REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A HAJEE ABDUL SHUKOOR AND COMPANY Vs. SPECIAL DEPUTY COMMISSIONER TAX OFFICER HIDES AND SKINS II VELLORE	March 1, 1968
A KANDASWAMI PILLAI Vs. CONTROLLER OF ESTATE-DUTY	September 3, 1968
A MOHAMBARAM Vs. M A JAYAVELU	December 6, 1968
A R BALASUBRAMANIAN Vs. V PALANI	March 27, 1968
A S S AHMED SAHIB Vs. COMMISSIONER OF POLICE MADRAS	December 20, 1968
A. GANAPATHI THEVAR Vs. K. K. NARAYANASWAMI, PROP : VARADARAJAPERUMAL TOURING TALKIES AND ANOTHER	February 14, 1968
A. PUNNA RAO Vs. R. KRISHNAN	January 8, 1968
A. THANDAVARAYA CHETTY Vs. THE DISTRICT KHADI AND VILLAGE INDUSTRIES OFFICER AND ANR.	January 19, 1968
A. VENUGOPALA CHETTIAR Vs. THE STATE REPRESENTED BY THE SECRETARY, FOOD AND AGRICULTURE DEPARTMENT AND ORS.	January 23, 1968
A.R. KRISHNAMACHARIAR Vs. STATE OF MADRAS, REPRESENTED BY THE COLLECTOR AND ORS.	December 3, 1968
A.S. VETHAMURTHY MUDALIAR Vs. SAROJA AMMAL	August 9, 1968
A.S.P. AYYAMPERUMAL NADAR (DIED) AND ANOTHER Vs. S. SINGARAM CHETTIAR AND ANOTHER	December 13, 1968
A.S.V. VARADACHARIAR Vs. THE COMMISSIONER OF POLICE AND ORS.	September 16, 1968
A.V. ARUNACHALAM, PROPRIETOR, ROHINI TOURING TALKIES Vs. V. THANDAYUTHAPANI AND ORS.	January 29, 1968
A.V. GURUSWAMI NADAR (DECEASED) AND OTHERS Vs. NATESA NADAR	April 16, 1968
ABDUL HAMEED SAIT (DIED) BY L.RS. Vs. RAJAGOPALA PANDARATHAR (DIED) BY L.RS. AND ORS.	February 12, 1968
ABDUL RAZACK SAHIB Vs. AZIZUNNISSA BEGUM	July 24, 1968
ADAM IBRAHIM SAIT Vs. A SIMRUTHMALL	November 13, 1968
AL CT ALAGAPPA CHETTIAR Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM	January 8, 1968
AMA STORES Vs. COLLECTOR OF MADRAS	July 29, 1968
AMMAPET HANDLOOM WEAVERS CO-OPERATIVE Vs. KADALAIMUTHU K S	October 16, 1968
AMMASAI GOUNDER Vs. RAVALA GOUNDER (DIED) BY L.RS.	February 29, 1968
ANAMALAIS BUS TRANSPORTS P Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE	November 6, 1968
ANANTHA PILLAI Vs. RATHNASABAPATHY MUDALIAR AND ORS.	March 26, 1968
ANGAPPA GOUNDAN Vs. KUPPAMMAL	October 17, 1968
ANNAMALAI MUDALIAR Vs. PERUMAL AND ORS.	June 21, 1968
ANNAVI MOOPAN Vs. MUNIA MOOPAN	April 19, 1968
ANTISEPTIC EMPLOYEES UNIT Vs. STATE OF MADRAS	June 17, 1968
ASEA ELECTRIC INDIA PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION I MADRAS 1	October 14, 1968
ASSOCIATION POOL MADRAS Vs. INDIAN INSURANCE COMPANIES DEPUTY COMMERCIAL TAX OFFICER RATTAN BAZAAR DIVISION MADRAS	November 11, 1968
AYYANAR NADAR Vs. SUBRAMANIA NADAR AND ANOTHER	January 24, 1968
B BATCHA SAHEB Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY NORTH ARCOT AT VELLORE	April 11, 1968
B S RAMAPPA Vs. V B MONAPPA	June 17, 1968
B. RAGHUVEERIAH, PROP., L.B. INDUSTRIES Vs. THE NATIONAL SMALL INDUSTRIES CORPORATION LTD., BY ITS REGIONAL MANAGER, SRI S.F. SETHNA	October 24, 1968
B. SUSILA Vs. SARASWATHI AMMAL	November 6, 1968
B.R. HERMAN AND MOHATTA (INDIA) PRIVATE LIMITED Vs. BEST AND CO. PRIVATE LIMITED	August 5, 1968
B.R. VENKATACHALAPATHI Vs. COMMISSIONER, H.R. AND C.E. (ADMN.) DEPARTMENT	December 20, 1968
BALASUBRAMANIAM Vs. RATHINAM	February 15, 1968
BALIAH T S Vs. RANGACHARI T S ITO	February 14, 1968
BANK OF INDIA Vs. SARATHY BROTHERS	September 10, 1968
BASHYAM AND ANOTHER Vs. ANANTHAMMAL AND OTHER	November 22, 1968
BHARATHI MILLS Vs. KRISHNASWAMI D	March 26, 1968
BOMMANNA CHETTIAR P S S Vs. COMMISSIONER OF INCOME TAX	January 26, 1968
C BHAKTAVATSALAM Vs. V GOVINDARAJULU	March 5, 1968
C S DEVASAHAYAM Vs. GOVERNMENT OF MADRAS	February 1, 1968
C S GAJENDRAN Vs. SRI GANDIBAN BUS SERVICE CHINGLEPET	July 3, 1968
C SUBRAMANIAM Vs. SPEAKER OF THE MADRAS LEGISLATIVE ASSEMBLY MADRAS	March 14, 1968
C V SADASIVA RAO OFFICIAL RECEIVER Vs. GOVERNMENT OF MADRAS	September 18, 1968
C. KANAGAVELU Vs. TAHSILDAR	November 26, 1968
C.A. GANAPATHY Vs. THE SUPERINTENDING ENGINEER, VELLORE ELECTRICITY SYSTEM AND ANR.	July 10, 1968
C.S. NAGAMMA BAI Vs. THANGAVELU NAICKER	June 24, 1968
C.Y. ANJANEYALU CHETTY Vs. MESSRS. SETH SHEONARAIN AND SONS, MOHUNTA	July 3, 1968
CARBORANDUM UNIVERSAL LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	March 22, 1968
CEMENT DISTRIBUTORS PRIVATE LIMITED DALMIAPURAM Vs. DEPUTY COMMERCIAL TAX OFFICER LALGUDI	August 16, 1968
CET Vs. KRISHNA T S	August 6, 1968
