A APPATHURAI NADAR Vs. GOVERNMENT OF MADRAS
|
April 23, 1965 |
A K SUNDARAM Vs. GOVERNMENT OF INDIA
|
July 23, 1965 |
A MOHAMMED RASHEED HAJEE ABDUL RAHIM Vs. A MOHAMED RASHEED AMJAT IBRAHIM
|
December 17, 1965 |
A P K NARAYANASWAMI REDDIAR Vs. PADMANABHAN
|
December 16, 1965 |
A RAMALINGAM Vs. V V MAHALINGA NADAR
|
February 15, 1965 |
A S K RATHNASWAMY NADAR FIRM Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1965 |
A S SHAIK MOHAMED MARACAIYAR Vs. C MOHIDEEN KUTTY
|
March 5, 1965 |
A S SHEIK MOHAMED MARACAIR Vs. K T MOHAMED IBRAHIM UMMAL
|
July 23, 1965 |
A SAMBANDAM Vs. G NATESAN
|
April 8, 1965 |
A SUSIAH Vs. S MUNISWAMY
|
March 30, 1965 |
A V THOMAS AND CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1965 |
A. MOHAMMAD SHERIFF AND COMPANY, LIMITED, BY ITS MANAGING DIRECTOR A. MOHAMMAD SHERIEF AND ORS. Vs. A.P.N. ABDUL JABBAR AND ORS.
|
January 8, 1965 |
A. SOMASUNDARAM SERVAI AND ANR. Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM AND ANR.
|
August 5, 1965 |
A.S.M. PUSHPARAJ Vs. R. SARASWATHI AMMAL AND OTHERS
|
October 29, 1965 |
ABDUL RAVOOF SAHIB Vs. M. KANNAPPAN AND ANR.
|
February 23, 1965 |
AHILANDATHAMMAL Vs. KATHAYYA KONAR
|
July 2, 1965 |
AHILANDATHAMMAL AND ORS. Vs. RAMASWAMI ODAYAR
|
April 29, 1965 |
AMALGAMATED COMMERCIAL TRADERS P Vs. A C K KRISHNASWAMI
|
June 21, 1965 |
AMALGAMATED COMMERCIAL TRADERS PRIVATE Vs. C HARIPRASAD
|
April 5, 1965 |
AMBUJAM G AMMAL Vs. M R ARUMUGHAM
|
September 6, 1965 |
ANBANATHAPURAM VAGAIRA CHARITIES TIRUVILONDUR MAYURAM Vs. T V SOUNDARARAJA AIYANGAR
|
December 2, 1965 |
ANGLO-FRENCH MILLS Vs. GOULAM CADER
|
August 4, 1965 |
ANGLO-FRENCH MILLS Vs. MUNIAMMAL
|
August 4, 1965 |
ARTHANARI TRANSPORTS PRIVATE LIMITED Vs. K P SWAMI GOUNDER
|
April 23, 1965 |
ASIA BI (M.S. SALAMATH TRANSPORTS) AND ANR. Vs. RAVI ROADWAYS AND ORS.
|
October 14, 1965 |
AVUDAYAPPAN CHETTIAR Vs. KANTHIMATHI AMMAL
|
July 28, 1965 |
AYESHA BEGUM Vs. G. VEERAPPAN AND ORS.
|
November 23, 1965 |
AYI AMMAL Vs. SUBRAMANIA ASARI
|
December 24, 1965 |
AYYASWAMI NADAR Vs. S.V.G. RATHNASAMI NADAR
|
October 21, 1965 |
B GNANARAJ Vs. A M VEDANAYAGAM
|
September 21, 1965 |
B GOVINDARAJULU CHETTY Vs. M L A GOVINDARAJA MUDALIAR
|
April 21, 1965 |
B KALYANASUNDARAM PROPRIETOR B N PRESS MADRAS Vs. PRESIDING OFFICER LABOUR COURT MADRAS
|
April 8, 1965 |
B.S. NANDA RAO AND ORS. Vs. V.M. LAKSHMANASWAMI MUDALIAR
|
March 11, 1965 |
BANDA BROTHERS Vs. BOARD OF REVENUE MADRAS
|
January 22, 1965 |
BANK OF MADURA LIMITED MADURAI Vs. BANK OF MADURA EMPLOYEES UNION COIMBATORE
|
January 8, 1965 |
BASHA KHAN Vs. STATE
|
December 7, 1965 |
BEVERLEY ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
February 23, 1965 |
BOOLAGASUNDARAM PILLAI Vs. APPATHURAI PILLAI AND ORS.
|
April 9, 1965 |
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. STATE OF MADRAS
|
November 19, 1965 |
C G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1965 |
C HARIPRASAD Vs. G VASANTHA PAI
|
August 19, 1965 |
C M V KRISHNAMACHARI Vs. M D DHANALAKSHMI AMMAL
|
April 16, 1965 |
C R PADMANABHA CHETTY Vs. ASSISTANT COLLECTOR CENTRAL EXCISE SALEM
|
October 19, 1965 |
C T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1965 |
C.N. NAMBUDIRI Vs. EDWIN ISRAEL
|
April 7, 1965 |
C.V. CT. V. VENKATACHALAM CHETTIAR Vs. UMAYAL WEARING ESTABLISHMENT AND ANR.
|
September 10, 1965 |
CARBORANDUM UNIVERSAL LIMITED Vs. UNION SAW MILLS
|
December 1, 1965 |
CARBORUNDUM UNIVERSAL LIMITED Vs. UNION OF INDIA
|
December 1, 1965 |
CHAITHU MOHAMED AND ANR. Vs. ENNASI AND ORS.
|
September 10, 1965 |
CHANDRA Vs. ACCOMMODATION DEPUTY TAHSILDAR
|
January 18, 1965 |
CHENTILNATHAN CHETTIAR Vs. PERI V SP MANICKAM CHETTIAR
|
October 22, 1965 |
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. SUNDARAM FINANCE P LTD
|
September 20, 1965 |
CHINNAMARAPPA GOUNDAR Vs. NARAYAMMAL
|
April 15, 1965 |
CHINNAMERKATHIAN Vs. AYYAVOO
|
September 9, 1965 |
CHINNAMMAL Vs. KUMIDHINI
|
October 14, 1965 |
CHINNATHAMBI MOOPPAN AND ANR. Vs. MAMUNDI MOOPPAN AND ANR.
