REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL GAFOOR Vs. DEPUTY COMMERCIAL TAX OFFICER	May 4, 2002
A ABDUL RAHIM Vs. INCOME TAX OFFICER	July 16, 2002
A ALAGARSAMI Vs. TRANSPORT COMMISSIONER	October 3, 2002
A AMOLARPAVA NATHAN ALIAS A A NATHAN Vs. R SELVARAJ	April 19, 2002
A ARULJOTHI Vs. DEPUTY COMMISSIONER OF LABOUR SALEM AND	June 28, 2002
A ARUNACHALAM Vs. C THANGAVELU RESPONDENT	July 9, 2002
A B HASSAN Vs. SUNDARI	April 23, 2002
A Chithambarathanu Vs. Pondicherry University	August 29, 2002
A Dhurvasala Vs. Collector Vellore District	January 24, 2002
A GOPAL Vs. G DHANAMMAL	December 20, 2002
A GOVINDAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	April 9, 2002
A Heflin Robert Vs. Revathi Ramachandran	August 5, 2002
A JAYA Vs. COMMISSIONER CHENNAI CORPORATION	September 23, 2002
A K KADER KUTTY Vs. COMMISSIONER and SECRETARY TO GOVERNMENT HOUSING and URBAN DEVELOPMENT DEPARTMENT	November 14, 2002
A Kathiresan Vs. State rep	October 4, 2002
A KUMAR Vs. P MUTHUPANDI	January 31, 2002
A KUPPUSAMY Vs. INDIAN OIL CORPORATION LIMITED REP BY ITS GENERAL MANAGER, MADRAS; SENIOR DIVISIONAL MANAGER, INDIAN OIL CORPORATION LIMITED, MADURAI; DEALER SELECTION BOARD REP BY ITS NON MEMBER SECRETARY, MADRAS; D THIAGARAJAN	April 18, 2002
A LAKKAPA GOUNDER VAKKALIGAR HIGH SCHOOL Vs. STATE OF TAMIL NADU	April 4, 2002
A LEO Vs. CAMPION HIGHER SECONDARY SCHOOL	August 6, 2002
A M KANDASAMY Vs. CORPORATION OF MADRAS	January 17, 2002
A MAHESH Vs. K K COLLEGE OF PHARMACY	April 10, 2002
A MATHESWARAN Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	October 1, 2002
A MOHAN Vs. K GUNASEKARAN AND ANOTHER	November 18, 2002
A MURUGESAN Vs. ANGAMUTHU GOUNDER	August 6, 2002
A NARAYANASAMY; S KANNAN; S VIJAYA Vs. V MURUGESAN AND M JEYALAKSHMI	September 24, 2002
A PICHAL NADAR Vs. P O LABOUR COURT	February 22, 2002
A PL MEYYAPPA CHETTIAR Vs. DISTRICT COLLECTOR	August 23, 2002
A PUSHPARANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	September 18, 2002
A R LAKSHMANAN Vs. BANK OF BARODA	August 30, 2002
A R MAQBOOL SAHIB Vs. CHAIR PERSON TAMIL NADU WAKF BOARD	September 13, 2002
A R SARAVANAN Vs. STATE	September 25, 2002
A RAJKAN Vs. COMMANDANT ORDINANCE DEPOT AVADI	November 28, 2002
A RAMAKRISHNAN Vs. S MALLIKARJUNA RAJU	February 13, 2002
A RAMANATHAN AND COMPANY Vs. GOVERNMENT OF TAMIL NADU	April 29, 2002
A RAMRAJ Vs. GOVERNMENT OF TAMIL NADU	October 24, 2002
A S M Anwar Batha Vs. S P Rajagopal	August 22, 2002
A S NIZAR AHMED AND COMPANY LIMITED REP BY ITS MANAGING DIRECTOR A S NISAR AHAMED, MADRAS Vs. COLLECTOR OF VELLORE DISTRICT, VELLORE	April 1, 2002
A S PARVEEN AKTHAR Vs. UNION OF INDIA	December 27, 2002
A SAKTHIVEL Vs. V A SHANMOGAVEL	November 8, 2002
A SELVARAJ Vs. COMMANDANT	November 14, 2002
A STELLA Vs. COMMANDANT CISF SHAR CENTRE	November 15, 2002
A Subramanian Asari Vs. Thirunayanarkurichy Desivinayagam	August 14, 2002
A SYED IBRAHIM Vs. STATE OF TAMIL NADU	December 19, 2002
A THOPPIAN Vs. STATE OF TAMILNADU	November 27, 2002
A V AROCKIAM Vs. ARUL MARY ALIAS LATCHUMI DEVI	April 5, 2002
A V AROCKIAM AND Vs. ARUL MARY ALIAS LATCHUMI DEVI	March 5, 2002
A VARAPRASADA RAO Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
A VIVEKANANDAM Vs. BANK OF MADURA LTD	February 15, 2002
A. AZHAR BEGUM, Vs. BHARATH PETROLEUM CORPORATION LTD., REP BY TERRITORY MANAGER, MGM TB SANTHORIUM, SENGIPATTI, POS: TANJURE,	July 25, 2002
A. MADASAMY Vs. S. SUBRAMANIAN AND THE PRESIDING OFFICER,LABOUR COURT, TIRUNELVELI	April 5, 2002
A. MALAR VIZHI Vs. DISTRICT EMPLOYMENT OFFICER, DINDIGUL,	July 19, 2002
A. MARIA SATHIYANESAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT ENVIRONMENTS AND FOREST DEPARTMENT FORT ST. GEORGE, CHENNAI,	June 27, 2002
A. PARAMARTHALINGAM Vs. SECRETARY, KANYAKUMARI DISTRICT SARVODAYA SANGH, NAGERCOIL,	June 24, 2002
A. PITCHAI Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES	January 28, 2002
A. PITCHAMUTHU Vs. SUPERINTENDING ENGINEER, DHARMAPURI E.D. CIRCLE, TAMIL NADU ELECTRICITY BOARD, DHARMAPURI	March 15, 2002
A. RAPHAEL Vs. THE GOVERNMENT OF TAMILNADU, REP. BY ITS SECRETARY, TAMIL DEVELOPMENT AND CULTURE DEPT., CHENNAI,	February 28, 2002
A. RATHA, Vs. SUB DIVISIONAL MAGISTRATE, KARAIKAL AND MOHAMED IBRAHIM	June 27, 2002
A. SUBBU RAM Vs. TMT. P. ARUNA,	June 10, 2002
A. SYED IBRAHIM Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVT., PUBLIC (SC) DEPARTMENT,	December 12, 2002
A. THANGA NADAR Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST. GEORGE, MADRAS AND THE SPECIAL TAHSILDAR, NEIGHBOURHOOD SCHEME AND LAND ACQUISITION OFFICER, NAGERCOIL, KANYAKUMARI	July 26, 2002
A. THILAGARAJ Vs. SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPARTMENT	April 10, 2002
A. VEDARATHINAM, Vs. STATE BY: INSPECTOR OF POLICE NAGOOR POLICE STATION, NAGAI-QUID-E-MILLETH DISTRICT	April 10, 2002
A.B. MUNIAPPAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PUBLIC (POLITICAL) DEPARTMENT, FORT ST. GEORGE, CHENNAI	July 2, 2002
A.C.E GARMENTS, AMBATTUR, MADRAS Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, MADRAS AND R. MERY	March 13, 2002
A.D. SUKAVANESHWAR REPRESENTED BY POWER OF ATTORNEY, THIRU. A.N. DYANESWARAN Vs. THE DISTRICT COLLECTOR, SIVAGANGA DISTRICT, SIVAGANGA AND THE ASSISTANT DIRECTOR, DEPARTMENT OF GEOLOGY AND MINING, SIVAGANGA	June 25, 2002
A.I. VIJAYAKUMAR Vs. THE LABOUR COURT, VELLORE AND THE MANAGEMENT CMC HOSPITAL, VALLORE	February 21, 2002
A.K. SIVAPPA Vs. C.M. KRISHNAN	March 22, 2002
A.L. RADHAKRISHNAN Vs. THE CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, REP. BY ITS MANAGING DIRECTOR, CHENNAI	March 28, 2002
A.N. JEGANNATHAN (DECEASED), Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE CHIEF OF THE ARMY STAFF, NEW DELHI,	June 3, 2002
A.S. NIZAR AHMED & COMPANY LTD. Vs. COLLECTOR OF VELLORE DISTRICT	April 11, 2002
A.V.K. VELAYUTHA RAJA, PROP. RAJA ENTERPRISES, RAJAPALAYAM, KAMARAJAR DISTRICT Vs. THE ASSISTANT ENGINEER, (DISTRIBUTION) RURAL TAMIL NADU ELECTRICITY BOARD, SANKARANKOIL	March 7, 2002
AALAGUPANDI Vs. STATE	December 27, 2002
AARUPADAIVEEDU MEDICAL COLLEGE Vs. PONDICHERRY UNIVERSITY	March 22, 2002
Abdul Vakil Vs. State	July 23, 2002
ABID USMAN AND CO Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL	July 17, 2002
ABIRAMI THEATRES P LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	July 9, 2002
ABRAHAM Vs. STATE	October 29, 2002
ABT PARCEL SERVICES Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	January 25, 2002
ADAIR DUTT AND CO INDIA P LTD Vs. APPROPRIATE AUTHORITY	July 11, 2002
Adani Exports Limited Vs. Union of India	October 1, 2002
ADDITIONAL DISTRICT JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. NIL	September 19, 2002
Additional District Judge cum Chief Judicial Magistrate Nagapattinam Vs. Nil	September 1, 2002
Adhimoola Gounder Vs. Batcha Reddiar	August 12, 2002
ADHINATHA PANDITHAR [DIED] Vs. A SKUMARA PANDITHAR	April 26, 2002
ADI DRAVIDA ADI ANDHRA WELFARE ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, M P SATHYA Vs. THANGAVELU UDAYAR	November 12, 2002
ADVOCATE GENERAL OF TAMIL NADU CHENNAI Vs. SHRI M KARUNANIDHI FOUNDER AND EDITOR MURASOLI CHENNAI	June 7, 2002
ADVOCATES ASSOCIATION HIGH COURT MADRAS Vs. STATE OF TAMIL NADU	June 4, 2002
Aema Gounder Vs. State	August 1, 2002
Agate Finance Limited Vs. State	August 8, 2002
AGATE FINANCE LIMITED Vs. STATE	August 28, 2002
Ahonyammal Vs. Secretary to Government	July 23, 2002
AIR INDIA Vs. ASIA TANNING CO	December 10, 2002
Air India Vs. Asia Tanning Co	December 12, 2002
AISWARYAM Vs. SAROJA	June 14, 2002
AIYESHAGANI Vs. ABU HANIFA	March 22, 2002
Ajay Kumar Gupta Vs. Syndicate Bank	September 12, 2002
AKKAMMAL STEELS PVT. LTD., REP. BY ITS DIRECTOR K. VENKATESH, COIMBATORE Vs. THE COMMISSIONER OF CENTRAL EXCISE DESIGNATED AUTHORITY, COIMBATORE AND	April 26, 2002
AKSHYA VIDYALAYA CHARITABLE TRUST, REP BY ITS MANAGING TRUSTEE, E N PALANISAMY, DINDIGUL Vs. E KALADEVI	February 26, 2002
Alagar Iyengar Vs. State of Tamil Nadu	August 23, 2002
ALAGUMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, THIRUTHANGAL, M PUDUPATTI POLICE STATION, SRIVILLIPUTHUR, CRIME NO 65/1996	April 9, 2002
ALAI JOSEPH IRUTHAIARAJ ALIAS RAJA NOW CONFINED IN CENTRAL PRISON MADURAI Vs. STATE	April 30, 2002
ALAMELU AMMAL Vs. CHAKRAPANI,	July 15, 2002
ALBERT & COMPANY, EGMORE, MADRAS Vs. THE OIL AND NATURAL GAS COMMISSION, THE SOUTHERN REGIONAL BUSINESS CENTRE, REPRESENTED BY ITS GROUP GENERAL MANAGER, EGMORE, MADRAS	July 25, 2002
ALEYAMMA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT FOREST AND FISHERIES DEPARTMENT, MADRAS AND THE FOREST SETTLEMENT OFFICER, GUDALUR, THE NILGIRIS	February 25, 2002
ALKEM LABORATORIES LTD Vs. MICRO LABS LIMITED	February 11, 2002
ALL INDIA ASSOCIATION OF PRIVATE MEDICAL PRACTITIONERS, REGD. NO. 206 OF 1992 Vs. STATE OF TAMIL NADU	November 12, 2002
ALLIND METAL FABRICATORS PVT LTD Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	February 15, 2002
ALOK MUKHERJI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, REGISTERED AND CORPORATE OFFICE, MUMBAI,	April 16, 2002
ALPHONSE Vs. S DHARMARAJ	February 6, 2002
AMALGAMATIONS LTD Vs. SHANKAR SUNDARAM	June 3, 2002
AMARLAL KISHANDAS Vs. COMMISSIONER OF INCOME TAX	August 19, 2002
Ambala Thevar Vs. Chellammal	August 2, 2002
Ambikapathi Vs. Nilambur Kaliamman Koil	August 30, 2002
AMBUR STEEL TRADERS Vs. ENGINEER C NOORULLA	April 12, 2002
AMEENAMBAL BEEVI Vs. GOPALASAMY	January 24, 2002
AMIRTHAVALLI Vs. VISALATCHI AMMAL LATE MURUGESA MUDLIAR	July 19, 2002
Amrithraj Vs. Indirani	September 5, 2002
ANAIMALAI NATIONAL ESTATEWORKERS UNION Vs. PLANTERS ASSOCIATIONOF TAMIL NADU	March 21, 2002
Anandam and Co Vs. M Sirajudeen	August 8, 2002
ANBALAGAN Vs. STATE	March 12, 2002
ANBU TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 17, 2002
ANDI AMBALAM Vs. SEVANI AMMAL	August 8, 2002
ANGAMMAL Vs. STATE OF TAMIL NADU	August 16, 2002
ANGAMMAL Vs. KOMARA GOUNDER	January 25, 2002
ANGAPPA ASARI Vs. STATE OF TAMIL NADU	July 25, 2002
Anjalai Ammal Vs. Sali	July 2, 2002
Anna Transport Corporation LTD Vs. Presiding officer	August 8, 2002
ANNAI VELANKANNI TRADERS REP. BY ITS PARTNER T. SEHNBAGARAJAN Vs. THE REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS AND	June 10, 2002
ANNAKILI Vs. B. LAKSHMI	July 23, 2002
ANNAMALLAIS AGENCIES Vs. COMMISSIONER OF INCOME TAX	September 9, 2002
ANSAR ALI Vs. STATE OF TAMIL NADU	April 16, 2002
ANTHONY HARRY Vs. STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE, CHENNAI	April 22, 2002
Anthony Raj Vs. Josephine Sanjeevi	August 2, 2002
ANUPPANADY KOODAYEE AMMAL FAMILY TRUST, THROUGH ITS SOLE TRUSTEE O. MEENAKSHIA PILLAI Vs. KOODAYEE AMMAL,	August 14, 2002
APPARASU PILLAI Vs. PATCHAIAMMAL	February 11, 2002
APPAVOO M Vs. TAMIL NADU STATE TRANS CORPN LTD	September 13, 2002
APPLE CREDIT CORPORATION LTD Vs. S J MARINE SERVICES P LTD	December 27, 2002
ARAVIND LABORATORIES Vs. ARIHANT COSMETICS CHENNAI	February 21, 2002
ARCOT N VEERASAMY Vs. J JAYALALITHA	June 14, 2002
ARULJOTHI A Vs. DY COMMR LABOUR	June 28, 2002
Arulmighu Kailasanathar Temple SAYARATCHA KATTALAI rep Vs. R Srinivasan	August 30, 2002
ARULMIGHU THIRUGNANASAMBANDHA SWAMIGAL AADHEENAM MADURAI Vs. N RENGAN CHETTIAR	October 11, 2002
ARULMIGU DHANDAYUTHAPANISWAMI THIRUKKOIL, PALANI, THROUGH ITS DEPUTY COMMISSIONER/EXECUTIVE OFFICER, PALANI Vs. K. RAMA IYER (DIED) AND K.R. HARIHARAN	March 13, 2002
ARULMIGU THIRUKUMARESHWARAN THIRUKOIL, PONNANNUR, THIRUMAYAMTALUK, PUDUKKOTTAI, REP. BY ITS MANAGING TRUSTEE CHINNATHAMBI Vs. THIRUMAYAM TALUK KUDIVARA RIGHTS REGISTRATION OFFICER CUM TAHSILDAR THIRUMAYAM, PUDUKKOTTAI DISTRICT,	February 25, 2002
ARULMIHU KACHAPAESWARAR DEVASTHANAM Vs. KACHAPESWARASAMY NAGAR COLONY REP	November 15, 2002
Arumugam Vs. State	September 23, 2002
ARUMUGAM Vs. STATE OF TAMIL NADU	July 5, 2002
ARUMUGAM Vs. ANBAZHAGI AND ANOTHER	December 20, 2002
ARUMUGAM Vs. STATE	March 20, 2002
ARUMUGAM PILLAI Vs. PATHIRAKALI AMMAL	June 17, 2002
ARUMUGAM S Vs. PRESIDING OFFICER LABOUR COURT	July 19, 2002
ARUMUGHAM Vs. STATE	August 30, 2002
ARUNA SUGARS LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT,	December 30, 2002
ARUNACHALA MUDALIAR Vs. JAYALAKSHMI AMMAL	January 9, 2002
ARUPPUKKOTTAI NADARS URAVINMURAI PODHU ABIVIRUTHI TRUST, REP. BY ITS PRESIDENT MR. M. SUDHAHAR Vs. THE COMMISSIONER ARUPPUKKOTTAI MUNICIPALITY ARUPPUKKOTTAI AND THE DIRECTOR OF TOWN AND COUNTRY PLANNING, MADRAS	June 7, 2002
Ashok Vs. State	August 6, 2002
ASHOK LEYLAND LIMITED Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE-III CHENNAI-6	March 27, 2002
Ashok Leyland LTD Vs. Commissioner of Income tax	September 30, 2002
ASSERVADHAM Vs. GENERAL MANAGER INDIAN AIRLINES LIMITED	December 11, 2002
ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, T NAGAR, MADRAS Vs. NARAYANASWAMY RAVISHANKAR @ RAVISHANKAR	February 18, 2002
ASSISTANT GENERAL MANAGER T I CYCLES OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT	September 27, 2002
ASST ACCOUNTS OFFICER, REVENUE DIVISION, POLUR; SUPERINTENDING ENGINEER TIRUVANNAMALAI ELECTRICITY SYSTEM, TIRUVANNAMALAI; ASST DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU ELECTRICITY BOARD, SANDHAVASAL Vs. VARADHAN	June 28, 2002
ASSTT. COLLECTOR OF C. EX. Vs. M. GANESAN	April 1, 2002
ATIKA BEGUM Vs. HAJI A A M ABDULLA	February 28, 2002
AUROBOUTIQUE TRUST Vs. COMMISSIONER OF INCOME TAX	August 28, 2002
AYEESHA BIBI Vs. S MOHAMED IBRAHIM	September 13, 2002
AYESHA HAQUE REP Vs. STATE OF TAMIL NADU	December 18, 2002
AYIPONNU DIED Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION KUMBAKONAM	February 14, 2002
AYISHA BIBI Vs. ABDUL RAHIM,	July 2, 2002
AYYASWAMY Vs. STATE BY INSPECTOR OF POLICE, METTUPALAYAN POLICE STATION	January 21, 2002
AZHAGU STORES Vs. R SUBRAMANIAM I A S RETD	December 16, 2002
B CHINNASAMY NAIDU Vs. C S MANI	February 20, 2002
B Devaraju Vs. Superintending EngineerNorth Tamil Nadu Electricity Board	June 24, 2002
B K Kumaran Vs. S Prakash	September 27, 2002
B KRISHNAKUMAR Vs. STATE OF TAMIL NADU	March 4, 2002
B Mariappan Vs. Secretary to Government of Tamil Nadu Public Works Department	September 9, 2002
B NADAMUNI REDDY and SONS Vs. SUPERINTENDING ENGINEER	December 10, 2002
B NAGI REDDI Vs. COMMISSIONER OF INCOME TAX	July 25, 2002
B NAVANEETHAMMAL Vs. SULEKA BI	November 15, 2002
B P SHARAT CHANDRAN Vs. R RANGARAJAN	February 22, 2002
B RAJAPPA Vs. SPECIAL DEPUTY COLLECTOR STAMPS THE OFFICE OF THE COLLECTORATE V FLOOR MR SINGARAVELAR MALIGAI RAJAJI SALAI MADRAS	April 5, 2002
B RAMASUBBU CHETTIAR Vs. N GANESAN	July 30, 2002
B S NAGARAJAN Vs. K B SIVASANKARAN	December 10, 2002
B Thirunavukkarasu Vs. District Collector	August 8, 2002
B V K KRISHNAN Vs. M/S BSNL CHENNAI TELEPHONES BY ITS DEPUTY GENERAL MANAGER WEST 99 JAWAHARLAL NEHRU ROAD K K NAGAR CHENNAI	February 1, 2002
B V Leathers Vs. Superintendent of Police	July 30, 2002
B Vaithiyanathan Pillai Vs. Union of India	April 5, 2002
B. GUNASEKARAN Vs. THE COMMISSIONER, TANJORE MUNICIPALITY, TANJORE,	March 14, 2002
B. MANOHARAN Vs. THE CONTROLLER OF EXAMINATIONS,UNIVERSITY OF MADRAS,CHENNAI	April 25, 2002
B. MARY SELVAM Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,	February 18, 2002
B. MOHAN Vs. THE TELECOM DISTRICT ENGINEER, VIRUDHUNAGAR,	April 11, 2002
B. RAMACHANDRA ADITYAN Vs. EDUCATIONAL TRUSTEE CO. (P.) LTD.	November 8, 2002
B. THIAGARAJAN Vs. THE STATE OF TAMILNADU REP. BY SECRETARYTO GOVT. DEPARTMENT OF AGRICULTUREFORT ST. GEORGE. CHENNAI,	June 26, 2002
BADHILI DINACOOLI THOZILALAR MUNNETRA SANGAM Vs. M D T N SUGAR CORPORATION LTD	February 15, 2002
BAFKHY & SONS Vs. M.R. NARAYANASAMY	February 8, 2002
BALAGOVINDARAJULU Vs. STATE REP	November 1, 2002
BALAJI OFFSET Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL	December 11, 2002
BALAKRISHNAN Vs. STATE	June 3, 2002
Balammal Vs. Velayutham	August 30, 2002
BALAMMAL NADACHI Vs. SELVANAYAGAM ALIAS KUMARACHANDRAPERUMAL	June 19, 2002
BALAMORE ESTATE (P.) LTD. Vs. COMMISSIONER OF INCOME TAX	February 4, 2002
BALAMORE ESTATE P LTD Vs. COMMISSIONER OF INCOME TAX	February 5, 2002
BALAMURUGAN EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU	December 26, 2002
BALAN Vs. SRI ABIRAMESWARASWAMY TEMPLE	June 13, 2002
BALAN PICTURES Vs. UNION OF INDIA	October 3, 2002
BALMER LAWRIE AND CO LTD Vs. NATIONAL INSURANCE CO LTD CHENNAI	March 18, 2002
BALU Vs. GURUVAMMAL	September 30, 2002
BALUSAMY Vs. STATE	September 23, 2002
BALWANT SINGH BAWA (A1), Vs. THE SPECIAL POLICE ESTABLISHMENT, MADRAS	June 26, 2002
BANK OF MADURA LTD Vs. COMMISSIONER OF INCOME TAX	October 1, 2002
BANUMATHI ALIAS KARUNAIAMMAL Vs. A P ATHANARI	December 19, 2002
BASHEER UNNISSA BEGUM Vs. T SUNDARAM DECEASED	June 25, 2002
BASKARAN Vs. STATE	April 1, 2002
BAVANI V Vs. PRESIDING OFFICER LABOUR COURT	December 19, 2002
Besant Nagar Residents Forum Vs. Member Secretary	August 16, 2002
BHAGWAN R. DASWANI, PROPRIETOR, SULUR AGENCIES, COIMBATORE Vs. THE COLLECTOR OF CENTRAL EXCISE, COIMBATORE AND THE COLLECTOR OF CENTRAL EXCISE, DADAR (W), BOMBAY	June 3, 2002
BHARAT KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI	September 18, 2002
BHARAT PETROLEUM CORPORATION LTD., BHARAT BHAVAN, COIMBATORE AND P.N. MURTHI Vs. P. DEVARAJULU,	January 28, 2002
BHARATH RATHNA DR. B.R. AMBEDKAR EDUCATIONAL TRUST REPRESENTED BY ITS DIRECTOR S. MANIVANNAN Vs. UNION OF INDIA REPRESENTED BY ITS GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI,	June 19, 2002
BHARATHA NATIONAL TRADE UNION CONGRESS BY ITS GENERALSECRETARY A. MURUGESAN Vs. THE MANAGEMENT OF KRISHNAVENI TEXTILES MILLS, COIMBATORE	March 22, 2002
BHARATHI Vs. REDDY CHATHIRAM VELLORE	June 26, 2002
BHARATI GURUKULAM SANSKRIT MISSION TEACHERS TRAINING INSTITUTE THROUGH ITS PRESIDENT M MUTHUKRISHNAN Vs. STATE OF TAMIL NADU	August 30, 2002
BHAVANA BAIS Vs. DIRECTOR OF MEDICAL EDUCATION	July 26, 2002
BHAWARLAL C BAFNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 5, 2002
BHUVANESWARI Vs. R ELUMALAI	January 28, 2002
BHUVANESWARI & CO., BY ITS PROPRIETOR S. JAYARAMAN, MADRAS Vs. THE COUNCIL OF MANAGEMENT ADRAS STOCK EXCHANGE LTD., MADRAS REPRESENTED BY TS SECRETARY,	March 7, 2002
BINNY LIMITED Vs. V JAGANNATHAN and CO	December 11, 2002
Binny Limited Vs. V Jagannathan	December 12, 2002
BISON LABORATORIES P LTD Vs. BALSARA HYGIENE PRODUCTS LIMITED	September 27, 2002
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SRI RAMAKRISHNA STEEL INDUSTRIES LTD.	October 22, 2002
BOARD OF TRUSTEES CHENNAI PORT TRUST Vs. HINDUSTAN CONSTRUCTION CO LTD	April 29, 2002
BOARD OF TRUSTEES OF THE MADRAS PORT TRUST Vs. VINOD SELVEXTRACTS PVT LTD	June 12, 2002
BOMBAY BURMAH TRADING CORPORATION LTD Vs. DEPUTY DIRECTOR PROJECT TIGER MUNDANTHURAI	December 27, 2002
BOODAMANGALAM MOHIDEEN ANDAVAR PALLIVASAL Vs. THE CHIEF EXECUTIVE OFFICER, T.N. WAKF BOARD	April 5, 2002
BOORASAMY NAIDU Vs. KANNUSAMY NAIDU AND COMPANY	March 1, 2002
BOOTHATHAN Vs. SUBBIAH THEVAR	June 24, 2002
BRITTO GOMEZ Vs. XAVIER GOMEZ	June 25, 2002
C A BALAKRISHNAN Vs. COMMISSIONER CORPORATION MADRAS	July 30, 2002
C A JAGANNATHAN Vs. T E SRINIVASAN	September 27, 2002
C A KHABEER Vs. ABDUL NUBEEN	June 13, 2002
C ANDIAPPAN Vs. PREMIER ENGINE STORES	October 9, 2002
C Andiappan Vs. Premier Engine Stores	September 9, 2002
C ANTHONYSAMY Vs. V RAJAGOPAL PADAYACHI	July 2, 2002
C Aparna Minor Vs. State of Tamil Nadu	September 2, 2002
C BALAKRISHNAN Vs. GENERAL MANAGER GENERAL INSURANCE CORPORATION OF INDIA	November 29, 2002
C DORAIRAJ DIED Vs. O S M SALI	September 17, 2002
C G RAJENDRAN Vs. M SENTHILKUMAR	July 5, 2002
C GOVINDASAMY Vs. STATE OF TAMIL NADU	October 9, 2002
C Jeyaraman Vs. Principal Chief Conservator of Forest	August 19, 2002
C K SUBRAMANIAM Vs. STATE OF TAMIL NADU	September 11, 2002
C M ABUBUCKER Vs. C M GUN SYED SAHIB	July 12, 2002
C M C VELLORE Vs. P O INDUSRIES TRIBUNAL	January 31, 2002
C N DEIVANAYAAGAM, SECRETARY GENERAL, RECEPTION COMMITTEE, FOUNDING CONFERENCE WORLD TAMIL CONFEDERATION, CHENNAI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOME DEPARTMENT, FORT ST GEORGE, CHENNAI AND COMMISSIONER OF POLICE, CHENNAI	July 19, 2002
C PANDIYAN Vs. G PANNEERSELVAM	December 20, 2002
C R CHAKRAVARTHY Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD NO 1 PUMPING STATION ROAD CHINDADRIPET CHENNAI 2	April 26, 2002
C R IRANI EDITOR IN CHIEF Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY MADRAS 36	October 10, 2002
C R RAJENDRA Vs. COMMISSIONER OF INCOME TAX	August 7, 2002
C RADHAKRISHNAN Vs. B VALLIAMMA PILLAI	October 23, 2002
C RAMALINGAM Vs. C RAMASAMY	August 22, 2002
C S Ananthakumar Vs. K Balasubramanian	September 26, 2002
C S BENJAMIN PROPRIETOR NIRMALA INDUSTRIES Vs. GAJARAJ AND CO	July 3, 2002
C S R VISALAKSHI TRUST Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
C T RAMASAMY Vs. S P KAVERI ACHI	October 31, 2002
C Thirumoorthy Vs. Kanakachalam	December 12, 2002
C THIRUMOORTHY Vs. KANAKACHALAM	December 13, 2002
C V NARASIMHAN Vs. GOVERNMENT OF TAMILNADU	June 6, 2002
C VASANTHA WILSON HEADMISTRESS L M MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	October 22, 2002
C. ETHIRAJ Vs. TAMIL NADU HOUSING BOARD, REP. BY ITS EXECUTIVE ENGINEER, SPECIAL DIVISION VII, ASHOK NAGAR, MADRAS	June 10, 2002
C. GOVINDARAJA Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK, CHENNAI, DHARMAPURI DISTRICT CENTRAL COOPERATIVE BANK LTD., REP. BY ITS SPECIAL OFFICER, DHARMAPURI AND THE DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK, CHENNAI	June 17, 2002
C. LAKSHMI NARAIN Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS COMMISSIONER AND SECRETARY, TRANSPORT DEPARTMENT, FORT ST. GEORGE, MADRAS,	July 12, 2002
C. LAWRENCE AND C. SELVARAJ Vs. THE GOVERNING BOARD OF NESAMONY MEMORIAL CHRISTIAN COLLEGE MARTHANDAM, KANYAKUMARI DISTRICT REP. BY THECORRESPONDENT-CUM-SECRETARY OF THE COLLEGE,	January 30, 2002
C. SARASWATHI Vs. THE COMMISSIONER, CIVIL SUPPLIES CORPORATION, MADRAS,	July 26, 2002
C. SARATH RAJ Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,	February 21, 2002
C. SHANMUGHASUNDARAM Vs. KANCHIPURAM DR. NAVALAR, NEDUNCHEZHIYAN SILK HANDLOOM WEAVERS CO-OP. SOCIETY LTD., REP. BY ITS SECRETARY/SPECIAL OFFICER AND	April 26, 2002
C. SUNDARARAJAN, SECRETARY, Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY CO-OPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT, FORT ST. GEORGE CHENNAI,	July 3, 2002
C.A. ABRAHAM Vs. ASSTT. COMMISSIONER OF INCOME TAX	December 21, 2002
C.K. NAMASIVAYAM Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY, MINISTRY OF TRANSPORT, MADRAS,	February 27, 2002
C.L. SANTHANAM Vs. TAMIL NADU SLUM CLEARANCE BOARD REP. BY ITS CHAIRMAN, MADRAS AND V. KARUPPUSAMY	June 28, 2002
C.T. ANNAMALAI Vs. TAMIL NADU CEMENTS CORPORATION LTD., ALANGULAM REP. BY ITS GENERAL MANAGER AND TAMIL NADU CEMENTS CORPORATION, ANNA SALAI, CHENNAI, BY ITS MANAGING DIRECTOR	June 25, 2002
CANARA BANK ABIRAMAPURAM BRANCH MADRAS Vs. SRINIVASA HOME APPLIANCES P LTD	December 16, 2002
CATHOLIC CENTRE Vs. PILOT PEN CO INDIA PRIVATE LIMITED IN LIQUIDATION	October 4, 2002
CENTRAL BOARD OF DIRECT TAXES Vs. SARADHA TRANSPORT	July 2, 2002
CHAKARA FINANCE Vs. K SENGUTTUVAN	November 25, 2002
CHAKRAVARTHY Vs. RAMALINGAM,	January 25, 2002
CHANDRA RAO S. KHATAUKAR (DECEASED), Vs. THE COMMISSIONER, H.R AND C.E. ADMINISTRATION DEPARTMENT, MADRAS,	June 25, 2002
CHANDRADEVI Vs. STATE OF TAMIL NADU	December 12, 2002
Chandrahasan Vs. Sadasivam	June 28, 2002
Chandrakumar Vs. Sethuraman Chettiar	August 1, 2002
CHANDRAKUMAR ALIAS SEENI CHETTIAR Vs. SETHURAMAN CHETTIAR	September 3, 2002
CHANDRAMOORTHY Vs. STATE OF TAMIL NADU	November 15, 2002
CHANDRAN Vs. PADMANABAN	October 24, 2002
CHANDRASEKARAN, Vs. STATE REP. BY INSPECTOR OF POLICE, OOMACHIKULAM POLICE STATION	July 29, 2002
CHELLADURAI Vs. STATE	April 26, 2002
CHELLAMANI Vs. PRESIDING OFFICER LABOUR COURT	October 4, 2002
CHELLAMMAL Vs. MEENAKSHI	April 2, 2002
CHELLASWAMY Vs. VINCENT	April 5, 2002
CHEMICALS AND PLASTICS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 9, 2002
Chemicals and Plastics India LTD Vs. Commissioner of Income tax	September 4, 2002
CHENGALRAYAN COOPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	December 2, 2002
CHENNA Vs. MATHIYALAGAM alias CHINNARAJ	December 20, 2002
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. ABDUR REHMAN HOTEL NEST INTERNATIONAL CHENNAI	April 5, 2002
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA	February 21, 2002
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA	March 22, 2002
CHENNAI PUSHPA VIYABARIGAL AND COMMISSION AGENTS SANGAM REP Vs. CHENNAI PUSHPA VIYABARIGAL THARAGU AGENTS SANGAM REP	September 16, 2002
CHENNIMALAI GOUNDER, Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CRIME BRANCH, COIMBATORE	June 10, 2002
CHERAN CHIT FUNDS (P) LTD., REP. BY ITS DIRECTOR, COIMBATORE Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT,COMMERCIAL TAXES DEPARTMENT, CHENNAI,	June 21, 2002
CHETTINAD CEMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX	August 28, 2002
CHEVRON GARMENTS P LTD Vs. MALINI SPINNING MILLS LTD	April 30, 2002
Chinnaiah Vs. State	September 3, 2002
Chinnammal Vs. Malaya Gounder	September 3, 2002
Chinnaponnu Vs. Lakshmana Naidu	August 8, 2002
CHINNAPONNU AGED ABOUT 30 YEARS Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT TIRUCHIRAPALLI	January 21, 2002
CHINNAPPAN ALIAS ANNAVI Vs. VEERAMALAI ALIAS THANGARAJ	February 4, 2002
CHINNARAJ Vs. SHEIKH DAVOOD NACHIAR	July 23, 2002
CHINNASAMY Vs. SUBAKMUL GULECHA	July 26, 2002
Chinnathambi Vs. V Sundarakumar	September 9, 2002
CHITHRA RANGACHARI Vs. STATE OF TAMIL NADU	September 13, 2002
CHITRA Vs. RAVIKUMAR	September 18, 2002
CHITRA DEVI ANANDI, Vs. SRINIVASAN,	July 4, 2002
CHOLAN ROADWAY CORPORATION LIMITED Vs. KASTHURAI AMMAL	October 23, 2002
CHOLAN ROADWAYS CORPN LTD Vs. P N KARUPPAIYAN	March 6, 2002
