REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.J.ANTONY Vs. MANOHARAN, SARANG ASSOCIATES	June 18, 2011
A.K.BASHEER RIZ NIVAS Vs. ALRIFAI HAJ UMRA SERVICES, BUS STAND SHOPPING COMPLEX	August 8, 2011
A.M.ABRAHAM Vs. K.S.SURESH KUMAR, AJI	December 3, 2011
A.M.MUHAMMAD Vs. KUNHALAN GURUKAL	July 28, 2011
A.P.JAMES Vs. ASSISTANT ENGINEER, KSEB ELECTRICAL SECTION, KALLIYAR.P.O, VANNAPURAM, IDUKKI DISTRICT	July 27, 2011
A.V.SREEDHARAN Vs. M.V.NARAYANAN	August 31, 2011
A.V.VIJAYAN Vs. A.K.KRISHNANKUTTY	October 22, 2011
A.VINCENT, GREEN LAND TRAVEL SERVICE Vs. BRANCH MANAGER, BANK OF BARODA	April 4, 2011
ABT PARCEL SERVICE Vs. SUNDARAN NAIR	November 24, 2011
ACCOUNTANT GENERAL, OFFICE OF THE ACCOUNTANT GENERAL(A&E) KOZHIKODE Vs. T.P.RAGHAVAN	August 20, 2011
ADDITIONAL REGISTRAR/SECRETARY KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD Vs. C.P.GOPALAN	August 16, 2011
ADMINISTRATOR, GEMS HOSPITAL Vs. SIVARAMAN	May 23, 2011
ADMINISTRATOR, HOLY CROSS HOSPITAL, KOTTIYAM Vs. JOSHNA	August 24, 2011
AHAMED BADARUDEEN Vs. THAVAKKAL TRAVELS SERVICES	November 15, 2011
AIR ASIA, NEDUMBASSERY INTERNATIONAL AIRPORT Vs. AJESH BABU	April 5, 2011
AIR INDIA REPTD. BY ITS MANAGING DIRECTOR, OFFICE OF AIR INDIA VELLAYAMBALAM Vs. SREERANGAN VINOD	June 28, 2011
AJAI HARI POTHEN MANAGING PARTNER, KULATHUNKAL MOTORS Vs. ABRAHAM MATHEW	September 27, 2011
AJISH G NAMBIAR, DIRECTOR, FOUR ZONE LLC Vs. MANSOOR,MANAGER, EMIRATES AIR LINES, KOZHIKODE	July 29, 2011
AKBAR TRAVELS OF INDIA PVT. LTD. BENCY TOWER, VELLAYAMBALAM THIRUVANANTHAPURAM Vs. STELLUS NETTO ROY MOLLY LAND	July 28, 2011
ANAND G. NAIK Vs. MOBILE PHONE GALLERY, SOUTH OF YMCA BRIDGE, ALAPPUZHA	September 5, 2011
ANIL RAVINDRAN Vs. BANK OF INDIAN, THURAVOOR BRANCH	November 14, 2011
ANNA JOSE Vs. G.CLEETUS	October 24, 2011
ANUPAM FINLEASE (INDIA) LTD Vs. M.M.ABDUL	July 27, 2011
ANUPAM FINLEASE (INDIA) LTD Vs. MURALEEDHARAN	December 26, 2011
ANUSHKA T. Vs. UNITED INDIA INSURANCE CO. LIMITED	July 12, 2011
AREA MANAGER, NATIONAL INSURANCE CO. LTD Vs. T.MAJEED	October 3, 2011
AREA SERVICE MANAGER, TATA MOTORS LTD Vs. LAILA RASHEED	October 20, 2011
ARTHUNGAL WOMENS INTEGRATED - DEVELOPMENT SOCIETY (WIDES CREDIT SOCIETY) Vs. PARAMESWARAN	August 18, 2011
ASIAN PAINTS LIMITED Vs. K.A.ABOOTTY HAJI CRESCENT TRADERS	October 1, 2011
ASIANET SATELLITE COMMUNICATIONS LIMITED Vs. K.N. VIJAYAN	July 21, 2011
ASMACS REPRESENTED BY ITS POWER OF ATTORNEY HOLDER SRI. K. RAMAKRISHNA PILLAI Vs. MADHUSOODANAN NAMPOOTHIRI	July 22, 2011
ASOKAN Vs. MANAGER, PAZHANI MOTORS FORT ROAD, THALASSERRY	August 27, 2011
ASSISTANT ENGINEER ELECTRICAL SECTION, KSEB, NADATHARA, TRISSUR Vs. JOLLY JACOB	October 22, 2011
ASSISTANT ENGINEER KSEB, VELLARADA Vs. S.KAILASOM	July 19, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, K.S.E.B. PUTHENVELIKKARA, TRICHUR DIST Vs. MARY	June 29, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD Vs. SANDRA DIAS	July 28, 2011
ASSISTANT ENGINEER, ELECTRICAL SECTION, KSEB, MEENANGADI.P.O, WAYANAD Vs. C.C.CHAKKO	April 1, 2011
ASSISTANT ENGINEER, KSEB MAVUNGAL SECTION OFFICE Vs. K.SASIDHARA RAO	July 27, 2011
ASSISTANT EXECUTIVE ENGINEER ELECTRICAL SUB DIVISION PERUNTHALMANNA, MALAPPURAM Vs. M.A.SALAM	November 30, 2011
ASSISTANT EXECUTIVE ENGINEER KERALA STATE WATER AUTHORITY Vs. K.N.VIJAYAN	May 10, 2011
ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY OFFICE KALAMESSERY SUB DIVISION Vs. SHARAFUDEEN	September 13, 2011
ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL OFFICE Vs. AUGUSTINE	August 25, 2011
ASSISTANT EXECUTIVE ENGINEER, KSEB ELECTRICAL SECTION Vs. K.R.PRADEEP	December 7, 2011
ASSISTANT PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M. RAJAN	July 8, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. SARASWATHYAMMA	December 17, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BALAKRISHNAN	June 22, 2011
ASSISTANT SECRETARY (LOANS), OFFICE OF THE EXECUTIVE ENGINEER Vs. THANKAMANI	April 1, 2011
ASST. EX. ENGINEER, KSEB, MAJOR SECTION, SULTHAN BATHERY Vs. ROY.P.J.	May 26, 2011
ASST. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY OFFICE Vs. K.V.SEBASTIAN	June 14, 2011
ASST. EXECUTIVE ENGINEER, KSEB, ELECTRICAL MAJOR SECTION Vs. G.S.GUL MUHAMMED	September 2, 2011
ASST.ENGINEER KSEB SUB SECTION, VATTIYOORKAVU Vs. CONSUMER VIGILANCE CENTRE	January 10, 2011
ASST.ENGINEER, ELECTRICAL SECTION, KSEB Vs. K.S.SATHEESAN, KOLLARA HOUSE	January 10, 2011
ASST.EXECUTIVE ENGINEER KERALA WATER AUTHORITY SECTION OFFICE Vs. A.P.MATHEW	August 8, 2011
ASST.EXECUTIVE ENGINEER, ELECTRICAL SECTION, KSEB Vs. MATHEW K.T.	May 25, 2011
ASST.EXECUTIVE ENGINEER, KSEB, ELECTRICAL SUB DIVISION Vs. MATHEW JOSEPH	May 28, 2011
ASST.EXECUTIVE ENGINEER, P.H.DIVISION KERALA WATER AUTHORITY KALMANDAPAM Vs. GOKULA RAJA	November 5, 2011
ATTINKARA ELECTRONICS Vs. JAMES M.T, SAJI	August 25, 2011
B CANTI INFOTECH ((P) LTD Vs. NEXUS COMPUTERS (P) LTD	May 31, 2011
B. JAYASANKAR Vs. WHIRLPOOL OF INDIA LTD	October 18, 2011
BABURAJAN P.M., MANAGING DIRECTOR Vs. M.T. JAMES,DIRECTOR, DEEV GEN-SET (P) LTD	December 29, 2011
BAJAJ AUTO LTD Vs. C.I.DENNY	September 2, 2011
BALAN VEMBALLUR Vs. THULASI BAI AMMA	October 17, 2011
BANNARI INFOTEH PVT.LTD Vs. SASHIDHARA RAI	September 29, 2011
BELL CERAMIC LTD Vs. NAGAVALLY T.S.	April 20, 2011
BHUVANENDRAN NAIR Vs. BRANCH MANAGER NATIONAL INSURANCE CO.LTD	September 28, 2011
BINU BINU BHAVAN, EDATHITTA Vs. PROPRIETOR,ST.MARYS MLS HOSPITAL, EDATHITTA	September 27, 2011
