REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ALAGAMMAI Vs. SOCKALINGAM	December 3, 2010
NAGARAJAN Vs. SELVAM	March 4, 2010
SORNALATHA Vs. RAMADHAS	February 26, 2010
V DEIVANAYAGAM Vs. K SARAVANAN	December 3, 2010
A Vs. B	November 9, 2010
A A GANGA Vs. A R USHA	April 20, 2010
A A SUBBA RAJA Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	February 10, 2010
A ABDUL HAMEED Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	April 20, 2010
A ABDUL KALAM AZAD Vs. DIRECTOR OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET	July 12, 2010
A ABINASH Vs. COMMISSIONER OF TECHNICAL EDUCATION	August 18, 2010
A ALAGUSUNDARAM MEMORIAL MIDDLE SCHOOL Vs. STATE OF TAMIL NADU	February 26, 2010
A AMBIKA Vs. SECRETARY TNPCEE TAMIL NADU PROFESSIONAL COURSE ENTRANCE EXAMINATION	December 23, 2010
A ANBUKKARASU Vs. K SANTHANAM	September 22, 2010
A ANNADURAI Vs. STATE	April 16, 2010
A ANNADURAI PRAKASAM Vs. SUPERINTENDENT OF POLICE COIMBATORE DISTRICT	April 21, 2010
A ARIVU SELVAM Vs. DISTRICT MANAGER THE TAMIL NADU STATE MARKETING CORPORATION LTD	April 19, 2010
A ARUL RAJASEKAR Vs. TAMIL NADU ELECTRICITY BOARD	November 26, 2010
A ARUNACHALAM Vs. STATE OF TAMIL NADU	July 15, 2010
A ASHRAF ALI Vs. CHIEF ENGINEER GENERAL HIGHWAYS DEPARTMENT CHENNAI	September 22, 2010
A AYISHA BIVI Vs. KARAIKUDI MUNICIPALITY, REPTD BY ITS COMMISSIONER	September 30, 2010
A B RAGHUPATHY Vs. AMSA GOWRI	November 2, 2010
A B SATHISH KUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD DPI COMPOUND	February 26, 2010
A BAKRUDEEN ALI AHAMED Vs. INSPECTOR GENERAL OF POLICE	August 3, 2010
A BAKTHAVATCHALAM Vs. STATE OF TAMIL NADU	February 5, 2010
A BALAMURUGAN Vs. INSPECTOR OF POLICE	October 6, 2010
A BALASUBRAMANIAM Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD	February 16, 2010
A BALASUBRAMANIAM Vs. DISTRICT REVENUE OFFICER COIMBATORE	December 22, 2010
A BALU ALIAS JOTHI BALU Vs. INSPECTOR OF POLICE LAWSPET POLICE STATION PONDICHERRY	April 6, 2010
A BEER MOHAMMED Vs. STATE	July 7, 2010
A BELTHAZAR Vs. S NEELA, CHAIRMAN, CHILD WELFARE COMMITTEE AND PANDIAMMAL, AUTHORISED OFFICER, CHILD CARE CENTRE, GANDHIGRAM UNIVERSITY	November 18, 2010
A BHAGAVATHI AMMAL Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI	March 25, 2010
A BHOOPALAN Vs. STATE OF TAMIL NADU	October 22, 2010
A BOOPAL Vs. BRANCH MANAGER	December 1, 2010
A C BAKTHAN Vs. ROSI AMMAL	January 12, 2010
A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	March 24, 2010
A C S MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA	July 14, 2010
A CHANDRAN Vs. DEAN RAJAJI GOVERNMENT HOSPITAL	February 22, 2010
A CHANDRAN Vs. PERIYAMMAL	December 7, 2010
A CHANDRAN, SECRETARY, KALAIMAGAL RECREATION CLUB Vs. SUPERINTENDENT OF POLICE AND ORS	November 9, 2010
A CHIDHAMBARAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	April 23, 2010
A CHINNIAH Vs. REVENUE DIVISIONAL OFFICER UDAYARPALAYAM	October 5, 2010
A DAVID RAJA AMIRTHAM Vs. DISTRICT COLLECTOR AND TIRUCHIRAPPALLI CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD	December 15, 2010
A DEIVANAYAGI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 12, 2010
A DEVANEEDHI Vs. N CHANDRAN	March 12, 2010
A DHARMARAJ Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT	November 3, 2010
A DURVASALU NAIDU Vs. STATE	December 14, 2010
A E CHELLIAH EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU	July 5, 2010
A EBRAHIM Vs. UNION OF INDIA	April 30, 2010
A EDWARD DHANARAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 15, 2010
A ESWARAMOORTHY Vs. FOOD INSPECTOR	August 10, 2010
A EZHUMALAI Vs. STATE OF TAMIL NADU	October 26, 2010
A FYZ MOHAMED Vs. CHIEF EXECUTIVE OFFICER, I/C, TAMIL NADU WAKF BOARD	October 29, 2010
A G SYED MOHIDEEN Vs. JAYARAM EDUCATIONAL TRUST	November 3, 2010
A GANESAN Vs. REGISTRAR TAMIL NADU STATE HUMAN RIGHTS COMMISSION	December 20, 2010
A GANESAN Vs. TRANSPORT COMMISSIONER	June 17, 2010
A GANESAN Vs. N PUSHPAVALLI	April 9, 2010
A GEORGE BENJAMIN Vs. GOVERNMENT OF TAMIL NADU	March 9, 2010
A GNANAMBAL Vs. C PERIYASAMY	September 2, 2010
A GNANMANI Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	January 18, 2010
A GOPALAKRISHNAN Vs. R SELVARAJ	November 2, 2010
A GOVINDA RAO Vs. C VENKATASWAMY	July 23, 2010
A GOVINDARAJ Vs. STATE OF TAMIL NADU	March 23, 2010
A HELPSIBAH GANASEKARI Vs. COMMISSIONER OF SOCIAL DEFENCE	March 17, 2010
A I R AND D D TECHNICAL EMPLOYEES ASSOCIATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	November 24, 2010
A IBRAHIM SHA Vs. STATE	July 12, 2010
A INDIRANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	February 24, 2010
A IQBAL AHAMED Vs. J TAJMUL HUSSAIN	July 28, 2010
A ISSAC Vs. ABDUL AZIZ	August 4, 2010
A J HAJA MOHIDEEN Vs. S K ABDUL RAHAMAN	April 1, 2010
A J K FERNANDEZ Vs. SECRETARY FINANCE RESERVE BANK OF INDIA	December 2, 2010
A J S PAUL Vs. MANAGING DIRECTOR ANGLO FRENCH TEXTILES	October 20, 2010
A JAYAKUMAR Vs. PRINCIPAL SECRETARY TOURISM AND CULTURE DEPARTMENT	January 12, 2010
A JEEVARATHINAMMAL Vs. GOVERNMENT OF TAMIL NADU	September 30, 2010
A JERMAIN Vs. COMMISSIONER MADURAI CORPORATION	October 21, 2010
A JOHN SEBASTIN ROYAPPAN Vs. GOVERNMENT OF TAMIL NADU	June 15, 2010
A JOSEPH AMALRAJ Vs. DIRECTOR OF SCHOOL EDUCATION	February 22, 2010
A JOTHIBAI Vs. GOVERNMENT OF TAMIL NADU	July 14, 2010
A K AZEEMA KHATOON Vs. COMMISSIONER AMBATTUR MUNICIPALITY	February 10, 2010
A K BALAJI Vs. GOVERNMENT OF INDIA REP BY SECRETARY TO GOVT LAW DEPARTMENT AND ORS	March 18, 2010
A K C T CIDAMBARAM COTTON MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 10, 2010
A K C T CIDAMBARAM COTTON MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 12, 2010
A K KANDASWAMY Vs. UPASANA FINANCE LTD	February 22, 2010
A K MOHANASUNDARAM Vs. T R GOPALAKRISHNAN	October 27, 2010
A K NARAYANAN Vs. A K PURUSHOTHAMA CHETTIAR	August 6, 2010
A K PERUMAL AGENCIES Vs. CHIEF DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LTD	February 25, 2010
A K RAMASAMY Vs. STATE OF TAMIL NADU	June 23, 2010
A K SAXENA Vs. A SELVARATHINAM	April 21, 2010
A K V NITHYANANDAN Vs. R LUCAS	August 18, 2010
A K VISWANATHAN Vs. STATE OF TAMIL NADU	July 12, 2010
A KALAISELVAN Vs. UNION OF INDIA	January 4, 2010
A KALIAPERUMAL Vs. ARJUNAN	March 25, 2010
A KAMALAKANNAN Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD ANNA SALAI CHENNAI	March 9, 2010
A KANAGARAJ Vs. S RAMAKRISHNAN	October 19, 2010
A KANNIAPPAN Vs. DIRECTOR OF FISHERIES TEYNAMPET	August 20, 2010
A KARTHIKEYAN Vs. R SWAMINATHAN	November 1, 2010
A KASIM Vs. GURDEO KAUR	August 2, 2010
A KATHIJA BANU Vs. TAHSILDAR THIRUMANGALAM TALUK	September 16, 2010
A KAVITHA DEVI Vs. SURESH VICTOR AMALRAJ	April 16, 2010
A KESAVAN Vs. GOVERNMENT OF TAMIL NADU	January 6, 2010
A KIRUBAKARAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	September 22, 2010
A KIRUBAKARAN Vs. MANAGING DIRECTOR AND EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD	September 22, 2010
A KRISHNA REDDY Vs. P V R S MANI KUMAR	March 9, 2010
A KRISHNAMURTHY Vs. COMMISSIONER PALLAVARAM MUNICIPALITY	October 25, 2010
A KRISHNAN Vs. K SANKARIAMMAL AND ORS	August 20, 2010
A KUMAR Vs. DISTRICT COLLECTOR KANCHEEPURAM KANCHEEPURAM DISTRICT	March 2, 2010
A KUMARAN Vs. SRIRAM CHITS TAMIL NADU PRIVATE LIMITED	August 11, 2010
A KUPPAN Vs. STATE OF TAMIL NADU BY THE INSPECTOR OF POLICE	August 18, 2010
A KUPPUSAMY Vs. S SHANKAR VADIVEL	August 23, 2010
A LAZAR Vs. M K AZHAGIRI	September 1, 2010
A LAZAR Vs. M K AZHAGIRI	September 6, 2010
A LOGANATHAN Vs. STATE BY INSPECTOR OF POLICE	August 25, 2010
A LOGANATHAN Vs. K ARUMUGAM	March 12, 2010
A M CHINNARAJAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
A M MOHAN Vs. STATE	July 29, 2010
A M MOHAN Vs. DIRECTOR GENERAL OF POLICE GOVT OF TAMIL NADU CHEPAUK	December 8, 2010
A MAHABOOB BATCHA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, NEW DELHI	February 23, 2010
A MAJEED Vs. DISTRICT REVENUE OFFICER COIMBATORE	December 8, 2010
A MANI Vs. SALES OFFICER REGISTRAR OF THE DISTRICT HOUSING	April 29, 2010
A MANI Vs. DISTRICT COLLECTOR DISTRICT	January 21, 2010
A MARIA CHARLES PETITIONER IN BOTH THE PETITIONS Vs. M/S HOTEL K K RESIDENCY	August 12, 2010
A MARTIN LOUSIS Vs. STATE OF TAMIL NADU	November 9, 2010
A MATHURAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS	October 5, 2010
A MAYANDI Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND COMMISSIONER, TIRUNELVELI MUNICIPAL CORPORATION	October 20, 2010
A MOHAMED FAROOK Vs. MOHAMED ISMAIL	January 7, 2010
A MOHAMED GOUSE Vs. A S SHANMUGAM	February 18, 2010
A MOHAMED ILIYAS Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM	February 12, 2010
A MOHAMED SHAKIR Vs. COMMISSIONER OF POLICE	September 14, 2010
A MOHAMED THAHEER Vs. STATE	February 16, 2010
A MOHAN KUMAR Vs. PRESIDING OFFICER	March 4, 2010
A MOHAN, S/O AYYAVU Vs. COMMISSIONER, MUNICIPAL ADMINISTRATION, EZHILAGAM, CHENNAI AND ORS	December 15, 2010
A MOHIDEEN KHAN Vs. DISTRICT COLLECTOR NAGAPATNAM	December 9, 2010
A MUBARAK Vs. STATE OF TAMILNADU	February 26, 2010
A MUNUSAMY Vs. JOINT COMMISSIONER HR AND CE ADMN DEPT	July 7, 2010
A MURUGAIYYAN Vs. DIRECTOR OF CO OPERATIVE AUDIT	January 21, 2010
A MURUGAN Vs. SECRETARY DEPARTMENT OF HOME	July 8, 2010
A MURUGESAN Vs. INDIAN OIL CORPORATION	January 18, 2010
A MUTHUSAMY Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT	February 23, 2010
A N DYANESWARAN Vs. A V S SHEVARAJ	September 12, 2010
A N KUPPARAM Vs. DISTRICT REVENUE OFFICER STAMPS OFFICE OF THE COLLECTORATE RAJAJI SALAI	March 5, 2010
A N MANICKAM Vs. STATE	February 9, 2010
A N MEHTA Vs. K THOMAS	September 21, 2010
A N RAMALINGAM, S/O APPASAMY NAIDU, POWER AGENT SATHIYABAMA, W/O RAMALINGAM Vs. UNION OF INDIA (UOI) AND CONSULATE GENERAL OF INDIA	November 9, 2010
A NAGARATHINAM Vs. COMMISSIONER CORPORATION OF MADURAI	March 2, 2010
A NARAYANAN Vs. REVENUE DIVISIONAL OFFICER; INSPECTOR OF POLICE AND A RAMASAMY	October 28, 2010
A NATARAJAN Vs. CHITRA MILLS	July 7, 2010
A NAZEEM Vs. DIRECTOR FOR REHABILITATION OF THE DISABLED MYLAPORE	March 4, 2010
A NEDUNCHELIYAN Vs. JOINT COMMISSIONER COMMERCIAL TAXES	August 25, 2010
A NISHA Vs. STATE OF TAMIL NADU	April 6, 2010
A OM EZHILAN Vs. DISTRICT COLLECTOR SINGARAVELAR MAALIGAI	December 9, 2010
A P ABDUL RASHEED Vs. HOTEL K K RESIDENCY	August 12, 2010
A P AROCKIAM Vs. DIRECTOR OF MOST BACKWARD CLASSES AND DONOTIFIED COMMUNITIES CHEPAUK CHENNAI	December 14, 2010
A P ELAMVALUTHI Vs. MANAGING DIRECTOR THE TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE LTD	February 12, 2010
A P JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	April 15, 2010
A P KASILINGAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	June 11, 2010
A P KRISHNAVENIAMMAL Vs. PAPPAIAH REDDY	November 23, 2010
A P MILLS MUTHANDIPALAYAM PIRVU Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
A P MUNUSAMY NADAR Vs. S V RUBAN INBARAJ	April 26, 2010
A PADMANABHAN Vs. JOINT COMMISSIONER OF LABOUR CHENNAI	March 30, 2010
A PALANI ALIAS RAJU Vs. G B JAYAGOPI	June 11, 2010
A PALANISAMY Vs. THASILDHAR NAMAKKAL TALUK NAMAKKAL DISTRICT	December 7, 2010
A PALRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 15, 2010
A PANDI Vs. DISTRICT REVENUE OFFICER SIVAGANGAI	November 1, 2010
A PAULRAJ DECEASED Vs. DISTRICT COLLECTOR TUTICORIN	August 23, 2010
A PERIYASAMY Vs. P ESWARAN	March 15, 2010
A PRABHU Vs. SUPERINTENDENT OF POLICE	February 11, 2010
A PRAMMAN Vs. DISTRICT COLLECTOR; DISTRICT MANAGER TASMAC AND SP VARADARAJAN	April 20, 2010
A PUGALENTHY Vs. SECRETARY TO GOVT	June 8, 2010
A R A KHUDDUS CHIPPI BEEDI COMPANY Vs. UNION OF INDIA	November 9, 2010
A R ABDUL THURAB Vs. TAMIL NADU WAKF BOARD	March 22, 2010
A R BACHAWAT TRADING P LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	December 16, 2010
A R K ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 3, 2010
A R RAMESH Vs. DIRECTOR GENERAL OF POLICE	September 29, 2010
A R S METALS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 12, 2010
A R SAFIULLAH Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	April 30, 2010
A R SHRIDHARAN Vs. STATE BY INSPECTOR OF POLICE	August 30, 2010
A RAJARATHINAM Vs. HOME SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF TAMIL NADU AND ORS	November 9, 2010
A RAJENDRAN Vs. CHAIRMAN	March 12, 2010
A RAJENDRAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES DINDIGUL	January 19, 2010
A RAMA MOORTHY Vs. STATE OF TAMIL NADU	January 19, 2010
A RAMACHANDRAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK	February 5, 2010
A RAMACHANDRAN Vs. MANJULA ALIAS JAYANTHI	April 15, 2010
A RAMADAS RAO Vs. J P BUILDERS	February 23, 2010
A RAMADOSS Vs. DISTRICT COLLECTOR	January 28, 2010
A RAMAKRISHNAN Vs. GOVT OF TAMIL NADU	July 12, 2010
A RAMASAMY Vs. MANAGEMENT ALAGAPPA SPINNING MILLS PRIVATE LIMITED	October 4, 2010
A RAMESH Vs. P KALYANI	June 8, 2010
A RAMYA Vs. B ARUNKUMAR	March 4, 2010
A RANGAMANNAR Vs. GOVERNMENT OF TAMIL NADU	August 27, 2010
A RANI Vs. PAZHVERKADU VENKATASAMY GRAMANI TRUST	August 3, 2010
A RAVI Vs. CHAIRMAN	July 19, 2010
A RAVINDRAN Vs. STATE	January 27, 2010
A RUBY W/O AYYACHAMY Vs. THE STATE BY ITS INSPECTOR OF POLICE	July 22, 2010
A S DHARMARAJ Vs. STATE	October 25, 2010
A S DURAISAMY Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	October 23, 2010
A S GANDHI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU DEPARTMENT OF EDUCATION CHENNAI	March 19, 2010
A S GANDHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER NAGAPATTINAM	March 19, 2010
A S K SIVAKUMAR Vs. D RAJESH JAIN	April 27, 2010
A S MEGANATHAN Vs. REVENUE DIVISIONAL OFFICER NAMAKKAL	December 15, 2010
A S S MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 25, 2010
A S VENKATESWARAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	February 25, 2010
A S VILLAVAN KOTHAI Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE OF THE INSPECTOR GENERAL OF REGISTRATION	April 20, 2010
A SAIT SAHUL HAMEED Vs. THIRUVALLUVAR UNIVERSITY FORT CAMPUS	November 2, 2010
A SAJITHA BEGUM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 2, 2010
A SAKILA BANU Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 20, 2010
A SARAVANAN Vs. NALLLAIYA ASARI	July 12, 2010
A SARAVANAN Vs. SECRETARY TO GOVERNMENT AND ORS	October 28, 2010
A SARAVANAN Vs. DISTRICT COLLECTOR AND ORS	November 22, 2010
A SARGUNARAJ Vs. JOINT DIRECTOR (HIGHER SECONDARY), DIRECTORATE OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT HIGHER SECONDARY SCHOOL	October 27, 2010
A SATHEESH KUMAR Vs. DURGA DEVI AND MINOR MAHESWARI	October 19, 2010
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI	February 4, 2010
A SEBASTIAN Vs. A ANTONY	July 6, 2010
A SEENIVASAN Vs. DISTRICT EDUCATIONAL OFFICER KRISHNAGIRI DISTRICT	March 2, 2010
A SEKAR Vs. REGIONAL TRANSPORT OFFICER TIRUPPUR	September 16, 2010
A SELVARAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HANDLOOMS HANDICRAFTS TEXTILES	December 7, 2010
A SENTHIL KUMAR Vs. ASSISTANT COMMISSIONER CT	December 22, 2010
A SERANTHIYA PILLAI Vs. STATE OF TAMIL NADU	April 23, 2010
A SHAKILA BAI Vs. CHIEF REVENUE	July 9, 2010
A SHANJAHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 19, 2010
A SHANKAR Vs. STATE	December 13, 2010
A SHANMUGAM Vs. STATE OF TAMILNADU	July 13, 2010
A SHEIK MOHAMED Vs. DISTRICT COLLECTOR	September 30, 2010
A SIVA Vs. SECRETARY TO GOVERNMENT	October 22, 2010
A SIVAGNANA PANDIAN Vs. M RAVICHANDRAN	December 23, 2010
A SIVAKUMAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED	June 28, 2010
A SIVAKUMAR Vs. TEACHERS RECRUITMENT BOARD	April 8, 2010
A SOLAIYAN Vs. W S JAGANNATH BABU	July 30, 2010
A SRINIVASULU; R THIAGARAJAN; K CHANDRASEKARAN; N RAGHUNATH Vs. STATE	September 17, 2010
A SUBRAMANIAM Vs. UNION OF INDIA	January 27, 2010
A SUNDARAM Vs. NATIONAL HUMAN RIGHTS COMMISSION	January 5, 2010
A SUNDARAM Vs. STATE OF TAMILNADU	June 29, 2010
A SUNITHA Vs. STATE OF TAMIL NADU	August 13, 2010
A SURESH KUMAR Vs. DISTRICT COLLECTOR TIRUPUR	August 26, 2010
A T GANAPATHI Vs. COLLECTOR CUDDALORE DISTRICT	August 12, 2010
A TAMIL SELVI Vs. STATE	June 8, 2010
A THANGAIYAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
A THANGASAMY Vs. KUMAR	November 30, 2010
A THIRUMALAI Vs. B ANANDAN	June 8, 2010
A THIRUMALAI DEVA DOSS Vs. SUPERINTENDENT OF POLICE, DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	October 18, 2010
A THIYAGARAJAN Vs. DISTRICT SUPERINTENDENT OF POLICE	April 13, 2010
A V ANBU CHEZHIAN Vs. P AMBIKADASS	June 24, 2010
A V K VELAYUDHA RAJA Vs. TAMIL NADU ELECTRICITY BOARD	December 14, 2010
A V KANAKATHRI Vs. SECRETARY TO GOVERNMENT	January 27, 2010
A V RAJENDRAN Vs. S RAMARAJ	January 20, 2010
A V RAMADOSS Vs. DISTRICT REGISTRAR OF SOCIETIES, PRESIDENT, AYIRA VAISYA SABAI, P JAYARAMAN CHETTIAR, HEREDITARY AMBALAM/CHIEF ELECTION OFFICER, MEENAKSHI SUNDARESWARAR AND MUTHALAMMAN KOIL DEVASTHAN AND E VEERARAJ, HEAD MASTER/ELECTION OFFICER, AYIRA VAISYA HIGHER SECON	September 28, 2010
A V SIVAKUMAR Vs. A SHANMUGAM	March 1, 2010
A VARATHARAJAN Vs. DIRECTOR GENERAL OF POLICE	July 1, 2010
A VASUDEVAN Vs. SUBBAIA GOUNDER	March 29, 2010
A VEERAIYA PERUMAL Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	August 23, 2010
A VELAYUTHAM Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT SHRAM AUT ROZGAR	January 19, 2010
A VELUSAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	April 6, 2010
A VENKATESAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT	April 27, 2010
A VENKATESH Vs. REGISTRAR HIGH COURT OF JUDICATURE AT MADRAS	January 6, 2010
A VICTOR Vs. BHARAT HEAVY ELECTRICAL LIMITED; EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED, GENERAL MANAGER, HUMAN RESOURCES, BHARAT HEAVY ELECTRICALS LIMITED AND SPL OFFICER	October 5, 2010
A VIJAY Vs. STATE	October 19, 2010
A VIJAY AUGUSTINE Vs. SUB INSPECTOR OF POLICE	March 17, 2010
A VIJAYAKA Vs. COMMISSIONER OF INCOME TAX CENTRAL	January 28, 2010
A VIJAYALAKSHMI Vs. STATE OF TAMILNADU	January 28, 2010
A VIJAYAMOORTHY Vs. DIRECTOR OF PRISONS PRISON DEPARTMENT	November 1, 2010
A VIJAYAN Vs. CHIEF AREA MANAGER	July 20, 2010
A VINCENT Vs. SUPERINTENDENT OF POLICE	December 7, 2010
A VINOTH KUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD AND ORS	November 3, 2010
A VINS ANTO, CHAIRMAN, PROJECT COMMITTEE, KODYAR BASIN IRRIGATION SYSTEM, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT Vs. P BALASUBRAMONIAM, COMPETENT AUTHORITY, SUPERINTENDING ENGINEER, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT	November 11, 2010
A VISALAKSHI Vs. STATE OF TAMIL NADU	September 2, 2010
A VISWANATHAN Vs. DISTRICT COLLECTOR COLLECTORATE OFFICE	September 23, 2010
A VISWANATHAN Vs. STATE OF TAMILNADU	January 19, 2010
A. HABEEBUR RALIMAN SONS Vs. RAJENDER TRADING AS RAJENDAR AND SONS	April 16, 2010
A. SELVAM ALIAS SELVARAJ Vs. STATE REP BY THE INSPECTOR OF POLICE KOMBAI POLICE STATION	September 24, 2010
A. SUBRAMANIAM Vs. SHABBIR ENTERPRISES	February 10, 2010
A. SUBRAMANIAN, MANAGING TRUSTEE OF MERIT EDUCATIONAL CHARITABLE TRUST Vs. THE EXECUTIVE OFFICER, III GRADE MUNICIPALITY, AMBASAMUDRAM, TIRUNELVELI DISTRICT	April 20, 2010
AATHIVELU Vs. STATE	July 29, 2010
ABAQUS ENGINEERING (I) LTD. Vs. ADDITIONAL COMMISSIONER	January 18, 2010
ABBAS Vs. STATE	August 3, 2010
ABBAS Vs. STATE	February 5, 2010
ABBI TEXTILES (P) LTD GENERAL MANAGER R RAMASUBRAMAIAN Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ACCOUNTS OFFICER (REVENUE), DINDIGUL ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD	November 26, 2010
ABDUL AJEES Vs. COMMISSIONER OF POLICE C O P OFFICE	November 23, 2010
ABDUL KALAM PROPRIETOR BABU TRADING COMPANY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM	January 29, 2010
ABDUL RAHIM Vs. ASHARAD SYED BADESHA	July 30, 2010
ABDUL RAHIMAN Vs. ADDITIONAL DISTRICT MAGISTRATE AND REVENUE OFFICER VELLORE	December 20, 2010
ABDUL RAHMAN Vs. SUPERINTENDING ENGINEER	June 24, 2010
ABDUL RAHMAN Vs. STATE OF TAMILNADU	September 3, 2010
ABHISHEK S JAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY	October 28, 2010
ABIQ PLASTICS PVT LTD Vs. APPELLATE AUTHORITY	July 22, 2010
ABIRAMI AGENCIES Vs. COMMERCIAL TAX OFFICER FAC	February 12, 2010
ABIRAMI HOUSING PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	January 19, 2010
ABRAR AHMED Vs. STATE REPRESENTED	April 8, 2010
ABSAL SAHEB Vs. N GAJENDRAN	October 7, 2010
ACCESS INTERNATIONAL Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL MAIN BENCH	January 21, 2010
ACE HOUSING PROJECTS Vs. STATE	October 25, 2010
ADAIKALAM Vs. K RAJU	August 27, 2010
ADDL BLOCK DEVELOPMENT OFFICER VILLUPURAM DISTRICT Vs. AALIAPPAN	February 17, 2010
ADHAVAN PROCESSORS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER	January 6, 2010
ADHIKESAVA GOUNDER Vs. MUNUSAMI GOUNDER	July 7, 2010
ADI SANKARA SPINNING MILLS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 30, 2010
ADIVARAM CHOULTRY THIRKAZHKUNDRAM RERESENTED Vs. KUMARESAN	February 18, 2010
ADLIN MARIA (MINOR) Vs. ACCOUNTANT GENERAL, ASSISTANT ACCOUNTS OFFICER, (ACCOUNTS AND ENTITLEMENTS) AND SUB-TREASURY OFFICER	September 14, 2010
ADMINISTRATIVE OFFICER T M S S MLIBRARY AND RESEARCH CENTRE Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	November 24, 2010
ADMINISTRATOR GENERAL OF TAMIL NADU CITY CIVIL COURT BUILDING CHENNAI Vs. H RAMU	October 6, 2010
ADMINISTRATOR NADIPISSAI PULAVAR K R RAMASAMY OPERATIVE SUGAR MILLS LIMITED Vs. PRINCIPAL DISTRICT JUDGE NAGAPATTINAM	January 22, 2010
AERO TRAVEL SERVICES AND PARTNERSHIP FIR Vs. PROTECTOR GENERAL OF EMIGRANTS REGISTERING AUTHORITY MINISTRY OF OVERSEAS INDIAN AFFAIRS OFFICE OF PROTECTOR GENERAL OF EMIGRANTS	February 15, 2010
AEROCHEM ELECTRONICS Vs. COMMERCIAL TAX OFFICER, LUZ ASSESSMENT CIRCLE, CHENNAI AND ANOTHER	January 7, 2010
AHALE SUNNATHWAL JAMATH JOGI MADAM MAJID AND DURGA GUDIYATTAM Vs. HAJI SYED IRFAN HUSSAIN SAHIB	June 23, 2010
AHMED SHERIFF Vs. COMMISSIONER AND THE SPECIAL COMMISSIONER FOR LAND AND ADMINISTRATION	December 13, 2010
AIR CANADA Vs. ARPEE GARMENTS	July 2, 2010
AIRPORT AUTHORITY OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 26, 2010
AJEEMA Vs. DEBENDRANATH SARANGI	July 5, 2010
AKILAN Vs. STATE	June 14, 2010
AKILANDESHWARI MILLS PANJALAI ANNA THOZHILALAR SANGAM Vs. MANAGEMENT OF SREE AKILANDESHWARI MILLS PVT LTD	March 3, 2010
AKS ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA MINISTRY OF POWER SHRAM SHAKTI BHAVAN NEW DELHI	September 15, 2010
AKSHAYA TEXTILES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	February 5, 2010
AKSOL CHEMICALS PRIVATE LIMITED Vs. TAMILNADU ELECTRICITY BOARD	December 8, 2010
ALACRITY HOUSING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 20, 2010
ALAGAPPA CEMENTS PVT. LTD. Vs. CEGAT	October 7, 2010
ALAGAPPA SPINNING MILLS PVT LTD Vs. EMPLOYEES STATE CORPORATION	August 25, 2010
ALAGAR Vs. SAKTHIVEL AND ORS	November 19, 2010
ALAGU SAKTHIVEL Vs. STATE	March 31, 2010
ALAMELU TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
ALAMUNAGAR RESIDENTS WELFARE ASSOCIATION A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT Vs. STATE OF TAMIL NADU	January 4, 2010
ALANDUR MUNICIPAL CORPORATION Vs. IVRCL INFRACTURES & PROJECTS LTD	December 7, 2010
ALARMELU MANGAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	April 27, 2010
ALERT SECURITY SERVICES Vs. GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED	October 28, 2010
ALKRAFT THERMOTECHNOLOGIES P LTD Vs. CHAIRMAN	May 20, 2010
ALL INDIA POSTAL EMPLOYEES UNION Vs. CHIEF POST MASTER GENERAL	October 4, 2010
ALL INDIA SCHEDULE CASTES SCHEDULED TRIBES AND BUDDHISTS L I C EMPLOYEESÏ¿½ WELFARE ASSOCIATION Vs. UNION OF INDIA	July 16, 2010
ALL INDIA SCHEDULED CASTES SCHEDULED TRIBES AND BUDDHISTS L I C EMPLOYEES Vs. UNION OF INDIA	July 28, 2010
ALL INDIA SKIN AND HIDE TANNERS AND MERCHANTS ASSOCIATION Vs. LOSS OF ECOLOGY PREVENTION AND PAYMENT OF COMPENSATION AUTHORITY	February 8, 2010
ALL INDIA TRADE UNION CONGRESS Vs. NEYVELI LIGNITE CORPORATION LTD	January 12, 2010
ALL MEDIA JOURNALISTS ASSOCIATION Vs. CHIEF ELECTION COMMISSIONER	October 21, 2010
ALLWYN BUILDERS ENGINEERING CONTRACTORS Vs. UNION OF INDIA	September 30, 2010
ALMIGHTY MATRICULATION SCHOOL Vs. D AYYAPPAN; VALLIAMMAL; NATIONAL INSURANCE COMPANY LIMITED	January 18, 2010
ALOYS WOBBEN Vs. ENERCON INDIA LIMITED	September 8, 2010
ALPHONES FLORA Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	March 10, 2010
ALPHONSA THEODORE Vs. UNION OF INDIA	July 5, 2010
AMALORPAVAM Vs. INDIAN OIL CORPORATION LIMITED	August 2, 2010
AMARESAN Vs. S NAGAPPAN	July 26, 2010
AMBASAMUDRAM AGRICULTURE PRODUERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR	June 8, 2010
AMBATTUR CLOTHING LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	May 20, 2010
AMBEDKAR AUDIT EMPLOYEES WELFARE ASSOCIATION Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 16, 2010
AMBIKA Vs. STATE OF TAMIL NADU	June 7, 2010
AMBUR COOPERATIVE SUGAR MILLS LTD. Vs. COMMERCIAL TAX OFFICER, AMBUR AND OTHERS	August 12, 2010
AMEENA BEEVI Vs. M PERUMAL	November 30, 2010
AMEENA BEEVI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE	February 1, 2010
AMEERJAN Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE	April 29, 2010
AMERICORP BUSINESS SERVICES PRIVATE LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 29, 2010
AMEX ALLOYS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 26, 2010
AMIRTHAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM	July 27, 2010
AMIRTHAM Vs. STATE	January 21, 2010
AMIRTHAMMAL Vs. CHOTU RAM	June 16, 2010
AMMAMUTHU AMMAL Vs. DEVARAJ	December 21, 2010
AMMAN STEEL AND ALLIED INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER (COMMERCIAL TAXES) (FAC)	November 16, 2010
AMMU Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	April 1, 2010
AMPA HOUSING DEVELOPMENT P LTD Vs. COMMISSIONER CORPORATION OF CHENNAI	December 15, 2010
AMRITHAA Vs. V KRISHNA KUMAR	August 12, 2010
AMSARAJAN Vs. STATE	July 12, 2010
AMUDHA Vs. SURESH KUMAR	March 9, 2010
AMUDHAVALLI Vs. MAGESH	February 15, 2010
AMUTHA Vs. DEPUTY COMMISSIONER OF LABOUR	March 8, 2010
AMUTHA Vs. M MUTHUSWAMY	April 1, 2010
ANAITHU KAIKARI VIYABARIGAL NALASANGAM Vs. COMMISSIONER MADURAI CORPORATION	October 4, 2010
ANAND Vs. STATE	October 6, 2010
ANAND BABU, S/O P KARUNANITHI Vs. STATE	June 23, 2010
ANANDAN ALIAS DUGLAS DEVANANDHA Vs. STATE Y INSPECTOR OF POLICE	December 8, 2010
ANANDHI Vs. THE COMMISSIONER OF POLICE, COMMISSIONER OFFICE	April 9, 2010
ANBU ALIAS SIVALINGAM Vs. STATE BY INSPECTOR OF POLICE	December 21, 2010
ANBUKARASI Vs. STATE	July 29, 2010
ANDALAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT	April 8, 2010
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K CHINNAMMAL	February 3, 2010
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NANDHAKUMAR	September 23, 2010
ANF DEENSHA Vs. SECRETARY HIGHWAYS DEPARTMENT CHENNAI	March 26, 2010
ANGALESWARI AND ORS Vs. ASSISTANT DIRECTOR, SURVEY AND ORS	October 26, 2010
ANGAMMAL Vs. SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME	February 15, 2010
ANGAMUTHU Vs. SAROJA	November 16, 2010
ANGAMUTHU Vs. R RADHAKRISHNAN	January 6, 2010
ANGATHAL DECEASED Vs. POOMALAI GOUNDER	March 10, 2010
ANGELA SUNDARRAJ Vs. T JOSEPH SUNDARRAJ	November 26, 2010
ANGURAJ Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
ANGUSAMY Vs. BOOPATHI	April 6, 2010
ANJALAI Vs. SECRETARY TO GOVERNMENT	September 15, 2010
ANJALAI AMMAL MAHALINGAM ENGINEERING COLLEGE Vs. SECRETARY TO THE GOVERNMENT	July 30, 2010
ANJALAKSHMI Vs. STATE OF TAMIL NADU	August 25, 2010
ANJANEYA COTTON MILLS LTD Vs. SHEELA RANI TEXTILES LTD	October 25, 2010
ANJUMAN E HIMAYATH E ISLAM Vs. TAMIL NADU ELECTRICITY BOARD	January 6, 2010
ANNA MAKKAL NALA SANGAM Vs. SECRETARY TO GOVERNMENT	November 10, 2010
ANNAI FATHIMA CHILD WELFARE CENTRE Vs. DEPUTY COMMISSIONER OF LABOUR	June 25, 2010
ANNALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY	June 28, 2010
ANNAM AMMAL Vs. SELVANATHAN	June 14, 2010
ANNAM RAMJI Vs. BAJAJ ENTERPRISES	November 19, 2010
ANNAMALAI Vs. CHINNAPILLAI	June 24, 2010
ANNAMALAI Vs. GOVINDAN	June 30, 2010
ANNAMALAI CHETTY Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	January 28, 2010
ANNAMALAI PALKALAIKAZHAGA AMBEDKAR ASIRIYAR SANGAM ANNAAMSAM CHIDAMBARAM Vs. VICE-CHANCELLOR ANNAMALAI UNIVERSITY CUDDALORE DISTRICT	February 23, 2010
ANNAMMAL Vs. AMMAVASAI	October 25, 2010
ANNAPOORNA RE-ROLLING P LTD Vs. CUSTOMS EXCISE AND SERVICE TAX	October 1, 2010
ANSER BI Vs. SHERFUNISSA BEGUM SAHIBA MOSQUE WAKF	November 26, 2010
ANTHIRIYAS Vs. STATE BY INSPECTOR OF POLICE	November 23, 2010
ANTONY Vs. STATE	July 29, 2010
ANURATHA HOSPITALITIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 12, 2010
APEEJAY SURENDRA PARK HOTELS LTD Vs. STATE OF TAMIL NADU	June 22, 2010
APPAN M PALANISAMY Vs. DRAVIDA MUNNETRA KAZHAGAM	December 15, 2010
APPANAN Vs. TAHSILDAR	September 22, 2010
APSARA THEATRE Vs. SECRETARY TO GOVERNMENT HOME CINEMA II DEPARTMENT	January 21, 2010
AR ARVINDRAJ Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 27, 2010
AR MUTHIAH Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM	October 4, 2010
ARABINDA MEDDA Vs. SRI V SUBBA RAO	June 8, 2010
ARAFATHUNNISA Vs. T I ZEEYAVUDEEN	December 3, 2010
ARAVINDH STEEL LIMITED Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD,; CHIEF ENGINEER, DISTRIBUTIONS OFFICE, TAMIL NADU ELECTRICITY BOARD AND THE SUPERINTENDING ENGINEER	August 17, 2010
ARCH BISHOP OF MYLAPORE/MADRAS CATHOLIC CENTRE Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
ARCH TECH BUILDERS Vs. TAMILNADU ELECTRICITY BOARD	January 12, 2010
ARCHANA INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMIL NADU	April 16, 2010
ARCOT RANIPET ELECTRICITY WORKERS HOUSING AND WELFARE SOCIETY Vs. STATE OF TAMIL NADU	June 8, 2010
ARI FABRICS LTD Vs. G SRINIVASAN	March 12, 2010
ARIHANT FINANCE INDIA LIMITED Vs. V LAKSHMI REDDY	February 12, 2010
ARINGER ANNA PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER	August 20, 2010
ARJAN MANGARAM MAHTANI Vs. DEPUTY SUPERINTENDENT OF POLICE	January 20, 2010
ARJUN RAJAGOPALAN Vs. COLLECTOR OF CHENNAI	September 21, 2010
ARJUNAN Vs. STATE OF TAMILNADU	August 2, 2010
ARJUNAN Vs. STATE	February 23, 2010
ARKAY ENERGY RAMESWARAM LTD Vs. MADURA COAST PVT LTD	January 18, 2010
AROCKYAM Vs. STATE, INSPECTOR OF POLICE	July 16, 2010
AROKIA MARY Vs. DIRECTOR OF SCHOOL EDUCATION	June 8, 2010
AROKIASAMY Vs. COLLECTOR PUDUKKOTTAI DISTRICT	November 24, 2010
ARTHANARI CLOTHING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 22, 2010
ARUL Vs. MOHAN	September 17, 2010
ARUL CONSTRUCTIONS Vs. STATE OF TAMIL NADU	March 18, 2010
ARUL RAJ Vs. KAMARAJ HINDU PRIMARY SCHOOL KARUMBANOOR	April 8, 2010
ARUL SIGAMANI Vs. PAUL DURAI AND PERUMAL	September 8, 2010
ARULDOSS ALIAS BONDA Vs. STATE OF TAMIL NADU	August 26, 2010
ARULIN AJITHA RANI Vs. PRINCIPAL FILM AND TELEVISION INSTITUTE OF TAMIL NADU	January 21, 2010
ARULMIGHU AGASTHEESWARASAMY KOIL VELIPALAYAM Vs. A S M JAINNULABUDEEN	November 1, 2010
ARULMIGHU PATTESWARAR SWAMY THIRUKOVIL Vs. N MURALIDARAN	March 24, 2010
ARULMIGU KAPALEESWARAR TEMPLE MYLAPORE Vs. S VALAGURUSWAMY	November 23, 2010
ARULMIGU MAHA MARIAMMAN KOIL Vs. PERIYANAICKENPALAYAM PANCHAYAT	March 17, 2010
ARULMIGU MARIAMMAN TEMPLE Vs. M THANGAVEL	October 25, 2010
ARULMIGU PONNAMBALA SWAMIGAL MATT Vs. THASHILDAR CHENGALPET TALUK KANCHIPURAM DISTRICT	July 20, 2010
ARULMOZHI Vs. STATE OF TAMILNADU	October 25, 2010
ARULSELVAM Vs. REGISTRAR NATIONAL PULSES RESEARCH CENTRE	April 16, 2010
ARULSELVAM Vs. REGISTRAR, NATIONAL PULSES RESEARCH CENTRE TAMIL NADU AGRICULTURAL UNIVERSITY AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED	April 20, 2010
ARUMUGAM Vs. CHAIRMAN CHENGALRAYAN CO OPERATIVE SUGAR MILLS LTD	April 30, 2010
ARUMUGAM Vs. STATE OF TAMILNADU	April 21, 2010
ARUMUGAM Vs. STATE	February 26, 2010
ARUMUGAM Vs. PRESIDENT KILA SEVALPATTI PANCHAYAT BOARD	February 18, 2010
ARUMUGAM Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD	February 9, 2010
ARUMUGAM Vs. BRIDGESTONE INDIA PRIVATE LIMITED	September 13, 2010
ARUMUGAM Vs. VELLAIYAN	November 8, 2010
ARUMUGAM S/O KALYANI Vs. DISTRICT COLLECTOR, DISTRICT MAGISTRATE AND ORS	June 29, 2010
ARUMUGANERI SALT WORKERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LTD Vs. A RAJAN	September 8, 2010
ARUMUGHAM Vs. STATE	October 28, 2010
ARUMUGHAM Vs. KUPPAMMAL	October 8, 2010
ARUMUGHAM Vs. UNION TERRITORY OF PONDICHERRY	April 15, 2010
ARUN VYAPAR UDYOG P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
ARUNA THEATRE Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	April 7, 2010
ARUNACHALAM Vs. STATE OF TAMIL NADU	April 7, 2010
ARUNACHALAM Vs. STATE	August 31, 2010
ARUNACHALAM Vs. DURAISAMY ALIAS GOUNDAE GOUNDER	August 25, 2010
ARUNACHALAM Vs. ASSISTANT SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	August 11, 2010
ARUNACHALESWARAR MILLS Vs. JOINT SECRETARY DEPARTMENT OF INDUSTRIES AND LABOUR SECRETARIAT	January 18, 2010
ARUNAGIRI Vs. STATE OF TAMILNADU	November 16, 2010
ARUNKUMAR SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 8, 2010
ARUNODAY DEVELOPERS PROPRIETRIX ARUNA PARWAL NEW DELHI Vs. GEMINI ARTS PRIVATE LTD	February 18, 2010
ARUVAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
ASAHI INDIA GLASS LTD Vs. STATE OF TAMILNADU	December 14, 2010
ASAN MEMORIAL ASSOCIATION Vs. GOVERNMENT OF INDIA	September 14, 2010
ASHA GOLD COVERING WORKS Vs. A N A HAJA MOHIDEEN	September 2, 2010
ASHOK Vs. DEPUTY DIRECTOR OF HEALTH SERVICES TIRUPATTUR VELLORE DISTRICT	July 16, 2010
ASHOK Vs. STATE	January 7, 2010
ASHOK KUMAR Vs. STATE	March 3, 2010
ASHOK KUMAR Vs. A RAJPAL	April 15, 2010
ASHOK LEYLAND LIMITED Vs. BLUE HILL LOGISTICS PVT LTD	December 21, 2010
ASIAN BEARING LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 21, 2010
ASIAN HEALTH AND NUTRI FOODS LTD Vs. APPELLATE AUTHORITY	October 22, 2010
ASMATH BEGUM Vs. M R DEVARAJAN	January 18, 2010
ASMATHULLAH KHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION SANTHOME CHENNAI	August 27, 2010
ASSISTANT COMMISSIONER Vs. DISTRICT REVENUE OFFICER	July 1, 2010
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAMIL NADU STATE MARKETING CORP LTD	September 7, 2010
ASSISTANT COMMISSIONER OF INCOME TAX CHENNAI Vs. N K MOHAMED ALI	April 30, 2010
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA CHENNAI Vs. T T V DINAKARAN	December 3, 2010
ASSISTANT DIRECTOR MADAHALLI LARGE SCALE SILK FARM Vs. C CHIKKUTHAYAMMA	January 6, 2010
ASSISTANT DIRECTOR OF INCOME TAX INV AIU Vs. APPARASU RAVI	December 23, 2010
ASSISTANT ENGINEERS ASSOCIATION TAMILNADU SLUM CLEARANCE BOARD Vs. TAMIL NADU SLUM CLEARANCE BOARD	January 12, 2010
ASSISTANT GENERAL MANAGER LOCAL HEAD OFFICE STATE BANK OF INDIA RAJAJI SALAI CHENNAI Vs. M CHAIDAMBARAM	August 13, 2010
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMILNADU	July 30, 2010
ASSOCIATION OF VETERAN EMPLOYEES OF MINORITY ACADEMIC RECOGNISED INSTITUTIONS OF ALL KIND Vs. GOVERNMENT OF TAMIL NADU	December 3, 2010
ASWINIKUMAR Vs. K MAHESWARI	June 10, 2010
ATHIMULAM Vs. PASSPORT OFFICER PASSPORT OFFICE MADURAI	November 1, 2010
ATHIYAPPAN Vs. PAVAYEE	March 1, 2010
ATM KNITTS Vs. TAMIL NADU ELECTRICITY	January 7, 2010
ATTAI SENTHIL ALIAS SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT	November 25, 2010
AUDCO INDIA LIMITED Vs. COMMERCIAL TAX OFFICER, CHENNAI AND OTHERS	July 21, 2010
AUROLAB TRUST Vs. TAMIL NADU CHIEF REVENUE CONTROLLING AUTHORITY-CUM-INSPECTOR GENERAL OF REGISTRATION CHENNAI	October 29, 2010
AUSTRALIAN FOODS LTD Vs. COMMISSIONER OF CENTRAL EXCISE ANNA SALAI NANDANAM	March 5, 2010
AUTHORIZED OFFICER TAMIL NADU MERCANTILE BANK LTD Vs. P MUTHUSAMY	August 19, 2010
AVINASHI TALUK CONSUMER PROTECTION COUNCIL Vs. STATE OF TAMIL NADU	March 2, 2010
AVT NATURAL PRODUCTS LTD. Vs. DY. CIT	August 16, 2010
AXLES INDIA LTD. Vs. COMMERCIAL TAX OFFICER (FAC) AND ORS.	April 6, 2010
AYYAPPAN TEXTILES LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 26, 2010
AYYAVU Vs. NEELAKANDAN	December 22, 2010
AZHAGU Vs. STATE OF TAMILNADU	April 1, 2010
AZIZ AHMED Vs. GOVERNMENT OF TAMIL NADU	June 24, 2010
B ABDUL KHADER Vs. SHRI RAJESH LAKONI THE COMMISSIONER THE CORPORATION OF CHENNAI	June 28, 2010
B ABDUL RAJAK SUKARNO Vs. COMMISSIONER PALANI MUNICIPALITY DINDIGUL DISTRICT	September 30, 2010
B ANANDKUMAR AND CO Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD	August 26, 2010
B ARJUNAN AND MALIKA Vs. A V S NARESH KUMAR AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED	July 22, 2010
B BABU Vs. GOVERNMENT OF TAMIL NADU	December 14, 2010
B BALAKRISHNAN Vs. PRINCIPAL SECRETARY CUM LAND ADMINISTRATIVE COMMISSIONER	November 3, 2010
B BALU Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE	February 9, 2010
B BOSEWEL Vs. UNION OF INDIA	December 2, 2010
B BOSEWEL Vs. UNION OF INDIA	November 2, 2010
B C RAMASAMY Vs. K S NAGARAJ	August 31, 2010
B CHANDRAN Vs. AMUDHA	March 1, 2010
B CHANDRASEKARAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	June 8, 2010
B DEVASHANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	September 3, 2010
B DEVASHANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION	August 3, 2010
B DHANALAKSHMI Vs. DISTRICT COLLECTOR TRICHY DISTRICT	November 24, 2010
B DHARMARAJAN Vs. DISTRICT EDUCATIONAL OFFICER THANJAVUR	April 1, 2010
B GNANAVEL Vs. PRINCIPAL GOVERNMENT WOMENS ARTS COLLEGE	March 11, 2010
B GURUBACKIAM Vs. STATE OF TAMIL NADU	December 10, 2010
B JAYACHANDRAN Vs. VASANTHAMANI	March 3, 2010
B JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU	February 2, 2010
B K GUNASEKARAN Vs. STATE OF TAMIL NADU	February 25, 2010
B K GUNASEKARAN Vs. STATE OF TAMIL NADU	July 23, 2010
B K KRISHNAMURTHY Vs. S BALASUBRAMANIAN	January 6, 2010
B KANTILAL Vs. ASSISTANT DIRECTOR OF DRUG CONTROL	January 11, 2010
B KOTHANDAN Vs. STATE REP	April 6, 2010
B KUMAR Vs. R GANESAN	April 19, 2010
B LEELAVATHI Vs. BALAJI	March 17, 2010
B LEELAVATHY Vs. E BALAKUMAR	April 28, 2010
B LOGANATHAN Vs. SELECTION COMMITTEE FOR BDS COURSE DIRECTORATE OF MEDICAL EDUCATION	December 8, 2010
B MAHALAKSHMI Vs. S NAGAMANICKAM	March 11, 2010
B MASTHAN RAO Vs. JUSTICE A RAMAN	June 22, 2010
B MURALIHARAN Vs. UNION OF INDIA	September 27, 2010
B N ANUSUYA Vs. PRINCIPAL SECRETARY TO GOVT SCHOOL EDUCATION	January 7, 2010
B NAGALAKSHMI Vs. STATE	March 15, 2010
B NATESA NADAR ALIAS NATARAJA NADAR Vs. UNION OF INDIA	August 12, 2010
B NEMI CHAND JAIN Vs. G RAVINDRAN	January 27, 2010
B PANDIAN Vs. GOVERNMENT OF TAMIL NADU	January 18, 2010
B PRABHU Vs. BASARASS BIOCON INDIA PRIVATE LIMITED	February 12, 2010
B PRINCE ROBERT Vs. SHREE FINANCE	February 15, 2010
B PRITHIVIRAJ Vs. M DURAI	September 15, 2010
B PURUSHOTHAMAN Vs. B KALIAPERUMAL	July 29, 2010
B R CHANDRASEKARAN Vs. SUBRAMANIAN	February 22, 2010
B R PRAKASH KUMAR Vs. COLLECTOR-CUM REGIONAL TRANSPORT AUTHORITY	April 27, 2010
B RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPT	April 26, 2010
B RAJENDRAN Vs. K ARUMUGHAM	November 23, 2010
B RAMAMOORTHY Vs. MANAGING DIRECTOR TASMAC	September 7, 2010
B RAMANI Vs. INSPECTOR GENERAL OF POLICE	February 12, 2010
B RAMASAMY Vs. STATE OF TAMIL NADU	February 22, 2010
B RANI Vs. COMMISSIONER OF POLICE	September 8, 2010
B S ADITYAN Vs. B RAMACHANDRA ADITYAN ALIAS B R ADITYAN	January 8, 2010
B S SANTHILAL Vs. J SAMIDURAI	February 8, 2010
B S SHINI ANGEL Vs. CHIEF EDUCATIONAL OFFICER AND ORS	September 27, 2010
B SEKAR Vs. NIRANJAN MARDI	October 5, 2010
B SELVAM Vs. STATE OF TAMIL NADU	August 19, 2010
B SHAJI Vs. SREE PRAVARASWAMY DEVASTHANAM	April 19, 2010
B SHRITHA Vs. R JEYAKANTHAN	April 22, 2010
B SIVAPPI Vs. STATE OF TAMIL NADU	March 23, 2010
B SIVASUBRAMANIAN Vs. REGIONAL TRANSPORT AUTHORITY	June 17, 2010
B STALIN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THANJAVUR	September 15, 2010
B STANLEY JONES Vs. SUPERINTENDENT CENTRAL PRISONS	February 24, 2010
B SUBBULAKSHMI Vs. MANAGING DIRECTOR	February 10, 2010
B SUBBULAKSHMI Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	February 26, 2010
B SUBBULAKSHMI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 27, 2010
B SUBRAMANIA SIVA Vs. COMMISSIONER ADI DRAVIDAR WELFARE DEPARTMENT CHEPAUK	November 3, 2010
B SUCHITRA Vs. M JAYASIMMON	January 20, 2010
B SUGUMAR Vs. SRI KRISHNA TEA ESTATE	April 20, 2010
B TAMILSELVAN Vs. CHAIRMAN AND MANAGING DIRECTOR TNEB	November 15, 2010
B THOMAS Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
B VARADHARAJAN Vs. DEPUTY MANAGING DIRECTOR STATE BANK OF INDIA MUMBAI	March 8, 2010
B VENKATESAN Vs. M K SELVARAJ	June 24, 2010
BA RAJASEGAR Vs. DISTRICT REGISTRAR OF SOCIETIES WEST	February 15, 2010
BABU Vs. STATE	February 18, 2010
BABU Vs. STATE	March 3, 2010
BABU Vs. STATE	October 7, 2010
BABU Vs. STATE	February 1, 2010
BABU @ EDWARD Vs. MARTHANDAM BEE KEEPERS CO-OPERATIVE SOCIETY LTD	November 26, 2010
BABU ALIAS GABRIEL Vs. JAYALAKSHMI	August 18, 2010
BABU FILLING STATION Vs. DIVISIONAL RETAIL SALES MANAGER	February 15, 2010
BADMA TOOL MANUFACTURERS PVT LTD Vs. INDIAN BANK	September 16, 2010
BADRUNNISSA Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	July 9, 2010
BAFNA DEVELOPERS Vs. D K NATARAJAN	July 5, 2010
BAGIYAM Vs. RANGASAMY	February 23, 2010
BAIRAPPAN ALIAS MANI Vs. S MANGAMMAL	December 9, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. P MANIMOZHI	September 2, 2010
BAJAJ AUTO LTD Vs. TVS MOTOR COMPANY LTD	October 4, 2010
BAKKAIAM AMMAL Vs. DHANALAKSHMI AMMAL AND ANR	December 14, 2010
BAKKIYAM Vs. SENGODAN	March 4, 2010
BAKTHAVATCHALAM Vs. DISTICT REVENUE OFFICER	January 7, 2010
BAKTHAVATSALAM Vs. RAMALINGAM	June 29, 2010
BALA ALIAS BALAMURALI Vs. STATE OF TAMILNADU	September 13, 2010
BALACHANDAR Vs. PADMAVATHY	January 12, 2010
BALAJI Vs. STATE OF TAMIL NASU	January 11, 2010
BALAJI FINANCE Vs. INCOME TAX OFFICER	September 2, 2010
BALAJI SPINNING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 12, 2010
BALAKRISHNAN ALIAS DURAI Vs. STATE BY INSPECTOR OF POLICE	December 23, 2010
BALAKRISHNAN ALIAS PARTHI BASKAR Vs. STATE	August 27, 2010
BALAMURUGAN Vs. ARUMUGAM	April 23, 2010
BALAMURUGAN @ BALA @ RAJIV GANDHI, S/O DHARMARAJ Vs. STATE	August 6, 2010
BALASUBRAMANI Vs. STATE OF TAMILNADU	July 29, 2010
BALASUBRAMANIAM Vs. SELVI	June 24, 2010
BALASUBRAMANIAM Vs. SANJEEVI NAICKER	March 19, 2010
BALASUBRAMANIAN Vs. STATE	August 30, 2010
BALASUBRAMANIAN THEATRE AND ORS. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (REVISION PETITION), EZHILAGAM, CHENNAI AND ORS.	February 23, 2010
BALASUNDARI Vs. STATE OF TAMIL NADU AND ORS	June 29, 2010
BALASUNDER Vs. RAMALINGAM	April 27, 2010
BALAVELUMANI Vs. A THULASIAMMAL	March 11, 2010
BALAVINAYAGAR TEMPLE Vs. STATE OF TAMIL NADU	July 14, 2010
BALU @ BALASUBRAMANIAN Vs. STATE	April 22, 2010
BALU SPINNING MILLS PRIVATE LTD ERODE DISTRICT Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	February 3, 2010
BAMA Vs. A THANGARAJ	March 30, 2010
BANGARAMMAL Vs. SPECIAL TAHSILDAR	August 2, 2010
BANU Vs. SUPERINTENDENT PUZHAL	August 9, 2010
BANU PONALLIRAJAN Vs. SEAHORSE SHIP AGENCIES PRIVATE LIMITED	March 31, 2010
BANUMATHI Vs. INCOME TAX OFFICER	March 26, 2010
BARTHEEPAN Vs. EXECUTIVE OFFICER GUDALUR TOWN PANCHAYAT	July 15, 2010
BASKAR Vs. STATE	April 9, 2010
BASKARAN Vs. SENTHILKUMAR ALIAS SENTHILBALA	April 29, 2010
BASKARAN Vs. STATE	July 29, 2010
BASKARAN Vs. R NANDAGOPAL	September 16, 2010
BATLIBOI AND CO. LTD. (NOW KNOWN AS BATLIBOI LTD.) Vs. JOINT COMMISSIONER (CT), CHENNAI (NORTH) DIVISION AND ANR.	December 2, 2010
BEEHIVE FOUNDRY ENGINEERING WO RKS Vs. EMPLOYEES STATE INSURANCE CORPN REP	February 8, 2010
BEENA Vs. SUPERINTENDENT CENTRAL PRISON	August 19, 2010
BENJAMIN Vs. KAJARAJ AND CO	July 7, 2010
BENJAMIN FRANKLIN Vs. COMMANDANT CENTRAL RESERVE POLICE FORCE POONAMALLEE	August 20, 2010
BESCHI HIGHER SECONDARY SCHOOL Vs. SECRETARY GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT	December 7, 2010
BEST COTTON MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
BHAGAVATHIAMMAL Vs. MARIMUTHU AMMAL	March 30, 2010
BHARANI COTTON MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
BHARAT OFFSET Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	April 5, 2010
BHARAT OFFSET Vs. STATE OF TAMIL NADU	April 5, 2010
BHARAT PETROLEUM CORPORATION LTD THROUGH ITS SENIOR MANAGER Vs. JEYAPAUL AND ORS	July 20, 2010
BHARAT SEWAK SAMAJ Vs. CHIEF SECRETARY STATE OF TAMIL NADU	October 8, 2010
BHARATH SANCHAR NIGAM LTD Vs. NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL	October 22, 2010
BHARATHI Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT	September 28, 2010
BHARATHI Vs. STATE OF TAMIL NADU AND ORS	June 29, 2010
BHARATHIAR UNIVERSITY Vs. SEETHA LAKSHMI RAM KRISHNANANDA	April 26, 2010
BHARATHIDASAN AIDED PRIMARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 11, 2010
BHARATHIYAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR NEW DELHI	December 2, 2010
BHARATIYA POSTAL EMPLOYEES UNION Vs. UNION OF INDIA	April 26, 2010
BHASKARAN Vs. STATE	August 31, 2010
BHASKARAN Vs. NATESAN	August 4, 2010
BHAVANI AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER	April 30, 2010
BHEERKHAN Vs. STATE OF TAMIL NADU	August 26, 2010
BHUVANEESWARI AND ORS Vs. J MARAGATHAMANI AND ORS	October 5, 2010
BIJU Vs. STATE	March 3, 2010
BIRIN SPINNING MILLS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
BISMILLAH STEEL REROLLING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 4, 2010
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. ASSISTANT LABOUR COMMISSIONER	July 9, 2010
BOARD OF TRUSTEES OF THE CHENNAI PORT TRUST Vs. AMUDHA ENGINEERING COMPANY PRIVATE LIMITED	February 25, 2010
BOB TUBES AND MACHINERIES PVT LIMITED Vs. WAVIN INDIA LIMITED	May 12, 2010
BOB TUBES AND MACHINERIES PVT LIMITED Vs. VASUKI SIVAKUMAR	May 12, 2010
BOMBAY MOTOR HOUSE Vs. C K SUNDARAM	July 23, 2010
BOOPATHI Vs. STATE INSPECTOR OF POLICE	April 21, 2010
BOOPATHI ALIAS PERIYA BOOPATHI % AN Vs. STATE	March 8, 2010
BRAKES INDIA LTD Vs. BIC LOGISTICS LTD	February 26, 2010
BRANCH MANAGER Vs. BALAGURUMOORTHY	June 10, 2010
BRANCH MANAGER Vs. CHELLAMMAL; L SUNDARI; K PANNEERSELVAM	January 5, 2010
BRANCH MANAGER M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. UMAIYAKONAR ALIAS KARUPPIAH KONAR	March 24, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ARULDOSS	February 22, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SUMATHI	March 30, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KALIMUTHU	April 9, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MUNIAPPA	August 25, 2010
BRANCH MANAGER NATIONAL INSURANCE CO LTD PONDICHERRY Vs. DHANASEKARAN	March 2, 2010
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. VEERAMANI	August 17, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MEERA	August 16, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. S KARUPPAYA	February 15, 2010
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SARADHA	March 10, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PADMAVATHI	March 18, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RAJENDRAN	July 29, 2010
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. M DAYALAN	February 17, 2010
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. UTHAMAN	February 17, 2010
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. SANTHAMANI	February 4, 2010
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. RAMAN	September 2, 2010
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. V RAMANI	March 25, 2010
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LTD Vs. UMASANKARI	July 6, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A PERUMAL	January 12, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MINOR RAVISHANKAR	February 1, 2010
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMUTHA	October 20, 2010
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. UMA	October 19, 2010
BRANCH MANAGER, M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. A.P. MAHA BHARATHI	October 27, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. RAJESWARI AND ORS	September 16, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SAROJA BAI & ORS	October 28, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. GLORY RENJITHA BAI AND ORS	October 7, 2010
BRANCH MANAGER, NATIONAL INSURANCE CO., LTD. Vs. RAVICHANDRAN	March 29, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PONNAMMAL, MARIYAYEE AND K KAMARAJ	October 5, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD., TRICHY Vs. PREMA	November 2, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARAYANAN	March 3, 2010
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. SADIQUE ALI	January 21, 2010
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MASCOMALAR	December 21, 2010
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. EZHILRANI AND ORS	October 28, 2010
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD Vs. P JAMBULINGAM AND D CHRISTY	March 11, 2010
BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD., TUTICORIN Vs. ASHOK KUMAR	March 12, 2010
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALUCHAMY AND THE COMMISSIONER, PARAMAKUDI MUNICIPALITY	July 22, 2010
BRANCH MANGER, NATIONAL INSURANCE COMPANY LTD Vs. VELDURAI AND B GOMATHIBABU	October 21, 2010
BRANCH MANGER, NEW INDIA ASSURANCE CO LIMITED Vs. RANGANAYALU AND THAMBUSAMY	August 17, 2010
BRIG HARISH CHANDRA CHAWLA Vs. DEPUTY INSPECTOR OF LABOUR	March 26, 2010
BRIGHT SINGH Vs. S RAMASAMY	December 3, 2010
BRITISH AIRWAYS PLC Vs. HTL LTD	November 23, 2010
BUHARI SONS PVT LTD Vs. STATE OF TAMIL NADU	July 29, 2010
BURLINGTON AIR EXPRESS INDIA P LTD Vs. M R F LIMITED	March 3, 2010
BUVANESWARI Vs. STATE OF TAMIL NADU	August 2, 2010
C ANBALAGAN Vs. DISTRICT COLLECTOR	September 22, 2010
C ANBARASU Vs. UNION OF INDIA	October 25, 2010
C ARUL INBARAJ Vs. STATE OF TAMIL NADU	September 29, 2010
C ARUMUGAM Vs. DISTRICT OF ELEMENTARY EDUCATION	January 5, 2010
C ASAITHAMBI Vs. DISTRICT COLLECTOR ASSISTANT DIRECTOR OF GEOLOGY AND MINING AND K NALLIAH	November 10, 2010
C CHINNAYA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
C D GOPINATH Vs. STATE OF TAMIL NADU	March 26, 2010
C DEJVADHASAN Vs. RAJAKUMAR	April 20, 2010
C DHAMODHARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 21, 2010
C DHANAKOTTI KOTTI TIMBER TRADERS Vs. STATE OF TAMILNADU	February 16, 2010
C DHANAPAL Vs. COMMISSIONER OF POLICE EGMORE CHENNAI	November 3, 2010
C DHARMALINGAM Vs. DISTRICT REGISTRAR OFFICE OF THE DISTRICT REGISTRAR	February 11, 2010
C DORALI Vs. UNION OF INDIA	October 5, 2010
C DURAIKANNU Vs. NEYVELI LIGNITE CORPORATION	February 10, 2010
C DURAIRAJ Vs. T S RATHINASABAPATHY	April 6, 2010
C ELUMALAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	November 1, 2010
C ESAKKI Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	November 2, 2010
C ESWARAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT	November 11, 2010
C GANDHIRAJAN Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER	February 9, 2010
C GNANASEKARAN Vs. INSPECTOR GENERAL OF REGISTRATION	August 5, 2010
C GOPALAKRISHNAN AND S SANTHANAKRISHNAN, K SANTHANAKARUPPASAMY Vs. T GOPI @ GOPALAKRISHNAN AND ORS , C GOPALAKRISHNAN, DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND YADAVAR EDUCATIONAL FUND	November 2, 2010
C GOVINDASAMY Vs. PRINCIPAL INCHARGE	November 2, 2010
C J ANBURAJ Vs. DSITRICT ELEMENTRY EDUCATIONAL OFFICER THIRUVALLUR THIRUVALLUR DISTRICT	February 9, 2010
C JAGADEESAN Vs. ANNAMMAL	August 4, 2010
C JAYAKUMAR ALIAS C KUMAR Vs. STATE OF TAMIL NADU	February 9, 2010
C JAYAPAUL Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES AND JOINT COMMISSIONER OF COMMERCIAL TAXES, TRICHY DIVISION	October 25, 2010
C KALLADIYAN Vs. DISTRICT COLLECTOR AND ORS	November 1, 2010
C KANNAN Vs. GOVERNMENT OF TAMIL NADU	July 26, 2010
C KARRUPPAYEE Vs. STATE	August 30, 2010
C KIRUPA Vs. STATE OF TAMIL NADU	February 24, 2010
C KRISHNAN Vs. FOREST RANGE OFFICER	September 24, 2010
C KRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 16, 2010
C KUMARESAN Vs. STATE OF TAMIL NADU	June 8, 2010
C KUPPUSAMY Vs. SRI ELUMALAI	August 17, 2010
C M KAMARAJ Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD	September 22, 2010
C M S EVANGELICAL SCHOOLS OF ALWANERY MARUTHAKULAM AND KODANKULAM PASTORATES Vs. STATE OF TAMIL NADU	April 27, 2010
C MADHU Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI	December 21, 2010
C MADHU Vs. K VAJRAVEL	November 26, 2010
C MAHENDIRAN Vs. REGIONAL TRANSPORT OFFICER NAGAPATTINAM	July 21, 2010
C MANI Vs. DISTRICT COLLECTOR ERODE DISTRICT	December 15, 2010
C MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU, COMMISSIONER OF TECHNICAL EDUCATION, THIAGARAJAR COLLEGE OF ENGINEERING	October 27, 2010
C MESIADHAS Vs. SPECIAL OFFICER, MANAKKAVILAI PRIMARY AGRICULTURAL COOPERATIVE BANK LTD	September 27, 2010
C MOHAN REDDY Vs. S FLOREST	July 9, 2010
C MURUGESAN Vs. CHIEF ENGINEER HIGHWAYS DEPARTMENT	November 2, 2010
C N PARAMASIVAM Vs. SUNRISE PLAZA PARTNER KALYANASUNDARAM	March 31, 2010
C N PREM SAGAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	January 11, 2010
C NAGARAJAN Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM	September 2, 2010
C NARAYANAN Vs. DEPUTY DIRECTOR-CUM-PRINCIPAL IN CHARGE	December 13, 2010
C NARENDRA KUMAR Vs. STATE BANK OF INDIA	October 1, 2010
C NATARAJAN Vs. COMPETENT AUTHORITY AND SPECIAL DISTRICT REVENUE OFFICER	September 27, 2010
C NATARAJAN Vs. STATE OF TAMIL NADU	November 18, 2010
C P AQUACULTURE INDIA PVT LTD Vs. PRESIDENT THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL NEW DELHI	November 22, 2010
C P MADHAVANANTH Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN RARE EARTHS LTD , INDIAN RARE EARTHS LTD	November 22, 2010
C PADMINI CHINNADURAI Vs. ASSTT COMMISSNER OF C EX , TIRUNELVELI	July 19, 2010
C PALANI Vs. EXECUTIVE OFFICER MADURAVOYAL MUNICIPALITY	April 22, 2010
C PALANI ALIAS CHINNASAMI MUDALIAR Vs. J KUMAR ALIAS M A JAYARAMA MUDALIAR	April 6, 2010
C PALANISAMY Vs. STATE OF TAMIL NADU	April 30, 2010
C PANEERSELVAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER	January 8, 2010
C PAULRAJ Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMIL NADU	April 27, 2010
C PITCHAI Vs. SECRETARY TO GOVERNMENT HOME POLICE DEPARTMENT	July 29, 2010
C PONNURANGAM Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEPARTMENT	January 11, 2010
C PONNUSAMY Vs. MUNIAMMAL	July 29, 2010
C POTHILINGAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI	January 29, 2010
C PRABHAKARAN Vs. SUPERINTENDENT OF POLICE	December 21, 2010
C PRABHU Vs. STATE	September 13, 2010
C PUSHPARAJ JEBASELVAN Vs. E MARY CHRISTINAL	March 22, 2010
C R VENKATAPATHY Vs. DEPUTY COMMERCIAL TAX OFFICERPALLADAM CIRCLE COIMBATORE DISTRICT	March 11, 2010
C RAJAGOPAL Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI	December 2, 2010
C RAJARAM Vs. JOTHI	April 6, 2010
C RAMACHANDRAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT	January 19, 2010
C RAMASAMY Vs. S S CHINNUSAMY	December 2, 2010
C RAMESHKUMAR Vs. DEPUTY COMMISSIONER OF CIVIL SUPPLIES CITY NORTH CHEPAUK CHENNAI	December 13, 2010
C RATHINAM Vs. REGIONAL MANAGER PROMOTING AUTHORITY UNITED INDIA INSURANCE COMPANY LIMITED	January 28, 2010
C RTEXTILES MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
C S BALAJI Vs. STATE REPRESENTED	April 8, 2010
C S DEVAKUMAR Vs. K S KRISHNAKUMAR	November 1, 2010
C SAKTHIVEL Vs. COMMISSIONER OF POLICE	August 23, 2010
C SANGATHTAMIL Vs. STATE OF TAMIL NADU	June 28, 2010
C SANGU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI	March 30, 2010
C SANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION	August 30, 2010
C SARAVANAN Vs. COMMISSIONER OF POLICE	December 7, 2010
C SAVITHIRI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION,; DISTRICT REVENUE OFFICER AND; TAHSILDAR	August 19, 2010
C SEERANGAN Vs. M SUBRAMANIAM	July 14, 2010
C SELVAKUMARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 7, 2010
C SENGOTTUVEL Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TECHNICAL EDUCATION, DIRECTORATE OF TECHNICAL EDUCATION AND ORS	February 26, 2010
C SENTHAMIL SELVI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	April 28, 2010
C SHAJU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	September 21, 2010
C SHANMUGAM Vs. CHIEF ENGINEER	May 27, 2010
C SOUNDARARAJAN Vs. TAMIL NADU STATE ELECTION COMMISSIONER	July 16, 2010
C SRIDHAR Vs. N RUKMANI	April 28, 2010
C SUBBALAKSHMI Vs. ASSISTANT COMMISSIONER	January 5, 2010
C SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	March 12, 2010
C SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT	July 8, 2010
C SUGUNDEVI Vs. ASSISTANT DIRECTOR RURAL DEVELOPMENT	March 19, 2010
C SUMATHI Vs. STATE	August 24, 2010
C SUNITHA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 10, 2010
C SWAMY SUNDARAM KANYAKUMARI DISTRICT Vs. UNION OF INDIA	March 18, 2010
C T RANI Vs. STATE	October 1, 2010
C THAVUTHKHAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
C THIRUNAVUKKARASU Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	April 27, 2010
C V GOVINDARAJAN Vs. STATE OF TAMIL NADU	April 26, 2010
C V KALAIVANAN Vs. SUB COLLECTOR METTUR DAM SALEM DISTRICT	April 7, 2010
C VALLIAPPAN Vs. C SUNDARAM	August 3, 2010
C VARADARAJAN Vs. DIRECTOR GENERAL OF POLICE	February 2, 2010
C VASANTHA AN Vs. DIRECTOR OF SOCIAL WELFARE	February 9, 2010
C VE SHANMUGAM Vs. DEPUTY SUPERINTENDENT OF POLICE	January 21, 2010
C VELU ALIAS VENKATESALAM Vs. S KANDASAMY CHETTIAR	July 15, 2010
C VENKATESH Vs. TIP TOP SOUTHERN BONANZA	July 16, 2010
C VENKATESH Vs. M/S VEL BEDS	August 18, 2010
C YASMIN Vs. REGISTRAR GENERAL THE HIGH COURT OF JUDICATURE AT MADRAS	January 4, 2010
C.K.G. AGENCIES Vs. ASSISTANT COMMISSIONER (CT) FAC AVINASHI ASSESSMENT CIRCLE, COIMBATORE	April 22, 2010
CALIMDI NAMPERUMAL CHETTY CHARITIES Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
CALIMDI NAMPERUMAL CHETTY CHARTIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 7, 2010
CANARA BANK Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION	June 9, 2010
CARMEL SHANTHA Vs. A PUSHPARAJ	January 5, 2010
CAUVERY BOARDS P LTD DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 3, 2010
CAUVERY SPINNING & WEAVING MILLS LTD. (IN LIQUIDATION) Vs. DEPUTY COMMISSIONER	July 30, 2010
CEMENT AND QUARRY WORKERS UNION Vs. SECRETARY TO GOVERNMENT	November 1, 2010
CENNEY HOTELS PVT LTD Vs. STATE OF TAMIL NADU	June 9, 2010
CENTRAL BANK OF INDIA Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ANR.	August 12, 2010
CENTRAL ORGANISATION TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMILNADU GENERATION AND DISTRIBUTION COMPANY	December 15, 2010
CENTRAL ORGANIZATION OF TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT A1 DEPARTMENT	July 21, 2010
CENTRAL POLYTECHNIC Vs. N S MAKESH BABU	July 5, 2010
CENTRAL WAREHOUSING CORPORATION A GOVERNMENT OF INDIA UNDERTAKING RRE Vs. CHITLAPAKKAM TOWN PANCHAYAT RRE	July 20, 2010
CENTURION BANK OF PUNJAB LIMITED Vs. COMMISSIONER OF POLICE	March 31, 2010
CHAIRMAN PANDYAN GRAMA BANK Vs. PRESIDING OFFICER	August 18, 2010
CHAIRMAN SSM INSTITUTE OF TEXTILE TECHNOLOGY AND POLYTECHNIC COLLEGE NAMAKKAL DISTRICT Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TECHNICAL EDUCATION DIRECTORATE OF TECHNICAL EDUCATION GUINDY	March 8, 2010
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. D VENKTESAN	November 16, 2010
CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION Vs. M GNANASELVI	October 19, 2010
CHAIRMAN UNION PUBLIC SERVICE COMMISSION DHOLPUR HOUSE NEW DELHI Vs. N KOLANCHI	February 9, 2010
CHAIRMAN V L B TRUST Vs. LAND ACQUISITION OFFICER-CUM-DISTRICT REVENUE OFFICER	September 2, 2010
CHAKRAPANI Vs. STATE SUB INSPECTOR OF POLICE	April 15, 2010
CHANDRA Vs. NATESAN	April 26, 2010
CHANDRA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	February 8, 2010
CHANDRA Vs. THANGARAJ	July 2, 2010
CHANDRA BAI Vs. STATE OF TAMIL NADU	January 8, 2010
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU	October 20, 2010
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU	April 1, 2010
CHANDRAKALA Vs. SECRETARY TO THE GOVERNMENT	August 2, 2010
CHANDRAKANTHAMMAL Vs. CHITTIBABU	June 28, 2010
CHANDRAPPA Vs. STATE	February 26, 2010
CHANDRASEKAR Vs. STATE	July 1, 2010
CHANDRASEKAR Vs. M LALITHA	July 28, 2010
CHANDRASEKAR Vs. STATE BY INSPECTOR OF POLICE NAMBIYUR POLICE STATION	June 18, 2010
CHANDRASEKARAN ALIAS SEKAR Vs. STATE BY INSPECTOR OF POLICE	November 24, 2010
CHANDRU ALIAS CHANDRASEKARAN Vs. STATE	November 30, 2010
CHARMING S WISELIN Vs. R AUGUSTIN	November 1, 2010
CHATRUMAL TAKKUR DAS Vs. STATE BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH EGMORE	April 20, 2010
CHELLADURAI Vs. STATE	July 6, 2010
CHELLADURAI Vs. STATE	February 22, 2010
CHELLAMMAL Vs. STATE	January 21, 2010
CHELLAMUTHU Vs. SARASAL ALAIS SARASU	July 6, 2010
CHELLAPERUMAL, MURUGESWARI AND PANJAVARANAM Vs. DISTRICT SOCIAL WELFARE OFFICER AND S ANGALAESWARI	October 29, 2010
CHELLAPPAN @ CHELLAMUTHU Vs. REVENUE DIVISIONAL OFFICER	December 20, 2010
CHELLAYEE AND AMMAPILLAI Vs. DISTRICT COLLECTOR AND ORS	November 22, 2010
CHELLIAH Vs. STATE	July 30, 2010
CHEMSTAR CHEMICALS AND INTERMEDIATES P LTD Vs. COMMERCIAL TAX OFFICER	October 7, 2010
CHENBAGALINGAM Vs. REVENUE DIVISIONAL OFFICER, NAGERCOIL REVENUE DIVISION	March 3, 2010
CHENNAI CORPORATE CLUB PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 2, 2010
CHENNAI COVAI LOGISTICS Vs. S EGYASAMY	July 16, 2010
CHENNAI HEATTREATERS PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	May 20, 2010
CHENNAI METROPOLITAN TRANSPORT CORPORATION LTD Vs. G NAGHAN	March 22, 2010
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ANIL KUMAR DAGA	June 29, 2010
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ASSISTANT COMMISSIONER OF LABOUR	August 3, 2010
CHENNAI METROPOLITAN WATER SUPPY AND SEWERAGE BOARD Vs. BANKATLAL INDORIA	June 11, 2010
CHENNAI NADAR MUNNETRA ELIANZHAR KAZHAGAM Vs. M S JOTHIMANI	September 8, 2010
CHENNAI PERUNAGAR MOTOR VAGANA Vs. KUPPUSAMY	January 25, 2010
CHENNAI PETROLEUM EMPLOYEES UNION Vs. GENERAL MANAGER Ï¿½ H R CHENNAI PETROLEUM CORPORATION LTD A GROUP COMPANY OF INDIAN OIL	November 25, 2010
CHENNAI PORT TRUST Vs. JANSEE STEEL INDUSTRIES P LTD	September 14, 2010
CHENNAI PORT TRUST Vs. PRESIDING OFFICER	June 8, 2010
CHENNAPURI ANDHRA MAHA Vs. COMMISSIONER CORPORATION OF CHENNAI	February 17, 2010
CHENNAPURI DEVANGA SANGHAM Vs. COMMISSIONER HR AND CE DEPARTMENT CHENNAI	June 11, 2010
CHENNIMALAI YARNS P LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LTD	March 30, 2010
