs. N RAJESWARI
|
March 15, 2017 |
G VIVEK Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
|
August 30, 2017 |
G. ALAGARSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM)
|
June 2, 2017 |
G. ANANDHI Vs. G. BHUVANESWARI
|
November 2, 2017 |
G. ANEETCHAN Vs. THE STATE
|
December 12, 2017 |
G. ANITHA Vs. STATE OF TAMIL NADU
|
April 3, 2017 |
G. DHANASEKARAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 23, 2017 |
G. HARIHARASUBRAMANIAN Vs. THE ASSISTANT REVENUE OFFICER, ZONE VII (AMBATTUR), CORPORATION OF CHENNAI, AMBATTUR & ORS.
|
November 16, 2017 |
G. INDIRANI Vs. DEIVASILAI
|
February 24, 2017 |
G. KASI REDDIYAR Vs. K. RAVI
|
February 8, 2017 |
G. LINGARAJA Vs. THE GENERAL MANAGER, THE TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI) LIMITED
|
February 2, 2017 |
G. MALAIMANI Vs. STATE
|
September 22, 2017 |
G. MANGAYARKARASI Vs. THE AUTHORIZED OFFICER/CHIEF MANAGER
|
December 6, 2017 |
G. MARIAPPAN Vs. MEMBER SECRETARY
|
July 4, 2017 |
G. MARY CHELLATHAI Vs. TAMIL NADU INSPECTOR GENERAL OF REGISTRATION & PRINCIPAL REVENUE AUTHORITY
|
August 22, 2017 |
G. MUNIRATNAM Vs. DISTRICT COLLECTOR, TUTICORIN
|
June 1, 2017 |
G. MUTHUKUMAR Vs. R. BHUVANESHWARI
|
August 7, 2017 |
G. MUTHULAKSHMI Vs. THE STATE OF TAMIL NADU
|
November 8, 2017 |
G. PILLARCHETTY Vs. STATE
|
October 9, 2017 |
G. RANI Vs. GOVERNMENT OF TAMIL NADU
|
January 6, 2017 |
G. RANI Vs. GOVERNMENT OF TAMIL NADU
|
June 23, 2017 |
G. SAMPATH KUMAR Vs. STATE OF TAMIL NADU
|
November 9, 2017 |
G. SARAVANAN Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
|
October 12, 2017 |
G. SELVAM Vs. STATE
|
October 7, 2017 |
G. SELVAMANI Vs. N. RAGHUNATHAN
|
February 24, 2017 |
G. SELVARAJ Vs. K. JAYALAKSHMI
|
April 20, 2017 |
G. SUBRAMANIAM Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, CITY
|
December 4, 2017 |
G. SURYA KUMARI Vs. GOVERNMENT OF TAMIL NADU
|
September 1, 2017 |
G. THOMAS NOEL Vs. VIJAYALAKSHMI AMMAL
|
November 7, 2017 |
G. VASANTHA Vs. SRI MAHARAJA KALLASH BENEFIT FUND LTD.
|
March 1, 2017 |
G. VENKATACHALAM Vs. A.P. KUPPURAJ S. SUNDARAM
|
April 21, 2017 |
G.ARUN @ ARUNKUMAR Vs. STATE
|
October 4, 2017 |
G.ARUNACHALAM Vs. THE ADDITIONAL CHIEF SECRETARY/COMMISSIONER COMMERCIAL TAXES
|
January 4, 2017 |
G.BHUVANESHWARI Vs. THE REVENUE DIVISIONAL OFFICER
|
February 8, 2017 |
G.C.NANJAN Vs. N.C.RAMAN
|
January 6, 2017 |
G.EASWARAN Vs. STATE
|
April 21, 2017 |
G.INDIRANI Vs. K.ARJUNAN
|
January 3, 2017 |
G.K. PALANISAMY PROPRIETOR Vs. AMUDHAVENI
|
July 27, 2017 |
G.M. PENS INTERNATIONAL PVT. LIMITED Vs. BRIGHT BROTHERS LIMITED
|
January 27, 2017 |
G.RADHAKRISHNAN NAIR Vs. SARABUNISHA
|
September 6, 2017 |
G.ROBERT Vs. THE CHAIRMAN
|
December 14, 2017 |
G.S. GUNASEKAR Vs. VINAYAGA TRADING COMPANY
|
March 23, 2017 |
G.SAMIKALAI Vs. SENGAMALANACHIARPURAM KAMMAVAR SANGAM
|
January 5, 2017 |
G.SARASWATHI Vs. K.GANESAN
|
January 3, 2017 |
G.SEENI Vs. AVUDAIAMMAL
|
October 9, 2017 |
G.V. RAJAGOPAL CHETTY Vs. STATE
|
August 23, 2017 |
G.VENKATANARAYANAN Vs. STATE
|
July 19, 2017 |
GAIL INDIA PVT. LTD Vs. COMMERCIAL TAX OFFICER
|
September 19, 2017 |
GAJENDRAN AND OTHERS Vs. THANGAVEL
|
November 13, 2017 |
GANDOUR INDIA FOOD PROCESSING PVT. LTD. Vs. UNION OF INDIA
|
October 24, 2017 |
GANESAN Vs. STATE OF TAMIL NADU
|
April 27, 2017 |
GANESAN Vs. THE STATE REP.BY
|
October 31, 2017 |
GANESAN Vs. THE COMMISSIONER
|
December 4, 2017 |
GANESAN Vs. STATE
|
October 13, 2017 |
GANESAN Vs. THANGAVEL
|
August 7, 2017 |
GANESAN Vs. AMBIKAPATHI UDAYAR
|
July 21, 2017 |
GANESH Vs. COMMISSIONER OF POLICE
|
December 20, 2017 |
GANSEH Vs. KULASEKARAN
|
March 27, 2017 |
GAY TRAVELS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 31, 2017 |
GAYATHIRI Vs. THIRUMARAN
|
March 9, 2017 |
GAYATHRI SWAMINATH Vs. CONVENOR, CENTRALISED ADMISSION COMMITTEE-CENTAC
|
August 29, 2017 |
GEETHA Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
January 5, 2017 |
GEM GRANITES REP. BY ITS PARTNER MR. ASAI THAMBI Vs. INDIAN OVERSEAS BANK, ESPLANADE BRANCH, REP. BY ITS CHIEF MANAGER, ESPLANADE, CHENNAI
|
March 16, 2017 |
GENAN EXTRUSINS LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG), CHENNAI
|
July 7, 2017 |
GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAJAMMAL
|
November 16, 2017 |
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M RAMA ARJUNAN REP BY HIS FATHER
|
August 9, 2017 |
GENERAL RADIO & ELECTRONICS REPRESENTED BY ITS PROPRIETOR T M KRISHNAN Vs. ASSISTANT COMMISSIONER (CT)
|
October 31, 2017 |
GENERAL SUPERINTENDENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. S RAMADOSS
|
February 8, 2017 |
GETHINI ETHIRAJALU NAIDU Vs. GETHINI MUNI KANNIAYA NAIDU
|
February 22, 2017 |
GHISHULAL R JAIN Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT
|
December 11, 2017 |
GIRUBASSREE S.V. Vs. THE DIRECTOR OF TECHNICAL EDUCATION AND OTHERS
|
August 4, 2017 |
GKN DRIVELINE WORKERS UNION Vs. THE STATE OF TAMIL NADU
|
November 10, 2017 |
GLOVIS INDIA PVT. LTD. Vs. DEPUTY REGISTRAR, CESTAT, CHENNAI
|
January 18, 2017 |
GNANAM Vs. STATE, REP. BY THE INSPECTOR OF POLICE (L AND O), R
|
March 20, 2017 |
GODREJ SARA LEE LTD. Vs. AVM PRODUCTION PVT.LTD.
|
February 24, 2017 |
GODWIN FREDRICK Vs. STATE BY INSPECTOR OF POLICE
|
August 28, 2017 |
GOKILA Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
August 17, 2017 |
GOLDSUN AUTO PRIVATE LIMITED Vs. THE CONTROLLER GENERAL OF PATENTS AND TRADEMARKS AND OTHERS
|
December 6, 2017 |
GOMATHI Vs. STATE OF TAMIL NADU
|
October 31, 2017 |
GOOD SHEPHERED EDUCATION TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 31, 2017 |
GOPAL @ GOPALAKRISHNAN Vs. STATE
|
November 3, 2017 |
GOPALRATNAM SANTHA MOSUR Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
|
October 4, 2017 |
GOPI @ GOPINATH Vs. THE STATE REP. BY INSPECTOR OF POLICE, LAW AND ORDER, F-2, EGMORE POLICE STATION, CHENNAI - 8
|
March 22, 2017 |
GOPURAKAADU ARULMIGU SRI KRISHNASWAMY Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 2, 2017 |
GOVERNMENT OF INDIA MINISTRY OF FINANCE, DEPARTMENT OF REVENUE Vs. R. INBAVALLI
|
July 5, 2017 |
GOVERNMENT OF PUDUCHERRY Vs. RAMALINGAM
|
November 2, 2017 |
GOVERNMENT OF TAMIL NADU Vs. S UDAYASHANKAR
|
September 14, 2017 |
GOVERNMENT OF TAMIL NADU Vs. R GOPALSAMY
|
October 20, 2017 |
GOVERNMENT OF TAMIL NADU Vs. SARAVANA PANDIAN
|
March 28, 2017 |
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION Vs. J REMILA
|
November 14, 2017 |
GOVINDAN Vs. SOUNDARAJAN
|
July 28, 2017 |
GOVINDARAJ Vs. STATE
|
October 31, 2017 |
GOVINDASAMY Vs. MUNUSAMY
|
July 20, 2017 |
GOWRI Vs. SUBBU MUDALIAR
|
April 21, 2017 |
GOWRI AMMAL Vs. V RAMALINGAM ALIAS V THILAGAM
|
February 15, 2017 |
GRACE LIGHT CHRISTY AND OTHERS Vs. L. SHAJI AND OTHERS
|
June 30, 2017 |
GREEN LABS INDIA Vs. COMMERCIAL TAX OFFICER
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October 4, 2017 |
GREEN PLY INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 7, 2017 |
GUDALUR TALUK MUSLIM ORPHANAGE COMMITTEE REGD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER DR. BALASUNDARAM ROAD COIMBATORE
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January 3, 2017 |
GUNA GUNARASA NOW LODGED AT CENTRAL PRISON Vs. STATE OF TAMIL NADU.
|
October 31, 2017 |
GUNASEKARAN Vs. ARUNACHALAM
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August 11, 2017 |
GUNAVATHI Vs. KAVITHA
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March 22, 2017 |
GUNAVATHY Vs. MURUGANANDAM
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June 20, 2017 |
GURUCHITTHAN Vs. STATE
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September 21, 2017 |
GURUNATHA MUDALIAR & ORS. Vs. G. RAJAMANICKAM & ORS.
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April 17, 2017 |
GURUVAMMAL Vs. ALAGAMMAL
|
February 22, 2017 |
H GAYATHIRI Vs. A HARIPRASAD
|
February 13, 2017 |
H K KRISHNAMURTHY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY GANDHI IRWIN ROAD
|
November 2, 2017 |
H LAKSHMI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
|
October 20, 2017 |
H MOHAMED RIAZ Vs. CHAIRMAN/DISTRICT COLLECTOR, TIRUNELVELI LOCAL PLANNING AUTHORITY
|
August 4, 2017 |
H SIVAKUMAR Vs. DIRECTOR,DIRECTORATE OF EMPLOYMENT AND TRAINING
|
August 23, 2017 |
H. AMINUR RAHMAN Vs. THE REGISTRAR, UNIVERSITY OF MADRAS, CHEPAUK, CHENNAI
|
November 23, 2017 |
H. SANTHANAM Vs. S. SAMPATHKUMAR
|
November 2, 2017 |
H.M. KARI GOWDER (DIED) Vs. H.M. HALAN
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October 10, 2017 |
H.U. SALEEM, M/S ROYAL TRAVELS, 43, THOMAS ARUL STREET (WEST) KARAIKAL Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, RANGE II
|
November 6, 2017 |
HAJEE K. FAROOK SAHIB Vs. COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION TIRUNELVELI
|
September 1, 2017 |
HAJI.M.SALEEM BAIG Vs. JANAB A.KAJA NAZMUDEEN
|
September 1, 2017 |
HAKKIM Vs. STATE OF TAMIL NADU
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January 24, 2017 |
HAMEED MANSOOR Vs. STATE REP BY INSPECTOR OF POLICE
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October 24, 2017 |
HAMEEDU Vs. STATE REP BY INSPECTOR OF POLICE
|
December 18, 2017 |
HANDICRAFTS AND HANDLOOMS EXPORTS CORPN. OF INDIA LTD. Vs. JT. SECRETARY
|
August 21, 2017 |
HARI KUMAR Vs. STATE BY INSPECTOR OF POLICE H
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November 29, 2017 |
HARINI AGENCIES, REP BY ITS PROPTX S BAGYALAKSHMI Vs. DEPUTY COMMERCIAL TAX OFFICER, RANIPET (IN) CHECKPOST, SERKADU, VELLORE DISTRICT
|
January 25, 2017 |
HARISH KUMAR Vs. THE SUPERINTENDENT OF POLICE
|
October 31, 2017 |
HEALTH CARE SOLUTION PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
September 11, 2017 |
HEERALAL CONSTRUCTIONS PVT LIMITED Vs. GEE GEE HOLDINGS (CHENNAI) PVT LIMITED
|
January 6, 2017 |
HEMA PRIYA Vs. RAMESH
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June 2, 2017 |
HEMNATH Vs. STATE REP BY INSPECTOR OF POLICE
|
July 17, 2017 |
HENRY PREM ANAND Vs. K. NIRMALA
|
April 26, 2017 |
HEWLETT PACKARD INDIA SALES PVT. LTD. Vs. STATE OF TAMIL NADU
|
April 26, 2017 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SPENCER AND COMPANY LTD
|
July 3, 2017 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. M. ROSE
|
July 11, 2017 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. L.G. BALAKRISHNAN & BROTHERS
|
November 3, 2017 |
HINDUSTAN PHOTO FILM WORKERS WELFARE CENTRE (CITU) Vs. GOVERNMENT OF INDIA, NEW DELHI
|
March 17, 2017 |
HINGE TECH INDIA PVT LTD Vs. ATLAS CRANE PVT LTD
|
October 26, 2017 |
HOMERUN SPORTS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT), VELACHERRY ASSESSMENT CIRCLE
|
April 19, 2017 |
HOTEL SRILEKHA (P) LIMITED Vs. SALES TAX APPELLATE TRIBUNAL
|
July 5, 2017 |
HOTEL VASAN Vs. COMMERCIAL TAX OFFICER
|
October 12, 2017 |
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY (P) LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
October 6, 2017 |
HYDRO PRESS INDUSTRIES, REP BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT)
|
August 17, 2017 |
HYUNDAI MOTOR INDIA LIMITED Vs. SECRETARY, INCOME TAX DEPARTMENT
|
October 20, 2017 |
HYUNDAI MOTOR INDIA LIMITED Vs. DISPUTE RESOLUTION PANEL -2
|
August 18, 2017 |
HYUNDAI MOTORS INDIA LTD. Vs. DEPT. OF REVENUE
|
April 18, 2017 |
I M GEARS PVT LTD Vs. ASSESSMENT COMMISSIONER SELAIYUR ASSESSMENT CIRCLE
|
August 21, 2017 |
I MOHAMMED RAZVI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
December 12, 2017 |
I P YESUDOSS Vs. STATE REP BY INSPECTOR OF POLICE
|
October 30, 2017 |
I SRILAKSHMI Vs. UNION OF INDIA
|
February 9, 2017 |
I.M.C. LTD. Vs. TAMIL NADU COOPERATIVE SUGAR FEDERATION LTD.
|
October 13, 2017 |
I.THIRIPURASUNDARI Vs. THE SECRETARY TO GOVERNMENT
|
October 31, 2017 |
IBRAHIM Vs. STATE BY: INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
|
December 22, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SELVARAJ
|
February 24, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. S.SATISH @ SATISH KUMAR
|
March 10, 2017 |
IDOL OF SRI NEELIVANESWARASWAMI THIRUPANJEELI Vs. K. PERUMAL
|
April 28, 2017 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. BALAMUTHU
|
November 17, 2017 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. PREMALATHA
|
October 30, 2017 |
IFFCO TOYKO GENERAL INSURANCE CO.LTD. Vs. RAYMOND
|
January 3, 2017 |
ILAIYARASI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
February 9, 2017 |
ILAMATHY JANAKIRAMAN Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT DEPARTMENT OF HIGHER EDUCATION
|
September 11, 2017 |
ILANGO Vs. JAYAPAL
|
November 3, 2017 |
ILANGO Vs. SUBRAMANIAN
|
July 3, 2017 |
IMC LTD. Vs. TUTICORIN PORT TRUST
|
February 6, 2017 |
IND 237, MANAMADURAI STEEL AND FURNITURE MAKERS INDUSTRIAL COOP SOCIETY LTD. Vs. JOINT COMMISSIONER
|
June 2, 2017 |
INDERCHAND JAIN Vs. VISHVADARSHAN DISTRIBUTORS
|
April 11, 2017 |
INDIA CEMENTS CAPITAL AND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-II(3), CHENNAI
|
December 7, 2017 |
INDIA CEMENTS LTD. Vs. CESTAT, CHENNAI
|
April 28, 2017 |
INDIA CEMENTS LTD., REP. BY ITS GENERAL MANAGER (LEGAL AFFAIRS), HAVING REGISTERED OFFICE AT "DHUN BUILDING", NO.827, ANNA SALAI, CHENNAI Vs. STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST. GEORGE, CHENNAI
|
March 3, 2017 |
INDIA NIPPON ELECTRICALS LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 11, 2017 |
INDIA TANNING CO , IQBAL ROAD MUSLIMPUR Vs. COMMERCIAL TAX OFFICER VANIYAMBADI
|
August 24, 2017 |
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LTD Vs. JOINT COMMISSIONER (CT), VELLORE DIVISION
|
November 23, 2017 |
INDIAN COMMERCE & INDUSTRIES CO. PRIVATE LIMITED Vs. OK PLAY AUTO PRIVATE LIMTIED
|
March 3, 2017 |
INDIAN OFFICERS ASSOCIATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 1, 2017 |
INDIAN OIL CORPORATION LTD Vs. K.L.KUMAR
|
August 23, 2017 |
INDIC COLLECTIVE TRUST, THROUGH ITS MANAGING TRUSTEE, MR.G. ARAVINDALOCHANAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPT.
|
November 13, 2017 |
INDIRAJITH@IBRAHIM Vs. STATE
|
December 11, 2017 |
INDIRAKUMAR PATHMANATHAN Vs. STATE REP BY INSPECTOR OF POLICE
|
April 5, 2017 |
INDURANI Vs. STATE OF TAMILNADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
May 23, 2017 |
INDURANI (DIED) Vs. THIRAVIAM
|
August 9, 2017 |
INDUSTRIAL MINERALS REFRACTORIES, REP BY PRASAD SHASHIKANT SHAH Vs. ASSISTANT COMMISSIONER (CT)
|
September 12, 2017 |
INGENICO INTERNATIONAL INDIA P. LTD. Vs. COMMERCIAL TAX OFFICER
|
July 24, 2017 |
INGRAM MICRO INDIA PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
April 18, 2017 |
INMA INTERNATIONAL LIMITED Vs. THE SECRETARY, DEPARTMENT OF FINANCIAL SERVICES, MINISTRY OF FINANCE
|
November 13, 2017 |
INSPECTOR Vs. S. JACOB
|
October 26, 2017 |
INSPECTOR GENERAL OF REGISTRATION Vs. KANAGALAKSHMI GANAGURU
|
August 21, 2017 |
INSPECTOR GENERAL OF REGISTRATION AND CHIEF REVENUE CONTROLLING AUTHORITY Vs. R SANTHOSH
|
October 23, 2017 |
INSTITUTE OF THE FRANSICAN MISSIONARIES OF MARY Vs. UNION OF INDIA
|
December 22, 2017 |
INTEGRATED FINANCE COMPANY LTD Vs. PRIYA
|
August 31, 2017 |
INTEK ENGINEERS, REP BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT) PATTARAVAKKAM ASSESSMENT CIRCLE, CHENNAI
|
July 13, 2017 |
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
|
November 6, 2017 |
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
|
January 12, 2017 |
INTERNATIONAL SREE BALAJI HOTELS (P) LTD Vs. AUTHORIZED OFFICER ASSET RECONSTRUCTION COMPANY (INDIA) LTD
|
August 21, 2017 |
ION EXCHANGE ENVIRO FARMS LTD. Vs. GOLDEN EARTH GROVES LTD.
|
September 20, 2017 |
IQBAL MANSOORY Vs. STATE
|
March 21, 2017 |
IRAVAN GURUDEV & ORS. Vs. THE PROTECTION OFFICER
|
October 5, 2017 |
IRUDAYA JUDITH MARY Vs. GOVERNMENT OF TAMIL NADU, REP BY ADDITIONAL CHIEF SECRETARY
|
January 31, 2017 |
IRULAYEE Vs. R.SANJEEVI
|
June 20, 2017 |
ISHRATH SULTANA Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, EDUCATION DEPARTMENT
|
January 2, 2017 |
IYAPPAN Vs. )MUTHUPANDI
|
December 19, 2017 |
IYARKAI VALAM MATRUM PERUMBALL Vs. SECRETARY TO GOVERNMENT
|
September 21, 2017 |
J GANESH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION
|
June 14, 2017 |
J JANAKI Vs. STATE OF TAMIL NADU
|
April 17, 2017 |
J PREM KUMAR Vs. SANDHYA
|
April 4, 2017 |
J RAJASEKAR Vs. PONDICHERRY UNIVERSITY REP BY REGISTRAR
|
August 7, 2017 |
J RAVICHANRAN Vs. STATE OF TAMILNADU, REP BY COMMISSIONER OF SURVEY AND LAND RECORDS
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April 17, 2017 |
J SAMIDURAI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT
|
January 12, 2017 |
J SELVI Vs. STATE OF TAMIL NADU
|
January 4, 2017 |
J SENTHIL KUMAR Vs. DURAI NAICKER
|
October 24, 2017 |
J UMARANI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME DEPARTMENT
|
November 22, 2017 |
J VASANTHI Vs. MEENAL
|
September 7, 2017 |
J VELAYUTHAM Vs. UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT
|
December 19, 2017 |
J. ALAMELU & ANR. Vs. R. BAKKIYAM & ORS.
|
October 13, 2017 |
J. ARJUNAN Vs. REGIONAL TRANSPORT AUTHORITY
|
February 21, 2017 |
J. AYESHA BEGAM MANAGING PARTNER Vs. MEMBER SECRETARY, TIRUCHIRAPPALLI LOCAL PLANNING
|
November 23, 2017 |
J. MEENA Vs. T. MANIKANDAN
|
February 17, 2017 |
J. MOHAN Vs. RUKKUMANIAMMAL
|
February 8, 2017 |
J. MUTHUKUMAR Vs. STATE
|
June 21, 2017 |
J. PRADEEP VINOTH KUMAR Vs. N. RAMESH & ORS.
|
September 18, 2017 |
J. SEETHARAM GUPTA Vs. P. SELVARAJ
|
February 6, 2017 |
J. SUSIN Vs. JOINT-I SUB REGISTRAR, DISTRICT REGISTRATION OFFICER
|
June 1, 2017 |
J. SWAMINATHAN Vs. STATE
|
June 1, 2017 |
J. VELAYUTHAM Vs. UNION OF INDIA
|
December 19, 2017 |
J. VENKATESH Vs. THIRUPPATHI
|
December 15, 2017 |
J.AJITH MOSES Vs. THAYA
|
September 22, 2017 |
J.CHITRA Vs. THE PRINCIPAL SECRETARY
|
February 1, 2017 |
J.D.CONSTRUCTION AND PROMOTERS PVT LTD Vs. THE AUTHORISED OFFICER REPCO BANK LTD
|
January 2, 2017 |
J.D.SHANTHI Vs. M.L.PERUMAL
|
January 4, 2017 |
J.K. EXIM Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
January 19, 2017 |
J.MUMTAJ Vs. STATE
|
August 23, 2017 |
J.PADMA AND OTHERS Vs. M.ARULRAJ AND OTHERS
|
April 25, 2017 |
J.SHAMLAL Vs. G.MANOHARAN, PROPRIETOR
|
January 6, 2017 |
J.VIJAY Vs. THE INSPECTOR OF POLICE
|
October 31, 2017 |
JACARANDA PROPERTIES PRIVATE LIMITED Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
May 25, 2017 |
JAGADAMBAI Vs. SURESH KUMAR
|
March 2, 2017 |
JAGDAMBE ENTERPRISES Vs. JOINT COMMISSIONER (CT) CHENNAI NORTH DIVISION
|
February 23, 2017 |
JAI BALAJI INDUSTRIES LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
April 6, 2017 |
JAI BHAWANI STEEL ENTERPRISES LTD Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
October 20, 2017 |
JAKKU @ GANGADEVI Vs. E P SARASWATHI
|
August 17, 2017 |
JAKSON ENGINEERS LIMITED Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD
|
July 3, 2017 |
JALAJA KUMARI Vs. THAYARAMMAL
|
January 4, 2017 |
JAMUNA Vs. GANESAN
|
April 6, 2017 |
JANARDHANAM BALAJI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 2, 2017 |
JANSONS TEXTILES PROCESSORS Vs. STATE OF TAMIL NADU
|
April 27, 2017 |
JAY PRAKASH AND OTHERS Vs. STATE OF M P AND ANOTHER
|
April 21, 2017 |
JAYAKUMAR Vs. STATE REP. BY INSPECTOR OF POLICE, GUMMUDIPOONDI POLICE STATION, THIRUVALLUR DISTRICT, CRIME NO.795/2009
|
February 9, 2017 |
JAYALAKSHMI Vs. ALLAVUDIN
|
February 24, 2017 |
JAYANHTI @ KAROLINA Vs. THE INSPECTOR OF POLICE
|
February 24, 2017 |
JAYANTHI Vs. STATE OF TAMIL NADU
|
June 7, 2017 |
JAYANTHI Vs. J.VIJAYKUMAR
|
February 15, 2017 |
JAYANTHI NATARAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 1(1)
|
September 14, 2017 |
JAYANTHILAL BANSILAL JAIN Vs. INCOME TAX OFFICER
|
April 4, 2017 |
JAYAPAUL MOHAN Vs. STATE REP BY INSPECTOR OF POLICE, SPECIAL INVESTIGATION CELL, VIGILANCE AND ANTI CORRUPTION
|
November 16, 2017 |
JAYAPRAKASH Vs. NANDHAKUMAR
|
August 24, 2017 |
JAYARAM NAIDU Vs. VASANTHI KUMARI
|
February 13, 2017 |
JAYARAMAN Vs. KRISHNASAMI PILLAI
|
February 21, 2017 |
JAYARAMAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
February 27, 2017 |
JAYARAMAN Vs. VIMALA
|
April 18, 2017 |
JAYARAMAN Vs. CHINNAPILLAI
|
February 16, 2017 |
JAYASREE Vs. MADHUBALA
|
July 28, 2017 |
JAYAVILAS TOBACCO TRADERS LLP Vs. DESIGNATED OFFICER
|
June 9, 2017 |
JBM AUTO SYSTEM PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT), CHENGALPATTU ASSESSMENT CIRCLE
|
November 30, 2017 |
JEEVAN BUY N SAVE Vs. JOINT COMMISSIONER
|
January 11, 2017 |
JEGADAMMAL (DIED) Vs. MUNUSAMY
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August 11, 2017 |
JEYACHITRA Vs. R. AMUTHA
|
March 24, 2017 |
JEYALAKSHMI AND OTHERS Vs. A. NACHIYAPPAN AND OTHERS
|
February 23, 2017 |
JEYAM Vs. STATE REP. BY THE INSPECTOR OF POLICE.
|
January 6, 2017 |
JEYAMANI (DIED) Vs. S.V.SAROJA
|
July 20, 2017 |
JEYARAJ AUTOMOBILE AGENCY, REP BY ITS PROPRIETOR P JEYASURESH JAYARAJ Vs. COMMERCIAL TAX OFFICER
|
September 4, 2017 |
JEYARANI Vs. STATE
|
July 14, 2017 |
JEYARETNAKUMAR Vs. STATE OF TAMILNADU
|
July 24, 2017 |
JITESH GAJARAI Vs. PRABATH MILLS PARTNERSHIP FIRM
|
January 6, 2017 |
JITHU @ JITHENDRAN Vs. STATE OF TAMIL NADU REPRESENTED BY INSPECTOR OF POLICE, B1 TOWN CENTRAL POLICE STATION, UDHAGAMANDALAM, NILGIRIS DISTRICT
|
January 23, 2017 |
JOGHEE Vs. SUSHEELA
|
February 20, 2017 |
JOHNSON CONTROLS-HITACHI HOME AND LIFE SOLUTIONS (I) LTD. Vs. COMMERCIAL TAX OFFICER, CHENNAI
|
April 24, 2017 |
JOINT COMMISSIONER/EXECUTIVE OFFICER, ARULMIGU RAMANATHASWAMY TEMPLE, RAMESWARAM Vs. ASSISTANT COMMISSIONER (LABOUR) CUM CONTROLLING AUTHORITY OF PAYMENT OF GRATUITY, MADURAI AND OTHERS
|
January 5, 2017 |
JOINT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMAKRISHNA MILLS (COIMBATORE) LTD
|
November 6, 2017 |
JOINUS INTERIORS AND CONSTRUCTION LIMITED Vs. LAKSHMI VILLAS BANK LTD , NUNGAMBAKKAM BRANCH
|
August 1, 2017 |
JONES VICTOR JOSEPH Vs. THE DIRECTOR
|
October 31, 2017 |
JOSEPH ANTOINE MARIE MICHEL Vs. SELIN MARY
|
November 21, 2017 |
JOSEPH AROKIADOS REP. BY POWER AGENT T. KASI Vs. P. PRADEEP
|
February 24, 2017 |
JOSEPH PAULRAJ Vs. MAHALAKSHMI AND ORS.
|
April 19, 2017 |
JUNAID INTERIOR DESIGN, PROPRIETARY FIRM REP BY ITS PROPRIETOR ANSAR KHAN Vs. CHIEF COMMISSIONER OF CUSTOMS
|
September 20, 2017 |
JUNIOR ENGINEER, HIGHWAYS DEPARTMENT, TAMIL NADU URBAN DEVELOPMENT SCHEME Vs. LAKSHMI
|
December 13, 2017 |
JVR SUPPLIERS, REP BY ITS PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 8, 2017 |
JYOTHI LABORATORIES LTD Vs. INDIAN OVERSEAS BANK
|
July 14, 2017 |
K . V . MOOVENDHAN Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY
|
May 24, 2017 |
K ANNAPOORANI Vs. RAMASAMY
|
April 13, 2017 |
K APPAVOO Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK, CHENNAI
|
September 12, 2017 |
K ARIVALAGAN Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
July 14, 2017 |
K BALASUNDARAM Vs. STATE OF TAMIL NADU
|
September 14, 2017 |
K BHUVANESWARI Vs. INSPECTOR OF POLICE
|
October 23, 2017 |
K C ALLWYN JOHN Vs. A AROKIA RUBY
|
December 12, 2017 |
K DAVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST GEORGE CHENNAI
|
September 12, 2017 |
K DEEPA Vs. K SHOUKATH ALI
|
February 8, 2017 |
K DHARMALINGAM Vs. SUB COLLECTOR, TIRUPATTUR, VELLORE DISTRICT
|
September 8, 2017 |
K E MOHAN Vs. J K NARASIMHA BHAGAVATHAR
|
December 13, 2017 |
K ELANGOO Vs. SECRETARY DEPARTMENT OF LAW GOVERNMENT OF TAMIL NADU
|
March 16, 2017 |
K G MANOHARI Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT
|
August 31, 2017 |
K GANDHI Vs. STATE OF TAMIL NADU
|
August 24, 2017 |
K GOPALAKRISHNAN Vs. MANAGING DIRECTOR, TASMAC LIMITED
|
August 17, 2017 |
K GOVINDARAJ Vs. SUBBIAN
|
September 1, 2017 |
K GUGAN Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
August 29, 2017 |
K GURUSAMY Vs. N GOPALAKRISHNAN
|
September 4, 2017 |
K INDRASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
April 7, 2017 |
K JAYARAMAN Vs. DISTRICT COLLECTOR
|
July 28, 2017 |
K KALIMUTHU Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
January 5, 2017 |
K KAMARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE, THANJAVUR RANGE
|
November 30, 2017 |
K KANNAN (ALIAS) LAKSHMANA REDDI Vs. SUB COLLECTOR, METTUR
|
July 24, 2017 |
K KARTHICKUMAR Vs. PRINCIPAL SECRETARY, COMMISSIONER OF LAND REFORMS, FORT ST GEORGE, CHENNAI
|
September 6, 2017 |
K KASI Vs. SUPERINTENDENT OF POLICE SALEM SALEM DISTRICT
|
January 18, 2017 |
K KOMAHAN Vs. ANJALAI
|
September 12, 2017 |
K KUMARAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 21, 2017 |
K KUPPUSAMI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 24, 2017 |
K LAVANYA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION & EXCISE DEPARTMENT
|
January 27, 2017 |
K M SIRAJUDEEN Vs. STATE OF TAMIL NADU AND ANOTHER
|
October 4, 2017 |
K MAGESH Vs. MEDICAL COUNCIL OF INDIA
|
April 11, 2017 |
K MAHESWARAN Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU (P & AR) DEPARTMENT
|
August 29, 2017 |
K NAINAR CHETTIAR Vs. RUSABALI
|
September 12, 2017 |
K PADMA Vs. V SELVAMANI
|
July 14, 2017 |
K PERUMAL Vs. S KARPOORA SUNDARAN
|
December 20, 2017 |
K RAJAMANICKAM Vs. K DURGA
|
December 20, 2017 |
K RAMAKRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
August 23, 2017 |
K RATHINAM MURUGESAN Vs. PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU
|
December 20, 2017 |
K S RAMESH Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES,CHIDAMBARAM CIRCLE
|
December 22, 2017 |
K SAMPATH KUMAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
December 12, 2017 |
K SENTHIL RAJ Vs. V ARUMUGAM
|
July 27, 2017 |
K SHANMUGA RAJA Vs. TAHSILDAR, AMBASUMUDRAM
|
August 24, 2017 |
K SHANMUGASUNDARAM Vs. DIRECTOR, CITY TOWN PLANNING AUTHORITY
|
July 31, 2017 |
K SRINIVASAN Vs. S MOHAMED HAFI
|
August 16, 2017 |
K SUNDARRRAJ Vs. RAJAMMA
|
December 6, 2017 |
K SURESH NEPOLEON Vs. D MOHAN
|
August 28, 2017 |
K VENKATESWARAN Vs. STATE OF TAMIL NADU
|
August 1, 2017 |
K&I DISTRIBUTION SERVICES PVT LTD REP BY ITS DIRECTOR Vs. ADDITIONAL COMMISSIONER (R&T)
|
August 9, 2017 |
K. ALAGAR Vs. K. CHITHIRAISELVAM AND OTHERS
|
February 20, 2017 |
K. ALAGIMEENAL Vs. B. CHANDRAVADANA
|
July 20, 2017 |
K. AMUTHA Vs. RAMESH SINDWANI
|
February 21, 2017 |
K. ANBAZHAGAN Vs. SATHISH KUMAR
|
November 1, 2017 |
K. BALAMURUGAN Vs. STATE
|
December 19, 2017 |
K. BHASKARAN (DIED) Vs. B. PRAMILA
|
April 18, 2017 |
K. BOOMADEVI & ORS. Vs. S. SELVAKUMAR & ORS.
|
August 10, 2017 |
K. CHELLANMMAL Vs. P.OOMEN THOMAS
|
August 17, 2017 |
K. DEVABALKAN Vs. ARUMUGAM
|
February 28, 2017 |
K. DHANABAKKIYAM Vs. MS. THIRUMALA WALL DECORS & SUNCONTROLS
|
March 23, 2017 |
K. DURAISAMY Vs. E. KUPPUSAMY AND ANOTHER
|
November 14, 2017 |
K. ELUMALAI Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2017 |
K. GOPALAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2017 |
K. GOPALSAMY CHETTY & ORS. Vs. MATHISEELAN (DECEASED) & ORS.
|
September 20, 2017 |
K. GOWTHAM SUBRAMANIYAM Vs. CONTROLLER OF EXAMINATION ANNA UNIVERSITY
|
June 1, 2017 |
K. GOWTHAMAN Vs. THE SENIOR AREA MANAGER
|
September 21, 2017 |
K. GURUSAMY Vs. G. MALLIGA
|
July 6, 2017 |
K. HARISH Vs. STATE REP. BY THE INSPECTOR OF POLICE, CRIME BRANCH C.I.D., COUNTERFEIT CURRENCY WING, CHENNAI
|
January 23, 2017 |
K. JANSI RANI Vs. MEGANATHAN
|
January 2, 2017 |
K. JOHNSON DAVID Vs. A. KANDASAMY
|
April 3, 2017 |
K. KALAINITHI Vs. STATE
|
October 4, 2017 |
K. KALIAPPAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE, GOPICHETTIPALAYAM POLICE STATION, ERODE DISTRICT
|
February 15, 2017 |
K. KANNUSAMY Vs. T. SUMATHI
|
January 24, 2017 |
K. KARUPPIAH Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION,(MADURAI) LTD
|
October 20, 2017 |
K. KUMARESAN AND ANR. Vs. SURYALAKSHMI FINANCE LTD.
|
August 21, 2017 |
K. LAKSHMIPRIYA Vs. R.S. ASHOK
|
November 7, 2017 |
K. MALLESAN Vs. K. MADHAPPAN
|
September 22, 2017 |
K. MANIVANNAN Vs. THE CHAIRMAN INTELLECTUAL PROPERTY APPELLATE BOARD
|
August 18, 2017 |
K. MATHIYALAGAN Vs. THE DIRECTOR OF MEDICAL EDUCATION
|
July 17, 2017 |
K. MUNIANDI Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
August 24, 2017 |
K. MURALI Vs. K. SANTHANAM AND S. BOOMA
|
November 6, 2017 |
K. NATARAJAN AND ANOTHER Vs. THIRU. V. VENKATARAMAN B.E. SUPERINTENDING ENGINEE
|
December 7, 2017 |
K. PADMAVATHI Vs. S. ABDUL RAHEEM
|
August 4, 2017 |
K. PANDI Vs. CHIEF ENGINEER(PERSONAL), TAMIL NADU ELECTRICITY BOARD
|
January 18, 2017 |
K. PANNAI SETHURAMAN Vs. S.K. SUBRAMANIAN (DIED) AND OTHERS
|
October 13, 2017 |
K. PERIYASAMY Vs. P. RAMASAMY
|
January 5, 2017 |
K. PONNUSWAMY GOUNDER Vs. ARULMIGHU KALYANA PASUBATHEESWARA SWAMI KARUR
|
November 1, 2017 |
K. PUGAZHENDHI Vs. STATE
|
October 23, 2017 |
K. R. KARTHIKEYAN Vs. V. PRATAP KUMAR
|
November 21, 2017 |
K. RADHAKRISHNAN Vs. INDIAN BANK ERA PURAM BRANCH NO. 9 FIRST TRUST LINK ST MANDAVELLIPAKKAM CHENNAI 28 & ORS.
|
September 19, 2017 |
K. RAJAMANICKAM Vs. P.S.K. FINANCE AND CHIT FUNDS
|
December 20, 2017 |
K. RAJAN @ RAJANKOILPILLAI Vs. THE DISTRICT COLLECTOR, THOOTHUKUDI
|
January 31, 2017 |
K. RAJENDRAN Vs. POONGOTHAI
|
June 1, 2017 |
K. RAJENDRAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM & ORS.
|
November 13, 2017 |
K. RAJENDRAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD., DHARMAPURI
|
October 25, 2017 |
K. RAJU Vs. THE PRESIDING OFFICER, LABOUR COURT, TRICHY
|
March 2, 2017 |
K. RAMLAL JAIN AND ORS. Vs. UNION OF INDIA
|
June 30, 2017 |
K. SARAIAH Vs. M/S. SUNDARAM FINANCE LTD.
|
January 12, 2017 |
K. SARAVANA Vs. THE REGISTRAR GENERAL
|
September 11, 2017 |
K. SARAVANA PRABU Vs. P. KRISHNAKUMAR
|
May 17, 2017 |
K. SARAVANAN Vs. COMMISSIONER, H.R. C.E. DEP.
|
April 10, 2017 |
K. SATHIYAMOORTHY Vs. G. G. RAVI
|
January 24, 2017 |
K. SAVITHIRI Vs. L. RAMASAMY
|
May 3, 2017 |
K. SENTHIL MALLAR Vs. THE GOVERNMENT OF TAMIL NADU
|
October 20, 2017 |
K. SHERIFA Vs. AHMED HUSSAIN
|
June 14, 2017 |
K. SIVAKUMAR Vs. Y. NEERAJA
|
February 10, 2017 |
K. SIVAMANI Vs. THE INSPECTOR OF POLICE
|
October 25, 2017 |
K. SRIRADHA KRISHNAN Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
September 20, 2017 |
K. SUBRAMANIA RAO @ PRAKASH Vs. INSPECTOR OF POLICE, SPE/CBI/ACB, CHENNAI
|
June 1, 2017 |
K. SUBRAMANIAN Vs. THE REGISTRAR DEPARTMENT OF COOPERATIVE SOCIETIES NO.170, PERIYAR EVR SALAI KILPAUK, CHENNAI
|
February 7, 2017 |
K. SUNDARAM Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI AND OTHERS
|
November 21, 2017 |
K. SUNDARARAJAN Vs. STATE
|
November 7, 2017 |
K. SURESH BABU Vs. STATE BY SUB-INSPECTOR OF POLICE
|
October 10, 2017 |
K. THAMBIRAJA Vs. STATE
|
November 10, 2017 |
K. THILAGAVATHY Vs. THE INSPECTOR OF POLICE
|
January 30, 2017 |
K. VASU Vs. K. THANGAIYA
|
September 5, 2017 |
K. VELUCHAMY Vs. STATE OF TAMIL NADU
|
April 19, 2017 |
K. VENKATESAN Vs. A. SHANMUGASUNDARAM
|
March 1, 2017 |
K. VIGNESH Vs. STATE
|
April 27, 2017 |
K. VIJAYAN Vs. R.G. VARADHAN
|
January 27, 2017 |
K. PANDI Vs. STATE
|
November 29, 2017 |
K.1755, GOUNDAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD. Vs. A. SHANMUGAM
|
September 12, 2017 |
K.A. NACHIMUTHU Vs. A. VEERA RAVI
|
February 13, 2017 |
K.ANANDAKRISHNAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 16, 2017 |
K.B. RAJENDRAN Vs. REGISTRAR-GENERAL
|
August 11, 2017 |
K.BASKARAN AND OTHERS Vs. R.BHAVANI
|
January 9, 2017 |
K.C. AYYASAMI (M. NO. 1017) Vs. THE DISTRICT REGISTRAR, COOPERATIVE SOCIETIES (FISHERIES) DMS COMPLEX TEYNAMPET CHENNAI - 600 006.
|
April 27, 2017 |
K.C. PERIYASAMY Vs. S. ANANDAN
|
January 31, 2017 |
K.C.ALLWYN JOHN Vs. A.AROKIA RUBY
|
December 12, 2017 |
K.C.RAJARAMAN Vs. K.MEIKANDAN
|
January 5, 2017 |
K.CHOKALINGAM Vs. K.MANI
|
February 15, 2017 |
K.D. MADAN Vs. INCOME TAX OFFICER
|
April 27, 2017 |
K.G. DENIM LTD. Vs. CENTRAL BOARD OF EXCISECUSTOMS
|
November 14, 2017 |
K.G. DENIM LTD. Vs. CESTAT
|
June 5, 2017 |
K.G. JILENDRAN Vs. MOHIDEEN ANDAVAR DHARGA
|
August 3, 2017 |
K.I. SUDHIR MATHULLA Vs. D. RAJKUMAR ALIAS RAJU
|
July 13, 2017 |
K.INDHU Vs. THE CHAIRMAN
|
October 31, 2017 |
K.IYESWARAN Vs. G.IYESWARIALAKSHMI
|
January 3, 2017 |
K.JANSI Vs. SUB REGISTRAR(PERAMBAKKAM)
|
January 3, 2017 |
K.K. ANBAZHAGAN Vs. C. KUMAR
|
April 20, 2017 |
K.K. PUDUR RESIDENCE WELFARE ASSOCIATION, REP. BY ITS PRESIDENT, 5/6 BHAVANI STREET, KAVERI NAGAR, K.K. PUDUR COIMBATORE Vs. THE DISTRICT COLLECTOR COIMBATORE DISTRICT, OFFICE OF THE DISTRICT COLLECTOR COIMBATORE
|
January 19, 2017 |
K.K. RAMESH Vs. STATE OF TAMIL NADU
|
July 3, 2017 |
K.K. THANGAVELU Vs. RANGASAMY
|
November 6, 2017 |
K.K.PARAMASIVAM Vs. OM PRAKASH PARIVAL
|
January 6, 2017 |
K.KATHIRVEL Vs. THE ASSISTANT ELECTRICAL ENGINEER AND ANR.
|
February 2, 2017 |
K.M. BENEDICT CRIZAL Vs. STATE OF TAMIL NADU
|
July 7, 2017 |
K.M. DEVARAJ Vs. COMMISSIONER OF SOCIAL WELFARE
|
April 11, 2017 |
K.M. NUSRUDIN Vs. S.M. NAKKIBA
|
January 3, 2017 |
K.M.BALASUBRAMANIAM Vs. SARANYA
|
October 31, 2017 |
K.M.BALASUBRAMANIAN Vs. C.LOGANATHAN
|
February 10, 2017 |
K.M.SHAJI KUMAR Vs. THE INSPECTOR OF POLICE
|
December 19, 2017 |
K.M.SUBRAMANIAM Vs. PARVATHIAMMAL
|
February 1, 2017 |
K.N. KAIVALYASAMY Vs. K.T. SHANMUGASUNDARAM
|
January 27, 2017 |
K.N. MEENAKSHIKUTTY Vs. THE DISTRICT COLLECTOR, (DISTRICT MAGISTRATE), COIMBATORE DISTRICT, COIMBATORE
|
December 6, 2017 |
K.NAGARAJAN Vs. K.SUBRAMANIAN
|
August 30, 2017 |
K.P. MANISH GLOBAL INGREDIENTS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (GROUP
|
September 11, 2017 |
K.R. PALANISAMY Vs. STATE
|
April 20, 2017 |
K.R. PARTHIBAN Vs. M/S. TRISHLA REPRESENTED BY ITS PARTNERS
|
February 7, 2017 |
K.RAGHUPATHY Vs. THE COMMISSIONER OF POLICE, GREATER CHENNAI
|
July 10, 2017 |
K.S. PALANISAMY Vs. RAMASAMY
|
January 17, 2017 |
K.S. VIMALESWARAN Vs. C.P.S. CHARUMATHI
|
February 21, 2017 |
K.S.SATHYANARAYANAN Vs. D.YASODHA
|
January 4, 2017 |
K.SAMPATH KUMAR Vs. UNION OF INDIA
|
January 3, 2017 |
K.SENTHIL Vs. STATE OF TAMIL NADU
|
January 11, 2017 |
K.SIVAKUMAR Vs. MARAPPA GOUNDER
|
January 6, 2017 |
K.THANGAM Vs. SUBBURAJ
|
January 24, 2017 |
K.V. SRINIVASAN Vs. STATE OF TAMIL NADU, (MADRAS)
|
June 5, 2017 |
K.V.PRABHAKARAN Vs. OMMISSIONER OF CUSTOMS
|
October 30, 2017 |
K.V.SALEEM Vs. MAHADEVAPPA
|
July 25, 2017 |
K.VEERAMANI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
|
July 25, 2017 |
K.VISWANATHAN Vs. A.RAMESH
|
February 1, 2017 |
KAL PUBLICATIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
June 1, 2017 |
KALA Vs. STATE OF TAMIL NADU
|
April 21, 2017 |
KALAICHELVAN @ DHANUSH K. RAJA Vs. R. KATHIRESAN
|
April 21, 2017 |
KALAIMAN AYURVEDHA PHARMACY Vs. THE DIRECTOR OF DRUGS CONTROL
|
January 6, 2017 |
KALAISELVI Vs. SATHARAM
|
February 23, 2017 |
KALAISELVI Vs. STATE REP BY INSPECTOR OF POLICE
|
July 28, 2017 |
KALAIVANAN Vs. MR. ILANGO, THE GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
|
September 13, 2017 |
KALANITHI MARAN Vs. A.RATHINARAJ
|
February 14, 2017 |
KALI @ KALIDOSS @ KALIRAJAN Vs. STATE
|
September 4, 2017 |
KALI AERATED WATER WORKS (KARAIKUDI) Vs. JOINT COMMISSIONER OF CENTRAL EXCISE OFFICER OF COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2017 |
KALIAMMAL Vs. KRISHNAVENI
|
August 17, 2017 |
KALIAMMAL Vs. STATE
|
March 22, 2017 |
KALIAPERUMAL Vs. PARVATHI
|
March 2, 2017 |
KALIMUTHU Vs. STATE
|
August 17, 2017 |
KALIYAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMEN
|
January 23, 2017 |
KALIYAN Vs. THE STATE
|
October 23, 2017 |
KALIYAPERUMAL (DECEASED) Vs. SELLAM
|
November 21, 2017 |
KALIYAPPAN Vs. STATE
|
May 10, 2017 |
KALKULAMARRI KALYAN SRINIVASA RAO Vs. THE CENTRAL BUREAU OF INVESTIGATION
|
May 12, 2017 |
KAMAL B. SETHIYA Vs. SUB REGISTRAR HOSUR KRISHNAGIRI AND OTHER
|
August 24, 2017 |
KAMAL SARBUDEEN Vs. ADDITIONAL COMMR. OF CUSTOMS (AIR)
|
September 5, 2017 |
KAMALAGANAPATHY STEEL ROLLING MILLS LTD , REP BY C SARAVANAN Vs. ADDITIONAL DIRECTOR GENERAL, DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
|
December 5, 2017 |
KAMALAMMAL Vs. DEVAGI
|
January 30, 2017 |
KAMALAPADAM Vs. CHINNAKANNU
|
January 31, 2017 |
KAMALESAN Vs. R. PUSHPAGARAN
|
July 4, 2017 |
KAMARAJ Vs. STATE
|
January 18, 2017 |
KAMARAJAN Vs. THE GENERAL MANAGER, HEAD OFFICE, STATE BANK OF INDIA, CHENNAI
|
April 7, 2017 |
KAMEELA BATCHA Vs. NAGARAJAN (DECEASED)
|
February 28, 2017 |
KANAGALAKSHMI GANAGURU Vs. THE INSPECTOR GENERAL OF REGISTRATION SANTHOME HIG
|
August 21, 2017 |
KANAGANATHAN Vs. ARULMIGHU NAGANATHASWAMY TEMPLE SABAPATHI KATTALAI REP BY ITS TRUSTEE THANGAVEL MUDALIAR
|
August 24, 2017 |
KANAKAVALLI Vs. PANGACHACHI @ PANGAJAM
|
February 9, 2017 |
KANAKAVALLI Vs. M/S. UNITED INDIA INSURANCE COMPANY, 78, KAMARAJAR SALAI, CAUVERY NAGAR, KULITHALAI
|
August 10, 2017 |
KANDAN Vs. RAJENDRAN
|
March 3, 2017 |
KANDEEBAN Vs. STATE
|
January 3, 2017 |
KANISHK STEEL INDUSTRIES LTD. Vs. CESTAT, CHENNAI
|
February 13, 2017 |
KANNAIYAN Vs. STATE BY INSPECTOR OF POLICE
|
August 21, 2017 |
KANNAIYAN Vs. AMARAVATHI
|
February 9, 2017 |
KANNAIYAR Vs. SELVI
|
February 20, 2017 |
KANNAMAL Vs. SEKAR
|
August 1, 2017 |
KANNAN Vs. THE STATE
|
December 21, 2017 |
KANNAN & ORS. Vs. STATE
|
December 11, 2017 |
KANNUKINIYAL Vs. P. VEERAPPAN
|
December 15, 2017 |
KANTI LAL V. JAIN Vs. M/S KUTIAPPA
|
October 25, 2017 |
KANWAR ENTERPRISES (P) LTD. Vs. ASSISTANT COMMISSIONER (CT)
|
September 21, 2017 |
KAROLIN ALIAS KAROLIN VOGITILA Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
July 26, 2017 |
KARTHI P CHIDAMBARAM Vs. SUPERINTENDENT OF POLICE
|
August 22, 2017 |
KARTHICK @ KURAKARTHICK (M,30/16) Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
June 1, 2017 |
KARTHIKA & ORS. Vs. EZHILMATHI & ANR.