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 31, 2002
CHRISTIAN MISSION SERVICE Vs. KODAIKANAL LADIES CLUB	June 27, 2002
CIT Vs. COVELONG BEACH HOTEL INDIA LTD	November 11, 2002
CIT Vs. ANNAPOORNA GOWRISHANKAR HOTELS P LTD	October 29, 2002
COMMISSIIONER SATHYAMANGALAM MUNICIPALITY Vs. DEPUTY COMMISSIONER OF LABOUR	January 18, 2002
COMMISSIONER Vs. T S PALANICHAMY	November 14, 2002
COMMISSIONER H R and C E ADMN DEPARTMENT Vs. K NAGARAJAODAYAR	November 1, 2002
COMMISSIONER O9F INCOME TAX Vs. J V K RAO	August 20, 2002
COMMISSIONER OF GIFT TAX Vs. A P MADHAVAN	July 10, 2002
COMMISSIONER OF GIFT TAX Vs. P VIJAYAKUMAR REDDY	September 23, 2002
COMMISSIONER OF GIFT TAX Vs. D NAGRIRATHINAM	December 10, 2002
COMMISSIONER OF GIFT TAX Vs. K ARUNTHATHI	January 29, 2002
COMMISSIONER OF INCOME TAX Vs. T I AND M SALES LIMITED	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CHEMICAL PRODUCTS LIMITED	January 1, 2002
COMMISSIONER OF INCOME TAX Vs. GIMPEX P LTD	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. TEXTOOL COMPANY LIMITED	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. VENKATACHALAM AND CO	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. UNION CO MOTORS PRIVATE LIMITED	February 6, 2002
COMMISSIONER OF INCOME TAX Vs. ANANDA JOTHI FINANCE CORPORATION	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. ARIES ADVERTISING PRIVATE LIMITED	February 12, 2002
COMMISSIONER OF INCOME TAX Vs. S RANGASAMY NADAR AND CO	February 12, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTORS LIMITED : M M FORGINGS LIMITED	March 4, 2002
COMMISSIONER OF INCOME TAX Vs. N R BHUSANRAJ	February 27, 2002
COMMISSIONER OF INCOME TAX Vs. A R SANTHANAKRISHNAN	February 25, 2002
COMMISSIONER OF INCOME TAX Vs. N M ASSOCIATES	February 19, 2002
COMMISSIONER OF INCOME TAX Vs. J H TARAPORE DECD	June 24, 2002
COMMISSIONER OF INCOME TAX Vs. K MANICKAM	June 13, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDEL ENGINEERING COMPANY LIMITED	June 11, 2002
COMMISSIONER OF INCOME TAX Vs. MANILAL BAPALAL FAMILY BENEFIT TRUST	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. ELECTRO ALLOY SPECIAL STEEL CASTINGS P LTD	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. KARTHIKEYA SPINNING AND WEAVING MILLS LIMITED	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. THANGAMALIGAI	December 12, 2002
Commissioner of Income tax Vs. S Rangasamy Nadar and Co	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. A R A S P V and PV MADURAI	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LTD	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. R KAMALAM	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. BEEMA MFRS P LTD	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. SEVA TRUST	December 18, 2002
COMMISSIONER OF INCOME TAX Vs. T M ABDUL RAHMAN AND SONS	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. M UTTAM REDDY	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LTD	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LTD	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD	December 19, 2002
COMMISSIONER OF INCOME TAX Vs. B S SUNDARAVADIVEL MUDALIAR AND SONS	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS RADIATORS AND PRESSINGS LTD	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SUGAR CORPORATION LTD	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. DYNAVISION LTD	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. KANYAKUMARI DIST CO OP SPINNING MILLS LTD	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDEL INDAG PRODUCTS P LTD	December 31, 2002
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CHEMICAL PRODUCTS LTD.	September 11, 2002
COMMISSIONER OF INCOME TAX Vs. MAPS TOURS AND TRAVELS	September 5, 2002
COMMISSIONER OF INCOME TAX Vs. BISHAL ENTERPRISES	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. K. JEELANI BASHA	March 4, 2002
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE MILLS LIMITED	September 23, 2002
COMMISSIONER OF INCOME TAX Vs. ENGLISH CO OF INDIA LIMITED	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. ENNAR STEEL AND ALLOY P LIMITED	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. STANDARD PRINTING MACHINERY	September 25, 2002
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. A S NIZAR AHMED AND CO	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. P S T S THIRUVIRATHNAM AND SONS	September 30, 2002
COMMISSIONER OF INCOME TAX Vs. ANDHRA CIVIL CONSTRUCTON LIMITED	September 30, 2002
COMMISSIONER OF INCOME TAX Vs. TUTICORIN ALKALI CHEMICALS AND FERTILIZERS	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. BRADFORD TRADING COMPANY PRIVATE LIMITED	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. PONNI SUGARS AND CHEMICALS LIMITED	September 16, 2002
COMMISSIONER OF INCOME TAX Vs. JAPAN LINES LIMITED	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. MUTHUKRISHNAN	September 12, 2002
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND CO P LTD	October 22, 2002
COMMISSIONER OF INCOME TAX Vs. SIVASAKTHI TRUST	October 23, 2002
COMMISSIONER OF INCOME TAX Vs. V S S V MEENAKSHI ACHI	October 22, 2002
COMMISSIONER OF INCOME TAX Vs. T A S CHELLAYYA	October 12, 2002
COMMISSIONER OF INCOME TAX Vs. KUMAR PUBLICATIONS TRUST	October 9, 2002
COMMISSIONER OF INCOME TAX Vs. G R THANGAMALIGAI	October 9, 2002
COMMISSIONER OF INCOME TAX Vs. GEORGE MAIJO	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SRI RAMAKRISHNA STEEL INDUSTRIES LTD	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. VISWANATHAN AND CO	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. CHIDAMBARAM CONSTRUCTION CO	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LTD	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. G R RAJENDRAN	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGE P LTD	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. V SEKAR	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. N S C SHOES	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE SPINNING MILLS LTD	October 7, 2002
COMMISSIONER OF INCOME TAX Vs. V G P FOUNDATION	October 8, 2002
COMMISSIONER OF INCOME TAX Vs. SENHAVALLI TEXTILES PRIVATE LIMITED	October 1, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LTD	October 1, 2002
COMMISSIONER OF INCOME TAX Vs. R G UMARANEE	November 6, 2002
COMMISSIONER OF INCOME TAX Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD	November 6, 2002
COMMISSIONER OF INCOME TAX Vs. AKTIENGESELLSCHAFT KUHNLE KOPP AND KAUSCH W GERMANY	November 6, 2002
COMMISSIONER OF INCOME TAX Vs. SREE ANNAPOORNA GOWRISHANKAR METALS P LTD	October 29, 2002
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LTD	October 29, 2002
COMMISSIONER OF INCOME TAX Vs. MECCA TRUST	October 29, 2002
COMMISSIONER OF INCOME TAX Vs. MONARCH TOOLS PRIVATE LIMITED	October 28, 2002
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LTD	October 28, 2002
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD	November 13, 2002
COMMISSIONER OF INCOME TAX Vs. SRI MAHASASTHA PICTURES	November 13, 2002
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. INDIA METERS LTD	November 11, 2002
COMMISSIONER OF INCOME TAX Vs. MADURA MILLS CO LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. SANKAR SPINNING MILLS P LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. VIJAYESWARI TEXTILES LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. P BHAGAWATI AMMAL	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES P LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. PAULSON LITHO WORKS	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS P LTD	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. TEXTOOL CO LTD	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. S RANGASAMY NADAR AND CO	December 2, 2002
COMMISSIONER OF INCOME TAX Vs. COROMANDAL INDAG PRODUCTS P LIMITED	December 2, 2002
COMMISSIONER OF INCOME TAX Vs. VINERS INDUSTRIES	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. PONNI SUGARS AND CHEMICALS LTD	December 3, 2002
COMMISSIONER OF INCOME TAX Vs. S SENNIMALAI	December 2, 2002
COMMISSIONER OF INCOME TAX Vs. T A S CHELLAYYA	December 10, 2002
COMMISSIONER OF INCOME TAX Vs. K DADAKHAN	December 4, 2002
COMMISSIONER OF INCOME TAX Vs. AV M NAZIMUDDIN	November 25, 2002
COMMISSIONER OF INCOME TAX Vs. HOLIDAY TRAVELS P LTD	November 25, 2002
COMMISSIONER OF INCOME TAX Vs. S S C SHOES LTD	November 25, 2002
COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD	November 25, 2002
COMMISSIONER OF INCOME TAX Vs. K A RAJAGOPAL	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. R SRIDHAR	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. SANMAR HOLDINGS LTD	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. C C C HOLDINGS	November 27, 2002
COMMISSIONER OF INCOME TAX Vs. M S TUBE INVESTMENTS OF INDIA LTD	November 27, 2002
COMMISSIONER OF INCOME TAX Vs. POOSHYA EXPORTS P LTD	November 19, 2002
COMMISSIONER OF INCOME TAX Vs. ASOKA BETELNUT CO P LIMITED	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. P GOVINDASAMY	November 21, 2002
COMMISSIONER OF INCOME TAX Vs. V K VIVEKANANDAN	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI VENKATAKRISHNAN	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LTD	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. DADHA PLANTATIONS P LIMITED	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. RAJAMANI RAMAN	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. ASOKA BETALNUT CO PRIVATE LIMITED	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. PREMIER INSTRUMENTS CBE LTD	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. JANAKI LOGANATHAN	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LTD	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPG MILLS LIMITED	July 16, 2002
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LTD	July 15, 2002
COMMISSIONER OF INCOME TAX Vs. ESSEN P LTD	July 17, 2002
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LTD	July 17, 2002
COMMISSIONER OF INCOME TAX Vs. S R SUNIL AND CO	July 24, 2002
COMMISSIONER OF INCOME TAX Vs. M K CHANDRAKANTH	July 30, 2002
COMMISSIONER OF INCOME TAX Vs. KALAVATHY	July 30, 2002
COMMISSIONER OF INCOME TAX Vs. O P AGRO BOREWELL SERVICE	August 1, 2002
Commissioner of Income tax Vs. G A Samanthakamani	August 1, 2002
COMMISSIONER OF INCOME TAX Vs. R R PICTURES	July 31, 2002
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY	August 7, 2002
COMMISSIONER OF INCOME TAX Vs. RAMRAJ CONSTRUCTION	August 7, 2002
COMMISSIONER OF INCOME TAX Vs. S RAMANATHAN	August 7, 2002
COMMISSIONER OF INCOME TAX Vs. CARBON INDUSTRIES PRIVATE LIMITED	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. PANDIAN DISTRIBUTORS	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. FIESTA RESTAURANTS LTD	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. BAJRANG ENTERPIRSES	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. THEATRE SRI RANGARAJA	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. A MANICKAM AND SONS	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. K R GANESH	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. RAMNATH GOENKA	August 19, 2002
COMMISSIONER OF INCOME TAX Vs. K MEENAKSHI KUTTY	August 12, 2002
COMMISSIONER OF INCOME TAX Vs. THAKURDAS CHOITHRAM	August 13, 2002
COMMISSIONER OF INCOME TAX Vs. G A SAMANTHAKAMANI	August 22, 2002
COMMISSIONER OF INCOME TAX Vs. R SADAYANDI NAICKER	August 28, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOKA BETELNUT COMPANY PRIVATE LIMITED	August 28, 2002
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED	August 27, 2002
Commissioner of Income tax Vs. Chennai Properties and Investments Ltd	September 5, 2002
COMMISSIONER OF INCOME TAX Vs. MANORANJITHAM THANGA MALIGAI TRUST	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. P K ABUBUCKER	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. TITANIUM EQUIPMENT AND ANODE MANUFACTURING COMPANY LIMITED	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. INDIAN WAREHOUSING INDUSTRIES LIMITED	September 2, 2002
COMMISSIONER OF INCOME TAX Vs. R RAJENDRAN	September 2, 2002
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LTD.	September 16, 2002
COMMISSIONER OF INCOME TAX Vs. UNION CO. (MOTORS) (P) LTD.	November 13, 2002
COMMISSIONER OF INCOME TAX MADURAI Vs. A S RUKMANI AMMAL DINDIGUL	November 25, 2002
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE SENHAVALLI TEXTILES P LTD	October 1, 2002
COMMISSIONER OF INCOME TAX TAMIL NADU IV MADRAS Vs. P N BAJAJ	November 19, 2002
COMMISSIONER OF INCOME-TAX Vs. A NIZAR AHMED AND CO	September 24, 2002
COMMISSIONER OF INCOME-TAX Vs. KANYAKUMARI DIST CO-OP SPINNING MILLS LTD	December 31, 2002
COMMISSIONER OF INCOME-TAX Vs. GITANJALI MILLS LTD	October 9, 2002
COMMISSIONER OF INCOME-TAX Vs. TARAPORE	December 10, 2002
COMMISSIONER OF INCOME-TAX Vs. MENON IMPEX P. LTD.	September 2, 2002
COMMISSIONER OF INCOME-TAX Vs. T I AND M SALES LIMITED	October 8, 2002
COMMISSIONER OF WEALTH TAX Vs. PALANIMALAI GOUNDER	July 22, 2002
COMMISSIONER OF WEALTH TAX Vs. SUJATHA VENKATESWARAN	February 4, 2002
COMMISSIONER OF WEALTH TAX Vs. KODAIKANAL CLUB	December 31, 2002
COMMISSIONER OF WEALTH TAX Vs. R JAYALAKSHMI	December 19, 2002
COMMISSIONER OF WEALTH TAX Vs. ALFRED AND BERG CO I P LTD	December 11, 2002
COMMISSIONER OF WEALTH TAX Vs. PRASAD PRODUCTIONS P LIMITED	September 17, 2002
COMMISSIONER OF WEALTH TAX Vs. N KAMALA	October 7, 2002
COMMISSIONER OF WEALTH TAX Vs. A S ANANTH	October 7, 2002
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI AUTOMOBILE P LTD	November 20, 2002
COMMISSIONER OF WEALTH TAX Vs. TIRUPUR SRI MEENAKSHI SUNDARESWARAR FINANCE LTD	November 20, 2002
COMMISSIONER OF WEALTH TAX Vs. ANUP KUMAR	November 26, 2002
COMMISSIONER OF WEALTH TAX Vs. GNANAGIRI GANESAN	November 27, 2002
COMMISSIONER OF WEALTH TAX Vs. L DORAIRAJ	December 3, 2002
COMMISSIONER OF WEALTH TAX Vs. K G BALAKRISHNAN	November 13, 2002
COMMISSIONER OF WEALTH TAX Vs. SHANTA RANGARAJAN	November 13, 2002
COMMISSIONER OF WEALTH TAX Vs. K SANTHANAM TRUST	November 18, 2002
COMMISSIONER OF WEALTH TAX Vs. ESTATE OF LATE AMM A R VALLIAMMAI ACHI	October 29, 2002
COMMISSIONER OF WEALTH TAX Vs. RELIANCE MOTOR COMPANY LIMITED	September 5, 2002
COMMISSIONER OF WEALTH TAX Vs. S A P ANNAMALAI	September 9, 2002
COMMISSIONER OF WEALTH TAX Vs. N R SRINIVASAN	August 12, 2002
COMMISSIONER OF WEALTH TAX Vs. V M RAO	August 12, 2002
COMMISSIONER OF WEALTH TAX Vs. P NATESAN	July 30, 2002
COMMISSIONER OF WEALTH TAX Vs. S ANNAMALAI	July 15, 2002
COMMISSIONER OF WEALTH TAX Vs. T V S CHARITIES	July 9, 2002
COMMISSIONER OF WEALTHTAX Vs. IRMGARD VELAGAPUDI	August 12, 2002
COMMISSIONER TIRUVALLUR MUNICIPALITY TIRUVALLUR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	February 7, 2002
COMMR OFFICE OF R P F Vs. ARIYAMALA	April 1, 2002
COMMR TIRUVALLUR MUNICIPALITY Vs. P O I ADDL LABOUR COURT	February 7, 2002
CONSOLIDATED AGENCIES Vs. GUJARAT CARBON AND INDUSTRIES LTD	March 6, 2002
COONOOR CLUB Vs. COMMISSIONER OF WEALTH TAX	August 28, 2002
COROMANDEL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	June 11, 2002
Corporation of Madras Vs. M Parthasarathy	October 9, 2002
COTTON CORPORATION OF INDIA LIMITED Vs. KOTHARI LIMITED MADRAS	June 26, 2002
COTTON CORPORATION OF INDIA LIMITED HAVING ITS REGD OFFICE AT BOMBAY AND ONE OF ITS BRANCHES MADRAS PRESENTLY FUNCTIONING COIMBATORE Vs. M/S KOTHARI [MADRAS] LIMITED MADRAS	June 28, 2002
COVELONG BEACH HOTELS (INDIA) LIMITED Vs. STATE	June 20, 2002
CROMPTON GREAVES LTD., (FORMERLY PUNJAB POWER GENERATION MACHINES LTD.,) REP. BY ITS SENIOR GENERAL MANAGER (LEGAL) AND POWER OF ATTORNEY, MR. S. JAYARAMAN, PUNJAB Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHIEF ENGINEER (HYDRO), CHENNAI AND	April 3, 2002
CT Ramasamy Vs. SP Kaveri Achi	October 21, 2002
CT RAMASAMY Vs. SP KAVERI ACHI	October 31, 2002
CT. SHENTHILNATHAN CHETTIAR Vs. MEENAKSHI ACHI,	February 28, 2002
CWT Vs. P. NATESAN	July 3, 2002
D ANAND Vs. ACCOUNTS OFFICER C/O TELECOM DISTRICT ENGINEER DHARMAPURI	April 16, 2002
D B MADAN Vs. COMMISSIONER OF INCOME TAX	September 18, 2002
D DHARMARAJ Vs. DISTRICT COLLECTOR	December 5, 2002
D JAYALAKSHMI Vs. GOVT OF TAMIL NADU	December 5, 2002
D KANAKAVALLI Vs. R SHANKARANARAYANAN	September 17, 2002
D KARUPPIAH Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	September 19, 2002
D KAUSALYA Vs. S SANKARAN 16 MANICKA NAICKEN STREET PURASAVAKKAM	February 14, 2002
D KRISHNAMURTHY Vs. A SUBRAMANIA MUDALIAR	March 1, 2002
D N NIRANJAN KARRI Vs. N RAJEE	April 30, 2002
D Narasimhan Vs. D Thirumangai	December 8, 2002
D NARASIMHAN Vs. D THIRUMANGAI	August 12, 2002
D P KARTHIKEYAN Vs. CANARA BANK THIRUNAGAR BRANCH THIRUNAGAR MADURAI	April 8, 2002
D P SATHIK DEEN Vs. REGIONAL TRANSPORT OFFICER PERIYAKULAM	February 12, 2002
D RAMASAMY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY	February 15, 2002
D S RAJAGOPALAN Vs. A MOHAMMAD ALI	October 23, 2002
D SATHISH KUMAR Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
D SUGANTHI Vs. B JANAKIRAM	July 24, 2002
D SURESH KUMAR Vs. BISHOP C S I DIOCESE OF KANYAKUMARI NAGERKOIL	March 8, 2002
D. DAVID Vs. THE COMMISSIONER, MUNICIPAL ADMINISTRATION, CHENNAI,	July 25, 2002
D. DHATCHINAMOORTHY, Vs. THE COMMISSIONER MADURAI CORPORATION MADURAI,	March 28, 2002
D. EKAMBARAM Vs. THE ZONAL MANAGER,L.I.C. OF INDIA (ZONAL OFFICE), MADRAS,	February 5, 2002
D. MAAKBUL BASHA Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPT., MADRAS,	April 5, 2002
D. MATHI Vs. DIRECTOR, TEACHER EDUCATION, RESEARCH & TRAINING, CHENNAI AND	March 6, 2002
D. RAJASEKAR Vs. THE DIRECTOR GENERAL COAST GUARD HEADQUARTERS NATIONAL STADIUM AND THE DY. DIRECTOR GENERAL COAST GUARD HEADQUARTERS NATIONAL STADIUM	February 19, 2002
D. RAMAMURTHY AND B. EASWARAIAH Vs. THE DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM AND EXECUTIVE AUTHORITY KOTTIVAKKAM PANCHAYAT KOTTIVAKKAM, CHENNAI	June 25, 2002
D.P. ANAND Vs. THE SECRETARY, HOME DEPARTMENT, SECRETARIAT, CHENNAI AND THE COMMISSIONER OF POLICE, CITY POLICE OFFICE,CHENNAI	June 21, 2002
D.V. SUBRAMANYA, PROPRIETOR, D.C.V. TRANSPORT, DENKANIKOTTA Vs. THE STATE TRANSPORT AUTHORITY, CHEPAUK, CHENNAI AND THE REGIONAL TRANSPORT OFFICER, DHARMAPURI	February 11, 2002
DAKSHINAMOORTHY Vs. UNION OF TERRITORY OF PONDICHERRY	February 14, 2002
DALMIA CEMENT BHARAT LIMITED DALMIAPURAM Vs. STATE OF TAMIL NADU	March 4, 2002
DALMIA CEMENT BHARAT LTD Vs. REGIONAL PROVIDENT FUND	June 14, 2002
DALMIA CEMENT BHARAT LTD Vs. STATE OF TAMIL NADU	December 16, 2002
DAMODHARAN V AND COIMBATORE DISTRICT Vs. PRESIDING OFFICER LABOUR COURT	April 29, 2002
DANIEL THIRUMENI Vs. STATE	August 20, 2002
Danusu Vs. Chandrakesu	September 4, 2002
DEIVASIGAMANI Vs. STATE REP	October 11, 2002
DENA BANK,NUNGAMBAKKAM,MADRAS REP. BY ITS REGIONAL MANAGER Vs. THE PRESIDING OFFICER,INDUSTRIAL TRIBUNAL,TAMIL NADU, CHENNAI AND WORKMEN OF DENA BANK,MADRAS, REP. BY DENA BANK EMPLOYEES UNION,THROUGH ITS GENERAL SECRETARY	February 25, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE SPG MILLS LTD	December 4, 2002
DEPUTY DIRECTOR NARCOTICS CONTROL BUREAU Vs. SENNA KESAVAN	January 30, 2002
DEVADOSS Vs. A DURAISINGH	June 17, 2002
DEVASENATHIPATHI Vs. ANJALIDEVI	January 30, 2002
DHAKSHINAMOORTHY Vs. R.M. NESAM	June 13, 2002
DHANA VILAS MADRAS SNUFF CO Vs. VANI VILAS SNUFF CO	November 11, 2002
DHANABACKIAM AND KUPPAN Vs. KESAVAN AND ORIENTAL INSURANCE COMPANY LIMITED, CHENNAI	March 20, 2002
DHANALAKSHMI CHIT FUNDS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR LAKSHMANA PILLAI S O VALLINAYAGAM PILLAI KOVILPATTI Vs. MUTHURAJ	June 28, 2002
DHARAPURAM RECREATION CLUB Vs. SUPERINTENDENT OF POLICE	October 1, 2002
Dharman Vs. State of Tamil Nadu	January 21, 2002
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 12, 2002
DHARMAPURI SOUTH DISTRICT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT WORKERS UNION Vs. THE BLOCK DEVELOPMENT OFFICER	March 11, 2002
Dhayalan Vs. Government of Tamilnadu	August 20, 2002
DI EXEMPTIONS Vs. VASIREDDI RAJAH RAMAGOPALA KRISHNA MAHESWARA PRASAD BAHADUR CHARITABLE TRUST	March 21, 2002
DIRECTOR GENERAL OF POLICE, CHENNAI AND THE COMMISSIONER OF POLICE, CITY POLICE OFFICE, EGMORE, CHENNAI Vs. K R ANBU, S/O A M RAMALINGAM MUDALIAR, SUB-INSPECTOR OF POLICE, CHINDRADRIPET POLICE STATION, CHENNAI AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI	April 9, 2002
DIRECTOR OF INCOME TAX Vs. SRI SATYANARAYANA TRUST	November 13, 2002
DIRECTOR OF INCOME TAX Vs. C AUDIKESAVALU NAIDU	November 26, 2002
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. PARAMARTHA BHUSHANAM SRI NATHALLA SAMPATH CHETTY CHARITIES	December 18, 2002
DIRECTORATE OF REVENUE INTELLIGENCE Vs. NARAYANA SWAMY	February 18, 2002
District Forest Officer Gudalur Division Vs. M P Varghese	October 4, 2002
DR AMBEDKAR TRANSPORT CORPORATION EMPLOYEES UNION Vs. AMBEDKAR TRANSPORT CORPORATION LIMITED	April 1, 2002
DR. C.N. DEIVANAYAAGAM, SECRETARY GENERAL, RECEPTION COMMITTEE, FOUNDING CONFERENCE WORLD TAMIL CONFEDERATION, CHENNAI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPARTMENT, FORT ST.GEORGE, CHENNAI AND THE COMMISSIONER OF POLICE, CHENNAI	July 19, 2002
DR. K.C. MANOHARAN, MANO SURGICAL CLINIC, KARAIKUDI, SIVAGANGA DISTRICT Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER, REVENUE ADMINISTRATION CHEPAUK, CHENNAI AND THE DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE,SIVAGANGA DISTRICT	April 17, 2002
DR. M. MEENA Vs. THE SECRETARY, SELECTION COMMITTEE, CHENNAI AND THE DIRECTOR OF MEDICAL EDUCATIONAL, CHENNAI	July 1, 2002
DR. PURATCHI THALAIVI J. JAYALALITHA PODHU THOZHILALARGAL NALA SANGAM, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS BY ITS GENERAL SECRETARY Vs. THE TAMIL NADU SLUM CLEARANCE BOARD BY ITS CHAIRMAN, MADRAS,	March 28, 2002
DR. R. JAYACHANDRAN Vs. COMMISSIONER OF INCOME TAX	September 3, 2002
DR. V. GANESAN, M.D. Vs. THE COLLECTOR OF NILGIRIS, NILGIRIS DISTRICT,	February 13, 2002
DR. V. SINDHUJA, Vs. THE DIRECTOR, MEDICAL COUNCIL OF INDIA, NEW DELHI,	March 27, 2002
DR. V. SUNDARARASU Vs. THE VICE CHANCELLOR, TAMILNADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY, CHENNAI AND THE GOVT. OF TAMILNADU REP. BY THE SECRETARY TO GOVT., ANIMAL HUSBANDRY & FISHERIES DEPARTMENT, CHENNAI	June 7, 2002
DRAVIDA MUNNETRA KAZHAGAM Vs. COMMISSIONER OF INCOME TAX	August 20, 2002
DRAVIDAR KAZAGAM REP. BY ITS GENERAL SECRETARY K. VEERAMANI Vs. THE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS (DEPARTMENT OF PERSONNEL AND TRAINING) GOVERNMENT OF INDIA, NEW DELHI,	January 29, 2002
DURAI Vs. STATE BY INSPECTOR OF POLICE, ABIRAMAPURAM POLICE STATION, MADRAS	April 26, 2002
DURAIPANDI Vs. THE COMMISSIONER, MADURAI CORPORATION, MADURAI	March 14, 2002
DURAISAMY Vs. N ETHIRAJULU	November 25, 2002
DURAISAMY, PROP., MANI TEX, MUTHUR ROAD Vs. R. RAMANATHAN, PROP., VENGARAIAMMAN YARN AGENCY, KARUR	December 25, 2002
E ALWAR Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
E BAMA Vs. SECRETARY TO GOVT	February 27, 2002
E I D PARRY I LIMITED Vs. COMMISSIONER OF INCOME TAX	September 4, 2002
E Johnson Vs. Salim Ali Centre for Ornithology and Natural History	August 23, 2002
E K HAJ MOHAMMADMEERA SAHIB AND SONS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 3, 2002
E KRISHNA PILLAI Vs. TAHSILDAR EGMORE NUNGAMBAKKAM TALUK OFFICE EGMORE CHENNAI 8	April 1, 2002
E PUSHPALATHA Vs. C SHANMUGHASUNDARAM RESPONDENT	September 27, 2002
E Sundari Vs. State of Tamil Nadu	September 2, 2002
EASAN @ ESWARAN @ TARAPARAMANANDAM Vs. STATE BY INSPECTOR OF POLICE, ST. THOMAS MOUNT POLICE STATION, CHINGLEPET DISTRICT	April 23, 2002
EASU ASAIMUGAM Vs. STATE OF TAMIL NADU	March 28, 2002
EDWARD ALIAS EDWIN Vs. STATE	October 31, 2002
EIMCO KCP LIMITED Vs. COMMISSONER OF INCOME TAX	June 2, 2002
ELANGOVAN Vs. P JAGADEESAN	January 30, 2002
ELAVARASAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, DEPARTMENT OF PROHIBITION AND EXCISE, CHENNAI AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE	June 25, 2002
ELEGANT GARMENTS, REPRESENTED BY ITS MANAGING PARTNER, NUMGAMBAKKAM, MADRAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEE PROVIDENT FUND, TAMIL NADU AND PONDICHERRY, MADRAS	March 5, 2002
EMICO KCP LTD. Vs. COMMISSIONER OF INCOME TAX	July 2, 2002
Empee Distilleries LTD Vs. Industrial Development Bank of India	August 30, 2002
EMPEF DISTILLERIES LTD Vs. STATE	April 8, 2002
Employees Provident Fund Tamil Nadu Staff Union Vs. Regional Provident Fund Commissioner	August 29, 2002
EMPLOYEES PROVIDENT FUND, TAMIL NADU STAFF UNION, CHENNAI, REP BY ITS WORKING PREMPLOYEES STATE INSURANCE CORPORATIONDENT, K CHANDRASEKARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER (HRD), EMPLOYEES PROVIDENT FUND ORGANISATION, NEW DELHI AND REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, CHENNAI	August 29, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARASIMHA MILLS LIMITED	August 7, 2002
ENNORE FOUNDARIES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 28, 2002
Erode Municipality Vs. N Arumugham	July 18, 2002
ESAKKIMUTHU Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY HOME SECRETARY, CHENNAI, THE INSPECTOR GENERAL OF PRISONS, CHENNAI AND THE SUPERINTENDENT, CENTRAL JAIL, PALAYAMKOTTAI	April 12, 2002
ESCORTS FINANCE LTD. Vs. FIDELITY INDUSTRIES LTD.	October 11, 2002
ESTATE OF LATE V S THIAGARAJA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	October 7, 2002
ESWARAMURTHY DIED Vs. MURUGAPPA GOUNDER DIED	April 30, 2002
ETHIRAJA NAICKER Vs. KRISHNAN	December 13, 2002
Evergreen Suppliers Vs. Commissioner Thiruvottiyur Municipality	October 4, 2002
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MAINTENANCE DIVISION ERODE 11 Vs. P SUGUMAR	February 21, 2002