BIRLA SUN LIFE INSURANCE CO.LTD Vs. MALLIKA RAGHAVAN	December 13, 2011
BOBY JOSE Vs. RAPPAI K.O.	November 30, 2011
BRANCH MANAGER CATHOLIC SYRIAN BANK KOMBIDINJIMAKKAL Vs. SHAJAN POULOSE	September 29, 2011
BRANCH MANAGER HDFC BANK LIMITED Vs. R.G.VENKITESH	November 24, 2011
BRANCH MANAGER SYNDICATE BANK, CHAKKARAKKALLU Vs. P.V.RAMAKRISHNAN	November 30, 2011
BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. C.SUKUMARA PANICKER MANAGING PARTNER	August 22, 2011
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE CO.LTD Vs. SALI THOMAS	December 28, 2011
BRANCH MANAGER, CANARA BANK, MEENANGADY Vs. THOMAS.K.V.	April 7, 2011
BRANCH MANAGER, CANARA BANK, SULTHAN BATTERY BRANCH Vs. PADMINI	February 8, 2011
BRANCH MANAGER, HAR AUTO PVT.LTD Vs. MANOJ	July 25, 2011
BRANCH MANAGER, HDFC BANK LIMITED Vs. CLIFFORD FERNANDAZ, CLIFF HOUSE KADAPPAKADA P.O., KOLLAM	December 14, 2011
BRANCH MANAGER, HDFC BANK LTD Vs. K.P.JOY	December 31, 2011
BRANCH MANAGER, LIC OF INDIA, KILIMANOOR Vs. J.SARASAMMA	June 30, 2011
BRANCH MANAGER, M/S HDFC STANDARD LIFE INSURANCE COMPANY LTD Vs. RAJU, PRASANTHI	October 27, 2011
BRANCH MANAGER, MARIKAR MOTORS Vs. BABURAJ	October 10, 2011
BRANCH MANAGER, MIRC ELECTRONICS LTD Vs. M.O.JOHNSON	June 22, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SUNIL GEORGE JACOB	February 11, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. KHADEEJA, UPPAMPADAM	June 23, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. MUTTIL VALSALA	October 11, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. SANTHA PUSHPAN	September 3, 2011
BRANCH MANAGER, NORTH MALABAR GRAMIN BANK Vs. P.P.HAMSA	December 17, 2011
BRANCH MANAGER, PUNJAB NATIONAL BANK LTD Vs. G.HARISH	January 19, 2011
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO.LTD Vs. B.UMMER	November 26, 2011
BRANCH MANAGER, SOUTH MALABAR GRAMIN BANK KALLACHI BRANCH, VATAKARA TALUK Vs. CHATHOTH ABOOBACKER	December 31, 2011
BRANCH MANAGER, UNION BANK OF INDIA Vs. C.R.ARUN	July 27, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE CO. Vs. JOJO JOHN KUZHIMULLIL	May 30, 2011
BRIJITH KRISHNA, MADHUSOODANAN Vs. ASSISTANT MANAGER-OPERATIONS, BAJAJ ALLIANZ LIFE INSURANCE CO. LTD	September 30, 2011
C K MOHANASUNDARAM Vs. K U GOPALAKRISHNANAN NAIR	February 18, 2011
C. KUHHAMBU Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., HOSPITAL ROAD, KOLLAM DIST	June 18, 2011
C.BHASKARAN Vs. KERALA STATE HOUSING BOARD	October 10, 2011
C.H.KUNHIRAMAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY	June 29, 2011
C.HARISH Vs. P.P.HARIDAS, PROPRIETOR	August 11, 2011
C.I.WILLIAMS Vs. THANKAM	August 4, 2011
C.J.JOHN, CHAIRMAN VENAD KURIES & LOANS (P) LTD Vs. P.P.MUKUNDAN	November 28, 2011
C.JAYACHANDRAN Vs. SBI CARDS & PAYMENTS SERVICES PVT.LTD	May 11, 2011
C.JAYAKUMAR ASSISTANT PROFESSOR COLLEGE OF VETERINARY AND ANIMAL SCIENCES Vs. MANJUSHA ANIL POTTAYIL THADATHIL HOUSE	September 17, 2011
C.P.JAYACHANDRA KAIMAL Vs. STAR FOUNDATIONS	January 12, 2011
C.R.SEMINLAL Vs. SANTIMADOM BUILDERS & DEVELOPERS	July 18, 2011
C.REKHA Vs. R.C.P.M HOSPITAL	April 16, 2011
C.SUVARCHALA, OBSTETRICIAN & GYNAECOLOGIST Vs. T.P.SASEENDRAN	September 30, 2011
C.U.PAPPACHAN Vs. THILAKAN	September 22, 2011
C.V. MATHEW Vs. MARINE PRODUCT, EXPORT DEVELOPMENT	August 26, 2011
C.V.CHANDRASEKHARA MENON Vs. POST MASTER	October 24, 2011
CANNANORE CO-OPERATIVE HOSPITAL SOCIET Vs. KALLEN MADHAVAN	May 17, 2011
CHENNAYYA Vs. THYAMPANNA RAI	January 4, 2011
CHERIAN Vs. SECRETARY, KSEB, PATTOM,THIRUVANANTHAPURAM	September 7, 2011
CHIEF MANAGER, BANK OF INDIA, ZONAL OFFICE Vs. N.A.MADHU	June 20, 2011
CHIEF MANAGER, CANARA BANK Vs. SAYED MOHAMMED	May 13, 2011
CHOLAMANDALAM Vs. ANU.T.GEORGE	July 20, 2011
CHOLAMANDALAM INVESTMENT AND FINANCE CO.LTD Vs. M.K.KUNJUVARU	October 15, 2011
CHOLAMANDALAM INVESTMENTS AND FINANCE CO. LTD Vs. SANA, SILKS, SAREES	January 13, 2011
CITI BANK NA, NEAR CITY HOSPITAL Vs. ROBINSON JOHN	September 28, 2011
CITICORP FINANCE (INDIA) LTD Vs. K.V.PAULOSE	December 30, 2011
CITY GAS AGENCIES Vs. T.J.CHERIAN	July 15, 2011
COINPAR, CENTRE OF INDIAN CONSUMER PROTECTION-AND RESEARCH Vs. UNITED INDIA INSURANCE COMPANY LTD	August 31, 2011
COMTRUST EYE HOSPITAL, PUTHIYARA, KOZHIKODE Vs. V.SIRAJUDHEEN	August 6, 2011
CONTOUR HOLIDAY RESORTS PRIVATE LIMITED Vs. K.N.BHUVANENDRANATHA KAMATH	October 21, 2011
COTTON HILL HEIGHTS OWNERS ASSOCIATION (CHHOA), COTTON HILL HEIGHTS Vs. SOUTHERN INVESTMENT PVT. LTD	May 17, 2011
CRYSTAL PROPERTIES, RAHMANS, JUDGES AVENUE Vs. SIBY MATHEW	August 26, 2011
CYRIL GABRIEL Vs. JASMINE FERNANDES	June 17, 2011
D.M. VIMAL KUMAR Vs. JYOTHIS PROJECT	November 2, 2011
DEPARTMENT OF POSTS Vs. K RAVIKUMAR AND ORS	April 2, 2011
DEPUTY GENERAL MANAGER Vs. K.V.MATHEW	December 21, 2011
DEPUTY REGISTRAR, PAREEKSHA BHAVAN Vs. RAGI KRISHNA	December 8, 2011
DESAI HOMES Vs. TONY J.PULIKAL	June 28, 2011
DESTINATION HEALTH Vs. P.V.VELAYUDHAN	October 14, 2011
DIRECTOR, MEDICAL TRUST HOSPITAL, ERNAKULAM Vs. JOY M.K.MATTATHIL HOUSE	December 29, 2011
DIRECTOR, MERCY HOSPITAL Vs. LILLY JOSEPH	September 13, 2011
DIRECTOR, RIYA TRAVELS AND TOURS (1) PVT. LTD., BAB CHAMBERS Vs. JERIN JACOB	November 4, 2011
DIRECTOR, ST. JOHNS HOSPITAL, KATTAPPANA P.O.,KATTAPPANA VILLAGE Vs. PUSHPA RAJAN	June 22, 2011