|
October 9, 2017 |
KARTHIKEYAN Vs. K.K.RAMESH BABU
|
September 13, 2017 |
KARTHIKEYAN, S/O.LATE. RAMALINGAM AND ANR. Vs. MURUGESAN, S/O.VELLAICHAMY AND ANR.
|
February 16, 2017 |
KARTI P. CHIDAMBARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 2017 |
KARUNAKARAN Vs. ARJUNA GOUNDER
|
March 6, 2017 |
KARUPAYEE Vs. INSPECTOR OF POLICE NIB-CID CHENNAI
|
December 21, 2017 |
KARUPPAN Vs. THIRUMALAI (DIED) & ORS.
|
October 13, 2017 |
KARUPPAN Vs. KANNAN
|
April 7, 2017 |
KARUPPAN CHETTIAR (DIED) Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPT
|
July 11, 2017 |
KARUPPANNA GOUNDER Vs. SUBRAMANIAN
|
August 1, 2017 |
KARUPPANNA GOUNDER Vs. KOLANDASAMY
|
January 3, 2017 |
KARUPPASAMY Vs. STATE OF TAMIL NADU
|
May 18, 2017 |
KARUPPAYAMMAL Vs. SAMIYAPPA GOUNDER
|
June 30, 2017 |
KARUPPIAH SERVAI & OTHERS Vs. KANDASWAMI & OTHERS
|
July 27, 2017 |
KASTHURI Vs. STATE OF TAMIL NADU
|
January 5, 2017 |
KASTHURI Vs. SEBASTHIAR
|
July 26, 2017 |
KASTHURI BAI (PLAINTIFF IN TOS.NO.6 OF 2005) Vs. V. ASHOK KUMAR (DEFENDANT IN TOS.NO.6 OF 2005)
|
February 21, 2017 |
KASTURI Vs. SENTHIVEL
|
November 10, 2017 |
KATHIRVEL Vs. PURUSHOTHAMAN
|
January 9, 2017 |
KATPADI INDUSTRIAL INSTITUTE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
November 24, 2017 |
KAVITHA Vs. C. PRABHAKAR
|
September 7, 2017 |
KAWARLAL & CO , REP BY ITS PROPRIETOR Vs. JOINT COMMISSIONER OF CUSTOMS (GR 2), CUSTOM HOUSE
|
December 12, 2017 |
KENNARY ROBERT @ KIM Vs. STATE
|
October 10, 2017 |
KHADER MEERA MUTHALIP Vs. K BALAKRISHNAN
|
June 20, 2017 |
KHUSHBOO SUNDAR Vs. REGIONAL PASSPORT OFFICER (CHENNAI) MINISTRY OF EXTERNAL AFFAIRS GOVERNMENT OF INDIA
|
February 28, 2017 |
KIRAN INFRA ENGINEERS LIMITED Vs. ASSISTANT COMMISSIONER (CT) FAC MADURAI RURAL (SOUTH) ASSESSMENT CIRCLE AND ORS.
|
April 20, 2017 |
KIRUPAKARAN ARULMIGHU KANNAPURATHAMMAN THIRUKOIL, REPRESENTED BY ITS HEREDITARY TRUSTEE Vs. A. UTHAMAN
|
March 1, 2017 |
KISHORE Vs. ARUL JOTHI
|
August 3, 2017 |
KLN MOTOR AGENCIES PVT LTD , GUINDY INDUSTRIAL ESTATE Vs. ASSISTANT COMMISSIONER (CT)AMAINDAKARAI ASSESSMENT CIRCLE
|
May 17, 2017 |
KODHANDARAMAN Vs. STATE, BY THE INSPECTOR OF POLICE, SULOOR POLICE STATION, COIMBATORE
|
January 6, 2017 |
KOMALAVALLI Vs. VEENA MADHUSUDHAN
|
January 4, 2017 |
KONE ELEVATOR INDIA PVT. LTD. Vs. TRANSPORT CORPORATION OF INDIA
|
March 14, 2017 |
KOPPADI PREM KUMAR (MINOR) Vs. THE REGIONAL ADMINISTRATOR
|
December 19, 2017 |
KOTAK MAHINDRA BANK LIMITED 3RDRD FLOOR, "CEEBROSS CENTRE" NO.39, MONTEITH ROAD, EGMORE, CHENNAI Vs. R. SUBRAMANIAN
|
February 1, 2017 |
KOTHAR BEEVI @ BADRUNNISHA Vs. K. AMINUDEEN
|
June 8, 2017 |
KOVALAM SANTHANA KRISHNAN MOHAN Vs. INCOME TAX OFFICER
|
November 20, 2017 |
KOVILMANI Vs. NAVAMANI
|
July 10, 2017 |
KRISHNA CREATIONS Vs. COMMISSIONER OF CUSTOMS
|
September 7, 2017 |
KRISHNA KUMAR SOOD Vs. SRINATH RAJAM
|
December 22, 2017 |
KRISHNA PONNUSWAMY AND ANOTHER Vs. DR. PUNITHA ANAND & ORS.
|
November 13, 2017 |
KRISHNAKANTH Vs. THE MANAGING DIRECTOR, THE METROPOLITAN TRANSPORT CORPORATION LTD.,
|
June 5, 2017 |
KRISHNAMOORTHY Vs. AYYAM PERUMAL KOUNDER (DECEASED)
|
December 20, 2017 |
KRISHNAN SRIDARAN RAJENDRAN Vs. STATE
|
December 21, 2017 |
KRISHNARAJ Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
February 7, 2017 |
KRISHNASAMY Vs. THE STATE BY INSPECTOR OF POLICE, ANNUR POLICE STATION, COIMBATORE DISTRICT, CRIME NO.109 OF 2013
|
February 10, 2017 |
KRISHNASWAMI VIJAYAKUMAR Vs. PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION)
|
November 17, 2017 |
KRISHNAVENI Vs. MUTHUMANICKAM
|
November 30, 2017 |
KRUPPAN CHETTIAR (DIED) Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPT.
|
July 11, 2017 |
KUMAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
January 11, 2017 |
KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
December 13, 2017 |
KUMAR Vs. STATE OF TAMIL NADU
|
October 31, 2017 |
KUMAR @ HOME GUARD KUMAR Vs. STATE, REP BY SUB-INSPECTOR OF POLICE
|
November 22, 2017 |
KUMAR ALIAS PUSHPAKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 13, 2017 |
KUMAR IMPEX, REP BY ITS PROPRIETOR MUKESH KUMAR PROHIT Vs. COMMERCIAL TAX OFFICER SOWCARPET ASSESSMENT CIRCLE
|
December 22, 2017 |
KUMARAN TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
July 19, 2017 |
KUMARASAMY Vs. THE DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
August 1, 2017 |
KUMARAVEL Vs. RAJENDIRAN
|
February 24, 2017 |
KUMARAVEL Vs. STATE
|
December 13, 2017 |
KUMARESAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VRIDDHACHALAM POLICE STATION, VRIDDHACHALAM, CUDDALORE DISTRICT (CRIME NO.662 OF 2014)
|
January 12, 2017 |
KUMARI Vs. STATE OF TAMIL NADU, (MADRAS)
|
December 4, 2017 |
KUPPAMMAL Vs. DEIVENDRAN
|
April 28, 2017 |
KUPPAN @ SATHISHKUMAR Vs. SECRETARY TO GOVERNMENT
|
December 15, 2017 |
KUPPUSAMY GOUNDER Vs. PERUMAL
|
April 13, 2017 |
KURAISHA BEEVI Vs. MYMOONATH
|
December 19, 2017 |
KURAL VENDHAN NATCHATRA MARY @ K.N. MARY Vs. GUNALAN & ORS.
|
March 22, 2017 |
KURIEN ABRAHAM Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION
|
October 26, 2017 |
KUTHBUDDIN MUNEEB REP BY HIS POWER AGENT SHAHEEN MUNEEB Vs. AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD
|
January 5, 2017 |
L & T FINANCE LTD Vs. COMMERCIAL TAX OFFICER
|
August 21, 2017 |
L . RATHANCHAND SARMA Vs. VINAYAKA EXPORTS & IMPORTS
|
August 29, 2017 |
L CLASSIC MARY Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
January 24, 2017 |
L G BALAKRISHNAN & BROS LTD , REP BY CHIEF FINANCIAL OFFICER, N RENGARAJ Vs. DEPUTY COMMISSIONER (CT) (FAC), COIMBATORE
|
August 17, 2017 |
L RAJARAM Vs. N RAJESEKARAN
|
December 18, 2017 |
L RANGASWAMY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION [CBE] LTD
|
February 2, 2017 |
L. AMUTHA Vs. THE CHIEF SECRETARY GOVERNMENT OF TAMIL NADU FORT ST. GEORGE
|
April 19, 2017 |
L. BAKIARAJ Vs. STATE REP. BY INSPECTOR OF POLICE, TOWN EAST POLIC
|
December 21, 2017 |
L. JEEVA Vs. THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, CHENNAI
|
November 1, 2017 |
L. SULTHANA Vs. THE UNION OF INDIA
|
December 4, 2017 |
L. VENKATRAMAN Vs. NARASUS COFFEE COMPANY
|
March 10, 2017 |
L.K. RAJU Vs. S.N. SAMIAPPAN
|
April 10, 2017 |
L.M. KRISHNAN Vs. V. KARUNANIDHI
|
December 21, 2017 |
L.MURARI Vs. VE.JEYARAJ
|
October 31, 2017 |
L.S. MAILANATHAN, ASSISTANT TEACHER Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
August 23, 2017 |
LABORATE PHARMACEUTICAL INDIA LTD. Vs. UNION OF INDIA
|
October 24, 2017 |
LAIQUA SULTANA Vs. SYED BEGUM (DIED)
|
November 8, 2017 |
LAKHSMI Vs. THE REVENUE DIVISIONAL OFFICER
|
July 28, 2017 |
LAKSHMI Vs. K. N. S. NAMMALVAR (DIED)
|
February 21, 2017 |
LAKSHMI Vs. P. MANICKAM
|
March 3, 2017 |
LAKSHMI Vs. M THANGAVEL
|
February 21, 2017 |
LAKSHMI AGENCIES Vs. R. MEENAKSHI
|
January 9, 2017 |
LAKSHMI DEVAMMA & ORS. Vs. V. CHINNAPPA
|
December 5, 2017 |
LAKSHMI MACHINE WORKS LTD , REP BY CHIEF FINANCIAL OFFICER, C B CHANDRASHEKAR Vs. DEPUTY COMMISSIONER (CT), COIMBATORE
|
August 17, 2017 |
LAKSHMI RANGA COMPLEX Vs. UMADEVI
|
February 1, 2017 |
LAKSHMI SAW MILL Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES DEPARTMENT, PUDUCHERRY
|
February 20, 2017 |
LAKSHMIKANTHAN Vs. S. RENGASAMY AND ANOTHERS
|
December 18, 2017 |
LANCOR GUDUVANCHERY DEVELOPMENTS LIMITED Vs. LANCOR HOLDINGS LIMITED
|
January 3, 2017 |
LAND ACQUISITION OFFICER Vs. PANEERSELVAM
|
June 14, 2017 |
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. GOVINDARAJ AND OTHERS
|
January 31, 2017 |
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (LA) CHENNAI METRO RAIL LIMITED Vs. ANNA JOSEPH
|
November 28, 2017 |
LAND ACQUISITION OFFICER/REVENUE DIVISIONAL OFFICER Vs. AMEERHAMSHA AND OTHERS
|
January 24, 2017 |
LAND ACQUISITION OFFICER/REVENUE DIVISIONAL OFFICER Vs. LAKSHMIAMMAL AND OTHERS
|
January 24, 2017 |
LATHA Vs. R SORNARAJ
|
June 9, 2017 |
LATHA Vs. STATE
|
February 8, 2017 |
LATHA RAJENDRAN Vs. HONBLE MR JUSTICE HARIPARANTHAMAN (RETD)
|
August 30, 2017 |
LATHA RAJINIKANTH Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDINGS
|
November 20, 2017 |
LAWRANCE Vs. ANUSHAMMAL
|
January 31, 2017 |
LAZER Vs. YESUPATHAM
|
December 18, 2017 |
LEE PHARMA LIMITED Vs. LEE PHARMACEUTICALS
|
May 8, 2017 |
LEELAVATHI Vs. THE SECRETARY TO GOVERNMENT
|
April 6, 2017 |
LEMINA @ JEBAKANI Vs. THE STATE REPRESENTED BY THE SUB INSPECTOR OF POLICE
|
February 10, 2017 |
LIBERTY GRANITES LTD REPRESENTED BY ITS DIRECTOR ABHISHEK SARAOGI Vs. ASSISTANT COMMISSIONER (CT), HOSUR (SOUTH)
|
February 15, 2017 |
LIFESTYLE EQUITIES CV Vs. QDSEATOMAN DESIGNS PVT LTD
|
October 13, 2017 |
LINGASAMY GOUNDER Vs. S PALANISAMY GOUNDER
|
July 12, 2017 |
LOCUZ ENTERPRISES SOLUTIONS LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 4, 2017 |
LOGAMURUGAN Vs. STATE
|
February 8, 2017 |
LOGANATHAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, J
|
March 8, 2017 |
LOON KARAN KAWAD Vs. CUSTOMS AND EXCISE SETTLEMENT COMMISSION ADDITIONAL BENCH
|
July 25, 2017 |
LOVELY OFFSET PRINTERS Vs. CESTAT
|
February 15, 2017 |
M A PALANISAMY Vs. M MYLSAMY
|
September 1, 2017 |
M AMUTHA Vs. GOVERNMENT OF TAMIL NADU
|
February 3, 2017 |
M ARULSEKARI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
|
January 19, 2017 |
M BABU Vs. STATE AND OTHERS
|
October 13, 2017 |
M BABY RANI Vs. DIRECTOR OF PUBLIC LIBRARIES
|
July 18, 2017 |
M BAGGIA LAKSHMI Vs. M VIJAYA RAJAN
|
March 8, 2017 |
M BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER, POLLACHI, COIMBATORE DISTRICT
|
March 7, 2017 |
M C THANGAVELAN Vs. CERCLE DE PONDICHERRY, REP BY ITS PRESIDENT, S SELVAGANDHI
|
October 26, 2017 |
M CHARLES Vs. AUTHORISED OFFICER ASSET RECONSTRUCTION COMPANY (INDIA) LTD
|
July 7, 2017 |
M CHELLAPANDIAN Vs. SECRETARY,ENERGY DEPARTMENT
|
October 25, 2017 |
M CHITHIRAIVEL Vs. DIRECTOR GENERAL OF POLICE
|
July 14, 2017 |
M DAISY VEDAMANI Vs. DIRECTOR, DIRECTORATE OF TEACHER EDUCATION RESEARCH AND TRAINING
|
September 13, 2017 |
M ELANGOVAN Vs. STATE OF TAMIL NADU
|
January 6, 2017 |
M GAJA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 20, 2017 |
M GNANASEKARAN Vs. MOTHI PERIYAKARUPPAN @ M MAHARAJAN
|
October 11, 2017 |
M GOPAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT
|
March 20, 2017 |
M GOPALAKRISHNAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
|
June 22, 2017 |
M GOPALAN Vs. ANURADHA SURESH
|
November 15, 2017 |
M JAHABAR HUSSAIN Vs. S M MOHAMMED FATHI ALI
|
August 10, 2017 |
M JAMAL MYDEEN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 19, 2017 |
M JAYARAMAIAH Vs. L LAKKAPPA
|
September 7, 2017 |
M JEGANATHAN Vs. SASIREKHA
|
July 20, 2017 |
M JESU ANTONY ARULRAJ Vs. PRESIDENT, KOMMADIKOTTAI PANCHAYAT
|
August 10, 2017 |
M JEYAPRAKASAN Vs. DISTRICT BACKWARD CLASSES AND MINORITY WELFARE OFFICER
|
April 13, 2017 |
M K MAHALAKSHMI Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2017 |
M K SEETHARAMAN Vs. M K JEGANATHAN
|
April 10, 2017 |
M K THANGAVELU Vs. R BASKARAN
|
April 18, 2017 |
M KAJA NIJAMUDDEN Vs. A RAJAMANI
|
February 21, 2017 |
M KALIAPPAN Vs. STATE OF TAMILNADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI
|
September 13, 2017 |
M KALYANI Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
September 27, 2017 |
M KANNAPPAN Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
December 21, 2017 |
M KAREEMKANI Vs. C JEYAVEERAN
|
September 12, 2017 |
M KARTHIK Vs. STATE OF TAMIL NADU
|
November 20, 2017 |
M KARUPPAIAH Vs. SPECIAL COMMISSIONER FOR REVENUE ADMINISTRATION, EZHILAGAM, CHEPAUK, CHENNAI
|
September 18, 2017 |
M KIRUBAPURI Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
October 31, 2017 |
M KUMARESAN Vs. ARBITRATOR/DISTRICT COLLECTOR, SALEM DISTRICT
|
August 9, 2017 |
M LAKSHMI Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA
|
November 3, 2017 |
M MADHESWARI Vs. D MURUGESAN
|
November 24, 2017 |
M MAHALINGAM Vs. SYNDICATE BANK REPRESENTED BY ITS PERSONNEL MANAGER MANIPAL
|
August 3, 2017 |
M MAHESWARAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY
|
October 23, 2017 |
M MALLIGA Vs. MANAGING DIRECTOR TAMIL NADU FISHERS DEVELOPMENT CORP LTD
|
August 29, 2017 |
M MARIA RATHNA GRACY Vs. UNION TERRITORY OF PUDUCHERRY
|
December 13, 2017 |
M MARIAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE PULIANKUDI RANGE
|
August 23, 2017 |
M MARKANDEYALU Vs. SULTHAN AHAMED
|
October 24, 2017 |
M MEENA Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
September 21, 2017 |
M MICHAEL SANTHA FORGIA Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
|
May 10, 2017 |
M MOHAN Vs. R MANIVEL
|
July 28, 2017 |
M MOVENDIRAN Vs. DIRECTOR, DEPARTMENT PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
July 27, 2017 |
M MUGUNTHAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
April 26, 2017 |
M MUNUSAMY Vs. SARASWATHY
|
January 23, 2017 |
M MUNUSAMY Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
|
December 21, 2017 |
M MURUGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 13, 2017 |
M MUTHUCHARAM Vs. SABITHA, I A S , SECRETARY TO GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
|
December 18, 2017 |
M MUTHURAMALINGAM Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
June 6, 2017 |
M MUTHUSAMY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
September 20, 2017 |
M N KARUPPAYAN Vs. SECRETARY MINISTRY OF SCHOOL DEPARTMENT, GOVERNMENT OF TAMIL NADU, SECRETARIAT, CHENNAI
|
September 11, 2017 |
M NAGARAJ Vs. JR HOUSING DEVELOPERS PVT LTD
|
August 2, 2017 |
M NATARAJAN Vs. DISTRICT COLLECTOR, THIRUVALLUR
|
April 27, 2017 |
M O HASAN KUTHOOS MARICAR LTD Vs. ASSISTANT REGIONAL DIRECTOR, REGIONAL OFFICE
|
December 22, 2017 |
M OBILIAPPA Vs. STATE OF TAMIL NADU, REP BY ITS SECREARY TO GOVERNMENT
|
August 18, 2017 |
M PARAMASIVAM Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, TRANSPORT DEPARTMENT, FORT ST , GEORGE, CHENNAI
|
September 14, 2017 |
M PARIMANAM @ PARIMANA KONAR Vs. T EGAMMAI
|
March 20, 2017 |
M PARIVELAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT
|
April 3, 2017 |
M PHILOMIN RAJ Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
|
September 8, 2017 |
M PRAKASH CHAND Vs. NIRMALA SETHURAMAN
|
February 24, 2017 |
M RAJAMANOHARI Vs. S TENMADHU
|
February 8, 2017 |
M RAJASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
January 30, 2017 |
M RAMASAMY Vs. INDIAN OVERSEAS BANK REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER/MD
|
June 21, 2017 |
M RANGANATHAN Vs. V RAMASAMY
|
February 16, 2017 |
M RATHAKRISHNAN Vs. STATE THROUGH INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
October 13, 2017 |
M RATHINAVEL Vs. REGISTRAR GENERAL, MADRAS HIGH COURT OF JUDICATURE
|
August 10, 2017 |
M ROMANS Vs. PRESIDENT, NATIONAL BOARD OF EXAMINATIONS
|
April 21, 2017 |
M S ARORA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
March 9, 2017 |
M S KANNAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
|
August 8, 2017 |
M S SHANMUGAPRIYA Vs. S THYAGARAJAN
|
August 2, 2017 |
M S THAVAMANI Vs. AUTHORISED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
|
August 7, 2017 |
M SAKUBAR SADIK Vs. STATE REP BY INSPECTOR OF POLICE
|
November 7, 2017 |
M SALAHUDEEN(DIED) Vs. DISTRICT COLLECTOR
|
August 31, 2017 |
M SANGILI Vs. CHIEF SECRETARY OF TAMIL NADU, ST GEORGE FORT, CHENNAI
|
October 26, 2017 |
M SATHISHKUMAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 19, 2017 |
M SEENINATHAN Vs. INSPECTOR OF POLICE THEVUR POLICE STATION
|
November 3, 2017 |
M SEKARAN Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
September 4, 2017 |
M SENTHIL Vs. S BHOOMA
|
November 22, 2017 |
M SENTHILKUMAR Vs. VIJAY AGENCIES
|
September 18, 2017 |
M SHENBAGAVALLI Vs. S RAMASAMY
|
April 4, 2017 |
M SHIVKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 8, 2017 |
M SINGAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
|
August 24, 2017 |
M SUBASH BABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
November 27, 2017 |
M SUBRAMONIA PILLAI Vs. NAGARAJAN
|
February 20, 2017 |
M SURIYA PRABHA Vs. KARUPAYEE @ PAPAYEE
|
July 12, 2017 |
M SWAMINATHAN Vs. STATE
|
December 13, 2017 |
M THYAGARAJAN Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
|
March 3, 2017 |
M UDHAYASURIYAN Vs. B SELVAM
|
September 8, 2017 |
M VADIVELU Vs. REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
|
January 6, 2017 |
M VARADHARAJULUE Vs. STATE REP BY INSPECTOR OF POLICE, CBI/EOW/CHENNAI
|
November 22, 2017 |
M VASUKI Vs. B KESAVAN
|
January 19, 2017 |
M VENKATACHALAM Vs. K M VELU
|
December 5, 2017 |
M VENKATRAMANAN Vs. UNIVERSITY OF MADRAS, REP BY REGISTRAR
|
September 13, 2017 |
M VENUGOPAL MUNAGA Vs. KOTAK MAHINDRA BANK LIMITED
|
January 24, 2017 |
M YASODAMMAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI
|
October 25, 2017 |
M ZEENATH BEGAM Vs. P PATTAYE
|
August 18, 2017 |
M. ALFRED Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS)
|
October 9, 2017 |
M. AMMASAYAPPAN Vs. MUTHUSAMY (DIED)
|
January 25, 2017 |
M. AMSAVALLI Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING, 807, ANNA SALAI, CHENNAI AND ANOTHER
|
June 27, 2017 |
M. ANBALAGAN Vs. ENQUIRY OFFICER, OFFICE OF THE CO-OP. DEPUTY REGISTRAR, MUSIRI
|
April 6, 2017 |
M. ANTHONY (DIED) Vs. S.R. MUTHUSAMY
|
June 5, 2017 |
M. APPAVU Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU,
|
March 2, 2017 |
M. ARUCHAMY Vs. S. KASIVISWANATHAN
|
December 19, 2017 |
M. CHANDRU Vs. THE GENERAL MANAGER
|
December 5, 2017 |
M. CHINNAPPAN (DECEASED) S/O.MUNUSAMY CHETTIAR Vs. M. RANGANATHAN, S/O.MUNUSAMY CHETTIAR
|
January 5, 2017 |
M. DHANASEKARAN Vs. S. KRISHNAN
|
July 4, 2017 |
M. DURAIPANDIAN Vs. THE MANAGEMENT OF AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE
|
June 30, 2017 |
M. EASWARI AND ORS. Vs. THE UNION OF INDIA
|
December 22, 2017 |
M. GANGACHALAM Vs. STATE OF TAMIL NADU AND OTHERS
|
December 6, 2017 |
M. JAYAPRAKASH NARAYANAN Vs. SANTHAMMAL
|
August 29, 2017 |
M. JOTHI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND OTHERS
|
April 18, 2017 |
M. KANDASAMY MUDALIAR Vs. STATE BY INSPECTOR OF POLICE
|
June 9, 2017 |
M. KARUNAGARAN Vs. THE SECRETARY CHENNAI PORT TRUST ADMINISTRATIVE OFFICE RAJAJI SALAI
|
January 25, 2017 |
M. KATTURAJA Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
July 21, 2017 |
M. KAVITHA Vs. G. MURUGAN
|
June 1, 2017 |
M. KRISHMA BOTHRA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 22, 2017 |
M. KRISHNAMOORTHY Vs. K. PONDEEPANKAR
|
April 28, 2017 |
M. KRISHNAMURTHY Vs. THE SUB DIVISIONAL MAGISTRATE
|
January 24, 2017 |
M. KUBENDRA RAO Vs. R. VENKATACHALAM AND ANR.
|
March 3, 2017 |
M. KULASEKARAN Vs. M. DHANAPATHY
|
February 28, 2017 |
M. MAHALINGAM Vs. ENGINEER IN CHIEF, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT, CHENNAI
|
December 12, 2017 |
M. MASILAMANI Vs. M. VEERAMANI. 2. N. GUHAN
|
September 19, 2017 |
M. MEENAMBAL Vs. A. BAMA
|
June 13, 2017 |
M. NAGARAJAN Vs. T. DURAIPANDIAN
|
August 18, 2017 |
M. NAINAR MOHAMMED Vs. STATE OF TAMIL NADU
|
May 24, 2017 |
M. NAZNEEN Vs. AUTHORISED OFFICER INDIAN BANK
|
July 28, 2017 |
M. NITHIYA Vs. STATE OF TAMIL NADU
|
June 15, 2017 |
M. PERUMAL Vs. THE DISTRICT COLLECTOR, O/O. DISTRICT COLLECTOR, KANCHIPURAM, KANCHIPURAM DISTRICT
|
February 9, 2017 |
M. PONNUSAMY Vs. PRESIDING OFFICER, LABOUR COURT
|
June 29, 2017 |
M. RAJARAM Vs. STATE
|
November 14, 2017 |
M. RAJENDRAN Vs. T. RAJA
|
October 4, 2017 |
M. RAJENDRAN Vs. S.K. NATESAN
|
August 7, 2017 |
M. RAJESH Vs. P. DEEPAK RAJ
|
February 10, 2017 |
M. RAMAKRISHNAN (DIED) & ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
October 9, 2017 |
M. RAMANI Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, 144 ANNA SALAI, CHENNAI
|
January 25, 2017 |
M. RAMASAMY Vs. STATE
|
October 4, 2017 |
M. SANKARAN Vs. K. DEIVENDRAN
|
November 7, 2017 |
M. SANKARANARAYANAN Vs. THE STATE
|
October 10, 2017 |
M. SARASWATHY Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
|
January 4, 2017 |
M. SARAVANAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 5, 2017 |
M. SARAVANAN Vs. S. MURUGESAN
|
September 4, 2017 |
M. SHANTHI Vs. BANK OF BARODA
|
August 9, 2017 |
M. SIVA SUBRAMANIAN Vs. THE STATE REP. BY THE INSPECTOR OF POLICE, C.C.B., AVS
|
October 24, 2017 |
M. SIVASUBRAMANIAN Vs. DISTRICT COLLECTOR
|
January 6, 2017 |
M. SRIDHAR & ORS. Vs. THE MANAGING DIRECTOR
|
December 22, 2017 |
M. SRINIVASAN & ANR. Vs. V.P. KRISHNAMURTHY
|
September 20, 2017 |
M. SUBRAMANIAM @ M.S. MANI Vs. S. RAVICHANDRAN
|
December 8, 2017 |
M. SUDHA PARAMESWARI Vs. JOINT SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 25, 2017 |
M. SUNDARARAJ Vs. S. RADHIKA
|
June 20, 2017 |
M. TAMILARASAN Vs. THE CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD, NO.144, ANNA SAALAI, CHENNAI
|
December 14, 2017 |
M. THANGAVEL Vs. R. RAJENDRAN
|
June 5, 2017 |
M. THIRUMALAISAM Vs. THE SECRETARY
|
January 5, 2017 |
M. THIYAGARAJAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI & ORS.
|
August 31, 2017 |
M. UDAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
April 10, 2017 |
M. VAITHYANATHAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE BUILDING, NAGERCOIL, KANYAKUMARI DISTRICT
|
November 16, 2017 |
M. VELMURUGAN Vs. THE COMMISSIONER, RAMANATHAPURAM MUNICIPALITY
|
May 30, 2017 |
M. VENKATACHALAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CO.
|
April 7, 2017 |
M. VIJAYALAKSHMI Vs. SADHU A.N. SIRCAR FOUNDATION REP.BY ITS BOARD OF TRUSTEES MR.E.NANDAKUMAR S/O. MR.ELUMALAI NO.246, RAJARATHINAM NAGAR 2ND STREET, KODUNGAIYUR CHENNAI
|
March 2, 2017 |
M. VISWANATH Vs. P. DAVID JAWAHAR AND OTHER
|
July 26, 2017 |
M.A. PALANISAMY Vs. T.S. SIVAKUMAR
|
June 9, 2017 |
M.ANGKUMAR Vs. THE EXECUTIVE MAGISTRATE CUM
|
December 19, 2017 |
M.ANNAMALAI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
|
July 25, 2017 |
M.APPAVOO Vs. M.NAGARAJAN
|
February 13, 2017 |
M.BARAGATHULLAH Vs. CHAIRMAN, TAMIL NADU UNIFORM SERVICES RECRUITMENT BOARD
|
November 10, 2017 |
M.BASKARAN Vs. RAGHAVAN AND ANR.
|
February 9, 2017 |
M.CHANDIRAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED
|
November 23, 2017 |
M.CHOKKAN Vs. THE SUPERINTENDENT OF POLICE DHARMAPURI DISTRICT
|
August 31, 2017 |
M.D. OVERSEAS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM, CHEPAUK, CHENNAI AND ORS.
|
November 27, 2017 |
M.DHANAM Vs. THE ADDL.DIRECTOR OF SURVEY & LAND RECORDS
|
October 31, 2017 |
M.ELANGOVAN Vs. STATE OF TAMIL NADU
|
January 6, 2017 |
M.G. MUHUNDHARAJAN Vs. THE STATE OF TAMIL NADU
|
July 14, 2017 |
M.G. NARASIMHA RAO Vs. THE CHAIRMAN, BOARD OF GOVERNORS, THE INDIAN INSTITUTE OF TECHNOLOGY, MADRAS, NO. 3 JASWANT BAUG (RUNWAL PARK), BEHIND AKBARALLYS, CHEMBUR NAKA, CHEMBUR, MUMBAI
|
September 5, 2017 |
M.H. SYED IBRAHIM Vs. THE GOVERNMENT OF TAMILNADU
|
March 17, 2017 |
M.I.CHRISTOPHER Vs. THE DISTRICT FOREST OFFICER AND ANR.
|
February 17, 2017 |
M.JAFFER KHAN Vs. BHARATHI MAKKAL NALA SANGAM
|
September 7, 2017 |
M.KALAISELVI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT DEPARTMENT OF HOME EXCISE AND PROHIBITION ,SECRETARIAT FORT ST.GEORGE,CHENNAI
|
January 24, 2017 |
M.KANNAN Vs. STATE
|
February 17, 2017 |
M.KIRUBAPURI Vs. THE STATE OF TAMIL NADU
|
October 31, 2017 |
M.KRISHMA Vs. STATE OF TAMIL NADU
|
November 1, 2017 |
M.KRISHNAKUMAR Vs. THE FOREST RANGER
|
February 9, 2017 |
M.L.C.CORPORATION Vs. M/S.BALAVIGNA WEAVING MILLS (PVT.) LTD. AND ANR.
|
February 13, 2017 |
M.MANIMEKALAI Vs. THE GOVERNMENT OF TAMIL NADU
|
January 5, 2017 |
M.MOHAN Vs. ASSISTANT EXECUTIVE ENGINEER
|
November 1, 2017 |
M.MOORTHY Vs. M.NOORJESMI
|
August 1, 2017 |
M.MURUGAN Vs. THE COMMISSIONER OF POLLICE, COMMISSIONER OFFICE
|
February 28, 2017 |
M.MURUGAN Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
|
January 23, 2017 |
M.NATARAJAN AND OTHERS Vs. STATE
|
November 17, 2017 |
M.P. BALASUBRAMANIAN (DIED) (1) B. KAMALAM & ORS. Vs. DR. C. JAYANTHI
|
September 7, 2017 |
M.PERUMAL Vs. THIRUCHIRAPALLI CORPORATION
|
January 9, 2017 |
M.PHILIP @ KANNUSAMY Vs. J.GUNALAN
|
January 2, 2017 |
M.R. BALASHANMUGAM Vs. THE DEPUTY REGISTRAR OF COOP. SOCIETIES
|
September 19, 2017 |
M.R. PARTHIBANRAJ Vs. R. KAUSIK
|
September 20, 2017 |
M.R. RATHINDRAN Vs. SARARSWATHI NARAYANAN
|
July 17, 2017 |
M.R. SARAVANAKUMAR Vs. STATE
|
November 27, 2017 |
M.R. SURESH KUMAR AND OTHERS Vs. STATE
|
January 6, 2017 |
M.R.J. PREMNATH Vs. STATE
|
March 2, 2017 |
M.R.SUBRAMANIAM Vs. G.S.ABIMUNISSA
|
October 12, 2017 |
M.RADHAKRISHNAN Vs. THE CHAIRMAN
|
October 31, 2017 |
M.RANGARAJ Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION
|
January 30, 2017 |
M.S. DHANASINGH (DECEASED) Vs. INBAM PADMINI SELVARAJ
|
April 11, 2017 |
M.S. JAFFAR SAIT, FORMERLY ADDITIONAL DIRECTOR GENERAL OF POLICE INTELLIGENCE CHENNAI SPECIAL OFFICER REFUGEE CAMP 363 SETHU NAGAR MANDAPAM RAMNAD DISTRICT Vs. THE UNION OF INDIA, REP BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS NORTH BLOCK NEW DELHI
|
January 12, 2017 |
M.S. MURUGAN Vs. THE STATE OF TAMIL NADU
|
October 11, 2017 |
M.SANDEEP BOTHRA Vs. STATE
|
October 27, 2017 |
M.SANKAR GANESH Vs. THE JOINT COMMISSIONER AND ANR.
|
February 16, 2017 |
M.SANKAR NADAR Vs. DEVA KRISHNAN
|
January 20, 2017 |
M.THILAGAR Vs. STATE OF TAMIL NADU
|
July 5, 2017 |
M.V. SOMASUNDARAM Vs. TAMIZHARASI AND OTHERS
|
January 11, 2017 |
M.V.R.S. PRASAD Vs. SUN TV NETWORK LTD., MURASOLI MARAN TOWER, 73, MRC NAGAR MAIN ROAD, MRC NAGAR, CHENNAI 600 028
|
March 8, 2017 |
M.VENMANI Vs. THE DIRECTOR OF LEGAL STUDIES
|
August 18, 2017 |
M/S DAEIOU PHARMACEUTICALS PRIVATE LIMITED AND ANR. Vs. INSPECTOR OF POLICE, CBI
|
December 21, 2017 |
M/S MAYA APPLIANCES PRIVATE LIMITED, NO.10/5, ROYAL ENCLAVE, BESANT AVENUE, ADYAR, CHENNAI Vs. BUTTERFLY GANDHIMATHI APPLIANCES LTD., 143, PUDUPAKKAM VILLAGE, KELAMBAKKAM
|
January 9, 2017 |
M/S PECHIAMMAN AGENCY Vs. RAJA SATHISH T. KUMAR
|
December 8, 2017 |
M/S SANTHOSH & CO REP BY ITS PROPRIETRIX Vs. ASSISTANT COMMISSIONER (CT)
|
April 10, 2017 |
M/S SARAVANA STORE, REPRESENTED BY ITS PARTNER Vs. RENGANATHAN
|
February 17, 2017 |
M/S SESA GOA LIMITED REPRESENTED BY ITS POWER OF ATTORNEY AGENT Vs. BOARD OF TRUSTEES OF PORT OF CHENNAI
|
March 22, 2017 |
M/S SESHAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2017 |
M/S SIEGWERK INDIA PRIVATE LIMITED REP BY ITS ADMINISTRATION HEAD Vs. ASSISTANT COMMISSIONER (CT), THIRUVOTTIYUR ASSESSMENT CIRCLE
|
December 20, 2017 |
M/S SOUTH INDIA CORPORATION LTD REP BY ITS AUTHORISED SIGNATORY Vs. COMMISSIONER OF SERVICE TAX
|
June 13, 2017 |
M/S SREE BANNARIAMMAN CHITS AND FINANCE REP BY ITS MANAGING PARTNER Vs. STATE
|
December 14, 2017 |
M/S SUN PHARMACEUTICAL INDUSTRIES LTD REP BY ITS AUTHORISED SIGNATORY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
December 22, 2017 |
M/S SURANA INDUSTRIES LTD Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
July 10, 2017 |
M/S TABLETS INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
June 22, 2017 |
M/S THIRUMOORTHI ROAD LINES REP BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER
|
April 12, 2017 |
M/S TRISUL OVERSEAS REPRESENTED BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT), RANIPET
|
August 16, 2017 |
M/S. AAKAVI SPINNING MILLS PVT LTD. Vs. THE AUTHORITY FOR CLARIFICATION AND ADVANCE RULING
|
December 13, 2017 |
M/S. ADITYA BIRLA MONEY LIMITED (FORMERLY KNOWN AS M/S. APOLLO SINDHOORI CAPITAL INVESTMENTS LIMITED) Vs. MR. M. HUSSAIN AHMED AND OTHERS
|
January 4, 2017 |
M/S. ALBERT AND COMPANY PRIVATE LTD. Vs. FOOD CORPORATION OF INDIA, HAVING ITS REGIONAL OFFICE AT NO. 124, GREAMES ROAD, CHENNAI
|
February 3, 2017 |
M/S. ALFA INVESTMENTS Vs. THE INCOME TAX OFFICER
|
October 31, 2017 |
M/S. ALFRED BERG AND CO. (I) PVT. LTD. Vs. STATE OF TAMIL NADU
|
June 30, 2017 |
M/S. ALM ENTERPRISES NO. 134/63, 2ND FLOOR SHAIK MAISTRY STREET ROYAPURAM, CHENNAI Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) NO. 60, RAJAJI SALAI, CUSTOMS HOUSE, CHENNAI
|
January 31, 2017 |
M/S. ANCHOR MARINE SERVICE Vs. MR. PRAKASH H. MEHTANI
|
November 3, 2017 |
M/S. ARCHER POWER SYSTEMS PRIVATE LIMITED Vs. KOHLI VENTURES LIMITED COMPANY INCORPORATED IN BRITISH VIRGIN ISLAND
|
November 16, 2017 |
M/S. ARVIND REMEDIES LTD. Vs. COROMANDEL ENGINEERING COMPANY LIMITED, CHENNAI
|
December 8, 2017 |
M/S. B.R. PETROCHEM PVT. LTD. Vs. INCOME TAX OFFICER
|
April 24, 2017 |
M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD., GE PLAZA, AIRPORT ROAD, YERWADA, PUNE Vs. N. KARTHIK
|
February 8, 2017 |
M/S. BALAJI INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER OF WEALTH TAX
|
April 18, 2017 |
M/S. BALI TRADING PVT. LTD. REP. BY ITS DIRECTOR Vs. PRINCIPAL COMMISSIONER OF INCOME
|
September 4, 2017 |
M/S. BHARAT PETROLEUM CORPORATION LTD. Vs. FRIEND
|
October 25, 2017 |
M/S. BHARATH ENGINEERING Vs. M/S. LAVANYA HOTELS PVT. LTD.
|
August 9, 2017 |
M/S. BUHARIYA TRADERS Vs. THE CHIEF METROPOLITAN MAGISTRATE
|
September 19, 2017 |
M/S. CADENSWORTH (INDIA) LTD., GUINDY HOUSE, 95, MOUNT ROAD, GUINDY, CHENNAI 600 032 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE
|
March 6, 2017 |
M/S. CADILA PHARMACEUTICALS LIMITED AND ANR. Vs. SASHI, DRUG INSPECTOR
|
June 30, 2017 |
M/S. CAIRN INDIA LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
|
November 6, 2017 |
M/S. CHINTHAMANI FOODS & FEEDS (P) LTD., MANAGING DIRECTOR, K.PALANIAPPA MUDALIAR, S/O. KUPPUSAMY MUDALIAR, METTUPATTI, SALEM Vs. D. CHANDRASEKAR
|
February 20, 2017 |
M/S. COLOR CHEMICALS Vs. M. DHANALAKSHMI
|
April 3, 2017 |
M/S. CYBER PEARL INFORMATION TECHNOLOGY PARK PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
February 27, 2017 |
M/S. EDISON PAINTS BY ITS PARTNER N.S. JEYAMANOHARAN Vs. M/S. AGSAR MATCH INDUSTRIES BY ITS PARTNER N.A.P. ALAGAPPAN RAMDAS
|
April 12, 2017 |
M/S. ERIS LIFE SCIENCE PVT. LTD. Vs. M/S. MICRO LABS LTD.
|
January 11, 2017 |
M/S. EURO CONSTRUCTION Vs. MURUGAN
|
February 27, 2017 |
M/S. FLYWAYS Vs. M/S. ALM LEATHER EXPORTS
|
January 25, 2017 |
M/S. GMV PROJECTS AND SYSTEMS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
July 14, 2017 |
M/S. GOLDEN PIPE COMPANY Vs. THE COMMERCIAL TAX OFFICER, THIRUVERUMBUR ASSESSMENT CIRCLE
|
January 18, 2017 |
M/S. GREENOME MARKETING PVT. LTD. Vs. MRS. GEETHA SUGUNAN
|
September 6, 2017 |
M/S. HATSUN AGRO PRODUCTS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 10, 2017 |
M/S. HOME FINDERS HOUSING LIMITED Vs. INCOME TAX OFFICER, CORPORATE WARD 2(3)
|
April 7, 2017 |
M/S. HOTEL LAKSHMI (K.R.R. GROUP) NO.26 Vs. EMPLOYEES STATE INSURANCE REGIONAL OFFICER (TAMIL NADU)
|
July 17, 2017 |
M/S. IMAGE VENTURE PVT. LTD. NO.3, FIRST CROSS STREET, LAKE AREA, NUNGAMBAKKAM, REP. BY ITS DIRECTORS, 1. MR. MATHI SEELAN, 2. MR. R. SENTHILKUMAR Vs. M/S. VASAN PUBLICATION PRIVATE LIMITED REP. BY ITS EXECUTIVE DIRECTOR MR. M.V. KUMAR NO. 757, ANNA SALAI, CHENNAI 600 002
|
January 3, 2017 |
M/S. INDIA CEMENTS INVESTMENTS SERVICES LIMITED, NO.38, STERLING ROAD, CHENNAI, REPRESENTED BY ITS ASSISTANT GENERAL MANAGER (OPERATIONS) MR. K. SATHYANARAYANAN Vs. T.P. NALLUSAMY
|
January 23, 2017 |
M/S. INDIAN OIL CORPORATION LTD. Vs. M/S. BHAGAWAN BALASAI ENTERPRISES
|
November 21, 2017 |
M/S. INDIAN RARE EARTHS LIMITED Vs. THE SECRETARY TO GOVERNMENT, INDUSTRIES (MMD1) DEPARTMENT GOVERNMENT OF TAMIL NADU
|
April 21, 2017 |
M/S. INFINITAS ENERGY SOLUTIONS PVT. LTD. Vs. INDIAN BANK
|
October 31, 2017 |
M/S. INNO ESTATES PRIVATE LIMITED Vs. DISPUTE RESOLUTION PANEL 2, OFFICE OF THE DISPUTE RESOLUTION PANEL
|
June 14, 2017 |
M/S. ION EXCHANGE ENVIRO FARMS LTD. Vs. M/S. GOLDEN EARTH GROVES LTD.
|
September 20, 2017 |
M/S. ISHTA CAPITAL PRIVATE LIMITED Vs. M/S. ARAVANDRUD CAPITAL
|
February 10, 2017 |
M/S. JAAP AUTO DISTRIBUTORS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
October 5, 2017 |
M/S. JAI MURUGAN TEXTILES LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
August 28, 2017 |
M/S. JEWELS MAGNUM Vs. DEVELOPMENT COMMISSIONER MEPZ
|
February 24, 2017 |
M/S. KANISHKA ENTERPRISES Vs. SHRI PRASHANTH KUMAR KAKARLA
|
November 23, 2017 |
M/S. KGS CONSTRUCTIONS LIMITED Vs. KARISHMAA MEP SERVICES PVT. LTD.
|
February 6, 2017 |
M/S. KING FLOUR UNIT (PVT) LTD Vs. UNION OF INDIA SOUTHERN RAILWAY
|
August 9, 2017 |
M/S. KOTTUKULAM ENGINEERS (P) LTD. Vs. THE PRINCIPAL CHIEF ENGINEER
|
February 14, 2017 |
M/S. LALITHA JEWELLERY MART P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
August 11, 2017 |
M/S. LESSAC RESEARCH LAB (P) LTD. Vs. STATE
|
December 21, 2017 |
M/S. LINEN WORD, REP., BY ITS PROPRIETOR, TMT. S. VADIVUKARASI Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
October 27, 2017 |
M/S. MAHINDRA CONSULTING ENGINEERS Vs. SPE/CBI/ACS
|
July 18, 2017 |
M/S. MALLADI DRUGS AND PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF INDIA AND ORS.
|
July 24, 2017 |
M/S. MANAJWASREE CONSTRUCTIONS PVT. LTD. Vs. MRS. JYOTHI PREM PROPRIETRIX
|
February 9, 2017 |
M/S. MARTECH PERIPHERALS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
April 4, 2017 |
M/S. MAXWELL INDUSTRIES LIMITED Vs. COTTON CORPORATION OF INDIA LTD.
|
December 19, 2017 |
M/S. MCCOY CLOTHING (P) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II (C&R)
|
February 17, 2017 |
M/S. MICRO LABS LTD. Vs. M/S. ERIS LIFE SCIENCE PVT. LTD.
|
January 11, 2017 |
M/S. MUTHU FISHERIES PRIVATE LTD. Vs. CENTRAL BANK OF INDIA
|
April 13, 2017 |
M/S. N. RANGA RAO & SONS Vs. M/S. AMRUTHA AROMATICS
|
September 14, 2017 |
M/S. NATIONAL INSURANCE CO. LTD. Vs. KALIRAJAN & ORS.
|
October 4, 2017 |
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. THIRU MURUGAN
|
January 5, 2017 |
M/S. NLC INDIA LIMITED (FORMERLY KNOWN AS M/S. NEYVELI LIGNITE CORPORATION LIMITED) Vs. MR. CHOCKALINGAM & ORS.