CHANDRALEKA Vs. P.K. SUSEELA RANI	December 20, 1968
CHANDRASEKHARAN PILLAI AND ORS. Vs. MUTHU BOGI (DECD.) AND ORS.	December 11, 1968
CHINNA VARAGUNA RAMA PANDIAN AND ORS. Vs. CHELLADURAI ALIAS THIRUVARASU PANDIAN AND ORS.	September 19, 1968
CHINNAPPA GOUNDER Vs. VALLIAMMAL	April 10, 1968
CHINNASWAMI MUDALIAR AND ANR. Vs. RAJALAKSHMI AMMAL AND ANR.	November 5, 1968
CHINNASWAMI NAICKER Vs. KANDASAMI GOUNDER	October 25, 1968
COIMBATORE DISTRICT CO-OPERATIVE CENTRAL BANK Vs. INDUSTRIAL TRIBUNAL	August 23, 1968
COMMISSIONER OF EXPENDITURE TAX MADRAS Vs. T S KRISHNA C/O T V S AND SONS P LTD	August 6, 1968
COMMISSIONER OF GIFT TAX Vs. MUTHUKARUPPAN CHETTIAR M K K R	August 20, 1968
COMMISSIONER OF GIFT TAX Vs. N K K R MUTHUKARUPPAN CHETTIAR	August 20, 1968
COMMISSIONER OF INCOME TAX Vs. K S IMAM SAHEB	August 21, 1968
COMMISSIONER OF INCOME TAX Vs. M S M RATNASWAMI NADAR	August 20, 1968
COMMISSIONER OF INCOME TAX Vs. PERIAKARUPPAN CHETTIAR M P R	July 19, 1968
COMMISSIONER OF INCOME TAX Vs. PANDYAN BANK LIMITED	April 3, 1968
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES PRIVATE LIMITED	July 12, 1968
COMMISSIONER OF INCOME TAX Vs. SUNDARAM PRIVATE LIMITED	June 20, 1968
COMMISSIONER OF INCOME TAX Vs. P N N BANK LIMITED	June 24, 1968
COMMISSIONER OF INCOME TAX Vs. JANAB N HYATH BATCHA SAHIB	June 25, 1968
COMMISSIONER OF INCOME TAX Vs. MURUGESAN G	June 27, 1968
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	February 8, 1968
COMMISSIONER OF INCOME TAX Vs. SIVARAMAKRISHNA IYER S	January 16, 1968
COMMISSIONER OF INCOME TAX Vs. NARAYANAN AND VADIVEL THEVAR	November 28, 1968
COMMISSIONER OF INCOME TAX Vs. H H SRI BRAHADAMBADAS RAJA RAJAGOPALA THONDAIMAN	September 10, 1968
COMMISSIONER OF INCOME TAX Vs. ANAMALAI BUS TRANSPORT P LIMITED	September 2, 1968
COMMISSIONER OF INCOME TAX Vs. DEVARAJ S	September 5, 1968
COMMISSIONER OF INCOME TAX Vs. RATHNAM NADAR K	September 27, 1968
COMMISSIONER OF INCOME TAX Vs. GOVINDAN CHETTIAR S	December 16, 1968
COMMISSIONER OF INCOME TAX Vs. MADRAS PALAYAKAT CO PRIVATE LIMITED	December 12, 1968
COMMISSIONER OF INCOME TAX Vs. S ARUMUGHAM PILLAI	December 13, 1968
COMMISSIONER OF INCOME TAX Vs. S MEYYAPPAN	November 25, 1968
COMMISSIONER OF INCOME TAX, MADRAS Vs. RAMAN AND RAMAN LTD.	February 5, 1968
COMMISSIONER OF INCOME TAX, MADRAS Vs. SUNDARAM INDUSTRIES PRIVATE LTD.	March 12, 1968
COMMISSIONER OF INCOME TAX/ WEALTH-TAX/ GIFT-TAX MADRAS Vs. M.P.R. PERIAK ARUPPAN CHETTIAR COMMISSIONER OF WEALTH-TAX, MADRAS V.M.RM. RAMASWAMI CHETTIAR	March 19, 1968
COMMISSIONER OF INCOME TAX/WEALTH TAX/GIFT TAX Vs. M P R PERIAKARUPPAN CHETTIAR	July 19, 1968
COMMISSIONER OF INCOME-TAX MADRAS Vs. S GOVINDAN CHETTIAR	December 16, 1968
COMMISSIONER OF INCOME-TAX MADRAS CENTRAL MADRAS Vs. S SIVARAMAKRISHNA IYER	January 16, 1968
CONTROLLER OF ESTATE DUTY Vs. C R RAMACHANDRA GOUNDER	November 25, 1968
CONTROLLER OF ESTATE DUTY Vs. RAMACHANDRA GOUNDER C R	November 25, 1968
CORPORATION OF MADRAS Vs. RATHAN SINGH	April 8, 1968
D GOBALOUSAMY Vs. UNION TERRITORY OF PONDICHERRY	November 19, 1968
D SATYAVEL Vs. KOTA RANGA RAMANUJIAH	January 24, 1968
D. SORNAM, BY POWER-OF-ATTORNEY D.A.S. SWAMI Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, HEALTH DEPARTMENT	September 2, 1968
DALMIA CEMENT BHARAT LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER LALGUDI	March 25, 1968
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION Vs. KOTHARI TEXTILES CO OPERATIVE STORES LIMITED	July 10, 1968
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DN Vs. ARASAN MATCH INDUSTRIES SIVAKASI	July 18, 1968
DHANALAKSHMI AMMAL AND ANR. Vs. THE OFFICIAL TRUSTEE OF MADRAS AND ORS.	December 5, 1968
DORAIKANNU PADAYACHI Vs. KALIAPERUMAL PADAYACHI	March 8, 1968
DORAISWAMI REDDIAR Vs. VENKATAKRISHNA REDDIAR	April 8, 1968
E.M. NARAYANASWAMI Vs. T.V. CHINNATHAMBI AND ANR.	November 21, 1968
ELLAPPA GOUNDAR Vs. GOVINDARAJA GOUNDER	March 6, 1968
ELUMALAI PANCHAYAT BOARD Vs. GURUSWAMI NADAR	December 6, 1968
EMCETE AND SONS PRIVATE LIMITED Vs. INCOME TAX OFFICER	February 1, 1968
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER ALANDUR DIVISION MADRAS 16	August 2, 1968
ERODE TRANSPORTS P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 4, 1968