CHERAMBADI PRIMARY AGRICULTURAL CO OP BANK LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	April 1, 2010
CHERAN Vs. STATE	July 27, 2010
CHERAN STEEL ROLLING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 21, 2010
CHIEF COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. ARULMOZHI INIARASU	January 5, 2010
CHIEF DIVISIONAL MANAGER INDIAN OIL CORPN LTD Vs. B MAGESH	February 9, 2010
CHIEF ENFORCEMENT OFFICER Vs. N P HAROUN RASHEED	September 24, 2010
CHIEF ENFORCEMENT OFFICER Vs. D UTTAMCHAND JAIN	November 18, 2010
CHIEF ENGINEER PUBLIC WORKS DEPARTMENT MADURAI Vs. D PRAKASH REDDY	February 16, 2010
CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. V SUNDARI	September 13, 2010
CHIEF GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL TAMIL NADU HIGH COURT BUILDINGS	March 9, 2010
CHIEF GENERAL MANAGER CHENNAI TELEPHONES Vs. K DHARMALINGAM	April 5, 2010
CHIEF GENERAL MANAGER STATE BANK OF INDIA LOCAL HEAD OFFICE CHENNAI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 8, 2010
CHINNA KANNU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	September 27, 2010
CHINNA KARUPPATHAL Vs. A D SUNDARA BAI	March 31, 2010
CHINNADURAI Vs. STATE	January 21, 2010
CHINNAKANNU Vs. STATE	February 22, 2010
CHINNAKANNU Vs. K RAJENDRAN	February 9, 2010
CHINNAKANNU Vs. K PANDURANGA CHETTIAR	June 28, 2010
CHINNAMALLI Vs. NATARAJAN VILLAGE ADMINISTRATIVE OFFICER	February 4, 2010
CHINNAMMAL Vs. VALLIAMMAL	February 10, 2010
CHINNAMMAL Vs. T SUBRAMANIAN	July 6, 2010
CHINNAMONI Vs. STATE	July 30, 2010
CHINNAPAIYAN Vs. STATE OF TAMIL NADU	October 28, 2010
CHINNAPAIYAN ALIAS SHANMUGAM Vs. P P SUBRAMANI	April 15, 2010
CHINNAPPA Vs. MARUDHAN	September 17, 2010
CHINNAPPAIYAN CHELLANDI Vs. CHINNATHAYEE CHINNAPPAIYAN	February 3, 2010
CHINNAPPAN Vs. SUPERINTENDENT OF POLICE	January 7, 2010
CHINNASAMY Vs. D RAJENDRAN	April 13, 2010
CHINNASAMY ALIAS CHENNIAPPAN Vs. KARUPPAYAL	April 15, 2010
CHINNATHAMBI Vs. STATE , INSPECTOR OF POLICE, S V MANGALAM	October 8, 2010
CHITHRA RAMALINGAM Vs. G SRIDHARANE	April 27, 2010
CHITRA Vs. MARAPPAN	July 23, 2010
CHITTI ALIAS CHITTIBABU Vs. STATE BY ITS INSPECTOR OF POLICE	November 25, 2010
CHO NAM GIL Vs. CHIEF IMMIGRATION OFFICER	September 13, 2010
CHOCKALINGAM Vs. NAMBI PANDIYAN	November 29, 2010
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. VEERASAMY	February 16, 2010
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. STATE	April 12, 2010
CHRISTINAL MARY Vs. COMMISSIONER, KUZHILITHURAI MUNICIPALITY	September 23, 2010
CHRISTY FRIEDGRAM INDUSTRY Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	November 24, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. DISTRICT REVENUE OFFICER	March 30, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. REGISTRAR HOUSING COOPERATIVE HOUSING SOCIETY	June 8, 2010
CHURCH OF SOUTH INDIA TRUST ASSOCIATION, A RAJAVELU CHURCH OF SOUTH INDIA Vs. SPECIAL OFFICER, CMCH EMPLOYEES COOP HOUSING SOCIETY; A R RAJASEKARAN	June 8, 2010
CINE TECHNICIANS ASSOCIATION Vs. DISTRICT REGISTRAR AUDIT OFFICE OF THE DISTRICT REGISTRAR OF SOCIETIES KANCHEEPURAM	March 24, 2010
CIT Vs. ARUNAJOTHI BALASUBRAMANIAN	January 11, 2010
CLASSIC WELDING PRODUCTS P LTD Vs. MANAGING DIRECTOR	June 30, 2010
COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE Vs. JOINT COMMISSIONER OF LABOUR/THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	February 8, 2010
COIMBATORE DISTRICT MILL LABOUR UNION Vs. NATIONAL TEXTILE CORPORATION TN AND P LTD	July 8, 2010
COIMBATORE MASONIC CHARITY TRUST Vs. CORPORATION OF COIMBATORE	July 14, 2010
COIMBATORE REGIONAL MILL LABOUR UNION Vs. NATIONAL TEXTILE CORPORATION LIMITED	September 2, 2010
COIMBATORE SUPER ALLOYS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 2, 2010
COIMBATORE SUPER ALLOYS PVT LTD Vs. DISTRICT COLLECTOR TIRUPUR DISTRICT	March 31, 2010
COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT Vs. K MANI	January 19, 2010
COLLEEN M VAIL Vs. D G KANNAN	March 5, 2010
COMMANDANT, TAMIL NADU SPECIAL POLICE Vs. R THIRUPATHI, P SETHUKUMAR, A S PALANICHAMI AND BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED	September 30, 2010
COMMERCIAL TAX OFFICER PEELAMEDU SOUTH ASSESSMENT CIRCLE COIMBATORE Vs. COIMBATORE AUTO GARAGE P LTD	January 20, 2010
COMMISIONER TIRUCHIRAPPALLI CITY CORPORATION Vs. B SELVAM	January 19, 2010
COMMISSIONER Vs. RAJAMMAL	June 8, 2010
COMMISSIONER Vs. MURUGAPPAN	April 30, 2010
COMMISSIONER AVADI MUNICIPALITY AVADI Vs. A SUBRAMANI UDAYAR	April 21, 2010
COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT Vs. K KANAGADURGA BAI	September 14, 2010
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. AYYAPPA BAKTHA SABHA	September 2, 2010
COMMISSIONER MELPURAM PANCHAYAT UNION MELPURAM KANNIYAKUMARI DISTRICT Vs. V AYYAVOO	April 19, 2010
COMMISSIONER OF C. EX. Vs. HAVUKAL TEA AND PRODUCE CO. (P) LTD.	July 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MANALI PETROCHEMICALS LTD	August 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MOHAN BREWERIES AND DISTILLERIES LTD	August 20, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. M/S ROGINI MILLS LTD	October 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVEL LIMITED	July 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BHAGWANDAS METALS LTD	June 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SUTHAN PROMOTERS	June 18, 2010
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. EID PARRY INDIA LTD	June 11, 2010
COMMISSIONER OF COMMERCIAL TAXES AND ORS. Vs. CHITRAHAR TRADERS	February 26, 2010
COMMISSIONER OF CUS, TRICHY-I Vs. FRONTIER ABAN DRILLING (INDIA) LTD	January 11, 2010
COMMISSIONER OF CUSTOMS Vs. THIRU AROORAN SUGARS LTD	February 10, 2010
COMMISSIONER OF CUSTOMS Vs. BIOMED HITECH INDUSTRIES LIMITED	July 21, 2010
COMMISSIONER OF CUSTOMS Vs. FRONTIER ABAN DRILLING INDIA LTD	January 5, 2010
COMMISSIONER OF CUSTOMS Vs. MEIRS PHARMA INDIA P. LTD.	December 6, 2010
COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI Vs. SYNERGIES CASTINGS LTD.	November 18, 2010
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE DESIGNATED AUTHORITY Vs. SOUTHERN TEXSPARE MANUFACTURES	February 9, 2010
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE Vs. BPL LTD	July 22, 2010
COMMISSIONER OF INCOME TAX Vs. AMBATTURE CLOTHING LTD	August 2, 2010
COMMISSIONER OF INCOME TAX Vs. INDIAN GOSPEL FELLOWSHIP TRUST	August 17, 2010
COMMISSIONER OF INCOME TAX Vs. SREEMATHI KAMALAM VENUGOPAL CHARITABLE TRUST	August 16, 2010
COMMISSIONER OF INCOME TAX Vs. CALTEX GAS INDIA PVT LTD	August 16, 2010
COMMISSIONER OF INCOME TAX Vs. BAER SHOES INDIA PVT LTD	August 3, 2010
COMMISSIONER OF INCOME TAX Vs. N R MAHESH	August 3, 2010
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LTD	August 10, 2010
COMMISSIONER OF INCOME TAX Vs. GOPALA NAICKER BANGARU	July 21, 2010
COMMISSIONER OF INCOME TAX Vs. PENTASOFT TECHNOLOGIES LTD	July 13, 2010
COMMISSIONER OF INCOME TAX Vs. ESQUIRE TRANSLAM INDUSTRIES	July 12, 2010
COMMISSIONER OF INCOME TAX Vs. SIVABALA DEVI	June 24, 2010
COMMISSIONER OF INCOME TAX Vs. WELLINGTON GYMKHANA CLUB	August 30, 2010
COMMISSIONER OF INCOME TAX Vs. A K KHOSLA	April 27, 2010
COMMISSIONER OF INCOME TAX Vs. DECCAN DESIGNS (INDIA) P LTD	July 20, 2010
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA	January 5, 2010
COMMISSIONER OF INCOME TAX Vs. PREMIER POLY SACKS P LIMITED	January 6, 2010
COMMISSIONER OF INCOME TAX Vs. SELF SAVINGS SCHEME CHIT FUND P LTD	January 18, 2010
COMMISSIONER OF INCOME TAX Vs. SUBBU SHASHANK	August 24, 2010
COMMISSIONER OF INCOME TAX Vs. KERALA ROADWAYS LTD.	January 5, 2010
COMMISSIONER OF INCOME TAX Vs. ADISANKARA SPINNING MILLS (P.) LTD.	December 21, 2010
COMMISSIONER OF INCOME TAX Vs. EAPEN NAINAN	February 1, 2010
COMMISSIONER OF INCOME TAX Vs. KENCES CONSTRUCTIONS (P) LTD.	April 5, 2010
COMMISSIONER OF INCOME TAX Vs. T. SIVAPRABHASKAR	November 15, 2010
COMMISSIONER OF INCOME TAX Vs. KAVERI ENGINEERING INDUSTRIES LTD.	August 16, 2010
COMMISSIONER OF INCOME TAX Vs. R. GOPALAKRISHNAN	July 5, 2010
COMMISSIONER OF INCOME TAX Vs. KAMALAMBIKA CO-OPERATIVE URBAN BANK LTD.	February 16, 2010
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD.	February 16, 2010
COMMISSIONER OF INCOME TAX Vs. OBLI SPINNING MILLS (P) LTD.	February 1, 2010
COMMISSIONER OF INCOME TAX Vs. GOPALDAS DWARAKDAS FAMILY TRUST ESTATE	April 26, 2010
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSSI INGEGNERIA S.P.A.	January 15, 2010
COMMISSIONER OF INCOME TAX Vs. KUNAL ENGINEERING CO. LTD.	March 1, 2010
COMMISSIONER OF INCOME TAX CENTRAL I CHENNAI Vs. M/S SAS HOTELS AND ENTERPRISES LTD T NAGAR CHENNAI	December 6, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S AICAM ENGINEERING PVT LTD	December 7, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. SUBRAMANYAN CONSTRUCTION COMPANY P LTD	February 22, 2010
COMMISSIONER OF INCOME TAX CHENNAI Vs. IDEAL ENTERTAINMENT P LTD	August 3, 2010
COMMISSIONER OF INCOME TAX CHENNIAI Vs. R SRINIVASAN	April 12, 2010
COMMISSIONER OF INCOME TAX CIRCLE X Vs. ABDUL WAHID AND COMPANY	June 22, 2010
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ELGI ULTRA INDUSTRIES LIMITED	January 19, 2010
COMMISSIONER OF INCOME TAX LTU Vs. WHEELS INDIA LIMITED	November 23, 2010
COMMISSIONER OF INCOME TAX MADRAS Vs. SHRI PANCHU ARUNACHALAM T NAGAR	February 1, 2010
COMMISSIONER OF INCOME TAX SALEM Vs. LUK INDIA P LTD	July 5, 2010
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. M/S TRIBALOGY INDIA LIMITED	November 1, 2010
COMMISSIONER OF INCOME TAX VI Vs. RAVINDRAN PRABHAKAR	January 11, 2010
COMMISSIONER OF INCOME TAX-I COIMBATORE Vs. EMERALD JEWEL INDUSTRY P LTD	August 10, 2010
COMMISSIONER OF INCOME TAX-VI Vs. ELECTROMAGS PERUNGUDI	August 9, 2010
COMMISSIONER OF INCOME VI Vs. N CHANDRASEKHAR	January 11, 2010
COMMISSIONER OF INCOME-TAX Vs. SOFT BEVERAGES (P) LTD	December 10, 2010
CONCRETE PRODUCTS AND CONSTRUCTION COMPANY PVT LTD Vs. RAILWAY BOARD	June 1, 2010
CONGREGATION OF THE REGULAR TERTIARY FRANCISCANS SISTERS OF OUR LADY OF BONSECOURS Vs. GOVERNMENT OF TAMIL NADU	November 2, 2010
CONSERVATION OF NATURE TRUST Vs. DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA	May 20, 2010
CONSIM INFO PVT LTD Vs. GOOGLE INDIA PVT LTD	September 30, 2010
CONSUMER ACTION GROUP Vs. PROJECT DIRECTOR AND MEMBER SECRETARY	July 22, 2010
CONTAINER SHIPPING LINES ASSOCIATION CSLA INDIA CHENNAI Vs. UNION OF INDIA MINISTRY OF FINANCE NIRMAN BHAVAN NEW DELHI	November 30, 2010
COOPER BUSSMANN INDIA C LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS	January 8, 2010
COROMANDEL GRANITE COMPANY LTD. Vs. CESTAT, CHENNAI	March 11, 2010
CORRESPONDENT SECRETARY Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 24, 2010
CORRESPONDENT THIRPARAPPU KANYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMILNADU	March 10, 2010
CREATIVE INFOSPACE PVT. LTD. Vs. ADDITIONAL COMMISSIONER	January 7, 2010
CREATIVE INFRASTRUCTURE Vs. GOVERNMENT OF PUDUCHERRY	June 8, 2010
CROMPTON GREAVES LTD Vs. D T M CONSTRUCTION INDIA LTD	January 19, 2010
CRYSTAL TRADERS Vs. COMMISSIONER OF CUSTOMS	March 17, 2010
CURRENT ELECTRICALS LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 25, 2010
CUSTOMER OPERATIONAL SERVICES CHENNAI PVT LTD Vs. SHOBANA RADHAKRISHNAN	June 9, 2010
D A MOHAMED KHAN Vs. COMMISSIONER MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT	October 19, 2010
D ANAND Vs. STATE SUB INSPECTOR OF POLICE	April 9, 2010
D ANANDA MOORTHY Vs. P CHANDRAKALA	March 9, 2010
D ANBALAGAN Vs. REGISTRAR PONDICHERRY UNIVERSITY	December 21, 2010
D ANBU Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE	February 9, 2010
D ANITHA Vs. S DEEPAK	April 20, 2010
D ARJUN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING; CONTROLLER OF EXAMINATION TECHNICAL EDUCATION; PRINCIPAL SUN POLYTECHNIC COLLEGE	April 20, 2010
D ARULDOSS Vs. C PALAYAM	July 20, 2010
D ARULRAJ Vs. D VIJAYALAKSHMI	September 3, 2010
D BAGYALAKSHMI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT	January 20, 2010
D BAKTHAVACHALAM Vs. TAHSILDAR TIRUVALLUR TALUK	December 20, 2010
D BHARATH KUMAR Vs. D CHANDRASEKAR	August 17, 2010
D CHINNATHAMBI Vs. VASUMATHI	January 29, 2010
D CHOCKANATHAN Vs. SENIOR REGIONAL MANAGER	September 8, 2010
D DASS Vs. STATE	January 5, 2010
D DAVID LIVINGSTON Vs. STATE OF TAMIL NADU	June 24, 2010
D DAYALAN Vs. COMMISSIONER CIVIL SUPPLIES AND CONSUMER PROTECTION	December 9, 2010
D DEVAPRAKASH GNANADURAI Vs. DIRECTOR OF SCHOOL EDUCATION	November 26, 2010
D DHAMAYANTHY Vs. DISTRICT COLLECTOR	December 14, 2010
D DHANUSHKOTI Vs. SUNDARAM FINANCE LTD	February 22, 2010
D DHAYALAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETY KANCHIPURAM DISTRICT	December 3, 2010
D DINESH KUMAR Vs. M S SAMUEL	April 13, 2010
D ESLIN JOSEPH Vs. DINDIGUL MUNICIPALITY	December 14, 2010
D ETTIYAPPAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	January 12, 2010
D FARITHA BEGAM Vs. RAZIA BANU	July 26, 2010
D GANAPATHY Vs. EXECUTIVE OFFICER VILLUPURAM DISTRICT	December 14, 2010
D GANDHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 26, 2010
D GANESAN Vs. STATE OF TAMIL NADU	October 21, 2010
D GOVINDARAJ Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	April 8, 2010
D GOVINDARAJ Vs. GOVERNMENT OF TAMIL NADU	January 18, 2010
D GOVINDARAJULU Vs. LAKSHMI BAI	January 27, 2010
D GOWRI SANKAR Vs. NATIONAL BOARD OF EXAMINATIONS	July 7, 2010
D GURUSAMY Vs. SHANTHINI KAPOOR IAS THE CHIEF EXECUTIVE OFFICER CEO	August 31, 2010
D H SYED KASIM Vs. PRESIDING OFFICER	June 8, 2010
D HARI Vs. CHAIRMAN THE TAMILNADU ELECTRICITY BOARD	February 24, 2010
D HEMA KUMAR Vs. BHARAT HEAVY ELECTRICALS LIMITED	December 2, 2010
D HEMALA DEVI Vs. TAHSILDAR AMBATTUR	December 9, 2010
D JABEEN Vs. COMMISSIONER OF POLICE	August 30, 2010
D JAYASANKAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD	January 12, 2010
D JYOTHI Vs. COLLECTOR OF KANCHIPURAM	January 12, 2010
D K SEKAR Vs. S K NATARAJAN	July 12, 2010
D K SETHU MADHAVAN Vs. M THATHUVAMOORTHY	April 27, 2010
D K SIVARAJ Vs. DIRECTOR OF SERICULTURE DEPARTMENT OF SERICULTURE	January 27, 2010
D KANNAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	February 4, 2010
D KASINATHAN Vs. STATE OF TAMIL NADU	October 27, 2010
D KOTHANDARAMAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 26, 2010
D KRISHNAMURTHY Vs. ARULMIGHU SRINIVASA PERUMAL KOIL EGMORE	August 25, 2010
D KUMARESAN Vs. UNION OF INDIA	January 27, 2010
D LINGAM Vs. PRASANT INVESTMENTS	February 2, 2010
D M BELGUMVALA Vs. TAMILNADU REAL ESTATES PVT LTD	February 18, 2010
D M GOVINDARAJAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	July 16, 2010
D MANIMEGALAI Vs. COMMISSIONER CORPORATION OF MADRAS	January 5, 2010
D MANOHARAN Vs. K RADHAKRISHNAN	February 18, 2010
D MEENAKSHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS	October 19, 2010
D MOHAMED ICKRA MULLA Vs. DISTRICT COLLECTOR, DISTRICT FOREST OFFICER AND ORS	December 23, 2010
D MOHANASUNDARAM Vs. K N KANDASAMY	April 6, 2010
D MURUGANANDAM Vs. MUNICIPAL ENGINEER AND COMMISSIONER	October 20, 2010
D MUTHUKUMAR Vs. M ARUMUGHA REDDIAR	March 11, 2010
D NAGARAJAN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES ENFORCEMENT	September 16, 2010
D NAGARAJU Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND THE DIRECTOR OF SCHOOL EDUCATION	February 19, 2010
D NANDAGOPAL Vs. G NESAMANI	October 8, 2010
D NATESAN PILLAI Vs. S KARTHIKEYAN	April 27, 2010
D PALANEESWARI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 5, 2010
D PARANTHAMAN Vs. MEMBER SECRETARY TEACHERS RECRUITMENT BOARD	August 30, 2010
D POTHUMALLEE Vs. DISTRICT COLLECTOR COLLECTORATE	April 19, 2010
D PRABAGARAN Vs. GENERAL MANAGER PERSONNEL AND ADMINISTRATION RAND A DEPARTMENT	November 25, 2010
D PRIYA Vs. SUB INSPECTOR OF POLICE KANDIKUPPAM POLICE STATION	October 7, 2010
D PUNNIYAVATHI Vs. MRS BANUMATHI	December 21, 2010
D PURUSHOTHAMAN Vs. STATE OF TAMIL NADU	August 27, 2010
D PURUSHOTHAMAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES CUDDALORE	February 3, 2010
D PUSHPANATHAN Vs. STATE OF TAMIL NADU	August 5, 2010
D R L E 11 VALLIOOR CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI	February 8, 2010
D RADHAKRISHNAN Vs. SAKKUBAI	June 24, 2010
D RAJAMANICKAM Vs. REGIONAL TRANSPORT AUTHORITY	March 15, 2010
D RAJAPPA Vs. STATE OF TAMIL NADU	January 21, 2010
D RAJASEKARAN Vs. DISCIPLINARY AUTHORITY ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	December 14, 2010
D RAJENDHIRAN Vs. DURAI	April 15, 2010
D RAJENDRAN Vs. PRESIDING OFFICER	June 8, 2010
D RAJENDRAN Vs. SUMANGALI FINANCE CORPORATION	June 2, 2010
D RAMADOSS Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK	October 29, 2010
D RAVICHANDRAN Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU EDUCATION DEPARTMENT CHENNAI	March 8, 2010
D RENU Vs. STATE OF TAMIL NADU	April 7, 2010
D S MANI Vs. MANEENDHER SINGH	October 28, 2010
D S METALS P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 9, 2010
D SAMUVEL AND ORS Vs. GOVINDARAJAPURAM HARIJANA NALLA VAZHVU SANGAM REP BY ITS SECRETARY A THIRUNAVUKARASU AND ORS	March 19, 2010
D SANKARA NARAYAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT	August 25, 2010
D SEKAR Vs. G VEERAMMAL	April 20, 2010
D SELVARAJ Vs. S RAJAPANDIAN	February 10, 2010
D SELVASINGH Vs. SECRETARY TAMIL NADU ELECTRICITY BOARD	February 1, 2010
D SENTHIL Vs. STATE OF TAMIL NADU	April 7, 2010
D SENTHIL Vs. STATE OF TAMIL NADU	April 1, 2010
D SERALATHAN Vs. STATE OF TAMIL NADU	February 23, 2010
D SINGARAVELU Vs. D SELVARAJ	September 17, 2010
D SIVA KUMAR Vs. PERILOVANPATTI HINDU NADARS URAVINMURAI OWING T V A NALLAZHAGU SCHOOL PERILOVANPATTI REP BY ITS SECRETARY	March 18, 2010
D SIVA SUBRAMANIAN AND ORS Vs. STATE	October 7, 2010
D SIVAGNANAM Vs. THIRUGNANAPRAKASHAM	February 9, 2010
D SIVAKOLUNDU Vs. DISTRICT COLLECTOR RDD CUDDALORE CUDDALORE DISTRICT	January 6, 2010
D SOLOMON Vs. COMMISSIONER DISCIPLINARY AUTHORITY CORPORATION OF CHENNAI	April 23, 2010
D SPURGEN Vs. DIRECTOR OF SCHOOL EDUCATION	January 6, 2010
D SRIDHARAN Vs. STATE	November 16, 2010
D SRINIVASAN Vs. REVERENT J JAI SINGH	April 20, 2010
D SUNIL KUMAR Vs. SHAH BUILDERS	April 1, 2010
D THAMARAISELVAN Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIAL CO OPERATIVE BANK	November 23, 2010
D THAYALAN Vs. STATE OF TAMIL NADU	October 5, 2010
D THILLAIGOVINDAN Vs. K R JOTHI	April 23, 2010
D THILLAIRAJ Vs. STATE	June 8, 2010
D V CHANDRASEKAR Vs. STATE	March 1, 2010
D VARADHARAJULU Vs. K NARASIMMAN	July 23, 2010
D VEERASEKARAN Vs. MANAGING DIRECTOR TASMAC HEAD OFFICE	April 26, 2010
D VENKATESAN Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT	November 3, 2010
D VENUGOPAL Vs. SETHURAMAN	June 28, 2010
D VIDJEACOUMARY Vs. UNION OF INDIA	September 2, 2010
D VIJAYAKUMAR Vs. SPENCERS RETAIL LIMITED	April 7, 2010
D VIMALA Vs. P GUNASEKAAN	October 18, 2010
D VISWARAJ Vs. R SUBRAMANIAM	March 19, 2010
D. KASTURI Vs. COMMISSIONER OF INCOME TAX	February 15, 2010
DAGGER DIE CUTTING Vs. COMMISSIONER OF CENTRAL EXCISE II COMMISSIONERATE	April 30, 2010
DAKSHAYINIAMMAL Vs. ARULMIGHU AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVATSANAM	March 1, 2010
DAKSHINA ALIAS DAKSHINAMOORTHY Vs. STATE	February 2, 2010
DAKSHINAMOORTHY Vs. STATE BY INSPECTOR OF POLICE	September 16, 2010
DALAVOI R AZHAGAPPAN Vs. COMMISSIONER TIRUNELVELI CORPORATION	September 23, 2010
DALIT VIDUTHALAI KATCHI Vs. DEPUTY SUPERINTENDENT OF POLICE AVINASI	December 6, 2010
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU	October 26, 2010
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU	July 26, 2010
DANDY GARMENTS Vs. EMPLOYEES STATE INSURANCE CORPN	October 22, 2010
DANI AVIATION SERVICE PVT LTD Vs. UNION OF INDIA	February 3, 2010
DARGAH HAQHDHAR MANAGEMENT COMMITTE ERVADI DARGHA Vs. S SYED IBRAHIM LEVVAI	March 24, 2010
DARGHA HAGHDHAR MANAGEMENT COMMITTEE Vs. PANDIAN GRAMA BANK, NATIONALISED BANK, R DULKARANI BATCHA AND SYED HASIM	December 13, 2010
DARMARAJ Vs. STATE BY INSPECTOR OF POLICE THIRUPANANDAL POLICE STATION	August 6, 2010
DAVID Vs. SHAKTHIVEL INSPECTOR OF POLICE CUM STATION HOUSE OFFICER	January 8, 2010
DAVID RAJA Vs. STATE OF TAMIL NADU	December 22, 2010
DECON CONSTRUCTION Vs. J.A. STEPHEN	December 3, 2010
DEEJAY ENTERPRISES (P) LTD. Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL (ADDITIONAL BENCH) AND ANOTHER	January 6, 2010
DEEPA THIYAGU ALIAS PAUL THIYAGU Vs. SECRETARY HOME PROHIBITION AND EXCISE DEPARTMENT	February 1, 2010
DEEPALAKSHMI Vs. K MURUGESH	September 3, 2010
DEIVANAI Vs. SECRETARY CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED	August 17, 2010
DEIVENDRAN Vs. STATE	July 9, 2010
DEPARTMENTAL STORES HONESTY SOCIETY Vs. SENIOR FOOD INSPECTOR M CHANDRASEGARA SASTRY	January 5, 2010
DEPUTY CHAIRMAN MADRAS DOCK LABOUR BOARD CHENNAI PORT TRUST Vs. AMBABAI	March 23, 2010
DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE-II Vs. M SUNDARAM	February 11, 2010
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTY DEPARTMENT BIJAPUR Vs. ASHOK PARASURAMAN	August 12, 2010
DEPUTY DIRECTOR OF HEALTH SERVICES CUDDALORE Vs. KALIAMURTHI	April 7, 2010
DEV INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORYCOMMISSION	February 1, 2010
DEVADAS AND ORS Vs. SADANANTHAN AND ORS	October 18, 2010
DEVAKI Vs. CHIEF ENGINEER	January 7, 2010
DEVARAJ Vs. RAMESH	April 7, 2010
DEVENDRA SAREES Vs. R S LAKSHMANAN	January 21, 2010
DEVENDRAN Vs. STATE	February 4, 2010
DEVI Vs. JEYABHARATHY AND CO PVT LTD	March 23, 2010
DEVI Vs. STATE	August 24, 2010
DEVI Vs. STATE	September 13, 2010
DEVI ELLAMMAN PARIPALANA SANGAM Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD	July 14, 2010
DEVI RICE MILLS Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	October 22, 2010
DHAKSHAYANI Vs. V SUSEELA	July 16, 2010
DHAMAYANTHI Vs. MURUGANANTHAM	October 28, 2010
DHANALAKSHMI Vs. COMMISSIONER OF POLICE CHENNAI EGMORE	November 16, 2010
DHANALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER AND TAHSILDAR	August 19, 2010
DHANALAKSHMI STEELS Vs. CESTAT, CHENNAI	February 15, 2010
DHANAMMAL Vs. ANNAMALAI	December 14, 2010
DHANASEKAR Vs. COMMISSIONER OF POLICE	October 28, 2010
DHANAVEL Vs. STATE	January 5, 2010
DHANGOPAL Vs. KRISHNASAMY	February 9, 2010
DHANUKODI Vs. SAROJA AND ORS	December 14, 2010
DHANUSHKODI AMMAL Vs. LAND COMMISSIONER	February 5, 2010
DHANUSHODI AMMAL Vs. LAND COMMISSIONER CHEPAUK MADRAS	April 5, 2010
DHARANI COTTON MILLS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 7, 2010
DHARANI SUGARS AND CHEMICAL LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.	December 3, 2010
DHARMAR Vs. STATE	February 24, 2010
DHIVAKARA SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
DHIVAN Vs. STATE	April 8, 2010
DHRUV T S BARDWAJ Vs. NANDINI VENKATESH	January 19, 2010
DHYANAPETA CHARITABLE TRUST Vs. NAKKHEERAN PUBLICATIONS	April 21, 2010
DIEBOLD SYSTEMS (P.) LIMITED Vs. ADDITIONAL COMMERCIAL TAX OFFICER (IAC) AND ORS.	February 24, 2010
DILIP S DHANUKAR Vs. INDIA EQUIPMENT LEASING LTD	October 8, 2010
DILLI BAI Vs. TAMIL NADU ELECTRICITY BOARD	September 30, 2010
DILLIBABU Vs. ARUMAINATHAN	April 6, 2010
DILLIRANI Vs. SUPERINTENDENT OF POLICE KANCHIPURAM DISTRICT	November 10, 2010
DINESH Vs. G PARTHASARATHY	August 31, 2010
DIRECTOR DEPARTMENT OF GOVERNMENT EXAMINATION Vs. R NEETHUSHANMUGI	September 15, 2010
DIRECTOR OF EMPLOYMENT AND TRAINING Vs. I C W S INDUSTRIAL TRAINING INSTITUTE	July 20, 2010
DIRECTOR OF INCOME TAX Vs. WILLINGTON CHARITABLE TRUST	October 8, 2010
DIRECTOR OF INCOME TAX EXEMPTION CHENNAI Vs. ANJUMAN E KHYRKHAH E AAM	December 13, 2010
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. AVM CHARITIES CHENNAI	February 2, 2010
DIRECTOR OF LAND REFORMS Vs. ASSISTANT COMMISSIONER	July 1, 2010
DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY COLLEGE ROAD Vs. K S VIVEKANDAN	October 5, 2010
DIRECTOR OF SOCIAL WELFARE CHENNAI Vs. C DHANABAKIAM	August 30, 2010
DISTRICT COLLECTOR Vs. M P RAM MOHAN RAJA	August 20, 2010
DISTRICT COLLECTOR AND DISTRICT REVENUE OFFICER Vs. C N JOTHIMANI S/O (LATE) C NATARAJAN	September 22, 2010
DISTRICT COLLECTOR KANNIYAKUMARI Vs. P VIJAYAN	February 23, 2010
DISTRICT COLLECTOR SOUTH ARCOT VALLALAR DISTRICT CUDDALORE Vs. G TAMILARASAN	June 14, 2010
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY	December 22, 2010
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. UNION OF INDIA	November 16, 2010
DIVISIONAL ENGINEER HIGHWAYS TAMIL NADU URBAN DEVELOPMENT PROJECT Vs. SELVARAJ	September 3, 2010
DIVISIONAL MANAGER Vs. KALIYAN	September 28, 2010
DIVISIONAL MANAGER Vs. RAMAMURTHY	July 14, 2010
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. A USHA	April 22, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. POTTIAMMAL	March 25, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M RAJU MOOKKAN AND ORS	December 2, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. C L CHINNAMUTHU AND BASKARAN	September 15, 2010
DIVISIONAL MANAGER RYAN TEA DIVISION Vs. INSPECTOR OF PLANTATIONS	June 28, 2010
DIVISIONAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MAHESWARI	November 19, 2010
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. SANKAR	February 11, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRADEEP	September 14, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRAGASH	September 17, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K PAVAYEE	August 27, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SUDHA	November 11, 2010
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBBAMMAL @ SUBBULAKSHMI, ANITHA; ANANJI PILLAI AND MARIAPPAN	April 20, 2010
DIVISIONAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. V KANDASAMY	November 3, 2010
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. M. VETRISELVI	November 8, 2010
DIVISIONAL OFFICER THE NEW INDIA ASSURANCE CO LTD Vs. JAFFER	July 15, 2010
DIVISIONAL PERSONNEL OFFICER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	January 29, 2010
DIVISIONAL RAILWAY MANAGER CHENNAI Vs. REGISTRAR INDUSTRIAL TRIBUNAL TAMIL NADU	March 2, 2010
DOLLAR INDUSTRIES LTD Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	February 9, 2010
DOSHION VEOLIA WATER SOLUTIONS PVT LTD Vs. INDIA RAILWAY CATERING AND TOURISM CORPN LTD	February 16, 2010
DOSS Vs. STATE	December 21, 2010
DR AMBEDKAR TRANSPORT CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	April 30, 2010
DR G RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT, EDUCATIONAL DEPARTMENT AND ORS	April 22, 2010
DR N LINGAPPAN Vs. SYNDICATE, ANNA UNIVERSITY AND ORS	March 29, 2010
DUNLOP INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, FAST TRACK AND ORS.	February 9, 2010
DURAI Vs. KAMALA	February 9, 2010
DURAI KANNU Vs. REVENUE DIVISIONAL OFFICER	November 24, 2010
DURAIRAJ Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	November 3, 2010
DURAIRAJ Vs. PRESIDING OFFICER LABOUR COURT MADURAI	January 5, 2010
DURAIRAJ Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD	April 8, 2010
DURAISAMY Vs. CHAIRMAN TAMILNADU CIVIL SUPPLIES CORPORATION MADRAS	April 15, 2010
DURAISAMY Vs. GNANASEKARAN	August 27, 2010
DURAISAMY MOOPPAN Vs. RAMASAMY REDDIAR	April 5, 2010
DURGARAM Vs. SYED SAHIR AHMED	July 19, 2010
DV MINERALS Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	September 28, 2010
DY COMMR OF ARCHIVES AND HISTORICAL RESEARCH Vs. STATE CIC	January 7, 2010
DY DIRECTOR OF AGRICULTURE PPM COLLECTORATE KANCHIPURAM Vs. LINGAN ALIAS LINGAPPAN	August 19, 2010
DYNASTY STOCKHOLDINGS PRIVATE LIMITED Vs. SILVA LIMITED	January 8, 2010
E ANTONYMARY, ASSISTANT (UNDER SUSPENSION), STATE BANK OF INDIA, PALAYAMKOTTAI BRANCH Vs. ASSISTANT GENERAL MANAGER (ADMINISTRATION), DISCIPLINARY AUTHORITY, STATE BANK OF INDIA, AND CHIEF MANAGER, STATE BANK OF INDIA, PALAYAMKOTTAI BRANCH	September 23, 2010
E ARASU Vs. STATE OF TAMIL NADU	March 10, 2010
E ARAVINDAN Vs. DIRECTOR OF LEGAL STUDIES DIRECTORATE OF LEGAL STUDIES CHENNAI	December 23, 2010
E B CHAKRAPANI Vs. COMMISSIONER GUDIYATHAM MUNICIPALITY	January 7, 2010
E C PACHAIYAPPAN Vs. DISTRICT EDUCATIONAL OFFICER	February 5, 2010
E D CHARLES Vs. G SELVARAJ	November 16, 2010
E DEVASAHAYAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENNAI	December 13, 2010
E DHAYARATHAN Vs. PRINCIPAL SECRETARY CHAIRMAN AND MANAGING DIRECTOR	September 3, 2010
E ELUMALAI Vs. STATE	March 29, 2010
E GNANAPRAKASAM Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT	July 28, 2010
E HARI Vs. COMMISSIONER CORPORATION OF CHENNAI	March 4, 2010
E HUMAYUN SHERIFF Vs. MANAGING DIRECTOR	June 8, 2010
E J PREMA Vs. DIRECTOR GENERAL OF POLICE	October 4, 2010
E JAQULIN Vs. HEAD MASTER	July 1, 2010
E JEEVANKUMAR Vs. STATE	July 15, 2010
E K KHADAR KHAN Vs. ARULMIGU THALAIVETTI MUNIAPPAN AND THIRUMALAI AMMAN AALAYAM FORT	July 26, 2010
E M NAGALINGAM Vs. KRISHNALAL JAIN	May 19, 2010
E MAHENDRAN Vs. L RAJENDRAN	April 8, 2010
E MANIKANDAN Vs. STATE OF TAMIL NADU	August 19, 2010
E MAYILAN Vs. SECRETARY TO THE GOVERNMENT INDUSTRIES DEPARTMENT	February 22, 2010
E MOHAN Vs. MADRAS FERTILIZERS LTD	March 12, 2010
E MURUGAIAN Vs. COMMISSIONER PALLAVARAM MUNICIPALITY PALLAVARAM	February 4, 2010
E MUTHAPPA Vs. GOVT OF TAMIL NADU	April 26, 2010
E PADMA Vs. DISTRICT COLLECTOR; EXECUTIVE OFFICER, THENKANIKOTTAI TOWN PANCHAYAT; TAHSILDAR AND ASSISTANT DIRECTOR OF LOCAL FUND AUDITS	February 18, 2010
E PARAMASIVAM Vs. CHAIRMAN CHENNAI PORT TRUST	October 5, 2010
E PITCHAIMARI Vs. C P SINGH I A S SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER CHEPAUK	February 24, 2010
E R TEXTILES LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 1, 2010
E RAGHUPATHY Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM	February 23, 2010
E RAGHUPATHY S/O (LATE) ELUMALAI AND ORS Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER AND ADO, ANNA NAGAR DIVISION, TNHB; COMMISSIONER, AMBATTUR MUNICIPALITY	February 23, 2010
E RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU	February 8, 2010
E RAJARAJESWARI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION	November 23, 2010
E RAMASAMY GOUNDER Vs. M SELVARAJ	September 3, 2010
E RAMU Vs. E KRISHNAN	January 5, 2010
E RANGANATHAN Vs. SPECIAL COMMISSIONER/COMMISSIONER HINDU RELIGIOUS AND ENDOWMENTS DEPARTMENT NUNGAMBAKKAM	April 19, 2010
E S MARIAPPAN Vs. DIRECTOR OF MEDICAL EDUCATION	April 9, 2010
E S RAJA GOPAL Vs. DISTRICT COLLECTOR, COLLECTORATE MADURAI	October 29, 2010
E SARASWATHI Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS PROGRAMME	September 17, 2010
E SATHIDASS Vs. C PONNUSWAMY	December 21, 2010
E UDHAYAVANI Vs. GOVERNMENT OF TAMIL NADU	December 9, 2010
E V MUNIAPPA Vs. S MATHAIYA	June 21, 2010
E V MUNIAPPA Vs. S MATHAIYA	July 1, 2010
E VEERARAGHAVAN Vs. DISTRICT EMPLOYMENT OFFICER O/O THE DISTRICT EMPLOYMENT EXCHANGE TIRUVANNAMALAI DISTRICT	July 19, 2010
E YESODAMMAL Vs. E GOVINDAN	February 10, 2010
EASWARAN Vs. STATE INSPECTOR OF POLICE COIMBATORE DISTRICT	February 19, 2010
EASWARAN Vs. STATE OF TAMIL NADU	September 29, 2010
EASWARAN Vs. STATE OF TAMIL NADU	December 22, 2010
ECC LEASING COMPANY LIMITED Vs. PARAMOUNT AIRWAYS PVT LTD	April 12, 2010
ECE INDUSTRIES LIMITED Vs. R VEERARAGHAVAN	August 23, 2010
ECONO VALVES P LTD Vs. V L SRIDHARAN	March 12, 2010
EDEN EXPORTS COMPANY Vs. UNION OF INDIA	August 20, 2010
EDISON PRABHU Vs. STATE	July 30, 2010
ELANGO Vs. STATE OF TAMIL NADU	February 23, 2010
ELECTRONICS CORPORATION OF TAMIL NADU LIMITED Vs. TAMIL NADU INFORMATION COMMISSION	January 5, 2010
ELEPHANT G RAJENDRAN Vs. R K CHANDRAMOHAN	December 7, 2010
ELTEX SUPER CASTINGS LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL AND ANR.	July 22, 2010
ELUMALAI Vs. STATE	August 19, 2010
ELUMALAI Vs. STATE	August 31, 2010
ELUMALAI Vs. STATE OF TAMIL NADU	September 24, 2010
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. UNION BANK OF INDIA	November 23, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. PONDICHERRY AGRO SERVICE INDUSTRIES CORPORATION LIMITED	December 23, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. VASAM SPINNING MILLS P LTD	February 16, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. VASAM SPINNING MILLS P LTD	February 15, 2010
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. G SRIHARI	February 4, 2010
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE TAMILNADU Vs. COMMISSIONER CORPORATION	February 9, 2010
ENDO LABS LIMITED Vs. MANAGING DIRECTOR TAMIL NADU MEDICAL SERVICES CORPORATION LTD	August 27, 2010
ENNORE PORT LIMITED Vs. HCC VAN OORD ACZ JOINT VENTURE MUMBAI	June 18, 2010
EPSIBA SELVA KUMARI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	September 30, 2010
EPSIBA SELVAKUMARI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	April 16, 2010
ER P VEERA BHAARATHI Vs. STATE OF TAMIL NADU	April 28, 2010
ERODE AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LTD Vs. MUTHULAKSHMI	December 8, 2010
ERODE CO OPERATIVE INTENSIVE HANDLOOM DEVELOPMENT PROJECT LIMITED Vs. P NALLASAMY	January 22, 2010
ERRANIEL SARVODYA SANGAM Vs. ASSISTANT COMMISSIONER OF LABOUR	November 12, 2010
ESAKKIAMMAL Vs. KOMA	January 7, 2010
ESJYAPEE IMPEX P LTD Vs. COMMERCIAL TAX OFFICER	July 28, 2010
ESSAR SHIPPING PORTS AND LOGISTICS LIMITED Vs. COMMERCIAL TAX OFFICER (FAC)	February 26, 2010
ESTEE AUTO PRESSINGS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 1, 2010
ESWARAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI	December 7, 2010
ESWARAN Vs. S THIRUMALAI RAJAN	March 11, 2010
ESWARAN @ MAREESWARAN @ KALEESWARAN Vs. STATE INSPECTOR OF POLICE	April 21, 2010
ETA GENERAL PRIVATE LIMITED Vs. DIRECTOR GENERAL OF POLICE	December 6, 2010
ETERNIT EVEREST LTD Vs. STATE OF TAMIL NADU	November 10, 2010
ETHIRAJ S Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	April 16, 2010
ETHIRAJULU NAIDU Vs. YASODAMMAL	June 17, 2010
EURO LEDER FASHION LTD Vs. INDIAN BANK	March 12, 2010
EX LAC SIVAN NAINAR Vs. UNION OF INDIA	June 8, 2010
EX-BOARD DIRECTORS OF MANAGEMENT OF S-777 NANGAVALLI PRIMARY AGRICULTURAL CO-OPERATIVE SOCEITY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES OMALUR REGION DISTRICT	January 28, 2010
EXECUTIVE DIRECTOR INDIAN OIL CORPORATION LTD Vs. SUBHA MOULEE INDANE GAS SERVICE	February 25, 2010
EXECUTIVE ENGINEER CIVIL TRANSMISSION LINE CONSTRUCTION GENERAL CONSTRUCTION CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. AVANASHI GOUNDER	April 30, 2010
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE THIRUVANNAMALAI DISTRICT Vs. CIRCLE SECRETARY TAMIL NADU MINKAZHAGA KANAKKAYAR AND THIRUVANNAMALAI	April 30, 2010
EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, URBAN DIVISION, FORMERLY AT KANAKA APARTMENT Vs. K ANNA LOURDU	December 23, 2010
EXECUTIVE OFFICER Vs. SPECIAL TAHSILDAR	July 8, 2010
EXECUTIVE OFFICER CONTONMENT BOARD Vs. U VENKATESH	March 11, 2010
EXECUTIVE OFFICER KARUMANDISELLIPALAYAM TOWN PANCHAYAT PERUNDURAI Vs. KARUNAL	April 16, 2010
EXECUTIVE OFFICER OTHAKKALMANDAPAM TOWN PANCHAYAT COIMBATORE Vs. ANGAMUTHU	September 15, 2010
EXPRESS INFRA STRUCTURE PRIVATE LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 5, 2010
F ANITHA FATHIMA Vs. STATE	October 20, 2010
F AROKIAMARY Vs. DISTRICT EDUCATIONAL OFFICER NORTH CHENNAI	October 20, 2010
F ASIR PRAKASH Vs. J EMILY MERLYN SHYLA	January 5, 2010
F J IRANI Vs. HAJEE SIR ISMAIL WAKF ESTATE	April 30, 2010
F X FERNANDO Vs. SECRETARY TO GOVERNMENT	September 21, 2010
F. HOFFMANN-LA ROCHE LTD. AND ANR. Vs. MATRIX LABORATORIES LIMITED	September 17, 2010
FAIRDEAL CONSTRUCTION Vs. TAMIL NADU ELECTRICITY BOARD	February 5, 2010
FAIRDEAL SUPPLIES LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD	January 7, 2010
FAIREDEAL CONSTRUCTION Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	January 28, 2010
FAYSHAW APPARELS Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE	August 27, 2010
FEDERATION OF PUNDUCHERRY Vs. GOVERNMENT OF PUNDUCHERRY	August 6, 2010
FENNAR (INDIA) LIMITED Vs. APPELLATE DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER (COMMERCIAL TAXES)	November 16, 2010
FIAT AVIO S P A Vs. ASHLEY INVESTMENTS LIMITED	January 6, 2010
FIRST Vs. SECOND	October 1, 2010
FIRST Vs. SECOND	September 27, 2010
FIRST LEASING CO. OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 21, 2010
FOOD CORPORATION OF INDIA SOUTH ZONE EMPLOYEES CO OP SOCIETY LTD Vs. J SHANMUGAM	April 29, 2010
FORTUNE TEXTILES COMPANY Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
FRANK M COSTANZO Vs. REGIONAL PASSPORT OFFICER GOVERNMENT OF INDIA	September 17, 2010
FRIENDS RECREATION CLUB Vs. COMMISSIONER OF PROHIBITION	April 30, 2010
G ADAVAN Vs. GOVERNMENT OF TAMIL NADU	January 6, 2010
G ALAGARSAMY Vs. MAHESAN KASIRAJAN DISTRICT COLLECTOR	October 21, 2010
G ALAGARSAMY Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, MADURAI REGION AND SPECIAL OFFICER, SREE MEENAKSHI MILLS EMPLOYEES COOPERATIVE STORE LTD	September 27, 2010
G ALAYAMANI Vs. STATE OF TAMIL NADU	March 24, 2010
G ANANDAKUMAR Vs. DEPUTY COMMISSIONER OF LABOUR	July 21, 2010
G ANBAZHAGAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE	September 3, 2010
G ANNAMALAI Vs. P BALASUBRAMANIAM	September 13, 2010
G ANNIE CHRISTY Vs. DEPUTY CHIEF MECHANICAL ENGINEER	November 26, 2010
G ARUNAGIRINATHAN Vs. DISTRICT REVENUE OFFICER PERAMBALUR	August 6, 2010
G ASHOK KUMAR Vs. G SARASWATHI	August 2, 2010
G B FOOD OIL PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 8, 2010
G BALAKRISHNAN Vs. REGISTRAR GENERAL HIGH COURT MADRAS	October 5, 2010
G BALAKRISHNAN AND ORS Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS	September 27, 2010
G BALAMBAL Vs. LEENARANI	August 19, 2010
G BALAMBAL Vs. REVENUE DIVISIONAL OFFICER	August 19, 2010
G BALASUNDARAM Vs. UNION OF INDIA	August 27, 2010
G BALU Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPT GOVT OF TAMILNADU FORT ST GEORGE	April 20, 2010
G BOOPATHY Vs. G THULASINGAM	March 25, 2010
G D NATARAJ BABU Vs. BHARAT TRADERS	February 10, 2010
G DANIEL Vs. MANAGEMENT OF MOH LEATHERS	April 12, 2010
G DHAMODHARAN Vs. MANAGING DIRECTOR HINDUSTAN LEVER LIMITED	November 2, 2010
G DHANAPAL Vs. SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	January 27, 2010
G DHANDAPANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	February 22, 2010
G DHIVYA Vs. BRANCH MANAGER CANARA BANK VELLORE DISTRICT	October 28, 2010
G DURAI RAJ Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	December 7, 2010
G DURAIRAJAN Vs. DISTRICT REVENUE OFFICER LAND AND STATE DEPARTMENT CHENNAI CORPORATION	January 29, 2010
G GANAPATHY Vs. COMMISSIONER CORPORATION OF CHENNAI	January 19, 2010
G GANDHISEELAN Vs. GOVERNMENT OF TAMIL NADU	September 3, 2010
G GANESAN Vs. DISTRICT COLLECTOR	January 27, 2010
G GNANATHEEPAN Vs. S THAKKIES	March 22, 2010
G GOPALAKRISHNAN Vs. D ANUSUYA	September 22, 2010
G GOVINDARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 16, 2010
G GUNASEKARAN Vs. STATE THROUGH THE INSPECTOR VIGILANCE	October 22, 2010
G GUNAVATHY Vs. STATE OF TAMIL NADU	March 2, 2010
G HIRDAYA RAJAN Vs. ASSISTANT EXECUTIVE ENGINEER	October 27, 2010
G JAYARAJ Vs. STATE OF TAMILNADU	December 8, 2010
G JAYARAMAN Vs. SETTLEMENT COMMISSION	August 4, 2010
G JEYA SINGH AND C MUTHAIAH Vs. STATE AND ORS	September 30, 2010
G K CHEZHIAN Vs. STATE	September 3, 2010
G K M INDANE GAS SERVICES Vs. GENERAL MANAGER TNSO INDIAN OIL CORPORATION LIMITED	October 5, 2010
G K MURALIKRISHNA Vs. SPECIAL DIRECTOR	July 13, 2010
G K PARVATHI Vs. KRISHNAMURTHY	February 1, 2010
G K RADHAKRISHNAN Vs. STATE OF TAMIL NADU	January 20, 2010
G KALAVATHY Vs. STATE OF TAMIL NADU	January 7, 2010
G KALIYAPERUMAL Vs. STATE	March 1, 2010
G KANDAIYAN Vs. STATE OF TAMIL NADU	February 9, 2010
G KANDASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD	July 9, 2010
G KARUNAKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	August 16, 2010
G KARUNANIDHI Vs. CHIEF MANAGER/AUTHORISED OFFICER	December 16, 2010
G KAVITHA Vs. P N KUMAR	March 4, 2010
G KHADER SAHIB Vs. PRINCIPAL DISTRICT MUNSIF RENT CONTROLLER	January 20, 2010
G KRISHNAMOORTHY Vs. KOTAK MAHINDRA BANK LTD	April 12, 2010
G KRISHNAMOORTHY Vs. PADMAVATHY	August 13, 2010
G KUMARAPPAN Vs. COMMISSIONER ALANDUR MUNICIPALITY	August 13, 2010
G KUPPUSAMY Vs. M V KANNABIRAN	November 23, 2010
G KUTTY ALIAS RAMESH Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT	September 3, 2010
G L DESAN Vs. STATE OF TAMIL NADU	July 21, 2010
G LAKSHMANAN Vs. PRESIDING OFFICER	February 24, 2010
G LAKSHMI Vs. LIFE INSURANCE CORPORATION	July 26, 2010
G LEELA KUMARI Vs. GOVERNMENT OF TAMIL NADU	October 18, 2010
G MAHENDRAN Vs. MANAGING DIRECTOR THE TAMIL NADU TRANSPORT CORPORATION VILLUPURAM DIVISION-II VELLORE	March 22, 2010
G MAHESWARI Vs. M ARUNAGIRI	September 14, 2010
G MALLIKA Vs. SECRETARY TO GOVERNMENT	October 19, 2010
G MANIMEGALAI Vs. R KANNAN	September 7, 2010
G MAREESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFICER RAMANATHAPURAM	April 28, 2010
G MUBAREK ALI Vs. MANAGEMENT OF KAJAMALAI LADIES ASSOCIATION TRICHY	February 1, 2010
G MUNIASAMY Vs. COLLECTOR RAMANATHAPURAM DISTRICT	August 12, 2010
G MURUGAN Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD	April 19, 2010
G MURUGAN Vs. G THANGARAJ	November 22, 2010
G MURUGESAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 25, 2010
G N MANIKANDAN Vs. STATE OF TAMIL NADU	September 7, 2010
G NAGARAJAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	March 25, 2010
G NARAYANASAMY Vs. STATE OF TAMIL NADU	January 5, 2010
G NAVANEETHA KRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE	July 22, 2010
G P HAHNEMANN Vs. DRUG CONTROLLER OF TAMIL NADU	February 1, 2010
G P SARASWATHI Vs. ASSISTANT COMMISSIONER CUM COMPETENT AUTHORITY	July 23, 2010
G PARAMESWARI HEAD MISTRESS, SEVA SANGAM GIRLS HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION, CHIEF EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICER AND SECRETARY, SEVA SANGAM GIRLS HIGHER SECONDARY SCHOOL COMMITTEE	August 31, 2010
G PATTABI REDDIYAR Vs. INSPECTOR GENERAL OF REGISTRATION	July 12, 2010
G PATTABIRAMAN Vs. SECRETARY TO GOVERNMENT	August 20, 2010
G PAVUNAMBAL Vs. SHARMILA DEVI	November 24, 2010
G PONNIYAMMAL Vs. STATE OF TAMIL NADU	July 27, 2010
G PONNUPANDY Vs. TAMIL NADU ELECTRICITY BOARD	December 9, 2010
G PRASANNALATHA Vs. COMMISSIONER OF COMMERCIAL TAXES	June 30, 2010
G PUSHPARAJ Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT	September 28, 2010
G R CONCRETE BLOCKS PRIVATE LTD Vs. STATE OF TAMIL NADU	March 24, 2010
G R M GIRLS HIGHER SECONDARY SCHOOL Vs. SECRETARY TO GOVERNMENT	February 24, 2010
G R PREMKUMAR Vs. CORRESPONDENT CORLEY HIGHER SECONDARY SCHOOL TAMBARAM CHENNAI	December 8, 2010
G R RAGUNATHAN Vs. SECRETARY TO GOVERNMENT	January 21, 2010
G R RAVINDRANATH THE GENERAL SECRETARY DOCTORS ASSOCIATION FOR SOCIAL EQUALITY Vs. SECRETARY SELECTION COMMITTEE	November 25, 2010
G R SENTHILKUMAR Vs. TAHSILDAR CHIDAMBARAM CUDDALORE DISTRICT	September 29, 2010
G R THANGAMALIGAI JEWELLERS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 5, 2010
G RAGHURAMAN Vs. JEGANNATHA NAIDU	September 16, 2010
G RAJALAKSHMI Vs. TAHSILDAR RAJAPALAYAM	September 22, 2010
G RAJAMANIAMMAL ALIAS UNNAMALAI AMMAL Vs. SUPERINTENDENT OF POLICE	December 21, 2010
G RAJARAM Vs. T K RAJENDRAN	January 29, 2010
G RAJARATHINAM Vs. B B NARAYANAN	October 22, 2010
G RAJENDIRAN Vs. MATHIVANAN	February 19, 2010
G RAJENDRA BABU Vs. SUPERINTENDING ENGINEER CHENNAI	August 3, 2010
G RAJENDRAN Vs. STATE OF TAMIL NADU	June 8, 2010
G RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	December 15, 2010
G RAJESWARI Vs. CHIEF EDUCATIONAL OFFICER	January 5, 2010
G RAMACHANDRAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND DIRECTOR OF SURVEY AND SETTLEMENTS	March 17, 2010
G RAMADOSS Vs. DIRECTOR OF MEDICAL EDUCATION	December 9, 2010
G RAMAMURTHY Vs. S PARASMAL	March 26, 2010
G RAMESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 26, 2010
G RAMESH Vs. DISTRICT REGISTRAR CUM DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY AND SECRETARY, KARIAPATTI TEACHER AND PANCHAYAT UNION EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY	September 20, 2010
G RAVI Vs. JOINT REGISTRAR	June 8, 2010
G RAVI Vs. AMBUR MUNICIPALITY	November 10, 2010
G RAVI BLESSED NAYAGAM Vs. CHIEF EDUCATIONAL OFFICER KANNIYAKUMARI	August 26, 2010
G RAVICHANDRAN Vs. INSPECTOR OF POLICE	January 29, 2010
G RAVIKUMAR Vs. NAGAPPAN	January 19, 2010
G RENGARAJAN Vs. STATE	January 29, 2010
G ROBINSON Vs. SUPERINTENDENT OF POLICE	March 31, 2010
G S CHANDRA SEKAREN Vs. COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM	July 21, 2010
G S MOHANKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMILNADU EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT CHENNA	February 5, 2010
G S RAMARAO GUPTA Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER	December 1, 2010
G SAKKARAI Vs. STATE OF TAMIL NADU	April 8, 2010
G SANJEEVI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD	April 27, 2010
G SANTHOSH KUMAR Vs. TAMIL NADU ELECTRICITY BOARD	February 23, 2010
G SATHYAVANI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	July 6, 2010
G SEENIVASARAO Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
G SEETHADEVI Vs. SPECIAL TAHSILDAR LAND ACQUISITION OFFICER CMDA	August 26, 2010
G SEKAR Vs. L GEETHA	January 28, 2010
G SELVAKUMAR Vs. STATE INSPECTOR OF POLICE	November 26, 2010
G SELVAM Vs. CHAIRMAN TEACHER RECRUITMENT BOARD	August 20, 2010
G SENGOTTUVEL Vs. SHAKILA BANU	August 16, 2010
G SENTHIL KUMAR Vs. TAMILNADU PUBLIC SERVICE COMMISSION	February 3, 2010
G SENTHIL KUMAR Vs. REGIONAL MANAGER STATE BANK OF INDIA	November 25, 2010
G SHANMUGAM Vs. COMMISSIONER HRANDCE ADMN DEPARTMENT	February 19, 2010
G SHANTHI Vs. C SUBRAMANIAM	September 28, 2010
G SINTHIAH Vs. TEACHERS RECRUITMENT BOARD GOVERNMENT OF TAMIL NADU	April 22, 2010
G SIVAJI Vs. T S RAVINDRAN	March 31, 2010
G SIVAKUMAR Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER KANCHEEPURAM	September 22, 2010
G SRIDHAR Vs. R MALATHI	February 12, 2010
G SRINIVASAN Vs. ARI FABRICS LTD	March 9, 2010
G SRINIVASAN Vs. STATE	April 27, 2010
G SUBA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD DPI COMPLEX COLLEGE ROAD	July 26, 2010
G SUBBIAH Vs. ACCOUNTANT GENERAL AANDE TAMIL NADU	September 8, 2010
G SUBBURAJ Vs. B V VIDYASEKAR	July 7, 2010
G SUBRAMANIAN Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY CHENNAI	February 23, 2010
G SUGANTHI Vs. SUPERINTENDENT OF POLICE	March 30, 2010
G SUKUMAR Vs. COMPETENT AUTHORITY UNDER MINIMUM WAGES ACT TEYNAMPET	March 31, 2010
G SUNDAR Vs. STATE REP	April 12, 2010
G SUNDARAMOORTHY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD	August 10, 2010
G SUNDARARAJAN Vs. STATE OF TAMIL NADU	December 23, 2010
G SUNDARRAJ ALIAS SUNDARAM Vs. RAJAMANI	March 2, 2010
G SURESH MOHAN Vs. S LILLY	July 23, 2010
G SURESHKUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	July 13, 2010
G SWAMIDAS Vs. REVENUE DIVISIONAL OFFICER ARUPPUKKOTTAI VIRUDHUNAGAR DISTRICT	December 20, 2010
G SWARNALATHA Vs. STATE OF TAMIL NADU	August 17, 2010
G THIRUMURUGAN Vs. UNION OF INDIA	September 21, 2010
G THIRUNAVUKKARASU Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS CHEPAUK	April 27, 2010
G THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU	November 25, 2010
G THIRUVENGADAM Vs. DISTRICT COLLECTOR KRISHNAGIRI	March 19, 2010
G THULASI Vs. DEBT RECOVERY APPELLATE TRIBUNAL	October 4, 2010
G THYAGARAJAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 21, 2010
G UMAPATHY Vs. STATE OF TAMIL NADU	December 10, 2010
G UMAPATHY Vs. STATE OF TAMIL NADU AND ORS	December 10, 2010
G V MARICHAMY Vs. V MOORTHY NAICKER	March 19, 2010
G V VIJAYAKUMAR Vs. COMMISSIONER OF SUGAR	January 7, 2010
G VADIVAMMAL Vs. DISTRICT COLLECTOR VELLORE	January 20, 2010
G VASIKARAN Vs. SECRETARY TO GOVERNMENT	August 31, 2010
G VEERACHAMI Vs. K KARUPPASAMI	June 9, 2010
G VEERARAGHAVAN Vs. CHIEF MANAGER INDIAN BANK	May 27, 2010
G VENKATESAN Vs. P MANICKA ASARI	June 9, 2010
G VIJAYAMMA Vs. GOVT OF TAMIL NADU	July 28, 2010
G VIMALA Vs. DISTRICT COLLECTOR	October 21, 2010
G VINAYAGAM Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE LAND ACQUISITION VELLORE	April 26, 2010
G VISWANATHAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	September 21, 2010
G VISWANATHAN Vs. STATE OF TAMIL NADU	June 22, 2010
G WILSON Vs. STELLA MARY	March 9, 2010
G. PARAMESWARI Vs. M. KRISHNAMOORTHI AND OTHER	August 11, 2010
G. SIVANANDAM Vs. COMMERCIAL TAX OFFICER	August 24, 2010
G. THULASI Vs. DRAT, CHENNAI & OTHERS	October 4, 2010
G.M.P .GARMENTS Vs. R. ILANSELIAN	April 16, 2010
GAJAPATHY RAJAN Vs. STATE BY THE INSPECTOR OF POLICE	November 26, 2010
GAMMON INDIA LTD Vs. CORPORATION OF CHENNAI	February 8, 2010
GANAPATHY Vs. MEENAKSHI AMMAL	September 16, 2010
GANAPATHY BUS SERVICE Vs. REGIONAL TRANSPORT OFFICER	January 5, 2010
GANDHI @ SANGILI Vs. STATE INFORMATION OFFICER, STATE INFORMATION COMMISSION AND ORS	November 15, 2010
GANDHI DAS Vs. A MOHAMED ILIYAS	November 10, 2010
GANDHIAMMAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI	November 3, 2010
GANDHIMATHI CORPORATION Vs. PACHAMUTHU	June 8, 2010
GANDHIPURAM SARVODAYA SANGAM Vs. ASSISTANT LABOUR COMMISSIONER	March 10, 2010
GANESA ACHARI Vs. SAGUNTHALA AMMAL	January 11, 2010
GANESAN Vs. INSPECTOR OF POLICE	February 17, 2010
GANESAN Vs. REVENUE DVISIONAL OFFICER CUM SUB DIVISIONSAL MAGISTRATE	June 14, 2010
GANESAN Vs. REVENUE DIVISIONAL OFFICER	September 24, 2010
GANESAN Vs. GOPAL	July 28, 2010
GANESAN Vs. DISTRICT SUPERINTENDENT OF POLICE	August 11, 2010
GANESAN Vs. SIVAPERUMAL ALIAS ARJUNAN	December 8, 2010
GANGA KRISHNAN Vs. BAJAJ ENTERPRISES	November 19, 2010
GANGARAM Vs. STATE	April 8, 2010
GANGOTRI TEXTILES UNIT IX HT DINDIGUL Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 17, 2010
GEETHA Vs. STATE OF TAMIL NADU	February 18, 2010
GEETHA Vs. STATE OF TAMIL NADU	June 8, 2010
GEETHA Vs. KRISHNABAI	April 26, 2010
GEETHA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	August 25, 2010
GEETHA HOTEL PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 3, 2010
GEETHALAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 18, 2010
GEM GRANITES CHENNAI Vs. STATE OF TAMIL NADU	August 16, 2010
GENERAL MAGAER UNION OF INDIA Vs. V LAXMANARAO	April 21, 2010
GENERAL MANAGER Vs. N SEKAR	June 28, 2010
GENERAL MANAGER Vs. GANESH BABU	August 31, 2010
GENERAL MANAGER Vs. RAGAVAN	January 4, 2010
GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD Vs. CANTEEN WROKERS OF BHEL	January 4, 2010
GENERAL MANAGER PERSONNEL NATIONAL INSURANCE COMPANY LIMITED HEAD OFFICE KOLKATA Vs. S ASHOK KUMAR	March 24, 2010
GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM Ï¿½ DIV II LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	April 30, 2010
GENERAL MANAGER UNION OF INDIA OWNING SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. V LAKHMANA RAO	April 21, 2010
GENERAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, JAIVEERCHAND @ JAVARCHAND Vs. JAIVEERCHAND @ JAVARCHAND AND SHANTHI TRADING COMPANY LIMITED, GENERAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED	September 21, 2010
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR LOKINTH S/O MANIKANDAN	September 21, 2010
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SIVAYOGAM; MURUGESAN; TAMILARASI AND LALITHA	February 23, 2010
GENERAL SECRETARY H V F EMPLOYEES UNION AVADI Vs. SOCIALIST WORKERS FORUM	February 1, 2010
GENSHIPPING PACIFIC LINE PVT LTD Vs. APTEN FORGINGS PVT LTD	February 4, 2010
GEORGE PAUL Vs. UNION OF INDIA	October 4, 2010
GEORGE TOWN CO-OPERATIVE BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR CHENNAI	February 4, 2010
GHANI RASHEED AND CO Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
GIC HOUSING FINANCE LTD Vs. CRESCENT HOUSING PVT LTD	February 15, 2010
GIRIJA Vs. COMMISSIONER OF POLICE	January 21, 2010
GIRISH KUMAR H JAIN Vs. RANI MARY	May 12, 2010
GLAND PHARMA LTD. Vs. COMMERCIAL TAX OFFICER	December 2, 2010
GLENROCK ESTATES PVT LTD Vs. INSPECTOR OF POLICE	February 9, 2010
GLOBAL STAMPING AND WELDING AUTOMOTIVE P LTD Vs. C B E AND C	March 29, 2010
GNANAMBIKA MILLS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 25, 2010
GOBINATH Vs. STATE	September 15, 2010
GOJAN EDUCATIONAL TRUST Vs. DISTRICT REVENUE OFFICER	September 17, 2010
GOJAN ENTERPRISES PVT LTD Vs. REGISTERING OFFICER CUM COLLECTOR	December 9, 2010
GOKULAM CHIT AND FINANCE COMPANY P LTD Vs. M/S JOHNY SAGARIGA CINEMA SQUARE	December 21, 2010
GOKULAM CHIT AND FINANCE COMPANY P LTD ITS DIRECTOR, OPERATIONS V C PRAVEEN HAVING ITS OFFICE REPRESENTED BY Vs. JOHNY SAGARIGA CINEMA SQUARE REPRESENTED BY JOHNY THOMAS KERALA	December 21, 2010
GOLDEN LEATHERS TANNERY Vs. SECRETARY THE TAMILNADU SALES TAX APPELLATE TRIBUNAL CITY CIVIL COURT BUILDINGS	April 22, 2010
GOLDEN REFINERIES PVT LTD Vs. STATE OF TAMILNADU	February 25, 2010
GOLDMINE INVESTMENTS Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 20, 2010
GOPAL ALIAS RAJAGOPAL Vs. STATE BY THE INSPECTOR OF POLICE	November 11, 2010
GOPAL MUDALIAR Vs. STATE OF TAMIL NADU	August 24, 2010
GOPALASAMY Vs. STATE BY INSPECTOR OF POLICE	March 8, 2010
GOPI WIRES AND CABLES PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
GOURESH MEHRA Vs. STATE	October 25, 2010
GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. M DAVAMANI CHRISTOBER	February 26, 2010
GOVERNMENT KILPAUK MEDICAL COLLEGE Vs. P MANI	September 13, 2010
GOVERNMENT OF INDIA Vs. Y SON AND CO	September 24, 2010
GOVERNMENT OF INDIA Vs. K KESAVAN	June 22, 2010
GOVERNMENT OF INDIA Vs. R CHINNASAMY	August 18, 2010
GOVERNMENT OF INDIA Vs. S BOOPATHIRAJ	February 16, 2010
GOVERNMENT OF TAMIL NADU Vs. GANDHIMATHI	June 8, 2010
GOVERNMENT OF TAMIL NADU Vs. ESTHER GNANA THANGAM	June 9, 2010
GOVERNMENT OF TAMIL NADU Vs. TATA TEA LIMITED	July 28, 2010
GOVERNMENT OF TAMIL NADU Vs. S PACHAYAPPAN	November 9, 2010
GOVERNMENT OF TAMIL NADU Vs. ST ALOYSIUS HIGHER SECONDARY SCHOOL	December 23, 2010
GOVERNMENT OF TAMIL NADU SPECIAL SECRETARY TO GOVERNMENT Vs. SUBRAMANIYAM	November 16, 2010
GOVINDAMMA Vs. LOGAMMAL	August 2, 2010
GOVINDAMMAL Vs. LAKSHMI AMMAL	April 28, 2010
GOVINDAMMAL Vs. COMMISSIONER THE ADI DRAVIDAR WELFARE DEPARTMENT CHEPAUK	December 15, 2010
GOVINDAN Vs. STATE	June 25, 2010
GOVINDAN Vs. JAYALAKSHMI AMMAL	January 1, 2010
GOVINDAN ALIAS GOVINDASAMY Vs. STATE	October 20, 2010
GOVINDAN ALIAS GOVINDASAMY MOOPANAR Vs. ANBAZHAGAN	July 6, 2010
GOVINDASAMY Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	October 29, 2010
GOWRI Vs. LAKSHMIGANDAM AMMAL	September 17, 2010
GOWRI Vs. IRULANDI	April 22, 2010
GOWRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 7, 2010
GOYAL ISPAT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	March 8, 2010
GR INBARAJ Vs. THE STATE OF TAMIL NADU REP BY THE SECRETARY TO THE GOVERNMENT, MOST BACKWARD CLASSES AND DENOTIFIED COMMUNITIES; THE DIRECTOR OF MOST BACKWARD CLASSES AND DENOTIFIED COMMUNITIES AND THE SPECIAL DEPUTY COLLECTOR	February 26, 2010
GREEN EXPRESS DIVISION OF GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD Vs. CHIEF TRAFFIC MANAGER	November 12, 2010
GREEN PEACE CONSTRUCTIONS PVT LTD Vs. R SHIVAKUMAR	December 3, 2010
GREEN SIGNAL BIO PHARMA PVT LTD Vs. DIRECTOR GENERAL OF HEALTH SERVICES	September 3, 2010
GROUP MANAGER WOOD BRIAR ESTATE LTD Vs. PRESIDING OFFICER	April 30, 2010
GULZAR INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 29, 2010
GUMANI BAI Vs. K MUTHUSAMY	December 1, 2010
GUNA ALIAS GUNASEKARAN Vs. STATE	March 4, 2010
GUNA ALIAS GUNASEKARAN ALIAS SIDDIKBOI Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI CITY	December 14, 2010
GUNASEKAR Vs. SUPERINTENDENT OF POLICE	March 17, 2010
GUNASEKARAN Vs. COMMISSIONER OF POLICE	March 10, 2010
GUNASEKARAN Vs. GANESAN	May 12, 2010
GUNASEKARAN Vs. RAMACHANDRAN	April 20, 2010
GUNDUMALLI HEMAVATHY Vs. SRINIBAI	June 29, 2010
GURU ALIAS GURUNATHAN Vs. STATE	September 17, 2010
GURU DHALL MILLS AND INDUSTRIES Vs. COMMERCIAL TAX OFFICER ROYAPURAM ASSESSMENT CIRCLE	February 25, 2010
GURU RAGVENDRA TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
GURUKARAPPA Vs. STATE OF TAMIL NADU	July 30, 2010
GURUNATHAN Vs. EXECUTIVE MAGISTRATE AND REVENUE DIVISIONAL OFFICER	August 16, 2010
GURUVAMMAL AND OTHERS Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, VIRUDHUNAGAR AND OTHERS	November 10, 2010
H A HURUL FIRDHOUSE Vs. STATE BY INSPECTOR OF POLICE	October 20, 2010
H DANESH Vs. UNION OF INDIA	January 7, 2010
H E WILKINS Vs. HOME MISSIONARY SOCIETY OF INDIA	February 19, 2010
H F SHAJAHAN Vs. AGATE FINANCE LTD	August 6, 2010
H GOPALAKRISHNAN Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE	June 22, 2010
H M SAYEED Vs. ZAHIDA AFTAB	January 18, 2010
H MANGAIKARASU Vs. MANAGING DIRECTOR METROPOLITAN WATER SUPPLY AND CHENNAI	February 25, 2010
H N BHEEMAN Vs. DISTRICT ADHI DRAVIDRA AND TRIBAL WELFARE OFFICER	January 21, 2010
H NAYEEMULLAH Vs. MADRAS E NUSRATHUL ISLAM AND NEW MOSQUE	November 22, 2010
H P JINNAPPA Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIAN BANK ANNA NAGAR	September 8, 2010
H RAHAMATHULLA Vs. R MURUGAIYAN	February 2, 2010
H RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	September 13, 2010
H S DAWOOD SAHIB Vs. SHANMUGAM	July 16, 2010
H SONNAPPAN Vs. DIVISIONAL FIRE OFFICER DHARMAPURI	June 23, 2010
H THIYAGARAGAN Vs. STATE	September 2, 2010
H THIYAGARAJ Vs. INDIAN OIL CORPORATION LTD	April 19, 2010
H V BYRAPPA Vs. SPECIAL TAHSILDAR LA SIPCOT SIPCOT BUILDING KRISHNAGIRI	February 25, 2010
H. RAHAMATHULLA Vs. R. MURUGAIYAN	February 2, 2010
HABIBUR RAHMAN Vs. V ELUMALAI	November 24, 2010
HAJEE M S FAROOK Vs. BOARD OF TRUSTEE OF MAKKAN TRUST	August 23, 2010
HAJEE M S FAROOK Vs. BOARD OF TRUSTEE OF MAKKAN TRUST	July 23, 2010
HAJI A M HIDAYATHULLAH Vs. HASBULLAH IDROOZE	February 5, 2010
HALL MARK PRINTERS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 23, 2010
HAMEEM Vs. STATE	August 2, 2010
HAMEEM MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER PALAYAMKOTTAI (URBAN)	April 20, 2010
HAMOSONS APPARELS PVT LTD Vs. INDIAN BANK AUTHORISED OFFICER AND ASST GENERAL MANAGER ASSET RECOVERY MANAGEMENT BRANCH	April 20, 2010
HAMSA Vs. CHINNAKUTTY DECEASED	August 16, 2010
HANSA ESTATES PRIVATE LIMITED Vs. KALIYAMOORTHY	October 8, 2010
HANSRAJ CHANDRAN Vs. SIVAKASI MUNICIPAL COUNCIL	October 21, 2010
HAPPY IRON AND STEELS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
HARGOBIND STEEL INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
HARIDOSS Vs. STATE:	April 28, 2010
HARIGANGABEN PUROHIT Vs. V SHAHJAHAN	July 5, 2010
HARIPRIYA RAYANINGAR Vs. SECRETARY TO GOVERNMENT	November 11, 2010
HATSUN FOODS COMPANY Vs. STATE OF TAMIL NADU	January 18, 2010
HDFC SECURITIES LTD Vs. S VIVEKANANDAN	February 24, 2010
HELIOS AND METHESON INFORMATION TECHNOLOGY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 6, 2010
HEMABUSHAN Vs. ICICI BANK LIMITED	October 1, 2010
HEMALA Vs. COMPETENT AUTHORITY	July 23, 2010
HENKAL INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), NANDANAM ASSESSMENT CIRCLE, CHENNAI AND ANOTHER	March 24, 2010
HENRY TIPHAGNE Vs. INSPECTOR OF POLICE	March 30, 2010
HIDAYATHKHAN Vs. STATE	October 22, 2010
HIGH ENERGY BATTERIES (INDIA) LTD. Vs. INCOME TAX OFFICER	March 17, 2010
HIMALAYA DRUG CO PVT LTD Vs. T THANGARAJ	March 17, 2010
HINDU THUVAKKAPPALLI CHATTIKINATHUPATTI Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 26, 2010
HINDUSTAN GAUGE AND TOOLS AMBATTUR Vs. DISTRICT COLLECTOR THIRUVALLUR	February 17, 2010
HINDUSTAN INSTITUTE OF TECHNOLOGY AND SCIENCE A DEEMED UNIVERSITY HITS Vs. S J SRINIVASAN	July 6, 2010
HINDUSTAN LEVER LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	November 2, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. R SUBRAMANIAM	November 25, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ANGAMMAL	October 5, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GEETHA KASTURIRANGAN	March 11, 2010
HINDUSTAN UNILEVER EMPLOYEES UNION Vs. INSPECTOR OF FACTORIES	June 8, 2010
HIS HOLINESS SRI LA LA NACHIAPPA GNANADESIGAR Vs. CHIEF EDUCATIONAL OFFICER TIRUVANNAMALAI DISTRICT	December 6, 2010
HTL LTD Vs. HTL LIMITED	February 17, 2010
HUMAN RIGHTS ASSOCIATION FOR PEACE Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, SUPERINTENDENT OF POLICE AND ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	November 8, 2010
HYBRO CHAINS P LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU LABOUR AND EMPLOYMENT DEPARTMENT	January 7, 2010
HYBROCHAINS PVT LTD Vs. S BHARAT HOUSING FINANCE LTD EGMORE	March 30, 2010
HYDRAULICS PRIVATE LIMITED Vs. PRESIDING OFFICER	April 19, 2010
HYDRO ELECTRICAL SYSTEMS Vs. COMMERCIAL TAX OFFICER VELACHERY ASSESSMENT CIRCLE NANGANALLUR	March 15, 2010
I AMALA PRABA, M JEYANTHI AND A INITHA Vs. STATE OF TAMIL NADU	October 25, 2010
I ARAVIND ADHAVAN REP BY HIS FATHER AND NATURAL GUARDIAN P ILANGOVAN Vs. STATE OF TAMIL NADU	July 12, 2010
I DANIEL INBARAJ Vs. STATE	July 29, 2010
I DANIEL RAJ Vs. DISTRICT COLLECTOR	December 8, 2010
I MOHAN Vs. DIRECTOR DIRECTOR OF SCHOOL EDUCATION	June 17, 2010
I RAMAMOORTHY Vs. STATE	July 15, 2010
I SAGAYA AROKIARAJ Vs. COMMISSIONER OF POLICE	January 7, 2010
I SAMIDURAI Vs. PERSONAL ASSISTANT GENERAL TO THE COLLECTOR THANJAVUR DISTRICT AT THANJAVUR	November 11, 2010
I VIJAYAMANI Vs. PUGALANDHI	January 19, 2010
I. SALMAN TAIYEBI Vs. MOHAMMED NASEER	February 26, 2010
ICA MADRAS PRIVATE LIMITED Vs. A S V ARUNACHALAM AND SONS	April 9, 2010
ICICI BANK LTD Vs. P VEERENDER CHORDIA	March 18, 2010
ICICI LAMBARD GENERAL INSURANCE COMPANY LIMITED. Vs. M. RAKKATHAL	February 22, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. AHILANDAM	April 20, 2010
IDAR ALI MUTHALIF Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN	October 5, 2010
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SANKARI AND LAKSHMANAN	October 29, 2010
IFFCO-TOKIO GENERAL INS CO LTD Vs. M PARAMASIVAM	August 19, 2010
IMPERIAL SPIRITS AND WINE PRIVATE LIMITED Vs. STATE OF TAMIL NADU	March 26, 2010
IMRAN AHAMED MOHAMMED Vs. REGISTRAR ANNA UNIVERSITY	August 18, 2010
IN RE: FLEXTRONICS TECHNOLOGIES (INDIA) P. LTD. Vs. STATE	December 16, 2010
IN RE: KOTHARI INDUSTRIAL CORPORATION LTD. Vs. STATE	August 31, 2010
IN RE: SUBHIKSHA TRADING SERVICES LIMITED REP. BY ITS DIRECTOR R. SUBRAMANIAN; BLUE GREEN CONSTRUCTIONS AND INVESTMENTS LIMITED REP. BY ITS DIRECTOR R. SUBRAMANIAN Vs. STATE	October 25, 2010
INBARAJ Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE	November 1, 2010