|
December 10, 1965 |
CHOTILAL SOWCAR Vs. R JAWANTRAJ SOWCAR
|
January 8, 1965 |
COLLECTOR OF CUSTOMS MADRAS Vs. ROTUMAL BHERUMAL
|
August 19, 1965 |
COLLECTOR OF ESTATE DUTY MADRAS Vs. ESTATE OF JANAB S IBRAHIM ROWTHER MADRAS
|
October 19, 1965 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. HARIHARA IYER M K
|
November 18, 1965 |
COMMISSIONER OF GIFT TAX Vs. GETTI CHETTIAR N S
|
December 10, 1965 |
COMMISSIONER OF INCOME TAX Vs. M V MURUGAPPAN
|
November 18, 1965 |
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA LIFE ASSURANCE COMPANY LIMITED
|
November 15, 1965 |
COMMISSIONER OF INCOME TAX Vs. N V SHANMUGAM AND COMPANY
|
November 30, 1965 |
COMMISSIONER OF INCOME TAX Vs. CITY MOTOR SERVICE LIMITED
|
December 6, 1965 |
COMMISSIONER OF INCOME TAX Vs. KASTURI ESTATES P LIMITED
|
October 21, 1965 |
COMMISSIONER OF INCOME TAX Vs. T T RATHNASABAPATHY PILLAI
|
November 1, 1965 |
COMMISSIONER OF INCOME TAX Vs. VEERAPPA CHETTIAR RM AR AR
|
August 25, 1965 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED DRUG CO P LIMITED
|
March 30, 1965 |
COMMISSIONER OF INCOME TAX Vs. GOPAL M R
|
July 7, 1965 |
COMMISSIONER OF INCOME TAX Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED
|
July 7, 1965 |
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK LIMITED
|
July 13, 1965 |
COMMISSIONER OF INCOME TAX MADRAS Vs. SPEED A WAY PRIVATE LIMITED
|
September 21, 1965 |
COMMISSIONER OF INCOME TAX, MADRAS Vs. M.R. GOPAL
|
March 7, 1965 |
COMMISSIONER OF INCOME TAX, MADRAS Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LTD.
|
March 7, 1965 |
COMMISSIONER OF INCOME-TAX MADRAS Vs. N H LEE MANNER
|
February 26, 1965 |
COMMISSIONER OF WEALTH TAX MADRAS Vs. G D NAIDU
|
January 19, 1965 |
CONTROLLER OF ESTATE DUTY Vs. IBRAHIM ROWTHER S ESTATE OF JANAB
|
October 19, 1965 |
CONTROLLER OF INSURANCE SIMLA Vs. VANGUARD INSURANCE CO LTD
|
October 13, 1965 |
CORPORATION OF MADRAS Vs. SRIMATHI CH. BALAMONEY AND ORS.
|
June 24, 1965 |
CORPORATION OF MADRAS Vs. ARUMUGHAM
|
April 23, 1965 |
D BALASUBRAMANIA MUDALIAR Vs. DORAIKANNU AMMAL
|
July 16, 1965 |
DASU REDDIAR Vs. INSPECTOR OF PANCHAYATS COLLECTOR OF CHINGLEPUT MADRAS
|
August 10, 1965 |
DEVASAHAYAM NADAR SAVARIMUTHU NADAR (DECEASED), BY L.RS. Vs. POOTHATHAN NADAR SAMUEL AND ORS.
|
November 19, 1965 |
DORAIKANNU PRIVATE Vs. HOTEL SAVOY
|
July 12, 1965 |
DR. K.C. NAMBIAR AND ORS. Vs. THE RENT CONTROLLER AND ORS.
|
August 6, 1965 |
E. VENKATESA ARCHAGAR AND ANR. Vs. E. EKAMBARA ARCHAGAR AND ORS.
|
February 25, 1965 |
EAGLE STAR INSURANCE COMPANY LIMITED AND ORS. Vs. L. FOOLCHAND AND ORS.
|
March 24, 1965 |
EAST INDIA CORPORATION Vs. STATE OF MADRAS MADURAI
|
June 28, 1965 |
EAST INDIA CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1965 |
EDULLA SAHEB MOHAMED GHOUSE Vs. MADRAS STATE WAKF BOARD
|
September 24, 1965 |
EKAMBARANATHA CHETTIAR S Vs. INSPECTOR OF FACTORIES
|
September 17, 1965 |
ELEAVARTHI NADIPATHA ALIAS RAMASWAMI RAJU Vs. ELAVARTHI PEDDA VENKATARAJU
|
December 8, 1965 |
ELLAPPA NAICKER Vs. ARUMUGA SERVAI
|
October 29, 1965 |
EM. A. SATHAR AND ANOTHER Vs. K.S. SHNGAPPA GOUNDER
|
October 29, 1965 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI KARUMUTHU THYAGARAJA CHETTIAR PRINCIPAL EMPLOYER SRI
|
October 25, 1965 |
ESTATE OF LATE RANGALAL JAJODIA Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1965 |
FAMILY OF LATE K.M.N.S.S. NACHIAPPAH CHETTIAR REPRESENTED BY HIS SON K.M.N.S.N. SUBRAMANIAM CHETTIAR Vs. THE COMMISSIONER OF INCOME TAX
|
September 7, 1965 |
FATHEUDDIN AHMED Vs. STATE WAKF BOARD
|
March 12, 1965 |
FELIX FERNANDEZ Vs. INTEGRAL COACH FACTORY MADRAS [BY DEPUTY CHIEF MECHANICAL ENGINEER STORES ]
|
February 26, 1965 |
FLARENCE CHELLIAH Vs. SOUNDARARAJ PETER AND ORS.
|
December 9, 1965 |
FRENCH MILLS PONDICHERRY Vs. ANGLO GOULAM CADER
|
August 4, 1965 |
G GOPALASWAMI Vs. G NAVALGARIA
|
April 23, 1965 |
G. BALUSAMY NAIDU Vs. ELECTION COURT AND ORS.
|
November 30, 1965 |
G. RAMASUNDARAM AND ORS. Vs. THE INSPECTOR OF PANCHAYATS (DISTRICT COLLECTOR) AND ORS.
|
December 3, 1965 |
G. VAGHEESAM PILLAI Vs. M.R. KRISHNAMURTHI PADAYACHI AND ANR.
|
March 3, 1965 |
G.A. ABDUL SAMATH Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 12, 1965 |
GANAPATHI PADAYACHI Vs. SRI LA SRI SUBRAMANIA DESIKA GNANASAMBANDA PANDARASANNADHI AVL., DHARMAPURAM MUTT.