ESTATES STAFF UNION OF SOUTH INDIA Vs. COMMISSIONER OF LABOUR	November 15, 1968
ESWARI PILLAI Vs. MADHAVAN PILLAI	January 12, 1968
FRASER AND ROSS Vs. SAMBASIVA IYER V	January 5, 1968
G R NARASIMIER AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 12, 1968
G. NATARAJAN Vs. P. THANDAVARAYAN	December 31, 1968
G. SUNDARARAJAN SECRETARY, MARGIN HAWKERS ASSOCIATION Vs. THE PANCHAYAT BOARD REPRESENTED BY ITS EXECUTIVE OFFICER AND ANR.	November 15, 1968
GANAPATHIA PILLAI Vs. SWAMINATHA PILLAI	February 2, 1968
GARLICK AND COMPANY PRIVATE LIMITED MADRAS 2 Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS 2	January 29, 1968
GARNIER AND COMPANY Vs. STATE OF MADRAS	September 11, 1968
GEMINI STUDIOS Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 5, 1968
GENERAL SUPPLIERS AND MANUFACTURERS (FIRM BY ITS PARTNER V. JANAKIRAMAN) Vs. THE DISTRICT REVENUE OFFICER	December 13, 1968
GLAMOUR SAREE MUSEUM AND ORS Vs. TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LIMITED, REPRESENTED BY ITS BUSINESS MANAGER	November 6, 1968
GOBALD MOTOR SERVICES P Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE	January 10, 1968
GODREJ AND BOYCE MFG CO PVT Vs. SPECIAL TAHSILDAR LAND ACQUISITION INDUSTRIAL ESTATES AND	January 24, 1968
GOPALA KONAR Vs. SUBRAMANIA ASARI AND ANR.	January 9, 1968
GOPALA PILLAI A K Vs. AGRICULTURAL INCOME TAX OFFICER	October 17, 1968
GORDHANDAS KHIMJI Vs. LABOUR COURT	March 22, 1968
GOVINDAMMAL AND ORS. Vs. RAMASWAMI PILLAI ALIAS RAJA PILLAI AND ORS.	January 12, 1968
GOVINDASAMI PILLAI Vs. T M SRINIVASA CHETTIAR	January 24, 1968
GULABIBAI JAIN Vs. DISTRICT MUNSIF, POONAMALLEC RENT CONTROLLER AND ORS.	October 15, 1968
H T VIRA REDDI Vs. KISTAMMA	January 12, 1968
H.P. KANNAN Vs. S. MUTHIAH CHETTIAR (DECD.) AND ORS.	September 9, 1968
HARCHARAN SINGH PREMI Vs. OFFICER COMMANDING ARMY MILITARY HOSPITAL MADRAS-16	November 29, 1968
HAZARIMAL L SHAH Vs. PHILLIPS INDIA LTD	March 1, 1968
IBRAHIM BIVI Vs. K M M PAKKIR MOHIDEEN ROWTHER	February 13, 1968
ICCO ENGINEERS Vs. APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES III MADRAS 10	August 12, 1968
IN RE: ANJALI DEVI Vs. STATE	March 18, 1968
IN RE: BABU RAO Vs. STATE	June 25, 1968
IN RE: CHINNAPAIYAN ALIAS ARUMUGHAM Vs. STATE	October 28, 1968
IN RE: KANNAN Vs. STATE	October 8, 1968
IN RE: M.S. DAKSHINAMURTHI MUDALIAR Vs. STATE	September 17, 1968
IN RE: P. CHELLADURAI Vs. STATE	October 14, 1968
IN RE: RAMANUJA NAIDU AND ORS. Vs. STATE	March 1, 1968
IN RE: RAMASWAMI Vs. STATE	March 7, 1968
IN RE: SATHIASEELAN AND ORS. Vs. STATE	December 6, 1968
INDIAN INSURANCE COMPANIES ASSOCIATION POOL Vs. DEPUTY COMMERCIAL TAX OFFICER, RATTAN BAZAAR DIVISION AND ORS.	November 11, 1968
INTERNATIONAL OIL CO Vs. INDIAN OIL CO LTD	November 22, 1968
J CHELLIAH Vs. RAJESWARI	April 4, 1968
JAI SHREE TEA AND INDUSTRIES LIMITED Vs. INCOME TAX OFFICER FIRST ADDL	October 30, 1968
JAIN JARI STORES MADRAS Vs. STATE OF MADRAS	March 21, 1968
JAY SHREE TEA AND INDUSTRIES LIMITED Vs. FIRST ADDITIONAL INCOME TAX OFFICER CIRCLE II	October 30, 1968
JAYARAMA MUDALIAR Vs. AYYASWAMI MUDALIAR AND ORS.	July 19, 1968
K DAKSHINAMOORTHY Vs. DISTRICT SIGNAL TELECOMMUNICATION ENGINEER WORKS	January 31, 1968
K M RAHMATH BIBI Vs. FIRST INCOME-TAX OFFICER NAGAPATTINAM	January 29, 1968
K MOHAMED ELIAS AND COMPANY Vs. STATE OF MADRAS	June 19, 1968
K P ABDULLA AND BROS Vs. CHECK POST OFFICER KANDAIGOUNDANCHAVADI	September 23, 1968
K P M ABDUL MAJEED Vs. INCOME TAX OFFICER ASST AGRL	October 15, 1968
K SUBRAMANIA PILLAI Vs. STATE OF MADRAS	December 6, 1968
K V DESINGA RAJA Vs. D K RAJU	June 28, 1968
K V S VARADARAJA CHETTIAR Vs. K V C CHENNI VEERI CHETTIAR	August 26, 1968
K. ANANTHA NARAYANAN Vs. THE STATE OF MADRAS, REPRESENTED BY THE ASSISTANT COLLECTOR	April 19, 1968
K. KUPPUSAMY GOUNDER Vs. THE BOARD OF REVENUE, REPRESENTED BY THE COMMISSIONER OF LAND REVENUE AND FOOD PRODUCTION AND ORS.	November 7, 1968
K. RAMDASS Vs. P. SAMU PILLAI	July 9, 1968
K. SHANMUGASUNDARA NADAR Vs. V. SADASIVAM	November 26, 1968
K.E. UMMAL BAJIRIA AND OTHERS Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF THANJAVUR DT. AND OTHERS	December 2, 1968
K.G. RAMACHANDRAN AND ORS. Vs. RAVAL AND COMPANY AND ANR.	November 26, 1968
K.M. NATESA GOUNDER Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, FOOD DEPARTMENT, AND ANR.	March 14, 1968