DISTRICT COLLECTOR & SECRETARY, KERALA STATE HAJ COMMITTEE,CALICUT Vs. IBRAHIM KUNJU	June 29, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD, KOLLAM Vs. T.CHANDRIKA	October 12, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.LTD Vs. P.AJITH	May 3, 2011
DIVISIONAL MANAGER, SOUTHERN RAILWAY DIVISIONAL OFFICE Vs. STALIN HERALD	November 24, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. K S SAIJU	June 24, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. Vs. T.V.KUNHAMMED	December 20, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. HARBOUR ENGINEERING DEPARTMENT	June 21, 2011
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. K.S.SAIJU	May 24, 2011
DOMINIC ALIAS ANNAKUTTY, ADMINISTRATOR Vs. LARSEN & TOUBRO LTD., SKYBRIGHT BUILDING	August 9, 2011
E.A.MOHANAN Vs. MANAGER, SULTHAN BATHERY CO-OPERATIVE URBAN BANK LTD	June 18, 2011
E.J.FRANCIS Vs. TOMY THOMAS, PROPRIETOR, NEW INDIA JOB CONSULTANCY	June 16, 2011
E.JINSON, THE ASSISTANT ENGINEER,ELECTRICAL SECTION, KANJIRAMKULAM Vs. R.SADASIVAN	June 30, 2011
E.M. BABU Vs. HDFC STANDARD LIFE INSURANCE	February 9, 2011
E.N.VASU Vs. CHARLES KUJAR	December 19, 2011
E.PADMANABHAN NAIR Vs. LIFE INSURANCE CORPORATION OF INDIA	December 24, 2011
ELSY JOS Vs. JALAL.M.N.	September 29, 2011
ENGINEER, KERALA WATER AUTHORITY WATER WORKS SECTION VII Vs. C.VIJAYAN	September 6, 2011
ESWARA PILLAI PREMACHANDRAN NAIR Vs. APPLE A DAY PROPERTIES APPLE TOWER	September 29, 2011
EXECUTIVE ENGINEER, K.S.E.B.,ELECTRICAL DIVISION, THODUPUZHA Vs. MATHEW JACOB	June 17, 2011
EXECUTIVE ENGINEER, KSEB, PULAMONTHOLE, MALAPPURAM Vs. P.AKBAR ALI	November 21, 2011
EXECUTIVE SECRETARY, NATIONAL FEDERATION OF BLIND Vs. S.SADANANDAN	November 29, 2011
EXIDE INDUSTRIES LTD Vs. M.V.JAISON	January 15, 2011
FAROOK E K Vs. SECRETARY, CHOKLI GRAMA PANCHAYATH	November 8, 2011
FATHIMA Vs. MANAGING DIRECTOR, MALABAR HOSPITAL PVT. LTD	May 13, 2011
FEDERAL BANK Vs. CHERIAN EAPEN	April 5, 2011
FEDERAL BANK LTD., MULLAKAL BRANCH, ALAPPUZHA Vs. KARACHIRA COIR MANUFACTURER	September 30, 2011
FILSOR Vs. USHA ANIL KUMAR	July 23, 2011
FRIENDS CHITS & FINANCIERS, OPP.POST OFFICE, PULLAD P.O. Vs. KURUVILA MATHAI	November 16, 2011
G.E.ENGINEERING WORKS ILLICKAL, KOTTAYAM Vs. C.G.RAJESH	August 10, 2011
G.GOPINATHAN PILLAI Vs. BRANCH MANAGER, SREERAM FINANCE	December 13, 2011
G.N.RAVINDRA PANICKER Vs. SECRETARY, KSEB, VAIDYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM	December 3, 2011
G.SUVARCHALA, GYNAECOLOGIST Vs. AZHIKODANTAKATH JAMEELA	August 27, 2011
GANGAPRASAD AGENCIES, INDANE DISTRIBUTOR, NELLAPPALLY.P.O Vs. REMADEVI AMMA	June 16, 2011
GEETHA JANARDHANAN Vs. NIRUPRASAD	August 3, 2011
GEETHA SIVADAS Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD	January 3, 2011
GENERAL AGENCIES Vs. O.M.RAFEEQ	June 15, 2011
GENERAL MANAGER BUSINESS DEVELOPMENT ALFA CHANNEL ADOBE AUTHORISED TRAINING CENTRE Vs. G.GIRISH KRISHNAN	August 11, 2011
GENERAL MOTORS INDIA PVT. LTD Vs. GLOBAL EDUCATION NET, THAMATH BHAVAN	November 26, 2011
GEORGE VARGHESE Vs. T.L.JOSE	May 21, 2011
GOKULAM CHITS AND FINANCE COMPANY (PVT.) LTD Vs. M.V.CHAMMI	August 11, 2011
GOPAKUMAR KALPAKALAYAM Vs. PROPRIETOR, A.V.MARBLES GRANITES NEAR KSRTC BUS DEPOT, KANIYAPURAM	November 30, 2011
GOPALAKRISHNA BHAT Vs. B.ISHWARA BHAT	October 31, 2011
GOPALAKRISHNA BHAT Vs. M.BABU	October 28, 2011
GREAVES LTD., REP. BY ITS SENIOR MANAGER Vs. P.VIJAYAN	December 31, 2011
HARIDAS Vs. SANGEETHA DASAN	May 4, 2011
HARIKUMAR, SECRETARY, TELTRON ELECTRONICS DEVELOPMENT SOCIETY Vs. RINNY JACOB	November 24, 2011
HDFC BANK LTD Vs. M.ABDUL JALEEL	October 1, 2011
HDFC BANK LTD Vs. NAVAS.K.H.	January 12, 2011
HDFC BANK LTD., HDFC BANK HOUSE, SENAPATHI BAPAT MARG Vs. ANURAJ	September 28, 2011
HDFC STANDARD INSURANCE CO.LTD Vs. BABY GEORGE,PULIMOOTTIL DIVYA DARSHAN	December 9, 2011
HERCULES AUTOMOBILES INTERNATIONAL(P) LTD Vs. THOMAS M.PATTIYANI	November 22, 2011
HERO HONDA MOTORS LTD Vs. C. MOHAMMED RAFI	July 28, 2011
HIRALAL Vs. INDIA CEMENTS LTD	May 26, 2011
HYUNDAI MOTOR INDIA LTD Vs. VINOD R. NAIR	May 24, 2011
I.R.RADHARANI Vs. PREMALATHA	August 10, 2011
ICICI BANK LTD. EDAPPALLY BRANCH, B.M. COMPLEX, OPPOSITE ST. GEORGE CHURCH, EDAPPALLY Vs. JOY MATHEW	July 25, 2011
ICICI LOMBARD MOTOR INSURANCE REP.BY MANAGER, ZENITH HOUSE Vs. SHINY BABU	August 12, 2011
IDEA CELLULAR LTD Vs. P.PAULOSE	January 22, 2011
IDEAL SYSTEMS PAZHOOR Vs. T.JACOB RASALAM	June 30, 2011
INDIRA KRISHNAN, D/O THANKAMMA Vs. ELECTROLUX KELVINATOR LTD	August 16, 2011
INDIRA R SHENOY Vs. MANAGING DIRECTOR, CORAZ TRAVEL AND TRADE LINKS PVT. LTD	June 16, 2011
INFRA ELEVATORS INDIA (P) LIMITED Vs. ABDULRAHIMAN	July 25, 2011
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. ANIL V.ANAND	July 29, 2011
INTEGRATED FINANCE CO.LTD Vs. T.L.JOSE	May 7, 2011
INTEGRATED FINANCE CO.LTD Vs. MOLLY CHACKO	July 28, 2011
IYYAPPAN Vs. N.PRABHAKARAN NAIR	August 4, 2011
J.SARASWATHY PILLAI Vs. UNITED INDIA INSURANCE COMPANY LTD	November 30, 2011
JACOB VARGHESE Vs. JEETHY NAIR	January 11, 2011
JAMES JACOB Vs. INDIAN POTASH LTD	September 22, 2011
JAMES PARAPPURAM Vs. CHAIRMAN & MANAGING DIRECTOR, FEDERAL BANK LTD	October 1, 2011
JAMES VARGHESE Vs. PROPRIETOR MASTERS AUTOMOBILE	October 11, 2011
JESSY RAJAN, BUNGLAVIL PUTHENVEEDU Vs. MANAGING DIRECTOR	October 13, 2011
JINS DIVAKARAN Vs. KALPAKA BUILDERS PVT. LTD	July 29, 2011
JNANAGURUVAMMAL Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD	April 4, 2011
JOHNY THEKKUMKATTIL HOUSE, NEAR GOVT. HIGH SCHOOL Vs. T.M.AUGUSTINE	November 30, 2011