|
January 1, 1965 |
GENERAL ASSURANCE SOCIETY Vs. N A MOHAMMED HUSSAIN
|
December 16, 1965 |
GEORGE OAKES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1965 |
GNANAMBIKA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1965 |
GODAVARIBAI GHUWALEWALA AND ANOTHER Vs. AMALGAMATED COMMERCIAL TRADERS, PRIVATE, LTD. AND OTHERS
|
May 31, 1965 |
GOPALSAMI NAIDU Vs. PERUMAL NAIDU
|
December 10, 1965 |
GOVINDARAJA GOUNDER Vs. RANI
|
January 19, 1965 |
GOVINDASAMI MUDALIAR Vs. MUTHULAKSHMI AMMAL
|
August 27, 1965 |
GOVINDASWAMY CHETTY AND ANR. Vs. SAKUNTHALA AMMAL AND ORS.
|
July 1, 1965 |
HUSEINNY J BHAGAT Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS
|
January 29, 1965 |
HUSSAIN ALI AND SONS M Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1965 |
HUSSAIN BHAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
December 1, 1965 |
IN RE: K.R. REDDY ALIAS RAMASWAMI REDDIAR, GENDIKOTTAI REDDIGAL SANGAM OF TIRUPARANKUNDRAM, REPRESENTED BY ITS PRESIDENT AND TREASURER, NAMELY, VALARAMASWAMI REDDIAR AND ANOTHER Vs. STATE
|
July 23, 1965 |
IN RE: MUTHIAH AND ORS. Vs. STATE
|
September 27, 1965 |
IN RE: PRABHAKAR GLASS WORKS LTD. (IN LIQUIDATION) Vs. STATE
|
April 9, 1965 |
IN RE: RETHINASWAMY AND ORS. Vs. STATE
|
April 19, 1965 |
IN RE: THANKIAN Vs. STATE
|
March 5, 1965 |
INCOME TAX OFFICER Vs. RAMARATHNAM P
|
July 1, 1965 |
INCOME-TAX OFFICER MADRAS Vs. P RAMARATNAM
|
July 1, 1965 |
INDIA MOTOR PARTS AND ACCESSORIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1965 |
INDIAN COMMERCE AND INDUSTRIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1965 |
INDIAN MUTUAL GENERAL INSURANCE SOCIETY Vs. M KOTHANDIAN NAIDU
|
February 17, 1965 |
ISMAIL BEEVI Vs. SULAIKKAL BEEVI
|
January 22, 1965 |
JABAMALAI MARIAMMAL AND ANR. Vs. A. MADALAMUTHU THEVAR AND ANR.
|
April 29, 1965 |
JAGADAMBAL AND ORS. Vs. ANGAMMAL AND ORS.
|
August 19, 1965 |
JAGANNATHA PRASAD GUPTA Vs. E S R RANGANATHA KONAR
|
September 29, 1965 |
JANA DEVI Vs. STATE OF MADRAS REPRESENTED BY THE DY. COMMISSIONER OF POLICE, TRAFFIC AND LICENSING, VEPERY, MADRAS
|
April 19, 1965 |
JANAB K T M S MAHAMOOD Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1965 |
JAYAM AMMAL Vs. THE MUNICIPAL COUNCIL, KUMBAKONAM, BY ITS COMMISSIONER S. R. GOPAL RAO
|
November 1, 1965 |
JAYARAMAN Vs. STATE
|
October 15, 1965 |
JEAN EMELINE THAVAMANI Vs. JOSEPH TAYLOR
|
September 10, 1965 |
JEEVANLAL Vs. STATE
|
November 22, 1965 |
JOHN Vs. STATE
|
April 19, 1965 |
JOSEPH CARLOS XAVIER LOUIS ANTHONY BENEDICT ALDO COSTA Vs. STANISLAUS COSTA
|
April 28, 1965 |
JOTHI KRISHNA THEVAR Vs. THE JOINT DEVELOPMENT COMMISSIONER AND ORS.
|
April 21, 1965 |
K M JAINA BEEVI Vs. M K GOVINDASWAMI
|
March 4, 1965 |
K M VISWANATHAN PILLAI Vs. K M SHANMUGAM PILLAI
|
September 14, 1965 |
K MEENAKSHI AMMAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
September 10, 1965 |
K R K K KRISHNAPPA CHETTIAR Vs. V V R KASIVISWANATHAN CHETTIAR
|
September 3, 1965 |
K R KOTHANDARAMAN Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
November 24, 1965 |
K R THANGAPANDIAN Vs. KUCHU BOMMA NAICKER
|
January 5, 1965 |
K S GOPALASWAMI IYER Vs. SALES TAX APPELLATE TRIBUNAL MADRAS
|
July 13, 1965 |
K S RAMCHANDRAN Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
January 19, 1965 |
K S SHIVJI AND CO Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION MADRAS
|
April 9, 1965 |
K. CHIDAMBARA GURUKKAL AND OTHERS Vs. SRI SUBRAMANIASWAMI DEVASTHANAM, TIRUTTANI, BY ITS EXECUTIVE OFFICER AND OTHERS
|
September 8, 1965 |
K. DHANAPALAN AND OTHERS Vs. THE ASSISTANT COLLECTOR, DINDIGUL
|
December 17, 1965 |
K. KUNCHITHAPATHAM MUDALIAR Vs. P. KRISHNASWAMI MUDALIAR
|
August 16, 1965 |
K. NARASIMHALU CHETTI Vs. R.V. SUBRAMANIAM AND OTHERS
|
November 22, 1965 |
K. SUBURAMU PILLAI AND ANOTHER Vs. RAMAYI AMMAL AND OTHERS
|
April 1, 1965 |
K.A. KUMARASWAMI MUDLIYR Vs. S. SHANMUGHA CHETTIAR AND ANOTHER
|
October 29, 1965 |
K.N.MM.ST. SATHAPPA CHETTIAR Vs. AMMAPONNU ALIAS KUNJARAM
|
July 30, 1965 |
KALOOGATE ESTATE NAMUNUGALA CEYLON Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1965 |
KAMALA Vs. MADRAS PORT TRUST
|
November 13, 1965 |
KAMALA Vs. STATE
|
December 3, 1965 |
KAMALAM Vs. THE SPECIAL TAHSILDAR NO. III FOR LAND ACQUISITION, TINDIVANAM
|
April 5, 1965 |
KANDAPPA GOUNDER Vs. OFFICIAL RECEIVER COIMBATORE
|
July 16, 1965 |
KANDASWAMI GOUNDER Vs. VELLAYYA GOUNDER AND OTHERS
|
November 18, 1965 |
KANDASWAMI WEAVING FACTORY I CO Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
February 5, 1965 |
KARUPPUDAYAR Vs. PERIATHAMBI UDAYAR
|
April 19, 1965 |
KASINATHA PANDARAM Vs. VISWANATHA PANDARAM AND OTHERS
|
December 3, 1965 |
KM PR KM FIRM Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1965 |
KOTHANDA PILLAI Vs. DEVARAJA REDDY DEAD
|
November 19, 1965 |
KOTHARI AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1965 |
KRISHNA KAMBAR Vs. MUTHIAH THEVAR
|
September 9, 1965 |
KRISHNA THEVAR Vs. MUTHAMMAL
|
July 2, 1965 |
KRISHNAMURTHI AIYAR Vs. GOVINDASWAMI PILLAI
|
September 3, 1965 |
KRISHNAN ASARI Vs. ADAIKALAM
|
October 27, 1965 |
KUTTI NADAR AND ORS. Vs. SWAMIKUTTY NADAR AND ORS.