INDIA CEMENTS CAPITALS AND FINANCE LTD Vs. MARES CONFECTIONERIES PVT LTD	January 6, 2010
INDIA FORGE AND DROP STAMPINGS LTD Vs. ASSISTANT COMMISSIONER	February 22, 2010
INDIA PISTONS LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 23, 2010
INDIABULLS FINANCIAL SERVICES LTD Vs. JUBILEE PLOTS AND HOUSING PVT LTD	February 22, 2010
INDIAN BANK Vs. DEBT RECOVERY APPELLATE TRIBUNAL	June 16, 2010
INDIAN BANK Vs. DEBT RECOVERY APPELLATE TRIBUNAL	June 10, 2010
INDIAN BANK Vs. DEBTS RECOVERY TRIBUNAL III	January 29, 2010
INDIAN EVANGELICAL LUTHERAN CHURCH Vs. J RAJESH	August 19, 2010
INDIAN GARNET SAND COMPANY PVT LTD Vs. STATE OF TAMIL NADU	April 20, 2010
INDIAN NATIONAL TRUST FOR ARCHITECTURAL AND CULTURAL HERITAGE Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 29, 2010
INDIAN OFFICERS CLUB Vs. COMMISSIONER OF PROHIBITION AND EXCISE	March 18, 2010
INDIAN OIL CORPORATION LTD. Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.	July 30, 2010
INDIAN RAYON AND INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER, MYLAPORE ASSESSMENT CIRCLE, CHENNAI AND OTHERS	March 11, 2010
INDIAN RECORD MANUFACTURING COMPANY LTD Vs. MOSER BAER INDIA LIMITED	February 18, 2010
INDIRA Vs. STATE OF TAMIL NADU	August 24, 2010
INDIRA Vs. DISTRICT COLLECTOR MADURAI DISTRICT	November 1, 2010
INDIRA GANDHI Vs. DHANAM; NEW INDIA ASSURANCE COMPANY	January 4, 2010
INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. MEDICAL COUNCIL OF INDIA	July 29, 2010
INDIRAN NANCHIL Vs. PRESIDENT DHAKSHINA BARATH HINDI PRACHAR SABHA MELONEY STREET	April 26, 2010
INDO TECH ELECTRIC CO JAYALAKSHMI ESTATES CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX CHENNAI	December 16, 2010
INDRAKUMAR MAHENDRAN Vs. G R PATHMARAJ	November 3, 2010
INDURE PRIVATE LIMITED Vs. CETHAR VESSELS LIMITED	November 22, 2010
INFANT JESUS TEACHER TRAINING INSTITUTE Vs. M MANIKANDAN	August 31, 2010
INFOTECH SOFTWARE DEALERS ASSOCIATION Vs. UNION OF INDIA	August 24, 2010
INOX AIR PRODUCT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
INSPECTOR GENERAL OF REGISTRATION Vs. A RAMASAMY	March 2, 2010
INTERNATIONAL BAKERY PRODUCTS LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	May 20, 2010
IRUDHAYARAJ Vs. K INDIRA ALIAS INDIRA GANDHI	April 23, 2010
IRUSAPPAN Vs. STATE	March 3, 2010
ISHWAR INDUSTRIES LTD Vs. LAKSHMI MACHINE WORKS LTD	January 27, 2010
ISKRAEMECO REGENT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 23, 2010
ISPAHANI TRUST Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 6, 2010
IST PETITIONER Vs. 1st Respondant	September 17, 2010
IST PETITIONER Vs. 1st Respondant	October 22, 2010
IST PETITIONER Vs. 1st Respondant	October 27, 2010
IST PETITIONER Vs. 1st Respondant	July 27, 2010
IST PETITIONER Vs. 1st Respondant	August 13, 2010
J ALEX DORAI VETHA SAM Vs. DISTRICT EDUCATIONAL OFFICER	April 21, 2010
J AMARAVATHI Vs. REVENUE CONTROLLING AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION	April 21, 2010
J ARUL DASS Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE	April 27, 2010
J AUGUSTIN Vs. STATE	January 8, 2010
J B ASSOCIATES Vs. STATE	October 29, 2010
J B ASSOCIATES Vs. STATE	November 2, 2010
J B J ALEXANDER Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE	April 29, 2010
J BALAJI Vs. STATE OF TAMIL NADU	June 15, 2010
J BASIL FRANCIS Vs. DISTRICT REGISTRAR ADMINISTRATION	September 24, 2010
J BHAGIRAJ Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES KANNIAKUMARI DISTRICT	March 18, 2010
J BHARANI Vs. COMMISSIONER OF POLICE	March 17, 2010
J DAYALAN BABU Vs. STATE	June 8, 2010
J DOSS Vs. RUKMANGADHAN	June 22, 2010
J DURAIBABU Vs. DISTRICT COLLECTOR KANCHIPURAM DISTRICT	February 16, 2010
J DURAIMUNUSAMY Vs. STATE	April 26, 2010
J ELANGOVAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	December 3, 2010
J FAIROSE BASHA Vs. MANAGING DIRECTOR	April 19, 2010
J G GLASS INDUSTRIES MADRAS PVT LTD Vs. RIAZ AHMED	April 8, 2010
J G SPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITYREGULATORY COMMISSION	January 22, 2010
J GOPALAKRISHNAN Vs. GOVERNMENT OF PONDICHERRY	September 8, 2010
J GOWTHAM CHAND Vs. J M S PRABHU	February 25, 2010
J GSPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 22, 2010
J GURUNATHAN Vs. STATE INSPECTOR OF POLICE	April 23, 2010
J I JOGHEE Vs. DISTRICT COLLECTOR CUM-CHAIRMAN OF THE COMMITTEE UNDER THE TAMILNADU HILL STATIONS PRESERVATION OF TREES	February 15, 2010
J J LEATHER ENTERPRISES LIMITED Vs. GOVERNMENT OF TAMILNADU	March 19, 2010
J JASON JOSEPH Vs. UNION OF INDIA	October 22, 2010
J JAYACHANDRA Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION AND ORS	April 26, 2010
J JAYAKUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY	February 11, 2010
J JEYASEELAN Vs. DISTRICT COLLECTOR-CUM-REGIONAL TRANSPORT AUTHORITY; SECRETARY, REGIONAL TRANSPORT AUTHORITY	April 22, 2010
J KALAYARASI Vs. S A M IBRAHIM SAHIB	November 24, 2010
J KALEEM NAWAZ Vs. STATE OF TAMIL NADU	October 29, 2010
J KALYANI Vs. STATE OF TAMILNADU	April 1, 2010
J KANAGARATHINAM Vs. STATE OF TAMILNADU	February 17, 2010
J KANAKA Vs. ARULMIGU ADIKESAVAPERUMAL AND BHASHYAKARASWAMI SANNATHI	June 24, 2010
J KUMAR Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 22, 2010
J LALITHA Vs. STATE OF TAMIL NADU	July 28, 2010
J LATHA Vs. G JAYASUDHA	July 16, 2010
J M GANDHIMATHI Vs. STATE OF TAMIL NADU	April 21, 2010
J M MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
J M SALEEM Vs. KALESHA	March 1, 2010
J MAHENDRAN Vs. K AMUDHA	July 21, 2010
J MALARVIZHI Vs. D SHANKAR	January 18, 2010
J MALLIGA Vs. AUTHORISED OFFICER UNION BANK OF INDIA	February 25, 2010
J MARADEE FREE TRADE ZONE PRIVATE LTD Vs. TAHSILDAR OFFICE OF TAHSILDAR SRIPERUMBADUR TALUK KACNHEEPURAM DISTRICT	August 10, 2010
J MAYA DEVI Vs. M REGHUNANDAN	February 18, 2010
J MEERABAI Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT AND ORS	September 29, 2010
J MOHAMMED IBRAHIM Vs. CHIEF EXECUTIVE OFFICER	November 3, 2010
J MUTHURAMAKRISHNAN Vs. DIRECTOR OF RURAL DEVELOPMENT	September 30, 2010
J N AGNIHOTRI Vs. HINDUSTAN CONSTRUCTION CO LTD	June 25, 2010
J O DEVADATTA Vs. SARAH VIJAYALAKSHMI	August 30, 2010
J P BUILDERS Vs. A RAMADAS RAO	April 29, 2010
J POONGOTHAI Vs. GOVERNMENT OF TAMIL NADU	April 16, 2010
J POUNPANDIAN Vs. DISTRICT COLLECTOR AND ORS	December 22, 2010
J R SMELTERS PO LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
J RAJENDRAN Vs. GENERAL MANAGER	January 20, 2010
J RAJU Vs. SECRETARY TO GOVERNMENT	February 18, 2010
J RAMAN Vs. STATE OF TAMIL NADU	November 10, 2010
J SAMUEL Vs. ASSISTANT COMMISSIONER OF POLICE	March 30, 2010
J SAMUEL Vs. INSPECTOR OF POLICE	April 28, 2010
J SARADHA Vs. T N MUNIAN	July 16, 2010
J SEKAR Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION LTD	December 10, 2010
J SENTHILKUMAR Vs. SPECIAL CHIEF ENGINEER	August 25, 2010
J SHARMILA Vs. SECRETARY TO GOVERNMENT	October 19, 2010
J SIVAKAMI Vs. METROPOLITAN TRANSPORT CORPORATION LTD	September 27, 2010
J SIVAKAMI Vs. R XAVIER	December 16, 2010
J SRIDHARAN Vs. SUPERINTENDING ENGINEER	November 2, 2010
J SUDHAKAR Vs. COMMISSIONER CITY MUNICIPAL CORPORATION	March 15, 2010
J SUGANTHI Vs. COMMISSIONER OF POLICE	April 13, 2010
J SUNDARA Vs. UNION OF INDIA	July 13, 2010
J SURIANARAYANAN Vs. PRINCIPAL COMMISSIONER	July 2, 2010
J TAMILZ SELVI Vs. GOVERNMENT OF TAMIL NADU	February 2, 2010
J UDAYAKUMAR Vs. R SAIRAJ	April 23, 2010
J VADIVELAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 16, 2010
J VASANTHA JAYANANTHARAJ Vs. JAYARAMADAS	November 24, 2010
J VENKATESAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY	July 16, 2010
J VICTOR SIGAMANI AND; INDIRA SIGAMANI Vs. ARIF REHUMAN AND ORS	April 29, 2010
J VIJAY Vs. INSPECTOR OF POLICE T 16 NAZARATHPET POLICE STATION	September 13, 2010
J VIJAYAKUMARI Vs. STATE	October 28, 2010
J. P. GIRISH Vs. RAMAKRISHNA MILLS	February 11, 2010
J.N.CHANDRASEKARAN Vs. S.P.MURUGESAN	September 24, 2010
JACOB CHACKO THEKETALA Vs. STATE OF TAMIL NADU	June 15, 2010
JAFFER HUSSAIN Vs. COMMISSIONER OF POLICE	March 9, 2010
JAGADAMBAL TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
JAGAL PRIYA MEDICALS Vs. MANGAMMAL	August 19, 2010
JAGULINE MARY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT	February 10, 2010
JAI LOGISTICS Vs. AUTHORIZED OFFICER	July 12, 2010
JAIHIND ROADWAYS PVT LTD Vs. HINDUSTAN MOTORS LIMITED	June 16, 2010
JAIN PACKAGING Vs. STATE OF TAMIL NADU	February 1, 2010
JAIN PACKIAMANI Vs. SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD MADURAI	November 30, 2010
JAISRI VIDYA MANDIR SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 21, 2010
JAK COMMUNICATIONS PVT LTD Vs. SUN TV NETWORK LIMITED	April 27, 2010
JALALUDEEN Vs. RENGASAMY	January 19, 2010
JAMBUKUMAR Vs. UZHAIKKUAM MAKKAL NALA ARAKKATTALAI	August 2, 2010
JAMEELA BIBI Vs. S VIJAYALAKSHMI	November 25, 2010
JAMES G PRAKASH Vs. COMMISSIONER OF CUSTOMS AIR	November 18, 2010
JANAKI Vs. STATE OF TAMIL NADU	August 25, 2010
JANAKIAMMAL Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE ENDOWMENTS AND INFORMATION DEPARTMENT	March 31, 2010
JANPRIYA BUILDER Vs. N BAVA	June 8, 2010
JASMINE TOWELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX	November 2, 2010
JAWAHAR Vs. STATE, REP BY SUB-INSPECTOR OF POLICE	November 22, 2010
JAWAHAR SANTHAKUMAR Vs. STATE OF TAMIL NADU	March 19, 2010
JAYA CHAKRABARTY Vs. M BASKAR	August 16, 2010
JAYA W/O SIVABALAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	February 2, 2010
JAYABALAN Vs. R LALITHA	March 17, 2010
JAYABALAN Vs. STATE BY THE INSPECTOR OF POLICE CBCID	October 29, 2010
JAYABARATHY Vs. DISTRICT COLLECTOR AND TIRUCHIRAPPALLI CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD ,	December 14, 2010
JAYACHANDRAN Vs. VIDYAVATHI	September 28, 2010
JAYAGANESH Vs. STATE	November 26, 2010
JAYAGOPAL CHETTY Vs. MANICKAM	June 30, 2010
JAYAKODI Vs. GOWRI	July 9, 2010
JAYAKUMAR Vs. KRISHNASWAMY IYYENGAR	October 8, 2010
JAYAKUMAR Vs. STATE	March 9, 2010
JAYAKUMAR Vs. BENNIS KUMAR	January 12, 2010
JAYAKUMARI Vs. BALACHANDER	April 21, 2010
JAYALAKSHMI Vs. STATE OF TAMIL NADU	September 28, 2010
JAYALAKSHMI Vs. DHANASEKARAN	January 1, 2010
JAYALAKSHMI VILAS MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	November 18, 2010
JAYALAKSHMI, W/O LATE GANESAN Vs. STATE	July 22, 2010
JAYALATCHUMI Vs. SECRETARY TO THE GOVERNMENT	April 1, 2010
JAYAM EDUCATIONAL Vs. DISTRICT REGISTRAR-CUM-COLLECTOR	July 12, 2010
JAYANATHAN Vs. STATE OF TAMIL NADU	October 8, 2010
JAYANDRA SARASWATHI SWAMIGAL HEAD OF SRI KANCHI KAMAKOTI MUTT KANCHIPURAM Vs. DURAISAMI	February 12, 2010
JAYANTHI Vs. INSPECTOR OF POLICE KANDAMANGALAM POLICE STATION VILLUPURAM DISTRICT	March 12, 2010
JAYANTHI RAMESH Vs. M K NILOFAR	July 1, 2010
JAYAPAL, VIJAYAKUMAR, BALAMANI AND MUTHUKRISHNAN Vs. TAHSILDAR	October 28, 2010
JAYAPRABHA Vs. T SAMSON RAJU	March 25, 2010
JAYARAJ Vs. STATE	March 29, 2010
JAYARAM FINANCE PARTNER D ELANGOVAN KANCHEEPURAM Vs. JAYAPRAKASH	January 20, 2010
JAYARAMAN Vs. SUPERINTENDENT OF POLICE	January 7, 2010
JAYARAMAN Vs. CHANDRA	March 18, 2010
JAYASEELAN Vs. BELLAN	October 20, 2010
JAYASEELI Vs. STATE	February 2, 2010
JAYASEELI RAJENDRAN Vs. SECRETARY TO GOVERNMENT	January 21, 2010
JEEVA Vs. STATE BY INSPECTOR OF POLICE	November 23, 2010
JEEVAN SINGH ALIAS LAMBU Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	August 26, 2010
JEGADISH Vs. INSPECTOR OF POLICE AND SUPERINTENDENT OF CENTRAL JAIL	July 20, 2010
JEGAN Vs. STATE	September 21, 2010
JEGAN Vs. STATE BY INSPECTOR OF POLICE	November 23, 2010
JEGANATHAN Vs. KATHIRVADIVEL	September 27, 2010
JERINA Vs. STATE OF TAMILNADU	September 14, 2010
JESUBALAN Vs. STATE INSPECTOR OF POLICE	July 19, 2010
JEYA ALIAS M JEYALAKSHMI Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT	August 31, 2010
JEYABHARATHAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 29, 2010
JEYAMARI Vs. STATE OF TAMIL NADU	June 8, 2010
JEYAVEERAN Vs. CHAIRMAN AND MEMBER SECRETARY, TEACHER RECRUITMENT BOARD	September 27, 2010
JOB MARTIN LUTHER Vs. STATE OF TAMIL NADU	April 19, 2010
JOHN BOSCO Vs. GOVERNMENT OF TAMIL NADU	July 6, 2010
JOHN VICTOR Vs. STATE	February 16, 2010
JOHN VINCENT, SILUVAIMUTHU AND ASHOK Vs. D VEDANAYAGAM AND ORS	November 10, 2010
JOHNSON FERNANDO Vs. COMMISSIONER TUTICORIN MUNICIPALITY	February 10, 2010
JOINT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION ANNA NAGAR Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT	March 3, 2010
JOSEPH ALIAS JOSEPH IMMANUEL Vs. COMMISSIONER OF POLICE	August 26, 2010
JOSEPH AROKIADOS Vs. P PRADEEP	December 15, 2010
JOSEPH DURAIRAJ Vs. STATE OF TAMIL NADU	July 9, 2010
JOSEPH IGNASIAS Vs. HI WINGS TRAVELS MADRAS (P) LTD.	February 9, 2010
JOSEPHINE GLORY Vs. MEDICAL OFFICER PRIMARY HEALTH CENTRE INAMKULATHUR	September 27, 2010
JOSUVA SINGH, S/O JAYA SINGH Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE	June 29, 2010
JOTHILAKSHMI Vs. INSPECTOR OF POLICE	June 15, 2010
JOTHILINGAM Vs. STATE OF TAMIL NADU	July 26, 2010
JOY ALUKKAS TRADERS INDIA PVT LTD Vs. JOINT COMMISSIONER CT COIMBATORE DIVISION	December 7, 2010
JUBILEE PLOT AND HOUSING PVT LTD CHENNAI Vs. MAHAVEER CHAND KOTHARI	August 11, 2010
JUGRAJ Vs. P SANKARAN	April 9, 2010
JUMBO BAG LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	February 11, 2010
JUNIOR ENGINEER OPERATION AND MAINTENANCE Vs. KALAIAMMAL	October 19, 2010
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD NAGAPATTINAM Vs. KALA	September 13, 2010
K A MOHAMMED IBRAHIM Vs. DISTRICT REVENUE OFFICER SALEM CITY	June 11, 2010
K A MURUGAPPAN Vs. COMMISSIONER H R AND C E ADMN DEPT	April 13, 2010
K A PATEL AND SONS Vs. STATE OF TAMILNADU	October 20, 2010
K ABDUL MUNEER Vs. STATE OF TAMIL NADU	February 12, 2010
K AGNIPUTHRAN Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION AND SECRETARY	October 8, 2010
K ALBERT PREMRAJ Vs. G MARGARET MONALISA	March 22, 2010
K AMUTHA Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT	April 1, 2010
K ANANDAN Vs. DIRECTOR, ANIMAL HUSBANDRY AND VETERINARY SERVICES; COMMISSIONER, MILK PRODUCTION AND DIARY DEVELOPMENT DEPARTMENT; DEPUTY REGISTRAR, DAIRY DEVELOPMENT DEPARTMENT	October 5, 2010
K ANGUPILLAI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT AND TAHSILDAR	October 20, 2010
K ANITHA Vs. R AATHIMOOLAM	March 5, 2010
K ANNIE SORNATHAI, M SC , M PHIL, PH D , VICE PRINCIPAL AND HEAD OF DEPARTMENT, PLANT BIOLOGY AND PLANT BIOTECHNOLOGY, SARATH TUCKER COLLEGE, (AUTONOMOUS) Vs. STATE	August 27, 2010
K APPADURAI Vs. SECRETARY TO GOVERNMENT	August 26, 2010
K ARUMUGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND ORS	August 19, 2010
K ARUMUGAMAND Vs. PRESIDING OFFICER I ADDL LABOUR COURT CHENNAI	March 29, 2010
K ARUMUGHAM Vs. M SARASWATHI	March 24, 2010
K ASAITHAMBI Vs. DIRECTOR GENERAL OF POLICE	October 25, 2010
K AZHAGARASAN Vs. K PALANICHAMY	February 12, 2010
K B VENKATACHALAM Vs. STATE OF TAMILNADU	January 5, 2010
K BABY Vs. REVENUE DIVISIONAL OFFICER THANJAVUR TALUK	November 19, 2010
K BABY PRASANTHA KUMARI Vs. TERRITORY MANAGER	July 5, 2010
K BALACHANDAR Vs. DISTRICT COLLECTOR AND ASSISTANT DIRECTOR OF FISHERIES, (INTERNAL FISHERIES)	November 3, 2010
K BALACHANDAR Vs. STATE OF TAMILNADU	February 2, 2010
K BALAKRISHNAN Vs. ACCOUNTANT GENERAL ACCOUNTANT GENERAL OFFICE TEYNAMPET	October 27, 2010
K BALAKRISHNAN Vs. PARSEE ZORASTRIAN ANJUMAN	March 29, 2010
K BALAMURUGAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	September 22, 2010
K BALARAMAN Vs. K PONNURANGAM	June 8, 2010
K BALASUBRAMANIAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	January 20, 2010
K BALASUBRAMANIAN Vs. STATE OF TAMIL NADU	December 1, 2010
K BALASUNDARAM Vs. COROMANDEL ENGINEERING COMPANY LTD	September 22, 2010
K BASKAR Vs. ROYAL ENFIELD MOTORS LTD	September 8, 2010
K BELLIE Vs. DISTRICT FOREST OFFICER	July 22, 2010
K BHARATHI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY CHENNAI	February 26, 2010
K BHAVANI Vs. STATE OF TAMILNADU	November 18, 2010
K BOSE Vs. INSPECTOR GENERAL OF POLICE SOUTH REGION	November 24, 2010
K BOSE Vs. DISTRICT COLLECTOR MADURAI DISTRICT	February 8, 2010
K C CHANDRAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY ENGINEER	January 28, 2010
K C CHANDRASEKAR Vs. C BALASUNDARAM	July 29, 2010
K C MUNIAPPAN Vs. DEPUTY DIRECTOR	July 13, 2010
K C S NADAR HIGHER SECONDARY SCHOOL Vs. SECRETARY SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI	December 9, 2010
K CHANDRAN Vs. PRESIDING OFFICER	September 24, 2010
K CHANDRAPPA Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI DISTRICT	December 8, 2010
K CHANDRASEKAR Vs. K BHUVANESHWARI ALIAS K RADHIKA	June 24, 2010
K CHELLADURAI Vs. STATE OF TAMIL NADU	January 19, 2010
K CHELLATHANGAM Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND ORS	November 18, 2010
K CHINNAI NATARAJAN Vs. REGISTRAR DISTRICT REGISTRAR OFFICE	December 9, 2010
K CHINNAPPAN ALIAS MEENATCHI SUNDARAM Vs. STATE	March 17, 2010
K CHINNASAMY Vs. PRINCIPAL SECRETARY AND COMMISSIONER AND LAND ADMINISTRATION	March 2, 2010
K CHINNASAMY Vs. R PALANISAMY	November 11, 2010
K CHINNUSAMY Vs. S S DYE CHEM	February 26, 2010
K DAYALAN Vs. C RAMESH	March 12, 2010
K DESIKAMANI Vs. PRESIDING OFFICER	June 8, 2010
K DEVARAJAN Vs. COMMISSIONER HR AND CE ADMN DEPT	June 21, 2010
K DHAMODHARAN Vs. STATE	August 3, 2010
K DHANABAL Vs. BHARATHIDASAN UNIVERSITY	December 23, 2010
K DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	April 6, 2010
K DHANASEKARAN Vs. DEPUTY COMMISSIONER OF POLICE	February 23, 2010
K DHANASEKARAN Vs. STATE OF TAMIL NADU	October 8, 2010
K DHANVEL Vs. INSPECTOR OF POLICE AYYAMPETTAI POLICE STATION	October 27, 2010
K DHARMALINGAM Vs. PAPPATHI	July 23, 2010
K DURAIRAJ Vs. ASHOK KAKRI	January 22, 2010
K DURAIRAJAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT	March 17, 2010
K ELANGO Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHIEF SECRETARIAT CHENNAI	January 27, 2010
K ELANGOVAN Vs. STATE OF TAMI NADU	February 5, 2010
K F JACOB Vs. ESTATE OF M A BROWNE DISEASED	April 20, 2010
K G ABRAHAM Vs. COMPETENT AUTHORITY AND THE SPECIAL DISTRICT REVENUE OFFICER	January 20, 2010
K G DENIM LIMITED Vs. J P KNITO IMPEX TIRUPPUR	February 5, 2010
K G HEMAVATHY Vs. STATE LEVEL COMMITTEE	June 14, 2010
K G I S L K G INFORMATION SYSTEM PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 1, 2010
K G INFORMATION SYSTEMS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
K GAJAPATHI Vs. METROPOLITAN TRANSPORT CORPORATION LTD DIVISION I	August 30, 2010
K GANESAN Vs. ARULMIGHU SETHUBAVA SWAMY TRUST MANNARGUDI	March 9, 2010
K GANESAN Vs. REVENUE DIVISIONAL OFFICER,VILLAGE ADMINISTRATIVE OFFICER AND E M PITCHAI,TAHSILDAR	November 19, 2010
K GEETHA Vs. M KARTHIKEYAN	April 21, 2010
K GEETHAKRISHNAN Vs. M P DHAKSHINAMOORTHY	April 9, 2010
K GNANAMURTHY Vs. G ASHOK KUMAR	August 26, 2010
K GOPAL Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	August 23, 2010
K GOVINDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENGELPUT RANGE	December 14, 2010
K GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
K GUNASEKARAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	April 8, 2010
K H SHOES P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
K HARIDASS Vs. COMMISSIONER OF POLICE GREATER CHENNAI	April 5, 2010
K HEMCHAND SURANA Vs. MOOLCHAND MAHESWARI	March 22, 2010
K INBARAJ Vs. STATE	August 31, 2010
K INDIRA Vs. ADDITIONAL SECRETARY	June 7, 2010
K INDIRANI Vs. STATE OF TAMILNADU	February 15, 2010
K ITHAYASELVI Vs. SUB REGISTRAR SUB-REGISTRATION OFFICER CHENNAI	February 1, 2010
K J PRAKASH Vs. ROYAL STITCHES P LTD	April 13, 2010
K JAGANNATHAN Vs. TAMIL NADU ELECTRICITY BOARD	January 12, 2010
K JAIKRISHNAN Vs. INSPECTOR OF POLICE	March 9, 2010
K JAISHANKAR Vs. MARGARADARASI CHITS P LTD	July 9, 2010
K JAYARAMAKRISHNAN Vs. SECRETARY TO GOVERNMENT HOME POLICE II DEPARTMENT	September 28, 2010
K JAYARAMAN Vs. R KAMALANATHAN	January 25, 2010
K JAYARATHNAM Vs. K G FREDRICK	October 27, 2010
K JEEVANANTHAM ALIAS KULANDAISWAMY Vs. SECRETARY TO GOVERNMENT FINANCE LOCAL FUND DEPARTMENT	April 1, 2010
K JESUADIMAI Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	January 5, 2010
K JEYARAMAN Vs. STATE OF TAMIL NADU	November 8, 2010
K JOTHISENTHILKANNAN Vs. COLLECTOR	June 15, 2010
K K A SOMASUNDARAM Vs. SECRETARY GOVERNMENT OF TAMILNADU	November 19, 2010
K K FLATS P LTD Vs. INSPECTOR GENERAL OF REGISTRATION	December 23, 2010
K K NAIR Vs. DISTRICT COLLECTOR KANCHEEPURAM	November 11, 2010
K K RAMESH Vs. THANGAVEL, INSPECTOR OF POLICE	October 6, 2010
K K SUBRAMANIAM Vs. LOSS OF ECOLOGY PREVENTION AND PAYMENT OF COMPENSATION AUTHORITY	February 12, 2010
K K V SEETHARAMAN Vs. STATE	February 17, 2010
K K VELUSAMY Vs. N PALANISAMY	April 7, 2010
K KAMALANABHAN Vs. DIRECTOR OF AGRICULTURE	September 2, 2010
K KANAGASABAI Vs. THE SUPERINTENDING ENGINEER KANNIYAKUMARI ELECTRICITY DISTRIBUTION CIRCLE NAGERCOIL & ANOTHER	February 23, 2010
K KANAGASABAI Vs. SUPERINTENDING ENGINEER KANNIYAKUMARI ELECTRICITY DISTRIBUTION CIRCLE, NAGERCOIL	December 23, 2010
K KANDASAMY Vs. STATE OF TAMIL NADU	November 10, 2010
K KANNIAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 14, 2010
K KANTHASAMY Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	January 4, 2010
K KARPAGAM Vs. GOVERNMENT OF TAMIL NADU	October 20, 2010
K KARRUPPASAMY PARTHIPAN Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT EXECUTIVE ENGINEER, (DISTRIBUTION) TNEB	November 9, 2010
K KARTHIK Vs. CHIEF ENGINEER, EXECUTIVE ENGINEER, AGRICULTURAL ENGINEERING DEPARTMENT AND ASSISTANT EXECUTIVE ENGINEER (AE)	November 19, 2010
K KARUNAKARAN Vs. CHIEF MANAGER	July 12, 2010
K KARUNAKARAN Vs. GOVERNMENT OF TAMILNADU	March 19, 2010
K KARUNANITHI Vs. D GAYATHRI	March 26, 2010
K KASI VISWANATHAN Vs. STATE	March 24, 2010
K KASINATHAN Vs. PRESIDING OFFICER CUM II ADDITIONAL DISTRICT JUDGE	January 18, 2010
K KATHIR KAMARAJ Vs. DISTRICT COLLECTOR KANCHEEPURAM	April 16, 2010
K KATHIRVEL Vs. KIRORIMAL KASIRAM	April 30, 2010
K KATHIRVEL Vs. KIRORIMAL KASIRAM, REP BY ITS MANAGER H KAMALESH KUMAR	August 13, 2010
K KETH SINGH Vs. ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMILNADU ELECTRICITY BOARD	February 26, 2010
K KOTHANDAN Vs. STATE BANK OF INDIA	December 16, 2010
K KOTHANDARAMAN Vs. MATHIVANAN	March 23, 2010
K KRISHNAMANI Vs. CORPORATION OF CHENNAI REP	September 7, 2010
K KRISHNASAMY S/O KALIAPPA GOUNDER Vs. DISTRICT COLLECTOR DISTRICT	February 4, 2010
K KRUSHANASWAMY Vs. EXECUTIVE DIRECTOR CUM APPELLATE AUTHORITY	January 27, 2010
K KUMARA Vs. SHRUTHI FINANCE PROP V PADAM CHAND	March 5, 2010
K KUMARAVEL Vs. R P RATHINAM	December 8, 2010
K KUNHI MOOSA Vs. P SAMBANDAM CHETTIAR	August 11, 2010
K KUPPAN Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS	November 22, 2010
K KUPPSAMY Vs. STATE OF TAMIL NADU	January 12, 2010
K KUPPUSAMY Vs. STATE OF TAMIL NADU	April 22, 2010
K KUTTY ALIAS MURUGESAN Vs. COLLECTOR VELLORE	February 2, 2010
K LAKSHMANAN Vs. STATE OF TAMIL NADU	June 25, 2010
K LAKSHMANAN Vs. STATE BY THE INSPECTOR OF POLICE	September 13, 2010
K LAKSHMIAMMAL Vs. M P NAVEEN KUMAR	March 2, 2010
K LAVANYA Vs. G VENKATARAMAN	July 16, 2010
K LOGANATHAN Vs. SATHROPPAN	May 27, 2010
K M A MOHAMED MOHIDEEN Vs. K M A UMAR LEBBAI	August 13, 2010
K M ABDUL SUBHAN Vs. TAMIL NADU WAKF BOARD	August 30, 2010
K M ARUCHAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
K M ARUMUGAM Vs. PRINCIPAL ACCOUNTANT GENERAL	December 20, 2010
K M BATCHA AND COMPANY Vs. CHIEF REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD	April 22, 2010
K M BENEDICT CRIZAL Vs. DIRECTOR OF TEACHER EDUCATION	June 15, 2010
K M CHANDRASEKARAN Vs. DISTRICT COLLECTOR MADURAI	September 22, 2010
K M GOVINDARAJAN Vs. STATE OF TAMIL NADU	February 8, 2010
K M JAMBU Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS COIMBATORE	February 17, 2010
K M KAMALA Vs. STATE OF TAMIL NADU	February 19, 2010
K M MEERAN MOHIDEEN Vs. SECRETARY TO THE GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	April 8, 2010
K M N JEGANNATHAN Vs. S CHIDAMBARAM	September 2, 2010
K M NALINISHREE Vs. BHASKAR	April 30, 2010
K M RAHAMATH BEEVI Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 30, 2010
K M SHAH Vs. G ETHIRAJULU	March 17, 2010
K M VIJAYARANGAMOHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	October 21, 2010
K MADHAVAN Vs. UNION OF INDIA	September 17, 2010
K MADHESWARI,; K SAKTHIVEL,; K BOOBALAM AND DHANABAL Vs. C DEVARAJ AND THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CO LTD	July 16, 2010
K MALLIGA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 18, 2010
K MANI Vs. CHENNAI METRO WATER SUPPLY AND DRAINAGE BOARD	September 24, 2010
K MANIMARAN Vs. M GOPINATH	September 15, 2010
K MANJULA Vs. G SATHIYAMURTHY	March 11, 2010
K MANMATHA RAJA Vs. COMMISSIONER LAND REFORMS EZHILAGAM CHENNAI	January 29, 2010
K MANOKARAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT	March 2, 2010
K MARIADOSS Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	November 2, 2010
K MARIMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK	December 9, 2010
K MARUTHAMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION EZHILAGAM	February 1, 2010
K MEENA Vs. STATE	August 30, 2010
K MEENAL Vs. APPOINTING AUTHORITY	June 8, 2010
K MEERA BAI Vs. COLLECTOR OF CHENNAI	October 5, 2010
K MICHAEL ANTONY Vs. STATE OF TAMIL NADU	April 13, 2010
K MITCHIAMMAL Vs. J LOGANATHAN	September 3, 2010
K MOHANKUMAR Vs. COMMISSIONER AND ORS	October 20, 2010
K MUNIANDI Vs. M GEETHA	April 1, 2010
K MUNIRAJA Vs. TERRITORY MANAGER	June 16, 2010
K MUNIRATHINAM NAIDU Vs. G BALARAMAN	September 28, 2010
K MUNUSAMY Vs. R VELUSAMY	June 9, 2010
K MURALI SANKAR Vs. K KARUPPIAH KONAR	November 25, 2010
K MURTHY Vs. LABOUR COURT SALEM	October 27, 2010
K MURUGAIAH ASSISTANT COMMISSIONER OF EXCISE COMPULSORY RETD KANCHEEPURAM Vs. GOVERNMENT OF TAMIL NADU	December 10, 2010
K MURUGAN Vs. COMMISSIONER OF AGRICULTURE	March 3, 2010
K MURUGAN Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES ERODE & OTHERS	March 18, 2010
K MURUGAN Vs. STATE OF TAMIL NADU	January 27, 2010
K MURUGANANDAM AND ORS Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI AND ORS	October 7, 2010
K MURUGASAMY Vs. INSPECTOR OF FACTORIES	August 19, 2010
K MURUGESAN Vs. RAJALAKSHMI	April 27, 2010
K MUTHUCHELLAM Vs. STATE OF TAMIL NADU	July 19, 2010
K MUTHUKANNAN Vs. GOVERNMENT OF TAMIL NADU, DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION AND PASUMPON MUTHURAMALINGA THEVAR COLLEGE	October 5, 2010
K MUTHURAM Vs. P JAGANNATHAN	June 25, 2010
K MUTHURAMALINGAM Vs. KALYANI RAGHUNATHAN	March 9, 2010
K MUTHUSAMY Vs. COMMISSIONER UDUMALPET MUNICIPALITY	October 18, 2010
K N ANANTHA RAMAN Vs. CANARA BANK	January 21, 2010
K N CHINNARAJ AND ORS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND THE DISTRICT REVENUE OFFICER	August 19, 2010
K N LAKSHMANAN Vs. J RAJENDRAN	September 16, 2010
K N MANOHARAN Vs. STATE OF TAMIL NADU	January 29, 2010
K N MUTYALA RAO Vs. CHAIRMAN EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE AND INDUSTRY NEW DELHI	March 10, 2010
K N SATHYAMOORTHY Vs. SECRETARY TO GOVERNMENT HOME COURTS VI DEPARTMENT FORT ST GEORGE	February 22, 2010
K N SUBRAMANIAM Vs. EZHILARASI	February 3, 2010
K N VENKATESWARA RAJA Vs. THAYAMMAL	August 13, 2010
K NAGAMANICKAM Vs. SUB COLLECTOR	August 2, 2010
K NAGARAJ Vs. VEERAM TRADINGS	August 26, 2010
K NAGARAJ Vs. SARASWATHY AMMAL	March 14, 2010
K NAGARAJAN Vs. C R KARPAGAM	March 29, 2010
K NAGARAJAN Vs. STATE OF TAMIL NADU	June 22, 2010
K NAGARAJAN Vs. SUPERINTENDENT OF POLICE	January 8, 2010
K NALINI Vs. S SHANTHI	September 8, 2010
K NARAYANASAMY Vs. STATE BY INSPECTOR OF POLICE	September 3, 2010
K NARAYANASWAMY Vs. GOVERNMENT OF TAMIL NADU	April 20, 2010
K NARMATHA Vs. HOME SECRETARY SECRETARIAT CHENNAI	September 3, 2010
K NARMATHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 24, 2010
K NATARAJAN Vs. REGISTRAR AND SUB-REGISTRAR	December 9, 2010
K NAWABJAN Vs. R S RAMALINGAM	April 19, 2010
K P GANDHI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	February 24, 2010
K P JIMLA Vs. GOVERNMENT OF TAMIL NADU	February 2, 2010
K P RAJENDRAN Vs. N R NACHIMUTHU	November 1, 2010
K P S JEYACHANDRAN Vs. STATE	June 29, 2010
K PACKIYARAJ Vs. S MUTHU PANDI	September 24, 2010
K PALANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	February 4, 2010
K PALANIAPPAN Vs. LABOUR COURT	April 22, 2010
K PALANICHAMY Vs. STATE OF TAMIL NADU	April 15, 2010
K PALANISAMY Vs. JOINT SUB REGISTRAR Ï¿½ I TIRUPPUR	August 9, 2010
K PALANISAMY Vs. DISTRICT ADDL EXECUTIVE MAGISTRATE CUM DISTRICT REVENUE OFFICER	December 16, 2010
K PALANISAMY AND P LAKSHMI Vs. DISTRICT ADDL EXECUTIVE MAGISTRATE-CUM-DISTRICT REVENUE OFFICER AND ORS	December 16, 2010
K PALANISWAMI Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT	January 29, 2010
K PALANIVELU Vs. K SUBHRAMANIAM	July 14, 2010
K PANKAJAKSHAN Vs. SECRETARY TO GOVT FINANCE PENSION DEPT STATE OF TAMIL NADU	March 11, 2010
K PAPATHI Vs. S ARUL RAJ	March 5, 2010
K PARASURAM BATTA AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS	April 20, 2010
K PARVATHY Vs. SECRETARY TO THE GOVERNMENT	August 2, 2010
K PERIASAMY Vs. STATE OF TAMIL NADU	September 8, 2010
K PERIYASAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	February 23, 2010
K PERIYASAMY Vs. DEPUTY COMMISSIONER KALAL	February 16, 2010
K PITCHANDI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY COOPERATION FOOD AND CONSUMER PROTECTION DEPT; REGISTRAR OF COOPERATIVE SOCIETIES AND THE SPECIAL OFFICER CHENNAI CENTRAL COOPERATIVE BANK LIMITED	February 19, 2010
K PONSINGH Vs. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES	March 31, 2010
K POUNAMMAL Vs. STATE	August 4, 2010
K PRABAHAR Vs. SECRETARY TO GOVERNMENT	January 20, 2010
K PRAKASH CHENNAI Vs. MEMBER SECRETARY C M D A CHENNAI	February 4, 2010
K R GOWRI SEDHURAMAN Vs. KUMBAKONAM MUNICIPALITY	January 22, 2010
K R KAMALA Vs. GOVERNMENT OF TAMIL NADU	February 15, 2010
K R MOTHILAL Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY MADURAI	June 1, 2010
K R MURUGESAN Vs. DISTRICT COLLECTOR DISTRICT	February 1, 2010
K R PALANISWAMI Vs. COOPERATIVE SOCIETIES SPECIAL TRIBUNAL	May 5, 2010
K R PANNERSELVAM Vs. VASANTHA	July 20, 2010
K R SAGAYARAJ Vs. MRS C RAJAMMAL	November 12, 2010
K R SELVARAJ KUMAR Vs. TAHSILDAR CHOZLINGANALLUR TALUK OFFICE KANCHEEPURAM DISTRICT	September 20, 2010
K R VISWANATHAN, SON OF S M K RAMAKRISHNAN Vs. DISTRICT COLLECTOR AND ORS	September 28, 2010
K RADHAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	July 30, 2010
K RAGOTHAMAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	April 16, 2010
K RAJA Vs. STATE	August 30, 2010
K RAJA RATHINAM Vs. SUPERINTENDENT OF POLICE VIRUDHUNAGAR DISTRICT	August 23, 2010
K RAJACHANDRAN Vs. GOVERNMENT OF TAMIL NADU	April 29, 2010
K RAJAMANI Vs. ALAMUNAGAR RESIDENTS WELFARE ASSOCIATION	November 23, 2010
K RAJAMANICKAM Vs. P ARUMUGAM	November 3, 2010
K RAJANGAM Vs. REVENUE DIVISIONAL OFFICER, P RAJA, I RAMAN AND MUTHUPETCHI	October 18, 2010
K RAJASEKARAN Vs. GOVERNMENT OF TAMIL NADU	April 12, 2010
K RAJAVEL ALIAS RAJA Vs. MURUGESAN	June 9, 2010
K RAJENDRAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	January 5, 2010
K RAJESWARAN Vs. COMMISSIONER	August 3, 2010
K RAJU Vs. DISTRICT COLLECTOR NAMAKKAL	January 18, 2010
K RAKKU Vs. SECRETARY AND CORRESPONDENT, NADAR MAHAJANA SANGAM SERMATHAI VASAN COLLEGE FOR WOMEN MADURAI	July 22, 2010
K RAMACHANDRAN Vs. BAGAWATHI	March 18, 2010
K RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE	July 9, 2010
K RAMACHANDRAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 9, 2010
K RAMACHANDRAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	December 15, 2010
K RAMACHANDRAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER; ADDITIONAL ASSISTANT ELEMENTARY EDUCATION OFFICER, (SCHOOL SECRETARY IN CHARGE); HEAD MASTER, AVM MIDDLE SCHOOL AND DIRECTOR OF ELEMENTARY EDUCATION	October 27, 2010
K RAMAKRISHNAN Vs. RAJESH KATARIA	March 4, 2010
K RAMAKRISHNAN Vs. PRESIDING OFFICER PONDICHERRY	March 22, 2010
K RAMALINGAM Vs. MUSTAFA KAMAL	September 3, 2010
K RAMAMOORTHY Vs. INSPECTOR OF PANCHAYAT DISTRICT COLLECTOR	September 22, 2010
K RAMAMURTHY Vs. DISTRICT COLLECTOR	July 28, 2010
K RAMANATHAN Vs. ACCOUNTANT GENERAL; SUPERINTENDENT OF POLICE, ASSISTANT TREASURY OFFICER	January 12, 2010
K RAMASAMY Vs. GENERAL MANAGER ADMINISTRATION TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	November 23, 2010
K RAMESH Vs. STATE	September 3, 2010
K RAMESH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	April 29, 2010
K RANGANATHAN Vs. UNION OF INDIA	November 30, 2010
K RATHINASAMY AND ORS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER AND TAHSILDAR	August 19, 2010
K RAVI GANESH Vs. M SHANMUGAVADIVU	November 1, 2010
K RAVINDRANATH Vs. TAMIL NADU ELECTRICITY BOARD	January 1, 2010
K RETNASWAMY Vs. DISTRICT REVENUE OFFICER DISTRICT COLLECTORATE	November 2, 2010
K ROSE Vs. COMMISSIONER OF POLICE	August 30, 2010
K S ARJUN Vs. ASST COMMISSIONER LAND REFORMS	February 16, 2010
K S BABURAJ Vs. CHIEF ENGINEER	January 7, 2010
K S DHANDAPANI Vs. STATE	February 2, 2010
K S ELANGOVAN Vs. STATE	April 19, 2010
K S GITA Vs. VISION TIME INDIA PVT LTD	February 16, 2010
K S K GUPTA Vs. STATE	July 2, 2010
K S KRISHNA Vs. HAJ MOHAMED	June 8, 2010
K S MAIDEEN Vs. COMMISSIONER CORPORATION OF CHENNAI	March 24, 2010
K S MUTHURAMALINGAM Vs. STATE	July 1, 2010
K S NATARAJAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	August 27, 2010
K S NATARAJAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	February 9, 2010
K S P S NATARAJAN AND CO Vs. STATE OF TAMIL NADU	July 2, 2010
K S RAJA SHANMUGAVEL Vs. STATE OF TAMIL NADU	December 16, 2010
K S ROSAMMAL Vs. S SHANKAR	August 5, 2010
K S SABAPATHY Vs. DEPUTY REGISTRAR OF COOP SOCIETIES POLLACHI CIRCLE MARKET ROAD DISTRICT	March 5, 2010
K S SANKARANARAYANAN Vs. INSPECTOR GENERAL OF POLICE RAILWAYS CHENNAI	April 1, 2010
K SABAPATHY Vs. STATE	August 31, 2010
K SADASIVAM Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE	June 9, 2010
K SAHADEVAN Vs. K ALLAGAMMAL	December 23, 2010
K SAKTHI RANI Vs. SECRETARY OF THE BAR COUNCIL OF TAMILNADU	April 16, 2010
K SAKTHIVEL Vs. ADDITIONAL DIRECTOR GENERAL OF PRISON	April 26, 2010
K SAKTHIVEL Vs. CHENNAI METROPOLITAN TRANSPORT CORPORATION	March 15, 2010
K SALEEM Vs. STATE	October 5, 2010
K SAMINATHAN Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT	October 21, 2010
K SAMIYAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
K SANJEEVI Vs. K KRISHNAMOORTHY	March 4, 2010
K SANTHANAKRISHNAN Vs. STATE OF TAMIL NADU	March 26, 2010
K SANTHANAM Vs. S KAVITHA	December 2, 2010
K SARANGAPANI Vs. SUPERINTENDING ENGINEER CEDC CENTRAL TAMILNADU ELECTRICITY BOARD	January 27, 2010
K SARANYA Vs. DISTRICT COLLECTOR OFFICE OF THE COLLECTOR	December 21, 2010
K SARASWATHI Vs. STATE OF TAMIL NADU	June 16, 2010
K SARASWATHI Vs. M KILLIVALAVAN	June 17, 2010
K SARASWATHY Vs. STATE OF TAMIL NADU	April 21, 2010
K SARASWATHY Vs. DISTRICT COLLECTOR	October 1, 2010
K SARAVANAN Vs. T V MYLSAMY	April 8, 2010
K SARAVANAN Vs. CHENNAI PORT TRUST	February 9, 2010
K SARAVANAN Vs. SUNDARAVALLI	January 7, 2010
K SAROJA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES VILLUPURAM	April 6, 2010
K SATHIYAMOORTHY AND R MUTHUSUBRAMANIAN Vs. CHAIRMAN,PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, SPECIAL TAHSILDAR, (LAND ACQUISITION) AND DISTRICT COLLECTOR	November 18, 2010
K SEENIVASAN Vs. DISTRICT COLLECTOR AND ORS	October 27, 2010
K SEKAR Vs. VIJIYALAKSHMI	April 16, 2010
K SELLADURAI Vs. BLOCK DEVELOPMENT OFFICER OMALUR	April 13, 2010
K SELVAM Vs. STATE	February 9, 2010
K SELVAM Vs. STATE BY INSPECTOR OF POLICE	July 16, 2010
K SELVARAJ Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND DEPUTY DIRECTOR OF HEALTH SERVICES	October 27, 2010
K SELVARAJ Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	September 30, 2010
K SELVARAJ Vs. G VENKATACHALAM	August 25, 2010
K SELVARAJ AND ORS Vs. DISTRICT COLLECTOR, SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE BRANCH-2, TAHSILDAR AND REVENUE INSPECTOR	October 20, 2010
K SELVARAJ, S/O P K PERUMAL, MANAGING PARTNER, VELAVAN ENTERPRISES Vs. TAHSILDAR	October 29, 2010
K SELVARAJU Vs. GOVERNMENT OF TAMIL NADU	November 25, 2010
K SENNIYAPPAN Vs. DISTRICT COLLECTOR	January 11, 2010
K SENTHILNATHAN Vs. JAICHITRA	August 2, 2010
K SHANKARAN Vs. M PALANISAMY	April 1, 2010
K SHANMUGAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, INSPECTOR OF POLICE, SANKARANKOVIL TALUK POLICE STATION AND SUB INSPECTOR OF POLICE, CHINNAKOVILANKULAM POLICE STATION	November 22, 2010
K SHANMUGAM Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST	April 27, 2010
K SHANMUGAM Vs. P AMUTHA	March 19, 2010
K SHANMUGAVEL Vs. V S THIRUMALASIAMY NADAR	August 24, 2010
K SIVAKUMAR Vs. ASSISTANT EXECUTIVE ENGINEER AG ENGG	September 16, 2010
K SIVAKUMAR Vs. K SIVANESAN	April 8, 2010
K SIVASANKARA BOOPATHY Vs. SHANTHI	September 16, 2010
K SOLOMON Vs. DEPUTY INSPECTOR GENERAL OF PRISON	August 10, 2010
K SOMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER	February 2, 2010
K SONAIMUTHU Vs. COMMISSIONER OF POLICE MADURAI CITY	September 13, 2010
K SRIDHAR KUMAR Vs. UNION OF INDIA	November 9, 2010
K SRIDHAR KUMAR Vs. UNION OF INDIA	December 16, 2010
K SRINIVASAN Vs. NIRANJANI ALIAS NAGALAKSHMI	August 20, 2010
K SRIRAMULU Vs. H N SANJEEVI	March 19, 2010
K SUBBIAH Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR	November 10, 2010
K SUBRAMANI Vs. EXECUTIVE OFFICER UTHANGARAI TOWN PANCHAYAT	February 8, 2010
K SUBRAMANIAM Vs. FIRST LEASING COMPANY OF INDIA LTD	February 26, 2010
K SUBRAMANIAM Vs. R BOOPALAN	September 28, 2010
K SUBRAMANIAN Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION	March 18, 2010
K SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT CHENNAI	February 17, 2010
K SUBRAMANIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD NUNGAMBAKKAM	January 28, 2010
K SUKUMARAN Vs. PRESIDING OFFICER LABOUR COURT OIMBATORE	February 9, 2010
K SULOCHANA Vs. STATE	January 28, 2010
K SUNDARAM Vs. DEIVANAI	August 16, 2010
K SUNDARESAN Vs. STATE OF TAMIL NADU	February 2, 2010
K SURESH Vs. STATE	July 22, 2010
K SUSINDRAN Vs. DIRECTOR OF ELEMENTARY SCHOOL EDUCATION	September 21, 2010
K T ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	February 24, 2010
K T GOVINDASAMY Vs. STATE OF TAMIL NADU	July 27, 2010
K T SENTHILARASU Vs. GOVERNMENT OF TAMILNADU	March 8, 2010
K T SENTHILARASU Vs. GOVERNMENT OF TAMILNADU	January 21, 2010
K THAMBIDURAI Vs. SUB COLLECTOR TIRUPATHUR	August 26, 2010
K THANGAM Vs. SECRETARY TO GOVERNMENT OF TAMILNADU COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	February 26, 2010
K THANGARAJ Vs. STATE AND ORS	October 28, 2010
K THANGARAJI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	March 30, 2010
K THARUSH MOIDEEN Vs. HASAN AMBALAM	February 2, 2010
K THILAGAVATHI Vs. CHAIRMANN TEACHERSÏ¿½ RECRUITMENT BOARD DPI CAMPUS	February 16, 2010
K THILAK KUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 12, 2010
K THIRUMALAI JAYABALA MUTHU Vs. JOINT COMMISSIONER AND ORS	October 21, 2010
K THIRUNAVUKARASU Vs. MANAGING DIRECTOR MTC LIMITED	February 3, 2010
K THIRUPURASUNDARI Vs. RAJENDRAN	March 30, 2010
K THIRUTHANIKACHALAM EDITOR MOOLIGAI NERAM A TAMIL MONTHLY ARUMBAKKAM Vs. UNION OF INDIA	February 10, 2010
K UNNIKRISHNAN Vs. MAGNUM MAIL MANAGEMENT SERVICES PVT LTD	March 2, 2010
K UNNIKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	November 10, 2010
K USHA Vs. SUNDARAM FINANCE LTD	March 4, 2010
K V K EDUCATIONAL DEVELOPMENT TRUST AND ORS Vs. DISTRICT COLLECTOR AND ORS	November 1, 2010
K V KAMALA Vs. STATE OF TAMIL NADU	April 9, 2010
K V LAKSHMI AMMAL Vs. JOINT COMMISSIONER HINDU	February 23, 2010
K V MUTHUSAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE DEPARTMENT BHAVANI TALUK	April 7, 2010
K V S NAGARAJAN Vs. G V SHYAMSUNDAR	August 11, 2010
K V SREEDHARAN Vs. S SUNDARAMOORTHY	March 29, 2010
K VADIVELU Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI REGION	November 22, 2010
K VALLI Vs. STATE OF TAMIL NADU	October 28, 2010
K VARADHAN Vs. R RAMASAMY	November 1, 2010
K VARATHARAJA PERUMAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT	November 19, 2010
K VARGHESE Vs. ASSISTANT DIRECTOR PROFESSIONAL AND EXECUTIVE EMPLOYMENT OFFICE	April 28, 2010
K VELAYUTHAM Vs. STATE OF TAMILNADU	August 26, 2010
K VELMANI Vs. COMMISSIONER DINDIGUL MUNICIPALITY	October 22, 2010
K VENKATACHALAM Vs. S N THANGARAJ	December 3, 2010
K VENKATESAN Vs. INSPECTOR OF POLICE	September 15, 2010
K VENKATESAN Vs. SECRETARY TO GOVT HOME POLICE III DEPT	April 8, 2010
K VENKATRAMAN Vs. STATE OF TAMIL NADU	March 17, 2010
K VENNIMALAI Vs. STATE OF TAMIL NADU	April 21, 2010
K VENUGOPAL Vs. ASSISTANT ELECTRICAL ENGINEER PARADARAMI DIVISION TAMIL NADU ELECTRICITY BOARD	January 21, 2010
K VIJAYA Vs. K PRAKASH KUMAR	April 26, 2010
K VIJAYAKUMAR Vs. STATE	July 23, 2010
K VIJAYARAJA Vs. JOINT SECRETARY TO GOVERNMENT OF FINANCE DEPARTMENT	October 1, 2010
K VISHWANATHAN Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY INDIAN BANK	January 19, 2010
K VISWANATHAN Vs. R APPAVOO CHETTIAR	April 8, 2010
K. PADMAVATHI Vs. RANJITHAM AMMAL	February 5, 2010
K. THAKKSHINAMURTHY Vs. STATE REP. BY INSPECTOR OF POLICE	February 16, 2010
K. USHA Vs. SUNDARAM FINANCE LTD.	March 4, 2010
K. VEERAMANI Vs. T.S. MANI	June 9, 2010
K. VELMURUGAN Vs. N. GANESAN	July 1, 2010
K.C. PALANISAMY Vs. PRINCIPAL MANAGER, COIMBATORE TELECOM	February 9, 2010
K.GANESAN Vs. UNIVERSITY GRANTS COMMISSION REP BY ITS SECRETARY	July 12, 2010
K.K. DHANUSHKODI NADAR Vs. STATE OF TAMIL NADU	July 8, 2010
K.R. ALAGAPPAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 3, 2010
KAAMADHENU ARTS AND SCIENCE COLLEGE Vs. STATE OF TAMILNADU	July 30, 2010
KADERI AMBAL MILLS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 21, 2010
KADRI MILLS CBE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	May 20, 2010
KADRI MILLS CBE LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 22, 2010
KAICHINNAM INDUSTRIES AND DISTRIBUTIONS CO. Vs. COMMERCIAL TAX OFFICER AND OTHERS (NOW RE-DESIGNATED AS ASSISTANT COMMISSIONER, CHENGALPET)	January 12, 2010
KAILASAM Vs. STATE INSPECTOR OF POLICE	April 13, 2010
KAILASH TRADE LINKS PVT LTD Vs. COMMERCIAL TAX OFFICER AYANAVARAM ASSESSMENT CIRCLE	January 27, 2010
KAKKIVADANPATTI HINDU VADUGAN RUKMANI SATHYBAMA SAMETHA KANNAPIRAN SEVA SANGAM Vs. TAHSILDAR AND DISTRICT COLLECTOR	October 27, 2010
KALAIARASI Vs. STATE OF TAMIL NADU	September 27, 2010
KALAIGNAR KARUNANIDHI NAGAR WELFARE ASSOCIATION Vs. PEERKANKARANI TOWN PANCHAYAT	March 5, 2010
KALAIKOTTUTHAYAM Vs. STATE OF TAMIL NADU	June 8, 2010
KALAIMAGAL TEXTILES Vs. SUPERINTENDING ENGINEER CEDC SOUTH TAMIL NADU ELECTRICITY BOARD	January 12, 2010
KALAISELVI Vs. GIRISH DEEKSHI	January 20, 2010
KALAIVANAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF FORCE	April 8, 2010
KALAIVANI Vs. R SHARMILA RANGARAJ	June 28, 2010
KALAIVANI TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION	April 16, 2010
KALAMANI Vs. EZHILARASAN	April 6, 2010
KALANTHAR NAINA MOHAMMED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	September 7, 2010
KALAVATHY Vs. G RADHAKRISHNAN	September 14, 2010
KALAVATHY Vs. HARIKRISHNAN	July 16, 2010
KALEEL RAHMAN Vs. INSPECTOR OF POLICE Q BRANCH CID	October 19, 2010
KALEEL RAHMAN Vs. CHAIRMAN THE TAMIL NADU WAKF BOARD	December 14, 2010
KALEESWARAN Vs. STATE	July 14, 2010
KALI ALIAS THANGASAMY Vs. STATE	April 8, 2010
KALIAMMAL Vs. R MUTHUSAMY GOUNDER	April 6, 2010
KALIAMMAL Vs. MAYILSWAMY	April 26, 2010
KALIAMMAL Vs. HOME SECRETARY,GOVERNMENT OF TAMIL NADU AND ORS	November 10, 2010
KALIAPPAN Vs. KUZHANDHAIVELU	December 14, 2010
KALIYA PERUMAL Vs. DHANDAPANI	March 2, 2010
KALIYAMMAL RAMA THEVAR Vs. STATE OF TAMIL NADU	June 10, 2010
KALIYAMURTHY Vs. DISTRICT COLLECTOR PERAMBALUR	February 23, 2010
KALIYAPERUMAL Vs. RETURNING OFFICER BLOCK DEVELOPMENT OFFICER AND ORS	November 8, 2010
KALLAKURICHI CO OP SUGAR MILL DHINA COOLIE THOZHILALAR SANGAM Vs. COMMISSIONER OF SUGARS	August 10, 2010
KALPANA CHIT FUNDS Vs. M PREM SELVI	June 22, 2010
KALPESH P C SURANA Vs. INDIAN BANK TEYNAMPET BRANCH	March 10, 2010
KALPESH STEEL HOUSE Vs. CHAIRMAN	June 8, 2010
KALUVA KOUNDER Vs. MANNANKATTI	July 6, 2010
KALVIKARASI Vs. PRINCIPAL ACCOUNT GENERAL AANDE	April 30, 2010
KALYANAM ALIAS KALYANARAMAN Vs. STATE	March 23, 2010
KAMACHI STEELS LIMITED Vs. STATE OF TAMIL NADU	April 9, 2010
KAMAK HIGHER SECONDARY SCHOOL Vs. PRESIDENT KRISHNAPPERI PANCHAYAT	December 7, 2010
KAMAKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	May 20, 2010
KAMALA Vs. STATE OF TAMIL NADU	March 8, 2010
KAMALA Vs. ADDITIONAL SECRETARY	August 2, 2010
KAMALAMBAL AMMAL Vs. M S AMRUDDIN	September 1, 2010
KAMALAMMAL Vs. LAKSHMI AMMAL	April 30, 2010
KAMARAJ COLLEGE, PRINCIPAL J MOHANRAJ Vs. TAMIL NADU INFORMATION COMMISSION AND A KALAIVANAN	August 31, 2010
KAMARAJ M Vs. CHIEF GENERAL MANAGER RESERVE BANK OF INDIA	September 16, 2010
KAMARAJ MEMORIAL HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	April 19, 2010
KAMATCHI SPONGE AND POWER CORPORATION Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 1, 2010
KAMKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	February 9, 2010
KAMMAVARPUDUR MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER	October 21, 2010
KANAGARAJ Vs. STATE BY INSPECTOR OF POLICE	December 1, 2010
KANAGARAJ Vs. COMMISSIONER OF POLICE, INSPECTOR OF POLICE AND SAMUEL	November 10, 2010
KANAGARAJ ALIAS KANAGU Vs. STATE OF TAMIL NADU	February 18, 2010
KANAKAVALLI Vs. SPECIAL TAHSILDAR L A	August 25, 2010
KANCHEEPURAM KAMAKSHIAMMAN CO OPERATIVE SPINNING MILLS LTD Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION	March 8, 2010
KANDASAMY Vs. STATE	September 15, 2010
KANDASAMY Vs. STATE	February 1, 2010
KANDASAMY Vs. ARULMIGHU SATHYAVAGEESWARAR GOMATHIAMMAL TEMPLE	January 7, 2010
KANDASAMY ALIAS KANDAN Vs. STATE	January 19, 2010
KANDEEPAN Vs. STATE	August 18, 2010
KANI Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT	April 23, 2010
KANMANI Vs. INSPECTOR OF POLICE	July 27, 2010
KANNADHASAN Vs. STATE INSPECTOR OF POLICE	April 6, 2010
KANNAMMA Vs. SUPERINTENDENT OF POLICE THIRUVALLUR	October 19, 2010
KANNAN Vs. STATE:	October 28, 2010
KANNAN Vs. STATE	August 18, 2010
KANNAN Vs. PREMA	April 27, 2010
KANNAN Vs. RAJALAKSHMI	March 3, 2010
KANNAN Vs. G T MANI	January 4, 2010
KANNAN Vs. STATE	June 30, 2010
KANNAN ALIAS GANESAN Vs. STATE	February 1, 2010
KANNAN ALIAS NEELAMEGAM Vs. STATE	January 28, 2010
KANNIAMMAL Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION CIRCLE/CENTRAL TAMILNADU ELECTRICITY BOARD	February 17, 2010
KANNIAPPAN Vs. STATE INSPECTOR OF POLICE DHARMAPURI DIST	March 31, 2010
KANNIGA Vs. S SHANKAR	November 10, 2010
KANNIKUMAR Vs. S KASTURIBAI AMMAL	October 28, 2010
KANSUL FARIDA Vs. COMPETENT AUTHORITY S A F E M FOP AND NDPS	March 4, 2010
KARANTHAI TAMIL SANGAM Vs. R SIVAPRAKASAM	July 6, 2010
KARIYA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 23, 2010
KARPAGA VINAYAGA INSTITUTE OF DENTAL SCIENCES Vs. UNION OF INDIA	July 29, 2010
KARPAGAM Vs. STATE INSPECTOR OF POLICE AND ALAGURAJ	September 16, 2010
KARTHI Vs. STATE OF TAMIL NADU	March 30, 2010
KARTHICK Vs. STATE OF TAMILNADU	March 8, 2010
KARTHICK ALIAS KARTHIKEYAN Vs. STATE	July 27, 2010
KARTHIGEYA PLASTICS AND TECHNOLOGIES P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
KARTHIKAI TEXTILES MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 29, 2010
KARTHIKEYAN Vs. DEPUTY SUPERINTENDENT OF POLICE	August 16, 2010
KARTHIKEYAN Vs. STATE	September 7, 2010
KARTHIKEYAN Vs. MANAGING DIRECTOR PATTUKKOTTAI AZHAGIRITRANSPORT CORPN LTD	February 5, 2010
KARUKKAPURAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. LABOUR COURT SALEM	September 21, 2010
KARUNA JYOTHI Vs. STATE BY INSPECTOR OF POLICE	July 30, 2010
KARUNANIDHI MUDALIAR Vs. LAKSHMANAN	June 29, 2010
KARUPPA GOUNDER Vs. APPAVOO	November 23, 2010
KARUPPAMOOPAN ALIAS KARUPPANNASAMY Vs. VALLIAMMAL	November 29, 2010
KARUPPAYEE Vs. PALANISAMY	January 5, 2010
KARUPPAYEE AMMAL Vs. RAMASAMY UDAYAR	February 17, 2010
KARUPPUSAMY GOUNDER Vs. THANGAVEL	March 2, 2010
KARUR SRINIDHI YAARN MILL LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	July 15, 2010
KARUR VYSYA BANK EMPLOYEES UNION Vs. KARUR VYSYA BANK LTD	June 10, 2010
KARVEMBU AND CO Vs. UNDER SECRETARY TO GOVERNMENT OF INDIA	September 14, 2010
KASINATHAN Vs. PAULRAJ	January 19, 2010
KASIRAJAN Vs. STATE	July 27, 2010
KASTHURI Vs. P YUVARAJ	November 1, 2010
KASTHURIBAI Vs. DEPUTY DIRECTOR DEPARTMENT OF HEALTH	February 23, 2010
KASTURI Vs. SARAVANAN ALIAS SAKTHI SARAVANAN	April 20, 2010
KASTURI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	January 6, 2010
KATHAMUTHU PILLAI Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH TIRUPPUR	April 1, 2010
KATTAIAH ALIAS SENTHIL ALIAS SENTHIL KUMAR Vs. STATE OF TAMIL NADU	January 5, 2010
KATTAIYAN ALIAS KANNAN Vs. STATE	November 23, 2010
KATTAYI Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI	November 3, 2010
KATTURAJA Vs. BALAKRISHNAN	January 8, 2010
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS SEA	December 15, 2010
KAVITHA Vs. INSPECTOR OF POLICE	March 5, 2010
KAVITHA AGENCIES Vs. ASSISTANT GENERAL MANAGER STATE BANK OF MYSORE	September 15, 2010
KAVITHA ALIAS ANNADURAI Vs. STATE	January 12, 2010
KAVITHA EXPORTS Vs. FORBES COBAK LTD	July 23, 2010
KAVITHA W O ANNADURAI Vs. STATE	January 12, 2010
KEDIA OVERSEAS LTD Vs. SATELLITE TOWN DEVELOPMENT PVT LTD	March 12, 2010
KENNEDY INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR	April 22, 2010
KENSOFT INFOTECH LTD Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD	February 24, 2010
KHIVRAJ MOTORS LIMITED Vs. ASSISTANT COMMISSIONER	February 4, 2010
KHIVRAJ TECH PARK PRIVATE LTD Vs. SECRETARY DEPARTMENT OF INFORMATION TECHNOLOGY	October 22, 2010
KHIZARIA LEATHERS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
KILLER THIAYAGU ALIAS THIYAGU Vs. STATE	December 15, 2010
KISHORE GOBINDRAM HASSIJA Vs. V SUBRAMANI	November 8, 2010
KITS AND CONCEPTS INDIA PRIVATE LIMITED Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD MADRAS	December 10, 2010
KK FLATS P LTD Vs. INSPECTOR GENERAL OF REGISTRATION	July 6, 2010
KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LIMITED Vs. SHREEM CAPACITORS PRIVATE LTD	April 13, 2010
KLENE PAKS LIMITED Vs. MADRAS FERTILIZERS LIMITED	March 19, 2010
KOCHUKUNJAN PILLAI Vs. SATHIADHAS	April 20, 2010
KODAIKANAL MOTOR BUS OWNERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	February 1, 2010
KODANGI AND ORS Vs. STATE REP BY INSPECTOR OF POLICE	October 6, 2010
KOILPILLAI Vs. SAMUTHIRAPANDI	April 16, 2010
KOKILA Vs. DURAIRAJ	April 8, 2010
KOLANDHAYEE Vs. DEPUTY COMMISSIONER OF LABOUR	April 19, 2010
KOLLAMMAL Vs. COMMISSIONER CORPORATION RIPPON BUILDING	February 25, 2010
KOMARAPALAYM VAIKKAL LIFT IRRIGATION COOPERATIVE SOCIETY LTD Vs. GOVERNMENT OF TAMIL NADU	October 21, 2010
KOTHAI AMMAL Vs. S KADIRESAN	January 4, 2010
KOTHARI PETROCHEMICALS LIMITED Vs. SUPERINTENDING ENGINEER	January 5, 2010
KOVAI ERODE MAVATTA THIRAVIDA PANCHALAI THOZHILALAR MATTRUM NIRVAGA OOZHIYARGAL SANGAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	January 25, 2010
KOVAI MANDALA EX SERVICEMEN AND FAMILY WELFARE ASSOCIATION COIMBATORE Vs. UNION OF INDIA	October 27, 2010
KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST Vs. STATE OF TAMILNADU	August 30, 2010
KOVAIPUDUR SELF FINANCE HOUSE OWNERS AND RESIDENTS WELFARE ASSOCIATION Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	March 1, 2010
KR SATHAPPAN Vs. AR RENGANAYAGI	December 20, 2010
KRISHNA ALLOYS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 21, 2010
KRISHNA KARTHIKEYANI Vs. M THIAGARAJN	April 23, 2010
KRISHNA TEX Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 22, 2010
KRISHNAGIRI DISTRICT PRIVATE SCHOOLS ASSOCIATION Vs. STATE OF TAMIL NADU	April 30, 2010
KRISHNAKUMAR Vs. STATE	October 4, 2010
KRISHNAMACHARI Vs. S BALASUBRAMANIAN	March 29, 2010
KRISHNAMOORTHY Vs. HOME SECRETARY SECRETARIAT FORT ST GEORGE CHENNAI	March 10, 2010
KRISHNAMOORTHY Vs. INSPECTOR OF POLICE	July 29, 2010
KRISHNAMURTHY Vs. STATE	March 12, 2010
KRISHNAN Vs. ANGAMMAL	March 1, 2010
KRISHNAN Vs. P PALANISAMY	April 22, 2010
KRISHNAN Vs. STATE	July 14, 2010
KRISHNAN Vs. ALAGHUDURAI	September 28, 2010
KRISHNAPPA Vs. DISTRICT COLLECTOR KRISHNAGIRI	March 11, 2010
KRISHNARAJ Vs. SUGUNA	March 5, 2010
KRISHNASWAMY Vs. MUNGOORA GOUNDER	June 10, 2010
KRISHNASWAMY REDDIAR Vs. KRISHNA REDDIAR	April 6, 2010
KRUPA OONAMUTROR MARUVALVU KALVI ARAKKATTALAI Vs. STATE	February 3, 2010
KULANDAISAMY GOUNDER Vs. VENGATTA RAMANAN	August 13, 2010
KULASEKARAN Vs. ARULJOTHI	April 13, 2010
KUMAR Vs. RAJARAJAN	November 11, 2010
KUMAR ALIAS SHIVAKUMAR Vs. STATE BY INSPECTOR OF POLICE	December 23, 2010
KUMAR POLYDOT MILLS LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	April 12, 2010
KUMARAN CHEMICALS P LTD Vs. GOVERNMENT OF PONDICHERRY T R PATTINAM POLICE STATION KARAIKKAL	March 22, 2010
KUMARAN GIN AND PRESSING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
KUMARAN STORES A PARTNERSHIP FIRM Vs. M/S KANCHI KUMARAN SILKS KANCHIPURAM	August 9, 2010
KUMARASAMY Vs. SUB-DIVISIONAL MAGISTRATE AND SUB- COLLECTOR DT	March 17, 2010
KUMARI Vs. STATE OF TAMIL NADU	April 1, 2010
KUMBAKONAM COOPERATIVE EMPLOYEES COOPERATIVE CREDIT AND THRIFT SOCIETY Vs. PRESIDING OFFICER	January 21, 2010
KUMBAKONAM DIOCESE SOCIETY Vs. CHAIRMAN THE NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI	July 28, 2010
KUMI @ KUMARAN REP BY INSPECTOR OF POLICE; SENBAGA @ SENBAGA SRI KUMAR Vs. STATE	March 17, 2010
KUMI ALIAS KUMARAN Vs. STATE	March 17, 2010
KUNCHARAVEL Vs. STATE	July 6, 2010
KUNCHITHAPATHAM Vs. PALANINATHAN	April 1, 2010
KUPPU Vs. STATE OF TAMIL NADU	October 26, 2010
KUPPUSAMY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD	April 28, 2010
KUPPUSAMY Vs. N SRINIVASAN	March 22, 2010
KUPPUSWAMY Vs. COMMISSIONER H R AND C E DEPARTMENT	December 22, 2010
KUPPUSWAMY AND ORS Vs. ETTIYAN AND ORS	June 21, 2010
KURUMBALA MAHADEVI LIFT IRRIGATION Vs. GOVERNMENT OF TAMILNADU	February 23, 2010
KUTHALINGAM ALIAS SATHYARAJ Vs. T S RAMA NARAYANAN	January 7, 2010
KUTTI Vs. STATE OF TAMIL NADU	October 21, 2010
KVK EDUCATIONAL DEVELOPMENT TRUST Vs. AR KN THENAMMAI ACHI EDUCATIONAL TRUST	November 1, 2010
KWALITY SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
L ANAND Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	April 12, 2010
L ASHOK CHAND Vs. INDIAN BANK	July 2, 2010
L BHAVANIBAI Vs. GOVERNMENT OF TAMIL NADU	August 2, 2010
L C JAYAKARAN Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED	March 26, 2010
L CHIDAMBARAM CHETTIAR Vs. SUB COLLECTOR AND ORS	November 19, 2010
L GOPAL Vs. STATE OF TAMIL NADU	January 12, 2010
L JAYANAGU Vs. KODAIKANAL MUNICIPALITY	October 22, 2010
L JAYAPRAKASH NARAYANAN Vs. RADHIKA ALIAS RATHIHA MUNIRATHINAM	March 4, 2010
L JOSEPH CHARLIE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM TUTICORIN	August 20, 2010
L KANNAPPAN, MANAGING PARTNER, VKN SHOT BLASTING INDUSTRIES Vs. ADDITIONAL GENERAL MANAGER, ACCOUNTS AND FINANCE, BHARAT HEAVY ELECTRICALS	October 4, 2010
L KULASEKARAN Vs. GOVERNMENT OF TAMIL NADU	January 7, 2010
L L KUPPUSAMY Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION CHEPAUK	November 10, 2010
L MARAN Vs. SUPERINTENDENT OF POLICE, DEPUTY SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE	September 21, 2010
L P CHANDRAN Vs. S M P TEXTILES PVT LTD	August 13, 2010
L P R THIRUVENGADAPERUMAL Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI	September 23, 2010
L PRAKASH Vs. STATE	June 23, 2010
L R ABDUL LATHIEFF Vs. DISTRICT COLLECTOR VELLORE DISTRICT COLLECTORATE	April 30, 2010
L R DORAIRAJ Vs. STATE OF TAMIL NADU	September 6, 2010
L RAJENDRAN Vs. L SIDDARTHAN	March 10, 2010
L RAVINDRAN Vs. COMMISSIONER OF POLICE	March 22, 2010
L SANTHOSHKUMAR Vs. SRI ARUMUGAM INDIAN BANK MANAGER CUDDALORE	June 28, 2010
L SELVAM Vs. GOVERNMENT OF TAMIL NADU	September 7, 2010
L SELVARAJ Vs. T PADMAVATHI	June 16, 2010
L SUNDER Vs. K S GOPALAKRISHNAN	April 27, 2010
L V LALITHA Vs. A VENKATASWARNAPPA	April 27, 2010
L V RAMANAN Vs. STATE OF TAMIL NADU	January 7, 2010
L VADIVUDAIYAL ALIAS SIGAPPI Vs. DISTRICT REVENUE OFFICER THENI	October 26, 2010
L VIMAL DEVAKUMAR Vs. DISTRICT PROJECT NUTRITION OFFICER	July 27, 2010
L. SELVAM Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT AND ANOTHER	September 1, 2010
L. SUNDHUSKHAN Vs. STATE REP. BY THE SUPERINTENDENT OF CUSTOMS	February 5, 2010
LAKSHMAN Vs. REVENUE DIVISIONAL OFFICER VRIDHACHALAM AND ANOTHE	July 27, 2010
LAKSHMANAN Vs. SUPERINTENDENT OF POLICE	September 22, 2010
LAKSHMANAN Vs. REVENUE DIVISIONAL OFFICER CUM SUB DIVISIONAL MAGISTRATE	October 5, 2010
LAKSHMANAN Vs. STATE	March 17, 2010
LAKSHMI Vs. STATE OF TAMIL NADU	October 22, 2010
LAKSHMI Vs. INSPECTOR OF POLICE ESPLANADE POLICE STATION	April 15, 2010
LAKSHMI Vs. P MUMMOORTHY	March 19, 2010
LAKSHMI Vs. JOINT FAMILY MANAGER GANAPATHY	March 9, 2010
LAKSHMI Vs. T S SIVARAJAN	November 3, 2010
LAKSHMI ELECTRICALS Vs. STATE OF TAMIL NADU	February 17, 2010
LAKSHMI MACHINE WORKS LIMITED Vs. PRESIDING OFFICER	June 7, 2010
LAKSHMI METAL INDUSTRIES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 6, 2010
LAKSHMI STEELS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 29, 2010
LAKSHMI SUBRAHMANYAM Vs. INDIAN OIL CORPORATION LTD	February 16, 2010
LAKSHMI VILAS BANK LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL CHENNAI BENCH D	September 6, 2010
LAKSHMI VILAS BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR [APPEALS]	July 30, 2010
LALITHA Vs. PRESIDING OFFICER	September 13, 2010
LALITHA Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	January 8, 2010
LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE Vs. B BALASUBRAMANIAN	February 25, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. C MUNISAMY	June 14, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. CHINNASAMI	September 23, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. S SUBRAMANIYAM	September 24, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. M SIVALINGAM	July 23, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. RANGATHAL	June 18, 2010
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER COIMBATORE Vs. P PALANIAMMAL	March 2, 2010
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. K CHAMUNDESWARI	January 7, 2010
LAND ACQUISITION OFFICER AND SUB COLLECTOR Vs. MALLIKA BEGUM	July 28, 2010
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR Vs. M MAHALINGAM	April 6, 2010
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR Vs. RAJA DIED	December 10, 2010
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. GOVINDHASAMY	July 27, 2010
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF LABOUR-CUM CERTIFYING OFFICER PUDUCHERRY	March 19, 2010
LATHA ALIAS S VARALAKSHMI Vs. M RAJA	September 30, 2010
LATHA ASHA RANI Vs. E MERLIN THOMPSON	April 13, 2010
LAUREL AROMATICS PRIVATE LIMITED Vs. STATE	August 5, 2010
LAUREL AROMATICS PRIVATE LIMITED Vs. CONTRACT POINT IMPEX INDIA PRIVATE LIMITED	August 5, 2010
LAWANYA Vs. SENTHILRAM	April 22, 2010
LAXMI SURESH Vs. ADUIKESAVA PERUMAL PEYALWAR DEVASTHANAM	April 21, 2010
LEELA K JOSEPH Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 27, 2010
LEMORINA ALIAS ANGULAKSHMI Vs. S SIVAKUMAR	April 8, 2010
LEO OILS AND LUBRICANTS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 15, 2010
LESSLIE CHELLADURAI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP VELLORE ZONE VELLORE	October 26, 2010
LEVA ANTHONY Vs. STATE INSPECTOR OF POLICE, CRIME BRANCH	July 20, 2010
LICENSEE Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	November 22, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. A DEVAKI	April 29, 2010
LINGAM ALIAS LINGADURAI Vs. INSPECTOR OF POLICE SUSENDRAM POLICE STATION	September 3, 2010
LIZAMMA URMESE Vs. S SANKAR	April 15, 2010
LOGA Vs. SECRETARY TO GOVERNMENT	June 29, 2010
LOGAMMAL Vs. STATE OF TAMIL NADU	January 11, 2010
LOGANATHAN Vs. UNION TERRITORY OF PONDICHERRY	February 2, 2010
LOGANATHAN Vs. VENKATESAN	March 23, 2010
LOGESWARI Vs. STATE OF TAMIL NADU	August 25, 2010
LOGESWARI ALIAS THARANI Vs. T PALANI	April 21, 2010
LOOKKAS SIVACHANDRAN 2 SIVA ALIAS SATHYASEELAN ALIAS SEELAN ALIAS ANBU Vs. STATE BY INSPECTOR OF POLICE	November 23, 2010
LOOSAI AND PULITHEVAN Vs. STATE	August 9, 2010
LT COL MJ REDDY Vs. DEPUTY HIGH COMMISSIONER	January 28, 2010
LUCKY PLASTICS AND CHEMICALS COMPANY LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER	July 20, 2010
LUDA AGNES Vs. INSPECTOR OF POLICE	March 31, 2010
LUKE STEPHEN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT CHENNAI	February 1, 2010
M A JAFFAR ALI Vs. INTELLIGENCE OFFICER	June 7, 2010
M A MOHAMMED ISMAIL Vs. COMMISSIONER CORPORATION OF COIMBATORE AT COIMBATORE	February 9, 2010
M A NAMMALWAR Vs. ASSISTANT ENGINEER/ O AND M TAMIL NADU ELECTRICITY BOARD	February 26, 2010
M A RAJA, A KENNEDY AND A BASKAR Vs. KALLAKUDI SELECTION GRADE TOWN PANCHAYAT	October 4, 2010
M ABUBACKAR SIDDIQ Vs. INSPECTOR GENERAL OF REGISTRATION	April 9, 2010
M ALAGIRI Vs. PHILOMINA	December 22, 2010
M ALI SAFIULLA Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CHENNAI	December 15, 2010
M AMIRDIN Vs. STATE OF TAMIL NADU	March 31, 2010
M AMIRTHALINGAM Vs. UNION OF INDIA	December 1, 2010
M ANANDAN Vs. STATE OF TAMIL NADU	April 6, 2010
M ANNAPOORANAM Vs. DISTRICT COLLECTOR AND ORS	September 27, 2010
M ANWAR Vs. S CLITUS	August 23, 2010
M APPUSMAY Vs. M K SABHAPATHE	April 6, 2010
M ARUNACHALAM Vs. SECRETARY TO GOVERNMENT	September 21, 2010
M ARUNKUMAR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 18, 2010
M ASAN ALI Vs. C MAHAVEER KUMAR	April 16, 2010
M ASAN ALI Vs. T CHAGGANLAL AND SONS H U F	April 16, 2010
M B NIRMAL Vs. STATE	October 22, 2010
M BALAGURU Vs. COMMISSIONER OF POLICE	May 12, 2010
M BALAKRISHNAN Vs. JEEVA MERCY KAMALA	July 2, 2010
M BALASUBRAMANIAN Vs. SECRETARY EDUCATION DEPARTMENT	November 29, 2010
M BALASUNDARAM Vs. STATE OF TAMIL NADU	June 17, 2010
M BASKAR Vs. M PARAMESHWARI	November 30, 2010
M BELLI Vs. STATE OF TAMIL NADU, DIRECTOR OF SCHOOL EDUCATION AND JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER EDUCATION)	September 21, 2010
M BHAVANA Vs. STATE OF TAMILNADU	January 19, 2010
M BOOPAL Vs. STATE	February 22, 2010