|
October 26, 2017 |
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. G. VIJAYALAKSHMI AND OTHERS
|
June 29, 2017 |
M/S. ORIENTAL INSURANCE COMPANY LTD. Vs. LAKSHMI AND OTHERS
|
March 15, 2017 |
M/S. PANDIYAN FINANCE Vs. K. PERIYASAMY
|
April 4, 2017 |
M/S. PARAMOUNT GENSETS INDUSTRIES PRIVATE LIMITED Vs. THE REGISTRAR OF COMPANIES, TAMIL NADU, SHASTHRI BHAVAN AND OTHERS
|
February 3, 2017 |
M/S. PLANET POP FOODS PVT. LTD., REP. BY ITS DIRECTOR, MS.KAVITHA JAYARAMAN, A2, 3/1 ANGALAMMAN KOIL 2ND STREET, OFF CART TRACK ROAD, GUINDY, CHENNAI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, (SPECIAL VALUATION BRANCH), CUSTOM HOUSE, NO.60, RAJAJI SALAI, CHENNAI
|
January 5, 2017 |
M/S. PONDY DIE CASTINGS (P) LTD. Vs. APPELLATE ASSISTANT COMMISSIONER (COMMERCIAL TAXES) PUDUCHERRY
|
October 27, 2017 |
M/S. PRIST UNIVERSITY Vs. REGISTRAR, STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 28, 2017 |
M/S. PROCONNECT SUPPLY CHAIN SOLUTIONS LIMITED Vs. M/S. JUST BUY LIVE ENTERPRISE PRIVATE LTD.
|
March 24, 2017 |
M/S. R.M.B. SOFTWARES PVT LTD. Vs. STATE REP. BY THE INSPECTOR OF POLICE SPE/CBI/ACB,CHENNAI
|
July 10, 2017 |
M/S. RADIANCE MEDIA P. LTD. Vs. M/S. MAGIC FRAMES, PARTNERSHIP FIRM
|
July 17, 2017 |
M/S. RAHUL FOUNDATIONS REP. BY ITS PROPRIETOR MR. RAVIKRISHNA KUMAR NEW NO.37, THIRD MAIN ROAD KASTURIBAI NAGAR, ADYAR CHENNAI Vs. M/S. CHAITANYA BUILDERS AND LEASING PRIVATE LIMITED "KAKANI TOWERS" NO.15, KHADER NAWASKHAN ROAD EGMORE, CHENNAI
|
February 6, 2017 |
M/S. RAJSHREE LAMINATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2017 |
M/S. RANDSTAD INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 2017 |
M/S. RAPID CARE TRANSCRIPTION P. LTD. Vs. THE INCOME TAX OFFICER CORPORATE
|
December 22, 2017 |
M/S. RCONS ESTATES Vs. M/S. ARIHANT SHELTERS (INDIA) LIMITED
|
March 14, 2017 |
M/S. RELIANCE GENERAL INSURANCE CO. LTD., CHENNAI 600 031 Vs. E. UMA RANI (P.ELUMALAI
|
March 7, 2017 |
M/S. RUCHIKA GLOBAL INTERLINKS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, CHENNAI.
|
April 18, 2017 |
M/S. S. PALANIYANDI MUDALIAR MEMORIAL HOSPITAL Vs. THE TANGEDCO
|
June 5, 2017 |
M/S. SANCO TRANS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 10, 2017 |
M/S. SCORPION INDUSTRIAL POLYMERS (P) LTD. Vs. THE COMMISSIONER OF INCOME TAX, CHENNAI
|
November 15, 2017 |
M/S. SOWNDHARI PHARMACY Vs. DIRECTOR OF DRUGS CONTROL AND ORS.
|
September 4, 2017 |
M/S. SRI KANISHK COLLECTION Vs. M/S. SKC READYMADES
|
August 22, 2017 |
M/S. SRI KRISHNA TILES AND POTTERIES (MADRAS) PVT. LTD. Vs. THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
July 27, 2017 |
M/S. SRI MOOGAMBIGAI CONSTRUCTIONS INDIA PVT. LTD. Vs. M/S. VENUS ENTERPRISES
|
September 22, 2017 |
M/S. SRI. SELVAMUTHUKUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 15, 2017 |
M/S. SRIRAJ STEELS (P) LTD. REP. BY ITS DIRECTOR MR. S. SRIDHARAN SANNIYASIKUPPAM, PONDICHERRY Vs. UNITED INDIA INSURANCE CO. LTD., REP. BY ITS BRANCH MANAGER, NO.24, III FLOOR, RATTAN BAZAR, CHENNAI
|
February 3, 2017 |
M/S. SUNDARAM MOTORS Vs. THE JOINT COMMISSIONER
|
January 5, 2017 |
M/S. SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. THE COMMERCIAL TAX OFFICER, T.NAGAR ASSESSMENT CIRCLE, 46, PASUMPON MUTHU RAMALINGAM SALAI, CHENNAI
|
July 25, 2017 |
M/S. SUPER SALES INDIA LTD. Vs. THE CUSTOMS
|
September 22, 2017 |
M/S. SUSEE TRADES (P) LTD. Vs. THE COMMERCIAL TAX OFFICER (FAC) MADURAI RURAL (SOUTH)
|
October 12, 2017 |
M/S. TAGORE FINANCIERS Vs. K.S. VENKATARAMAN
|
April 3, 2017 |
M/S. THIRU VALLUVAR MODERN RICE MILL Vs. R.B. CHIDAMBARASAMY
|
November 29, 2017 |
M/S. TUNGABADRA MINERALS PRIVATE LIMITED NO. 322/3, II FLOOR, SREE SAPTHAGIRI ENCLAVE COLLEGE ROAD, HOSPET Vs. THE CHENNAI PORT TRUST REPRESENTED BY ITS CHAIRMAN NO. 1, RAJAJI SALAI CHENNAI
|
January 12, 2017 |
M/S. UNITED CHRISTMAS CELEBRATION COMMITTEE CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
March 7, 2017 |
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. PALANISAMY & ORS.
|
November 1, 2017 |
M/S. UNITED INDIA INSURANCE COMPANY Vs. KANAKAVALLI
|
August 10, 2017 |
M/S. VEPPOLODAI CHEMICALS Vs. LRC SALTS AND DYES INDIA (P) LIMITED
|
January 6, 2017 |
M/S. WELL STORES (MADRS) PRIVATE LIMITED Vs. THE TAX RECOVERY OFFICER
|
July 18, 2017 |
M/S.ADVANTAGE STRATEGIC CONSULTING PRIVATE LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
December 5, 2017 |
M/S.ANANDRAM DEVELOPERS PRIVATE LIMITED Vs. THE NATIONAL COMPANY LAW TRIBUNAL
|
November 17, 2017 |
M/S.BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. R.PADMA
|
July 24, 2017 |
M/S.FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. K.MURUGESWARI
|
January 3, 2017 |
M/S.GOLD COTTONS AND ANR. Vs. STATE OF TAMIL NADU AND ANR.
|
February 2, 2017 |
M/S.HARI PIPES Vs. THE COMMERCIAL TAX OFFICER POLLACHI (EAST) CIRCLE
|
July 24, 2017 |
M/S.HINDUSTAN MOTOR FINANCE CORPORATION LIMITED Vs. THE DISTRICT REGSITRAR
|
October 3, 2017 |
M/S.HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY, INCOME TAX DEPARTMENT
|
October 20, 2017 |
M/S.M.R.M.RAMAIYA ENTERPRISES ... Vs. THE DISTRICT COLLECTOR
|
November 29, 2017 |
M/S.N.M.S.HOSPITALS (P) LTD & ANR Vs. CORPORATION BANK & ORS
|
December 13, 2017 |
M/S.NAGAPPA CORPORATION Vs. THE APPELLATE DEPUTY COMMISSIONER(CT) AND ANR.
|
February 9, 2017 |
M/S.SAKTHI PRINTECK Vs. DEPUTY DIRECTOR OF REVENUE INTELLIGENCE
|
December 7, 2017 |
M/S.SHEELA CLINIC Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
October 11, 2017 |
M/S.THE BRANCH MANAGER Vs. ARUMAI KANI
|
August 18, 2017 |
MADAPPAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE,
|
April 13, 2017 |
MADASAMY Vs. STATE
|
October 12, 2017 |
MADASAMY ASARI Vs. V SURESH
|
July 21, 2017 |
MADAVAN Vs. THE STATE REP BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ARIYALUR DISTRICT (CRIME NO. 8/2015)
|
March 3, 2017 |
MADHAIYAN Vs. STATE
|
September 5, 2017 |
MADHAMMAL Vs. THE SECRETARY TO GOVERNMENT
|
October 31, 2017 |
MADHAN Vs. STATE
|
August 4, 2017 |
MADRAS HARDTOOLS PRIVATE LIMITED BY ITS EXECUTIVE OFFICER Vs. ESSAR OFFSHORE SUBSEA LIMITED BY ITS MANAGING DIRECTOR
|
August 22, 2017 |
MADRAS LABOUR UNION, STRAHANS ROAD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, JAWAHAR VYAPAR BHAVAN
|
July 17, 2017 |
MADRAS RACE CLUB, REP BY ITS MEMBER P M ANTONY Vs. COMMISSIONER OF INCOME-TAX, CHENNAI
|
November 9, 2017 |
MADRAS SUSPENSIONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX, COMPANY CIRCLE-I
|
October 11, 2017 |
MADURA COATS PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU
|
October 5, 2017 |
MAHA VISHNU Vs. KAILASAM
|
November 9, 2017 |
MAHABOOB BEE Vs. ANIMA BEE(DIED)
|
February 10, 2017 |
MAHALAKSHMI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
December 13, 2017 |
MAHALINGAM PILLAI Vs. PITCHAPILLAI
|
January 3, 2017 |
MAHESH KUMAR REDDY Vs. SATHYANARAYANA CHARITABLE TRUST REP BY ITS MANAGING TRUSTEE
|
October 24, 2017 |
MAK CONTROL & SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2017 |
MALAIPERUMAL Vs. SRI SIVALOGANATHAR SWAMI DEVASTHANAM THALA THERU, KARAIKAL
|
March 1, 2017 |
MALAR KANNI Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
|
April 13, 2017 |
MALARKODI Vs. SUBBAIYAN (DIED)
|
April 13, 2017 |
MALATHI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
February 9, 2017 |
MALATHY @ MAHALAKSHMI Vs. STATE, REP BY INSPECTOR OF POLICE
|
August 29, 2017 |
MALLIGA Vs. STATE OF TAMIL NADU
|
March 22, 2017 |
MALLIKA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 4, 2017 |
MANAGEMENT Vs. PRESIDING OFFICER
|
June 21, 2017 |
MANAGEMENT Vs. JOINT COMMISSIONER
|
July 7, 2017 |
MANAGEMENT 0 947, MADURA COATS WORKERS CO-OPERATIVE STORES LTD Vs. DEPUTY COMMISSIONER OF LABOUR/ APPELLATE AUTHORITY
|
January 24, 2017 |
MANAGEMENT CARBORANDUM UNIVERSAL Vs. PRESIDING OFFICER
|
March 3, 2017 |
MANAGEMENT DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. S.P. SAHADEVAN
|
January 19, 2017 |
MANAGEMENT KUMBAKONAM MUNCIPALITY Vs. STALIN JOSEPHRAJ
|
February 27, 2017 |
MANAGEMENT OF COIMBATORE, DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. A ANNADURAI (DECEASED)
|
December 8, 2017 |
MANAGEMENT OF ERAVANCHERI PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. KUNJU PILLAI PODHU CHEYALALAR MADHYA THOZHILALAR PERUMANDRAM
|
March 2, 2017 |
MANAGEMENT OF K-1212 Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
|
February 15, 2017 |
MANAGEMENT OF KARUMALAI ESTATE Vs. MUTHULAKSHMI
|
July 21, 2017 |
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT,CHENNAI
|
December 14, 2017 |
MANAGEMENT OF NCC DIRECTORATE Vs. S.J. RAMESH
|
July 12, 2017 |
MANAGEMENT OF RAJSHREE SUGARS & CHEMICALS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
February 2, 2017 |
MANAGEMENT OF TAMIL NADU STATE TRANSPORT COPORATION (KUMBAKONAM DIV-II) LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
January 11, 2017 |
MANAGEMENT OF TAMILNADU STATE-TRANSPORT CORPORATION (SALEM DIVISION-I) LTD. Vs. PRESIDING OFFICER
|
June 1, 2017 |
MANAGEMENT STATE TRANSPORT CORPORATION (DIVISION-1) LTD. Vs. PRESIDING OFFICER
|
October 3, 2017 |
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. CONTROLLER UNDER PAYMENT OF GRATUITY ACT, ASSISTANT COMMISSIONER OF LABOUR
|
March 3, 2017 |
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. PRESIDING OFFICER
|
May 24, 2017 |
MANAGEMENT, A 1992, GANDHI NIKETAN CO-OPERATIVE Vs. APPELLATE AUTHORITY UNDER TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT
|
November 30, 2017 |
MANAGEMENT, ORIENTAL INSURANCE CO LTD Vs. A ANITHA
|
November 27, 2017 |
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
August 1, 2017 |
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. PRESIDING OFFICER
|
July 31, 2017 |
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. G VIJAYAPANDIAN
|
November 23, 2017 |
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. V BOOPALAN
|
November 20, 2017 |
MANAGER, CANARA BANK Vs. N.BOSE
|
January 6, 2017 |
MANAGER, JENISAN LAND PROMOTERS Vs. R. KOHILAVANI
|
April 25, 2017 |
MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. A. RAJARIKA IGNATIUS RUKHA
|
January 11, 2017 |
MANAGER, PLANT QUALITY ASSURANCE OF MARICO INDUSTRIES LIMITED Vs. P VEERAMANI
|
December 4, 2017 |
MANAGING DIRECTOR Vs. V.K. AKKAIYASAMY
|
July 11, 2017 |
MANAGING DIRECTOR Vs. C. THANGAVEL
|
October 9, 2017 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KIRUPARANI
|
October 27, 2017 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-I) LTD Vs. RENUGADEVI
|
February 27, 2017 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. GNANAM
|
June 29, 2017 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K. RAGHUPATHY
|
February 24, 2017 |
MANAGING DIRECTOR, MAHAVISHNU SPINNING MILLS PVT. LTD. Vs. S. RAMASAMY
|
November 2, 2017 |
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP. LTD. Vs. K.M.KARTHIKEYAN
|
February 1, 2017 |
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. P G VENUGOPAL
|
July 24, 2017 |
MANAGING DIRECTOR, STATE TRANSPORT CORPORATION, PUDUKKOTTAI Vs. JEYARAJ
|
August 24, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. VARALAKSHMI
|
April 17, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. THIRUSELVAM
|
March 9, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. ROJA
|
June 14, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUNDARAMURTHY
|
March 16, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S VASANTHI
|
February 21, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M RATHI
|
June 9, 2017 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. K. MAHENDRAN
|
November 7, 2017 |
MANGAIYARKARASI Vs. STATE REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, SALEM DETACHMENT
|
October 26, 2017 |
MANGALANATHAN Vs. SOWNDARAM
|
August 31, 2017 |
MANI Vs. SAMPOORNAMMAL
|
February 9, 2017 |
MANI Vs. STATE
|
December 13, 2017 |
MANICKA AMMAL Vs. SAMIAPPA NADAR (DIED)
|
March 3, 2017 |
MANICKAM Vs. DHANASEKARAN
|
February 6, 2017 |
MANICKAM Vs. CHINNAMMAL
|
February 24, 2017 |
MANICKAMMAL (DECEASED) AND OTHERS Vs. R. JAYARAMAN (DIED) AND OTHERS
|
November 23, 2017 |
MANIKANDABABU Vs. R. GEETHAGOWRI
|
November 6, 2017 |
MANIKANDAN Vs. STATE
|
December 19, 2017 |
MANIKANDAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
MANIKANDAN Vs. STATE
|
February 20, 2017 |
MANIKANDAN Vs. THE STATE REP. BY ITS THE DEPUTY SUPERINTENDENT OF POLICE, ULUNDURPET POLICE STATION, VILLUPURAM DISTRICT (CRIME NO.136/2011)
|
February 3, 2017 |
MANIKANDAN Vs. STATE REP BY INSPECTOR OF POLICE
|
October 31, 2017 |
MANIKANDAN Vs. INSPECTOR OF POLICE, SUTHAMALLI POLICE STATION
|
July 13, 2017 |
MANIKANDAN @ BOTTLE MANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 18, 2017 |
MANIMARAN Vs. THE STATE
|
January 5, 2017 |
MANIMEGALAI Vs. STATE OF TAMIL NADU
|
June 7, 2017 |
MANIMOZHI Vs. ELAVARASI
|
November 30, 2017 |
MANIVEL & ANR. Vs. ARUNACHALAM
|
December 19, 2017 |
MANJUSHREE PLANTATIONS LTD , OUCHTERLONY VALLEY, NEW HOPE POST Vs. DEPUTY COMMERCIAL TAX OFFICER, GUDALUR
|
July 20, 2017 |
MANOHAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2017 |
MANOJ @ MOLU MUKKIYA Vs. GOVERNMENT OF TAMIL NADU.
|
June 30, 2017 |
MANOJ KUMAR SONTHALIA Vs. A.K. VISWANATHAN S/O. AYYASAMY
|
November 17, 2017 |
MANTRA INDUSTRIES LTD. Vs. STATE OF TAMIL NADU
|
July 4, 2017 |
MANTRA INDUSTRIES LTD. Vs. COMMR. OF C.EX.
|
June 30, 2017 |
MAQ EQUIPMENT REPRESENTED BY ITS AUTHORISED SIGNATORY R SURESH KUMAR Vs. COMMISSIONER COMMERCIAL TAXES DEPARTMENT
|
February 14, 2017 |
MARA NAICKER (DIED) Vs. SUBBYAL
|
February 17, 2017 |
MARAGATHAMMAL Vs. M.KANDASAMY
|
January 9, 2017 |
MARAKKAL Vs. S.G. KANNAPPAN(DIED)
|
February 22, 2017 |
MARAN Vs. STATE
|
July 12, 2017 |
MARAPPA GOUNDER Vs. DISTRICT COLLECTOR, NAMAKKAL
|
August 17, 2017 |
MARAYI AMMAL (DIED) & ORS. Vs. MUTHUSAMY & ORS.
|
October 23, 2017 |
MARIAMMAL Vs. PERUMAL AMMAL
|
August 21, 2017 |
MARIAPPAN Vs. SELVARAJ
|
February 21, 2017 |
MARIAPPAN @ SOUP MARIAPPAN Vs. SECRETARY TO GOVERNMENT
|
February 9, 2017 |
MARIMUTHU Vs. STATE REP BY SUB-INSPECTOR OF POLICE
|
October 30, 2017 |
MARIYAPPAN Vs. THE INSPECTOR OF POLICE
|
October 31, 2017 |
MARUNDEESWARAR THIRUKOIL Vs. COLLECTOR
|
November 16, 2017 |
MARUTHAYYA PILLAI TRUST Vs. ASSISTANT COMMISSIONER LAND REFORMS TRICHY
|
January 5, 2017 |
MARUTHI TRADERS Vs. COMMERCIAL TAX OFFICER
|
October 31, 2017 |
MARUTHU PANDI Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE -CUM- DEPUTY COMMISSIONER OF POLICE (L&O) MADURAI CITY MADURAI
|
September 20, 2017 |
MARUVAMMAL Vs. THE MANAGING DIRECTOR, TNSTC LTD.
|
March 24, 2017 |
MARY Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
February 13, 2017 |
MARY ELIZABETH Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
|
February 9, 2017 |
MARY IMMANUVEL AND ANR. Vs. PERIYASAMY AND ORS.
|
July 26, 2017 |
MATHESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
November 22, 2017 |
MATHEWS Vs. P KANCHANA
|
January 3, 2017 |
MAVIN CLEARING & FORWARDING SERVICES Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE
|
October 9, 2017 |
MAXIMA ELECTRONICS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
October 24, 2017 |
MAYIL MARK MITTAI KADAI Vs. ASSISTANT COMMISSIONER PALAKARAI ASSESSMENT CIRCLE TRICHY
|
June 20, 2017 |
MCT. M. CHIDAMBARAM TRUST Vs. V. RAVICHANDRAN
|
June 2, 2017 |
MEADA Vs. SECRETARY TO GOVERNMENT
|
January 24, 2017 |
MEBAL KUMARI Vs. THANKA NADAR
|
March 1, 2017 |
MEDIA GRAPHICS Vs. COMMISSIONER OF CUSTOMS
|
September 14, 2017 |
MEENA Vs. STATE BY THE INSPECTOR OF POLICE
|
June 1, 2017 |
MEENA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
|
May 12, 2017 |
MEENAKSHI (DECEASED) Vs. T. SHANMUGAPRASAD
|
November 17, 2017 |
MEENAKSHISUNDARAM Vs. SUNDARAVALLI
|
August 29, 2017 |
MEENAKSHISUNDARAM @ S.M. SUNDARAM Vs. MUTHUMEENAKSHI @ MEENA
|
June 29, 2017 |
MEENATCHINATHAN Vs. CHAIRMAN NLC LTD
|
December 21, 2017 |
MEGA CONSTRUCTIONS Vs. SRIKUMAR FOMRA AND OTHERS
|
January 25, 2017 |
MEHARAJ Vs. HURMATHUTH NISHA
|
June 27, 2017 |
MEHARAJ Vs. HURMATHUTH NISHA
|
June 30, 2017 |
MEHRUNNISA BEGUM (DIED) AND OTHERS Vs. M. RAJANGAM
|
February 6, 2017 |
MEKALA RAJ Vs. PRESIDING OFFICER
|
June 1, 2017 |
MERCANTILE IMPEX Vs. CUSTOMS AND C. EX. SETTLEMENT COMMISSION
|
November 13, 2017 |
MERIDIAN APPARELS LTD , T T K ROAD Vs. COMMERCIAL TAX OFFICER, MANDAVELI ASST CIRCLE
|
July 20, 2017 |
METRO POLITAN TRANSPORT CORPORATION LTD. Vs. V.SUNDARA VADIVEL
|
June 29, 2017 |
METROPOLITAN TRANSPORT CORPORATION LTD. REPRESENTED BY ITS MANAGING DIRECTOR NO. 2, PALLAVAN SALAI CHENNAI Vs. S. SANTHI
|
February 1, 2017 |
METTUR SPINNING MILLS LIMITED Vs. CESTAT
|
February 9, 2017 |
MEYYATHA Vs. NACHIAPPAN @ NACHAN
|
June 23, 2017 |
MICHAEL AMMAL (DIED) Vs. M REGINA CELINE
|
May 4, 2017 |
MICRO CHEM PRODUCTS (INDIA) PVT. LTD. Vs. CESTAT
|
June 12, 2017 |
MICROMAX INFORMATICS LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
April 18, 2017 |
MILAN READYMADE SHOP Vs. S.P.S. SELVARAJ
|
July 12, 2017 |
MINOR ALEXANDER Vs. R VIJAYAVALLI
|
November 2, 2017 |
MINOR AYUSH BAHETI Vs. KASI
|
March 8, 2017 |
MINOR G.PRITHAM SRIRAM Vs. THE REGISTRAR ANNA UNIVERSITY CHENNAI
|
July 24, 2017 |
MINOR S BALAJI REP BY HIS NATURAL GUARDIAN AND FATHER E SENTHAMARAI KANNAN Vs. VICE CHANCELLOR, TAMIL NADU AGRICULTURE UNIVERSITY
|
October 3, 2017 |
MINOR ULAGAMMAL @ KANTHIMATHI Vs. S.SOMASUNDARAM & ORS
|
December 4, 2017 |
MINU CHOWDHRI Vs. B. MANAVALAN
|
January 31, 2017 |
MIOT HOSPITALS Vs. STATE HUMAN RIGHTS COMMISSION,TAMIL NADU
|
October 24, 2017 |
MM FORGINGS LTD. Vs. CESTAT
|
June 7, 2017 |
MMC HEALTHCARE (HP) PVT LTD , SOLAN-KALKA STATE HIGHWAY Vs. STATE REPRESENTED BY DRUGS INSPECTOR, VALASARAVAKKAM RANGE
|
June 22, 2017 |
MOHAMAD ALI JINNA S/O. KADAR MOHIDEEN Vs. THE INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI
|
March 14, 2017 |
MOHAMED ALI Vs. STATE REP BY THE INSPECTOR OF POLICE
|
June 8, 2017 |
MOHAMED AMANULLAH DHATHANI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
October 23, 2017 |
MOHAMED DIWAN Vs. A. VENKATESH
|
June 7, 2017 |
MOHAMED HUSSAIN AND OTHERS Vs. THARVEJ BHANU AND ANOTHER
|
November 14, 2017 |
MOHAMMED ALI (A-1) Vs. STATE BY INSPECTOR OF POLICE
|
December 14, 2017 |
MOHAMMED HANIFA (DIED) & OTHERS Vs. SANKARANARAYANAN
|
August 17, 2017 |
MOHAMMED ISMAIL Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
|
December 18, 2017 |
MOHAMMED ISMAIL Vs. HAMEED SULTAN
|
February 24, 2017 |
MOHAMMED ISRATH Vs. PUBLIC PROSECUTOR
|
June 30, 2017 |
MOHAMMED LABBAI GANI Vs. NAINA MOHAMMED
|
February 1, 2017 |
MOHAMMED MOOSA Vs. MUTHAIAH
|
May 11, 2017 |
MOHAMMED YUSUF Vs. KARIYULLAH SHA
|
August 9, 2017 |
MOHAN Vs. STATE
|
June 2, 2017 |
MOHAN Vs. S RAMA
|
October 23, 2017 |
MOHAN BREWERIES AND DISTILLERIES LTD. Vs. COMMR. OF C. EX.
|
June 13, 2017 |
MOHANA Vs. THE GOVT. OF TAMILNADU
|
October 31, 2017 |
MOHANDASS Vs. SECRETARY TO GOVERNMENT
|
November 8, 2017 |
MOHIDEEN FATHIMA Vs. MOUNASAMI
|
January 30, 2017 |
MOIDHEEN ABDUL KHADAR Vs. SABIA UMMAL
|
December 4, 2017 |
MOLISELVAM Vs. STATE
|
March 20, 2017 |
MONICCA SHANTHA NELSON REP BY POWER OF ATTORNEY J SAMUEL NELSON Vs. RAJALAKSHMI VENUGOPAL
|
June 15, 2017 |
MONISHA KUMARI Vs. STATE OF TAMIL NADU
|
June 23, 2017 |
MOOGAMBIGA TYRE RETREADING COMPANY Vs. UNION OF INDIA REP BY ITS SECRETARY TO CENTRAL GOVERNMENT
|
August 2, 2017 |
MOOKKAMMAL Vs. P. SELVARAJ
|
December 21, 2017 |
MOTTAYA UDAYAR & ORS. Vs. ARUKKANI AMMAL & ORS.
|
November 1, 2017 |
MR. A. JOHNSON Vs. MR. G. ARCHIBALD DEVASAHAYAM
|
June 8, 2017 |
MR. A.S.K. ASHRAF ALI KADARMOIDEEN AND OTHERS Vs. M/S. INDUS IND BANK LIMITED AND OTHERS
|
January 10, 2017 |
MR. AMAN Vs. MR. N. VELAN
|
November 22, 2017 |
MR. ANIS Vs. M/S. BALACHANDRA BUILDERS (PVT) LTD REPRESENTED BY ITS DIRECTOR S.SUDARSHAN OLD DOOR NO.10, NEW DOOR NO.21 VENKATARATHNAM NAGAR, ADYAR, CHENNAI
|
March 1, 2017 |
MR. FAROOK Vs. MR. T. SENTHILKUMAR S/O.THANGAVEL
|
March 13, 2017 |
MR. GOPALAN THYGARAJAN Vs. THE COMMISSIONER OF INCOME TAX
|
December 11, 2017 |
MR. JANAKAR & ORS. Vs. THE COMMISSIONER, HOSUR MUNICIPALITY, HOSUR AND OTHER
|
November 8, 2017 |
MR. K. BOJARAJAN & ANR. Vs. THE INSPECTOR OF POLICE
|
December 13, 2017 |
MR. K. PHANINDRA REDDY Vs. C. LAWRENCE
|
April 17, 2017 |
MR. KANNAN Vs. MR. RANGAN
|
February 9, 2017 |
MR. KARE THATHA RAO Vs. M/S. INDIA INFOLINE LTD.
|
February 8, 2017 |
MR. KRISHNA KUMAR SOOD, S/O PRAKASH CHANDRA SOOD Vs. MR. SRINATH RAJAM
|
December 22, 2017 |
MR. M. EDWIN FELIX PRINCE AND OTHERS Vs. UNION TERRITORY OF PUDUCHERRY
|
December 13, 2017 |
MR. M. ETHIRAJ Vs. SHEETALA CREDIT HOLDINGS PVT. LTD.
|
July 4, 2017 |
MR. N. VENUGOPAL Vs. MR. N.D. SUKUMAR
|
October 4, 2017 |
MR. NAVEEN G. ROLANDS Vs. M/S. CHOLAMANDALAM DBS FINANCE LTD.
|
February 15, 2017 |
MR. P. ABDUL AZEEZ & ORS. Vs. THE EXECUTIVE OFFICER
|
October 20, 2017 |
MR. PRABHAKARAN Vs. DR. MUTHULAKSHMI
|
June 29, 2017 |
MR. PRADEEP D. KOTHARI, CHAIRMAN, KOTHARI ORIENT FINANCE LTD. Vs. IDBI BANK LIMITED
|
July 28, 2017 |
MR. R. CHANDRASEKAR & ORS. Vs. MRS. EASWARI @ K. RAJESHWARI & ORS.
|
November 13, 2017 |
MR. R.S. PONNUSAMY & ORS. Vs. MR. T.S.R. KHANNAIYANN
|
October 11, 2017 |
MR. S. GOVINDARAJAN (DIED) Vs. STATE
|
October 11, 2017 |
MR. S. THIAGARAJAN Vs. M/S. SUPREME PIPE SYNDICATE
|
July 5, 2017 |
MR. T. PANDURANGAN Vs. SRI KANNABIRAN TEMPLE
|
June 15, 2017 |
MR. THIAGARAJAN KUMARARAJA Vs. M/S. CAPITAL FILM WORKS (INDIA) PVT. LTD.
|
November 20, 2017 |
MR. THIAGARAJAN KUMARARAJA Vs. UNION OF INDIA
|
November 6, 2017 |
MR. V.J. CHACKO (DECEASED) Vs. ST. THOMAS PASTORAL CENTRE
|
April 21, 2017 |
MR. V.S. EKAMBARAM Vs. SRI KRISHNA TILES AND POTTERIES
|
August 1, 2017 |
MR.A.PARTHIBAN Vs. THE STATE
|
December 11, 2017 |
MR.JEYASINGH Vs. BRANCH MANAGER, INDIAN BANK
|
November 8, 2017 |
MR.M.JOHN KENNEDY @ M.J.KENNEDY Vs. THE INSPECTOR OF POLICE AND ANR.
|
February 16, 2017 |
MR.R.SUNDAR SRINIVASAN Vs. MR.K.K.SENTHIL
|
August 10, 2017 |
MRF LIMITED Vs. P ANNADURAI PROPRIETOR
|
February 27, 2017 |
MRS. A. SREEDEVI Vs. M/S. WOOLTOP DESIGN PRIVATE LIMITED
|
March 10, 2017 |
MRS. B. RAJARAJESHWARI Vs. THE PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL
|
January 11, 2017 |
MRS. BHAWARI BAI Vs. B.C. SUDHAKAR
|
February 27, 2017 |
MRS. J. JAYALAKSHMI Vs. STATE OF TAMIL NADU
|
October 27, 2017 |
MRS. JAYASHREE JAYANTH Vs. MR. N. KRISHNASWAMY AND MRS. PREMALEELA KRISHNASWAMY (DECEASED) AND OTHERS
|
September 19, 2017 |
MRS. K. UMA MAHESWARI Vs. CENTRAL BANK OF INDIA, COTTON MARKET BRANCH
|
November 8, 2017 |
MRS. LALITHA Vs. MR. SUNDAR
|
April 27, 2017 |
MRS. P. LEELAVATHI Vs. N. SANJEEVIRAJ
|
June 30, 2017 |
MRS. P. MADURI GAJAPATHI RAJU Vs. MRS. RADHA GAJAPATHI RAJU (IN S.A. NO. 458 OF 2009)
|
February 23, 2017 |
MRS. PADMA SWAMINATHAN Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD
|
March 27, 2017 |
MRS. POTTIAMMAL (DECEASED) Vs. MRS. ESWARI
|
April 5, 2017 |
MRS. REHANA Vs. MRS. MAUNIHAL BEGUM
|
August 1, 2017 |
MRS. ULAGAMBAL & ORS. Vs. MR. J. VIJAYA RAJ & ANR.
|
December 14, 2017 |
MRS. V.P. MARAGATHAMANI Vs. THE AUTHORISED OFFICER (RECOVERY)
|
January 10, 2017 |
MRS.MALAR Vs. STATE OF TAMIL NADU
|
October 31, 2017 |
MRS.R.PADMA Vs. INDIAN OVERSEAS BANK
|
December 8, 2017 |
MS. KIRTHANA Vs. MRS. VINAYA KRISHNAN
|
February 16, 2017 |
MS.A.ANNIE SHEELA RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PLANNING, DEVELOPMENT AND SPECIAL INITIATIVES
|
January 6, 2017 |
MULTIBASE INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER, RANIPET CHECK POST SERKADU
|
January 25, 2017 |
MUMTAJ Vs. THE SUPERINTENDENT OF POLICE
|
October 31, 2017 |
MUMTAJ BEGUM Vs. SULTANA HUSSAIN
|
January 24, 2017 |
MUNDHRA BULLION PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT), PEDDUNAICKENPET ASSESSMENT CIRCLE
|
May 8, 2017 |
MUNI REDDY Vs. PAPI REDDY
|
June 6, 2017 |
MUNIAMMAL Vs. GOVINDARAJU
|
March 14, 2017 |
MUNIAPPAN AND OTHERS Vs. RAJAVEL
|
April 4, 2017 |
MUNIPACHAIYAPPAN TEXTILES PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
May 17, 2017 |
MUNIYAMMAL Vs. STATE
|
June 2, 2017 |
MUNIYANDI Vs. RANJITH
|
February 10, 2017 |
MUNNAVAR HUSSAIN Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
|
December 19, 2017 |
MUNUSAMY Vs. STATE OF TAMIL NADU
|
February 7, 2017 |
MUNUSAMY Vs. STATE REP. BY INSPECTOR OF POLICE, KELAMANGALAM POLICE STATION, SALEM (CRIME NO.59/2011)
|
February 2, 2017 |
MUPPIDATHI Vs. MUTHUMARI
|
August 21, 2017 |
MURUGAIAH Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
December 6, 2017 |
MURUGAIAH VELAR Vs. VELAMMAL
|
July 14, 2017 |
MURUGAN Vs. STATE
|
November 9, 2017 |
MURUGAN Vs. STATE
|
July 12, 2017 |
MURUGAN Vs. STATE BY INSPECTOR OF POLICE, MARAKKANAM POLICE STATION, VILLUPURAM DISTRICT
|
August 4, 2017 |
MURUGAN Vs. STATE BY INSPECTOR OF POLICE
|
December 21, 2017 |
MURUGAN Vs. SWEET RAJ
|
September 20, 2017 |
MURUGANANTHAM Vs. RAMU
|
November 21, 2017 |
MURUGASAMY Vs. STATE
|
September 15, 2017 |
MURUGASAMY Vs. POOMATHI
|
January 3, 2017 |
MURUGAVEL KNITS Vs. ASSISTANT COMMISSIONER KONGUNAGAR CIRCLE
|
July 5, 2017 |
MURUGESAN Vs. K SAMPOORNAM
|
February 27, 2017 |
MURUGESAN Vs. STATE
|
December 13, 2017 |
MURUGESAN Vs. ARUMUGHAM
|
April 27, 2017 |
MURUGESAN Vs. STATE
|
May 18, 2017 |
MURUGESAN Vs. SUBASH CHANDRABOSE
|
October 13, 2017 |
MURUGESAN (DIED) Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI, DHARMAPURI DISTRICT
|
July 24, 2017 |
MUTHA @ KAMALAVENI AMMAL Vs. NARAYANASAMY REDDIAR
|
April 7, 2017 |
MUTHAIYAN Vs. POONGOTHAI
|
September 6, 2017 |
MUTHAMILSELVAN Vs. STATE
|
October 24, 2017 |
MUTHAMMAL Vs. ABUBUCKER
|
August 9, 2017 |
MUTHIAH VELAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
January 10, 2017 |
MUTHU @ MUTHUKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, KOTTUCHERY POLICE STATION, KARAIKAL, PONDICHERRY STATE (CRIME NO.81 OF 2006)
|
January 19, 2017 |
MUTHU MARIYAMMAL TRANSPORT REPRESENTED BY ITS PROPRIETOR T RAMAKRISHNAN Vs. INDIAN OIL CORPORATION LTD
|
August 24, 2017 |
MUTHU RAJENDRAN Vs. C.P.RETHISH
|
February 16, 2017 |
MUTHUKANI DIRAVIDAKANI Vs. K S RAJA
|
September 18, 2017 |
MUTHUKUMAR Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
MUTHUKUMAR Vs. GENERAL SECRETARY, SWIMMING FEDERATION OF INDIA
|
December 20, 2017 |
MUTHUKUMAR @ VELLAIAN Vs. THE SECRETARY GOVERMENT
|
January 24, 2017 |
MUTHUKUMARA SWAMY & ORS. Vs. VALLIAMMAL
|
November 2, 2017 |
MUTHULAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 9, 2017 |
MUTHULAKSHMI AMMAL Vs. AMURDHALINGA PADAYACHI
|
January 24, 2017 |
MUTHULAKSHMI AMMAL Vs. SHANMUGAVEL
|
August 2, 2017 |
MUTHUMALAI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 24, 2017 |
MUTHURAJA Vs. M. ATHEESWARI & ORS.
|
August 18, 2017 |
MUTHURAMAN Vs. MEMBER SECRETARY, TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
|
December 22, 2017 |
MUTHUSAMY Vs. S.KALIAMMAL
|
January 30, 2017 |
MUTHUSAMY Vs. JAGAN @ JAGANADHAN
|
September 18, 2017 |
MUTHUSAMY Vs. BOOMATHY
|
January 3, 2017 |
MUTHUSWAMI Vs. PALANISWAMI
|
November 29, 2017 |
MUTHUSWAMI AND ANOTHER Vs. KULANDAIAMMAL AND OTHERS
|
November 29, 2017 |
MUZAFFER AHMED, CHIEF EXECUTIVE OFFICER Vs. GOVERNMENT OF INDIA
|
November 30, 2017 |
MY ELECTRONICS Vs. COMMERCIAL TAX OFFICER
|
January 5, 2017 |
MYCON CONSTRUCTION LTD. Vs. MECON LTD.
|
October 24, 2017 |
MYNORSAMI Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN ANNA SALAI
|
October 20, 2017 |
N . VIJAYAKUMARI Vs. THE SECRETARY TO GOVERNMENT
|
July 24, 2017 |
N ADILAKSHMI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
|
March 8, 2017 |
N ARASAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 11, 2017 |
N BASHEER AHMED Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 22, 2017 |
N BHASKARAN Vs. B RUKMANI
|
August 8, 2017 |
N C LAKSHMI NARASIMHAN Vs. AUTHORISED OFFICER T NAGAR
|
July 5, 2017 |
N CHANDRABABU Vs. SUB-INSPECTOR OF POLICE, PALAKKARAI POLICE STATION
|
March 28, 2017 |
N DHANDAPANI Vs. DISTRICT OF SCHOOL EDUCATION
|
September 7, 2017 |
N DURGA BAI Vs. C S PANDARI BAI
|
February 27, 2017 |
N GIRI PRANAV Vs. STATE OF TAMIL NADU
|
August 28, 2017 |
N GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT HEALTH DEPARTMENT
|
July 14, 2017 |
N GUHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CRIME BRANCH CID
|
August 29, 2017 |
N JAYAMURUGAN Vs. S DHANDAPANI
|
July 24, 2017 |
N KARUPPUSAMY Vs. K N DEVANATHAN
|
April 28, 2017 |
N KUMARASAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
November 1, 2017 |
N M J RAJARAJAN Vs. REVENUE DIVISIONAL OFFICER
|
August 21, 2017 |
N MALLIGA Vs. REVENUE DIVISIONAL OFFICER
|
August 22, 2017 |
N MANI Vs. ANANDAYEE AMMAL
|
January 23, 2017 |
N MAVUTHAN Vs. STATE OF TAMIL NADU, REP ,BY ITS SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
September 22, 2017 |
N MUNUSAMY Vs. P KASTHURI
|
October 5, 2017 |
N MURUGAVEL Vs. STATE REP BY STATION HOUSE OFFICER, ORATHUR POLICE STATION
|
July 18, 2017 |
N N DURAISAMY Vs. GOWSHALYA YARN STORES, REPRESENTED BY ITS POWER AGENT, M RAMESH
|
November 8, 2017 |
N PACKIYARAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
October 27, 2017 |
N PAKTHAVATHSALAM Vs. K PRAMILA
|
February 7, 2017 |
N PALANI Vs. ENGINEER-IN-CHIEF (WRD) AND CHIEF ENGINEER (GENERAL)
|
October 10, 2017 |
N PARAMAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT, FORT ST GEORGE , CHENNAI
|
August 21, 2017 |
N PERIYASAMY Vs. GNANASOUNDARI
|
January 10, 2017 |
N PRABHURAJ Vs. JOSEPHINE
|
December 6, 2017 |
N RAGAVENDRAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION(KOVAI) LTD
|
February 6, 2017 |
N RAGAVENDRAN Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
August 24, 2017 |
N RAJASEKAR Vs. PRINCIPAL SECRETARY/ COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK
|
August 17, 2017 |
N RAJESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, REP BY ITS REGISTRAR
|
August 21, 2017 |
N RAJESH KHANNA Vs. STATE OF TAMIL NADU
|
March 1, 2017 |
N RAMADOSS Vs. S RAMALINGAM
|
November 22, 2017 |
N RAMANATHAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD
|
February 2, 2017 |
N RAMESH Vs. FAERY ESTATES PVT LTD
|
July 18, 2017 |
N RAMESH Vs. G GUNASEKARAN
|
July 26, 2017 |
N RANGARAJULU Vs. STATE REP BY INSPECTOR OF POLICE BRAMMA DESAM POLICE STATION
|
January 10, 2017 |
N RANJITH KUMAR Vs. UNION OF INDIA
|
September 1, 2017 |
N RAVI Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT
|
June 28, 2017 |
N RAVIKUMAR Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
|
February 15, 2017 |
N S PALANI Vs. SULACHANA
|
October 6, 2017 |
N S SARAVANAN Vs. GOVERNMENT OF TAMIL NADU, MINISTRY OF LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
September 12, 2017 |
N S SHANMUGASUNDARAM Vs. REVENUE DIVISIONAL OFFICER, THIRUTTANI DIVISION
|
April 24, 2017 |
N SAMINATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT FORT ST GEORGE, CHENNAI
|
September 20, 2017 |
N SANKAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
February 23, 2017 |
N SASIKALA Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA
|
February 1, 2017 |
N SATHISH KUMAR Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
April 4, 2017 |
N SAVITHRI Vs. MANONMANI
|
February 24, 2017 |
N SEENIVASAGAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 1, 2017 |
N SIVAKUMAR Vs. SUB-INSPECTOR OF POLICE, VELAYUTHAMPALAYAM POLICE STATION
|
November 21, 2017 |
N SIVAPANDY Vs. DISTRICT REVENUE OFFICER
|
February 8, 2017 |
N SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
October 5, 2017 |
N SWAMINATHAN Vs. N SATHYANATHAN & SONS (P) LTD
|
December 22, 2017 |
N THANGAVEL Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
|
May 5, 2017 |
N THIRUGNANASAMBANDAM Vs. E ANANTHI
|
August 16, 2017 |
N UMADEVI Vs. CHIEF ENGINEER
|
October 24, 2017 |
N VEDHA Vs. GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY
|
October 31, 2017 |
N VIJAYAKUMAR Vs. COMMISSIONER PANCHAYAT UNION
|
January 6, 2017 |
N VIMALA Vs. BOOLOGAMMAL @ AMMAAYI AMMAL
|
July 7, 2017 |
N. AKILA Vs. THE JUDICIAL MAGISTRATE NO. 1, MAYILADUTHURAI, NAGAPATTINAM DISTRICT
|
March 3, 2017 |
N. BACKIYA LAKSHMI Vs. PALANIVEL
|
September 6, 2017 |
N. BHAGEERATHAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 4, 2017 |
N. CHANDRABABU Vs. SUB INSPECTOR OF POLICE
|
April 21, 2017 |
N. CHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 19, 2017 |
N. CHELLAKUTTY Vs. THE INCOME TAX SETTLEMENT COMMISSION
|
October 6, 2017 |
N. DEVARAJAN Vs. M/S. NIRMAL INDUSTRIES
|
October 9, 2017 |
N. ETHIRAJ CHETTIAR Vs. SAMUNDEESWARI AMMAL
|
February 22, 2017 |
N. GANESH Vs. SECRETARY TO GOVERNMENT
|
November 29, 2017 |
N. KUNJARAMMAL Vs. KALPANA ETHIRAJ
|
September 21, 2017 |
N. MANI AND ANR. Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF REVENUE CONTROLLING AUTHORITY
|
September 8, 2017 |
N. MANICKAM Vs. R. SARASWATHI
|
January 18, 2017 |
N. MURUGESAN Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
|
July 25, 2017 |
N. NACHIMUTHU Vs. K.S. RAMASAMY
|
August 9, 2017 |
N. NALLUSAMY Vs. NATARAJAN AND OTHERS
|
February 15, 2017 |
N. NATARAJAN Vs. STATE BY INSPECTOR OF POLICE
|
September 21, 2017 |
N. NITHIYANANTHAM (DIED) AND ANOTHER Vs. DEVADASS AND ANOTHER
|
December 11, 2017 |
N. PALANISAMY Vs. SRI MARUTHI PROCESSORS A REGISTERED FIRM
|
December 13, 2017 |
N. PANNEERSELVAM Vs. THE COMMISSIONER OF POLICE
|
March 21, 2017 |
N. PARAMESHWARI Vs. D. SUBRAMANIAN
|
April 24, 2017 |
N. PERIYASAMY Vs. STATE
|
July 31, 2017 |
N. PERIYASAMY Vs. GNANASOUNDARI
|
January 10, 2017 |
N. PREMALATHA Vs. P. M. MURALI
|
September 15, 2017 |
N. RAMAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
December 22, 2017 |
N. RAMJI Vs. ASHWATH NARAYAN RAMJI
|
June 7, 2017 |
N. RAVIKUMAR Vs. INDUSIND BANK
|
July 4, 2017 |
N. ROBY Vs. M/S. CHETTINAD LOGISTICS PRIVATE LIMITED
|
June 23, 2017 |
N. SUBRAMANIAN Vs. COMMISSIONER, K.V.S.
|
February 24, 2017 |
N. SUDHAKAR REDDY Vs. SRI KALAHATEESWARA SWAMIVARI DEVASTHANAM
|
November 10, 2017 |
N. SUNDARAM Vs. P. KAMALAMMAL
|
May 3, 2017 |
N. SUNDARAMURTHY Vs. SUSEELADEVI
|
March 3, 2017 |
N. SYAMALA DEVI Vs. E. RAGHAVA RAO
|
July 28, 2017 |
N. THILAKAVATHI Vs. R. SANTHAMANI
|
January 3, 2017 |
N. VELU Vs. THE DISTRICT REVENUE OFFICER MADURAI DISTRICT
|
April 25, 2017 |
N.A. XAVIER JULIEN Vs. N.X. THOMAS
|
July 13, 2017 |
N.B.BALAGA PERUMAL (DIED) THROUGH HIS POWER AGENT ARASAMANI Vs. T.P.SOKKALAI RAMSAIT SAMATHI TRUST MUKKOODAL
|
July 24, 2017 |
N.BANU Vs. STATE OF TAMIL NADU
|
April 24, 2017 |
N.C. PRABHU Vs. STATE
|
October 11, 2017 |
N.GANGAMMAL Vs. RAJESHWARI
|
March 28, 2017 |
N.I. AND G.W. UNION Vs. MAHAVIR PLANTATIONS PVT. LTD.
|
April 20, 2017 |
N.K. SANTHARAMAN Vs. SMT. N.S. RAMILA
|
April 4, 2017 |
N.KARTHIK Vs. GOVERNMENT OF TAMIL NADU
|
November 30, 2017 |
N.M.R.S. SANTAPRAKASH Vs. N.M.R. SIVA
|
March 8, 2017 |
N.MARUTHU GANESH Vs. ELECTION COMMISSION OF INDIA
|
December 18, 2017 |
N.MOHANAM Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR WELFARE DEPARTMENT, CHENNAI 600 009
|
February 17, 2017 |
N.MURUGESAN Vs. NANJAMMAL
|
January 3, 2017 |
N.NATARAJAN Vs. N.CHIDAMBARA GOUNDER
|
January 4, 2017 |
N.NATARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ANR.