EXECUTIVE OFFICER AYYALUR TOWN PANCHAYAT Vs. A MAHALAKSHMI	October 25, 2002
EXECUTIVE OFFICER K NATARAJAN Vs. R SRINIVASAN	August 30, 2002
F GHOUSE MUHIDDEEN Vs. GOVT OF INDIA	April 30, 2002
FAMILY MANAGER MURUGA PADAYACHI DIED Vs. FAMILY MANAGER ARUMUGA PADAYACHI S/O ALAGA PADAYACHI AT POTHIRAMANGALAM VILLAGE THITTAGUDI TALUK SOUTH ARCOT DISTRICT DECEASED	February 26, 2002
FAMILY MANAGER RAMASWAMY GOUNDER Vs. CHINNASAMY GOUNER	August 30, 2002
FAMTEX EXPORTS P LTD Vs. GOVERNMENT OF TAMIL NADU	July 18, 2002
Felix Vs. Jemi	August 19, 2002
FENNER INDIA LTD Vs. COMMISSIONER OF INCOME TAX	July 15, 2002
FIDELITY FINANCE LTD., CHENNAI REP. BY ITS LAW OFFICER Vs. BANKING OMBUDSMAN AT CHENNAI STATE OF TAMIL NADU/U.T. OF PONDICHERRY,CHENNAI	April 25, 2002
G A Stanley Jones Vs. Poornima	September 6, 2002
G A VASANT Vs. COMMISSIONER OF INCOME TAX	July 31, 2002
G Arun Shankar Vs. Pondicherry University	August 29, 2002
G B ADHILAKSHMI AMMAL Vs. SPECIAL DEPUTY COLLECTOR	July 19, 2002
G Bhaskaran Vs. Commercial Tax Officer	August 6, 2002
G D GOPAL Vs. COMMISSIONER OF INCOME TAX	July 3, 2002
G D GOPAL Vs. KANNAMMAL	February 18, 2002
G GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF ELECTRICITY	October 10, 2002
G Hubert Fenelon Vs. D Sridharan	August 20, 2002
G Johnrose Vs. Kuzhithurai Municipality	September 2, 2002
G Kaliyaperumal Vs. Tamil Nadu Water Supply and Drainage Board	October 4, 2002
G Kannappan Vs. Government of Tamil Nadu	September 25, 2002
G Karthick Vs. University of Madras	October 11, 2002
G KRISHNAKUMAR Vs. STATE OF TAMIL NADU	December 2, 2002
G KRISHNAMOORTHY ALIAS G K MOORTHY Vs. GOVERNMENT OF TAMIL NADU	April 26, 2002
G KUPPUSWAMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, CHENNAI AND NEYVELI LIGNITE CORPORATION LIMITED, CORPORATE OFFICE/PANDA DEPT, NEYVELI	April 9, 2002
G LAWRENCE Vs. STATE OF TAMILNADU REP	October 3, 2002
G M M COMPANY LIMITED Vs. LABOUR COURT II	January 18, 2002
G MURUGAN Vs. MANICKAM	October 23, 2002
G Murugan Vs. Manickam	October 25, 2002
G NATARAJAN Vs. STATE OF TAMIL NADU	April 2, 2002
G RAJAMANI Vs. PHIMUTHU	December 10, 2002
G RAMAMOORTHY Vs. BOARD OF DIRECTORS OF HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD	November 13, 2002
G RAMANUJAM Vs. UNION OF INDIA	December 27, 2002
G RAMARAJ Vs. PONNUCHAMY REDDIAR	December 19, 2002
G RAMESH Vs. DEEPAK ASSOCIATES AND ANOTHER	December 10, 2002
G RANGASWAMY Vs. COIMBATORE PIONEER MILLS THE JOINT STOCK COMPANY REGISTERED UNDER THE COMPANIES ACT AND HAVING REGISTERED OFFICE AT NO 1 PIONEER MILL ROAD PEELAMEDU COIMBATORE	April 12, 2002
G S K Constructions Vs. Tamil Nadu Water Supply and Drainage Board	October 3, 2002
G VASANTHA PAI AND A N JAGANNATHA RAO Vs. GANDHINAGAR CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED AND GANDHINAGAR EDUCATION SOCIETY	January 1, 2002
G. BALASUBRAMANIAN, Vs. THE DISTRICT COLLECTOR ARIYALUR,	April 19, 2002
G. CHOCKALINGAM Vs. STATE EXPRESS TRANSPORT CORPORATION (T.N. DIV. I) LTD., REP. BY ITS GENERAL MANAGERADMINISTRATION, PALLAVAN SALAI, CHENNAI	March 14, 2002
G. GOWRISHANKER Vs. THE MANAGEMENT OF INDIAN AIRLINES REP. BY ITS MANAGING DIRECTOR, MADRAS,	April 5, 2002
G. KABALI Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,	February 26, 2002
G. KALIASAMY, QUALITY INSPECTOR, OPERATION GODOWN, PANRUTTI, TAMIL NADU CIVIL SUPPLIES CORPN. LTD., SOUTH ARCOT VALLALAR Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPN. LTD., MADRAS,	January 21, 2002
G. PANNEER PANDI Vs. THE VICE CHANCELLOR, ANNA UNIVERSITY, CHENNAI,	March 12, 2002
G. PERUMAL, Vs. UNION OF INDIA (UOI), REP. BY DIRECTOR GENERAL RAILWAY PROTECTION FORCE MINISTRY OF RAILWAYS, RAILWAY BOARD, NEW DELHI,	March 27, 2002
G. SHANTHI, Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., HOME DEPARTMENT, CHENNAI, THE DISTRICT COLLECTOR, KANCHEEPURAM, THE TAHSILDAR, TAMBARAM CHENNAI AND THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, KANCHEEPURAM	June 20, 2002
G. VANAMATHI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU LEATHER DEVELOPMENT CORPORATION LIMITED, (A GOVERNMENT OF TAMIL NADU UNDERTAKING), MADRAS	February 21, 2002
G. VELUSAMY Vs. THE DISTRICT COLLECTOR, DHARMAPURI,	March 7, 2002
Gajendran Vs. State	August 20, 2002
GANAPATI MILLS CO LTD Vs. P O LABOUR COURT	July 19, 2002
GANDHIMATHI RAMAYYA Vs. SYED MOHIDEEN	November 15, 2002
GANESAN Vs. STATE	April 4, 2002
GANESAN S PROPRITOR SONAMUTHU ROADWAYS PALAYAMKOTTAI Vs. REGIONAL DIRECTOR ESI CORPORATION MADRAS	February 20, 2002
GANESH BENZOPLAST LTD Vs. SUNDARAM FINANCE LTD	April 2, 2002
GANESHAMMAL Vs. V ARUNACHALAM	April 5, 2002
GANGA MEDICAL TRUST Vs. COMMISSIONER OF INCOME TAX	September 24, 2002
GEETHA HOTELS P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 12, 2002
GEMINI PICTURES CIRCUIT P LTD Vs. M RAMASWAMY AND ANOTHER	December 12, 2002
GENERAL MANAGER EMPEE DISTILLERIES LIMITED MEVALURKUPPAM Vs. STATE	April 8, 2002
GENERAL MANAGER HOME DEPARTMENT Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	September 25, 2002
GENL SECY K M P P T SANGAM Vs. STATE OF TAMIL NADU	March 28, 2002
GEORGE MAIJO AND CO Vs. COMMISSIONER OF INCOME TAX	September 18, 2002
GIMPEX MINERALS PRIVATE LIMITED MADRAS Vs. STATE BANK OF INDIA OVERSEAS BRANCH MADRAS	June 26, 2002
GIREESAN Vs. STATE	November 11, 2002
GLOBAL POLYBAG INDUSTRIES P LTD Vs. JOINT DEVELOPMENT COMMISSIONER	November 14, 2002
GNANAMMANI TEACHER TRAINING INSTITUTE, VILLUPURAM DISTRICT.REP. BY ITS CORRESPONDENT,MR. M. PANDIAN Vs. THE REGIONAL DIRECTORNATIONAL COUNCIL FOR TEACHERSEDUCATION, CSD ROAD,JAILAHALLI, BANGALORE AND TWO ORS.,	January 30, 2002
GNANASELVAM Vs. C.K. MADHAVAN	March 8, 2002
GOBI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KANCHIPURAM DISTRICT, KANCHIPURAM	April 10, 2002
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. N. RANGASWAMY	November 7, 2002
GOMATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANCHEEPURAM DISTRICT AT KANCHEEPURAM	January 24, 2002
GOMATHI ALIAS ANANDHI Vs. PADMA,	June 24, 2002
GOODLASS NEROLAC PAINTS LTD. Vs. ACCE AND ORS.	April 12, 2002
GOPAL Vs. AMBIGA	April 12, 2002
GOPAL GOUNDER Vs. ARUNACHALA GOUNDER,	July 12, 2002
Gopalakrishnaswamy PictureTrust Vs. Nathaswaram Govindasamy Pillai	September 23, 2002
Gordon Woodroffe Limited Vs. Union of India	September 22, 2002
GORDON WOODROFFE LIMITED Vs. UNION OF INDIA	September 2, 2002
GORDON WOODROFFE LTD Vs. UNION OF INDIA	August 22, 2002
GOVERNMENT OF TAMIL NADU Vs. PONNI SUGARS AND CHEMICALS LTD	April 17, 2002
GOVERNMENT OF TAMIL NADU Vs. J RAMASAMY	March 12, 2002
GOVINDA SAMY Vs. RAVI	December 5, 2002
Govindammal Vs. M Akilabai	September 6, 2002
GOVINDAN Vs. STATE	June 21, 2002
GOVINDAN ENGINEERING FOUNDRY Vs. STATE OF TAMIL NADU	July 11, 2002
Govindaraj Vs. M Thangaraj	September 6, 2002
GOVINDARAJAN P R Vs. ASSISTANT DIRECTOR OF FISHERIES METTUR DAM AND	September 25, 2002
GOVINDARAJULU Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION	October 25, 2002
Govindasamy Vs. Collector of Dharmapuri District	August 7, 2002
GOVINDASAMY GREMANY Vs. REVENUE OFFICER CUM LAND ACQUISITION OFFICER	November 19, 2002
GREENVILLA TRADERS, P. LAWRENCE, PUDUKOTTAI, Vs. STATE	January 30, 2002
GRETA MANI AND MINOR NAVIN KUMAR,REP. BY MRS. GRETA MANI Vs. R. NAGAPPAN,	June 28, 2002
GUGAI PALAM MAKKAL NARPANI MANDRAM REP BY ITS SECRETARY P BHASKAR Vs. COMMISSIONER OF POLICE, SALEM; ASSISTANT COMMISSIONER OF POLICE, SALEM TOWN, SALEM AND INSPECTOR OF POLICE, SHEVAPET POLICE STATION, SHEVAPET, SALEM	June 18, 2002
GUPTA EXPORTS Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	October 25, 2002
GURUSAMY GOUNDER Vs. STATE OF TAMIL NADU	December 17, 2002
H KHARAK BAHADUR THAPA Vs. UNION OF INDIA	July 10, 2002
H MD ZAID MINOR Vs. COMMISSIONER OF WEALTH TAX	August 26, 2002
H SHAHUL HAMEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 31, 2002
HABEEBA AMMAL Vs. BALAJI PANDITHAR CHATRAM	September 13, 2002
HAJA Vs. STATE	October 25, 2002
HAMSA W O KUPPA MANDIRI Vs. KUPPA MANDIRI S/O CHINNAPPA MANDIRI	October 4, 2002
Haresh Kumar N Shah Vs. A Y Prabhakar	August 2, 2002
HARI TRADERS REPRESENTED BY ITS MANAGING PARTNER, SUBBARAJ NAGAR, BODINAICKANUR, THENI DISTRICT AND BASKAR LIME INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER, SUBBARAJ NAGAR, BODINAICKANUR, THENI DISTRICT Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF MINES, NEW DELHI; STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, FORT ST GEORGE, MADRAS; THENPANDI MINERALS, MADURAI DISTRICT	June 4, 2002
HEMA Vs. PARTHASARATHY	July 31, 2002
HEMRAJ LALJI and CO Vs. STATE OF TAMIL NADU	October 9, 2002
HIDAYA BANU Vs. STATE OF TAMIL NADU	April 11, 2002
HILDA JOICE Vs. THE COMMANDANT HEADQUARTERS MADRAS ENGINEERINGGROUP & TRAINING CENTRE, BANGALORE AND THE CHIEF RECORD OFFICER, HEAD QUARTERS MADRAS ENGINEERING GROUP AND TRAINING CENTRE, BANGALORE	March 14, 2002
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. C M HARIRAJ	January 20, 2002
HINDUSTAN PETROLEUM CORPORATION LIMITED CHENNAI 6 Vs. KEYARAM HOTELS P LTD	March 8, 2002
HINDUSTAN PETROLEUM CORPORATION LTD Vs. CM HARIRAJ	January 28, 2002
HONESTY ENGINEERS AND CONTRACTORS TRUST Vs. CIT	October 9, 2002
HOTEL RAMPRASAD Vs. COMMISSIONER OF INCOME TAX	July 17, 2002
I A ABDUL RASHEED Vs. TAMIL NADU WAKF BOARD	September 23, 2002
I. PERIASAMY Vs. THE GENERAL MANAGER, BANK OF INDIA, HEAD OFFICE, BOMBAY,	June 3, 2002
IMMACULATE HEART OF MARY SOCIETY MAYILADUTHURAI Vs. KRISHNAVENI	March 28, 2002
IMPERIAL CORPORATE AND SERVICES PVT LIMITED Vs. ARUNA SUGARS AND ENTERPRISES LTD	October 4, 2002
IN RE: THE ADDITIONAL DISTRICT JUDGE-CUM-CHIEF JUDICIAL MAGISTRATE, NAGAPATTINAM Vs. STATE	September 13, 2002
IN RE: THE DETENUE K. VEERAMANI K. VEERAMANI Vs. THE STATE OF TAMIL NADUREP. BY ITS SECRETARY TO GOVERNMENTPROHIBITION & EXCISE DEPT.FORT ST. GEORGE, MADRAS AND	June 25, 2002
IN RE: V. ARUNACHALAM Vs. STATE	April 5, 2002
IN THE MATTER OF THE DETENU SAHUL HAMEED AND MRS. MOHAMED SARA BEEVI Vs. THE STATE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, PUBLIC (S.C.) DEPT., FORT ST. GEORGE, CHENNAI-600 009,	March 14, 2002
IN THE MATTER OF: THE DETENU P. KRISHNAMOORTHY Vs. THE GOVT. OF TAMIL NADU REP. BY SECRETARY TO GOVT. HOME DEPT., MADRAS AND THE DIST. COLLECTOR AND DIST. MAGISTRATE, VELLORE	January 22, 2002
INDERCHAND D KOCHAR Vs. PURATCHIDASAN	January 31, 2002
INDIA CINE AGENCIES Vs. COMMISSIONER OF INCOME TAX	October 1, 2002
INDIA INDUSTRIAL ENTERPRISES Vs. BEST AND CROMPTON ENGG. LTD.	August 14, 2002
India Meters LTD Vs. Motichand Sivaraj	July 18, 2002
INDIAN BANK MADRAS Vs. STATE OF TAMIL NADU	June 7, 2002
INDIAN COFFEE WORKERS CO OP SOCIETY LTD Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK CHENNAI 600005	January 25, 2002
INDIAN COMMERCE AND INDUSTRIES CO PVT LIMITED Vs. COMMERCIAL TAX OFFICER	November 25, 2002
INDIAN OIL CORPORATION LTD. Vs. NEPC INDIA LTD.	October 25, 2002
INDIAN OIL UNITED CONTRACT LABOUR UNION Vs. UNION OF INDIA	September 27, 2002
INDIAN OVERSEAS BANK Vs. VENES AND COMPANY	February 8, 2002
INDIAN OVERSEAS BANK, TEYNAMPET BRANCH, MADRAS REP. BY ITS PRINCIPAL OFFICER AND CHIEF MANAGER N. SRINIVASAN Vs. BHANUPRIYA, REP. BY ITS PROPRIETOR, DR. VALAMPURI JOHN AND S.N. MANI	August 22, 2002
INDIAN OXYGEN EMPLOYEES UNION Vs. UNION OF INDIA	October 28, 2002
Indian Photographic Company LTD Vs. State of Tamil Nadu	July 30, 2002
INDIAN REFRIGERATOR CO. LTD. Vs. UNION OF INDIA (UOI)	February 1, 2002
INDIRA PHADKE DECD Vs. TYPEWRITER AND OFFICER APPLIANCES INDIA PRIVATE LIMITED	August 19, 2002
INDRAJITH Vs. DEIVANAYAKA KOUNDER	April 18, 2002
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAMBAL LTD.	November 12, 2002
Industrial Estate Manufacturers Association Vs. Tamilnadu Small Industries Development Corporation ltd	August 8, 2002
INSPECTOR FIT PERSON Vs. AMIRTHAMMAL	December 17, 2002
INSTITUTE OF CARDIO VASCULAR DISEASES Vs. MRS SARAH MATHEW	July 17, 2002
INTEL CORPORATION Vs. S RAMANAN DIRECTOR	August 8, 2002
INTERFREIGHT SERVICES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 14, 2002
IOCEE EXPORTS LTD. Vs. STERLING COMPUTERS LTD.	June 14, 2002
IRUKOVEL PRIMARY SCHOOL MUDIVAITHANENTHAL, REP. BY ITS MANAGER, S.BALAKRISHNAN, V.O.C DISTRICT Vs. CHIEF EDUCATIONAL OFFICER,VOC DISTRICT AT TUTICORIN,OFFICE OF THE CHIEF EDUCATIONAL OFFICER, TUTICORIN,	April 12, 2002
Ismail Vs. District Collector	August 21, 2002
IZADEEN Vs. STATE OF TAMIL NADU	December 3, 2002
J ALPHONSE Vs. STATE REP	December 12, 2002
J CHELLAPPA Vs. J SELVARAJA	April 29, 2002
J G IMPEX P LTD Vs. DESIGNATED AUTHORITY	November 15, 2002
J H TARAPORE Vs. COMMISSIONER OF INCOME TAX	June 24, 2002
J JAYALALITHA AND Vs. STATE	January 10, 2002
J MAHENDRAN JAMES Vs. STATE OF TAMIL NADU	December 13, 2002
J Maneksha Babu Vs. Manonmaniam Sundaranar University	August 29, 2002
J Nagarajan Vs. Executive Engineer Arulmighu Madurakaliamman Thirukoil	September 11, 2002
J VIJAYA VENKATRAMAN Vs. DEAN COIMABATORE MEDICAL COLLEGE	August 28, 2002
J Vijaya Venkatraman Vs. Dean Coimabatore Medical College	August 8, 2002
J. NAGALINGAM AND OTHERS Vs. UNION OF INDIA AND OTHERS	June 7, 2002
J. PUSHPA Vs. A. VENKATESAN AND T. MASILAMANI	April 11, 2002
J. RAJENDRAN Vs. THE ASSISTANT ENGINEER, P.W.D. NO. I SECTION, TINDIVANAM AND	March 21, 2002
J.JAWAHAR Vs. STATE REP. BY G.A.VENUGOPAL, DRUGS INSPECTOR, TIRUNELVELI	April 23, 2002
J.V.D. DURAI Vs. THE PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT	May 15, 2002
JABAMANI Vs. K MANI CHETTIAR	June 12, 2002
JAGAN SALTS, REP. BY ITS MANAGING PARTNER, VELIPATTANAM, RAMNAD Vs. THE GOVT. OF TAMIL NADU REP. BY COMMISSIONER AND SECRETARY TO GOVT., REVENUE DEPARTMENT, MADRAS,	March 1, 2002
JAI BHARATH TANNERS Vs. COMMISSIONER OF INCOME TAX	December 31, 2002
JALMA NACHIYAR Vs. MOHAMMED SHAMSHUDDEEN DIED	June 19, 2002
JAMBULINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, KAMMAPURAM POLICE STATION	March 5, 2002
JAMNA PRODUCTS MANUFACTURER OF KANMAIE Vs. ARAVIND LABORATORIES	December 4, 2002
JANAKI AMMAL Vs. S S SUBRAMANIAN	June 12, 2002
JANAKI AMMAL Vs. S S SUBRAMANIAN	March 12, 2002
JANAKIAMMAL Vs. PUSHPA LEELAVATHI	October 11, 2002
JANANI S KARAYALAR R Vs. CHAIRMAN SELECTION COMMITTEE	December 26, 2002
JAYALAKSHMI Vs. KRISHNA PADAYACHI	September 4, 2002
JAYALAKSHMI WEAVING WORKS Vs. M SIVASAMY	February 15, 2002
JAYALAKSHMI, Vs. RUKMA BAI, RANIAMMAL AND NAGASUBRAMANIAN	June 6, 2002
JAYANTHI S Vs. P O LABOUR COURT	April 17, 2002
JAYARAJ Vs. STATE	November 15, 2002
JAYARAMAN Vs. UNION OF INDIA	September 6, 2002
JAYARAMAN Vs. KUMARAN	July 10, 2002
JAYCHEM PRODUCTS REP. BY ITS PROPRIETOR D. SITARAMAN, MYLAPORE, CHENNAI Vs. THE D. REGIONAL DIRECTOR, REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION, MADRAS AND THE RECOVERY OFFICER, EMPLOYEES STATE INSURANCE CORPORATION, GUINDY, CHENNAI	February 5, 2002
JEEVANANDAN Vs. UNION OF INDIA	December 11, 2002
JESURAJ M Vs. P O LABOUR COURT	June 12, 2002
JEYAR CONSULTANT AND INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 20, 2002
JINDAL STRIPS LIMITED REP. BY ITS POWER OF ATTORNEY HOLDER SRI JAI PRAKASH AGARWAL, CHENNAI Vs. THE DEPUTY COMMERCIAL TAX OFFICER, MOORE MARKET (SOUTH) ASSESSMENT CIRCLE, CHENNAI,	March 14, 2002
JIWAN INTERNATIONAL, REP. BY ITS PROPRIETOR, MR. ANIL GADODIA Vs. TAMIL NADU FOREST PLANTATION CORPORATION LIMITED (A GOVERNMENT OF TAMILNADU UNDERTAKING)	October 25, 2002
JK PHARMACHEM LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	November 28, 2002
John Joseph Vs. State of Tamil Nadu	October 3, 2002
John Kannedy Vs. State	August 19, 2002
JOHN SYLEM Vs. CHANTHANAMUTHU PILLAI DIED	December 12, 2002
JOHN VICTOR Vs. PATTUKOTTAI ARULMIGU VISWANATHASWAMY TEMPLE	September 5, 2002
JOSEPH HENRY, Vs. THE INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, SOUTH ZONE, CHENNAI	January 30, 2002
JOSHI and CO Vs. UCO BANK	September 25, 2002
JOTHI Vs. STATE	June 25, 2002
K Anamika Vs. Government of Tamil Nadu	August 14, 2002
K Arangasami Vs. S Dhanam	July 30, 2002
K ARUMUGA MUDALIAR AND CO Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL	August 12, 2002
K ARUMUGAM, SIRUKOODALPATTI POST, THIRUPATHUR TALUK, SIVAGANGA DISTRICT Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, GRIGH MANTRALAYA, NEW DELHI	April 9, 2002
K BALAJI Vs. STATE OF TAMIL NADU	September 9, 2002
K BHASKARAN CHENNAI Vs. STATE OF TAMIL NADU	August 16, 2002
K C MANOHARAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER	April 17, 2002
K C PALANISAMY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RE CONSTRUCTION	December 20, 2002
K C PALANISAMY Vs. M CHINNASAMY	July 11, 2002
K Chellappan Vs. State	July 23, 2002
K DEVARAJ Vs. T K KOYA	July 30, 2002
K DHANASEKARAN Vs. STATE	November 8, 2002
K Durairaj Vs. Registrar of Co operative Societies	August 19, 2002
K E DASARATHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 26, 2002
K G DEVIVIJAYASHREE Vs. TAMILNADU HOUSING BOARD	August 13, 2002
K G NARAYANA PILLAI Vs. GOVERNMENT OF TAMIL NADU	October 24, 2002
K G VENKATARAMAN Vs. T SRIDEVI	February 21, 2002
K GOPALASAMY CHETTY Vs. SELLIMMAN KOIL CO OP HOUSE SITE SOCIETY LTD	April 9, 2002
K Jagannathan Vs. Indian Overseas Bank	August 30, 2002
K JANAKI B D S Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	November 21, 2002
K JAYAKUMAR Vs. ROBERT	March 1, 2002
K JAYALAKSHMI Vs. PRINCIPAL ARULMIGHU PALANIYANDAVAR WOMEN POLYTECHNIC PALANI	April 22, 2002
K KANDAN Vs. ASSISTANT DIRECTOR OF FISHERIES SERRI CULTURE	September 12, 2002
K Karthika Vs. State of Tamil Nadu	August 21, 2002
K KRISHNAN Vs. S MARI NAICKER	December 27, 2002
K KRISHNAVENI Vs. GOVERNMENT OF TAMIL NADU	October 25, 2002
K KUMAR, S/O N VASUDEVAN, ANNA NAGAR EXTENSION, CHENNAI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI; COMMISSIONER, PROHIBITION AND EXCISE, EZHILAGAM, CHEPAUK, CHENNAI AND ASSISTANT COMMISSIONER (EXCISE), CHENNAI	July 29, 2002
K KUPPUSAMY Vs. PALANIAMMAL PAPPATH	March 14, 2002
K Leelavathi Vs. Maheswari Sakthi Ganesan	July 1, 2002
K M CHERIAN Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION	November 13, 2002
K M Hameed Sultan Vs. K M Mohammed Abubacker Siddique	June 5, 2002
K M N NAGAPPA CHETTIAR Vs. COMMISSIONER OF WEALTH TAX	August 7, 2002
K M NALINISHREE Vs. GOVERNMENT OF TAMIL NADU	January 28, 2002
K M RANGANATHAN Vs. S SANKARALINGAM	April 3, 2002
K MANI Vs. ELUMALAI	April 17, 2002
K MANICKAM AND TWENTY SIX Vs. STATE	April 30, 2002
K MANOKARAN Vs. A U SUBBANNAN	March 4, 2002
K Manonmani Vs. Registrar	August 9, 2002
K MOHAN AND COMPANY Vs. STATE OF TAMIL NADU	June 24, 2002
K MOORTHY Vs. REGIONAL DIRECTOR O N G C LIMITED	June 18, 2002
K MUTHUKUMARASWAMY Vs. STATE OF TAMIL NADU	October 8, 2002
K N CHARI RUBBER AND PLASTICS PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX	September 4, 2002
K N Ganapathy Vs. State of Tamil Nadu	September 6, 2002
K N SRINIVASA GOPALAN Vs. V SIVA SANKARAN	March 1, 2002
K NARASIMHAN DECEASED Vs. K RAJAGOPAL	July 22, 2002
K Natarajan Vs. N R Sethuram alias Ramani Sethuram	October 1, 2002
K NATARAJAN Vs. K MUTHUSAMI	June 13, 2002
K Natesan Vs. State	September 16, 2002
K P HARI, PROPRIETOR, THE UNLIMITED, MADRAS AND CAPITALETTERS MFG (INDIA) PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, MADRAS Vs. JOINT COMMISSIONER OF LABOUR, LABOUR WELFARE BOARD BUILDING, D M S COMPOUND, TEYNAMPET, MADRAS AND WORKMEN, REPRESENTED BY GENERAL SECRETARY, MADRAS COMMERCIALAND GENERAL WORKERS UNION, MADRAS	February 20, 2002
K P M M KASIMANI Vs. MADURAI MUNICIPAL CORPORATION	August 8, 2002
K P MOHAMMED Vs. COLLECTOR OF NILGIRIS UDHAGAMANDALAM	February 8, 2002
K P Seethalakshmi Vs. Indian Bank	July 31, 2002
K PADMANABHAN Vs. W S NISHA	March 22, 2002
K Palanikumar Vs. Chief General Manager Bharat Sanchar Nigam Ltd	August 14, 2002
K PANNEERSELVAM Vs. INDIAN BANK	October 4, 2002
K PARAMARAJ Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD	October 1, 2002
K PONNUSAMY NAICKER AND SON, REP BY ITS MANAGING PARTNER P SIGAMANI, OLD WASHERMANPET, MADRAS Vs. ESTATE OFFICER (COMMISSIONER), CORPORATION OF MADRAS, LAND AND ESTATES DEPARTMENT, MADRAS AND PRINCIPAL CITY CIVIL JUDGE, CITY CIVIL COURT BUILDINGS, MADRAS	June 14, 2002
K PRABHAKARAN Vs. A G KRISHNAMOORTHY	April 9, 2002
K PREMKUMAR Vs. REVENUE DIVISIONAL OFFICER	June 6, 2002
K RAJAMANICKAM Vs. THAMIZHARASI AND ANOTHER	December 5, 2002
K Raju Vs. Arul Mary	September 30, 2002
K RAMALINGAM Vs. PARVATHI	August 30, 2002
K RAMALINGAM Vs. PARVATHI	August 1, 2002
K Ramamoorthy Vs. Secretary to Government	September 5, 2002
K RAMASAMY Vs. COMMISSIONER OF INCOME TAX	September 25, 2002
K RETHINASAMY Vs. ASSISTANT EXECUTIVE ENGINEER OPERATIONAND MAINTENANCE SOUTH	August 14, 2002
K RUDRAKOTI Vs. CHIEF EDUCATIONAL OFFICER MADRAS 15	October 31, 2002
K S GEETHA Vs. STANLEYBUCK	July 12, 2002
K S P DORA Vs. CHAIRMAN and MANAGING DIRECTOR BHARAT OVERSEAS BANK LIMITED	December 5, 2002
K S SAMBANDAM Vs. COLLECTOR THANJAVUR DISTRICT	September 25, 2002
K S SUBBIAH PILLAI AND CO INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 2002
K S SUBRAMANIAN Vs. STATE	March 1, 2002
K S SUBRAMANIAN Vs. V VASANTHI DEVI	March 1, 2002
K S VENKATARAMAN AND CO P LTD Vs. CIT	July 2, 2002
K S WANKHEDE Vs. INSPECTOR GENERAL; CENTRAL RESERVE POLICE FORCE	April 24, 2002
K SADAGOPAN Vs. K YAMUNAN NO 62 T P KOIL STREET TRIPLICANE MADRAS 5	March 26, 2002
K SAKKARAPANI Vs. GOVERNMENT OF TAMIL NADU	October 3, 2002
K Sekhar Vs. State of Tamil Nadu	August 20, 2002
K SELVAM Vs. VISALAM CHIT FUND LIMITED SRIVILLIPUTHUR	February 1, 2002
K SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; KANCHEEPURAM AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI	September 4, 2002
K SETHURATHINAM Vs. SUBRAMANIAN	June 10, 2002
K SHANMUGANATHAN Vs. COMMISSIONER OF GIFT TAX	November 26, 2002
K SOMASUNDARAM Vs. TAMIL NADU HOUSING BOARD	April 26, 2002
K SRIDHAR KUMAR Vs. UNION OF INDIA MINISTRY OF LAW JUSTICE AND COMPANY AFFAIRS	February 26, 2002
K SUBBIA GOUNDER Vs. STATE OF TAMIL NADU	June 26, 2002
K SUBRAMANIAN BANGALORE Vs. STATE	June 12, 2002
K T SANTHANAKRISHNAN Vs. PRINCIPAL COMMISSIONER and COMMISSIONER OF LAND REFORMS	December 2, 2002
K T VENKATESAN Vs. APPROPRIATE AUTHORITY	October 31, 2002
K THIRUNEELAKANDAN Vs. M LATHAMAGESWARI	October 11, 2002
K V BALAMURUGAN Vs. STATE	October 23, 2002
K V KRISHNAMURTHY AIYENGAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 30, 2002
K V Mahalingam Vs. Tamil Nadu Electricity Board	July 3, 2002
K VEERAMANI Vs. STATE OF TAMIL NADU	June 25, 2002
K. AARTHI Vs. THE DIRECTOR OF GOVERNMENT EXAMINATION, CHENNAI,	March 27, 2002
K. ABDUL QUERESH Vs. THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI,	March 11, 2002
K. CHANDRASEKARAN Vs. THE JOINT CHIEF CONTROLLER OF EXPLOSIVES (SOUTH CIRCLE) SASTRI BHAVAN, CHENNAI,	April 11, 2002
K. CHOCKALINGAM Vs. M. SAMBANDAN	March 22, 2002
K. GOVINDASESHAN Vs. THE STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVT. FINANCE (PENSION) DEPARTMENT FORT ST. GEORGE, CHENNAI,	February 13, 2002
K. JAYAKUMAR Vs. STATE, BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI	February 25, 2002
K. JOTHI BASKAR, Vs. THE SECRETARY TO GOVT., MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, FORT ST. GEORGE, MADRAS,	March 1, 2002
K. KIRUBAKARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD., REP. BY BRANCH MANAGER, CHENNAI TRANSPORT BRANCH, "ARULMANAI", CHENNAI AND RAKAVEE EXPORT CORPORATION REP. BY ITS MANAGING DIRECTOR, CHENNAI	April 5, 2002
K. KUMAR, S/O. N. VASUDEVAN, ANNA NAGAR EXTENSION, CHENNAI Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	July 29, 2002
K. MANI Vs. THE ASST. COLLECTOR, CUSTOMS PROSECUTION UNIT, CUSTOMS HOUSE, CHENNAI	February 8, 2002
K. MARGABANTHU Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF ECONOMIC AFFAIRS, GOVERNMENT OF INDIA, NEW DELHI,	June 14, 2002
K. MOHAN Vs. THE COLLECTOR, CHENGAI MGR DISTRICT, KANCHEEPURAM AND THE TAHSILDAR, PONNERI TALUK	June 14, 2002
K. PACHIAPPAN, Vs. STATE OF TAMILNADU REP. BY THE COMMISSIONER AND SECRETARY TO GOVT. BACKWARD AND MOST BACKWARD CLASSES WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND THE SPECIAL TAHASILDAR (ADW), DHARMAPURI	June 17, 2002
K. RAJAGURU Vs. THE DISTRICT MAGISTRATE	September 4, 2002
K. RAJU Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI,	January 22, 2002
K. RAMAGOPAL Vs. BHARAT SANCHAR NIGAM LTD., CHENNAI TELEPHONES, REP. BY ITS CHIEF GENERAL MANAGER, CHENNAI AND	April 5, 2002
K. SAM CHRISTOPHER Vs. THE REGISTRAR OF CO.OP. SOCIETIES, CHENNAI AND KANYAKUMARI DISTRICT COLLEGE, EMPLOYEES CO.OP. THRIFT AND CREDIT SOCIETY LTD. REPRESENTED BY THE SPECIAL OFFICER, KANYAKUMARI	February 28, 2002
K. SANTHA Vs. THE DISTRICT COLLECTOR, MADURAI,	March 13, 2002
K. SAROJA AMMAL AND G. KRISHNAMURTHY Vs. R. VENKATA RAO AND R. RAGHUNATHA RAO CHARITIES, KOVILADI, KUMBAKONAM - REP. BY ITS CHAIRMAN, BOARD OF TRUSTEES, R. LAKSHMAN RAO S/O MADAVA RAO, SRI CHAKRAPANISAMY TALUK AND MUNSIFF,	July 5, 2002
K. SHANMUGASUNDARAM Vs. K. DHANASEKARAN, HEADMASTER, VILLIVAKKAM PANCHAYAT UNION ELEMENTARY SCHOOL, POOTHABADU NANDAMBAKKAM, CHENNAI,	April 25, 2002
K. SHANMUGAVEL, HEREDITARY TRUSTEE Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, ADMINISTRATION DEPARTMENT, NUNGAMBAKKAM HIGH ROAD, CHENNAI,	April 25, 2002
K. SOLAISAMY Vs. INDIAN AIRLINES LIMITED, AIRLINES HOUSE, MADRAS AND	July 2, 2002
K. SOOSAI MARIAN Vs. THE MANAGING DIRECTOR, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD, CHENNAI AND THE SUPERINTENDING ENGINEER, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD, TANJORE	March 15, 2002
K. SOUNDARARAJAN Vs. V. KRISHNAN,	July 19, 2002
K. SREENIVASAN Vs. THE MANAGEMENT, P. ANSAR AHMED & COMPANY, AMBUR AND	February 13, 2002