|
August 2, 1965 |
L VE VAIRAVAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1965 |
LAKSHMI NIVAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1965 |
LATE A Y ARULANANDASWAMI NADAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
|
June 25, 1965 |
LYDIA MARGARET SANTHANAM AND ANOTHER Vs. DAVID THAMBURAJ AND ANOTHER
|
December 2, 1965 |
M A KHADER AND COMPANY Vs. STATE OF MADRAS
|
October 13, 1965 |
M BHOOPATHY Vs. M S VIJAYALAKSHMI
|
April 9, 1965 |
M D KUPPUSWAMI Vs. STATE
|
December 16, 1965 |
M HUSSAIN ALI Vs. COMMISSIONER OF INCOME TAX MADRAS
|
February 18, 1965 |
M K ANNAMALAI CHETTIAR AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER PERUNDURAI
|
March 26, 1965 |
M K SUNDARARAMIER Vs. C M V KRISHNAMACHARY
|
April 9, 1965 |
M KARUNANIDHI Vs. M RAMAN
|
March 19, 1965 |
M R CHINNASWAMI GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 8, 1965 |
M RAMACHANDRA BAIL Vs. M R KANNIAH
|
November 9, 1965 |
M RANGANATHA SASTRI Vs. CONTROLLER OF ESTATE DUTY
|
November 23, 1965 |
M S SHAIK MOHAMMED SHAH Vs. STATE OF MADRAS
|
November 29, 1965 |
M VARADARAJULU NAIDU Vs. STATE OF MADRAS
|
April 19, 1965 |
M. GOVINDASWAMI PILLAI Vs. R. VENKATARATHNA MUDALIAR AND ORS.
|
October 28, 1965 |
M. MUTHUKRISHNA REDDIAR Vs. PONNUSWAMI NAICKER ALIAS PONNAPPA NAICKER AND OTHERS
|
July 9, 1965 |
M. RAMASWAMI ASARI Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPT. AND ANOTHER
|
April 16, 1965 |
M. SHANMUGHAM CHETTIAR Vs. MANILAL J. SHETH AND ORS.
|
September 23, 1965 |
MADRAS PORT TRUST Vs. K P A T ANNAMALAI NADAR
|
February 16, 1965 |
MADRAS STATE ELECTRICITY BOARD Vs. AMBAZHATHINGAL ITHACHUTTI UMMA
|
November 17, 1965 |
MADRAS STATE WAKF BOARD REPRESENTED BY ITS SECRETARY Vs. B.A. JAMAL MUHAMMED AND ORS.
|
December 20, 1965 |
MAHALAKSHMI AMMAL Vs. V. SWAMINATHA IYER AND ORS.
|
September 23, 1965 |
MAHALAKSHMI OIL MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 27, 1965 |
MANAGEMENT OF PRESIDENCY TALKIES P Vs. WORKMEN EMPLOYED IN PRESIDENCY TALKIES P LTD
|
January 18, 1965 |
MANAGEMENT OF THE AGRI HORTICULTURAL SOCIETY MADRAS Vs. WORKMEN OF AGRI HORTICULTURAL SOCIETY
|
November 9, 1965 |
MANAGEMENT OF UNITED BLEACHERS PRIVATE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
|
January 27, 1965 |
MANGALATHACHI Vs. K.R. KALYANASUNDARA MUDALIAR AND ANR.
|
November 2, 1965 |
MANI V S Vs. CONTROLLER OF ESTATE DUTY
|
December 7, 1965 |
MANICKA GOUNDER Vs. SAMIKANNU GOUNDER
|
December 3, 1965 |
MANICKA MUDALIAR Vs. MADRAS STATE ELECTRICITY BOARD
|
February 19, 1965 |
MATTER OF PRABHAKAR GLASS WORKS LIMITED Vs. STATE
|
April 9, 1965 |
MEENAKSHI VELU AND ANR. Vs. KASTURI SAKUNTHALA AND ORS.
|
September 22, 1965 |
MEHTA PAINT WORKS Vs. DEPUTY SUPDT OF CENTRAL EXCISE MADRAS
|
November 30, 1965 |
MENGHRAJ THEKURDAS Vs. ACCOMMODATION CONTROLLER MADRAS
|
June 21, 1965 |
MERCHANTS BANK Vs. M DHARMASAMBARTHANI AMMAL
|
February 24, 1965 |
MILAPCHAND R SHAH Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1965 |
MINOR BHAKTHAVATSALAM, BY GUARDIAN, TIRUPALLISWAMI NAIDU AND ANOTHER Vs. O. MUTHUNARA REDDIAR
|
January 8, 1965 |
MINOR SANGILIVEERAPPA BALASUBRAMANIAN PANDIAN ALIAS KUTTIRAJA AND ORS. Vs. KANNUTHAYI ALIAS MUTHATHAL NACHIYAR AND ORS.
|
December 9, 1965 |
MOHAMED HUSSAIN ROWTHER Vs. T.N. TIRUPATHI CHETTIAR (DIED) AND OTHERS
|
August 26, 1965 |
MOHAMED SHAREEF SAHIB Vs. ABDUL RAHIMAN SAHIB
|
July 19, 1965 |
MOHAMED SULAIMAN ROWTHER Vs. N.K.A. MOHAMED IBRAHIM
|
December 24, 1965 |
MOHAMED THAHA Vs. FIRST INCOME TAX OFFICER
|
August 19, 1965 |
MOHAMMAD SAYEED Vs. M S MOHAMED JAFFAR
|
April 29, 1965 |
MOHAMMED SAHUL HAMID LEBBAI Vs. ZAINABA BEEVI (DIED) AND ORS.