|
February 20, 2017 |
N.R. BABULAL Vs. N.S. LAVAKUMAR
|
March 14, 2017 |
N.R. CHANDRASEKARAN AND OTHERS Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETY, ERODE REGION, ERODE, ERODE DISTRICT
|
January 18, 2017 |
N.RADHAMANI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
February 13, 2017 |
N.RAMSUDHAN @ HARIHARA SUDHAN Vs. MASILAMANI & ORS
|
December 5, 2017 |
N.S. BHAGAVATHI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
November 1, 2017 |
N.S. PLASTERS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
July 14, 2017 |
N.SAMIDURAI AND ORS. Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
February 15, 2017 |
N.SEKARAN Vs. C.RAJENDRAN
|
September 22, 2017 |
N.VENDADAM Vs. STATE OF TAMIL NADU
|
September 1, 2017 |
NAAZ JAFFAR Vs. J.M. SADIQ SAIT
|
August 17, 2017 |
NACHIMUTHU Vs. RENGASAMY
|
February 21, 2017 |
NADANA SABAPATHY Vs. MESAKANNU(DECEASED)
|
February 22, 2017 |
NAGARAJ Vs. STATE
|
November 24, 2017 |
NAGARAJAN Vs. M. SUBRAMONIA PILLAI
|
February 20, 2017 |
NAGARAJAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
|
January 6, 2017 |
NAGARAJAN Vs. ANTHONY JOSEPH
|
October 23, 2017 |
NAGARATHINAMMAL Vs. PICHAIMUTHU PILLAI ANJALAIAMMAL TRUST
|
March 22, 2017 |
NAGASAMY CHETTIAR Vs. FATHIMA GANI
|
April 28, 2017 |
NAGASUBRAMANIAM Vs. E SANGARALINGAM
|
November 15, 2017 |
NAGENDHIRAMANI Vs. STATE
|
October 9, 2017 |
NAGESWARI Vs. THE STATE TRANSPORT CORPORATION
|
August 18, 2017 |
NAINA MOHAMMED Vs. MOHAMMED LABBAI GANI
|
February 1, 2017 |
NAKKHEERAN PUBLICATIONS AND ITS EDITOR Vs. THE 292ND GURU MAHA SANNIDHANAM
|
September 12, 2017 |
NALLAIYAN Vs. V.MOHAN
|
December 19, 2017 |
NALLAMMAL Vs. AYISHA BEEVI
|
June 5, 2017 |
NAMACHIVAYAM Vs. ANANDHARAMAN
|
August 8, 2017 |
NANDA KUMAR Vs. GAMMON INDIA LIMITED
|
December 15, 2017 |
NANDHI SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2017 |
NARASHIA MANJI PATEL Vs. PRESIDING OFFICER SALES TAX APPELLATE TRIBUNAL
|
June 1, 2017 |
NARASIMHAN Vs. NAGENDIRAN
|
April 10, 2017 |
NARASIMULU AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 1, 2017 |
NARASUS SAARATHY ENTERPRISES PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR M V BALASUBRAMANIAM Vs. NARASUS COFFEE COMPANY LIMITED
|
July 17, 2017 |
NARAYAN INDUSTRIES REP BY ITS PARTNER NARAYAN SINGH Vs. STATE OF TAMILNADU REPRESENTED BY DEPUTY COMMISSIONER CHENNAI
|
July 20, 2017 |
NARAYANA SATHIYA SIVA SENATHIPATHI Vs. NATARAJAN
|
July 11, 2017 |
NARAYANASAMY Vs. KESAVAN
|
December 14, 2017 |
NARYANAN Vs. M.S.D. DAIRY FIRM
|
December 12, 2017 |
NATARAJAN Vs. STATE REP BY INSPECTOR OF POLICE
|
December 21, 2017 |
NATARAJAN Vs. K SIVAKUMAR
|
September 7, 2017 |
NATARAJAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE SATHYAMANGALAM
|
December 11, 2017 |
NATARAJAN & ANR. Vs. RAMAKRISHNA HIGH SCHOOL, KODANDAPURAM
|
November 2, 2017 |
NATARAJAN AND ANOTHER Vs. MANICKAPILLAI
|
December 12, 2017 |
NATESA THAMILARVAN Vs. STATE REP BY ITS INSPECTOR OF POLICE NEEDAMANGALAM POLICE STATION
|
December 15, 2017 |
NATHIYA BEGUM Vs. STATE OF TAMIL NADU REP , BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT
|
April 10, 2017 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. G SOMASUNDARAM
|
February 2, 2017 |
NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. V.S. JAYYA VISHRANT
|
August 8, 2017 |
NATIONAL INSTITUTE OF OCEAN TECHNOLOGY, VELACHERY Vs. ABS MARINE SERVICES PRIVATE LIMITED, VALLIAMMAL ROAD
|
December 22, 2017 |
NATIONAL INSURANCE CO LTD Vs. M. PADMINI
|
February 24, 2017 |
NATIONAL INSURANCE CO LTD Vs. M SUNDARRAJAN
|
August 7, 2017 |
NATIONAL INSURANCE CO LTD Vs. A ROSY
|
March 8, 2017 |
NATIONAL INSURANCE CO LTD Vs. AMMASAI
|
March 3, 2017 |
NATIONAL INSURANCE CO. LTD Vs. RANI
|
January 2, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. ISMAIL BEEVI
|
March 14, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. BAKKIAM
|
August 4, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. K RAMYA AND OTHERS
|
June 30, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. GOPALAKRISHNAN
|
January 3, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. RAJA
|
March 6, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. USHA AND ORS.
|
June 22, 2017 |
NATIONAL INSURANCE CO. LTD., Vs. ROSI
|
February 27, 2017 |
NATIONAL INSURANCE CO.LTD. Vs. PUSHPALATHA AND ORS.
|
January 11, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. A. SAGAYARAJ @ SAGAYA SENTHAMIL RAJA
|
June 13, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RENUKA DEVI
|
September 18, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SENTHIL KUMAR
|
April 12, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. S. AMALI ANNAMAL
|
October 20, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. M CHELLATHANGAM
|
March 1, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KALIAMMAL
|
April 4, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MARIA JESICA
|
November 21, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. C. NAGARAJAN AND ORS.
|
December 13, 2017 |
NATIONAL INSURANCE COMPANY LIMITED NO. 81 Vs. MADESH AND ANR.
|
December 14, 2017 |
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. P JANSIRANI
|
August 23, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. PUSHPA
|
August 8, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. K.HAMMED @ SHAIK AHAMMED
|
November 6, 2017 |
NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION, REP BY ITS STATE PRESIDENT MR. P. AYYAKANNU Vs. THE GOVERNMENT OF TAMIL NADU, BY ITS SECRETARY, CO
|
April 4, 2017 |
NATRAJAN Vs. SMT. MARUDHAKKAL
|
January 30, 2017 |
NAVAJUGA INFOTECH PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
May 26, 2017 |
NAVAMANI Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
October 10, 2017 |
NAVANAPPAN Vs. SECRETARY REVENUE DEPARTMENT
|
November 29, 2017 |
NAVANEETHAM Vs. STATE
|
September 21, 2017 |
NAVASAKTHI TOWNSHIP DEV. P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2017 |
NAVASAKTHI TOWNSHIP DEVELOPERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
October 6, 2017 |
NAVIN HOUSING AND PROPERTIES PVT. LTD. Vs. WATERMARKE RESIDENCY LIMITED
|
February 10, 2017 |
NAVIN HOUSING PROPERTIES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
February 9, 2017 |
NAVIN KUMAR Vs. REGIONAL PASSPORT OFFICER, CHENNAI
|
April 12, 2017 |
NAZEER Vs. STATE
|
November 2, 2017 |
NEELA Vs. RAJA ALIAS RAJAPAN
|
February 21, 2017 |
NEMINATHAN Vs. SUBRAMANIAM
|
August 24, 2017 |
NEPC AGRO FOODS LIMITED, REP BY CHIEF EXECUTIVE Vs. DEPUTY COMMERCIAL TAX OFFICER, VALPARAI
|
September 18, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. R DEEPALAKSHMI
|
August 17, 2017 |
NEW INDIA ASSURANCE CO LTD , SALEM Vs. UTHRA
|
March 16, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. CHITRA
|
February 24, 2017 |
NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. S.PREMA
|
April 13, 2017 |
NEW INDIA ASSURANCE CO.LTD., Vs. K.RATHAMANI
|
January 11, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C. RANJITHAM AND OTHERS
|
December 7, 2017 |
NEW INDIA ASSURANCE COMPANY LTD , REPRESENTED BY ITS BRANCH MANAGER Vs. LAKSHMI AMMAL
|
November 3, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. M.KARUPPAIAH
|
August 18, 2017 |
NEYCER INDIA LIMITED, REP BY ITS GENERAL MANAGER, J SREENIVAS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG), OFFICE OF COMMISSIONER OF CUSTOMS (EXPORT), CUSTOM HOUSE
|
December 15, 2017 |
NEYVELI LIGNITE CORPORATION LTD ,REP BY ITS GENERAL MANAGER Vs. GEM CABLES & CONDUCTORS LTD
|
August 28, 2017 |
NGA STEELS (P) LTD. Vs. CESTAT, CHENNAI
|
February 13, 2017 |
NILAVENI S Vs. N BABULAL
|
October 24, 2017 |
NIRMALA Vs. MARY STELLA
|
August 9, 2017 |
NITESH CHAJJED Vs. INCOME TAX OFFICER
|
April 18, 2017 |
NIUTYA GOPAL Vs. ANIL KUMAR VERMA
|
July 25, 2017 |
NIZAM COAL PRIVATE LIMITED Vs. R.S.EXPORTS
|
January 3, 2017 |
NOOR M. SAIED Vs. COMMERCIAL TAX OFFICER, CHENNAI
|
October 31, 2017 |
NOORUL AMIN Vs. KAAR TECHNOLOGIES INDIA PVT LTD
|
February 24, 2017 |
NOYYAL RIVER AYACUTDARS Vs. THE PRINCIPAL SECRETARY
|
December 19, 2017 |
NUPOWER WIND FARMS LIMITED, KANDAMANUR VILLAGE Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
May 25, 2017 |
O M SUBRAMANIAN Vs. N PALANI
|
August 8, 2017 |
O S K DAVID Vs. L RETHINAM
|
September 20, 2017 |
O SUBBAIAH Vs. R SUBBULAKSHMI
|
July 13, 2017 |
O. SHINOD Vs. CHIEF SECY. TO GOVERNMENT OF PUDUCHERRY
|
July 4, 2017 |
O.K. VENKATRAMANI @ VENKATRAMAN Vs. COIMBATORE DIOCESE SOCIETY, PERIAKODIVERI
|
August 9, 2017 |
O.THIRAVIAM Vs. SRI VAIRAVAN ROADWAYS
|
August 18, 2017 |
OCEANIC TROPICAL FRUITS PRIVATE LIMITED REPRESENTED BY ITS MANAGER(ACCOUNTS) M EZHUMALAI Vs. ASSISTANT COMMISSIONER (TRC)
|
October 5, 2017 |
OJUS POWER TECHNOLOGIES PVT LTD , REP BY ITS MANAGING DIRECTOR - RAM SAMPATHKUMAR Vs. ASSISTANT COMMISSIONER (CT), HOSUR
|
November 14, 2017 |
OJUS POWER TECHNOLOGIES PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), HOSUR (SOUTH) CIRCLE
|
November 8, 2017 |
OMEGA ZIPS Vs. THE JOINT DIRECTOR
|
October 27, 2017 |
OMPRAKASH TRILOKI CHANDWANI Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (I)
|
August 3, 2017 |
ONGAN A.ARUMUGAM Vs. THANGAMMAL
|
January 6, 2017 |
OREN HYDROCARBONS PVT. LTD. Vs. INDIA RATINGS & RESEARCH PVT. LTD.
|
October 20, 2017 |
ORIENTAL INSURANCE CO LTD Vs. VIJAYALAKSHMI
|
April 17, 2017 |
ORIENTAL INSURANCE CO. LTD Vs. S. VISHNU GANGA
|
December 22, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. CHITRAVEL
|
November 13, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. PITCHIAH SAKTHIVEL
|
July 26, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. V.SURIYA
|
April 26, 2017 |
ORIENTAL INSURANCE CO.LTD. Vs. PANCHAVARNAM
|
August 17, 2017 |
ORIENTAL INSURANCE CO.LTD. Vs. SARABEE
|
April 6, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MINOR GANAPRAKASAM
|
October 11, 2017 |
OTIS ELEVATOR COMPANY (INDIA) LIMITED REPRESENTED BY CHIDAMBARAM Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS
|
July 13, 2017 |
OUMADEVY Vs. THIRUGNANASAMBANDAM
|
November 30, 2017 |
P A HEMASH Vs. UNION OF INDIA REP BY DISTRICT COLLECTOR (REVENUE), REVENUE DEPARTMENT PUDUCHERRY
|
April 28, 2017 |
P A JOSEPH Vs. UNION OF INDIA
|
March 22, 2017 |
P A PERUMAL Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT
|
August 3, 2017 |
P AFSAANA Vs. MANAGING DIRECTOR, STATE BANK OF INDIA
|
July 28, 2017 |
P AGASTHIAN Vs. DIRECTOR (HUMAN RESOURCE) OIL AND NATURAL GAS CORPORATION LIMITED
|
October 20, 2017 |
P ALPHONSA MARY Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION
|
January 18, 2017 |
P ANTONY RAJ Vs. STATE REP BY FOREST RANGE OFFICER
|
March 10, 2017 |
P ASWINI Vs. STATE REP BY INSPECTOR OF POLICE
|
September 22, 2017 |
P AYYAMPERUMAL Vs. REGISTRAR
|
September 15, 2017 |
P BANUMATHI Vs. R KRISHNAMOORTHY
|
August 18, 2017 |
P BASKAR S/O PACHIAPPA GOUNDER Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 27, 2017 |
P BEULA BELL NINJA Vs. REGISTRAR, TAMIL NADU NURSING COUNCIL
|
April 27, 2017 |
P BOOBALAN Vs. PRINCIPAL, PONDICHERRY ENGINEERING COLLEGE, PUDUCHERRY
|
September 20, 2017 |
P CHELLADURAI Vs. P MAYACHANDRAN
|
October 27, 2017 |
P CHELLAMUTHU Vs. ABINAYA MUTHUSAMY
|
February 17, 2017 |
P CHITRA PARUVAM Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
|
December 15, 2017 |
P CORNELIA JENIFER LEOMAROSE Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION, FORT ST GEORGE, MADRAS
|
January 23, 2017 |
P DESIYAN (MINOR) REP BY HIS FATHER AND NATURAL GUARDIAN S PARI Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA
|
April 13, 2017 |
P DHARMARAJ Vs. VEDHAMANICKAM
|
March 23, 2017 |
P DURAIRAJ Vs. AUTHORISED OFFICER VIJAYA BANK ASSET RECOVERY MANAGEMENT BRANCH
|
September 22, 2017 |
P GNANARAJ Vs. STATE REP BY, INSPECTOR OF POLICE
|
December 21, 2017 |
P GNANASOUNDARI Vs. SRINIVASAMURTHY MANDIRAM
|
December 22, 2017 |
P GOMATHIVINAYAGAM Vs. STATE REPRESENTED BY DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT
|
April 21, 2017 |
P I JAMBERT MATHURAM Vs. HDFC BANK
|
February 20, 2017 |
P ILAKIYA Vs. DIRECTOR OF SCHOOL EDUCATION DPI CAMPUS, COLLEGE ROAD
|
December 21, 2017 |
P JAYAKANNAN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
|
January 12, 2017 |
P K MAHESH RAO Vs. UNION OF INDIA, REP BY GENERAL MANAGER, CHENNAI
|
February 24, 2017 |
P KARUNAMOORTHY Vs. STATE OF TAMIL NADU
|
January 18, 2017 |
P KATTANDI Vs. ASSISTANT DIVISIONAL ENGINEER, (CONSTRUCTION AND MAINTENANCE), STATE HIGHWAYS
|
December 20, 2017 |
P KAVERIAPPAN Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
July 19, 2017 |
P M M NANDAGOPAL Vs. COLLECTOR VELLORE DISTRICT
|
July 25, 2017 |
P M PANDIARAJAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN) DEPARTMENT
|
December 21, 2017 |
P MANI Vs. GOVERNMENT OF TAMIL NADU
|
September 18, 2017 |
P MANNUPILLAI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 21, 2017 |
P MARIAPPAN Vs. CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE
|
August 18, 2017 |
P MOHANA Vs. T K SELVARAJ
|
February 10, 2017 |
P MOORTHY Vs. P BALUSAMY
|
July 26, 2017 |
P MURUGESAN Vs. GOVERNMENT OF TAMIL NADU
|
May 17, 2017 |
P MURUGESAN Vs. DISTRICT COLLECTOR
|
February 27, 2017 |
P MUTHUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
February 3, 2017 |
P NAGARAJAN Vs. P NAGARAJAN
|
March 2, 2017 |
P PALANI KUMAR Vs. DISTRICT COLLECTOR
|
December 12, 2017 |
P PALANICHAMY Vs. S SELLAPPAN
|
March 9, 2017 |
P PAUL PANDIAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
January 12, 2017 |
P PERIYANNAN Vs. SUPERINTENDENT OF POLICE
|
December 18, 2017 |
P PERUMAL Vs. N MANIVANNAN
|
March 17, 2017 |
P POONGOTHAI Vs. K SAGUNTHALA
|
August 3, 2017 |
P POUNGODY Vs. UNION OF INDIA AND OTHERS
|
December 4, 2017 |
P PRABIN, S/O M PAULRAJ Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
|
December 19, 2017 |
P PURUSHOTHAMAN Vs. DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTOR, ARIYALUR DISTRICT
|
October 31, 2017 |
P R AGENCIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI VIII COMMISSIONERATE
|
December 20, 2017 |
P R SUBRAMANIAN Vs. EXECUTIVE OFFICER ARULMIGU SUBRAMANIASAMY THIRUKOVILR
|
February 27, 2017 |
P R VENKATRAMAN Vs. SUPERINTENDENT OF POLICE NAMAKKAL DISTRICT
|
March 2, 2017 |
P RAJKUMAR Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD, DPI COMPOUND
|
August 30, 2017 |
P RAMANATHAN Vs. GOMATHY
|
November 30, 2017 |
P RANJANKUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
December 18, 2017 |
P RENGARAJULU Vs. AHILANDESWARI ALIAS AKILA
|
July 27, 2017 |
P RENGASAMY Vs. STATE REP BY INSPECTOR OF POLICE, TRICHY
|
November 15, 2017 |
P S KIRUPANANDHAN Vs. STATE BY INSPECTOR OF POLICE, SPE
|
July 14, 2017 |
P S PERUMAL Vs. SUBAIAH
|
November 14, 2017 |
P S SURESH KUMAR Vs. BRANCH MANAGER INDIAN BANK, AMBUR VELLORE DISTRICT
|
August 2, 2017 |
P SANGEETHA Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES, RECRUITMENT BOARD
|
August 31, 2017 |
P SASIKUMAR Vs. STATE REP BY INSPECTOR OF POLICE ALAGAPURAM POLICE STATION
|
January 12, 2017 |
P SEENI NAICKER Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
October 27, 2017 |
P SEKAR Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF HOME, FORT ST GEORGE, CHENNAI
|
September 20, 2017 |
P SEKAR Vs. R GUNASEKARAN
|
June 30, 2017 |
P SELVAKUMAR Vs. DISTRICT COLLECTOR, PUDUCHERRY DISTRICT, VAZHUDAVUR ROAD
|
January 19, 2017 |
P SHANTHI Vs. P PRAKASH
|
September 22, 2017 |
P SIVAKUMAR Vs. STATE OF TAMILNADU
|
January 4, 2017 |
P SIVASANKARAN Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
|
July 11, 2017 |
P SOUNDARARAJAN Vs. MANAGING DIRECTOR SPICOT LTD , CHENNAI
|
March 17, 2017 |
P SRIDHARAN Vs. EXECUTIVE ENGINEER, CORPORATION OF CHENNAI
|
December 19, 2017 |
P SRINIVASAN Vs. SUMATHI RAMAN
|
August 23, 2017 |
P STELLA Vs. S SEBASTIAN
|
December 21, 2017 |
P SUBBAIAH Vs. SUPERINTENDENT OF POST DEPARTMENT OF POSTS INDIA
|
June 6, 2017 |
P SUBRAMANI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 27, 2017 |
P SUNDARAM Vs. G RAMASWAMY
|
February 8, 2017 |
P SWAMINATHAN Vs. STATE BY SUPERINTENDENT OF POLICE, CBI (ACB), CHENNAI-8
|
October 24, 2017 |
P SWETHA REPRESENTED BY HER FATHER AND NATURAL GUARDIAN R PARANTHAMAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION, SHIKSHA KENDRA
|
April 20, 2017 |
P T RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT, CHENNAI
|
January 31, 2017 |
P THAMBIDURAI Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 29, 2017 |
P THAMIN MOON ANSARI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
|
July 26, 2017 |
P THANGAVELU THEVAR Vs. AVUDAIPARVATHI
|
September 12, 2017 |
P VASANTHA Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
|
December 28, 2017 |
P VASU Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, TAMILNADU
|
December 12, 2017 |
P VEERAMANI Vs. SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION, KILPAUK
|
April 10, 2017 |
P VELUMANI Vs. SUPERINTENDING ENGINEER, GOBI ELECTRICITY DISTRIBUTION CIRCLE
|
July 20, 2017 |
P VENKATESH Vs. INSPECTOR OF POLICE,
CENTRAL CRIME BRANCH
|
September 20, 2017 |
P VIJAYAGOWRI Vs. STATE OF TAMILNADU REP BY ITS PRINCIPAL SECRETARY
|
July 12, 2017 |
P VIVEKANANDAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE, CHENNAI
|
October 24, 2017 |
P. ABDUL RAHMAN Vs. THE CHAIRMAN
|
September 27, 2017 |
P. ARULJOTHI IN W.P. NO. 33987 OF 2015 Vs. UNION OF INDIA
|
November 22, 2017 |
P. ARUNODAYAM Vs. N. KASTURI
|
July 6, 2017 |
P. BALAKRISHNAN & ORS. Vs. THE MANAGING DIRECTOR
|
September 4, 2017 |
P. BALAMURUGAN AND ANR. Vs. DIRECTOR OF DRUGS CONTROL AND ANR.
|
July 28, 2017 |
P. BALARAMAN Vs. ISWARYAM APARTMENT OWNERS
|
March 23, 2017 |
P. BALASUBRAMANIAN Vs. KALIAMMAL
|
October 13, 2017 |
P. BALASUBRAMANIAN Vs. S. NAINAR
|
November 1, 2017 |
P. CHANDRAN Vs. A. MAHENDRAPANDI
|
August 18, 2017 |
P. CHENNIAPPAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LTD., ERODE
|
April 24, 2017 |
P. DEVENDRAN Vs. P. NATARAJAN
|
February 24, 2017 |
P. DURAISAMY Vs. THE STATE REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HOME (PRISON) FORT ST. GEORGE CHENNAI 600 009
|
April 13, 2017 |
P. ETHIRAJ Vs. M. NOWSATH SETH
|
June 2, 2017 |
P. GOWSHIKA BOOPATHI Vs. APPELLATE TRIBUNAL (PMLA), NEW DELHI
|
March 14, 2017 |
P. GUNASEKARAN Vs. REGIONAL JOINT REGISTRAR
|
October 12, 2017 |
P. JAYALAKSHMI Vs. THE STATE OF TAMIL NADU
|
March 22, 2017 |
P. JAYAMADHA Vs. L. KUMAR
|
April 18, 2017 |
P. JEYAKUMAR Vs. THE REGIONAL DIRECTOR RESERVE BANK OF INDIA AND OT
|
August 8, 2017 |
P. JOHN JOSEPH Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, SALEM
|
March 13, 2017 |
P. KISHORE Vs. STATE, REP BY ADDL. SUPERINTENDENT OF POLICE, SPE/CBI/ACB/CHENNAI
|
November 16, 2017 |
P. LAKSHMI Vs. MADHUCON PRODUCTS LTD.
|
December 14, 2017 |
P. MAGUDEESWARAN Vs. THE AUTHORISED OFFICER LAKSHMI VILAS BANK
|
August 17, 2017 |
P. MAHENDRAN Vs. V. SHANTHI
|
February 24, 2017 |
P. MATHIYAZHAGAN Vs. THE JOINT REGISTRAR OF CO
|
September 21, 2017 |
P. MOHAN Vs. LAND ACQUISITION OFFICER AND DISTRICT REVENUE OFFICER
|
August 29, 2017 |
P. MUGENDIRAN Vs. THE JOINT DIRECTOR (HIGHER SECONDARY)
|
March 3, 2017 |
P. MURTHY Vs. COLLECTOR OF CUDDALORE CUDDALORE DISTRICT
|
January 25, 2017 |
P. MURUGAN Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, 55, WELLINGTON ESTATE, ETHIRAJ SALAI, IV FLOOR, CHENNAI 600 105
|
January 3, 2017 |
P. MURUGANANDAM & ORS. Vs. THIRU. J. THIRUGNANAM, ASSISTANT DIRECTOR OF TOWN PANCHAYAT
|
December 5, 2017 |
P. MURUGAPPAN Vs. STATE
|
October 4, 2017 |
P. NAGARAJAN Vs. DIRECTOR CENTRAL LEATHER RESEARCH INSTITUTE, ADYAR, CHENNAI
|
March 2, 2017 |
P. NAVANEETHAN Vs. STATE HUMAN RIGHTS COMMISSION
|
August 3, 2017 |
P. PACKIARAJ Vs. MURUGAN STORES T.T. KALIAPERUMAL AND CO.
|
November 3, 2017 |
P. PANDI Vs. TMT. PANCHAVARNAM AND ANR.
|
October 26, 2017 |
P. PANDIAN Vs. UNION OF INDIA
|
November 10, 2017 |
P. PUGALENTHI Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
October 13, 2017 |
P. RAGOTHAMAN Vs. A.B. GOVARDHAN
|
February 22, 2017 |
P. RAJANGAM Vs. STATE OF TAMIL NADU
|
January 23, 2017 |
P. RAJENDRAN Vs. SASIKALA
|
September 14, 2017 |
P. RAJESWARI Vs. COMMISSIONER OF POLICE
|
April 21, 2017 |
P. RAJU Vs. THE DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
|
April 18, 2017 |
P. RAMACHANDRAN Vs. STATE OF TAMIL NADU
|
August 4, 2017 |
P. RAMASUBBU Vs. THE COMMISSIONER, KODAIKANAL MUNICIPALITY
|
November 10, 2017 |
P. SAMADHANAM @ MANVALAM Vs. JAYA @ JAYAMMAL
|
March 21, 2017 |
P. SAMIAPPA GOUNDER Vs. SUPERINTENDING ENGINEER
|
August 18, 2017 |
P. SANGILI Vs. THE CHIEF MANAGER, UNION BANK OF INDIA
|
July 19, 2017 |
P. SARASWATHI Vs. STATE OF TAMIL NADU
|
February 6, 2017 |
P. SARASWATHY (DIED) Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF HOUSING & URBAN DEVELOPMENT, SECRETARIAT, CHENNAI
|
February 2, 2017 |
P. SIVA SHAKTHIVEL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, (MADRAS)
|
July 31, 2017 |
P. SRIKANTH Vs. R. VENKATESAN
|
June 9, 2017 |
P. SUBRAMANI Vs. STATE
|
April 21, 2017 |
P. SUBRAMANI Vs. THE RESERVE BANK OF INDIA, REP. BY ITS AUTHORISED OFFICER, SHRI R.PARTHASARATHY, ASST. MANAGER, DEPARTMENT OF NON
|
February 20, 2017 |
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA AND OTHERS
|
December 11, 2017 |
P. SULOCHANA Vs. P.S. RAJU [DIED]
|
June 7, 2017 |
P. SWAMY Vs. NACHIMTHU. 2. M.A DHAYALN. 3. INSPECTOR OF POLICE, TOWN POLICE STATION, ERODE DISTRICT
|
September 11, 2017 |
P. VASANTHAKUMARAN Vs. A. ARUNVIDYA
|
August 24, 2017 |
P. VELMURUGAN Vs. TAMIL NADU ELECTRICITY BOARD
|
November 1, 2017 |
P. VIJAY AMALDASS Vs. STATE
|
October 4, 2017 |
P.A.G. KUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME
|
July 31, 2017 |
P.A.P. CHIDAMBARA NADAR Vs. CESTAT, CHENNAI
|
April 10, 2017 |
P.AMARAVATHI Vs. GOVERNMENT OF TAMILNADU
|
September 15, 2017 |
P.AMBICA Vs. ARULMIGU VEDHARANYESWARA SWAMY DEVASTHANAM
|
January 3, 2017 |
P.ANBU Vs. STATE OF TAMIL NADU
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October 31, 2017 |
P.B.PRINCE ANDREW Vs. K.V.RATHNAM
|
January 4, 2017 |
P.BASKAR Vs. ADITYA REAL ESTATES
|
December 21, 2017 |
P.BEULA Vs. MANONMANIAM SUNDARANAR UNIVERSITY AND ANR.
|
February 16, 2017 |
P.ELANGOVAN Vs. S.MURALI
|
January 5, 2017 |
P.ELUMALAI Vs. PACHAIYAPPAS TRUST BOARD
|
September 8, 2017 |
P.GANESAN Vs. THE DISTRICT COLLECTOR
|
January 31, 2017 |
P.H.C.M. GANDHI PRESIDENT RICA EMPLOYEES UNION (AITUC) (REGISTRATION NO.953/NAT) MANITHANEYAKOODAM 17, SINDHU GARDEN GANDHI NAGAR, VELLORE Vs. THE CHAIRMAN, BOARD OF MANAGEMENT OF THE ACADEMY OF PRISONS & CORRECTIONAL ADMINISTRATIONS, THORAPADI, VELLORE
|
January 12, 2017 |
P.J. VINCENT Vs. STATE, BY INSPECTOR OF POLICE, SPE/CBI, EOW, CHENNIAI AND OTHERS
|
August 2, 2017 |
P.JEBASEELAN DANIELAJ Vs. S.SAHAEU SAMUEL
|
February 20, 2017 |
P.K. AMARNATH Vs. STATE
|
May 18, 2017 |
P.K. KARUPPAN Vs. SUBBARAYAN BY GENERAL POWER AGENT N. RAJU
|
January 27, 2017 |
P.K. SUBRAMANIAN Vs. PONGIANNAN (DECEASED) AND OTHERS
|
November 15, 2017 |
P.KANAGARAJ Vs. THE INSPECTOR OF POLICE
|
August 16, 2017 |
P.KRISHNAMOORTHY Vs. COMMISSIONER
|
November 8, 2017 |
P.M. PALANI MUDALIAR & CO. REP. BY ITS MANAGING PARTNER MR. P. PANDIAN 36, CORAL MERCHANT STREET MANNADY, CHENNAI 600 001 Vs. M/S. JANSONS EXPORTS NO.129, SDN ROAD TIRUCHENGODE 637 211, NAMAKKAL DISTRICT
|
March 8, 2017 |
P.MANOHARAN Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU
|
January 3, 2017 |
P.MURUGAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 16, 2017 |
P.MURUGAPERUMAL Vs. THE DISTRICT COLLECTOR TIRUNELVELI DISTRICT, TIRUNELVELI
|
June 22, 2017 |
P.MURUGESAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY, TRANSPORT DEPARTMENT
|
July 25, 2017 |
P.MUSABUKANI Vs. P.KADHAR SULTHAN
|
February 16, 2017 |
P.MUTHUKUMAR Vs. THE INSPECTOR OF POLICE NALLUR POLICE STATION
|
August 30, 2017 |
P.N. NALLASAMY & ORS. Vs. CHINNAMMAL & ORS.
|
August 28, 2017 |
P.N.PERUVAZHUTHI Vs. K.SARAVANAN
|
July 26, 2017 |
P.PALANICHAMY Vs. S.TAMBITHRAI @ SELVARAJ
|
January 23, 2017 |
P.PRAKASH Vs. THANDIVELU
|
March 3, 2017 |
P.R.MUTHAIAH Vs. THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION.
|
February 7, 2017 |
P.RAJA Vs. P.HARIKRISHNAN
|
November 2, 2017 |
P.RAJAIYA Vs. THE INSPECTOR OF POLICE VEMBAKOTTAI POLICE STATION VIRUDHUNAGAR
|
July 24, 2017 |
P.S. ARUL KUMAR Vs. AJEEZ AHAMED
|
October 11, 2017 |
P.S. JOSEPH AMIRTHAM (DIED) Vs. HIGH COURT OF JUDICATURE, CHENNAI
|
March 15, 2017 |
P.S. PERIAIAH Vs. THE GOVERNMENT OF INDIA
|
April 28, 2017 |
P.S.BASKARAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
|
October 31, 2017 |
P.SREERAM Vs. THE CHAIRMAN, SECRETARY TO GOVERNMENT OF INDIA
|
January 2, 2017 |
P.SRINIVASAN Vs. THE SUB COLLECTOR HOSUR
|
July 25, 2017 |
P.SUNDARARAJAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
March 16, 2017 |
P.SUSAIMANICKAM Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT, CHENNAI
|
January 6, 2017 |
P.THANKARAJAN Vs. THE DISTRICT COLLECTOR
|
January 23, 2017 |
P.V.S. SHANMUGAM Vs. P. DHASARATHAN
|
June 28, 2017 |
P.VAIDYANATHAN Vs. K.SUNDARAM
|
January 2, 2017 |
P.VENKATESH AND OTHERS Vs. STATE
|
September 20, 2017 |
P.VR.AL. ALAGAPPAN Vs. SP. MEENAKSHI SUNDARAM AND OTHER
|
February 27, 2017 |
PAAVAI VARAM EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU
|
August 18, 2017 |
PACIFICA (INDIA) PROJECTS PVT LTD Vs. ORIENTAL CUISINES (P) LTD
|
November 21, 2017 |
PACKIAM Vs. STATE, REP BY INSPECTOR OF POLICE, NERKUPPAI POLICE STATION
|
September 13, 2017 |
PACKIASELVI Vs. YESUBALAN
|
September 12, 2017 |
PACKIRISWAMY Vs. MOORTHY
|
July 4, 2017 |
PADHALAVADIVU & ORS. Vs. T. RAJAKANIAMMAL & ANR.
|
November 14, 2017 |
PADMA Vs. C. NASI
|
September 20, 2017 |
PADMA RAGHAVAN Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2017 |
PADMAVATHY Vs. AUTHORISED OFFICER DHANALAKSHMI BANK LTD.
|
August 18, 2017 |
PADMAVATHY Vs. SUNDARARAJAN
|
February 2, 2017 |
PALANIAPPAN Vs. MAHALAKSHMI
|
March 3, 2017 |
PALANICHAMY Vs. STATE
|
October 25, 2017 |
PALANISAMI Vs. STATE BY INSPECTOR OF POLICE, PADALUR POLICE STATION
|
January 12, 2017 |
PALANISAMY Vs. STATE REP. BY DEPUTY SUPERINTRNDENT OF POLICE
|
February 16, 2017 |
PALANISAMY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
PALANISAMY (DECEASED) Vs. ASSISTANT EXECUTIVE ENGINEER
|
December 13, 2017 |
PALANISAMY GOUNDER Vs. KARUPPA GOUNDER
|
October 27, 2017 |
PALANIVEL Vs. MUTHU GOUNDER
|
December 22, 2017 |
PALANIVEL (DECEASED) Vs. PERUMAYEE
|
April 7, 2017 |
PALANIVEL RAMACHANDRAN Vs. PURNIMA SHANMUGHAM
|
October 24, 2017 |
PALANIYAMMAL Vs. SECRETARY TO THE GOVERNMENT
|
July 6, 2017 |
PALAYYAN Vs. ISRAVEL
|
August 8, 2017 |
PALRAJ Vs. THE REGIONAL TRANSPORT OFFICER
|
December 20, 2017 |
PANCHALI Vs. THE STATE OF TAMIL NADU
|
October 31, 2017 |
PANDARACHAMY Vs. THIRUMALAI AMMAL
|
October 10, 2017 |
PANDI @ SELLAPANDI Vs. STATE
|
December 20, 2017 |
PANDIAN CHEMICALS LTD. Vs. PUNITHAVALLI
|
April 12, 2017 |
PANDIKALA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT. HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI
|
April 3, 2017 |
PANDIYARAJAN CHAIRMAN SASTHA POLYTECHNIC COLLEGE Vs. A.K. THANGAPANDIAN S/O. KALIAPPA NADAR PROP.
|
January 5, 2017 |
PANDURANGAN Vs. SIVAKAMI
|
June 20, 2017 |
PANDYAN GRAMA BANK REP BY ITS CHAIRMAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
January 12, 2017 |
PANEERSELVAM Vs. STATE
|
December 13, 2017 |
PAPPU W/O MUNISWAMY Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
April 10, 2017 |
PARAMASIVAM Vs. STATE
|
January 27, 2017 |
PARAMASIVAM Vs. RAJA GANAPATHI FINANCE & INVESTMENTS, LTD.
|
September 18, 2017 |
PARAMESWARAN Vs. STATE REP BY STATION HOUSE OFFICER
|
December 7, 2017 |
PARAMESWARI Vs. KANDAN
|
April 3, 2017 |
PARAMESWARI Vs. P JYOSHNA
|
March 27, 2017 |
PARAMOUNT TEA MARKETING (SI) PVT LTD Vs. COMMERCIAL TAX OFFICER (FAC), COONOOR
|
August 18, 2017 |
PARAS NOVELTIES REP BY ITS PROPRIETOR UMEDMAL B JAIN Vs. SURAJ DEVI
|
April 24, 2017 |
PARASAKTHI PICTURE MART Vs. ASSISTANT COMMISSIONER (CT)
|
January 11, 2017 |
PARASAKTHI PROMOTERS Vs. ASSISTANT COMMISSIONER (CT) (FAC)
|
July 11, 2017 |
PARASMAL LODHA Vs. UNION OF INDIA
|
January 10, 2017 |
PARTHASARATHY Vs. S. RADHAKRISHNAN
|
October 5, 2017 |
PARTHIBAN Vs. STATE BY INSPECTOR OF POLICE
|
December 20, 2017 |
PARVATHAM Vs. S SHANKAR(DIED)
|
March 17, 2017 |
PARVATHI Vs. GOWRI MEENA
|
April 7, 2017 |
PARVATHI Vs. SUNDARAM
|
April 11, 2017 |
PARVATHI Vs. C.NAGARU PILLAI
|
January 5, 2017 |
PARVATHI Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 13, 2017 |
PARVATHY (DECEASED) Vs. M.N.JAYARAMAN
|
January 3, 2017 |
PASSAM Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF DEFENCE
|
July 4, 2017 |
PASUPATHI Vs. STATE
|
June 9, 2017 |
PATRIOT FREIGHT LOGISTICS SYSTEM Vs. COMMISSIONER OF CUS., CHENNAI
|
February 3, 2017 |
PATTAMMAL (DECEASED) Vs. VIMALA
|
January 5, 2017 |
PATTU Vs. KRISHNAMMAL @ SINGARI
|
March 3, 2017 |
PATTU Vs. AMSAVALI(DIED)
|
June 5, 2017 |
PATTUSAMY GOUNDER Vs. PUSHPAVATHI AMMAL
|
January 2, 2017 |
PAUL PONMANY Vs. THATHRATHIL PORINCHU DEVASSY @ DEV. T. DEVASAY
|
October 10, 2017 |
PAULIAN AND ANR. Vs. KUMARASWAMY PILLAI S/O.KRISHNAPILLAI
|
February 2, 2017 |
PAULTHAI LORRY BOOKING OFFICE, THROUGH ITS PROPRIETOR G JEYASINGH Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPIES CORPORATION
|
December 21, 2017 |
PAUMPON MAHALIR MANDRAM Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
|
June 12, 2017 |
PAVAKKAI MANDAPAM TRUST, MADURAI REPRESENTED BY ITS TRUSTEE, R K RAMACHANDRAN @ RAMESH Vs. TAMIL NADU HOUSING BOARD
|
September 8, 2017 |
PECHIAMMAL Vs. M RAJAMANI
|
August 23, 2017 |
PELAKSHIN NIRMALA Vs. U JAYANTHI
|
August 9, 2017 |
PERAMAYAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 23, 2017 |
PERIASAMY Vs. STATE
|
December 21, 2017 |
PERIAYASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 28, 2017 |
PERISULLA Vs. STATE OF TAMIL NADU
|
June 13, 2017 |
PERIYANNAN Vs. K. UDHAYAKUMAR
|
April 6, 2017 |
PERIYANNAN (DIED) Vs. PALANISAMY (DIED)
|
February 27, 2017 |
PERIYAPATTINAM PANCHAYAT PRESIDENT PERIYAPATTINAM, THIRUPPULLANI UNION Vs. CORRESPONDENT, ST JOSEPHS HIGHER SECONDARY SCHOOL
|
September 8, 2017 |
PERIYASAMY Vs. THE DISTRICT COLLECTOR
|
August 10, 2017 |
PERIYASAMY Vs. RAMASAMY
|
June 6, 2017 |
PERIYATHAMBI @ NALLAIYAN Vs. PERIYANNAN
|
January 31, 2017 |
PERUMAYEE Vs. P. CHINNASAMY, DRIVER, TAMIL NADU STATE TRANSPORT CORPORATION LTD., MADURAI DIVISION, BYE PASS ROAD, MADURAI
|
November 16, 2017 |
PETER RAJAMANICKAM Vs. STATE
|
September 22, 2017 |
PHILIP NAVARATINAM Vs. PAUL PONNIAH(DIED)
|
January 20, 2017 |
PIONEER COLLEGE OF ARTS AND SCIENCE REP. BY ITS PR Vs. THE STATE OF TAMIL NADU
|
October 26, 2017 |
PL RAVIKUMAR Vs. GANDHI NAGAR CLUB
|
June 29, 2017 |
PODDAR GLOBAL PVT. LTD. Vs. JT. COMMISSIONER OF CUSTOMS, CHENNAI-VI
|
February 13, 2017 |
POLYENE GENERAL INDUSTRIES PVT LTD Vs. GREAT WESTERN INDUSTRIES LIMITED
|
July 31, 2017 |
PONDICHERRY UNIVERSITY ALL TEACHERS UNITED WELFARE ASSOCIATION, REP BY ITS CHAIRMAN P THILAKAN Vs. UNION OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT
|
February 8, 2017 |
PONMALAR Vs. NEW INDIA ASSURANCE
|
September 15, 2017 |
PONMARI ENTERPRISES PRIVATE LTD , CHENNAI Vs. C SIVASUBRAMANIAN AND OTHERS
|
July 21, 2017 |
PONNAIAYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY UNIVERSITY (PRIST UNIVERSITY) THROUGH ITS REGISTRAR VALLAM Vs. DIRECTOR NATIONAL ASSESSMENT AND ACCREDITATION COUNCIL
|
July 14, 2017 |
PONNAMBALAM @ KUMAR Vs. STATE
|
December 21, 2017 |
PONNAMMAL Vs. PADMAVATHI
|
April 5, 2017 |
PONNAYA @ PAVAYEE (DIED) [PLAINTIFF] Vs. RAKKIYA GOUNDER
|
April 4, 2017 |
PONNI SUGARS (ERODE) LTD , REP BY ITS DEPUTY GENERAL MANAGER (ACCOUNTS) G LAKSHMINARAYANAN Vs. ASSISTANT COMMISSIONER OF CGST
|
November 20, 2017 |
PONNIAH Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS CHARITABLE AND ENDOWMENTS ADMINISTRATION DEPARTMENT
|
October 24, 2017 |
PONNIAH (DIED) AND ORS. Vs. MAYANDI THEVAR
|
November 3, 2017 |
PONNUSAMY Vs. NATARAJ
|
October 24, 2017 |
PONNUTHAI Vs. THIRU V.M. XAVIER CHRISSO NAYAGAM, I.A.S, THE DIRECTOR, DIRECTORATE OF SOCIAL WELFARE DEPARTMENT, CHEPAUK, CHENNAI
|
February 7, 2017 |
PONRAJ @ PONVANDU Vs. STATE OF TAMIL NADU
|
January 19, 2017 |
POOMPUHAR SHIPPING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 12, 2017 |
POONGAVANAM Vs. D.ARUMUGA ACHARI
|
October 11, 2017 |
POONGOTHAI Vs. COMMISSIONER OF SOCIAL WELFARE
|
February 20, 2017 |
POORANAM Vs. DURGESWARI
|
August 22, 2017 |
POOSARI A ALAGUMUTHURAJA Vs. T MUTHUSAMY (DECEASED)
|
September 12, 2017 |
PORCHEZHIAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VIGILANCE AND ANTICORRUPTION WING, TIRUNELVELI
|
December 4, 2017 |
PORT CITY BENEFIT FUND LTD Vs. P M SELVARAJ
|
July 28, 2017 |
POTHUMPONNU Vs. THE SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY
|
June 9, 2017 |
POTTAYAL @ CHINNA RAMATHAL Vs. C SUBRAMANIAM
|
July 11, 2017 |
POWER CREATING ZONE P LTD Vs. AUTHORISED OFFICER SYNDICATE BANK REGIONAL OFFICE
|
July 11, 2017 |
POWER SOAPS LTD. Vs. C.L. MUTHIAH
|
November 28, 2017 |
PRABHAKAR @ BABUJI Vs. K. MARGABANDHU
|
June 1, 2017 |
PRABHAKARAN NADAR Vs. T THANGAMARIAPPAN
|
February 16, 2017 |
PRABHAVATHI Vs. R. VADIVEL GOUNDER
|
October 9, 2017 |
PRADEEN RANGANATHAN Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL, CHENNAI
|
February 7, 2017 |
PRADEEP RANGANATHAN AND ANOTHER Vs. STATE OF TAMIL NADU AND ANOTHER
|
December 6, 2017 |
PRAKASH GOLD PALACE PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
July 11, 2017 |
PRAKASH JHA PRODUCTIONS Vs. BHARATH SANCHAR NIGAM LIMITED
|
September 22, 2017 |
PRAMIAH Vs. THE STATE
|
November 1, 2017 |
PRANEETHA . S Vs. STATE OF TAMIL NADU
|
June 16, 2017 |
PRASANTH Vs. MEENAKSHI SUNDARAM
|
November 8, 2017 |
PRASHANTH KUMAR Vs. COMMISSIONER OFFICE OF PRINCIPAL COMMISSIONER OF SERVICE TAX
|
December 20, 2017 |
PRATHAP Vs. STATE REP BY INSPECTOR OF POLICE
|
March 15, 2017 |
PRAVIN TEX PVT. LTD. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
|
March 2, 2017 |
PREETHI IMPEX Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2017 |
PREETI MOHAN Vs. UNION OF INDIA
|
December 20, 2017 |
PREM SANKAR NARAYANAN Vs. LALITHA NARAYANAN
|
October 24, 2017 |
PREMA Vs. MURUGAPPAN
|
August 17, 2017 |
PREMALATHA Vs. DURAISAMY
|
August 28, 2017 |
PREMIER DISTILLERIES (P) LTD Vs. LABOUR COURT, PONDICHERRY
|
October 12, 2017 |
PREMIER INSTRUMENTS AND CONTROLS LTD Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 27, 2017 |
PREMKUMAR Vs. STATE
|
April 21, 2017 |
PRESIDENT BIKSHANDARKOVIL PANCHAYAT Vs. S NAGARAJAN
|
March 2, 2017 |
PRESIDENT, MEDICAL COUNCIL OF INDIA Vs. R UDHAYA BANU
|
August 11, 2017 |
PRIDHIVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED Vs. NAIHAA RETAIL PRIVATE LIMITED
|
July 20, 2017 |
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. TVS ELECTRONICS LTD
|
June 19, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ENNORE CARGO CONTAINER TERMINAL P LTD
|
March 27, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUNDARAM BUSINESS SERVICES LTD
|
December 12, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX 2 Vs. F L SMIDTH LIMITED
|
August 30, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL Vs. TWENTY FIRST CENTURY MANAGEMENT SERVICES LTD
|
December 8, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX NO.121 Vs. M/S. MANAGED INFORMATION SERVICES PVT. LTD.