K.D. MADAN Vs. THE DEPUTY GENERAL MANAGER (NORTH EAST), CHENNAI TELEPHONES, CHENNAI,	April 17, 2002
K.G. ARUL PRAKASH Vs. THE CHAIRMAN AND MANAGING DIRECTOR, INDIAN AIRLINES, HEADQUARTERS, AIRLINES HOUSE, NEW DELHI,	July 3, 2002
K.K. MANI, Vs. THE COMMISSIONER, TIRUCHIRAPALLI CORPORATION, TIRUCHIRAPALLI	March 22, 2002
K.P. PALANISAMY Vs. THE COMMISSIONER OF PROHIBITION AND EXCISE, CHENNAI, AND	January 25, 2002
K.P.N. TRAVELS INDIA LIMITED, SWARNAPURI COLONY, SALEM Vs. THE STATE TRANSPORT AUTHORITY, CHEPAUK, CHENNAI	June 14, 2002
K.S. RAJU Vs. THE REGISTRAR, COURT OF SMALL CAUSES, MADRAS	April 2, 2002
K.S.P. DORA Vs. THE CHAIRMAN MANAGING DIRECTOR, BHARAT OVERSEAS BANK LTD.	December 5, 2002
K.V. SUBBURATHANAM Vs. THE COLLECTOR OF NILGIRIS UDHAGAMANDALAM, THE NILGIRIS DISTRICT,	July 4, 2002
KABINI POLY BAGS (P) LTD., REP. BY ITS MANAGING DIRECTOR V. KRISHNA, MADRAS Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHAIRMAN, ANNA SALAI, MADRAS,	March 4, 2002
KABIRDASS Vs. VINOTHAMBAL	July 10, 2002
KADER MOHIDEEN Vs. STATE	April 10, 2002
KAIIATHAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED	October 28, 2002
KAIROON BI Vs. NAGAMMAL	August 29, 2002
KALEESWARAR MILLS A UNIT, COIMBATORE Vs. THE ASST. LABOUR COMMISSIONER (CENTRAL), (CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT), SHASTRI BHAVAN, MADRAS,	June 7, 2002
KALEESWARI METAL POWDER PRIVATE LIMITED Vs. COMMISSIONER PANCHAYAT UNION SIVAKASI	July 10, 2002
KALIAMMAL Vs. S SANTHA	July 5, 2002
KALIAPPAN Vs. VIJAYALAKSHMI AND ANOTHER	November 28, 2002
KALIYAPERUMAL Vs. STATE	September 16, 2002
KALYANASUNDARAM AND MALARVIZHI Vs. DAMAYANTHI,	July 22, 2002
KAMAL KANWAR BAFNA Vs. R G TRADING CO	April 25, 2002
KAMALA MUTHIA Vs. COMMISSIONER OF INCOME TAX	October 10, 2002
KAMALAM Vs. CITY BOOK CENTER	October 31, 2002
KAMUTHI KSHATRIYA NADAR URAVINMURAI BY ITS SECRETARY AND KSHATRIYA NADAR GIRLS HIGHER SECONDARY SCHOOL BY ITS SECRETARY AND CORRESPONDENT R. CHANDRASEKARA PANDIAN, KAMUTHI Vs. P. GOMATHI	April 24, 2002
KANCHEEPURAM CENTRAL CO-OPERATIVE BANK STAFF Vs. GOVERNMENT OF TAMIL NADU	July 15, 2002
KANCHEEPURAM CENTRAL COOP. BANK LIMITED, REPRESENTED BY ITS SECRETARY, KANCHEEPURAM Vs. THE SECOND ADDITIONAL LABOUR COURT, MADRAS AND E. MUNUSWAMY	January 17, 2002
Kanchi Kamakoti Peetam Charitable Trust Hospital Vs. Registrar Industrial Tribunal	September 30, 2002
Kandasamy Gounder Vs. Palaniammal	August 8, 2002
KANDASWAMY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT	January 28, 2002
KANNA GOUNDER Vs. ARJUNA GOUNDER	November 22, 2002
KANNABIRAN R Vs. DEPUTY COMMISSIONER OF LABOUR	July 1, 2002
KANNAMMAL Vs. BALARAMAN	February 19, 2002
KANNAMMAL Vs. N N SHANMUGAM	November 7, 2002
Kannammal Educational Trust Vs. Director of Technical Education	October 9, 2002
KANNAMMAL, Vs. RAJESWARI AND JAGANNATHAN	March 21, 2002
KANNAN Vs. DEPUTY SUPERINTENDENT OF POLICE	December 17, 2002
KANNAN AND PAZHANIVEL @ CAPTAIN Vs. STATE REP. BY THE CIRCLE INSPECTOR, MUDALIARPET CIRCLE, PONDICHERRY THROUGH THE PUBLIC PROSECUTOR, PONDICHERRY	February 26, 2002
KANNAN ART CALENDERS Vs. STATE OF TAMIL NADU	July 18, 2002
KANNIKA Vs. KRISHNASAMY	October 24, 2002
Kannupaiyan Vs. State	September 9, 2002
KANYAKUAMARI DISTRICT ALL CO-OPERATIVE INSTITUTIONS EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY, PALLIYADI CHELLIA ARIES, NAGERCOIL Vs. GOVERNMENT OF TAMIL NADU	June 26, 2002
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION AND ORS Vs. STATE OF TAMIL NADU	April 5, 2002
KARAM CHAND THAPER Vs. T G VASANTH GUPTA	July 1, 2002
KARKUVEL AYYANAR SWAMY Vs. SOUNDARAVADHANI	November 15, 2002
KARPAGAMBAL MILLS LIMITED REGD OFFICE: CHOLAPURAM SOUTH P O NEAR RAJAPALAYM VIRUDHUNAGAR DISTRICT TAMIL NADU Vs. DIRECTORATE GENERAL OF ANTI DUMPING AND ALLIED DUTIES GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE UDYOG BHAVAN NEW DELHI 110 011 THROUGH THE DESIGNATED AUTHORITY	May 15, 2002
KARTHIAPPAN, MASTER COMPOUND, KADARMEERAN NAGAR, THENMAL NAGAR, TUTICORIN Vs. TAMILNADU ELECTRICITY BOARD REP. BY ITS SECRETARY, CHENNAI AND CHIEF ENGINEER, TUTICORIN THERMAL POWER STATION, TAMILNADU ELECTRICITY BOARD, TUTICORIN	April 15, 2002
KARTHIKEYA PRESS PRINTERS AND BOOK BINDERS 254 BROUGH ROAD ERODE 1 M/S KARTHIKEYA TRADERS 254 BROUGH ROAD ERODE 1 Vs. MADARSA DAWOODIYA ARABIC COLLEGE TRUST	March 4, 2002
KARUNAKARAN Vs. SANTHA	April 25, 2002
Karuneegar Sangam Vs. Tahsildar	July 31, 2002
Karuppayee Ammal Vs. Arulmigu Mariamman Temple	July 29, 2002
KARUPPIAH Vs. INSPECTOR OF POLICE KOTTAIPATTINAM POLICE STATION PUDUKOTTAI DISTRICT	February 27, 2002
Karuppusamy Gounder Vs. State	September 11, 2002
KASI MUTT EDUCATIONAL AGENCY OF SRI KUMARAGURUBARA SWAMIGAL ARTS COLLEGE SRIVAIKUNTAM AND SRI KASIVASI SWAMINATHA SWAMIGAL ARTS COLLEGE TIRUPANANDAL Vs. COMMISSIONER OF COLLEGIATE EDUCATION CHENNAI	March 23, 2002
KASI THEATRE Vs. CHAIRMAN M M W S S B CHENNAI	March 15, 2002
KASIVELU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, KARAMBAKKUDI POLICE STATION	July 12, 2002
Kassimbai Vs. State	August 28, 2002
Kassimia Dawood Middle School Vs. General Manager BSNL Thanjavur	September 16, 2002
KASTHURI Vs. IYYAMPERUMAL	October 10, 2002
KASTURI AND SONS LTD. Vs. F.D. STEWART PVT. LTD.	October 4, 2002
Kattabomman Transport Corporation Vs. Presiding Officer	August 5, 2002
KATTABOMMAN TRANSPORT CORPORATION LIMITED, REP.ITS MANAGING DIRECTOR, TIRUNELVELI Vs. THE LABOUR COURT, TIRUNELVELI AND SUBRAMANIAN	February 26, 2002
KAVITHA Vs. PALANISAMY	January 30, 2002
KETHMUL Vs. HUSSAINI BEGUM	January 29, 2002
KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. BAPALAL and CO	September 26, 2002
KILIYAMBAL Vs. R GOVINDARAJU	March 20, 2002
KIRAN BATRA Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL 1	September 9, 2002
KM N NAGAPPA CHETTIAR Vs. COMMISSIONER OF WEALTH TAX	August 27, 2002
KM PERIAKARUPPAN Vs. COMMISSIONER OF WEALTH TAX	August 27, 2002
KODAIKANAL MOTOR BUS OWNERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	April 30, 2002
KOLANDASAMY Vs. RATHINAM RATHINAYAL	July 9, 2002
KOLLU THATCHU THOZILALOR MUNNETRA SANGAM (REG NO 117) REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, SALEM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, DEPARTMENT OF LAND REVEUNE, MADRAS; DISTRICT COLLECTOR, SALEM; DISTRICT FOREST OFFICER, SALEM; RANGE FOREST OFFICER, SALEM	February 28, 2002
KOMIAH Vs. SUBBULAKSHMIAMMAL	March 1, 2002
KONGU ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU	July 3, 2002
KORA KARUPPAN ALIAS CHINNATHAMBI Vs. SUPERINTENDENT OF PRISONS	October 29, 2002
Korakumar ALIAS Muthukumar Vs. State	July 25, 2002
KOTHARI PLANTATIONS AND INDUSTRIES LTD Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL	February 13, 2002
KOTHARI SUGARS AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX	July 3, 2002
KOVAL AUTO PARTS Vs. CHIEF COMMISSIONER OF INCOME TAX	July 11, 2002
KRISHNA B Vs. TAMIL NADU WATER SUPPLY AND SRAINAGE BOARD	July 16, 2002
KRISHNAMOORTHY AND ANANDAN Vs. SIVAGAMASUNDARI,	February 28, 2002
KRISHNAMOORTHY GOUNDER Vs. SITARAMA GOUNDER	July 24, 2002
KRISHNAMURTHY GOUNDER Vs. GOVERNMENT OF TAMIL NADU	June 28, 2002
Krishnan Vs. state	September 4, 2002
Krishnan Vs. State	September 16, 2002
KRISHNAVENI TEXTILE MILLS Vs. ASSISTANT LABOUR COURT	July 22, 2002
KSB PUMPS LIMITED NARASIMHA NAICKEN PALAYAM Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	July 22, 2002
KUDIYERUPOR NALA SANGAM Vs. THE COMMISSIONER, LAND ASSIGNMENT	March 13, 2002
KUDIYERUPPOR NALA SANGAM Vs. COMMISSIONER LAND ASSIGNMENT CHENNAI 5	February 5, 2002
KULANTHAI GANAPATHI NADAR Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT	November 22, 2002
KULASEKARAN CHETTIAR DECD Vs. MEENAKSHI AMMAL	February 26, 2002
Kumar Vs. State	August 1, 2002
KUMAR Vs. THE INSPECTOR OF POLICE	January 24, 2002
KUMAR @ PUNK KUMAR, CHENNAI Vs. STATE, REP. BY SECRETARY TO GOVERNMENT,PROHIBITION AND EXCISE DEPARTMENT,CHENNAI AND THE COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE,CHENNAI	April 11, 2002
KUMAR MINOR Vs. NATIONAL INSURANCE CO LTD	October 23, 2002
KUMAR TRANSPORTS Vs. CENTRAL WARE HOUSING CORPORATION	March 22, 2002
KUMARAN SILK TRADE LTD Vs. DEVENDRA	October 10, 2002
KUMARESAN Vs. ASWATHI	June 21, 2002
KUMARI ANANDAN Vs. T BALAMUKUNDA RAO DIED	April 30, 2002
KUPPAMMAL @ SUBBULAKSHMI Vs. STATE	March 11, 2002
L JUSTINE Vs. REGISTRAR OF COOP SOCIETIES AND TWO ORS	October 24, 2002
L N Venkatesan Vs. State of Tamil Nadu	October 11, 2002
L PRAKASH Vs. STATE OF TAMIL NADU	March 15, 2002
L SUNDARAM Vs. LAKSHMANAN DIED	October 31, 2002
L T Rajan Vs. K Ramasamy	August 30, 2002
L VENKATESAN PROPR M/S SRIRAM CONSTRUCTIONS Vs. S K PUNIYAKODI	February 19, 2002
L. CELINE Vs. THE DISTRICT EDUCATIONAL OFFICER, THAKKALAI, KANYAKUMARI DISTRICT,	July 11, 2002
L. RAJKUMAR, PROP: RAJ FINANCE Vs. S. ARUNKUMAR, PROP: SRI VENKATESWARA & COMPANY	July 9, 2002
L. SUNDARARAJAN AND V. SHANTHI Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, VIRUDHUNAGAR	July 22, 2002
LAKSHMANA GOUNDER Vs. SPECIAL DEPUTY COLLECTOR LA	November 19, 2002
LAKSHMANAN Vs. STATE	December 13, 2002
LAKSHMI Vs. MANI	July 9, 2002
LAKSHMI Vs. MANI	July 4, 2002
Lakshmi Ammal Vs. Vasantha	July 18, 2002
LAKSHMI AMMAL Vs. THILLAI NATARAJAMURTHI	September 13, 2002
LAKSHMI AMMAL Vs. MUTHU GOUNDER	August 9, 2002
LAKSHMI AMMAL Vs. THE COMMISSIONER, H.R. & C.E. DEPARTMENT, ADMINISTRATION DEPARTMENT, NUNGAMBAKKAM HIGH ROAD, MADRAS,	July 5, 2002
LAKSHMI VILAS BANK EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	July 18, 2002
LAKSHMI VILAS BANK LIMITED Vs. SHREECHAKRA ENTERPRISES	July 11, 2002
Lalitha Vs. K Shanthi	September 1, 2002
LALITHA Vs. K SHANTHI	September 18, 2002
LAMBDA ELCOT LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, MR. K.V.B. PRASAD, THIRUVANMIYUR, CHENNAI Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED (SIPCOT), EGMORE, CHENNAI	March 8, 2002
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR LA ADI DRAVIDA WELFARE COIMBATORE AND Vs. R MANICKAMMAL	February 12, 2002
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA	September 13, 2002
LICENSEE THEATRE KRISHNA PALANICHETTIPATTY Vs. COLLECTOR OF THENI	October 1, 2002
LOURDUSAMY Vs. WILLIAMS	August 19, 2002
M A ADAM Vs. R MARUDAI	June 11, 2002
M A KANDASAMY PILLAI Vs. GOVERNMENT OF TAMIL NADU	July 9, 2002
M A NALLASAMY Vs. JAI SREE FINANCE	July 4, 2002
M A RANGANATHAN Vs. COLLECTOR SALEM DISTRICT	December 30, 2002
M AARTHI MINOR Vs. STATE OF TAMIL NADU	November 1, 2002
M ANANDAVALLIAMMA Vs. ARVIND EYE HOSPITAL	June 20, 2002
M APPAVOO Vs. TAMIL NADU STATE TRANSPORTCORPORATION LTD	September 13, 2002
M ARJUNAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
M ARUNAJALATHAI Vs. DIRECTOR OF ELEMENTARY EDUCATION	December 9, 2002
M C THEATER THATHCUR ROAD ARANI 632 301 THIRUVANNAMALAI DISTRICT Vs. STATE GOVERNMENT OF TAMIL NADU	January 30, 2002
M Chellan Vs. Tamil Nadu Minerals Limited	August 2, 2002
M CHIDAMBARAM DECD Vs. S ANTHONY RAJ	October 31, 2002
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX	October 10, 2002
M GOVINDA GOUNDER Vs. PICHANDI PILLAI	September 6, 2002
M JOSEPH Vs. UNION CHRISTIAN HIGH SCHOOL MADURAI ESTABLISHED AND RUN	April 30, 2002
M K JANARDHANAM Vs. DISTRICT COLLECTOR	July 26, 2002
M K KUPPURAJ Vs. COMMISSIONER OF GIFT TAX	August 26, 2002
M K KUPPURAJ Vs. COMMISSIONER OF WEALTH TAX COIMBATORE	August 21, 2002
M K KUPPURAJ HUF Vs. COMMISSIONER OF WEALTH TAX	August 21, 2002
M KALIANNAN Vs. COMMISSIONER OF INCOME TAX COIMBATORE	November 26, 2002
M KALIAPPAN Vs. INSPECTOR OF POLICE VEDASANTHUR POLICE STATION	October 31, 2002
M Kaliya Perumal Vs. Lakshmi	September 6, 2002
M KAMALANATHAN Vs. V RAGHUPATHY	July 25, 2002
M Kannabiran Vs. Joint Registrar of Co operative Societies	September 18, 2002
M KULOTHUNGA CHOLAN Vs. DIRECTOR GENERAL OF POLICE	October 11, 2002
M L S Rao Vs. State of Tamilnadu	August 22, 2002
M LIAQUAT ALI PROPREITOR M C PACKAGING SOUTH III STREET PUDUKOTTAI Vs. BRAHADAMBAL TEMPLE THIRUGOKARNAM	June 27, 2002
M M ALLAPITCHAI Vs. REGISTRAR THE APPELLATE TRIBUNAL FOR FORFEITED PROPERTY LOK NAYAK BHAVAN NEW DELHI	January 25, 2002
M M B SHIVAPRAKKASAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NON CREDIT	November 12, 2002
M MALARVIZHI Vs. GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE TRUST	November 25, 2002
M MANIKANDAN Vs. MANONMANIAM SUNDARNAR UNIVERSITY	April 22, 2002
M MANOHARADHAS Vs. C ARUMUGHAPERUMAL PILLAI	November 29, 2002
M MUNUSAMY Vs. V ELUMALAI NAICKER	October 4, 2002
M MUTHURAMALINGAM PILLAI DIED Vs. SPECIAL TAHSILDAR	December 10, 2002
M N UMAPATHY Vs. M DEVARAJ	December 5, 2002
M NARISIMHAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES TUTICORIN	August 26, 2002
M NATARAJAN Vs. GOVERNMENT OF TAMIL NADU	April 29, 2002
M NAVAMANI Vs. A S A ARUMUGHAM	March 1, 2002
M NITYANANDAM Vs. STATE OF TAMIL NADU	June 6, 2002
M PARTHASARATHY Vs. ADILAKSHMIAMMAL	March 8, 2002
M PERUMAL PALLAVARAYAR Vs. S BALASUBRAMANIAN	July 5, 2002
M R F EMPLOYEES UNION Vs. MANAGEMENT OF MRF LTD	June 10, 2002
M RADHAKRISHNAN Vs. M NANDA KUMAR	June 27, 2002
M RAJA Vs. TAMIL NADU MINERALS LTD	September 13, 2002
M Rajasekaran Vs. Chairman	October 11, 2002
M RAMACHANDRAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI; CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI AND SUPERINTENDING ENGINEER, SALEM ELECTRICITY DISTRIBUTION CIRCLE, SALEM	June 18, 2002
M RAMASAMY Vs. UNION OF INDIA	November 7, 2002
M Ramprakash Vs. Pondicherry University	August 29, 2002
M RANGAMMAL Vs. B BALAVENKATESAN	July 24, 2002
M Ravi Vs. R Vasanthakumari	September 3, 2002
M REETHAMMAL Vs. STATE OF TAMIL NADU	June 11, 2002
M S ABDUL HAMEED Vs. S M SHEIK MOHAMMED	October 8, 2002
M S KARUPPUSAMI Vs. SARAVANA DEVEI VASANTHAMANI	March 4, 2002
M S MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU	October 4, 2002
M S P CAUVERY PEAK ESTATE Vs. STATE OF TAMIL NADU	February 13, 2002
M S SAKTHIVEL Vs. R SEKAR	March 4, 2002
M SAMINATHA VELLALAR Vs. GOVINDARAJU	July 2, 2002
M SEKAR Vs. DIRECTOR GENERAL OF POLICE CENTRAL INDUSTRIAL SECURITY FORCE	October 22, 2002
M SHAHUL HAMEED Vs. A SALIMA	November 22, 2002
M SIVAGNANAM Vs. S RAJESWARI	July 5, 2002
M SUBRAMANI Vs. K PALANISAMY	November 1, 2002
M SUBRAMANIAN; S PANEER SELVAM AND ORS Vs. UNION OF INDIA	April 15, 2002
M Syed Masood Vs. Tamil Nadu Wakf Board	August 29, 2002
M V Rajeeappan Vs. State	September 18, 2002
M V Venkateswaran Vs. Chairman National Airports Authority	July 15, 2002
M VADIVEL Vs. CHANCELLOR BHARATHIYAR UNIVERSITY	October 11, 2002
M VETRIVEL Vs. A L ALAVANDAR	February 1, 2002
M VIMALA AND M DURAIKANNAN Vs. STATE OF TAMIL NADU	April 2, 2002
M Vimala Selvarani Vs. State of Tamil Nadu	August 9, 2002
M VINCENT PAUL SALEM Vs. CHIEF EDUCATIONAL OFFICER SALEM	March 8, 2002
M. ABDUL MALICK Vs. THE CHAIRMAN/MANAGING DIRECTOR, TAMIL NADU TEA PLANTATION CORPORATION LIMITED, COONOOR, NILGIRIS DISTRICT,	February 26, 2002
M. ALIFULLAH AND Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT, MADRAS,	June 3, 2002
M. ANANDHAN Vs. MADURAI KAMARAJ UNIVERSITY REP. BY ITS REGISTRAR PALKALAI NAGAR, MADURAI,	April 26, 2002
M. AVUDAIAPPAN Vs. THE DISTRICT COLLECTOR,	January 29, 2002
M. CHELLAPPA Vs. THE REVENUE DIVISIONAL OFFICER, COIMBATORE,	March 6, 2002
M. DASARADHAN Vs. THE SUPERINTENDENT ENGINEER, TIRUPATTUR ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD, TIRUPATTUR	April 2, 2002
M. DEEPAK CHANDER, Vs. PONDICHERRY UNIVERSITY, REP. BY ITS REGISTRAR, R. VENKATARAMAN NAGAR, KALAPET, PONDICHERRY,	August 29, 2002
M. DURAISWAMI, PROP. SRI SENTHIL RAJA BUS SERVICE Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND THE REGIONAL TRANSPORT AUTHORITY, PERIYAR DISTRICT	February 5, 2002
M. GOVINDASAMY Vs. BANKING OMBUDSMAN AND ORS	April 18, 2002
M. GOWRI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, REVENUE AND ADMINISTRATION DAPARTMENT, CHENNAI,	March 14, 2002
M. JOSEPH Vs. THE GOVERNMENT OF TAMILNADU REP. BY COMMISSIONER AND SECRETARY, HOME COURTS-IV DEPARTMENT, CHENNAI,	February 25, 2002
M. MANICKA NAICKER Vs. VADIVELU NAICKER	February 15, 2002
M. MEYYAPPAN Vs. REGISTRAR OF COMPANIES	August 21, 2002
M. PANDIYAN Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	July 26, 2002
M. RAGHAVAN Vs. THE MANAGING DIRECTOR, CHIEF ACCOUNTS OFFICER AND THE JOINT CHIEF ENGINEER (GL), TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, CHENNAI	March 27, 2002
M. RAMAKRISHNAN Vs. SARASWATHI	March 7, 2002
M. RAMASAMY, MANAGING DIRECTOR, MARIS THEATRE (PVT.) LTD., TIRUCHIRAPPALLI Vs. THE COMMISSIONER, TIRUCHI MUNICIPALITY, (NOW TIRUCHI CORPORATION), TIRUCHIRAPALLI	July 25, 2002
M. RAMESH BABU, Vs. THE DISTRICT COLLECTOR, COLLECTORATE, TRICHIRAPALLI DISTRICT,	July 9, 2002
M. SANTHANAKRISHNAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. MA & WS DEPARTMENT, MADRAS,	July 19, 2002
M. SEENU ALIAS SEENUVASAN, Vs. THE PRESIDENT, NAMBARAI PANCHAYAT, ARCOT TALUK, VELLORE,	January 28, 2002
M. SIVAGNANAM (DIED), Vs. S. RAJESWARI,	July 5, 2002
M. SOOSAIMANICKAM Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., EDUCATION DEPARTMENT, MADRAS,	March 6, 2002
M. SUBRAMANIYAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETATRY TO GOVT. HOME DEPARTMENT,SECRETARIAT,CHENNAI,	March 5, 2002
M. THALAMALAI KONAR AND P. PALANI ANDAVAR Vs. K.S. RAJAIAH AND R. MAHALAKSHMI	February 22, 2002
M. UDAYABHANU Vs. THE GOVERNMENT OF TAMILNADU REP. BY ITS SECRETARY, P&AR DEPARTMENT, MADRAS,	July 26, 2002
M. VIMALA AND M. DURAIKANNAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., ADI DRAVIDAR AND TRIBAL WELFARE (ADW-2) DEPT., FORT ST. GEORGE, MADRAS,	April 2, 2002
M.B. UTHAPPA, Vs. STATE REPRESENTED BY INSPECTOR, SCB - CBI, MADRAS	July 1, 2002
M.C. SHARMA Vs. STATE BY SPE/CBI/ACB, MADRAS	February 6, 2002
M.C.C. FINANCE LTD. Vs. RESERVE BANK OF INDIA	April 3, 2002
M.G. LOUIS GEORGE LATHES Vs. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS, NEW DELHI,	April 15, 2002
M.K. KUTTAN PILLAI, Vs. NATIONAL INSURANCE COMPANY LIMITED	February 6, 2002
M.K.M. ABOOBAKAR, EDUCATIONAL AGENCY, AIDED ELEMENTARY SCHOOL, THIRUKKALACHERRY, NAGAPATTINAM Vs. THE ASSISTANT ENGINEER, TAMILNADU ELECTRICITY BOARD, PORAIYAR, NAGAI AND THE CHIEF ENGINEER, TAMILNADU ELECTRICITY BOARD, SIRKAZHI, NAGAI	March 22, 2002
M.M. TELEKOM Vs. COMMISSIONER OF CUSTOMS, CHENNAI	April 2, 2002
M.M.D.A. COLONY RESIDENTS WELFARE ASSOCAITION (DEF GROUPS), REP. BY ITS PRESIDENT R. PANNEERSELVAM, CHENNAI Vs. THE MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, CHENNAI,	April 22, 2002
M.S. SIVAKUMAR, KILPAUK, CHENNAI Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, UNION CABINET, NEW DELHI,	July 19, 2002
M.V. JAYALAKSHMI Vs. THE COMMISSIONER OF COLLEGIATE EDUCATION, COLLEGE ROAD, MADRAS,	July 11, 2002
MAA SELVARASAN Vs. UNIVERSITY OF MADRAS	November 14, 2002
MACBRITE ENGINEERS Vs. TAMIL NADU SUGAR CORPORATION LTD	June 7, 2002
Madarasar E Damodia Arabic College Vs. Siraj Begum	August 1, 2002
MADASAMY Vs. STATE	January 21, 2002
MADASAMY A Vs. PRESIDING OFFICER COURT TIRUNELVELI	April 5, 2002
MADHAVAKRISHNAN Vs. STATE	April 9, 2002
MADRAS CHRISTIAN COLLEGE ASSOCIATION, REP BY THE CHAIRMAN OF ITS BOARD OF DIRECTORS, DR A BESANT C RAJ, HAVING ITS REGISTERED OFFICE AT MADRAS CHRISTIAN COLLEGE HIGHER SECONDARY SCHOOL, CHENNAI AND DR ALEXANDER MANTRAMURTI, CHENNAI Vs. UNIVERSITY OF MADRAS, REP BY ITS REGISTRAR, CHEPAUK, CHENNAI AND DIRECTORATE OF COLLEGIATE EDUCATION, E V K SAMPATH BUILDINGS, CHENNAI	March 20, 2002
MADRAS CLUB REP., BY ITS HONRY SECRETARY Vs. STATE OF TAMILNADU REP., BY COMMISSIONER AND SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,	April 19, 2002
MADRAS FERTILISERS LIMITED REP Vs. CONTROLLING AUTHORITY ASSISTANT COMMISSIONER	November 1, 2002
MADRAS GRANITES P LTD Vs. COMMERCIAL TAX OFFICER ARISIPALAYAM CIRCLE SALEM	October 30, 2002
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. GOVERNMENT OF TAMILNADU	March 8, 2002
Madras High Court Staff Association Vs. State of Tamil Nadu	September 20, 2002
Madras Metropolitan Sewerage Board Employees Progressive Union Vs. Madras Metropolitan Water Supply and Sewerage Board	August 29, 2002
MADRAS PHARMACEUTICAL WHOLE SALERS ASSN Vs. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT OF HEALTH NIRMAN BHAVAN NEW DELHI 110 011	March 15, 2002
MADRAS REFINERIES LIMITED Vs. V JAYAKUMAR AND THE PRESIDING OFFICER INDUSTRIAL	October 4, 2002
MADRAS SILK AND RAYON MILLS P LTD Vs. INCOME TAX OFFICER	February 11, 2002
MADUKURINA H PATEL Vs. NATIONAL INSURANCE COMPANY LIMITED	August 23, 2002
MADURA COATS LIMITED, BY ITS VICE PREMPLOYEES STATE INSURANCE CORPORATIONDENT-LEGAL AND COMPANY SECRETARY, MADURAI Vs. TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI, REP BY ITS CHAIRMAN AND SUPERINTENDING ENGINEER, TIRUNELVELI ELECY DISTN CIRCLE, TAMIL NADU ELECTRICITY BOARD, TIRUNELVELI	July 22, 2002
MADURAI KAMARAJ UNIVERSITY THROUGH ITS REGISTRAR, PALKALAI NAGAR, MADURAI Vs. MR. K. RAJAYYAN	February 25, 2002
MAGESWARI Vs. SUB REGISTRAR	September 26, 2002
MAHALI Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE, AVINASHI POLICE STATION	March 20, 2002
MAHENDRAN Vs. STATE	November 15, 2002
MAHESH Vs. STATE	September 25, 2002
MALAR ALIAS MALARKODI Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER	October 31, 2002
Malati G Dhamani Vs. Shriram Chits and Investments Pvt Ltd	August 23, 2002
Malikarjuna Rao Vs. State of Tamil Nadu	September 2, 2002
MALIKARJUNA RAO; SOUNDARAM RAO; CHITRA RANGANATHAN; LATA PRAMOD KAREKAR AND GOUTAM RAO Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, ADI-DRAVIDA AND TRIBAL WELFARE DEPARTMENT AND SPECIAL TAHSILDAR, ADI-DRAVIDA WELFARE DEPARTMENT	September 1, 2002
MALLIGA Vs. STATE	September 12, 2002
MAN TAKRAF FORDERTECHNIK GMBH, GERMANY Vs. NEYVELI LIGNITE CORPORATION LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, CHENNAI AND GENERAL MANAGER (CONTRACTS)NEYVELI LIGNITE CORPORATION LTD.,CORPORATE OFFICE, NEYVELI	April 2, 2002
MANAGEMENT GOOD SAMARITAN RURAL Vs. T A RAMAIAH DEPUTY COMMISSIONER OF LABOUR	March 12, 2002
MANAGEMENT KORAKUNDAH ESTATE NILGIRIS Vs. SAGUNTHALA	February 21, 2002
MANAGEMENT OF A A 217 VELLAKOIL PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	January 1, 2002
MANAGEMENT OF AGRICULTURAL RESEARCH STATION Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF	June 21, 2002
MANAGEMENT OF ASSOCIATED CEMENT COS. LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	June 5, 2002
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	January 30, 2002
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	April 2, 2002
MANAGEMENT OF D A T C LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	March 6, 2002
MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	June 25, 2002
MANAGEMENT OF DURGABHAI DESHMUKH GENERAL HOSPITAL AND RESEARCH CENTRE, ANDHRA MAHILA SABHA BY ITS VICE PREMPLOYEES STATE INSURANCE CORPORATIONDENT AKKAMA KRISHNAMOORTHY, DR DURGABHAI DESHMUK ROAD, MADRAS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT (DEPUTY COMMISSIONER FOR LABOUR (APPEALS)	February 1, 2002
Management of Kaleeswara Mills Vs. Presiding Officer	September 3, 2002
MANAGEMENT OF KAMALAM TRANSPORT REP Vs. R YADHAVRAJ	June 25, 2002
MANAGEMENT OF KANYAKUMARI DISTRICT COOPERATIVE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CITY CIVIL	May 15, 2002
MANAGEMENT OF KARNUGALPALAYAM WEAVERS Vs. PRESIDING OFFICER LABOUR COURT	July 5, 2002
Management of KCP Limited Vs. Commissioner Tiruvottiyur Municipality	September 20, 2002
MANAGEMENT OF KONGARAR SPINNERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT	January 18, 2002
MANAGEMENT OF PARKSIDE ESTATE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	June 28, 2002
MANAGEMENT OF PROFESSIONAL COURIERS PVT LTD Vs. PRESIDING OFFICER AND ANOTHER	November 11, 2002
MANAGEMENT OF RAILWAY EMPLOYEES CONSUMERS CO OPERATIVE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	September 18, 2002
MANAGEMENT OF SPENCER AND COMPANY LIMITED, MADRAS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, REGIONAL COMMISSIONER OF LABOUR CENTRAL, MADRAS; CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, MADRAS (ASSISTANT COMMISSIONER OF LABOUR), MADRAS; S JAYARAMAN	July 29, 2002
Management of Stanemore Estate Nagalu Post Vs. Presiding Officer	June 26, 2002
MANAGEMENT OF TAN INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT	March 1, 2002
MANAGEMENT OF THE PROFESSIONAL COURIERS PVT LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURTM	November 11, 2002
MANAGEMENT OF TI DIAMOND CHAIN LIMITED Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	June 21, 2002
MANAGEMENT OF TIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD Vs. INSPECTOR OF LABOUR	July 12, 2002
Management of United India Insurance Co LTD Vs. Presiding Officer Principal Labour Court	September 20, 2002
MANAGEMENT T N SPECIAL 139 VASUDEVANALLUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER	November 22, 2002
MANAGEMENT T P SPL 67 GOUNDANPALAYAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR THE AUTHORITY UNDER THE PAYMENT OF SUBSISTENCE ALLOWANCE ACT SALEM	April 30, 2002
MANAGER PERSONAL BANKING DIVISION STATE BANK OF INDIA Vs. P S MARAGATHAM	April 12, 2002
MANAGING DIRECTOR TAMIL NADU POULTRY DEVELOPMENT CORPORATION LIMITED CHENNAI Vs. G JEELENDRAN	July 26, 2002
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN II LTD Vs. VANISHREE	October 10, 2002
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJATHI	February 12, 2002
MANDAKALAI Vs. MUTHURAKKU	December 20, 2002
MANGAYARKARASI APPARELS PVT LTD Vs. SUNDARAM FINANCE LTD	April 30, 2002
MANI Vs. DISTRICT MAGISTRATE AND DIST. COLLECTOR, VELLORE DIST., VELLORE AND THE SECRETARY, PROHIBITION & EXCISE DEPT., GOVT.OF T.N., CHENNAI	April 4, 2002