JOINT DIRECTOR OF TECHNICAL EDUCATION Vs. LOHITHA ALPHY JAMES PALAKKATHARAPPIL	August 16, 2011
JOSEPH Vs. SECRETARY, ANGAMALY, CO-OPERATIVE CONSUMER STORES	December 9, 2011
JOSEPH Vs. P.V. GEORGE	June 17, 2011
JOY JOHN Vs. MATHEW JOSEPH	June 22, 2011
JOY JOHN Vs. ANNAKKUTTY JOSEPH	April 16, 2011
JOY JOHN Vs. BIJU THOMAS	July 22, 2011
JOY JOHN MANAGING PARTNER Vs. STEPHEN KANIYAMPURAM	September 12, 2011
JOY JOHN, MANAGING PARTNER M/S.DEVDHAN LOTTERY SERVICES Vs. K.SURESH	April 12, 2011
JOY MP, PROPRIETOR DEVINE INSTITUTE OF ENGLISH Vs. MINI THOMAS	June 18, 2011
JUSTUS SIMON, SENIOR DEALER Vs. RAMACHANDRAN	May 25, 2011
K. SURESHKUMAR, KUZHIVILA PUTHENVEEDU Vs. UNITED INDIA INSURANCE CO.LTD	December 3, 2011
K.A.MOHAMMED Vs. SAJI NANDHYATH, DIRECTOR	October 20, 2011
K.C.K.RAJA Vs. BINDU	August 25, 2011
K.C.VIJAYARAGHAVAN Vs. A.V.RAJAN	May 31, 2011
K.G.SAJI Vs. PRATHEEP KUMAR	May 30, 2011
K.I.THOMAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 6, 2011
K.K. SHANKARAN NAIR Vs. KERALA STATE ELECTRICITY BOARD	October 27, 2011
K.K.ABOOBACKER Vs. SHAHANAS SIDHIQUE	December 19, 2011
K.K.ZACHARIA Vs. STATION MANAGER	April 12, 2011
K.M.ABOOBACKER Vs. MANAGER, KSFE LTD	July 14, 2011
K.P.DAVIS KANJIRATHINGAL HOUSE Vs. P.K. ABDUL LATHEEF	August 23, 2011
K.REGHUNATHAN Vs. KOTAK MAHINDRA PRIMUS LTD	December 21, 2011
K.SHIVARAMA BHAT Vs. DARMPAL RAO JADAV	October 27, 2011
K.SUGATHAN Vs. MANAGER, ICICI/HDFC LTD	June 23, 2011
K.SUJATHA Vs. SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE CO., KANNUR DIVISIONAL OFFICE	September 15, 2011
K.U.ALOYSIUS Vs. MERCY BISSY JOSEPH	November 28, 2011
K.V. GEORGE, TIME PALACE Vs. NATIONAL INSURANCE CO. LTD	May 28, 2011
K.V. JACOB Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD	September 30, 2011
KAIRALI FORD, KERALA CARS PVT.LTD Vs. M.VIJAY MOHAN	November 28, 2011
KALPAKA MOTORS Vs. ABDUL NAZIR	September 3, 2011
KALYAN SILKS Vs. MANOJ KUMAR	June 21, 2011
KANNUR DISTRICT CO-OPERATIVE BANK LTD Vs. M.REKHA	January 22, 2011
KARUMAD SERVICE CO-OPERATIVE BANK LTD Vs. P.SAILENDRAN NAIR	August 3, 2011
KERALA CARS PVT. LTD Vs. K.CHANDRASEKHARAN NAIR	May 4, 2011
KERALA MOTOR TRANSPORT WORKERS WALFARE FUND BOARD Vs. P A HAMZA	March 26, 2011
KERALA STATE BEVERAGES (M & M)-CORPORATION LTD Vs. A.VENU	August 31, 2011
KERALA STATE ELECTRICITY BOARD Vs. K.P.ZEENATH	October 18, 2011
KERALA STATE ELECTRICITY BOARD Vs. T.P.UNNI MENON	September 13, 2011
KERALA STATE ELECTRICITY BOARD Vs. POST MASTER HEAD POST OFFICE, PATHANAMTHITTA	October 3, 2011
KERALA STATE ELECTRICITY BOARD Vs. UNION ENTERPRISES, KALPETTA	October 29, 2011
KERALA STATE ELECTRICITY BOARD SECRETARY Vs. V.Y.SREEKUMAR	June 24, 2011
KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM Vs. INDIRA R. PILLAI	June 22, 2011
KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN, PATTOM Vs. SUSAN ANTONY KUNNATHETTU HOUSE	September 20, 2011
KERALA STATE HOUSING BOARD Vs. E.K.RATNAKARAN	January 14, 2011
KERALA STATE HOUSING BOARD Vs. C.MOHANAN	June 17, 2011
KERALA STATE HOUSING BOARD, KOTTAYAM DIVISION Vs. JOSEPH CHACKO	December 15, 2011
KERALA TOURISM DEVELOPMENT-CORPORATION LTD Vs. K.B. SOBHA	June 16, 2011
KEYAR YOBYKES Vs. M.P. PREMAKUMAR	November 24, 2011
KHABIYA ENTERPRIZES Vs. T.J.KURIYAN	June 16, 2011
KODUNGALLOOR TOWN CO-OPERATIVE BANK LTD Vs. K.N.SAJITHA	December 14, 2011
KOTTAYAM DISTRICT CO-OPERATIVE BANK EMPLOYEES CO- OPERATIVE SOCIETY LTD Vs. P.N.SOMAN PILLAI	August 26, 2011
KPM HOSPITAL PRIVATE LIMITED Vs. LARSON & TOUBRO LTD	April 5, 2011
KSEB, R/BY ITS SECRETARY, VYDHUTHI BHAVAN Vs. AJITH MATHAI, PROPRIETOR	September 23, 2011
KSEB, VYDUTHI BHAVAN, PATTOM, TVPM, REP. BY ITS SECRETARY Vs. V.S.UDAYAN	September 15, 2011
KSEB, VYDYUTHI BHAVAN, PATTOM, TRIVANDRUM Vs. ST.ANTONYS EDUCATIONAL AND CHARITABLE SOCIETY	August 1, 2011
KSEB, VYDYUTHI BHAVAN, PATTOM, TVPM, R/BY ITS SECRETARY Vs. S.LIJUMON	June 29, 2011
KULATHUNGAL MOTORS Vs. SYAMALA SOMANATHAN	April 6, 2011
KURIACHAN CHACKO Vs. DANY SATHEESH	June 30, 2011
KURIACHAN CHACKO, LIS (REGD.), PALACKAL COURT Vs. ANNAKKUTTY JOSEPH	June 23, 2011
KURIACHEN CHACKO, LIS (REGD.) PALACKAL COURT Vs. K.VARGHESE	May 27, 2011
KURIAKOSE Vs. STATE BANK OF TRAVANCORE REP. BY ITS REGIONAL	September 22, 2011
KURIKURIACHEN CHACKO Vs. ANNAKUTTY JOSEPH	May 25, 2011
KURIKURIACHEN CHACKO Vs. RONIYA JOSEPH	May 25, 2011
KUTHIRUMMAL RADHAKRISHNAN Vs. M.DINESHAN, CABLE OPERATOR	December 23, 2011
KUTTIKRISHNAN, ENT SPECIALIST Vs. C.P.SATHI	October 19, 2011
L.SUJATHA Vs. SECRETARY, KARAMANA CO-OPERATIVE URBAN BANK	June 1, 2011
LEELA Vs. C.K.DAVY	December 31, 2011
LENOVO INDIA PRIVATE LIMITED Vs. JOSEPH ANTONY THOTTUNKAL HOUSE	July 12, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. N A ACHUTHAN	January 6, 2011
LIFE INSURANCE CORPORATION OF INDIA BRANCH OFFICE, TOWN HALL ROAD, THRISSUR Vs. MARY VARGHESE	July 28, 2011
LIS DEEPASTHAMBHAM Vs. P.SANKARAN NAIR	July 21, 2011
LOURDES HOSPITAL, REP.BY THE DIRECTOR Vs. P.C.HARIDASAN	September 24, 2011
M.A. MOIDEEN, M.D DIABETES HOSPITAL AND RESEARCH-CENTER Vs. KUTTIKRISHNAN	October 1, 2011
M.H.RAHIMKUTTY Vs. SOUTHERN RAILWAY	July 28, 2011
M.J.DEVADAS Vs. SEBASTIAN M.D.	September 30, 2011
M.L.ANTO Vs. K.M.ANTONY	July 15, 2011
M.MOHANAN Vs. SILVESTER FATHROSE, SHEENA MANDIRAM	November 9, 2011
M.P.JOHNSON Vs. K.J.WILSON	May 25, 2011
M.THAMBAN NAIR Vs. P.V. MADHAVI	December 30, 2011
M.THAMPAN NAIR Vs. KALYANI	September 26, 2011