|
August 27, 1965 |
MOHAMMED YUSUF Vs. M. RAMGASWAMI REDDIAR AND OTHERS
|
September 9, 1965 |
MOHIDEEN BI Vs. KHATOON BI
|
October 28, 1965 |
MUHAMMAD ABDUL RAZACK Vs. SYED MEERA UMMAL
|
December 8, 1965 |
MUNICIPAL COMMISSIONER Vs. S ANNAPAKKIYAM
|
August 16, 1965 |
MUNICIPAL COUNCIL MELAPALAYAM Vs. V S T SHEIK MANSOOR
|
February 19, 1965 |
MURALI SANTARAM AND CO MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1965 |
MUTHIAH ASARI AND OTHERS Vs. P. MADASAMI ASARI AND OTHERS
|
February 11, 1965 |
MUTHU THEVAR Vs. SINGARAM REPRESENTED BY POWER AGENT MUTHUSWAMI
|
December 2, 1965 |
MYSORE FERTILISER CO Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1965 |
N N SESHADRINATHAN Vs. STATE OF MADRAS
|
September 27, 1965 |
N NAGANATHA IYER Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1965 |
N S S SOKKALINGAM CHETTIAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1965 |
N SUBRAMANIAM GOLDEN TRANSPORTS TIRUTTANI Vs. A K RAMAN RAMAN TRANSPORTS TIRUTTANI
|
December 10, 1965 |
N. SANKARANAYANA MOOPANAR Vs. TIRUNELVELI MUNICIPALITY THROUGH ITS COMMISSIONER AND OTHERS
|
November 1, 1965 |
N. SRINIVASA IYER Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
October 1, 1965 |
N.H.M. PANDIAN, ZAMIMDAR OF UTHUMALAI, AND HEREDITARY TRUSTEE OF SRI NAVANEETHAKRISHNASWAMI TEMPLE, VEERAKERALAMPUDUR, TENKASI Vs. THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.) MADURAI AND ANOTHER
|
October 26, 1965 |
NAGAMANI TRANSPORTS PRIVATE LTD Vs. REGISTRAR OF COMPANIES
|
August 20, 1965 |
NALLA SENAPATHI SARKARAI MANRADIAR Vs. SRI AMBAL MILLS P LTD
|
February 3, 1965 |
NALLASWAMI GOUNDER Vs. SMT. KAMAKSHI AMMAL AND OTHERS
|
July 1, 1965 |
NARAYANA PADAYACHI Vs. SUNDARALINGAM AND ANR.
|
July 22, 1965 |
NATARAJAN ALIAS NATESAN Vs. STATE
|
October 29, 1965 |
NATESA MUDALIAR Vs. SRI BAVANARAYANASWAMY KOIL, PILLAIYAR KOIL BHAJANA MATAM DEVASTHANAM BY MANAGING TRUSTEE SRI K.K. SENROVA CHETTY
|
August 27, 1965 |
NESAMONEY DANIEL Vs. GOVERNMENT OF MADRAS
|
November 12, 1965 |
O M S PL A ALAGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1965 |
O R ABDUL RAHIM Vs. INCOME TAX OFFICER SECOND
|
February 16, 1965 |
P AL A ALAGAPPA CHETTIAR Vs. CONTROLLER OF ESTATE DUTY
|
October 25, 1965 |
P APPAVU PILLAI Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1965 |
P D MANI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
December 13, 1965 |
P DORAIKANNU Vs. PROPRIETOR HOTEL SAVOY MADRAS
|
July 12, 1965 |
P HAJEE ABDUL WAHAB Vs. GOVERNMENT OF MADRAS
|
March 25, 1965 |
P KADER BATCHA Vs. K A ALAGARSWAMI NAICKER
|
February 1, 1965 |
P KASINATHAN Vs. CHIEF SECTETARY TO GOVT
|
December 13, 1965 |
P L C T P L PALANIAPPA CHETTIAR Vs. A R M A L A MUTHU VEERAPPA CHETTIAR
|
July 14, 1965 |
P S N S AMBALAVANA CHETTIAR AND CO P Vs. REGISTRAR OF COMPANIES
|
October 19, 1965 |
P S SADAGOPACHARI Vs. STATE
|
December 6, 1965 |
P. CHANDRASEKARA GRAMANI Vs. THE COLLECTOR OF MADRAS
|
July 8, 1965 |
P. JAYADER Vs. THIRUNEELAKANTA NADAR CHINNANEELA NADAR AND ORS.
|
February 19, 1965 |
P.A. RAMALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE
|
August 27, 1965 |
P.J.S. JAYARAMA CHETTIAR Vs. D. ANNAMALAI CHETTIAR
|
August 17, 1965 |
P.N. VENKATASUBRAMANIA IYER AND ORS. Vs. P.N. EASWARA IYER AND ORS.
|
January 21, 1965 |
P.S. ANANTHAKRISHNA IYENGAR Vs. K.T.N. RM. T. THENAPPA CHETTIAR
|
January 15, 1965 |
P.V. ALLIRAJAN Vs. A.K. GOVINDASWAMY
|
September 24, 1965 |
PADMAVATHI AMMAL Vs. M. MARUTHACHALAM PILLAI AND ORS.
|
March 16, 1965 |
PALANISWAMI GOUNDER Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE ERODE AND
|
July 1, 1965 |
PARAMASIVA MUDALIAR S AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1965 |
PARVATHI AMMAL Vs. MARI REDDIAR
|
November 11, 1965 |
PEDDU REDDIAR Vs. KOTHANDA REDDI
|
September 28, 1965 |
PEREIRA AND ROCHE Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1965 |
PERIA PECHI AND ORS. Vs. SUBBIAH AND ORS.