M BUHARI Vs. STATE OF TAMIL NADU	July 6, 2010
M C ANNAMALAI Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT	November 1, 2010
M CHANDRA MOHAN Vs. M KRISHNAN	March 8, 2010
M CHANDRAN Vs. INSPECTOR OF POLICE	April 1, 2010
M CHANDRASEKARAN Vs. CHAIRMAN	January 21, 2010
M CHELLAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	January 20, 2010
M CHELLASWAMY Vs. GOVERNMENT OF TAMIL NADU	January 22, 2010
M CHINNASAMY Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD V R P ELECTRICITY DISTRIBUTION CIRCLE VILLUPURAM	August 2, 2010
M CHINNATHAMBI Vs. SUPERINTENDENT OF POLICE	August 19, 2010
M CHINNATHAMBI alias MUTHIAH Vs. PONNATHAL DIED	January 8, 2010
M CHITRA Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	November 12, 2010
M CHITRA Vs. DIRECTOR MUNICIPAL ADMINISTRATION	January 21, 2010
M CHITTI BABU Vs. BABY AMMAL	August 27, 2010
M CHRISTOPHER Vs. FOREST RANGE OFFICER AZAGIA PANDIPURAM RANGE	May 5, 2010
M CRUZAMMAL Vs. DISTRICT COLLECTOR AND TAHSILDHAR	September 27, 2010
M D IQBAL BASHA Vs. OIL AND NATURAL GAS CORPORATION LTD	February 23, 2010
M D MUTHU Vs. GOVINDAN ALIAS GOVINDASAMY	December 7, 2010
M DEVADHASAN Vs. DIRECTOR OF SCHOOL EDUCATION	April 29, 2010
M DHANAPAL Vs. SUPERINTENDENT OF POLICE	January 29, 2010
M DHANARAJ Vs. REVENUE DIVISIONAL OFFICER	June 14, 2010
M DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2010
M DHANESH MOOTHA Vs. SUB REGISTRAR KUNDRATHUR CHENNAI	August 30, 2010
M DILEEP Vs. COMMISSIONER OF POLICE EGMORE CHENNAI	December 13, 2010
M DOSS Vs. A SANKAR	August 16, 2010
M DURAIRAJ Vs. DISTRICT COLLECTOR PERAMBALUR	February 22, 2010
M DURAIRAJAN Vs. UNION OF INDIA	October 21, 2010
M DURAISAMY Vs. K BALAKRISHNAN	April 15, 2010
M E S BUILDERS ASSOCIATION OF INDIA WELLINGTON BRANCH Vs. UNION OF INDIA	March 30, 2010
M ELANGO Vs. SUPRINTENDENT CENTRAL PRISON	March 8, 2010
M ESWARAN Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	September 20, 2010
M ETHASHAM Vs. NANJIL MANIMARAN	June 25, 2010
M ETHIRAJ Vs. HONBLE DEBT RECOVERY TRIBUNAL II	September 13, 2010
M FRANCIS Vs. DIRECTOR OF SCHOOL EDUCATION	April 8, 2010
M G SRINIVASAN Vs. MAHESWARI	March 12, 2010
M G V PALANI MURUGAN Vs. EXECUTIVE OFFICER HARUR SELECTION GRADE PANCHAYAT	January 8, 2010
M GANAPATHY Vs. COMMISSIONER OF POLICE	January 7, 2010
M GANESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PUDUPALAYAM CUDDALORE DISTRICT	February 5, 2010
M GANESAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	February 4, 2010
M GANESAN Vs. STATE	March 30, 2010
M GANESAN Vs. R SUBRAMANIAN	August 13, 2010
M GASPAR Vs. STATE OF TAMIL NADU	July 2, 2010
M GEETHA Vs. P PERIYASAMY	April 29, 2010
M GOWRI Vs. JOINT -I SUB REGISTRAR OFFICE OF THE SUB REGISTRAR SAIDAPET	February 4, 2010
M GUNASEGARAN Vs. STATE OF TAMILNADU	April 22, 2010
M GURUSWAMY Vs. TAMIL NADU SLUM CLEARANCE BOARD	October 23, 2010
M H ABDUL RAHMAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES AND REGISTRATION AND ORS	April 22, 2010
M HEMACHAND Vs. I S SHAJI	December 8, 2010
M INDARANI Vs. SUGANYA	April 23, 2010
M INGACI Vs. COMMISSIONER DEVEKOTTAI MUNICIPALITY	February 5, 2010
M JAGADEESAN Vs. K SELVAM	January 7, 2010
M JAISANKAR Vs. BRANCH MANAGER VELLORE DISTRICT	December 13, 2010
M JANAKI Vs. R RAVICHANDRAN	April 28, 2010
M JAYA GOPAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 1, 2010
M JAYACHANDRAN Vs. STATE	February 2, 2010
M JEGATHAMBAL Vs. GOVERNMENT OF TAMILNADU	December 6, 2010
M JEYA Vs. TAHSILDAR NILLAKOTTAI TALUK	November 15, 2010
M K M ABOOBACKER Vs. CHIEF ENGINEER PONDICHERRY ELECTRICITY BOARD PONDICHERRY	April 20, 2010
M K M MOHAMMED NAZAR Vs. R A VENUGOPAL	November 26, 2010
M K MANICKAM Vs. INSPECTOR OF POLICE	March 5, 2010
M K MOORTHY Vs. V A T PALANI	February 10, 2010
M K S BALASUBRAMANIAN Vs. KANCHEEPURAM CENTRAL COOPERATIVE BANK LTD	February 25, 2010
M K SUNDARAM Vs. ANDHRA BANK	October 21, 2010
M K SWAMINATHAN Vs. V THANGAM	August 20, 2010
M KADEROLI SAIT AND K RAZEEA BEGAUM Vs. J GUNASEKARAN AND BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY	September 30, 2010
M KALIAPERUAMAL Vs. SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME	February 15, 2010
M KALIAPPAN Vs. STATE	January 18, 2010
M KALIYAPERUMAL Vs. CHIEF MANAGER LAND ACQUISITION	August 30, 2010
M KAMATCHI SUNDARAM Vs. STATE	January 12, 2010
M KANNAN Vs. A PANDIAN NATIONAL INSURANCE COMPANY LTD	January 18, 2010
M KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION	October 1, 2010
M KANNAN AND ORS Vs. DIRECTOR GENERAL OF POLICE AND ORS	November 1, 2010
M KARUNANITHI Vs. R MAHALINGAM	December 15, 2010
M KARUNANITHI Vs. STATE OF TAMIL NADU, CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION AND SECRETARY, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	October 25, 2010
M KARUPPIAH Vs. DISTRICT COLLECTOR MADURAI	November 24, 2010
M KEERTHANADEVI Vs. P T THANESHWARAN	December 3, 2010
M KOTHANDAM Vs. STATE BY THE INSPECTOR OF POLICE	June 25, 2010
M KRISHNA PARAYANAR FOUNDER Vs. STATE OF TAMIL NADU	June 15, 2010
M KRISHNAMURTHY Vs. GENERAL MANAGER TELEPHONES	July 8, 2010
M KRISHNAMURTHY Vs. DISTRICT COLLECTOR	January 20, 2010
M KRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION D P I COMPOUND	January 21, 2010
M KRISHNASAMY Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES	March 25, 2010
M KRISHNAVENI Vs. MUTHUGAJALAKSHMI	July 8, 2010
M KULANDAIVELU Vs. DEPUTY DIRECTOR OF FIRE SERVICE SOUTHERN REGION SOUTH MADURAI	August 10, 2010
M KUMAR Vs. STATE OF TAMIL NADU	November 19, 2010
M KUMARAN Vs. J RAJESH	August 11, 2010
M KUMARAN Vs. STATE OF TAMIL NADU	August 25, 2010
M KUMARASAMY Vs. VISWANATHAN	March 8, 2010
M KUMARASAN Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT VELLORE	March 2, 2010
M KUPPUSAMY Vs. K L JAIN	July 16, 2010
M KURUVAMMAL Vs. VICE CHANCELLOR	July 26, 2010
M KURUVAMMAL Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY ANNA DISTRICT	February 8, 2010
M LAKSHMANAN Vs. ICICI BANK EMPLOYEES UNION	December 14, 2010
M LAKSHMANAPERUMAL Vs. STATE OF TAMILNADU	December 7, 2010
M LAKSHMINARAYANAN Vs. COMMISSIONER CHIDAMBARAM MUNICIPALITY	October 22, 2010
M LOGANATHAN Vs. V R ESWARAMOORTHY	April 22, 2010
M M K SYED ALI FATHIMA Vs. V S S MOHAMMED SADAKATHULLAH	February 22, 2010
M M NAGAR SPORTS AND RECREATION CENTRE Vs. SUPERINTENDENT OF POLICE	February 11, 2010
M M SALEEM Vs. R PRAVEEN KUMAR REDDY	July 16, 2010
M M SHAJAHAN Vs. S PURUSHOTHAMAN	September 22, 2010
M M SUNDARAR Vs. MUDALIAR EDUCATIONAL TRUST	July 15, 2010
M MADHU Vs. MANAGEMENT TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	November 15, 2010
M MADHURAJ Vs. REVENUE DIVISIONAL OFFICER HOSUR	November 2, 2010
M MAHALINGAM Vs. ABDUL BARI	September 2, 2010
M MAHENDRAN Vs. K A ANTHONY	May 12, 2010
M MALAIKKANI Vs. UNION OF INDIA	February 4, 2010
M MALATHI AMMA Vs. GOVT OF TAMIL NADU	September 28, 2010
M MANI Vs. CUDDALORE MUNICIPALITY	August 25, 2010
M MANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	September 14, 2010
M MANICKAM Vs. STATE	April 12, 2010
M MANICKAM Vs. BHUVANESWARI	April 7, 2010
M MANIKANDAN Vs. STATE OF TAMIL NADU	December 21, 2010
M MANROSI Vs. HEREDITARY TRUSTEE ARULMIGU THIRUVALEESWARAR KOIL	July 12, 2010
M MAREESWARAN Vs. DIRECTOR GENERAL OF POLICE, SUPERINTENDENT OF POLICE AND COMMANDANT, TAMIL NADU SPECIAL POLICE	September 14, 2010
M MARIMUTHU Vs. M BASKARAN AND ORS	November 16, 2010
M MARIMUTHU Vs. GENERAL MANAGER STATE BANK OF INDIA	April 30, 2010
M MIR ALI MEHDI Vs. STATE	July 30, 2010
M MOHAMED ESSATH ALI Vs. REGISTRAR GENERAL, HIGH COURT AND THE REGISTRAR, VIGILANCE, HIGH COURT	January 5, 2010
M MOHAMED IBRAHIM Vs. UDHAGAMANDALAM MUNICIPALITY	August 30, 2010
M MOHAMED NOOR HAJA Vs. SECRETARY TO GOVERNMENT	March 10, 2010
M MOHAMMED IQBAL Vs. STATE INSPECTOR OF POLICE AND SYED ABUDAHIR	September 2, 2010
M MOHAMMED RAPIK Vs. DISTRICT COLLECTOR	October 18, 2010
M MOHAN Vs. STATE OF TAMIL NADU	February 23, 2010
M MOHIDEEN PITCHAI Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT BUILDINGS	February 16, 2010
M MUBARAK Vs. CONTROLLER OF EXAMINATIONS ANNA UNIVERSITY OF TECHNOLOGY ACADEMIC CAMPUS COIMBATORE	December 9, 2010
M MURUGAN Vs. GOVERNMENT OF INDIA	December 3, 2010
M MURUGAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES OFFICE OF THE DY REGISTRAR OF CO-OP SOCIETIES TIRUPATTUR	February 12, 2010
M MURUGAN Vs. DISTRICT REVENUE OFFICER KANYAKUMARI DISTRICT	October 5, 2010
M MURUGANANDAM Vs. M MEGALA	December 2, 2010
M MURUGESAN Vs. DISTRICT REVENUE OFFICER KARUR	November 23, 2010
M MURUGESAN Vs. ACCOUNTANT GENERAL	October 22, 2010
M MURUGESAN CHETTIAR Vs. EXECUTIVE ENGINEER CEDC TAMIL NADU ELECTRICITY BOARD	January 7, 2010
M MURUGESWARI Vs. COMMISSIONER KODAIKKANAL MUNICIPALITY KODAIKKANAL	September 15, 2010
M MUTHAMBIKA Vs. CHAIRMAN TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	April 23, 2010
M MUTHIAH Vs. BALMER LAWRIE AND CO LTD	June 9, 2010
M MUTHIAH Vs. BALMER LAWRIE AND CO LTD	September 16, 2010
M MUTHUDURAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	June 8, 2010
M MUTHUKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI	April 1, 2010
M MUTHUKUMAR Vs. INSPECTOR OF POLICE PANAKUDI POLICE STATION	September 3, 2010
M MUTHULAKSHMI Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR	September 24, 2010
M MUTHUPANDIAN Vs. SUPERINTENDENT OF POLICE	July 2, 2010
M MUTHURAJ Vs. STATE	October 7, 2010
M N KATHARMYTHEEN Vs. STATE	August 11, 2010
M NAGARAJAN Vs. STATE	August 30, 2010
M NAGARAJAN Vs. DIRECTOR OF ANIMAL HUSBANDRY DMS CAMPUS	October 5, 2010
M NAINAR Vs. VARDHARAJAN	July 30, 2010
M NALLAMUTHU Vs. ADDITIONAL SECRETARY TO GOVERNMENT PUBLIC (POLITICAL PENSION - 4) DEPARTMENT AND DISTRICT COLLECTOR MADURAI DISTRICT	December 20, 2010
M NARASHIMHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 12, 2010
M NARAYANAPPA Vs. MADEVAPPA	January 29, 2010
M NATARAJAN Vs. TAMIL NADU CHIEF CONTROLLER OF REVENUE CUM INSPECTOR GENERAL OF REGISTRATION	April 13, 2010
M NATARAJAN Vs. STATE OF TAMIL NADU AND OTHER	February 23, 2010
M NITHYANANDAM Vs. INSPECTOR OF POLICE AMMAPETTAI POLICE	December 7, 2010
M NORULLAH SHERIFF Vs. A JAMEEL	September 16, 2010
M NOUSHED SAIT Vs. P ETHIRAJ	March 19, 2010
M O H IQBAL Vs. AGATE FINANCE LTD	April 15, 2010
M P BABU Vs. CHIEF EXECUTIVE OFFICER CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	October 7, 2010
M P BALADHANTAYUDHAPANI Vs. N INDIRANI	April 26, 2010
M P L MAYANDI Vs. K SELVAM	April 27, 2010
M P NALLASIVAM Vs. SPECIAL DISTRICT REVENUE OFFICER, LAND ACQUISITION NATIONAL HIGHWAYS	October 8, 2010
M P PARTHASARATHY Vs. CHAIRMAN	June 8, 2010
M P SUDHAKAR Vs. DISTRICT REVENUE OFFICER	December 23, 2010
M P VENKATACHALAM Vs. GOVINDAN	June 18, 2010
M PACHIYAMMAL Vs. DISTRICT COLLECTOR DISTRICT	October 6, 2010
M PADMA Vs. V VEERAMANI	April 13, 2010
M PALANIMUTHU Vs. REGIONAL TRANSPORT OFFICER	October 27, 2010
M PALANISAMY Vs. P KANNAGI	April 30, 2010
M PALANISAMY Vs. LAKSHMI FINANCIERS DISTRICT	September 2, 2010
M PALANISAMY Vs. BOARD OF DIRECTORS	December 1, 2010
M PALANISAMY Vs. T N CHENNIAPPAN	January 12, 2010
M PALSAMY Vs. DIRECTOR REGIONAL OFFICE	November 23, 2010
M PANAIYADIAN Vs. STATE OF TAMIL NADU	April 30, 2010
M PANDI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,; SUPERINTENDENT OF PRISON AND; SECRETARY, ADVISORY BOARD	June 29, 2010
M PANEERSELVAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES D M S COMPOUND TEYNAMPET	March 19, 2010
M PANNEERSELVAM Vs. DISTRICT COLLECTOR THIRUVARUR DISTRICT	February 5, 2010
M PAPPUAMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION	December 10, 2010
M PONNI Vs. STATE OF TAMIL NADU	February 19, 2010
M PRAGALATHAN Vs. COMMANDANT TAMILNADU SPECIAL POLICE	April 16, 2010
M PRASANA Vs. DISTRICT MANAGER	July 5, 2010
M R C RAJESWARI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE SECRETARIAT	June 8, 2010
M R KANNAN Vs. TAMIL NADU STATE ELECTION COMMISSION	December 23, 2010
M R NATARAJAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 22, 2010
M R RAMAMURTHY Vs. RADHA	September 3, 2010
M R REDDIAR Vs. STATE	April 13, 2010
M R SENTHILKUMAR Vs. REGISTRAR GENERAL MADRAS HIGH COURT	January 28, 2010
M RAGHURAMARAJAN Vs. TAHSILDAR MADURAI SOUTH TALUK	September 30, 2010
M RAJ KUMAR Vs. STATE BY: INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI	December 20, 2010
M RAJA Vs. REGISTRAR GENERAL HIGH COURT	February 16, 2010
M RAJA BAGAVATH SING AND ORS Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF TAMIL DEVELOPMENT RELIGIOUS ENDOWMENT AND INFORMATION CHIEF SECRETARIAT AND ORS	September 17, 2010
M RAJAKILI Vs. MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION RANGAPURAM VELLORE	February 5, 2010
M RAJAKUMAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 5, 2010
M RAJAMMAL AND NEW INDIA ASSURANCE COMPANY LIMITED Vs. PACKIYALAKSHMI AND ORS	October 21, 2010
M RAJAN Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT	December 16, 2010
M RAJARATHINAM Vs. STATE OF TAMILNADU	October 20, 2010
M RAJATHI Vs. DIRECTOR INCHARGE TAMIL NADU MATRICULATION SCHOOLS	June 22, 2010
M RAJENDRAN Vs. S BHUVANESWARI AMMAL	July 22, 2010
M RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER SIVAGANGAI	September 2, 2010
M RAJESH Vs. GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND SUPERINTENDENT OF PRISON	August 16, 2010
M RAJI Vs. STATE OF TAMIL NADU	August 25, 2010
M RAJI GOUNDER Vs. K CHALAPATHY BABU	July 28, 2010
M RAJIV SURESH Vs. TAMIL NADU ELECTRICITY BOARD	January 6, 2010
M RAJKUMAR Vs. STATE OF TAMIL NADU	June 22, 2010
M RAJKUMAR Vs. SECRETARY TAMIL NADU ENGINEERING ADMISSION	December 22, 2010
M RAMAKRISHNAN Vs. KULASEKARA RAMANUJA TRUST AND K MUNUSAMY CHETTY TRUST	August 3, 2010
M RAMALINGAM Vs. PRESIDING OFFICER LABOUR COURT VELLORE	April 5, 2010
M RAMAMURTHY Vs. PENSION PAY OFFICER	April 16, 2010
M RAMAN Vs. G KRISHNA KUMAR	July 20, 2010
M RAMAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 27, 2010
M RAMANUJAM Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK	November 19, 2010
M RAMASAMY Vs. STATE OF TAMIL NADU	November 2, 2010
M RAMASAMY DIED Vs. K K PONNUSAMY	November 23, 2010
M RAMCHANDAR SINGH Vs. STATE	October 28, 2010
M RAMESH Vs. SUPERINTENDENT OF POLICE TIRUVALLUR	April 8, 2010
M RAMKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI DN 1 LTD	June 23, 2010
M RAVICHANDRAN Vs. R ELLAPPAN	July 27, 2010
M RAVICHANDRAN Vs. SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT PUDUCHERRY	September 14, 2010
M RENGAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	September 8, 2010
M RENGANATHAN Vs. UNION OF INDIA	December 23, 2010
M RUKMANI Vs. ASSISTANT COMMISSIONER CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT CHENNAI	June 30, 2010
M S KARUPPUSWAMY Vs. GANDHIGRAM RURAL INSTITUTE	April 28, 2010
M S MANI Vs. STATE OF TAMIL NADU AND ORS	June 9, 2010
M S SAI KUMAR Vs. GOVERNMENT OF PUDUCHERRY	June 18, 2010
M S T C LTD Vs. SRINIVAS SMELTERS LTD	August 30, 2010
M SADASIVAM SUB INSPECTOR OF POLICE CUDDALORE DISTRICT Vs. INSPECTOR GENERAL OF POLICE	March 23, 2010
M SAHUL HAMEED Vs. CHAIRMAN TAMIL NADU WAKF BOARD	September 28, 2010
M SAHUL HAMEED Vs. CHAIRMAN, TAMIL NADU WAKF BOARD AND ORS	September 28, 2010
M SAKTHIVEL Vs. GENERAL MANAGER REGIONAL OFFICE OF THE F C I MURUGESAN COMPLEX	February 9, 2010
M SAMPATH Vs. SUGANTHI@JEEVARATHINAM AMMAL TRUSTEE	April 21, 2010
M SAMPATH Vs. GOVERNMENT OF TAMIL NADU	August 11, 2010
M SAMPATH Vs. GOVERNMENT OF TAMIL NADU	August 4, 2010
M SANKARA MAHADAVAN Vs. STATE	February 10, 2010
M SANKARALINGAM Vs. SUKUMAR	December 8, 2010
M SANKARASUBRAMANIAN Vs. STATE OF TAMIL NADU	October 5, 2010
M SARASU Vs. DISTRICT COLLECTOR KANCHIPURAM	February 26, 2010
M SARASWATHY Vs. CRECEY FERNANDEZ	June 8, 2010
M SARAVANAN Vs. DISTRICT MANAGER TASMAC SURIYAMPALAYAM DISTRICT	February 26, 2010
M SASIKALA Vs. A RAJENDRAN	April 7, 2010
M SASIKUMAR Vs. STATE	March 3, 2010
M SATHAIAH Vs. JOINT DIRECTOR OF AGRICULTURE	December 14, 2010
M SATHIANATHAN Vs. STATE OF TAMILNADU	September 3, 2010
M SATHISKUMAR Vs. STATE	March 19, 2010
M SEKAR Vs. APPELLATE AUTHORITY	July 7, 2010
M SELVAKUMAR Vs. SECRETARY TO GOVERNMENT CO OPERATION	November 18, 2010
M SELVAM Vs. STATE	April 9, 2010
M SELVARAJ Vs. STATE OF TAMILNADU	June 24, 2010
M SELVARAJAN Vs. STATE OF TAMIL NADU	January 28, 2010
M SELVI Vs. DISTRICT COLLECTOR AND THENI DISTRICT	August 2, 2010
M SENTHIL KUMAR Vs. STATE	June 15, 2010
M SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN AND ORS	September 20, 2010
M SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU	March 19, 2010
M SENTHIVEL Vs. GOVERNMENT OF TAMIL NADU	April 6, 2010
M SETHUPATHI Vs. DISTRICT COLLECTOR TAHSILDAR AND ORS	November 26, 2010
M SHAHUL HAMEED Vs. SECRETARY TO GOVERNMENT	June 24, 2010
M SHANKAR GANESH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT	November 24, 2010
M SHANKARAN Vs. K S SAMPATH	July 7, 2010
M SHANMUGAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION	January 19, 2010
M SHANMUGAVALLI Vs. DISTRICT COLLECTOR; COMMISSIONER, PANCHAYAT UNION OF THIRUPULLANI AND K MAHESWARI	September 14, 2010
M SHANTHI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HOME PROHIBITION AND EXCISE GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI	September 13, 2010
M SHEIK HUSSAIN Vs. STATE OF TAMIL NADU, DIRECTOR OF MUNICIPAL ADMINISTRATION AND COMMISSIONER	August 4, 2010
M SHEIKH MOHIDEEN Vs. CHAIRMAN, SUPERINTENDENT, TAMIL NADU WAKF BOARD, JAMIA MOSQUE	October 18, 2010
M SIVA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XIV) DEPARTMENT, DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE	June 29, 2010
M SIVAGAMI Vs. K S GANESAN	March 17, 2010
M SIVAJI Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 23, 2010
M SIVAPRAKASAM Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	January 28, 2010
M SIVASUBRAMANIAN Vs. DIRECTOR OF AGRICULTURE	September 6, 2010
M SOMASUNDARAM Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED	April 6, 2010
M SOUNDARARAJAN Vs. INSPECTOR OF POLICE	January 18, 2010
M SUBBIAH Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT	November 3, 2010
M SUBRAMANI Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS	October 7, 2010
M SUBRAMANIA MUDALIAR Vs. M VELU MUDALIAR	July 22, 2010
M SUBRAMANIAM Vs. M CHANDRASEKARAN	July 7, 2010
M SUBRAMANIAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VILLUPURAM	June 8, 2010
M SUBRAMANIAN Vs. TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LIMITED	February 24, 2010
M SUBRAMANIAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VILLUPURAM DISTRICT	February 26, 2010
M SUBRAMANIAN Vs. MANAGEMENT TAMIL NADU TRANSPORT CORPORATION AND THE LABOUR COURT	October 25, 2010
M SUBRAMANIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 9, 2010
M SUDALAIKANNU PANDIAN Vs. STATE	August 25, 2010
M SUDHAKAR Vs. REVENUE DIVISIONAL OFFICER MADURAI	November 24, 2010
M SUKUMARAN Vs. COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK	April 27, 2010
M SUNDARAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	September 22, 2010
M SUNDARAMOORTHY Vs. LARSEN AND TOURBO LTD	October 5, 2010
M SUNDARI Vs. A CHANDRASEKARAN	June 23, 2010
M SURESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 28, 2010
M SURESH Vs. STATE BANK OF INDIA	March 30, 2010
M SURESH KUMAR Vs. STATE OF TAMIL NADU	March 18, 2010
M SURULIRAJAN Vs. DIRECTOR OF SCHOOL EDUCATION	August 24, 2010
M SURYALAKSHMI Vs. REGISTRAR TAMIL NADU DR M G R MEDICAL UNIVERSITY	July 22, 2010
M SWAMINATHAN Vs. STATION HOUSE OFFICER CID POLICE PUDUCHERY	November 19, 2010
M T ELUMALAI Vs. TAMIL NADU ELECTRICITY BOARD	January 20, 2010
M T P ABDUL RAHIM Vs. M/S ROSHAN BAGS PARTNERSHIP FIRM THROUGH ITS PARTNERSHIP C M ABDUL REHUMAN	August 26, 2010
M THAILNAYAGI Vs. STATE	March 31, 2010
M THAMIZHCHELVI Vs. BLOCK MEDICAL OFFICER GOVERNMENT PRIMARY HEALTH CENTRE	April 9, 2010
M THANGAMANI Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVERNMENT OF TAMIL NADU	March 9, 2010
M THILAGAVATHY Vs. STATE OF TAMIL NADU	November 24, 2010
M UMA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	June 29, 2010
M UMASHANKARI Vs. CHAIRMAN TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD	November 2, 2010
M UNNIKRISHNAN Vs. DEPUTY COMMISSIONER OF LABOUR	June 8, 2010
M V GOVINDARAJAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	March 26, 2010
M V HOSPITAL FOR DIABETES P LTD Vs. CHAITANYAKUMAR AND ASSOCIATESSOLE PROPRIETAR CONCERN	March 26, 2010
M V JAYAVELU Vs. E UMAPATHY	October 29, 2010
M V P MAHARAJA Vs. STATE SUB INSPECTOR OF POLICE	April 12, 2010
M V RAJAMANI Vs. SECRETARY TO GOVERNMENT	June 11, 2010
M V SAJEETH AND M V SEEJA Vs. STATE OF KERALA	August 19, 2010
M VAIRAMUTHU Vs. REGIONAL LABOUR COMMISSIONER	October 21, 2010
M VAJRAVELU Vs. V BALASUNDARAM	May 19, 2010
M VARALAKSHMI Vs. K PANDURANGAN	October 22, 2010
M VEERASAMY Vs. PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS	November 23, 2010
M VELAYUTHAM Vs. REGISTRAR TAMIL NADU INFORMATION COMMISSION	February 12, 2010
M VELU Vs. STATE OF TAMILNADU	March 19, 2010
M VENKATACHALAM Vs. DISTRICT COLLECTOR NAMAKKAL	March 26, 2010
M VENKATACHALAPATHY Vs. C MUTHAPPAN	December 16, 2010
M VENKATARAMAN Vs. DISTRICT COLLECTOR AND ORS	December 20, 2010
M VETRI SELVAN Vs. UNION OF INDIA	July 22, 2010
M VIJAYAKUMAR Vs. STATE	September 22, 2010
M VINAYAKAMURTHY Vs. ASST GENERAL MANAGER LAW TATE BANK OF INDIA	February 17, 2010
M VIVEKANANDAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM	December 15, 2010
M. PALANISAMY Vs. S.V.T. SPINNING MILLS (P.) LTD.	October 25, 2010
M. SURESH Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND ANR.	June 28, 2010
M. THANGAVEL Vs. AVINASHI CO-OPERATIVE MARKETING SOCIETY	February 22, 2010
M.P.L. MAYANDI Vs. K. SELVAM	April 27, 2010
M.R. RAMAMURTHY (DECEASED) AND 8 OTHERS Vs. RADHA (DECEASED) AND 9 OTHERS	September 3, 2010
M.S. MANI Vs. STATE OF TAMIL NADU AND ORS.	June 9, 2010
MACHINE TOOLS AND ACCESSORIES P LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	December 3, 2010
MADAN BAI Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CMWSSB	September 14, 2010
MADANLAL SALES P LTD Vs. COMMISSIONER CORPORATION OF CHENNAI	January 27, 2010
MADARI NANNURI LAKSHMI Vs. KARAMJEET SINGH DHAHOA	November 2, 2010
MADASAMY DEVAR Vs. STATE BY SUB INSPECTOR OF POLICE	December 23, 2010
MADESWARAN ALIAS GANESAMOORTHY Vs. SUGANYA	April 23, 2010
MADHA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA	September 22, 2010
MADHU Vs. B N SUKLA	October 27, 2010
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU	June 23, 2010
MADRAS CRICKET CLUB Vs. M SUBBAIAH	February 3, 2010
MADRAS FERTILIZERS LTD Vs. ESI CORPORATION	March 29, 2010
MADRAS FERTILIZERS LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL	October 29, 2010
MADRAS ISPAT UDYOG Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
MADRAS REFINERIES LTD Vs. ASST COMMISSIONER CENTRAL ASSESSMENT CIRCLE IV	January 1, 2010
MADRAS REFINERIES LTD. Vs. ASSISTANT COMMISSIONER AND ORS.	January 22, 2010
MADRAS REFINERIES SC ST EMPLOYEES WELFARE ASSOCIATION Vs. GENERAL MANAGER HR	February 23, 2010
MADRAS SEA FOOD AGENCY Vs. M/S RDJ SEA FOODS	November 8, 2010
MADRAS TECHNO MARINE ENTERPRISES LTD Vs. REGIONAL DIRECTOR	August 6, 2010
MADURA COATS LIMITED Vs. COMMISSIONER OF LABOURLABOUR WELFARE BOARD BUILDING DMS COMPOUND	March 11, 2010
MADURA COATS PRIVATE LTD Vs. KAVERI GAS POWER LIMITED	January 22, 2010
MADURA COLLEGE RAOD Vs. COMMISSIONER CORPORATION OF MADURAI	March 25, 2010
MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR; ASSISTANT COMMISSIONER OF LABOUR	March 31, 2010
MADURAI DISTRICT TASMAC URBAN LOAD MEN DEVELOPMENT ASSOCIATION Vs. SENIOR REGIONAL MANAGER TAMILNADU STATE MARKETING CORPORATION LTD	September 13, 2010
MADURAI PADDY COMMISSION AGENTS ASSOCIATION Vs. COMMISSIONER DEPARTMENT OF AGRICULTURAL MARKETING AND AGRI BUSINESS	November 24, 2010
MADURAI UNIVERSITY TEACHERS ASSOCIATION Vs. UNIVERSITY GRANTS COMMISSION	April 1, 2010
MAGNESITE NATIONAL LABOUR UNION Vs. DALMIA MAGNESITE CORPORATION	September 7, 2010
MAHABATH OLIMA Vs. REVENUE DIVISIONAL OFFICER RAMANATHAPURAM DISTRICT	September 23, 2010
MAHABOOB BIBIAMMAL Vs. ANGAMMAL	April 30, 2010
MAHADEVAN Vs. STATE	July 9, 2010
MAHALAKSHMI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	October 26, 2010
MAHALAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	April 29, 2010
MAHALAKSHMI Vs. DEPUTY COMMISSIONER OF LABOUR	February 25, 2010
MAHALIAMMAN TEMPLE TRUST Vs. COMMISSIONER FOR WORKMEN COMPENSATION	February 8, 2010
MAHAPET INDIA PVT LTD THROUGH ITS AUTHORIZED SIGNATORY AND DIRECTOR V S V KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY TO THE GOVERNMENT MINISTRY OF RAILWAYS	December 23, 2010
MAHAVEER BHANDARI Vs. CHIEF POT MASTER	July 5, 2010
MAHAVIR PLANTATIONS PRIVATE LTD Vs. TAMIL NADU STATE LEGAL SERVICES AUTHORITY	November 19, 2010
MAHENDRAN Vs. STATE	October 6, 2010
MAHESH Vs. STATE	March 9, 2010
MAHESH VISWANATHAN Vs. M RAJESWARI	September 7, 2010
MAHESWARI SATHKARYA SANSTHAN Vs. COMMISSIONER RAMESWARAM MUNICIPALITY	November 15, 2010
MAHINDRA WORLD CITY DEVELOPERS LIMITED Vs. STATE OF TAMIL NADU	January 29, 2010
MAHTAB ALI Vs. CHAIRMAN JOINT MANAGEMENT TEST TO M SC JAM 2010 INDIAN INSTITUTE OF TECHNOLOGY MADRAS	October 18, 2010
MAJOR M UMA CHANDRAN Vs. P MEENAKSHI	October 25, 2010
MAK INDIA PVT LTD Vs. A PALANISWAMY	March 20, 2010
MAKESH KUMAR MILLS Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION SUB REGIONAL OFFICE COIMBATORE	December 15, 2010
MALARKODI Vs. K SUBRAMANIAN	June 29, 2010
MALARVIZHI Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	August 9, 2010
MALARVIZHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
MALATHY HARIHARAN Vs. DISTRICT REVENUE OFFICER CHENNAI DISTRICT	December 9, 2010
MALIK BASHA Vs. SOUKATH ALI KHAN	March 22, 2010
MALINI SPINNING MILLS LTD THROUGH ITS MANAGING DIRECTOR SALEM Vs. PUDUR AGRICULTURAL PRODUCERSÏ¿½ CO OP MARKETING SOCIETY LTD	November 1, 2010
MALLAIAH ALIAS MUTHU MALLAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE THOOTHUKUDI RURAL SUB DIVISION	April 29, 2010
MALLEESWARI Vs. STATE GOVERNMENT	September 29, 2010
MALLIGA Vs. COMMISSIONER OF POLICE	November 18, 2010
MALLIKA Vs. RAMASUNDARAM	July 6, 2010
MALLIKA Vs. STATE OF TAMIL NADU	February 19, 2010
MALLIKA Vs. K M THIRUNAVUKKARASU	October 5, 2010
MALLIKA Vs. RANGASWAMY	January 29, 2010
MANAGEMENT Vs. A SHANKAR	March 4, 2010
MANAGEMENT Vs. DEPUTY COMMISSIONER OF LABOUR	July 29, 2010
MANAGEMENT ANANTHAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK KANCHEEPURAM DISTRICT Vs. ASSISTANT COMMISSIONER OF LABOUR	February 22, 2010
MANAGEMENT ANDIPATTI CO-OPERATIVE STORES LIMITED Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND ESTABLISHMENT ACT TRIBUNAL DINDIGUL	March 5, 2010
MANAGEMENT BROADCASTING CORPORATION OF INDIA CHENNAI Vs. PRESIDING OFFICER	March 5, 2010
MANAGEMENT COROMANDEL INTERNATIONAL LTD Vs. ASST PROVIDENT FUND COMMISSIONER	June 8, 2010
MANAGEMENT DINDIGUL LADIES POLYTHENE WORKERS INDUSTRIAL CO OPERATIVE SOCIETY LIMITED Vs. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT	October 29, 2010
MANAGEMENT DISTRICT Vs. PRESIDING OFFICER LABOUR COURT	June 8, 2010
MANAGEMENT EXECUTIVE ENGINEER TRICHY Vs. A THIRUMOORTHY	February 1, 2010
MANAGEMENT EXECUTIVE OFFICER TIRUNELVELI Vs. C PERACHI	November 29, 2010
MANAGEMENT KANNAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY TIRUVANNAMALAI Vs. PRESIDING OFFICER VELLORE	March 31, 2010
MANAGEMENT NORTH ARCOT AD DRAVIDAR WELFARE SCHOOL TEACHERS CO OPERATIVE THRIFT AND CREDIT SOCIETY Vs. PRESIDING OFFICER LABOUR COURT VELLORE	October 25, 2010
MANAGEMENT OF ADDISON & COMPANY LIMITED Vs. PRESIDING OFFICER	February 18, 2010
MANAGEMENT OF ARASOOR PRIMARY AGRL CO OPERATIVE BANK LTD Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND ESTABLISHMENT	April 23, 2010
MANAGEMENT OF ARPEJAY INVESTMENTS PVT LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 9, 2010
MANAGEMENT OF ATC LIMITED Vs. SECRETARY DEPARTMENT OF LABOUR AND EMPLOYMENT	January 20, 2010
MANAGEMENT OF AXLES INDIA LTD Vs. PRESIDING OFFICER	June 9, 2010
MANAGEMENT OF BIKKATTY INDL CO-OP TEA FACTORY LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	March 26, 2010
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER	June 8, 2010
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LIMITED Vs. C JEYARAJ	July 6, 2010
MANAGEMENT OF CITY KNITTING COMPANY TIRUPPUR Vs. K K SELVARAJ	March 9, 2010
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK, LTD. Vs. JOIN COMMISSIONER OF LABOUR/APPELLATE AUTHORITY	March 30, 2010
MANAGEMENT OF COIMBATORE DISTRICT CONSUMER COOPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT	February 25, 2010
MANAGEMENT OF CSI RAINY Vs. G DOSS	June 8, 2010
MANAGEMENT OF DCM HYUNDAI LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 22, 2010
MANAGEMENT OF DHL EXPRESS I PVT LTD Vs. ASSISTANT INSPECTOR OF FACTORIES	June 17, 2010
MANAGEMENT OF ELLAVADI PRIMARY AGRICULTURAL CO-OP BANK Vs. PRESIDING OFFICER CUDDALORE	March 8, 2010
MANAGEMENT OF ENNORE FOUNDRIES LIMITED Vs. WORKMEN GENERAL SECRETARY	June 8, 2010
MANAGEMENT OF ENNORE THERMAL POWER STATION Vs. PRESIDING OFFICER	June 7, 2010
MANAGEMENT OF FAL INDUSTRIES LIMITED Vs. PRESIDING OFFICER	July 7, 2010
MANAGEMENT OF GANESH THEATRE TIRUNELVELI Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	April 9, 2010
MANAGEMENT OF GLOBAL CALCIUM PVT LTD Vs. PRESIDING OFFICER	November 16, 2010
MANAGEMENT OF INDIA TOURISM DEVELOPMENT CORPORATION Vs. GENERAL SECRETARY ALL INDIA ITDC EMPLOYEES UNION	November 10, 2010
MANAGEMENT OF INDICARB LIMITED Vs. PRESIDING OFFICER LABOUR COURT	March 4, 2010
MANAGEMENT OF JUDICIAL EMPLOYEES CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	April 7, 2010
MANAGEMENT OF K.S.B. PUMPS LTD Vs. PRESIDING OFFICER LABOUR COURT	March 31, 2010
MANAGEMENT OF M/S STALLION GARMENTS Vs. PRESIDING OFFICER LABOUR COURT	February 18, 2010
MANAGEMENT OF M/S SUMANGALA STEEL P LTD Vs. PRESIDING OFFICER LABOUR COURT PUDUCHERRY	June 25, 2010
MANAGEMENT OF MADURA COATS PVT LTD Vs. PRESIDING OFFICER	November 30, 2010
MANAGEMENT OF MAGUS CUSTOMER DIALOG PRIVATE LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 15, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. S MARIA ARULANANDAM	March 9, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-II LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	March 10, 2010
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER	June 18, 2010
MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION Vs. ANBAZHAGAN	November 26, 2010
MANAGEMENT OF PANKAJA MILLS LIMITED Vs. K NITHYANANDAM	March 5, 2010
MANAGEMENT OF PENTASIA CHEMICALS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	April 7, 2010
MANAGEMENT OF PREMIER INSTRUMENTS AND CONTROLS LTD Vs. PRESIDING OFFICER LABOUR COURT	February 3, 2010
MANAGEMENT OF PRICOL LTD Vs. GOVERNMENT OF TAMIL NADU	March 22, 2010
MANAGEMENT OF RYAN TEA DIVISION TAMILNADU TEA PLANTATION CORPN LTD Vs. PRESIDING OFFICER	March 17, 2010
MANAGEMENT OF SALEM DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 27, 2010
MANAGEMENT OF SPACE FOODS PVT LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT CHENNAI	April 9, 2010
MANAGEMENT OF SRI GANAPATHY MILLS COMPANY LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	January 27, 2010
MANAGEMENT OF ST THOMAS HOSPITAL AND LEPROSY CENTRE Vs. JESSY JOYS	April 30, 2010
MANAGEMENT OF STALLION GARMENTS ERODE Vs. PRESIDING OFFICER	February 18, 2010
MANAGEMENT OF SUMANGALA STEEL P LTD Vs. PRESIDING OFFICER	June 25, 2010
MANAGEMENT OF SUNDARAM FASTENERS LIMITED Vs. PRESIDING OFFICER	November 24, 2010
MANAGEMENT OF T N S T C Vs. PRESIDING OFFICER LABOUR COURT	February 19, 2010
MANAGEMENT OF TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	June 29, 2010
MANAGEMENT OF TAMIL NADU PAL OORPATHIYALUR KOOTURAVU INAIYAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	October 21, 2010
MANAGEMENT OF TAMIL NADU PETROPRODUCTS LIMITED Vs. LABOUR ENFORCEMENT OFFICER CENTRAL OFFICE OF THE REGIONAL LABOUR COMMISSIONER CENTRAL	March 30, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	March 19, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	April 27, 2010
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER	August 6, 2010
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI	March 9, 2010
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. P SUYAMBURAJ	June 8, 2010
MANAGEMENT OF THE TIRUCHIRAPALLI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL 2ND FLOOR CITY CIVIL COURT BUILDINGS	October 22, 2010
MANAGEMENT OF THENI PRINTERS Vs. PRESIDING OFFICER	December 22, 2010
MANAGEMENT OF TI CYCLES OF INDIA Vs. PRESIDING OFFICER	June 8, 2010
MANAGEMENT OF TIRUCHIRAPPALLI AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	January 21, 2010
MANAGEMENT OF TRACTORS AND FARM EQUIPMENT LTD Vs. JOINT COMMISSIONER OF LABOUR	October 8, 2010
MANAGEMENT OF URALIKKAL ESTATE TATTA TEA ESTATE Vs. RAMAR	February 24, 2010
MANAGEMENT OF VEEJAY LAKSHMI ENGINEERING WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT AND V N SARANGAPANI	January 7, 2010
MANAGEMENT OF VENKATESWARA ELECTRICALS P LTD Vs. PRESIDING OFFICER	June 15, 2010
MANAGEMENT OF VENKATESWARA WIRES PORUR Vs. S VIJAYARAJ	February 23, 2010
MANAGEMENT PALLAVAN TRANSPORT CORPORATION Vs. MOORTHY	November 9, 2010
MANAGEMENT PARAYIL THOTTAM Vs. LABOUR COURT, CYRIL THOMAS, PROPRIETOR, ERSTWHILE MANAGEMENT AND BABU	November 10, 2010
MANAGEMENT PENNAGAR PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. KANDEEPAN	February 17, 2010
MANAGEMENT POTTIAPURAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK DISTRICT Vs. PRESIDING OFFICER LABOUR COURT	August 27, 2010
MANAGEMENT PUDUPALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT	March 30, 2010
MANAGEMENT S A 62 PERIYAKALVARAYAN MALAIVAL MAKKAL PERUM PALNOKKU CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT	October 27, 2010
MANAGEMENT SALEM DISTRICT CO OP MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER LABOUR COURT	January 20, 2010
MANAGEMENT SALEM DISTRICT COOPERATIVE MILK PRODUCTS UNION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	January 8, 2010
MANAGEMENT SRI VAIKUNDAM CO OPERATIVE BANK LTD Vs. LABOUR COURT TIRUNELVELI	March 2, 2010
MANAGEMENT SRINIVAS FIRE WORKS Vs. APPELLATE AUTHORITY, UNDER PAYMENT OF GRATUITY ACT, JOINT COMMISSIONER OF LABOUR AND ORS	October 4, 2010
MANAGEMENT STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED Vs. PRESIDING OFFICER	June 28, 2010
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR	January 27, 2010
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION DMS COMPOUND TEYNAMPET	January 28, 2010
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION ERODE Vs. PRESIDING OFFICER	December 23, 2010
MANAGEMENT THE DISTRICT MANAGER OF TAMIL NADU STATE MARKETING CORPORATION TASMAC EGMORE Vs. STATE	March 23, 2010
MANAGEMENT THENI CO-OPERATIVE URBAN BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT	March 23, 2010
MANAGEMENT TI DIAMOND CHAIN LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	September 27, 2010
MANAGEMENT TUBE PRODUCTS OF INDIA LTD Vs. PRESIDING OFFICER	April 27, 2010
MANAGEMENT V L SPL 206 KANNAMANGALAM PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY Vs. PRESIDING OFFICER	March 31, 2010
MANAGEMENT VARAGANERI CO OPERATIVE BANK LIMITED TIRUCHIRAPPALLI Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS	November 22, 2010
MANAGEMENT VELLORE CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER	June 8, 2010
MANAGEMENT, KUMBAKONAM CENTRAL COOPERATIVE BANK LTD Vs. M VELU, ASSISTANT COMMISSIONER OF LABOUR (GRATUITY) AND JOINT COMMISSIONER OF LABOUR, APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY	October 4, 2010
MANAGEMENT, T.N. CO-OP. MARKETING FEDERATION LTD. Vs. APPELLATE AUTHORITY AND ANOTHER	October 5, 2010
MANAGER ARAKONAM CO OPERATIVE URBAN BANK LIMITED Vs. M K RAMADASS	November 8, 2010
MANAGER CHOLAMANDALAM MS GENL INS CO LTD Vs. FATHIMA BEEVI	April 6, 2010
MANAGER HINDU MIDDLE SCHOOL Vs. P MOORTHY	June 10, 2010
MANAGER NEW INDIA ASSURANCE CO LTD Vs. GLARY FRANKLIN	July 8, 2010
MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. UMA	September 24, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. T R VENUGOPAL	September 23, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. MYTHILI	October 1, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. M KUMAR	July 14, 2010
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P MUTHUMANI	April 8, 2010
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURIYARAJ	April 12, 2010
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SARANYA @ NIVEDIDA AND ORS	September 6, 2010
MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. S.P. SUBBIAH	November 2, 2010
MANAGING DIRECTOR Vs. DAKSHINAMURTHY	January 8, 2010
MANAGING DIRECTOR Vs. FRANKLIN	January 8, 2010
MANAGING DIRECTOR Vs. SELVIN	January 5, 2010
MANAGING DIRECTOR Vs. M.SANTHANAM	February 18, 2010
MANAGING DIRECTOR Vs. K KALIAPPAN	January 22, 2010
MANAGING DIRECTOR Vs. KUNJUNJAMMA MATHEW	June 10, 2010
MANAGING DIRECTOR Vs. AMUDHA SIVAPRAKASAM	July 15, 2010
MANAGING DIRECTOR Vs. AJAY MARAR	August 5, 2010
MANAGING DIRECTOR Vs. SRINIVASAN	August 2, 2010
MANAGING DIRECTOR AND CHAIRMAN, KARNATAKA STATE TRANSPORT CORPORATION Vs. K R S PATTANNA AND ORS	October 19, 2010
MANAGING DIRECTOR AND EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. TAMIL NADU KUDINEER VADIKAL VARIYA OOZHIYAR SANGAM	September 21, 2010
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. JOINT COMMISSIONER OF LABOUR	January 20, 2010
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY CHENNAI Vs. JOINT COMMISSIONER OF LABOUR CHENNAI	February 18, 2010
MANAGING DIRECTOR HOTEL HARRISONS NUNGAMBAKKAM CHENNAI Vs. PRESIDING OFFICER CHENNAI	March 17, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. M RAMESH	January 28, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. PACHIAMMAL	October 8, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. K RANI	October 20, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. RANI	August 5, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SELVI	March 25, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. DHATCHAYANI	March 26, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	February 12, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. JAGAFAR NACHIA	June 17, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. T GURUNATHAN	April 30, 2010
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. E RAMESH	January 27, 2010
MANAGING DIRECTOR METROPOLITAN WATER SUPPLY CHENNAI Vs. JOINT COMMISSIONER OF LABOUR	February 18, 2010
MANAGING DIRECTOR SREENIVASAN ASSOCIATES Vs. PALANIAMMAL	November 18, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION Vs. ANANDAN	April 8, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. RANIAMMAL	October 7, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. V VASU	March 25, 2010
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMILNADU DIVISION-I LTD Vs. R ARUMUGAM	August 23, 2010
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. S GAJENDRAN	February 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION DIVISION-I Vs. KAMAL KUMAR	February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPN SALEM DIVN 1 LTD Vs. V JAGADEESWARAN	March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MALLIKA	March 15, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M SHANTHI	March 10, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M PERUMAL	April 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SELLAMMAL	April 6, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. HAJA ARIFF	May 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SARATHAMMA	April 26, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. POONKODI	September 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAJAMMAL	July 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KALI ALIAS KALIYAMMAL	January 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MYLAYEE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	October 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION BARATHIPURAM DHARMAPURI Vs. M GOPAL	July 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. C VEERAKUMAR	June 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. K ANANDAKUMAR	April 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. R GANESAN	March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. SHARITHA	July 9, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. LALITHA	September 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION Vs. GNANA SOUNDARI	July 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION DHARMAPURI Vs. R NAGESH	September 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION KANCHEEPURAM Vs. J MANIYAN	April 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION NO II DHARMAPURI Vs. MUNI RATHINAM	March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-II LTD Vs. B GANESH THIVARI	March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. RAJA MOHAMMED	March 24, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GOVINDAN	February 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI	September 2, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJENDRAN	August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SUDHAKAR	July 14, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M PRABAKARAN	July 16, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. N PARAMASIVAM	August 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. T JAGADEESAN AND ORS	October 27, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED DIV II ERODE Vs. CHANDRA	August 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. H GAJENDRA RAO	September 14, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJENDRAN	September 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SANTHANAM	October 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S ALAMELU	October 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C KRISHNA REDDY	June 17, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GOPALAKRISHNAN	August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MADHAVI	August 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SIVASUBRAMANIAN	August 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DEIVANAI	February 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P NANCHUNDAREDDY	February 15, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PALANIAMMAL	February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SWARNALATHA	February 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI	February 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M DHANARAJ	March 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANIMEKALAI	March 26, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUNITHAYAMMAL	March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AARTHI	March 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P JAYAKUMAR	March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NAIMAA	March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DURAISAMY	March 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THANGARAJ	March 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V THIRUMURUGAN	March 4, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RUKKUMANI	March 2, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THAMBANNA GOUNDER	March 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K RATHINAM	April 5, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. D NARASIMMAN	April 13, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. HALAMMAL	April 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANUSUYA DEVI	January 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THANGAVEL	January 8, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SAMRAJ	January 12, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANIKANDAN	January 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE Vs. KALAMANI	October 4, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE Vs. VALLIAMMAL	December 9, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD DHARMAPURI Vs. HEMAJOTHI	July 1, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VILLUPURAM Vs. ONGAVANAM	July 22, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION RANGAPURAM VELLORE Vs. M PANEERSELVAM	April 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. LAKSHMANAN	January 18, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. S SANKAR	January 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. B DEVENDIRAN	March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. C SRINIVASAN	July 20, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. DHANASEKARAN	August 25, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM CIRCLE 2 Vs. REVATHY	January 21, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LIMITED Vs. CHANDIRAN	June 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD Vs. MADHAMMAL	August 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LTD SATHUVACHERI VELLORE Vs. S GOUSELYA	November 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD KANCHEEPURAM Vs. CHANDRAMANI	November 23, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I Vs. K JAKKUBAI	July 28, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT	November 3, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER	December 3, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. SETTU	March 11, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. SUNDARAMOORTHY	March 29, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN I LTD Vs. VALLI	March 19, 2010
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPROATION VILLUPURAM DIVISION-I LTD Vs. SHANMUGAM	June 14, 2010
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. KASTHURI	February 22, 2010
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD CHENNAI Vs. PITCHAIPILLAI	August 16, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. S A ANNADURAI	October 6, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. VAGGIRAM	August 25, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. NANJAMMAL	August 16, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION DIVISION III KANCHEEPURAM Vs. ALAGESAN	August 20, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION KANCHEEPURAM Vs. MINOR V MAGESHKUMAR	March 11, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. GNANAMURUGAN	February 19, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. ARUMUGAM	February 19, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. POONGAVANAM	February 8, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. ALAMELU	October 6, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. K SUBRAMANIYAM	September 30, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. P NITHYANANDHAM	September 23, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PONNAMMAL	July 14, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI	December 9, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD DIV I COIMBATORE Vs. T NAGARAJ	November 1, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VAZHUTHAREDDY POST VILLUPURAM Vs. KANTHAMANI	April 9, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VELLORE Vs. J RUKMANI	August 20, 2010
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VPM DVN 1 LTD Vs. M ARUN KUMAR	June 9, 2010
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. PACHIAPPAN DIED	October 1, 2010
MANAGING DIRECTOR, M/S. STATE EXPRESS TRANSPORT CORPORATION Vs. R. SOLAI	December 10, 2010
MANAGING DIRECTOR, PANDIAN TRANSPORT CORPORATION Vs. E MAYANDI	September 14, 2010
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. MINOR KARUPPASAMY AND ORS	October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. SHANMUGATHAI, R ARUMUGAM AND BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED	November 8, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PARVATHI	November 8, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. AMUTHA, MANIMEGALAI, MINOR AMSAVALLI AND MINOR CHELLAIAH	October 29, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUKUMAR AND ORS	October 19, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. N PANDI	November 16, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. M. PERUMAL	April 13, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD Vs. GANESAN AND GOVINDASAMY	October 4, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. MINOR C. MANIVANNAN	August 10, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED, DINDIGUL REGION Vs. G HARIHARAN	November 10, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. A KANNAN; A RAJENDRAN AND BRANCH MANAGER, ORIENTAL INSURANCE CO LIMITED	October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S VANUMAMALAI, VENKATESH, RAMACHANDRAN AND KAMATCHI	October 27, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. VARUN	September 29, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMJAN BEGAM AND	November 16, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PARAMESWARAR; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	January 18, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI	March 23, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. N. ANNAKODI	October 28, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJAGOPAL	November 3, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. INDIRA AND ORS	September 7, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DANIEL NADAR; MURUGAIAH	January 20, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. POONGAVANAM AND ORS	July 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T P M SUGHIRTHARAJ	February 2, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AYYAPPAN; RAJINI ALIAS RAAJINI ALIAS RAHINI; RAJAKUMARAN; S MARIA JOHN; S KUMAR	January 6, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KUMBAKONAM DIVISION, TAMILARASI, PALANISAMY @ SELVAM, RADHA @ PITCHAIAMMAL AND ARAYEE Vs. TAMILARASI, PALANISAMY @ SELVAM, RADHA @ PITCHAIAMMAL AND ARAYEE, MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KUMBAKONAM DIVISION	July 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD., MADURAI Vs. M. INDIRANI	August 6, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. SANTHU MERI	April 22, 2010
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (COIMBATORE DIVISION-1) Vs. KRISHNAVENI; S DIVYALAKSHMI AND N LAKSHMI NARAYANAN	September 22, 2010
MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY & DRAINAGE BOARD AND ORS Vs. INSPECTOR OF LABOUR, THENI AND ORS	December 10, 2010
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION,KUMBAKONAM Vs. THANDAVARAYAN	March 22, 2010
MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION Vs. USHMAN	November 10, 2010
MANAGING TRUSTEE CHAIRMAN A D J DHARMAMBAL POLYTECHNIC COLLEGE Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION	October 20, 2010
MANALI PETROCHEMICALS LTD. Vs. ASSISTANT COMMISSIONER (CT), SAIDAPET ASSESSMENT CIRCLE, CHENNAI	January 28, 2010
MANGAIYARKARASI Vs. K MURUGAN	August 17, 2010
MANGAYARKARASI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	December 16, 2010
MANGAYARKARASI AMMAL Vs. SURESH BAFNA PROPRIETOR OF MADRAS MERCANTILE AGENCY	June 7, 2010
MANI Vs. STATE BY INSPECTOR OF POLICE	March 23, 2010
MANI Vs. CHELLAM	June 29, 2010
MANI ALIAS BALASUBRAMANIAM Vs. INSPECTOR OF POLICE PALLADAM POLICE STATION	December 23, 2010
MANI ALIAS MUNUSAMI Vs. INSPECTOR OF POLICE	March 1, 2010
MANI ALIAS PALANISAMY Vs. VARADHARAJA MUDALIAR	July 5, 2010
MANI ALIAS VELUMANI Vs. STATE	October 21, 2010
MANICKAM Vs. MUNIAN	September 30, 2010
MANICKAM Vs. STATE	November 10, 2010
MANICKAM Vs. SUNDARAMMAL	November 19, 2010
MANICKAM Vs. STATE	November 29, 2010
MANICKAVALLI Vs. STATE OF TAMIL NADU	August 2, 2010
MANIMEKALAI Vs. GOMATHI	August 6, 2010
MANIS FOUNDARIES P LTD UNIT I AND II Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION CHENNAI	February 15, 2010
MANIVANNAN Vs. STATE INSPECTOR OF POLICE NAMAKKAL DISTRICT	February 15, 2010
MANIVASAGAM Vs. RUKMANI KHADIR	July 29, 2010
MANIYAMUTHU Vs. JOINT DIRECTOR TRAINING DEPARTMENT OF PUBLIC HEALTH AND PREVENTIVE MEDICINE TEYNAMPET	February 25, 2010
MANIYAN S/O MUTHU Vs. STATE OF TAMIL NADU	June 30, 2010
MANJU DUGAR Vs. TAMIL NADU ELECTRICITY BOARD	February 15, 2010
MANNANKATTI Vs. V A SUKKUR	March 15, 2010
MANNAR Vs. UNION OF INDIA	August 4, 2010
MANOHARAKUMARI Vs. ANITHA	March 24, 2010
MANOHARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI	July 9, 2010
MANOHARAN Vs. BOTHARAJA UDAYAR	August 31, 2010
MANOHARAN Vs. MARIAPPAN AND BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD	October 5, 2010
MANONMANI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
MANTHIRI @ NALLAVA NAICKER (DIED) AND ORS Vs. AYYADURAI THEVAR	August 27, 2010
MANUVEL Vs. STATE	July 1, 2010
MARAMMAL @ APPICHIYAMMAL AND JANAKI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND DISTRICT REVENUE OFFICER	August 19, 2010
MARANNA GOUNDER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND DISTRICT REVENUE OFFICER	August 19, 2010
MAREESWARI W/O SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 29, 2010
MARG CONSTRUCTION LTD Vs. INSPECTOR GENERAL OF REGISTRATION	September 29, 2010
MARI Vs. STATE	January 18, 2010
MARI ALIAS MARIYAPPAN Vs. STATE : INSPECTOR OF POLICE N RAYAPURAM POLICE STATION CHENNAI	March 3, 2010
MARIAM FATHIMA Vs. RUKMANI AMMAL	March 11, 2010
MARIAMMAL Vs. STATE	August 3, 2010
MARIAMMAL Vs. DISTRICT COLLECTOR AND TAHSILDAR	September 28, 2010
MARIMUTHU Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND TAHSILDAR	October 26, 2010
MARIMUTHU Vs. PICHAI AMMAL	June 15, 2010
MARIMUTHU Vs. STATE BY THE INSPECTOR OF POLICE	November 24, 2010
MARIS SPINNERS LTD Vs. SUPERINTENDING ENGINEER	October 28, 2010
MARISAMY Vs. STATE BY SUB INSPECTOR OF POLICE	November 23, 2010
MARITIME COLLECTOR Vs. MADURA COATS LIMITED	August 25, 2010
MARKANDAN Vs. STATE OF TAMILNADU	January 20, 2010
MARSHAL EXPORT CORPORATION Vs. INDIAN OVERSEAS BANK	December 2, 2010
MARTHANDAM HINDU PRIMARY SCHOOL AVARAIKULAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI	April 30, 2010
MARUDAKKAL Vs. K PRAKASH	November 12, 2010
MARUDHAR KESARI JAIN COLLEGE FOR WOMEN Vs. GOVERNMENT OF TAMILNADU	July 30, 2010
MARUTHAMUTHU Vs. KALIAPERUMAL DIED	December 22, 2010
MARUTHAYAMMAL Vs. PUSHPAM	April 7, 2010
MARUTHAYEE Vs. STATE	July 13, 2010
MARY ALIAS MEHARUNNISA Vs. STATE	June 17, 2010
MARY JACOB Vs. GOVERNMENT OF TAMIL NADU CHENNAI	August 25, 2010
MARY THERESA Vs. VASANTHA	July 1, 2010
MASI Vs. STATE	October 1, 2010
MATHESWARAN Vs. STATE	July 8, 2010
MATHI ALIAS MATHIAZHAGAN Vs. INSPECTOR OF POLICE	January 11, 2010
MATHIYALAGAN Vs. STATE OF TAMIL NADU	September 29, 2010
MATHIYALAGAN Vs. STATE OF TAMIL NADU	October 22, 2010
MATTUSEKAR Vs. SECRETARY TO THE GOVERNMENT	August 27, 2010
MAVIS SATCOM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 7, 2010
MAXWORTH ORCHARDS (INDIA) LTD. Vs. P. ANANTHALAKSHMI AND ORS.	September 17, 2010
MAYAKANNAN Vs. STATE	April 22, 2010
MAYAVEL Vs. KUPPUSAMY	February 5, 2010
MAYIL RAVANAN Vs. STATE	July 15, 2010
MAZHAVANTHANGAL PANCHAYAT Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT IRRIGATION	August 25, 2010
MBI METALLOYS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	February 1, 2010
MD MUSTAFA ASHRAF CHENNAI Vs. GOVERNMENT OF INDIA	December 3, 2010
MEDI HERBS VELI SEMMANDALAM HOUSING BOARD Vs. COMMERCIAL TAX OFFICER CUDDALORE TOWN ASSESSMENT CIRCLE	April 7, 2010
MEDICAL COUNCIL OF INDIA Vs. CHAIRMAN SREE MOKAMBIKA INSTITUTE OF MEDICAL SCIENCES	August 31, 2010
MEDICAL COUNCIL OF INDIA Vs. ACS MEDICAL COLLEGE AND HOSPITAL	July 2, 2010
MEDICAL OFFICER GOVERNMENT HOSPITAL UTHANGARAI Vs. KAIRUNNISSA ALIAS KAIROON BEE	June 28, 2010
MEDICAL SUPERINTENDENT GENERAL HOSPITAL KARAIKAL Vs. RASATHI	June 10, 2010
MEDICAL SUPERINTENDENT IRT Vs. PRESIDING OFFICER, LABOUR COURT AND K JEEVANANDAM	February 12, 2010
MEENA Vs. SAJJAN	March 25, 2010
MEENA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE OF CUDDALORE DISTRICT CUDDALORE	September 24, 2010
MEENA GRANITES INDUSTRIES Vs. DISTRICT COLLECTOR VILLUPURAM	March 9, 2010
MEENAKSHI Vs. K MANI	August 25, 2010
MEENAKSHI Vs. MURUGAN	July 21, 2010
MEENAKSHI ACADEMY OF HIGHER EDUCATION AND RESEARCH Vs. UNIVERSITY GRANTS COMMISSION	September 27, 2010
MEENAKSHI STEEL INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
MEENAL Vs. PARAMAKUDI VANIYA URAVINMURAIYALARGALIN	April 20, 2010
MEERA IMPEX Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	January 28, 2010
MEERABAI AMMAL Vs. P L PURUSHOTHAMAN	October 7, 2010
MEERANGANI Vs. MANAGING DIRECTOR	February 5, 2010
MEHAR HOTELS P LTD Vs. STATE OF TAMIL NADU	November 26, 2010
MEHARAJ NISHA Vs. EXECUTIVE OFFICER AND ABDUL WAHAB	September 27, 2010
MEHARUNNISHA BEEVI MEHARUNNISHA BEEVI Vs. MOHAMMED JACKARIA	January 29, 2010
MEHBOOB BI Vs. NATESA PADAYACHI	September 8, 2010
MEHUL H DOSHI Vs. SPECIAL TAHSILDAR LAND ACQUISITION	April 27, 2010
MEIYAR Vs. STATE	June 28, 2010
MEKALA TRADERS Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	June 16, 2010
MEL STREET MOSQUE A NOTIFIED AND APPROVED WAKF Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION	December 22, 2010
MELUR CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI	August 2, 2010
MEMBER SECRETARY Vs. ST JOHNS COLLEGE OF ENGINEERING AND TECHNOLOGY FOR WOMEN OWNED	July 19, 2010
MEMBER SECRETARY TEACHERS RECRUITMENT BOARD Vs. M SOMASUNDARAM	January 22, 2010
METRO ROAD CONSTRUCTION MADRAS PVT LTD Vs. SUPERINTENDING ENGINEER-HIGHWAYS VILLUPURAM CIRCLE	August 23, 2010
METROPOLITAN TRANSPORT CORPORATION Vs. D PAPPA SUSAIAMMAL	April 22, 2010
METROPOLITAN TRANSPORT CORPORATION CDII LTD Vs. N SELVENDRAN	October 19, 2010
METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION NO I LIMITED Vs. JAILANI	June 16, 2010
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. T VITTALRAO	April 30, 2010
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	April 21, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. ANJANA DEVI	March 3, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. K P BABU	August 30, 2010
METROPOLITAN TRANSPORT CORPORATION LTD Vs. P JOHN JUSTIN	October 8, 2010
METROPOLITAN TRANSPORT CORPORN Vs. N SHANMUGASUNDARAM	February 5, 2010
MICHAEL RAJ Vs. SECRETARY OF GOVT EDUCATION DEPARTMENT	September 22, 2010
MICHEAL ALIAS NAI MICHEAL Vs. STATE	September 3, 2010
MICRRO COTSPINN INDIA P LTD Vs. TAMIL NADU ELECTRICITY BOARD	January 20, 2010
MIDAS COMMUNICATION TECHNOLOGIES P LTD Vs. DEPUTY GENERAL MANAGER	August 31, 2010
MILITARYKARAN ASHOKAN ALIAS ASHOKAN Vs. VENKATRAMANI	July 28, 2010
MINOR A DHARANI DEVI Vs. DIRECTOR DEPARTMENT OF GOVERNMENT OF EXAMINATION	September 17, 2010
MINOR ALIAS KARUPPANNA UDAYAR Vs. LAKSHMI AMMAL	August 17, 2010
MINOR MONISHA Vs. CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD	June 29, 2010
MINOR NARAYANASWAMY Vs. J MANI	January 19, 2010
MINOR RAKSHIRA ALIAS PRATHIKA Vs. S DEEPAK	April 20, 2010
MINOR S SUMYUKTHA Vs. M PONNAMMAL	April 13, 2010
MINOR SAFIA BEGUM Vs. PANKAJ KUMAR BANSAL	September 29, 2010
MINOR SAFIA BEGUM, D/O (LATE) MOHAMMED HARIF, FRIEND/GUARDIAN MOHIDEENKHAN, S/O ABUTHAGIRKHAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, PRINCIPAL SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION AND DISTRICT COLLECTOR	November 2, 2010
MINOR SMRUTHI Vs. REGIONAL PASSPORT OFFICER	September 14, 2010
MINOR VIGNESH KANNIAYARAM Vs. POWER GRID CORPORATION OF INDIA LIMITED	June 22, 2010
MINORS S YUVASRI AND S VISATHAN Vs. GOWRI	March 4, 2010
MMTC LTD Vs. C RAMARAJU	March 23, 2010
MODERN PRINTERS Vs. STATE OF TAMIL NADU	January 7, 2010
MOHAMAD ALI Vs. ANBAZAGAN	June 16, 2010
MOHAMED HANIFA Vs. CHAIRMAN TAMIL NADU WAKF BOARD	September 8, 2010
MOHAMED KASIM Vs. MOHAMED KALIFULLAH	November 2, 2010
MOHAMMED Vs. ANISH JEENATH SABURA	August 24, 2010
MOHAMMED ALI JINNAH PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER TRICHY	March 1, 2010
MOHAMMED IBRAHIM Vs. K M GHANI	January 5, 2010
MOHAMMED ILIYAS Vs. GOVERNMENT THROUGH INSPECTOR OF POLICE AND SUPERINTENDENT	October 6, 2010
MOHAMMED ILIYAS Vs. GOVERNMENT	July 30, 2010
MOHAMMED ISMAIL Vs. S CHIDAMBARAM	June 22, 2010
MOHAMMED JAMEEN MOHAMED MUNAWAR Vs. INTELLIGENCE OFFICER	March 19, 2010
MOHAMMED KASIM Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT	December 8, 2010
MOHAMMED MUZAM ALIAS THAMBIALIASSAMSUDEEN Vs. STATE:	March 19, 2010
MOHAMMED RAWZDEEN ALIAS RAWZDEEN Vs. STATE INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	April 30, 2010
MOHAMMED SULTAN Vs. ARA WAHEED	July 15, 2010
MOHAMMED UMAR ALIAS MOHAMMED SALIM Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI	April 26, 2010
MOHAMMED ZUBAIR FAUZAL AWAM Vs. STATE BY INSPECTOR OF POLICE	March 3, 2010
MOHAMMED ZUBIR FAUZAL AWAM Vs. INSPECTOR OF POLICE CRIME CHENNAI	December 22, 2010
MOHAN Vs. STATE	January 25, 2010
MOHAN ANOTHER Vs. STATE	December 2, 2010
MOHAN GUPTA Vs. ENFORCEMENT OFFICER	August 27, 2010
MOHAN OFFSET PRINTERS Vs. STATE OF TAMIL NADU	January 22, 2010
MOHAN RAO NAIDU Vs. STATE BY INSPECTOR OF POLICE	September 6, 2010
MOHANA Vs. STATE	July 13, 2010
MOHANA ACHARI Vs. ANNAMALAI	October 19, 2010
MOHANA BALUSAMY Vs. N GOMATHI	August 20, 2010
MOHANAMBAL Vs. DIRECTOR LAND AND SURVEY DEPARTMENT	December 3, 2010
MOLLY ALEXANDER Vs. RAMACHANDRAN THE TAHSILDAR AMBATTUR TALUK	August 30, 2010
MOOKA GOWDER Vs. STATE OF TAMILNADU	December 1, 2010
MOOKAIAH Vs. KANNIKA AND ORS	October 8, 2010
MOORTHY Vs. STATE	November 23, 2010
MOSES Vs. DHANABAKKIAYAM	August 18, 2010
MOTILA OSWAL SECURITIES LTD Vs. D RENUKA	October 19, 2010
MR KISHOREKUMAR GIRIDHARILAL Vs. AREA ENGINEER VIICHENNAI METRO WATER SUPPLY AND SEWARAGE BOARD	February 4, 2010
MR R ARUNACHALAM Vs. STATE OF TAMILNADU	April 16, 2010
MRF LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	February 17, 2010
MRF UNITED WORKERS UNION Vs. CHIEF INSPECTOR OF FACTORIES	March 11, 2010
MRK UDHAYAKUMAR Vs. STATE OF TAMIL NADU	October 21, 2010
MRS. MEENAKSHI J. GANESH KUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.	December 2, 2010
MS PORSELVI P Vs. STATE OF TAMIL NADU	September 6, 2010
MS SRI AKKAMMAL STEELS Vs. DENA BANK AUTHORISED OFFICER AND CHIEF MANAGER	February 9, 2010