K.M. SENTHIVEL PILLAI AND ORS. Vs. KULANDAIVEL PILLAI AND ORS.	December 2, 1968
K.M. WAHI AND ORS. Vs. MADRAS ALUMINIUM COMPANY LTD.	July 31, 1968
K.N. KUMARAKRISHNAN Vs. MRS. SUNDARAMBAL AND OTHERS	July 3, 1968
K.S. CHAKRAVARTHI IYENGAR (DIED) AND ORS. Vs. CHINNAKUTTI REDDY AND ORS.	October 8, 1968
K.S. DORAISWAMI NADAR (DIED) AND ORS. Vs. VINAYAKA RATNASWAMI NADAR AND ORS.	September 17, 1968
K.S. VAIDYANATHAN AND ORS. Vs. BUHARI AND SONS (P.) LTD. AND ANR.	April 27, 1968
KAMAKSHI AMMAL Vs. HAV. MAJ. S. RAJARAMAN AND ANR.	December 6, 1968
KAMAKSHI AMMAL AND ANR. Vs. M.C.A.R.S. CHOCKALINGA THEVAR FIRM, THROUGH MANAGING PARTNER M.C. SONAI THEVAR AND ORS.	June 20, 1968
KAMATCHI AMMAL Vs. ATHIGAMUDAYA PILLAI	October 29, 1968
KANDASAMY UDAYAR Vs. T.S. KARUPPUDAYAR	November 29, 1968
KANDASWAMI PADAYACHI Vs. THANGAVELU PADAYACHI (DIED) AND OTHERS	March 19, 1968
KANDASWAMI PILLAI A Vs. CONTROLLER OF ESTATE DUTY	September 3, 1968
KANNAIYAN Vs. ASSTT COLLECTOR OF CENTRAL EXCISE ERODE	August 13, 1968
KARIYAN CHETTIAR AND ANR. Vs. T. RANGIA GOUNDAR AND ANR.	August 6, 1968
KARTHIAN KONE, CO-TRUSTEE OF AVAN PAPAKUDI CHOULTRY CHARITY Vs. BAGHYATHAMMAL CO-TRUSTEE OF AYAN PAPAKUDI CHOULTRY CHARITY	February 27, 1968
KATHOOM BIVI AMMAL Vs. ARULAPPA NADAR	August 23, 1968
KAVUNDIAPPA GAUNDAR Vs. STATE	November 1, 1968
KOLANDAYAMMAL Vs. R. SENNIAPPA GOUNDAN AND OTHERS	January 12, 1968
KRISHNAMURTHI AND COMPANY TIRUPPUR Vs. STATE OF MADRAS	September 27, 1968
KUBERA PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 29, 1968
KULANDAIVELU Vs. STATE OF TAMIL NADU	August 7, 1968
KUMARA KANGAYA GOUNDAR Vs. ARUMUGHA GOUNDAR	September 27, 1968
KUMBAKONAM ELECTRIC SUPPLY CORPORATION Vs. PRESIDING OFFICER LABOUR COURT MADRAS	July 2, 1968
KUNJANNA GURUKKAL AND ORS. Vs. MANGALATHAMMAL	October 25, 1968
KUPPA BAI Vs. A. RAJAGOPAL NADAR AND ANR.	December 20, 1968
LAKSHMANAN CHETTIAR Vs. PERIAKARUPPA THEVAR AND OTHERS	March 21, 1968
LAKSHMIAMMAL Vs. SIVAKAMU NATESAN	July 31, 1968
LALA GOPIKRISHNA GOKULDASS AGENCIES Vs. THE ASSISTANT COLLECTOR OF CUSTOMS, APPRAISING DEPT. (GROUP) II	November 15, 1968
LATE R SRIDHARAN Vs. COMMISSIONER OF WEALTH TAX MADRAS	December 20, 1968
LOGANATHA MUDALI AND ORS. Vs. MANIKKAMMAL AND ORS.	April 8, 1968
M A A RAOOF Vs. K G LAKSHMIPATHI	July 9, 1968
M KRISHNAN Vs. PANKAJ JETHALAL SHA	October 25, 1968
M KUPPUSWAMI CHETTIAR Vs. STATE	April 4, 1968
M R PRATAP Vs. DIRECTOR OF ENFORCEMENT	October 16, 1968
M S M M FIRM IPOH Vs. COMMISSIONER OF INCOME TAX	November 14, 1968
M V SAVITRI AMMAL Vs. SECRETARY REVENUE DEPARTMENT GOVT OF MADRAS	February 12, 1968
M VARUVEL NADAR Vs. A VARUVEL NADAR	October 24, 1968
M. KR. RM. RAMASWAMI CHETTIAR Vs. OM. PL. RM. RAMANATHAN CHETTIAR	November 1, 1968
M. LAKSHMANAN CHETTIAR AND ANR. Vs. PALANISWAMI CHETTIAR AND ORS.	December 11, 1968
M. NAZIR HUSSAIN AND COMPANY Vs. THE ASSISTANT COLLECTOR OF CUSTOMS, APPRAISING DEPT, CUSTOM HOUSE, MADRAS AND OTHERS	December 11, 1968
M. RODGERS Vs. M. PRAKASH RAO NAIDU	April 18, 1968
M.A. JOSEPH Vs. VARADARAJAN AND ORS.	January 10, 1968
M.D. SIGAMANI Vs. VIDYASAGARAN AND ORS.	August 23, 1968
M.G. AMIRTHALINGAM Vs. K.P. ARUNACHALAM AND ORS.	July 9, 1968
M.R.V. GURU RAO Vs. N.D. KUNJAPPA	December 13, 1968
MADRAS AUTO SERVICE PRIVATE LIMITED MADRAS 6 Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD DIVISION II MADRAS 2	August 28, 1968
MADRAS DISTRICT AUTOMOBILE AND GENERAL EMPLOYEES UNION Vs. STATE OF MADRAS	March 20, 1968
MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 12, 1968
MADRAS-BANGALORE TRANSPORT COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 30, 1968
MADURA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 31, 1968
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER THIRD	October 15, 1968
MAHALAKSHMI TEXTILE MILLS PASUMALAI Vs. GOVERNMENT OF MADRAS	August 12, 1968
MANAGEMENT OF KODAIKANAL MOTOR UNION P Vs. A NALLATHAMBI	August 14, 1968
MANAGEMENT OF THE K C P Vs. SECRETARY K C P EMPLOYEES ASSCN MADRAS	August 14, 1968
MANICKLAL Vs. TRUSTEES OF PORT TRUST AND ORS.	August 6, 1968
MANNARSWAMI NATTAR AND ORS. Vs. C.K. ARUMUGHA MUDALIAR	August 8, 1968
MARUDHA PILLAI Vs. V.S. VENKATARAMA IYER	December 20, 1968