MANI Vs. DEPUTY COMMISSIONER CUM APPELLATE AUTHORITY	November 15, 2002
MANI Vs. STATE REP	November 14, 2002
MANICKAM Vs. S A RAMASWAMY GOUNDER	March 6, 2002
MANICKAMMAL W/O PANDU, DHARMAPURI Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU, CHENNAI AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, DHARMAPURI	January 31, 2002
MANIMEKALAI Vs. M. VANAJA,	July 19, 2002
MANIVANNAN Vs. STATE	November 19, 2002
MANKIND PHARMA PRIVATE LTD Vs. LABORATE PHARMACEUTICALS INDIA LTD	March 22, 2002
MANNANGATTI GOUNDER Vs. JANARTHANAM	September 13, 2002
Manneswarar and Karivaradaraja Vs. Lakshmi	September 27, 2002
MANOGARAN M Vs. MARK BEEDI MANUFACTURERS	November 12, 2002
MANOHARLAL Vs. R SUNDARARAJAN	August 19, 2002
MANSUR ALI Vs. ERUMAPATTI TOWN PANCHAYAT	July 2, 2002
Maraimalai Nagar Welfare Association Vs. State of Tamil Nadu	September 13, 2002
MARAN @ PANTHAL Vs. THE STATE BY THE INSPECTOR OF POLICE AVANASI, COIMBATORE	June 24, 2002
MARAPPA GOUNDER Vs. RAMALINGAM	July 15, 2002
MARAPPA GOUNDER DEAD Vs. KANDASAMY	July 29, 2002
MARAYAMMAL Vs. R KAMALATHAL	April 29, 2002
MARIA STELLA Vs. T JOSEPH CATHERINE	July 11, 2002
MARIAKUTTY @ THANGAM Vs. STATE OF TAMIL NADU, UDHAGAMANDALAM TOWN POLICE STATION	June 7, 2002
MARIAPPAN ARUMUGAM SUBRAMANIAM AND Vs. COMMISSIONER KOVILPATTI MUNICIPALITY	February 22, 2002
Marimuthu Vs. Sivagnanam	July 15, 2002
Marimuthu Vs. STATE	August 7, 2002
MARIMUTHU AMMAL Vs. K S ARUNACHALA IYER	February 8, 2002
MARSHALL SONS AND COMPANY (INDIA) LTD. Vs. THE FERTILISERS AND CHEMICALS TRAVANCORE LTD. AND ANR.	June 12, 2002
MARUDHA KANDAR, Vs. SUBRAMANIAN,	July 19, 2002
MAS CHEW GUMS INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER	February 1, 2002
MASTER J RAJKUMAR MINOR Vs. SECRETARY EDUCATIONAL DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT	December 30, 2002
MATHER AND PLATT (INDIA) LIMITED, FLUID ENGINEERING GROUP, CHENNAI REP BY ITS DEPUTY GENERAL MANAGER Vs. NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI, REP BY ITS MANAGING DIRECTOR AND GENERAL MANAGER (CONTRACTS AND PURCHASE) NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI	March 28, 2002
Mathialagan Vs. P Kandasamy	August 8, 2002
MATHIAS Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, KILPAUK, CHENNAI,	June 26, 2002
MAYAVAN ALIAS RAVI RAUYA Vs. STATE	June 7, 2002
MEDICAL SUPERINTENDENT IRT RT SANATORIUM Vs. PRESIDING OFFICER LABOUR COURT	July 16, 2002
MEENAKSHI Vs. MINOR VIJAYANANDASUNDARI	June 12, 2002
MEENAKSHI AMMAL Vs. SUBRAMANIA GOUNDER	July 19, 2002
MEENAKSHISUNDARAM PILLAI AND THIRUGNANASAMSAMBANDHAM PILLAI Vs. MUTHUKARUPPA PILLAI @ VELAYUTHAM	April 8, 2002
MEHBOOB BATCHA Vs. STATE	November 28, 2002
MEHTA UNANI PHARMACY AND CO RAJKOT Vs. AMRUTANJAN LIMITED MADRAS	April 16, 2002
MEIRS PHARMA INDIA PVT. LTD REP. BY ITS DIRECTOR Vs. UNION OF INDIA (UOI) REP. BY ITS SECRETARY, MINISTRY OF COMMERCE, NEW DELHI,	July 12, 2002
MEIYAMMAI ALIAS BABY SEVUGAN Vs. M KARUPANAN ALIAS KARUVAYAN	June 26, 2002
MELKUPPAM VILLAGE PANCHAYAT BOARD Vs. SATYANARAYANAN	April 30, 2002
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 30, 2002
METRO WATER TANKER LORRY OWNERS ASSOCIATION Vs. THE MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	June 21, 2002
MGMT OF A A 217 VELLAKOIL PRIMARY AGRICULTRAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT	January 1, 2002
MGMT OF BEST and CROMPTON ENGG LTD Vs. P O I ADDL LAB COURT	January 30, 2002
MGMT OF CHERAN TRANS CORPN LTD Vs. P O INDL TRIBUNAL	April 2, 2002
MGMT OF D A T C LTD Vs. P O I ADDL LAB COURT	March 6, 2002
MGMT OF DHEERAN CHINNAMALAL TRANSPORT CORPN LTD Vs. P O LABOUR COURT	June 25, 2002
MGMT OF ENGINE VALVES LTD Vs. P O I ADDL LABOUR COURT	February 22, 2002
MGMT OF K D SPINNING MILLS LTD Vs. P O LABOUR COURT	May 15, 2002
MGMT OF KALEEWARA MILLS Vs. P O LABOUR COURT	September 3, 2002
MGMT OF SINGANALLUR CO OP HOUSING SOCIETY Vs. T SATHYAMOORTHY	February 22, 2002
MGMT OF TAN INDIA LTD Vs. P O LABOUR COURT	March 1, 2002
MGMT OF TAPCM SOC LTD Vs. INSPECTOR OF LABOUR SALEM	July 12, 2002
MICROMERITICS ENGINEERS PVT LTD Vs. S MUNUSAMY	May 21, 2002
MILLENNIUM FRIENDS RECREATION CENTRE MOUNT ROAD Vs. INSPECTOR OF POLICE F 1 POLICE STATION CHINTADRIPET CHENNAI 2	January 18, 2002
MINOR BALAMURUGAN Vs. GOVINDASAMY PADAYACHI	September 20, 2002
MINOR JESURAJ, THERASAAMMAL AND MARIAROSE (ALIAS) MARIA JOSEPH Vs. SOWRIAMMAL (DECD) AND JACINDA	March 7, 2002
MINOR P B ARUN REP BY FATHER AND NATURAL GUARDIAN P BALAN AND ORS Vs. STATE OF TAMIL NADU, REP BY SECRETARY, EDUCATION DEPT, FORT ST GEORGE, CHENNAI; DIRECTOR TAMIL NADU PROFESSIONAL COURSE ENTRANCE EXAMINATION-2002, ANNA UNIVERSITY, CHENNAI AND REGISTRAR ANNA UNIVERSITY, CHENNAI	April 17, 2002
MINOR P.B. ARUN REP. BY FATHER & NATURAL GUARDIAN P. BALAN, Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY, EDUCATION DEPT., FORT ST. GEORGE, CHENNAI,	April 17, 2002
MINOR S VIJAYAKUMAR DIED Vs. R SUBBARAYAN S/O C M RAMASAMY GOUNDER TRICHY DISTRICT	July 10, 2002
MINOR. M.K. DIVYA, Vs. STATE OF TAMIL NADU,	March 21, 2002
MOHAMAD ASIK Vs. STATE OF TAMIL NADU	December 30, 2002
MOHAMMAD ANSARI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU CHENNAI	August 27, 2002
MOHAMMED ALIAS BAWA SAHIB Vs. B VIMAL CHAND	March 1, 2002
MOHAMMED FALEEL Vs. STATE	February 21, 2002
MOHAMMED NIYAMATHULLAH Vs. V SAHITHA	October 25, 2002
MOHAN BREWERIES AND DISTILLERIES PVT LTD Vs. PALAVESAKONAR	July 5, 2002
MOHD YUCUB Vs. N MOHANRAJ	January 7, 2002
MOHIDEEN ALLAH PICHAI, Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY REP. BY ITS MEMBER SECRETARY, GANDHI IRWIN ROAD, MADRAS	January 18, 2002
MOHIDEEN FATHIMA Vs. A M SHARIFUNNISA	October 25, 2002
MOOKA GOWDER Vs. V HAMSA	March 8, 2002
MOOLANATHASWAMY DEVASTHAM Vs. PAYANDI THEVAR	November 19, 2002
MOOSA SULAIMAN Vs. ABDUL KHADER YUNUS	March 14, 2002
MOSES CHRISTIAN R Vs. MANAGEMENT OF VALPARAI ESTATE TATA TEA LIMITED VALPARAI	December 26, 2002
MOTOROLA INDIA PVT LTD Vs. BPL MOBILE CELLULAR LTD	February 5, 2002
MOTTAI KUMAR ALIAS KUMAR Vs. STATE	March 7, 2002
MR D B MADAN Vs. COMMISSIONER OF INCOME-TAX	September 18, 2002
MR K SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 4, 2002
MR. GOVINDAPPA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, DHARMAPURI AND	January 21, 2002
MR. MERCY BAI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT, MADRAS,	March 12, 2002
MR. NARENDRA KUMAR HARLALKA, PROPRIETOR, NEPTUNE EXPORTS, REP. BY THEIR POWER AGENT/SUBROGEE, NATIONAL INSURANCE COMPANY LIMITED AND NATIONAL INSURANCE COMPANY LIMITED Vs. GREEN ROADLINES, MADRAS AND GREEN ROADLINES, A PARTNERSHIP FIRM, DELHI	July 29, 2002
MR. R. UDAYAKUMAR Vs. THIRU S. MUTHU KUMAR, B.E., INSPECTOR OF FACTORIES, DIVISION-I, MADURAI	July 25, 2002
MRS. MARIAMMAL GURUSAMY Vs. THE HIGH COMMISSIONER SRILANKAN EMBASSY, ALWARPET, CHENNAI	March 26, 2002
MRS. SHEELA SELWYN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, REPRESENTED BY ITS CHAIRMAN, CHENNAI AND THE MANAGER, PURCHASE DIVISION, MATERIALS DEPARTMENT, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD, CHENNAI	March 22, 2002
MRS. T. MEENAKSHI Vs. THE STATE OF TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, FORT ST. GEORGE, MADRAS AND THE SPECIAL DEPUTY COLLECTOR, (STAMP) COLLECTORATE, COIMBATORE	January 29, 2002
MUDALIAMBAL TRUST Vs. ANNA UNIVERSITY	November 8, 2002
MUNAGA SESHACHALAM CHETTY Vs. STATE OF TAMIL NADU	July 4, 2002
MUNISAMY Vs. STATE OF TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, VELLORE	February 19, 2002
MUNNI B THACKER Vs. V M VAIRAMUDI CHETTY	June 20, 2002
MUNUSAMI Vs. VIOLA AND ANOTHER	December 1, 2002
MUNUSAMY KOUNDER Vs. BALU	April 10, 2002
MUNUSAMY KOUNDER Vs. BALU	April 9, 2002
MURTHY Vs. STATE REP	November 15, 2002
Murugaboobathi Vs. Arthi	September 5, 2002
Murugan Vs. State	September 9, 2002
MURUGAN Vs. STATE OF TAMIL NADU	August 8, 2002
Murugesa Gounder Vs. Poongavanam	July 26, 2002
Murugesa Gounder Vs. Special Tahsildar	August 1, 2002
Murugesan Vs. Angamuthu Gounder	August 16, 2002
MURUGESAN AND COMPANY Vs. VIJAYALAKSHMI	April 29, 2002
Muslim Educational Foundation Vs. State of Tamil Nadu	August 22, 2002
MUTHAIAH MUDALIAR Vs. STATE OF TAMIL NADU	April 5, 2002
MUTHIAH MIDDLE SCHOOL Vs. STATE OF TAMIL NADU	August 1, 2002
MUTHU ALIAS DURAI PANDI ALIAS MUTHULINGAM Vs. STATE	October 23, 2002
MUTHU AND Vs. STATE	January 31, 2002
MUTHUKARUPPAN Vs. STATE	April 1, 2002
MUTHUKRISHNAN Vs. STATE OF TAMIL NADU	December 4, 2002
MUTHUSAMY Vs. PRESIDENT PERUMANTHUR VILLAGE PANCHAYAT	September 30, 2002
MUTHUSAMY Vs. STATE	September 23, 2002
MUTHUSAMY Vs. MANI	January 29, 2002
N A ABDUL RAHIM Vs. A M K MARIAM BIBI	March 6, 2002
N A Majid Vs. Government of Tamil Nadu	August 1, 2002
N A RAVIKUMAR Vs. S SURESH KUMAR	June 7, 2002
N BALAJI Vs. TMT L M SHANTHI	March 4, 2002
N Chelliah Servai Vs. AR Vairavan	May 7, 2002
N Chelliah Servai Vs. Executive Authority Thirupattur Town Panchayat Office	August 23, 2002
N D Gupta Vs. Corporation of Chennai	August 27, 2002
N DHANAKOTI Vs. SPECIAL DEPUTY TAHSILDAR TIRUCHENGODE	August 2, 2002
N EZHUMALAI Vs. BABY	December 12, 2002
N GOVINDASWAMY Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE CUM LAND ACQUISITION OFFICER AND ANOTHER	November 11, 2002
N J SURAJ Vs. STATE REP	October 28, 2002
N JAYALAKSHMI AMMAL Vs. K KANAGAVALLIAMMAL	August 22, 2002
N KUMARESAN Vs. STATE REP	December 11, 2002
N M T JOY IMMACULATE Vs. STATE	April 11, 2002
N Muthukrishnan Vs. D Pushpam	September 2, 2002
N MUTHUKUMARASAMY Vs. LIFE INSURANCE CORPORATION OF INDIA	November 12, 2002
N MUTHUKUMARASAMY Vs. DISTRICT COLLECTOR TIRUNELVELI	November 12, 2002
N NALLASAMY Vs. K N PERUMAL	December 27, 2002
N NARAYANI SOPANA PROPRIETRIX PARAMESWAR CASHEW COMPANY KALIAKKAVILAI Vs. KANYAKUMARI MARKET COMMITTEE NAGERCOIL	April 12, 2002
N Palaniammal Vs. Pasur Puduppalayam	August 9, 2002
N RAJAN Vs. DEPUTY COMMANDANT CISF UNIT	December 5, 2002
N RAMASAMY Vs. COMMISSIONER MADURAI CORPORATION	September 18, 2002
N Ramasamy Vs. State of Tamil Nadu	August 9, 2002
N RANGASWAMI Vs. TAMIL NADU ELECTRICITY BOARD	November 22, 2002
N RATHINA REDDY Vs. N RANI AMMAL	November 1, 2002
N S RAMANATHAN Vs. N KRISHANAMOORTHY IYER	March 1, 2002
N S RAVICHANDRAN Vs. MANAGEMENT OF THANTHAI PERIYAR TRANSPORT CORPORATION	November 29, 2002
N S ZIAUDDEEN Vs. S ASHOK KUMAR PRINCIPAL SESSIONS JUDGE RESIDING AT TOWER BLOCK TAYLORS ROAD KILPAUK CHENNAI 600010	April 10, 2002
N SELVAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	November 28, 2002
N T SHANMUGHAM Vs. KONDALAVANNAN	August 30, 2002
N THAYANANDAR Vs. STATE OF TAMIL NADU	September 20, 2002
N V Seema Vs. Deputy General Manager	July 30, 2002
N Vasantha Vs. Chairman Tamil Nadu Housing Board	August 26, 2002
N VENKATESAN Vs. TAMIL NADU ELECTRICITY BOARD	September 13, 2002
N. BHARATHI MOHAN Vs. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE, CHENNAI	March 7, 2002
N. GANAPATHY @ N. RAMANATHAN ALSO KNOWN AS N. KANAPATHY Vs. THE STATE OF TAMILNADU REP. BY SECRETARY TO GOVERNMENT PUBLIC (P.P.II) DEPARTMENT, MADRAS	February 22, 2002
N. KALYANASUNDARAM, VICE PRESIDENT, VILLUPURAM Vs. THE DIST. COLLECTOR, VILLUPURAM,	January 25, 2002
N. PALANISAMY, Vs. STATE, BY INSPECTOR OF POLICE, PROTECTION OF CIVIL RIGHTS WING, KAJAMALAI, TRICHY	June 21, 2002
N. PARAMASIVAN Vs. INDIAN OVERSEAS BANK, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, ANNA SALAI, CHENNAI,	March 27, 2002
N. PONNAMBALAM Vs. UNION OF INDIA (UOI), REP. BY UNION OF TERRITORY OF PONDICHERRY BY ITS ADMINISTRATOR LT. GOVERNOR OF PONDICHERRY,	January 28, 2002
N. RANGASWAMY Vs. GODREJ & BOYCE MANUFACTURING CO. LTD.	August 29, 2002
N. SUBBANAN Vs. UNITED INDIA INSURANCE COMPANY LTD., REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR, CHENNAI AND THE DIVISIONAL MANAGER, DIVISIONAL OFFICE OF UNITED INDIA INSURANCE COMPANY LTD., TIRUPUR	March 28, 2002
N. THIRUVENGADAM AND T. ASHOK KUMAR Vs. COMMISSIONER,MADAVARAM MUNICIPALITY,CHENNAI,	February 28, 2002
N. VENKATESA PERUMAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION	February 14, 2002
N. VENKATESH, Vs. D.V.D MONTE,	July 25, 2002
N.L.C. INDCO SERVE THOZHILALAR UZHIYAR SANGAM, NEYVELI, REP. BY ITS PRESIDENT, N. NARAYANAN Vs. NEYVELI LIGNITE CORPORATION, REPRESENTED BY THE CHAIRMAN, NEYVELI LIGNITE CORPORATION, NEYVELI,	May 15, 2002
NADAR PRIMARY SCHOOL Vs. GOVERNMENT OF TAMILNADU	October 25, 2002
NAGAMANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI	February 27, 2002
NAGAMMAL Vs. BOOMI	March 26, 2002
NAGAPPAN Vs. STATE	November 15, 2002
Nagarajan Vs. State	September 16, 2002
NAGARJUNA CONSTRUCTION CO LIMITED Vs. GENERAL MANAGER LUBE EXPANSION PROJECT MADRAS REFINERIES LIMITED MANALI MADRAS	April 29, 2002
NALLAKANNU @ MUTHU Vs. STATE REP.BYINSPECTOR OF POLICE,PALAYAMKOTTAI POLICE STATION, PALAYAMKOTTAI	April 18, 2002
Nallappa Gounder Vs. State of Tamil Nadu	April 1, 2002
NALLAPPAN Vs. STATE INSPECTOR OF POLICE TALUK POLICE STATION PALANI	October 22, 2002
NALLASAMI Vs. PATTAPPAN	June 14, 2002
NANJAPPAN Vs. ORIENTAL INSURANCE COMPANY LIMITED	October 28, 2002
NANJAPPAN, Vs. THE SUB INSPECTOR OF POLICE DHALI,COIMBATORE DISTRICT	July 9, 2002
NANJUNDA REDDY Vs. GOVERNMENT OF TAMIL NADU	December 19, 2002
Narayanan Vs. Ponnammal	March 1, 2002
NARAYANASAMI AND CO. REP. BY ITS PROPRIETOR, GHEE MERCHANT,SUN AND COW BRAND, KARUR Vs. SYNDICATE BANK, TRICHY REP. BY ITS BRANCH MANAGER AND POWER ATTORNEY, TIRUCHIRAPALLI,	April 10, 2002
NATARAJ Vs. STATE	December 19, 2002
NATARAJA GOUNDER V K Vs. SAKTHIVEL	November 25, 2002
NATARAJAN Vs. U SHAKILA	February 4, 2002
NATESA UDAYAR Vs. ADHAM FOR HIMSELF AND REPRESENTING THE VILLAGERS OF KEELAVALAIVU UDAYAR COMMUNITY PEOPLE OF MELARASUR VILLAGE LALGUDI TALUK TRICHY DISTRICT	June 7, 2002
Natesan Vs. Mannankatty Naicker	September 3, 2002
NATIONAL COLLEGE REP Vs. JOINT DIRECTOR COLLEGIATE EDUCATION	November 1, 2002
National Insurancce Company Limited Vs. R Maheswari	January 31, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMIYATHAL	December 31, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. PAKKIRIAMMAL,	February 14, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. S. RAJESH	July 26, 2002
NATIONAL OXIGEN LIMITED REP BY ITS COMPANY SECRTARY K V DEVANATHAN, CHENNAI Vs. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, CHENNAI AND CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL, SOUTHERN ZONAL BENCH REP BY ITS REGISTRAR, SHASTRI BHAVAN, CHENNAI	February 26, 2002
Nava Bharat Ferro Alloys Limited Vs. Secretary to Government	August 9, 2002
NAVASAKTHI Vs. STATE	January 25, 2002
NAWAB MASJID TRUST Vs. CHUBHAGMUELL GULECHA	September 13, 2002
NAYAGAM Vs. STATE OF TAMIL NADU	January 23, 2002
NEEDHIMANICKAM Vs. STATE BY DSP, VIGILANCE & ANTI CORRUPTION, MADRAS	March 21, 2002
NEEDLE INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT	July 26, 2002
Neelaka Pillai Vs. K Velu Pillai	October 9, 2002
NEELAKANTIAH Vs. DISTRICT COLLECTOR N A A DISTRICT AND ANOTHER	November 22, 2002
NEELAMALAI AGRO INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 27, 2002
NEHRU MEMORIAL COLLEGE Vs. STATE OF TAMIL NADU	November 12, 2002
NELIN JOSEPH PRIM Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL CUM LABOUR	June 4, 2002
NEPC INDIA LIMITED REP. BY ITS DIRECTOR, MADRAS AND NEPC INDIA LIMITED REP. BY ITS VICE CHAIRMAN MR. RAJ KUMAR KHEMKA, COIMBATORE Vs. THE UNION OF INDIA (UOI) REP. BY ITS SECRETARY MINISTRY OF NON-CONVENTIONAL ENERGY SOURCES, NEW DELHI,	March 27, 2002
NESLIN JOSEPH PRIM Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT-600 034	June 4, 2002
NETTAYAN @ SELVARAJ Vs. STATE BY INSPECTOR OF POLICE, SANARPATTY POLICE STATION, DINDIGUL DISTRICT	April 1, 2002
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 18, 2002
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 18, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDALATCHUMI	December 12, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUGANDHA BALAKRISHNA RODE	October 23, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G NADIMUTHU PATHAR	July 12, 2002
NICHOLAS AMMAL Vs. THE DISTRICT COLLECTOR,COLLECTORATE, TUTICORIN DISTRICT,TUTICORIN,	February 15, 2002
Nine Star Exports Vs. Commissioner of Customs Ports	September 27, 2002
NITYANANDAM Vs. STATE	February 19, 2002
NIZAMUDDIN Vs. INSPECTOR OF POLICE RAMANATHAPURAM POLICE STATION COIMBATORE	April 25, 2002
NLC CONTRACTORS Vs. CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION CORPORATE OFFICE NEYVELI	December 3, 2002
NORTH MADRAS CO OPERATIVE WHOLESALE STORES LTD Vs. J VASANTHI	November 21, 2002
NORTON INTEC RUBBERS (P) LTD., MADRAS Vs. THE COLLECTOR OF CENTRAL EXCISE, MADRAS AND UNION OF INDIA (UOI), BY SECRETARY GOVERNMENT OF INDIA, MINISTRY OF FINANCE, NEW DELHI	July 31, 2002
O Meenakshia Pillai Vs. M Koodayee Ammal	August 14, 2002
O Mohammed Raffi Vs. Commissioner of Customs Sea	October 11, 2002
O N S HYDER ALI Vs. SUB REGISTRAR DISTRICT REGISTRAR CADRE	July 12, 2002
O R Dhanasekaran Vs. Joint Registrar of Co operative Societies	August 23, 2002
O.S.A. SUNDARARAJ Vs. THE CHIEF ENGINEER (GENERAL), HIGHWAYS AND RURAL WORKS DEPARTMENT, CHEPAUK, CHENNAIAND THE SUPERINTENDING ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT, MADURAI	February 28, 2002
OFFICIAL LIQUIDATOR Vs. T. SUDARSAN	December 13, 2002
OFFICIAL LIQUIDATOR OF HIND MERCANTILE CORPN. LTD Vs. CWT	December 19, 2002
OFFICINE LOVATO S P A Vs. RAAJAN AUTOMOBILES P LTD	March 18, 2002
OLAM INTERNATIONAL LTD. AND GILL & CO. LTD. Vs. SRI SAKTHI TEXTILES LTD., SRI MAHASAKTHI MILLS LTD., SRI BHAGAVATHI TEXTILES LTD. AND KALAIVANI SPINNERS LTD.	February 14, 2002
OM SINDHOORI CAPITAL INVESTMENTS LTD Vs. JOINT CIT	December 3, 2002
OORKAVAL PERUMAL Vs. STATE	December 2, 2002
OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX	December 31, 2002
ORIENT HARDWARE AND TOOLS CORPORATION Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE	February 12, 2002
ORIENTAL INSURANCE CO LTD Vs. KRISHNAN	December 2, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARUN PRAKASH	July 9, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SOUTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED	June 20, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. VEDATHAL	November 12, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. C SANTHAMANI	December 5, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. KALIYA PILLAI	October 30, 2002
P ANANDHI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	October 9, 2002
P ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	September 13, 2002
P ARUMUGHAM Vs. MURUGESAN	March 11, 2002
P BALAMMAL Vs. CONTROLLER OF ESTATE DUTY	August 12, 2002
P BASKARAN Vs. SECRETARY NEYVELI LIGNITE CORPORATION LTD	November 15, 2002
P CHANDRAMOULI Vs. K GOMATHI AMMAL	December 13, 2002
P CHANDRASEKARAN Vs. A S CHINNAMUTHU	September 4, 2002
P CHELLIAH Vs. MOTTAYANDI THEVAR	June 7, 2002
P CHIKKARAJ Vs. K N DHANALAKSHMI AND ANOTHER	November 21, 2002
P D PALANIVELU Vs. SUB REGISTRAR DISTRICT REGISTRARS CADRE SOWCARPET	November 7, 2002
P G SADASIVAM Vs. M/S ANDAVAR ELECTRICAL DISTRIBUTIONS	April 11, 2002
P GANESH Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER	November 22, 2002
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX	November 26, 2002
P H RAGHURAM Vs. STATE OF TAMIL NADU	October 10, 2002
P Hameed Nish Vs. Motor Vehicles Inspector	August 22, 2002
P ILAMPARITHI Vs. SECRETARY SELECTION COMMITTEE FOR MBBS BDS COURSES	October 22, 2002
P JAGADEESAN Vs. COLLECTOR OF KANCHEEPURAM DISTRICT KANCHEEPURAM	October 23, 2002
P Jayarani Vs. Director of School Education	September 6, 2002
P Joseph Prabu Vs. Estate Officer	August 20, 2002
P K Rajendranathan Achari Vs. Government of India	August 14, 2002
P KRISHNAMURTHY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	October 10, 2002
P M MANI Vs. P S MOHANKUMAR	June 12, 2002
P Mahadevan Vs. North Tamil Section of Seventh Day Adventists	August 19, 2002
P MUTHUKRISHNAN Vs. K K SUBRAMANIAM; K CHANDRASEKARAN AND K K NATARAJAN	April 9, 2002
P N RADHAKRISHNAN Vs. GOVERNOR RESERVE BANK OF INDIA	June 21, 2002
P N Thanikachala Chettiar Vs. G Hemavathi	August 12, 2002
P PARASURAMAN Vs. PONDICHERRY ENGINEERING COLLEGE	December 4, 2002
P PAULPANDIAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 14, 2002
P PERIASAMY S/O PONNUSAMY 114 ST JOSEPH NAGAR KONDUR CUDDALORE Vs. GENERAL MANAGER OPERATION TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD	March 15, 2002
P Pichan Vs. Joint Registrar of Co operative Societies	July 15, 2002
P PRAGATHESWARI Vs. GOVERNMENT OF TAMILNADU	November 27, 2002
P R GOVINDARAJULU Vs. SRINIVASA VYAS	October 25, 2002
P RADHAKRISHNAN Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER	December 13, 2002
P Rajaram Vs. Director General Central Industrial Security Force	December 12, 2002
P RAJARAM Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	December 5, 2002
P RAMAKRISHNA PILIAI Vs. PALANIAMMAL	January 25, 2002
P RAVI Vs. STATE OF TAMILNADU AND OOTHERS	October 1, 2002
P RAYEN Vs. SEYED ALI FATHIMA	March 11, 2002
P S Mohamed Ali Vs. S Govindan	September 26, 2002
P S PANDIAN Vs. ANNAI VELANGANNI FILMS	April 24, 2002
P S SINGARAYAN Vs. STATE	November 21, 2002
P S VASANTHA Vs. COMMISSIONER OF INCOME TAX	July 9, 2002
P SADASIVAMPILLAI P DURAIMONY S BHASKARAN NAIR Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT	April 9, 2002
P SARAVANAN Vs. ENGINEERING PROJECTS (INDIA) LIMITED	March 12, 2002
P SIVAKUMAR Vs. THANGAMMAL	December 26, 2002
P SUBRAMANIA CHETTIAR Vs. AMIRTHAM	August 27, 2002
P Subramaniam Vs. Arulmigu Kasi Viswanathan Alayam	August 1, 2002
P SUBRAMANIAM Vs. RATHINAM	March 8, 2002
P Sumathi Vs. M P Ashok	September 27, 2002
P T MARSHALL CHARITABLE CUM ENDOWMENT TRUST Vs. STATE OF TAMIL NADU	September 16, 2002
P VELU Vs. A ANTONY AMMAL	April 19, 2002
P VENKATAPERUMAL Vs. VEPALAI VILLAGE REP BY CHENGA REDDY AND A NAGARAJ	July 9, 2002
P. ARUNAGIRI Vs. THE JOINT CHIEF CONTROLLER OF EXPLOSIVES, CHENNAI,	July 9, 2002
P. BAGAVATHY, Vs. THE DENTAL COUNCIL OF INDIA, NEW DELHI,	July 2, 2002
P. BALAKRISHNAN, Vs. THE STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, MADRAS,	May 14, 2002
P. CHINNARAJ Vs. THE COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION, COIMBATORE	April 24, 2002
P. DINAKARAN Vs. THE SECRETARY TO GOVT. OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, NANDANAM, MADRAS	July 19, 2002
P. GHOUSE BASHA AND Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION, CHENNAI,	July 9, 2002
P. IYYASAMY GOUNDER (DIED), Vs. THE COMMISSIONER, H.R. AND C.E. (ADMN.) DEPARTMENT,MADRAS,	June 6, 2002
P. KUMARESAN Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE AND THE MANAGEMENT PARAYAMPATTY PUDHUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK PARAYAPATTY PUDHUR POST HARUR TALUK DHARMAPURI DISTRICT	March 21, 2002
P. LAKSHMANASAMY Vs. PONDICHERRY TOURISM & TRANSPORTDEVELOPMENT CORPORATION LTD. REP. BY ITS MANAGING DIRECTOR	April 5, 2002
P. NARAYANASAMY Vs. THE MANAGING DIRECTOR, VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, VIRUDHUNAGAR	April 12, 2002
P. NIRMALA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY REVENUE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	April 1, 2002
P. RADHAKRISHNAN Vs. THE DISTRICT REGISTRAR OF SOCIETIES (ADMINISTRATION), MADURAI AND MADURAI AYIRA VYSYA MANJAPUTHURMAHAJANA SABAI BY ITS PRESIDENT, MADURAI	March 15, 2002
P. RAJALAKSHMI Vs. THE SUPERINTENDING ENGINEER, SIVAGANGA ELECTRICITY DISTRIBUTION CIRCLE, SIVAGANGA AND THE ASSISTANT EXECUTIVE ENGINEER, OPERATION AND MAINTENANCE, SIVAGANGA	February 21, 2002
P. RAJESWARI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY LAW DEPARTMENT, FORT ST. GEORGE, CHENNAI,	July 26, 2002
P. SABAPATHY, Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT, CHENNAI,	April 25, 2002
P. SANGAIAH Vs. THE DISTRICT COLLECTOR, MADURAI,	March 28, 2002
P. SELVASUNDARA PANDIAN Vs. THE DISTRICT REGISTRAR SUB REGISTRARS OFFICE, KODAMBAKKAM, CHENNAI-24 AND	March 28, 2002
P. SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (P.P.) DEPARTMENT, FORT ST. GEORGE, CHENNAI	February 27, 2002
P. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVTREVENUE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	March 5, 2002
P. SUDHAKAR Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (L&O) DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,	February 11, 2002
P. THANGARAJ Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, ENVIRONMENT & FOREST DEPARTMENT, FORT ST. GEORGE, CHENNAI,	February 27, 2002
P. VIJAYARANGAM Vs. STATE BANK OF INDIA, REP. BY ITS GENERAL MANAGER (OPERATIONS), RAJAJI SALAI, MADRAS AND STATE BANK OF INDIA REP. BY ITS DEPUTY MANAGING DIRECTOR (PERSONNEL) APPELLATE AUTHORITY, CENTRAL OFFICE, BOMBAY	March 28, 2002
P.A. AYYASWAMI Vs. THE EXCISE OFFICER, COIMBATORE,	February 8, 2002
P.G. DEVARAJAN Vs. THE DISTRICT REGISTRAR AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, DHARMAPURI,	March 1, 2002
P.G. DOWIE AND Vs. UNION OF INDIA (UOI) REPRESENTED BY ITS SECRETARY MINISTRY OF DEFENCE, NEW DELHI AND ORS.	January 31, 2002
P.G. VIVEKANANDAN AND ORS. AND ARCHEAN GRANITES LTD. Vs. R.P.S. BENEFIT FUND LTD.	April 30, 2002
P.M. JOSEPH Vs. THE UNION OF INDIA (UOI), REP. BY SECRETARY (E) RAILWAY BOARD, (MINISTRY OF RAILWAYS) RAIL BHAVAN, NEW DELHI,	February 27, 2002
P.N. ANANTHANARAYANAN Vs. STATE BANK OF INDIA, REPRESENTED BY ITS MANAGING DIRECTOR, STATE BANK OF INDIA, CENTRAL OFFICE BUILDING, MUMBAI,	April 19, 2002
P.R. SATHYABAMA Vs. INDIAN OIL CORPORATION REPRESENTED BY ITS CHIEF DIVISIONAL MANAGER, CHENNAI,	April 3, 2002
P.S.S. SOMASUNDARAM CHETTIAR Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO MINISTRY OF INDUSTRIES AND CIVIL SUPPLIES AND SECRETARY, MINISTRY OF COMMERCE, NEW DELHI,	February 5, 2002