|
November 3, 1965 |
PERIATHAYAA ALIAS P MUTHU Vs. L NARASINGHA RAO
|
December 17, 1965 |
PERUMAYAMMAL Vs. CHINNAMMAL
|
September 3, 1965 |
PETROLEUM WORKERS UNION Vs. A MOHAMED AND CO MADRAS
|
December 2, 1965 |
PL CT PL PALANIAPPA CHETTIAR Vs. A RM A L A MUTHU VEERAPPA CHETTIAR
|
July 14, 1965 |
PONNIAH PILLAI Vs. T NATARAJAN ASARI
|
August 5, 1965 |
PONNUMANICKATHAMMAL & OTHERS Vs. ARPUDAM AROKIASWAMY
|
July 16, 1965 |
PRABHULAL BROS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 28, 1965 |
PUBLIC PROSECUTOR Vs. GANAPATHI
|
March 11, 1965 |
R CHINNASWAMI NAIDU AND SONS Vs. FIRST INCOME-TAX OFFICER CIRCLE I COIMBATORE
|
November 3, 1965 |
R GANESAN Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1965 |
R L SAHNI AND CO Vs. UNION OF INDIA MADRAS
|
September 28, 1965 |
R LAKSHMI Vs. NEYVELI LIGNITE CORPORATION LTD
|
November 8, 1965 |
R M KRISHNASWAMY NAIDU Vs. STATE OF MADRAS
|
April 19, 1965 |
R M RAMANATHAN CHETTIAR Vs. M RM S CHOCKALINGAM CHETTIAR
|
January 29, 1965 |
R NARAYANASAMI Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
|
January 29, 1965 |
R S MANI Vs. A PALANIMUTHU PILLAI
|
August 27, 1965 |
R. APPAVOO Vs. THE CORPORATION OF MADRAS, REPRESENTED BY ITS COMMISSIONER
|
April 5, 1965 |
R. RATNASABAPATHY SERVAI AND OTHERS Vs. SANNASI AMBALAGARAN AND OTHERS
|
April 7, 1965 |
R. SRINIVASA ROW Vs. KALIAPARUMAL
|
November 12, 1965 |
R. SUNDARAM Vs. A.D. PETER
|
October 1, 1965 |
R.P. DAVID AND ANR. Vs. M. DANIEL AND ORS.
|
July 22, 1965 |
RAICHAND NETHAJI Vs. SAYAR BAI
|
March 4, 1965 |
RAJAGOPALA NAIDU Vs. AIYYASWAMY CHETTIAR
|
January 25, 1965 |
RAJU THEVAN PERIAKARUPPU THEVAR Vs. STATE
|
June 1, 1965 |
RAMACHANDRA CHETTI Vs. C. MOTHALIYANDAN CHETTIAR
|
March 8, 1965 |
RAMACHANDRAN K S Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1965 |
RAMAKRISHNA MUDALIAR S V Vs. RAJABU FATHIMA BUKARI MRS
|
July 9, 1965 |
RAMALINGA PADAYACHI Vs. NATESA PADAYACHI
|
November 16, 1965 |
RAMANATHAN V Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1965 |
RAMASWAMI PILLAI Vs. SUBRAMANIA PILLAI
|
December 16, 1965 |
RAMASWAMY GOUNDAR Vs. BAGHYAMMAL
|
June 25, 1965 |
RAMKISHAN SRIKISHAN JHAVER Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 25, 1965 |
RAMKISHAN SRIKISHAN JHAVER Vs. CCT
|
February 25, 1965 |
RANGASAMI GOUNDER Vs. K R EASWARAMURTHI GOUNDAN
|
September 23, 1965 |
RANGASWAMI GOUNDER Vs. RAMANA GOUNDAR
|
June 23, 1965 |
RANGASWAMI REDDIAR Vs. GUNNAMMAL
|
August 19, 1965 |
RESERVE BANK OF INDIA Vs. VASANTHI RAMAN
|
September 7, 1965 |
RM P AL ALAGAPPA CHETTIAR KOTTIYAR Vs. CONTROLLER OF ESTATE DUTY MADRAS
|
October 25, 1965 |
ROOPCHAND CHABILDASS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1965 |
RUDRAPPA CHETTY Vs. NARASIMHA CHETTY
|
January 6, 1965 |
S GOVINDAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
April 1, 1965 |
S K M MOHAMMAD MUSTAFA MARACAYAR Vs. UDAIANACHI AMMAL
|
September 17, 1965 |
S KADIR IBRAHIM ROWTHER Vs. NOOR MOHAMMAD ROWTHER
|
March 19, 1965 |
S P NARAYAASWAMI PILLAI Vs. DHANAKOTI AMMAL
|
April 1, 1965 |
S PARTHASARATHI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
September 15, 1965 |
S PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1965 |
S RAJAGOPALASWAMY NAIDU Vs. BANK OF KARAIKUDI LTD
|
March 16, 1965 |
S RAJAM Vs. INDIAN UNION MINISTRY OF REHABILITATION NEW DELHI
|
April 14, 1965 |
S RANGASWAMI Vs. R NARAYANAN
|
March 15, 1965 |
S S SIVAN PILLAI Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1965 |
S SAMA Vs. PRESIDENCY TALKIES PTE LTD
|
April 21, 1965 |
S SUBRAMANIAM Vs. K V RAJARAM
|
October 15, 1965 |
S T RM RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
October 20, 1965 |
S T RM RAMANATHAN CHETTIAR KULTIPIRAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
October 20, 1965 |
S T S SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
July 12, 1965 |
S V K M RATNASAMY NADAR Vs. K SUBBUSWAMI IYER
|
July 23, 1965 |
S V RAMAKRISHNA MUDALIAR Vs. RAJABU FATHIMA BUKARI
|
July 9, 1965 |
S. BALAN Vs. R. SARASWATHI BAI
|
September 3, 1965 |
S. MURUGESAN Vs. THE COLLECTOR OF NORTH ARCOT (INSPECTOR OF PANCHAYAT), VELLORE-CUM-ELECTION AUTHORITY AND ORS.
|
April 9, 1965 |
S. RAJAM, PROPRIETOR, MURRAY AND CO. Vs. THE INDIAN UNION, REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF REHABILITATION
|
April 1, 1965 |
S. VANCHESAN AND ORS. Vs. BRAHMAYYA AND CO., AND ORS.
|
October 22, 1965 |
S.S. SIVAN PILLAI AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1965 |
S.T.S. SWAMINATHAN CHETTIAR AND OTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
March 12, 1965 |
SADASIVAM PILLAI Vs. SMT. S. RAJALAKSHMI AMMAL AND OTHERS
|
April 28, 1965 |
SAFDAR HUSSAIN Vs. S K ABDUL RAHIM
|
December 9, 1965 |
SALEM-ERODE ELECTRICITY DISTRIBITION COMPANY Vs. SALEM-ERODA ELECTRICITY DISTRIBUTION COMPANY LTD
|
October 15, 1965 |
SANJEEVI AND CO Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1965 |
SANKARANARAYANA PILLAI Vs. EXECUTIVE OFFICER PANCHAYAT BOARD AYIKUDI
|
November 2, 1965 |
SAVARIMUTHU NADAR V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 21, 1965 |
SECRETARY BANK OF MADURA Vs. GENERAL SECRETARY BANK OF MADURA EMPLOYEES UNION
|
January 8, 1965 |
SEETHALAKSHMI AMMAL Vs. CONTROLLER OF ESTATE DUTY
|
December 16, 1965 |
SEETHALAKSHMI AMMAL Vs. PONNUSWAMY NADAR (MINOR) THROUGH MOTHER AND NEXT FRIEND ANNAPAZHAM
|
August 25, 1965 |
SELLAKUMARA GOUNDER Vs. LAKSHMI AMMAL AND ORS.