MSG ARTS CRAFTS Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	March 10, 2010
MSS SYNDICATE Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 28, 2010
MUDALIAR EDUCATIONAL TRUST Vs. DIRECTOR OF COLLEGE EDUCATION	August 10, 2010
MUKKALATHOR SANGA ABIVIRUTHI ELEMENTARY SCHOOL Vs. TAHSILDAR	November 12, 2010
MULCHAND B JAIN Vs. INDUS IND BANK LTD	June 23, 2010
MULLAI MANA MAGIL MANDRAM Vs. SUPERINTENDENT OF POLICE STATION, DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	November 16, 2010
MUMTAZ BEGUM Vs. SIKANDAR HAYATHUNGA	August 11, 2010
MUNEESWARI Vs. JEYAM AND COMPANY, DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED AND MANAGING DIRECTOR TAMIL NADU GOVERNMENT TRANSPORT CORPORATION LIMITED	October 19, 2010
MUNIAMMAL Vs. CHELLAMMAL	August 18, 2010
MUNIAPPAN Vs. PONNI	December 10, 2010
MUNIRA FATHIMA Vs. G VELUSAMY	October 19, 2010
MUNIYA MOOPER Vs. RAJAMBAL	July 12, 2010
MUNIYAMMA Vs. STATE OF TAMIL NADU	September 24, 2010
MUNIYAMMAL Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT	January 19, 2010
MUNIYANDI Vs. STATE	July 12, 2010
MUNIYANDI, S/O VELLAIAN AND ORS Vs. STATE, INSPECTOR OF POLICE	July 20, 2010
MUNUSAMI GRAMANI Vs. ROHAIYABEEBI	October 7, 2010
MUNUSAMY Vs. R JANAKI	August 26, 2010
MUNUSAMY Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 10, 2010
MUNUSAMY Vs. STATE	February 8, 2010
MUNUSAMY Vs. A RAJPAL	April 15, 2010
MUNUSAMY Vs. POWNAMMAL	April 7, 2010
MUNUSAMY Vs. STATE	January 12, 2010
MUNUSAMY Vs. STATE OF TAMIL NADU	February 2, 2010
MUNUSAMY NAIDU Vs. D KRISHNAN	November 29, 2010
MURALI Vs. STATE	November 9, 2010
MURALI Vs. STATE	February 18, 2010
MURUGAMMAL Vs. SUPERINTENDENT OF POLICE	November 26, 2010
MURUGAN Vs. KESAVA GOUNDER	April 21, 2010
MURUGAN Vs. K ELUMALAI	April 20, 2010
MURUGAN Vs. CHAIRMAN REVIEW COMMITTEE UNDER TADA ACT CHIEF SECRETARY CHENNAI	July 26, 2010
MURUGAN Vs. MANTHIRAPANDI	June 23, 2010
MURUGAN Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD	June 30, 2010
MURUGAN Vs. KASIMANI	August 19, 2010
MURUGAN Vs. STATE	September 3, 2010
MURUGAN Vs. STATE REP BY THE INSPECTOR OF POLICE WOMEN POLICE STATION THENI	August 20, 2010
MURUGAN Vs. STATE REP BY THE INSPECTOR OF POLICE ALL WOMEN POLICE STATION THENI	August 1, 2010
MURUGAN ALIAS KARI MURUGAN Vs. STATE INSPECTOR OF POLICE PARAMATHI POLICE STATION	April 12, 2010
MURUGAN ALIAS PETROL MURUGAN Vs. STATE OF TAMILNADU	September 14, 2010
MURUGAN ALIAS RAJA ALIAS KOLLAMPALAM Vs. STATE	July 5, 2010
MURUGAN AND OTHERS Vs. STATE	February 16, 2010
MURUGAN TRADING COMPANY Vs. STATE OF TAMIL NADU	October 20, 2010
MURUGARAM TRANSPORT Vs. KAVERI TYRES	June 11, 2010
MURUGESA MUDALIAR Vs. RAMU MUDALIAR	July 30, 2010
MURUGESA PANDIAN Vs. STATE	February 2, 2010
MURUGESAN Vs. STATE	March 2, 2010
MURUGESAN Vs. STATE	August 4, 2010
MURUGESAN Vs. STATE	July 1, 2010
MURUGESAN Vs. DEPUTY WORKS MANAGER	September 29, 2010
MURUGESAN Vs. DISTRICT COLLECTOR TRICHIRAPALLI	September 16, 2010
MURUGESAN Vs. STATE REP BY THE INSPECTOR OF POLICE KANYUAKUMARI DISTRICT	October 8, 2010
MURUGESAN Vs. DISTRICT REVENUE OFFICER, DISTRICT REVENUE OFFICER AND DEPUTY SUPERINTENDENT OF POLICE	October 5, 2010
MURUGESAN Vs. STATE INSPECTOR OF POLICE	July 22, 2010
MURUGESAN @ MURUGESH Vs. STATE	April 13, 2010
MUTHAMMAL Vs. KALAISELVI	January 5, 2010
MUTHAMMAL Vs. JAYAMURTHY	March 11, 2010
MUTHAZHAGI Vs. STATE OF TAMIL NADU	January 27, 2010
MUTHU Vs. STATE	March 12, 2010
MUTHU Vs. STATE	July 5, 2010
MUTHU ALIAS MUTHUKRISHNAN Vs. STATE	July 26, 2010
MUTHU ALIAS MUTHUSAMY Vs. STATE BY INSPECTOR OF POLICE	September 6, 2010
MUTHU ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT	June 7, 2010
MUTHU GOUNDAR Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR HW SANKARI	August 25, 2010
MUTHU KUMAR Vs. STATE	December 15, 2010
MUTHU RAMALINGAM Vs. STATE	August 3, 2010
MUTHUKUMAR Vs. STATE	July 19, 2010
MUTHUKUMARA PANDIAN Vs. CHIEF SECRETARY TO GOVERNMENT TAMIL NADU GOVERNMENT	November 19, 2010
MUTHUKUMARAN Vs. DISTRICT COLLECTOR	December 16, 2010
MUTHUKUMARASAM TEXTILES LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 25, 2010
MUTHUKUMARASAMY TEXTILES LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 30, 2010
MUTHULAKSHMI Vs. STATE	August 2, 2010
MUTHULAKSHMI Vs. STATE	October 26, 2010
MUTHUMMAL Vs. P BALASUBRAMANIAM	September 6, 2010
MUTHUPANDI (A) THAVAKKALAI AND ORS Vs. STATE	February 25, 2010
MUTHURAMALINGAM Vs. DISTRICT COLLECTOR, TAHSILDAR AND VILLAGE ADMINISTRATIVE OFFICER	November 22, 2010
MUTHURAMALINGAM Vs. GENERAL SECRETARY INDIAN COUNCIL FOR CHILD WELFARE TAMIL NADU	November 3, 2010
MUTHURAMAN EXPORTS Vs. CUSTOMS ALIAS CENTRAL EXCISE	July 30, 2010
MUTHUSAMY Vs. STATE	February 25, 2010
MUTHUSAMY Vs. STATE OF TAMIL NADU	February 16, 2010
MUTHUVEL Vs. DISTRICT COLLECTOR CUDDALORE	September 7, 2010
MUTHUVENKATASESHAN Vs. STATE OF TAMIL NADU	December 3, 2010
MUTYALA RAO K N Vs. CHAIRMAN EXPORT INSPECTION COUNCIL OF INDIA NEW DELHI	March 10, 2010
N A KUMAR Vs. PANKAJ KUMAR JHA	June 17, 2010
N A NARAYANASAMY Vs. STATE OF TAMILNADU	November 11, 2010
N A PANEERSELVAM Vs. BABY AMMAL	January 29, 2010
N ADHILAKSHMI Vs. A P NARAYANAN	November 9, 2010
N AHMED GANI Vs. TAMIL NADU WAKF BOARD	December 23, 2010
N AJAY KUMAR Vs. OIL AND NATURAL GAS CORPORATION LIMITED	June 17, 2010
N ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT AGRICULTURE DEPARTMENT	April 20, 2010
N ARUMUGAM Vs. STATE OF TAMIL NADU	January 4, 2010
N ARUNA GIRI Vs. CHAIRMAN UNIVERSITY GRANTS COMMISSION NEW DELHI	February 24, 2010
N BALAGAPERUMAL Vs. COMMISSIONER LAND AND ADMINISTRATION CHEPAUK	November 3, 2010
N BALAGURUMOORTHY Vs. GOVERNMENT OF TAMIL NADU	February 22, 2010
N BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER	January 18, 2010
N BALARAMAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	December 6, 2010
N BALASUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION	March 2, 2010
N BALASUBRAMANIAN Vs. K KAMALA	July 23, 2010
N BALASUNDARAM Vs. STATE	September 17, 2010
N BHADRINATHAN Vs. IND BANK HOUSING LIMITED	July 23, 2010
N BHOJAN Vs. S B RAJU	February 22, 2010
N BHOOPATHI Vs. PRESIDING OFFICER LABOUR COURT	January 5, 2010
N CHANDRAN Vs. MANAGEMENT RANIPET	March 4, 2010
N CHINNASAMY Vs. EXECUTIVE OFFICER PERUNDURAI TOWN PANCHAYAT PERUNDURA	February 11, 2010
N D ELANGOVAN Vs. DISCIPLINARY AUTHORITY AND THE PRINCIPAL DISTRICT JUDGE VELLORE	February 5, 2010
N DEIVA Vs. COLLECTOR VELLORE DISTRICT	February 25, 2010
N DURAIRAJ Vs. DISTRICT COLLECTOR PERAMBALUR	February 9, 2010
N DURAIRAJAN Vs. STATE OF TAMIL NADU	October 5, 2010
N ELANGATHIR Vs. MANAGER INDIAN BANK KANCHEEPURAM	August 19, 2010
N ELANGO Vs. R RAJENDRAN	April 7, 2010
N ELUMALAI Vs. R MENAKA	February 5, 2010
N ELUMALAI Vs. VELU GRAMINI	February 25, 2010
N ETHIRAJ Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE	February 9, 2010
N G LOKANATHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 19, 2010
N GAJAPATHY Vs. STATE OF TAMIL NADU	January 11, 2010
N GANAPATHY Vs. COLLECTOR NAGAPATTINAM NAGAPATTINAM DISTRICT	March 29, 2010
N GANESAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	April 20, 2010
N GANESAN Vs. NALLAMMAL	April 28, 2010
N GANESAN Vs. THILAGAVATHI	April 28, 2010
N GANESAN Vs. PAVAYEE	November 18, 2010
N GHOUSE Vs. P UDAYAKUMAR	September 3, 2010
N GOKULA KRISHNAN Vs. S A THIRUMANI NADAR	April 29, 2010
N GOKULA KRISHNAN Vs. THIRUMANI NADAR	January 5, 2010
N GOPALAKRISHNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	November 1, 2010
N GOVINDAN Vs. LABOUR OFFICER	February 23, 2010
N GOWTHAMAN Vs. TAMILNADU DR AMBEDKAR LAW UNIVERSITY	July 15, 2010
N GOWTHAMAN Vs. GOVERNMENT OF T N	December 23, 2010
N GUNASEKARAN Vs. STATE	March 30, 2010
N INIDIRA Vs. SECRETARY TO GOVT FINANCE DEPT	December 2, 2010
N ISAKKI Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 6, 2010
N J SENTHILKUMAR Vs. N B SUBASH	September 17, 2010
N JAGANNATHAN MEDICAL OFFICER TIRUPATTUR CO OP SUGAR MILLS LTD Vs. STATE OF TAMIL NADU	April 20, 2010
N JAWAHAR Vs. GOVERNMENT OF TAMILNADU	January 4, 2010
N JHANARTHANAN Vs. KHADI GRAMODYOG SANGH	April 6, 2010
N K JEYADEVAN Vs. GOVERNMENT OF TAMIL NADU	October 4, 2010
N K K P RAJA Vs. STATE	January 19, 2010
N K KUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 12, 2010
N K RAJASEKARAN Vs. COMMISSIONER OF RURAL DEVELOPMENT AND PANCHAYAT RAJ PANAGAL BUILDING	April 9, 2010
N K SAMINATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	August 10, 2010
N KAMALAVENI Vs. STATE	November 16, 2010
N KARUPPASAMY Vs. M SHANMUGAM	April 30, 2010
N KARUPPUSAMY Vs. PRESIDING OFFICER LABOUR COURT	January 27, 2010
N KASIVISWANATHAN Vs. SPECIAL TAHSILDAR	July 23, 2010
N KITTU Vs. DISTRICT COLLECTOR AND ORS	December 14, 2010
N KRISHNA MOORTHY Vs. SPECIAL TAHSILDAR	July 26, 2010
N KRISHNAMOORTHY SOLE PROPRIETOR DECCON ENTERPRISES CHENNAI Vs. UNION OF INDIA	November 29, 2010
N KRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	February 26, 2010
N KRISHNASWAMY Vs. M/S PIONEER ENGINEERING CORPORATION	June 9, 2010
N KUMARAGURUPARAN Vs. SUPERINTENDING ENGINEER	February 12, 2010
N LAKSHMI Vs. SARASWATHI AMMAL	December 13, 2010
N LATHA Vs. MR M NATARAJAN	March 26, 2010
N LATHA Vs. DISTRICT EDUCATIONAL OFFICER TINDIVANAM	July 15, 2010
N LINGAMURTHY Vs. STATE OF TAMIL NADU	January 11, 2010
N LINGAPPAN Vs. SYNDICATE ANNA UNIVERSITY CHENNAI	March 29, 2010
N MAHALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	January 7, 2010
N MAHESWARAN Vs. MADURAI KAMARAJ UNIVERSITY	April 28, 2010
N MANI SEKARAN Vs. DEPUTY COMMISSIONER OF POLICE ANNANAGAR	November 3, 2010
N MANIMEGALAI Vs. DISTRICT EDUCATIONAL OFFICER, DISTRICT ELEMENTARY EDUCATIONAL OFFICER, SECRETARY, KAMARAJAR MIDDLE SCHOOL AND P SUNDARA PANDIAN, SECRETARY, KAMARAJAR MIDDLE SCHOOL	August 27, 2010
N MANOHARAN Vs. TERRITORY MANAGER (RETAIL SALE) AND ORS	November 10, 2010
N MARI Vs. UNION OF INDIA	September 23, 2010
N MATHAN Vs. CONSERVATOR OF FORESTS COIMBATORE	January 18, 2010
N MEENAKSHI Vs. DISTRICT EMPLOYMENT OFFICER THOOTHUKUDI THOOTHUKUDI DISTRICT	December 7, 2010
N MURALI Vs. STATE	September 20, 2010
N MURUGAN Vs. STATE DEPUTY SUPERINTENDENT OF POLICE AND SUPERINTENDENT OF POLICE	October 29, 2010
N MURUGAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT; COLLECTOR AND TAHSILDAR	April 23, 2010
N MUTHULAKSHMI Vs. DISTRICT COLLECTOR COLLECTORATE KANCHEEPURAM DISTRICT	December 15, 2010
N MUTHUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
N NAGARAJAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ENVIRONMENT AND FORESTS DEPARTMENT	October 19, 2010
N NARASIMHAN AND ORS Vs. REVENUE DIVISIONAL OFFICER, TAHSILDAR AND KALUGUMALAI PANCHAYAT	September 3, 2010
N NARAYANA REDDY Vs. RAMASAMY REDDY	November 11, 2010
N NATARAJAN Vs. STATE OF TAMIL NADU	November 26, 2010
N NATARAJAN Vs. K ANANDAKUMAR	April 23, 2010
N P HAROUN RASHEED Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE AND FOREIGN EXCHANGE REGULATION, APPELLATE TRIBUNAL	November 15, 2010
N P K R R COOPERATIVE SUGAR MILLS LTD Vs. COMMERCIAL TAX OFFICER-I MAYILADUTHURAI	August 11, 2010
N PADMA Vs. METAL BOX OF INDIA LIMITED	March 15, 2010
N PADMANABHAN Vs. STATE	October 27, 2010
N PALANISAMY Vs. S BALACHANDAR	February 17, 2010
N PALANISAMY Vs. GENERAL MANAGER TAMILL NADU STATE TRANSPORT CORPORATION	January 4, 2010
N PAPPA KANNAN Vs. COLLECTOR THENI DISTRICT	October 1, 2010
N PAPPA KANNAN Vs. DISTRICT COLLECTOR THENI	December 10, 2010
N PASUPATHY Vs. DIVISIONAL ENGINEER C E S T N E B	January 5, 2010
N PERIYASAMY Vs. K AL KR AL V YAKAPPA CHITTIAR	August 19, 2010
N PONNULINGAM Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	April 28, 2010
N R ALGAR RAJA Vs. STATE OF TAMIL NADU AND ORS	October 20, 2010
N R PRITHIVIRAJAN Vs. K SHOUKATH ALI	August 12, 2010
N R RAMAKOTI Vs. STATE BY INSPECTOR OF POLICE CRIME	October 1, 2010
N R SUNDARESAN Vs. VARUN BEDI	July 14, 2010
N RADHAKRISHNAN Vs. PRESIDING OFFICER LABOUR COURT	February 24, 2010
N RAGHUPATHY Vs. STATE OF TAMILNADU	June 15, 2010
N RAJ KUMAR ALIAS KANNAN Vs. COMMISSIONER CONNOOR	February 24, 2010
N RAJA Vs. CHIEF ENGINEER	January 20, 2010
N RAJAMANI Vs. SECRETARY TO GOVERNMENT HIGHWAYS DEPARTMENT CHENNAI	January 28, 2010
N RAJAN Vs. MUTHUKUMAR	January 11, 2010
N RAJIV NAIDU Vs. R SANTHOSH	April 27, 2010
N RAMA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	November 29, 2010
N RAMAKRISHNAN Vs. S K HUSSAIN	September 28, 2010
N RAMALINGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	January 18, 2010
N RAMAMIRTHAM Vs. SENBHAGAVALLI	January 19, 2010
N RAMAMIRTHAN Vs. SENBHAGAVALLI	March 19, 2010
N RAMAN Vs. N PACHAYAMMAL	March 31, 2010
N RAMASAMY Vs. K P VWENKATACHALAPATHI	June 7, 2010
N RAMASAMY GOUNDER Vs. STATE BANK OF INDIA	September 29, 2010
N RAMASUNDARAM Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	April 30, 2010
N RANGA RAO AND SONS Vs. KOYAS PERFUMERY WORKS BANGALORE	March 12, 2010
N RANGASAMY Vs. REGISTRAR OFFICE OF THE REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY	January 4, 2010
N RENGANATHAN Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD	April 19, 2010
N RUKMANI Vs. STATE OF TAMIL NADU	October 1, 2010
N S JAYARAMAN AND SONS Vs. GOVERNMENT OF INDIA	August 9, 2010
N S NEMURA CONSULTANCY INDIA P LTD Vs. U A DEVARAJAN	February 9, 2010
N S RAMACHANDRA IYER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	August 9, 2010
N S VALLUVAN Vs. B SELVAKUMAR	April 13, 2010
N S VARADACHARI Vs. BAR COUNCIL OF TAMIL NADU	December 22, 2010
N S VEERABHADRAIAH Vs. VISHWESHWAR BHAT MAJOR EXECUTIVE MANAGING EDITOR BANGALORE	April 23, 2010
N S VEERABHADRAIAH Vs. VENKATANARAYANA, EDITOR, KANNADA PRABHA, K R YOGESH, REPORTER, KANNADA PRABHA, SANKARAN NAIR, PRINTER AND PUBLISHER, KANNADA PRABHA AND EXPRESS PUBLICATIONS (MADURAI) PRIVATE LIMITED	April 23, 2010
N S VEERABHADRAIAH Vs. K N SHANTHA KUMAR, MAJOR EDITOR, DECCAN HERALD, GAYATHRI NIWAS, MAJOR CHIEF REPORTER, MAJOR EDITOR, DECCAN HERALD, K R RAMCHAND, PRINTER AND PUBLISHER, MAJOR EDITOR, DECCAN HERALD AND PRINTERS (MYSORE) PVT LTD	April 23, 2010
N S VENKAIYAN Vs. RADHA AMMAL	October 7, 2010
N SAILESWARAN Vs. ING VYSYA BANK LIMITED	August 11, 2010
N SAKTHIRAJAN Vs. NESAMANI TRANSPORT CORPORATION LIMITED	August 3, 2010
N SAKTHIRAJAN Vs. CHAIRMAN THE TAMILNADU STATE TRANSPORT CORPORATION NAGERCOIL	July 6, 2010
N SAKTHIVEL Vs. COMMISSIONER CUDDALORE MUNICIPALITY	October 5, 2010
N SALSA Vs. TAHSILDAR POONAMALLEE TALUK TIRUVALLUR DISTRICT	December 16, 2010
N SANKARAN Vs. SRI HARI MILLS P LTD	December 23, 2010
N SANKARI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	September 27, 2010
N SARAVANAN Vs. STATE OF TAMIL NADU	July 30, 2010
N SASI KUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	August 31, 2010
N SATHEESH KUMAR Vs. DIRECTOR VIGILANCE AND ANTI CORRUPTION DEPARTMENT	July 30, 2010
N SEETHALAKSHMI Vs. SECRETARY TO GOVERNMENT, COMMISSIONER OF LAND REFORMS, ASSISTANT COMMISSIONER OF URBAN LAND TAX AND TAMIL NADU SLUM CLEARANCE BOARD	November 3, 2010
N SELVENDIRAN Vs. STATE OF TAMIL NADU	September 21, 2010
N SENGODAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	April 27, 2010
N SENGODAN Vs. DEPUTY COMMISSIONER OF POLICE	March 29, 2010
N SENGODAN Vs. STATE	March 12, 2010
N SENTHILKUMAR Vs. V TAMILSELVI	December 3, 2010
N SENTHILKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES,; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	March 10, 2010
N SETHUMADHAVAN Vs. ASSISTANT EXECUTIVE ENGINEER	February 12, 2010
N SIDDAYIAN Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS	August 26, 2010
N SIVAKUMAR Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION CHENNAI	March 25, 2010
N SRINIVASAN Vs. SUPERINTENDENT OF POLICE TRICHY	January 20, 2010
N SRINIVASAN Vs. ASST REVENUE OFFICER	January 20, 2010
N SRIRANGAN Vs. COMMISSIONER CORPORATION	February 12, 2010
N SUBBIAH Vs. SPECIAL DEPUTY COLLECTOR	September 28, 2010
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED	September 17, 2010
N SUBRAMANIAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 11, 2010
N SUDHARSAN; RAMULU Vs. STATE	March 15, 2010
N SUGANYA Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	September 29, 2010
N SUNDER RAO Vs. N PREMA KUMARI	June 2, 2010
N SURESH Vs. DIRECTOR GENERAL OF POLICE	October 27, 2010
N THIRUMARAN Vs. DISTRICT SUPERINTENDENT OF POLICE CUDDALORE DISTRICT	December 9, 2010
N ULAGANATHAN Vs. CHIEF EXECUTIVE ENGINEER TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD	April 26, 2010
N V MOORTHY Vs. STATE OF TAMIL NADU	October 28, 2010
N V RAMANAN Vs. STATE OF TAMIL NADU	January 11, 2010
N V RENGASAMY Vs. DIRECTOR OF TECHNICAL EDUCATION	August 18, 2010
N V S M ANANDVALE Vs. K T SANTHANAKRISHNAN	July 26, 2010
N VASANTHA Vs. SECRETARY TO GOVERNMENT	June 10, 2010
N VEDANTAM Vs. EXECUTIVE OFFICER TOWN PANCHAYAT	December 10, 2010
N VELLAIYAN Vs. DISTRICT REVENUE OFFICER	April 26, 2010
N VENKATACHALAM Vs. INDIAN OIL CORPORATION LIMITED	November 10, 2010
N VENKATESAN Vs. K NARAYANASAMY	March 11, 2010
N VENKATESH Vs. ANNA UNIVERSITY	June 16, 2010
N VIJAYAKUMAR Vs. LAZAR	July 8, 2010
N VIJAYARAGHAVAN Vs. C PERUMAL	September 2, 2010
N. ALEX BRITTO Vs. T.A. ALEXANDER	September 2, 2010
N. ATHIMOOLAM Vs. INCOME TAX OFFICER	August 20, 2010
N. CHANDRA BAI THOMAS Vs. VINAYAGA SHEBAGA DEVI	January 8, 2010
N. HENRY Vs. VIJAYA KUMAR	August 25, 2010
N.PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU	January 7, 2010
NACHIMUTHU Vs. DISTRICT COLLECTOR SALEM DISTRICT	February 9, 2010
NADIPPISAI PULAVAR Vs. UNION OF INDIA	June 8, 2010
NADUVAN SEKAR Vs. STATE OF TAMIL NADU	December 22, 2010
NAGAMMAL Vs. K THANGAVEL	September 20, 2010
NAGARAJ Vs. STATE	September 3, 2010
NAGARAJ Vs. COMMISSIONER OF POLICE	October 29, 2010
NAGARAJ Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	January 7, 2010
NAGARAJAN Vs. STATE BY INSPECTOR OF POLICE	July 22, 2010
NAGARAJAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT	November 15, 2010
NAGARAJU Vs. DEPUTY INSPECTOR GENERAL OF POLICE TRICHY	November 2, 2010
NAGARAJU Vs. STATE OF TAMILNADU	September 14, 2010
NAGARARAJAN Vs. STATE	July 22, 2010
NAGARATHINAM Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,; SUPERINTENDENT OF PRISON AND; SECRETARY, ADVISORY BOARD	June 29, 2010
NAGARATHINAM A Vs. COMMISSIONER CORPORATION OF MADURAI MADURAI	March 2, 2010
NAGARATHINAM ALIAS APSARA Vs. KRISHNA KUMAR	March 8, 2010
NAGARJUNA OIL CORPORATION LTD Vs. R REVATHI	November 22, 2010
NAGENDRAN Vs. MANI	April 26, 2010
NAGERCOIL CO-OPERATIVE HOUSING SOCIETY LTD Vs. REVENUE DIVISIONAL OFFICER, SUBORDINATE JUDGE, GEORGE, S/O SILUVAIMUTHU, RETD TEACHER AND DAVID MARIAKANNU, S/O AMBROSE, P W D ENGINEER	December 2, 2010
NAGESHKUMAR Vs. STATE	January 20, 2010
NAKKA MARKANDAYALU Vs. ESTATE OFFICER CUM DEPUTY COLLECTOR REVENUE YENAM PONDICHERRY	February 24, 2010
NAKKHEERAN PUBLICATIONS Vs. DHYANAPEETA CHARITABLE TRUST	July 19, 2010
NAKKHERAN PUBLICATIONS Vs. SHRI SWAMY NITHYANANDA PARAMAHAMSAR	March 24, 2010
NALAPPA GOPALSWAMY Vs. STATE REP. BY INSPECTOR OF POLICE, CBI IN BOTH CRI. APPEALS	January 28, 2010
NALLAMMAL Vs. STATE OF TAMIL NADU	March 31, 2010
NALLASENAPATHI Vs. STATE BANK OF INDIA	September 29, 2010
NALLATHAL SPINNING MILLS Vs. SRI CONSTRUCTIONS	November 12, 2010
NALLATHAMBI Vs. ADIMOOLAM	September 14, 2010
NALLOOR VETTUVENNI KANDAN SASTHA DEVASWOM COLLEGE ATTOOR AND N V K S EDUCATIONAL AGENCY VETTUVENNI Vs. GOVERNMENT OF TAMIL NADU	March 9, 2010
NAMASIVAYAM Vs. K MUNIAN	July 12, 2010
NAMBURI VENKATARAMBABU Vs. WATER BASE LTD	April 19, 2010
NANDAGOPAL Vs. MINOR GAYATHRI	April 19, 2010
NANDHA ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	October 29, 2010
NANJA REDDY Vs. RAMAPPA NAIDU	October 18, 2010
NARASIMHA MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 25, 2010
NARASINGAM Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD RURAL	November 15, 2010
NARAYANA SHANKARAN Vs. CHAIRMAN AND MANAGING DIRECTOR	June 25, 2010
NARAYANASAMY Vs. DISTRICT COLLECTOR	September 20, 2010
NARENDER BIR SINGH Vs. STATE	March 31, 2010
NARMADHA DEVI Vs. BRANCH MANAGER, STATE BANK OF INDIA	March 9, 2010
NATANASABAPATHI Vs. JOSEPH ANTONIE	February 16, 2010
NATARAJ KUMAR Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN	April 28, 2010
NATARAJA P Vs. GOVERNMENT OF TAMIL NADU	March 8, 2010
NATARAJAN Vs. N M KALIAPPAN	May 19, 2010
NATARAJAN Vs. PRESIDING OFFICER LABOUR COURT	March 31, 2010
NATARAJAN Vs. STATE	July 8, 2010
NATARAJAN Vs. A MARIMUTHU	August 1, 2010
NATARAJAN Vs. PARAMASIVAM	February 2, 2010
NATARAJAN Vs. CHINNASAMY	March 10, 2010
NATIONAL BOARD OF EXAMINATIONS MINISTRY OF HEALTH AND FAMILY WELFARE GOVERNMENT OF INDIA Vs. VINAYAKA MISSION UNIVERSITY	April 29, 2010
NATIONAL CEMENT WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU	March 5, 2010
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. G MARIMUTHU GOUNDER	April 6, 2010
NATIONAL INSURANCE CO LTD Vs. GOWRAMMA	April 7, 2010
NATIONAL INSURANCE CO LTD Vs. THIRUMOORTHY DEATH	March 31, 2010
NATIONAL INSURANCE CO LTD Vs. SARASWATHI	April 13, 2010
NATIONAL INSURANCE CO LTD Vs. P MANI	April 12, 2010
NATIONAL INSURANCE CO LTD Vs. POOMALAI	April 12, 2010
NATIONAL INSURANCE CO LTD Vs. SUBBULAKSHMI	April 9, 2010
NATIONAL INSURANCE CO LTD Vs. NARAYANASWAMY	April 9, 2010
NATIONAL INSURANCE CO LTD Vs. SARASWATHI	June 16, 2010
NATIONAL INSURANCE CO LTD Vs. DHANDAPANI	March 11, 2010
NATIONAL INSURANCE CO LTD Vs. SHEELA	August 2, 2010
NATIONAL INSURANCE CO LTD Vs. THANGAVEL	July 22, 2010
NATIONAL INSURANCE CO LTD Vs. M JAYALAKSHIM ALIAS JAYA	July 26, 2010
NATIONAL INSURANCE CO LTD Vs. P G KANNAN	August 4, 2010
NATIONAL INSURANCE CO LTD Vs. THIRU SHANMUGAM	August 4, 2010
NATIONAL INSURANCE CO LTD Vs. G PARIMALA ALIAS NIRMALA	August 5, 2010
NATIONAL INSURANCE CO LTD Vs. MOHAN	October 22, 2010
NATIONAL INSURANCE CO LTD Vs. ARUMUGAM	October 4, 2010
NATIONAL INSURANCE CO LTD Vs. S MARIAPPAN	September 23, 2010
NATIONAL INSURANCE CO LTD Vs. R PRAKASH	September 16, 2010
NATIONAL INSURANCE CO LTD Vs. V BALU PILLAI	August 31, 2010
NATIONAL INSURANCE CO LTD Vs. POOJA MANOJ SINGH	August 23, 2010
NATIONAL INSURANCE CO LTD Vs. A MARIMUTHU	December 6, 2010
NATIONAL INSURANCE CO LTD Vs. N SARAVANAN & ANR	December 14, 2010
NATIONAL INSURANCE CO LTD Vs. K P KUPPUSAMY	December 13, 2010
NATIONAL INSURANCE CO LTD Vs. S SHANTHI AND ORS	September 8, 2010
NATIONAL INSURANCE CO LTD Vs. MUNIESWARAN	January 28, 2010
NATIONAL INSURANCE CO LTD Vs. SIVARAMAN	January 28, 2010
NATIONAL INSURANCE CO LTD Vs. VISALAKSHI	January 6, 2010
NATIONAL INSURANCE CO LTD Vs. G PANDITHURAI, MEENAMBAL AND P MURUGAN	October 25, 2010
NATIONAL INSURANCE CO LTD Vs. MUTHULAKSHMI, PECHIAMMAL, MADASAMY AND THANGAM<	September 24, 2010
NATIONAL INSURANCE CO.LTD Vs. B.KAMALA	August 12, 2010
NATIONAL INSURANCE CO.LTD. Vs. LAKSHMI	October 20, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. ARUPUTHAMANI KRISHNARAJA	November 16, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. M UMA DEVI; MINOR M SENTHAMIL PARATHY; MANAGING DIRECTOR	January 5, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. C CHANDRA	November 16, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. A CHINNARAJ	August 19, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. GEETHA DURAIRAJ	August 12, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. V NATARAJAN	June 28, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAMMAL ALIAS KANNAL	March 26, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. P K S GUNASEELAN ALIAS RAJASEKAR	April 8, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJATHA RAJALAKSHMI	December 23, 2010
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. P THALAMMA	March 18, 2010
NATIONAL INSURANCE COMPANY LIMITED KOVILPATTI Vs. G ARUMUGAM	March 22, 2010
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. S PERUMAL AND K SURESHKUMAR	March 2, 2010
NATIONAL INSURANCE COMPANY LTD Vs. GOMATHI; RAJAMANICKAM; MANAGING DIRECTOR	January 6, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RENUGADEVI	June 22, 2010
NATIONAL INSURANCE COMPANY LTD Vs. L VENKATESH	July 21, 2010
NATIONAL INSURANCE COMPANY LTD Vs. PARANTHAMAN	October 1, 2010
NATIONAL INSURANCE COMPANY LTD Vs. KANNAN ALIAS SAMPOORNA KANNAN	November 3, 2010
NATIONAL INSURANCE COMPANY LTD Vs. R RAJEEVI	January 7, 2010
NATIONAL INSURANCE COMPANY LTD Vs. D BALU	January 7, 2010
NATIONAL INSURANCE COMPANY LTD MOTOR THIRD PARTY CELL CHENNAI Vs. V R CHANDRAN	August 23, 2010
NATIONAL INSURANCE COMPANY LTD, GUINDY, CHENNAI Vs. KALIAMMAL; RAJAMANICKAM; MANAGING DIRECTOR; RAJAMANICKAM	January 6, 2010
NATIONAL POLYPLAST LTD Vs. DEPUTY DIRECTOR, REGIONAL OFFICER, EMPLOYEES	August 4, 2010
NATIONAL SEWING THREAD CO LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
NAVANEETHAM Vs. IRUDAYARAJ	March 10, 2010
NAVAS ALIAS NAVASKHAN Vs. VIJAYAN	April 7, 2010
NAVEEN @ L SRINIVASAN Vs. STATE	April 12, 2010
NAVEEN ALIAS L SRINIVASAN Vs. STATE	April 1, 2010
NAVINCHANDRA CHANDULAL AND CO Vs. BHAGWANDASS	May 19, 2010
NAWAB WALLAJAH SAHIB PALLIVASAL AND ORS Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS	December 23, 2010
NAZAR INTERNATIONAL PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 8, 2010
NAZEER AHAMED Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT	February 24, 2010
NCR CORPORATION INDIAN PRIVATE LIMITED PUDUCHERRY Vs. MEMBER CENTRAL EXCISE NEW DELHI	September 2, 2010
NEDUNCHEZHIYAN ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU	July 23, 2010
NEELAM RAGAVAIAH ALIAS GUNDAIAH Vs. NEELAM KRISHNAIAH	April 9, 2010
NEELAMEGAM Vs. ARPUTHAM	February 16, 2010
NEELAMEGAM Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI	November 3, 2010
NEELAVATHI Vs. SARASWATHI	April 6, 2010
NELLAI R SOLLALAGAN Vs. DISTRICT COLLECTOR TIRUNELVELI	October 5, 2010
NEPC INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 22, 2010
NESAMANI Vs. STATE OF TAMILNADU	March 19, 2010
NEW DEMOCRATIC EMPLOYEES FRONT NCTPS BRANCH Vs. GOVERNMENT OF TAMIL NADU	January 22, 2010
NEW ERA ENGINEERING COMPANY Vs. GHYAZ HASHIM	October 18, 2010
NEW HORIZON SUGAR MILLS LTD Vs. COMMISSIONER OF LABOUR	September 30, 2010
NEW HORIZON SUGAR MILLS LTD Vs. COMMISSIONER OF LABOUR GOVERNMENT OF PUDUCHERRY	June 29, 2010
NEW INDIA ASSURANCE CO LTD Vs. K KASTHURI	July 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. K N SHANMUGHAM	July 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. RAMU ALIAS RAMAN	August 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. KAVITHA	August 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. A MARIA SEBASTIAN	October 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. A KANNUSAMY	September 22, 2010
NEW INDIA ASSURANCE CO LTD Vs. S SIVAPATHI	October 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. KANTHAMANI AMMAL	October 25, 2010
NEW INDIA ASSURANCE CO LTD Vs. D RAJAGOPAL	August 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. A MANI	September 21, 2010
NEW INDIA ASSURANCE CO LTD Vs. DAYANIDHI	September 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. GOTHAVARI	March 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. UNNMALAI	March 2, 2010
NEW INDIA ASSURANCE CO LTD Vs. G SAKTHIVEL	February 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. M KUMAR	April 5, 2010
NEW INDIA ASSURANCE CO LTD Vs. P APPA RAO	March 31, 2010
NEW INDIA ASSURANCE CO LTD Vs. FAZHAMALAI	April 9, 2010
NEW INDIA ASSURANCE CO LTD Vs. R TAMILSELVI	April 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. AYYANAR	April 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. LOGANATHAN	June 16, 2010
NEW INDIA ASSURANCE CO LTD Vs. D MANOHARAN	November 15, 2010
NEW INDIA ASSURANCE CO LTD Vs. GOWSALYA RAMASAMY	November 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. MOHAN	January 6, 2010
NEW INDIA ASSURANCE CO LTD Vs. KAYALVIZHI	February 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. KALIMUTHU AND NAGENDRAN	April 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. SUBBULAKSHMI AND ORS	October 28, 2010
NEW INDIA ASSURANCE CO LTD , Vs. AANDIAMMAL AND ORS	November 2, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. THANGAVEL	November 26, 2010
NEW INDIA ASSURANCE COMPANY CUDDALORE Vs. MUNUSAMY	August 2, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AZARABEE	June 24, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K PERUMAL	August 19, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MASIAMMAL	May 6, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K MARAGATHAM	March 29, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNAN	April 9, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMADASAN	October 5, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K SURESH	January 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDULKANI	March 30, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SALAMAN; EBSIBA @ BABY; T RAJALAKSHMI	January 7, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C G M ANTONY AND ORS	September 24, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PETCHIAMMAL AND ORS	April 22, 2010
NEW INDIA ASSURANCE COMPANY LIMITED, TRICHY Vs. M. RAJU	December 2, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. MINOR VAITHEKI	January 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. K ETHIRAJ	January 18, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. VEERAMANI AND R DEVARAJ	August 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. ANANDRAJ AND R DEVARAJ	August 6, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. R BHOOMADEVI	February 1, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. KALAIVANI	April 15, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. N LAKSHMI PRIYA	February 9, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. MUNIYAPANDI	March 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. M C PALANISWAMY	July 29, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARANIDEVI	July 26, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. THANGAVELU	July 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. RUKKUMANI	November 26, 2010
NEW INDIA ASSURANCE COMPANY LTD BRANCH OFFICE Vs. A FAIROSE	December 13, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. I. KALAIKUMAR	October 22, 2010
NEW INDIA ASSURANCE COMPANY, KANYAKUMARI DISTRICT Vs. SIVASUNDARAVADIVU	March 3, 2010
NEW INDIA INSURANCE CO LTD Vs. MUNIAN	April 13, 2010
NEW LOOK TEXTILES Vs. K.N. NAGARAJAN	April 20, 2010
NEW STAR ENGLISH SCHOOL Vs. PRESIDING OFFICER	May 19, 2010
NEW TIRUPUR AREA DEVELOPMENT CORPORATION LTD Vs. STATE OF TAMIL NADU	April 6, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. SAROJA	April 30, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. APPELLATE AUTHORITY AND REGIONAL LABOUR COMMISSIONER CENTRAL CHENNAI	March 25, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. G CHINNADURAI	January 1, 2010
NEYVELI LIGNITE CORPORATION LTD Vs. G CHINNANDURAI	January 22, 2010
NILA MINES PRIVATE LIMITED Vs. TAMIL NADU REGISTRAR GENERAL-CUM-CHIEF REVENUE CONTROLLING OFFICER; SPECIAL DEPUTY COLLECTOR (STAMPS); SUB REGISTRAR	April 16, 2010
NILACHALL SPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 21, 2010
NILAKANTAN AND SONS PRIVATE LTD Vs. CHENNAI PORT TRUST	June 28, 2010
NILGIRI RUBY MICA MINES Vs. STATE OF TAMIL NADU	September 27, 2010
NILOPHER Vs. SEYEEDHA	August 6, 2010
NIPPON ENTERPRISES SOUTH Vs. CESTAT, CHENNAI	March 29, 2010
NIPPON IMPEX CORPORATION GRANITE EXPORTERS Vs. M/S NESTOR GRANITE HANDEL GMBH AND CO BY ITS PARTNERS	August 13, 2010
NIRMAL AHLUVALIA Vs. O MEENAKSHI	December 23, 2010
NIRMALA KUMARI Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTOR OFFICE VELLORE	March 17, 2010
NISHA VIJAY PATIL Vs. CONTROLLER OF EXAMINATIONS	June 15, 2010
NITHYA KALYANI CHIT FUNDS P LIMITED Vs. GOVERNMENT OF TAMIL NADU	August 3, 2010
NITHYA VIDYAPRAKASH Vs. B SURESH BABU	March 15, 2010
NITHYANANDAM Vs. POORNACHANDRAN	January 18, 2010
NIVETHA GOPALAN Vs. COMMISSIONER OF POLICE	March 17, 2010
NIVI KNIT FASHIONS Vs. N RAJKUMAR	July 9, 2010
NOEL MEDIA AND ADVERTISING PVT LTD Vs. EXPRESS INFRASTRUCTURE PVT LTD	August 24, 2010
NONSUCH TEA ESTATES LTD Vs. STATE CHIEF INFORMATION COMMISSIONER	June 15, 2010
NOORUNISHA BEHAM Vs. COMMISSIONER VANIYAMBADI MUNICIPALITY VANIYAMBADI	December 1, 2010
NORTH ARCOT AD-DRAVIDAR WELFARE SCHOOL TEACHERS Vs. PRESIDING OFFICER AND ORS	October 25, 2010
NORTH ARCOT AMBEDKHAR Vs. STATE OF TAMILNADU	February 8, 2010
NORTH COIMBATORE FOOD CORPORATION OF INDIA WORKERS LABOUR CONTRACT CO OP SOCIETY LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 15, 2010
NORTHERN FREIGHT CARRIERS Vs. CHIEF TRAFFIC MANAGER SOUTHERN RAILWAY HEADQUARTERS OFFICE CHENNAI	December 6, 2010
NORULLAH Vs. M BALASUBBRAMANI	January 4, 2010
NOWROJI ROAD AND P C HOSTEL ROAD NEIGHBOURHOOD RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	June 7, 2010
O C PERIYASAMY Vs. D VENKATESAN ALIAS RAVI	July 9, 2010
O MANOHARAN Vs. M SUBRAMANI	November 30, 2010
O P SAGHU Vs. STATE	April 30, 2010
O. JAYAKUMAR Vs. STATE BY THE SUPERINTENDENT OF PRISON	August 12, 2010
OCHAA DEVAR Vs. STATE	January 22, 2010
OFFICER COMMANDING N C C HOLY ANGELS MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVINDAMMAL	September 17, 2010
OFFICIAL LIQUIDATOR HIGH COURT Vs. S. RAVISHANKAR	November 3, 2010
OFFICIAL LIQUIDATOR, HIGH COURT Vs. L.G. VARADARAJULU	November 3, 2010
OM PRAKASH HUNDIA Vs. SANCO TRANS LIMITED	December 1, 2010
OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD.	September 28, 2010
OPTIGRAB INTERNATIONAL Vs. GOVERNMENT OF INDIA	March 23, 2010
ORATHUR THIRUVALLUVAR UYAR NILAI PALLI COMMITTEE Vs. REGISTRAR OF SOCIETIES	October 21, 2010
ORIENTAL HOTELS LTD Vs. REGISTRAR OF COMPANIES SASTRI BHAVAN	April 6, 2010
ORIENTAL INSURANCE CO LTD Vs. SAMAD	March 22, 2010
ORIENTAL INSURANCE CO LTD Vs. MUMTAJ BIVI	March 22, 2010
ORIENTAL INSURANCE CO LTD Vs. M PERUMAL	March 15, 2010
ORIENTAL INSURANCE CO LTD Vs. PACHAIAMMAL	March 3, 2010
ORIENTAL INSURANCE CO LTD Vs. SAMPATH	March 2, 2010
ORIENTAL INSURANCE CO LTD Vs. RAJESWARI	October 21, 2010
ORIENTAL INSURANCE CO LTD Vs. RATHINAM	October 20, 2010
ORIENTAL INSURANCE CO LTD Vs. ADIAMA	September 21, 2010
ORIENTAL INSURANCE CO LTD Vs. P SAKUNTHALA	August 26, 2010
ORIENTAL INSURANCE CO LTD Vs. R VINOD KUMAR	July 16, 2010
ORIENTAL INSURANCE CO LTD Vs. MANNAGKATTI	June 29, 2010
ORIENTAL INSURANCE CO LTD Vs. M AYYAPPAN	June 30, 2010
ORIENTAL INSURANCE CO LTD Vs. H SUNDARAJAN	July 6, 2010
ORIENTAL INSURANCE CO LTD Vs. C RANGANATHAN	July 7, 2010
ORIENTAL INSURANCE CO LTD Vs. PORSELVI	August 2, 2010
ORIENTAL INSURANCE CO LTD Vs. G RAJENDRAN	August 9, 2010
ORIENTAL INSURANCE CO LTD Vs. THIAGARAJAN & ANR	December 20, 2010
ORIENTAL INSURANCE CO LTD Vs. RANGAMMAL	December 21, 2010
ORIENTAL INSURANCE CO LTD Vs. J MAGESHWARI	January 25, 2010
ORIENTAL INSURANCE CO LTD Vs. SAKKUBAI	January 5, 2010
ORIENTAL INSURANCE CO LTD Vs. SUMATHI	January 11, 2010
ORIENTAL INSURANCE CO LTD Vs. THANGAVELU AND NELLAIYAPPAN	October 25, 2010
ORIENTAL INSURANCE CO LTD Vs. SUBBIAH, PANDIAMMAL AND MUNIRAJA	November 18, 2010
ORIENTAL INSURANCE COMPANY Vs. G PAULRAJ AND BALAMURUGAN	November 19, 2010
ORIENTAL INSURANCE COMPANY COIMBATORE Vs. RAHAMATULLAH	January 19, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINNAPPAN, MOHAMMED REBEEK, SAKTHIVEL AND NATIONAL INSURANCE COMPANY	November 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJESWARI AND OTHERS	December 14, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. M RAJ	August 17, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLIKA	July 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. KALAIVANI	June 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANTONEYAMMAL	July 14, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. TAMILSELVI	September 16, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAYAPRIYA	March 2, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. SWAPNALEKHA	March 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. J SATHYAMOORTHI A MOORTHI	February 8, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. BANUMATHI	March 26, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MEENAKSHI	April 15, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. N BALAGANESAN	May 5, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. B C SHANKAR AND ORS	October 21, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALASARASWATHI; GANESAN; SRINIVASAN AND THIYAGARAJAN	September 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAMMAL AND; P PATRICK	February 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. P RAMALAKSHMI; P ANITHA; P DEVENDRAN; N SETHURAMAN	January 19, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUTHU RANI AND ORS	September 20, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. V MURUGESAN, JANAKI AND NOOR MOHAMMED	October 29, 2010
ORIENTAL INSURANCE COMPANY LIMITED ITS DIVISIONAL MANAGER Vs. KUPPUSAMI AND SINGARAVELU	September 29, 2010
ORIENTAL INSURANCE COMPANY LIMITED NAMAKKAL DISTRICT Vs. KALAIVANI	June 28, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. PUNITHA	August 24, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. JAYALAKSHMI	June 9, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. R GOPALAKRISHNAN	February 19, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. BANGARUSAMY	March 25, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. JAYAPRIYA MINOR	March 2, 2010
ORIENTAL INSURANCE COMPANY LTD Vs. SABURA BEEVI AND ORS	October 22, 2010
ORIENTAL INSURANCE COMPANY LTD , BRANCH MANAGER Vs. DEIVENDRAN; MAHALINGAM; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT COPORATION DIVISION - V LTD	August 10, 2010
OSWAL OILS AND VANASPATHI INDUSTRIES Vs. COMMISSIONER CORPORATION OF CHENNAI	September 23, 2010
OSWAL OILS AND VANASPATHI INDUSTRIES Vs. COMMISSIONER CORPORATION OF CHENNAI	November 9, 2010
P A SHANMUGAM Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	February 9, 2010
P AMARAVATHI Vs. STATE	June 16, 2010
P AMEECHAND Vs. GOVERNMENT OF TAMIL NADU	September 29, 2010
P ANANDAN Vs. K S ANAND	August 23, 2010
P ANANDAN Vs. PHARAMOND DIT DÏ COSTA ANTOINE	September 2, 2010
P ANBAZHAGI Vs. REGISTRAR GENERAL HIGH COURT	January 21, 2010
P ANDIAPPAN Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT	February 23, 2010
P ANITHA Vs. A MUTHUKUMAR	March 15, 2010
P ANTHONY RAJAMANI Vs. COMMISSIONER OF POLICE COIMBATORE CITY	March 25, 2010
P ANURADHA Vs. SUPERINTENDENT OF POLICE	August 4, 2010
P APPAVOO Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 4, 2010
P ARUMUGAM Vs. A RANI	July 16, 2010
P ARUMUGAM Vs. MANAGEMENT OF VIRALIMALAI CO OPERATIVE LAND DEVELOPMENT BANK LIMITED	January 4, 2010
P ARUNACHALAM Vs. ARULTHIRU DEVI KARUMARI AMMAN THIRUKOIL THIRUVERKADU	April 20, 2010
P ASHOKAN Vs. K RAMACHANDRAN	November 16, 2010
P ASOKAN Vs. VICE CHANCELLOR CENTRAL UNIVERSITY OF TAMIL NADU	January 19, 2010
P AYYASAMY Vs. ANANDHA STEELS	August 18, 2010
P B PRINCE GAJENDRA BABU Vs. FEDERATION OF ASSOCIATION OF PRIVATE SCHOOLS IN TAMILNADU	October 5, 2010
P BABU Vs. DISTRICT EDUCATIONAL OFFICER SANKARI	November 3, 2010
P BAKTHAVATCHALAM Vs. M ELANGOVAN	June 22, 2010
P BALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU, DIRECTOR OF TAMIL DEVELOPMENT AND CULTURE AND DISTRICT COLLECTOR	October 20, 2010
P BALAMANI PALANISAMY GOUNDER Vs. K VELLIANGIRI GOUNDER	April 7, 2010
P BALAMURUGAN Vs. COMMISSIONER, MADURAI CORPORATION	November 24, 2010
P BALASHANMUGAPPA Vs. SECRETARY TO GOVERNMENT	September 17, 2010
P BALASOUPRAMANIAN Vs. COMMISSIONER OF POLICE	March 29, 2010
P BASKAR Vs. COMMISSIONER OF POLICE	March 15, 2010
P BASKAR Vs. J MURUGAN	June 25, 2010
P BILLAATHAL Vs. DISTRICT REVENUE OFFICER MADURAI DISTRICT	November 26, 2010
P C KANNAN Vs. JOINT DIRECTOR OF AGRICULTURE DEPARTMENT KANCHEEPURAM	August 20, 2010
P C PILLAI AND CO ; C RAMALAKSHMI AND B LALITHA Vs. S R BAGAVATH SINGH RAJA	September 6, 2010
P C RAJENDRAN Vs. NAGARAJAN	November 26, 2010
P C VIJAYARAGAVAN Vs. TAMIL NADU ELECTRICITY BOARD	March 11, 2010
P CHANDRA Vs. SUPERINTENDENT CENTRAL PRISON	October 25, 2010
P CHANDRASEKARAN Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	April 23, 2010
P CHELLACHAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST	April 27, 2010
P CHELLAMMAL W/O LATE R PERUMAL Vs. R KARUPPIAH	October 8, 2010
P CHELLAPANDIAN Vs. CHAIRMAN AND PRINCIPAL SECRETARY TO THE TAMIL NADU GOVERNMENT FOR ADI DRAVIDAR AND TRIBAL WELFARE SECRETARIAT FORT ST GEORGE CHENNAI	November 16, 2010
P CHINNAKARUPPAN Vs. DISTRICT COLLECTOR, DISTRICT REVENUE OFFICER, DEPUTY TAHSILDAR HEAD QUARTERS AND R ELANGOVAN	September 27, 2010
P CHINNASAMY Vs. K L PALANISAMY	June 10, 2010
P CHITRA Vs. CHIEF ENGINEER TAMILNADU ELECTRICITY BOARD MOUNT ROAD	February 4, 2010
P CHRISTOFER JOSHUA Vs. PRINCIPAL ST FRANCIS MATRIC HR SCONDARY SCHOOL	February 23, 2010
P D NATARAJAN Vs. ASSISTANT DIRECTOR OF HANDLOOM AND TEXTILES	March 5, 2010
P DAMODARAN Vs. CHAIRMAN AND MANAGING DIRECTOR	June 25, 2010
P DEIVASIGAMANI Vs. ASHA SIRAJ	June 22, 2010
P DEIVASIGAMANI Vs. ASHA SIRAJ	July 7, 2010
P DEVENDRAN Vs. DEPUTY COMMISSIONER OF POLICE	July 19, 2010
P DHAKSHNAMURTHY ALIAS GOPI Vs. R NALINI ALIAS KUPPU	July 7, 2010
P DHARMALINGAM Vs. ARUMUGHAM ALIAS SATTU	April 29, 2010
P DURAIRAJU Vs. DISTRICT OF ELEMENTARY EDUCATION	January 5, 2010
P DURAISAMY Vs. DISTRICT COLLECTOR SALEM DISTRICT	December 9, 2010
P ELANGO Vs. ICICI BANK LTD	November 2, 2010
P ELANGOVAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED MANAGING DIRECTOR KANCHEEPURAM	March 30, 2010
P ESWAR Vs. TAMIL NADU ELECTRICITY BOARD	February 24, 2010
P FRANCIS Vs. GOVERNMENT OF TAMIL NADU	July 2, 2010
P G MANUEL STEPHENS Vs. DIRECTOR OF ELEMENTARY EDUCATION	February 8, 2010
P G PATTABI Vs. MYTHILI	June 8, 2010
P G PITCHAIAH Vs. REGIONAL INSPECTOR AND ASSISTANT DIRECTOR	October 5, 2010
P G SURYA Vs. STATE OF TAMIL NADU	September 28, 2010
P GANAPATHY Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES	September 16, 2010
P GANESAN Vs. DISTRICT COLLECTOR	December 10, 2010
P GIRIBABU Vs. DEPUTY DIRECTOR OF ENFORCEMENT DIRECTORATE OF ENFORCEMENT	March 26, 2010
P GNANAMBIGAI Vs. S KRISHNASAMY	December 23, 2010
P GOPALAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE	January 19, 2010
P GOPI Vs. STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT	December 16, 2010
P GOPIKRISHNAN ALIAS GOVINDARAJ Vs. STATE	June 14, 2010
P GOPINATH Vs. REGISTRAR	July 5, 2010
P GOWRI Vs. SELVARAJ	December 9, 2010
P GURUNATHAN Vs. COMMISSIONER	February 26, 2010
P J BIJOY Vs. REGIONAL TRANSPORT OFFICER ENFORCEMENT	March 23, 2010
P J KENNEDY Vs. SUPERINTENDENT OF POLICE	January 19, 2010
P J WILSON Vs. STATE OF TAMIL NADU	December 23, 2010
P JAGADEESAN Vs. K BALASUBRAMANIAN	August 20, 2010
P JAMES Vs. STATE OF TAMIL NADU	February 25, 2010
P JAYACHANDRAN Vs. LOGANATHAN	April 28, 2010
P JAYAKRISHNA PRASAD Vs. DISTRICT EDUCATIONAL OFFICER THIRUVALLUR	August 6, 2010
P JAYARAMAN Vs. SUPERINTENDENT OF POLICE	September 27, 2010
P JAYARAMAN Vs. GOVERNMENT OF TAMILNADU	October 20, 2010
P JAYASEELAN Vs. STATE OF TAMIL NADU	December 13, 2010
P JEBAMANI Vs. DISTRICT REVENUE OFFICER THOOTHUKUDI DISTRICT AND ORS	December 9, 2010
P JEEVAGAN Vs. COMMISSIONER OF POLICE	March 26, 2010
P JEYACHANDRAN Vs. DIRECTOR OF TECHNICAL EDUCATION	January 6, 2010
P JEYARAJ, S/O PERUMAL NADAR Vs. DISTRICT COLLECTOR AND ORS	September 30, 2010
P JOTHI Vs. C SIVAKUMAR	April 12, 2010
P JOTHIMANI Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION	October 7, 2010
P K CHANDRASEKAR Vs. P KRISHNAMOORTHY AND ORS	December 23, 2010
P K GANESAN Vs. TAMIL NADU TEA PLANTATION CORPORATION LTD	March 8, 2010
P K KUMAR Vs. K R NANDULAL	April 27, 2010
P K N ARUMUGAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE MADURAI DISTRICT	October 22, 2010
P K P PROCESSORS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 29, 2010
P K PATHAMUTHU Vs. DIRECTOR GENERAL OF POLICE	August 20, 2010
P K SENTHILKUMAR Vs. TEACHER RECRUITMENT BOARD	March 9, 2010
P K VASUDEVAN PILLAI Vs. MANIKANDAN NAIR	December 2, 2010
P KALAISELVI Vs. STATE	September 28, 2010
P KALAVATHI Vs. FOOD CORPORATION OF INDIA	December 23, 2010
P KALIAMMAL Vs. GOVERNMENT OF TAMILNADU	December 6, 2010
P KALIDAS Vs. CHIEF ENGINEER-PERSONNEL, TAMIL NADU ELECTRICITY BOARD AND SUPERINTENDING ENGINEER	September 20, 2010
P KALIMUTHU Vs. PERSONNEL ASSISTANT TO COLLECTOR	August 11, 2010
P KANDASAMY Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY	January 4, 2010
P KANNAMMAL Vs. SUB INSPECTOR OF POLICE	October 22, 2010
P KANTHAVELU Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	October 6, 2010
P KARPAGA KALARANI Vs. DISTRICT COLLECTOR MADURAI	November 8, 2010
P KASI Vs. DISTRICT COLLECTOR DISTRICT MANAGER	September 21, 2010
P KASIMAAYAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK CHENNAI	February 8, 2010
P KASINATHAN Vs. STATE OF TAMIL NADU	November 30, 2010
P KASIRAJAN Vs. REGISTRAR PONDICHERRY UNIVERSITY PONDICHERRY	February 8, 2010
P KASTURI Vs. E LAKSHMI	March 22, 2010
P KATHIRESAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	June 22, 2010
P KATHIRVEL Vs. STATE	March 8, 2010
P KAVITHA Vs. R DHANDAPANI	April 20, 2010
P KAVITHA Vs. REGISTRAR TAMILNADU TEACHERS EDUCATION UNIVERSITY	December 21, 2010
P KISHORE KUMAR Vs. G MURALIDHARAN	February 18, 2010
P KOTHANDARAMAN Vs. SUPERINTENDENT OF POLICE	June 7, 2010
P KOTTAISAMY Vs. COMMISSIONER, MADURAI CORPORATION	November 11, 2010
P KRISHNA KUMARI Vs. A KANDASAMY	September 8, 2010
P KRISHNA MOORTHY Vs. DISTRICT COLLECTOR, DISTRICT MANAGER AND P K CHANDRASEKAR, SENIOR REGIONAL MANAGER	November 18, 2010
P KRISHNASAM Vs. HTL LIMITED	April 21, 2010
P KUMAR Vs. STATE OF TAMIL NADU	March 23, 2010
P KUMAR Vs. SANJAY AGARWAL	October 5, 2010
P KUMAR Vs. STATE OF TAMIL NADU	December 8, 2010
P KUMARESAN Vs. GOVERNMENT OF TAMIL NADU	October 26, 2010
P L HAULWEL TRAILERS LTD Vs. PRESIDING OFFICER II ADDITIONAL DISTRICT JUDGE LABOUR COURT PUDUCHERRY	March 23, 2010
P L SELVARAJ Vs. DIRECTOR ADMISSIONS ANNA UNIVERSITY	December 22, 2010
P L SIVANAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
P LEELAVATHI AND R JEYA Vs. STATE, INSPECTOR OF POLICE	September 2, 2010
P M ENTERPRISES Vs. COMMERCIAL TAX OFFICER CHENNAI	February 8, 2010
P M PAPPANNAN ALIAS THOTTIAPPA GOUNDER Vs. STATE OF TAMIL NADU	April 6, 2010
P M PRABAKARAN Vs. STATE BANK OF INDIA	January 11, 2010
P M R INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGIONAL OFFICER AND REGISTRAR ANNA UNIVERSITY	July 13, 2010
P M TEXTILES INDIA P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
P M VISWANATHAN Vs. V P PONNUSAMY	September 29, 2010
P MADANKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	March 10, 2010
P MALAYANDI Vs. STATE	February 10, 2010
P MANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 8, 2010
P MANI Vs. PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENTHOME TRANSPORT DEPARTMENT	September 16, 2010
P MANI, S/O PERUMAL Vs. DISTRICT COLLECTOR AND ORS	September 30, 2010
P MANICKAM Vs. UNION BANK OF INDIA	February 10, 2010
P MANIMEGALAI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	February 22, 2010
P MANIMEKALAI Vs. R KOTHANDARAMAN	August 4, 2010
P MANIVANNAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPT CHENNAI	August 20, 2010
P MANIYARASAN GENERAL SECRETARY Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
P MANNARSSWAMY Vs. MARGADARSI CHITS LIMITED	July 12, 2010
P MANOKARAN Vs. STATE	September 13, 2010
P MARAPPAN Vs. DISTRICT COLLECTOR NAMAKKAL	July 15, 2010
P MARIAPPAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	September 22, 2010
P MARIAPPAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	January 7, 2010
P MARIMUTHU Vs. P MANDIRAMOORTHY	January 12, 2010
P MARKANDEYAN Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES	February 10, 2010
P MAYAN AND ORS Vs. DISTRICT COLLECTOR AND ORS	November 18, 2010
P MAYANDI THEVAR Vs. A JAHIR HUSSAIN	October 18, 2010
P MEENKSHISUNDARAM Vs. INSPECTOR OF FACTORIES	February 16, 2010
P MEERA MOHAIDEEN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY	April 8, 2010
P MEGANATHAN Vs. STATE OF TAMIL NADU	March 31, 2010
P MOHAMED HUSSAIN Vs. TAMIL NADU WAKF BOARD	October 29, 2010
P MOHAN Vs. INSPECTOR OF GENERAL PRISON	August 19, 2010
P MOHAN Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE	July 23, 2010
P MOHANASUNDARAM Vs. PRESIDENT THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 26, 2010
P MUNIRATHINAM Vs. R MUNISAMI	July 14, 2010
P MURALI MOHAN Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
P MURPHY ALEXANDER Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 29, 2010
P MURUGAIAYAN Vs. STATE OF TAMIL NADU	September 2, 2010
P MURUGAN Vs. DISTRICT REVENUE OFFICER TIRUVANNAMALAI	August 4, 2010
P MURUGESAN Vs. STATE	February 18, 2010
P MURUGESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, DINDIGUL DIVISION	April 15, 2010
P MUTHULINGAM Vs. CHIEF ENGINEER HIGHWAY RURAL WORKS	July 21, 2010
P MUTHUNACHI Vs. STATE	December 2, 2010
P MUTHUPETCHI Vs. STATE BY THE INSPECTOR OF POLICE	November 23, 2010
P N BALASUBRAMANIAN Vs. PRESIDING OFFICER	December 22, 2010
P N SUKUMARAN Vs. ASSISTANT EXECUTIVE ENGINEER O AND M TAMIL NADU ELECTRICITY BOARD	October 8, 2010
P NA MANI SUNDHAR Vs. GOVERNMENT OF TAMIL NADU	September 8, 2010
P NAGAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR	June 15, 2010
P NAGARATHNA PANDIAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	July 30, 2010
P NARAYANASWAMY Vs. ADDEPALLI KANDASWAMY CHETTY AND CHENCHU VENKATASUBBU	June 21, 2010
P NATARAJAN Vs. SPECIAL TAHSILDAR	December 13, 2010
P NATARAJAN Vs. KRISHNAN	January 28, 2010
P NATARAJAN MARAN TIMBERS Vs. STATE OF TAMILNADU AND ORS	February 16, 2010
P NATESAN Vs. CONSERVATOR OF FORESTS SALEM CIRCLE	April 1, 2010
P NISHANANDHINI Vs. C SEETHARAM	March 5, 2010
P P RAVIKUMAR Vs. GOVERNMENT OF TAMILNADU	February 10, 2010
P PADMA Vs. VICE CHANCELLOR	July 28, 2010
P PAKYARAJ Vs. SECRETARY TO GOVERNMENT CO-OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	October 27, 2010
P PALANI Vs. NEW INDIA ASSURANCE COMPANY LTD CHENNAI	April 30, 2010
P PALANISAMY Vs. DISTRICT REVENUE OFFICER	November 18, 2010
P PALANIYANDI Vs. DIRECTOR OF PENSION PUBLIC WORKS DEPARTMENT	November 2, 2010
P PANDIAN Vs. T ARUL JOTHI	August 13, 2010
P PANDIAN SUNDERRAJAN Vs. STATE	April 27, 2010
P PARAMASIVAN Vs. STATE OF TAMIL NADU	July 30, 2010
P PARIMALA Vs. DIRECTOR OF ELEMENTARY EDUCATION DPI COMPOUND COLLEGE ROAD	February 9, 2010
P PARTHASARATHI Vs. SUBRAMANIAN	April 21, 2010
P PATHIAH MOOPAR Vs. REVENUE DIVISIONAL OFFICER	October 4, 2010
P PAUL SAMICKAN DEPUTY TAHSILDAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI	March 5, 2010
P PAVENTHAN Vs. TAMIL NADU ELECTRICITY BOARD	March 18, 2010
P PEERPAKKIR MOHAMMED AND PEER AHAMED Vs. DISTRICT COLLECTOR AND TAHSILDAR	September 28, 2010
P PERIYASAMY Vs. TAMIL NADU ELECTRICITY BOARD	February 22, 2010
P PERIYASAMY Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	July 16, 2010
P PERIYASAMY Vs. SUPERINTENDENT OF POLICE	July 15, 2010
P PERUMAL Vs. DEPUTY SALT COMMISSIONER OFFICE OF THE SALT COMMISSIONER GOVERNMENT OF INDIA	March 18, 2010
P PERUMAL Vs. GOVERNMENT OF TAMIL NADU	April 19, 2010
P PREMSINGH Vs. COMMISSIONER CORPORATION OF CHENNAI	January 27, 2010
P PUGALENTHI Vs. MINISTRY OF HOME AFFAIRS	October 19, 2010
P PUSHPANATHAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD	February 15, 2010
P R ANURADHA Vs. V PADMAVATHY	June 23, 2010
P R BOSE REDDIAR Vs. EXECUTIVE OFFICER ARUL MIGU MEENAKSHI SUNDARESWARAR THIRU KOVIL	November 3, 2010
P R EARNAST Vs. MANAGING DIRECTOR	February 5, 2010
P R GOVINDARAJULU Vs. DEBTS RECOVERY TRIBUNAL	October 1, 2010
P R N PETROLEUM Vs. UNION TERRITORY OF PONDICHERRY	June 15, 2010
P R PANDURANGAN CHETTIAR Vs. M BALAKRISHNAN	April 19, 2010
P R R RAMASAMY Vs. P R R JEYARAJ	April 20, 2010
P R S MANI ALIAS SUBRAMANI Vs. STATE OF TAMIL NADU	November 25, 2010
P R VEERAPPAN ALIAS RAJA Vs. SUPERINTENDENT OF POLICE	June 10, 2010
P R VENKATESH Vs. DISTRICT REVENUE OFFICER VELLORE DISTRICT	December 8, 2010
P RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT	October 8, 2010
P RAGHUNANDAN Vs. SENIOR ACCOUNTS OFFICER	June 15, 2010
P RAJAGOPAL Vs. P SRINIVASAN	July 20, 2010
P RAJAKANNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 22, 2010
P RAJALINGAM Vs. DIRECTOR OF SCHOOL EDUCATION	February 22, 2010
P RAJAMANI GURUKAL Vs. RAMA	February 25, 2010
P RAJAMANICKAM Vs. DIRECTOR OF COLLEGIATE EDUCATION D P I CAMPUS	September 14, 2010
P RAJAMMAL Vs. DIVISIONAL MANAGER HIGHWAYS DEPARTMENT	September 21, 2010
P RAJAN Vs. STATE	November 3, 2010
P RAJAN BABU Vs. S BHUVANESWARI	June 22, 2010
P RAJARATHINAM Vs. STATE SUPERINTENDENT OF POLICE THOOTHUKUDI	April 16, 2010
P RAJASEKARAN Vs. ADDITIONAL DISTRICT MAGISTRATE/ DISTRICT REVENUE OFFICER	July 14, 2010
P RAJENDRAN Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT	September 23, 2010
P RAJENDRAN Vs. BHARATHIYAR UNIVERSITY	March 17, 2010
P RAJENDRAN Vs. UNION OF INDIA	January 18, 2010
P RAJU Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	November 25, 2010
P RAJU Vs. DISTRICT COLLECTOR AND SUPERINTENDENT OF POLICE	October 18, 2010
P RAMADOSS Vs. STATE	January 11, 2010
P RAMAKRISHNAN Vs. STATE	April 21, 2010
P RAMAKRISHNAN MANAGING DIRECTOR HOTEL SWAGATH Vs. ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 28, 2010
P RAMAMOORTHY Vs. MADURAI KAMARAJ UNIVERSITY, THROUGH ITS REGISTRAR AND CHANCELLOR	November 26, 2010
P RAMAN Vs. JOINT REGISTRAR OF CO-OP SOCIETIES CADRE AUTHORITY IN RESPECT OF PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD	March 23, 2010
P RAMANATHAN Vs. COMMISSIONER OF POLICE MADURAI	February 1, 2010
P RAMASAMY Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE	November 2, 2010
P RAMASAMY Vs. EXECUTIVE ENGINEER REVENUE DIVISION	November 2, 2010
P RAMASAMY Vs. K CHINNAMMAL	November 12, 2010
P RAMESH Vs. STATE	November 10, 2010
P RANGASAMY Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND PATTUKKOTTAI MUNICIPALITY	November 8, 2010
P RATHINAM Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
P RATHINAVELU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	December 22, 2010
P RATHNAM Vs. GOVERNMENT OF TAMILNADU	January 20, 2010
P RAVI Vs. DISTRICT COLLECTOR VELLORE DISTRICT	September 21, 2010
P RAVI Vs. MADURAI CITY MUNICIPAL CORPORATION COUNCIL	August 19, 2010
P RAVICHANDRAN ASSISTANT ENGINEER (AGRICULTURAL ENGINEERING) AND ORS Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND ORS	September 27, 2010
P RAVIKUMAR Vs. DIRECTORATE OF TECHNICAL EDUCATION	April 30, 2010
P RAVINDRAN Vs. STATE	February 17, 2010
P S G GANGA NAIDU & SONS CHARITIES Vs. SPECIAL COMMISSIONER & COMMISSIONER-LAND REFORMS /LAND COMMISSIONER	December 3, 2010
P S GOPINATHAN Vs. DISTRICT COLLECTOR TIRUVALLUR	October 6, 2010
P S KARUNAKARAN Vs. MADRAS RACE CLUB	February 16, 2010
P S KARUNAKARAN Vs. MADRAS RACE CLUB	March 9, 2010
P S MAHESWARI Vs. SECRETARY TO THE GOVERNMENT	July 16, 2010
P S MURTHY Vs. STATE	July 30, 2010
P S NEELAKANTAN Vs. MADRAS FERTILIZERS LTD	August 11, 2010
P S RAJAN Vs. TEACHERS COLONY RESIDENTS WELFARE ASSOCIATION TEACHERS COLONY	February 11, 2010
P S RAJESH Vs. KEN H RAJA	September 27, 2010
P S RAMACHANDRAN Vs. DIRECTOR GENERAL OF CIVIL AVIATION TECHNICAL CENTRE NEW DELHI	March 8, 2010
P S RAMAMURTHY Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD	April 15, 2010
P S RAMU Vs. COMMISSIONER OF POLICE	April 15, 2010
P S RAMU Vs. ASSISTANT COMMISSIONER OF POLICE	June 10, 2010
P S SANKARAN Vs. SPECIAL DEPUTY COLLECTOR	November 23, 2010
P S SETHURAMAN Vs. P ELAVAZHAGAN	March 15, 2010
P S SHANMUGASUNDARAM Vs. REGIONAL TRANSPORT AUTHORITY	July 14, 2010
P S SUBRAMANIAN Vs. MAHALAKSHMI CHEMICALS	February 1, 2010
P SADASIVAM Vs. STATE	January 29, 2010
P SAKTHIVEL PANCHAYAT CLERK VEERIYAPALAYAM KRISHNARAYAPURAM PANCHAYAT UNION KARUR Vs. DIRECTOR OF RURAL DEVELOPMENT SAIDAPET	February 25, 2010
P SAMPATH Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT	December 2, 2010
P SAMSUDIN Vs. MOHAMAD YUSUF	August 13, 2010
P SAMUEL Vs. CHELLAMUTHU THE CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	December 14, 2010
P SANTHANAM Vs. GOVERNMENT OF TAMILNADU	September 22, 2010
P SARAVANAKUMAR Vs. JAI SAKTHI KNIT EMBROIDARIES	February 16, 2010
P SEKAR Vs. V K VAIYAPURI	August 13, 2010
P SEKAR ALIAS GUNASEKAR Vs. STATE	July 13, 2010
P SELLAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	July 19, 2010
P SELVAM Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	September 15, 2010
P SELVAMANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	July 16, 2010
P SENGUTTUVAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	April 23, 2010
P SENTHAMARAIKANNAN Vs. T N RAMASAMY MUDALIAR	February 9, 2010
P SENTHIL KUMAR Vs. R SUNITHA	November 30, 2010
P SENTHIL NATHAN Vs. DISTRICT COLLECTOR COLLECTORATE	November 25, 2010
P SHANKAR Vs. C SURESH	February 5, 2010
P SHANMUGAM Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	October 22, 2010
P SHANMUGAM Vs. COMMISSIONER CORPORATION OF CHENNAI	January 20, 2010
P SHANMUGAM AND ORS Vs. THIRU DEBENDRANATH SARANGI, SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPT AND THIRU C K SRIDHARAN, PRINCIPAL CHIEF CONSERVATOR OF FORESTS	April 30, 2010
P SHANMUGAVEL Vs. K S KUMAR	August 23, 2010
P SINGARAM Vs. DISTRICT FOREST OFFICER TIRUPATTUR DIVISION VELLORE DISTRICT	April 30, 2010
P SIVAKKOLUNDU Vs. DIRECTOR OF SCHOOL EDUCATION D P I CAMPUS COLLEGE ROAD CHENNAI	December 14, 2010
P SIVAKUMAR Vs. PONNUSAMY	August 26, 2010
P SIVAKUMAR LAL Vs. DISTRICT MANAGER TASMAC COIMBATORE	April 16, 2010
P SIVAPRAKASAM Vs. R KARTHIKEYAN	March 26, 2010
P SNEHALATHA Vs. M SRIRAMULU	April 8, 2010
P SOMAKUMARAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	December 22, 2010
P SOMESHKANDAR Vs. DISTRICT COLLECTOR	August 10, 2010
P SOMUMOORTHY Vs. GOVERNMENT OF TAMIL NADU	February 12, 2010
P SOUNDARARAJAN Vs. ARPUTHAM ENTERPRISES	August 25, 2010
P SREE KUMAR Vs. GOVERNMENT OF TAMIL NADU	April 6, 2010
P SUBBAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	January 29, 2010
P SUBBURAJ Vs. SECRETARY/DIRECTOR DIRECTORATE OF TEACHER EDUCATION RESEARCH AND TRAINING	July 29, 2010
P SUBRAMANI Vs. KAMALAMMAL	July 15, 2010
P SUBRAMANI Vs. DIRECTOR OF SCHOOL EDUCATION	February 24, 2010
P SUBRAMANIAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	February 16, 2010
P SUBRAMANIAN Vs. S VISWASAM	December 20, 2010
P SUBRAMANIAN Vs. GOVERNMENT OF TAMILNADU	January 5, 2010
P SUDARSAN Vs. MADURAI KAMARAJ UNIVERSITY	February 11, 2010
P SUDHAKAR Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK HO	October 22, 2010
P SUGUMARAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI	April 7, 2010
P SUNDARARAJ Vs. PRESIDING OFFICER	November 19, 2010
P SURESH Vs. BALAIAH	April 8, 2010
P SURESHKUMAR Vs. STATE OF TAMIL NADU	June 8, 2010
P SUSEELA Vs. UNIVERSITY GRANTS COMMISSION	December 6, 2010
P T PERIASAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES KILPAUK	February 25, 2010
P THANGAM Vs. GOVERNMENT OF INDIA	October 18, 2010
P THANGAM JESUDIAN Vs. STATE OF TAMIL NADU	September 13, 2010
P THANGAMMAL Vs. DISTRICT COLLECTOR, SPECIAL TAHSILDAR (LAND ACQUISITION) AND COMMISSIONER, PANCHAYAT UNION	November 19, 2010
P THANGARAJU Vs. STATE	April 21, 2010
P THANGAVEL Vs. DISTRICT REGISTRAR DISTRICT COLLECTORATE OFFICE	September 22, 2010
P THANGAVELU Vs. DIRECTOR OF SCHOOL EDUCATION	September 21, 2010
P THIRUMAN Vs. PRESIDING OFFICER LABOUR COURT	September 30, 2010
P THULASIMANI Vs. K G CHANDRAN	July 6, 2010
P UDHAIYAKUMAR Vs. STATE OF TAMILNADU REP BY THE SECRETARY TO GOVERNMENT, FOREST AND ENVIRONMENT DEPARTMENT	February 16, 2010
P UDHAYAKUMAR Vs. P PANDIAMMAL AND NEW INDIA ASSURANCE CO LTD	October 4, 2010
P UMAMAHESWARI Vs. PRIVATE SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM	December 16, 2010
P VAITHI Vs. KANAGAVALLI	February 2, 2010
P VALLIAMMAL Vs. DISTRICT COLLECTOR	July 21, 2010
P VARADARAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOME DEPARTMENT AND ORS	October 26, 2010
P VASANTHI Vs. P THAMBUSWAMY	August 19, 2010
P VEERAKAJALAKSHMI Vs. DIRECTOR JAWHARLAL NEHRU INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH PUDUCHERRY	August 19, 2010
P VELAMMAL AND ORS Vs. STATE EXPRESS TRANSPORT CORPORATION LTD ,	September 28, 2010
P VELLAISAMY Vs. INSPECTOR GENERAL OF PRISONS	July 28, 2010
P VELLAISAMY Vs. INSPECTOR GENERAL OF PRISONS ANNA SALAI	October 5, 2010
P VENKATACHALAM Vs. MADRAS FERTILISERS LTD	March 23, 2010
P VENKATESAN Vs. TAHSILDAR HOSUR TALUK KRISHNAGIRI DISTRICT	December 16, 2010
P VIJAY KUMAR Vs. COLLECTOR/CHAIRMAN	December 15, 2010
P VIJAYARAGHAVAN Vs. GOVERNMENT OF TAMILNADU	January 28, 2010
P VISWANATHAN Vs. PRINCIPAL ACCOUNTANT GENERAL	January 27, 2010
P. PREMAVATHI Vs. P. SELVAM	January 11, 2010
PA SU MOHAN Vs. SUPERINTENDENT OF POLICE NAMMAKKAL	December 20, 2010
PACHAIYAPPAS TRUST Vs. V GOVINDASWAMY	April 13, 2010
PACHAYAPPA HIGH SCHOOL Vs. STATE OF TAMILNADU	January 27, 2010
PACHAYAPPAN Vs. STATE OF TAMIL NADU	December 3, 2010
PADMA Vs. STANDARD LITERATURE COMPANY P LTD	February 23, 2010
PADMA Vs. STATE	January 12, 2010
PADMALAKSHMI AMMAL Vs. STATE OF TAMILNADU	June 8, 2010
PAKKIRISAMY Vs. MURUGANANTHAM	August 31, 2010
PALANI Vs. STATE	August 25, 2010
PALANI Vs. STATE	October 21, 2010
PALANIAMMAL Vs. CHINNAPILLAI	May 19, 2010
PALANIAMMAL Vs. STATE	March 30, 2010
PALANIAMMAL Vs. GOPALAKRISHNAN	March 11, 2010
PALANIAMMAL Vs. LAKSHMANAN	January 6, 2010
PALANIAPPA BUILDERS Vs. DIRECTOR OF SUGAR DEPARTMENT OF SUGAR	January 19, 2010
PALANIAPPA MILLS Vs. A VAITHIYALINGAM	December 13, 2010
PALANICHAMY Vs. STATE	July 26, 2010
PALANICHAMY AND OTHERS Vs. INSPECTOR OF POLICE	April 26, 2010
PALANIKUMAR Vs. INSPECTOR OF POLICE Q BRANCH	November 1, 2010
PALANIMURUGAN SAGO FACTORY Vs. S VARADHARAJAN	April 16, 2010
PALANISAMI Vs. DEPUTY SUPERINTENDENT OF POLICE	January 11, 2010
PALANISAMY Vs. STATE OF TAMILNADU	January 4, 2010
PALANISAMY Vs. STATE	July 30, 2010
PALANISAMY Vs. MUTHUSAMY GOUNDER	September 15, 2010
PALANISAMY Vs. MUTHUSAMY GOUNDER	September 5, 2010
PALANISAMY GOUNDER Vs. DISTRICT COLLECTOR DISTRICT	March 24, 2010
PALANISWAMY Vs. DISTRICT COLLECTOR SALEM	December 2, 2010
PALANIVEL Vs. STATE INSP0ECTOR OF POLICE VALLAM POLICE STATION PERAMBALUR	February 23, 2010