|
March 8, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SANTHA BUILD-TECH INDIA PVT LTD
|
April 4, 2017 |
PRINCIPAL COMMR. OF INCOME TAX Vs. HEMALATHA RAJAN
|
July 20, 2017 |
PRINCIPAL COMMR. OF INCOME TAX Vs. MARG LTD. MARG AXIS
|
July 20, 2017 |
PRINCIPAL SECRETARY TO COMMISSIONER, LAND REFORMS Vs. B GOVINDAMMAL
|
December 13, 2017 |
PRINCIPAL SECRETARY TO GOVERNMENT Vs. M NATARAJAN
|
November 20, 2017 |
PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU, HOME (SC) DEPARTMENT, FORT ST. GEORGE, CHENNAI Vs. J. JOSEPH VAZ
|
February 15, 2017 |
PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. S R TRUST
|
August 1, 2017 |
PRINCIPAL VETRI VIKAS BOYS HIGHER SECONDARY SCHOOL Vs. E MANI
|
November 16, 2017 |
PRIYA Vs. M. ROZARIO
|
July 12, 2017 |
PRIYANKA ENTERPRISES, REPRESENTED BY ITS MANAGING PARTNER T PADMANABHA REDDY Vs. JOINT COMMISSIONER OF CUSTOMS
|
November 23, 2017 |
PROFESSIONAL MANAGEMENT OF CONSTRUCTIONS Vs. ESTATE OF IRUSSAMMAL
|
March 23, 2017 |
PROGEON GLOBAL FORWARDING P. LTD. Vs. COMMERCIAL TAX OFFICER, CHENNAI
|
April 12, 2017 |
PROMOD KUMAR IPS Vs. STATE OF TAMIL NADU
|
January 12, 2017 |
PROVIDENCE CONVENT MATRICULATION SCHOOL REP BY ITS CORRESPONDENT Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
|
February 10, 2017 |
PTK ARCHITECTS Vs. ROCKMAN INDUSTRIES CHENNAI PRIVATE LIMITED
|
April 5, 2017 |
PTV BHUVANESWARI Vs. REGISTRAR, ANNA UNIVERSITY, CHENNAI
|
September 8, 2017 |
PUBLIC PROSECUTOR Vs. MUTHUSAMY
|
September 22, 2017 |
PUDUCHERRY ENVIRONMENT PROTECTION ASSOCIATION Vs. UNION OF INDIA
|
October 13, 2017 |
PUDUCHERRY RETIRED JUDICIAL OFFICERS ASSOCIATION, REP BY ITS SECRETARY Vs. GOVERNMENT OF INDIA REP BY ITS DIRECTOR
|
August 1, 2017 |
PUDUKOTTAI PANCHAYAT, REP BY ITS PRESIDENT C INBASEKAR Vs. K KLIAPPAN
|
August 31, 2017 |
PUNITHARASAN Vs. ANANDHAN
|
January 5, 2017 |
PUNJAB NATIONAL BANK, TRICHY Vs. DISTRICT COLLECTOR / DISTRICT MAGISTRATE, TRICHIRAPALLI DISTRICT
|
April 18, 2017 |
PURUSHOTHAM NATH RALLAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
July 4, 2017 |
PURUVANKARA PROJECTS LIMITED, GANDHI MANDAPAM ROAD Vs. RANJANI VEKATRAMAN GANESH
|
December 22, 2017 |
PUSHPA LAVEZZO Vs. R VINOD JAI VIMAL
|
September 1, 2017 |
PUSHPAM Vs. THANGARAJ
|
June 1, 2017 |
PUTHIRA KOUNDER Vs. KRISHNAMOORTHI KOUNDER
|
January 3, 2017 |
PUTHIYA JANANAYAGA THOZHILALAR MUNNANI Vs. THE GOVERNMENT OF TAMIL NADU
|
September 13, 2017 |
PUTHIYAKUMAR @ PUTHIYAVEL Vs. THE STATE REP.BY
|
August 11, 2017 |
PUTTURAJ Vs. M EGAPPAN
|
February 2, 2017 |
R . ARUMUGASAMY MANAGING DIRECTOR Vs. THE AUTHORISED OFFICER UNITED BANK OF INDIA
|
April 18, 2017 |
R 749 S. KODIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 2, 2017 |
R A BASHA Vs. CHAGANLAL B PATEL
|
August 18, 2017 |
R AMARAVATHI Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
July 20, 2017 |
R ANBUKKARASAN Vs. SAKTHI TRADING COMPANY
|
August 11, 2017 |
R ARIF Vs. KARVY STOCK BROKING LIMITED REP BY ITS VICE PRESIDENT AND DULY CONSTITUTED POWER OF ATTORNEY S RAMACHANDRAN
|
January 3, 2017 |
R ARIVALAGAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
|
September 21, 2017 |
R ARJUNRAJ Vs. V KRISHNASAMY
|
August 16, 2017 |
R ARUMUGAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, RAMANATHAN STREET
|
August 22, 2017 |
R ARUMUGASAMY Vs. AUTHORISED OFFICER UNITED BANK OF INDIA, SOUTHERN REGION
|
July 13, 2017 |
R ARUN AND ORS Vs. INSPECTOR OF POLICE, THIRUPPUR NORTH POLICE STATION AND ORS
|
November 14, 2017 |
R AYYAPPARAJ Vs. NAVEENA
|
April 4, 2017 |
R AZHAHARASAN Vs. GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVERNMENT
|
December 15, 2017 |
R B JAYAKUMAR Vs. MAGMA FIN CORP LIMITED
|
September 19, 2017 |
R BALAKANNAN Vs. LAKSHMI
|
December 21, 2017 |
R BALAKRISHNAN Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
|
October 10, 2017 |
R BALASUBRAMANIAM Vs. DISTRICT COLLECTOR
|
March 28, 2017 |
R BALASUBRAMANIAN Vs. SUPERINTENDENT ENGINEER (INCHARGE) DINDIGUL DISTRIBUTION DISTRICT
|
June 16, 2017 |
R BALU @ BALUSAMY Vs. PRESIDENT, KARIVALAMVANTHANALLUR PANCHAYAT
|
January 3, 2017 |
R BASKARADOSS Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
July 5, 2017 |
R BASKARAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
June 27, 2017 |
R BASKARAN Vs. N KAMATCHI
|
November 23, 2017 |
R CHARLESS Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT
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September 21, 2017 |
R CHINNASAMY Vs. SUB-INSPECTOR OF POLICE, THALAIVASAL POLICE STATION
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December 11, 2017 |
R DHANALAKSHMI Vs. M SIVAKANNAN
|
August 18, 2017 |
R DURAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT
|
January 12, 2017 |
R ELANGO Vs. GOVERNMENT OF TAMILNADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
|
August 22, 2017 |
R ELANGO Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
|
September 12, 2017 |
R ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 3, 2017 |
R ESAIYARASI Vs. UNION OF INDIA, REP BY UNION TERRITORY OF PONDICHERRY
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April 28, 2017 |
R GNANAVEL Vs. V ABUBAKKAR MARAICOIR TRUST NAGAPATTINAM REP BY ITS TRUSTEES M JAYILA NACHIAR (DIED)
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July 14, 2017 |
R GOKULRAJ Vs. REGIONAL TRANSPORT AUTHORITY, NAMAKKAL
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January 24, 2017 |
R GOMATHY Vs. ASSISTANT COMMISSIONER
|
October 13, 2017 |
R GURUNATHAN Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
August 1, 2017 |
R IDHAYAKUMAR Vs. V V PANCHATCHARAM
|
January 18, 2017 |
R ISHWARYA Vs. STATE OF TAMIL NADU REP BY DISTRICT COLLECTOR
|
August 11, 2017 |
R JAGANATHAN Vs. V G SANTHI
|
August 7, 2017 |
R JANAKIRAMAN Vs. DIVISIONAL ENGINEER (HIGHWAYS), KARUR DIVISION
|
August 24, 2017 |
R JAYAPAL Vs. STATE REP BY INSPECTOR OF POLICE
|
July 13, 2017 |
R JAYARAMAN Vs. S RAJASUNDARAM
|
July 27, 2017 |
R JENITHAMARY Vs. GOVERNMENT OF TAMIL NADU
|
March 1, 2017 |
R JUSTIN DEVA ARUL DHAS Vs. A DARWIN
|
August 10, 2017 |
R K BASKAR Vs. UNION OF INDIA
|
August 2, 2017 |
R K GANAPATHY CHETTIAR Vs. ASSISTANT COMMISSIONER (CT)
|
September 18, 2017 |
R K INDUSTRIES - IV Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
October 31, 2017 |
R KANAGARAJ Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, REP BY ITS MEMBER SECRETARY
|
May 25, 2017 |
R KANNAN Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU
|
June 21, 2017 |
R KARPAGAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
September 20, 2017 |
R KARUNAKARAN Vs. BHARAT ELECTRONICS LIMITED REP BY ITS CHAIRMAN CUM MANAGING DIRECTOR
|
February 13, 2017 |
R KARUNAKARAN Vs. HI-TECH CONSTRUCTION
|
August 4, 2017 |
R KARUNAKARAN Vs. BHARAT ELECTRONICS LIMITED, REP BY ITS CHAIRMAN CU
|
August 23, 2017 |
R KRISHNAMURTHY Vs. R VENKITAPATHY
|
August 4, 2017 |
R KRISHNAVENI Vs. GOVINDARAJULU NAIDU
|
January 23, 2017 |
R KUMAR Vs. G JAGANMOORTHY
|
October 25, 2017 |
R KUMAR Vs. S PUSHPA
|
July 19, 2017 |
R KUMAR @ SIVAKUMAR Vs. T VASUMATHI
|
August 18, 2017 |
R LALITHA Vs. TAMILNADU ELECTRICITY BOARD
|
October 25, 2017 |
R M PERIYASAMY @ RAJA Vs. V JAYA PRAKASH
|
March 14, 2017 |
R MAGESHWARI Vs. STATE REP BY INSPECTOR OF POLICE
|
September 20, 2017 |
R MAHESWARAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION,COIMBATORE DISTRICT
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February 22, 2017 |
R MANI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 28, 2017 |
R MANIKANDAN Vs. ARULMIGHU KOODAMUDAYAR AYYANAR KOIL THROUGH ITS EXECUTIVE OFFICER
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October 25, 2017 |
R MARISAMY Vs. KUPPU RAJESWARI
|
June 30, 2017 |
R MOHANASUNDHARAM Vs. INSPECTOR OF POLICE
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December 20, 2017 |
R MOHANKUMAR Vs. JANAKI
|
December 13, 2017 |
R MUNISAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
September 14, 2017 |
R N SEETHARAMAN, S/O R S NARASHIMA CHETTIYAR Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
|
January 23, 2017 |
R PANKAJAM Vs. ASSISTANT COMMISSIONER OF POLICE, GREATER CHENNAI POLICE
|
February 15, 2017 |
R PARIMALA Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD
|
February 16, 2017 |
R PERIYASAMY Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT SECRETARIAT CHENNAI
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October 13, 2017 |
R PUSHPAKALA Vs. M PONNANAINTHA PERUMAL
|
September 6, 2017 |
R RAJARAM Vs. STATE
|
December 21, 2017 |
R RAJASELVAN Vs. STATE OF TAMIL NADU
|
September 12, 2017 |
R RAJENDRAN Vs. STATE
|
October 31, 2017 |
R RAJENDRAN Vs. R SAMUNDI
|
February 21, 2017 |
R RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
February 3, 2017 |
R RAJKUMAR Vs. DIRECTOR GENERAL, CRPF, NEW DELHI
|
August 7, 2017 |
R RAMASAMY Vs. R MUTHUSAMY (DECEASED)
|
August 23, 2017 |
R RAMASWAMY CHARITABLE TRUST Vs. KOKIO SPACES PRIVATE LTD
|
August 17, 2017 |
R RAVI Vs. GOVERNMENT OF TAMIL NADU
|
November 24, 2017 |
R RAVIKUMAR Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT
|
May 10, 2017 |
R REKHA Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT BUILDINGS
|
August 17, 2017 |
R S PRIYA Vs. TAHSILDAR, SANKARAPURAM TALUK, VILLUPURAM DISTRICT
|
July 18, 2017 |
R SAKTHIVEL Vs. STATE REP BY INSPECTOR OF POLICE
|
August 31, 2017 |
R SAMAYA KAVERI Vs. SUPERINTENDENT OF POLICE
|
September 28, 2017 |
R SANKARA NARAYANAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
October 23, 2017 |
R SARASWATHI Vs. T S RANGANATHAN
|
June 15, 2017 |
R SATHYANARAYANAN Vs. STATE BANK OF INDIA REP BY ITS CHIEF MANAGER
|
July 5, 2017 |
R SESHADRI Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY
|
November 22, 2017 |
R SHANMUGAM Vs. FERTILISERS AND CHEMICALS THIRUVANGUR LTD
|
July 20, 2017 |
R SOUNDARA RAMAN Vs. V BABU, MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
January 24, 2017 |
R SRIRANGANATHAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
October 24, 2017 |
R STEPHEN LOUIE Vs. V SUBRAMANIAN
|
September 21, 2017 |
R SUGANYA Vs. MANAGING DIRECTOR
|
October 20, 2017 |
R SUNDARARAJAN Vs. MANAGEMENT OF SRI BALAJI COTTON MILLS RAKKIPATTI, SALEM DISTRICT
|
January 27, 2017 |
R SURESH KUMAR Vs. MUTHUKANNAN
|
January 12, 2017 |
R SUSILA Vs. SENBAGAVALLI (DIED)
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April 21, 2017 |
R THANIGAIVELU Vs. INSPECTOR OF POLICE, KODUNGAIYUR POLICE STATION
|
January 11, 2017 |
R THAYALAN Vs. VIDYA
|
July 14, 2017 |
R THIYAGARAJAN Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
|
September 20, 2017 |
R VIJAYAKUMAR Vs. DISTRICT COLLECTOR, TRICHIRAPPALLI
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October 10, 2017 |
R. ALAGIRISAMY Vs. STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO
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August 24, 2017 |
R. AMUTHA Vs. JEYACHITRA
|
March 24, 2017 |
R. ANBALAGAN Vs. P. RAVI
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November 14, 2017 |
R. ANBUSELVI Vs. P.S. SEKAR
|
August 24, 2017 |
R. ANGAYARKANI Vs. SECRETARY TO THE GOVERNMENT
|
January 3, 2017 |
R. ANTONY Vs. INDIAN OVERSEAS BANK
|
December 18, 2017 |
R. BAGYALAKSHMI Vs. PRINCIPAL DISTRICT JUDGE/DISCIPLINARY AUTHORITY
|
April 21, 2017 |
R. BALAJI Vs. GOVERNMENT OF TAMILNADU
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July 24, 2017 |
R. BASKARAN Vs. M.K. THANGAVELU
|
October 23, 2017 |
R. CHIDAMBARA RAJA RATINAM Vs. THE DISTRICT REGISTRAR, THE DISTRICT REGISTRAR OFFICE, TIRUNELVELI DISTRICT, TIRUNELVELI
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February 15, 2017 |
R. DEVASENA Vs. AUTHORISED OFFICER/CHIEF MANAGER, BANK OF INDIA
|
December 8, 2017 |
R. DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF INDUSTRIES AND COMMERCE
|
November 1, 2017 |
R. ELANGOVAN Vs. STATE BY THE INSPECTOR OF POLICE EDAPADDI POLICE S
|
November 24, 2017 |
R. ELUSAMMAL Vs. STATE OF TAMIL NADU
|
June 19, 2017 |
R. ERAKKAPERUMAL Vs. UNION BANK OF INDIA
|
March 3, 2017 |
R. GANDHI Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETIES
|
August 31, 2017 |
R. GNANASEKAR Vs. STATE OF TAMIL NADU
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June 19, 2017 |
R. GOPALAKRISHNAN Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
March 23, 2017 |
R. JAYACHANDRAN AND OTHERS Vs. T.A. KALIFULIAH
|
December 13, 2017 |
R. JEGAJOTHI Vs. THE ACCOUNTANT GENERAL (ACCOUNTS AND ENTITLEMENTS) AND ORS.
|
September 1, 2017 |
R. KANNAN Vs. THE STATE OF TAMIL NADU
|
December 15, 2017 |
R. KARTHIKEYAN Vs. REVENUE DIVISIONAL OFFICER, HARUR
|
July 24, 2017 |
R. KATHIRESAN, K. MEENAKSHI @ MEENAL Vs. KALAICHELVAN @ DHANUSH K. RAJA
|
April 21, 2017 |
R. KRISHNAMOORTHY Vs. STATE
|
April 20, 2017 |
R. KUMARASAMY Vs. DEVARAJ ARCADE PRIVATE LIMITED & COMPANY REGISTERED OFFICE AT NO. 177, N.P.N. STREET, SITHAPUTHUR, COIMBATORE. REP. BY ITS MANAGING DIRECTOR, T. JAYALAKSHMI
|
March 17, 2017 |
R. LAKSHMI BAI Vs. M.V. RANI
|
April 7, 2017 |
R. LEELA AMMAL Vs. V. GOPAL
|
June 6, 2017 |
R. MADHUSUDHANAN Vs. THE SECRETARY TO THE GOVERNMENT, (HANDLOOMS AND TEXTILES DEPARTMENT), FORT ST. GEORGE, CHENNAI 600 009 & ORS.
|
November 14, 2017 |
R. MANI Vs. THE CHIEF COMMISSIONER OF INCOME TAX, TIRUCHIRAPPALLI
|
December 4, 2017 |
R. MANOHARAN Vs. DEPUTY COMMISSIONER, HR&CE, MADURAI
|
May 18, 2017 |
R. MANOHARAN Vs. INCOME TAX OFFICER
|
January 24, 2017 |
R. MOHAN (DIED) Vs. SUB-REGISTRAR (DIST. REGISTRAR, SOUTH CHENNAI)
|
September 8, 2017 |
R. MUNIAMMAL Vs. R.ABUBAKKER
|
December 21, 2017 |
R. MURUGAN Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK (IOB)
|
February 14, 2017 |
R. MURUGAN Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES NAGAPATTINAM REGION
|
April 11, 2017 |
R. MURUGAN Vs. THE MANAGING DIRECTOR
|
August 21, 2017 |
R. MUTHUKRISHNAN Vs. THE REGISTRAR (ADMINISTRATION) HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT CAMPUS
|
January 20, 2017 |
R. MUTHUSAMY Vs. SECRETARY GOVERNMENT OF INDIA, (MINES AND PETROLEUM)
|
September 20, 2017 |
R. NATARAJAN Vs. SUB DIVISIONAL MAGISTRATE
|
August 9, 2017 |
R. NATARAJAN Vs. P. PARTHIBAN
|
January 6, 2017 |
R. NATARAJAN(S.A. NO. 1207 OF 2001) Vs. KANAGAVALLI & ORS.
|
November 2, 2017 |
R. PARAMESWARAN Vs. PRINCIPAL DISTRICT JUDGE COIMBATORE DISTRICT COIMBATORE
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January 4, 2017 |
R. PERUMAL Vs. N. GURURAJAN
|
June 8, 2017 |
R. PETCHIMUTHU Vs. P. SAMIKANNU
|
July 5, 2017 |
R. RAJARAMAN Vs. R. SURENDRAN AND NINE OTHERS
|
November 10, 2017 |
R. RAJESWARI Vs. M/S. KANTHASAMY TRADERS, COTTON MERCHANT, NO.17, KRISHNASAMY NAIDU PETTAI, DINDIGUL, REP. BY ITS MANAGING PARTNER K. SHANMUGAM, S/O. N.M. KANTHASAMY CHETTIAR
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February 6, 2017 |
R. RAJESWARI Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
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January 4, 2017 |
R. RAMAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
April 28, 2017 |
R. RAMALINGAM Vs. THE CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 15, 2017 |
R. RAMAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
June 13, 2017 |
R. RAMESH Vs. DEVI POLYMERS PRIVATE LTD. AND ORS.
|
April 18, 2017 |
R. RAMESH SRINIVASAN & ORS. Vs. STATE
|
December 5, 2017 |
R. RANGA BABU Vs. AR. DEVENDRAN PROP. SINGER SEWING MACHINE
|
January 25, 2017 |
R. RANGARAJAN Vs. DISTRICT COLLECTOR THIRUVELLORE DISTRICT THIRUVELLORE
|
February 17, 2017 |
R. SAKUNTHALA Vs. P. RENGANATHAN
|
February 28, 2017 |
R. SARANGAPANI Vs. R.S. NAMMALWAR
|
December 5, 2017 |
R. SARAVANAN Vs. GOVERNMENT OF TAMILNADU
|
November 1, 2017 |
R. SAVITHA Vs. THE COMMISSIONER OF POLICE HOZUR ROAD
|
June 1, 2017 |
R. SEENU Vs. N. PORKODI
|
November 10, 2017 |
R. SEGAR Vs. K.R. SUBRAMANIAN
|
June 29, 2017 |
R. SELVAM Vs. A. JENIX DEV SINGH
|
August 31, 2017 |
R. SHARMILA Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 3, 2017 |
R. SIVA KUMAR Vs. THE COMMISSIONER OF POLICE
|
July 14, 2017 |
R. SIVAKUMAR Vs. THE SUB REGISTRAR (REGISTRATION DEPARTMENT) PATTUKKOTTAI, THANJAVUR DISTRICT
|
February 15, 2017 |
R. SOLAIRAJ Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT
|
June 13, 2017 |
R. SUBBE GOWDER Vs. MARAKKAL
|
June 13, 2017 |
R. SUDHA Vs. SHANMUGAM
|
February 6, 2017 |
R. SUKUMAR Vs. M/S. CANBANK FACTORS LIMITED
|
August 3, 2017 |
R. SUNDARRAJIN Vs. DR. K. KRISHNASAMY
|
June 6, 2017 |
R. THANGAMANI @ MAINAVATHY Vs. S. SATHISHKUMAR
|
September 22, 2017 |
R. THANGAVEL Vs. K. PALANISAMY
|
April 26, 2017 |
R. THIAGARAJAN Vs. P. SARAVANAN
|
April 6, 2017 |
R. THIMMAIYYAN Vs. M/S. SMT CHITS AND FINANCE CORPORATION
|
August 16, 2017 |
R. THURUSELVAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, HYDERABAD
|
February 16, 2017 |
R. UMAMAHESWARI Vs. THE REGISTRAR GENERAL, HIGH COURT OF MADRAS, CHENNAI 104 & ANR.
|
November 2, 2017 |
R. UMAYARAJ Vs. COMMISSIONER, KOVILPATTI MUNICIPALITY
|
April 7, 2017 |
R. VATSALA Vs. R. KRISHNA KUMAR
|
November 9, 2017 |
R. VENKATACHALAM Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
|
December 14, 2017 |
R. VENKATARAMAN Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU
|
July 21, 2017 |
R. VENKATASWAMY AND OTHERS Vs. STATE
|
November 16, 2017 |
R. VENKATESAN Vs. STATE BY INSPECTOR OF POLICE
|
June 6, 2017 |
R. VENKATESAN Vs. SHAMSATH BEGAM
|
October 11, 2017 |
R. VIJAYARAGHAVAN Vs. SEEGAMPATTI RAJAGOPAL
|
March 14, 2017 |
R. VINAYAGAMURTHY (IN BOTH APPEALS) Vs. THE STATE
|
November 28, 2017 |
R.D. VENKATESH, Vs. D.M. ARIYAPPAN
|
September 1, 2017 |
R.FREDERICK Vs. H.MALINI
|
November 7, 2017 |
R.GAJENDRAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
|
October 31, 2017 |
R.JOTHI Vs. N.NEELAVATHI
|
February 3, 2017 |
R.K. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (SEA)
|
October 31, 2017 |
R.K. JAYANTHI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
|
February 2, 2017 |
R.KANNAN Vs. M.ANBAZHAGAN
|
January 4, 2017 |
R.KUMARAN Vs. L.DHANALAKSHMI
|
July 27, 2017 |
R.KUPPUSAMY Vs. M.NAGARAJ
|
January 9, 2017 |
R.M. NACHIAPPAN Vs. S. NACHAMMAI
|
February 20, 2017 |
R.M. PALANIAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
|
March 3, 2017 |
R.M. SUBRAMANIAN CHETTIAR Vs. MURUGAIAH
|
June 5, 2017 |
R.MURUGAIAH Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND ORS.
|
February 16, 2017 |
R.NARASIMHAN Vs. STATE REP. BY INSPECTOR OF POLICE
|
July 24, 2017 |
R.NEHRU Vs. S.BALAMURUGAN
|
February 2, 2017 |
R.R. ARAVIND Vs. INSURANCE INSPECTOR (LEGAL) EMPLOYEES STATE INSURANCE CORPORATION
|
April 19, 2017 |
R.RAJESH Vs. KALAIYARASI
|
July 11, 2017 |
R.RANJITHAM Vs. MARIO PEREIRA NO.2/1, SEAQULL HOUSE RACE COURSE ROAD OPPOSITE JANATADAL OFFICE, MADHAV NAGAR, BANGALORE 560 001 (REMAINED EX PARTE BEFORE THE TRIAL COURT)
|
February 1, 2017 |
R.RAVI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
|
January 30, 2017 |
R.S. SENTHILKUMAR Vs. ADDITIONAL COMMR. OF S.T.
|
July 14, 2017 |
R.SAMPATH KUMAR Vs. THE INSPECTOR OF POLICE
|
December 7, 2017 |
R.SANTHI Vs. DHANALAKSHMI AND OTHERS
|
August 21, 2017 |
R.SELVAN Vs. STATE THROUGH
|
January 24, 2017 |
R.SELVARAJ Vs. THE ASSISTANT SUPERINTENDANT OF POLICE
|
July 31, 2017 |
R.SENTHUR RAJA Vs. DR.S. PETER
|
February 13, 2017 |
R.SHANMUGAM Vs. P.GOVINDARAJU
|
April 13, 2017 |
R.SOUNDARARAJAN Vs. DINDIGUL TALUK NATIONAL TEXTILE MILLS THOZHILALAR SANGAM
|
February 20, 2017 |
R.T.M.L.M.S.HIGHER SECONDARY SCHOOL Vs. THE GOVERNMENT OF TAMIL NADU
|
January 3, 2017 |
R.VENKATASAMY Vs. THE GOVERNMENT OF INDIA
|
January 5, 2017 |
R.VIJAYALAKSHMI Vs. M.MUTHU VISWANATH
|
April 11, 2017 |
R.VISWANATHAN Vs. THE JOINT DIRECTOR, DIRECTORATE OF COLLEGIATE EDUCATION
|
January 6, 2017 |
RABEEQ RAJA Vs. STATE REP BY INSPECTOR OF POLICE
|
April 21, 2017 |
RABEKKAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
February 2, 2017 |
RADHA Vs. DIRECTOR OF AGRICULTURE, OFFICE OF DIRECTORATE OF AGRICULTURE, CHEPAUK
|
January 30, 2017 |
RADHA GAJAPATHI RAJU Vs. CONTROLLER OF ESTATE DUTY
|
November 14, 2017 |
RADHABAI Vs. STATE REP BY INSPECTOR, VIGILANCE & ANTI CORRUPTION DEPARTMENT, CUDDALORE
|
October 27, 2017 |
RADHAKRISHNAN Vs. NEELAVENI AMMAL
|
November 24, 2017 |
RADHAKRISHNAN D/O. PERAMAN Vs. TAMILARASI & ORS.
|
November 3, 2017 |
RAILWAY EMPLOYEE CO-OPERATIVE STAFF UNION REP. BY ITS SECRETARY R.C. CYRIL THIYAGARAJ Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 10, 2017 |
RAILWAY EMPLOYEES CO-OPERATIVE SOCIETY STAFF UNION Vs. CHIEF EXECUTIVE, RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD
|
April 28, 2017 |
RAIN INDUSTRIES LIMITED REP BY ITS CHIEF GENERAL MANAGER Vs. ASSISTANT COMMISSIONER (CT) (FAC)
|
December 6, 2017 |
RAJ KISHORE CONSTRUCTIONS Vs. CESTAT, CHENNAI
|
April 11, 2017 |
RAJ TELEVISION NETWORK LTD. Vs. THAICOM PUBLIC COMPANY LIMITED
|
July 14, 2017 |
RAJA Vs. STATE, REP BY THE INSPECTOR OF POLICE, VENNANDUR POLICE STATION, NAMAMAKKAL DISTRICT
|
October 24, 2017 |
RAJA Vs. STATE REP BY THE INSPECTOR OF POLICE
|
February 15, 2017 |
RAJA Vs. DEPUTY SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
|
February 23, 2017 |
RAJA @ MARIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
|
October 27, 2017 |
RAJA S/O RANGANATHAN Vs. PALANI CHETTIAR
|
July 19, 2017 |
RAJAGANAPATHI TRADERS Vs. COMMERCIAL TAX OFFICER (FAC), SALEM
|
October 6, 2017 |
RAJAGANAPATHY AND OTHERS Vs. THE PRINCIPAL SECRETARY
|
January 23, 2017 |
RAJAGURU SPINNING MILLS PVT LTD Vs. SECRETARY, MINISTRY OF FINANCE
|
November 24, 2017 |
RAJAMANI Vs. L P ALAGAPPA CHETTIAR
|
October 26, 2017 |
RAJAMANI Vs. STATE BY INSPECTOR OF POLICE, V & AC, VELLORE
|
September 4, 2017 |
RAJAMMAL Vs. CHINNATHAYEE
|
March 3, 2017 |
RAJAMMAL Vs. STATE OF TAMIL NADU
|
July 10, 2017 |
RAJAMMAL AND ORS. Vs. PUSHPAM
|
February 17, 2017 |
RAJARAM & CO , REPRESENTED BY ITS GENERAL MANAGER Vs. DEPUTY COMMERCIAL TAX OFFICER, KATPADI CHECK POST
|
January 25, 2017 |
RAJASELVI Vs. MEENATCHI
|
August 17, 2017 |
RAJAVELU Vs. COMMISSIONER TIRUCHIRAPPALLI CITY MUNICIPAL CORPORATIONBHARATHIDASAN SALAI
|
November 29, 2017 |
RAJENDRAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI
|
July 14, 2017 |
RAJENDRAN Vs. COMMISSIONER OF POLICE, TRICHY CITY
|
July 6, 2017 |
RAJENDRAN AND ANOTHER Vs. ETTAMMAL AND OTHERS
|
September 21, 2017 |
RAJIV MANGAL Vs. RITU MANGAL
|
July 27, 2017 |
RAJIV NAIDU Vs. STATE REP. BY THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, THOUSAND LIGHTS, CHENNAI
|
October 23, 2017 |
RAJKUMAR Vs. SABITHA, IAS
|
February 7, 2017 |
RAJKUMAR Vs. STATE
|
July 28, 2017 |
RAJKUMAR @ RAMASAMY Vs. TAMIL NADU STATE CORPORATION LTD.
|
March 9, 2017 |
RAJKUMAR [A7] IN CRL. A.(MD). NO. 182 OF 2015 Vs. THE STATE, REP BY ITS DEPUTY SUPERINTENDENT OF POLICE, CBCID, MADURAI CITY OCU
|
January 23, 2017 |
RAJKUMAR GOWTHAMAN Vs. ADDITIONAL DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT
|
November 8, 2017 |
RAJKUMAR GUPTA Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
August 16, 2017 |
RAJMOHAN Vs. VENKATACHALA PADAYAACHI (DECEASED)
|
February 14, 2017 |
RAJMOHAN Vs. SEETHA VEDHANAYAGAM
|
April 4, 2017 |
RAJSRIYA AUTOMOTIVE INDUSTRIAL P LTD Vs. FIEM INDUSTRIES LIMITED
|
August 17, 2017 |
RAJU Vs. EASWARAN
|
January 31, 2017 |
RAJU Vs. THE STATE REP. BY THE SUB INSPECTOR OF POLICE
|
January 30, 2017 |
RAKESH P. SHETH & ORS. Vs. STATE REP. BY THE INSPECTOR OF POLICE, CCB, VEPERY, CHENNAI
|
November 20, 2017 |
RAM SEWAK MISHRA Vs. STATE OF M P AND ANOTHER
|
July 18, 2017 |
RAM-NATH & CO PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS CUSTOM HOUSE
|
June 20, 2017 |
RAMACHANDIRAN & ORS. Vs. THE ESTATE OFFICER
|
October 6, 2017 |
RAMACHANDRAN Vs. KRISHNAMURTHY
|
October 27, 2017 |
RAMACHANDRAN Vs. STATE,REP BY INSPECTOR OF POLICE
|
April 4, 2017 |
RAMACHANDRAN STEEL, REP BY ITS MANAGING PARTNER P K C RAMESH, Vs. CHAIRMAN CUM MANAGING DIRECTOR, YES BANK LIMITED
|
February 24, 2017 |
RAMACHANDRAN(DIED) Vs. SIVASANKARAN
|
June 7, 2017 |
RAMACHANDRAPPA Vs. SUSEELAMMA
|
November 28, 2017 |
RAMAKRISHNA YARN CARRIERS LIMITED, REP BY ITS DIRECTOR N M ETHIRAJAN Vs. GENERAL MANAGER (RETAIL SALES)
|
December 6, 2017 |
RAMAKRISHNAN Vs. GURUSAMY
|
July 18, 2017 |
RAMAKRISHNAN Vs. RAMAIAH
|
September 12, 2017 |
RAMALINGAM Vs. S.SUBRAMANIAN
|
September 7, 2017 |
RAMALINGAM Vs. CHINNASAMY
|
February 2, 2017 |
RAMAMANI Vs. PITCHAIMANI
|
February 6, 2017 |
RAMANATHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR OF GENERAL OF REGISTRATION
|
July 21, 2017 |
RAMANUJA PADAYACHI Vs. RENGASAMY AND ANOTHER
|
October 23, 2017 |
RAMAR Vs. PERIYAMMAL
|
January 3, 2017 |
RAMARATHINAM Vs. STATE
|
April 26, 2017 |
RAMASAMI GOUNDER Vs. CHELLAKUTTY KOUNDER
|
January 6, 2017 |
RAMASAMY Vs. SARASWATHI
|
February 22, 2017 |
RAMASAMY Vs. TAMILVEL
|
September 14, 2017 |
RAMASAMY Vs. PUSHPA
|
March 13, 2017 |
RAMASAMY Vs. RAJAGOPAL(DIED)
|
February 17, 2017 |
RAMASAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
December 19, 2017 |
RAMASAMY Vs. SUBRAMANIYA KOUNDER
|
March 8, 2017 |
RAMASAMY Vs. SHANMUGAM
|
July 4, 2017 |
RAMASUNDARI Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR.
|
January 5, 2017 |
RAMASWAMY GOUNDER Vs. CHINNA GOUNDER
|
October 30, 2017 |
RAMATHAL Vs. R SAVITHIRI
|
October 5, 2017 |
RAMAYAL Vs. AVANAMMAL & ORS.
|
October 23, 2017 |
RAMCO CEMENTS LIMITED Vs. CESTAT, CHENNAI
|
June 20, 2017 |
RAMESH Vs. GOPALAKRISHNNA
|
March 20, 2017 |
RAMESH Vs. STATE
|
March 27, 2017 |
RAMESH GELLI Vs. INSPECTOR OF POLICE
|
September 13, 2017 |
RAMI Vs. STATE OF TAMIL NADU & ANOTHER
|
July 13, 2017 |
RAMKI Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PAU)
|
June 7, 2017 |
RAMKUMAR ADITYAN Vs. CHIEF ELECTION COMMISSIONER
|
September 15, 2017 |
RAMU Vs. SAMUEL NADAR
|
March 24, 2017 |
RAMU (DECEASED) Vs. SAMUEL NADAR
|
March 16, 2017 |
RANGAMMAL Vs. SUBBARAYA KOUNDER
|
February 3, 2017 |
RANGARAJAN (DECEASED) Vs. PRABHAVATHI W/O RANGARAJAN
|
July 24, 2017 |
RANGARAJAN (DECEASED) Vs. STATE
|
July 24, 2017 |
RANI Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT
|
February 6, 2017 |
RANI AND OTHERS Vs. KEMPAIYA (DECEASED) AND OTHERS
|
December 21, 2017 |
RANJIT IMPEX Vs. APPELLATE DEPUTY COMMISSIONER (CT), NORTH DIVISION, GREAMS ROAD
|
February 15, 2017 |
RAP MFRS EMPLOYEES WELFARE UNION, REP. BY GENERAL MANAGER, MR. MUTHUSAMY Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM
|
February 10, 2017 |
RAREFIELD ENGINEERS PVT , LTD Vs. TEN OCEAN MARINE LIMITED, SOLITAIRE CORPORATE PARK
|
July 28, 2017 |
RASUKANNU @ RENGASAMY AND ANOTHER Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
December 6, 2017 |
RATANSHI SHAH Vs. STATE REPRESENTED BY DRUGS INSPECTOR
|
August 30, 2017 |
RATHINA KUMARI Vs. A. GOVINDASAMY
|
March 21, 2017 |
RATHINAMMAL Vs. STATE OF TAMIL NADU REP BY SUB-INSPECTOR OF POLICE
|
August 17, 2017 |
RATHINAVEL Vs. STATE
|
August 22, 2017 |
RATHINAVEL Vs. STATE REP BY THE INSPECTOR OF POLICE, HARUR POLICE STATION, DHARMAPURI DISTRICT. (CRIME NO.95 OF 2013)
|
March 21, 2017 |
RATNA STORES (P) LTD Vs. CHIEF MANAGER UCO BANK MID CORPORATE BRANCH
|
July 12, 2017 |
RAVI Vs. STATE THROUGH INSPECTOR OF POLICE
|
June 2, 2017 |
RAVI Vs. RAMANATHAN
|
September 11, 2017 |
RAVI @ PADMANABHAN Vs. STATE
|
January 6, 2017 |
RAVICHANDRAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
RAVICHANDRAN Vs. STATE REPRESENTED BY
|
February 3, 2017 |
RAVIKUMAR Vs. THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, TIRUNELVELI DIVISION, VANNARAPETTAI, TIRUNELVELI - 627 003
|
April 11, 2017 |
RAVINDRAN Vs. DANTON SHANMUGAM
|
February 27, 2017 |
RAYAKKAL (DECEASED) AND OTHERS Vs. N. RAMASAMY AND OTHERS
|
December 14, 2017 |
RD138 CECRI EMPLOYEES COOPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
|
January 25, 2017 |
REAL IMAGE MEDIA TECHNOLOGIES PVT. LTD. Vs. R. KARTHIKEYAN
|
January 18, 2017 |
REBECCA ANN MALSTEAD AND OTHERS Vs. UNION OF INDIA REP. BY ITS SECRETARY
|
February 15, 2017 |
REGISTRAR (JUDICIAL) MADURAI BENCH OF MADRAS HIGH COURT MADURAI Vs. DIRECTOR GENERAL OF POLICE CHENNAI
|
December 12, 2017 |
REGISTRAR, ANNA UNIVERSITY Vs. KONGU SCHOOL OF ARCHITECTURE, REPRESENTED BY IT CORRESPONDENT
|
August 16, 2017 |
REGISTRAR, TAMIL NADU MEDICAL COUNCIL Vs. K SENTHIL
|
March 17, 2017 |
REJITHA Vs. VIKRAM V. RAJKUMAR
|
November 10, 2017 |
REKHA BHAVANI @ FATHIMA RAGILA Vs. SAKTHIVEL, THE SUPERINTENDENT OF POLICE, KODAIKANAL TALUK, DINDIGUL DISTRICT AND ANR.
|
September 22, 2017 |
RELIANCE GENERAL INSURANCE CO LTD Vs. GOPALAKRISHNAN
|
February 21, 2017 |
RELIANCE GENERAL INSURANCE CO LTD Vs. KARTHIK CHANDRAN
|
March 9, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD Vs. PARVATHY AND OTHERS
|
December 4, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. S.VASANTHI
|
April 18, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. BALASUBRAMANIAN
|
November 7, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. SALEM Vs. RAMESH
|
February 28, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD RAI ROWERS Vs. SULOCHANA
|
June 14, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. G. JAGATHEESHWAR & ORS.
|
September 1, 2017 |
RELIANCE MOTOR CO LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
October 12, 2017 |
RENGANAYAKI Vs. STATE OF TAMIL NADU
|
June 13, 2017 |
RENGARAJ Vs. STATE OF TAMIL NADU AND ORS.
|
February 13, 2017 |
RENGARAJAN Vs. RAJENDRAN
|
May 5, 2017 |
RENGASAMY Vs. COMMISSIONER ALATHUR PANCHAYAT UNION
|
April 4, 2017 |
RENUGA DEVI Vs. THE SUPERINTENDENT OF POLICE
|
August 29, 2017 |
RENUGADEVI Vs. STATE REP BY INSPECTOR OF POLICE, UDUMALAI POLICE STATION
|
October 24, 2017 |
RENUKA Vs. DISTRICT COLLECTOR
|
December 13, 2017 |
RENUKADEVI Vs. RAJAGOPAL
|
March 21, 2017 |
RETHNASWAMY Vs. JUSTIN
|
July 31, 2017 |
REV. DR. KURIEN THOMAS Vs. R. SUNDARARAJAN
|
July 19, 2017 |
REVATHI KYLAS Vs. R MURUGESAN R M BUILDERS
|
March 15, 2017 |
REVATHY Vs. STATE OF TAMIL NADU
|
October 12, 2017 |
REVENUE DIVISIONAL OFFICER Vs. INDUKALADHARAN NAIR AND OTHERS
|
February 8, 2017 |
REVENUE DIVISIONAL OFFICER Vs. BABY SAROJAM AND OTHERS
|
February 24, 2017 |
REVENUE DIVISIONAL OFFICER Vs. P. DAVIS RAJ AND OTHER
|
February 24, 2017 |
RIO GLASS SOLAR SA Vs. SHRIRAM EPC LIMITED CHENNAI
|
February 9, 2017 |
RITCHIE DAMIAN Vs. COMMISSIONER OF POLICE
|
May 25, 2017 |
RITES LTD Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 8, 2017 |
RM.CHOCKALINGAM AMBALAM Vs. S.M.M.PR.RAMASWAMY AMBALAM
|
January 4, 2017 |
ROBIN JESUDASAN Vs. STATE BY INSPECTOR OF POLICE
|
August 24, 2017 |
ROHINI HOLDINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX-III
|
November 7, 2017 |
ROHIT JAYAKAR NAIR Vs. V SHANMUGAM
|
August 24, 2017 |
ROHITH KUMAR Vs. STATE REP BY INSPECTOR OF POLICE, ARANI POLICE STATION
|
November 15, 2017 |
ROSAL Vs. SELVARAJ (DIED) AND ORS.
|
October 9, 2017 |
ROSALI Vs. SYNDICATE BANK
|
August 23, 2017 |
ROVERCO APPAREL CO. (P) LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
July 25, 2017 |
ROYAL SUNDARAM ALLAINCE INSURANCE CO.LTD., Vs. SIVAKUMAR
|
February 23, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VASANTHAPURANI
|
January 4, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. G. KARTHIKEYAN
|
November 6, 2017 |
ROYAL SUNDARAM INSURANCE CO LTD Vs. PACHAIAMMAL
|
February 27, 2017 |
ROYAL SUNDARAM INSURANCE CO LTD Vs. PADMAVATHY
|
February 20, 2017 |
ROYAL SUNDARM ALLIANCE INSURANCE CO. LTD. Vs. N. GANESAN & ORS.
|
November 8, 2017 |
RT. REV. DR. J.A.D. JEBACHANDRAN, BISHOP OF THOOTHUKUDI - NAZARETH DIOCESE Vs. MODERATOR, THE CHURCH OF SOUTH INDIA, CSI SYNOD CENTRE, CHENNAI-14
|
April 20, 2017 |
RTC LOGISTICS PVT LTD , REPRESENTED BY ITS DIRECTOR S M SRIDHAR, BOMBAY MUTUAL BUILDINGS Vs. SHRIRAM CITY UNION FINANCE LIMITED
|
August 3, 2017 |
RUBEN Vs. SECRETARY TO GOVERNMENT,
|
April 25, 2017 |
RUKMANI Vs. G.NATARAJAN
|
January 3, 2017 |
RUKMANI & ORS Vs. MANONMANI & ORS
|
December 11, 2017 |
RUKMANI AND ANR. Vs. MOHAMMED YUSUF (DECEASED) AND ORS.
|
February 21, 2017 |
RUNGTA IRON AND STEEL PVT LTD REPRESENTED BY ITS MANAGER AND POWER OF ATTORNEY HOLDER Vs. Y VASANT RAO
|
August 28, 2017 |
RUS MARKETING AND CREATIVE UNIT Vs. COMMR. OF S.T., COIMBATORE
|
December 11, 2017 |
S A MUJEEBUR RAHMAN Vs. P D DEEPA
|
April 27, 2017 |
S AISHWARYA Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
|
July 21, 2017 |
S AMARANARAYANA REDDY Vs. TAX RECOVERY OFFICE
|
December 19, 2017 |
S AMMASI Vs. E UNION OF INDIA,REP BY GENERAL MANAGER
|
August 29, 2017 |
S ANJALA Vs. JALAKANDAN
|
February 27, 2017 |
S ANURADHA Vs. R VENKATESH
|
February 2, 2017 |
S ARPUTHARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
|
November 1, 2017 |
S ARUL Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU REPRESENTED BY MEMBER SECRETARY
|
January 18, 2017 |
S ARUL ANTONY Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
July 11, 2017 |
S ARUNACHALAM Vs. STATE OF TAMIL NADU,REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
August 29, 2017 |
S ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT, LAW DEPARTMENT
|
April 17, 2017 |
S BALASARAVANAN Vs. INSPECTOR OF POLICE
|
September 1, 2017 |
S BALASUBRAMANIAM Vs. SUB COLLECTOR METTUR DAM SALEM
|
July 24, 2017 |
S BALU Vs. STATE REP , BY ITS SECRETARY, MUNICIPALITY ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST GEORGE, SECRETARIAT, CHENNAI
|
August 17, 2017 |
S BHARANI Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU, CHENNAI
|
June 15, 2017 |
S BUVANESWARAN Vs. UNION TERRITORY OF PUDUCHERRY REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
February 24, 2017 |
S CHELLAPPAN Vs. STATE OF TAMIL NADU
|
June 30, 2017 |
S CHURCHIL Vs. STATE, REP BY DIRECTOR GENERAL OF POLICE
|
August 3, 2017 |
S D PRABURAJAN Vs. G BALAJI
|
October 24, 2017 |
S DAVE JEYASELVAN Vs. M P PONRAJ
|
June 15, 2017 |
S DEIVENDRAN Vs. STATE OF TAMIL NADU, THROUGH ITS CHIEF ELECTRICAL INSPECRTOR
|
March 17, 2017 |
S DHANALAKSHMI Vs. CHIEF ENGINEER (PERSONNEL) TAMIL NADU ELECTRICITY BOARD
|
September 11, 2017 |
S DHIVYA Vs. STATE REP BY, PRINCIPAL SECRETARY, DEPARTMENT OF MUNICIPALITY ADMINISTRATIVE AND WATER SUPPLY
|
July 28, 2017 |
S DINAKAR Vs. R RAJAN
|
December 12, 2017 |
S DURAI PANDIAN Vs. A K M ZAHIR HUSSAIN
|
February 20, 2017 |
S ELBERTHAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
January 11, 2017 |
S ELRED KUMAR Vs. CITY UNION BANK LTD REP BY ITS CHIEF MANAGER ASHOK NAGAR
|
November 14, 2017 |
S F PATEL AND SONS (JUDA) (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
|
October 13, 2017 |
S GOPI, PROPRIETOR BANGALORE PRASANNA PERFUMES Vs. AMUTHA COTTAGE INDUSTRIES MELA ANUPANADI
|
February 10, 2017 |
S GOVINDARAJU Vs. DEPUTY SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT, SECRETARIAT, CHENNAI
|
April 3, 2017 |
S GUGAN Vs. R NISHA
|
March 24, 2017 |
S GURUVAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT FORT ST GEORGE CHENNAI
|
April 3, 2017 |
S HARISH KUMAR Vs. HINDUSTAN INSTITUTE OF TECHNOLOGY & SCIENCE KANCHEEPURAM DISTRICT
|
April 17, 2017 |
S JANCY GNANA MARY Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
September 12, 2017 |
S JAYAPRAKASH Vs. SUPERINTENDENT OF POLICE
|
December 20, 2017 |
S JAYARAMAN Vs. M RAJI
|
August 9, 2017 |
S JEYAGOWRI Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
October 20, 2017 |
S JEYARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THOOTHUKUDI REGION
|
February 6, 2017 |
S JOSEPHIN VIJAYA Vs. CHIEF EDUCATIONAL OFFICER
|
July 12, 2017 |
S JOTHI Vs. N T KRISHNAMORRTHY
|
August 24, 2017 |
S JULIAN JOSEPH CROSS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
|
August 22, 2017 |
S JULIYA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER,TUTICORIN
|
June 27, 2017 |
S K INDIRA @ S K RAJALAKSHMI Vs. M C THOMAS PEREIRA
|
July 28, 2017 |
S K KOMARASAMY GONDER Vs. SOUNDARI
|
December 21, 2017 |
S K PACKIARAJ Vs. T V MATHAN KUMAR
|
December 21, 2017 |
S K TRADERS SURAMANGALAM MAIN ROAD Vs. COMMERCIAL TAX OFFICER LEIGH BAZAAR CIRCLE
|
October 24, 2017 |
S KARTHIKEYAN Vs. COMMISSIONER OF INCOME TAX
|
October 24, 2017 |
S KARTHIKEYINI Vs. R SELVARANGA MUDALIAR (DECEASED)
|
April 10, 2017 |
S KARUNANITHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
July 13, 2017 |
S KASI Vs. VIJAYAN
|
February 20, 2017 |
S KATHHIRAVAN Vs. COMMANDANT OFFICE OF DIGP GROUP CENTER, CHENNAI AND OTHERS
|
September 12, 2017 |
S KATHIRAVAN Vs. INDIAN OVERSEAS BANK REP BY ITS AUTHORISED OFFICER
|
February 14, 2017 |
S KATHIRAVAN Vs. COMMANDANT, GROUP CENTRE, CRPF
|
August 24, 2017 |
S KATHIRESAN POOJARI Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
August 21, 2017 |
S KODEESWARAN Vs. K SUBRAMANIAYAM
|
August 24, 2017 |
S M K CONSTRUCTION Vs. AUTHORISED OFFICER,BANK OF BARODA
|
August 23, 2017 |
S M SHAMSUDEEN Vs. S M FAROOK
|
March 3, 2017 |
S MADHAN Vs. K SACHEEDRANADH REDDY
|
March 2, 2017 |
S MADHAN Vs. DEPUTY DIRECTOR OF MEDICAL SERVICES, (LEPROSY), COIMBATORE
|
September 21, 2017 |
S MAHENDRAN Vs. K ELANGO,SENIOR MANAGER,CANARA BANK
|
August 28, 2017 |
S MARTIN Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS
|
January 19, 2017 |
S MEGANATHAN Vs. DEVI KARUMARIAMMAN EDUCATIONAL TRUST, REP BY ITS TRUSTEE
|
September 13, 2017 |
S MOHAMED ALI JINNAH Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
August 21, 2017 |
S MOORTHY Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING, MINISTRY OF LABOUR
|
April 3, 2017 |
S MUPPUDATHIMUTHU Vs. INSPECTOR OF POLICE, PAVOORCHATRAM POLICE STATION, TIRUNELVELI DISTRICT
|
July 7, 2017 |
S MURALI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE CBI/ACB
|
July 18, 2017 |
S MURALI SUNDARAM Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT, CHEPAUK
|
March 3, 2017 |
S MURUGESAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
February 9, 2017 |
S MURUGESAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
October 10, 2017 |
S MURUGESAN Vs. EXECUTIVE OFFICER,ALANGUDI TOWN PANCHAYAT
|
November 20, 2017 |
S N M UBAYATULLAH Vs. SENTHILKUMAR
|
September 12, 2017 |
S NANDHI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY RURAL DEVELOPMENT
|
August 21, 2017 |
S NARAYANAN Vs. BHARTI AIRTEL
|
January 9, 2017 |
S NARAYANAN Vs. DEPUTY DIRECTOR OF CBI
|
August 29, 2017 |
S NAVEENKUMAR Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
February 15, 2017 |
S NOORJAHAN Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, VEPERY, CHENNAI
|
April 5, 2017 |
S P JOTHI Vs. ACCOUNTANT GENERAL, ACCOUNTS AND ENTITLEMENTS, CHENNAI
|
April 18, 2017 |
S P MUTHIAH Vs. R ETHIRAJU
|
June 6, 2017 |
S PAULDASS Vs. STATE EXPRESS TRANSPORT CORPORATION LTD REPRESENTED BY ITS MANAGING DIRECTOR
|
January 9, 2017 |
S PERIYASAMY Vs. SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, FORT ST GEORGE, CHENNAI
|
December 11, 2017 |
S PONMOZHI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
June 1, 2017 |
S PONNUTHAI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
|
September 20, 2017 |
S POOVAMMAL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
May 24, 2017 |
S PRABAKARAN Vs. STATE OF TAMIL NADU
|
December 21, 2017 |
S PREMA Vs. N CHOKKALINGAM
|
April 17, 2017 |
S R KEERTHANA Vs. NATIONAL BOARD OF EXAMINATIONS
|
April 21, 2017 |
S R RANGADURAI Vs. S RAJAGOPAL
|
September 1, 2017 |
S R SENTHILKUMAR Vs. M SUDHAKAR DEPUTY COMMISSIONER OF POLICE, ANNA NAGAR
|
September 20, 2017 |
S R TRUST REP BY ITS TRUSTEE Vs. PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
|
February 6, 2017 |
S RAJA POORNA CHANDRAN Vs. INSPECTOR OF POLICE, THIRUNAGAR POLICE STATION, MADURAI
|
September 28, 2017 |
S RAJAGOPAL S/O E P SANJEEVI Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, ANTI-LAND GRABBING SPECIAL CELL, KANCHIPURAM DISTRICT
|
August 3, 2017 |
S RAJASIRONMANIAMMAL Vs. S S S GANESAN
|
February 21, 2017 |
S RAJASUNDARAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM
|
October 30, 2017 |
S RAJESH Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
|
August 29, 2017 |
S RAMAA Vs. CHETAN B SANGHI
|
February 10, 2017 |
S RAMACHANDRAN Vs. S CHINNARAJ
|
February 2, 2017 |
S RAMACHANDRAPPA Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD, COLLEGE ROAD, CHENNAI
|
November 20, 2017 |
S RAMAKRISHNAN REP BY POWER AGENT S JNANESHWAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING
|
December 13, 2017 |
S RAMANATHAN Vs. KALYANASUNDARAM
|
December 8, 2017 |
S RAMASUBBU Vs. N RAJAN
|
October 31, 2017 |
S RAMESH Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
|
September 18, 2017 |
S RAMESH Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
|
January 27, 2017 |
S RAVICHANDRAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
|
June 29, 2017 |
S RAVIKUMAR Vs. S KAMALATCHI
|
August 31, 2017 |
S REVWATHY Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
September 20, 2017 |
S S D OIL MILLS CO LTD , REP BY ITS DIRECTOR D RAMAMURTHY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES, FORT ST GEORGE, CHENNAI
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December 4, 2017 |
S S D OIL MILS COMPANY LIMITED Vs. ASSISTANT DIRECTOR GENERAL OF FOREIGN TRADE
|
January 6, 2017 |
S SAKTHIVEL Vs. R VELUSAMY
|
July 19, 2017 |
S SAMPATHKUMAR Vs. P KAVITHA
|
August 17, 2017 |
S SANKARANARAYANAN Vs. REGIONAL PASSPORT OFFICER, GOVERNMENT OF INDIA
|
May 24, 2017 |
S SARASWATHY Vs. ADILAKSHMI (DIED)
|
August 28, 2017 |
S SAVITHIRI Vs. PANCHUAMMAL
|
September 1, 2017 |
S SEKAR Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORATE, NAMAKKAL
|
July 12, 2017 |
S SEKAR Vs. GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVERNMENT
|
September 18, 2017 |
S SELVA GOMATHI Vs. PRINCIPAL SECRETARY, SCHOOL EDUCATION DEPARTMENT
|
August 3, 2017 |
S SELVAKUMARI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT
|
February 21, 2017 |
S SELVAN Vs. HOME FINDERS ESTATE MANAGEMENT AND WELFARE SOCIETY-RAMAPURAM
|
February 23, 2017 |
S SELVARAJ Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (COIMBATORE)
