ARUN GOVIND Vs. M/S. NIKUNJAM CONSTRUCTIONS (P) LTD.
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August 30, 2014 |
BHAGAVATHI VILASAM ARYAJANA SANGOM Vs. K K THAMPY
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December 5, 2014 |
DARSANA TRADERS Vs. M. GOPINATHAN
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April 5, 2014 |
DIRECTOR OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
THIRUVANANTHAPURAM Vs. PROF. P. RAJAN, SELECTION GRADE
LECTURER (RTD.
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August 18, 2014 |
DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY Vs. P.J. KURIAN
|
February 7, 2014 |
DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY, THYCAUD,
THIRUVANANTHAPURAM Vs. K. PRABHAKARAN
|
November 21, 2014 |
JAYAMOLE Vs. G.M., SOUTHERN CENTRAL RAILWAY
|
July 31, 2014 |
JOHN CHANDY Vs. KERALA STATE ELECTRICITY BOARD
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January 31, 2014 |
K. SUDARASHAN Vs. KSFE LTD.
|
January 7, 2014 |
KERALA STATE HOUSING BOARD Vs. P. KAMALADEVI
|
March 31, 2014 |
KERALA STATE HOUSING BOARD AND OTHERS Vs. P RAMACHANDRAN MUTTATHODI
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February 14, 2014 |
M.K. RAGHAVAN PILLAI Vs. POPULAR VEHICLES & SERVICES
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July 9, 2014 |
MOHANAN AUTO CONSULTING FINANCIAL AGENGY Vs. SAINULABDEEN
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June 13, 2014 |
PROPRIETOR, M/S. M.A. AHAMMED RAVUTHER & CO., DEALER
BHARATH PETROLEUM CORPORATION LTD. Vs. M. SURESHKUMAR
|
August 19, 2014 |
SANTHA KUMAR Vs. THRISSUR CORPORATION
|
July 31, 2014 |
TATA MOTORS LTD AND ORS Vs. JOHNSON C A
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July 31, 2014 |
V.I. TITUS Vs. APPLE A DAY PROPERTIES PVT. LTD., APPLE
TOWER, PALARIVATTOM, N.H. BYE PASS, EDAPPALLY, ERNAKULAM. R/BY ITS
MANAGING DIRECTOR
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January 3, 2014 |