M.V.JOY Vs. MANAGER, M/S. SITARAM MOTORS, THRISSUR	November 26, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICE LIMITED Vs. T P HAMZA	March 9, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICE LTD Vs. SAJIR KARAYANGATTIL	September 15, 2011
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. BABY.C.S.	May 28, 2011
MAHINDRA & MAHINDRA LTD Vs. P.J.JOHN	July 11, 2011
MANAGER AND ANOTHER, DEWAN FINANCE CORPORATION LTD Vs. M.RAVIDAS	September 28, 2011
MANAGER M/S POPULAR HYUNDAI Vs. JOE JOSE	October 3, 2011
MANAGER MUTHOOT FINANCE LTD Vs. PRASAD.J.	April 5, 2011
MANAGER NORTH MALABAR GRAMIN BANK, KARUVANCHAL BRANCH Vs. C.A.CHACKO	August 11, 2011
MANAGER SHRIRAM TRANSPORT FINANCE CO. LTD Vs. MATHAI T.V.	September 23, 2011
MANAGER TREASURY MAIN BRANCH Vs. N.BALU	November 14, 2011
MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. V.THIRUVENKITAM	June 22, 2011
MANAGER, CANARA BANK, MEENANGADI BRANCH Vs. JOY.K.V.	April 7, 2011
MANAGER, CENTURIAN BANK OF PUNJAB, NOW HDFC BANK Vs. P.SASIKUMAR	December 24, 2011
MANAGER, FEDERAL BANK THUMPOLY, ALAPPUZHA Vs. URUMEES.C.V.	May 4, 2011
MANAGER, FOCUS COMPUTERS Vs. BABITHA SALIM	November 30, 2011
MANAGER, GULF GATE HAIR FIXING CENTER, KASARAGOD Vs. MANOJ JACOB	December 17, 2011
MANAGER, HDFC BANK LTD., RETAIL ASSET DIVISION Vs. VIJAYA KUMAR PANIKKASSERIL	November 19, 2011
MANAGER, HDFC ERGO GENERAL INSURACNCE CO.LTD Vs. INDIRA	August 31, 2011
MANAGER, HERO ELECTRIC, M&M MOTORS Vs. C.B.KAREEM, INJIKKATTUPARAMBIL	November 4, 2011
MANAGER, HONGKONG AND SHANGAI, BANKING CORPORATION LTD.(HSBC), PALLIMUKKU, ERNAKULAM Vs. STATE	June 29, 2011
MANAGER, HSFC BANK, SOUTH BAZAR BRANCH Vs. THEKKUMBATH REETHA SADANANDAM	July 29, 2011
MANAGER, INDUS IND BANK LTD Vs. JOHNSON JOSEPH	August 12, 2011
MANAGER, INDUSIND BANK LIMITED Vs. PRADEEP ACHUTHAN	August 26, 2011
MANAGER, ING VYSYA BANK LTD Vs. LIVINGSTON	May 10, 2011
MANAGER, INTEGRATED FINANCE CO. LTD Vs. JAYALELITHA HARIKUMAR	June 18, 2011
MANAGER, KERALA FINANCIAL CORPORATION DISTRICT OFFICE Vs. P.J.XAVIER	June 27, 2011
MANAGER, KERALA FINANCIAL CORPORATION, M.G.ROAD, KASARAGOD Vs. K.C.ABDULLA	December 7, 2011
MANAGER, KERALA STATE FINANCIAL ENTERPRISES LTD Vs. M.SIMON	November 9, 2011
MANAGER, KULATHUNGAL MOTORS, KOTTARAKKARA Vs. ABDUL LATHEEF	October 25, 2011
MANAGER, M/S ICICI LOMBARD GENERAL INSURANCE-CO. LTD Vs. P.M.ABDUL HAMEED	July 11, 2011
MANAGER, M/S INDUS MOTOR CO. PVT. LTD Vs. K.M.MOHAMMED SALI	June 16, 2011
MANAGER, M/S MUTHOOT FINCORP. LTD Vs. K.S.PRASANNA	June 18, 2011
MANAGER, M/S SHRIRAM TRANSPORT FINANCE CO.LTD Vs. ABDUL KAREEM	May 2, 2011
MANAGER, MUTHOOT FINANCE CORPORATION LTD Vs. CHRISTOPHER, PRIYA BHAVAN	September 30, 2011
MANAGER, MUTHOOT LEASING AND FINANCE LIMITED Vs. PRAVEEN	September 5, 2011
MANAGER, MUTHOOT LEASING AND FINANCE LTD Vs. ASANARUKUNJU	August 24, 2011
MANAGER, NATIONAL INSURANCE CO. LTD Vs. B.A.ABDULLA KUNHI	November 26, 2011
MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. THOMAS MATHEW	December 29, 2011
MANAGER, PROFESSIONAL COURIERS APSARA JWELLARY BUILDING MARKET ROAD, KAYAMKULAM Vs. GOPINATHAN	December 30, 2011
MANAGER, RANNI MARTHOMA MEDICAL MISSION CENTRE Vs. PONNAPPAN, PUNNAMOOTTIL, ANGADI, RANNI	August 20, 2011
MANAGER, RESOURCE INDIA KURIES PVT. LTD Vs. K.K.BINU	August 10, 2011
MANAGER, SHRIRAM TRANSPORT FINANCE CO. PVT. LTD Vs. M.A.JOSE	August 9, 2011
MANAGER, SHRIRAM TRANSPORT FINANCE CO.LTD Vs. K.SUBRAHMANYAN	August 31, 2011
MANAGER, SRIRAM TRANSPORT FINANCE CO. LTD Vs. M.K.NOUFAL	May 13, 2011
MANAGER, SUDHA NARMADA FORMIC ACID, PON PURE CHEMICALS PVT. LTD Vs. MADHUSOODHANAN NAMBIAR	October 31, 2011
MANAGER, SYNDICAE BANK, VORKADY.P.O, VORKADY Vs. M.SHANKARANARAYANA BHAT	November 9, 2011
MANAGER, T.V.S.FINANCE & SERVICE LTD Vs. BASHEER.P.M.	September 29, 2011
MANAGER, UNION BANK OF INDIA, THODUPUZHA BRANCH Vs. C.J.JAMES	June 23, 2011
MANAGER, VEGETABLE & FRUITS PROMOTION COUNCIL Vs. M.J.ULAHANNAN	August 1, 2011
MANAGER, WHITE PLANET, GLOBAL ELECTRONICS VILLAGE Vs. T.G.GOPALAKRISHNA PILLAI	January 4, 2011
MANAGER,THE CENTURIAN BANK OF PUNJAB LTD(HDFC BANK)THODUPUZHA BRANCH,THODUPUZHA IDUKKI Vs. T.R.VIJAYAKUMAR	October 10, 2011
MANAGING DIRECTOR, INDIAN AIRLINES Vs. U.G.PRASAD	September 12, 2011
MANAGING DIRECTOR, INDUS MOTOR CO. PVT. LTD Vs. C.K.AHAMED	June 21, 2011
MANAGING DIRECTOR, INTEGRATED FINANCE CO. LTD Vs. ANILA ALEXANDER	June 18, 2011
MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION Vs. PRATHEESH.A.R.	May 6, 2011
MANAGING DIRECTOR, KINGFISHER AIRLINES LTD Vs. A.V.GANGADHARAN, RTD. RTO	December 28, 2011
MANAGING DIRECTOR, KUTTIKKAD FARMERS CO-OPERATIVE BANK LTD Vs. SIMI	July 18, 2011
MANAGING DIRECTOR, M/S HERCULES AUTOMOBILES Vs. JAYALAKSHMI	December 26, 2011
MANAGING DIRECTOR, M/S SUBASH Vs. SURESH KUMAR	May 3, 2011
MANAGING DIRECTOR, M/S. K.K.J GROUP INTERNATIONAL (INDIA) PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LTD	August 27, 2011
MANAGING DIRECTOR, NEEMA BENEFIT FUND LIMITED Vs. P.AJITHA	November 22, 2011
MANAGING DIRECTOR, PREMIER LTD., MUMBAI PUNE ROAD CHINCHWAD Vs. P.R.SHAHITH KUMAR	December 8, 2011
MANAGING DIRECTOR, SRILANKAN AIRLINES LIMITED Vs. K.RIYAS	April 26, 2011
MANAGING DIRECTOR, ZODIAC TEMPLE Vs. RAJESH KUMAR	June 6, 2011
MANAGING PARTNER, ARJUN ASSOCIATION Vs. ABDUL FATHAH	July 15, 2011
MANAGING PARTNER, ASIAN AGENCIES Vs. PRESIDENT/SECRETARY, TASH GROUP	December 31, 2011