MEDAI DALAVOI K. THIRUMALAIYAPPA MUDALIAR Vs. MEDAI DALAVOI K. SHANMUGANATHA MUDALIAR AND ORS.	April 27, 1968
MEENAKSHINADA DEIKSHTAR Vs. MURUGESA NADAR	October 18, 1968
MESSRS GLAMOUR SAREE MUSEUM AND OTHERS Vs. THE TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY, LIMITED, MADRAS	November 6, 1968
MESSRS V/O TRACTORO EXPORT, MOSCOW Vs. MESSRS. TARAPORE AND CO. MADRAS AND ANOTHER	October 9, 1968
MINOR DORAIRAJ Vs. K. KR. KARUPPIAH AMBALAM	September 26, 1968
MISS RUBY JACOBS Vs. A. ANTHONISWAMI UDAYAR	August 22, 1968
MOHAMED HANEEFA Vs. MARIAM BI	August 22, 1968
MOHAMED SALI Vs. SILUVAI ARIKKANJIR FERNANDE (DIED) AND ORS.	July 9, 1968
MOHANAKRISHNAN Vs. GOPALASWAMI NAIDU AND ORS.	December 13, 1968
MONNA AHAMAD (DIED) Vs. KHADEEJA BEEVI	October 11, 1968
MOTTUR HAJEE ABDUL RAHMAN AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER VANIYAMBADI NORTH ARCOT DT	July 15, 1968
MRS. KAMALAM PAUL Vs. G.H. RAMA RAO	August 16, 1968
MUNIKRISHNA REDDY Vs. S K RAMASWAMI	April 19, 1968
MURUGAPPA KADANTHIAR Vs. THE INSPECTOR OF PANCHAYATS-CUM-COLLECTOR OF SOUTH ARCOT AND ANR.	December 31, 1968
MURUGAYYA ANGURAR AND ANR. Vs. NATARAJA IYER AND ORS.	April 19, 1968
MUTHULAKSHMI AMMAL Vs. THE THIRUGNANASAMBANA SWAMIGAL AATHEENAM MUTT THROUGH ITS AATHEENAKARTHA SRI LA SRI SOMASUNDARA SRI GNANASAMBANDA DESIKA PARAMACHARYA SWAMIGAL, MADURAI TOWN AND OTHERS	October 29, 1968
N BELLA GOUDER Vs. TAHSILDAR OF COONOOR	February 14, 1968
N SAVITHRI SAM Vs. INCOME TAX OFFICER	November 14, 1968
N. NANDAGOPAL Vs. STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, INDUSTRIES LABOUR AND HOUSING AND ORS.	December 10, 1968
N. RAJENDRAN Vs. THE REVENUE DIVISIONAL AND LAND ACQUISITION OFFICER	April 11, 1968
N. SIVANANDAM Vs. TRIBUVENDAS VENDRAVEN BROS., BY POWER OF ATTORNEY AGENT K. GOVINDARAJULU AND ORS.	March 8, 1968
N.P.S.S. SOUNDARAM, PRESIDENT, SRI PATHIRAKALIAMMAN FESTIVAL EXHIBITION COMMITTEE Vs. THE ENTERTAINMENT TAX OFFICER CUM-DEPUTY COMMERCIAL TAX OFFICER AND ANR.	October 29, 1968
NAGALAKSHMI AMMAL AND ORS. Vs. RAJAGOPALA IYER AND ORS.	July 19, 1968
NAGAPPA CHETTIAR V VR N VR Vs. UNION OF INDIA	March 1, 1968
NAGARATHINAM PILLAI Vs. MAHADEVIER	September 27, 1968
NALLAMMAL Vs. MARIMUTHU BOYAN AND ANR	February 7, 1968
NALLANNA GOUNDER Vs. MUTHUSWAMY GOUNDER AND ANR.	September 6, 1968
NATESA PILLAI Vs. KONERI NAICKER AND ANR.	March 18, 1968
NATIONAL INSULATED CABLE COMPANY OF INDIA LIMITED Vs. STATE OF MADRAS	July 18, 1968
NONSUCH TEA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 19, 1968
O. CHINNASWAMY THEVAR AND ANR. Vs. THE EXECUTIVE OFFICER, SREE MEENAKSHI SUNDARESWARAR ETC.	November 21, 1968
P PATTABIRAMAN Vs. PARIJATHAM AMMAL	November 25, 1968
P R EASWARAN Vs. INCOME TAX OFFICER SIXTH	July 1, 1968
P RM S RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 11, 1968
P S KANDASWAMY MUDALIAR Vs. COMMISSIONER OF INCOME TAX	August 2, 1968
P S N S AMBALAVANA CHETTIAR AND CO P Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	November 15, 1968
P. GOVINDASWAMI NAICKER Vs. S.R. KERWAR AND OTHERS	December 13, 1968
P. SUBBIAH IYER AND ANR. Vs. PICHIAH PILLAI AND ORS.	August 20, 1968
P.N.P. THULKARUNAI & CO. Vs. DIRECTOR, ENFORCEMENT DIRECTORATE, FINANCE MINISTRY	March 25, 1968
P.P. KRISHNAN Vs. J. THAILAMBAL	February 29, 1968
P.R.V.R. VEERAPPA CHETTIAR Vs. STATE OF MADRAS AND ANR.	September 27, 1968
P.S.S. BOMMANNA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 5, 1968
PACHAI AMMAL AND ORS. Vs. A.T.P. THIRUGNANASAMBANDAM CHETTY AND ORS.	October 31, 1968
PAKKLE Vs. P AIYASAMI GANAPATHI	January 5, 1968
PAMELA WILLIAMS Vs. PATRICK CYRIL MARTIN	October 29, 1968
PANDYAN INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 17, 1968
PARAMAKUDI BUS TRANSPORTS (P.) LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.	October 9, 1968
PARASMAL CHORDIA Vs. RAJALAKSHMI AMMAL	November 7, 1968
PERIA MANNADHA GOUNDAR Vs. MARAPPA GOUNDAR	March 15, 1968
PERIASWAMY Vs. THE DEPUTY COMMERCIAL TAX OFFICER	July 16, 1968
PERIYASWAMI PADAYACHI Vs. THE GOVERNMENT OF MADRAS, REPRESENTED BY THE COMMISSIONER OF LAND REVENUE SETTLEMENT OF ESTATES AND LAND REFORMS AND ORS.	August 5, 1968
PERUMAL NAIDU Vs. KRISHNASWAMI NAIDU	January 29, 1968