|
July 16, 1965 |
SELVAMBAL AMMAL Vs. VENKATARAMA CHETTIAR
|
August 23, 1965 |
SHA MAGGAJEE SAREMALL MADRAS Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS
|
April 23, 1965 |
SHA MANAKCHAND Vs. SANKARJI MOOLCHAND
|
January 1, 1965 |
SHANMUGA RAJESWARA SETHUPATHI R Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 28, 1965 |
SHANMUGHA NADAR Vs. SIVAN PILLAI
|
September 3, 1965 |
SHANMUGHAM Vs. ANGALAMMAI AMMAL
|
August 18, 1965 |
SIDDHI VINAYAGAR & CO. Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
March 7, 1965 |
SIDDHI VINAYAGAR AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1965 |
SILAMBANI SRI CHIDAMBARA VINAYAGAR DEVASTHANAM, DEVAKOTTAI THROUGH ITS TRUSTEES Vs. DURAISAMY NADAR AND ANR.
|
December 24, 1965 |
SIMON STOCK Vs. MARAGATHAM
|
September 6, 1965 |
SIVALINGAM CHETTIAR V S Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1965 |
SIVASWAMI CHETTIAR Vs. MUTHUSWAMI CHETTIAR AND OTHERS
|
September 10, 1965 |
SOOSAI ARULAN AND ORS. Vs. IRUDAYAMMAL AND ORS.
|
September 2, 1965 |
SRI CHIDAMBARESWARA SIVAGAMI AMBIGAI TEMPLE BY THEIR MANAGING TRUSTEE S.V.R.A. NALLAKARUPPAN CHETTIAR Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS
|
September 29, 1965 |
SRI GURUPATTATHUR SIDDHA RAMA SWAMIGAL MADATHIPATHI SWAMIGAL GURU OF "SIVACHAR MUTT" Vs. N. PATTAYYAN AND ORS.
|
February 10, 1965 |
SRIMANAVEDAM ALIAS P.K. KUNHI ANUJAN RAJA Vs. MARIYAYEE
|
July 30, 1965 |
SRIMATHI PERIATHAYYA ALIAS P. MUTHU MEENAKSHI VEERAKAMULU AMMAL AND ANR. Vs. L. NARASINGA RAO
|
December 17, 1965 |
SRINIVASA AYYAR P S Vs. STATE
|
November 16, 1965 |
SRINIVASA GOUNDER Vs. KANNU GOUNDER
|
August 6, 1965 |
SRINIVASAN AND OTHERS Vs. V. MATHRUBUTHAM AND OTHERS
|
April 21, 1965 |
SRINIVASAN V P Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 16, 1965 |
STANDARD CREDIT CORPORATION BY ITS MANAGING PARTNER LOUIS DESOUZA Vs. S. SUBRAMANIAM AND OTHERS
|
December 8, 1965 |
STATE OF MADRAS Vs. EMPLOYEES STATE INSURANCE CORPORATION MADRAS
|
August 12, 1965 |
STATE OF MADRAS Vs. V P RAMULU NAIDU
|
July 27, 1965 |
STATE OF MADRAS Vs. R A MATHA GOWDER
|
April 14, 1965 |
STATE OF MADRAS Vs. V GURUVIAH NAIDU
|
March 25, 1965 |
STATE OF MADRAS Vs. R DAMODARAN CHETTIAR AND COMPANY
|
February 22, 1965 |
SUGUNA THERESA PADMAVATHI DEVASAHAYAM FALSELY CALLED SUGUNA GNANADOSS DAVID, MADRAS Vs. GNANADOSS DAVID, DANIEL, MADRAS
|
January 8, 1965 |
SUNDARAM MOTORS PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
|
March 31, 1965 |
SUNDARAPERUMAL Vs. BADRINARAYANAN ALIAS BADRACHAIAM AND OTHERS
|
March 26, 1965 |
SWAMI MOTOR TRANSPORTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1965 |
SYED ANWAR BATCHA SAHIB AND OTHERS Vs. JAMIA MASJID MOSQUE, KARUR REPRESENTED BY ITS MUTAVALLI HAJI K. V. GANAIAPPA ROWTHER AND OTHERS
|
November 26, 1965 |
T A M SUBRAMANIA CHETTIAR Vs. K M SHANMUGHAM
|
July 27, 1965 |
T G BALAJI CHETTIAR Vs. HINDUSTAN LEVER LTD
|
March 26, 1965 |
T K RAMANUJAM PILLAI Vs. ALAGIAMANNAR RAJAGOPALASWAMI DEITY PALAYAM KOTTAI AND
|
April 16, 1965 |
T M N N SOMASUNDARA NADAR AND SONS Vs. INCOME TAX OFFICER SECOND
|
September 23, 1965 |
T P MOHIDEEN Vs. STATE OF MADRAS
|
February 16, 1965 |
T S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1965 |
T T RATHNASABAPATHY PILLAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
November 1, 1965 |
T. RAGHAVA PILLAI AND OTHERS Vs. SYED VALLI PEERAN
|
March 4, 1965 |
T. SESHADRI IYENGAR AND SONS Vs. P.S. DORAISWAMI IYER
|
August 10, 1965 |
T.A. NARASIMHAN Vs. NARAYANA CHETTIAR AND ANR.
|
February 18, 1965 |
T.K. CHENNAKESAVALU Vs. MANSUKHLAL AND OTHERS
|
December 15, 1965 |
T.N.K. GOVINDARAJU CHETTY BY T.N.V. NANJAPPA CHETTY, PARTNER-LANDLORD Vs. P. URAJLAL DULABDASS & CO. AND ANR.