MANAGING PARTNER, HILL VALLEY CORPORATION Vs. BINI SUNIL KUMAR	June 15, 2011
MANIPARAMBATH ABDULLAKUTTY Vs. BRANCH MANAGER KOTTAKKAL CO-OPERATIVE URBAN-BANK LTD	October 18, 2011
MARIA FLAMES REP.BY ITS MANAGING PARTNER JOHN PLAKKEEL Vs. SOJAN K.GEORGE	October 1, 2011
MARIYAMMA Vs. ASSISTANT EXECUTIVE ENGINEER KERALA STATE ELECTRICITY BOARD	September 26, 2011
MARUTHI SUZUKI INDIA LIMITED FORMERLY KNOWN AS M/S MARUTHI UDYOG LIMITED Vs. M.BALAN	August 3, 2011
MARUTHI UDYOG LIMITED Vs. E.A.PRIYA	June 30, 2011
MARUTHI UDYOG LTD. Vs. E.A. PRIYA	August 30, 2011
MARUTI SUZUKI INDIA LIMITED Vs. KARUNAKARAN PILLAI	July 27, 2011
MARUTI UDYOG LIMITED Vs. SH. GEORGE P.V.	December 29, 2011
MARY Vs. C.BEENA, GYNECOLOGIST	July 29, 2011
MARY V CHERIAN AND ORS Vs. DIVISONAL MANAGER, LIC OF INDIA AND ORS	January 31, 2011
MEDICAL TRUST HOSPITAL ERNAKULAM Vs. SRUMY VASU	May 4, 2011
MGF MOTORSM LTD; W/ISLAND Vs. ANILKUMAR C.K.VRINDAVAN	November 22, 2011
MINORITY ARTS & SCIENCE COLLEGE VATTAPRARAMBU PADINHARANGADI Vs. M.ADITHYA ROSHAN	July 8, 2011
MIR REALTORS PVT.LTD Vs. BAJI KOSHY THOMAS	August 24, 2011
MOHAMMAD, PROPRIETOR Vs. ASST. EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, WADAKKAANCHERY	July 18, 2011
MOHANAN PILLAI Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION, K.S.E.B., SASTHAMCOTTA	November 5, 2011
MOREPEN LABORATORIES LTD Vs. T.R.PADMAKANTHI BAI	December 24, 2011
MOREPEN LABORATORIES LTD Vs. T.L. GANESH	December 24, 2011
MOREPEN LABORATORIES LTD Vs. T.S.GEETHA	December 24, 2011
MUHAMMAD ALI Vs. ASST ENGINEEER, KSEB, PERAMBRA SUB-DIVISION	March 5, 2011
MUHAMMED INSAK, PLYWOOD CENTRE Vs. RAJESH	December 12, 2011
MUKESH M.SHAH Vs. STAR FOUNDATIONS AND STRUCTURES PVT. LTD	November 22, 2011
MUKTHA K.N., KOYIKKALETHU Vs. SECRETARY, KSEB,VAIDHYUTHI BHAVAN	November 24, 2011
MURALEEDHARA RAO Vs. P V HARIDASAN AND ANR	March 5, 2011
MUTHU VIJAYAN Vs. DE.VISWANATHAN, M.S.	November 5, 2011
MUTUAL AID BANKERS Vs. P.U.SAHEEDA BIBI	June 15, 2011
N.BHAMA GYNAECOLOGIST Vs. BABY STEPHY	October 18, 2011
N.MANOHARAN Vs. T.P.RAJASEKHARAN NAIR	July 23, 2011
N.R.FRANCIS Vs. GLAFFY	September 24, 2011
N.THANKAPPAN Vs. ADMINISTRATOR, HOLY CROSS HOSPITAL	June 22, 2011
NASAR, PROPRIETOR Vs. S.A.P.MUHAMMED HASHIM HAJI	July 23, 2011
NATIONAL BANKERS(REG.) Vs. JAYAKUMAR	August 27, 2011
NATIONAL FEDERATION OF BLIND Vs. S SADANANDAN & ORS	November 29, 2011
NATIONAL INSURANCE CO. LTD Vs. K.ABDULLA	July 20, 2011
NATIONAL INSURANCE CO. LTD Vs. SIMI SEBASTIAN	July 8, 2011
NATIONAL INSURANCE CO. LTD Vs. E.J.ANTO	July 28, 2011
NATIONAL INSURANCE CO. LTD., KOTTAYAM Vs. V.T.ANIRUDHAN	December 28, 2011
NATIONAL INSURANCE CO.LTD Vs. RAMANI TNANKAPPAN	December 30, 2011
NATIONAL INSURANCE CO.LTD Vs. P.MAJEED	November 19, 2011
NATIONAL INSURANCE CO.LTD Vs. MARYKUTTAN STEPHEN	October 3, 2011
NATIONAL INSURANCE CO.LTD Vs. A.P.VARKEY MISSION HOSPITAL, ARAKKUNNAM THOTTAPPADY	November 28, 2011
NATIONAL INSURANCE COMPANY LTD Vs. B.D.DINAMON	November 30, 2011
NATIONAL INSURANCE COMPANY LTD Vs. TK.SASI	July 20, 2011
NATIONAL INSURANCE COMPANY LTD, NELSON COMPLEX, PUTHIYIDOM, KAYAMKULAM REP. BY ITS BRANCH MANAGER Vs. M.G.MANOJ	December 31, 2011
NEW BHARAT TYRES INDIA (P) LTD Vs. KURIAN ABRAHAM	October 25, 2011
NEW INDIA ASSURANCE CO LTD Vs. P K PRASEETHA	July 4, 2011
NEW INDIA ASSURANCE CO. LTD Vs. E.VASUDEVAN	October 25, 2011
NEW INDIA ASSURANCE CO. LTD., DIVISIONAL OFFICE, ANNASALAI CHENNAI Vs. C.J.PETERSON	June 23, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. JANARDANA IYER	December 7, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. N.V.KALYANARAMAN	November 22, 2011
NEW THRISSUR COMPANY (P) LTD, KANDASSANKADAVU P.O, THRISSUR Vs. AMMINI	August 8, 2011
NFG FLAT OWNERS WELFARE ASSOCIATION Vs. ROYAL PROJECTS	December 22, 2011
NIZAMUDEEN, PROPRIETOR Vs. R.S.LIBNI	July 18, 2011
O.M.MUHAMMAD SAKEEF Vs. ORBIT SERVICES, CONTROL PANEL	August 25, 2011
O.SIVANANDAN Vs. C.K.KUMARAN	September 22, 2011
O.U.SHIBU Vs. BRANCH MANAGER, SRI.RAM INVESTMENT LTD	December 13, 2011
OFFICER IN-CHARGE VODAFONE ESSAR CELLULAR LTD Vs. T.V.MADANAN	October 13, 2011
ONE ZERO INFO SOLUTIONS PVT LTD Vs. O.VIJESH	November 29, 2011
OPTIK MANNATH Vs. OLENA PAUL	April 5, 2011
ORIENTAL INSURANCE CO. LTD Vs. HEMALATHA RAVEENDRAN	August 27, 2011
ORIENTAL INSURANCE CO. LTD Vs. C.V.JAMES	May 30, 2011
ORIENTAL INSURANCE CO. LTD., BRANCH OFFICE, JAMEELA COMPLEX Vs. P.BEERAN KOYA	July 29, 2011
ORIENTAL INSURANCE CO.LTD Vs. ANITHA JAYAN	December 31, 2011
ORIENTAL INSURANCE CO.LTD Vs. JOHNY ABRAHAM	August 27, 2011
ORIENTAL INSURANCE CO.LTD Vs. DOMINIC VARGHESE	October 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. C.M.MAMMED HAJI	January 19, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. P.V.ALEXANDER	September 27, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. ABDUL LATHEEF MULAVEETTIL	June 18, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. K.ABOOBECKER	May 4, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. JAIMON	October 24, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SIDDIQUE KOYA	December 31, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. P.P.PHILIP	December 22, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. V.S.NIKHIL	May 23, 2011
OXYGEN THE DIGITAL SHOP, GOLDEN SAND BUILDING Vs. JOSEPH ANTONY	July 16, 2011
P K ABDUL LATHEEF Vs. K P DAVIS	March 26, 2011
P RADHAMANI AMMA Vs. LIC OF INDIA AND OTHERS	March 5, 2011