PERUMALSAMI KONAR (DIED) BY L.RS. Vs. DR. C.K. RAJAGOPAL	October 23, 1968
PERUTHIKOLLAI VILLAGE WELFARE (PODUNALA) SANGAM BY ITS PRESIDENT A. SIPGARAVELU MANAVALAR AND OTHERS Vs. PALANIYANDI KANDIAR	November 19, 1968
PONMALAL GOUNDAR Vs. KAILASA GOUNDAR	August 26, 1968
PUBLIC PROSECUTOR Vs. THANGAVELU PILLAI	June 25, 1968
PUBLIC PROSECUTOR Vs. PITCHAIAH MOOPANAR ALIAS PITCHAIAH PILLAI	October 16, 1968
PUBLIC PROSECUTOR Vs. RATHINAM A	October 9, 1968
PURUSHOTHAM CHETTIAR Vs. RAMANUJA PADAYACHI AND ORS.	March 14, 1968
R M P M RANGANTHAN CHETTIAR Vs. A ANNAMALAI MUDALIAR	November 4, 1968
R RAMASRINIVASAN Vs. P SHANMUGHAM	October 23, 1968
R VENKATASWAMY NAIDU AND ANR Vs. PARASRAM NARAINDAS ALIAS PURUSHOTTAMDAS	August 30, 1968
R. EKAMBARAM AND ANOTHER Vs. N. KRISHNAMMAL AND OTHERS	November 15, 1968
R. JEEYAR AYYAH AND ORS. Vs. THE IDOL OF SRI RANGANATHASWAMI SRIRANGAM, BY EXECUTIVE OFFICER	April 23, 1968
R. R. HARINARAYANACHARI AND OTHERS Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPT., MADRAS	October 17, 1968
R. SIVAGNANAM AND ANR. Vs. EVEREST BOARDING AND LODGING BY ITS MANAGING PARTNER R. MANOHARAN	February 2, 1968
R.M.S.R.S. SUBBIAH SERVAI Vs. THE ASSISTANT SETTLEMENT OFFICER AND ORS.	November 22, 1968
R.P. DAVID AND ORS. Vs. M. THIAGARAJAN AND ORS.	October 16, 1968
RAHMATH BI Vs. ANGAPPA RAJA (PETITIONING CREDITOR) AND ORS	June 17, 1968
RAHMATH BIBI K M Vs. FIRST INCOME TAX OFFICER	January 29, 1968
RAJ BROTHERS AGENCIES Vs. BOARD OF REVENUE	December 9, 1968
RAJAH D V APPA RAO BAHADUR Vs. FIRST WEALTH TAX OFFICER	January 25, 1968
RAJAKUMARI MATHURAMBA RAJAYI Vs. ETO FIRST	October 15, 1968
RAJAMMAL Vs. ASSOCIATED TRANSPORT COMPANY AND ANR.	June 26, 1968
RAMA RAO T Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY AND	January 8, 1968
RAMA SWAMI GOUNDAR Vs. STATE OF TAMIL NADU	June 26, 1968
RAMACHANDRA NAIDU Vs. RAMAYYA NAIDU	February 13, 1968
RAMACHANDRA SARMA Vs. AYEESHA BEGUM	March 1, 1968
RAMAKRISHNA REDDIAR Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR.	November 12, 1968
RAMANATHAN CHETTIAR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 17, 1968
RAMANATHAN CHETTIAR KV AL M Vs. COMMISSIONER OF INCOME TAX	March 12, 1968
RAMANATHAN CHETTIAR PL S RM Vs. CONTROLLER OF ESTATE DUTY ASST	October 17, 1968
RAMASWAMI PILLAI AND ANOTHER Vs. THAVASI KONAR	January 18, 1968
RANGANAYAKI AMMAL Vs. M. KRISHNAN	July 15, 1968
RANGARATHINAM PILLAI Vs. LABOUR COURT	July 11, 1968
RANGASWAMI NAICKER Vs. RANGAMMAL	June 26, 1968
RAYALASEEMA PASSENGERS AND GOODS TRANSPORT P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 26, 1968
REGINALD DANIEAL Vs. SAROJAM	August 9, 1968
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VITTALDAS JAGANNATHADAS	October 1, 1968
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VITTALDAS JAGANNATHADAS	October 8, 1968
RM. AK. P. KANNAMMAL ACHI AND ORS. Vs. A.N. NARAYANAN CHETTIAR	August 16, 1968
ROYAL ARTS COIMBATORE Vs. STATE OF MADRAS	March 22, 1968
S ARUNACHALAM ASARI Vs. SIVAN PERUMAL ASARI	August 7, 1968
S K VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX	August 29, 1968
S M MOHANDAS Vs. ESSO STANDARD EASTERN INC	July 1, 1968
S VENKATARAMANASWAMI AYYAR Vs. S ABDUL WAHAB	September 20, 1968
S. JANAKIRAMAN Vs. THE STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER AND ANR.	November 1, 1968
S. PACHIAPPA MUDALIAR, PROPRIETOR, LAKSHMI S.P.S. VILAS Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ANR.	October 8, 1968
S. PARAMANAYAGAM ASARI Vs. R.S. NAIDU	March 14, 1968
S. VENKATACHALAM Vs. THE DIVISIONAL ENGINEER, TELEGRAPH, SALEM DN. AND ANOTHER	November 7, 1968
S.K. YUSUF SHERIFF AND ORS. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.	January 10, 1968
S.V. ATHIMOOLA MUDALIAR Vs. THE COMMISSIONER, CORPORATION OF MADRAS AND ANR.	April 5, 1968
SADASIVAM Vs. K. RAMANATHAN CHETTIAR AND ANOTHER	April 23, 1968
SADASIVAM Vs. K. RAMANATHAN CHETTIAR AND ANR.	April 22, 1968
SAKTHI SUGARS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER BHAVANI	November 1, 1968
SALEH BROS Vs. K RAJENDRAN	September 5, 1968
SAMIAPPA GOUNDER AND ORS. Vs. SIVABALAN AND ORS.	January 11, 1968
SARADAMBAL Vs. A M P ARUNACHALAM	January 12, 1968
SAROJINI RAJAH Vs. COMMISSIONER OF INCOME TAX	February 7, 1968