P.T.V.S. HIGH SCHOOL, KANCHEEPURAM Vs. THE GOVT. OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, MADRAS,	June 27, 2002
PA NIRANZENA MINOR Vs. STATE OF TAMIL NADU	July 19, 2002
PADAI KAATHA SAMY IDOL REP. BY ITS HEREDITARY DHARMAKARTHA VELAYUTHAM Vs. CHINNAPILLAI	July 11, 2002
PADANILAM WELFARE TRUST REP. BY ITS CHAIRMAN DR. C.K. VELAYUTHAN NAIR, V.P.M. HOSPITAL COMPLEX PADANILAM, KULASEKARAN, KANYAKUMARI DISTRICT Vs. TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY REP. BY ITS REGISTRAR 40, ANNA SALAI, CHENNAI,	March 27, 2002
PADMA AMMAL AND 3 ORS Vs. PICHANDI AND ANR.	August 1, 2002
PADMANABHAN Vs. CHINNAKANNU	March 18, 2002
PADMAVATHY Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE, CHENNAI AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI	April 9, 2002
PADMAVATHY RAMACHANDRAN Vs. CONTROLLER OF ESTATE DUTY	August 19, 2002
PADMINI AMMAL Vs. INDIAN BANK RAMPAKKAM BRANCH	June 28, 2002
PALAMAMMAL Vs. V K RAMANATHAN	February 13, 2002
PALANIAMMAL Vs. K RAMANATHAN	February 13, 2002
PALANISAMI Vs. COLLECTOR, DINDIGUL ANNA DISTRICT, DINDIGUL AND SPECIAL TAHSILDAR ADW, NILAKOTTAI, DINDIGUL ANNA DISTRICT	April 18, 2002
PALANISAMY Vs. APPARSAMY	September 26, 2002
PALANISAMY ALIAS PALANI Vs. STATE REP	November 14, 2002
PALLAVAN TRANSPORT CORPORATION METRO LIMITED PALLAVAN ILLAM MADRAS Vs. SIMROSE	September 11, 2002
Panchayat Union Vs. S Bhagavath Singh	August 16, 2002
PANDIAN ROADWAYS CORPORATION LTD Vs. R KASTHURI	December 16, 2002
PANDIAN ROADWAYS CORPORATION LTD Vs. LABOUR COURT	March 11, 2002
PANDIYAN ROADWAYS CORPORATION LTD., REPRESENTED BY ITS MANAGING DIRECTOR, MADURAI Vs. THE PRINCIPAL LABOUR COURT, MADURAI AND M. SAKTHIVEL	June 28, 2002
PANNEER Vs. MURUGAIAH KONAR	October 28, 2002
PARAVATHI AMMAL Vs. S MADATHI AMMAL	April 4, 2002
PARIKH METAL CORPORATION Vs. COMMERCIAL TAX OFFICER	November 25, 2002
PARRY AGRO INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	January 31, 2002
PARVATHAMMAL Vs. LAND ACQUISITION OFFICER DEPUTY COLLECTOR REVENUE	November 21, 2002
Parvathi Vs. Ponnammal	September 16, 2002
PASUMPON GANDHI Vs. SHIRELY GANDHI	November 28, 2002
PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION LTD., REP. BY ITS DIRECTOR AND Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE,	April 11, 2002
PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION Vs. PRABAVATHI	December 3, 2002
PAULRAJ Vs. STATE	October 28, 2002
PAULRAJ Vs. SUB INSPECTOR LAW and ORDER POLLACHI	October 24, 2002
PAULSAMY Vs. STATEREP	November 25, 2002
PAVAYAMMAL Vs. KOMARASAMI	June 14, 2002
PAVITHRA Vs. RAHUL RAJ	November 29, 2002
PENGUIN TEXTILES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	December 13, 2002
PERACHI R Vs. BHARAT HEAVY ELECTRICAL LIMITED	September 23, 2002
PERIA KARAMALAI TEA and PRODUCE CO LTD Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	October 29, 2002
Peria Karuppan Vs. Potti Ammal	September 13, 2002
PERIASAMY P Vs. G M T N ST CORPN	March 15, 2002
Periasamy Padayachi Vs. Andal	August 6, 2002
PERIYA GOUNDER Vs. CHINNA GOUNDER	July 29, 2002
PERSON PUBLICITY Vs. CORPORATION OF MADRAS	December 2, 2002
Perumal Vs. State	August 6, 2002
PERUMAL Vs. BOYOT SELVACARASSOU, POWER AGENT BOYOT VIRAPPIN	April 3, 2002
Perumal Vs. Rajamanickam	June 25, 2002
PERUMAL Vs. RAJI GOUNDER	April 3, 2002
PESCADOS SEBAL EXPORTS P LTD Vs. SUB REGISTRAR	October 3, 2002
PETROLEUM EMPLOYEES UNION Vs. BHARATH PETROLEUM CORPORATION LIMITED	September 9, 2002
Philips Vs. K R Muthuvelu Nainar	October 7, 2002
PHILIPSPURAM PASTORATE CHURCH C S I Vs. Y DAVIDSON	April 3, 2002
Philomena Vs. Commissioner of Police	October 8, 2002
PILOT PEN CO INDIA P LIMITED Vs. COMMISSIONER OF WEALTH TAX	September 4, 2002
PITCHUMANI THEVAR Vs. SUBBU THAI	October 4, 2002
Plantation Labour Association AITUC Vs. Manager Silver Cloud Estate Barwood Plantations Pvt Ltd	September 27, 2002
PONDICHERRY UNIVERSITY TEACHERS ASSOCIATION, REP. BY ITS PRESIDENT PROFS. GUNASEKARAN AND Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, NEW DELHI,	March 28, 2002
PONNAIYAN ALIAS PONNUSAMI GOUNDER Vs. KARUPPAKKAL ALIAS PONNAYAL	June 18, 2002
PONNIAMMAL Vs. PACHIAMMAL alias PAVUNAYAL	November 21, 2002
POOLCHAND (DIED), Vs. TMT. KADAIMMAL,	July 31, 2002
POOLUDAIYAR CHETTIAR Vs. GANI	June 18, 2002
Poongavanam Ammal Vs. Shanthi	July 12, 2002
POORANI ALIAS SHENBAGAPARVATHI Vs. RAMANATHAN	November 29, 2002
POOVIZHI Vs. GOVT OF T N	February 6, 2002
POOVIZHI MINOR Vs. GOVERNMENT OF TAMIL NADU	February 8, 2002
PR KUMARAPPAN Vs. COMMISSIONER OF WEALTH TAX	August 27, 2002
PRABHA ENTERPRISES LIMITED Vs. GOVT OF TAMIL NADU	November 29, 2002
PRADHIP KOTHARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ECONOMIC OFFICE WING II ADIMIRALITY HOUSE	September 24, 2002
PREMA VEERARAGHAVAN Vs. STATE OF TAMIL NADU	January 22, 2002
PREMCHAND GOEL Vs. SANJAY DALMIA	April 30, 2002
PREMCHAND RANKA Vs. SHANTHA DEVI RANKA	March 13, 2002
PREMIER MILLS LTD Vs. STATE OF TAMIL NADU LABOUR AND EMPLOYMENT	September 30, 2002
PREMKUMARI Vs. TAMIL NADU ELECTRICITY BOARD	July 25, 2002
PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF ARULMIGU, ALLTHARAI AMMAN THIRUKOVIL COMMITTEE REPRESENTED BY P KARUNAKARAN Vs. DISTRICT COLLECTOR AND ASSISTANT COMMISSIONER, PROHIBITION AND EXCISE DEPARTMENT	October 28, 2002
PRESIDENT OF ARULMIGU ALLTHARAI AMMAN THIRUKOVIL COMMITTEE Vs. DISTRICT COLLECTOR AND ANOTHER	October 28, 2002
PROFESSOR G S RAMASWAMY Vs. COMMISSIONER OF INCOME TAX	September 2, 2002
PROVIDENT FUND INSPECTOR EMPLOYEES PROVIDENT FUNDS MADURAI Vs. SOLAR PHARMACY	April 16, 2002
Puduvai Pradesa Pattali Vivasaya Sangam Vs. Government of Pondicherry	August 23, 2002
Puliyur Housing Board Allottees Welfare Association Vs. Tamil Nadu Housing Board	August 7, 2002
PUNITHA Vs. STATE OF TAMIL NADU	April 23, 2002
PURATCHI THALAIVI J JAYALALITHA PODHU THOZHILALARGAL NALA SANGAM, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS BY ITS GENERAL SECRETARY Vs. TAMIL NADU SLUM CLEARANCE BOARD BY ITS CHAIRMAN	March 28, 2002
PUSHPA BAI STALIN Vs. DHAYA POOMKAMAZH	November 11, 2002
PUSHYA INDUSTRIAL GASES LTD Vs. SUPERINTENDING ENGINEER	December 20, 2002
QUALITY ENTERPRISES Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER	February 18, 2002
R A KRISHNAN Vs. ELECTION COMMISSIONER	March 18, 2002
R A S AGENCIES Vs. UNION OF INDIA	August 29, 2002
R ANITHA Vs. RAMAKRISHNAN	March 7, 2002
R ANURADHA Vs. STATE OF TAMIL NADU	April 23, 2002
R Arumugam Vs. Government of Tamil Nadu	June 26, 2002
R B Dillep Vs. Pondicherry University	August 29, 2002
R BASKAR BHAT Vs. HINDUSTAN PETROLEUM CORPORATION LTD	March 28, 2002
R BASKAR M BASKARAN ABEL SEQUEIRA NAMBI A Vs. AUTO CARE CENTRE MADRAS AND THE PRESIDING OFFICER	July 15, 2002
R BHAGWAN SINGH Vs. GOVERNMENT OF TAMIL NADU	October 11, 2002
R C S C D OF MARY HELP OF CHRISTIANS Vs. REGIONAL PROVIDENT FUND COMMR	April 22, 2002
R CHANDRASEKAR Vs. INSPECTOR OF POLICE FAIR LAND POLICE STATION	October 11, 2002
R CHANDRAVELU Vs. SUPERINTENDING ENGINEER AND ANOTHER	December 30, 2002
R CHINNADURAI PADAYACHI Vs. R KASINATHAN; L CHINNAPPA PADAYACHI; C THANGARASU PADAYACHI; ADDITIONAL RECORDS OFFICER AND ADDITIONAL TAHSILDAR, THANJAVUR; SPECIAL DEPUTY COLLECTOR, REVENUE COURT (SPECIAL DEPUTY COLLECTOR), THANJAVUR AND DISTRICT REVENUE OFFICER, THANJAVUR	August 27, 2002
R CHINNATHAMBI Vs. K K PALANISAMI	June 19, 2002
R D RAJENDRA Vs. K T M ABDUL KHADER	February 19, 2002
R Devarajan Vs. Revenue Divisional Officer	September 26, 2002
R DHANAM Vs. SUBADHRA	July 22, 2002
R DORATHY Vs. THANGAYYAN JOSEPHRAJ	July 12, 2002
R Govindhammal Vs. A Nirmala	July 31, 2002
R J ROSHIAH Vs. STATE OF TAMIL NADU	November 25, 2002
R Jeyaratchagan Vs. Chief Educational Officer	September 5, 2002
R K Palanisamy Vs. Secretary Fisheries Department Fort St George	September 16, 2002
R K Selvarajan Chettiar Vs. S Murugavel	October 22, 2002
R KAMALADASAN Vs. REVENUE DIVISIONAL OFFICER AND ANOTHER	December 3, 2002
R KANDASAMI Vs. COLLECTOR OF MADRAS CHEPAUK MADRAS	May 15, 2002
R Kanniammal Vs. Prema	August 3, 2002
R KARITHIMMA NAIDU Vs. R VENKATARAMA GOUNDER	March 6, 2002
R KRISHNASWAMY Vs. COMMISSIONER OF INCOME TAX	October 1, 2002
R LALITHA Vs. G RAJENDRAN	July 25, 2002
R LOGABIRAMAN Vs. THAIYALNAYAKI AMMAL	July 4, 2002
R M CHINNAMMAL Vs. GENERAL MANAGER BHARATH SANCHAR NIGAM LTD	November 28, 2002
R MADHAVAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
R MEENAKSHI AMMAL Vs. VELUSAMY	July 18, 2002
R Meenakshi Ammal Vs. Velusamy	August 6, 2002
R Meenakshi Ammal Vs. Velusamy	August 7, 2002
R MEGHANATHAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
R MOHANASUNDARAM Vs. SRI ANJANEYA SRI RAGAVENDRA TEMPLE	March 4, 2002
R MUTHUSWAMI Vs. TAMIL NADU CEMENTS CORPORATION LIMITED	August 14, 2002
R NALLAMUTHU GOUNDER Vs. V NATARAJAN	September 27, 2002
R Nirmala Vs. District Collector	August 21, 2002
R PADMANABHAN Vs. SRI VIDHYA VAKEESA THEERTHAR	July 24, 2002
R PARASAKTHI Vs. STATE ELECTION COMMISSION	January 31, 2002
R PAULMANICKAM K KRISHNAN R NATESAN A Vs. PRESIDING OFFICER LABOUR COURT SALEM AND THE	February 26, 2002
R PERACHI Vs. BHARAT HEAVY ELECTRICALS LTD	September 23, 2002
R R SHAKILA Vs. S KRISHNARAJ	February 20, 2002
R RAJAGOPAL ALIAS R R GOPAL Vs. V SATHYAMOORTHY	February 26, 2002
R Rajasekaran Vs. N Radhakrishnan	August 19, 2002
R RAMACHANDRAN Vs. STATE OF TAMIL NADU	March 8, 2002
R RAMACHANDRAN; K MURTHY; R RAVI; K R MURTHY; B MANOHARAN; B HALDORAI; K RAMAN AND L SINGARAN Vs. MANAGEMENT OF KINNAKORAI, INDUSTRIAL CO-OPERATIVE TEA FACTORY LIMITED REPRESENTED BY SPECIAL OFFICER, KINNAKORAI, VIA KUNDHA, NILGIRIS	July 18, 2002
R RAMAMURTHY Vs. ACCOUNTS OFFICER	March 8, 2002
R RAMSUNDAR PRESIDENT SWAMI VIVEKANANDA VIDYALAYAM HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION	November 22, 2002
R Revathi Vs. Government of India	August 13, 2002
R RIZWAN Vs. R WAHETHA BEGUM	December 19, 2002
R SANJEEVI KUMAR Vs. K RENGASAMY	September 13, 2002
R SEBASTIAN Vs. STATE REP	September 16, 2002
R Sethumadhavan Vs. Executive Engineer	September 5, 2002
R SHANKAR Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	July 8, 2002
R SHENBAGARAJAN AND SONS SILK COTTON FACTORY Vs. N RADHAKRISHNAN	July 23, 2002
R SHIYAMALANATHAN Vs. DISTRICT COLLECTOR	November 29, 2002
R SOMANATHAN and CO Vs. P SANKARAN	October 4, 2002
R Srinivasan Vs. Assistant Director	August 1, 2002
R SUKUMARAN Vs. STATE OF TAMIL NADU	April 5, 2002
R Thirumavalavan Vs. Government of Tamil Nadu	August 9, 2002
R USHA RANI Vs. BANK OF BARODA REP	October 11, 2002
R Vedi Vs. Commissioner Tiruvannamali Panchayat Union	October 3, 2002
R VENKATAPATHY NAIDU ALIAS THAMBU Vs. DEVARAJ AIYER	July 22, 2002
R VETRISELVAN Vs. TAMIL NADU MERCHANTILE BANK LIMITED	February 6, 2002
R VIJAYAKUMAR Vs. ANUBHAV PLANTATIONS LIMITED	February 26, 2002
R VIJAYALAKSHMI Vs. APPU HOTELS LIMITED	July 1, 2002
R VIMALCHAND Vs. RAMALINGAM	June 20, 2002
R Y GAITONDE AND CO Vs. COMMISSIONER OF INCOME TAX	September 9, 2002
R. ANBUKKARASU Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, TRANSPORT DEPARTMENT, CHENNAI,	April 24, 2002
R. BALASUNDAR (DECEASED), Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADURAI AND	June 7, 2002
R. ETHIRAJIAH & SONS, MADRAS Vs. MUNNALURU NARASIMHULU CHETTY CHARITIES, REP. BY ITS FIT PERSON, MADRAS	July 9, 2002
R. KANNIAMMAL Vs. PREMA,	August 30, 2002
R. KARUNAKARAN AND G. JAYAKUMAR Vs. THE USSOOR CO-OPERATIVE PRIMARY CO-OPERATIVE BANK, VELLORE, REP. BY THE SPECIAL OFFICER AND THE JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, VELLORE	June 7, 2002
R. MAHESHKUMAR Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	July 26, 2002
R. NAGARAJ Vs. SILUVAIMANI	February 1, 2002
R. PRAHALATHAN, ASSISTANT EXECUTIVE ENGINEER, TAHDCO, SALEM SUB DIVISION, SEELANAICKENPATTI, SALEM Vs. MANAGING DIRECTOR, TAHDCO, TAMIL NADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORTION LTD., THIRUMANGALAM, CHENNAI AND	June 17, 2002
R. PURUSHOTHAMAN Vs. THE APPELLATE AUTHORITY, CUM-JOINT COMMISSIONER OF LABOUR, COIMBATORE,	February 5, 2002
R. RAJAGOPAL @ R.R. GOPAL AND A. KAMARAJ Vs. K.P. MUNUSAMY	February 26, 2002
R. RAJAMANICKAM Vs. N. MANICKA ACHARI	July 5, 2002
R. RAJAMMAL Vs. THE REGIONAL JOINT DIRECTOR, COLLEGIATE EDUCATION, VELLORE REGION, VELLORE AND THE SECRETARY AND CORRESPONDENT VOORHEES COLLEGE, VELLORE	March 15, 2002
R. SEKAR, Vs. THE REGIONAL TRANSPORT AUTHORITY, CUDDALORE,	February 14, 2002
R. VIMALA Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENTHOUSING AND URBAN DEVELOPMENT DEPARTMENT, MADRAS,	March 14, 2002
R.K. RANGANATHAN Vs. UNION OF INDIA (UOI)	September 19, 2002
R.MURALI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, FORT ST. GEORGE,CHENNAI,	April 29, 2002
R.V. THEVAR MEMORIAL GIRLS HIGH SCHOOL, KAMARAJARDISTRICT REP. BY ITS SECRETARY V. RAMAR, CHOLAPURAM Vs. THE DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD, MADRAS,	March 7, 2002
RABAYAKKAL Vs. SINGARAYAR	January 25, 2002
Radha Rukmini Ammal Vs. Swaminatha Mudaliar	August 8, 2002
RADHAKRISHNAN Vs. NATARAJAN	October 3, 2002
RADHAKRISHNAN P N Vs. GOVERMENOR R B I	June 21, 2002
RAJA RAJESWARI NAGAR RESIDENTSASSOCIATION, REP. BY ITS SECRETARY DHARMARAJ JACOB, RAJA RAJESWARI NAGAR, PALAYAMKOTTAI Vs. GOVERNMENT OF TAMIL NADU,REP. BY ITS SECRETARY,MUNICIPAL ADMINISTRATION ANDWATER SUPPLY DEPARTMENT,FORT ST. GEORGE, MADRAS,	March 4, 2002
RAJA THIRUCHELVI Vs. M P A CO OPERATIVE BANK	July 9, 2002
RAJA THIRUCHELVI Vs. MEDAVAKKAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK MAMBALAM MAIN ROAD/MEDAVAKKAM POST/ TAMBARAM TALUK/KANCHEEPURAM DISTRICT	July 9, 2002
RAJAÏ¿½S HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	August 2, 2002
RAJAM Vs. CHIDAMBARAVADIVU	June 25, 2002
RAJAMANI Vs. A RAMAR	November 7, 2002
RAJAMANI NADAR Vs. SUBBULAKSHMI	October 8, 2002
RAJAMMAL Vs. PAPPAYEE AMMAL	October 9, 2002
RAJAMMAL Vs. GOVERNMENT OF TAMIL NADU	April 4, 2002
RAJAN Vs. INSPECTOR OF POLICE TAMARAIKULAM POLICE STATION	October 30, 2002
Rajan Vs. State	December 19, 2002
RAJAN AND SHANMUGAM Vs. THE EXECUTIVE OFFICER, TOWN PANCHAYAT, KOTAGIRI, NILGIRIS DISTRICT	February 18, 2002
RAJAN SRINIVAN CHENNAI Vs. RAMJI SRINIVASAN	May 8, 2002
Rajappa Vs. Puttappa alias Puthrappa	September 5, 2002
RAJARAM Vs. MURUGESAN ALIAS SOKKAN	June 7, 2002
RAJASEKAR Vs. KRISHNASAMY	February 8, 2002
RAJASEKARAN CABS, REPRESENTED BY ITS PROPRIETOR, S THANGASAMY, VENKATANARAYANA ROAD, T NAGAR, MADRAS Vs. GENERAL MANAGER, MADRAS TELEPHONES, GREAMS ROAD, MADRAS AND DIVISIONAL ENGINEER (PLANES), MAMBALAM (I AND II), TELEPHONE EXCHANGES, MADRAS TELEPHONES, MADRAS	February 15, 2002
Rajathi Vs. State of Tamil Nadu	August 6, 2002
RAJENDRAN Vs. STATE	November 18, 2002
RAJENDRAN Vs. STATE	December 16, 2002
RAJENDRAN Vs. STATE REP	December 11, 2002
RAJENDRAN AND Vs. STATE OF TAMIL NADU	March 4, 2002
RAJENDRAN GNANAOLIVU Vs. SUNDAR GNANAOLIVU	March 22, 2002
RAJESWARI Vs. D MURUGAYYA KANDIAR	July 5, 2002
Rajeswari Copper Products Vs. Commissioner of Customs	August 8, 2002
Rajeswari Venkatesan Vs. Govt of Tamil Nadu	April 9, 2002
Raju Vs. State	October 1, 2002
RAKIAPPAN, Vs. STATE BY: INSPECTOR OF POLICE, UTHIYUR POLICE STATION, ERODE	April 25, 2002
RAMA RAO Vs. STATE	November 22, 2002
RAMACHANDER LAXMINARAYAN KARVA Vs. JAGANNATH KHUBCHAND KARVA	December 5, 2002
RAMACHANDER LAXMINARAYAN KARVA Vs. JAGANNATH KHUBCHAND KARVA	May 12, 2002
RAMACHANDRA NAIDU Vs. VENUGOPAL PILLAI AND KALIYA PERUMAL PILLAI	July 23, 2002
RAMAIAH NADAR Vs. STATE	April 19, 2002
RAMALINGA VELAR Vs. PARVATHAM ANNI	October 9, 2002
Ramalingam Vs. State rep	September 25, 2002
RAMALINGAM Vs. PALANIAMMAL; MINOR KANNA MANI S/O RAMALINGAM AND MINOR KALAI SELVI D/O RAMALINGAM	June 1, 2002
RAMALINGAM; BALU ALIAS BALASUBRAMANIAM; DURAI; RAJA; KANNAN; SEKAR; RAVI; AGORAM AND KALIAMOORTHY Vs. STATE REP BY INSPECTOR OF POLICE, POOMPUHAR POLICE STATION, N Q M DISTRICT	April 18, 2002
RAMAMOORTHY, Vs. STATE REP. BY INSPECTOR OF POLICE, ORTHANAD POLICE STATION, THANJAVUR DISTRICT	June 25, 2002
RAMAMURTHI Vs. STATE THROUGH THE INSPECTOR OF POLICE SETHUR POLICE STATION RURAL	February 6, 2002
RAMANATHAN Vs. THE STATE REPRESENTED BY THE DIRECTOR GENERAL OF POLICE, CHENNAI,	January 28, 2002
RAMARATNAM K S Vs. LABOUR COURT	March 12, 2002
Ramasami Moopar Vs. Ramaswami Moopanar	September 13, 2002
RAMASAMY Vs. STATE	April 22, 2002
RAMASWAMY DIED Vs. PAPPAMMAL DIED	October 4, 2002
RAMESH Vs. STATE OF TAMIL NADU	October 3, 2002
RAMESH ENTERPRISES Vs. COMMISSIONER OF GIFT TAX	August 27, 2002
RAMNATH GOENKA Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
RANE MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
Ranga Gounder Vs. Jaganathan and Co	October 11, 2002
RANGANATHAN Vs. STATE	September 5, 2002
Ranganathanswamy Devasthanam Vs. P Subramanian	September 11, 2002
RANI Vs. M MOHAN	December 5, 2002
RANI Vs. STATE OF TAMIL NADU	June 4, 2002
RATHINAMMAL Vs. SUGANTHIRI	June 12, 2002
RATHNA MOHAMMED Vs. JOINT SECRETARY TO GOVERNMENT MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI	February 11, 2002
RAVANAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KUMBAKONAM SOUTH POLICE STATION	March 27, 2002
RAVI ALIAS RAVI KUMAR Vs. STATE	March 26, 2002
RAVI ALIAS STEEL RAVI Vs. STATE REP	December 4, 2002
RAVICHANDRAMOORTHY R Vs. PRESIDING OFFICER LABOUR COURT	February 11, 2002
RAVICHANDRAN N.S. Vs. MANAGEMENT OF THANTHAI PERIYAR TRANSPORT CORPORATION AND OTHERS	November 29, 2002
RAVINDRAN T Vs. PRESIDING OFFICER LABOUR COURT	January 29, 2002
Rebekka Thomas Padma Noel Vs. South India Union of Seventh Day Adventists Higher Secondary School	August 23, 2002
REDIFFUSION DENTSU YOUNG and RUBICAN PVT LTD Vs. SOLIDAIRE INDIA LTD	September 13, 2002
REGIONAL MANAGER LIC OF INDIA THANJAVUR Vs. JOHN BOSCO	April 16, 2002
RENGASAMI REDDIAR DIED Vs. M K MUMMACHI REDDIAR DIED	March 1, 2002
RM AMBALAM Vs. UNION OF INDIA	January 31, 2002
RM APPAVU CHETTIAR SONS Vs. C0MMISSIONER OF INCOME TAX	February 6, 2002
ROBERT A. HEFLIN Vs. MRS. REVATHI RAMACHANDRAN (ALSO IN HER CAPACITY AS LEGAL REPRESENTATIVE OF DECEASED SECOND DEFENDANT),	August 5, 2002
ROMAN CATHOLIC SOCIETY OF CONGREGATION OF DAUGHTERS OF MARY HELP OF CHRISTIANS FATIMA MATRICULATION HIGHER SECONDARY SCHOOL KODAMBAKKAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	April 22, 2002
ROTARY CLUB OF THANJAVUR MID TOWN Vs. S CHANDRASEKARAN	August 29, 2002
RPG Cellular Services Limited Vs. Commissioner of Customs	August 13, 2002
RT REV V DEVASAHYAM BISHOP IN MADRAS CSI Vs. D SAHAYADOSS	February 8, 2002
RUKKU Vs. STATE OF TAMIL NADU	November 22, 2002
RUKMANI Vs. RANGANAYAKI	April 12, 2002
RV THEVAR MEMORIAL GIRLS HIGH SCHOOL CHOLAPURAM 625 139 KAMARAJAR DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD MADRAS	September 26, 2002
S A Baskar Vs. Asst Security Officer	July 30, 2002
S ABDUL MUTHALIF Vs. N S KHADER OLI ROWTHER	March 1, 2002
S ANANDARAJ Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT	October 10, 2002
S ARULRAJ Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	September 30, 2002
S AYYATHURAI THEVAR Vs. ARULMIGHU MATHIRAPUREESWEARASWAMI DEVASTHANAM	July 12, 2002
S D DHANDAPANI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK	April 29, 2002
S DAISY RANI Vs. CHAIRMAN TELC EDUCATION BOARD ANOTHER	December 18, 2002
S Devaraj Vs. UCO Bank	September 26, 2002
S DHAKSHINAMURTHY Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS THE	July 19, 2002
S DHARMALINGAM Vs. STATE OF TAMIL NADU	November 1, 2002
S DURAI Vs. STATE	September 5, 2002
S ELANGO Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE DEPT CAMP AT TIRUPATTUR VELLORE DIST	January 31, 2002
S F ABDUL JALEEL Vs. V M ABDUL MAJID ROWTHER TRUST	March 15, 2002
S GANESAN Vs. STATE OF TAMIL NADU	April 24, 2002
S GANESAN Vs. S ISSAC	August 12, 2002
S GURUNATHAN CHETTIAR Vs. COMMISSIONER OF WEALTH TAX	August 7, 2002
S HARSHAVARDHAN Vs. STATE OF TAMIL NADU	June 4, 2002
S J DEVADAS Vs. SUBRAMANI	September 17, 2002
S J SIMON Vs. DEPUTY INSPECTOR GENERAL OF POLICE MADURAI RANGE	September 20, 2002
S JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	November 1, 2002
S K J DHANASEKAR NO 2 LADY MADAVA ROAD MAHALINGAPURAM CHENNAI 34 Vs. S V S JAWAHARLAL E L H I G FLATS MOGAPPAIR CHENNAI	April 17, 2002
S K MUTHUSAMY Vs. TAMIL NADU INDUSTRIES INVESTMENT CORPORATION	January 7, 2002
S K SONGAPPA GOUNDER Vs. K P MUTHUSAMY	March 18, 2002
S K Venkatachalam Vs. Coimbatore Corporation	August 2, 2002
S KAMARAJ Vs. GOVT OF T N	April 12, 2002
S Kathamuthu Vs. S Mahalingam	August 8, 2002
S M Pitchaiyammal Vs. Tamil Nadu Wakf Board	August 30, 2002
S Madhuri Vs. State Level Scrutiny Committee	September 26, 2002
S MALLIKARJUNA RAO CHIEF SECURITY OFFICER RETD NEYVELI LIGNITE CORPORATION Vs. CHAIRMAN AND THE MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION	May 14, 2002
S MANIKANDAN Vs. SECRETARY SELECTION COMMITTEE	November 8, 2002
S Mayil Murugan Vs. Government of Tamil Nadu	July 26, 2002
S Mazhaimeni Pandian Vs. State of Tamil Nadu	September 6, 2002
S MOHAMMED SHERIFF ROWTHER Vs. STATE OF TAMILNADU	October 25, 2002
S MOHAMOOD BASHA Vs. DIRECTOR OF COLLEGIATE EDUCATION COLLEGE ROAD MADRAS 600 006	July 12, 2002
S MOHAN Vs. COMMISSIONER AND MANAGEMENT OF THE MUTHIALPET BENEFIT FUND LTD	September 26, 2002
S Muruganand Vs. Vice Chancellor	August 9, 2002
S Muthalibu Vs. A Govindaswamy Mudaliar	April 9, 2002
S MUTHU SENTHIL Vs. STATE OF TAMIL NADU	February 5, 2002
S N BANGUR Vs. KLEN AND MARSHALLS MRFS AND EXPORTERS PVT LTD	June 7, 2002
S N Mani Vs. Indian Overseas Bank	August 22, 2002
S N SHANMUGHAM Vs. SHANKARLAL JAIN	December 13, 2002
S NARAYANASAMY REDDIAR Vs. K P SIVARAMAN	September 6, 2002
S P Dhandapani Vs. State Transport Authority	August 8, 2002
S P MOHAN Vs. STATE OF TAMIL NADU	September 2, 2002
S P MUTHUSAMY Vs. V THAYAMMAL	July 5, 2002
S P SHENBAGAMOORTHY Vs. MU KA STALIN	July 22, 2002
S PADMARAJ Vs. K RAJENDRAN	June 24, 2002
S PALANI VELAYUDHAM Vs. T G LAVAMOORTHY	November 21, 2002
S Palanivel Vs. Office of the Managing Director	September 18, 2002
S PERIYANNAN Vs. CHAIRMAN INDIAN OIL CORPORATION	January 27, 2002
S PONNAMBALAM Vs. P RAMALAKSHMI	December 5, 2002
S PRAKASHCHAND Vs. SHA HARAKCHAND MISRIMULL	June 4, 2002
S R Mariappa Thevar Vs. Karuppiah Thevar	July 9, 2002
S RAGHAVAPERUMAL ALIAS RAMADOSS Vs. G NATARAJ	December 27, 2002
S RAGHU Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI	January 28, 2002
S RAJAN Vs. SECRETARY, DEPARTMENT OF ISM AND H, MINISTRY OF HEALTH AND FAMILY WELFARE, NEW DELHI AND DIRECTOR, CENTRAL COUNCIL FOR RESEARCH IN HOMOEOPATHY, NEW DELHI	August 29, 2002
S RAJARATHINAM (DECEASED); STEPHEN SELVAKUMAR; R SAMUEL KEERTHIVAZAGAM; R JAYAMATHI CHANDRAKALA; R VASANTHA KIRUBAVATHI AND R NALINI RAJ CHRISTINAL Vs. C S I COIMBATORE	April 2, 2002
S RAJASEKAR ALIAS S R THEVAR Vs. STATE OF TAMILNADU REP	September 13, 2002
S RAMALINGAM Vs. TARANI SUGAR MILLS	January 21, 2002
S RAMANUJAM Vs. STATE OF TAMIL NADU	September 5, 2002
S RAMASAMY Vs. VELAPPA GOUNDER	July 3, 2002
S RAMASAMY GURUKAL Vs. K C MAHALINGA GURUKAL	November 29, 2002
S RAVICHANDRAN Vs. V PANDIYAN	November 1, 2002
S S MOHUNRAJ Vs. GOVT OF TAMIL NADU	October 11, 2002
S Samaraj Vs. State of Tamil Nadu	October 4, 2002
S SANDANAM Vs. V KARUTHAPANDIAN	October 4, 2002
S SANTHANAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	April 18, 2002
S SANTHANAM Vs. SECRETARY LOCAK ADMINISTRATION and RURAL DEPARTMENT SECRETARIAT AND THERS	October 1, 2002
S SATHAPPAN DIED Vs. P S S SOMASUNDARAM CHETTIAR	November 13, 2002
S SATHYAMOORTHY Vs. S GURUMOORTHY	September 30, 2002
S Sathyavathi Vs. Tamil Nadu Housing Board	July 15, 2002
S SELVAM Vs. COMMANDANT	November 19, 2002
S SHANMUGHA VELAYUDASWAMY GOUNDER Vs. STATE OF TAMIL NADU	September 13, 2002
S SHYAMALA Vs. CONTROLLER OF EXAMINATIONS	December 11, 2002
S SIVAPALANI Vs. S MURUVAPPAN	February 20, 2002
S Sivaraman Vs. Gandhi Gram Rural Institute Deemed University	August 2, 2002
S SREEJITH Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	December 10, 2002
S SRINIVASAN Vs. SUB REGISTRAR AND ANOTHER	November 20, 2002
S SRINIVASAN Vs. N C BHASKARAN; D VINAYAGAM; N C BALASUBRAMANIAN	September 24, 2002
S SRINIVASAN Vs. RESERVE BANK OF INDIA RAJAJI SALAI CHENNAI	March 18, 2002
S Subramaniam Vs. S Ramadoss	March 12, 2002
S Sukumar Vs. S Gopal	August 8, 2002
S T SUNDARAM Vs. VEERATESWARAN	December 2, 2002
S Thanikasalam Vs. Tamil Nadu Electricity Board	August 23, 2002
S THENMOZHI; N KANAGASABAPATHY; T N GUNASEKARAN; PARUKUTTIKRISHNAN Vs. COMPETENT AUTHORITY, SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS FORFEITURE OF PROPERTY ACT 1976, T NAGAR, CHENNAI AND APPELLATE TRIBUNAL FOR FORFEITED PROPERTY, LOKNAYAK BHAWAN,KHAN MARKET,NEW DELHI	July 18, 2002
S THILLAI NATARAJAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
S UDHAYAKUMAR Vs. STATE OF TAMIL NADU	September 6, 2002
S UDHYAKUMAR CHENNAI Vs. STATE OF TAMIL NADU	July 10, 2002
S V DURAIRAJ Vs. UNION OF INDIA	February 25, 2002
S V JANARDANAM Vs. D KIVRAJ SOWKAR	February 15, 2002
S V KUMARAGURUPASAMY Vs. COMMISSIONER OF INCOME TAX	September 2, 2002
S V MADHAVAN Vs. SPECIAL COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT	November 13, 2002
S V Sugar Mills LTD Vs. Union of India	September 9, 2002
S VASANTHI ALIAS SRIMATHI ALIAS SRINIDHI ALIAS KAMALA ALIAS SUGANYA Vs. STATE	November 29, 2002
S VEERABADRA NAICKER Vs. S SAMBANDA NAICKER	July 23, 2002
S Velmurugan Vs. Registrar of Co operative Societies	October 8, 2002
S VIJAYARAGHAVAN Vs. NOORJAHAN	March 1, 2002
S Vincent Vs. Registrar	August 9, 2002
S VISHWANATHAN Vs. MAHARASHTRA APEX CORPORATION LIMITED HAVING ITS BRANCH OFFICE AT CHENNAI	July 15, 2002