PALANIVEL Vs. SECRETARY HOUSE BUILDING SOCIETY LIMITED	August 13, 2010
PALANIYAMMAL Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT,; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; INSPECTOR OF POLICE	September 21, 2010
PALANIYANDAVAR ALLOYS AND STEELS P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 5, 2010
PALE HORSE DESIGNS Vs. NATARAJAN RATHNAM	October 26, 2010
PALPANDI Vs. STATE	August 3, 2010
PAN RESORTS LIMITED Vs. H H KARTHIKA POOYAM THIRUNAL GOURJ PARVATHI BAYI	December 10, 2010
PANCHAVARNAM Vs. SECRETARY TO GOVERNMENT	June 8, 2010
PANCHAYAT BOARD CHENGAM Vs. JANAKI	March 12, 2010
PANDI Vs. MANAGING DIRECTOR, BRANCH MANAGER, TAMILNADU STATE TRANSPORT CORPORATION AND SHANMUGAM	October 28, 2010
PANDIAN ROADWAYS CORPORATION LIMITED Vs. CHELLAMMAL	March 31, 2010
PANDIARAJAN Vs. STATE INSPECTOR OF POLICE	April 13, 2010
PANDIYAMMAL Vs. STATE OF TAMIL NADU	August 2, 2010
PANEER ALIAS PANEERSELVAM Vs. STATE	October 6, 2010
PANIMAYARAJ AND ORS Vs. DISTRICT COLLECTOR, ASSISTANT PROJECT OFFICER, DISTRICT EXECUTIVE UNIT (TSUNAMI) AND TAHSILDAR	November 19, 2010
PANKAJAM RAJAN Vs. AUTHORISED OFFICER L I C HOUSING FINANCE LTD	January 11, 2010
PAPA AND C KULANDAIVELU Vs. DISTRICT COLLECTOR AND ORS	November 22, 2010
PAPANNAN Vs. STATE BY FOREST RANGE OFFICER	August 20, 2010
PAPAYA FARMS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 9, 2010
PAPPAMMAL Vs. T K RAMASAMY; UNITED INDIA INSURANCE CO LTD MANAGER; M SREENIVASAN AND ORIENTAL INSURANCE CO LTD MANAGER	September 22, 2010
PAPPAMMAL (DIED) & OTHERS Vs. SAROJINI & ANOTHER	January 29, 2010
PAPPAMMAL DIED Vs. SAROJINI	November 29, 2010
PAPSCO EMPLOYEES FEDERATION Vs. CHIEF SECRETARY TO GOVERNMENT OF PONDICHERRY	April 9, 2010
PAQUIRISAMY PILLAI DECEASED Vs. DR LOUIS PRAKASAM KANNAIYA	November 12, 2010
PARAMASIVAM Vs. ACCOUNTS OFFICER OFFICE OF THE PRINCIPAL ACCOUNTS GENERAL	September 6, 2010
PARAMASIVAM Vs. STATE	July 1, 2010
PARAMASIVAN Vs. STATE	December 3, 2010
PARAMBARATH SURESH Vs. COMMANDANT T N SPECIAL POLICE VI BATTALION	April 30, 2010
PARAMESWARA IYER Vs. N SANKAR	February 2, 2010
PARAMESWARAN Vs. STATE	January 7, 2010
PARAMESWARI ALIAS GNANASAKTHI Vs. RAJA RATINAM	June 14, 2010
PARAMOUNT AIRWAYS PRIVATE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA	March 16, 2010
PARAMOUNT AIRWAYS PRIVATE LTD Vs. DIRECTOR GENERAL	August 3, 2010
PARASURAMAN Vs. PRINCIPAL COMMISSIONER SURVEY AND SETTLEMENT DEPARTMENT	September 29, 2010
PARIMAL ROY Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL HUSBANDRY SCIENCES UNIVERSITY	October 20, 2010
PARIMALA Vs. STATE SUB INSPECTOR OF POLICE KALLAKURICHI	April 8, 2010
PARISHA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 21, 2010
PARK CETP P LTD Vs. TAMIL NADU POLLUTION CONTROL BOARD	June 21, 2010
PARKINS TEXTILES LABOUR UNION Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL	September 2, 2010
PARMAR EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS	January 11, 2010
PARTHASARATHY Vs. STATE	July 19, 2010
PARTHEES PUBLICITY Vs. COMMISSIONER CORPORATION OF CHENNAI	September 3, 2010
PARVATHAM TEXTILES Vs. CHONA FINANCIAL SERVICES P LTD	October 19, 2010
PARVATHI Vs. STATE	February 15, 2010
PARVATHY SUNDARESAN Vs. K S SARASA	June 30, 2010
PARY Vs. PADMA	March 31, 2010
PASTOR C GNANADOSS Vs. GOVERNMENT OF TAMIL NADU	January 19, 2010
PATEL ROADWAYS LTD Vs. MANALI PETROCHEMICAL LTD	July 23, 2010
PATTI OCHAN Vs. K MURUGAN & OTHERS	December 2, 2010
PATTIVEERANPATTI HINDU NADARS URAVINMURIA PARIPALANA SANGAM PATTIVEERANPATTI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF AGRICULTURAL INCOME TAX	October 21, 2010
PATTU Vs. VELUR SELECTION GRADE TOWN PANCHAYAT	August 26, 2010
PAULSAMY NADAR Vs. UDAYA KUMAR LINGAN	October 29, 2010
PAVALAM SILK COTTON Vs. APPELLATE DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER (COMMERCIAL TAXES)(FAC)	November 18, 2010
PAVER FINISH ROAD BUILDERS ASSOCIATION AND ORS Vs. GOVERNMENT OF TAMILNADU AND ORS	December 22, 2010
PAVITHRA PUBLISHERS AND PRINTERS P LIMITED Vs. M/S KUMUDHAM PUBLICATIONS P LIMITED	November 29, 2010
PAVIZHAM SPINNERS P LTD Vs. STATE OF TAMIL NADU	January 7, 2010
PAVUNAMMAL Vs. STATE OF TAMIL NADU	November 18, 2010
PEARLPET PACKAGING P LTD Vs. SARASWATHI UDYOG INDIA LTD	April 7, 2010
PEDDAVADAN Vs. CHINNAKANNU	July 27, 2010
PENTAMEDIA GRAPHICS LTD. Vs. INCOME TAX OFFICER	January 11, 2010
PERFECT STONES LTD Vs. S P MURTHY	March 8, 2010
PERIASAMY Vs. STATE INSPECTOR OF POLICE	February 18, 2010
PERIYA SANNASI Vs. STATE REP BY INSPECTOR OF POLICE	June 28, 2010
PERIYAMPATTI FRIENDS RECREATION CLUB Vs. SUPERINTENDENT OF POLICE DHARMAPURI	December 6, 2010
PERIYANAYAKI SELVARAJ Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LTD	September 13, 2010
PERIYAPATTAM S SADASIVA GURUKKAL (DIED) AND S RAVIKUMAR GURUKKAL Vs. COMMISSIONER, H R AND C E AND ASSISTANT COMMISSIONER/EXECUTIVE OFFICER	September 16, 2010
PERIYAR SELF RESPECT PROPAGANDA INSTITUTION Vs. PERIYAR DRAVIDAR KAZHAGAM	June 9, 2010
PERIYASAMY Vs. SELVAMBAL	March 26, 2010
PERIYASAMY Vs. STATE INSPECTOR OF POLICE	April 12, 2010
PERIYASAMY Vs. INSPECTOR OF POLICE	July 30, 2010
PERIYASAMY Vs. RAMALINGAM	July 6, 2010
PERIYASAMY Vs. LAKSHMI NADESAN	January 19, 2010
PERIYASAMY Vs. STATE	January 19, 2010
PERIYASAMY Vs. STATE OF TAMILNADU	January 28, 2010
PERIYASAMY Vs. LAKSHMI	January 29, 2010
PERUMAL Vs. STATE	January 7, 2010
PERUMAL Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	September 21, 2010
PERUMAYI Vs. STATE OF TAMIL NADU	June 10, 2010
PETER Vs. STATE AND ORS	September 22, 2010
PETER ALEXANDER Vs. Q 848 SIVAKASI COOPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK	March 11, 2010
PICHAMUTHU Vs. DISTRICT COLLECTOR	March 29, 2010
PICNIC HOTEL P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
PIERCE LESLIE INDIA LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	July 9, 2010
PIONEER SPINNERS Vs. REGIONAL LABOUR COMMISSIONER	October 4, 2010
PIRAMALAI KALLAR SAMUTHAYA SANGAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	November 25, 2010
PITCHAI Vs. RIAJUNNISSA	January 6, 2010
PITCHANDI Vs. STATE	July 15, 2010
PITHAVADIAN Vs. DEPUTY DIRECTOR REGIONAL OFFICE TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION	April 7, 2010
PL MEENAKSHISUNDARAM Vs. DISTRICT COLLECTOR DEVAKOTTAI	September 20, 2010
POCKET RAJA ALIAS RAJKUMAR Vs. STATE	July 8, 2010
PODHUMANI Vs. STATE OF TAMIL NADU	June 10, 2010
POLYSPIN EXPORTS LTD. Vs. UNION OF INDIA (UOI)	November 3, 2010
PONDICHERRY F L II WINE MERCHANTS ASSOCIATION PUDUCHERRY Vs. UNION OF INDIA	April 20, 2010
PONDICHERRY HINDUSTAN LEVER Vs. SECRETARY TO THE GOVERNMENT	December 1, 2010
PONDICHERRY STATE WELFARE CO OPERATIVE SOCIETY LIMITED Vs. S RAMAMIRTHAM	April 30, 2010
PONDY CHEMICALS Vs. STATE	February 17, 2010
PONGIAMMAL Vs. S M PALANIAPPAN	July 1, 2010
PONMAARI TRADE PACK Vs. SUB-REGISTRAR OFFICE OF THE SUB-REGISTRAR	July 29, 2010
PONNI ALIAS KAMALA Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION	April 6, 2010
PONNURANGAM Vs. CONSERVATOR OF FORESTS VELLORE CIRCLE	November 9, 2010
PONNUSAMY Vs. SULOCHANA	April 19, 2010
PONNUSAMY Vs. STATE	February 17, 2010
PONNUSAMY Vs. KASILINGAM	August 1, 2010
PONNUSAMY Vs. K K SUBRAMANIAM	June 21, 2010
PONNUSAMY Vs. DISTRICT REVENUE OFFICER NAMAKKAL	June 21, 2010
PONNUSAMY Vs. INSPECTOR OF POLICE	January 11, 2010
PONNUSWAMY Vs. ANGUSWAMY	April 16, 2010
PONNUSWAMY Vs. RENGASWAMY	June 9, 2010
PONRAJ AND ORS Vs. P PITCHAI AND BRANCH MANAGER	September 7, 2010
POOJA BAGRI Vs. REGISTRAR UNIVERSITY OF MADRAS	February 17, 2010
POOJYASHREE MAHANTH PASANTH DAS BAVAJI MATATHIPATHI Vs. SUPERINTENDENT OF POLICE	March 12, 2010
POOMALAI Vs. P NARAYANAN	June 30, 2010
POOMAYIL Vs. STATE OF TAMIL NADU	November 25, 2010
POONGAVANAM Vs. STATE	November 12, 2010
POONGAVANAM Vs. TAMIL NADU STATE HUMAN RIGHTS COMMISSION	February 17, 2010
POONGODI Vs. SUB COLLECTOR	November 12, 2010
PORKALAI Vs. RAMANUJAM	September 28, 2010
PORMANAN Vs. P THIAGARAJAN	December 8, 2010
POTHYS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
POUNNU W/O SUBRAMANI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KRISHNAGIRI DISTRICT KRISHNAGIRI	June 29, 2010
POUNRAJ Vs. PACKIALAKSHMI @ VENI AND MINOR MOHANALAKSHMI	November 10, 2010
POUVANAMMAL Vs. PONNAMMAL	January 29, 2010
POWER GRID CORPORATION OF INDIA LTD Vs. S AND S POWER SWITCHGEAR LTD	July 22, 2010
POWER GRID CORPORATION OF INDIA LTD Vs. S V NANJUNDA CHETTY	August 9, 2010
PPB CONSTRUCTIONS PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 20, 2010
PRABAKAR ALIAS BABUJI Vs. SHYAMALA	September 28, 2010
PRABAVATHY Vs. STATE OF TAMIL NADU	April 23, 2010
PRABHAKARAN Vs. K S VENKATACHALAM	April 13, 2010
PRABHU ALIAS MATHI ALIAS MATHIVANAN Vs. STATE OF TAMIL NADU	April 1, 2010
PRADEEP KUMAR Vs. BALASUNDARAM	March 17, 2010
PRADEEP STAINLESS INDIA PVT LTD Vs. JOINT COMMISSIONER OF LABOUR LABOUR WELFARE BOARD BUILDINGS	February 18, 2010
PRADEEP STAINLESS INDIA PVT LTD Vs. SECRETARY TO THE GOVERNMENT LABOUR AND EMPLOYMENT DEPT	January 20, 2010
PRAKASH Vs. STATE BY INSPECTOR OF POLICE	November 30, 2010
PRAMILA DAVID Vs. GENERAL MANAGER	June 16, 2010
PRAPBAKARAN Vs. STATE	January 25, 2010
PRECISION FASTENINGS Vs. STATE BANK OF MYSORE CHENNAI	February 1, 2010
PRECOT MILLS LTD Vs. PRECOT MILLS LTD	January 18, 2010
PRECOT MILLS LTD. Vs. CENTRAL BOARD OF DIRECT TAXES	January 18, 2010
PREMA Vs. A SAVARIMUTHU	April 12, 2010
PREMA Vs. A S RAJASEKARAPPA	April 19, 2010
PREMA Vs. D RAMASWAMY	December 23, 2010
PREMALATHA VIJI Vs. L K MURLIDHARAN	August 31, 2010
PREMASUNDARI Vs. R NATARAJAN	November 11, 2010
PREMAVATHI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT	March 17, 2010
PREMCHANDARKUMAR Vs. G JAYANTHI	November 12, 2010
PREMIER AGENCY, OWNER OF VAN AND BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. R PRAGASAMANI W/O LATE RATHINASAMY THANGAMANI, SENTHIL ANDAVAN S/O LATE RATHINASAMY THANGAMANI, SELVI RATHINAKALA D/O LATE RTAHINASAMY THANGAMANI AND P ARUMUGAM	September 24, 2010
PRESENT TRUSTEE THIRUKANCHI SRI GANGAIVARAGA Vs. P SIVASAMY	September 3, 2010
PRESIDENT Vs. ASSISTANT COMMISSIONER OF LABOUR/COMPETENT AUTHORITY AND ORS	October 8, 2010
PRESIDENT MARAKKATHUR VILLAGE PANCHAYAT Vs. R CHANDRASEKAR	June 8, 2010
PRIMA AGRO LIMITED Vs. MR HITESH KANODIA PROPRIETOR M/S HIND BULK CARRIER CHENNAI	March 30, 2010
PRINCIPAL ACCOUNTANT GENERAL Vs. COMMISSIONER CORPORATION OF CHENNAI	January 29, 2010
PRINCIPAL ACCOUNTANT GENERAL CIVIL AUDIT Vs. COMMISSIONER OF INDIA1950 ARTICALS 285 PROPERTY TAX	January 29, 2010
PRINCIPAL ADIYAMAN COLLEGE OF ENGINEERING Vs. SAMPANGIRAMAIAH	January 29, 2010
PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT GOVT OF TAMIL NADU Vs. N UDAYAKUMAR	October 26, 2010
PRIYA Vs. T P KANDEEPAN	March 12, 2010
PRIYA DARSHINI DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA	July 29, 2010
PROJECT DIRECTOR Vs. DISTRICT GENERAL WORKERS	February 16, 2010
PROJECT DIRECTOR Vs. MECON GEA ENERGY SYSTEM INDIA LTD	November 19, 2010
PROMPT COPIER SERVICES Vs. ASSISTANT COMMISSIONER (CT) (FAC)	February 10, 2010
PROP G SAMPATH Vs. P CHANDRA	July 9, 2010
PROTCHEM INDUSTRIES INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 8, 2010
PUBLIC INFORMATION OFFICER DEPUTY COMMISSIONER OF ARCHIVES AND HISTORICAL RESEARCH Vs. STATE CHIEF INFORMATION COMMISSIONER	January 7, 2010
PUBLIC INFORMATION OFFICER GENERAL MANAGER IN CHARGE Vs. TAMIL NADU INFORMATION COMMISION	January 6, 2010
PUBLIC PROSECUTOR OFFICE Vs. V VIJAYAPRAKASH	June 28, 2010
PUDUCHERRY SHASUN CHEMICALS Vs. LABOUR OFFICER	January 20, 2010
PUNITHA Vs. INSPECTOR OF POLICE WANDIWASH RURAL THIRUVANNAMALAI DISTRICT	October 20, 2010
PUNITHA MANOHAR Vs. A C MANOHAR	August 16, 2010
PUNJAB NATIONAL BANK Vs. J SAMSATH BEEVI	March 2, 2010
PURCHASE MANAGER, LANXESS INDIA PRIVATE LIMITED Vs. PRESIDENT DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND YUVASHRI ENTERPRISES, REP BY ITS MANAGER	April 19, 2010
PUSHPA Vs. COMMISSIONER THIAGADURGAM PANCHAYAT UNION	September 24, 2010
PUSHPA BALA JAGAM Vs. K ANANDA KUMAR	June 22, 2010
PUSHPAMMAL Vs. JAYAVELU GOUNDER	June 30, 2010
QUEEN MARY W/0 ETHIRAJ Vs. STATE	February 1, 2010
R ABDUL KAREEM Vs. MANAGER	January 11, 2010
R ABHISEKANATHAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	February 16, 2010
R AMUDHA Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAX DEPARTMENT	June 30, 2010
R ANANTHARAMAN Vs. M R RAJESH	March 30, 2010
R ANBALAGAN Vs. DIRECTOR GENERAL OF POLICE	July 23, 2010
R ARPUTHAMMAL Vs. S VENKATESAPERUMAL	July 29, 2010
R ARUMAINATHAN Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	August 31, 2010
R ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	January 11, 2010
R ARUNKUMAR Vs. TAHSILDAR POLUR TIRUVANNAMALAI DT	October 18, 2010
R AUGUSTINE XAVIER AROCKIASAMY Vs. GOVERNMENT OF TAMIL NADU	January 25, 2010
R AYYAVOO Vs. DISTRICT REVENUE OFFICER MADURAI	September 21, 2010
R BABU Vs. DIRECTOR GENERAL/RAILWAY PROTECTION FORCE RAILWAY BOARD NEW DELHI	December 15, 2010
R BAGYALAKSHIM Vs. STATE	August 13, 2010
R BALACHANDRAN Vs. STATE	February 9, 2010
R BALAGANGATHARAN Vs. DISTRICT COLLECTOR	July 16, 2010
R BALAGURU Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI	December 10, 2010
R BALAKRISHNAN Vs. COMMERCIAL TAX OFFICER	November 25, 2010
R BALAMUTHU Vs. G SHANKAR	April 12, 2010
R BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	June 8, 2010
R BALAVENKATAKRISHNAN Vs. PRESIDING OFFICER LABOUR COURT	October 29, 2010
R BANURAMAN Vs. STATE OF TAMIL NADU AND ORS	September 16, 2010
R BHARATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER NAGAPATTINAM	August 9, 2010
R BOOPATHY Vs. V MANICKAMURTHY	June 14, 2010
R C KUMAR Vs. B GUNASUNDARI	July 21, 2010
R CHANDRAN Vs. STATE OF TAMIL NADU	August 10, 2010
R CHANDRASEKAR Vs. INSPECTOR OF PANCHAYATS CUM DISTRICT COLLECTOR	April 22, 2010
R CHANDRASEKAR Vs. DIRECTOR OF RURAL DEVELOPMENT CHENNAI	November 3, 2010
R CHANDRASEKARAN Vs. C UMAMAHESWARI	July 6, 2010
R CHANDRASEKARAN Vs. DIRECTOR BHARAT SANCHAR NIGAM LTD	January 4, 2010
R CHANTHIRKA, R VIDHYA AND R SARANYA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPN LTD	September 28, 2010
R CHITRA Vs. V A MAVALIRAJAN	July 30, 2010
R CHRISTOPHER RAJA Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	September 3, 2010
R DAMODARAN Vs. STATE	July 28, 2010
R DAYALAN Vs. STATE	November 11, 2010
R DEVARAJAN Vs. PRINCIPAL SECRETARY AND DIRECTOR OF INDIAN MEDICINE AND HOMEOPATHY	August 4, 2010
R DEVARAJAN Vs. UNION OF INDIA	October 21, 2010
R DEVI Vs. S LAKSHMI SUPERINTENDENT OF POLICE	March 31, 2010
R DHANALAKSHMI Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 18, 2010
R DHANARAJ Vs. TAMIL NADU WAKF BOARD	January 4, 2010
R DHARMALINGAM Vs. STATE OF TAMIL NADU	February 8, 2010
R DHARMARAJAN Vs. G JEGATHEESAN	June 28, 2010
R DURAI Vs. V MANOHARAN	October 5, 2010
R DURAISAMY Vs. STATE OF TAMILNADU	March 26, 2010
R DURAISAMY Vs. LAND ACQUISITION OFFICER (REVENUE DIVISIONAL OFFICER) AND DISTRICT COLLECTOR	November 11, 2010
R EGAMPARAM Vs. SECRETARY MINISTRY OF SHIPPING NEW DELHI	April 6, 2010
R ELAYARAJA Vs. DIRECTOR GENERAL OF POLICE	December 23, 2010
R ESWARI Vs. DISTRICT COLLECTOR DHARMAPURI	September 13, 2010
R EZHUMALAI Vs. SUPERINTENDENT OF POLICE	September 24, 2010
R FITHELIS V RAYAR Vs. EXECUTIVE ENGINEER/URBAN,TAMILNADU ELECTRICITY BOARD,	December 20, 2010
R GANESAN Vs. RANE LUK CLUTCH (P) LTD AND PRESIDING OFFICER	September 21, 2010
R GANESAN Vs. RANE LUK CLUTCH P LTD	September 21, 2010
R GANESAN Vs. LICENCING AUTHORITY	November 3, 2010
R GANGADHARAN Vs. REGIONAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES DINDIGUL	December 1, 2010
R GNANSUNDARI Vs. SECRETARY TO GOVERNMENT	July 21, 2010
R GOPAL Vs. STATE	July 13, 2010
R GOPAL Vs. C MOORTHY	July 28, 2010
R GRAHAMDURAI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	August 16, 2010
R GUNA Vs. STATE OF TAMIL NADU	August 27, 2010
R GUNASEKARAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	August 12, 2010
R INBAVALLI Vs. INCOME TAX OFFICER	July 7, 2010
R INDIRA Vs. STATE OF TAMIL NADU	December 22, 2010
R IRUDAYARAJ Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VILLUPURAM	September 20, 2010
R ISSAC MANUEL Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY COIMBATORE	February 22, 2010
R J AMBIRAJAN Vs. STATE OF TAMIL NADU	March 18, 2010
R J JAYANTHI Vs. APOLLO SINDHOORI COMMODITIES TRADING LTD	October 19, 2010
R J PAUL Vs. S N KULASEKARAN	February 9, 2010
R JAGADEESAN Vs. N AYYASAMY	January 21, 2010
R JAGADEESAN Vs. LAND ACQUISITION OFFICER SPECIAL THASILDAR SIPCOT UNIT III IRUNGATTUKOTAI KANCHIPURAM DISTRICT	February 1, 2010
R JAYABAL Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	September 14, 2010
R JAYABALAN, S/O RAMAIAH THEVAR Vs. DISTRICT COLLECTOR, DIVISIONAL ENGINEER, HIGHWAYS, ASSISTANT DIVISIONAL ENGINEER, HIGHWAYS, SIVAKASI AND TAHSILDAR, SIVAKASI, VIRUDHUNAGAR DISTRICT	September 21, 2010
R JAYACHANDRAN Vs. ANDHRA BANK	October 28, 2010
R JAYASANKARAN Vs. REGIONAL TRANSPORT AUTHORITY	January 29, 2010
R JEMIN Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	January 29, 2010
R JEYACHANDRAN CHELLAPPA Vs. GOVERNMENT OF TAMIL NADU	August 4, 2010
R JOSEPH Vs. K BALAJI	July 30, 2010
R JOSEPH MIRANDA Vs. DHANDAPANI FINANCE PRIVATE LIMITED	October 1, 2010
R JOSEPH RAMAN Vs. STATE OF TAMILNADU	June 10, 2010
R K INVESTMENTS Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
R K RAMAIAH Vs. UNDER SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, ASSISTANT SECRETARY TO GOVERNMENT, PUBLIC (GENERAL PENSION) DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT COLLECTOR	November 11, 2010
R KALAISELVI Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT	March 4, 2010
R KALARANI Vs. MADRAS HIGH COURT	July 30, 2010
R KALARANI Vs. STATE	July 14, 2010
R KAMALANATHAN Vs. K MURUGESAN	April 16, 2010
R KANAKAMBARAM Vs. SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT	August 26, 2010
R KANDHASAMY Vs. JOINT REGISTRAR OF COOP SOCIETIES	January 28, 2010
R KANNAN Vs. GOVERNMENT OF INDIA	August 18, 2010
R KANNAN AND ORS Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY-VOCATIONAL), CHIEF EDUCATIONAL OFFICER AND HEADMISTRESS GOVERNMENT THIRUVALLUVAR HIGHER SECONDARY SCHOOL	December 15, 2010
R KANNIYAPPAN Vs. KASTHURI BAI BENEFIT FUND LTD	August 20, 2010
R KARMEGAM Vs. COMMISSIONER OF LABOUR; A BOOPATHY AND K CHANDRASEKARAN	September 16, 2010
R KARPAGAVALLI Vs. MADURAI KAMARAJ UNIVERSITY	July 8, 2010
R KARTHE Vs. SELVARAJ	June 29, 2010
R KARUPPASAMY ALAIS KUMAR Vs. STATE	July 13, 2010
R KASI Vs. SPECIAL OFFICER KARKOODALPATTI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD	January 5, 2010
R KASINATHA GOUNDER Vs. DISTRICT COLLECTOR	October 22, 2010
R KESAVAN Vs. C WILSON	August 6, 2010
R KRISHAN Vs. COMPETENT AUTHORITY ULC AND THE ASSISTANT COMMISSIONER ULT KUNRATHUR	August 31, 2010
R KRISHNAMOORTHY Vs. SECRETARY TO GOVERNMENT	October 22, 2010
R KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	October 5, 2010
R KRISHNAMURTHY Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF REVENUE CONTROL OFFICER	April 20, 2010
R KRISHNAN Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	March 31, 2010
R KRISHNAN Vs. SPECIAL COMMISSIONER CUM COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI	February 23, 2010
R KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE	December 23, 2010
R KUMARAN Vs. DISTRICT COLLECTOR TANJORE DISTRICT	November 19, 2010
R KUMARAVEL Vs. SECRETARY HIGHWAY DEPARTMENT GOVT OF TAMIL NADU CHENNAI	December 22, 2010
R LAKSHMI Vs. K GOPALAN	December 22, 2010
R LAKSHMI Vs. STATE OF TAMILNADU	October 19, 2010
R LAKSHMI NARASIMHA BATTAR SWAMI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	October 19, 2010
R LAKSHMIKANTHAN Vs. K SENTHILKUMAR	November 12, 2010
R LAKSHMINARAYANAN Vs. D GURUMURTHY	November 8, 2010
R LALITHA Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT	November 30, 2010
R LATHA Vs. AUTHORISED OFFICER ANDHRA BANK	September 3, 2010
R LEELAKRISHNAN Vs. REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY	September 13, 2010
R LOGANATHAN Vs. STATE	November 16, 2010
R M BALAGURU Vs. SECRETARY TO GOVERNMENT	January 28, 2010
R M GUNASEKARAN Vs. GOVERNMENT OF TAMIL NADU	October 27, 2010
R M KANNAPAN Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI	April 5, 2010
R M KARUPPAIAH Vs. STATE OF TAMIL NADU	October 8, 2010
R M PALANISAMI Vs. STATE	January 8, 2010
R M PERIYASAM Vs. DIRECTOR OF PRIMARY SCHOOL EDUCATION COLLEGE ROAD	January 27, 2010
R MADASAMY Vs. MANAGEMENT BOMBAY BURMA TRADING CORPORATION LIMITED	July 30, 2010
R MADEVAN PILLAI Vs. DISTRICT COLLECTOR	March 17, 2010
R MADURAI MUTHU Vs. SPECIAL TAHSILDAR STAMPS	April 6, 2010
R MAHALINGAN Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSIONER	February 3, 2010
R MAHENDRAVEL Vs. TAMIL NADU CHAMBER OF COMMERCE AND INDUSTRIES	November 15, 2010
R MANI Vs. DIRECTOR OF IRRIGATION MANAGEMENT TRAINING INSTITUTE	September 14, 2010
R MANICKAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT	March 3, 2010
R MANIKANDAN Vs. COMMISSIONER CORPORATION	September 24, 2010
R MANIMOZHI Vs. DIRECTOR PUBLIC HEALTH AND PREVENTIVE MEDICINE DEPARTMENT	December 2, 2010
R MANNAR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMN AND WATER SUPPLY NP2 DEPARTMENT	February 15, 2010
R MANOHARAN Vs. PRINCIPAL DISTRICT JUDGE CUDDALORE	February 23, 2010
R MANOHARAN Vs. PRINCIPAL SECRETARY	July 12, 2010
R MANOHARAN JEBARAJ JULIAN Vs. STATE INSPECTOR OF POLICE	April 28, 2010
R MARUTHAMUTHU Vs. STATE OF TAMILNADU	June 8, 2010
R MATHIALAGAN, S/O RAMAN MANIMOLIAN Vs. DIVISIONAL ENGINEER AND ASSISTANT DIVISIONAL ENGINEER	September 30, 2010
R MEKALA PRAKSH Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE	July 6, 2010
R MOHANAVELU Vs. COMMISSIONER CORPORATION OF CHENNAI	April 7, 2010
R MOOKIAH Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	September 22, 2010
R MOTHILAL Vs. RAMAPUSHPAM	August 5, 2010
R MUNIAMMAL Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT	March 4, 2010
R MUNIAN Vs. ASSISTANT COMMISSIONER FOR URBAN LAND	January 29, 2010
R MUNISAMY Vs. CHAIRMAN AND JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	January 28, 2010
R MURALI Vs. STATE OF TAMIL NADU	August 11, 2010
R MURUGAMALAI Vs. UNION OF INDIA	August 4, 2010
R MURUGAVEL ALIAS PERUMAL REDDY Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	February 9, 2010
R MURUGESAN Vs. STATE	August 11, 2010
R MUTHU Vs. SELVARAJ	June 17, 2010
R MUTHU Vs. COMMISSIONER CORPORATION OF CHENNAI	January 5, 2010
R MUTHUKRISHNAN Vs. DEPUTY DIRECTOR OF FIRE SERVICE TRICHY	August 26, 2010
R MUTHUKRISHNAN Vs. COLLECTOR OF TIRUVALLUR DISTRICT	August 20, 2010
R MUTHUKRISHNAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION SALEM LIMITED	March 15, 2010
R MUTHUMARI Vs. STATE	March 18, 2010
R MUTHUSAMY Vs. STATE	October 7, 2010
R MUTHUSAMY Vs. CHAIRMAN TASMAC	December 22, 2010
R MUTHUVIJAYAN Vs. CHAIRMAN PANDIYAN GRAMA BANK	April 13, 2010
R N KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	July 6, 2010
R N SHANMUGAVADIVEL Vs. R N MYILSAMI	September 21, 2010
R N VEERAPPAN Vs. STATE OF TAMIL NADU	January 27, 2010
R NAGARAJAN Vs. NAVEENCHANDER SINGH	September 20, 2010
R NALLENDRAN Vs. CONSERVATOR OF FORESTS TRICHY CIRCLE TRICHY	December 8, 2010
R NAMASIVAYAM Vs. RAJARAM	March 31, 2010
R NANDAKUMAR Vs. COMMISSIONER AND DIRECTOR OF TECHNICAL EDUCATION	November 22, 2010
R NANJUNDAN Vs. DISTRICT JUDGE CUM TRIBUNAL FOR CO OPERATIVE CASES OF THE NILGIRIS DISTRICT	February 23, 2010
R NARAYANAN Vs. EXECUTIVE OFFICER NANDHIVARAM-GUDUVANCHERI TOWN PANCHAYAT	February 3, 2010
R NARAYANAN Vs. NARAYANAN	July 15, 2010
R NATARAJ Vs. STATE OF TAMIL NADU	October 8, 2010
R NATARAJAN Vs. UNION OF INDIA	November 9, 2010
R NEERATHILINGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 11, 2010
R NIVENDRAN Vs. NIVASHINI MOHAN ALIAS M NIVASHINI	February 17, 2010
R PALANI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	January 19, 2010
R PALANIAPPAN Vs. DIRECTOR OF LOCAL FUND AUDIT KURALAGAM	September 29, 2010
R PALANISAMI Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	November 26, 2010
R PALANISAMY Vs. ANSAL MISHRA	June 29, 2010
R PALANISAMY Vs. DISTRICT REVENUE OFFICER ERODE	January 20, 2010
R PANKAJAM AND R GIRI Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND ORS	September 28, 2010
R PARANTHAMAN Vs. P VANITHA	March 30, 2010
R PARTHASARATHY Vs. STATE	March 5, 2010
R PATTABHI Vs. TAMIL NADU MINERALS LIMITED	August 25, 2010
R PATTIVINAYAGAM Vs. STATE	July 1, 2010
R PERUMALSAMY Vs. STATE OF TAMIL NADU	October 6, 2010
R PONNUSAMY Vs. SENIOR AERODROME OFFICER CIVIL AERODROME	September 2, 2010
R PRAGADESH Vs. N V SUBRAMANIAN	July 7, 2010
R PRASATH Vs. SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT	June 17, 2010
R PREMNAYAKI B A B ED SECONDARY GRADE TEACHER AIDED ELEMENTARY SCHOOL THIRUKALACHERRY Vs. STATE OF TAMIL NADU	December 29, 2010
R PUSHPALATHA Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI	October 1, 2010
R RADHAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER VRITHACHALAM	August 17, 2010
R RADHAKRISHNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 9, 2010
R RAJA Vs. STATE OF TAMIL NADU	September 2, 2010
R RAJAGOPALA THONDAIMAN AND ORS , KARTHIK V R THONDAIMAN, V R THIRUMALAI DORAIRAJA, V R RAMACHANDRA DORAIRAJA AND S THANUSKODI Vs. A ASHOK, STATE BY INSPECTOR OF POLICE	October 6, 2010
R RAJALAKSHMI Vs. DIRECTOR OF SCHOOL EDUCATION	April 8, 2010
R RAJAMANICKAM Vs. ASSISTANT DIRECTOR OF RURAL DEVELOPMENT	August 27, 2010
R RAJARANGAM Vs. MS SHOBANA I A S DISTRICT COLLECTOR CHENNAI	July 12, 2010
R RAJARANGAM Vs. DISTRICT COLLECTOR	January 22, 2010
R RAJENDRAN Vs. VELMURUGAN T	October 6, 2010
R RAJESH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	August 6, 2010
R RAMAKIRSHNAN ALIAS RAJU Vs. DISTRICT REVENUE OFFICER STAMPS COIMBATORE	March 10, 2010
R RAMANAN Vs. DIRECTOR OF MEDICAL EDUCATION	June 23, 2010
R RAMANATHAN Vs. SECRETARY TAMILNADU ELECTRICITY REGULATORY COMMISSION	January 22, 2010
R RAMANI Vs. SHANTHI DAMODARAN	November 26, 2010
R RAMASAMY Vs. STATE OF TAMILNADU	December 8, 2010
R RAMASAMY Vs. SECRETARY MINISTRY OF HIGHER EDUCATION	September 13, 2010
R RAMASAMY Vs. STATE OF TAMIL NADU	January 29, 2010
R RANGANATHAN Vs. THIRU DEVENDRANATH SARANGI I A S SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT CHENNAI	August 13, 2010
R RANGARAJAN Vs. DIRECTOR OF LOCAL FUND AUDIT KURALAGAM CHENNAI	March 10, 2010
R RAVANAN Vs. SUPERINTENDENT CENTRAL PRISON TIRUCHIRAPALLI DISTRICT	October 4, 2010
R RAVI Vs. P RAJAGOPAL	June 9, 2010
R RAVI TIRUVALLORE DISTRICT Vs. INSPECTOR GENERAL OF REGISTRATION	April 8, 2010
R RAVICHANDRAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMILNADU STATE MARKETING CORPORATION LIMITED	September 3, 2010
R RAVINDRAN Vs. M RAJAMANICKAM	December 3, 2010
R ROOPKUMAR Vs. R SHANTHAKUMARI	February 23, 2010
R ROSE Vs. MANAGING DIRECTOR	February 3, 2010
R S BALACHANDAR Vs. DISTRICT COLLECTOR	March 18, 2010
R S KAVITHA Vs. STATE OF TAMIL NADU	January 5, 2010
R S RAJAGOPAL CHETTIYAR Vs. K SARASWATHY	June 28, 2010
R SABARI PRIYA Vs. STATE	November 16, 2010
R SADASIVAM Vs. WILD LIFE WARDEN	June 18, 2010
R SADHU Vs. M PANDIAN	July 12, 2010
R SAKTHIVEL Vs. DIRECTOR GENERAL OF POLICE	August 13, 2010
R SARADHA Vs. SUPERINTENDENT OF POLICE	March 17, 2010
R SARASWATHI Vs. ASSISTANT DIRECTOR HANDLOOMS AND TEXTILES	June 25, 2010
R SARASWATHY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 17, 2010
R SARAVANAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	April 23, 2010
R SARAVANAN Vs. BLOCK DEVELOPMENT OFFICER MORAPPUR PANCHAYAT UNION	July 21, 2010
R SARAVANAN Vs. EXECUTIVE OFFICER AND CHAIRMAN, THE SELECTION GRADE TOWN PANCHAYAT	April 30, 2010
R SAROJINI Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ	December 15, 2010
R SATHYABAMA Vs. G K CHENTHILKANNAN	January 7, 2010
R SEKAR Vs. K KASINATHAN	September 29, 2010
R SELVAKUMAR Vs. STATE	March 26, 2010
R SELVARAJU Vs. CHIEF GENERAL MANAGER PANDA NEYVELI	August 31, 2010
R SENGODAN Vs. SUPERINTENDENT OF POLICE NAMAKKAL	September 21, 2010
R SENTHAMARAI Vs. SECRETARY TO THE GOVERNMENT	November 18, 2010
R SENTHIL KUMARAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	September 29, 2010
R SENTHILKUMAR Vs. DISTRICT COLLECTOR AND ORS	October 18, 2010
R SETHURAMALINGAM Vs. COLLECTOR AND CHAIRMAN DISTRICT LEVEL VIGILANCE COMMITTEE DINDIGUL DISTRICT	June 28, 2010
R SHAKTHIVEL Vs. DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT	September 23, 2010
R SHANKAR Vs. MINOR SANGEETHA	April 1, 2010
R SHANKAR Vs. R SUBRAMANIAN	April 1, 2010
R SHANTHI ALIAS BHUVANESWARI Vs. A P ROTHAMAN	March 29, 2010
R SRIDHARAN Vs. GENERAL MANAGER	July 1, 2010
R SRIDHARAN Vs. PRESIDING OFFICER	July 9, 2010
R SRIDHARAN Vs. COMMISSIONER HINDU RELIGIOUS ANDCHARITABLE ENDOWMENTS ADMN DEPARTMENT	January 8, 2010
R SRIKAANT Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY	February 3, 2010
R SRINIVASAN Vs. F L SURESH	February 8, 2010
R SRINIVASAN Vs. MANAGEMENT OF INDIA AIRLINES LTD	September 2, 2010
R SRINIVASAN Vs. STATE OF TAMIL NADU	December 2, 2010
R SRINIVASAN Vs. TAMIL NADU HOUSING BOARD	December 13, 2010
R SRINIVASAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 12, 2010
R SUBBARAO Vs. COMMISSIONER/PRINCIPAL SECRETARY HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	December 8, 2010
R SUBBIAH Vs. STATE	June 28, 2010
R SUBBIAH Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE AND ORS	November 11, 2010
R SUBBURAMAN Vs. JOTHI NIRAIMATHI	December 13, 2010
R SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT	February 17, 2010
R SUBRAMANIAN Vs. ANNA UNIVERSITY	March 29, 2010
R SUDHA Vs. V SENTHIL	February 1, 2010
R SUKUMAR Vs. GOVERNMENT OF TAMIL NADU	October 21, 2010
R SUKUMAR Vs. STATE OF TAMIL NADU	July 27, 2010
R SUMATHI Vs. INSPECTOR OF POLICE	September 14, 2010
R SUNDAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 22, 2010
R SUNDARA KUMAR Vs. UNION OF INDIA	June 8, 2010
R SUNDARAMURTHY Vs. JOINT REGISTRAR OF COOP SOCIETIES	January 28, 2010
R SUNDARRAJU Vs. SENIOR REGIONAL MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD	January 27, 2010
R SUNIL AGRAWAL Vs. STATE	July 7, 2010
R SURESH BABU Vs. COMMISSIONER OF POLICE	March 18, 2010
R SURESH KUMAR Vs. COMMISSIONER PANCHAYAT UNION	July 22, 2010
R SYED AZMATH BASHA TRUSTEE/POWER AGENT SHAH RAHAMATULLAH WALI MOSQUE INAM SAMAYAPURAM CHIDAMBARAM Vs. SETTLEMENT OFFICER/DISTRICT REVENUE OFFICER CHENNAI	February 12, 2010
R TAMILARASI Vs. DISTRICT COLLECTOR SALEM	February 4, 2010
R THAMBI Vs. R ARUMUGHAM	July 21, 2010
R THANGARAJU Vs. S MUTHUSWAMY	August 20, 2010
R THIAGARAJAN Vs. UNION OF INDIA	August 6, 2010
R THILAGAVATHY Vs. REGISTRAR TAMIL NADU TEACHERS EDUCATION UNIVERSITY	May 12, 2010
R THIRUGNANAM Vs. SUPERINTENDENT OF POLICE THANJAVUR DISTRICT	October 5, 2010
R THUKKARAM Vs. K RANGANATHAN	February 22, 2010
R USHAKUMARI Vs. SUPERINTENDENT OF POLICE	March 18, 2010
R V ANNAPOORANI Vs. DISTRICT COLLECTOR	September 22, 2010
R V NAGABHOOSANAM Vs. M R F LIMITED	February 1, 2010
R V S S VETHANAYAGAM Vs. A D J C MANOHAR	July 23, 2010
R V SENGODAN Vs. R A SHANMUGHAM	July 7, 2010
R V STEELS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 4, 2010
R V STEELS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
R VAIKUNTHANATHAN Vs. RAJEEVALOCHANACHARI	October 20, 2010
R VALARMATHI Vs. G SNATHANAPRAKASH	March 5, 2010
R VALARMATHI Vs. MEMBER SECRETARY TEACHERS RECRUITMENT BOARD	November 2, 2010
R VARADHARAJAN Vs. STATE	August 12, 2010
R VASU Vs. UNION OF INDIA	July 5, 2010
R VASUGI Vs. ADDITIONAL ASSISTANT EDUCATIONAL OFFICER	June 8, 2010
R VEERAIYAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION KUMBAKONAM	April 27, 2010
R VELARI FERNANDO Vs. GOVERNMENT OF TAMIL NADU	July 30, 2010
R VELAYUDHAM Vs. STATE OF TAMIL NADU	September 6, 2010
R VELLAICHAMY Vs. DISTRICT COLLECTOR MADURAI DISTRICT	September 24, 2010
R VELLAICHAMY Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE RAMNAD DISTRICT	November 2, 2010
R VELUSWAMY Vs. STATE	July 23, 2010
R VENKATACHALAM AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 20, 2010
R VENKATALAKSHMANASWAMY Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	April 21, 2010
R VENKATESAN Vs. PRESIDING OFFICER LABOUR COURT	April 6, 2010
R VENKATESAN Vs. DISTRICT REGISTRAR	March 31, 2010
R VENKATESH Vs. SECRETARY TO GOVERNMENT P AND AR DEPARTMENT FORT ST GEORGE CHENNAI	August 16, 2010
R VENUGOPAL Vs. GOVT OF TAMIL NADU	August 30, 2010
R VENUGOPAL Vs. ANUSUYA	August 25, 2010
R VIJAYA Vs. THIRUMATHI S SANDANAMMAL AND PRESIDING OFFICER, LABOUR COURT	December 13, 2010
R VIJAYALAKSHMI Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE	August 23, 2010
R VIMALA Vs. DIRECTOR OF SCHOOL EDUCATION	July 9, 2010
R VISWESWARAN NAIR Vs. GOVT OF TAMIL NADU	September 21, 2010
R Y SUDHAKAR Vs. INSPECTOR OF MATRICULATION SCHOOL	February 26, 2010
R YAMINI Vs. A SAFIA BEGUM	June 24, 2010
R YASOTHA Vs. APPELLATE COMMITTEE	September 29, 2010
R. ALAGU Vs. GOMATHIAMMAL	February 16, 2010
R. DENNIS RAJA Vs. T. SUBBIAH	January 20, 2010
R. MARUDHA MOOPPAR Vs. P. PANCHAVARNAM	February 17, 2010
R.D. SAMUEL Vs. STATE	January 12, 2010
RABBUNISHA Vs. STATE OF TAMIL NADU	June 10, 2010
RABI Vs. STATE	March 30, 2010
RABIA LEATHER INDUSTRIES P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 7, 2010
RABIYA BASHEER ALI Vs. C DEVANDRA PRASED	May 19, 2010
RABIYA BASHEER ALI Vs. C DEVENDRA PRASAD	October 29, 2010
RADHA Vs. M SHANTHI	January 4, 2010
RADHA INDUSTRIES Vs. TAMIL NADU ELECTRICITY REGULATORYCOMMISSION	February 4, 2010
RADHA KRISHNAN Vs. STATE	July 16, 2010
RADHAKRISHNAN Vs. LAKSHMIPATHI ALIAS A L PATHY	August 10, 2010
RADHAKRISHNAN Vs. INSPECTOR OF POLICE KACHIRAPALAYAM POLICE STATION VILLUPURAM	February 23, 2010
RADHAKRISHNAN Vs. NASEKARAN	March 18, 2010
RADHAKRISHNAN Vs. STATE OF TAMIL NADU	March 30, 2010
RAFIQ SAIT Vs. COMMISSIONER CORPORATION OF CHENNAI	April 6, 2010
RAGHAVAN Vs. SUPERINTENDENT OF PRISON	July 30, 2010
RAGHAVENDRA ASSOCIATES Vs. TAMIL NADU ELECTRICITY BOARD	February 3, 2010
RAGHAVENDRA INDUSTRIES Vs. TAMIL NADU LECTRICITY REGULATORY COMMISSION	January 11, 2010
RAGHUPATHI Vs. V RANGARAJULU NAIDU	September 27, 2010
RAHEJA TOWERS OWNERS ASSOCIATION Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
RAHIMA DIED Vs. P MANGILAL DIED	December 22, 2010
RAHMATHHANI Vs. SALMA NACHIYAL	June 18, 2010
RAIL INDIA TECHNICAL AND ECONOMIC SERVICE Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	May 19, 2010
RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. JOINT COMMISSIONER OF LABOUR CHENNAI	January 21, 2010
RAJ LUBRICANTS MADRAS PVT Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 12, 2010
RAJA Vs. STATE	January 20, 2010
RAJA Vs. STATE OF TAMILNADU	March 31, 2010
RAJA Vs. STATE	March 9, 2010
RAJA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	August 26, 2010
RAJA Vs. STATE	November 10, 2010
RAJA ALIAS P P RAJA Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE MADURAI	April 26, 2010
RAJA EMMANUEL Vs. DISTRICT EDUCATION OFFICER PALANI	March 5, 2010
RAJA REHNIUS Vs. STATE OF TAMIL NADU	October 5, 2010
RAJAGOPAL Vs. P NIRMALA	November 19, 2010
RAJALAKSHMI Vs. SAROJINI	December 10, 2010
RAJALAKSHMI Vs. VAIRAMUTHU	July 12, 2010
RAJALAKSHMI Vs. DWARAKANATH	February 26, 2010
RAJALAKSHMI PRINTERS Vs. STATE OF TAMIL NADU	February 3, 2010
RAJAM INDUSTRIES P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	June 7, 2010
RAJAMANI Vs. STATE	March 1, 2010
RAJAMANI Vs. U BHAGYALAKSHMI	June 25, 2010
RAJAMANI Vs. MALLESWARI	September 2, 2010
RAJAMANI VANCHEESWARAN Vs. MUTHUKUMARAN	December 2, 2010
RAJAMANICKAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	March 30, 2010
RAJAMANICKAM ALIAS KAMAL BASHA Vs. MOHAMMAD YASSIN	February 26, 2010
RAJAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	August 9, 2010
RAJAN Vs. CHIEF SECRETARY STATE OF TAMIL NADU	April 23, 2010
RAJANARAYAN CAPITAL MARKETS SERVICES LTD Vs. S S CHOKKALINGAM	October 19, 2010
RAJANGAM Vs. REVENUE DIVISIONAL OFFICER KODAIKANAL TALUK	November 15, 2010
RAJANGAM Vs. STATE, INSPECTOR OF POLICE	June 30, 2010
RAJANI SIVAKUMAR Vs. DURAIKANNU	January 25, 2010
RAJAPANDI Vs. STATE	July 6, 2010
RAJAPANDI; BALARAMAN Vs. STATE	January 11, 2010
RAJAPRABHU @ PRABHU Vs. STATE	September 2, 2010
RAJAPRABHU ALIAS PRABHU Vs. STATE BY INSPECTOR OF POLICE	September 2, 2010
RAJARATNA MILLS P LTD Vs. TAMIL NADU ELECTRICITY BOARD	January 21, 2010
RAJASEKAR Vs. U M S RADIO FACTORY LIMITED	October 28, 2010
RAJENDRAN Vs. DEPUTY COMMISSIONER OF POLICE	July 22, 2010
RAJENDRAN Vs. SUB-INSPECTOR OF POLICE GOBICHETTIPALAYAM DISTRICT CRIME NO 639 OF 2006	March 29, 2010
RAJENDRAN AND SELVI Vs. A SAMINATHAN	December 1, 2010
RAJENDREN @ RAJA AND RAJASEKAR @ RAJA Vs. STATE THROUGH INSPECTOR OF POLICE	June 30, 2010
RAJESH Vs. STATE OF TAMIL NADU	April 1, 2010
RAJESH Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	December 20, 2010
RAJESH DAS I P S Vs. TAMIL NADU STATE HUMAN RIGHTS COMMISSION	August 27, 2010
RAJESHWARI Vs. SAROJA	September 30, 2010
RAJESWARI Vs. STATE OF TAMILNADU	August 27, 2010
RAJESWARI Vs. SECRETARY TO THE GOVERNMENT	August 2, 2010
RAJESWARI Vs. N PALANI	June 24, 2010
RAJESWARI Vs. RAMALINAGAM	May 12, 2010
RAJESWARI Vs. TINDIVANAM CO-OPERATVE URBAN BANK LTD	March 19, 2010
RAJESWARI AND COMPANY Vs. STATE OF TAMIL NADU	January 6, 2010
RAJESWARI MILLS LIMITED Vs. CHAIRMAN	February 24, 2010
RAJI Vs. ANBALAGAN DIED MADHAN	July 5, 2010
RAJI Vs. STATE OF TAMIL NADU	October 28, 2010
RAJI ALIAS MOHANASUNDARAM Vs. STATE BY: INSPECTOR OF POLICE SRMC POLICE STATION PORUR CHENNAI	December 6, 2010
RAJKUMAR Vs. STATE	March 18, 2010
RAJKUMAR Vs. STATE OF TAMILNADU	March 12, 2010
RAJKUMAR Vs. MAHESH KUMAR	April 28, 2010
RAJU SPINNING MILLS PVT LTD Vs. TAHSILDAR SRIVILLIPUTHUR	February 24, 2010
RAJU SPINNING MILLS PVT LTD BY ITS DIRECTOR Vs. TAHSILDAR AND ORS	February 24, 2010
RAKKAMMAL Vs. DISTRICT COLLECTOR, DISTRICT REVENUE OFFICER, REVENUE DIVISIONAL OFFICER AND TAHSILDAR	October 27, 2010
RAM GANESAN Vs. KOTHARI INTERNATIONAL TRADING LIMITED	February 2, 2010
RAMA BASKARAN Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE	October 22, 2010
RAMA MONICKAM Vs. JUNIOR ENGINEER AND M SELVARAJ	October 18, 2010
RAMA NATARAJA DIKSHIDAR Vs. V NATARAJAN	November 30, 2010
RAMA VILAS SERVICES LIMITED Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL	October 7, 2010
RAMAA SIVARAM Vs. CHIEF COMMISSIONER OF INCOME TAX	March 12, 2010
RAMABOYAN Vs. KUPPUSAMY	May 12, 2010
RAMACHANDRA MARTHANDAM Vs. LINGA VIJAYAN	April 13, 2010
RAMACHANDRAN Vs. SANKARAIAH NAIDU	May 19, 2010
RAMACHANDRAN Vs. GOVINDARAJAN	August 31, 2010
RAMADEVI Vs. R RAMKUMAR	March 5, 2010
RAMADOS Vs. STATE BY: INSPECTOR OF POLICE KAYARLABATH POLICE STATION PERAMBALUR DISTRICT	December 7, 2010
RAMADOSS Vs. INSPECTOR OF POLICE THANJAVUR	April 27, 2010
RAMADOSS ALIAS KANNAN Vs. M KESAVAN	July 26, 2010
RAMAIAH Vs. W D JOACQUIEN	April 15, 2010
RAMAKRISHNA MUDALIAR Vs. SPECIAL TAHSILDAR	July 30, 2010
RAMAKRISHNA REDDIAR Vs. SATHIAMURTHY	August 12, 2010
RAMAKRISHNA STEEL INDUSTRIES LTD Vs. STATE INSPECTOR OF LABOUR	April 12, 2010
RAMAKRISHNAN Vs. STATE	July 15, 2010
RAMAKRISHNAN Vs. SUPERINTENDENT OF POLICE THIRUNELVELI DISTRICT	December 14, 2010
RAMALINGAM Vs. PRESIDING OFFICER	June 8, 2010
RAMAMOORTHY Vs. STATE	January 7, 2010
RAMAMURTHY Vs. MUTHUKRISHNAN	April 15, 2010
RAMANATHAN Vs. STATE	June 28, 2010
RAMANATHAPURAM Vs. PANDIAN GRAMA BANK	December 13, 2010
RAMANI RAMASWAMY AND ANOTHER Vs. SREI VENTURE CAPITAL LTD. AND OTHERS	February 3, 2010
RAMANUJAM Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI	November 15, 2010
RAMAR Vs. STATE	July 7, 2010
RAMASAMY Vs. UNION OF INDIA	September 24, 2010
RAMASAMY Vs. STATE OF TAMIL NADU	September 22, 2010
RAMASAMY Vs. SUBRAMANI	April 6, 2010
RAMASAMY AND THIRUPPATHI Vs. STATE INSPECTOR OF POLICE	August 20, 2010
RAMASAMY GOUNDER Vs. PONNUSAMY	March 31, 2010
RAMASAMY NATTAR Vs. RAJENDRAN	April 19, 2010
RAMASUBRAMANIAN Vs. STATE REPRESENTED AND ORS	October 25, 2010
RAMESH Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ DEVELOPMENT	February 23, 2010
RAMESH Vs. STATE	February 11, 2010
RAMESH Vs. STATE	February 10, 2010
RAMESH Vs. STATE	October 6, 2010
RAMESH Vs. STATE	August 27, 2010
RAMESH KANNA Vs. STATE	March 4, 2010
RAMESH KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	February 26, 2010
RAMESH KUMAR Vs. KOTA VEERASWAMIAH CHARITIES	June 22, 2010
RAMESH RAJAGOPAL Vs. DEVI POLYMERS PVT LTD	November 26, 2010
RAMESHKUMAR Vs. STATE	June 9, 2010
RAMIZABI Vs. MOHAMMED YASSIN	February 26, 2010
RAMPRASATH Vs. PRINCIPAL ACCOUNTANT GENERAL OF TAMIL NADU AND ORS	November 15, 2010
RAMU Vs. STATE	February 23, 2010
RAMU ALIAS RAM KUMAR Vs. STATE OF TAMILNADU	April 1, 2010
RANASINGH ALIAS PALDURAI Vs. A VEERARAGHAVAN	September 17, 2010
RANGAA FOODS INDUSTRIES P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
RANGAIAH CHETTY Vs. FEROZ KHANOON	August 9, 2010
RANGASAMY Vs. STATE INSPECTOR OF POLICE CSCID ERODE	February 4, 2010
RANGASAMY SPECIAL OFFICER NAMAKKAL DISTRICT Vs. LABOUR COURT	March 29, 2010
RANGASWAMI Vs. T V KRISHNAN	August 18, 2010
RANGASWAMY Vs. RAJESWARI	November 1, 2010
RANGASWAMY GOUNDER AND RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND THE DISTRICT REVENUE OFFICER	August 19, 2010
RANGESH Vs. STATE BY INSPECTOR OF POLICE	August 27, 2010
RANI Vs. MUTHUKUMARAN INSTITUTE OF INSTITUTE OF TECHNOLOGY CHIKKARAYAPURAM	March 26, 2010
RANI ALEXANDER ALIAS FATHIMA RANI Vs. HAJIRA BANU GAFFAR	October 8, 2010
RANI BAI Vs. STATE OF TAMIL NADU	August 2, 2010
RANI K LULLA Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 28, 2010
RANIPET GREAVES EMPLOYEES UNION REGN NO 624 / NAT Vs. COMMISSIONER OF LABOUR DMS COMPLEX TEYNAMPET	March 12, 2010
RANJINI Vs. KANTHAMANI	September 22, 2010
RANJIT NARAYANAN Vs. KUMARASAMY ALFRED	February 22, 2010
RANJITH AMMAL Vs. SIVASUBRAMANIAN	February 18, 2010
RANJITH KUMAR Vs. STATE INSPECTOR OF POLICE	July 22, 2010
RASAMMAL Vs. PAULINE EDWIN	July 22, 2010
RASIGA LEATHER Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 7, 2010
RASSIA ALIAS SELVAKUMARI Vs. INSPECTOR GENERAL OF REGISTRATION GOVERNMENT OF TAMIL NADU	December 8, 2010
RASUPILLAI ALIAS SOOSAIRAJ Vs. INSPECTOR OF POLICE	July 12, 2010
RATHINAMMAL Vs. MANAGING DIRECTOR TAMILNADU HOUSING BOARD	March 25, 2010
RATHINAVELPANDIAN S/O RAMAIAH NADAR, SECRETARY, HINDU NADAR URAVAINMURAI COMMITTEE HIGHER SECONDARY SCHOOL Vs. DISTRICT COLLECTOR AND COMMISSIONER PULIANGUDI MUNICIPALITY	September 30, 2010
RATHNAM AND RATHNAM TANNERY Vs. R PALANISAMY	March 24, 2010
RATHNAMMAL Vs. BALAIAH ALIAS GOVINDASWAMY	June 2, 2010
RATHNAVEL Vs. BALAJI	March 17, 2010
RAU PADMA Vs. GAYATRI DEVI	September 3, 2010
RAVI Vs. STATE	August 31, 2010
RAVI Vs. K DHANASEKARAN	April 1, 2010
RAVI Vs. ANNAMALAI	March 8, 2010
RAVI Vs. STATE	February 19, 2010
RAVI ALIAS RAVICHANDRAN Vs. STATE BY THE INSPECTOR OF POLICE	November 23, 2010
RAVI ALIAS RAVIKUMAR Vs. STATE OF TAMIL NADU	June 10, 2010
RAVI ALIAS S RAVICHANDRAN Vs. STATE INSPECTOR OF POLICE	April 15, 2010
RAVICHANDRAN Vs. STATE ASSISTANT COMMISSIONER OF POLICE	February 15, 2010
RAVICHANDRAN Vs. STATE, REP BY SUB-INSPECTOR OF POLICE VIRUDHUNAGAR DISTRICT	August 9, 2010
RAVICHANDRAN Vs. RAJESWARI	January 29, 2010
RAYALA TOWER OWNERS ASSOCIATION Vs. VIRA PROPERTIES P LTD	January 20, 2010
RAYALASEEMA CONCRETE SLEEPERS (P) LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES (FAC) AND PRINCIPAL SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES	November 10, 2010
RAYALSEEMA CONCRETE SLEEPERS PRIVATE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 26, 2010
REAL VALUE PROMOTORS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 21, 2010
RED BULL INDIA PVT LTD Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS	February 26, 2010
REGILA PREM Vs. CHELLAPPAN	August 20, 2010
REGINA MARY Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	June 28, 2010
REGINALD INDIRA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	September 24, 2010
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. AMBIKA OFFSET	December 23, 2010
REGIONAL MANAGER, MANAGING DIRECTOR AND MANAGER, TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD Vs. V NATARAJAN	August 27, 2010
REGIONAL PROVIDENT FUND COMMISSIONER 2 Vs. SREE VISALAM CHIT FUNDS LTD	November 1, 2010
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT AND ORS	November 10, 2010
REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING), JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THANJAVUR REGION AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) Vs. N RAJAGARANI	October 27, 2010
REGISTRAR TAMIL NADU TEACHERS EDUCATION UNIVERSITY Vs. K S SASI KUMAR	March 11, 2010
REGISTRAR TAMIL NADU TEACHERS EDUCATION UNIVERSITY Vs. CORRESPONDENT SHREE RAGAVENDRA COLLEGE OF EDUCATION	May 12, 2010
REGISTRAR UNIVERSITY OF MADRAS Vs. M MUTHUSWAMI	June 29, 2010
REIL ELECTRICALS INDIA LTD Vs. MEMBER OF C B E AND C	April 16, 2010
RELIANCE INDUSTRIES LIMITED Vs. USHA DEVI	April 28, 2010
RELIANCE INDUSTRIES LIMITED PETROLEUM DIVISION Vs. STATE HEAD RELIANCE INDUSTRIES LIMITED	April 28, 2010
RENGAMMAL Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, TAMIL NADU GOVERNMENT, INSPECTOR OF POLICE	June 29, 2010
RENGARAJAN Vs. RAJESH	August 20, 2010
RENUGA SOFT X TOWELS Vs. DEPUTY DIRECTOR DIRECTORATE ENFORCEMENT	November 3, 2010
RENUGA TEXTILES Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
REVATHI C P EQUIPMENT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 18, 2010
REVATHI RAJASEKARAN AND SUJATHA SUNDARAJAN Vs. STATE	September 24, 2010
REVENUE DIVISIONAL OFFICER Vs. N SASTHA AND ORS	April 20, 2010
REVENUE DIVISIONAL OFFICER Vs. CHOKKIYAMMAL	July 8, 2010
REVENUE DIVISIONAL OFFICER Vs. C RAMASAMY	July 23, 2010
REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER) Vs. K N SINGARAM	July 16, 2010
REVENUE DIVISIONAL OFFICER, (LAND ACQUISITION OFFICER) AND DIVISIONAL ENGINEER, HIGHWAYS AND RURAL WORKS Vs. KARUPPASAMY	March 30, 2010
REVOOR NUMBERUMAL CHETTYS TRUST Vs. DISTRICT COLLECTOR VELLORE DISTRICT AT VELLORE	December 20, 2010
REX HIGHER SECONDARY SCHOOL Vs. ROSELINE ROZARIO	September 24, 2010
RIAZLEE Vs. PASSPORT OFFICER	May 27, 2010
RIETER LMW MACHINERY LTD Vs. R RANGANATHAN	June 8, 2010
RITESH KUMAR DHARIWAL S/O J KIRAN RAJ DHARIWAL Vs. SPECIAL TAHSILDAR L A	July 7, 2010
RLS ALLOYS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD	January 20, 2010
RNP RAVI TRANSPORT Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION	September 13, 2010
ROACK FERNANDO Vs. STATE	October 5, 2010
ROBUST HOTELS P LTD Vs. E I H LIMITED	October 22, 2010
ROGINI MILLS Vs. STATE OF TAMIL NADU	January 20, 2010
ROHINI Vs. S MANIVEL	April 6, 2010
RONETRA @ S M RONESAMY Vs. DEPUTY DIRECTOR OF ENFORCEMENT	November 26, 2010
ROOTS MULTICLEAN LTD Vs. COIMBATORE CITY MUNICIPAL CORPORATION	April 30, 2010
ROSVAR STEELS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 2, 2010
ROYAL CLASSIC MILLS P LTD Vs. STATE OF TAMILNADU	February 3, 2010
ROYAL CLUB OF POLLACHI Vs. SUPERINTENDENT OF POLICE THIRUPPUR DISTRICT	December 6, 2010
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN FATHIMA AKTHAR COURT	April 29, 2010
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. R SRIKANTHAN	March 17, 2010
RT REV DR H A MARTIN Vs. TAMIL EVANGELICAL LUTHERAN CHURCH REP. BY ITS SECRETARY	December 14, 2010
RUCKMANI AMMAL COSPIN PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 4, 2010
RUDRA FINANCIAL SERVICES Vs. KOTA NADAMUNI EDAPALAYAM	May 19, 2010
RUKSHANA DESHPANDE Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	August 13, 2010
RURAL AREA DEVELOPMENT TRUST, B DHARMATHUPATTY Vs. STATE COMMISSIONER FOR DIFFERENTLY ABLED PERSONS, DISTRICT COLLECTOR AND DISTRICT DIFFERENTLY ABLED REHABILITATION OFFICER	September 22, 2010
RUSSEL RAJ Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	October 18, 2010
S A AMEERUDHIN, S/O SHEIK ABUSALI, MANAGING PARTNER Vs. SUPERINTENDING ENGINEER, EXECUTIVE ENGINEER, JUNIOR ENGINEER, (OPERATION AND MAINTENANCE), TAMIL NADU ELECTRICITY BOARD AND B SIRAJUDHEEN	November 18, 2010
S A ANTONY Vs. SECRETARY TO GOVERNMENT HANDLOOM HANDICRAFTS TEXTILES ANDKHADHI DEPARTMENT	March 29, 2010
S A DURAI SEBASTIAN Vs. GOVERNMENT OF TAMIL NADU	July 2, 2010
S A NOORULLAH Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
S A R SOMASUNDARAM Vs. CIBIRAJ	August 19, 2010
S A SEENIKATTY Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	November 8, 2010
S ABDUL RAHMAN Vs. JUGRAJI HIRAJI	May 13, 2010
S ACHI AMMAL Vs. S RAMAKRISHNAN AND THANGAMMAL	April 15, 2010
S ALAGAMMAL Vs. MARIAMMAL	August 11, 2010
S ALAGIRISAMY Vs. COMMISSIONER CORPORATION OF CHENNAI	January 6, 2010
S AMAL ANTONY Vs. DIRECTOR OF ELEMENTARY EDUCATION OF TAMIL NADU	July 23, 2010
S AMITHA BEEVI Vs. STATE OF TAMIL NADU	August 16, 2010
S AMUTHA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES	April 28, 2010
S AMUTHAVALLI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	June 18, 2010
S ANAND KUMAR Vs. A ANANDHI	March 25, 2010
S ANANDAN Vs. R SANTHANA KRISHNAN	March 24, 2010
S ANANTHI, S MAHESWARI, S PRAVEENKUMAR AND S DHANALAKSHMI Vs. N PANNEERSELVAM, M NAGARAJAN AND NATIONAL INSURANCE COMPANY LTD	October 21, 2010
S ANDIAPPAN Vs. DISTRICT COLLECTOR	October 22, 2010
S ANGAMUTHU Vs. SUPERINTENDENT OF POLICE	July 13, 2010
S ARIYA THILAKAN ALIAS THILAK Vs. MOHAMMED ALI	July 8, 2010
S AROCKIA VARGHEESE Vs. SUB INSPECTOR OF POLICE SUDHAMALLI POLICE STATION	November 2, 2010
S ARULDOSS Vs. NEYVELI LIGNITE CORPORATION LIMITED	December 15, 2010
S ARUMUGA DEVAR Vs. STATE OF TAMILNADU	April 1, 2010
S ARUMUGAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL CITY CIVIL COURT BUILDINGS MADRAS	March 23, 2010
S ARUMUGAM Vs. P POOVARAGHAVAN	March 15, 2010
S ARUMUGAM Vs. KRISHNAMMAL	October 5, 2010
S ARUMUGATHIRAVIAM Vs. TAMIL NADU SMALL INDUSTRIES CORPN LTD	January 5, 2010
S ARUN SHANKAR Vs. P SELVARAJ	November 11, 2010
S ASHOK KUMAR Vs. METROPOLITAN TRANSPORT CORPORATION RE	March 30, 2010
S ATHIYAPPAN ALIAS PANCHU Vs. STATE	July 30, 2010
S AYYANAR Vs. DISTRICT REVENUE OFFICER (STAMP) AND SUB-REGISTRAR	July 16, 2010
S B KALYANASUNDARAM Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	March 19, 2010
S BABU Vs. ASSISTANT GENERAL MANAGER	August 16, 2010
S BAGIRATHI Vs. GOVERNMENT OF TAMIL NADU	September 8, 2010
S BALACHANDAR Vs. N PALANISAMY	February 10, 2010
S BALAJI Vs. STATE COMMISSIONER FOR DISABLED PERSONS	February 24, 2010
S BALAKRISHNAN AND ORS Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES AND ORS	September 14, 2010
S BASHEER MOHID Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY GREENWAYS ROAD	July 5, 2010
S BASKAR Vs. ASSISTANT EXECUTIVE ENGINEER	September 6, 2010
S BASKARAN Vs. REGISTRAR OFFICE OF REGISTRAR OF CO OPERATIVE SOCIETIES	January 5, 2010
S BHAVANI Vs. DIRECTOR OF MEDICAL EDUCATION KILPAUK CHENNAI	February 19, 2010
S CHANDRASEKARAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
S CHELLA KUTTY Vs. SECRETARY TO GOVERNMENT COOPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	December 2, 2010
S CHELLAIAH Vs. DISTRICT COLLECTOR THIRUVELLORE DISTRICT	October 21, 2010
S CHELLAM Vs. INSPECTOR GENERAL OF POLICE	August 17, 2010
S CHELLAPPAN Vs. STATE	November 2, 2010
S CHINNASAMY Vs. JOINT REGISTRAR OF CO OP SOCIETIES	June 30, 2010
S CHINNASAMY Vs. CHIEF ENGINEER, (APPOINTING AUTHORITY), TAMIL NADU ELECTRICITY BOARD, SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT ENGINEER, (DISTRIBUTION), TAMIL NADU ELECTRICITY BOARD	September 30, 2010
S CHITRA Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT	September 29, 2010
S CHOCKALINGAM Vs. STATE OF TAMIL NADU	July 16, 2010
S CHOCKKALINGAM Vs. CHIEF GENERAL MANAGER	June 14, 2010
S CHRISTY Vs. CHIEF EDUCATIONAL OFFICER KANYAKUMARI DISTRICT AT NAGERCOIL	July 25, 2010
S D ALBERT DAYAKARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 27, 2010
S D PAULRAJ Vs. A BALAKRISHNAN	July 12, 2010
S DANIEL Vs. NEYVELI LIGNITE CORPORATION LIMITED	December 6, 2010
S DAWOOD SHARIEF Vs. DIRECTOR OF COLLEGIATE EDUCATION DPI CAMPUS	February 10, 2010
S DAYANANDAM Vs. STATE	August 10, 2010
S DEEPAK Vs. D ANITHA	August 26, 2010
S DEIVANAYAGAM Vs. INSPECTOR OF POLICE	March 3, 2010
S DEVARAJAN Vs. DIRECTOR OF RURAL DEVELOPMENT	January 12, 2010
S DEVENDRAN Vs. STATE LEVEL SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	February 23, 2010
S DHANALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION	June 15, 2010
S DHANANJAY ADITHAN Vs. COMMISSIONER H R AND C E	December 9, 2010
S DHARANI KUMAR Vs. NIRMALA	March 29, 2010
S DHARMARAJ Vs. GOVERNMENT OF TAMIL NADU	February 26, 2010
S DURAI Vs. A B DHANASEKAR	July 14, 2010
S DURAIRAJ Vs. STATE	February 18, 2010
S DURAISAMY Vs. C KANAGASABAPATHY	March 24, 2010
S DURAISAMY Vs. STATE REPRESENTED	April 7, 2010
S DURAISAMY Vs. NALLAPPAGOUNDER	April 9, 2010
S EASWARAN Vs. SECRETARY PERSONNEL AND ADMINISTRATIVE REFORMS M DEPARTMENT SECRETARIAT	February 9, 2010
S ELANGOVAN Vs. S SEMBIAN	April 23, 2010
S ELANGOVAN Vs. UNION TERRITORY OF PUDUCHERRY	January 27, 2010
S ELAVARASAN Vs. DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT	November 1, 2010
S ELUMALAI Vs. CHINATAMBI	March 24, 2010
S FAISAL KHAN Vs. JOINT COMMISSIONER OF CUSTOMS AIR PORT	September 13, 2010
S G MANICKASIVAM Vs. K GANESAN	November 26, 2010
S G PANDURANGAN Vs. G R KANTHA	April 21, 2010
S G SUBBURAJ Vs. GANGAIAH NAICKER	September 28, 2010
S GAJARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 5, 2010
S GANANATHA PERUMAL Vs. S VALLIAPPAN	July 9, 2010
S GANESAN Vs. DISTRICT MANAGER TASMAC LTD	August 2, 2010
S GAUSE MOHIDEEN Vs. M SIVALINGAM	June 8, 2010
S GIRIDHARAN Vs. ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE CHENNAI ELECTRICITY DISTRIBUTION CIRCLE SOUTH CHENNAI	February 18, 2010
S GNANASEKARAN Vs. DIRECTOR GENERAL OF POLICE	March 30, 2010
S GNANESWARI Vs. JUNIOR ENGINEER OANDM TAMIL NADU ELECTRICITY BOARD VELLORE DISTRICT	October 29, 2010
S GOBU Vs. STATE OF TAMILNADU	June 8, 2010
S GOVINDARAJAN Vs. DISTRICT COMMUNITY CERTIFICATE VERIFICATION SCRUTINY COMMITTEE	April 5, 2010
S GOVINDARAJU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	January 28, 2010
S GOVINDASAMY Vs. STATE OF TAMIL NADU	September 29, 2010
S GOVINDASWAMY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 17, 2010
S GOWRI Vs. LAKSHMI VILAS BANK LTD	September 13, 2010
S GREESH KUMAR Vs. SUSMITA SEN	April 13, 2010
S GUNASEKAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 23, 2010
S GUNASEKARAN Vs. ASSISTANT SETTLEMENT OFFICER NORTH OFFICE OF THE PRINCIPAL	December 23, 2010
S H AMIRUDDIN Vs. SECRETARY TO GOVERNMENT FORT ST GEORGE CHENNAI	April 21, 2010
S HAIYUR NISHA ALIAS HAIYUR NISHA BEGUM Vs. STATE	November 26, 2010
S HUSSAIN ALIAS MOHD HUSSAIN Vs. SENIOR INTELLIGENCE OFFICER	April 30, 2010
S INDIRA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	January 27, 2010
S J JAGADEES Vs. INSPECTOR GENERAL OF REGISTRATION	April 29, 2010
S JAGADEESAN Vs. SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT STATE OF TAMIL NADU	February 12, 2010
S JAGADESWARI Vs. INSPECTOR OF GENERAL PRISONS	September 28, 2010
S JAI SHANKAR Vs. AIR OFFICER COMMANDING AIR FORCE STATION TAMBARAM	December 23, 2010
S JAKKIR HUSSAIN Vs. REGISTRAR OF COOP SOCIETIES EVR SALAI NVN MALIGAI KILPAUK	April 16, 2010
S JANAKIRAMAN Vs. STATE OF TAMIL NADU	April 15, 2010
S JAYA MOHAN Vs. STATE OF TAMIL NADU	December 16, 2010
S JAYAKUMAR Vs. STATE	August 27, 2010
S JAYARAJ Vs. GOVERNMENT OF TAMIL NADU	July 16, 2010
S JAYARANI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	March 26, 2010
S JESU ANTONY Vs. EXECUTIVE OFFICER THIRUMAZHISAI TOWN PANCHAYAT	February 10, 2010
S JESUDOSS Vs. A P RAMACHANDRAN	June 21, 2010
S JEYABHARATHI MALATHI Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT	April 20, 2010
S JEYASELAN Vs. HOME SECRETARY	November 24, 2010
S JOHN PETER Vs. STATE AND ORS	November 26, 2010
S JOHNSON Vs. STATE OF TAMIL NADU	April 26, 2010
S JOTHI LOGANATHAN Vs. DISTRICT SOCIAL WELFARE OFFICER	November 26, 2010
S JOTHI RAMALINGAM Vs. SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION	August 25, 2010
S JOTHILINGAM Vs. M RAJKUMAR	July 1, 2010
S JOTHIMANI Vs. DIRECTOR MOTOR VEHICLES MAINTENANCE DEPARTMENT	December 8, 2010
S K A P BALAKRISHNAN Vs. JIMMY	June 10, 2010
S K BALAGURU PANDIAN Vs. S K MURUGESA NADAR	August 13, 2010
S K JEYARHAAJ Vs. BABY ALIAS ROHINI	November 26, 2010
S K KANNAN Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT	October 25, 2010
S K NATARAJA GURUKKAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	April 30, 2010
S K RAMAN Vs. J DHONAN	September 28, 2010
S K SANKARAN CHETTIAR Vs. BRANCH MANAGER INDIAN OVERSEAS BANK	September 23, 2010
S K SHANMUGHAM Vs. RABIA BIBI	April 19, 2010
S K SHENBAGAMOORTHY AND BROTHERS Vs. UNION OF INDIA	June 18, 2010
S K SHUKUR Vs. DISTRICT REVENUE OFFICER SALEM	December 14, 2010
S K SUNDARARAJAN Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYAT	February 17, 2010
S K VELU Vs. COMMISSIONER	July 23, 2010
S K VELUCHAMY Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICALS	April 6, 2010
S KAIRUNNISA Vs. INSPECTOR OF POLICE	March 18, 2010
S KALAIVANI Vs. STATE	August 30, 2010
S KALPANA Vs. SECRETARY TO GOVERNMENT	October 25, 2010
S KALYANI ACHI Vs. JOINT COMMISSIONER CT	November 25, 2010
S KAMALA Vs. EXECUTIVE ENGINEER	November 10, 2010
S KAMALA Vs. COMMISSIONER KARAIKUDI MUNICIPALITY	September 24, 2010
S KAMALAKANNAN Vs. M MANI	August 12, 2010
S KAMALAM Vs. SELVARAJ	June 8, 2010
S KAMARAJ Vs. STATE	July 29, 2010
S KAMATCHI Vs. G SARASWATHY	September 8, 2010
S KANNAN Vs. GOVERNMENT OF TAMIL NADU	July 1, 2010
S KANNAN Vs. S SANKARALINGAM	April 28, 2010
S KANNAN Vs. DISTRICT COLLECTOR TIRUVANNAMALAI	February 16, 2010
S KANNAN Vs. CORRESPONDENT CUM SECRETARY	January 5, 2010
S KARTHIKEYAN Vs. CHIEF ENGINEER GENERAL HIGHWAYS CHENNAI	February 11, 2010
S KARUNANIDHI Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE	September 28, 2010
S KARUPPAIAH Vs. DIRECTOR OF RURAL DEVELOPMENT CHENNAI	April 7, 2010
S KARUPPAN Vs. SUPERINTENDENT OF POLICE	August 9, 2010
S KARUPPASAMY Vs. STATE OF TAMIL NADU	August 13, 2010
S KARUPPIAH Vs. P RAMAMURTHY, CHIEF ENGINEER AND A ADAM MOHIDEEN, SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT	October 4, 2010
S KARUPPUSWAMY Vs. SETTLEMENT THASILDAR GOBICHETTIPALAYAM	December 9, 2010
S KASI PERUMAL Vs. DIRECTOR OF PENSIONS AND DIRECTOR OF TREASURIES AND ACCOUNTS	September 20, 2010
S KASIMAYAN RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL Vs. INSPECTOR OF POLICE CBI ACB SHATRI BHAVAN CHENNAI	November 18, 2010
S KASTHURI BAI Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	April 29, 2010
S KAVITHA Vs. TAMIL NADU ELECTRICITY BOARD	February 17, 2010
S KESARIMAL A PARTNERSHIP FIRM Vs. COMMISSIONER OF CUSTOMS IMPORTS CUSTOMS HOUSE	April 22, 2010
S KIRUBA Vs. ASSISTANT ENGINEER PUBLIC WORKS DEPARTMENT BUILDING MAINTENANCE AND CONSTRUCTION DIVISION NORTH	March 23, 2010
S KRISHNAMOORTHY Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT	April 16, 2010
S KRISHNAMURTHY Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION SECRETARIAT	December 3, 2010
S KRISHNAN Vs. SECRETARY TO GOVERNMENT HOME POLICE II DEPARTMENT	December 13, 2010
S KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	March 19, 2010
S KRISHNASAMY Vs. STATE OF TAMIL NADU	September 17, 2010
S KUMAR Vs. SUPERINTENDENT OF PRISONS CENTRAL PRISON VELLORE	September 13, 2010
S KUMAR Vs. REGIONAL TRANSPORT OFFICER	July 5, 2010
S KUMAR Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	January 28, 2010
S KUMARAVEL Vs. CHIEF EDUCATIONAL OFFICER KANCHEEPURAM	September 22, 2010
S KUMARESAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	January 12, 2010
S L LINGANNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
S LATHA Vs. ACCOUNTANT GENERAL A E	September 20, 2010
S LATHA Vs. JOINT REGISTRAR, MADURAI DISTRICT CO-OPERATIVE SOCIETIES AND ORS	September 28, 2010
S LOGANATHAN Vs. HUSSAIN BI ALIAS FATHIMAUNNISSA	May 26, 2010
S LOGANATHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 12, 2010
S LOKESWARAN Vs. SPECIAL COMMISSIONER COMMISSIONER OF LAND ADMINISTRATION	December 9, 2010
S M AYYAMPERUMAL Vs. REGISTRAR OF COOPERATIVE SOCIETIES NVN NASTARASAN MAALIGAI	February 15, 2010
S M DORAISAMY Vs. CHINNAMMAL	June 11, 2010
S M DURAI ARASAN Vs. STATE OF TAMIL NADU	September 7, 2010
S M ELUMALAI Vs. DISTRICT COLLECTOR VILLUPURAM	December 13, 2010
S M GOVINDASWAMY Vs. STATE TRANSPORT APPELLATE TRIBUNAL	April 27, 2010
S M LAWRENCE Vs. TAMIL NADU WARE HOUSING CORPORATION REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING DIRECTOR	February 19, 2010
S M MAQBOOL BASHA Vs. DEPUTY LABOUR WELFARE COMMISSIONER	April 30, 2010
S M R BALASUBRAMANIAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	February 26, 2010
S M SIVASWAMI Vs. NAGAMMAL	August 16, 2010
S M THIRUNAVUKKARASU Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES AND JOINT DIRECTOR OF MEDICAL, RURAL HEALTH SERVICES AND FAMILY WELFARE	October 1, 2010
S MAHALAKSHMI Vs. MANAGEMENT	July 8, 2010
S MAHALINGAM Vs. DISTRICT COLLECTOR AND ORS	October 28, 2010
S MAHAVEER Vs. STATE BY INSPECTOR OF POLICE	September 2, 2010
S MAHENDRAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD	September 29, 2010
S MALATHI Vs. MANAGER STATE BANK OF INDIA	November 23, 2010
S MALLIGA Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	November 2, 2010
S MALLIGESWARI Vs. STATE OF TAMIL NADU	September 17, 2010
S MANGAIYARKARASI Vs. M NARAYANAN	September 14, 2010
S MANI Vs. DISTRICT REVENUE OFFICER	January 18, 2010
S MANIAN Vs. DISTRICT COLLECTOR AND ORS	October 22, 2010
S MANIKANDAN Vs. DISTRICT CONSUMER DISPUTES, REDRESSAL FORUM AND ORS	December 10, 2010
S MANIKANDAN Vs. DISTRICT REVENUE OFFICER TRICHY	September 22, 2010
S MANIVANNAN Vs. DISTRICT COLLECTOR	August 9, 2010
S MANIVANNAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
S MANOHARAN Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
S MARAN Vs. BRANCH MANAGER STATE BANK OF TRAVANCORE	September 16, 2010
S MARIAJOHN Vs. ASSISTANT COMMISSIONER OF POLICE	December 13, 2010