|
February 23, 2017 |
S SHAHUL HAMEED Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT
|
March 14, 2017 |
S SHANMUGA KANI Vs. M S RAMAKRISHNAN
|
July 12, 2017 |
S SHANMUGARAJ Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTICORRUPTION KANCHEEPURAM
|
July 28, 2017 |
S SIVAKAMIAMMAL Vs. ASSISTANT ENGINEER, RURAL/NORTH, TAMILNADU ELECTRICITY BOARD
|
February 3, 2017 |
S SIVALINGAM Vs. A SURYANARAYAN
|
June 30, 2017 |
S SRAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
October 27, 2017 |
S SUBRAMANIAN Vs. COMMANDANT OFFICE OF DIGP GROUP CENTER, CRPF, CHENNAI
|
September 12, 2017 |
S SUBRAMANIAN Vs. JUSTIN MORRIS
|
June 28, 2017 |
S SUBRAMANIAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
August 3, 2017 |
S SUDALAI Vs. AHAMED NACHI
|
August 28, 2017 |
S SUDERSAN Vs. CHAIRMAN, STANDING COMMITTEE OF NATIONAL BOARD OF WILD LIFE, INDIAN PARYAVARAN BHAVAN
|
April 24, 2017 |
S SUGUMAR Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
September 14, 2017 |
S SUNDARAM Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
August 2, 2017 |
S SUSHMI Vs. CENTRALIZED ADMISSION COMMITTEE (CENTAC) REP BY CONVENOR
|
August 29, 2017 |
S SYED NASURUDEEN Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD
|
December 22, 2017 |
S TAMILARASI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
August 1, 2017 |
S THANGAVELAMMAL Vs. K KARUPANAPANDIAN
|
September 21, 2017 |
S THAVAMANI Vs. DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING, RAMNAD AND PUDUKOTTAI REGION
|
May 25, 2017 |
S ULAGANATHAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
March 20, 2017 |
S VALLAL Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
July 17, 2017 |
S VALLI Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD
|
August 8, 2017 |
S VENKATARAMAN Vs. ASSISTANT COMMISSIONER (CT), ZONE-V, P A P J M BUILDINGS
|
September 12, 2017 |
S VENKATARAMANAN Vs. INDIAN BANK REPRESENTED BY ITS CHIEF MANAGER
|
August 3, 2017 |
S,PREUMAL Vs. R.SARASWATHI
|
January 31, 2017 |
S. ABDUL AZEES Vs. THE PRINCIPAL SECRETARY TO GOVT.
|
April 7, 2017 |
S. AJIJA BEGUM Vs. S. AISHA BEVI (DIED)
|
March 30, 2017 |
S. AJIJA BEGUM Vs. S. AISHA BEVI (DIED)
|
March 3, 2017 |
S. AROCKIAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
June 19, 2017 |
S. ARULSELVAN Vs. THE DISTRICT COLLECTOR
|
August 11, 2017 |
S. ARUMUGAM Vs. E.R. VELLAICHAMY
|
November 15, 2017 |
S. ASHOK KUMAR Vs. S. SUBRAMANIAM
|
July 27, 2017 |
S. BALA MURUGAN Vs. THE DISTRICT COLLECTOR
|
September 18, 2017 |
S. CHITRA Vs. THE UNION OF INDIA
|
December 22, 2017 |
S. DAKSHINAMURTHY Vs. THE INSPECTOR GENERAL OF POLICE
|
October 25, 2017 |
S. DEIVANAI Vs. V.M. KOTHANDARAMAN
|
June 22, 2017 |
S. DHANAMMAL Vs. THE STATE OF TAMIL NADU
|
December 20, 2017 |
S. DHANASEKAR Vs. K. BALAKRISHNAN
|
October 6, 2017 |
S. DHARMALINGAM Vs. STATE
|
June 29, 2017 |
S. GANAPATHY Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
July 7, 2017 |
S. GOPAL SELVAMANI (DIED) Vs. SHIPPING CORPORATION OF INDIA LTD.
|
November 3, 2017 |
S. INDIRANI Vs. V.R. DHAMODHARAN
|
February 23, 2017 |
S. JAYALAKSHMI Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
August 9, 2017 |
S. JOB KAMARAJ Vs. THE MANAGING DIRECTOR
|
September 22, 2017 |
S. KANNADASAN Vs. UNION OF INDIA
|
May 24, 2017 |
S. KANNAN Vs. STATE
|
February 7, 2017 |
S. KARTHIKEYAN Vs. M.P. SELVAKUMAR
|
February 27, 2017 |
S. KARTHIKEYAN Vs. P. JAWAHAR
|
March 22, 2017 |
S. KASTHURI SUNDARARAJAN Vs. CHIEF SECRETARY
|
November 7, 2017 |
S. KATHIRVEL Vs. UNION OF INDIA
|
November 22, 2017 |
S. KRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY
|
October 25, 2017 |
S. KUMARESAN Vs. STATE
|
February 27, 2017 |
S. LAKSHMI Vs. L. KUPPUSAMY
|
June 20, 2017 |
S. MALLIKHA Vs. THE GOVERNMENT OF INDIA
|
November 27, 2017 |
S. MANIMOZHI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
October 31, 2017 |
S. MANOHAR Vs. M.VIJAYALAKSHMI ALIAS RENUKA
|
November 20, 2017 |
S. MARIA SARANYA Vs. M.J. MARIA JAREEN AND ORS.
|
November 6, 2017 |
S. MARIA SARANYA Vs. M.J. MARIA JAREEN & ORS.
|
November 21, 2017 |
S. MATHURAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
June 20, 2017 |
S. MICHEL SUGIRTHA REPRESENTED HEREIN BY HER POWER AGENT G.MARIAKANNU Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
December 4, 2017 |
S. MURALI MOHAN Vs. S. SRIKALA
|
May 15, 2017 |
S. MURALI MOHAN Vs. STATE BY THE INSPECTOR OF POLICE CBI/ACB/CHENNAI
|
May 15, 2017 |
S. MUTHU Vs. S. GANESH BABU
|
November 1, 2017 |
S. NANDHINI Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI
|
October 20, 2017 |
S. NARAYANAN Vs. THE COMMISSIONER OF INCOME-TAX CENTRAL
|
March 7, 2017 |
S. NATARAJAN Vs. SRI ARUNACHALESWARAR DEVASTHANAM
|
June 1, 2017 |
S. NEELA SUBRAMANIAN Vs. MEENAKSHI LEATHERS
|
November 29, 2017 |
S. NEERAJA AND OTHERS Vs. THE ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
|
November 7, 2017 |
S. NIRMALADEVI Vs. T.R. RANGASAMY
|
March 6, 2017 |
S. PACKIALAKSHMI Vs. K. BASKARAN
|
January 9, 2017 |
S. PADMAVATHY Vs. REGISTRAR GENERAL
|
February 8, 2017 |
S. PALANI Vs. EMPLOYEES STATE INSURANCE CORPORATION, SUB
|
November 10, 2017 |
S. PALANIMUTHU Vs. STATE
|
September 22, 2017 |
S. PALANISAMY Vs. SUB-REGISTRAR, NALLUR, TIRUPPUR DISTRICT
|
January 6, 2017 |
S. PALANIVEL AND ANOTHER Vs. P. NATESAN AND OTHERS
|
October 26, 2017 |
S. PARTHASARATHY Vs. COIMBATORE PERIYAR DISTRICT DRAVIDA PANCHALAI THOZHILALAR MUNNETRA SANGAM
|
June 27, 2017 |
S. PARVATHAM Vs. S. RENUKA
|
July 31, 2017 |
S. PATHMA Vs. V. RADHAKRISHNAN
|
August 10, 2017 |
S. PONNAMMAL Vs. S. SUGANTHI
|
April 20, 2017 |
S. RAJKUMAR Vs. STATE OF TAMIL NADU
|
November 24, 2017 |
S. RAMASAMY Vs. THE STATE
|
December 13, 2017 |
S. RAMESH KUMAR Vs. THE COMMISSIONER, HINDU RELIGIOUS
|
April 17, 2017 |
S. RATHINAM Vs. THE DIRECTOR AND ORS.
|
February 3, 2017 |
S. RESHMA Vs. DEBT RECOVERY TRIBUNAL
|
January 4, 2017 |
S. ROBINSON Vs. TAMIL NADU STATE INFORMATION COMMISSION
|
April 13, 2017 |
S. SABARIMALAI MADHA Vs. TEACHERS RECRUITMENT BOARD
|
December 14, 2017 |
S. SAIBULLA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI 2
|
January 5, 2017 |
S. SAMPATHKUMAR Vs. THE CHIEF MANAGER INDIAN OVERSEAS BANK
|
June 12, 2017 |
S. SANKARAN Vs. RESHMA
|
April 3, 2017 |
S. SANTHOSH KUMAR Vs. THE SUPERINTENDENT OF POLICE
|
August 31, 2017 |
S. SATHISHKUMAR Vs. R. THANGAMANI @ MAINAVATHY
|
September 22, 2017 |
S. SATHIYASEELAN Vs. STATE
|
September 22, 2017 |
S. SAVITHA Vs. VELMURUGAN
|
August 31, 2017 |
S. SELLASAMY Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR
|
May 11, 2017 |
S. SELVAGOMATHY, B. ASIK ILAGI BAVA Vs. UNION OF INDIA
|
May 30, 2017 |
S. SHANMUGAM Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
February 13, 2017 |
S. SHANMUGANATHAN Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
April 28, 2017 |
S. SHANMUGAVEL Vs. N. INDHULEKHA
|
September 19, 2017 |
S. SIVAKAMASUNDARI Vs. THE DISTRICT COLLECTOR (CUM) THE REGIONAL TRANSPORT AUTHORITY
|
January 31, 2017 |
S. SIVAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
February 6, 2017 |
S. SOUNDARAJAN Vs. THE TAMILNADU POLLUTION CONTROL BOARD, REP. BY ITS CHAIRMAN, NO.76, MOUNT SALAI, GUINDY, CHENNAI
|
February 20, 2017 |
S. SRINIVASAN Vs. GENERAL MANAGER
|
July 12, 2017 |
S. SRINIVASAN Vs. OKKALIGA VAALIBAR SANGAM
|
July 28, 2017 |
S. SUBBIAH AND ANOTHER Vs. STATE, BY PAUL SINGH
|
March 21, 2017 |
S. SUBBULAKSHMI Vs. STATE OF TAMIL NADU
|
June 23, 2017 |
S. SUBRAMANIA OTHUVAR Vs. S. VASANTHI
|
November 20, 2017 |
S. SURESH Vs. STATE REP BY ITS THE INSPECTOR OF POLICE
|
April 17, 2017 |
S. SURUMBAYEE Vs. P. RAVICHANDRAN
|
July 25, 2017 |
S. SYED ABDUL KHADER Vs. REGIONAL TRANSPORT AUTHORITY VIRUDHUNAGAR
|
June 27, 2017 |
S. THIAGARAJAN AND ANOTHER Vs. UNION OF INDIA
|
December 19, 2017 |
S. THULASIRAJAN Vs. MARCUS FREDRICK LAZARO
|
January 9, 2017 |
S. VINAY SAXENA Vs. STATE
|
December 14, 2017 |
S. YUVARANI Vs. CHIEF JUDICIAL MAGISTRATE, VELLORE DISTRICT
|
April 3, 2017 |
S.A. FASLUDEEN (1ST APPELLANT HAS BEEN REMOVED AS PER COURT ORDER DATED 5.4.2017) & ANR. Vs. SIYAUDDIN & ORS.
|
December 19, 2017 |
S.A. KOTHANDARAMAN Vs. M/S. CRYSTAL RESIDENCY INDIA PRIVATE LIMITED
|
June 12, 2017 |
S.A.K.P. RAVINTHRAN Vs. PALANIAMMAL AND ORS.
|
December 4, 2017 |
S.ANDAL Vs. THE ASSISTANT REGISTRAR (LAW) AND ORS.
|
February 17, 2017 |
S.ARASAPPAN Vs. SUDHAMATHI
|
October 31, 2017 |
S.B. JEYABALAN (DIED) AND ORS. Vs. SAKTHIVADIVEL AND ORS.
|
February 10, 2017 |
S.B. KRISHNAN Vs. AKILA
|
January 10, 2017 |
S.B. KRISHNAN Vs. R.SUBRAMANI
|
January 10, 2017 |
S.BASKARAN Vs. THE GOVERNMENT OF TAMIL NADU
|
January 23, 2017 |
S.EBANEZER Vs. A.CHELLAIAH
|
September 4, 2017 |
S.GANESH Vs. DEPUTY REGISTRAR
|
January 25, 2017 |
S.GOVINDRAJ Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.,
|
June 21, 2017 |
S.K. ELUMALAI Vs. K. MADHU SRINIVAS
|
August 9, 2017 |
S.K. KOMARASAMY GONDER Vs. SOUNDARI
|
December 21, 2017 |
S.K. MANI Vs. K. KAMALAM AND OTHERS
|
February 7, 2017 |
S.K.P.SUBRAMANIAM Vs. S.K.CHINNARSAJ
|
January 2, 2017 |
S.KALAISELVI Vs. THE PRINCIPAL DISTRICT JUDGE AND ORS.
|
February 17, 2017 |
S.KALIANNA GOUNDER Vs. S.PERIYASAMY
|
October 3, 2017 |
S.KANAKAMBUJAM Vs. SANTHIMATHI
|
January 23, 2017 |
S.KRISHNAVENI Vs. THE DIRECTOR,FIRE SERVICE AND RESCUE SERVICES,NO.17, RUKMANI LAKSHMIPATHI ROAD,ELUMBUR, CHENNAI
|
June 22, 2017 |
S.M. KUTUBUDDIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 2, 2017 |
S.M. NOOR MOHAMED Vs. THE STATE
|
August 7, 2017 |
S.MALINI Vs. B.SASIDHARAN
|
June 8, 2017 |
S.MANI Vs. S.ADAIKKAN
|
December 19, 2017 |
S.MANOHARAN Vs. THE STATION HOUSE OFFICER
|
September 22, 2017 |
S.MUNIRAJ Vs. B.V.ANANTHARAO
|
January 9, 2017 |
S.N. PONRAJ Vs. M.S. KUMARAN @ VAIDYANATHAN
|
April 7, 2017 |
S.N.BALAPATTABI Vs. BALANAGALAKSHMI
|
August 21, 2017 |
S.NALINI Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
October 31, 2017 |
S.NAVIYA Vs. STATE OF TAMIL NADU
|
June 19, 2017 |
S.P. AGENCIES, REP. BY ITS MANAGING PARTNER Vs. TAMIL NADU WARE HOUSING CORPORATION
|
March 28, 2017 |
S.P. BALASUBRAMANIAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 1, 2017 |
S.P. SREENIVAS Vs. THE DIRECTOR OF VIGILANCE AND ANTI CORRUPTION
|
September 20, 2017 |
S.P. TAMILARASAN Vs. STATE
|
August 30, 2017 |
S.P. VELAYUTHAM Vs. INSPECTOR OF POLICE
|
July 5, 2017 |
S.P.M. PAULRAJ Vs. A. SAVERIA PITCHAI AND ANOTHER
|
December 7, 2017 |
S.PALANISAMY Vs. THE LAND COMMISSIONER OFFICE OF THE LAND REFORMS CHEPAUK
|
January 4, 2017 |
S.PANDIYARAN Vs. PERUMAL
|
June 27, 2017 |
S.PITCHAI Vs. PONNAMMAL
|
August 4, 2017 |
S.R. RAMASAMY Vs. T.V.PERUMALSAMY
|
January 30, 2017 |
S.REGHU LAL Vs. J.TOMBA SINGH
|
March 3, 2017 |
S.S.RAGAVACHARRY Vs. N.RAMANATHAN
|
August 17, 2017 |
S.SAMPATH Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION
|
January 30, 2017 |
S.SAROJINI Vs. P.MARIAPPAN
|
February 17, 2017 |
S.SEKAR Vs. THE REGIONAL MANAGER
|
January 23, 2017 |
S.SHARMILA Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER
|
April 27, 2017 |
S.SUBBIAH Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 13, 2017 |
S.SURESH KUMAR Vs. UNION OF INDIA
|
September 15, 2017 |
S.THARIKA BANU (TRANSWOMEN) Vs. THE SECRETARY TO GOVERNMENT
|
November 29, 2017 |
S.V. CHENNAKRISHNAN Vs. K.S. GANAPATHY SUBRAMANIAN, THE CHIEF MANAGER / DISCIPLINARY AUTHORITY, INDIAN OVERSEAS BANK, C & D.A. CELL, CENTRAL OFFICE, NO. 763, ANNA SALAI, CHENNAI
|
March 22, 2017 |
S.V. SANKAR Vs. STATE BANK OF INDIA
|
November 15, 2017 |
S.V.PALANIVELU Vs. S.V.GANDHIMATHI AND ANR.
|
November 6, 2017 |
S.VADIVEL Vs. RANI
|
September 12, 2017 |
S.VALI Vs. THE COMMISSIONER OF POLICE AND OTHERS
|
April 6, 2017 |
S.VALLIAMMAL Vs. N.LAKSHMANAN
|
August 9, 2017 |
S.VIJAYAVENI Vs. AYYAMMAL
|
July 28, 2017 |
SABARI FASHIONS REPRESENTED BY ITS PARTNER P MURUGESAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS, TUTICORIN
|
March 9, 2017 |
SABARI FOUNDATION Vs. KALIAMMAL
|
February 22, 2017 |
SABASH MARKETING PRIVATE LIMITED BY DIRECTOR ASHWIN PANDIAN Vs. V SENTHIL KUMAR
|
February 10, 2017 |
SABI MOHAMMED Vs. D SUMESH
|
October 27, 2017 |
SACHA @ IRULANDI Vs. STATE
|
August 11, 2017 |
SADASIVAM Vs. SANKAR
|
April 27, 2017 |
SAFIA NATCHIAR Vs. JAGABAR SATHIK MALUMIYAR (DECEASED)
|
February 8, 2017 |
SAGAYAM @ DEVASAGAYAM Vs. STATE REP. BY THE INSPECTOR OF POLICE, G
|
April 24, 2017 |
SAGHUL HAMEED Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
|
December 18, 2017 |
SAHABUDEEN Vs. KUNCHITHAPATHAM
|
February 27, 2017 |
SAI EXPORT Vs. COMMISSIONER OF CUSTOMS (PORT
|
October 9, 2017 |
SAIVA SAMARASA SUTHA SANMARGA SABAI Vs. THE COMMISSIONER
|
December 6, 2017 |
SAIYATH KATHAR Vs. SUB INSPECTOR OF POLICE, AMBUR TALUK POLICE STATION
|
August 8, 2017 |
SAK APPARELS, REP BY ITS PARTNER, DEEPAK RAMCHAND Vs. MADRAS MANAGEMENT ASSOCIATION REP BY ITS POWER OF ATTORNEY AGENT, R RAGHUNATHAN
|
December 12, 2017 |
SAKADEVAN Vs. M SAKKARAI
|
February 21, 2017 |
SAKTHI STEEL CORPORATION Vs. ASSISTANT COMMISSIONER (CT)
|
January 31, 2017 |
SAKTHI TRANSPORTS Vs. CANARA BANK
|
January 19, 2017 |
SAKTHIDASS Vs. STATE, BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, POTHANUR, COIMBATORE DISTRICT (CRIME NO. 25 OF 2005)
|
January 6, 2017 |
SAKTHIVEL Vs. STATE, REP BY INSPECTOR OF POLICE
|
February 13, 2017 |
SAKTHIVEL Vs. STATE
|
October 23, 2017 |
SAKTHIVEL Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 24, 2017 |
SAKUNTHALA Vs. C RAJENDRAN
|
August 17, 2017 |
SAKUNTHALA AMMAL Vs. PATTU @ UNNAMALAI AMMAL (DIED) & ORS.
|
September 22, 2017 |
SAKY SYSTEMS AND ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
January 11, 2017 |
SALOME Vs. DR. PRINCE D. IMMANUEL
|
April 6, 2017 |
SAM JOSEPH Vs. MATHEW VARGHESE
|
November 21, 2017 |
SAMANDHI Vs. ARUMUGAM
|
April 18, 2017 |
SAMBU @ TAMILNILAVU (A2) Vs. STATE REP BY INSPECTOR OF POLICE
|
January 18, 2017 |
SAME DEUTZ-FAHRINDIA (P) LTD Vs. UNION OF INDIA
|
December 14, 2017 |
SAMIAPPA GOUNDER Vs. SUBBANNA GOUNDER
|
July 26, 2017 |
SAMPATHKUMAR (A6) AND OTHERS Vs. STATE REEP. BY THE INSPECTOORR OF POLICE.
|
January 19, 2017 |
SAMPOORNAM Vs. KARUPPANNA GOUNDER
|
April 4, 2017 |
SAMPOORNAM Vs. SATHYA
|
March 15, 2017 |
SAMSONNATHAN @ SAMSON IRUDHAYANATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SPE/CBI/ACB/CHENNAI
|
September 12, 2017 |
SAMSUDEEN Vs. P R JAYANTHI
|
August 4, 2017 |
SAMUTHIRAN Vs. STATE, REPRESENTED THROUGH INSPECTOR OF POLICE
|
November 22, 2017 |
SANDANA RENE LUCIEN JOSEPH & ORS. Vs. SANDANA VINCENT MARIA ANTHONY & ORS.
|
December 7, 2017 |
SANDHYA RAO Vs. BP SHARAT CHANDRAN
|
December 22, 2017 |
SANDHYA VARMA Vs. UNION OF INDIA
|
January 25, 2017 |
SANGEETHA Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
June 2, 2017 |
SANGILI @ SANGILIMADASAMY Vs. STATE
|
December 21, 2017 |
SANJAY KAKKAR Vs. COMMISSIONER OF CUSTOMS
|
August 11, 2017 |
SANKAR Vs. STATE
|
January 31, 2017 |
SANKAR Vs. STATE, REP BY INSPECTOR OF POLICE, ARANBAAKKAM POLICE STATION, THIRUVALLUR
|
February 22, 2017 |
SANKARA NARAYANA PILLAI Vs. IGNATIOUS SELVARAJ
|
August 7, 2017 |
SANKARALINGAM Vs. THE SECRETARY TO STATE GOVERNMENT OF TAMIL NADU
|
December 4, 2017 |
SANKARKUMAR Vs. INSPECTOR OF POLICE
|
October 10, 2017 |
SANTHAMANI Vs. USHA
|
June 1, 2017 |
SANTHANAKUMAR Vs. STATE
|
November 17, 2017 |
SANTHI Vs. SIGAMANI
|
March 8, 2017 |
SANTHI Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE
|
May 22, 2017 |
SANTHOSAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
October 13, 2017 |
SANTHOSAM AND OTHERS Vs. S. RAJKUMAR AND ANOTHER
|
December 14, 2017 |
SANTINEER VINCENT RAJUMAR Vs. R.REJITHA
|
August 3, 2017 |
SANTON SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2017 |
SAPPAN @ SHANMUGAIAH Vs. STATE REP BY INSPECTOR OF POLICE
|
December 21, 2017 |
SARADHA V. RAM (DECEASED) Vs. R. RAMABAI
|
February 20, 2017 |
SARALA BARDIA Vs. THE AUTHORISED OFFICER, SYNDICATE BANK, 105/106, PONNURANGAM ROAD, R.S.PURAM, COIMBATORE 641 002
|
January 20, 2017 |
SARANGAPANI Vs. VASANTHA
|
March 14, 2017 |
SARANRAJ Vs. STATE
|
November 29, 2017 |
SARANYA Vs. A K R TEXTILES, REP BY ITS PROPRIETOR
|
April 4, 2017 |
SARASU Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
|
August 2, 2017 |
SARASWARTHI Vs. STATE
|
February 27, 2017 |
SARASWATHI Vs. THE SECRETARY TO GOVERNMENT
|
June 29, 2017 |
SARASWATHI AND ANR. Vs. KARUMAYEE AMMAL AND ANR.
|
January 30, 2017 |
SARASWATHI KAILASAM Vs. MADRAS RACE CLUB
|
July 5, 2017 |
SARAVANA KUMAR Vs. SECRETARY TO GOVERNMENT HOME [POLICE II] DEPARTMENT FORT ST GEORGE
|
January 12, 2017 |
SARAVANAN Vs. FOOD INSPECTOR, TIRUNELVELI CORPORATION, TIRUNELVELI
|
November 16, 2017 |
SARAVANAN Vs. STATE REP BY INSPECTOR OF POLICE
|
December 21, 2017 |
SARAVANAN Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER
|
December 18, 2017 |
SARAVANAN Vs. STATE
|
April 28, 2017 |
SARAVANAN @ SARAVANAKUMAR Vs. STATE
|
September 18, 2017 |
SARFRAZ NATHOO Vs. ASSISTANT COMMISSIONER OF CUSTOMS REVENUE RECOVERY UNIT OFFICE OF COMMISSIONER OF CUSTOMS
|
October 31, 2017 |
SARIDHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
August 11, 2017 |
SARITHA Vs. SECRETARY TO GOVERNMENT
|
March 9, 2017 |
SARITHA Vs. INSPECTOR OF POLICE NIB
|
December 21, 2017 |
SARJAN REALITIES PRIVATE LIMITED AND ORS. Vs. AATHILINGAPERUMAL
|
February 16, 2017 |
SAROJA (DIED) Vs. P.SUBBIAH (DIED)
|
January 11, 2017 |
SARVALAKSHMI CHIT FUNDS INDIA PRIVATE LLIMITED Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN
|
November 17, 2017 |
SATHAIAH Vs. THE INSPECTOR OF POLICE
|
July 31, 2017 |
SATHISH Vs. STATE REP BY INSPECTOR OF POLICE
|
July 27, 2017 |
SATHISH KANNAN Vs. R.BHAVANI
|
July 25, 2017 |
SATHISH KUMAR Vs. STATE REP.BY THE INSPECTOR OF POLICE
|
August 9, 2017 |
SATHISH R Vs. CHIEF SECRETARY TO GOVERNMENT
|
January 2, 2017 |
SATHIYA Vs. THE SECRETARY TO GOVERNMENT
|
October 31, 2017 |
SATHIYA Vs. STATE
|
January 30, 2017 |
SATHIYAKALA Vs. C.KULANDAISAMY
|
August 1, 2017 |
SATHYA Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 6, 2017 |
SATHYANARAYANA Vs. T.J. DHANAKOTI AND KOTI
|
January 23, 2017 |
SATHYANARAYANAN @ BASKAR (DECEASED) AND OTHERS Vs. P. SANTHANAM AND OTHERS
|
November 29, 2017 |
SATYA METAL INDUSTRIES Vs. UNION OF INDIA REP BY DIRECTORATE OF SUPPLIES AND DISPOSALS DEPARTMENT OF SUPPLY SHASTRI BHAWAN CHENNAI
|
January 31, 2017 |
SAVAMALAI COFEE ESTATE PVT. LTD. Vs. PARUKUTTY
|
July 14, 2017 |
SAVITHRI SELVAKUMAR Vs. DR. S. SELVAKUMAR
|
September 22, 2017 |
SB STEEL INDUSTRIES Vs. INDIA RE-ROLLING MILLS
|
April 19, 2017 |
SCHNEIDER ELECTRIC INDIA PVT LIMITED, Vs. ASSISTANT COMMISSIONER AMBATTUR ASSESSMENT CIRCLE
|
July 3, 2017 |
SCM CREATIONS REP BY ITS PARTNER T K CHANDIRAN HAVING ITS REGISTERED OFFICE Vs. UNION OF INDIA MINISTRY OF FINANCE
|
September 12, 2017 |
SECRETARY Vs. STATE OF TAMIL NADU
|
July 6, 2017 |
SECRETARY GOVERNMENT EDUCATION DEPARTMENT Vs. J. CHARLES PREMKUMAR AND ANOTHER
|
November 27, 2017 |
SECRETARY TO GOVERNMENT HEALTH & FAMILY (AA2) DEPARTMENT GOVERNMENT OF TAMIL NADU Vs. J. ALAMELUMANGAI
|
June 30, 2017 |
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. X.ROSELIN JANCY
|
November 8, 2017 |
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. G. ANANDHAN
|
June 23, 2017 |
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. G JOHN WILSON
|
December 11, 2017 |
SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT Vs. P. KOOTHAN
|
February 16, 2017 |
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT Vs. V. MARISAMY
|
May 30, 2017 |
SECRETARY, MAIPPARAI HIGH SCHOOL Vs. STATE OF TAMIL NADU
|
July 20, 2017 |
SECRETARY, VOORHEESE COLLEGE, VELLORE Vs. STATE OF TAMIL NADU
|
December 14, 2017 |
SEENA, W/O JOSEPH JUDY Vs. STATE OF TAMIL NADU
|
April 6, 2017 |
SEENIKUMAR SELVANAYAGAM Vs. STATE REPRESENTED BY
|
February 8, 2017 |
SEETHA RAMAN Vs. KANNAPIRAN
|
February 28, 2017 |
SEETHAIAMMAL Vs. RAMAKRISHNAN ASARI
|
July 21, 2017 |
SEETHALAKSHMI Vs. A.T. HARITHA BALA SUBRAMANIAN
|
July 13, 2017 |
SEHU FATHIMA Vs. PEER MOHAMMED
|
August 10, 2017 |
SEKAR Vs. STATE
|
June 28, 2017 |
SEKAR Vs. STATE
|
November 21, 2017 |
SELLAMUTHU Vs. PERIYASAMY
|
October 4, 2017 |
SELLI GOUNDER Vs. MASAIYAPPA GOUNDER
|
September 6, 2017 |
SELVAKUMAR Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE
|
December 18, 2017 |
SELVAM @ R.P.SELVARAJ Vs. THE STATE REP.BY
|
December 5, 2017 |
SELVAM @ SELVARAJ Vs. THE EXECUTIVE MAGISTRATE CUM DEPUTY COMMISSIONER OF POLICE
|
July 5, 2017 |
SELVAM ELECTRONICS Vs. COMMERCIAL TAX OFFICER, CUDDALORE
|
March 23, 2017 |
SELVAM@SELVAKUMAR Vs. SENTHIL SELVAM AND ANOTHER
|
November 21, 2017 |
SELVARAJ Vs. J. ELUMALAI
|
February 27, 2017 |
SELVARAJ Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION, KANCHEEPURAM
|
September 11, 2017 |
SELVARAJ Vs. ELANGOVAN
|
November 7, 2017 |
SELVARAJ Vs. ARUMUGHAM
|
December 4, 2017 |
SELVARATHNAM Vs. STANDARD FIRE WORDS PVT LTD
|
July 19, 2017 |
SELVARATHNAM Vs. M/S. STANDARD FIRE WORDS PVT. LTD.
|
July 19, 2017 |
SELVI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT PROHIBITION & EXCISE DEPARTMENT
|
March 14, 2017 |
SELVI DURAISWAMY Vs. R SANTHANAM
|
December 21, 2017 |
SELVI VIJAYALAKSHMI Vs. A. SANKARAN
|
March 24, 2017 |
SENGUTTUVAN Vs. MUTHUKALLI
|
April 3, 2017 |
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. M MUNUSAMY
|
July 4, 2017 |
SENTHIL Vs. STATE
|
November 13, 2017 |
SENTHIL @ DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
|
December 18, 2017 |
SENTHIL @ SENTHIL KUMAR Vs. STATE BY INSPECTOR OF POLICE
|
April 19, 2017 |
SENTHIL KUMAR Vs. STATE OF TAMIL NADU
|
July 13, 2017 |
SENTHIL KUMAR Vs. S. PALANI KUMAR
|
October 4, 2017 |
SENTHILKUMAR Vs. THE STATION HOUSE OFFICER, VALAVANUR POLICE STATION
|
June 29, 2017 |
SENTHILKUMAR Vs. THE INSPECTOR OF POLICE
|
August 18, 2017 |
SERENE ESTATES PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD
|
March 17, 2017 |
SERVICE CARE PVT. LTD. Vs. DY. COMMR.
|
January 31, 2017 |
SEVATHAN Vs. SUBRAMANI
|
December 12, 2017 |
SH. VIRENDER KUMAR Vs. M/S. SUNDARAM FINANCE LTD.
|
February 8, 2017 |
SHAH CHUNNILAL KUNDANMAL Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 21, 2017 |
SHAHIDA BEGUM Vs. RAMIZA BI & OTHERS
|
March 16, 2017 |
SHAIK SHAMIM BANU Vs. JOINT SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF FINANCE
|
January 24, 2017 |
SHAJHAKHAN Vs. THE DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, SIVAGANGAI, SIVAGANGAI DISTRICT & ORS.
|
December 4, 2017 |
SHAJOO ANTHAPPAN Vs. ICICI SECURITYES LTD
|
January 24, 2017 |
SHAKEENABEE Vs. ALLABAKSHI
|
January 19, 2017 |
SHALINI NANCY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, EDUCATION DEPARTMENT, FORT GT GEORGE, CHENNAI
|
January 24, 2017 |
SHALINI PAI Vs. STATE BANK OF MYSORE REP BY ITS MANAGER
|
August 2, 2017 |
SHANKAR Vs. SHANTHI
|
January 19, 2017 |
SHANMUGAM Vs. THE DISTRICT COLLECTOR, TIRUNELVELI
|
April 28, 2017 |
SHANMUGAM Vs. RAJESWARI
|
September 12, 2017 |
SHANMUGAM S/O PUNAMALAI THEVAR Vs. RAMESH S/O GANESAN
|
March 22, 2017 |
SHANMUGARAJ Vs. STATE OF TAMILNADU REPRESENTED BY ITS INSPECTOR OF POLICE
|
August 31, 2017 |
SHANMUGASUNDARAM Vs. S.MANI
|
July 12, 2017 |
SHANMUGATHAI Vs. KAMALAMMAL
|
January 9, 2017 |
SHANTHI Vs. STATE BY INSPECTOR OF POLICE KULLANCHAVADI POLICE STATION
|
November 21, 2017 |
SHANTHI Vs. KRISHNAMOORTHY
|
February 13, 2017 |
SHANTHI Vs. THE SECRETARY TO GOVERNMENT
|
March 24, 2017 |
SHANTHI AND OTHERS Vs. KAMALATHAMMAL AND OTHERS
|
October 31, 2017 |
SHARMILA Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF PUDUCHERRY
|
August 29, 2017 |
SHARON VENEERS (P) LTD Vs. ASSISTANT COMMISSIONER (CT), MYLAPORE ASSESSMENT
|
December 7, 2017 |
SHEELA KIRUPAI Vs. SARASWATHI AMMAL
|
October 10, 2017 |
SHEELA SUGANTHI METILD Vs. THE AUTHORISED OFFICER CITI BANK
|
January 2, 2017 |
SHEIK MOHAMMED NIZAR Vs. AUTHORISED OFFICER AXIS BANK LIMITED
|
January 11, 2017 |
SHEIK MOHAMMED NIZAR Vs. KAMAL GUPTA
|
July 6, 2017 |
SHENBAGAM MARKETINGS Vs. ASSISTANT COMMISSIONER (CT),KONGU NAGAR CIRCLE
|
June 8, 2017 |
SHENBAGARAMA PANDIAN Vs. AUTHORIZED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
|
December 12, 2017 |
SHEVAPET SOWRASHTRA VIDHYALAYA SABAI TRUST REPRESENTED BY ITS PRESIDENT 64, MANICKAM STREET, SHEVAPET, SALEM Vs. SRI PANDURANGANADHASWAMI DEVASTHANAM REPRESENTED BY ITS TRUSTEES, V.H.JAGADEESH D.NO.113, MANICKAM STREET, SHEVAPET, SALEM
|
February 7, 2017 |
SHINAGO HOLDINGS PRIVATE LIMITED Vs. M. ETHIRAJ
|
August 11, 2017 |
SHIPPING CORPN. OF INDIA LTD. Vs. SHRI NATESAR SPINNING & WEAVING MILLS LTD.
|
January 31, 2017 |
SHIVA @ PRAMASIVAM Vs. STATE
|
November 14, 2017 |
SHOBA Vs. BELAVENTHIRAN
|
September 19, 2017 |
SHOPPERS STOP LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
June 12, 2017 |
SHOUKATH ALI KHAN Vs. MANAGING DIRECTOR, INDICARB LIMITED
|
August 31, 2017 |
SHREE AMBIKA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2017 |
SHREE GANESH STEEL ROLLING MILLS LTD. Vs. C.C., SEA PORT (EXPORT), CHENNAI
|
April 21, 2017 |
SHREE MARUTHI ROAD CARRIERS Vs. DEPUTY COMMISSIONER OF SERVICE TAX, CHENNAI
|
September 5, 2017 |
SHREE PHARMA Vs. COMMISSIONER OF CUSTOMS, CHENNAI-II
|
April 18, 2017 |
SHRI AJAY KUMAR GUPTA Vs. ADJUDICATING AUTHORITY (PMLA) 4TH FLOOR, COURT ROOM
|
July 13, 2017 |
SHRI CHAUDHARY AVADHESH KUMAR, EX.PRESIDENT OF VOLLEYBALL FEDERATION OF INDIA, NO.7, LAXMI ROAD, DALANWALA, DEHRADUN 248 001, UTTARKHAND Vs. VOLLEYBALL FEDERATION OF INDIA REP. BY ITS GENERAL SECRETARY ROOM NO.72, JAWAHARLAL NEHRU STADIUM PARK TOWN, CHENNAI 600 003. THROUGH THE AUTHORISED SIGNATORY, J.NADARAJAN, JOINT SECRETARY
|
April 6, 2017 |
SHRI RABINDRA KUMAR BHALOTIA Vs. STATE, REP. BY INSPECTOR OF POLICE, CENTRAL...........
|
September 28, 2017 |
SHRI RABINDRA KUMAR BHALOTIA IN CRL.R.C. 808 OF 2015 & ORS. Vs. STATE
|
November 28, 2017 |
SHRI VAIKUNTH PAPER AND BOARDS P. LTD. Vs. C. AND C. EX. SETTL. COMMN.
|
August 1, 2017 |
SHRI. LAKSHMANAN MAGENDIRAN Vs. THE INCOME TAX OFFICER
|
January 12, 2017 |
SHRI. S. RAMAN M/S. MABEL ENGINEERS PVT. LTD., Vs. THE DEPUTY COMMISSIONER OF INCOME-TAX,
|
March 15, 2017 |
SHRIRAM CITY UNION FIANANCE LTD. Vs. SAMARATH ENGINEERING WORKS (FIRM)
|
July 6, 2017 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. K SELVARAJ
|
April 7, 2017 |
SHUNMUGATHAI (DIED) Vs. A.R. MEENAKSHI
|
July 28, 2017 |
SHV ENERGY PVT. LTD. Vs. STATE OF TAMIL NADU
|
July 13, 2017 |
SHYAMA CORPORATION, REP BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE
|
April 17, 2017 |
SIKKANTHAR BAI Vs. KUMAR
|
September 7, 2017 |
SIMPSON Vs. STATE
|
November 23, 2017 |
SIMPSON & CO LTD Vs. STATE OF TAMIL NADU
|
June 5, 2017 |
SINGAPORE AIRLINES CARGO PVT. LTD. Vs. M/S. HCL INFO SYSTEMS LTD.
|
June 19, 2017 |
SINGARAVEL Vs. BALAMURUGAN
|
January 23, 2017 |
SINGARAVELAN Vs. GOVERNMENT OF TAMIL NADU
|
December 7, 2017 |
SINGH @ BHAGAVATH SINGH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 21, 2017 |
SINNAMMAL Vs. DURAIRAJ(DIED)
|
August 23, 2017 |
SIRAJUDEEN Vs. SADURUDEEN (DIED)
|
April 19, 2017 |
SISTER FLORA Vs. S BABIOLO VIANCY
|
December 6, 2017 |
SITALAKSHMI MILLS LTD. Vs. CESTAT
|
February 2, 2017 |
SIVA TRADING COMPANY Vs. M MURTHY
|
January 27, 2017 |
SIVAJI PRODUCTIONS Vs. SYMPHONY HOME VIDEOS
|
March 1, 2017 |
SIVAKAMI Vs. STATE
|
April 12, 2017 |
SIVAKAMI Vs. NALLATHAL
|
July 19, 2017 |
SIVAKUMAR SPINNING MILLS (P) LTD REP BY ITS MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 31, 2017 |
SIVAM THEATRE REP BY THIRU R ELANGOVAN Vs. ASSISTANT COMMISSIONER METTUPALAYAM CIRCLE
|
July 25, 2017 |
SIVANAPPA GOUNDER (DIED) Vs. SUBBAMMAL @ SEEETHAMMAL
|
December 20, 2017 |
SIVAPRAKASAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
December 18, 2017 |
SIVAPRAKASAM AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER-II
|
September 12, 2017 |
SIVARAJ Vs. B. DEVARAJ
|
March 6, 2017 |
SIVARAMAN Vs. SRI KALYANASUNDARAM
|
September 6, 2017 |
SIVARAMAN Vs. THE INSPECTOR OF POLICE
|
August 16, 2017 |
SIVARANJANI Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE, NAGAPATTINAM DISTRICT
|
July 24, 2017 |
SIVASAMI Vs. RAJAKUMAR
|
February 16, 2017 |
SIVKASI MASTER PRINTERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
January 18, 2017 |
SKAT INDIA CLOTH APPARELS PVT LTD Vs. KOLLUR VARADHARAJALU NAIDU, MANAGING DIRECTOR
|
November 22, 2017 |
SMART CHIP LTD Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT FORT ST GEORGE
|
August 23, 2017 |
SMT. ALLI Vs. THE AUTHORISED OFFICER
|
December 19, 2017 |
SMT. DEEPA Vs. S.P. NAVANEETHA KRISHNAN
|
April 12, 2017 |
SMT. FATHIMA HARRIS Vs. INCOME TAX OFFICER
|
April 27, 2017 |
SMT. GEETHA SHYAMSUNDAR Vs. STATE
|
December 21, 2017 |
SMT. M. SHANMUGATHAMMAL AND ANOTHERS Vs. STATE OF TAMIL NADU
|
November 1, 2017 |
SMT. S. SELVI JABAMALAI Vs. STATE, (MADRAS)
|
April 10, 2017 |
SOBHA LIMITED FORMERLY SOBHA DEVELOPERS LTD REP BY S NARAYANAN SENIOR MANAGER Vs. ASSISTANT COMMISSIONER (CT) CHENGALPATTU ASSESSMENT CIRCLE CHENGALPATTU
|
February 13, 2017 |
SOFTECH INFINIUM SOLUTIONS LIMITED REP BY ITS DIRECTOR GOPI NARAYANAN YADAV Vs. PRINCIPAL COMMISSIONER, SERVICE TAX
|
April 10, 2017 |
SOLOMAN PAPPACHAN Vs. M/S. KOTAK MAHINDRA PRIMA LTD.
|
January 25, 2017 |
SOLOMON Vs. EDWARD ALEXANDER
|
February 16, 2017 |
SOMASUNDARI Vs. NANDAKUMAR
|
January 24, 2017 |
SONALI KARTHICK Vs. STATE
|
November 8, 2017 |
SONY INDIA (P) LTD Vs. DEPUTY COMMISSIONER [CT]-1, LTU ASSESSMENT CIRCLE, LARGE TAX PAYERS UNIT, CHENNAI
|
February 7, 2017 |
SONY INDIA (P) LTD REPRESENTED HEREIN BY ITS BRANCH COMMERCIAL MANAGER Vs. DEPUTY COMMISSIONER (CT) - I LTU ASSESSMENT CIRCLE (LARGE TAX PAYER UNIT), CHENNAI
|
February 6, 2017 |
SOORAMUTHU Vs. STATE
|
November 7, 2017 |
SOORIAH NAICKAR Vs. SUBBAIAH
|
January 23, 2017 |
SOORSHA MAKKAN WAKF, REPRESENTED BY ITS EXECUTIVE OFFICER HAVING HIS OFFICE AT 17, VENKATESAN STREET CHEPAUK, CHENNAI Vs. MRS. MAHABOOBSA BEGUM
|
January 27, 2017 |
SOORYA Vs. STATE OF TAMIL NADU
|
July 19, 2017 |
SOOSAI MARIYAYEE Vs. JOHNSON
|
February 1, 2017 |
SORIMUTHU Vs. STATE REPRESENTED BY
|
August 11, 2017 |
SORNAM Vs. UMAYAL
|
August 10, 2017 |
SOUNDARAJAN Vs. C. KRISHNAMOORTHY
|
March 15, 2017 |
SOUNDARAPANDI @ PACHAIKARI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 21, 2017 |
SOUNDARARAJA MILLS LIMITED Vs. COMMERCIAL TAX OFFICER - II (FAC), DINDIGUL
|
September 1, 2017 |
SOUNDARARAJAN Vs. KANNAN
|
February 24, 2017 |
SOUNDARRAJAN Vs. VETTOBAI (DECEASED)
|
April 6, 2017 |
SOUTH INDIA STRUCTURAL CORPORATION LTD. Vs. M.LAKSHMANAN
|
January 3, 2017 |
SOVEREIGN HOUSEWARE IMPEX Vs. COMMERCIAL TAX OFFICER
|
April 28, 2017 |
SOWDAMMAL Vs. MEENA
|
September 22, 2017 |
SOWKATH ALI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 16, 2017 |
SPECIAL OFFICER KOTTAMPATTY CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
September 7, 2017 |
SPECIAL OFFICER, D.K. 79, PAIYUR PRIMARY AGRICULTURAL CO Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANOTHER
|
March 2, 2017 |
SPECIAL TAHSILDAR Vs. P. SANKARALINGAM
|
February 3, 2017 |
SPECIAL TAHSILDAR Vs. GANI @ ARASABOOTHI NADAR (DIED) AND OTHERS
|
February 23, 2017 |
SPECIAL TAHSILDAR Vs. K.A.S. AROCKIASAMY
|
January 10, 2017 |
SPECIAL TAHSILDAR Vs. MUTHUSAMY AND OTHER
|
January 20, 2017 |
SPECIAL TAHSILDAR (LA) Vs. NACHIYARAMMAL AND OTHERS
|
January 31, 2017 |
SPECIAL TAHSILDAR (LA) Vs. V JANAKIRAMAN
|
August 16, 2017 |
SPECIAL TAHSILDAR (LA) AND OTHERS Vs. NARAYANASAMY (DIED) AND OTHERS
|
February 17, 2017 |
SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. DHANALAKSHMI AND OTHERS
|
February 3, 2017 |
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SCHEME Vs. KARRUPASAMY NADAR
|
September 11, 2017 |
SPECIAL TAHSILDAR(LAND ACQUISITION), NANGACHIYAR RESERVIOUR PROJECT, PALANI Vs. M K MUTHU
|
May 16, 2017 |
SPIC LTD. Vs. CESTAT
|
February 9, 2017 |
SPY PRINTERS, REP BY ITS PARTNER - K SATHISH Vs. ASSISTANT COMMISSIONER (CT)
|
January 20, 2017 |
SREE DAKSHA PROPERTY DEVELOPERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2017 |
SREE GOKULAM CHIT AND FINANCE COMPANY PVT LIMITED Vs. R.BALACHANDRAN
|
January 4, 2017 |
SREE KUMARAN THANGA MALIGAI Vs. DEPUTY COMMISSIONER (CT) (DESIGNATED AUTHORITY)
|
November 7, 2017 |
SREETEL REP BY ITS PROPRIETOR Vs. MANAGER, FEEDERAL BANK LIMITED
|
August 29, 2017 |
SRI AYYAPPA SEVA SAMAJAM Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT
|
January 2, 2017 |
SRI GOWRI & CO Vs. DEPUTY COMMERCIAL TAX OFFICER
|
November 30, 2017 |
SRI JAYARAM ROADWAYS Vs. NATIONAL INSURANCE CO. LTD.