P.ASHIQUE Vs. HAMEED T.ABDULLA	November 5, 2011
P.C.VIJAY Vs. K.GOPINATHAN NAIR	June 16, 2011
P.D.JOSEPH Vs. N.D.MOHANDA	July 20, 2011
P.D.MURALEEDHARAN KARTHA Vs. BAJAJ AUTO LTD	September 13, 2011
P.J.FRANCIS Vs. UNION BANK OF INDIA	November 29, 2011
P.K. SUMAM Vs. SECRETARY M/S. KALLIYOOR SERVICE CO-OPERATIVE BANK KALLIYOOR	August 23, 2011
P.K.ARAVINDAKSHAN Vs. MANAGER MALABAR INSTITUTE OF MEDICAL	August 26, 2011
P.K.JIMMY Vs. ST.JOSEPHS HOSPITAL	July 21, 2011
P.K.JOSHY, PROPRIETOR, NAMAKKAD CHIT FUND Vs. K.S.MADHUSOODANAN	November 30, 2011
P.KADER Vs. DIVISIONAL MANAGER NEW INDIA INSURANCE CO.LTD	August 10, 2011
P.L.BIRLA Vs. VIDYASAGAR PANICKER	November 25, 2011
P.N. REEJA ANIL Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD	July 21, 2011
P.P. BIJU Vs. ASSISTANT ENGINEER, KSEB ELECTRICAL SECTION	August 25, 2011
P.R.VENUGOPAL Vs. K.S.RAJU	June 16, 2011
P.RAJAN Vs. N.SURENDRAN, ORTHOPAEDIC SURGEON	June 13, 2011
P.SANKARANKUTTY Vs. SECRETARY & FINANCIAL CONTROLLER,INDUSTRIAL DEVELOPMENT	August 5, 2011
P.SURENDRAN VARUVILA VEEDU, NARUVAMOODU Vs. JAGADEESAN	October 4, 2011
P.T.JOSE Vs. ANTONY	September 7, 2011
P.T.JOSE Vs. LEELA ANTONY	July 29, 2011
P.V. MADHAVAN Vs. BANICHERY YESODHA	October 27, 2011
P.V. RANEESH Vs. BRANCH MANAGER, POPULAR AUTOMOBILES NEAR ASHOKA COMPANY	October 25, 2011
P.V.GEORGE Vs. KERALA STATE ELECTRICITY BOARD	November 19, 2011
P.V.SHAJAHAN Vs. CALICUT ENGINEERING	December 20, 2011
PADMAJA Vs. P.UNNIKRISHNAN	July 19, 2011
PAPPACHAN ABRAHAM Vs. PROPRIETOR, M/S PANAVELIL GLASS HOUSE,M.C.ROAD, ADOOR	June 30, 2011
PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK Vs. K.PAPPAN	December 14, 2011
PETER M. THOMAS Vs. MANAGER (HIRE PURCHASE AND LEASE) MANAPPURAM GENERAL FINANCE AND LEASING LTD	October 31, 2011
PIUS, CHIRIYANDANDATH HOUSE, KURIACHIRA Vs. ASSISTANT SECRETARY, THRISSUR CORPORATION, ELECTRICITY WING, THRISSUR CORPORATION, THRISSUR	September 20, 2011
POOMKUDY FORCE Vs. S.CHANDRASEKHARAN	July 25, 2011
POPULAR VEHICLES & SERVICES LTD Vs. ROY VARGHESE PULICKAPPARAMBIL	July 16, 2011
POST MASTER, VADAKARA HEAD POSOFFICE Vs. VENUGOPALAN	April 19, 2011
POSTMASTER GENERAL Vs. AYESHA HALEEMA KANNDOTH	September 12, 2011
POSTMASTER GENERAL Vs. K.CHRISTOPHER	May 31, 2011
PRASAD S/O RAMANKUTTY NAIR Vs. R.RATHEESH	December 27, 2011
PRAVEEN KUMAR, OPHTHALMIC SURGEON Vs. K.V. LEELAVATHI	October 25, 2011
PREMIER AUTOMOBILES LTD Vs. NISSAR V.K.	May 6, 2011
PRESIDENT, CABLE TV CONSUMERS, WELFARE ASSOCIATION Vs. SABU ZACHARIA, NAMBELIL HOUSE	December 9, 2011
PRINCIPAL CML CARMEL ENGG. COLLEGE, KUNAMKARA, RANNI, PATHANAMTHITTA Vs. LOHITHA ALPHY JAMES PLAKKATHARAPPIL	October 21, 2011
PRINCIPAL, CARITAS COLLEGE OF PHARMACY, THELLAKOM P.O, KOTTAYAM Vs. SOUMYA DEVASSY	April 1, 2011
PRINCIPAL, GOOD SHEPHERD MODERN, ENGLISH SCHOOL, PALUNDA Vs. ABDULLA	November 28, 2011
PRINCIPAL, HIGH RANGE SCHOOL Vs. HENRY JOSEPH, LATHE OPERATOR	October 29, 2011
PROFESSIONAL COURIER PVT.LTD Vs. FINNY ABRAHAM SAMUEL	October 14, 2011
PROPRIETOR GENERAL AGENCIES Vs. PRINIL GEORGE	October 31, 2011
PROPRIETOR OMEGA TRAVELS Vs. SREEJITH	August 27, 2011
PROPRIETOR, AMBIKA BATTERY PALACE, MAVUNGAL Vs. MUNDAKKAL AUGUSTINE	October 20, 2011
PROPRIETOR, BEST IND COMPUTER SHOPPE, FAIR MOUNT TOWER Vs. LESLIE ANTONY	October 28, 2011
PROPRIETOR, EDULINKS, OVERSEAS EDUCATIONAL Vs. PRASAD.T.G.	October 3, 2011
PROPRIETOR, EQUIPMENT AGENCIES Vs. LILLYKUTTY JOSEPH	November 26, 2011
PROPRIETOR, MATHA MEDICALS Vs. P.K.IBRAHIM	November 29, 2011
PROPRIETOR, THOMSON ASSOCIATES Vs. ANEESH	August 20, 2011
PROPRIETOR, UTHAM Vs. MULLANMADAYATH HAMZA	September 30, 2011
PSN AUTOMOBILES PVT. LTD Vs. K.P. ALIAS	November 30, 2011
PUNJAB NATIONAL BANK Vs. CONSUMER DISPUTES REDRESSAL FORUM	July 29, 2011
PURUSHOTHAMAN CONSULTANT ORTHO SURGEON Vs. NARAYANANKUTTY VILAKKATHARAVEETTIL	August 22, 2011
PUSHPAVALLY Vs. ASST. PROVIDENT FUND COMMISSIONER, EMPLOYEES	December 7, 2011
R. LATHA Vs. NATIONAL INSURANCE CO. LTD.	February 25, 2011
R.GEORGE PAREIRA MANAGING PARTNER M/S GEORGE MICHEAL ASSOCIATES Vs. MANAGER T.V. SUNDARAM IYERGER & SONS LTD	July 19, 2011
R.LATHA, PROPRITRIX Vs. NATIONAL INSURANCE CO. LTD	April 23, 2011
R.LEKSHMI, S.T.REDDIAR & SONS, MULLACKAL, ALAPPUZHA Vs. LITHAID COMPUTERS & PERIPHERALS, TOWN HALL, BANERJI ROAD, ERNAKULAM	October 13, 2011
RADHA KRISHNAN NAIR PANIMOOLAYIL INDUSTRIES Vs. DELIA EEDISON	November 15, 2011
RAJEEV Vs. P.UNNIKRISHNAN	September 7, 2011
RAJENDRAN PILLAI Vs. SUNILKUMAR	June 30, 2011
RAJIN LAWRENCE Vs. MANAGER, HDFC BANK	October 19, 2011
RAJU ZAVIER Vs. K.V.STELLA	November 29, 2011
RAMACHANDRAN, DEPUTY MANAGER (LPG-SALES) INDIAN OIL CORPORATION LTD Vs. S.AYANIYARATHALA	May 7, 2011
RAMCO INDUSTRIES LTD Vs. ROSMI JOSEPH, PRINCIPAL	December 13, 2011
RAMESH KANNAN Vs. R.P.KUMAR, MANAGING DIRECTOR	January 7, 2011
RAVEENDRAN PILLAI, NISHA BHAVAN, NISHA CASTINGS Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM	August 10, 2011
RAVINATHAN PILLAI VARUTHUNDIL Vs. V PHILIP, BAJAJ ALLIANCE & ORS	March 3, 2011
REENA VARGHESE MS(ENT), LISIE HOSPITAL Vs. AMMINI JOSE	September 30, 2011
REGAL MARINE INDUSTRIES INC., 2300, JETPORT DRIVE, ORLANDO Vs. KABIR KURIAN	July 23, 2011
REGIONAL CANCER CENTRE, THIRUVANANTHAPURAM Vs. N.BALAKRISHNA MENON	September 20, 2011
REGIONAL MANAGER (SOUTH), M/S SCOOTERS INDIA LIMITED Vs. A.K.AOOBACKER	December 14, 2011
REGIONAL MANAGER LIC OF INDIA LTD, UNIT-II, KOLLAM Vs. UTHAMAN, THOPPIL VEEDU	July 26, 2011