S. ARUNACHALA NADAR AND Vs. THE REGIONAL TRANSPORT OFFICER,SECRETARY TO REGIONAL TRANSPORTAUTHORITY, VILLUPURAM	July 10, 2002
S. CHATTANATHA KARAYALAR COLLEGE, TENKASI, TIRUNELVELI DISTRICT REP. BY ITS SECRETARY N. RAJAMANI Vs. THE JOINT DIRECTOR, TAMIL NADU COLLEGIATE EDUCATION, TIRUNELVELI REGION, TIRUNELVELI,	July 23, 2002
S. CHELLAMMAL Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, MADRAS,	March 14, 2002
S. ELUMALAI Vs. D.F. HUSSAIN ANSAR	April 2, 2002
S. GANESAN Vs. GOMATHY KANAPPAN,	July 12, 2002
S. GOPINATH, Vs. UNION OF INDIA (UOI), REP. BY THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND	February 26, 2002
S. ILANDIRAYANE Vs. STATE REP. BY INSPECTOR, CUDDALORE AND LOGAYAN	June 17, 2002
S. JANARTHANAM Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM-DIVISION II) LTD., VELLORE	June 4, 2002
S. JAYAKUMAR AND Vs. K. KANDASAMY GOUNDER	February 18, 2002
S. KRISHNAMOORTHY Vs. SPECIAL OFFICER, THANJAVUR,	April 12, 2002
S. MOHAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PUBLIC (SC) DEPARTMENT, FORT ST. GEORGE, CHENNAI,	March 4, 2002
S. MURUGANANDAM Vs. THE COMMISSIONER, H.R AND C.E (ADMN) DEPARTMENT, MADRAS AND THE EXECUTIVE OFFICER, SRI PANCHAVARNESWARASWAMI TEMPLE, WORAIYUR, TRICHY	July 26, 2002
S. NAMBIRAJ Vs. THE DISTRICT COLLECTOR, TIRUNELVELI KATTABOMMAN, TIRUNELVELI,	July 2, 2002
S. NITHIYANANDAN Vs. THE REGISTRAR OF MADRAS UNIVERSITY OF MADRAS, CHEPAUK, MADRAS	June 24, 2002
S. PALANIAPPAN Vs. TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD.	October 11, 2002
S. PALANIVEL Vs. THE STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO THE DEPARTMENT OF CO-OPERATION FOOD AND CONSUMER PROTECTION, FORT ST. GEORGE, CHENNAI,	July 22, 2002
S. PARTHIBAN Vs. THE INDIAN AIRLINES LIMITED REP. BY GENERAL MANAGER PERSONNEL, NEW DELHI AND THE DIRECTOR OF OPERATIONS THE INDIAN AIRLINES BUILDING, NEW DELHI	January 22, 2002
S. PUSHPAM Vs. THE DISTRICT EDUCATIONAL OFFICER, KUZHITHURAI EDUCATIONAL DISTRICT MARTHANDAM, KANYAKUMARI,	March 21, 2002
S. RAGHU Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE, NEW DELHI AND ADDITIONAL DIRECTOR, ENFORCEMENT DIRECTORATE, MADRAS	January 18, 2002
S. RAJAM Vs. THE CHAIRMAN, MADRAS PORT TRUST, MADRAS AND P. SAMUEL ARPUTHANATHAN	July 19, 2002
S. RAMAKRISHNAN, SRIRANGAM PEOPLES WELFARE ASSOCIATION, A REGISTERED SOCIETY, REPRESENTED BY ITS PRESIDENT Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, MADRAS,	February 15, 2002
S. SANTHANAM, Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI AND THE MANAGEMENT OF VADIVAMBIGAI MILLS LIMITED, SIVAGANGAI, PASUMPON MUTHURAMALINGA, THEVAR DISTRICT	January 29, 2002
S. SEBASTIAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. COOPERATIVE DEPARTMENT, FORT ST. GEORGE, MADRAS AND	April 24, 2002
S. SELVAKUMAR, Vs. THE CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY (MINISTRY OF CHEMICALS & FERTILIZERS, GOVT. OF INDIA) GUINDY, CHENNAI	March 28, 2002
S. SHADRACH PAUL, SHERISTADAR, DISTRICT COURT, MADURAI Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, MADRAS,	February 4, 2002
S. SINGARAM Vs. THE GOVERNMENT OF TAMIL NADU	April 30, 2002
S. SIVAKUMAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUCHIRAPALLI AND THE SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPT.,CHENNAI	January 22, 2002
S. SIVARAMAN,JAYARAM NAGAR,RAILWAY STATION POST,DINDIGUL DISTRICT Vs. THE VICE CHANCELLOR,GANDHIGRAM RURAL INSTITUTE,(DEEMED UNIVERSITY)GANDHIGRAM,	June 17, 2002
S. SOMASUNDARAM AND K. VEDASWAMY Vs. THE STATE OF TAMILNADU, REP. BY DEPUTY SECRETARY TO THE GOVERNMENT, PUBLIC (POLITICAL PENSION) DEPARTMENT, FORT ST. GEORGE, MADRAS AND THE DISTRICT COLLECTOR, COIMBATORE COLLECTORATE, COIMBATORE	March 12, 2002
S. SUBRAMANIAN Vs. THE DEPUTY COMMISSIONER OF LABOUR (APPEAL), CHENNAI AND THE MANAGEMENT, B & C MILLS, CHENNAI	March 1, 2002
S. VASUNDARA Vs. STATE	August 6, 2002
S. VEERARAGHAVAN Vs. REGISTRAR, DISCIPLINARY COMMITTEE NO. VI, BAR COUNCIL OF TAMIL NADU, MADRAS,	July 30, 2002
S. VELUSAMY Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS,	February 28, 2002
S.A. KASIM ROWTHER (DIED), Vs. RAJU @ SUBRAMANIAN,	June 12, 2002
S.C. SUTHANTHIRAN Vs. SANGEETHA,	July 22, 2002
S.K. MEGALAI Vs. R. MUTHURAJ	February 14, 2002
S.M. ARUNAGIRI Vs. THE CHIEF ENGINEER,PUBLIC WORKS DEPARTMENT, R.C. DIVISION, TRICHIRAPALLI DIVISION, TRICHIRAPALLI,	January 25, 2002
S.M. BAKIR MOHAMMED AND Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., COMMERCIAL TAXES DEPARTMENT SECRETARIAT, CHENNAI,	April 17, 2002
S.MADHAVAN Vs. INDIAN BANK, REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR, RAJAJI SALAI, MADRAS,	March 12, 2002
S.N. RAMASAMY RAJU Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HIGHWAYS (RURAL DEVELOPMENT) DEPT., FORT ST. GEORGE, MADRAS,	April 10, 2002
S.R.P. AGENCIES, INDIAN OIL DEALER REPRESENTED BY ITS PARTNER, MRS. V. DHANAKOTTI, DHARMAPURI TALUK AND DISTRICT Vs. INDIAN OIL CORPORATION SOUTHERN REGION, MADRAS REP. BY ITS GENERAL MANAGER,	June 7, 2002
S.THANUMALAYAN Vs. THE CHAIRMAN, TAMILNADU ELECTRICITY BOARD, CHENNAI AND	January 18, 2002
Sabapathy Vs. T M Muthuswamy Padayachi	August 5, 2002
SABARIARADIMAI Vs. MARIA RETNAM	February 6, 2002
SADASIVAM Vs. STATE	January 25, 2002
Sadhasivan Vs. State of Tamil Nadu	September 25, 2002
SAJATHI BI Vs. FATHIMA BI	July 26, 2002
SAJATHI BI Vs. FATHIMA BI	June 26, 2002
SAJOJA Vs. SENIOR REGIONAL MANAGER E I FOOD CORPORATION OF INDIA	December 5, 2002
SAKTHI FINANCE LTD Vs. SUBBIAH	December 31, 2002
SAKTHI INDUSTRIES, VYASARPADI, CHENNAI Vs. STATE OF TAMIL NADU, REPRESENTED BY COMMERCIAL TAX OFFICER, WASHERMANPET - I, CHENNAI AND TAMIL NADU TAXATION SPECIAL TRIBUNAL, REPRESENTED BY REGISTRAR, SINGARAVELAR MALIGAI, RAJAJI SALAI, CHENNAI	January 30, 2002
SAKTHIVEL Vs. KANDASAMY	July 2, 2002
SAKTHIVEL AND GANESAN Vs. THE STATE REP.BY THE INSPECTOR OF POLICE, THUVAKKUDI POLICE STATION, TRICHY DISTRICT	July 4, 2002
SAKTHIVEL, Vs. V. KANNIYAN,	July 29, 2002
Salaivasavan Vs. Management of India Tourism Development Corporation Ltd	August 29, 2002
SAM JACOB Vs. PUSHPARANI	November 19, 2002
Samarias Garage Vs. Hindustan Petroleum	September 27, 2002
SAMBANDA MUDALIAR Vs. VAIDYANATHAN	February 14, 2002
SAMBANDAM SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 17, 2002
SAMIKANNU NAICKER Vs. SIGAMANI	February 24, 2002
SAMIKANNU NAICKER Vs. SIGAMANI	February 22, 2002
SAMIKANNU NAICKER Vs. SIGAMANI	February 1, 2002
Sampath Vs. State	August 8, 2002
SAMPATH KUMAR T K Vs. PRESIDING OFFICER LABOUR COURT	November 22, 2002
SAMSETH BEGAM Vs. MARGARET CELINE	June 7, 2002
SANCHETI and CO Vs. INSPECTOR OF POLICE EOW II AND ANOTHER	October 31, 2002
SANDUR MANGANESE AND IRON ORES LTD Vs. UNION OF INDIA	August 2, 2002
SANKAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KUMBAKONAM SOUTH POLICE STATION, KUMBAKONAM	June 25, 2002
SANKARALINGAM Vs. V RAHURAMAN	June 21, 2002
SANTHAKULA SOWMYNARAYANA KAVARAYA PODU NITHI Vs. COLLECTOR TRICHY DISRICT	November 28, 2002
Santhammal Vs. Kaliammal	August 19, 2002
SARADAMANI KANDAPPAN Vs. S RAJALAKSHMI	June 19, 2002
SARALA Vs. STATE	September 26, 2002
SARANGAPANI Vs. VASANTHA	October 9, 2002
SARASWATHI GOPALAKRISHNAN Vs. SURANA TEXTILE MILLS LTD.	October 11, 2002
SARASWATHY Vs. VISWANATHAN	March 13, 2002
SARITHA ENTERPRISES Vs. S RAJAGOPAL	March 21, 2002
SAROJA Vs. GENERAL INSURANCE CORPORATION OF INDIA	August 7, 2002
SAROJA Vs. STATE - REPRESENTED BY THE NARCOTICS INTELLIGENCE BUREAU, KALLAKURICHI, SOUTH ARCOT DISTRICT	June 26, 2002
SAROJINI Vs. MUTHU NAVITHAN	June 11, 2002
SATHAPPA TEXTILERS P LTD Vs. COMMISSIONER OF INCOME TAX	December 4, 2002
SATHIAH Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE DISTRICT, CUDDALORE AND THE SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, CHENNAI	April 8, 2002
SATHIANATHAN N Vs. E S I CORPORATION	February 6, 2002
SATHIANATHAN N AND SONS P LTD Vs. E S I CORPN	February 6, 2002
Sathiyavani Vs. Ramayee Ammal	September 27, 2002
SAVITRI VIOZAT Vs. THE DIRECTOR, PONDICHERRY UNIVERSITY, COMMUNITY COLLEGE, TAC CAMPUS, LAWSPET, PONDICHERRY,	May 15, 2002
Sayarabai Vs. Tmt Kadaimmal	July 31, 2002
SEAIYUR GOVERNMENT HIGH SCHOOL DEVELOPMENT WELFARE ASSOCIATION Vs. COMMISSIONR TAMBARAM MUNICIPALITY	November 29, 2002
SEARLE INDIA LIMITED Vs. THE STATE	June 7, 2002
SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI AND THE LICENSING AUTHORITY, THE ASST COMMISSIONER (EXCISE), VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR Vs. K VINAYAGAMURTHY	July 24, 2002
SEERANGAN Vs. SELVI	December 5, 2002
SEETHA VENKATESH MILLS LIMITED REP BY ITS MANAGING DIRECTOR, D A A ANANTHAPADMANABHA CHETTIAR, CHENNAI Vs. N LAKSHMIAMMAL WIFE OF NARAYANASWAMY, CHINNAPALAYAM, POLLACHI (TK) AND ASSISTANT COMMISSIONER OF LABOUR II, OFFICE OF ASSISTANT COMMISSIONER OF LABOUR, CHENNAI	January 18, 2002
Seethapathy Vs. State	August 19, 2002
SEGAR ALIAS SIVANANDAM Vs. STATE	November 11, 2002
Sekar Vs. STATE	July 25, 2002
SEKAR Vs. MANAGEMENT OF JEEVA TRANSPORT CORPORATION AND	April 15, 2002
SEKAR JEWELLERS Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL	October 9, 2002
SELUR MINES SALEM Vs. GOVERNMENT OF TAMIL NADU	September 13, 2002
SELVA VINAYAGAR KOIL Vs. NAGASUNDARAM	March 13, 2002
SELVARAJAMANI Vs. NEW INDIA ASSURANCE COMPANY LTD	October 21, 2002
SELVI Vs. STATE BY INSPECTOR OF POLICE, VADIPATTI POLICE STATION, MADURAI	April 17, 2002
SELVI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, HOUSING & URBAN DEVELOPMENT DEPT., FORT ST. GEORGE, MADRAS,	April 30, 2002
Selvi Regina Immaculate Vs. State	August 5, 2002
SELVI SELVARANI Vs. ASSTT COMMISSIONER OF POLICE	February 1, 2002
SELVOM ANTOININE MARIE Vs. SOWARIDOSS ALIAS JULIEN FRANCUVA	April 24, 2002
SEMBA GOUNDER (DIED), Vs. THE DISTRICT COLLECTOR ERODE, PERIYAR DISTRICT AND THE SPECIAL TAHSILDAR (LA) ADI-DRAVIDAR WELFARE, ERODE	February 1, 2002
SENIOR REGIONAL MANAGER Vs. PRESIDING OFFICER	June 7, 2002
SENTHAMIL SELVAN Vs. STATE BY GOVERNMENT OF TAMIL NADU REP. BY SUB INSPECTOR OF POLICE, PCR WING, TRICHY	June 24, 2002
Senthil Kumar Vs. State	August 23, 2002
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 2002
SETHU VAIDYANATHAN Vs. THE CHIEF CONSERVATOR OF FORESTS, (WILD LIFE) AND CHIEF OF WILD LIFE WARDENS, CHILDRENS PARK, MADRAS,	March 28, 2002
SETHUKANDIAPAN Vs. JAGADAMBAL	April 18, 2002
SHANKAR SUNDARAM Vs. AMALGAMATIONS LTD	June 3, 2002
SHANMUGAM Vs. STATE	November 13, 2002
SHANMUGHAM Vs. ARULMIGU VINAYAGAR AND ARULMIGHU DHANDAYUTHAPANISWAMI DEITIES	June 18, 2002
SHANMUGHAM Vs. RATHINASWAMY GOUNDER	January 23, 2002
SHANTHI Vs. V VIJAYARAGHAVAN	March 13, 2002
SHANTHI Vs. P PANDIAN	December 2, 2002
SHANTHI GARMENTS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	October 25, 2002
SHIVA TEXYARN LIMITED, HAVING ITS REGISTERED OFFICE, COIMBATORE Vs. STATE	June 19, 2002
SHOBA NATARAJAN Vs. THE ASSISTANT DEPUTY COMMISSIONER OF POLICE,	January 28, 2002
SHRI THIRUMALAI FISHERIES PVT LTD Vs. INDIAN BANK TRIPLICANE BRANCH CHENNAI	April 25, 2002
SICAL-CWT DISTRIPARKS LTD. Vs. BESSER CONCRETE SYSTEMS LIMITED	October 11, 2002
SIDDHAN Vs. INSPECTOR OF POLICE SALEM	November 13, 2002
SIDDHARTH MEDIA HOLDINGS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 18, 2002
SIKANDAR Vs. STATE	March 28, 2002
Silambanna Gounder Vs. Pasuvayee Gounder	August 30, 2002
SILUVAI PRAGASAM Vs. State	August 21, 2002
SILUVAIRAJAN, Vs. STATE BY INSPECTOR OF POLICE, SUSEENDRAM POLICE STATION, KANNIYAKUMARI DISTRICT	April 22, 2002
SIMPSON AND CO LTD Vs. COMMISSIONER OF WEALTH TAX	October 25, 2002
SINGANAILUR VENKATESA IYER DECEASED NARASIMHAN Vs. ISAC JOSUA	July 24, 2002
SIVABAKYAM Vs. MANAGEMENT UDAYAGIRI ESTATE	July 29, 2002
SIVAGAMI Vs. NARAYANAN	April 11, 2002
Sivakami Vs. Thangavel	July 10, 2002
SIVAKUMAR Vs. VIJAYA AMMAL	September 13, 2002
SIVAKUMAR, Vs. THE DISTRICT FOREST OFFICER, DISTRICT FOREST OFFICER, TIRUVANNAMALAI,	January 28, 2002
SIVALINGAM Vs. KALLAKURICHI MUNICIPALITY REP. BY ITS EXECUTIVE OFFICER, KALLAKURICHI	March 18, 2002
SIVAMANI S/O SURYANARAYANAN, TAGORE COLLEGE, PALGHAT Vs. SPECIAL TAHSILDAR; LAND ACQUISITION; HARIJAN WELFARE; TIRUPPUR; G SUBBIAH NAIDU S/O GOVINDASAMY NAIDU; G VENKATESALU NAIDU S/O GOVINDASAMY NAIDU; S RAMACHANDRAN S/O SURYANARAYANAN; TAGORE COLLEGE; PALGHAT; SAYEE @ AYYASAMY S/O SURYANARAYANAN	July 8, 2002
Sivaprakasam Vs. Alternative Energy Industries Pvt Ltd	August 2, 2002
SMG ANJALAI AMMAL EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	April 4, 2002
SMH FINANCE P LTD Vs. SECRETARY TO GOVT HOME DEPARTMENT FSG	October 24, 2002
SMT PADMAVATHI AMMAL CHARITABLE TRUST Vs. S RM M CT M THIRUPANI TRUSTBY ITS TRUSTEE ADMINISTRATIVE OFFICE AT RELIANCE COMPANY CHENNAI	June 17, 2002
SMT SELVI Vs. STATE	April 17, 2002
SMT. K.G. VALSALAKUMARI AMMA, ASST. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD., NAGERCOIL Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. NAGERCOIL,	March 15, 2002
SMT.SINDHUNATHI Vs. THE DISTRICT COLLECTOR SALEM DISTRICT, SALEM,	January 29, 2002
SOUCE MARIE AND RATHINAMUTHAMMAL Vs. UNION OF INDIA (UOI), UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF PONDICHERRY, PONDICHERRY,	March 22, 2002
SOUNDARAESSANE ALIAS SOUNDARESSIN ALIAS SOUNDARAJU Vs. POUCHAPAVADY ALIAS POUCHEPAGANDY	April 15, 2002
SOUNDARAPANDIAN Vs. STATE BY INSPECTOR OF POLICE, PALANI CHETTIPATTI POLICE STATION, MADURAI	April 22, 2002
SOURN AGRIFURANE INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER	March 19, 2002
SOUTH EAST ASIA MARINE ENGINEERING and CONSTRUCTION LTD Vs. OIL AND NATURAL GAS COMMISSION	December 31, 2002
SOUTH INDIA TOURIST HOME (P) LTD. Vs. COMMISSIONER OF INCOME TAX	September 9, 2002
SOUTHERN ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 20, 2002
SOUTHERN INDUSTRIAL CORPORATION LIMITED Vs. CIT	August 12, 2002
SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD Vs. VIJAY TANKS AND VESSELS LTD	December 19, 2002
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED, GUINDY, CHENNAI Vs. THE SECRETARY AND COMMISSIONER TO GOVERNMENT, ENERGY (B1) DEPARTMENT, GOVERNMENT OF TAMIL NADU, CHENNAI,	March 15, 2002
SOUTHERN RAILWAY MAZDOOR UNION Vs. RAILWAY BOARD	October 11, 2002
SOUTHERN TECHNOLOGIES LTD Vs. JOINT COMMISSIONER OF INCOME-TAX	January 23, 2002
SOWBAKIAM AMMAL Vs. POWNAMBAL AMMAL	July 4, 2002
SPARTEK EMERGING OPPORTUNITIES MAURITIUS LTD Vs. ARGUS COSMETICS LIMITED	August 23, 2002
SPCL OFFICER K M P CO OP SOCIETY Vs. COMMR OF LABOUR	June 7, 2002
SPECIAL OFFICER Vs. DEPUTY COMMISSIONER OF LABOUR	December 18, 2002
SPECIAL OFFICER KARIMANGALAM MILK PRODUCERS CO OPERATIVE SOCIETY DHARMAPURI DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR AUTHORITY UNDER THE MINIMUM WAGES ACT SALEM	June 7, 2002
SPECIAL OFFICER POLLACHI CO OPERATIVE MARKETING SOCIETY LIMITED POLLACHI Vs. PRESIDING OFFICER LABOUR COURT COIMBTORE	July 5, 2002
SPECIAL OFFICER THIRUPATTUR COOPERATIVE SUGAR MILLS LTD Vs. S SIVALINGAM	October 30, 2002
SPECIAL TAHSILDAR Vs. TMT JAYALAKSHMI	September 20, 2002
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER Vs. DAISY MORAYIN	December 12, 2002
SPECIAL TAHSILDAR L A MASTER PLAN COMPLEX VIRUDHUNAGAR Vs. KAMALA	July 15, 2002
SPECIAL TAHSILDAR LA CHETTINAICKENPATTI SCHEME DINDIGUL Vs. M SURUTTAIAN	April 30, 2002
SPECIAL TAHSILDAR LA TAMIL NADU INDUSTRIAL EXPLOSIVES LIMITED Vs. M J JOHN	March 13, 2002
SPECIAL TAHSILDAR LAND ACQUISITION Vs. CHINNA RAMASWAMI	November 7, 2002
Special Tahsildar The Tamilnadu Magnesite Limited Salem Vs. T Nagendran	July 30, 2002
SREE KARPAGAMBAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX	July 3, 2002
SREEDHARAN Vs. UNION OF INDIA	March 28, 2002
SRI ARTHANAREESWARAR OF TIRUCHENGODE BY ITS PRESENT EXECUTIVE OFFICER, SRI SABAPATHY Vs. T.M. MUTHUSWAMY PADAYACHI,	August 5, 2002
SRI JAYAJOTHI & COMPANY LIMITED, RAJAPALAYAM AND SRI JAYAJOTHI TEXTILE MILLS PRIVATE LIMITED, RAJAPALAYAM Vs. THE COMMERCIAL TAX OFFICER - II, RAJAPALAYAM,	March 14, 2002
SRI MURUGAN TRANSPORTS Vs. COMMERCIAL TAX OFFICER	February 11, 2002
SRINIVASA AIYENGAR Vs. INDRANI	June 4, 2002
SRINIVASAN ALIAS BALAJI Vs. JAYALAKSHMI ALIAS VIDYA	March 6, 2002
SRINIVASAN CO Vs. COMMISSIONER OF INCOME TAX	December 2, 2002
STANES MOTORS SOUTH INDIA LTD Vs. COMMISSIONER OF INCOME TAX	July 23, 2002
State Vs. A K Mohandas	July 16, 2002
State Vs. Jayakumar	July 12, 2002
STATE Vs. SUBRAMANIAN NADAR	July 5, 2002
STATE Vs. Mohamed Abubakkar	July 31, 2002
STATE Vs. KAMARAJ	August 1, 2002
State Vs. Jayabalan	September 4, 2002
STATE Vs. DR ANURADHA RAMNATH	March 19, 2002
STATE Vs. RASALAIYAN	February 6, 2002
STATE Vs. MITTALAL NAHAR	February 4, 2002
STATE Vs. RADHAKRISHNAN	February 11, 2002
STATE Vs. STATE OF TAMIL NADU	April 26, 2002
STATE Vs. K M RAVI	April 26, 2002
STATE BANK OF INDIA SCHEDULE CASTES/TRIBES EMPLOYEES WELFARE ASSOCIATION, REP. BY ITS GENERAL SECRETARY, CHENNAI Vs. STATE BANK OF INDIA, REP. BY ITS CHIEF GENERAL MANAGER, LOCAL HEAD OFFICE, CHENNAI	March 1, 2002
STATE BANK OF TRAVANCORE UDHAGAMANDALAM Vs. A R THIRUMURTHY	April 3, 2002
STATE BY PUBLIC PROSECTOR, HIGH COURT, MADRAS Vs. SELVAPATHY MUDHALI (A2) S/O. KOTHANDARAMA MUDHALI	July 18, 2002
STATE BY PUBLIC PROSECUTOR Vs. MANGARAM CHANDRAMAL MAHATHANI	June 7, 2002
STATE BY REVENUE DIVISIONAL OFFICER, COIMBATORE, REP. BY PUBLIC PROSECUTOR, MADRAS Vs. KANAKARAJ	July 10, 2002
STATE EXPRESS TRANSPORT CORPORATION Vs. PONNUSAMY	December 19, 2002
STATE GOVT OF TAMIL NADU Vs. MEENAKSHI AMMAL TRUST	August 22, 2002
STATE OF T N Vs. B NAGARAJAN	June 25, 2002
STATE OF TAMIL NADU Vs. GUPTHA ENTERPRISES	June 24, 2002
STATE OF TAMIL NADU Vs. MOHAMED NAGIB	April 3, 2002
STATE OF TAMIL NADU Vs. H A MUNAFF	February 26, 2002
State of Tamil Nadu Vs. V Chelliah	August 21, 2002
STATE OF TAMIL NADU Vs. A R CHAKRAVARTHY	September 5, 2002
STATE OF TAMIL NADU Vs. ANDAVAR MINERALS AND INDUSTRIES	July 30, 2002
State of Tamil Nadu Vs. V Sundaramoorthy	August 7, 2002
STATE OF TAMIL NADU Vs. GOVEL PLASTIC PVT LTD	July 18, 2002
STATE OF TAMIL NADU Vs. M MADHAVALAKSHMI	September 20, 2002
STATE OF TAMIL NADU Vs. CORNWALLIS PRESS AND ANOTHER	October 24, 2002
STATE OF TAMIL NADU Vs. NISHATH ESSENTIAL OIL DISTILLERY	October 8, 2002
STATE OF TAMIL NADU REP Vs. P S G COLLEGE OF ARTS and SCIENCE REP	September 18, 2002
STATE OF TAMIL NADU SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH MADRAS 9 Vs. N SANGEETHA	September 4, 2002
State of Tamilnadu Vs. Tvl Govel Plastic Pvt Ltd	July 18, 2002
STATE, BY PUBLIC PROSECUTOR Vs. C. VIJAYAN,	July 12, 2002
STATE, BY PUBLIC PROSECUTOR, MADRAS Vs. GANAPATHY SUNDARAM	June 21, 2002
STEEL PLANT EMPLOYEES UNION SALEM Vs. STEEL AUTHORITY OF INDIA LIMITED	March 28, 2002
SUB COLLECTOR DINDIGUL Vs. LAKSHMI AMMAL	November 6, 2002
Subadhra Palayam Vs. Amirthammal	August 23, 2002
SUBBARAYA GOUNDER Vs. PALANISAMI GOUNDER	October 23, 2002
SUBBARAYA MUDALIAR Vs. VENDAMIRDHAMMAL,	February 5, 2002
Subbayammal Vs. State of Tamil Nadu	July 30, 2002
SUBBULAKSHMI Vs. SIVASUBRAMANIAM	November 11, 2002
SUBRAMANIA THEVAR Vs. ALAGAR THEVAR ALIAS AZHAGARSAMITHEVAR	August 7, 2002
SUDSUN HOUSING DEVELOPMENT I LTD Vs. G T D ANANDARAJ	September 23, 2002
SUMANTH PATHAK Vs. TVS SUZUKI LTD	March 27, 2002
SUNDARAM Vs. MANICKAM	July 17, 2002
SUNDARAM AMMAL Vs. GOWRIAMMAL	August 7, 2002
SUNDARAM FINANCE SERVICES LTD Vs. GRANDTRUST FINANCE LIMITED HAVING ITS REGISTERED OFFICE AT 64 HABIBULLA ROAD T NAGAR CHENNAI 6000 017	July 5, 2002
SUNDARAM INDUSTRIES EMPLOYEES UNION Vs. STATE OF TAMIL NADU	December 5, 2002
SUNDARAM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER	September 18, 2002
Sundararaj Vs. R Manoharan	September 6, 2002
SUNDRAMOORTHY M Vs. COMMR OF LABOUR	April 5, 2002
SUNIL ANAND & CO. P. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, ARJUNLAL SUNDARDAS AND SUNDARDAS ARJUNLAL BY MANAGING PARTNER ARJUNLAL SUNDARDAS Vs. CLEETUS VINCENT,	July 15, 2002
Super Spg Mills LTD Vs. Commissioner of Income Tax Coimbatore	July 3, 2002
SUPER SPG. MILLS LTD., COIMBATORE Vs. THE COMMISSIONER OF INCOME TAX, COIMBATORE	July 30, 2002
SUPERINTENDENT OF POLICE,CENTRAL BUREAU OF INVESTIGATION, MADRAS Vs. DINESH KUMAR BANDARI,	June 3, 2002
SUPERINTENDING ENGINEER Vs. M SANTHANAM AND ANOTHER	December 30, 2002
Superintending Engineer Highways Department Vs. Honourable Justice V Ramaswami	August 27, 2002
SUPERINTENDING ENGINEER, MADURAI ELECTRICITY DISTRIBUTION CIRCLE, T.N.E.B., MADURAI Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI AND S. CHANDRASEKARAN	March 1, 2002
SUPERVISORS UNION, BHEL/BAP/RANIPET REP BY ITS GENERAL SECRETARY, K STALIN Vs. CHAIRMAN; CUM MANAGING DIRECTOR; BHEL; CORPORATE OFFICE	June 21, 2002
Suresh Vs. State	July 31, 2002
SURESH KUMAR SHARMA Vs. THE REGIONAL TRANSPORT OFFICER,KARUR	July 2, 2002
SURESH; VIJAYAKUMAR AND PRASAD Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, MINJOOR POLICE STATION, CHENGAI MGR DISTRICT	August 19, 2002
SURIYA ALIAS BEATRICE MICHAEL Vs. STATE OF TAMIL NADU	July 30, 2002
SURIYA MOORTHY Vs. B CHANDRADEVI	December 17, 2002
SURYGANDHI Vs. LOURDSWAMY	September 16, 2002
SUSILA SANKAR Vs. CHAIRMAN TAMIL NADU HOUSING BOARD AND ANOTHER	September 13, 2002
SUYAMBULINGAM Vs. STATE	July 26, 2002
Swami Hariharananda Vs. Educational Appellate Tribunal Tiruchirapalli	August 27, 2002
Swaminathan Vs. State of Tamil Nadu	August 1, 2002
SWAMY NITHYANANDA Vs. STATE OF TAMIL NADU AND ANOTHER	November 11, 2002
Swamy Sadananda Vs. State of Tamil Nadu	August 6, 2002
SWAMY SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LIMITED	February 26, 2002
SYED HUSSAINUDEEN Vs. SYED GHOUSE	August 30, 2002
SYED NIZA Vs. STATE OF TAMIL NADU	March 20, 2002
SYED YOUSUF, Vs. TAMIL NADU WAKF BOARD, REP. BY ITS SECRETARY, SANTHOME HIGH ROAD,MADRAS AND	March 1, 2002
T AMUTHAM ANTHONY Vs. STATE OF TAMIL NADU	April 12, 2002
T BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 30, 2002
T C Usha Vs. Kanyakumari Market Committee	September 27, 2002
T CHELLADURAI Vs. STATE OF TAMIL NADU AND ANOTHER	October 10, 2002
T D A C C S WHOLESALE STORES LTD Vs. COMMR OF LABOUR	January 24, 2002
T DULIP SINGH Vs. STATE OF TAMIL NADU REP	February 13, 2002
T HARI GOPALAN, CORRESPONDENT AND MANAGING TRUSTEE, REPRESENTING SUN BEAM MATRICULATION SCHOOL, GANDHI NAGAR EDUCATIONAL TRUST (EDUCATIONAL AGENCY), GANDHI NAGAR, VELLORE, NORTH ARCOT AMBEDKAR DISTRICT Vs. CONSUMER DISPUTES REDRESSAL FORUM, DISTRICT COURT, VELLORE, NORTH ARCOT DISTRICT, REP BY ITS CHAIRMAN AND FEREIRO KEVIN GERARD, S/O LATE C P FEREIRO, VELLORE, NORTH ARCOT AMBEDKAR DISTRICT	February 19, 2002
T J SHINE Vs. GOVERNMENT OF TAMIL NADU	July 16, 2002
T K SINGARAM Vs. CONTROLLER OF ESTATE DUTY	August 13, 2002
T K VENKATESAN Vs. T K SRINIVASAN	November 7, 2002
T M HUSSAIN Vs. P ANANDASAMY REDDIAR	August 13, 2002
T MARY ISABEL Vs. SPECIAL OFFICER ALANDUR MUNICIPALITY	December 16, 2002
T N KRISHNA PILLAI Vs. K NALLAPERUMAL	October 4, 2002
T N Uma Maheswari Vs. State of Tamil Nadu	September 6, 2002
T N VIJAYAVARMAN TIRUMALPAD Vs. VETTAKARAN TEMPLE DEVELOPMENT COMMITTEE	February 15, 2002
T PADMANABAN Vs. TAMIL UNIVERSITY THANJAVUR	March 27, 2002
T R KRISHNAMOORTHY Vs. MADURAI CITY MUNICIPAL CORPORATION	August 27, 2002
T R V PANDURANGAN Vs. GOVERNMENT OF INDIA	March 15, 2002
T RAJMOHAN Vs. C CHOCKALINGAM	April 5, 2002
T S NATRAJAN Vs. STATE OF TAMIL NADU	June 7, 2002
T Sambaingam Vs. Government of Tamil Nadu	September 13, 2002
T SARVESWARA RAO Vs. T SATHYANARAYANA	July 8, 2002
T Selvaraj Vs. Chairman	September 24, 2002
T SIVAGNANASAMBANDAN Vs. SELVI J JAYALALITHA	November 22, 2002
T T V DHINAKARAN Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAWAN	September 17, 2002
T T V DHINKARAN Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE OPPOSITE PARTY	September 17, 2002
T THIRUNAVUKKARASU Vs. REGISTRAR	January 1, 2002
T V KRISHNAMACHARI Vs. G PANNEERSELVAM	July 15, 2002
T VIJAYAMMA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	November 11, 2002
T. AMUDHA Vs. APPROPRIATE AUTHORITY	July 11, 2002
T. KOCHAPPI Vs. R. SADASIVAM PILLAI	April 6, 2002
T. KUPPAN Vs. THE MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD., (A GOVT. OF TAMIL NADU UNDERTAKING), CHENNAI,	April 23, 2002
T. MANICKAM Vs. TIRUPUR MUNICIPALITY, REP. BY ITS COMMISSIONER, TIRUPUR	February 7, 2002
T. RAMACHANDRAN, Vs. UNION OF INDIA (UOI), REP. BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI,	April 26, 2002
T. SAROJINI Vs. THE MANAGER AND CORRESPONDENT M.D. ELEMENTARY SCHOOL MARIKUPPAM, P.R. PURAM, ERUMBI [VIA], CHENGAI MGR DISTRICT,	June 14, 2002
T. SIVAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAI,	July 26, 2002
T.A. VENKATESAN, Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, MADRAS,	March 4, 2002
T.K. AYUB Vs. MOHAMMED HANIF,	May 14, 2002
T.T.V. DHINAKARAN Vs. P. SELVENDRAN,	March 4, 2002
TAJ MADURAI LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION	August 1, 2002
Tamil Nadu Brick and Tile Vs. Commissioner of Income tax	December 12, 2002
TAMIL NADU BRICK and TILE Vs. COMMISSIONER OF INCOME TAX	December 31, 2002
TAMIL NADU BRICK INDUSTRIES Vs. STATE REP	December 20, 2002
TAMIL NADU CHLORATES LIMITED Vs. REGISTRAR	December 10, 2002
TAMIL NADU CO OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. STATE OF TAMIL NADU	December 18, 2002
TAMIL NADU CORPN Vs. P O LABOUR COURT	August 27, 2002
TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHIEF ENGINEER/PERSONNEL, MADRAS Vs. THE PRESIDING OFFICER I ADDL. LABOUR COURT, MADRAS AND CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES REP. BY ITS GENERAL SECRETARY, MADRAS	February 28, 2002
TAMIL NADU ELECTRICITY WORKERS FEDERATION, MADURAI BRANCH, REP. BY ITS SECRETARY, SELLUR, MADRAI Vs. TAMIL ELECTRICITY BOARD REP. BY ITS SECRETARY, CHENNAI,	January 28, 2002