SATHAPPA TEXTILES PRIVATE LIMITED Vs. INCOME TAX OFFICER SECOND	February 5, 1968
SATHIYAMURTHI TRANSPORT CO. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.	January 10, 1968
SAVARINATHAN G Vs. DIRECTOR OF POSTAL SERVICES	September 6, 1968
SEETHAI ACHI Vs. LAKSHMANAN CHETTIAR	July 15, 1968
SEETHARAMA IYENGAR Vs. VEERARAGHAVA PILLAI AND ANR.	July 2, 1968
SEKHARAN Vs. STATE OF TAMIL NADU	February 26, 1968
SETHU PADAYACHI Vs. PERIASWAMI PADAYACHI	August 13, 1968
SHAMLAL AND ORS. Vs. PARLEY PRODUCTS MANUFACTURING CO. (P) LTD., BOMBAY AND ANR.	April 6, 1968
SHEIK ABUBAKER Vs. STATE	April 16, 1968
SINNA PONNU AND ORS. Vs. SINGARU ODAYAR AND ANR.	July 29, 1968
SITALAKSHMI MILLS LIMITED TIRUNAGAR MADURAI Vs. DEPUTY COMMERCIAL TAX OFFICER NO IX TEPPAKULAM NEW COLONY MADURAI	March 1, 1968
SIVAGANGA CO-OPERATIVE URBAN BANK Vs. THE DISTRICT JUDGE	October 23, 1968
SOUTH INDIA FLOUR MILLS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	February 1, 1968
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. FIRST INCOME TAX OFFICER	October 17, 1968
SOUTHERN RAILWAY MAZDOOR UNION Vs. SOUTHERN RAILWAY	December 18, 1968
SOW DAMMAL ALIAS SUNDARAMMAL Vs. VEERAMMAL AND ORS.	December 13, 1968
SREE SHANMUGAR MILLS Vs. S K DHARMARAJA NADAR	March 14, 1968
SRI BOOMAN ALIAS PARAKALAM PILLAI Vs. KUPPAMMAL ACHI AND ORS.	January 4, 1968
SRI MOTTAYAN ALIAS PONNUSWAMI Vs. SRI THAMBUSWAMI PADAYACHI AND ANR.	October 10, 1968
SRI NAVANEETHASWARASWAMI DEVASTHANAM BY ITS EXECUTIVE OFFICER Vs. THE STATE OF MADRAS BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	November 4, 1968
SRI RAJA RAJESWARI BUS SERVICE VRIDHACHALAM Vs. REGIONAL TRANSPORT AUTHORITY SOUTH ARCOT CUDDALORE	July 23, 1968
SRI THIAGARAJASWAMY DEVASTHANAM, REPRESENTED BY ITS SOLE AND HEREDITARY TRUSTEE SRI LA SRI KAILAI SUBRAMANIA DESIKA GNANASAMBANDA PANDARASANNATHI, ADHINAKARTHAR OF DHARMAPURAM MUTT Vs. SINGARAVELU THEVAR, ADOPTED SON OF KUMARASWAMY THEVAR, NAGAPATTINAM TALUK AND THIRUTHURAIPUNDI MUNSIFI AND ANR.	December 11, 1968
SRIDHARAN R LATE Vs. COMMISSIONER OF WEALTH TAX	December 20, 1968
SRIMATHI KAMALAMBAL Vs. SRINIVASA ODAYAR (DIED) AND ORS.	March 1, 1968
SRINIVASA PADAYACHI Vs. PARVATHIAMMAL	October 18, 1968
SRINIVASA TIMBER DEPOT Vs. DEPUTY COMMERCIAL TAX OFFICER CHOOLAI DIVISION MADRAS 29	October 28, 1968
STATE OF MADRAS Vs. ALAMELUTHAYAMMAL	December 16, 1968
STATE OF MADRAS Vs. BALIGA LIGHTING EQUIPMENT PRIVATE LIMITED GUINDY	July 10, 1968
STATE OF MADRAS Vs. S KRISHNAN	January 30, 1968
SUBBA NAIDU R Vs. COMMISSIONER OF GIFT TAX	November 21, 1968
SUBBAE GOUNDER Vs. PALANATHAL	February 27, 1968
SUBBAMMAL Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ANR.	January 8, 1968
SUBBATHAL Vs. KITTAMMAL	September 10, 1968
SUBRAMANIAN CHETTIAR M R RM SP L Vs. COMMISSIONER OF INCOME TAX	February 5, 1968
SUNDARAM AND ORS. Vs. THE CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER AND ORS.	October 15, 1968
SUNDARAM INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 16, 1968
SUNDARAM MOTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1968
SUPER SURGICAL CO Vs. S DESIKAN	September 5, 1968
SUPER SURGICAL CO Vs. S DEMPLOYEES STATE INSURANCE CORPORATIONKAN	September 5, 1968
SUPERINTENDENT OF POST OFFICES CHINGLEPUT DIVISION Vs. SHAIK KASIM	September 4, 1968
SYED IBRAHIM AND ORS. Vs. JALMA AND ORS.	February 19, 1968
SYED MOHAMED SALIA LEBBAI AND ORS. Vs. MOHAMED HANIFA AND ORS.	January 25, 1968
T BABULAL Vs. DRUG INSPECTOR I	April 25, 1968
T R RAJAGOPALA IYER Vs. T R RAMACHANDRA IYER	February 16, 1968
T S BALIAH Vs. T S RANGACHARI	February 14, 1968
T V SUNDARAM IYENGAR AND SONS P Vs. STATE OF MADRAS	September 19, 1968
T. ABDULLAH, MUTHAVALLI OF AND AS REPRESENTING THE NEW STREET, MOSQUE Vs. N. ABDUL SAMAD SAHEB AND ORS.	October 30, 1968
T.K. SANTHANAGOPALA CHETTIAR AND ORS. Vs. THIMMI M. SEETHARAMA CHETTIAR AND ORS.	January 29, 1968
T.M. ABDUL GANI, REPRESENTING THE ESTATE OF T.M.S. MOHAMED ABDUL KHADER Vs. THE AGRICULTURAL INCOME TAX OFFICER	October 15, 1968
T.M. NARAYANASWAMI ASARI Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF RAMNAD AND ANR.	April 8, 1968
T.P. RAMASWAMI NAIDU Vs. MARGABANDU MANDRI	July 5, 1968
T.P. SOKKALAL RAMSAIT FACTORY PRIVATE LIMITED BY ITS MANAGING PARTNER T.P.S.H. SELVA SAROJA Vs. THE GOVERNMENT OF MADRAS BY THE SECRETARY, DEPARTMENT OF INDUSTRIES, LABOUR AND HOUSING	August 14, 1968