S MARIAPPAN Vs. CHIEF EDUCATIONAL OFFICER OFFICE OF THE CHIEF EDUCATIONAL OFFICER	April 28, 2010
S MARIMUTHU Vs. M SIVAPAKKIYAM	March 24, 2010
S MARIMUTHU Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED	November 3, 2010
S MARTIN Vs. BOARD FOR INDUSTRIAL FINANCIAL RECONSTRUCTION	January 8, 2010
S MARTIN MANAGING DIRECTOR DPF TEXTILES Vs. DISTRICT COLLECTOR COIMBATORE	March 26, 2010
S MEENAKSHI Vs. SECRETARY UNION OF INDIA	September 29, 2010
S MEENAKSHI SUNDARAM Vs. STATE OF TAMIL NADU	April 8, 2010
S MEENU Vs. STATE OF TAMIL NADU	November 26, 2010
S MOHAMED HANIFFA Vs. CONSERVATOR OF FORESTS	September 29, 2010
S MOHANDASS Vs. CHAIRMAN CHENNAI PORT TRUST	March 15, 2010
S MUNIANDI Vs. STATE OF TAMIL NADU	October 19, 2010
S MURALIDHARAN Vs. GOVERNMENT OF INDIA	April 29, 2010
S MURUGAN Vs. S SUGANTHALAKSHMI	March 26, 2010
S MURUGAN Vs. COMMISSIONER OF POLICE, INSPECTOR OF POLICE AND K R ANANDHA MAGARAJAN	September 24, 2010
S MURUGANANDAM Vs. SECRETARY TO GOVERNMENT	October 8, 2010
S MURUGANANTHAM Vs. COMMISSIONER PALANI MUNICIPALITY PALANI	September 30, 2010
S MURUGANANTHAM Vs. CHIEF ENGINEER RECRUITMENT	June 16, 2010
S MURUGESAN Vs. DIRECTOR GENERAL OF POLICE AND ORS	September 20, 2010
S MUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD	November 1, 2010
S MUTHUKRISHNAN Vs. COMMISSIONER HR AND CE DEPARTMENT NUNGAMBAKKAM HIGH ROAD	April 19, 2010
S MUTHUKUMAR AND ORS ETC ETC Vs. GOVERNMENT OF TAMIL NADU	November 10, 2010
S MUTHURAMAN Vs. MANAGING DIRECTOR AND EXECUTIVE ENGINEER, ADMINISTRATIVE OFFICER	December 23, 2010
S MUTHUSAMY Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU AND SUPERINTENDENT OF POLICE	October 26, 2010
S MUTHUSAMY GOUNDER Vs. ASSISTANT ENGINEER O AND M TAMIL NADU ELECTRICITY BOARD	October 1, 2010
S MUTHUVENKATASESHAN Vs. STATE OF TAMIL NADU	December 13, 2010
S N KALIYAPERUMAL Vs. PRESIDING OFFICER LABOUR COURT	November 25, 2010
S N KRISHNASAMY Vs. ADDITIONAL DIRECTOR	June 18, 2010
S NACHIAR Vs. INCOME TAX OFFICER	March 12, 2010
S NAGARAJAN Vs. DISTRICT COLLECTOR TRICHY DISTRICT	October 21, 2010
S NAGARAJAN Vs. DISTRICT COLLECTOR	January 21, 2010
S NALINI SRIKARAN Vs. STATE OF TAMIL NADU	April 6, 2010
S NALLAMUTHU Vs. INSPECTOR OF REGISTRATION, CHENNAI; SPECIAL DEPUTY COLLECTOR(STAMPS), DISTRICT COLLECTOR OFFICE COMPLEX, MADURAI; JOINT SUB-REGISTRAR, MADURAI-IV, MADURAI	February 22, 2010
S NAMACHIVAYAM Vs. BHARAT HEAVY ELECTRICALS LIMITED	April 21, 2010
S NAMACHIVAYAM Vs. DEPUTY DIRECTOR HYDRAULICS INSTITUTE OF HYDRAULICS AND HYDROLOGY POONDI THIRUVALLUR DISTRICT	April 29, 2010
S NANDAKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 22, 2010
S NANDAKUMAR Vs. LICENSING OFFICER/R T O TIRUPPUR	February 25, 2010
S NARASIMHAN Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	April 30, 2010
S NARAYANASWAMY M B B S M D DEPUTY DIRECTOR LEPROSY RETD GOVERNMENT HOSPITAL DINDIGUL Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	July 7, 2010
S NATARAJA NADAR Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LTD	July 13, 2010
S NATARAJAN Vs. STATE OF TAMILNADU	March 22, 2010
S NEELAVATHI Vs. PONDICHERRY INSTITUTE OF POST MATRIC TECHNICAL EDUCATION	January 19, 2010
S NEELAVATHI Vs. PONDICHERRY INSTITUTE OF POST-MATRIC TECHNICAL EDUCATION (PIPMATE) AND THE PRINCIPAL WOMENS POLYTECHNIC COLLEGE	January 19, 2010
S NIRMALA Vs. STATE BY (SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE COMMISSIONER OF POLICE)	March 31, 2010
S NOOR MOHAMED Vs. SUPERINTENDENT OF WAKF	October 29, 2010
S P GANESAN Vs. MANAGEMENT OF ASHOK LEYLAND	September 16, 2010
S P GANESAN Vs. STATE BY THE INSPECTOR OF POLICE CITY CRIME BRANCH TRICHY	June 14, 2010
S P K DHAMODHAR Vs. NARAYANASAMY	August 13, 2010
S P KANDASAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	November 26, 2010
S P LAKSHMANAN Vs. JUDICIAL MAGISTRATE	June 10, 2010
S P MURUGESAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 22, 2010
S P NATARAJAN Vs. MAHENDRAN; UNITED INDIA INSURANCE COMPANY LIMITED; KOVILPATTI BRANCH; MAIN ROAD; KOVILPATTI	January 7, 2010
S P RAMANATHAN Vs. REVENUE DIVISIONAL OFFICER AND THASILDAR	November 10, 2010
S P RATHNASABAPATHY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 9, 2010
S P SUSEELA Vs. DISTRICT EDUCATIONAL OFFICER	November 24, 2010
S P SUTHANTHIRANATHAN Vs. DISTRICT REVENUE OFFICER SIVAGANGAI	March 17, 2010
S P THIRUMURUGAN Vs. TAMIL NADU HOUSING BOARD	October 28, 2010
S P VELAYUTHAM Vs. DEPUTY SUPERINTENDENT OF POLICE	October 1, 2010
S PALANI ALIAS SAKKARAVARTHY KRISHNAGIRI Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICE SELECTION COMMITTEE	February 12, 2010
S PALANI SIVASUBRAMANIAN Vs. STATE	April 16, 2010
S PALANICHAMY GOUNDAR Vs. DISTRICT COLLECTOR	July 8, 2010
S PALANIDOSS Vs. STATE OF TAMIL NADU	July 27, 2010
S PALANISAMY Vs. EXECUTIVE ENGINEER TAMILNADU ELECTRICITY BOARD	January 19, 2010
S PALANISAMY THEVAR Vs. DIRECTOR REGIONAL OFFICE	November 23, 2010
S PALANIVEL RAJAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE CHENNAI	September 21, 2010
S PALANIVELU, PROPRIETOR, ASHOK TRANSPORT, GOVERNMENT TRANSPORT CONTRACTOR Vs. DISTRICT COLLECTOR AND ORS	October 20, 2010
S PANDI Vs. DISTRICT REVENUE OFFICER	November 22, 2010
S PANDIYAN AND ORS Vs. COMMISSIONER DINDIGUL MUNICIPALITY	September 22, 2010
S PANNERSELVAM Vs. DISTRICT REVENUE OFFICER ERODE ERODE DISTRICT	December 8, 2010
S PARAMASIVAM Vs. STATE OF TAMIL NADU	February 2, 2010
S PARAMESWARAN Vs. INSPECTOR GENERAL OF PRISONS	January 4, 2010
S PARTHIBAN Vs. WESTERN AGENCIES CHENNAI	April 30, 2010
S PAULNADAR Vs. DIRECTOR OF FISHERIES TEYNAMPET	December 9, 2010
S PAULRAJ Vs. STATE OF TAMIL NADU	June 28, 2010
S PAVUN Vs. SECRETARY TO GOVERNMENT HOME POLICE IA DEPARTMENT	November 8, 2010
S PEER MOHAMED Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY	September 2, 2010
S PERUMAL Vs. GOVERNMENT OF TAMIL NADU	July 20, 2010
S PERVEZ Vs. BRANCH MANAGER INDIAN OVERSEAS BANK TIRUPPATHUR BRANCH VELLORE DISTRICT	December 14, 2010
S PITCHUMANI Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES/ARBITRATOR COLLECTOR OFFICE COMPLEX	June 18, 2010
S PONNAMMAL Vs. S SUGANTHI	December 21, 2010
S PONNUSAMY Vs. CHIEF ENGINEER VIRUDUNAGAR ELECTRICITY DISTRIBUTION CIRCLE	September 16, 2010
S POONGAVANAM Vs. JOINT REGISTRAR OF CO OP SOCIETIES	November 9, 2010
S PRABAKAR AND ORS Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ AND DISTRICT COLLECTOR	September 24, 2010
S PRABU Vs. REGIONAL MANAGER INDIAN BANK TRICHY	March 24, 2010
S PRAVITHA PRASANNA Vs. M RAMASUBRAMANIAM	July 29, 2010
S PREETHA Vs. SECRETARY PORT TRUST	September 16, 2010
S PRITHVIRAJ Vs. DIRECTOR OF PROSECUTION TRIPLICANE	January 5, 2010
S PUSHPAM Vs. P VELU	July 5, 2010
S R C INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LIMITED	June 9, 2010
S R M RAMAMURTHI POOSARI Vs. S SETHULINGAM	April 1, 2010
S R NANJUNDAN Vs. S R SRIKANDAN	June 14, 2010
S R RAMANUJAM Vs. COMMISSIONER AND ORS	October 21, 2010
S R SUBRAMANIAM Vs. SYNDICATE BANK	August 18, 2010
S RADHA Vs. STATE OF TAMIL NADU	July 23, 2010
S RADHA BAI Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI	September 20, 2010
S RAJA Vs. SUPERINTENDENT, SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	November 10, 2010
S RAJAGOPALAN Vs. SEVALAYA MANAGING TRUSTEE	July 9, 2010
S RAJAMMAL Vs. S RAMARAJ	August 13, 2010
S RAJAMUTHU Vs. SECRETARY TO GOVERNMENT	April 13, 2010
S RAJAN Vs. SUPERINTENDENT OF POLICE	August 24, 2010
S RAJARAJESWARI Vs. TAMIL NADU ELECTRICITY BOARD	February 5, 2010
S RAJENDRAN Vs. SPECIAL OFFICER	June 28, 2010
S RAJENDRAN Vs. K KANNIAH	January 27, 2010
S RAJIVI Vs. UNION OF INDIA	February 23, 2010
S RAMACHANDRA REDDY Vs. NATARAJAN	November 15, 2010
S RAMACHANDRAN Vs. GOVERNMENT OF TAMILNADU	February 12, 2010
S RAMACHANDRAN Vs. ARULMIGU KAMASHI AMBAL DEVASTHANAM	March 31, 2010
S RAMACHANDRAN Vs. STATE OF TAMIL NADU	June 16, 2010
S RAMACHANDRAN Vs. M CHITRA	July 8, 2010
S RAMACHANDRAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS CHENNAI	October 20, 2010
S RAMADOSS Vs. STATE OF TAMIL NADU	September 6, 2010
S RAMAKRISHNAN Vs. S RAJESWARI	April 21, 2010
S RAMAKRISHNAN Vs. STATE OF TAMILNADU	January 5, 2010
S RAMALINGAM Vs. DIRECTOR GENERAL	June 8, 2010
S RAMALINGAM Vs. ANDAL AMMAL	August 26, 2010
S RAMAMOORTHI Vs. MAHALINGAM	September 13, 2010
S RAMANATHLAGAM Vs. UNDER SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	March 9, 2010
S RAMANY Vs. HOTEL PONDICHERRY ASHOK	April 9, 2010
S RAMASAMY Vs. UNION OF INDIA	September 29, 2010
S RANI Vs. THERASA	August 25, 2010
S RANI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND THE DEPUTY DIRECTOR, PUBLIC HEALTH AND PREVENTIVE MEDICINE	January 19, 2010
S RAVI Vs. INDIAN OVERSEAS BANK	September 16, 2010
S RAVICHANDRAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	September 22, 2010
S RAVIKUMAR Vs. R M MANIVASAGAM	August 6, 2010
S RAVISHANKAR Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE	January 29, 2010
S RHAMA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	January 28, 2010
S ROBINSAN JACOB Vs. SIVAKUMAR; TAMIL NADU STATE TRANSPORT CORPORATION	January 20, 2010
S ROSALIN SAMUVEL Vs. SUPERITENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	March 31, 2010
S ROSALIN SAMUVEL Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	March 1, 2010
S RUDIRAMURTHY Vs. ALL INDIA BOARD OF TECHNICAL STUDIES IN ARCHITECTURE AND REGIONAL PLANNING	November 16, 2010
S S D SPINNING MILLS Vs. COMMERCIAL TAX OFFICER KOVILPATTI	September 29, 2010
S S ENTERPRISES Vs. DISTRICT COLLECTOR ERODE DISTRICT	November 15, 2010
S S RADHA Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN CHENNAI	December 23, 2010
S S SUBHA Vs. KALAIMAGAL KALVI ARAKATTALAI	March 9, 2010
S S VISWANATHAN Vs. DISTRICT REVENUE OFFICER	June 30, 2010
S SADASIVAM Vs. GOVERNMENT OF INDIA	August 25, 2010
S SAGUNDALA DEVI Vs. TEACHERS RECRUITMENT BOARD	August 17, 2010
S SAHAYARAJ @ RAJA @ SAHAYAM Vs. STATE REP BY INSPECTOR OF POLICE	June 28, 2010
S SAIRAM Vs. INSPECTOR OF POLICE ANJUGRAMAM POLICE STATION	November 25, 2010
S SAMATHARMAM Vs. STATE OF TAMIL NADU	June 9, 2010
S SAMBANDAM Vs. C PUSHPARANI	June 15, 2010
S SAMBANDAM Vs. P DAIVASIGAMANI	June 15, 2010
S SANJU Vs. PRAKASH JAIN	November 18, 2010
S SANKARAKUMARASAMY PANDIAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	March 8, 2010
S SANNA Vs. B HARJIE	April 20, 2010
S SANTHANA MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU	August 5, 2010
S SANTHI Vs. SUPERINTENDENT ENGINEER METTUR ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	August 16, 2010
S SANTHI Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	April 16, 2010
S SANTHIAGU IRUDHAYARAJ Vs. ASSISTANT DIRECTOR OF AGRICULTURE POLLACHI	September 28, 2010
S SARAN KUMAR Vs. REGIONAL MANAGER KARUR VYSYA BANK	May 12, 2010
S SARASWATHI Vs. DISTRICT COLLECTOR COLLECTORATE OFFICE	November 3, 2010
S SARATH KAKKAMANU Vs. ANANDRAJ	April 29, 2010
S SARAVANAKUMAR Vs. STATE LEVEL SCRUTINY COMMITTEE CHENNAI	June 28, 2010
S SARAVANAMUTHU Vs. V MOORTHY	April 30, 2010
S SARAVANAN Vs. COMMANDANT T N SPECIAL POLICE VI BATTALION	March 26, 2010
S SARAVANAN Vs. SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIBUTION CIRCLE	February 9, 2010
S SARAVANAN Vs. DEEPA	November 10, 2010
S SARAVANAPERUMAL Vs. REGISTRAR GENERAL HIGH COURT CHENNAI	February 22, 2010
S SATHEESHKUMAR Vs. GOVERNMENT OF INDIA	March 29, 2010
S SATHISH Vs. SUMATHI	April 20, 2010
S SATHYANARAYANAN Vs. DISTRICT REGISTRAR REGISTRATION DEPARTMENT TRICHY	August 6, 2010
S SEERALATHAN Vs. N CHANDRASEKARAN	March 25, 2010
S SEKAR Vs. STATE	March 2, 2010
S SEKAR Vs. LABOUR COURT	June 8, 2010
S SEKAR Vs. PRINCIPAL ACCOUNTANT GENERAL	October 27, 2010
S SELVA SINGH Vs. V GNANESH	July 2, 2010
S SELVAARAJAN Vs. REVENUE DIVISIONAL OFFICER	July 14, 2010
S SELVAN Vs. HOME FINDERS ESTATE MANAGEMENT WELFARE SOCIETY	April 7, 2010
S SELVANATHAN Vs. GOVERNMENT OF TAMIL NADU	July 26, 2010
S SELVARAJ Vs. DISTRICT REVENUE OFFICER TANJORE	September 30, 2010
S SELVARAJ Vs. JERALD; THIYAGARAJAN; BRANCH MANAGER; AZHAGAPPAN; S A SWAMINATHAN; BRANCH MANAGER	January 7, 2010
S SELVI Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD	September 27, 2010
S SENAPATHY Vs. STATE OF TAMIL NADU	September 20, 2010
S SENAPATHY IDAIMANTHAKKADU MANIVASAGAPURAM DISTRICT Vs. GOVERNMENT OF TAMILNADU	February 4, 2010
S SENTHIL KUMAR Vs. DISTRICT COLLECTOR	January 8, 2010
S SENTHILATHIPAN Vs. AUTHORISED OFFICER	November 26, 2010
S SENTHILKUMARAN Vs. DIRECTOR AND ADDITIONAL SECRETARY TO GOVERNMENT INFORMATION AND TOURISM ADMINISTRATION NO 3 DEPARTMENT	July 6, 2010
S SETHUKARAI NADAR Vs. ROSHAN BAGS	November 10, 2010
S SHAJAHAN Vs. STATE	March 17, 2010
S SHANKAR Vs. S MANAVALAN	July 15, 2010
S SHANMUGA SUNDARI Vs. U SELVAKUMAR	March 30, 2010
S SHANMUGAM Vs. LAKSHMI VILAS BANK LTD	September 13, 2010
S SHANMUGAM Vs. S VASUDEVAN	August 23, 2010
S SHANMUGAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	November 2, 2010
S SHANMUGAM Vs. PRESIDING OFFICER LABOUR COURT	January 21, 2010
S SHANU, S GHOUSE SHARTHAR HUSSAIN, GHOUSE YUSUF HUSSAIN AND SIVAKUMAR, M MUBARAK ALI, G SHEIK MOHIDEEN AND ORS Vs. STATE, INSPECTOR OF POLICE, CENTRAL CRIME BRANCH AND INSPECTOR OF POLICE, ECONOMIC OFFENCES WING	November 16, 2010
S SHARGUNAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATION OFFICER AND ORS	October 18, 2010
S SHRI RAM Vs. DISTRICT COLLECTOR AND SPECIAL TAHSILDAR (LAND ACQUISITION)	September 24, 2010
S SINGARAVELU Vs. GENERAL MANAGER	August 9, 2010
S SIVAGNANAM Vs. METROPOLITAN TRANSPORT CORPORATION	September 6, 2010
S SIVAGURU Vs. STATE OF TAMIL NADU	July 23, 2010
S SIVAKUMAR Vs. V BALASUBRAMANIAN	April 7, 2010
S SIVAM Vs. PRESIDING OFFICER LABOUR COURT MADURAI	February 3, 2010
S SIVAPRAKASAM Vs. TAMIL NADU ELECTRICITY BOARD	October 26, 2010
S SIVASHANMUGAM Vs. TAMIL NADU ELECTRICITY BOARD	April 26, 2010
S SIVASUBRAMANIAN Vs. STATE OF TAMIL NADU	November 11, 2010
S SOMASUNDARAM PROPRIETOR Vs. DEPUTY COMMERCIAL TAX OFFICER ARKONAM	October 20, 2010
S SRIKHAN Vs. DIVISIONAL ENGINEER HIGHWAYS AND RURAL DEVELOPMENT CUDDALORE	September 20, 2010
S SRINIVASAN Vs. REVENUE DIVISIONAL OFFICER STAMP	July 16, 2010
S SRINIVASAN Vs. N LEELAVATHY	February 26, 2010
S SRINIVASAN Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK	December 14, 2010
S SRIRAM Vs. GOVERNMENT OF TAMIL NADU	April 26, 2010
S SUBBULAKSHMI Vs. OFFICIAL LIQUIDATOR HIGH COURT	January 4, 2010
S SUBBUTHAIAMMAL Vs. REVENUE DIVISIONAL OFFICER	November 24, 2010
S SUBRAMANIAN Vs. STATE OF TAMIL NADU	July 16, 2010
S SUGITHA Vs. BRANCH MANAGER	May 21, 2010
S SUGUNA Vs. R RANGANATHAN	March 5, 2010
S SUGUNA BHARATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	October 5, 2010
S SUHAINA BANU Vs. INDIAN BANK	December 1, 2010
S SUJATHA Vs. K BALAKRISHNAN	April 7, 2010
S SUKHNI BAI Vs. SOUTHERN REFRACTORIES AND MINERALS	August 3, 2010
S SULOCHANA Vs. G ABDUL KAREEM	October 19, 2010
S SUMATHI Vs. DISTRICT COLLECTOR COLLECTOR OFFICE DHARMAPURI DISTRICT	February 24, 2010
S SUNDARARAJU Vs. STATE OF TAMIL NADU	February 9, 2010
S SURULIANDI Vs. M MURUGAN	June 8, 2010
S SUSILA Vs. STATE	September 20, 2010
S SUSILA Vs. K SUNDARAM	September 7, 2010
S SYED JAFFER Vs. CONSERVATOR OF FORESTS	January 18, 2010
S T CHANDRASEKARAN Vs. STATE	July 28, 2010
S T PRABHAKAR Vs. SECRETARY TO GOVERNMENT	November 19, 2010
S THANGAVEL Vs. DIRECTOR OF AGRICULTURE CHEPAUK CHENNAI	February 12, 2010
S THIAGARAJAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES	June 21, 2010
S THILAGARAJAN Vs. DIRECTOR OF RURAL DEVELOPMENT	February 22, 2010
S THIRUMOORTHY Vs. SUPERINTENDENT OF POLICE	September 23, 2010
S THIYANAYAGUY AMMAL Vs. BUREAU OF IMMIGRATION	October 8, 2010
S UMA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 10, 2010
S UMAIYAL Vs. M SUDALAIMANI	August 26, 2010
S UMARANI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE	December 9, 2010
S V FINANCE Vs. PARAMASIVAM	June 9, 2010
S V KALYANAM Vs. INCOME TAX OFFICER	April 1, 2010
S V KRISHNAMARAJA COTTON MERCHANT Vs. MINISTRY OF FINANCE, DEPARTMENT OF FINANCIAL SERVICES, INDUSTRIAL DEVELOPMENT BANK OF INDIA (IDBI) AND R PRABAKARAN	October 28, 2010
S V PATCHAYAPPAN Vs. N SRIDHAR MAHENDRAN	March 2, 2010
S V S KANNAN Vs. SECRETARY TO GOVERNMENT	January 4, 2010
S V SREIDHAR Vs. STATE OF TAMIL NADU	February 18, 2010
S V SUNDARAMOORTHY AND S V KAMARAJ Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION AND ANR	August 19, 2010
S V VANAJAKSHI Vs. TUCS LIMITED	October 25, 2010
S VAIKUNDAM Vs. STATE OF TAMIL NADU	September 23, 2010
S VAIRAVASUNDARAM Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	November 2, 2010
S VALLI Vs. STATE	July 23, 2010
S VALLI Vs. N RAJENDRAN	February 12, 2010
S VANITHA Vs. S SHANMUGANATHAN	March 4, 2010
S VEDARASU Vs. SECRETARY TO GOVERNMENT	July 5, 2010
S VELAYUTHAM Vs. G VENKATESWARA RAO	April 26, 2010
S VELMURUGAN Vs. STATE OF TAMIL NADU	March 22, 2010
S VELUCHAMY Vs. STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT; CHAIRMAN, TEACHERS RECRUITMENT BOARD	October 22, 2010
S VENKATACHALAM Vs. V B ABDUL AJEES	February 5, 2010
S VENKATAPPA CHETTY Vs. STATE BY INSPECTOR OF POLICE	July 26, 2010
S VENKATARAMAN ALIAS BALAJI Vs. KANAKADHARAN	September 13, 2010
S VENKATESAN Vs. ASSISTANT ELECTRICAL ENGINEER OPERATION AND MAINTENANCE	January 27, 2010
S VENKATESH BABU Vs. SWETHA	April 28, 2010
S VICTOR AND ORS Vs. GOVERNMENT OF INDIA; EMPLOYEES PROVIDENT FUND ORGANIZATION	October 27, 2010
S VIDHYA Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	February 16, 2010
S VIJAY Vs. SECRETARY TO GOVERNMENT	August 31, 2010
S VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT	August 5, 2010
S VIJAYARAGHAVAN Vs. COMMISSIONER ARTS AND CULTURE DEPARTMENT	September 23, 2010
S VINAYAGAM Vs. RANI AMMAL	September 29, 2010
S VISWANATHAN Vs. STATE OF TAMIL NADU	August 16, 2010
S XAVIER Vs. DISTRICT COLLECTOR	February 3, 2010
S YAMUNADEVI Vs. EXECUTIVE OFFICER PONNERI TOWN PANCHAYAT PONNERI TIRUVALLUR DISTRICT	February 11, 2010
S YESUDOSS AND Y DAFFINI SHANIO Vs. DISTRICT COLLECTOR CUM REGIONAL TRANSPORT AUTHORITY, PRESIDENT, SELECTION GRADE PANCHAYAT AND SUPERINTENDENT OF POLICE	October 27, 2010
S YOBU Vs. POVAS	April 26, 2010
S. RAJASEKARAN Vs. STATE REP. BY INSPECTOR OF POLICE	February 16, 2010
S. RANI AND OTHERS Vs. THERASA AND OTHERS	June 25, 2010
S. SIVAGNANAM Vs. SIVALAKSHMI	February 3, 2010
S. VISWANATHAN Vs. S. THANGARAJ	January 20, 2010
S.M. SIVASWAMI Vs. NAGAMMAL AND ORS.	August 16, 2010
S.R. MURUGAN Vs. S.T.C. LTD.	August 30, 2010
S.R.S. INDUSTRIES Vs. STATE OF TAMIL NADU	January 6, 2010
SABANAYAKAR KATTALAI Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER	May 5, 2010
SADIQ BASHA Vs. A SIVARASAN	July 27, 2010
SAGUNTHALA Vs. STATE	September 13, 2010
SAGUNTHALADEVI Vs. SECRETARY TO GOVERNMENT	October 25, 2010
SAI MIRRA INNOPHARM PRIVATE LIMITED Vs. CHAIRMAN	May 20, 2010
SAJJANRAJ JAIN Vs. VIDHYABAI	October 27, 2010
SAKETH INDIA LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 6, 2010
SAKKANKUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. GOVERNMENT OF TAMIL NADU	July 22, 2010
SAKKARAVARTHY Vs. THILLAIVANAM	December 22, 2010
SAKTHI ALIAS SAKTHIVEL Vs. STATE	March 1, 2010
SAKTHI ALIAS SHINY USHA Vs. REGISTRAR THE TAMIL NADU DR M G R MEDICAL UNIVERSITY	December 20, 2010
SAKTHI INDUSTRIES Vs. INDIAN OVERSEAS BANK	March 31, 2010
SAKTHI TEXTILES LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	August 4, 2010
SAKTHIVEL Vs. JOHN VICTOR	August 3, 2010
SAKTHIVEL Vs. STATE OF TAMIL NADU	June 30, 2010
SAKTHIVEL Vs. STATE OF TAMIL NADU	August 23, 2010
SAKUNTHALA Vs. RAGHUPATHY	July 7, 2010
SAKUNTHALA Vs. VIRAMANI	March 25, 2010
SAKUNTHALA Vs. G S RAMANATHAN	March 17, 2010
SALEM Vs. K RATHINAM	April 5, 2010
SALEM NAMAKKAL AND ERODE DISTRICT TALUK COOPERATIVE HOUSING SOCIETIES EMPLOYEES UNION Vs. REGISTRAR OF COOPERATIVE SOCIETIES	July 1, 2010
SALIM ALI CENTER FOR ORNITHOLOGY AND NATURAL HISTORY Vs. C P GEEVAN	February 25, 2010
SALMABEE Vs. ABDULLA	March 18, 2010
SALUDEEN Vs. DISTRICT REVENUE OFFICER	December 8, 2010
SALUKA BEEVI Vs. STATE	November 24, 2010
SAM TURBO INDUSTRIES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	October 8, 2010
SAMAYANA THEVAR Vs. ABDUL RAZACK	September 17, 2010
SAMIKANNU Vs. STATE	October 5, 2010
SAMINATHAN Vs. ANNASAMY	June 25, 2010
SAMINATHAN Vs. DIRECTOR GENERAL OF POLICE	February 9, 2010
SAMINATHAN Vs. DISTRICT COLLECTOR, TAHSILDAR AND BLOCK DEVELOPMENT OFFICER	September 24, 2010
SAMINATHAN ALIAS AYYASAMY Vs. STATE	March 29, 2010
SAMIYATHAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
SAMPATH Vs. MATHIVANAN	June 28, 2010
SAMPATHAMMA Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF TAMIL NADU	December 10, 2010
SAMPOORNAM Vs. ANNACHI AMMAL	January 8, 2010
SAMUEL BENJAMIN PETERS Vs. HEBRON SCHOOLS ASSOCIATION	September 3, 2010
SAMUEL MANOHARAN MENTALLY ILL PERSON Vs. SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT FORT ST GEORGE	February 4, 2010
SAMUEL RAJKUMAR Vs. GOVERNMENT OF TAMIL NADU	December 9, 2010
SANDHIYA Vs. D GUNASEKARAN	November 19, 2010
SANDRAYAN Vs. S S MARIAPPAN	December 9, 2010
SANGAIYYA Vs. STATE OF TAMIL NADU	August 6, 2010
SANGALI BANK LIMITED Vs. SOWMYA PAPER PRODUCTS PRIVATE LIMITED	November 16, 2010
SANGUVINAYAGAR TEMPLE, MANAMADURAI Vs. STATE OF TAMIL NADU AND ORS	November 26, 2010
SANJAY GUPTA Vs. ASHOK DONGRI	December 14, 2010
SANJAY SHAH Vs. COMMISSIONER OF CUSTOMS	November 25, 2010
SANJEEV Vs. V SATHVIKA	March 23, 2010
SANJEEV MALHOTRA Vs. MANAM FRUIT PRODUCTS PRIVATE LTD	January 8, 2010
SANKARA SUBBU Vs. SELVI	February 12, 2010
SANKARALINGAM Vs. STATE OF TAMIL NADU	July 12, 2010
SANKARALINGAM Vs. DEPUTY SUPERINTENDENT OF POLICE	March 19, 2010
SANKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD	August 4, 2010
SANKARAPPA NAICKER ALIAS SANKAR Vs. VALLIKKANNU	July 2, 2010
SANTHA ALIAS SANTHAKUMARI Vs. STATE	March 26, 2010
SANTHAMANI Vs. S THIRUMURTHI	March 8, 2010
SANTHANA RAJ Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD MADRAS	August 27, 2010
SANTHANAM Vs. STATE	August 5, 2010
SANTHANASWAMY Vs. UNION TERRITORY OF PONDICHERRY	January 28, 2010
SANTHARAJU Vs. CHINNAMMA	November 11, 2010
SANTHI Vs. JOINT DIRECTOR AND CHIEF MEDICAL OFFICER	July 21, 2010
SANTHI CASTINGS WORKS HTSC DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 2, 2010
SANTHOSH KUMAR Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD ANNA SALAI	April 16, 2010
SANTHOSH TRADERS Vs. M R L AGENCIES	July 19, 2010
SANTHOSH TRADERS Vs. M R L AGENCIES	August 18, 2010
SANTHYA Vs. RAVICHANDRAN	January 7, 2010
SARA SHERY SPINNTEX P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 5, 2010
SARAL SAROJA Vs. SIMSON	January 4, 2010
SARALA Vs. STATE OF TAMIL NADU	October 22, 2010
SARALA Vs. PUSHPARAJ	March 22, 2010
SARAN AGENCY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	March 19, 2010
SARASPATHY SUNDARARAJ Vs. AUTHORISED OFFICER AND ASSISTANT GENERAL MANAGER	September 16, 2010
SARASU Vs. R SUGUMAR	July 30, 2010
SARASWATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	February 4, 2010
SARASWATHI Vs. STATE INSPECTOR OF POLICE	April 7, 2010
SARASWATHI Vs. MYLI	November 30, 2010
SARASWATHI PALANIAPPAN Vs. VINOD KUMAR SUBBIAH	March 11, 2010
SARAVANA GLOBAL ENERGY LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 26, 2010
SARAVANA GLOBAL ENERGY LTD Vs. SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE GOVERNMENT OF TAMIL NADU	February 15, 2010
SARAVANAKUMAR Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION, TRICHY.	February 16, 2010
SARAVANAN Vs. STATE OF PUDUCHERRY	March 3, 2010
SARAVANAN Vs. STATE	August 4, 2010
SARAVANAN Vs. S N SUNDARAM	August 10, 2010
SARAVANAN Vs. STATE OF TAMILNADU	August 27, 2010
SARAVANAN Vs. STATE INSPECTOR OF POLICE	November 1, 2010
SARAVANARAJ Vs. STATE	January 19, 2010
SARAYU Vs. SURENDRA VITHAL NAZARE	August 3, 2010
SARGURU ALIAS KANDASAMY GOUNDER Vs. KRISHNASAMY	January 1, 2010
SAROJA Vs. SPECIAL TAHSILDAR LAND ACQUISITION	July 29, 2010
SAROJA Vs. INSPECTOR GENERAL OF PRISON	August 13, 2010
SAROJA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 23, 2010
SAROJA Vs. RANGANATHAN AND OTHERS	January 5, 2010
SAROJINI Vs. NANJAMMAL	August 4, 2010
SAROJINI Vs. S PALAJISAMY	April 12, 2010
SAROJINI DEVI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	July 23, 2010
SAROJINI VARADAPPAN Vs. R KANNAN ADITYAN	January 8, 2010
SASIDARAN Vs. INDIA CEMENTS CAPITAL LIMITED	December 4, 2010
SASIKALA Vs. COMMISSIONER OF POLICE CHENNAI CITY POLICE	December 23, 2010
SASIKALA Vs. STATE OF TAMIL NADU	September 28, 2010
SASIKALA Vs. COMMISSIONER OF POLICE	March 10, 2010
SASTHA ENTERPRISES Vs. APPELLATE AUTHORITY	August 24, 2010
SATHISH Vs. STATE OF TAMIL NADU	July 6, 2010
SATHISHKUMAR Vs. SELVADURAI	January 5, 2010
SATHYA Vs. STATE	April 6, 2010
SATHYA Vs. STATE OF TAMIL NADU	August 25, 2010
SATHYA FOUNDATION PRIVATE Vs. INDBANK HOUSING LIMITED	October 1, 2010
SATHYA KUMAR Vs. DIRECTOR OF FIRE SERVICES	November 25, 2010
SATHYABAMA Vs. PALANIVEL	April 15, 2010
SATHYAVANI PONRANI Vs. SAMUEL RAJ	July 7, 2010
SATVINDER KAUR Vs. LIC OF INDIA	November 19, 2010
SAUTER RACE TECHNOLOGIES PRIVATE LTD Vs. TIDEL PARK COIMBATORE LTD	February 23, 2010
SAVITHA GUPTA Vs. SECRETARY GOVERNMENT OF TAMILNADU DEPARTMENT OF LOCAL ADMINISTRATION	February 18, 2010
SAVITHRI NAIDU Vs. DISTRICT REVENUE OFFICER	October 4, 2010
SCANWELL LOGISTICS INDIA PVT LTD Vs. BLAIKLOCK COMPASS WORLD TRANSPORT HK LIMITED	March 18, 2010
SCHMENGER GMBH AND COMPANY LEDER THROUGH ITS LIAISON CONCERN Vs. M/S SADDLER SHOES PRIVATE LIMITED	October 29, 2010
SCOPE INTERNATIONAL PRIVATE LTD Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 4, 2010
SCOPE INTERNATIONAL PRIVATE LTD Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
SCOPE INTERNATIONAL PVT LTD Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 2, 2010
SDS STEELS (P) LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION; TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD	February 17, 2010
SECRETARY Vs. KANCHEEPURAM OILI MOHAMED	July 1, 2010
SECRETARY Vs. V MOGALINGAM	August 3, 2010
SECRETARY AIDED PRIMARY SCHOOL Vs. DISTRICT COLLECTOR	August 10, 2010
SECRETARY CHENNAI CORPORATION Vs. R PANNEERSELVAM	February 18, 2010
SECRETARY REGIONAL TRANSPORT AUTHORITY TIRUPUR NORTH Vs. R RAVIKUMAR	March 3, 2010
SECRETARY THE KRC ARC GIRLS HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	July 29, 2010
SECRETARY THE PENNINGTON COMMITTEE VIRUDHUNAGAR DISTRICT Vs. COMMISSIONER OF LABOUR WELFARE BOARD CHENNAI	March 26, 2010
SECRETARY THIRUVERUMBUR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR AUTHORITY UNDER THE TAMILNADU SHOPS AND ESTABLISHMENTS	April 27, 2010
SECRETARY TO GOVERNMENT Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION	September 13, 2010
SECRETARY TO GOVERNMENT Vs. A ESWARAMOORTHY	December 23, 2010
SECRETARY TO GOVERNMENT AND ORS Vs. V PANDIAN	November 22, 2010
SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT Vs. S SURESH BABU	April 13, 2010
SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT Vs. P RAJAMANI AMMAL	June 30, 2010
SECRETARY TO GOVERNMENT SMALL INDUSTRIES DEPARTMENT Vs. PRESIDING OFFICER I ADDL LABOUR COURT CHENNAI	March 5, 2010
SECRETARY TO GOVERNMENT TAMIL NADU LEGISLATIVE ASSEMBLY CHENNAI Vs. A DHANAPAKIYAM	August 26, 2010
SECRETARY TO GOVT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION Vs. M NIRMALA	September 20, 2010
SECRETARY TO GOVT OF TAMILNADU Vs. V MAHENDRAN	July 20, 2010
SEEMA BASHER ALIAS BASHEER AHAMAD Vs. STATE OF TAMILNADU	July 5, 2010
SEENIAMMAL, W/O VEERAPERUMAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND; COMMISSIONER OF POLICE	June 29, 2010
SEENIVASAN Vs. STATE INSPECTOR OF POLICE	April 16, 2010
SEENU ALIAS SEENIVASAN Vs. STATE	September 23, 2010
SEENU ALIAS SEENUVASAN Vs. STATE	February 25, 2010
SEETHALAKSHMI Vs. STATE	October 5, 2010
SEETHAYAMMAL Vs. K RAMU	July 14, 2010
SEKAR Vs. STATE BY THE INSPECTOR OF POLICE	December 2, 2010
SEKAR ALAGAPPAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	February 12, 2010
SEKAR ALAGAPPAN Vs. TAMIL NADU ELECTRICITY BOARD	February 12, 2010
SEKARAN MUNUSAMY Vs. STATE	February 11, 2010
SELVA GANAPATHY RICE MILL Vs. DEPUTY GENERAL MANAGER	July 20, 2010
SELVA KUMAR Vs. RAMASAMY	November 19, 2010
SELVAGURU Vs. STATE BY ASSISTANT COMMISSIONER OF POLICE	July 14, 2010
SELVAKANI Vs. STATE	March 17, 2010
SELVAKUMAR Vs. STATE	August 10, 2010
SELVAKUMAR Vs. UNION OF INDIA	November 9, 2010
SELVAM Vs. RAMACHANDIRAN	November 23, 2010
SELVAM Vs. STATE	November 26, 2010
SELVAM Vs. AYYACHAMY ALIAS RASU IYAR	July 7, 2010
SELVAM Vs. STATE	July 7, 2010
SELVAM Vs. STATE	March 1, 2010
SELVAM Vs. R PRADEEP KUMAR	March 26, 2010
SELVAM Vs. STATE	January 20, 2010
SELVAM ALIAS SELVARAJ Vs. STATE, REP BY THE INSPECTOR OF POLICE FORT POLICE STATION TRICHY DISTRICT	July 21, 2010
SELVANAYAKI AMMAN TEXTILES Vs. STATE OF TAMIL NADU	January 25, 2010
SELVARAJ Vs. BALAJI	June 11, 2010
SELVARAJ Vs. INSPECTOR OF POLICE KALIAKAVILAI POLICE STATION	February 25, 2010
SELVARAJ Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION	October 1, 2010
SELVARAJ Vs. R PAULRAJ	October 22, 2010
SELVARAJ Vs. DISTRICT COLLECTOR THIRUVARUR DISTRICT	December 7, 2010
SELVARAJ Vs. STATE	January 5, 2010
SELVARAJU KOUNDER Vs. VADIVEL PILLAI	April 6, 2010
SELVARASU Vs. STATE OF TAMILNADU	August 31, 2010
SELVI Vs. SUPERINTENDENT OF POLICE PERAMBALUR DISTRICT	September 2, 2010
SELVI Vs. RAJAMANI	September 22, 2010
SELVI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	July 13, 2010
SELVI PERIYANAYAGI Vs. GOVERNMENT OF TAMIL NADU	February 16, 2010
SELVI SAKUNTHALA Vs. PRINCIPAL ACCOUNTANT GENERAL ACCOUNTS AND ESTABLISHMENT	February 23, 2010
SELVI USHARANI Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS	March 15, 2010
SELVIN THERASA Vs. DEVARAJAN DIRECTOR OF SCHOOL EDUCATION	August 27, 2010
SEMALAIAPPAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD REP BY ITS CHIEF ENGINEER SOUTHERN REGION MADURAI	August 27, 2010
SENGAMUTHU N Vs. MANAGEMENT OF NEYVELI LIGNITE CORPORATION LTD	July 29, 2010
SENGODA GOUNDER Vs. RAMASAMY	April 16, 2010
SENGODAGOUNDER Vs. K S NALLSIVAM	August 24, 2010
SENGOTTIAN Vs. ADDITIONAL COMMISSIONER	February 18, 2010
SENGUNTHAR CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 16, 2010
SENIOR AREA MANAGER INDIAN OIL CORPORATION LIMITED Vs. M NATESAN	March 3, 2010
SENIOR GENERAL MANAGER/WORKS MANAGER HEAVY ALLOY PENETRATOR PROJECT MINISTRY OF DEFENCE TRICHI Vs. REGISTRAR CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	March 5, 2010
SENIOR MEDICAL OFFICER GOVERNMENT HOSPITAL Vs. AYAMMAL	July 23, 2010
SENIOR SUPERINTENDENT OF POST OFFICERS THIRUPATTUR DIVISION Vs. M RAFEEQUE AHMED	April 28, 2010
SENIOR SUPERINTENDENT OF POST OFFICES TIRUNELVELI Vs. INDUSTRIAL TRIBUNAL CHENNAI	March 25, 2010
SENNAN Vs. SHOBA	December 20, 2010
SENNIAPPA GOUNDER Vs. KARUPPUSAMY	June 10, 2010
SENTHAMARAI VELU Vs. THASILDHAR CHENNAI	August 31, 2010
SENTHAMARAI VELU Vs. THASILDHAR MAMBALAM GUINDY TALUK	August 31, 2010
SENTHIL Vs. STATE BY INSPECTOR OF POLICE	November 24, 2010
SENTHIL M Vs. STATE	March 3, 2010
SENTHILNATHAN Vs. S KARUPPIAH	July 23, 2010
SENTHILVEL Vs. DISTRICT COLLECTOR DISTRICT	February 3, 2010
SENTHURPANDIAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPT AND THE DISTRICT COLLECTOR	January 18, 2010
SERMADURAI Vs. STATE, INSPECTOR OF POLICE	June 30, 2010
SESURANI Vs. DISTRICT COLLECTOR COLLECTORATE BUILDING	October 22, 2010
SETHURAMAN alias SETHURAMACHANDRAN Vs. SUBBIAH	March 31, 2010
SEVAGAPERUMAL Vs. GOVERNMENT OF TAMIL NADU, DISTRICT EDUCATIONAL OFFICER	September 24, 2010
SEVIGOUNDER Vs. RAMASWAMY	January 1, 2010
SEW INFRASTRUCTURE LIMITED Vs. CHAIRMAN	July 5, 2010
SEYED AHAMED HAMZEEN Vs. STATE OF TAMIL NADU	December 22, 2010
SHABBIR MEDICAL HALL Vs. MOHAMMED NASEER	February 26, 2010
SHAHUL HAMEED Vs. STATE BY INSPECTOR OF POLICE	December 13, 2010
SHAHUL TEXTILES MILLS (P) LTD. Vs. CESTAT, CHENNAI	August 20, 2010
SHAJIRA PARVEEN Vs. STATE OF TAMILNADU	September 24, 2010
SHAJITHA Vs. DIRECTOR TOWN AND COUNTRY PLANNING AUTHORITY	February 9, 2010
SHAKAMBARI EXPORTS Vs. JOINT DIRECTOR OF FOREIGN TRADE	July 1, 2010
SHAKILA RAVI Vs. M/S SRI LAKSHMI NARAYANAN TRANSPORT	October 26, 2010
SHAKTHI METAL INDUSTRIES, REPRESENTED BY ITS PARTNER SERMAPANDIYAN Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND THE SPECIAL COMMITTEE (COMMERCIAL TAXES)	September 3, 2010
SHAKUNTALA Vs. SECRETARY TO GOVERNMENT	January 21, 2010
SHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 20, 2010
SHANGKALPAM INDUSTRIES P LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY	April 12, 2010
SHANKARALINGAM Vs. LALITHA NARAYAN	April 19, 2010
SHANMUGA GANESAN ALIAS GANESAN Vs. STATE	December 13, 2010
SHANMUGAM Vs. DISTRICT COLLECTOR COLLECTORATE	November 18, 2010
SHANMUGAM Vs. ARTHANARI	June 9, 2010
SHANMUGAM Vs. ELUMALAI GOUNDER	February 5, 2010
SHANMUGAM Vs. SUPERINTENDING ENGINEER DHARMAPURI	March 25, 2010
SHANMUGAM Vs. STATE	September 30, 2010
SHANMUGAM Vs. STATE	September 13, 2010
SHANMUGAM Vs. DISTRICT COLLECTOR COLLECTORATE	July 14, 2010
SHANMUGANATHAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	November 26, 2010
SHANMUGARAJA Vs. STATE BY INSPECTOR OF POLICE	August 12, 2010
SHANTHI Vs. STATE	August 4, 2010
SHANTHI Vs. JAVARAMMAL	July 7, 2010
SHANTHI Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR DISTRICT	August 25, 2010
SHANTHI Vs. STATE OF TAMIL NADU	August 24, 2010
SHANTHI Vs. STATE OF TAMIL NADU	September 24, 2010
SHARADHA TERRY PRODUCTS Vs. TAMIL NADU ELECTRICITY BOARD	May 20, 2010
SHARADHA TERRY PRODUCTS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	October 8, 2010
SHARMILA Vs. M SURESH KUMAR	March 25, 2010
SHARP ELECTRODES PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	February 17, 2010
SHEEBA PHILOMINAL MERLIN Vs. REPATRIATES CO OP FINANCE AND DEVELOPMENT BANK LTD	August 10, 2010
SHEIK ABDULLAH Vs. MISKIN	April 23, 2010
SHELL INDIA MARKETING PVT LTD Vs. T M VELUSAMY	March 25, 2010
SHERWINE TOM Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	July 27, 2010
SHIFA HOSPITAL Vs. STATE	February 2, 2010
SHOZHANGANALLUR PHASE I AND PHASE II TNHB AFFECTED RESIDENTS WELFARE ASSOCIATION Vs. SHOZHANGANALLUR TOWNSHIP PANCHAYAT UNION	April 29, 2010
SHRANA INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER (CT) IV, CHENNAI AND ANOTHER	April 13, 2010
SHREE GOMATHY SHANKAR TRANSPORTS Vs. STATE OF KARNATAKA	April 26, 2010
SHREE KARTHIK PAPERS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	February 25, 2010
SHREE MARKETING CORPORATION MANAGING PARTNER Vs. COMMISSIONER	March 11, 2010
SHREE VAISHNODEVI MILLS PVT LTD Vs. COMMERCIAL TAX OFFICER TIRUPPUR	November 22, 2010
SHRI G RANGA RAMANUJAM Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY INDIAN OVERSEAS BANK CENTRAL OFFICE CHENNA	March 3, 2010
SHRI GANGA STEEL ENTERPRISES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
SHRI K THAKSINAMURTHY Vs. CENTRAL INFORMATION COMMISSIONER GOVERNMENT OF INDIA	December 7, 2010
SHRI KUMARAVEL SPINNINGS PERUNDURA Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
SHRI M K DHANUKA Vs. GOVERNMENT OF INDIA	August 13, 2010
SHRI MAHALAKSHMI METEL AND SCRAP PROCESSING P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION CHENNAI	February 9, 2010
SHRI MARIAMMAL FIRE WORKS Vs. COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK, CHENNAI AND ANOTHER	July 7, 2010
SHRI SAPTHAGIRI RUBBERS LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 20, 2010
SHRI V GOPAL Vs. REGIONAL LABOUR COMMISSIONER CENTRAL SASTRI BHAVAN CHENNAI	November 18, 2010
SHRI VARAHIAMMAN STEELS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 2, 2010
SHUKLA DUTTA ROY Vs. V MOHAMED HUSSAIN	March 31, 2010
SHYAM NARAIN Vs. SURESH	November 29, 2010
SIDDICK Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION PATC VELLORE	July 21, 2010
SIEMENS LTD. AND ANOTHER Vs. ASSISTANT COMMISSIONER (COMMERCIAL TAXES), (ENFORCEMENT), MADURAI AND ANOTHER	December 1, 2010
SIGAMANI Vs. STATE	July 22, 2010
SIGNAL APPARELS PVT LTD Vs. CANARA BANK	July 6, 2010
SINGARAVELAR SPINNING MILLS P LTD Vs. STATE OF TAMIL NADU	December 9, 2010
SIVA KUMAR Vs. INSPECTOR OF POLICE NIBCID THANJAVUR DISTRICT	August 11, 2010
SIVA THANU CHETTIAR Vs. GOVERNMENT OF TAMIL NADU THOUG ITS DISTRICT COLLECTOR KANYAKUMARI AT NAGERKOIL	March 25, 2010
SIVAGAMI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, ERODE	November 9, 2010
SIVAGAMI SUNDARI Vs. MURUGANANTHAN	April 1, 2010
SIVAGANGAI DISTRICT BRICKS Vs. COLLECTOR SIVAGANGAI DISTRICT	November 24, 2010
SIVAGNANAM Vs. ARULJOTHI	July 21, 2010
SIVAKUMAR Vs. PADMANABHAN	March 10, 2010
SIVAKUMAR Vs. STATE	October 26, 2010
SIVAKUMAR Vs. STATE	September 2, 2010
SIVAKUMAR B Vs. MANAGING DIRECTOR TASMAC LTD	March 15, 2010
SIVAKUMAR SPINNING MILLS PVT LTD Vs. GENERAL MANAGER ADMINISTRATIVE SOUTHERN RAILWAY	January 6, 2010
SIVANAMMAL Vs. STATE	October 5, 2010
SIVANANDA MILLS LIMITED Vs. SPECIAL TAHSILDAR URBAN LAND TAX COLLECTION COLLECTOR OFFICE COMPOUND COIMBATORE	February 17, 2010
SIVANANDHA STEEL LTD Vs. UPASANA FINANCE LTD	June 10, 2010
SIVAPRAKASAM Vs. ILANGOVAN	August 6, 2010
SIVASAMY Vs. BRANCH MANAGER CANARA BANK	January 21, 2010
SIVASANMUGHAM Vs. PUGALANDHI; INDIRAN; VINAYAGAM	January 19, 2010
SIVSANKAR Vs. INSPECTOR OF POLICE BAHOUR POLICE STATION	November 12, 2010
SK SINGH Vs. DIRECTOR GENERAL	June 9, 2010
SKY INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	April 27, 2010
SMA SEENI Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE	December 22, 2010
SNEHALATEHA ELANGOVAN Vs. S SHANMUGAM	July 27, 2010
SNJ DISTILLERIES LTD Vs. IMPERIAL SPIRITS PRIVATE LTD	July 23, 2010
SOCIETY FOR RURAL DEVELOPMENT Vs. GOVERNMENT OF TAMIL NADU	December 14, 2010
SOCIETY FOR WELFARE OF INDIAN PILOTS Vs. UNION OF INDIA	August 20, 2010
SOFT HOSIERY MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	September 7, 2010
SOLAI SENTHILVEL Vs. STATE OF TAMIL NADU	January 28, 2010
SOLVENTS TRADING COMPANY CHENNAI Vs. STATE OF TAMILNADU	July 16, 2010
SOMA SUNDARAM Vs. STATE	July 5, 2010
SOMA VELANDI Vs. ANTHONY ELANGOVAN	March 30, 2010
SOMASUNDARAM Vs. LABOUR COURT COIMBATORE	June 8, 2010
SONALI Vs. C BALAJI	August 19, 2010
SOOR SHA MAKKAN WAKF Vs. NAWAB ZADA NAWAB ALI KHAN	August 3, 2010
SOORYA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 27, 2010
SOOSAI ALIAS BALU Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	December 1, 2010
SORNA ARIVALAGAN Vs. DISTRICT COLLECTOR	February 3, 2010
SORNABAI Vs. RAMESH	October 26, 2010
SORNAM Vs. A VENUGOPAL	August 6, 2010
SOUNDARAJAN Vs. H MAHITHA	November 30, 2010
SOUNDARAKANAKAMBIGAI AMMAL Vs. DEPUTY COMMISSIONER HR AND CE DEPARTMENT TRICHY	February 23, 2010
SOUNDARARAJAN V Vs. PRESIDING OFFICER LABOUR COURT COIMBTORE	March 12, 2010
SOUNDER TEXTILES Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
SOURIAMMAL Vs. R RAMESH	July 27, 2010
SOURIRAJ Vs. RASU UDAYAR	August 26, 2010
SOUTH EASTERN BOOKINGS Vs. HAJI V K M KUTHUBUDEEN	February 24, 2010
SOUTH INDIA DRIVING SCHOOLS OWNERS FEDERATION Vs. STATE OF TAMIL NADU	July 28, 2010
SOUTHERN AND RAJAMANI TRANSPORT PRIVATE LIMITED Vs. R SRINIVASAN	March 30, 2010
SOUTHERN INDIA CHAMBER OF COMMERCE AND INDUSTRY Vs. UNION OF INDIA	October 5, 2010
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD Vs. SAMYUKTA ALAGAPPAN SOLE PROPRIETRIX OF M/S SRIYA ENTERPRISES	November 24, 2010
SOUTHERN REGION BULK LPG TRANSPORT OWNERS ASSOCIATION Vs. UNION OF INDIA	June 7, 2010
SOUTHERN REGIONAL MINERAL Vs. CHAIRMAN BOARD OF MINING EXAMINATION	April 6, 2010
SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION Vs. N NANDHAGOPAL MUDALIAR	December 14, 2010
SPECIAL DEPUTY COLLECTOR Vs. M A THIRUNARAYANAN	July 23, 2010
SPECIAL OFFICER AND SECRETARY, PALLATHUR PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY Vs. P PONNUCHAMY; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	October 19, 2010
SPECIAL OFFICER AND SECRETARY, PALLATHUR PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY Vs. S P PITCHA MUTHU, JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	October 19, 2010
SPECIAL OFFICER CHENNAI Vs. M V M CHELLAMUTHU	August 27, 2010
SPECIAL OFFICER S 495 KRISHNAGIRI TALUK AGRICULTURAL PRODUCTS CO OPERATIVE MARKETING SOCIETY LTD Vs. PRESIDING OFFICER	March 11, 2010
SPECIAL OFFICER VILLUPURAM CO OPERATIVE URBAN BANK LIMITED Vs. G BHUVARAGHAVAN	August 27, 2010
SPECIAL OFFICER, LAND ACQUISITION OFFICER, ADI DRAVIDAR WELFARE Vs. AMMALU AMMAL	December 16, 2010
SPECIAL TAHSILDAR Vs. CHELLAMUTHU	October 25, 2010
SPECIAL TAHSILDAR Vs. SAMBAMURTHY	July 23, 2010
SPECIAL TAHSILDAR Vs. VALLIAMMAL	July 23, 2010
SPECIAL TAHSILDAR Vs. PANJAVARNAM	July 22, 2010
SPECIAL TAHSILDAR Vs. M SELVAPERUMAL	August 2, 2010
SPECIAL TAHSILDAR Vs. ADI LAKSHMIAMMAL	August 5, 2010
SPECIAL TAHSILDAR Vs. M SOWDAMMAL	August 5, 2010
SPECIAL TAHSILDAR Vs. ANANDA RAMANUJA REDDIAR	July 6, 2010
SPECIAL TAHSILDAR Vs. C KANDASAMY NAIDU TRUST	June 18, 2010
SPECIAL TAHSILDAR Vs. KADHAR MOHAMMED ALI	June 18, 2010
SPECIAL TAHSILDAR Vs. PUSHPA	July 21, 2010
SPECIAL TAHSILDAR Vs. T R BALU	July 15, 2010
SPECIAL TAHSILDAR Vs. KANDAN	July 16, 2010
SPECIAL TAHSILDAR Vs. RAMADOSS	July 7, 2010
SPECIAL TAHSILDAR Vs. VADIVEL	March 12, 2010
SPECIAL TAHSILDAR Vs. PAHNJALAI	June 15, 2010
SPECIAL TAHSILDAR Vs. RAMANATHAN	June 16, 2010
SPECIAL TAHSILDAR Vs. RENGANAYAGI	June 16, 2010
SPECIAL TAHSILDAR Vs. ARUNACHALA GOUNDER	June 16, 2010
SPECIAL TAHSILDAR Vs. K CHAKRAVARTHY	June 17, 2010
SPECIAL TAHSILDAR (ADW) Vs. KASI VAITHILINGAM AND AVU SUBRAMANIAN	April 22, 2010
SPECIAL TAHSILDAR (LAND ACQUISITION) THROUGH REVENUE DIVISIONAL OFFICER Vs. P SARASWATHI AND ORS	October 20, 2010
SPECIAL TAHSILDAR [LA] NAMAKKAL Vs. V SARAVANAN	April 6, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. P K GOVINDASAMY GOUNDER	January 5, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE HARUR Vs. DEVARAJAN	March 24, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KUMBAKONAM Vs. ABDUL AZIZ ROWTHER	April 9, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SCHEME Vs. M GOPINATHAN	February 2, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. BALASUNDARAM	August 18, 2010
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VIRUDHUNAGAR Vs. THANGAMARIAMMAL	March 18, 2010
SPECIAL TAHSILDAR CHENNAI EXPORT PROCESSING ZONE Vs. PARASURAMA NAIDU	November 12, 2010
SPECIAL TAHSILDAR L A Vs. G PRABHAKARAN	November 10, 2010
SPECIAL TAHSILDAR LA Vs. SRINIVASAN	February 15, 2010
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE GUDIYATHAM Vs. PARVATHI	August 31, 2010
SPECIAL TAHSILDAR LA HOUSING SCHEME Vs. RUKKUMANI	February 10, 2010
SPECIAL TAHSILDAR LA II TAMIL NADU HOUSING BOARD SCHEMES NANDANAM CHENNAI Vs. JEGANATHA NAICKER	February 10, 2010
SPECIAL TAHSILDAR LA INNER RING ROAD SCHEME SAIDAPET Vs. A E JOHN BASCOSS	August 20, 2010
SPECIAL TAHSILDAR LA NEIGHBOURHOOD HOUSING SCHEME SIVAKASI Vs. KALAMANI	April 20, 2010
SPECIAL TAHSILDAR LA SALEM KARUR BROAD GAUGE LINE PROJECT Vs. KALIAMMAL	August 30, 2010
SPECIAL TAHSILDAR LA SIPCOT UNIT SRIPERUMBUDUR Vs. P RANGANATHAN	August 31, 2010
SPECIAL TAHSILDAR LA SIPCOT UNIT VII SRIPERUMBUDUR Vs. N SUNDARAM	March 25, 2010
SPECIAL TAHSILDAR LA SIPCOT UNIT-4 KANCHEEPURAM DISTRICT Vs. A ARUMUGAM	July 22, 2010
SPECIAL TAHSILDAR LA TAMIL NADU HOUSING BOARD CUDDALORE Vs. M G P ALIAS	December 9, 2010
SPECIAL TAHSILDAR LA TAMIL NADU HOUSING BOARD CUDDALORE Vs. M G P ALIAS	December 20, 2010
SPECIAL TAHSILDAR LA UNIT II OUTER RING ROAD PROJECT Vs. N BASKAR	December 8, 2010
SPECIAL TAHSILDAR LAND ACQUISITION Vs. NEELA	October 26, 2010
SPECIAL TAHSILDAR LAND ACQUISITION Vs. T D RAJASEKARAN	March 1, 2010
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE Vs. BABYBAI	September 13, 2010
SPECIAL TAHSILDAR LAND ACQUISITION ARAKKONAM Vs. LAKSHMI KANTHAMMAL	September 30, 2010
SPECIAL TAHSILDAR LAND ACQUISITION METRO WATER SCHEME CHENNAI Vs. R M SEVAGAN CHETTIAR	February 18, 2010
SPECIAL TAHSILDAR LAND ACQUISITION NAMAKKAL Vs. V S GOVINDARAJAN	April 6, 2010
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER Vs. VENUGOPAL	November 11, 2010
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE Vs. R T GAJAPATHY	August 18, 2010
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE Vs. MUNIRATHINAM NAIDU	August 18, 2010
SPECIAL TAHSILDAR LAND ACQUISITION TAMIL NADU HOUSING BOARD Vs. VASANTHA	September 23, 2010
SPECIAL TAHSILDAR LAND ACQUISITION UNIT II Vs. N BASKAR	September 2, 2010
SPECIAL TAHSILDAR SALEM Vs. PARVATHY	November 10, 2010
SPECIAL TAHSILDHAR LAND ACQUISITION ADI DRAVIDAR WELFARE VIRUDHUNAGAR Vs. MARIAYAMMAL	April 1, 2010
SPECIAL TAHSILDHAR, (LAND ACQUISITION) POIGAIYAAR RESERVOIR SCHEME Vs. DEPUTY EXECUTIVE DIRECTOR, DALMIA CEMENTS (BHARAT) LTD	March 10, 2010
SPECIAL TAHSLDAR L A Vs. KANNIAMMAL	January 5, 2010
SPECIAL TAHSLDAR L A TAMIL NADU HOUSING BOARD Vs. R JAYABAL	January 5, 2010
SPECIAL TASILDAR LA NEIGHBOURHOOD SCHEME Vs. D A RAMASWAMY	July 22, 2010
SPENSER DAVID Vs. VIRJIN MARY	April 6, 2010
SPHEREO SPORTS I PVT LTD Vs. ESIC	February 8, 2010
SPICTEX COTTON MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 12, 2010
SRE VENKATESWARA HI-TECH MACHINERY LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 2, 2010
SREE AMMAN SPROCKETS Vs. COMMERCIAL TAX OFFICER PERUNDURAI	February 18, 2010
SREE ARAVINDH STEEL LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 17, 2010
SREE GOKULAM CHIT AND FINANCE COMPANY P LIMITED Vs. G VIJAYAKUMAR	July 7, 2010
SREE KADERI AMBAL MILLS LTD. Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, CHENNAI AND OTHERS	November 29, 2010
SREE MANGAYARKARASI MILLS (P) LTD MADURAI DISTRICT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, MADURAI	September 20, 2010
SREE RAM AND CO Vs. GOVERNMENT OF INDIA MINISTRY OF AGRICULTURE	August 17, 2010
SREE SAKTHI AQUA CARE Vs. BUREAU OF INDIAN STANDARDS	January 7, 2010
SREE SPINNING MILLS P LTD Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
SRI JAYAJOTHI CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 1, 2010
SRI KAPALEESWARAR NAGAR WELFARE ASSOCIATION Vs. UNION OF INDIA	September 21, 2010
SRI LAKSHMI FINANCE Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 4, 2010
SRI MALINI SPINNING MILLS LTD Vs. O 857 PUDUR AGRICULTURAL PRODUCERS CO OP MARKETING SOCIETY LTD	November 1, 2010
SRI RAJESWARI AGENCIES Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER II	May 6, 2010
SRI RENUGA SOFT-X TOWELS Vs. N R MANIVANNAN	November 3, 2010
SRI THIRUMALAI RAJA RAJESHWARI TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
SRI V D S HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU EDUCATION DEPARTMENT	July 23, 2010
SRIDEVI VENKATASWAMY Vs. CHIEF COMMISSIONER OF INCOME TAX	August 4, 2010
SRIDHAR BABU Vs. MUTHULAKSHMI	July 15, 2010
SRIKANTH BADRUKA Vs. COMMISSIONER OOTY MUNICIPALITY	November 16, 2010
SRIMAD ESSOR SACHITHANANDA SWAMIGAL DHARMA PARIPALANA SABHA SECRETARY K SATCHIDANADAM Vs. EXECUTIVE OFFICER KANDASAMI ADIMOTTAI AMMAN KOIL KOSAPET MADRAS	February 17, 2010
SRINATH PRASAD Vs. STATE BY INSPECTOR OF POLICE	August 10, 2010
SRINIVAS PAPER MILLS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 22, 2010
SRINIVASA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCTION AICTE	June 30, 2010
SRINIVASAN Vs. INSPECTOR OF POLICE	September 8, 2010
SRINIVASAN Vs. KUMARASAMY	August 20, 2010
SRINIVASAN ALIAS KARUNANITHY Vs. SUPERINTENDENT OF POLICE C I D	January 8, 2010
SRIRAM Vs. EXECUTIVE OFFICER CUM DEPUTY COMMISSIONER	June 15, 2010
SRIRAM SAMPATH Vs. STATE	March 19, 2010
SRIRANGAM CO OPERATIVE BUILDING SOCIETY Vs. T N MUNISWAMI KONAR	January 7, 2010
SRITHADEVI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	August 24, 2010
SRM SYSTEMS AND SOFTWARE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 31, 2010
SRM UNIVERSITY Vs. GOVERNMENT OF INDIA	June 15, 2010
ST ANTONYS TEACHER TRAINING INSTITUTE Vs. GOVERNMENT OF TAMILNADU	September 17, 2010
ST XAVIERS EDUCATIONAL TRUST Vs. SPECIAL DEPUTY COLLECTOR	October 22, 2010
STANDARD LITERATURE COMPANY P LTD Vs. PADMA	February 23, 2010
STAR HEALTH AND ALLIED INSURANCE CO LTD REP BY ITS PROJECT OFFICER, TAMIL NADU GOVERNMENT EMPLOYEES NEW HEALTH INSURANCE SCHEME Vs. A CHOKKAR AND THE SPECIAL SECRETARY TO GOVERNMENT, FINANCE (SALARIES) DEPARTMENT, GOVERNMENT OF TAMIL NADU	February 26, 2010
STATE Vs. NONDI PALANI ALIAS PALANI	November 25, 2010
STATE Vs. SURESH KUMAR	February 19, 2010
STATE Vs. SELVAM ALIAS KULLA SELVAM	February 10, 2010
STATE Vs. LOGANATHAN RESPONDENT	February 10, 2010
STATE Vs. ARUCHAMY	February 10, 2010
STATE Vs. MURUGAN	February 11, 2010
STATE Vs. NARAYANA SANKARAN	March 8, 2010
STATE Vs. V RAMASAMY	June 9, 2010
STATE Vs. ELANGOVAN	April 7, 2010
STATE Vs. ALAGESAN	October 20, 2010
STATE Vs. BASAVAN ALIAS MANI ALIAS LATCHUMANAN	October 20, 2010
STATE Vs. D RAMADOSS	September 21, 2010
STATE Vs. SIVASANKAR	September 20, 2010
STATE Vs. S R ALIAS S RAJENDRAN	August 16, 2010
STATE AGRICULTURE AND HORTICULTURE DIPLOMA HOLDERS ASSOCIATION THROUGH ITS SECRETARY V BALAKRISHNAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, DEPARTMENT OF AGRICULTURE	February 11, 2010
STATE BANK OF INDIA Vs. MANGILAL JAIN PROP VARSHA OVERSEAS INC	July 2, 2010
STATE BANK OF INDIA Vs. A KUTTALINGAM	August 31, 2010
STATE BANK OF INDIA Vs. K MOHAN	April 16, 2010
STATE BANK OF INDIA OVERSEAS BRANCH CHENNAI Vs. H CHAMPALAL JAIN	March 18, 2010
STATE BY DRUGS INSPECTOR Vs. V SHANMUGAM	July 19, 2010
STATE BY INSPECTOR OF POLICE Vs. R DURAISAMY	September 2, 2010
STATE BY INSPECTOR OF POLICE VIDEO PIRACY CELL Vs. A SUBRAMANI	April 20, 2010
STATE BY THE INSPECTOR OF POLICE Vs. BASHEER	September 3, 2010
STATE EXPRESS TRANSPORT CORP LTD Vs. ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM	August 13, 2010
STATE EXPRESS TRANSPORT CORPORATION Vs. BASKAR	March 8, 2010
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. PAREETHA, JARINA BANU, ZIRAJUDEEN AND MOHIDEEN PITCHAI	September 29, 2010
STATE EXPRESS TRANSPORT CORPORATION LTD Vs. E RAMASAMY	March 29, 2010
STATE EXPRESS TRANSPORT CORPORATION LTD, CHENNAI Vs. TAYAMATHI	September 24, 2010
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DN I LTD Vs. ANANDAN	April 8, 2010
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED Vs. E. USHA	December 2, 2010
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. V GOVINDARAJ	January 20, 2010
STATE OF TAMIL NADU Vs. SECRETARY	September 27, 2010
STATE OF TAMIL NADU Vs. E M G S INDIRANI AND ORS	March 4, 2010
STATE OF TAMIL NADU Vs. LAKSHMI OPTICALS	July 8, 2010
STATE OF TAMIL NADU Vs. NAGARAJAN	June 17, 2010
STATE OF TAMIL NADU Vs. K RAMACHANDRAN	April 30, 2010
STATE OF TAMIL NADU Vs. THEATRE AMIRTHAM A/C	March 24, 2010
STATE OF TAMIL NADU Vs. T RANGANATHAN	March 5, 2010
STATE OF TAMIL NADU Vs. RABIA LEATHERS INDUSTRIES CHOOLAI	February 4, 2010
STATE OF TAMIL NADU Vs. P MITTULAL LALAH AND SONS CHENNAI	February 3, 2010
STATE OF TAMIL NADU Vs. A K GOPAL	February 25, 2010
STATE OF TAMIL NADU Vs. BHURAH SHERIFF	August 17, 2010
STATE OF TAMIL NADU Vs. HANSA CINE EQUIPMENT P LTD	August 5, 2010
STATE OF TAMIL NADU Vs. P JEYARAMAN ALIAS P J RAMAN	July 23, 2010
STATE OF TAMIL NADU Vs. KARUR GHEE AND MALIGAI STORES	July 29, 2010
STATE OF TAMIL NADU Vs. V PERUMAL AND CO	July 21, 2010
STATE OF TAMIL NADU Vs. TVL NATIONAL TIME CO	July 8, 2010
STATE OF TAMIL NADU Vs. TVL PARI TRADING CO	July 12, 2010
STATE OF TAMIL NADU Vs. TVL MEENAKSHI ASPHALTS	July 1, 2010
STATE OF TAMIL NADU Vs. M NALINI	June 21, 2010
STATE OF TAMIL NADU Vs. R J AMARNATH	June 23, 2010
STATE OF TAMIL NADU Vs. RAM OXYGEN PVT LTD	June 24, 2010
STATE OF TAMIL NADU Vs. SELVARAJ	August 26, 2010
STATE OF TAMIL NADU Vs. N RAMAMOORTHY	September 29, 2010
STATE OF TAMIL NADU Vs. MASILAMANI	November 26, 2010
STATE OF TAMIL NADU Vs. A P RAJAPPAN	December 9, 2010
STATE OF TAMIL NADU Vs. M/S CHANDRAGIRI CONSTRUCTIONS COMPANY	December 9, 2010
STATE OF TAMIL NADU Vs. E INDHUMATHI	November 16, 2010
STATE OF TAMIL NADU Vs. P MURUGAN	January 27, 2010
STATE OF TAMIL NADU Vs. R ARUMUGAM	January 20, 2010
STATE OF TAMIL NADU AND ORS Vs. M JEYARAJ AND ORS	November 30, 2010
STATE OF TAMILNADU Vs. PRINCIPAL ST JOHNS TEACHER TRAINING INSTITUTE NAAZARATH	February 23, 2010
STATE OF TAMILNADU Vs. RAJA JEWELLERS SIVAKASI	February 18, 2010
STATE OF TAMILNADU Vs. KANNIGAMMAL	May 12, 2010
STATE TRANSPORT CORPORATION LTD Vs. A VENKATACHALAM	January 4, 2010
STATION HOUSE OFFICER Vs. KOTAK MAHINDRA BANK LTD	June 4, 2010
STEPHENSON Vs. SUB REGISTRAR, SALVATION ARMY ASSOCIATION, SUB REGISTRAR, (REGISTRATION) TENKASI AND TERRITORIAL COMMANDER, SALVATION ARMY TERRITORIAL HEAD QUARTERS	October 28, 2010
STERLITE INDUSTRIES (INDIA) LIMITED Vs. HAGRPOTA FOR TRADING COMPANY LTD AND DISTRIBUTION AND ICC INTERNATIONAL COURT OF ARBITRATION	August 20, 2010
SUB AGRO CHEMICAL INDUSTRIES Vs. M P MAHENDRAN BSC AGRI AGRICULTURAL OFFICER	September 3, 2010
SUB AGRO CHEMICAL INDUSTRIES Vs. M P MAHENDRAN BSC	August 3, 2010
SUB COLLECTOR Vs. B PARASMAL MUTHA	July 23, 2010
SUB COLLECTOR Vs. ABBAS	July 6, 2010
SUB COLLECTOR Vs. E S KUMARESAN	July 8, 2010
SUB RECREATION CLUB Vs. SUPERINTENDENT OF POLICE	December 8, 2010
SUBADRA SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY OMMISSION	February 1, 2010
SUBARA BI ALIAS THARAMA BI Vs. BHASHEERIA	March 29, 2010
SUBASHREE Vs. CANARA BANK	February 1, 2010
SUBBAIAN Vs. SEMALAI GOUNDER	October 27, 2010
SUBBAIYAN Vs. STATE	October 18, 2010
SUBBAMMAL Vs. ARUMUGAM	July 30, 2010
SUBBATHAL Vs. LAKSHMI	July 14, 2010
SUBBAYAMMAL Vs. SAMINATHAN	January 18, 2010
SUBBIAH Vs. ABDUL KATHAR	September 13, 2010
SUBBULAKSHMI Vs. PUNJAB AND SIND BANK	June 30, 2010
SUBBURAJ Vs. VIRUDHUNAGAR	July 23, 2010
SUBBURAMA KONAR Vs. TAHSILDAR AVIDAYARKOIL TALUK	October 1, 2010
SUBHA Vs. J P RAJARAJAN IMMANUVEL BALASINGH	July 20, 2010
SUBHIKSHA TRADING SERVICES LTD Vs. V SETHULAKSHMI	July 30, 2010
SUBHIKSHA TRADING SERVICES LTD Vs. COMMISSIONER OF POLICE	May 12, 2010
SUBIN Vs. STATE OF TAMILNADU	August 3, 2010
SUBRAMANI Vs. STATE	August 31, 2010
SUBRAMANI Vs. STATE OF TAMIL NADU	February 17, 2010
SUBRAMANI Vs. STATE INSPECTOR OF POLICE KOLATHUR POLICE STATION CR NO 172 OF 2007	March 8, 2010
SUBRAMANI Vs. STATE	November 2, 2010
SUBRAMANIAN Vs. ADMINISTRATOR CUM SCHEME JUDGE PRINCIPAL SUBORDINATE JUDGE MYLADUTHURAI	July 29, 2010
SUBRAMANIYA GOUNDER Vs. EASWARA GOUNDER	August 27, 2010
SUBRAMANIYAM @ SEETHAN Vs. STATE BY INSPECTOR OF POLICE	January 7, 2010
SUBUTHI FINANCE LTD Vs. COMMISSIONER OF INCOME TAX	November 18, 2010
SUDALAIMANI Vs. STATE	July 26, 2010
SUDALAIYANDI Vs. DISTRICT REVENUE OFFICER KANYAKUMARI DISTRICT	October 5, 2010
SUDARSANAM Vs. STATE	March 4, 2010
SUDARVIZHI Vs. STATE OF TAMIL NADU	August 25, 2010
SUDHA DEVI Vs. M LALITHA	July 28, 2010
SUDHA MOULEE INDANE GAS SERVICE Vs. EXECUTIVE DIRECTOR TAMIL NADU STATE OFFICE	April 6, 2010
SUGANTHI SUBBAMMAL Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR KOVILPATTI	November 16, 2010
SUGUMAR Vs. KASIAMMAL	June 7, 2010
SUGUNA POULTRY FARM LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 5, 2010
SUGUNAPRI Vs. DISTRICT COLLECTOR	July 9, 2010
SUHASINI MANIRATNAM Vs. D BALACHANDRAN	April 29, 2010
SUJA JOHNSON Vs. JITENDRA MEHTA	February 26, 2010
SUKHRAJ BAROLA Vs. D PREMA	April 9, 2010
SULOCHANA COTTON SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY BOARD	January 20, 2010
SUMANGALA STEELS LIMITED Vs. GOVERNMENT OF THE UNION TERRITORY OF PONDICHERRY	July 21, 2010
SUMATHI Vs. N BALAKRISHNAN	July 12, 2010
SUMATHI Vs. MANIKANDAN	August 17, 2010
SUMATHI Vs. UNNAMALAI	August 13, 2010
SUMATHI Vs. SENGOTTAIYAN	February 5, 2010
SUMATHY Vs. STATE	November 11, 2010
SUN BRIGHT EXPORTERS PARTNERSHIP FIRM Vs. SRINIVASA RAO	April 13, 2010
SUN CONSTRUCTIONS Vs. COMMISSIONER DHARMAPURI MUNICIPALITY DHARMAPURI	October 26, 2010
SUNDAR Vs. ARULMIGHU GANGADHEESWARAR TEMPLE	June 24, 2010
SUNDAR ALIAS SUNDARRAJAN Vs. STATE BY INSPECTOR OF POLICE	September 30, 2010
SUNDARA RAJAN Vs. SUSANA RAVI SEKAR	November 10, 2010
SUNDARAJ Vs. S JAYAKUMAR	March 17, 2010
SUNDARAJAN ALIAS PICHAIKARAN Vs. AANJI	August 20, 2010
SUNDARAM Vs. MANICKAM	December 22, 2010
SUNDARAM Vs. AMIRTHAVALLI	January 19, 2010
SUNDARAM FINANCE LTD Vs. STATE OF TAMIL NADU	July 9, 2010
SUNDARAM INDUSTRIES EMPLOYEES UNION Vs. GOVERNMENT TAMIL NADU	January 22, 2010
SUNDARAM TEXTILES LTD Vs. UNION OF INDIA	April 20, 2010
SUNDARAMURTHY Vs. STATE	November 26, 2010
SUNDARAPANDIAN Vs. UNION OF INDIA	February 11, 2010
SUNDARI Vs. SWARNAMMA	February 3, 2010
SUNDARI Vs. STATE	June 10, 2010
SUNDARI, K CHELLAN AND ORS Vs. B SERASAMMAL, ROBERT JOSEPH AND ORS	November 15, 2010
SUNIL KUMAR Vs. STATE OF TAMIL NADU	July 13, 2010
SUNRISE CHEMICAL INDUSTRIES Vs. DEPUTY COMMISSIONER	March 11, 2010
SUNTEX PROCESSING MILLS P LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	January 27, 2010
SUPER AUDIO MADRAS PVT LTD Vs. ENTERTAINMENT NETWORK	November 29, 2010
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 20, 2010
SUPERINTENDENT OF POLICE Vs. BABY	September 27, 2010
SUPERINTENDENT OF POST OFFICES Vs. V JANAKI NARAYANAN	January 20, 2010
SUPERINTENDENT OFFICE OF THE PUBLIC PROSECUTOR HIGH COURT CHENNAI Vs. REGISTRARTAMIL NADU INFORMATION COMMISSION CHENNAI	January 5, 2010
SUPERINTENDING ARCHAEOLOGIST Vs. KUDAIVARAI KOVIL THIRUMALPURAM AND ORS	December 13, 2010
SUPERINTENDING ENGINEER Vs. VEERAPPAN	October 22, 2010
SUPERINTENDING ENGINEER Vs. B GANDHIRAJU ALIAS B GANDHI	August 6, 2010
SUPERINTENDING ENGINEER Vs. SYED SULTHANI	June 11, 2010
SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION TAMIL NADU ELECTRICITY BOARD COIMBATORE Vs. INSPECTOR OF LABOUR COIMBATORE	March 4, 2010
SUPERINTENDING ENGINEER HIGHWAYS DEPARTMENT Vs. NATIONAL ASPHALT PRODUCTS AND CONSTRUCTION COMPANY NANDANAM	February 17, 2010
SUPERINTENDING ENGINEER KANCHEEPURAM ELECTRICITY DISTRIUTION CIRCLE Vs. M K VASU	March 17, 2010
SUPERINTENDING ENGINEER MADURAI ELECTRICAL MADURAI Vs. M KUMAR	March 30, 2010
SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE Vs. INSPECTOR OF LABOUR	September 7, 2010
SUPERINTENDING ENGINEER METTUR ELECTRICITY DISTRIBUTION CIRCLE Vs. V PALANIAPPAN	October 5, 2010
SUPERINTENDING ENGINEER SALEM ELECTRICITY SALEM Vs. M PALANI	March 31, 2010
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD THIRUVANNAMALAI Vs. NARAYANAN	August 13, 2010
SUPRINTENDENT OF POLICE CENTRAL RANGE OFFICE OF THE DIRACTORATE VAGILANED AND ANTI CORRUPTION Vs. R KARTHIKEYAN	January 12, 2010
SUPRINTENDING ENGINEER PUBLIK WORKS DEPARTMENT Vs. ER SUNDHARAM CONTRACTOR	March 17, 2010
SURESH Vs. STATE	March 5, 2010
SURESH Vs. STATE	August 9, 2010
SURESH Vs. TAMIL NADU GOVERNMENT TRANSPORT CORPORATION	January 22, 2010
SURESH Vs. GOVERNMENT OF TAMIL NADU	November 26, 2010
SURESH ALIAS PANDIAN ALIAS SURESH PANDIAN Vs. STATE REP. BY INSPECTOR OF POLICE	February 1, 2010
SURESH BABU Vs. STATE	July 6, 2010
SURESH KUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE THANJAVUR TALUK POLICE STATION THANJAVUR DISTRICT	November 15, 2010
SURESH KUMAR JAIN Vs. GE MONEY FINANCIAL SERVICE LTD	March 29, 2010
SURESH KUMAR SHARMA Vs. REGIONAL TRANSPORT OFFICER	March 5, 2010
SURI INDUSTRIES Vs. STATE OF TAMIL NADU	September 6, 2010
SURINDER KUMAR Vs. S RAGHAVAN CHIEF GENERAL MANGER MINTENANCE CHENNAI	December 2, 2010
SURINDER KUMAR Vs. S RAGHAVAN	December 12, 2010
SURIYA ALIAS SURIYA NARAYANAN Vs. STATE INSPECTOR OF POLICE	April 6, 2010
SURIYALAKSHMI Vs. J VALLIAMMAL	July 9, 2010
SURULI ALIAS SELVI Vs. STATE REP	April 7, 2010
SURYASUMAN SPINNING MILL PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 19, 2010
SUSEELA Vs. P M VEERARAGAVAN	June 15, 2010
SUSEELA Vs. R SANJEVI	July 27, 2010
SUSEELA DEVI AMMAL Vs. AUTHORISED OFFICER LAND REFORMS	November 23, 2010
SUSEELA RATHINASAMY Vs. STATE OF TAMILNADU	June 10, 2010
SUSEELAMMAL Vs. KUMARAN AND CO	March 17, 2010
SUSETHA Vs. UNION OF INDIA	July 28, 2010
SUYAMBULINGAM Vs. S SIVASUNDARI	January 8, 2010
SVK STEEL RE ROLLING MILLS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 4, 2010
SWABS INDIA P LTD Vs. COMMISSIONER	July 30, 2010
SWAMI ALIAS RAMAKRISHNAN Vs. STATE	January 19, 2010
SWAMIDHAS Vs. KOLAPPAN NADAR	July 23, 2010
SWAMINATHAN Vs. MANGAYARKARASI	April 6, 2010
SWAMINATHAN Vs. MANGAYARKARASI	April 1, 2010
SYBIL REENA LEITCH Vs. GOVERNMENT OF TAMIL NADU	August 16, 2010
SYDUNNISSA ALIAS SYDA FYROJJ Vs. SPANWAYS CORPORATION	July 27, 2010
SYED ABDUL JABBAR Vs. EXECUTIVE OFFICER SELECTION GRADE TOWN PANCHAYAT	September 6, 2010
SYED DOWLATH HUSSAIN Vs. KHATOON BI	June 28, 2010
SYED LIAQUET ALI S Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	February 26, 2010
SYED THAJUDDIN Vs. SYED MOHIDEEN	November 11, 2010
SYMCOM COMMUNICATION Vs. CHAIRMAN CHENNAI PORT TRUST	December 21, 2010
T A BHANSALI Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH	April 27, 2010
T A SUGUMARAN Vs. GOVERNMENT OF TAMIL NADU	December 2, 2010
T A YUVARAJ Vs. T BALAKRISHNAMA	June 15, 2010
T ABDUL RAHIM Vs. BIPIN SALES CORPORATION	March 17, 2010
T AMBEDKAR Vs. UNION OF INDIA, DISTRICT COLLECTOR AND BRANCH MANAGER, INDIAN BANK, TENKASI BRANCH	September 20, 2010
T AMIRTHALINGAM Vs. STATE	February 11, 2010
T ANANTHA KRISHNAN Vs. MANAGEMENT OF MADRAS PURASAWALKAM	November 19, 2010
T ANJAPPA Vs. SECRETARY INDUSTRIES GOVERNMENT OF TAMIL NADU	February 22, 2010
T BALAGURU Vs. DEPUTY COMMISSIONSER OF LABOUR-I	March 26, 2010
T C G SOFTWARE PARKS PVT LTD Vs. W S ELECTRIC LTD	January 7, 2010
T CHANDRAKALA Vs. BLOCK DEVELOPMENT OFFICER	September 24, 2010
T CHANDRASEKARAN Vs. INSPECTOR GENERAL OF REGISTRATION HEAD OF THE REGISTRATION OFFICE SANTHOME CHENNAI	December 14, 2010
T CHELLAN Vs. STATE OF TAMIL NADU	December 10, 2010
T DEVARAJ NAICKER Vs. V SUBRAMANIAN	August 16, 2010
T DHANRAJU Vs. STATE OF TAMIL NADU	June 9, 2010
T G BALAGURU Vs. RAMACHANDRAN PILLAI	January 8, 2010
T G BHEEMARAJ Vs. YASOTHA	April 8, 2010
T G GOVINDARAJAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	January 5, 2010
T GANAPATHY Vs. COLLECTOR TIRUNELVELI DISTRICT	January 11, 2010
T GANDHI Vs. FOREST RANGER	January 18, 2010
T GNANASEKARAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD	April 19, 2010
T GUNABALAN Vs. T SELVARAJAN	November 24, 2010
T GURRAPPAYADAV Vs. DISTRICT REVENUE OFFICER KRISHNAGIRI	December 23, 2010