|
September 28, 1965 |
T.R. BABU (MINOR) BY GUARDIAN SAGUNA LEELAVATHI AND OTHERS Vs. M.S. SHANMUGAM CHETTIAR AND OTHERS
|
January 25, 1965 |
TAJ MAHAL TRANSPORTS P Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY TIRUNELVELI
|
January 7, 1965 |
TARACHAND GHANSHYAMDAS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1965 |
TAYABALI MOHAMMADALI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
September 21, 1965 |
THANGAVELU CHETTIAR Vs. PONNAMMAL
|
November 1, 1965 |
THANIKCHALAM PILLAI Vs. DHAKSHAYANI AMMAL,
|
September 22, 1965 |
THE COIMBATORE SRI ELLAICHANDU CHETTIMAI VINAYAKAR KOIL, BY CHETTIMAI C. NANJAPPA CHETTIAR Vs. THE COMMISSIONER, H.R. AND C.E., FORMERLY THE BOARD OF COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
|
March 25, 1965 |
THE COLLECTOR OF NORTH ARCOT, VELLORE Vs. V.K. KANNAN AND ANOTHER
|
August 11, 1965 |
THE CORPORATION OF MADRAS Vs. V. THANGAMMAL
|
September 30, 1965 |
THE PUDUKOTTAI MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. PALANIAPPA TALKIES REPRESENTED BY ITS PARTNERS AND PROPRIETORS
|
January 21, 1965 |
THE STATE OF MADRAS, REPRESENTED BY THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR. Vs. SAMBANDAMURTHI MUDALIAR
|
March 31, 1965 |
THE UNION OF INDIA (UOI), OWNING THE NORTHERN RAILWAYS, BY ITS GENERAL MANAGER AND ORS. Vs. DEVIDAYAL BRIJLAL
|
September 24, 1965 |
THIRUMAL REDDIAR Vs. KOPPIAH REDDIAR
|
December 2, 1965 |
THIRUNEELAKANTA NADAR PONNUNEELA VADIVU NADAR (DIED) AND OTHERS Vs. THIRUNILACANTA NADAR NILAMARTHANDA NADAR (DIED) AND OTHERS
|
February 19, 1965 |
U VRIDHACHALAM Vs. STATE OF MADRAS
|
April 14, 1965 |
UMAR LEBBAI Vs. AMBASAMUDRAM TALUK INAM, POTTALPUDDUR MOHIDEEN ANDAVAR, PALLIVASAL MANAGING COMMITTEE
|
August 11, 1965 |
UNION LEATHER COMPANY Vs. STATE OF MADRAS
|
February 19, 1965 |
UNIQUE MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. M KANNAPPA NAICKER
|
December 23, 1965 |
UNITED BLEACHERS PRIVATE LIMITED METTUPALAYAM Vs. LABOUR COURT COIMBATORE
|
January 27, 1965 |
UNITED INDIA LIFE ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1965 |
UNNAMALAI AMMAL Vs. P A J SEYYADU MOHIDEEN
|
August 3, 1965 |
V K MOHAMED ROWTHER Vs. CHENNAPAIYA
|
October 20, 1965 |
V KANNIA LAL Vs. COLLECTOR OF MADRAS
|
March 24, 1965 |
V N KRISHNASWAMY Vs. COLLECTOR OF ESTATE DUTY MADRAS
|
December 9, 1965 |
V N KRISHNASWAMY Vs. CONTROLLER OF ESTATE DUTY
|
December 7, 1965 |
V N M A RATHINASABAPATHY NADAR Vs. CONTROLLER OF ESTATE DUTY
|
December 7, 1965 |
V R SUBRAMANIYAM TRADING AS MANYAM AND CO BANGALORE Vs. V N M N BALASUBRAMANIA NADAR
|
July 23, 1965 |
V R VARADARAJULU CHETTIAR Vs. MUTHUKANNU AMMAL
|
April 16, 1965 |
V RAMASWAMI AND V BALASUBRAHMANYAN Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1965 |
V S MANI Vs. CONTROLLER OF ESTATE DUTY MADRAS
|
December 7, 1965 |
V S RAMASWAMY IYER Vs. BRAHMAYYA AND COMPANY OFFICIAL LIQUIDATORS HANUMAN BANK LIMITED
|
August 10, 1965 |
V S SIVASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX MADRAS
|
September 14, 1965 |
V SAVARIMUTHU NADAR KANYAKUMARI Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX BOARD OF REVENUE
|
September 21, 1965 |
V SELVAPANDIAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
|
September 21, 1965 |
V. LAKSHMANA KONAR AND OTHERS Vs. LAKSHMANA CHETTIAR
|
February 15, 1965 |
V. PICHAI UDAYAR Vs. P. DORAISWAMI UDAYAR AND OTHERS
|
September 17, 1965 |
V. VENKATARAMA IYER Vs. K. RANGANATHAN PILLAI AND OTHERS
|
April 20, 1965 |
V.L. GANAPATHI SASTRI AND ANOTHER Vs. A. NAGAMMAL AND OTHERS
|
November 9, 1965 |
VADIVELU SAMBAN Vs. ANNADANA CHATRAM
|
November 5, 1965 |
VAIDYALINGAM PILLAI Vs. M.K. CHIDAMBARAM PILLAI
|
August 20, 1965 |
VALATHAR MOOPANAR AND OTHERS Vs. THE BOARD OF REVENUE, MADRAS BY THE COMMISSIONER OF SETTLEMENTS, AND ANOTHER
|
November 3, 1965 |
VARATHARAJULU REDDIAR Vs. VENKATAKRISHNA REDDIAR AND ORS.
|
November 25, 1965 |
VASANTHA ACHI Vs. P.S.A. ANNAMALAI CHETTIAR AND ORS.
|
August 20, 1965 |
VAZHAKULANGARAYIL SAFIYA BI Vs. ARIYUR ABDUL SHUKOOR SAHIB
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March 4, 1965 |
VEERAPPA CHETTIAR Vs. VEERASWAMI PANDARAM AND ANOTHER
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August 19, 1965 |
VEERAPPA MUDALIAR Vs. VENUGOPALA MUDALIAR
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April 30, 1965 |
VEERAPPA THEVAR Vs. KATHASWAMI CHETTIAR
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August 10, 1965 |
VEERASWAMY NAICKER Vs. ALAMELU AMMAL
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February 18, 1965 |
VENKITAMMAL Vs. MUTHUKRISHNA NAIDU
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April 1, 1965 |
VIJAYAKUMARI Vs. P.G. ELLAPPA CHETTIAR
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March 5, 1965 |
VISALAKSHI AMMAL Vs. VEERAYYA RAJALIAR
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March 12, 1965 |
VR KR S FIRM Vs. COMMISSIONER OF INCOME TAX
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September 15, 1965 |
ZAHARA BI AND ORS. Vs. SHEIK DAWOOD AND ANR.
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January 21, 1965 |