T.P.L. ALAGAPPA CHETTIAR Vs. THE DISTRICT REVENUE OFFICER, TIRUCHIRAPALLI	December 6, 1968
THANGAVELU MOOPANAR Vs. KANDASWAMI MOOPANAR AND ANR.	September 16, 1968
THANKA NADAR Vs. MANICKA NADAR AND ORS.	November 21, 1968
THE MANAGEMENT OF HOTEL ASOKA, BY PARTNER L.G. BALAKRISHNAN Vs. THE LABOUR OFFICER II AND ANR.	November 15, 1968
THE MANAGEMENT OF NATARAJAN ENGINEERING WORKS Vs. GOVINDASWAMI NAICKER AND ORS.	August 13, 1968
THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR. Vs. VITTALDAS JAGANNATHADAS AND ANR.	October 18, 1968
THE RT. REV. GEORGE DEVADOSS AND ANR. Vs. LUKE D. ASIRVATHAM	July 19, 1968
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADURAI Vs. M. DORAIPANDIAN ALIAS SUBBA NAICKEN AND ORS.	November 20, 1968
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM AT MADURAI AND ANOTHER Vs. RAMALINGASWAMIGAL MADAM, REPRESENTED BY N.P.K. PARAMASIVA THEVAR AND ORS.	April 27, 1968
THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT Vs. T. RAMAN AND ANR.	April 25, 1968
THE TRIVANDRUM PERMANENT FUND Vs. K.M.A. MOHAMED MOHIDEEN SAHIB	February 20, 1968
THE YADHAVA KALYANA MANTAPAM CHOULTRY Vs. K. NARAYANASWAMI PILLAI	April 3, 1968
THIRUPATHI NADAR Vs. S.V.P.M.S. KANDASAMI NADAR	March 4, 1968
THIRUVENGADAM Vs. MUTHU CHETTIAR	July 30, 1968
THULAKARUNAI AND CO P N P Vs. DIRECTOR ENFORCEMENT DIRECTORATE	March 25, 1968
TIRUVANNAMALAI ANIMAL Vs. SADASIVA MUDALI AND ORS.	February 1, 1968
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF WEALTH TAX	July 29, 1968
U. GOVINDA NAIDU AND ORS. Vs. U. PARTHASARTHI NAIDU AND ORS.	November 11, 1968
UNION OF INDIA Vs. MARUDAPPA PANDIAN N K S H	August 6, 1968
UNION OF INDIA Vs. FIRM OF ANJANEYA MOTOR TRANSPORT	September 27, 1968
UNION OF INDIA Vs. SEYADU BEEDI CO	November 12, 1968
UNION SAW MILLS Vs. N K S H MARUDAPPA PANDIAN	August 6, 1968
V DANMULL SOWCAR Vs. SYED ALI MOHAMED	February 15, 1968
V KUNJU CHETTIAR PROPRIETOR ANGALAMMAN TRANSPORTS MUSIRI Vs. M P ROADWAYS P LTD	January 23, 1968
V MURUGAYYA CHETTIAR Vs. STATE OF MADRAS	November 22, 1968
V NARAYANAN Vs. MADURA CO P LTD	January 19, 1968
V P PERIAKARUPPAN Vs. P MAYALAGAN	July 11, 1968
V P VADIVEL ACHARI Vs. MADRAS SALES TAX APPELLATE TRIBUNAL SECOND ADDITIONAL BENCH MADRAS	October 28, 1968
V PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX MADRAS	February 15, 1968
V PATTABHIRAMAN Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	April 10, 1968
V PL FIRM Vs. COMMISSIONER OF INCOME TAX	January 31, 1968
V SUBRAMANIAM Vs. STAET OF TAMIL NADU	November 22, 1968
V SYED HANIFA Vs. MUHAMMAD KHALIFULLA	June 18, 1968
V VAIDYANATHAN Vs. UNION SAW MILLS	March 1, 1968
V. PALANIAPPA CHETTIAR AND OTHERS Vs. P. VAIDYANATHA IYER AND OTHERS	March 4, 1968
V. RAMASWAMI GOUNDAR Vs. S.T. MURUGAPPA CHETTIAR AND ORS.	December 20, 1968
V. RAMASWAMY IYER Vs. K. RAMAKRISHNAYYA	June 21, 1968
V.C. DESA BATHUDU Vs. P. DILLI ACHARI AND ORS.	November 13, 1968
V.P. PERIAKARUPPAN ALIAS MANICKAM AMBALAM Vs. P. MAYALAGAN AND ANR.	January 11, 1968
V.P. SELVARAJ Vs. V. NARASIMHA RAO BY POWER AGENT V. SETHU RAO AND ANR.	June 21, 1968
V.R. SONAI AND ANR. Vs. CHINNIAH KONAR	June 26, 1968
V.S. CHOCKALINGAM CHETTIAR Vs. A. KARUPAN CHETTIAR	December 6, 1968
V.S. NATARAJAN AND ORS. Vs. PERIYA RAJA ALIAS MUTHUSAMY PANDIAN AND ORS.	July 26, 1968
V/O TRACTOROEXPORT, MOSCOW Vs. TARAPORE AND CO. AND ANR.	December 16, 1968
VADAMALAI PILLAI Vs. MUNUSWAMI GOUNDAR	April 11, 1968
VAIYAPURI REDDY AND ANR. Vs. SIVALINGA REDDIAR	March 20, 1968
VARADARAJULU NAIDU Vs. INTHIRANI AMMAL AND ANR.	February 8, 1968
VATHSALA Vs. N MANOHARAN	February 16, 1968
VELLAYAPPA CHETTIAR V PL V Vs. COMMISSIONER OF INCOME TAX	February 15, 1968
VELLINAYAGI Vs. T SUBRAMANIAM	June 18, 1968
VELUCHAMY GOUNDER Vs. CHINNASWAMY	November 22, 1968
VENGUARD INSURANCE CO Vs. CHINNAMMAL	December 6, 1968
VENKATASAMI NAIDU Vs. SORNAMMAL AND ANR.	June 20, 1968
VENKATASUBBIAH Vs. VADUVAMBAL	March 19, 1968
WORKMEN OF DALMIA CEMENT BHARAT Vs. STATE GOVERNMENT OF MADRAS	February 16, 1968
ZABIYA BIBI Vs. A. SIVAPERUMAL	February 12, 1968

Year 1968 of HIGH COURT OF MADRAS

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