T H MOHAMMED FAROOK Vs. MURUGANANTHAM	February 16, 2010
T JAYABALAN Vs. INSPECTOR GENERAL OF POLICE	January 12, 2010
T JAYAKODI Vs. TAMIL NADU GOVERNMENT DEPARTMENT DRIVERS CENTRAL ASSOCIATION	March 10, 2010
T JAYAPANDIAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 29, 2010
T JEGATHEESAN Vs. SUPERINTENDENT OF POLICE	March 31, 2010
T JEYARAJ Vs. GOVERNMENT OF TAMIL NADU	April 13, 2010
T K AYUB Vs. MOHAMMED HANIF	March 23, 2010
T K AYUB Vs. MOHAMMED HANIF	February 25, 2010
T K KRISHNASAMY NAIDU Vs. STATE OF TAMIL NADU	November 18, 2010
T K M KAILASAM PILLAI MIDDLE SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	December 14, 2010
T K NARAYANAN Vs. MANAGING DIRECTOR METRO TRANSPORT CORPORATION LTD	February 4, 2010
T K RAMESH KUMAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION DEPARTMENT	November 24, 2010
T K T GARMENTS Vs. MANAGER SRI BALAJI TRANSPORT LINES	November 22, 2010
T K VALLUVAN Vs. STATE OF TAMIL NADU	August 18, 2010
T KANAGARAJ Vs. VILLAGE PANCHAYAT PRESIDENT PARUTI TALUK	March 24, 2010
T KANNAPPAN ALIAS VENKATA SUBRAMANIAM Vs. CHAIRMAN CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD	January 7, 2010
T KARUNAKARAN ALIASTHANGASAMY Vs. DIRECTOR TAMIL NADU ELEMENTARY EDUCATION	April 28, 2010
T KASTHURI RENGAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER	November 24, 2010
T KATHIRAVAN Vs. STATE OF TAMIL NADU	October 29, 2010
T KRISHNAN Vs. STATE OF TAMILNADU	September 29, 2010
T KRISHNAN Vs. V BALAJI	March 30, 2010
T KRISHNAPILLAI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT AND DEPUTY MANAGER, (ADMINISTRATION), TAMILNADU STATE CORPORATION, MADURAI LIMITED	October 1, 2010
T KRISHNARAJ Vs. LAND COMMISSIONER	March 18, 2010
T M JANSI RANI Vs. DISTRICT COLLECTOR AND ORS	December 15, 2010
T M JAYARAMAN Vs. STATE OF TAMIL NADU	March 1, 2010
T M PARSWANATHA NAINAR Vs. REVENUE DIVISIONAL OFFICER TINDIVANAM	December 22, 2010
T M SUBBULAKSHMI Vs. SECRETARY TO GOVERNMENT OF INDIA	June 18, 2010
T MANIVANNAN Vs. DIRECTOR GENERAL OF POLICE	August 2, 2010
T MATHESWARI Vs. T G TULASI	December 20, 2010
T MURUGAIYAN Vs. DIRECTOR TAMILNADU FIRE AND RESCUE SERVICE	September 13, 2010
T MURUGAN Vs. GOVERNMENT OF TAMIL NADU	October 27, 2010
T MUTHU Vs. R KAMALAKKANNAN	March 9, 2010
T MUTHUKRISHNAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	September 22, 2010
T MUTHUKUMAR Vs. SECRETARY TO GOVERNMENT	September 28, 2010
T N RAJAN Vs. TAMIL NADU ELECTRICITY BOARD	August 31, 2010
T N RAJASEKARAN Vs. S PERIYASAMY	February 11, 2010
T NARAYANAN Vs. OFFICIAL LIQUIDATOR HIGH COURT	January 12, 2010
T NARAYANNAN Vs. REGISTRAR OF CO OP SOCIETIES	April 27, 2010
T NEETHIVILANGAN Vs. GENERAL MANAGER OPERATIONS TAMIL NADU STATE TRANSPORT CORPORATION LTD KUMBAKONAM	November 12, 2010
T P JOTHI PRAKASH ALIAS R PRABHU Vs. STATE OF TAMIL NADU	July 22, 2010
T P RAJEEV Vs. UNION OF INDIA	March 4, 2010
T P SHANMUGANATHAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 AND REGIONAL LABOUR COMMISSIONER	August 30, 2010
T PARAMASIVAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST CHENNAI	December 8, 2010
T PARTHIBAN Vs. DISTRICT COLLECTOR COLLECTORATE BUILDINGS	November 29, 2010
T PERIYASAMI Vs. SELVARASU	August 11, 2010
T R KRISHNAMOORTHY Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM	August 27, 2010
T R KRISHNAMOORTHY Vs. T S VENKATESH BABU	April 20, 2010
T R MUTHUKRISHNAN Vs. S KADIRVELU	April 13, 2010
T R NATANAKUMAR Vs. STATE OF TAMIL NADU	July 13, 2010
T R SENGOTTAIYAN Vs. M L SENGOTTUVELAPPAN	July 22, 2010
T R SULOCHANA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION,; DISTRICT REVENUE OFFICER AND THE TAHSILDAR	August 19, 2010
T RADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 17, 2010
T RAJADURAI Vs. STATE OF TAMILNADU	January 18, 2010
T RAJASEKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE SAMAYANALLUR DIVISION	November 1, 2010
T RAJENDRAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 6, 2010
T RAJESWARI Vs. V VENKATESAN	April 7, 2010
T RAMESH Vs. K THANGAVEL UDAYAR	March 17, 2010
T RAMYA Vs. S VELMURUGAN	April 15, 2010
T RANGARAJU Vs. DISTRICT COLLECTOR	January 27, 2010
T RENGASAMY Vs. CHAIRMAN	August 5, 2010
T S MOHAMED MOHIDEEN Vs. STATE GOVERNMENT OF TAMIL NADU	September 21, 2010
T S PANDI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPOT	July 21, 2010
T S SANTHAKUMARI Vs. GOVERNMENT OF TAMIL NADU	November 23, 2010
T S SENTHIL KUMAR Vs. GOVERNMENT OF TAMIL NADU	February 10, 2010
T SAKTHIVEL Vs. STATE OF TAMIL NADU	October 19, 2010
T SANJEEVA RAO Vs. DIRECTOR OF SCHOOL EDUCATION	January 20, 2010
T SANKAR Vs. TAMIL NADU POLLUTION CONTROL BOARD	April 22, 2010
T SANKARKUMAR ALIAS SANKAR Vs. REGISTRAR COOPERATIVE SOCIETIES	March 4, 2010
T SEKAR Vs. V APPADURAI	April 19, 2010
T SEKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS	February 9, 2010
T SELVAMUTHUKUMAR Vs. SUPERINTENDENT OF POLICE	December 16, 2010
T SELVARAJ Vs. K AMBIKA	June 15, 2010
T SELVARAJ Vs. ARUMUGHAM PILLAI AND ORS	October 25, 2010
T SELVARAJ Vs. DIRECTOR OF SCHOOL EDUCATION AND ORS	October 27, 2010
T SELVI Vs. MARGADARSI CHIT PVT LTD	June 30, 2010
T SHANTHI Vs. MINOR GANGESWARAN	October 4, 2010
T SIMSON PRATHAB SINGH Vs. STATE OF TAMIL NADU	February 12, 2010
T SIVAKAMI Vs. GOVERNMENT OF TAMIL NADU	April 29, 2010
T SIVAPERUMAL Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT	December 23, 2010
T SREEDHAR Vs. DIRECTOR OF RURAL DEVELOPMENT SAIDAPET	March 9, 2010
T STEPHEN KISHORE Vs. V KANNABIRAN	June 7, 2010
T SUBASH CHANDRA BOSE Vs. GOVERNMENT OF TAMIL NADU	November 10, 2010
T SUBBIAH VANNIAR Vs. P VEDARATHINAM	December 8, 2010
T SUBRAMANIAM Vs. SANTHAMANI	March 18, 2010
T SUNDARARAJAN Vs. STATE	April 30, 2010
T T JAYAPAUL Vs. GUNASEKAR	April 8, 2010
T T RANGARAJAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 12, 2010
T T RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT	August 4, 2010
T THANAPANDIAN Vs. TENDER AWARD COMMITTEE	June 25, 2010
T THANGAMANI Vs. MANGAMMAL REP BY HER POWER AGENT MRS V KANCHANA	August 19, 2010
T THIRUPATHI Vs. V SELLADURAI	April 20, 2010
T THIYAGARAJAN Vs. K R VENUGOPALAN	July 26, 2010
T TIRUMALAI GOUNDER Vs. STATE OF TAMIL NADU	August 18, 2010
T U LOGANATHAN Vs. UNION OF INDIA	November 3, 2010
T V DHARMALINGAM Vs. HEAD OF DEPARTMENT SPL EXAMS CENTRAL BOARD OF SECONDARY EDUCATION NEW DELHI	August 12, 2010
T V SIVANANDAM SECRETARY, KALVI ULAGAM SIVANANDAM ELEMENTARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS	December 16, 2010
T V SWAMY Vs. MANAGEMENT OF BEST AND CROMPTON ENGINEERING LIMITED	June 28, 2010
T VARADHARAJA CHETTIAR Vs. DISTRICT REGISTRAR SALEM DISTRICT	July 13, 2010
T VEERABAHU Vs. STATE OF TAMIL NADU	September 17, 2010
T VENKATACHALAM Vs. D SANDIAGO AND P LAKSHMI	November 15, 2010
T VENKATESAN Vs. STATE OF TAMIL NADU	August 2, 2010
T VIJAYAKUMAR Vs. R CHANDRA	July 5, 2010
T VINAY KUMAR Vs. S ADITYA RAM	February 1, 2010
T. JOTHI Vs. R. ANANDHAVALLI	March 12, 2010
TABLETS INDIA LIMITED Vs. JOINT SECRETARY MINISTRY OF FINANCE	August 26, 2010
TACEL CERAMICS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
TACEL PIPES PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 11, 2010
TAHDCO CONTRACTORS ASSOCIATION Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 15, 2010
TAHSILDAR TALUK OFFICE Vs. ARIVUDAI SENTHIL	February 1, 2010
TALUK EXCISE OFFICER Vs. S U A LATHIEF	June 28, 2010
TAMIL EVANGELICAL LUTHERN CHURCH KABIS Vs. DISTRICT EDUCATIONAL OFFICER	April 9, 2010
TAMIL NADU AGRICULTURAL UNIVERSITY SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY	March 31, 2010
TAMIL NADU ARASU POKKUVARATHU MADURAI THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMIL NADU	September 7, 2010
TAMIL NADU ASBESTOS PIPES Vs. REGIONAL DIRECTOR TAMIL NADU	July 13, 2010
TAMIL NADU CO OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. TRIAD TRADING SERVICES LTD	April 13, 2010
TAMIL NADU CO-OP MILK PRODUCERS FEDERATION LTD Vs. PRESIDING OFFICER OF THE PRINCIPAL LABOUR COURT CHENNAI	March 17, 2010
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY Vs. GOVERNMENT OF TAMIL NADU	January 22, 2010
TAMIL NADU CORPORATION SCHOOL TEACHERS ASSOCIATION MADURAI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	January 6, 2010
TAMIL NADU DR AMBEDKAR AGRICULTURE ENGINEERS ASSOCIATION Vs. STATE OF TAMIL NADU	April 1, 2010
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. TAMIL NADU STATE INFORMATION COMMISSION	April 6, 2010
TAMIL NADU ELECTRICAL WORKERS FEDERATION Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 16, 2010
TAMIL NADU ELECTRICITY BOARD Vs. K EGAMBARAM	April 7, 2010
TAMIL NADU ELECTRICITY BOARD Vs. INDIAN BANK	June 9, 2010
TAMIL NADU ELECTRICITY BOARD Vs. ENGINEERING PROJECTS INDIA LIMITED	July 29, 2010
TAMIL NADU ELECTRICITY BOARD Vs. AMIR NISHA BEEVI	August 19, 2010
TAMIL NADU ELECTRICITY BOARD Vs. M SADAGOPAN	August 20, 2010
TAMIL NADU ELECTRICITY BOARD Vs. V DHARMALINGAM	August 23, 2010
TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE STAFF UNION Vs. TAMIL NADU ELECTRICITY BOARD	October 20, 2010
TAMIL NADU HOUSING BOARD Vs. N GOPAL	August 11, 2010
TAMIL NADU INDUSTRIAL COOPERATIVE BANK LTD Vs. D RAMESH BABU	March 30, 2010
TAMIL NADU MAGNESITE LTD Vs. COMMISSIONER OF INCOME-TAX	August 19, 2010
TAMIL NADU MINERALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 25, 2010
TAMIL NADU NURSERY MATRICULATION AND HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. STATE OF TAMIL NADU PRINCIPAL SECRETARY DEPARTMENT OF SCHOOL EDUCATION	April 9, 2010
TAMIL NADU PETROPRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 2010
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. TAMIL NADU INFORMATION COMMISSION	March 30, 2010
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. TAMIL NADU INFORMATION COMMISSION	January 7, 2010
TAMIL NADU PWD FIELD AND TECHNICAL STAFF ASSOCIATION Vs. STATE OF TAMIL NADU	September 30, 2010
TAMIL NADU REAL ESTATES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 8, 2010
TAMIL NADU STATE Vs. KALARANI AND ORS	November 29, 2010
TAMIL NADU STATE APEX CO OPERATIVE BANK EMPLOYEES UNION Vs. STATE OF TAMIL NADU	July 28, 2010
TAMIL NADU STATE APEX CO OPERATIVE BANK LTD Vs. TAMIL NADU STATE APEX CO OPERATIVE BANK PENSIONERS ASSOCIATION	September 8, 2010
TAMIL NADU STATE CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 21, 2010
TAMIL NADU STATE MARKETING CORPORATION LTD Vs. R M SHAH	July 19, 2010
TAMIL NADU STATE TRANS CORPN LTD Vs. KUNJUNJAMMA MATHEW	June 10, 2010
TAMIL NADU STATE TRANS CORPN LTD Vs. ANTONY XAVIER RAYER K	March 26, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT VELLORE	April 7, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT VELLORE	March 12, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER TIRUCHIRAPPALLI	February 17, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. TAMILARASI	July 19, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. AMUDHA SIVAPRAKASAM	July 15, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P G PALANIAMMAL	July 2, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. DHAHEERA BEGAM & ORS	November 29, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PADICHI AND MURUGESAN	November 8, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ELLAMMAL	September 30, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANICKAM; ARULMARY; MINOR MANOHARAN; MINOR MAHESH	September 17, 2010
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R RAJU, THANGA NADAR AND RAMAN	October 21, 2010
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. THANGAPPA	January 21, 2010
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION I) LIMITED Vs. S KAMUTHAI	September 20, 2010
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION-I) LTD Vs. CHINNATHAI, SELVAM AND SANTHI	September 22, 2010
TAMIL NADU STATE TRANSPORT CORPORATION (MADURI DIVISION IV) LIMITED Vs. V RAJAMMAL; V KALEESWARI; V AYYANARSAMI; V THANGESWARAN; V SHANMUGHAVELPANDIYAN; I SHANMUGAVEL THEVAR	January 20, 2010
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD Vs. M GOVINDARAJ	February 9, 2010
TAMIL NADU STATE TRANSPORT CORPORATION DIV-1 Vs. DHANALAKSHMI	August 20, 2010
TAMIL NADU STATE TRANSPORT CORPORATION DIVISION Vs. RANI	March 31, 2010
TAMIL NADU STATE TRANSPORT CORPORATION DIVISION II Vs. S JEEVANANDHAM	February 17, 2010
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION IV LIMITED Vs. TIRUCHIRAPPALLI CONSUMER CO OPERATIVE WHOLESALE STORES	November 24, 2010
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION-II LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	February 23, 2010
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD Vs. PRESIDING OFFICER LABOUR COURT	October 28, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SARASWATHI	September 3, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. R C SELVAKUMAR	August 10, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MOSES RAJ	April 8, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. AYYANAR	April 13, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S VEERANAN, VAIRAVAN ROADWAYS	October 27, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KARTHEESWARI; SHANMUGA PRIYA; SOLAIMONEY; SHANMUGATHAI; M RAMASAMY; BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, VIRUDHUNAGAR AND KOVILPATTI	January 19, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SEHU AMMAL AND ORS	November 10, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MOTTAI THEVAR; PAPPATHI; KARUPPAIAH; SELVAM; ARUMUGAM	January 21, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MOHAMMED ASHRAF	November 16, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRAKASAM	November 19, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A HAZEENA BANU AND ORS	November 19, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JAYARAMAN	March 23, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SOMAPPA	March 4, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N THANGAVEL	August 9, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V KAMAKSHI	August 19, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANI	July 16, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MEENAKSHI SUNDARAM	July 13, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R JAYANTHI	September 15, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S MANOJ	August 26, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. B SENTHIL KUMARAN ALIAS SENTHIL	October 1, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S MAHESH KUMAR	September 24, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. L K ARUMUGAM	September 27, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SENTHIL KUMAR	December 8, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SENTHIL KUMAR	December 18, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ELANGOVAN	January 18, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD, REPRESENTED BY ITS MANAGING DIRECTOR Vs. S GNANASEKARAN; G JULIAR MARY	January 8, 2010
TAMIL NADU STATE TRANSPORT CORPORATION LTD.KARAIKUDI Vs. D. SURESH	August 27, 2010
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LTD Vs. PRESIDING OFFICER	June 8, 2010
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LIMITED Vs. DHANABALAN	March 12, 2010
TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER LABOUR COURT	April 12, 2010
TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	April 9, 2010
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIV I LTD Vs. ELAVARASAN	February 3, 2010
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD Vs. JOINT COMMISSIONER OF LABOUR	September 24, 2010
TAMIL NADU STATE TRANSPORT CORPORATION(KUMBAKONAM) LIMITED Vs. K PANNEERSELVAM	December 2, 2010
TAMIL NADU STATE TRANSPORT CORPORATION, LTD Vs. MUNEESWARI MINOR SELVAM @ VINODH AND ORS	October 8, 2010
TAMIL NADU STATE TRANSPORT CORPORTION Vs. MANAGING DIRECTOR	January 25, 2010
TAMIL NADU TEACHER EDUCATION UNIVERSITY Vs. G K COLLEGE OF EDUCATION	March 8, 2010
TAMIL NADU TECHNICAL EDUCATON DEPARTMENT STAFF CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	June 10, 2010
TAMIL NADU TECHNICAL TEACHERS ASSOCIATION AND ORS Vs. SECRETARY TO GOVERNMENT AND ORS	November 18, 2010
TAMIL NADU TOURISM DEVELOPMENT CORPORATION LIMITED Vs. S PURUSHOTHAMAN	November 12, 2010
TAMIL NADU VILLAGE ADMINISTRATIVE OFFICERS ASSOCIATION Vs. DISTRICT COLLECTOR TRICHIRAPALLI	August 23, 2010
TAMIL NADU WAKF BOARD Vs. K V JEYARAJ	March 15, 2010
TAMIL NADU WAKF BOARD Vs. MUMTAZ JAHAN	January 8, 2010
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. N ABDUL KAREEM	July 7, 2010
TAMILARUVI MANIAN Vs. GOVERNMENT OF TAMIL NADU	June 28, 2010
TAMILKUMARAN Vs. SENTHILKUMAR	November 19, 2010
TAMILNADU FOOT BALL ASSOCIATION Vs. B G P SOCCER ASSOCIATES	August 12, 2010
TAMILNADU HOCKEY ASSOCIATION Vs. UNION OF INDIA	December 3, 2010
TAMILNADU MERCANTILE BANK LTD Vs. R RANGASWAMY	April 13, 2010
TAMILNADU PETRO PRODUCTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 22, 2010
TAMILNADU PETRO PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 2, 2010
TAMILNADU POKKUVARATHU KAZHAGA THOZHILALAR NALA SANGAM Vs. STATE OF TAMIL NADU	December 8, 2010
TAMILNADU SIDDHA MEDICAL GRADUATES ASSOCIATION Vs. LETIKA SARAN I P S THE DIRECTOR GENERAL OF POLICE	July 23, 2010
TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. VENKITTAMMAL	July 29, 2010
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	July 19, 2010
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT COIMNBATORE	March 22, 2010
TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. SAKTHI SUNDAR	January 20, 2010
TAMILNADU STATE TRANSPORT CORPORATION MADURAI Ï¿½ DN IV LIMITED Vs. S MANOHARAN	June 15, 2010
TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER LABOUR COURT	April 20, 2010
TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER LABOUR COURT	March 19, 2010
TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER	January 5, 2010
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. JOINT COMMISSIONER OF LABOUR	August 31, 2010
TAMILNADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. M. SEKAR	November 10, 2010
TAMILNADU STATE TRANSPORT WORKERS UNION CITU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	February 23, 2010
TAMILSELVI Vs. ACCOUNTANT GENERAL ACCOUNTS AND ENTITLEMENTS	July 29, 2010
TAN INDIA LTD Vs. P ELANGO	January 12, 2010
TASMAC PANIYALARGAL SANGAM Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED	April 12, 2010
TATA COMMUNICATION BANKING INFRASOLUTIONS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER PUZHAL	February 1, 2010
TATA TEA LIMITED Vs. STATE OF TAMIL NADU	January 29, 2010
TEDDY EXPORTS Vs. JT. COMMISSIONER OF C. EX.	November 19, 2010
TEJAS NETWORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUDUCHERRY	March 19, 2010
TERANCE ALEX Vs. MARY SOWMYA ROSE	December 16, 2010
TEXFIELD ENGINEERS MANAGING PARTNER T CHANDRAMOHAN COIMBATORE Vs. TEXTEEMA ENGINEERING INDUSTRIES A PARTNERSHIP FIRM COIMBATORE	March 18, 2010
TEXTILE TECHNICAL TRADESMEN ASSOCIATION Vs. UNION OF INDIA	September 29, 2010
TEXTILES PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 7, 2010
TEXX ONE PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER	April 29, 2010
THAJUDEEN ALIAS THAJU Vs. STATE INSPECTOR OF POLICE KICHIPALAYAM POLICE STATION	April 13, 2010
THAMILAGA THOZHICHALAI MATRUM POTHU THOZHILALARGAL SANGAM Vs. UNION OF INDIA	March 29, 2010
THAMIZHTHENDRAL THIRU VI KA AIDED MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	July 16, 2010
THANAPPA DIAGOU Vs. JAGANOU THIAGOU	February 18, 2010
THANGAM ALIAS ANGAMUTHU Vs. VASANTHA PAUL PANDIAN	April 8, 2010
THANGAMANI Vs. DHANALAKSHMI	February 10, 2010
THANGAMANI Vs. RAJAKILI	March 11, 2010
THANGAMUTHAMMAL Vs. ASSISTANT DIVISIONAL ENGINEER, HIGHWAYS AND RURAL WORKS AND JUNIOR ENGINEER, HIGHWAYS, RADHAPURAM	November 9, 2010
THANGAMUTHU PILLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	August 3, 2010
THANGAPANDI Vs. DIRECTOR OF PRIMARY HEALTH SERVICES	December 10, 2010
THANGAPERUMAL Vs. STATE	July 1, 2010
THANGAPPAN Vs. SECRETARY STATE OF TAMIL NADU	July 9, 2010
THANGARAJ Vs. STATE	March 2, 2010
THANGARAJ Vs. INSPECTOR OF POLICE	March 18, 2010
THANGARAJ Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI	November 3, 2010
THANGARAJ Vs. STATE REP BY INSPECTOR OF POLICE TIRUNELVELI DISTRICT	July 16, 2010
THANGARAJI Vs. STATE BY INSPECTOR OF POLICE	September 30, 2010
THANGARASU SWAMIGAL Vs. C N SHANMUGANATHAN	March 22, 2010
THANGAVEL PADAYACHI Vs. RAJAMANICKAM	January 5, 2010
THANGAVELU Vs. SAMPOORNAM	February 15, 2010
THANIKACHALAM Vs. STATE	July 15, 2010
THANJAVUR MUNICIPAL COMMISSIONER Vs. T RAMACHANDRAN	January 8, 2010
THANJAVUR WEST SARVODAYA SANGH Vs. STATE OF TAMILNADU	February 24, 2010
THARINIPRIYA C R Vs. STATE OF TAMILNADU	September 24, 2010
THATCHINAMOORTHY Vs. SIVAGAMY	April 5, 2010
THAVA MURUGAN AND ORS ETC Vs. DIRECTOR GENERAL OF POLICE, STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT, DIRECTOR, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD AND SUPERINTENDENT OF POLICE AND ORS ETC	September 14, 2010
THAVEETHU ALIAS THAVEETHU ARPUTHARAJ ALIAS THAVEETHU KUMAR Vs. STATE	July 13, 2010
THE DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY & ANOTHER	February 22, 2010
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION II) LTD SATHUVACHERI VELLORE Vs. S GOUSELYA	January 11, 2010
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PUSHPA	February 12, 2010
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD., COIMBATORE Vs. T. NAGARAJ AND ANOTHERS	December 8, 2010
THE SECRETARY HOME DEPARTMENT & OTHERS Vs. DAMAYANTHI & OTHERS	September 3, 2010
THE STATE OF TAMIL NADU REPRESENTED BY THE DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION Vs. SRIMAN VAIKUNDASAMY OIL MILLS	August 9, 2010
THEERTHAGIRI Vs. DISTRICT COLLECTOR	July 29, 2010
THEERTHAMALAI ALIAS THEERTHAM Vs. STATE	October 20, 2010
THENMOZHI Vs. STATE OF TAMIL NADU	October 22, 2010
THENMOZHI RAVICHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ PRIV DEPARTMENT	March 1, 2010
THENNARASU Vs. MAHALAKSHMI @ MAHADEVI AND MINOR MATHUSURIYA	January 8, 2010
THEVAR ILAIGNAR NARPANI MANDRAM, REP BY ITS PRESIDENT Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 21, 2010
THIAGARAJAN Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR AVADI	October 5, 2010
THILAGAVATHY Vs. SUNDARAM	June 8, 2010
THIMMAI VENKATACHALAM Vs. R D SIGAMANI	August 3, 2010
THIMMAN Vs. EASWARAN	June 14, 2010
THIRISANGU ALIAS SANKAR Vs. VELLIANGIRI	July 20, 2010
THIRU ALLIMUTHU Vs. STATE OF TAMIL NADU	August 27, 2010
THIRU AROORAN SUGARS LTD Vs. ASSISTANT COMMISSIONER	August 6, 2010
THIRU N BALASUBRAMAIAN Vs. K KAMALA	July 23, 2010
THIRU SABANATHA OLI SIVACHARIYAR Vs. COMMISSIONER H R AND C E DEPARTMENT UTTAMAR GANDHI SALAI CHENNAI	March 24, 2010
THIRUGNANASAMBANDAM Vs. GNANAMUTHAMMAL TRUST	September 15, 2010
THIRUKKADAIYUR SRI AMIRTHAKADESWARASWAMY DEVASTHANAM OWNED BY DHARMAPURAM ADHEENAM AND Vs. DISTRICT COLLECTOR NAGAPATTINAM	December 7, 2010
THIRUMALA SMELTERS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 24, 2010
THIRUMALAI SPINNING MILLS Vs. DIRECTOR GENERAL OF FOREIGN TRADE AND ORS	October 26, 2010
THIRUMANGALAM MUNICIPALITY Vs. KRISHNARAJ	August 20, 2010
THIRUMATHI E KALAIVANI Vs. REGISTRAR OF COOPERATIVE SOCIETIES	December 9, 2010
THIRUMATHI R VIJAYA Vs. THIRUMATHI S SANDANAMMAL AND ORS	December 13, 2010
THIRUMURUGA REAL ESTATE Vs. DHANRAJ KOCHAR	January 5, 2010
THIRUNAVUKKARASU Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT TRICHIRAPPALLI	September 24, 2010
THIRUNAVUKKARASU Vs. RAJENDRAN	October 29, 2010
THIRUPUR MUNICIPALITY SHOP MERCHANTS ASSOCIATION Vs. STATE	February 24, 2010
THIRUVALLUVAR BRICK WORKS CHENNAI Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	March 4, 2010
THIYAGARAJAN Vs. COMMISSIONER OF POLICE	September 13, 2010
THOMSON ALIAS KUTTAN Vs. STATE OF TAMILNDU	June 7, 2010
THOPPAMMAL Vs. STATE OF TAMIL NADU	August 25, 2010
THOTHTHAN ALIAS PERIYAKARUPPAN Vs. STATE	April 22, 2010
THOTTIYAM TOWN NEW LABOUR RECREATION CLUB Vs. DISTRICT COLLECTOR TRICHY DISTRICT	November 12, 2010
THUKKARAM Vs. SHANTHI VARADHARAJAN	September 13, 2010
THURAIYUR VATTARA KARUMBU URPATHIYALARGAL SANGAM Vs. STATE OF TAMIL NADU	October 21, 2010
TIRUCHIRAPPALLI NORTH SARVODHAYA SANGAM Vs. SECRETARY TO GOVERNMENT	September 8, 2010
TIRUPATHY Vs. VIJAYASEELAN	March 11, 2010
TIRUPURASUNDARI Vs. C NAGARAJAN	April 28, 2010
TIRUTTANI KUTTI Vs. B V SAMPATH	March 9, 2010
TIRUVANNAMALAI DISTRICT INDIAN MEDICINE AND HOMEOPATHIC PRACTITIONERS WELFARE ASSOCIATION Vs. STATE OF TAMILNADU	March 30, 2010
TIRUVENGADAM INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX	February 9, 2010
TIRUVENGADAMPILLAI Vs. JAYARAMANPILLAI	February 1, 2010
TMT G SAROJA Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 2, 2010
TMT JAYALAKSHMI W/O MADHAVAN Vs. STATE OF TAMIL NADU	July 15, 2010
TMT S NAGAMMAL Vs. KANCHEEPURAM MUNICIPALITY	January 18, 2010
TOOFAN SINGH Vs. INTELLIGENCE OFFICER	September 16, 2010
TOWN CLUB Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	February 3, 2010
TRADELINE ENTERPRISES PVT LTD Vs. STATE OF TAMIL NADU	June 30, 2010
TRANSCHEM LIMITED Vs. CHOURARIA WIRE NETTING INDUSTRIES	April 30, 2010
TRAVEL CITI Vs. UNION OF INDIA	November 26, 2010
TRICHY CAFE Vs. STATE OF TAMIL NADU	January 7, 2010
TRIVENI ALLOYS LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 4, 2010
TTK LIG LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX COMPANY CIRCLE III	July 20, 2010
TUBE INVESTMENTS OF INDIA LTD CHENNAI Vs. STATE OF TAMIL NADU	October 8, 2010
TUTICORIN DISTRICT CONSUMER PROTECTION PERAVAI Vs. GOVERNMENT OF TAMIL NADU	August 31, 2010
TVL CRYSTAL AGENCIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, APPELLATE AUTHORITY AND COMMERCIAL TAX OFFICER	September 15, 2010
TVL M S MANI Vs. STATE OF TAMIL NADU	June 9, 2010
TVL SOUTH INDIA Vs. STATE	July 28, 2010
TVS MOTOR COMPANY LIMITED Vs. BAJAJ AUTO LIMITED	March 10, 2010
U JAHANGEERBASHA Vs. STATE OF TAMIL NADU	March 8, 2010
U MOHAMMED Vs. STATE	April 19, 2010
U N RAVIVARMA Vs. SUKIRTHA	July 21, 2010
U NATESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES DHARMAPURI REGIONA	July 12, 2010
U S UDHAYASURIYAN Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	August 11, 2010
UBEROI LIMITED Vs. M NACHIAPPAN	July 21, 2010
UCO BANK Vs. LUCKY AND COMPANY	July 30, 2010
UCO BANK Vs. JEETHA KEWALRAM	May 19, 2010
UDAYA SANKAR KUNDU Vs. DIRECTOR HUMAN RESOURCES OIL AND NATURAL GAS CORPORATION LIMITED DEHRADUN	October 29, 2010
UDAYAKUMAR Vs. SALAMEDU PANCHAYAT	April 7, 2010
UDAYAKUMAR Vs. STATE OF TAMILNADU	March 15, 2010
UDHAYA A UDHAYA KUMAR DAYALAN Vs. STATE OF TAMILNADU	February 11, 2010
UDHAYAM MOTORS Vs. P RAMANATHAN	September 29, 2010
UKKAJI Vs. SECRETARY TO GOVERNMENT HOME	August 25, 2010
ULAGALANTHAPERUMAL SELVAMONY AND ORS Vs. STATE	December 6, 2010
UMA NATARAJAN Vs. COMMISSIONER CORPORATION OF CHENNAI	January 28, 2010
UMESH CHANDRA DALAI Vs. PRATIRA SAHANI ALIAS MANJU	January 29, 2010
UMMAL SAHIDA AMMAL Vs. STATE OF TAMILNADU	August 9, 2010
UNICURE INDIA PVT LTD Vs. STATE	November 25, 2010
UNION OF INDIA Vs. BERTINE JEANNE MARIE	November 9, 2010
UNION OF INDIA Vs. R S VENKATARAMAN	November 1, 2010
UNION OF INDIA Vs. SARASWATHI VISWASAM	August 9, 2010
UNION OF INDIA Vs. P KALAIARASAN	August 10, 2010
UNION OF INDIA Vs. COMMISSIONER	July 30, 2010
UNION OF INDIA Vs. R SELVARAJ	August 2, 2010
UNION OF INDIA Vs. S DURAISAMY REDDIAR	July 28, 2010
UNION OF INDIA Vs. KASILINGAM	July 19, 2010
UNION OF INDIA Vs. SREE RAJENDRA MILLS LTD	July 15, 2010
UNION OF INDIA Vs. S P PALANISAMY	June 21, 2010
UNION OF INDIA Vs. FIRST ADDITIONAL SUB-JUDGE	September 2, 2010
UNION OF INDIA Vs. V PANDIAN	September 8, 2010
UNION OF INDIA Vs. P SHANMUGAM	September 8, 2010
UNION OF INDIA Vs. M RAVI & ANOTHER	September 30, 2010
UNION OF INDIA Vs. P RAMASAMY ALIAS GOVINDARASU PILLAI	October 28, 2010
UNION OF INDIA Vs. M/S PARANDHAMAIAH AND CO	October 19, 2010
UNION OF INDIA Vs. K GAYATRI DEVI	February 10, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 4, 2010
UNION OF INDIA Vs. MR R N GHOSH	February 23, 2010
UNION OF INDIA Vs. REGISTRAR INDUSTRIAL TRIBUNAL CHENNAI	February 19, 2010
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 16, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	February 16, 2010
UNION OF INDIA Vs. N DAMODARAN	February 16, 2010
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 25, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 22, 2010
UNION OF INDIA Vs. V MANI	April 28, 2010
UNION OF INDIA Vs. B KANNAGI	June 16, 2010
UNION OF INDIA Vs. V LAKSHMANA RAO	April 21, 2010
UNION OF INDIA Vs. ALLAPICHAI	January 28, 2010
UNION OF INDIA Vs. P RAMANATHAN SENIOR DIVISIONAL MEDICAL OFFICER	January 21, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 21, 2010
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	January 19, 2010
UNION OF INDIA Vs. A SRINIVASAN	January 19, 2010
UNION OF INDIA Vs. SASIKALA SARKKUNAM	January 20, 2010
UNION OF INDIA CENTRAL BOARD OF DIRECT TAXES Vs. SHRI LODAYA TILAKCHAND KOOVERJI	February 4, 2010
UNION OF INDIA CHIEF COMMISSIONER OF INCOME TAX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 27, 2010
UNION OF INDIA OWNING INTEGRAL COACH FACTORY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI	March 18, 2010
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. BEST CAST CONSTRUCTION PRIVATE LTD	April 30, 2010
UNION OF INDIA; TAHSILDAR Vs. P JEYA	March 30, 2010
UNITECH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	July 19, 2010
UNITED INDIA INSURANCE CO KOTAGIRI Vs. S JOTHIVELU	August 11, 2010
UNITED INDIA INSURANCE CO LIMITED, S BALASUBRAMANIAN Vs. S BALASUBRAMANIAN AND P MANJULA UNITED INDIA INSURANCE CO LIMITED	September 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. KAMATCHI; R GANESAN; R GOPINATH; THAMARAI SELVAN; MARUTHAYEE AMMAL; R MEENAKSHI VELAR; THAVEMANAI	January 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI AND ORS	September 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. SRINIVASAN	August 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. JAYAKODI	August 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. SUBRAMANIAM	July 28, 2010
UNITED INDIA INSURANCE CO LTD Vs. S SURESH	July 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. BOOPATHY RAJ	July 29, 2010
UNITED INDIA INSURANCE CO LTD Vs. K KUMUDHAM	July 13, 2010
UNITED INDIA INSURANCE CO LTD Vs. SANMUGA SUNDARAM	October 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. S ARUMUGAM	September 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. VELLINGIRI	October 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAMACHANDRAN	September 3, 2010
UNITED INDIA INSURANCE CO LTD Vs. SAROJA	August 31, 2010
UNITED INDIA INSURANCE CO LTD Vs. K SHANMUGAM	August 26, 2010
UNITED INDIA INSURANCE CO LTD Vs. C SEKAR	August 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. P KUMAR ALIAS SHANMUGAKUMAR	August 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. THAMIZHARASI	April 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. S PADMAVATHY	April 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. M MANSOOR	April 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. R VIJAYAKUMAR	April 27, 2010
UNITED INDIA INSURANCE CO LTD Vs. SARASWATHI	June 14, 2010
UNITED INDIA INSURANCE CO LTD Vs. T APPARANANTHAM	June 14, 2010
UNITED INDIA INSURANCE CO LTD Vs. SUBRAMANI	March 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. KUNJAL	April 12, 2010
UNITED INDIA INSURANCE CO LTD Vs. P KANDASAMY	March 15, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAJESWARI	March 17, 2010
UNITED INDIA INSURANCE CO LTD Vs. JAYA	March 26, 2010
UNITED INDIA INSURANCE CO LTD Vs. C PUSHKALAMBAL	March 23, 2010
UNITED INDIA INSURANCE CO LTD Vs. NATESAN	March 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. SUSAIRAJ	March 11, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAJ PRAKASHAM ALIAS RAJ PRAKASH	February 4, 2010
UNITED INDIA INSURANCE CO LTD Vs. K G VIMALA	February 16, 2010
UNITED INDIA INSURANCE CO LTD Vs. E RAJAMANICKAM	November 12, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAJALAKSHMI	February 8, 2010
UNITED INDIA INSURANCE CO LTD Vs. A SADIQ BASHA ALIAS MOHAMED GHOUSE	January 27, 2010
UNITED INDIA INSURANCE CO LTD DIVISIONAL MANAGER DIVISIONAL OFFICE VELLORE Vs. THIRUMALAI	November 12, 2010
UNITED INDIA INSURANCE CO., LTD., PUDUKOTTAI Vs. SRINIVASAN	February 18, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARUPPANNAN AND ORS	April 20, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARUPPANNAN & ORS	January 6, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYAM; MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION; RAMASWAMY	January 20, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYASEELI; RAJASINGH; JAYA ANAND	January 19, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K SOUNDARAJAN	December 21, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K K NANDHIKESWARAN	December 22, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P GOVINDARAJ	March 24, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B KRISHNAMOORTHY	March 25, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVI	April 12, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P SUBRAMANI	June 10, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PUSPHAVALLI	April 30, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMALATHAL	October 8, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJI	July 12, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ROOBIBAI	January 20, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDIRA GANDHI AND ORS	November 8, 2010
UNITED INDIA INSURANCE COMPANY LIMITED ERODE Vs. P SHANTHI	November 16, 2010
UNITED INDIA INSURANCE COMPANY LIMITED NAGERCOIL Vs. N THAVASI	March 26, 2010
UNITED INDIA INSURANCE COMPANY LIMITED RANIPET Vs. VASANTHA	April 12, 2010
UNITED INDIA INSURANCE COMPANY LIMITED SALEM Vs. V VIJAYAKUMAR	September 8, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. GANDHIMADHI	August 26, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. ELANCHERAN	October 20, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. GANESAN	July 7, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. M G SREERAMULU	August 8, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. EDWARD DEVARAJ	February 2, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. MEENAKSHI SUNDARAM AND NATESAN	October 4, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. K SARVABHAUMAN	January 18, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. MARAGATHAVALLI	January 27, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. V S ARTHANAREESWARAN AND V R CHIDAMBARAM	September 15, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. M G SREERAMULU; G APPUSWAMY	August 18, 2010
UNITED INDIA INSURANCE COMPANY LTD , REP BY BRANCH MANAGER Vs. T K VEERARAGHAVAN AND K P N TRANSPORTS REPRESENT BY ITS PROPRIETOR	September 29, 2010
UNITED INDIA INSURANCE COMPANY LTD CHENNAI Vs. D BABU	April 29, 2010
UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU	September 22, 2010
UNITED OF INDIA INSURANCE CO LTD Vs. THIRU PONNUVEL	April 20, 2010
UNITED PLANTATION LTD Vs. N ARULRAJ	March 8, 2010
V A K ENGINEERING PVT LTD Vs. STATE	March 9, 2010
V A K ENGINEERING PVT LTD Vs. STATE	July 22, 2010
V AMIRTHARAJ Vs. INSPECTOR OF POLICE	March 8, 2010
V AMSAVENI Vs. DISTRICT FOREST OFFICER DHARMAPURI DISTRICT	January 21, 2010
V ANANTHI AND ORS Vs. REGISTRAR AND CONTROLLER OF EXAMINATION	October 20, 2010
V ANBAZHAGAN Vs. STATE OF TAMIL NADU	December 8, 2010
V ANGAPPAN Vs. PALANIAPPAN	March 23, 2010
V ANGAPPAN Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED	September 21, 2010
V ANNAMALAI Vs. EXECUTIVE DIRECTOR SOUTH FOOD CORPORATION OF INDIA	March 25, 2010
V ARJUNAN Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD	January 8, 2010
V ARPUTHARAJ Vs. GENERAL MANAGER TELECOMMUNICATIONS DEPARTMENT	March 8, 2010
V ARUL JUSTIN Vs. COMMANDANT 42 BN C R P F	July 12, 2010
V ARUMUGAM Vs. R KALAIARASAN	September 8, 2010
V ASAI THAMBI Vs. G JANARTHANAN	April 13, 2010
V AZHAGAIAH Vs. GOVT OF TAMIL NADU	December 9, 2010
V AZHAGIRI Vs. PRESIDING OFFICER LABOUR COURT SALEM	April 22, 2010
V B MEDICARE P LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 2, 2010
V BALAJI Vs. DIRECTOR GENERAL OF POLICE, BEACH ROAD CHENNAI	July 6, 2010
V BALAMURUGAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT	November 23, 2010
V BALASUBRAMANIAN Vs. SUPERINTENDENT OF POLICE	August 11, 2010
V BARANI Vs. COMMISSIONER OF LABOUR	April 5, 2010
V BASKARAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	April 9, 2010
V CHANDRASEKARAN Vs. ADMINISTRATIVE OFFICER SPECIAL PROJECT DIVISION	November 1, 2010
V CHANDRASEKARAN Vs. MEMBER SECRETARY	November 1, 2010
V CHELLAIN Vs. SPECIAL TAHSILDAR LA	February 15, 2010
V CHOCKALINGAM Vs. DISTRICT REVENUE OFFICER	November 16, 2010
V D GRAHALAKSHMI Vs. NARAYANAN VENUPRASAD MENON	February 8, 2010
V D MANICKA MUDALIAR Vs. STATE	January 29, 2010
V D MUNEESWARAN Vs. GENERAL MANAGER OPERATIONS II	April 29, 2010
V D S HIGHER SECONDARY SCHOOL, D DHARMICHAND JAIN Vs. STATE OF TAMIL NADU, EDUCATION DEPARTMENT; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER	July 23, 2010
V DAKSHANA Vs. VASUGI	June 28, 2010
V DEENADAYALAN Vs. COMMISSIONER	August 12, 2010
V DEVARAJ Vs. COLLECTOR TIRUPPUR DISTRICT	January 22, 2010
V DEVI Vs. M SATHISH KUMAR	July 16, 2010
V DHANASEKAR Vs. COMMISSIONER OF POLICE	September 7, 2010
V DHANASEKAR Vs. MEMBER STATE HUMAN RIGHT COMMISSION TAMIL NADU THIRUVARANGAM	December 20, 2010
V DHANDAPANI Vs. STATE	March 3, 2010
V DHANRAJ Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	November 1, 2010
V DHARMALINGAM Vs. STATE OF TAMIL NADU	March 17, 2010
V DHARMARAJ Vs. INSPECTOR OF POLICE	August 9, 2010
V DHARMARAJ Vs. JAFFAR SADIQ	December 9, 2010
V DIVAKARAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI	December 6, 2010
V DORAIRAJ Vs. SECRETARY TO GOVERNMENT	October 26, 2010
V DURAIRAJ Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	July 6, 2010
V DURAISINGAM Vs. S K NATARAJA CHETTIAR	August 6, 2010
V EZHIL VENDAN Vs. PONDICHERRY UNIVERSITY	November 3, 2010
V G P PREM NAGAR MINVARIYA KUDI ERUPOR NALA SANGAM A SOCIETY REGISTERED Vs. STATE OF TAMIL NADU	April 5, 2010
V G RAMDOSS V G R VASUKI AND ORS Vs. COMMISSIONER OF POLICE AND ORS	November 12, 2010
V GANESAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	June 8, 2010
V GANESAN Vs. DISTRICT COLLECTOR TIRUNELVELI	October 19, 2010
V GNANASEKARAN Vs. MAHESWARI ALIAS BANU	July 2, 2010
V GOPAL Vs. REGIONAL LABOR COMMISSIONER AND W TEATH LTD	November 18, 2010
V GOVINDASAMY Vs. DISTRICT FOREST OFFICER	January 27, 2010
V GOVINDASWAMY Vs. MANGAMMAL	May 19, 2010
V GUNASEKARAN Vs. STATE OF TAMILNADU	March 19, 2010
V GUNASEKARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	July 27, 2010
V HARI Vs. STATE OF TAMIL NADU	October 28, 2010
V JAGADEESKUMAR Vs. GOVERNMENT OF TAMIL NADU	March 5, 2010
V JAGANNATHAN Vs. JOINT COMMISSIONER AND ORS	October 29, 2010
V JAYARAMAN Vs. K A UBAIDUR RAHMAN	July 7, 2010
V JAYESH SANGHAVI Vs. GOVERNMENT OF TAMIL NADU	February 24, 2010
V JEELAN Vs. STATE	September 27, 2010
V K ELANGHO Vs. DIRECTOR GENERAL OF POLICE MYLAPORE	October 5, 2010
V K MURUGAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	February 24, 2010
V K PALANIVEL Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	February 2, 2010
V K RAJENDRAN Vs. JOINT REGISTRAR OF COOP SOCIETIES	January 28, 2010
V K SRIDHAR Vs. C R SHANKAR	January 4, 2010
V KANAGAVALLI VISWANATHAN Vs. CHIEF SECRETARY TO GOVERNMENT	July 20, 2010
V KANNAN Vs. PAUL PANDIAN	March 19, 2010
V KARUPPANNAN Vs. PALANISAMY	August 20, 2010
V KASTHURI Vs. REGISTRAR UNIVERSITY OF MADRAS	August 26, 2010
V KRISHNASAMY GOUNDER Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	January 28, 2010
V KRISHNASAMY GOUNDER AND ANOTHER Vs. DISTRICT COLLECTOR, SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE AND PRESIDENT, VILLAGE PANCHAYAT	January 28, 2010
V KRISHNAVENI Vs. STATE	December 3, 2010
V KULATHUMANI Vs. STATE OF TAMIL NADU	December 15, 2010
V KUMAR Vs. STATE	September 14, 2010
V KUMARASAMY Vs. STATE OF TAMIL NADU	March 17, 2010
V KUMARAVEL AND ORS Vs. NATIONAL HUMAN RIGHTS COMMISSION AND ORS	December 2, 2010
V L SRIDHARAN Vs. ECONO VALVES PVT LTD	July 19, 2010
V LAKSHMI Vs. DISTRICT COLLECTOR	January 21, 2010
V LAKSHMI BAI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	July 7, 2010
V LAKSHMI REDDY Vs. INCOME TAX OFFICER WARD IV 1	November 15, 2010
V LAKSHMIAMMAL Vs. INSPECTOR GENERAL OF REGISTRATION	January 19, 2010
V LATHA Vs. STATE OF TAMIL NADU	July 8, 2010
V LATHA Vs. SUPERINTENDENT OF POLICE	March 19, 2010
V LINGA JYOTHI Vs. SECRETARY TO GOVERNMENT	September 29, 2010
V LOGANATHAN Vs. UNION OF INDIA	August 5, 2010
V M KARMEGAM Vs. CHIEF CONSERVATOR OF FORESTS	August 25, 2010
V M MUTHUSAMY Vs. ASSISTANT TREASURY OFFICER	October 29, 2010
V M PRABAKARAN Vs. EXECUTIVE ENGINEER/OANDM	July 16, 2010
V M RAVINDRA Vs. D CUBE CONSTRUCTIONS P LIMITED	August 2, 2010
V M SHANMUGAM Vs. KUMARASAMY	April 27, 2010
V MAKESAN Vs. T DHANALAKSHMI	February 3, 2010
V MALLIGA Vs. I KRISHNAN PRESIDENT	October 22, 2010
V MANI Vs. DISTRICT COLLECTOR THIRUVANNAMALAI	August 20, 2010
V MANIMARAN Vs. INSPECTOR OF POLICE KANNAMANGALAM TALUK	June 29, 2010
V MANIVANNAN Vs. SUPERINTENDING ENGINEER	July 16, 2010
V MANOHARAN Vs. PRESIDING OFFICER	October 7, 2010
V MARIAPPAN Vs. COMMISSIONER OF POLICE AND ANR	April 16, 2010
V MEENAKSHISUNDARAM Vs. INSPECTOR OF POLICE	August 18, 2010
V MOHAN Vs. V HARIDASS	July 9, 2010
V MOHAN RAJU Vs. JOINT REGISTRAR OF COOP SOCIETIES	September 20, 2010
V MURALI Vs. GOVERNMENT OF TAMIL NADU	April 8, 2010
V MURUGAN Vs. DISTRICT REVENUE OFFICER MADURAI	September 21, 2010
V MURUGAN Vs. SUPERINTENDENT ENGINEER MADURAI METRO ELECTRICITY DISTRIBUTION CIRCLE	September 13, 2010
V MURUGAN Vs. SUPERINTENDENT ENGINEER AND ORS	December 2, 2010
V MURUGESAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE VELLORE	October 21, 2010
V MURUGESAN Vs. STATE	February 23, 2010
V N SUBRAMANIAM Vs. STATE BY INSPECTOR OF POLICE	September 2, 2010
V NAGALINGAM Vs. DISTRICT REVENUE OFFICER	June 14, 2010
V NAGAPPAN Vs. STATE OF TAMIL NADU	January 21, 2010
V NAGARATHINAM Vs. STATE BY: THE INSPECTOR OF POLICE YETHAPUR POLICE STATION	October 18, 2010
V NANTHAGOPAL Vs. UNION OF INDIA	February 19, 2010
V NARAYANAMOORTHY Vs. STATE INSPECTOR OF POLICE COIMBATORE	February 16, 2010
V NARMADHA Vs. STATE	August 30, 2010
V NATESAN Vs. ASST COMMISSIONER OF INCOME TAX	July 13, 2010
V NEELAMEGAM Vs. PRINCIPLE SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT	April 9, 2010
V P RANGANATHAN Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTIES NEW DELHI	August 5, 2010
V PALANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	January 6, 2010
V PALANIAMMAL Vs. THENMOZHI	January 12, 2010
V PALANIAPPAN Vs. GOVERNMENT OF TAMIL NADU	July 7, 2010
V PALANIMUTHU Vs. GOVERNMENT OF TAMIL NADU	January 18, 2010
V PANEERSELVAM Vs. PRESIDING OFFICER	June 8, 2010
V PARVATHI Vs. COMMISSIONER OF TOWN PANHCAYATS	November 25, 2010
V PASUPATHI Vs. A SHENAMMAL	April 26, 2010
V PAULDURAI Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	January 5, 2010
V PONNAMBALAM Vs. INSPECTOR GENERAL OF POLICE AND ORS	December 9, 2010
V PRIYANKA Vs. SPECIAL COMMISSIONER FOR HANDICAPPED OFFICE OF THE STATE COMMISSIONER FOR DISABLED	February 2, 2010
V R BALASUBRAMANIAN Vs. DIRECTOR OF TOWN PANCHAYAT	August 30, 2010
V R CHANDRASEKARAN Vs. P M VASUDEVA REDDIAR	April 1, 2010
V R PALANI CHOOLAI CHENNAI Vs. OFFICERS ASSIGNEEE REP BY THE ESTATE OF THE INSOLVENTS	October 15, 2010
V R PALANIVELAN Vs. GOTHANDARAMA GUPTA	August 11, 2010
V R SWAMINATHAN Vs. EXECUTIVE OFFICER	January 28, 2010
V RAGHAVAN Vs. K SWAMINATHAN	October 21, 2010
V RAJAGOPAL Vs. DISTRICT COLLECTOR THIRUVANNAMALAI	April 1, 2010
V RAJAN CHELLAPPA Vs. DISTRICT REVENUE OFFICER MADURAI	December 23, 2010
V RAJASEKARAN Vs. GOVERNMENT OF TAMILNADU	September 20, 2010
V RAJENDRAN Vs. DIRECTOR OF SCHOOL EDUCATION	February 3, 2010
V RAJENDRAN Vs. BHARATHIAR UNIVERSITY	March 4, 2010
V RAJENDRAN Vs. PALLAVAPURAM MUNICIPALITY	January 28, 2010
V RAJI Vs. SUPERINTENDENT ENGINEER TNEB	January 20, 2010
V RAMACHANDRAN Vs. SUPERINTENDENT ENGINEER (DISTRIBUTION) AND ORS	September 28, 2010
V RAMAKRISHNA RAO M S PLANT ORGANICS LTD Vs. COMMISSIONER OF CUSTOMS	December 16, 2010
V RAMAMURTHY Vs. DIRECTOR OF SCHOOL EDUCATION	March 24, 2010
V RAMAMURTHY Vs. NEELAVENI	June 28, 2010
V RAMANATHAN Vs. DISTRICT COLLECTOR DISTRICT	March 24, 2010
V RAMAR Vs. RAMALINGAM	April 7, 2010
V RAMESH KUMAR Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	February 19, 2010
V RAMESH KUMAR TYPIST Vs. STATE OF TAMIL NADU	February 26, 2010
V RAMKUMAR Vs. E MANICKAVELU	November 11, 2010
V RANGARAJAN Vs. ULAGU ARUNACHALAM	August 18, 2010
V RATHANAMMAL Vs. STATE OF TAMIL NADU	March 15, 2010
V RAVANAN Vs. SPECIAL COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT	December 3, 2010
V REVATHI Vs. R SANTHI	March 4, 2010
V S A COCOS Vs. V V INDUSTRIES	September 23, 2010
V S BHAVANI SHANKAR Vs. S GANESAN	August 3, 2010
V S EXIM PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS	September 6, 2010
V S GOWRI Vs. STATE OF TAMIL NADU	February 12, 2010
V S ISSAC ARTS AND SCIENCE COLLEGE Vs. STATE OF TAMIL NADU	June 8, 2010
V S K FERRO ALLOYS LIMITED Vs. BANK OF BARODA	July 7, 2010
V S KIRUTHIKA SELVANAYAKI Vs. STATE OF TAMIL NADU	July 12, 2010
V SABAPATHY Vs. SECRETARY TO GOVERNMENT HOME POLICE IV DEPARTMENT	July 30, 2010
V SADAK PEER Vs. TAMIL NADU WAKF BOARD	January 22, 2010
V SAKKAMMAL Vs. UNION OF BANK OF INDIA	August 11, 2010
V SANKARAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT; DIRECTOR OF HEALTH AND FAMILY WELFARE AND DISTRICT MEDICAL OFFICER, SOUTH ARCOT	August 17, 2010
V SANNASI Vs. DISTRICT COLLECTOR COLLECTORATE OFFICE	June 25, 2010
V SARASWATHI Vs. SUPERINTENDENT CENTRAL PRISON MADURAI	September 8, 2010
V SARAVANAN Vs. GOVERNMENT OF TAMILNADU	January 25, 2010
V SAVITHA DEVI Vs. S KALAIKUMAR	December 16, 2010
V SEKAR Vs. AFCONS CHENNAI	June 8, 2010
V SELVARAJ Vs. SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT	April 8, 2010
V SERVARAN Vs. COLLECTOR TIRUNELVELI DISTRICT	April 29, 2010
V SETHURAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES USILAMPATTI AT THIRUMANGALAM	March 4, 2010
V SHAMSUNDAR Vs. T N BALASUBRAMANIAM	September 3, 2010
V SHANMUGASUNDARAM Vs. GOVT OF TAMIL NADU	February 9, 2010
V SOMASUNDARAM Vs. SPECIAL OFFICER DISTRICT CENTRAL COOPERATIVE BANK	February 17, 2010
V SOWRIRAJAN Vs. DHANAM	October 27, 2010
V SRINIVASAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT	August 10, 2010
V SRINIVASAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER	July 22, 2010
V SRINIVASAN Vs. COMMISSIONER OF MUNICIPAL ADMN EZHILAGAM	April 29, 2010
V SRINIVASAN Vs. STATE OF TAMIL NADU	April 21, 2010
V SRINIVASAN DECEASED Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	October 4, 2010
V SUBHURAYEN Vs. DISTRICT COLLECTOR COIMBATORE COLLECTORATE	January 18, 2010
V SUBRAMANIAN Vs. UNION OF INDIA	January 28, 2010
V SUBRAMANIAN Vs. COMMISSIONER SERICULTURE DEPARTMENT SALEM	October 21, 2010
V SUBRAMANIAN Vs. COMMISSIONER CORPORATION	March 22, 2010
V SUDHAKARAN Vs. REVENUE DIVISIONAL OFFICER	November 24, 2010
V SUGUMARAN Vs. JUNIOR ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD	February 9, 2010
V SUGUMARAN Vs. SRIDHAR THE ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	August 18, 2010
V SUNDARAM Vs. DISTRICT REVENUE OFFICER	January 19, 2010
V SUNDARAMBAL Vs. KANCHI KAMAKOTTI SANADHANA DHARMA EDUCATION AND HEALTH TRUST A PUBLIC TRUST	July 5, 2010
V T KANCHANAMANI Vs. STATE OF TAMILNADU	June 9, 2010
V T R MURUGAN Vs. MOHAMMED ARIF SAIT	July 23, 2010
V T SUNDARAMANI Vs. V G KUPPUSWAMY	January 7, 2010
V TAMILSELVI Vs. MANAGER AND SPECIAL OFFICER, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED	November 9, 2010
V THANGAM Vs. INSPECTOR GENERAL OF POLICE	January 29, 2010
V THIRAVIAM Vs. STATE OF TAMIL NADU	March 29, 2010
V VADIVELU Vs. JOINT COMMISSIONER H R AND C E DEPARTMENT VILLUPURAM	April 1, 2010
V VAIRAVAN Vs. STATE	October 4, 2010
V VAJRAVELU Vs. DIRECTOR OF SCHOOL EDUCATION	August 31, 2010
V VALARMATHI Vs. GOVERNMENT OF TAMIL NADU	April 29, 2010
V VASIMALAI Vs. DIRECTOR TAMIL NADU STATE HEALTH TRANSPORT DEPARTMENT	August 16, 2010
V VELLAICHAMY CHETTIAR Vs. DIVISIONAL REVENUE OFFICER, REVENUE DIVISIONAL OFFICER, TAHSILDAR AND SUSILA	October 27, 2010
V VENKADASALAM Vs. PALLAVAN TRANSPORT CORPORATION LTD	March 25, 2010
V VENU Vs. TAHSILDAR DHARMAPURI DISTRICT	March 31, 2010
V VENUGOPAL Vs. R JANARDHANAN	April 21, 2010
V VEZHAVENDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	April 19, 2010
V VIJAY BEESHMAR Vs. SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	August 24, 2010
V VIJAYKANT Vs. COMMISSIONER OF INCOME TAX	January 28, 2010
V VINCENT VELANGANNI Vs. P AMUTHA	April 7, 2010
V VISALATCHI Vs. DIRECTOR OF SCHOOL EDUCATION	April 30, 2010
V WIN GARMENTS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER	August 18, 2010
V WIN TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER	July 9, 2010
V YAMUNA DEVI Vs. REGISTRAR GENERAL HIGH COURT MADRAS	December 1, 2010
V YUVANESWARAN Vs. REGIONAL MANAGER INDIAN BANK VELLORE	November 23, 2010
V. GUNAPANDIAN Vs. P. MURUGESAN	January 5, 2010
V. JAYACHANDRAN Vs. STATE	March 30, 2010
V. PALANISAMY AND JOHNI BASHA @ JOHNI Vs. N. VELUSAMY	November 9, 2010
V. R. ESWARAMOORTHY Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 28, 2010
V.V.V.R. SATHYAM EX-PARTNER OF V.V. VANNIAPERUMAL AND SONS Vs. THE SUPERINTENDENT (STU)	October 1, 2010
VA NAA THANMAANAN ORGANISER THAMILINA KOOTAMAIPU CHENNAI Vs. STATE OF TAMIL NADU	December 13, 2010
VADAKALAI SRI VAISHNAVA SAMPRADAYA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT	April 16, 2010
VADANA Vs. STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	September 13, 2010
VADIVEL Vs. V D KARTHIKEYAN	October 26, 2010
VADIVEL Vs. SAROJA	January 6, 2010
VADIVEL GOUNDER Vs. P SARASWATHI	August 18, 2010
VADUVAMBAL Vs. STATE	March 9, 2010
VAHITHA Vs. STATE	March 9, 2010
VAIDEHI Vs. INSPECTOR GENERAL OF REGISTRATION	April 5, 2010
VAIGHAI CHEMICAL INDUSTRIES LIMITED Vs. STATE	July 29, 2010
VAIRAMOHAN Vs. DIRECTOR GENERAL OF POLICE AND ORS	April 9, 2010
VAISHNAVI METALS CHENNAI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 15, 2010
VAISHNOVI ENGINEERS Vs. STATE OF TAMILNADU	January 29, 2010
VAITHEESWARI Vs. STATE OF TAMILNADU	October 26, 2010
VAITHIALINGAM Vs. CUDDALORE MUNICIPALITY	August 30, 2010
VAJRAVELU Vs. MANAGEMENT OF SALEM STEEL PLANT	December 8, 2010
VAK ENGINEERING PVT LTD Vs. STATE BY THE SUPERINTENDENT OF POLICE	November 26, 2010
VALAN ALIAS R G THIRUMAVALAVAN POOKOLLAI PERAURANI TALUK THANJAVUR DIST Vs. ARR VEE PIPES	March 8, 2010
VALARMATHI CHIDAMBARAM Vs. DISTRICT COLLECTOR KARUR DISTRICT	November 18, 2010
VALLEESWARI Vs. KAMALAKANNAN	January 21, 2010
VALLI Vs. TAMIL NADU STATE TRANSPORT CORPORATION VELLORE	April 8, 2010
VALLI Vs. B V RANGARAJ	June 28, 2010
VALLI STEEL INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER, NAGERCOIL (RURAL) AND ORS.	March 23, 2010
VALLIAMMAI SOCIETY Vs. DIRECTOR GENERAL OF INCOME-TAX CHENNAI	March 19, 2010
VALLIAMMAL Vs. BLOCK DEVELOPMENT OFFICER VILLAGE PANCHAYAT	February 4, 2010
VALLIAMMAL Vs. DISTRICT FOREST OFFICER	October 19, 2010
VALLIARASII YARNS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 28, 2010
VALLINYAGAM Vs. STATE BY INSPECTOR OF POLICE	August 13, 2010
VANADHEVI Vs. STATE OF TAMIL NADU	June 8, 2010
VANAJA Vs. STATE OF TAMIL NADU	September 13, 2010
VANAJA MANIAN Vs. BHUVANAGIRI TOWN PANCHAYAT	April 26, 2010
VANITHA Vs. STATE OF TAMILNADU	August 25, 2010
VANIYAR NALA SANGAM Vs. KUMAR	April 15, 2010
VANNIYAR EDUCATIONAL TRUST KONERIKUPPAM Vs. STATE OF TAMIL NADU	August 13, 2010
VARADARAJ Vs. STATE	September 17, 2010
VARADHARAJALU CHETTIAR Vs. RAMASAMY	October 1, 2010
VARAMANGAI NACHIYAMMAL TRUST, MADURAI Vs. STATE	November 3, 2010
VARASIDHI VINAYAKAR TEMPLE AT SOUTH UKKADAM Vs. K NATARAJAN	June 7, 2010
VARATHARAJ ALIAS N PERUMAL Vs. STATE	July 8, 2010
VARI PAPERS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 3, 2010
VARUNA ROADLINES Vs. ASSISTANT COMMERCIAL TAX OFFICER AND CHECK-POST OFFICER	February 17, 2010
VASANTHA Vs. C RAMACHANDRAN	April 15, 2010
VASANTHA Vs. RADHAKRISHNAN	October 25, 2010
VASANTHA Vs. RANGANATHAN AND ANOTHER	January 12, 2010
VASANTHA Vs. C RAMACHANDRAN	January 6, 2010
VASANTHAKUMARI Vs. STATE	February 17, 2010
VASANTHAMMA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	March 30, 2010
VASANTHI Vs. LIFE INSURANCE CORPORATION OF INDIA	April 26, 2010
VASANTHI Vs. STATE OF TAMIL NADU	August 24, 2010
VASANTHI Vs. K PONSINGH KONAR	December 20, 2010
VASANTHI AUTOMOBILES Vs. COMMERCIAL TAX OFFICER II, PUDUCHERRY	April 9, 2010
VASANTHI SWAPNA V SHAH Vs. COMPETENT AUTHORITY AND SPECIAL DISTRICT	October 6, 2010
VASUDEVA PILLAI Vs. COMPETENT AUTHORITY AND ASSISTANT COMMISSIONER	July 23, 2010
VASUDEVAN Vs. STATE	June 25, 2010
VASUDEVAN Vs. ARHAM PLASTICS LTD	April 12, 2010
VASUNDHRA Vs. GOVERNMENT OF TAMIL NADU	April 27, 2010
VATCHALA Vs. COMMISSIONER OF POLICE CHENNAI CITY	April 7, 2010
VEDARANYESWARASAMI DEVASTHANAM VEDARANYAM Vs. MOHAMMED MARIAM	July 22, 2010
VEENITA GUPTA Vs. STATE	November 2, 2010
VEERAMANI Vs. STATE	March 3, 2010
VEERAMMAL AND ORS Vs. P SELVI	April 20, 2010
VEERAPADRASWAMY THIRUKOIL ANNADHANA TRUST Vs. DISTRICT COLLECTOR VELLORE	January 28, 2010
VEERAPAN Vs. SHANMUGA DEVI	July 29, 2010
VEERAPANDIAN ALIAS POONAI Vs. STATE	July 6, 2010
VEERAPERUMANALLUR PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD Vs. DEPUTY REGISTRAR OFFICE OF REGISTRATION OF CO OPERATIVE SOCIETIES	January 8, 2010
VEERATEESWARAN Vs. MEENALOCHANI	April 30, 2010
VEERESWARA SPINNING MILLS P LTD Vs. STATE OF TAMIL NADU	July 19, 2010
VEERIAH KONAR AND C KARUPPASAMY Vs. TASILDAR, ETTAYAPURAM TALUK AND V VELSAMY KONAR	November 15, 2010
VEL TECH MULTITECH SRI RANGARAJAN SAKUNTHALA ENGINEERING COLLEGE Vs. ANNA UNIVERSITY GUINDY	April 16, 2010
VELAAR ENGINEERING WORKS PVT LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	August 9, 2010
VELAMMAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION	January 4, 2010
VELANKANNI ALIAS VELUALIASVELANKANNIRAJ Vs. STATE	September 15, 2010
VELAYUDHASWAMY SPINNING MILLS (P) LTD Vs. ASSTT CIT	March 11, 2010
VELLAI Vs. SUPERINTENDENT OF CENTRAL PRISON CHENNAI	July 1, 2010
VELLORE DISTRICT ENVIRONMENT MONITORING COMMITTEE Vs. DISTRICT COLLECTOR VELLORE DISTRICT	January 28, 2010
VELLORE ELECTRONICS & ENGINEERING (P) LTD. Vs. ASSISTANT COMMISSIONER OF	April 1, 2010
VELU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	March 24, 2010
VELUSAMY Vs. SURESH KUMAR	April 5, 2010
VELUSAMY Vs. CHENNIAPPAN	May 19, 2010
VELUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
VEMBAYEE AMMAL Vs. SINGARAVELU UDAYAR	December 6, 2010
VENKAT @ VENKATACHALAM Vs. STATE OF TAMILNADU, SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 29, 2010
VENKATACHALAM Vs. STATE	February 18, 2010
VENKATARAMAN Vs. RADHABAI AMMAL	June 7, 2010
VENKATARAMANA Vs. N MUNUSWAMY NAIDU	April 20, 2010
VENKATASUBBA REDDIAR Vs. ARUNACHALA REDDIAR	October 28, 2010
VENKATASUBRAMANI Vs. SREEMATHY	July 2, 2010
VENKATAVARADA REDDIAR Vs. A ANTHONISAMY	October 8, 2010
VENKATESAN Vs. DISTRICT REGISTRAR CENTRAL CHENNAI TEYNAMPET	March 31, 2010
VENKATESAN Vs. E DHAVAMANI	June 15, 2010
VENKATESAN Vs. STATE	February 8, 2010
VENKATESAN Vs. STATE	December 1, 2010
VENKATESAN Vs. STATE	November 30, 2010
VENKATESAN ASSARY Vs. PRAKASH MULL CHORDIA	April 1, 2010
VENKATESHWARA HI TECH ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 14, 2010
VENKATESWARA TEACHER TRAINING INSTITUTE RUN Vs. UNION TERRITORY OF PONDICHERRY	February 17, 2010
VENKATESWARA TRADERS Vs. STATE OF TAMIL NADU	February 16, 2010
VENKATESWARAN A S Vs. CHAIRMAN AND MANAGING DIRECTOR	February 25, 2010
VENNILA Vs. DISTRICT COLLECTOR AND ORS	January 8, 2010
VENTRI BIOLOGICAL UNIT OF V H P L Vs. STATE	February 23, 2010
VENUGOPAL Vs. STATE OF TAMILNADU	October 29, 2010
VENUGOPALA RAO VARUDU Vs. DISTRICT REVENUE OFFICER ERODE	December 21, 2010
VICE CHANCELLOR ANNA UNIVERSITY Vs. PRINCIPAL LABOUR COURT CITY CIVIL COURT BUILDINGS	April 21, 2010
VIDYAA KARTHICK SPINNING MILLS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	January 8, 2010
VIGNESHWARAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	August 19, 2010
VIJAY CONSTRUCTIONS Vs. P R LEENA MARY	August 11, 2010
VIJAY MALLYA Vs. UNION OF INDIA	July 2, 2010
VIJAY PLAS FABS (P) LTD. Vs. CESTAT, CHENNAI	August 10, 2010
VIJAYA Vs. M SELVARAJ	June 11, 2010
VIJAYA BANK WORKERS UNION Vs. PRESIDING OFFICER THE CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	March 26, 2010
VIJAYA BASKAR Vs. JYOTHESWARAN	March 10, 2010
VIJAYA BASKAR AND ORS Vs. SUGANYA DEVI	October 28, 2010
VIJAYA RAMAKRISHNAN Vs. M S ASWATH NARAYANA SHETTY	April 7, 2010
VIJAYA SHANTHI Vs. SPECIAL DISTRICT REVENUE OFFICER AND COMPETENT AUTHORITY L A N H A I OFFICE OF THE NATIONAL HIGHWAYS PROJECTS AT KANCHIPURAM COLLECTORATE COMPOUND KANCHIPURAM	February 23, 2010
VIJAYAKUMARI Vs. PAPPATHI	March 31, 2010
VIJAYALAKSHMI Vs. REVENUE DIVISIONAL OFFICER CUDDALORE	February 18, 2010
VIJAYALAKSHMI Vs. GOVT OF TAMIL NADU	August 9, 2010
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU	August 30, 2010
VIJAYALAKSHMI Vs. SULOCHANA	October 7, 2010
VIJAYALAKSHMI Vs. RAJA	September 22, 2010
VIJAYALAKSHMI NALLASAMY Vs. STATE OF TAMIL NADU	September 16, 2010
VIJAYALALITHA Vs. STATE	July 2, 2010
VIJAYAPRAKASH PP MATS MANUFACTURERS OF PLASTIC MATS Vs. LABOUR OFFICER II VELLORE	January 6, 2010
VIJAYARAJ Vs. STATE OF TAMIL NADU	March 31, 2010
VIJAYARATNAM SIVANESAN Vs. MINISTRY OF HOME AFFAIRS	November 10, 2010
VIJAYKUMAR AND CO Vs. TAMIL NADU CO OPERATIVE SUGAR FEDERATION LIMITED	October 8, 2010
VIJYALAKSHMI RAVIKUMAR Vs. PRINCIPAL REVENUE CONTROL AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION	March 30, 2010
VIKI INDUSTRIES PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE TAMILNADU	December 15, 2010
VILLA VENKATA RAO Vs. SECRETARY STATE TRANSPORT AUTHORITY UNION TERRITORY OF PUDUCHERRY	December 14, 2010
VINAYAGAM Vs. SAKUNTHALA	August 4, 2010
VINAYAGAMURTHY Vs. M MURUGESAN	February 26, 2010
VINAYAKA MISSION UNIVERSITY Vs. NATIONAL BOARD OF EXAMINATIONS NEW DELHI	March 23, 2010
VINOD M PATEL Vs. BRANCH MANAGER SIDCO	December 8, 2010
VINOTH KUMAR Vs. STATE	October 22, 2010
VIRUMANDI Vs. STATE OF TAMIL NADU	November 8, 2010
VISALATCHI Vs. DISTRICT COLLECTOR MADURAI DISTRICT MADURAI	November 3, 2010
VISHRANTHI HOMES P LTD Vs. SECRETARY TAMIL NADU ELECTRICITY REGULATORY COMMISSION	May 20, 2010
VISVANATHAN Vs. PARVATHI	January 27, 2010
VISWANATHAN Vs. SIVASANKAR	August 25, 2010
VITTOBAI Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	December 15, 2010
VIVASAYA MANI Vs. AMBUR MUNICIPALITY	July 12, 2010
VIVEKANANDA ROCK MEMORIAL AND VIVEKANANDA KENDRA Vs. STATE INFORMATION COMMISSIONER TAMILNADU INFORMATION COMMISSION ANNA SALAI TEYNAMPET	March 17, 2010
VIVEKANATHAN Vs. CHANDRAN	August 2, 2010
VSL INDIA PRIVATE LIMITED Vs. V MANICKAM ENGINEERS P LTD	January 27, 2010
VTM LIMITED Vs. UNION OF INDIA	October 25, 2010
W MOHAMED ANISUR RAHMAN Vs. TAHSILDAR THIRUVARAMBUR TALUK	November 2, 2010
W QUEEN SHEEBA Vs. JOINT DIRECTOR DIRECTORATE OF SCHOOL EDUCATION CHENNAI	March 4, 2010
WAHITH MOTOR SERVICE FIRM Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY	October 28, 2010
WALLAJAH PRIMARY AGRICULTURAL CO OP BANK Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 3, 2010
WATERFALL ESTATE EAST PVT LTD Vs. STATE OF TAMIL NADU	November 16, 2010
WELFARE ASSOCIATION OF PERSONS AWAITING THE POST OF VILLAGE ADMINISTRATIVE OFFICER OF TAMIL NADU Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	February 5, 2010
WELFARE SCHEME THIRUVALLUR Vs. M. GOPINATHAN	February 2, 2010
WING COMMANDER V RAMADURAI RETD MEMBER Vs. STATE OF TAMIL NADU	November 9, 2010
WIPRO CYPRUS PRIVATE LIMITED Vs. ZEETEL ELECTRONICS	April 9, 2010
WIPRO INFORMATION TECHNOLOGY LIMITED Vs. STATE OF TAMIL NADU	September 2, 2010
WORKMEN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 25, 2010
X JAYASEELAN Vs. DIRECTOR ELEMENTARY EDUCATIONAL OFFICER	August 16, 2010
XAVIER Vs. STATE OF TAMIL NADU	March 3, 2010
Y JEYASINGH BABU Vs. SECRETARY TO GOVERNMENT	November 3, 2010
Y MANIMEGALAI Vs. DIRECTOR TEACHER EDUCATION	August 5, 2010
Y RAJA Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 2, 2010
Y SEKAR Vs. MOULANA	April 6, 2010
Y SON AND CO Vs. GOVERNMENT OF INDIA	August 30, 2010
Y SWAMIDOSS Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	January 19, 2010
Y YESU CHANDRA BOSE Vs. STATE OF TAMIL NADU	February 19, 2010
YADHAVA ILAIGNAR SANGAM AND ORS Vs. N R M PADMANABA KONAR AND N ANANDAN S/O NATESA KINAR	July 23, 2010
YAHOO INC Vs. INTELLECTUAL PROPERTY APPELLATE BOARD	July 29, 2010
YASH POWER TOOLS Vs. ASSISTANT COMMISSIONER (CT), HARBOUR II	March 25, 2010
YASODHARAN Vs. M LALITHA	July 28, 2010
YEHUDHA SILBERBERG LTD Vs. PREMIER POLY WEAVES LTD	July 9, 2010
YERWADI KASIM ALIAS MOHAMMED KASIM Vs. STATE BY THE INSPECTOR OF POLICE CHENNAI	June 30, 2010
YOUNGMENS CHRISTIAN ASSOCIATION REGISTERED UNDER THE INDIAN SOCIETIES REGISTRATION ACT Vs. PRESIDING OFFICER LABOUR COURT TRICHY	February 10, 2010
YUSUF Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	September 22, 2010
ZAKIR HUSSAIN Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM	December 8, 2010
ZERON ELECTRONICS P LTD Vs. STATE BANK OF INDIA CHENNAI	March 23, 2010
ZION CHRISTIAN CHURCH MINISTRY Vs. ASST ENGINEER OANDM TAMIL NADU ELECTRICITY BOARD	February 26, 2010
ZIPTEX FASTENERS PVT LTD Vs. COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI	February 18, 2010
ZONAL MANAGER AND SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. J SUDHA	October 26, 2010
ZONAL MANAGER BANK OF INDIA Vs. GENERAL SECRETARY	June 8, 2010
ZUBAIDA Vs. MAHABOOB BIVI	June 7, 2010
ZULAIKA BI Vs. MOHANAMBA	January 19, 2010

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