|
November 2, 2017 |
SRI KANCHI KAMAKOTI PEEDAM SRI JAGADGURU SRI SANKARACHARYA SWAMIGAL MADAM Vs. SELVAM AND OTHERS
|
November 14, 2017 |
SRI KRISHNA EDUCATIONAL TRUST REP. BY ITS MANAGING TRUSTEE, K.BALARAMAN KULLAPURAM VILLAGE, PERIYAKULAM TALUK, THENI DISTRICT Vs. THE SECRETARY TO GOVERNMENT, AGRICULTURAL DEPARTMENT, ST. GEORGE FORT, CHENNAI
|
February 24, 2017 |
SRI KRISHNA SMELTERS (P) LTD , REP BY ITS MANAGING DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
December 22, 2017 |
SRI KRISHNA SMELTERS LTD Vs. JOINT COMMISSIONER (CT)
|
September 6, 2017 |
SRI KRISHNA SWEETS PRIVATE LIMITED Vs. MR. M. MURALI
|
September 18, 2017 |
SRI MOOKAMBIGAI TRADERS Vs. ASSISTANT COMMISSIONER[CT][FAC]
|
September 6, 2017 |
SRI PERUMAL STEEL CORPORATION, REP BY ITS PROPRIETOR MR P JAYABALAN Vs. ASSISTANT COMMISSIONER (CT), ARIYALUR ASSESSMENT CIRCLE, ARIYALUR
|
November 27, 2017 |
SRI RAMA VILAS SERVICES LTD. Vs. CESTAT, CHENNAI
|
April 11, 2017 |
SRI RAMAKRISHNA YARN CARRIERS LTD. Vs. G.M. (RETAIL SALES), IOC
|
December 6, 2017 |
SRI SAI TRAVELS Vs. GENERAL MANAGER, BSNL
|
March 24, 2017 |
SRI SAKRA COMPUTER OFFSET PRINTING REPRESENTED BY ITS PROPRIETOR K GNANAVEL Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
June 21, 2017 |
SRI SARBATI STEEL TUBES LTD. Vs. M/S. UNITED INDIA INSURANCE CO. LTD.
|
February 1, 2017 |
SRI SEETHA VENKATESH MILL LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI
|
April 19, 2017 |
SRI SIDDARAJA MANICKA PRABHU TEMPLE Vs. THE IDOL OF ARULMIGHU KAMAKALA KAMESHWARAR TEMPLE
|
October 26, 2017 |
SRI SUKRA SPINNING MILLS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2017 |
SRI VENKATRAM SPINNERS PVT LTD REP BY ITS MANAGING Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY
|
August 11, 2017 |
SRI VIDYA EDUCATIONAL AND CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT
|
November 29, 2017 |
SRI. D. AZHAGIRI Vs. UNION OF INDIA
|
August 9, 2017 |
SRI. R. VENKATARAMAIAH, ENGINEERING CONTRACTOR Vs. UNION OF INDIA
|
February 3, 2017 |
SRI.G.VENKATACHALAM Vs. UNION OF INDIA
|
July 24, 2017 |
SRIDHAR Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT
|
February 8, 2017 |
SRIDHARAN Vs. STATE
|
June 1, 2017 |
SRIDHARAN Vs. S LAKSHMI
|
September 4, 2017 |
SRIJA Vs. STATE
|
March 20, 2017 |
SRIKALS GRAPHICS PVT LTD Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
July 18, 2017 |
SRINIVASAN Vs. STATION HOUSE OFFICER THIRUVENNAINALLUR VILLUPURAM DISTRICT
|
October 24, 2017 |
SRINIVASAN Vs. THE INSPECTOR OF POLICE
|
July 6, 2017 |
SRIPATHY ASSOCIATES A REGISTERED FIRM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
January 30, 2017 |
SRIRAM GENERAL INSURANCE CO .LTD. Vs. THAMARAI
|
July 28, 2017 |
SRIVIDHYA Vs. UDAVAT AGRO FOODS, PARTNERSHIP FIRM REPRESENTED BY ITS MANAGER A SIVASAMI
|
July 14, 2017 |
SSS MELANGE Vs. ASSISTANT COMMISSIONER (CT)
|
August 18, 2017 |
STAFF WELFARE ASSOCIATION OF GANDHIGRAM, INSTITUTE OF RURAL HEALTH & FAMILY WELFARE Vs. GANDHIGRAM INSTITUTE OF RURAL HEALTH & FAMILY WELFARE TRUST
|
February 21, 2017 |
STANES HIGH SCHOOL ASSOCIATION Vs. THE AUTHORIZED OFFICER, ALLAHABAD BANK, TIRUPUR BRANCH, NO. 342, PALLADAM ROAD, TIRUPUR 641 604 & ORS.
|
September 22, 2017 |
STAR ENGINEERING CONTRACTORS Vs. N L C INDIA LIMITED
|
November 21, 2017 |
STATE Vs. REPRESENTED BY INSPECTOR OF POLICE
|
June 28, 2017 |
STATE Vs. R. GUNASEKARAN
|
December 8, 2017 |
STATE Vs. PALAVESHAM
|
July 10, 2017 |
STATE Vs. K. PASUPATHI
|
November 7, 2017 |
STATE Vs. K.A. PALANISAMY
|
October 12, 2017 |
STATE Vs. MUTHUSAMY
|
September 22, 2017 |
STATE Vs. G. JAYARAMAN
|
October 23, 2017 |
STATE Vs. KAMARAJ ELANGOVAN
|
October 25, 2017 |
STATE Vs. TR. L. MAHENDRAN
|
October 12, 2017 |
STATE Vs. R. PUSHPARAJ
|
January 6, 2017 |
STATE Vs. A. SARAVANABHAVAN @ SARAVANAN
|
June 28, 2017 |
STATE Vs. ALFRED BERG & CO. (I) PVT. LTD.
|
April 21, 2017 |
STATE Vs. R. ULAGARAJ
|
June 28, 2017 |
STATE Vs. ARUNACHALAM
|
August 9, 2017 |
STATE Vs. SHRI M. SATHYAMOORTHY (DIED) & ORS.
|
November 29, 2017 |
STATE BANK OF INDIA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
November 30, 2017 |
STATE BANK OF INDIA Vs. M P SHANTEX PRIVATE LIMITED
|
August 22, 2017 |
STATE EXPRESS TRANSPORT CORPORATION (CHENNAI) LTD. Vs. B.PANBOO
|
April 6, 2017 |
STATE EXPRESS TRANSPORT CORPORATION LTD., CHENNAI Vs. K.SAVITHIRI AND ANOTHER
|
July 31, 2017 |
STATE OF TAMIL NADU Vs. T.KRISHNASAMY CHETTIAR
|
August 7, 2017 |
STATE OF TAMIL NADU Vs. G. SUBRAMANIAN
|
April 7, 2017 |
STATE OF TAMIL NADU Vs. R.MURUGESAN
|
November 23, 2017 |
STATE OF TAMIL NADU Vs. TVL J HANUMAIAH CHETTY AND CO
|
December 12, 2017 |
STATE OF TAMIL NADU Vs. S REVWATHY
|
December 12, 2017 |
STATE OF TAMIL NADU Vs. S SENTHIL
|
July 17, 2017 |
STATE OF TAMIL NADU Vs. MANAGER / CORRESPONDENT V K P HIGHER SECONDARY SCHOOL
|
July 20, 2017 |
STATE OF TAMIL NADU Vs. A RAJU
|
February 14, 2017 |
STATE OF TAMIL NADU Vs. TVL P S N SPINNERS (P) LTD
|
May 4, 2017 |
STATE OF TAMIL NADU Vs. K. MATHUKUMAR
|
June 13, 2017 |
STATE OF TAMIL NADU Vs. V.S. SAI SACHIN
|
July 31, 2017 |
STATE OF TAMIL NADU Vs. EVOS DESIGN LIVING PRIVATE LIMITED
|
August 21, 2017 |
STATE OF TAMIL NADU REP BY DEPUTY COMMISSIONER (CT) NOW RE-DESIGNATED AS JOINT COMMISSIONER (CT) CHENNAI (NORTH DIVISION) Vs. TVL SINGARAPPU RANGIAH SHIVKUMAR & CO
|
December 6, 2017 |
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEORGE CHENNAI Vs. C VIJAYAKUMAR
|
July 11, 2017 |
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL PROCON INSTRUMENTATION PRIVATE LIMITED
|
August 8, 2017 |
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL SRI VENKATALAKSHMI PACKINGS
|
December 11, 2017 |
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL INDIA ROSIN INDUSTRIES
|
December 13, 2017 |
STATE OF TAMIL NADU REP BY SECRETARY Vs. N SEKAR
|
August 4, 2017 |
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), MADURAI DIVISION, MADURAI Vs. TVL RAJASTHAN METALS, 2A,LAKSHMIPURAM I ST STREET, MADURAI
|
May 9, 2017 |
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION, TIRUNELVELI Vs. TVL A S K RAMIAH NADAR FIRM, TUTICORIN
|
May 9, 2017 |
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION, TIRUNELVELI Vs. TVL JAI KRISHNA OFFSET PRINTERS, SIVAKASI
|
May 9, 2017 |
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. TVL VANAVIL COLOURS
|
May 4, 2017 |
STATE OF TAMIL NADU, REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL GOLD SOAP COMPANY, KODAI ROAD
|
June 29, 2017 |
STATE OF TAMILNADU, REP BY JOINT COMMISSIONER Vs. TVL HABIB LEATHER MANUFACTURING CO
|
November 20, 2017 |
STATE OF TAMILNADU, REP BY JOINT COMMISSIONER (CT) Vs. TVL BARON POWER LTD
|
November 16, 2017 |
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE C B C I D , VILLUPURAM DISTRICT Vs. P VEERAN
|
February 13, 2017 |
STATE REPRESENTED BY CBI Vs. THANGAVINAYAGAM
|
August 9, 2017 |
STATE REPRESENTED BY CBI/ACB/CHENNAI Vs. P V BHOOPATHY
|
July 24, 2017 |
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, CBI, ANTI CORRUPTION BRANCH, CHENNAI Vs. SUSHEELA RAJENDRAN
|
October 10, 2017 |
STATE REPRESENTED BY INSPECTOR OF POLICE SPE/CBI/ACB/CHENNAI Vs. N.C. NAHAR ASSISTANT DIVISIONAL MANAGER, UNITED INDIA INSURANCE & ORS.
|
November 13, 2017 |
STATE REPRESENTED BY PUBLIC PROSECUTOR Vs. SUNDARAM
|
August 28, 2017 |
STATE REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. K KANDAVADIVEL, MANAGING DIRECTOR / OCCUPIER, SWAMY & SWAMY PLANTATIONS (PVT) LTD
|
September 19, 2017 |
STATE THROUGH INSPECTOR OF POLICE, CBI Vs. S YUVARAJ
|
August 9, 2017 |
STATE TRANSPORT AND TRANSPORT CORPORATIONS RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT
|
October 20, 2017 |
SUA EXPLOSIVES AND ACCESSORIES LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
March 2, 2017 |
SUB-REGISTRAR, THURAIYUR Vs. S MOHAMMED BILAL
|
November 24, 2017 |
SUBASH Vs. STATE
|
April 27, 2017 |
SUBASH Vs. STATE
|
July 13, 2017 |
SUBASH CHANDRA BOSE Vs. ARULMIGU THENKALAI REPRESENTS THROUGH ITS MANAGING TRUSTEE
|
September 12, 2017 |
SUBBAIAH Vs. DINESH
|
July 31, 2017 |
SUBBAMMAL Vs. THE STATE OF TAMIL NADU
|
June 13, 2017 |
SUBBAMMAL Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE AND OTHERS
|
April 13, 2017 |
SUBBIAH (DIED) Vs. THIRUNEELAPANDIAN
|
June 29, 2017 |
SUBBURAH (DIED) Vs. P. VENKATAKRISHNA RAJAN
|
October 12, 2017 |
SUBRAMANI Vs. THE SUB-INSPECTOR OF POLICE
|
October 31, 2017 |
SUBRAMANI AND OTHERS Vs. STATE
|
July 11, 2017 |
SUBRAMANIAM Vs. PAPPAMMAL
|
August 28, 2017 |
SUBRAMANIAN Vs. ARULMIGHU RENGANATHA SWAMY TEMPLE
|
August 23, 2017 |
SUBRAMANIAN Vs. SPECIAL TAHSILDAR
|
July 21, 2017 |
SUBRAMANIAN Vs. STATE BY THE INSPECTOR OF POLICE
|
December 11, 2017 |
SUBRAMANIAN Vs. SAMBANDAM
|
January 19, 2017 |
SUBRAMANIAN Vs. KALLIAPERUMAL
|
February 13, 2017 |
SUBRAMANIAN Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR
|
December 5, 2017 |
SUBRU @ SUBRAMANI Vs. STATE, REP.BY THE INSPECTOR OF POLICE, ROYAKOTTAI POLICE STATION, KRISHNAGIRI DISTRICT,NO.370 OF 2014
|
January 25, 2017 |
SUDALAIVADIVU Vs. STATE OF TAMIL NADU AND OTHERS
|
June 15, 2017 |
SUDARAMOORTHY Vs. P KANIMOZHI
|
September 13, 2017 |
SUDHA CONSTRUCTIONS
(FORMERLY KNOWN AS SRI SUDHA
T Vs. I T I LIMITED
|
August 21, 2017 |
SUDHA RAVI KUMAR Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT,CHENNAI
|
April 5, 2017 |
SUDHAKAR Vs. STATE
|
January 9, 2017 |
SUDHAKAR Vs. STATE REP BY INSPECTOR OF POLICE, THATTARMADAM POLICE STATION
|
November 30, 2017 |
SUGAPRIYA PAPER & BOARDS (P) LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED (TANGEDCO)
|
May 25, 2017 |
SUGUNA Vs. KUBENDIRAN
|
January 20, 2017 |
SUJATHA RAMANATHAN Vs. RAMYA
|
August 7, 2017 |
SUJATHA VENKATESAN Vs. MANJULA SRINIVASAN
|
March 6, 2017 |
SUKUMAR COIR INDUSTRIES (P) LTD. Vs. REVENUE DIVISIONAL OFFICER-CUM-SUB-DIVISIONAL MAGISTRATE
|
July 14, 2017 |
SUKUMAR WELDING WORKS REP BY ITS PROPRIETOR K SAMINATHAN Vs. SPECIAL COMMITTEE
|
September 5, 2017 |
SULO C DANIEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION AND SHASTRI BHAVAN
|
March 8, 2017 |
SULOCHANA Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT, [WATER RESOURCE ORGANIZATION], ADAYAR IRRIGATION DIVISION, CHENNAI
|
December 18, 2017 |
SUMATHI AND ORS. Vs. M.RAMESH AND ORS.
|
January 24, 2017 |
SUMATHY RAJAN Vs. DISTRICT-LEVEL VIGILANCE COMMITTEE, CHENNAI
|
August 18, 2017 |
SUMITHRA AND OTHER Vs. BIJOY KR SAHA AND OTHERS
|
March 9, 2017 |
SUMITRA Vs. ASSISTANT DIVISIONAL ENGINEER, PUBLIC WORKS DEPARTMENT, [WATER RESOURCE ORGANIZATION], ADAYAR IRRIGATION DIVISION
|
December 19, 2017 |
SUNDAR @ ASHOK Vs. STATE REP BY INSPECTOR OF POLICE, NAZARATHPET POLICE STATION
|
January 18, 2017 |
SUNDAR @ SAKTHIVEL AND OTHERS Vs. STATE
|
November 6, 2017 |
SUNDAR V. SRINIVASAN Vs. T. RAMASATYANARAYANA AND ANOTHER
|
December 5, 2017 |
SUNDARA DESIKACHARIAR Vs. ASSISTANT COMMISSIONER/FIT PERSON, HINDU RELIGIOUS CHARITABLE AND ENDOWMENTS DEPARTMENT
|
March 17, 2017 |
SUNDARAM FASTENERS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
January 6, 2017 |
SUNDARAM FINANCE LIMITED Vs. PCAC LIMITED (IN LIQUIDATION) REPRESENTED BY OFFIC
|
August 16, 2017 |
SUNDARAM MEDICAL FOUNDATION Vs. THE COMMISSIONER CORPORATION OF CHENNAI
|
August 8, 2017 |
SUNDARAVADIVEL Vs. STATE BY THE INSPECTOR OF POLICE, KUDIMANGALAM POLICE STATION
|
December 12, 2017 |
SUNDARI Vs. UTPAL N SHAH
|
January 18, 2017 |
SUNDARRAJAN Vs. STATE
|
December 6, 2017 |
SUNDARRAJU Vs. STATE REP BY INSPECTOR OF POLICE
|
January 23, 2017 |
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. COMMERCIAL TAX OFFICER
|
July 25, 2017 |
SUNSHINE ENTERPRISES Vs. AASISH GUPTHA
|
June 2, 2017 |
SUOLIFICIO LINEA ITALIA (INDIA) PRIVATE LTD Vs. NAG YANG SHOES PRIVATE LIMITED, SERKADU VILLAGE, KATPADI TALUK, VELLORE DISTRICT
|
July 19, 2017 |
SUPERINTENDENT ENGINEER-I PUDUCHERRY EBUP Vs. K. SAMBATH @ CHIDAMBARANATHAN
|
June 21, 2017 |
SUPERINTENDENT OF POLICE Vs. P. SELVI AND OTHERS
|
January 25, 2017 |
SUPERINTENDENT OF POLICE, NIBCID, Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 21, 2017 |
SUPERINTENDING ENGINEER Vs. BALAJI EDUCATIONAL AND CHARITABLE TRUST
|
November 27, 2017 |
SUPERINTENDING ENGINEER (HIGHWAYS) Vs. M/S. EAST COAST CONSTRUCTIONS AND INDUSTRIES LIMITED
|
June 28, 2017 |
SUPERINTENDING ENGINEER, MADURAI ELECTRICITY DISTRIBUTION CIRCLE/METRO, TAMILNADU ELECTRICITY BOARD Vs. A MOHAMMED KUTHPUTHEEN
|
August 31, 2017 |
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. A KANNAN
|
October 23, 2017 |
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, CUDDALORE Vs. T. RANGANATHAN
|
April 27, 2017 |
SURBHIT IMPEX PVT LTD Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES
|
November 24, 2017 |
SURESH Vs. STATE OF TAMIL NADU
|
April 21, 2017 |
SURESH MARKET SURESH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
October 31, 2017 |
SURESH BABU Vs. M.R. SANTHA RAMAN
|
June 30, 2017 |
SURESH BAFNA Vs. V. MANGAYARKARASI AMMAL
|
July 31, 2017 |
SURESH KUMAR VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
|
September 7, 2017 |
SURIYA GARMENTS Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
September 22, 2017 |
SURIYA PRAKASH Vs. REGIONAL PASSPORT OFFICER
|
April 26, 2017 |
SURIYA PRAKASH RAO @ NANI Vs. STATE REP BY INSPECTOR OF POLICE NIB CID VELLORE
|
November 15, 2017 |
SURYABALAJI INVESTMENTS (P) LTD Vs. INCOME TAX OFFICER, COIMBATORE
|
December 21, 2017 |
SURYADEV ALLOYS AND POWER PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER GUMMIDIPOONDI ASSESSMENT CIRCLE
|
September 22, 2017 |
SURYADEV ALLOYS AND POWER PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUMMIDIPOONDI ASSESSMENT CIRCLE
|
October 5, 2017 |
SURYAMURTHY (DIED) Vs. D.MOHAMED YASI MARAICOIR (DECEASED)
|
December 18, 2017 |
SUSAN Vs. STATE OF TAMIL NADU
|
November 8, 2017 |
SUSEELA Vs. SOURASHTRA DHARMA PARIPALANA COMMITTEE
|
June 2, 2017 |
SUSEELAN Vs. THE SPECIAL OFFICER
|
February 3, 2017 |
SUSHIL KUMAR Vs. SUKUMARAN
|
February 8, 2017 |
SUSILA Vs. V.SAMBANDAM
|
February 24, 2017 |
SUSILA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE
|
June 13, 2017 |
SWAMI ATMANANDA MANAGING TRUSTEE Vs. NITHYANANDA SWAMI FOUNDER
|
June 29, 2017 |
T A SITHI REYHANA Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT
|
September 19, 2017 |
T A TRADERS, REP BY ITS PROPRIETOR AKBAR MOSHINBAI Vs. APPELLATE DEPUTY COMMISSIONER (CT), CHENNAI (NORTH)
|
November 7, 2017 |
T AISHWARAYA Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
|
August 7, 2017 |
T ARJUNAN Vs. JOHN ALBERK
|
August 29, 2017 |
T ARUNA Vs. SECRETARY, NORTH ARCOT DISTRICT CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD
|
August 18, 2017 |
T BABU RAJENDRA PRASAD Vs. JAYASEELAN
|
July 14, 2017 |
T BOJAN Vs. GENERAL MANAGER, TAMILNADU TEA PLANTATION CORPN LTD
|
February 7, 2017 |
T CHANDRASEKARAN Vs. JAYALAKSHMI AMMAL (DECEASED)
|
January 9, 2017 |
T CHANDRASEKARAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
October 24, 2017 |
T DRAVIDASELVI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
September 14, 2017 |
T GANESAN Vs. STATE OF TAMIL NADU REP , BY ITS SECRETARY TO GOVERNMENT
|
September 14, 2017 |
T HARI Vs. SUGUNYA
|
December 22, 2017 |
T JOTHIMALAR Vs. PRINCIPAL DISTRICT JUDGE, CUDDALORE DISTRICT
|
January 18, 2017 |
T KALAISELVI Vs. RAMCO INDUSTRIES LIMITED
|
July 28, 2017 |
T MANI @ MANIKANDAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
June 15, 2017 |
T MANIMUDI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT
|
February 6, 2017 |
T P SANTOSH KUMAR Vs. CHIEF SECRETARY TO GOVERNMENT, UNION OF INDIA
|
August 22, 2017 |
T PANDI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE-17) DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
July 17, 2017 |
T PANDISELVAM Vs. M SIKKANDAR
|
August 21, 2017 |
T PARASAKTHI Vs. K SIVASAMY
|
September 5, 2017 |
T PRABHAKARAN NAIR Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD , REPRESENTED BY ITS MANAGING DIRECTOR
|
January 9, 2017 |
T R PACHAMUTHU @ PARIVENDHAR Vs. STATE
|
December 21, 2017 |
T R PANDARINATHAN Vs. G PATTABI
|
July 17, 2017 |
T R SHANMUGAGSUNDARAM Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- I RACE COURSE ROAD, COIMBATORE
|
November 13, 2017 |
T RAJENDRAN Vs. STATE REP BY INSPECTOR OF POLICE
|
August 24, 2017 |
T RAJESH KANNA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
April 28, 2017 |
T RAMACHANDRAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, V & A C VILLUPURAM
|
October 24, 2017 |
T RAMU Vs. PRINCIPAL SECRETARY TO GOVT , ENVIRONMENT & FORESTS DEPT
|
April 24, 2017 |
T ROSAMMAL Vs. SREEDEVI AMMA
|
February 6, 2017 |
T S BALASUBRAMANIAN Vs. UNION OF INDIA REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
November 20, 2017 |
T S SHANTHI Vs. V RAMAKRISHNAN
|
October 25, 2017 |
T SENTHIL @ SENTHIL KUMAR Vs. DISTRICT REVENUE OFFICER, RAMANATHAPURAM
|
April 12, 2017 |
T SESHAMMAL Vs. COMPETENT AUTHORITY SMUGGLERS AND FOREIGN EXCHANGE, MANIPULATORS
|
January 12, 2017 |
T SHEBA RANI Vs. STATE OF TAMIL NADU
|
January 10, 2017 |
T SIVAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, KILPAUK
|
June 5, 2017 |
T SURESH BABU Vs. VIJILA
|
November 28, 2017 |
T SURESH JEYARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
February 24, 2017 |
T THANGAVELU Vs. STATE OF TAMIL NADU
|
December 11, 2017 |
T THIRUNAVUKARASU Vs. DISTRICT COLLECTOR, THIRUVARUR DISTRICT
|
January 25, 2017 |
T YELLAPPA Vs. M NAGARAJAN
|
August 28, 2017 |
T. DHARMALINGAM Vs. K.P. BHARATHI
|
February 6, 2017 |
T. HEMACHALAM Vs. S. SRINIVASAN (DECEASED)
|
December 8, 2017 |
T. JAYARAMAN Vs. THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD, SHOLINGUR, VELLORE DISTRICT.
|
August 21, 2017 |
T. KARUPAYEE Vs. M. URMILA
|
September 13, 2017 |
T. KOTTAISAMY Vs. THE COMMISSIONER OF POLICE, CHENNAI
|
January 9, 2017 |
T. MUTHUKUMARASAMY Vs. J. SELVASUNDARRAJ
|
March 3, 2017 |
T. RATHIKALA Vs. THE CHIEF ENGINEER
|
July 18, 2017 |
T. RAVI Vs. THE DEPUTY COMMISSIONER OF POLICE
|
June 16, 2017 |
T. SUBRAMANIA BHARATHI Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
September 5, 2017 |
T. SUBRAMANIAN Vs. THE TAX RECOVERY OFFICER
|
April 25, 2017 |
T. UDAYASANKAR Vs. GOVT. OF TAMIL NADU
|
August 2, 2017 |
T. VASANTHA Vs. A. JAYASEELAN
|
May 2, 2017 |
T. VELMURUGAN Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT AND OTHERS
|
March 15, 2017 |
T.B.MATHAN Vs. RANGAMMAL
|
January 3, 2017 |
T.DHINAKARAN Vs. V.RANGANATHAN
|
October 5, 2017 |
T.E.S.BADUR RABBANI Vs. THE STATE OF TAMILNADU AND ANR.
|
February 14, 2017 |
T.GANESHKANNA @ KULANTHAIYAN Vs. HEMA
|
February 16, 2017 |
T.JANARTHANAN Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
|
January 30, 2017 |
T.JOY THOMAS Vs. THE DIRECTOR GENERAL, DIRECTORATE OF CENTRAL RESERVE POLICE FORCE
|
January 4, 2017 |
T.K. KRISHNAMURTHY AND OTHERS Vs. S. GAJAPATHY
|
October 23, 2017 |
T.K. PRATHEESH KUMAR Vs. THE DISTRICT COLLECTOR, MADURAI
|
January 31, 2017 |
T.K. SUBRAMANIAM Vs. RUKMANI
|
February 20, 2017 |
T.K.N. PITCHAIMUTHU Vs. MANAGER, TAMIL NADU MERCANTILE BANK LTD.
|
September 21, 2017 |
T.P.PADHMAJA Vs. MR.KUMARAKRISHNAN
|
December 20, 2017 |
T.PERUMAL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 24, 2017 |
T.PRADEEPA Vs. THE INSPECTOR GENERAL OF POLICE
|
October 31, 2017 |
T.R. PACHAMUTHU Vs. STATE
|
October 30, 2017 |
T.S.PADMAVATHY (DECEASED) Vs. R.ELUMALAI (DIED)
|
January 5, 2017 |
T.SURESH SURANA Vs. T.ASHOK SURANA
|
February 24, 2017 |
T.T.V.DHINAKARAN Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
|
January 6, 2017 |
T.V. BALASUBRAMANIAM Vs. U. RAJATHI
|
June 9, 2017 |
T.V. RAVIKUMAR Vs. SHRISUDHARSANA
|
April 28, 2017 |
TABLETS INDIA LTD. Vs. CESTAT, CHENNAI
|
June 22, 2017 |
TACEL SANITARYWARE PRIVATE LIMITED Vs. ABDUL LATHEEF MEERA SAHIB & ORS.
|
November 15, 2017 |
TAHSILDAR TAHSILDAR OFFICE SANKARANK OIL Vs. PETCHIAMMAL
|
September 11, 2017 |
TAMIL ARASU Vs. JESSY RAJAMANI
|
September 13, 2017 |
TAMIL NADU ACCOUNTANT GENERAL OFFICE STAFF CO-OPERATIVE CREDIT SOCIETY LTD Vs. ACCOUNTANT GENERAL (A&E)
|
July 14, 2017 |
TAMIL NADU ASBESTOS Vs. THE REGIONAL DIRECTOR (TAMIL NADU) EMPLOYEES STATE INSURANCE CORPORATION NO. 142 & ANR.
|
October 30, 2017 |
TAMIL NADU DR MGR MEDICAL UNIVERSITY, REP BY ITS REGISTRAR Vs. T R SHALINI PRIYA
|
August 9, 2017 |
TAMIL NADU ELECTRICITY BOARD Vs. M. BALAIYAN
|
June 5, 2017 |
TAMIL NADU ELECTRICITY BOARD, ACCOUNTS AND EXECUTIVE STAFF UNION Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
November 23, 2017 |
TAMIL NADU ELECTRICITY BOARD, MES DISTRIBUTION CENTRAL STORES, CENTRAL SOUTH MYLAPORE, COIL CABLE CONSTRUCTION CHENNAI Vs. THIRU. T.M. BABU CLAIMANT
|
February 21, 2017 |
TAMIL NADU HOUSING BOARD Vs. SUGUNA SARASWATHY
|
December 8, 2017 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. S PERIANNAN
|
March 16, 2017 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED, Vs. SEKAR @ LAKHMI NARAYANAN
|
March 20, 2017 |
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. SETTLEMENT COMMISSION
|
August 2, 2017 |
TAMIL NADU NEWSPRINT AND PAPERS LTD., REP BY ITS SENIOR MANAGER (LEGAL) MR. A. PONNAMBALAM HAVING ITS REGISTERED OFFICE AT NO.67, MOUNT ROAD, GUINDY, CHENNAI 600 032 Vs. K. ASHRAF ALI SOLE PROPRIETOR OF M/S. A.K. STEELS 6/3, VEDAGIRI MUDALI STREET, ALANDUR CHENNAI 600 016 AND ALSO AT NEW NO.57, OLD NO.14/A, SHOP NO. 1, ASHAR KAANA STREET, ALANDUR, CHENNAI 600 016
|
February 17, 2017 |
TAMIL NADU NURSERY, PRIMARY MATRICULATION & HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
March 16, 2017 |
TAMIL NADU POLLUTION CONTROL BOARD Vs. E KARTHIKEYAN
|
March 23, 2017 |
TAMIL NADU POLLUTION CONTROL BOARD Vs. MURTUZA
|
June 30, 2017 |
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. K PACKIALAKSHMI
|
December 5, 2017 |
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION Vs. AMUTHA AND OTHERS
|
December 19, 2017 |
TAMIL NADU STATE TRANSPORT Vs. CHANDRA
|
October 31, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.SHANTHI
|
April 28, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. V ARUMUGASAMY
|
December 6, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM & ANR.
|
November 7, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER LABOUR COURT
|
August 29, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE
|
December 4, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. V.VENKATARAGAVAN
|
June 5, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. MANIKANDAM
|
February 16, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. ANDAL
|
February 10, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION, (COIMBATORE DIVISION Vs. M/S. ELGI RUBBER COMPANY LTD., REP.BY MR. S.R. VENKATACHALAM, VICE PRESIDENT, NO.2000, TRICHY ROAD, SINGANALLUR,COIMBATORE
|
February 7, 2017 |
TAMIL NADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. VIMALA
|
January 23, 2017 |
TAMIL NADU STREET VENDING WORKERS FEDERATION, REPRESENTED BY ITS SECRETARY P NAGENDRAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
October 13, 2017 |
TAMIL NADU WAQF BOARD, REP BY ITS CHIEF EXECUTIVE OFFICER, VALLALSEETHAKADHI NAGAR Vs. MAHABOOSA BEGUM
|
June 7, 2017 |
TAMIL NADU WATER SUPPLY & DRAINAGE BOARD, REP. BY ITS SUPERINTENDING ENGINEER, SALEM Vs. P. ELANGO
|
February 23, 2017 |
TAMIL RADHASOAMI SATSANG ASSOCIATION REP BY ITS MADRAS BRANCH Vs. COMMISSIONER CORPORATION OF CHENNAI
|
July 21, 2017 |
TAMILARASI Vs. GOVERNMENT OF TAMIL NADU
|
January 4, 2017 |
TAMILARASI G. Vs. HEALTH SECRETARY MINISTRY
|
December 8, 2017 |
TAMILNADU CENTRE FOR PUBLIC INTEREST LITIGATION REP BY K K RAMESH Vs. UNION OF INDIA
|
February 14, 2017 |
TAMILNADU HOUSING BOARD REP BY IS MD NANDANAM CH Vs. DPF TEXTILES REP BY ITS MD S. MARTIN METTUPAAYAM ROAD GNANAMBIGAI MILLS POSTCOIMBTORE & ORS.
|
December 8, 2017 |
TAMILNADU NEWSPRINT AND PAPERS LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
|
September 18, 2017 |
TAMILNADU NEWSPRINTS AND PAPER LTD. Vs. COMMR. OF C. EX.
|
April 17, 2017 |
TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER LABOUR COURT
|
July 18, 2017 |
TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER
|
September 1, 2017 |
TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. LOURDUSAMY
|
August 21, 2017 |
TAMIN GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI I COMMISSIONERATE CHENNAI
|
November 13, 2017 |
TARAJYOT POLYMERS LTD. Vs. UNION OF INDIA
|
November 1, 2017 |
TARAPORE Vs. UNITED INDIA INSURANCE CO. LTD
|
October 20, 2017 |
TARINI AHLAWAT Vs. COMMISSIONER OF POLICE, OFFICE OF COMMISSIONER OF POLICE, VEPERY
|
May 25, 2017 |
TATA INTERNATIONAL LTD. Vs. CUSTOMS
|
October 6, 2017 |
TATA POWER SOLAR SYSTEMS LIMITED Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-IV, ENFORCEMENT (NORTH)
|
April 4, 2017 |
TDI INTERNATIONAL INDIA (P) LTD Vs. REGIONAL EXECUTIVE DIRECTOR, SOUTHERN REGION, ADMINISTRATIVE BLDG, CHENNAI INTERNATIONAL AIRPORT, CHENNAI
|
December 13, 2017 |
TECHNO PLASTIC INDUSTRIES Vs. DART INDUSTRIES INC
|
April 25, 2017 |
TEREX INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT), HOSUR NORTH
|
August 10, 2017 |
TEXMO INDUSTRIES Vs. TAXMO AQUA ENGINEERING INDIA PRIVATE LIMITED AND ORS.
|
December 11, 2017 |
TEXPERT Vs. COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE
|
April 11, 2017 |
THABETHA Vs. STATE, INSPECTOR OF POLICE, B8, PULLARAMBAKKAM POLICE STATION, TIRUVALLUR
|
December 14, 2017 |
THAMBAMMAL Vs. SUBBAYAMMAL (DIED)
|
May 17, 2017 |
THAMBOLI SHAFIULLA Vs. PRINCIPAL COMMR. OF CUS. (AIRPORT)
|
January 5, 2017 |
THAMBURAJ Vs. CHIEF ENGINEER, TANGEDCO
|
October 30, 2017 |
THAMEEMUN ANSARI Vs. STATE
|
January 24, 2017 |
THANDAVAN Vs. RAMASAMY (DECEASED)
|
January 12, 2017 |
THANGADURAI @ SATHISH Vs. STATE
|
February 24, 2017 |
THANGAM Vs. DISTRICT COLLECTOR
|
January 2, 2017 |
THANGAM STEEL LTD. Vs. ASSTT. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2017 |
THANGAMMAL AND OTHERS Vs. KARUPPA PILLAI AND OTHERS
|
December 18, 2017 |
THANGAPPAN (DIED) Vs. KUMARASAMY
|
January 4, 2017 |
THANGARAJ Vs. KRISHNAPARAMATHMA
|
June 8, 2017 |
THANGARAJ Vs. MANAGEMENT, GOVERNMENT OF TAMIL NADU TRANSPORT CORPORATION LIMITED AND OTHERS
|
December 14, 2017 |
THANGARAJ (DECEASED) Vs. CHANDRASEKARAN
|
December 8, 2017 |
THANGARAJ @ THAMIZHARASAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, HYDERABAD (CAMP AT PUDUCHERRY) (R.C. NO.1/2014/NIA/HYD)
|
March 6, 2017 |
THANGARAJ @ THAMIZHARASAN Vs. STATE
|
August 8, 2017 |
THANGASAMY (DIED) Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, GUINDY
|
February 13, 2017 |
THANGATHAI Vs. THE SECRETARY TO THE GOVERNMENT
|
June 13, 2017 |
THANGAVEL Vs. SELVAMANI
|
October 3, 2017 |
THANGAVEL Vs. THE SUPERINTTENDING ENGINEER, OFFICE OF THE ELECTRICITY BOARD
|
March 22, 2017 |
THANGAVEL Vs. S CHELLAPANDIAN
|
December 11, 2017 |
THAYUMANASAMY Vs. DHANALAKSHMI
|
June 27, 2017 |
THE ASSISTANT COMMISSIONER/EXECUTIVE OFFICER ARULMIGHU ARUNACHALESWARAR THIRUKOIL CONTROLLED BY THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, HAVING ITS OFFICE AT THE TEMPLE PREMISES AT THIRUVANNAMALAI Vs. MR. M. AMIRTHALINGAM
|
March 6, 2017 |
THE ASSISTANT DIRECTOR Vs. T.T.V. DINAKARAN
|
February 1, 2017 |
THE ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. TMT.KOMAN
|
March 16, 2017 |
THE ASSISTANT GENERAL MANAGER, THE LAKSHMI VILAS BANK LIMITED, HRD DEPARTMENT, ADMINISTRATIVE OFFICE, KARUR Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 7, 2017 |
THE ASSISTANT MANAGER Vs. THE SENIOR REGIONAL MANAGER
|
February 10, 2017 |
THE BOARD OF TRUSTEES OF V.O. CHIDAMBARANAR PORT TRUST Vs. M/S PSA SOCIAL TERMINALS LIMITED
|
November 1, 2017 |
THE BOMBAY BURMAH TRADING CORPORATION LTD. Vs. THE STATE OF TAMIL NADU
|
September 1, 2017 |
THE BRANCH MANAGER Vs. R. RAJA AND ORS.
|
August 29, 2017 |
THE BRANCH MANAGER Vs. M. SENTHILKUMAR AND MANIKANDAN
|
August 10, 2017 |
THE BRANCH MANAGER Vs. MINOR ASHITHA
|
November 2, 2017 |
THE BRANCH MANAGER Vs. SUNDARABAI AND ANOTHERS
|
December 20, 2017 |
THE BRANCH MANAGER Vs. RAJAMOHAMMED @ ABDUL KANI
|
October 31, 2017 |
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGATHAI & ORS.
|
February 28, 2017 |
THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DANALAKSHMI AND OTHERS
|
February 3, 2017 |
THE BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD., COIMBATORE Vs. KATHIRESAN
|
February 27, 2017 |
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO.,LTD, NAGERCOIL, AGATESSWARAM TALUK, KANYAKUMARI Vs. PANDARAM
|
November 21, 2017 |
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MONOHAR
|
April 24, 2017 |
THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. G.VINOTHKUMAR @ ASHWIN KUMAR AND ANOTHER
|
February 8, 2017 |
THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MRS.NIZHALKODI
|
July 26, 2017 |
THE CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., ANNA SALAI, CHENNAI Vs. M/S. TALENT ALLOYS (P) LTD.
|
November 27, 2017 |
THE CHAIRMAN TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD Vs. B. SURENDRAN
|
March 21, 2017 |
THE CHAIRMAN TEACHERS RECRUITMENT BOARD COLLEGE ROAD Vs. K. VEERAMANI
|
October 12, 2017 |
THE CHAIRMAN, THIRUVOTTIYUR MUNICIPALITY, THIRUVOTTIYUR Vs. R. REVATHY AND OTHER
|
November 28, 2017 |
THE CHIEF EDUCATIONAL OFFICER AND ANR. Vs. NADAR SARASWATHI HIGHER SECONDARY SCHOOL
|
February 17, 2017 |
THE CHIEF ENGINEER Vs. R.K.M. DEVAMSAM & ORS.
|
November 1, 2017 |
THE CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. M. SANTHOSH
|
June 30, 2017 |
THE CHIEF MANAGER (LAND ACQUISITION) Vs. M. KALIYAPERUMAL (DECEASED) AND OTHERS
|
November 3, 2017 |
THE COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING EVR SALAI, CHENNAI Vs. E. MANICKAM
|
October 20, 2017 |
THE COMMISSIONER OF CIVIL SUPPLIES & CONSUMER PROTECTION Vs. P. MARIAPPA RAJA
|
July 13, 2017 |
THE COMMISSIONER OF COMMERCIAL TAXES Vs. M/S. EMPEE DISTILLERIES LTD.
|
November 6, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. ABHINITHA FOUNDATION PVT. LTD.
|
June 6, 2017 |
THE COMMISSIONER OF INCOME TAX, NO. 63, RACE COURSE ROAD CHENNAI Vs. M/S. ESSORPE HOLDINGS PVT. LTD.
|
April 18, 2017 |
THE COMMISSIONER, CORPORATION OF CHENNAI, RIPBON BUILDING, CHENNAI Vs. B. THIRULOCHANA KUMARI AND OTHERS
|
December 20, 2017 |
THE COMMISSIONER, CORPORATION OF MADURAI, MADURAI Vs. G. RAVINDRAN AND OTHERS
|
November 30, 2017 |
THE CORRESPONDENT, ST. JOHNS MATRIC HIGHER SECONDARY SCHOOL, MELAKKAL MAIN ROAD, KOCHADAI, MADURAI Vs. THE COMMISSIONER, MADURAI CORPORATION, MADURAI & ORS.
|
November 21, 2017 |
THE DENTAL COUNCIL OF INDIA Vs. FATHIMA THAMEEMA PK AND OTHERS
|
December 4, 2017 |
THE DEPUTY CHIEF ENGINEER Vs. PALANIYAPPA GOUNDER
|
August 16, 2017 |
THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CATHETRAL ROAD, THANJAVUR TOWN AND MUNICIPALITY Vs. KANNAN ALIAS KANNIAN
|
March 2, 2017 |
THE DIRECTOR GENERAL OF POLICE Vs. S. DILLIBABU
|
October 6, 2017 |
THE DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD Vs. L.R. MEENA
|
April 17, 2017 |
THE DIRECTORATE OF GOVERNMENT EXAMINATIONS Vs. MINOR K. VARSHINIDEVI
|
June 12, 2017 |
THE DISTRICT COLLECTOR Vs. M/S.INDIAN RARE EARTHS LIMITED
|
December 7, 2017 |
THE DISTRICT COLLECTOR Vs. C. SARITHA
|
October 6, 2017 |
THE DISTRICT REGISTRAR AND ORS. Vs. R.CHIDAMBARA RAJA RATINAM AND ORS.
|
February 15, 2017 |
THE DIVISIONAL MANAGER M/S. UNITED INDIA INSURANCE Vs. R. REKHA
|
October 26, 2017 |
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., NAMAKKAL DISTRICT 637 001 Vs. PREMA
|
March 9, 2017 |
THE DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, NO. 46, WHITES ROAD, ROYAPETTAH, CHENNAI Vs. UMA MAHESWARI AND OTHERS
|
November 3, 2017 |
THE DIVISIONAL MANAGER, THE ROYAL SUNDARAM ALLIANCE INSURANCE Vs. KARTHIGAIV VENI AND ORS.
|
April 25, 2017 |
THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. I. ROYAPPAN AND ANOTHER
|
June 29, 2017 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. KALAIVANI AND ORS.
|
November 22, 2017 |
THE EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S. CHITHRANJANDAS AGENCIES
|
April 17, 2017 |
THE ESTATE OFFICER-CUM-COMMISSIONER Vs. THENDRAL MANAMAHIZH MANDRAM
|
April 28, 2017 |
THE GENERAL MANAGER Vs. N. DEVARAJ
|
September 15, 2017 |
THE GENERAL MANAGER, SRI BHARATHI MILLS, CUDDALORE ROAD, MUDALIARPET, PUDUCHERRY CORAM Vs. N. KARTHIKEYAN
|
March 17, 2017 |
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. J.JAMES
|
January 9, 2017 |
THE GOVERNMENT OF TAMIL NADU Vs. ELSI BAI
|
April 6, 2017 |
THE GOVERNMENT OF TAMIL NADU Vs. V. NALINI
|
October 13, 2017 |
THE HONGKONG AND SHANGHAI BANKING CORPORATION LTD. Vs. R. SUBRAMANIAN
|
February 1, 2017 |
THE IDOL OF ARULMIGU MARIAMMAN Vs. PALANIVEL & ANR.
|
October 11, 2017 |
THE IDOL OF SRI RENGANATHASWAMY Vs. CHARITABLE AND RELIGIOUS TRUST
|
June 20, 2017 |
THE INDIAN HUME PIPE COMPANY LIMITED Vs. M/S.CONSTRUCTIONS EQUIPMENT CORPORATION
|
February 21, 2017 |
THE JOINT DIRECTOR (ADMINISTRATION) HIGHWAYS DEPARTMENT Vs. S.JAYANTHI
|
January 10, 2017 |
THE JOINT DIRECTOR, ESI CORPORATION SUB REGIONAL O Vs. ANJA HUCIFER INDUSTRIES
|
November 15, 2017 |
THE JOINT REGISTRAR/MANAGING DIRECTOR, VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. P. ASOTHAI
|
April 4, 2017 |
THE LAND ACQUISITION OFFICER Vs. V. KUPPUSAMY AND OTHERS
|
April 5, 2017 |
THE MANAGEMENT Vs. THE PRESIDING OFFICER
|
September 7, 2017 |
THE MANAGEMENT OF HALLMARK INDUSTRIES Vs. III ADDITIONAL LABOUR COURT
|
September 6, 2017 |
THE MANAGEMENT OF KUMARARANI MEENA MUTHIAH COLLEGE OF ARTS AND SCIENCE C Vs. GEETHA BALAKRISHNAN AND ANOTHER
|
October 13, 2017 |
THE MANAGEMENT OF M/S.DEENA PAINTS LTD., REGD. OFFICE, ACL HOUSE, C Vs. THE PRESIDING OFFICER, LABOUR COURT, COIMBATORE
|
January 12, 2017 |
THE MANAGEMENT OF SAMASKARA ACADEMY PATTANAM ITTER Vs. MADHU AND OTHERS
|
December 6, 2017 |
THE MANAGEMENT, ELAVADI PRIMARY AGRICULTURAL CO Vs. THE ASSISTANT COMMISSIONER OF LABOUR,(AUTHORITY UNDER PAYMENT OF SUBSISTENCE ALLOWANCE ACT)II ASSISTANT LABOUR COURT, CHENNAI
|
March 17, 2017 |
THE MANAGEMENT, RAMANATHAPURAM DISTRICT CENTRAL-COOPERATIVE BANK LTD. Vs. THE JOINT COMMISSIONER OF LABOUR MADURAI
|
January 10, 2017 |
THE MANAGEMENT, SALEM DISTRICT CENTRAL CO Vs. INSPECTOR OF LABOUR AUTHORITY UNDER SECTION 4 OF THE TAMIL NADU INDUSTRIAL ESTABLISHMENTS (CONFERMENT OF OF PERMANENT STATUS TO WORKMEN) ACT 1981
|
October 13, 2017 |
THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED, KUMBAKONAM Vs. THE PRESIDING OFFICER, LABOUR COURT, CUDDALORE G. MURUGAYYAN & ANR.
|
November 17, 2017 |
THE MANAGER Vs. SOWKATHALI AND ORS.
|
December 6, 2017 |
THE MANAGER THE POOMPUHAR SHIPPING CORPORATION LTD. Vs. THE LABOUR INSPECTOR, NAGERCOIL AUTHORITY UNDER THE TAMILNADU INDUSTRIAL ESTABLISHMENTS
|
February 10, 2017 |
THE MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. N. RANI AND OTHERS
|
June 29, 2017 |
THE MANAGING DIRECTOR Vs. THE PRESIDING OFFICER
|
April 13, 2017 |
THE MANAGING DIRECTOR Vs. MAHENDRAN
|
July 31, 2017 |
THE MANAGING DIRECTOR Vs. MINOR SRIMATHI MINOR IS
|
November 7, 2017 |
THE MANAGING DIRECTOR M/S. V.V.D. & SONS P. LTD Vs. MISS. KAJAL AGGARWAL
|
February 27, 2017 |
THE MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM ANNA SALAI CHENNAI Vs. KOCHU SEETHA JAYARAMAN AND OTHERS
|
December 14, 2017 |
THE MANAGING DIRECTOR TAMIL NADU STATE Vs. SARDAR SHEIK & ORS.
|
August 24, 2017 |
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T. SENTHIL CHANDRASEKAR AND OTHERS
|
March 9, 2017 |
THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD., PALLAVAN ILLAM, CHENNAI Vs. E. MAHENDRA SELVI
|
March 7, 2017 |
THE MANAGING DIRECTOR, STATE TRANSPORT CORPORATION Vs. NAGARAJAN
|
January 3, 2017 |
THE MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION, PALLAVAN SALAI, CHENNAI - 600 002 Vs. PANDIAMMAL AND OTHERS
|
February 8, 2017 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. JAMUNA RANI
|
January 10, 2017 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION Vs. S. ARUNACHALASAMY
|
January 6, 2017 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD. Vs. P. PUSHPANATHAN & ANR.
|
October 10, 2017 |
THE MUNICIPAL COMMISSIONER, MADURAI DISTRICT. Vs. K.N.P. KRISHNAN
|
March 1, 2017 |
THE MUNICIPAL COMMISSIONER, SALEM MUNICIPALITY, SALEM Vs. J. BHANUMATHI AND OTHERS
|
November 30, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. DR. T. RAMACHANDRUDU AND ANOTHER
|
March 21, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED, CHENNAI Vs. RAJAMONI & ORS.
|
December 4, 2017 |
THE NEW INDIA INSURANCE CO.LTD, CITY BRANCH III, THROUGH ITS BRANCH MANAGER, D.NO.34, ALAGARKOIL ROAD, TALLAKULAM, MADURAI Vs. MANONMANI
|
March 3, 2017 |
THE NEW INDIA INSURANCE COMPANY LTD. Vs. MINOR VENTHAN & ORS.