TAMIL NADU FILM EXHIBITORS ASSOCIATION Vs. BRANCH MANAGER FILMS DIVISION AND ANOTHER	November 22, 2002
TAMIL NADU HOUSING BOARD (PALLAVAN NAGAR) RESIDENTIALS WELFARE ASSOCIATION, PALLAVAN NAGAR, KANCHEEPURAM REPRESENTED BY ITS SECRETARY S. JAYARAMAN Vs. THE EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, VELLORE HOUSING UNIT, SATHUVACHARI, VELLORE,	June 17, 2002
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. M S GOPAL PROPRIETOR SUKI GARMENTS	November 13, 2002
Tamil Nadu Industrial Investment Corporation LTD Vs. Swaminathan	August 7, 2002
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. A B ANANTHA KRISHNAN	June 6, 2002
TAMIL NADU JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU	June 4, 2002
TAMIL NADU MATRICULATION AND CBSE SCHOOL TEACHERS ASSOCIATION, REPRESENTED BY ITS GENERAL SECRETARY, ANNA NAGAR, MADRAS Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER ANDSECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST. GEORGE, MADRAS,	July 19, 2002
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. COMMERCIAL TAX OFFICER	October 10, 2002
TAMIL NADU STATE PRIMARY CO OP BANK ALL EMPLOYEES UNION Vs. STATE	November 12, 2002
Tamil Nadu State Primary Co op Bank All Employees Union Vs. State	September 3, 2002
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LTD Vs. N RANJITHAM	February 15, 2002
TAMIL NADU TOBACCO COMPANY LTD Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 22, 2002
TAMILAGA ARAMBAPALLI ASIRIYAR KOOTTANI, REP. BY ITS GENERAL SECRETARY,MR. S. ABDUL MAJEETH Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, EDUCATION, SCIENCE AND TECHNOLOGY DEPARTMENT, MADRAS AND THE DIRECTOR OF ELEMENTARY EDUCATION, MADRAS	February 15, 2002
TAMILNAD MERCANTILE BANK LIMITED TUTICORIN Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION THROUGH ITS SECRETARY M P T MUTHURAJ THOOTHUKUDI	March 28, 2002
TAMILNADU HAND CARTMEN AND CYCLE RICKSHAW KEROSENE RETAIL PROGRESS SANGAM Vs. GOVERNMENT OF TAMIL NADU	September 16, 2002
TAN INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	March 1, 2002
TAN INDIA WORKERS UNION Vs. DISTRICT COLLECTOR	June 17, 2002
TARAPORE AND CO Vs. COMMISSIONER OF INCOME TAX	August 28, 2002
THALAVAI Vs. STATE	August 23, 2002
THANGA KRISHNAN Vs. STATE OF TAMIL NADU	December 11, 2002
THANGADURAI NADAR Vs. STATE	February 11, 2002
Thangarajapandian Vs. Sreekrishnaperumal	September 12, 2002
THANGAVEL Vs. DHANAM	November 15, 2002
THANGAVEL UDAYAR (DIED), Vs. KATHAYEE AMMAL,	April 16, 2002
THANGAVELAN AND 5 ORS. Vs. UNION OF INDIA (UOI), REP. BY ITS SECRETARY, MINISTRY OF SHIPPING AND TRANSPORT, NEW DELHI,	June 24, 2002
THANJAVUR DISTRICT EMPLOYEES CO OPERATIVE SOCIETIES EMPLOYEES UNION THANJAVUR Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	February 13, 2002
THANKAYYAN NADAR Vs. RETNASELVI	June 14, 2002
THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED REP Vs. M KANDASAMY THE PRESIDING OFFICER II ADDL	June 21, 2002
THAVARAJ PANDIAN Vs. STATE REP	December 16, 2002
THAYAMMAL Vs. PERIA ISAKKI THEVAR	April 3, 2002
THE ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, T. NAGAR, MADRAS Vs. NARAYANASWAMY RAVISHANKAR @ RAVISHANKAR	February 18, 2002
THE ASST. ACCOUNTS OFFICER, REVENUE DIVISION, POLUR, Vs. VARADHAN	June 28, 2002
THE CHAIRMAN, RAILWAY BOARD, NEW DELHI AND Vs. THE REGISTRAR,CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, CHENNAI,	April 23, 2002
THE COMMISSIONER, KARAMBAKUDI PANCHAYAT UNION,KARAMBAKUDI, PUDUKOTTAI Vs. N. BALASUBRAMANIAN, PUDUKOTTAI AND THE REGISTRAR,TAMILNADU ADMINISTRATIVE TRIBUNAL,CHENNAI	February 5, 2002
THE CORRESPONDENT, TDTA MIDDLE SCHOOL, KURUMBALAPERI, KEELAPAVOOR, TIRUNELVELI DISTRICT AND M. PAUL SINGH, PRE-VOCATIONAL INSTRUCTOR, TDTA MIDDLE SCHOOL, KURUMBALAPERI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION, MADRAS,	April 16, 2002
THE DISTRICT FOREST OFFICER GUDALUR FOREST DIVISION GUDALUR, THE NILGIRIS Vs. NADUGANI PLANTATIONS LTD., NADUGANI, GUDALUR TALUK, THE NILGIRIS AND ASSISTANT SETTLEMENT OFFICER COONOOR, THE NILGIRIS	January 24, 2002
THE GUGAI FRIENDS ASSOCIATION REP.BY ITS SECRETARY V. JANARTHANAN Vs. INSPECTOR OF POLICE, SHEVAPET POLICE STATION,SHEVAPET, SALEM AND DEPUTY COMMISSIONER OF POLICE, SALEM DISTRICT, SALEM	June 7, 2002
THE INSPECTOR GENERAL OF POLICE,(LAW AND ORDER), CHENNAI, Vs. J. PANDURANGAN AND THE REGISTRAR,TAMIL NADU ADMINISTRATIVE TRIBUNAL,CHENNAI	March 12, 2002
THE KOLLU THATCHU THOZILALOR MUNNETRA SANGAM (REG. NO. 117) REP. BY ITS PRESIDENT, SALEM Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF LAND REVEUNE, MADRAS,	February 28, 2002
THE MANAGEMENT OF KALEESWARAR MILLS, COIMBATORE Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT (THE DY. COMMISSIONER OF LABOUR), COIMBATORE,	June 28, 2002
THE MANAGEMENT OF MAYILADUTHURAI CO-OPERATIVE PRIMARY AGRICULTURAL CUM RURAL DEVELOPMENT BANK, MAYILADUTHURAI, REP. BY ITS SPECIAL OFFICER, M.G. KALIAPERUMAL Vs. THE PRESIDING OFFICER LABOUR COURT, CUDDALORE AND V.S. SIVAKUMAR	April 11, 2002
THE MANAGEMENT OF OIL AND NATURAL GAS CORPORATION LIMITED REP. BY ITS REGIONAL DIRECTOR, SOUTHERN REGIONAL BUSINESS CENTRE, CHENNAI Vs. THE GOVERNMENT OF INDIA, MINISTRY OF LABOUR REP. BY ITS UNDER SECRETARY, NEW DELHI,	April 19, 2002
THE MANAGEMENT OF PALLAVAN TRANSPORT CORPN. LTD., ANNA SALAI, MADRAS Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, MADRAS AND J. VENKATESAN	June 20, 2002
THE MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION LTD., MADRAS Vs. THE PRESIDING OFFICER, 1ST ADDITIONAL LABOUR COURT, MADRAS AND P. SHANMUGAM	July 12, 2002
THE MANAGEMENT OF SPENCER & CO. LTD., MADRAS Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, REGIONAL COMMISSIONER OF LABOUR CENTRAL, MADRAS,	July 29, 2002
THE MANAGING DIRECTOR, NEEDLE INDUSTRIES INDIA LTD., KETTI Vs. THE PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND C. MURUGESAN	February 5, 2002
THE METROPOLITAN TRANSPORT (CORPORATION CHENNAI DIVISION II) LIMITED REP. BY ITS MANAGING DIRECTOR PREVIOUSLY DR. AMBEDKAR TRANSPORT CORPORATION LIMITED, CHENNAI Vs. SMT. JALAMARY	February 4, 2002
THE PALACE CLUB Vs. THE SUPERINTENDENT OF POLICE	April 26, 2002
THE ROMAN CATHOLIC DIOCESE BY ITS PROCURATOR PARISH PRIEST THIRU VEDAMANICKAM,BISHOP HOUSE,K. PUDUR,MADURAI Vs. R.S. SAVARIMUTHU REDDIAR,	March 19, 2002
THE SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION, REP. BY ITS PRESIDENT P. KANDASAMY, COIMBATORE Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY, TO GOVT., COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPT., CHENNAI,	February 5, 2002
THE SOUTHERN TEXTILES LIMITED, REPRESENTED BY ITS FACTORY MANAGER, HAVING REGISTERED OFFICE AT COIMBATORE Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, COIMBATORE RANGE, OFFICE OF THE DEPUTY INSPECTOR GENERAL OF POLICE, COIMBATORE,	April 12, 2002
THE SPECIAL OFFICER, OMALUR TALUK CO-OPERATIVE LAND DEVELOPMENT BANK LTD., OMALUR, SALEM DISTRICT Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM AND K. VARADARAJAN, OMALUR, SALEM DISTRICT	March 7, 2002
THE SPECIAL OFFICER, THE TIRUNELVELI CO-OPERATIVE PRINTING WORKS LIMITED, TIRUNELVELI Vs. THE DEPUTY CHIEF INSPECTOR OF FACTORIES, TIRUNELVELI,	February 26, 2002
THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT HOME (SC) DEPARTMENT, CHENNAI AND THE TRANSPORT COMMISSIONER, CHENNAI Vs. N. RAZIUDDIN AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAI	March 21, 2002
THE STATE OF TAMIL NADUREPRESENTED BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS (NORTH)DIVISION, MADRAS Vs. TVL. KHIVRAJ MOTORS LIMITED, MADRAS	March 6, 2002
THE STATE OF TAMILNADU Vs. V. RAMANI	January 31, 2002
THE SUPERINTENDING ENGINEER, HIGHWAYS DEPARTMENT, CHENNAI CIRCLE Vs. V. RAMASWAMI	August 27, 2002
THE SUPERINTENDING ENGINEER, METTUR ELECTRICITY DISTRIBUTION CIRCLE, METTUR DAM Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM AND THIRU C. SINGARAVELU	July 24, 2002
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, KUZHITHURAI Vs. K. VARGHEESE,	March 28, 2002
THE TAMIL NADU FOREST DEPARTMENT STAFF COOPERATIVE THRIFT AND CREDITS, SOCIETY LTD. REPRESENTED BY ITS SPECIAL OFFICER, MADRAS Vs. P. DHANABAL AND THE DEPUTY COMMISSIONER OF LABOUR, APPELLATE AUTHORITY (APPEAL INCHARGE), MADRAS	April 11, 2002
THE TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. J. HARIDOSS AND	February 4, 2002
THE WOMEN WELFARE AND PROGRESS SOCIETIES, UTHAGAMANDALAM REP. BY R. MANI Vs. JANAKI AMMAL	March 4, 2002
THE WORKMAN REPRESENTED BY THE GENERAL SECRETARY, MADRAS PORT UNITED LABOUR UNION, MADRAS Vs. THE CHAIRMAN, MADRAS PORT TRUST, RAJAJI SALAI, MADRAS AND THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS	February 1, 2002
THILAGAM G Vs. PRESIDING OFFICER LABOUR COURT	January 18, 2002
THILLAINAYAKI AMMAL Vs. SANDANATHAMMAL	August 8, 2002
THIRU N SASTHA, PIONEER ESTATE, NAGERCOIL Vs. STATE OF TAMIL NADU, REP BY COMMISSIONER OF AGRICULTURAL INCOME-TAX, MADRAS	June 26, 2002
THIRU T SHANMUGA MUDALIAR Vs. TMT NOORJAHAN	December 5, 2002
THIRUMATHI AISWARYAM Vs. THIRUMATHI K SAROJA	June 14, 2002
THIRUNAGAR PANCHAYAT Vs. THIRUNAGAR COOPERATIVE HOUSE CONSTRUCTIONS SOCIETY LIMITED MADURAI	June 7, 2002
THIRUNAGESWARAM HANDLOOM TEXTILE MANUFACTURERS ASSOCIATION Vs. T.P. KUPPUSAMY MUDALIAR AND SONS AND OTHERS	April 30, 2002
THIRUPATTUR CO OP SUGAR MILLS LTD Vs. S SIVALINGAM	October 30, 2002
THIRUPURASUNDARI Vs. CHIEF INTERNAL AUDITOR AND CHIEF AUDITOR OF STATUTORY BOARDS, MADRAS; SENIOR ASSISTANT DIRECTOR, KHADI, BOARD AUDIT, KURALAGAM, MADRAS	January 1, 2002
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED, REP. BY ITS MANAGING DIRECTOR Vs. ASSISTANT COMMISSIONER OF LABOUR, MADRAS,	February 27, 2002
THIRUVANAIKOIL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT	July 29, 2002
THIRUVANAIKOIL CO-OPERATIVE URBAN BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLY	July 29, 2002
THULASIAMMAL Vs. KALYANI	November 8, 2002
THULASIAMMAL Vs. MARAPPA GOUNDER	October 1, 2002
Tirisanku Vs. Kasinathan	July 22, 2002
TIRUCHENDUR ARULMIGU SUBRAMANIASAMY KOVIL OIVUPETRA PANIYALARGAL SANGAM Vs. EXECUTIVE OFFICER ARULMIGU SUBRAMANIASAMY DEVASTHANAM	June 5, 2002
TITAN INDUSTRIES LTD Vs. KANISHK JEWELLERY	November 18, 2002
TITANIUM TANTULUM PRODUCTS LTD Vs. CUSTOMS CENTRAL EXCISE AND ANOTHER	December 1, 2002
TMT S RAJAMANI Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION	December 20, 2002
Tmt Ushadevi Vs. S N Arumugam Pillai	August 8, 2002
TMT. AMMAKANNU Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD, CHEPAUK, MADRAS,	June 26, 2002
TMT. AVUDAI AMMAL Vs. THE COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI AND STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT, PUBLIC (PP) IV DEPARTMENT, FORT ST. GEORGE, CHENNAI	March 6, 2002
TMT. CHANDRA AMMAL Vs. K. KUPPAMMAL AND OTHERS	November 7, 2002
TRACTORS AND FARM EQUIPMENTS LIMITED Vs. STATE OF TAMIL NADU	June 4, 2002
TREASURER CHENNAI DEVANGAR MAHAJANA SABHAI Vs. M RAJAPPAN	November 15, 2002
TTBL TEA AND TECHNOLOGIES LIMITED FORMERLY CALLED TAMIL NADU TEA BROKERS LIMITED TTBL Vs. GOVERNMENT OF TAMIL NADU	March 8, 2002
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 5, 2002
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	August 13, 2002
Tube Investments of India Limited Vs. Deputy Commercial Tax Officer	August 14, 2002
TUTICORIN SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 23, 2002
Tvl Karthik Roller Floor Mills Vs. State	August 14, 2002
TVL KASI AND SETHU Vs. DEPUTY COMMERCIAL TAX OFFICER DG CTO	December 31, 2002
TVL NEW KRISHNA BHAVAN Vs. DEPUTY COMMERCIAL TAX OFFICER	December 12, 2002
TVL P SAMIYAAPPAN and CO Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	December 10, 2002
Tvl Papco Offset Printing Works Vs. State of Tamilnadu	August 1, 2002
TVL TAMIL NADU CHLORATES LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	December 10, 2002
TVL V M V K RAMASAMY NADAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	October 29, 2002
TVL VINCENTS TIRUNELVELI BOTTLERS PVT LTD Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL AND ANOTHER	December 5, 2002
U KRISHNAN ALIAS KITTU Vs. STATE	March 18, 2002
U. GUNASEKARAN Vs. THE EXECUTIVE DIRECTOR, TAMIL NADU SCIENCE AND TECHNOLOGY CENTRE, GUINDY, CHENNAI	March 8, 2002
U.P.M. RAJENDRA VELAR, PRESIDENT OF ARCHAGAR SANGAM,VETTUDAYAR KALIAMMAN TEMPLE KOLLANGUDI VILLAGE Vs. THE COMMISSIONER, HR & CE ADMN DEPT., CHENNAI AND THE EXECUTIVE OFFICER O/O VETTUDAYAR KALIAMMAN TEMPLE, KOLLANGUDI VILLAGE	April 30, 2002
UCO BANK EMPLOYEES ASSOCIATION TAMIL NADU Vs. UNION OF INDIA UOI	July 5, 2002
ULAGANATHAN Vs. KUMARASAMY CHETTIYAR	September 24, 2002
UMA METAL INDUSTRIES Vs. STATE OF TAMIL NADU AND ANOTHER	November 21, 2002
UNION BANK OF INDIA Vs. RILVAN LEATHERSM	July 11, 2002
UNION BANK OF INDIA Vs. MAHARAJA FOREST PRODUCTS AND ORS.	March 11, 2002
UNION OF INDIA Vs. NATESAN	July 4, 2002
UNION OF INDIA Vs. R D RAMANATHAN	July 29, 2002
Union of India Vs. N Gopaldas and Co	August 7, 2002
UNION OF INDIA Vs. CHEMFAB ALKALIS LIMITED	December 4, 2002
UNION OF INDIA Vs. RAMNATH INTERNATIONAL	October 31, 2002
UNION OF INDIA Vs. SRC EXPORTS PVT LTD	April 8, 2002
UNION OF INDIA (UOI), REP. BY SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAVAN, NEW DELHI, Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH, REP. BY ITS REGISTRAR, CHENNAI,	March 22, 2002
UNION OF INDIA (UOI), REP. BY THE SUB-DIVISIONAL INSPECTOR, DEPARTMENT OF POST, SALEM Vs. B. SIVAPRAKASAM,	January 30, 2002
UNITED FOUNDARIES P LTD Vs. SURYA NARAYANA PAPER and BOARD P LTD	December 9, 2002
UNITED INDIA INSURANCE CO LTD Vs. LEELA	March 11, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M G SUBRAMANIAN	November 12, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDASWAMY	December 11, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S VISWANATHAN AND ANOTHER	December 16, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TIRUVALLUVAR TRANSPORT CORPORATION LTD	December 31, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R VENKATESAN	December 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMIR BASHA	December 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED, DINDIGUL Vs. M. VELUCHAMY AND MUTHU ALAGU	January 29, 2002
UNITED INDUSTRIAL ENGINEERS Vs. SUNDARAM FINANCE SERVICES LIMITED	December 26, 2002
UNIVERSAL CYCLE ACESSORIES Vs. TAMIL NADU ELECTRICITY BOARD	March 15, 2002
UPASANA FINANCE LIMITED Vs. TRISHNA ENGINEERING WORKS MADRAS	January 31, 2002
USV LIMITED Vs. IPCA LABORATORIES LIMITED	June 26, 2002
UTHIRASU AND KANNAIYAN Vs. PALANIVELU; ATHAI AND AVIDAIKUTTY	June 25, 2002
V A V BALAKRISHNA NAIDU Vs. MINOR SURESH	July 5, 2002
V BALASUBRAMANIAN Vs. PRESIDENT KOTHAKUPPAM PANCHAYAT	August 28, 2002
V BHASKARAN Vs. SPECIAL DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE	November 13, 2002
V C JAIN Vs. DISTRICT REGISTRAR S R O VIRUGAMBAKKAM	August 5, 2002
V D RANGACHARI Vs. MYTHILI	September 11, 2002
V DEVADOSS Vs. V PANKIRAJ	June 19, 2002
V E LAKSHMANAN CHETTIAR Vs. COMMISSIONER OF WEALTH TAX	August 27, 2002
V GANESAN, M D; SUBBANNA GOUNDER; MUTHUSAMY GOUNDER AND SAMIAPPA GOUNDER; V RAMADAS REDDY, VELLORE; AJJAPPA AND MALLAPPA; RAJ H EASWARAN, REP BY POWER AGENT, HARI EASWARAN; SOWMYA, REP BY POWER AGENT, HARI EASWARAN; P C KUPPUSAMY CHETTIAR Vs. COLLECTOR OF NILGIRIS	February 13, 2002
V GEETHA Vs. STATE OF TAMIL NADU	December 27, 2002
V INDRA BHAVANI Vs. UNDER SECRETARY UNIVERSITY GRANTS COMMISSION	October 11, 2002
V Jayakumar Vs. Joint Registrar of Cooperative Societies	August 20, 2002
V JAYAPRABHA Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY	August 28, 2002
V Jayaprabha Vs. Director of Technical Education Guindy	August 8, 2002
V JEYACHANDRAN ALIAS CHANDRAN Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER PADMANABHAPURAM KANYAKUMARI DISTRICT	April 22, 2002
V K OBULISWAMY, EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, SALEM Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, CHEPAUK, CHENNAI AND SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTATION AND WATER SUPPLY DEPARTMENT, CHENNAI	March 21, 2002
V K Veeraraghava Reddy Vs. District Revenue Officer	September 6, 2002
V KASI Vs. PANDIAN ROADWAYS CORPORATION LTD	February 3, 2002
V KATHIRAVAN Vs. State of TamilNadu	September 2, 2002
V Kohilavani Vs. State of Tamil Nadu	August 9, 2002
V KRISHNAN Vs. STATE	September 25, 2002
V KRISHNASWAMY Vs. CHAIRMAN TAXATION APPEALS COMMITTEE	July 17, 2002
V LEELA Vs. D RAJAMMAL DIED	July 22, 2002
V MUTHUKRISHNAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS	April 19, 2002
V N Dhanasekaran Vs. V N Chandrasekaran	August 7, 2002
V N KULANDAISAMY Vs. KHADI AND VILLAGE INDUSTRIES BOARD TAMIL NADU	April 5, 2002
V N Venkatachala Gounder Vs. State of Tamilnadu	February 14, 2002
V P NARAYANAN VICE CHANCELLOR MADRAS MEDICAL COLLEGE AND RESEARCH INSTITUTE DEEMED UNIVERSITY Vs. STATE OF TAMIL NADU AND ANOTHER	September 23, 2002
V PONNUSWAMY Vs. TMT JAYA MARY	December 31, 2002
V PURUSHOTHAMAN Vs. GOVERNMENT OF TAMIL NADU	September 17, 2002
V R GAJAPATHY Vs. REVENUE DIVISIONAL OFFICER REFERRING OFFICER RANIPET	January 31, 2002
V R GOPALAKRISHNAN Vs. ANDIAMMAL	January 25, 2002
V R VENKATACHALAM Vs. STATE OF TAMIL NADU	February 20, 2002
V RAJAN Vs. STATE OF TAMIL NADU	October 3, 2002
V Ramachandran Vs. Collector of Tiruchy District Tiruchy	August 8, 2002
V RAMADOSS Vs. UDAYAKUMAR	August 21, 2002
V RAVI SRINIVASAN Vs. MANIPAL FINANCE CORPORATION LTD	September 18, 2002
V S B EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 26, 2002
V S GOVINDA ACHARI TRUST Vs. NAGARATNAMMAL ALIAS PATTAMMAL	February 8, 2002
V S NARAYANAN Vs. GURUVAYURAPPAN INVESTMENTS	August 27, 2002
V S Somasundaram Vs. Chief Controlling Revenue Authority	October 4, 2002
V S T MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 5, 2002
V SANTHANAM Vs. S SATHYA	August 21, 2002
V SAVITHRI Vs. SUPERINTENDING ENGINEER TRICHY ELECTRICITY DISTRIBUTION CIRCLE	September 18, 2002
V SHANMUGHASUNDARAM Vs. DEPUTY DIRECTOR SECURITY RAILWAY BOARD NEW DELHI 1	October 25, 2002
V SRINIVASAN Vs. MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPORATION LTD	September 20, 2002
V Subramaniam Vs. Chief Executive Officer	July 18, 2002
V SUNDARARASU Vs. VICE CHANCELLOR, TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY, CHENNAI AND GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT, CHENNAI	June 7, 2002
V THANGAPANDIAN Vs. J JAGAJOTHI	September 3, 2002
V UDAYA KUMAR Vs. L NAVANEETHAMMAL	January 22, 2002
V Vetriselvan Vs. S M Raju	September 18, 2002
V. CHINNADURAI Vs. V. VAIYAPURI NAICKER,	June 28, 2002
V. DEVASAHYAM Vs. D. SAHAYADOSS	February 8, 2002
V. HARIHARAN AND M.G. RADHAKRISHNAN Vs. STATE BY CBI	July 18, 2002
V. KANAKAMMAL AND V. SASIKUMAR Vs. MR. SHANMUGAVEL, THE EXECUTIVE OFFICER, ERANIEL TOWN PANCHAYAT, NEYYOOR AND POST, KANYAKUMARI DISTRICT,	February 22, 2002
V. KRISHNAVENI Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI,	June 14, 2002
V. MANICKAM Vs. THE REVENUE DIVISIONAL OFFICER, SALEM,	March 26, 2002
V. PERIASAMY Vs. NUCLEAR POWER CORPORATION OF INDIA LTD. (A GOVERNMENT OF INDIA ENTERPRISES)REPRESENTED BY MANAGER (TMS) NAVI MUMBAI,	April 2, 2002
V. PERUMAL, Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI,	March 1, 2002
V. SUNDAR RAJ Vs. THE UNION OF INDIA (UOI) REP. BY ITS CHAIRMAN, RAILWAY BOARD, SOUTHERN BHAVAN, NEW DELHI,	April 15, 2002
V. THANIKACHALAM Vs. C. PREMALATHA AND ORIENTAL INSURANCE CO. LTD., CHENNAI	February 15, 2002
V. VADIVELU Vs. THE DEPUTY REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH, CHENNAI,	February 14, 2002
V.C. SRIPALAN Vs. INDIAN OVERSEAS BANK AS REP. BY THE EXECUTIVE OFFICER, MADRAS,	February 15, 2002
V.G. RAMESH KUMAR Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, LABOUR AND EMPLOYMENT DEPT., MADRAS AND THE COMMISSIONER OF LABOUR DMS COMPOUND, TEYNAMPET, MADRAS	April 5, 2002
V.K. NISHA Vs. THE REGISTRAR, THE TAMIL NADU DR. M.G.R., MEDICAL UNIVERSITY, CHENNAI	March 11, 2002
V.M. CHANDRASEKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT LAW DEPARTMENT, CHENNAI	February 28, 2002
V.N. DAMANI Vs. THE ARBITRATOR, DIVISIONAL ENGINEER (ESP-I), CHENNAI TELEPHONES, KUSH KUMAR ROAD, CHENNAI AND THE DEPUTY GENERAL MANAGER, NORTH EAST, CHENNAI TELEPHONES, CHENNAI	March 1, 2002
V.S. EKAMBARAM, Vs. THE APPELLATE AUTHORITY UNDERTHE PAYMENT OF GRATUITY ACT, 1972AND THE REGIONAL LABOUR COMMISSIONER (C), CHENNAI,	July 22, 2002
V.S. GOBINATH Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT	June 21, 2002
V.T. LOGANATHAN PALS FLAT, NUNGAMBAKKAM, CHENNAI Vs. DR. AMBEDKAR TRANSPORT CORP. LTD. REP. BY ITS MANAGING DIRECTOR, AYANAVARAM, CHENNAI,	April 19, 2002
VADIVEL Vs. NATARAJAN	March 14, 2002
VAGESA MUDALIAR Vs. DAKSHINAMURTHY MUDALIAR	August 23, 2002
VALLI ALAGAPPAN Vs. COMMISSIONER OF GIF TAX	August 1, 2002
VALLIAMAL ALIAS VALLIATHA Vs. ANGAMMAL	March 6, 2002
VALLIAMMAL Vs. TAHSILDAR PONNERI TALUK PONNERI THIRUVALLUR DISTRICT	May 8, 2002
VARADAMMAL Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	December 10, 2002
VARADARASU ALIAS DEVARASU Vs. MALONE VEERASAMY ALIAS THANAPAL	October 9, 2002
VARADHARAJAN Vs. SARAVANAN	October 11, 2002
VASANTHA Vs. CHANDRAN	November 29, 2002
Vasantha Rao Vs. Balan	August 22, 2002
VASANTHI VISWESWARAN Vs. ASST CIT	June 4, 2002
VE MANOHAR Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT DR PANNEERSELVAM COMPLEX MADURAI ROAD SIVAGANGAI	January 22, 2002
VEDAVALLI AMMAL Vs. KATHAYI AMMAL	August 30, 2002
VEER NARAYAN TRADING AND INVESTMENT COMPANY PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR Vs. SOUTH INDIA CORPORATION (AGENCIES) LIMITED REPRESENTED BY ITS GENERAL MANAGER	July 15, 2002
VEERABOOMU NAICKER Vs. PRESIDENT ELAVANOOR PANCHAYAT	October 3, 2002
VELAVAN Vs. STATE	July 3, 2002
VELGANESH Vs. SHANMUGHAM PROP OF RAMESH COLOUR WORKS PAPPANGADU TIRUPPUR	February 4, 2002
Vellaian Vs. State	September 23, 2002
VELLAICHAMY Vs. STATE	September 13, 2002
Velu Vs. State of Tamil Nadu	August 21, 2002
VELUSAMY Vs. VISWANATHAN DIED	July 1, 2002
VENI Vs. PERUMAL	October 25, 2002
VENKATA SUBRAMANIAM Vs. M DHANAPAL	September 4, 2002
VENKATACHALA GOUNDER Vs. TR SOUNDARAM	February 21, 2002
VENKATALAKSHMAMMA, SMADHAMMA AND KODAMMA Vs. SINGIRIPPA, MARIAPPA, KEMPAMMA, MALLAMMA, NARAYANAPPA, MALLESAPPA, PEDDAMALLAPPA, CHINNAMALLAPPA AND VENKATAMMA	June 20, 2002
VENKATALAKSHMI @ RATHNAMMA Vs. BAYAMMA	December 21, 2002
VENKATALAKSHMI ALIAS RATHNAMMA Vs. BAYAMMA	December 31, 2002
VENKATARAMANA AYURVEDA COLLEGE Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY	August 27, 2002
Venkatesh Vs. Padmavathi	July 29, 2002
VENU REDDIAR Vs. BALASUBRAMANIAN	June 13, 2002
VERA MARIE VAS Vs. MRS JOYCE PRIMROSE PRESTON NEE VAS	September 27, 2002
VERA MARIE VAS Vs. JOYCE PRIMROSE PRESTON NEE VAS	October 4, 2002
Vijay Kumar Syal Vs. Arihant Steels	September 6, 2002
VIJAY PACKAGING DISSOLVED FIRM Vs. SPECTRA PACKS PRIVATE LTD	April 17, 2002
VIJAY RAJ JAM Vs. SECRETARY HOME DEPARTMENT	February 11, 2002
VIJAYA INDUSTRIAL PRODUCTS (P) LIMITED, CUDDALORE REP BY ITS MANAGING DIRECTOR, V KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, CHENNAI AND MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION, CHENNAI	February 25, 2002
VIJAYAKUMAR Vs. SAMINATHA CHETTIAR	October 23, 2002
VIJAYAKUMAR ISAC GUNASEELAN Vs. ROSALIND JOTHIBAI VIMALA	February 4, 2002
VIJAYAKUMARI W/O K. DHANASEKAR Vs. HOME SECRETARYPROHIBITION AND EXCISE DEPT., CHENNAI AND THE COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE, CHENNAI	April 23, 2002
VIJAYALAKSHMI Vs. KANNIAMMAL	October 25, 2002
VIJAYALAKSHMI Vs. R VAIYANAPERUMAL	March 11, 2002
VILLUPURAM MUNICIPALITY Vs. M SUBRAMANIAN	July 11, 2002
Vinayagar Murali Vs. State of Tamil Nadu	September 13, 2002
VINJANE CENTRE Vs. DEPUTY COMMISSIONIER OF INCOME TAX	June 24, 2002
VISALAKSHI GANDHI Vs. COMMISSIONER OF INCOME TAX	November 12, 2002
VISALAM CHIT FUNDS LTD Vs. STATE OF TAMIL NADU	April 26, 2002
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 9, 2002
VOICE CONSUMER CARE COUNCIL CHENNAI AND Vs. STATE OF TAMIL NADU	June 14, 2002
VUMMIDI BANGARU CHETTY P LTD Vs. SPENCER AND CO LTD	April 19, 2002
WANKANER JAIN SOCIAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX	November 9, 2002
WANKANER JAIN SOCIAL WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX	September 11, 2002
WELDING KUMAR Vs. INSPECTOR OF POLICE	December 11, 2002
Wilco and Co Vs. Union of India	August 12, 2002
WILSON INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	August 26, 2002
Wipro Limited Vs. Assistant Collector	October 11, 2002
WONDERWELD ELECTRODES PRIVATE LTD Vs. AHURA WELDING ELECTRODES MANUFACTURING LIMITED	November 28, 2002
WOODLANDS TRAVELS Vs. K VASUDEVA RAO	March 20, 2002
WORKMEN OF SUNDARAM INDUSTRIES EMPLOYEES UNION Vs. THE GOVERNMENT OF TAMILNADU	June 19, 2002
WORKMEN REPRESENTED BY TAMIL NADU HOUSING BOARD DIPLOMA ENGINEERS UNION, REPRESENTED BY ITS SECRETARY K SABANAYAGAM; THE MANAGEMENT OF TAMIL NADU HOUSING BOARD, MADRAS Vs. TAMIL NADU HOUSING BOARD	June 21, 2002
Y DURAISAMY Vs. COMMISSIONER CORPORATION OF CHENNAI	February 13, 2002
Y SREELATHA ALIAS ROJA Vs. MUKANCHAND BOTHRA	January 25, 2002
YASHODA BAI, Vs. DR. LODD SURENDRADAS	July 25, 2002
YASODAI AMMAL Vs. CHINNATHAMBI PILLAI	August 21, 2002
YOKOGAWA BLUE STAR LTD. Vs. SOFFIA SOFTWARE LTD.	October 11, 2002
ZAHIR HUSSAIN Vs. ARUNA	February 18, 2002
ZERINA Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD, MADRAS AND MRS. GOMATHI VELLAICHAMI	June 21, 2002
ZONAL DIRECTOR NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT Vs. ALAI JOSEPH IRUTHAIRAJ alias RAJA	December 27, 2002

Year 2002 of HIGH COURT OF MADRAS

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