|
November 21, 2017 |
THE NUNGAMBAKKAM MUSLIM WELFARE ASSOCIATION Vs. ARULMIGU AGASTHEESWARAR PRASANNA VENKATESA PERUMAL DEVASTHANAM
|
January 5, 2017 |
THE ORIENTAL INSURANCE CO. LTD. Vs. GOVINDAMMAL & ORS.
|
April 6, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER, NAGERCOIL Vs. PARAMESWARAN AND ANOTHER
|
December 11, 2017 |
THE PARISH PRIEST, ST. IGNATIUS CHURCH Vs. K.A. MUTHUSAMY
|
August 10, 2017 |
THE PONDICHERRY UNIVERSITY, REPRESENTED BY ITS REGISTRAR Vs. A. RIZWANA BEGUM
|
January 31, 2017 |
THE PRESIDENT NN. 536 Vs. S. POORNAM
|
June 5, 2017 |
THE PRESIDENT, THOOTHUKUDI & TIRUNELVELI DISTRICT, FISHERMEN CO-OP FEDERATION LTD. Vs. APPELLATE AUTHORITY/THE JOINT COMMISSIONER OF LABOUR
|
January 19, 2017 |
THE PRINCIPAL COMMISSIONER OF CUSTOMS AND OTHERS Vs. SHRI MOHAMMED OMAR SHAIK
|
November 20, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2, NO. 121, MAHATMA GANDHI ROAD, CHENNAI Vs. M/S. ETA GENERAL PVT. LTD.
|
December 13, 2017 |
THE PRINCIPAL SECRETARY Vs. M.RAJAN
|
February 17, 2017 |
THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. DR. K.S. GAMAL ABDUL NASSER
|
December 14, 2017 |
THE PROJECT DIRECTOR, TAMIL NADU ROAD SECTOR PROJECT, HIGHWAYS DEPARTMENT, ADYAR, CHENNAI Vs. M/S. RNS INFRASTRUCTURE LTD.
|
February 8, 2017 |
THE REGIONAL DIRECTOR Vs. K. PAZHANIRAJA & ORS.
|
August 11, 2017 |
THE REGIONAL DIRECTOR, ESI CORPORATION, 143 STERLING ROAD, NUNGAMBAKKAM, CHENNAI AND OTHERS Vs. SUN GLOBAL LOGISTICS PVT. LTD.
|
November 17, 2017 |
THE REGIONAL PROVIDENT FUND COMMISSIONER OFFICE OF THE EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL OFFICE, LADY DOAK COLLEGE ROAD CHOKKIKULAM, MADURAI Vs. THE PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR, CORE II 4TH FLOOR, DISTRICT CENTRE, LAXMI NAGAR, NEW DELHI
|
February 21, 2017 |
THE REGISTRAR (JUDICIAL) Vs. SECRETARY TO GOVERNMENT
|
September 12, 2017 |
THE REGISTRAR GENERAL, HIGH COURT, MADRAS Vs. SWARNAM J. NATARAJAN, PRINCIPAL SUB JDGE, THIRUVANNAMALAI AND OTHERS
|
March 27, 2017 |
THE REGISTRAR JUDICIAL, HIGH COURT, MADRAS-600 104 Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT, TO TAMIL NADU, CHENNAI
|
April 28, 2017 |
THE SECRETARY TO GOVERNMENT AND ORS. Vs. M.ALAMELU
|
February 17, 2017 |
THE SECRETARY VIRUDHUNAGAR HINDU NADARS SENTHIKUMARA NADAR COLLEGE COMMITTEE, VIRUDHUNAGAR Vs. DR. K. RAJARAM PANDIAN & ORS.
|
April 28, 2017 |
THE SECRETARY, K. 1161 KALINGARAYAN PALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. CHINNUSAMY
|
April 19, 2017 |
THE SENIOR DIVISIONAL MANAGER Vs. STATE REPRESENTED BY THE LABOUR ENFORCEMENT OFFICE
|
November 14, 2017 |
THE SENIOR REGIONAL MANAGER Vs. S.DURAIRAJ
|
February 10, 2017 |
THE SPECIAL TAHSILDAR Vs. S.NAGARAJAN
|
August 1, 2017 |
THE SPECIAL TAHSILDAR Vs. MUTHIAH
|
August 22, 2017 |
THE SPECIAL TAHSILDAR (ADW) AND ANR. Vs. JAYANTHI S.THAMBI AND ORS.
|
February 17, 2017 |
THE SPECIAL TAHSILDAR (LA) Vs. K. PREMA DHATRI
|
April 5, 2017 |
THE SPECIAL TAHSILDAR, KARUR-DINDIGUL BROADGUAGE RAILWAY LINE Vs. S.P.THIRUPATHI GOUNDER
|
January 5, 2017 |
THE SPECIAL TAHSILDAR, LAND ACQUISITION Vs. C. CHINNASAMY GOUNDER (DIED)
|
April 11, 2017 |
THE STATE BY THE INSPECTOR OF POLICE, CBI/ACB/CHENNAI Vs. V.VAIDIYALINGAM
|
June 20, 2017 |
THE STATE OF TAMIL NADU Vs. TAMIL NADU TEMPLES RETIRED EMPLOYEES WELFARE ASSOCIATION
|
October 12, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. RAJ MOSAIC TILE WORKS, MADURAI
|
May 3, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. GEM MOSAIC, MADURAI
|
May 3, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. ARASAN FERTILIZERS(P)LTD.
|
May 4, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. T. MANICKAM & CO.
|
May 4, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. LANKA TRADERS BONE MILLS, PETTAI
|
May 4, 2017 |
THE STATE OF TAMIL NADU Vs. BATA INDIA LIMITED, NO. 829, ANNA SALAI, CHENNAI
|
December 20, 2017 |
THE STATE OF TAMIL NADU Vs. TVL. BONOMI BELGIUM VENTIEL INDIA PVT. LTD.
|
December 6, 2017 |
THE STATE OF TAMIL NADU Vs. HOTEL MOUNT HEERA
|
November 21, 2017 |
THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, FORT ST. GEORGE CHENNAI 600 009. Vs. R. ARIVAZHAGAN
|
January 24, 2017 |
THE STATE OF TAMIL NADU THROUGH ITS DISTRICT COLLECTOR TIRUNELVELI DISTRICT & ORS. Vs. PAPPAMMAL
|
September 19, 2017 |
THE TAMIL NADU HOUSING BOARD Vs. K.S. AIYADURAI AND ORS.
|
December 15, 2017 |
THE UNION OF INDIA Vs. THE REGISTRAR
|
April 28, 2017 |
THE UNION OF INDIA REP., BY THE GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI AND OTHERS Vs. M/S. APPACHI GOUNDER AND SONS
|
March 17, 2017 |
THE UNION OF INDIA, REP., BY THE GENERAL MANAGER, SOUTHERN RAILWAY, PARK TOWN, CHENNAI Vs. M/S. COMPLEX PILE FOUNDATIONS, REP., BY ITS SOLE PROPRIETOR, MR. K. RAMACHANDRAN, PRESENTLY HAVING OFFICE AT NO. 19/10, THALAMUTHU STREET, ANNAI ANJUGAM NAGAR, GKM COLONY, CHENNAI
|
February 6, 2017 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. SAMPATH
|
June 21, 2017 |
THE VICE-CHANCELLOR, THE T.N. DR. M.G.R. MEDICAL UNIVERSITY REP. BY ITS REGISTRAR, 69, ANNA SALAI, GUINDY, CHENNAI-600 032 Vs. G. FIBI, D/O. N. GURU KUMAR BABU, ELANTHAVILAI, CHALACHAKONOM, KAPPIKADU POST, K.K. DISTRICT-629 162 AND OTHERS
|
February 24, 2017 |
THE WORKMEN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 13, 2017 |
THE WORKMEN OF MADURAI COATS LTD Vs. PRESIDING OFFICER
|
January 23, 2017 |
THENRAJ Vs. SELVARAJAN
|
March 9, 2017 |
THERMO ELECTRIC FURNACES Vs. COMMISSIONER OF C. EX
|
April 5, 2017 |
THIAGARAJAN Vs. RAJA ALIAS MUNIGA NAIDU ALIAS MUNUSAMI NAIDU & ORS.
|
November 6, 2017 |
THIAGARAJAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
July 11, 2017 |
THIAGARAJAN KUMARARAJA Vs. CAPITAL FILM WORKS (INDIA) PVT LTD
|
November 20, 2017 |
THIMMARAYA GOUNDER (DECEASED) AND ORS. Vs. THE STATE OF TAMIL NADU
|
October 11, 2017 |
THIRAVIUM Vs. L WILFRED RAJ
|
February 24, 2017 |
THIRAVIYAM Vs. THANGAMARIYAPPAN
|
April 10, 2017 |
THIRU AROORAN SUGARS Vs. CESTAT
|
July 10, 2017 |
THIRU M GANASEKARAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION(VILLUPURAM) LIMITED
|
April 11, 2017 |
THIRU N. VASUDEVAN Vs. REGISTRAR GENERAL
|
July 10, 2017 |
THIRU RANI LOGISTICS PVT LTD Vs. CHIEF COMMISSIONER OF CUSTOMS
|
November 13, 2017 |
THIRUAROORAN SUGARS THIRUMANDAKUDI Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
July 10, 2017 |
THIRUMALAMMAL AND ORS. Vs. SUBBIAH THEVAR AND ORS.
|
October 24, 2017 |
THIRUPPATHI Vs. THE DIVISIONAL MANAGER
|
September 6, 2017 |
THIRUPUR SPORTS ORGANIZATION Vs. S. SUDHAN
|
September 5, 2017 |
THIRUTHUVARAJ Vs. CHINNAKALAI @ PITCHAI MUTHU
|
November 22, 2017 |
THIRUVASAGAM Vs. STATE, REP BY INSPECTOR OF POLICE, B1, NORTH BEACH POLICE STATION, CHENNAI-1
|
October 5, 2017 |
THIYAGARAJAN @ SUDALAIMUTHU THROUGH HIS POWER AGENT Vs. APPASAMI PANDIAN
|
August 28, 2017 |
THOL.THIRUMAVALAVAN Vs. THE STATE OF TAMIL NADU
|
January 4, 2017 |
THULIKAMUTHUR PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. T.K. NATARAJAN
|
August 9, 2017 |
THULLUKANAM Vs. THE UNION OF INDIA OWNING
|
December 11, 2017 |
THULUKKANAMMAL Vs. THE COMMISSIONER, CORPORATION OF CHENNAI
|
January 30, 2017 |
THYAGARAJAN Vs. STATE
|
January 5, 2017 |
TIDE WATER OIL CO (I) LTD Vs. JOINT SECRETARY TO GOVT OF INDIA, MINISTRY OF FINANCE, DEPT OF REVENUE
|
August 2, 2017 |
TITAN INDUSTRIES LIMITED Vs. COMMISSIONER OF SERVICE TAX LARGE TAX PAYER UNIT
|
June 28, 2017 |
TITAN RECREATION CLUB, REPRESENTED BY ITS SECRETARY, P KARPAGARAJA Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY, HOME
|
August 28, 2017 |
TJSV STEEL FABRICATION AND GALVANISING (INDIA) PVT LTD REPRESENTED BY V G SURESH Vs. ASSISTANT COMMISSIONER (CT)
|
August 16, 2017 |
TKV S L MAHADEVAN Vs. M R SUBRAMANIAN
|
August 4, 2017 |
TMT RANI (DIED) Vs. M DURAIVEL
|
January 4, 2017 |
TMT. KITTAMMA AND OTHERS Vs. THE DISTRICT COLLECTOR, DHARMAPURI
|
August 18, 2017 |
TMT. M.K. SIVAKAMI Vs. HONBLE PRINCIPAL DISTRICT JUDGE
|
April 5, 2017 |
TMT. MANONMANI Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
|
August 10, 2017 |
TMT. S. UMAMAHESWARI Vs. THE HIGH COURT OF JUDICATURE AT MADRAS
|
December 22, 2017 |
TMT. SAROJA (DECEASED) Vs. M.VENKATRAMA REDDIAR (SINCE DECEASED)
|
April 11, 2017 |
TMT.DEVAGI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
January 2, 2017 |
TMT.DHANALAKSHMI Vs. STATE OF TAMIL NADU
|
December 7, 2017 |
TOUCH INDIA TELEMARKETING PVT LTD Vs. COMMERCIAL TAX OFFICER (FAC) ROVING SQUAD
|
August 21, 2017 |
TR. V.R. RENGA RAJU Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE AND ANTI
|
November 27, 2017 |
TRANS ACNR SOLUTIONS PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER/CHECK POST OFFICER AND ORS.
|
April 6, 2017 |
TRANS INDIA RESORT CHIEF MANAGER Vs. E. BALASUBRAMANIAM
|
June 15, 2017 |
TRANSASIA BIO-MEDICALS LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER-II, PUDUCHERRY
|
February 10, 2017 |
TRANSOLUTIONS PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER & CHECK POST OFFICER, K G CHAVADI CHECK POST (OUTGOING), COIMBATORE
|
September 20, 2017 |
TRANSSITORY DINDIGUL-THENI-KUMULI TOLLWAY PVT LTD Vs. DISTRICT COLLECTOR, THENI DISTRICT
|
April 27, 2017 |
TRANSWORD GRANITE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 10, 2017 |
TRAVEL NEWS SERVICES (INDIA) PRIVATE LIMITED REP BY ITS GENERAL MANAGER Vs. AIRPORTS AUTHORITY OF INDIA (SOUTHERN REGION), REP BY ITS REGIONAL EXECUTIVE DIRECTOR
|
August 11, 2017 |
TRENDZ PAPER & STAIONERS (INDIA) PVT. LTD., HAVING ITS REGISTERED OFFICE AT NO.11/1, E.V.K. SAMPATH ROAD, 1ST FLOOR, VEPERY, CHENNAI Vs. ASHOK TRADING COMPANY 24 (NEW 42) NARAYANA MUDALI STREET, 2ND FLOOR, MISRI COMPLEX, CHENNAI
|
January 19, 2017 |
TRIVENI ALLOYS LTD REP BY DIRECTOR SAMPATH RAJ Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 16, 2017 |
TRIVITRON HEALTHCARE PVT. LTD. Vs. SHIVRAM IYER & ORS.
|
April 10, 2017 |
TTK HEALTHCARE LIMITED Vs. S.R. BIO FUTURE LABS
|
June 13, 2017 |
TTV DHINAKARAN Vs. THE ASSISTANT DIRECTOR
|
July 24, 2017 |
TVL ANBU AGENCY REP BY ITS PROPRIETOR R ANBU Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES
|
November 10, 2017 |
TVL ANDAVAR MARKETING PVT LTD Vs. ASSISTANT COMMISSIONER (CT), ROYAPURAM ASSESSMENT CIRCLE
|
May 25, 2017 |
TVL APPOOS PLYWOODS Vs. COMMERCIAL TAX OFFICER (ENF)
|
February 16, 2017 |
TVL BEST ALUMINIUM Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 17, 2017 |
TVL DAESUNG ELECTRIC INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
|
February 13, 2017 |
TVL K L F NIRMAL INDUSTRIES (P) LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 25, 2017 |
TVL KOUSIC & CO , REPRESENTED BY ITS PARTNER, K G MOHANRAJ Vs. COMMERCIAL TAX OFFICER
|
August 11, 2017 |
TVL KSM EARTH MOVERS, REP BY ITS PARTNER P KANDAVEL Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE, ERODE-II DIVISION
|
December 7, 2017 |
TVL KSM EARTH MOVERS, REP BY ITS PARTNER P KANDAVEL Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2017 |
TVL MURTHY POLYMERS, G R T BUS STAND, PALANI Vs. STATE OF TAMIL NADU, REP BY COMMERCIAL TAX OFFICER -II, (FAC) PALANI
|
May 9, 2017 |
TVL OM ELECTRICALS AND HARDWARES, REP BY ITS PROPRIETOR D DINESH Vs. DEPUTY COMMERCIAL TAX OFFICER, TINDIVANAM
|
August 16, 2017 |
TVL PCK BUDERUS [INDIA] SPECIAL STEELS PVT LTD Vs. ASSISTANT COMMISSIONER [CT]
|
February 3, 2017 |
TVL POLYHOSE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
July 4, 2017 |
TVL POOJA MARKETING Vs. ASSISTANT COMMISSIONER (CT) HOSUR (SOUTH)
|
January 20, 2017 |
TVL POWERICA LTD Vs. COMMERCIAL TAX OFFICER
|
September 21, 2017 |
TVL RAMANA SEKHAR STEELS LTD Vs. COMMERCIAL TAX OFFICER
|
November 7, 2017 |
TVL ROYAL WELDING WIRES PVT LTD Vs. ASSISTANT COMMISSIONER (CT),THIRUKAZHUKUNDRAM ASSESSMENT CIRCLE
|
July 3, 2017 |
TVL SABCOL CONCEPTS, REPRESENTED BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER (VELLORE RURAL), OFFICE OF COMMERCIAL TAX OFFICER (VELLORE RURAL), VELLORE
|
July 17, 2017 |
TVL SAKTHI STARCH FACTORY, REP BY ITS PROPRIETOR Vs. ASSISTANT COMMISSIONER (CT), ANNATHANAPATTY
|
September 14, 2017 |
TVL SHANDONG TEIJUN ELECTRIC POWER ENGINEERING COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
|
December 4, 2017 |
TVL SRI PADMAVATHY COTTON MILLS REP BY ITS MANAGING PARTNER, N R KRISHNAMOORTHY RAJA Vs. ADDITIONAL COMMISSIONER (SMR) OF COMMERCIAL TAXES, OFFICE OF PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK, CHENNAI
|
May 4, 2017 |
TVL SRI PRIYANKA AGENCIES Vs. COMMERCIAL TAX OFFICER (CT)
|
February 2, 2017 |
TVL VEE AR SEALING SYSTEMS REPRESENTED BY ITS PARTNER, D RAJESH Vs. ASSISTANT COMMISSIONER (CT) KODUNGAIYUR ASSESSMENT CIRCLE
|
May 10, 2017 |
TVL. CHELLAS AGRO PRODUCTS [P] LIMITED Vs. THE STATE OF TAMIL NADU
|
May 9, 2017 |
TVL. KORES INDIA LTD. Vs. THE STATE OF TAMIL NADU
|
December 21, 2017 |
TVL. SRI ESWARI TEXTILES Vs. COMMERCIAL TAX OFFICER (FAC)
|
July 21, 2017 |
TVL. SRI GANESH AGENCIES Vs. STATE TAX OFFICER
|
December 22, 2017 |
TVL. VIKRANTH CONSTRUCTION Vs. DEPUTY COMMERCIAL TAX OFFICER (CT)
|
March 8, 2017 |
TVL.GOODWILL TEAM PAPERS LTD. Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 16, 2017 |
TVS MOTOR COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE - III (2), CHENNAI
|
March 14, 2017 |
U MRUDULA Vs. MARINA BALARAMAKRISHNA
|
July 3, 2017 |
U N KRISHNAMURTHY [DECEASED] Vs. A M KRISHNAMURTHY
|
October 30, 2017 |
U PERIYANAYAGI Vs. HOME SECRETARY, HOME PRISON DEPARTMENT, SECRETARIAT, FORT ST GEORGE
|
May 18, 2017 |
U RAM BABU Vs. G DEVAKUMAR
|
February 1, 2017 |
U RAMA RAO Vs. U NAGENDRA RAO
|
March 20, 2017 |
U SIVAGURUNATHAN Vs. STATE OF TAMIL NADU
|
October 13, 2017 |
U. NIRMALA METHA Vs. S.V.S. RAMAPRAKASH @ PRAKASH
|
April 24, 2017 |
U. VIGNESH Vs. THE COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT
|
June 13, 2017 |
U.JOSEPH Vs. THE MANAGING DIRECTOR
|
February 3, 2017 |
U.SAMUEL STEPHEN Vs. SURYA GANDHI AND ANR.
|
February 16, 2017 |
UDAIYAR Vs. ACCOUNTANT GENERAL (A&E), PENSION
|
July 13, 2017 |
UDHAYAM ENTERPRISES LTD Vs. FEDERAL BANK LIMITED
|
January 25, 2017 |
ULAGARATCHAGAN Vs. STATE
|
September 11, 2017 |
UMAROBAI ALIAS UMARO Vs. K A RAJKUMAR
|
August 7, 2017 |
UMAYAL RAMANATHAN Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION & WATER SUPPLY, SECRETARIAT, FORT ST.GEORGE, CHENNAI 600 009 & ANR.
|
November 13, 2017 |
UNION OF INDIA Vs. R. THIYAGARAJAN
|
April 5, 2017 |
UNION OF INDIA Vs. THE PRESENT TRUSTEE SRI LA SRI KANAGASABAI SWAMIGAL (MADADHIPATHI) AMBALATHADUM SWAMIGAL MADAM
|
November 1, 2017 |
UNION OF INDIA Vs. M.S. MAHESH
|
March 3, 2017 |
UNION OF INDIA Vs. ITS POSSIBLE MARKETING LTD.
|
February 16, 2017 |
UNION OF INDIA Vs. K.RAMASAMY
|
October 31, 2017 |
UNION OF INDIA Vs. MAARS SOFTWARE INTERNATIONAL LTD.
|
April 18, 2017 |
UNION OF INDIA Vs. J JOHN WINCENT JACOB
|
January 31, 2017 |
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH, CHENNAI
|
April 17, 2017 |
UNION OF INDIA Vs. LAND ACQUISITION OFFICER
|
October 27, 2017 |
UNION OF INDIA BHARAT SANCHAR NIGAM LTD., CHENNAI Vs. P. SHYAMALA
|
January 27, 2017 |
UNION OF INDIA REP , BY EXECUTIVE ENGINEER Vs. SARASWATHI ENGINEERING CONSTRUCTIONS PVT LTD
|
December 12, 2017 |
UNION OF INDIA REP BY CHIEF POSTMASTER GENERAL Vs. R SHANMUGAM
|
August 8, 2017 |
UNION OF INDIA REP BY CHIEF SECRETARY TO GOVERNMENT Vs. R UMA MAHESWARI
|
April 21, 2017 |
UNION OF INDIA REP SECRETARY TO GOVERNMENT OF INDIA Vs. ROHITH NATHAN
|
August 31, 2017 |
UNION OF INDIA REPRESENTED BY THE CHIEF POST MASTER GENERAL TAMIL NADU CIRCLE, CHENNAI Vs. R. RAJENDRAN
|
January 10, 2017 |
UNION OF INDIA, REP BY ITS CHIEF SECRETARY Vs. BHARAT SANCHAR NIGAM LIMITED,A GOVT OF INDIA ENTERPRISE
|
August 29, 2017 |
UNION OF INDIA, REPRESENTED BY ITS GENERAL MANAGER, SOUTHERN RAILWAY Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 30, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. R SASIKALA
|
October 27, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. MENAKA
|
September 1, 2017 |
UNITED INDIA INSURANCE CO. Vs. N. SRINIVASAN
|
July 17, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. C.SEENITHAI AND ORS.
|
February 16, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SIDHESHWARAN
|
August 2, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHEELA
|
March 22, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. I.J. AGENCIES
|
July 7, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. DELSI UMABHAI
|
February 23, 2017 |
UNITED INDIA INSURANCE CO. LTD. AND ANOTHER Vs. BALAJI AND OTHERS
|
June 27, 2017 |
UNITED INDIA INSURANCE CO. LTD., CHENNAI Vs. D.HEMAVATHY
|
April 27, 2017 |
UNITED INDIA INSURANCE CO. LTD., NO.19, ANDIAPPA GRAMANI STREET, ROYAPURAM, CHENNAI Vs. DEVIKA
|
March 10, 2017 |
UNITED INDIA INSURANCE CO. LTD., TRICHY Vs. PONNURAJ
|
March 9, 2017 |
UNITED INDIA INSURANCE COMPANY Vs. A.BASEERA BEGUM
|
October 31, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED, DIVISIONAL OFFICER, 2, DR. SANKARAN ROAD, NAMAKKAL Vs. K. PALANI
|
March 23, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. KADARKARI THANGAM & ORS.
|
October 23, 2017 |
UNITED LABOUR FEDERATION REPRESENTED BY ITS VICE PRESIDENT Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY IN CHARGE
|
April 5, 2017 |
UNITED NILGIRI TEA ESTATES CO LTD Vs. COMMERCIAL TAX OFFICER (FAC), TRICHY ROAD CIRCLE, COIMBATORE
|
December 4, 2017 |
USHA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
|
February 15, 2017 |
V ARUMUGAM Vs. STATE REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, PUDUCHERRY
|
February 8, 2017 |
V ARUNAGIRI Vs. ORIENTAL BANK OF COMMERCE TTK ROAD BRANCH
|
February 21, 2017 |
V BALUCHAMY Vs. COMMISSIONER OF POLICE
|
July 12, 2017 |
V BASKARAN Vs. SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT
|
August 29, 2017 |
V C SRINIVASAN Vs. KAMARAJ CHARITY, REP BY ITS SECRETARY V P MANI
|
February 20, 2017 |
V CHINNAKUZHANTHAI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY REVENUE DEPARTMENT
|
October 23, 2017 |
V DAYALAN Vs. V THAYARAMMAL
|
October 30, 2017 |
V DHANAPAL Vs. SUPERINTENDENT OF POLICE O/O SUPERINTENDENT OF POLICE TIRUPUR
|
July 11, 2017 |
V DHANDAPANI Vs. PERSONAL ASSISTANT (GENERAL) TO DISTRICT-COLLECTOR, VILLUPURAM, VILLUPURAM DISTRICT
|
May 4, 2017 |
V G N DEVELOPERS PVT LTD Vs. ASSISTANT COMMISSIONER (CT), NUNGAMBAKKAM ASSESSMENT
|
April 11, 2017 |
V G THYAGARAJAN Vs. PRINCIPAL SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, CHENNAI
|
April 25, 2017 |
V GEETHA Vs. PRINCIPAL, PONDICHERRY ENGINEERING COLLEGE, PUDUCHERRY
|
September 20, 2017 |
V GIRINATH Vs. SECRETARY GOVERNMENT OF TAMIL NADU LOCAL ADMINISTRATION DEPARTMENT
|
June 13, 2017 |
V GURUMURTHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE SPE/CBI/ACB, CHENNAI
|
July 11, 2017 |
V GURUVAREDDY Vs. DISTRICT COLLECTOR, MADURAI
|
November 2, 2017 |
V KALIAPERUMAL Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
June 30, 2017 |
V KALIAPPAN Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD (TASMAC)
|
August 9, 2017 |
V KAMALA Vs. S M A BASHEER AHMED
|
November 14, 2017 |
V KANCHAN SOLANKI Vs. DISTRICT COLLECTOR, MADRAS
|
August 3, 2017 |
V KANNAN Vs. INSPECTOR OF POLICE SPE CBI ACB CHENNAI
|
March 8, 2017 |
V KUPPUSAMY Vs. PRASANNA VINAYAGAR THIRUKOIL REPRESENTED BY ITS EXECUTIVE OFFICER PUDUPET
|
November 1, 2017 |
V LAKSHMI NARAYANAN Vs. S VEERAMATHI
|
February 3, 2017 |
V LALITHA Vs. STATE OF TAMIL NADU
|
September 21, 2017 |
V M JAWAHAR LAL Vs. K A SHEELA
|
November 30, 2017 |
V M M S MADHAVA MOHAN Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME
|
April 13, 2017 |
V MANOHARAN Vs. SECRETARY TO GOVERNMENT HOME (TRANSPORT-II-A) DEPARTMENT
|
December 20, 2017 |
V MEENAL Vs. S VASUDEVAN
|
October 26, 2017 |
V MURUGAN Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM
|
October 30, 2017 |
V MURUGANANDAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT, NUNGAMBAKKAM
|
December 18, 2017 |
V MUTHUSELVI Vs. CHAIRPERSON-CUM-ADMINISTRATIVE OFFICER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
|
January 24, 2017 |
V PANNEER SELVAM Vs. S CHANDRASEKARAN
|
July 13, 2017 |
V PERUMAL Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
December 14, 2017 |
V PREETHA Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI
|
February 16, 2017 |
V PREMAVATHY Vs. E LAKSHMI
|
June 28, 2017 |
V R SUNDARARAJAN Vs. D NEELAVENI
|
January 3, 2017 |
V RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT, TAMIL NADU GOVERNMENT
|
March 10, 2017 |
V RAJENDRAN Vs. GOVERNMENT OF TAMILNADU
|
May 19, 2017 |
V RAJESH KANNAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
December 20, 2017 |
V RANGARAJAN Vs. V RANGANATHAN
|
December 5, 2017 |
V SANTHANAM Vs. MONIKA
|
September 19, 2017 |
V SANTHI Vs. K DINAKAR
|
February 13, 2017 |
V SELVAM Vs. G RAJARAMAN
|
December 22, 2017 |
V SELVI Vs. UNION OF INDIA, BY ITS SECRETARY
|
June 30, 2017 |
V SHANMUGANATHAN Vs. C RAMAMOORTHY
|
August 7, 2017 |
V SHANTHAKUMARI Vs. G SAMBANDAN
|
August 28, 2017 |
V SHANTHI Vs. M PONNAYAL
|
January 5, 2017 |
V SRIVATSAN S/O VENKATESAN Vs. S R GAYATHRI
|
January 23, 2017 |
V SUBASHCHANDRA BOSE Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
February 9, 2017 |
V SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT
|
December 14, 2017 |
V SUBRAMANI, S/O VEERASAMY Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
August 28, 2017 |
V SUMATHI Vs. COMMISSIONER
|
September 11, 2017 |
V SUNDARAM Vs. SECRETARY TO GOVERNMENT
|
January 10, 2017 |
V SUNIL PRASAD Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
|
August 30, 2017 |
V T BASKARA BABU Vs. STATE REP BY INSPECTOR OF POLICE,VIGILANCE & ANTI CORRUPTION
|
August 22, 2017 |
V THANGA MANI Vs. EMPLOYEES STATE INSURANCE CORPN
|
January 30, 2017 |
V V K BUILDERS Vs. COMMERCIAL TAX OFFICER WEST TOWER STREET ASSESSMENT CIRCLE
|
January 4, 2017 |
V VELLAISAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
December 21, 2017 |
V VELVIZHI Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD , REPRESENTED BY CHAIRMAN
|
October 20, 2017 |
V. ARUL JOTHI Vs. STATE
|
February 8, 2017 |
V. ARUMUGHA GOUNDER Vs. K. MANI
|
August 1, 2017 |
V. AYISHA BIVI Vs. THE SPECIAL TAHSILDAR (LA)
|
April 7, 2017 |
V. BETHULAKSHMI Vs. V. VIJAYALAKSHMI
|
April 12, 2017 |
V. BHUVANESWARI Vs. M. VASUKI
|
January 11, 2017 |
V. GOVINDAPPA Vs. VENKATASAMI
|
October 11, 2017 |
V. GUNASEKARAN Vs. R.A.N.M. MUTHUSAMY MUDALIAR CHITS FUNDS (P) LTD.
|
July 4, 2017 |
V. IMAYAVARMAN Vs. THE PONDICHERRY STATE CO-OP. BANK LIMITED
|
January 12, 2017 |
V. JANARTHANAN Vs. THE DEPUTY REGISTRAR
|
October 23, 2017 |
V. KARTHIKEYAN Vs. T. MANOHARAN
|
June 9, 2017 |
V. KIMIS Vs. JOHNSY PAPPA
|
February 3, 2017 |
V. MANOHARAN Vs. UNION OF INDIA (MADRAS)(D.B.)
|
January 5, 2017 |
V. MUTHUVEERAPPAN Vs. THE COMMISSIONER OF POLICE
|
November 27, 2017 |
V. PALANISAMY Vs. CHAIRMAN
|
June 10, 2017 |
V. PANDISELVAM Vs. REGIONAL COMMISSIONER OF PROVIDENT FUND
|
March 3, 2017 |
V. RADHIKA SELVI Vs. STATE OF TAMIL NADU
|
March 14, 2017 |
V. RAJMANOHAR Vs. V. MOHAMED SADIQ REP.BY HIS POWER OF ATTORNEY AGENT, MR. K. MOHAMED ALI
|
February 21, 2017 |
V. RAMESHKUMAR Vs. THE COMMISSIONER KUMBAKONAM MUNICIPALITY
|
June 1, 2017 |
V. SARAVANAKUMAR Vs. THE SUPERINTENDENT OF POLICE
|
February 1, 2017 |
V. SAROJINI AND ANOTHER Vs. MARAMMAL AND OTHERS
|
December 6, 2017 |
V. SEKAR Vs. GOVERNMENT OF TAMIL NADU
|
November 6, 2017 |
V. SELVANATHAN & ANR. Vs. THE GOVERNMENT OF TAMILNADU
|
September 13, 2017 |
V. SHANMUGAM Vs. SENIOR SUPERINTENDENT OF POLICE (C&I) PUDUCHERRY
|
June 19, 2017 |
V. SHOBANA Vs. STATE
|
January 10, 2017 |
V. SOWPAKKIYAVATHI Vs. K. GNANASEKARAN
|
January 18, 2017 |
V. SRINIVASAN Vs. SELVARAJ
|
July 14, 2017 |
V. SUDALAI NADAR Vs. COMMISSIONER, HR & CE DEPARTMENT
|
March 3, 2017 |
V. VIDYA Vs. THE STATE INFORMATION COMMISSIONER, CHENNAI
|
July 4, 2017 |
V.A. KANDASAMY MUDALIAR (DIED) Vs. THE COMMISSIONER
|
May 18, 2017 |
V.B. KAMALANATHAN Vs. K. JAYASREE.
|
November 7, 2017 |
V.B.R. MENON Vs. DR. S. SHARAVANAN
|
July 5, 2017 |
V.B.R. MENON Vs. P. NARESH BABU
|
June 15, 2017 |
V.BASKARAN Vs. K.M.RATHINAM
|
January 31, 2017 |
V.K. RAJAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
January 9, 2017 |
V.K.P.K. ARIVITHURAI AND BROTHERS Vs. CESTAT
|
January 10, 2017 |
V.LAKSHMANAN Vs. STATE
|
September 14, 2017 |
V.N. JEYA PRAKASH Vs. THIRUMALAPURAM NADARGAL URAVINMURAI SANGAM AND OTHERS
|
November 8, 2017 |
V.NAVANEETHA KRISHNAN Vs. THE STATE OF TAMIL NADU
|
July 31, 2017 |
V.PITCHAI Vs. THE CO-OPERATIVE TRIBUNAL (PRINCIPAL DISTRICT JUDGE, MADURAI)
|
January 5, 2017 |
V.PRABAKARAN Vs. THE CHIEF POSTMASTER GENERAL TAMIL NADU CIRCLE
|
January 3, 2017 |
V.R. SENTHILNATHAN CHETTIAR(DIED) Vs. V.R. ARUNACHALAM CHETTIAR
|
June 13, 2017 |
V.R. THIRUMOORTHY Vs. PONNAR SHANKAR AND CO. AND OTHERS
|
November 15, 2017 |
V.R.S. CONFECTIONERY Vs. COMMISSIONER OF COMMERCIAL TAXES COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPT.
|
November 10, 2017 |
V.R.SUNDARARAJAN Vs. D.NEELAVENI
|
January 3, 2017 |
V.RAMALINGAM Vs. PONNAIYAN
|
February 28, 2017 |
V.S. SAI SACHIN Vs. STATE OF TAMILNADU
|
July 14, 2017 |
V.S. SUNDARARAJAN & ANR. Vs. INSPECTOR OF POLICE
|
December 15, 2017 |
V.SAMAYAN Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS) AND ANR.
|
February 16, 2017 |
V.SAMBANDAN Vs. THE PUNJAB NATIONAL BANK
|
January 4, 2017 |
V.SANKAR Vs. KANAGARAJAN
|
July 31, 2017 |
V.SHANMUGAM Vs. SUB INSPECTOR OF POLICE
|
July 21, 2017 |
V.SIVARAMA KRISHNAN Vs. GENERAL MANAGER, SYNDICATE BANK
|
February 17, 2017 |
V.V. MINERAL Vs. INDIAN RARE EARTHS LIMITED
|
July 13, 2017 |
V.V.V. AND SONS EDIBLE OILS LIMITED Vs. COMMERCIAL TAX OFFICER-1 (FAC), VIRUDHUNAGAR
|
February 17, 2017 |
VA. PUGALENTHI Vs. STATE
|
November 9, 2017 |
VADIVEL REPRESENTED BY HIS POWER AGENT, KUMARAGURU Vs. MURUGAIYAN
|
January 18, 2017 |
VALARMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
January 19, 2017 |
VALARMATHI MARIYAN Vs. PALKEES UMMAL
|
April 3, 2017 |
VALLALAR (PHASE-3) RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, SATHUVACHARI, VELLORE
|
March 20, 2017 |
VALLEESAN PILLAI Vs. A/M. THIRUVADUTHURAI ADHEENAM REP. BY THE ADHEENA KARTHA SRILASRI PANDARA SANNADHI THIRUVADUTHURAI
|
January 18, 2017 |
VANATHAIYAN Vs. SUSAIAMUL
|
October 26, 2017 |
VANDIKARA MANI @ MANI Vs. STATE REP. BY INSPECTOR OF POLICE
|
June 28, 2017 |
VANICK OILS AND FATS PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
November 15, 2017 |
VANJA Vs. SURESH KUMAR
|
October 31, 2017 |
VARADACHARI Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION KANCHEEPURAM
|
July 19, 2017 |
VARADAPPA GOUNDER (DECEASED) Vs. STATE OF TAMIL NADU
|
February 28, 2017 |
VARADARAJA TEXTILES PVT LTD Vs. STATE OF TAMIL NADU
|
March 3, 2017 |
VARADHARAJAN Vs. MRS. MYTHILI AND OTHERS
|
July 14, 2017 |
VASAN HEALTH CARE PVT LTD Vs. INCOME TAX DEPARTMENT, OFFICE OF COMMISSIONER OF INCOME TAX
|
November 22, 2017 |
VASANTH GURUVAYUR BALAKRISHNAN Vs. VELANKANI SOFTWARE PRIVATE LIMITED
|
August 23, 2017 |
VASANTHA Vs. SECRETARY STATE OF TAMIL NADU REVENUE DEPARTMENT
|
December 19, 2017 |
VASANTHA Vs. PUSHPA
|
January 2, 2017 |
VASANTHA Vs. COMMISSIONER OF POLICE
|
July 26, 2017 |
VASANTHA Vs. MANICKAM @ THANDAPANI
|
March 14, 2017 |
VASANTHA MALIGA Vs. N.BACHERLAL
|
August 29, 2017 |
VASANTHAKUMARI Vs. NAGARAJAN
|
February 21, 2017 |
VASANTHI Vs. STATE OF TAMIL NADU
|
July 25, 2017 |
VASUDEVA RAJA (DIED) & ORS. Vs. RAHAMATHI BIVI & ORS.
|
September 21, 2017 |
VASUDEVAN Vs. DHANALAKSHMI (DIED)
|
August 23, 2017 |
VED PRAKASH, KARMIC ENERGY PRIVATE LTD. Vs. S. PONRAM UNICORN ENGINEERS
|
March 22, 2017 |
VEDIAPPAN Vs. STATE REP BY INSPECTOR OF POLICE
|
November 14, 2017 |
VEE VEE CLEARING AND FORWARDING PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI VIII COMMISSIONERATE
|
June 8, 2017 |
VEE VEE CLEARING AND FORWARDING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2017 |
VEERA LAKSHMI Vs. COMMISSIONER OF POLICE
|
November 20, 2017 |
VEERAIAH Vs. SUBBIAH (DIED) & ORS.
|
November 3, 2017 |
VEERAPPA GOUNDER Vs. DHANABAGYAM @ SEETHALAKSHMI
|
January 5, 2017 |
VEERASAMY Vs. JAYANTHI @ JAYALAKSHMI
|
November 13, 2017 |
VEERENDRA PRASATH Vs. THE INSPECTOR OF POLICE
|
October 31, 2017 |
VELANKANNI Vs. EXECUTIVE MAGISTRATE CUM DEPUTY COMMISSIONER OF POLICE
|
December 21, 2017 |
VELLAI Vs. THE CONSERVATOR OF FORESTS AND ORS.
|
February 3, 2017 |
VELLORE TAMIL NADU PARENT TEACHERS ASSOCIATION, OFFICE ASSISTANTS, NIGHT WATCHMEN, CLEARNERS, BASIC EMPLOYEES ASSOCIATION Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST GEORGE, CHENNAI
|
February 16, 2017 |
VENDHAR MOVIES Vs. S MUKUNCHAND BOTHRA
|
March 24, 2017 |
VENDHAR MOVIES REP BY S MADAN Vs. S MUKUNDCHAND BOTHRA SON OF LATE SRICHAND BOTHA
|
March 3, 2017 |
VENKATA RAO Vs. MRS. G. NIRMALA
|
April 26, 2017 |
VENKATA SAI RAM TRADERS Vs. CUS., C. EX. AND S.T. SETT. COMM., CHENNAI
|
November 22, 2017 |
VENKATACHALAM @ V P V SALEM (DECEASED) Vs. KALIAMMAL
|
August 21, 2017 |
VENKATAPATHY REDDIAR Vs. AUTHORISED OFFICER, AXIS BANK OF INDIA
|
August 3, 2017 |
VENKATARAJU Vs. KANTHAMMAL
|
December 22, 2017 |
VENKATASAMY Vs. ANNAMALAI
|
August 1, 2017 |
VENKATESAN (A.2) Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CRIME BRANCH, C.I.D., CUDDALORE. (CRIME NO.44/1991 REGISTERED ON THE FILE OF THE PUTHUR POLICE STATION)
|
February 3, 2017 |
VENNA TEXTILES LTD , REP BY ITS MANAGING DIRECTOR Vs. K S ELAVARASHEN
|
August 22, 2017 |
VENNA TEXTILES LTD. Vs. IFCI LTD.
|
August 22, 2017 |
VENUS AGENCIES REP BY ITS PARTNERS SMT S SAROJINI & S MUTHUKUMAR Vs. SENIOR REGIONAL MANAGER-RETAIL HINDUSTAN PETROLEUM CORPORATION LTD
|
March 14, 2017 |
VESTAS RRB INDIA LTD. Vs. K. RAMASAMY
|
April 5, 2017 |
VETRIVEL CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER PERAMBUR ASSESSMENT CIRCLE
|
March 13, 2017 |
VETRIVEL EXPLOSIVES PRIVATE LIMITED Vs. CHIEF CONTROLLER OF EXPLOSIVES
|
February 27, 2017 |
VGP FINANCES LIMITED, AT VGP SQUARE, 6, DHARMARAJA KOIL STREET, SAIDAPET, CHENNAI Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT MADRAS, AS LIQUIDATOR OF NEPTUNE INFLATABLES LIMITED
|
December 22, 2017 |
VICKY @ VIGNESWARAN Vs. STATE REP BY, INSPECTOR OF POLICE, SESSIONS COURT POLICE STATION, TRICHY
|
October 10, 2017 |
VIDEOJET TECHNOLOGIES (I) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 24, 2017 |
VIDHYA SEKAR Vs. STATE BY THE INSPECTOR OF POLICE NIB CID
|
December 21, 2017 |
VIJAYA W/O AMUL @ AMALRAJ Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
|
November 15, 2017 |
VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT
|
May 12, 2017 |
VIJAYAKUMAR Vs. DINESHKUMAR
|
August 9, 2017 |
VIJAYALAKSHMI Vs. NACHIMUTHU GOUNDER
|
November 27, 2017 |
VIJAYAN Vs. THE DISTRICT COLLECTOR MADURAI DISTRICT
|
June 14, 2017 |
VIJAYARAJA AND ORS. Vs. P.SEKAR AND ORS.
|
February 7, 2017 |
VIJAYARANI W/O. K.M. NATARAJAN Vs. K. PALANISAMY
|
January 5, 2017 |
VIJAYASHANTHI Vs. INDERCHAND JAIN
|
December 5, 2017 |
VIJI @ VIJAYALAKSHMI Vs. RAJENDRAN
|
March 7, 2017 |
VIJI ALIAS VIJAYAKUMAR Vs. STATE
|
January 2, 2017 |
VILLAVARAYAR & SONS Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
January 11, 2017 |
VILLUPURAM DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, VILLUPURAM
|
December 15, 2017 |
VIMALA RAJ Vs. BOARD OF TRUSTEES OF SRI SAKTHIVILAS SIDDAH BRAHMAPEETH
|
October 30, 2017 |
VINCENT ASHOKAN Vs. UNIQ INTERIORS & DESIGNS PVT LTD
|
August 3, 2017 |
VINITH MOTORS Vs. C. MANOHARAN
|
July 10, 2017 |
VINODH@MAGESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 14, 2017 |
VINOTH Vs. STATE, REP BY DY SUPERINTENDENT OF POLICE
|
December 22, 2017 |
VIRENDRA KUMAR MATHO Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION & EXCISE(XVI) DEPARTMENT
|
April 18, 2017 |
VISHNAPRIYA Vs. RAMESH KRISHNAN
|
October 4, 2017 |
VISHWA INFRASTRUCTURE AND SERVICES PVT LTD , CHENNAI Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, CHENNAI
|
April 10, 2017 |
VISHWAKARMA NAGAR COOP BUILDING SOCIETY LTD Vs. DISTRICT JUDGE CUM COOPERATIVE TRIBUNAL TIRUCHIRAPPALLI
|
November 3, 2017 |
VISHWANATHAN (DIED) AND OTHERS Vs. VISHALAKSHMI AMMAL (DIED) AND OTHERS
|
August 21, 2017 |
VISHWANATHAN LAKSHMI SRIDHAR Vs. AGS ENTERTAINMENT PVT. LTD.
|
November 20, 2017 |
VISTEON AUTOMOTIVE SYSTEMS (INDIA) PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
April 5, 2017 |
VISTEON AUTOMOTIVE SYSTEMS INDIA LIMITED Vs. CESTAT, CHENNAI
|
August 11, 2017 |
VITHAYATHIL CEMENTS REP BY ITS PROPRIETOR Vs. PRINCIPAL SECRETARY, MANAGING DIRECTOR, TAMIL NADU CEMENTS CORPORATION LTD
|
August 1, 2017 |
VIVANTA BY TAJ SURYA UNIT OF ORIENTAL HOTELS LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 23, 2017 |
VOLEX INTERCONNECT INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX TRANSFER PRICING OFFICER
|
April 17, 2017 |
VOLTAS LIMITED Vs. ASSISTANT COMMISSIONER
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March 27, 2017 |
VTHE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, THIRUNELVELI DISTRICT. Vs. S. MOHAMED ISMAIL
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February 24, 2017 |
WATTHOUR SYSTEMS REP BY ITS PROPRIETOR PARAMJITH SINGH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
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January 23, 2017 |
WAVOO JEWELERS PVT. LTD. Vs. ASSTT. COMMISSIONER OF CUSTOMS (AIRPORT)
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June 2, 2017 |
WEALTH ADVISORS (INDIA) PVT. LTD. Vs. CITIBANK
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September 6, 2017 |
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY
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April 12, 2017 |
WORKMEN OF DYNAMATIC TECHNOLOGIES (JKM AUTO) LIMITED THROUGH UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT FORT
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April 17, 2017 |
WORKMEN OF MRF PLANT, THIRUVOTTIYUR Vs. MR. SIMON A. PANIKAR, GENERAL MANAGER
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October 6, 2017 |
WORLD VISION INDIA, REP BY ITS DIRECTOR FINANCE & CORPORATE SERVICE LISHA JOHN Vs. COMMISSIONER OF INCOME TAX
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November 17, 2017 |
XAVIER CARDOZA (DIED) Vs. KOVILPILLAI NADAR
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June 30, 2017 |
Y IMMANUEL Vs. GOVERNMENT OF TAMIL NADU
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March 10, 2017 |
Y R PAVENDAN Vs. K MEENAKSHI
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August 7, 2017 |
Y VIKRAM Vs. S SEETHALAKSHMI
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November 21, 2017 |
Y. MARIYA SELVAM Vs. E. YESURAJ
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June 7, 2017 |
Y.J. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
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January 11, 2017 |
Y.V.RADHIKA Vs. ANGEL BROKING LTD.
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January 4, 2017 |
YAMUNA Vs. SUBRAMANI PILLAI
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October 5, 2017 |
YCH LOGISTICS (INDIA) PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 22, 2017 |
YENKAY INDUSTRIES REP BY ITS MANAGING PARTNER, M NAGAPPAN Vs. ASSESSMENT COMMISSIONER (CT) PATTARAVAKKAM ASSESSMENT
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August 21, 2017 |
YENNARKAY R RAVINDRAN THILAGAVATHY VIDHYASALA MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
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July 19, 2017 |
YENNARKAY R. RAJARATHINAM Vs. M/S. SELVARATHNAM MATCHES PRIVATE LIMITED
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March 24, 2017 |
YESPEE TYRE RETREADERS Vs. CESTAT
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April 3, 2017 |
YESUDIYAN Vs. S CHELLAMMAL
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June 19, 2017 |
YOGENDRA CHANDAK Vs. MEHDI ISPAHANI
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June 1, 2017 |
YOHANNAN(DIED) Vs. P.S.SOUNDER RAJ
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June 27, 2017 |
YVN TRADERS Vs. COMMISSIONER OF CUSTOMS
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August 1, 2017 |
YVN TRADERS REP BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS CHENNAI
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June 22, 2017 |
ZEENATH BANU Vs. DISTRICT COLLECTOR
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June 27, 2017 |
ZEN GLOBAL FINANCIAL SERVICES Vs. P.N. SHIVAPRASAD
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January 9, 2017 |
ZIAVULLA HUSSAIN Vs. K. KARUNAKARAN
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February 23, 2017 |
ZIGMA TECHNOLOGIES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)(FAC), BROUGH ROAD ASSESSMENT CIRCLE, ERODE
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October 10, 2017 |
ZIMMER INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
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July 12, 2017 |
ZIP INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
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November 7, 2017 |
ZORO GARMENTS PRIVATE LIMITED BY ITS MANAGING DIRECTOR N F MOGRELIA Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED
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March 24, 2017 |