REGIONAL MANAGER, (SOUTH), M/S SCOOTERS INDIA LIMITED Vs. A.K.ABOOBACKER	January 17, 2011
REGIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. K.P.BUSHARA	May 31, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. G.SIVARAMAN NAIR	September 28, 2011
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. P.D.MATHAI	December 24, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. V.MADHAVI	August 19, 2011
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. MOLY K. THOMAS	June 18, 2011
REGIONAL TRANSPORT OFFICER, FORT, THIRUVANANTHAPURAM Vs. K.SHAMBHU	June 23, 2011
RELIANCE GENERAL INSURANCE CO.LTD Vs. JESSY EMMANUEL PODIPARA	June 21, 2011
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASSOCIATED STEEL INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER	December 12, 2011
RELIANCE INFOCOM Vs. S.SUBRAMONIAN	October 31, 2011
REMACHANDRIKA Vs. MANAGING DIRECTOR, SBI LIFE INSURANCE, STATE BANK OF INDIA	July 20, 2011
RENCHU OOMMEN Vs. JCB INDIA LTD	July 26, 2011
ROHIT C.J.CHULLIPARAMBIL HOUSE Vs. FOCUS SOLUTIONS	December 3, 2011
ROSE KANIAMPURAM, KANIAMPURAM RESIDENCY Vs. DEVDHAN LOTTERY SERVICE	August 10, 2011
ROSSY YOGANNAN Vs. BADSHAH TRAVELS, NATTIKA, THRIPRAYAR	January 10, 2011
S. SUNIL KUMAR Vs. SECRETARY, REGIONAL CO-OPERATIVE BANK	December 8, 2011
S.ASOKAN Vs. APPLE A DAY PROPERTIES	December 16, 2011
S.CHITHRA PROPRIETRIX, DEVI STORES Vs. MANAGER INDIAN BANK, ATTINGAL BRANCH, ATTINGAL	July 28, 2011
S.SREEKUMAR Vs. ANITHA	May 26, 2011
SAI ENGINEERING & TRADING COMPANY Vs. NATIONAL INSURANCE COMPANY DO XVII	October 20, 2011
SAJI Vs. MANAGER, SML FINANCE LTD	May 10, 2011
SALES OFFICER, HILTON HYUNDAI COMPANY Vs. PADMANABHAN	July 20, 2011
SASIDHARAN REPRESENTED BY HIS-WIFE SMT. SUDHA Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY THIRUVANANTHAPURAM	October 19, 2011
SATHIYAMMA Vs. MEDICAL SUPERINTEENDENT, N.S.S. MEDICAL MISSION HOSPITAL	July 25, 2011
SATYAM STEELS, A PARTNERSHIP FIRM, R. SORIYA BEEVI BUILDINGS Vs. JOSE JOSEPH	November 23, 2011
SCMS GROUP, COCHIN CORPORATE OFFICE Vs. S.S.MAHENDRAKUMAR	May 4, 2011
SCRETARY, KSEB VAIDHYUDHI BHAVAN, THIRUVANANTHAPURAM Vs. SHAMSUDEEN	November 2, 2011
SECRETARY ARALAM SERVICE CO-OPERATIVE BANK Vs. VETTIKKATTIL	November 17, 2011
SECRETARY ARALAM SERVICE CO-OPERATIVE BANK, H.O CHEDIKKULAM Vs. V.U.THOMAS	November 30, 2011
SECRETARY DEVIKULAM TALUK CO-OPERATIVE-AGRICULTURAL & DEVELOPMENT Vs. K.V.BALAKRISHNAN	September 30, 2011
SECRETARY KERALA STATE ELECTRICITY BOARD Vs. M.VENUGOPAL	December 3, 2011
SECRETARY KSEB, VAIDHYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM Vs. SURESH P. GEORGE PADAVILA SUPER MARKET, KOLLAM	September 13, 2011
SECRETARY, AKG MEMORIAL CO-OPERATIVE HOSPITAL Vs. M.M.SUSHMITHA	April 8, 2011
SECRETARY, K.S.E.B, VYDYUTHI BHAVAN Vs. SECRETARY, THOTTAPPUZHASSERY GRAMA PANCHAYAT	May 17, 2011
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. DILISH N.NAIR	December 17, 2011
SECRETARY, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM Vs. K.N.PADMANABHA PILLA, KUZHIKATTIL VEEDU	July 22, 2011
SECRETARY, KERALA STATE HOUSING BOARD, THIRUVANANTHAPURAM Vs. P.K.ASHA	August 18, 2011
SECRETARY, KERALA STATE HOUSING BOARD, THIRUVANANTHAPURAM Vs. LEELA	June 16, 2011
SECRETARY, KESARI ARTS & SCIENCE COLLEGE Vs. ANTO VINU YESUDASAN, VIKAS BHAVAN	July 12, 2011
SECRETARY, KOTTAYAM MUNICIPALITY Vs. C.I.DAS	June 23, 2011
SECRETARY, KOZHIKODE PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. V.SHYLAJA	June 18, 2011
SECRETARY, KSEB VYDHUDHI BHAVAN Vs. BINDHU	August 2, 2011
SECRETARY, KSEB, VAIDHYUTHI BHAVAN Vs. G.MURALI	September 26, 2011
SECRETARY, PEERUMEDU TALLUK CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. RADHA N. NAIR	October 21, 2011
SECRETARY, SNVRC SERVICE CO-OPERATIVE BANK, PARAVOOR, KOLLAM Vs. K.S.KOCHUKRISHNA PILLAI	December 9, 2011
SENIOR COMMERCIAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. T.S.BABULAL	December 30, 2011
SENIOR MANAGER, NORTH MALABAR GRAMIN BANK Vs. E.K.MUHAMMED ALI HAJI	January 19, 2011
SENIOR MANAGER, PUNJAB NATIONAL BANK Vs. P.C.ABDUL LATHEEF	April 1, 2011
SENIOR POSTMASTER, KALBADEVI, MUMBAI Vs. JOHN GEORGE	July 20, 2011
SENIOR SUPERINTENDENT OF POST OFFICES Vs. C.K.SANTHA KUMARI	June 14, 2011
SETHU MADHAVAN Vs. HAMSA, PROPRIETOR	October 27, 2011
SHAJI, S/O SULAIMAN, PROP. SHA MOBILES, SALES AND SERVICE Vs. SUNOJ PAUL	June 20, 2011
SHAMERIEN RAJENDRAN Vs. AIR INDIA LTD. HANSALAYA BUILDING	August 5, 2011
SHAMSUDEEN Vs. TEREX VECTRA EQUIPMENT PVT. LTD	November 9, 2011
SHAREEFA TRAVELS Vs. MOHAMMED EBRAHIM, S/O. EBRAHIM	August 16, 2011
SHEEJA ASOKAN Vs. BRANCH MANAGER, KERALA STATE FINANCIAL	September 26, 2011
SHEELA Vs. LIC OF INDIA	November 24, 2011
SHIV MACHINE TOOLS Vs. PADMINI ENTERPRISES	May 28, 2011
SHOBIN K JOSE Vs. NEW INDIA ASSURANCE CO LTD	January 7, 2011
SHOBIN.K.JOSE Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD	January 7, 2011
SHRIRAM CITY UNION FINANCE Vs. SHAHARUDDIN	April 8, 2011
SHRIRAM CITY UNION FINANCE COMPANY LTD Vs. SHIJU JAMES	May 12, 2011
SHRIRAM CITY UNION FINANCE LTD Vs. K.N.RAMAKRISHNAN	January 4, 2011
SHRIRAM CITY UNION FINANCE LTD Vs. M. MANI	June 18, 2011
SHRIRAM GENERAL INSURANCE CO. LTD Vs. ANEESH P.K.	September 20, 2011
SHRIRAM INVESTMENTS LTD Vs. ANTONY K.P.JOY	June 29, 2011
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. ASHA SHIJO	June 29, 2011
SINGSONS ELECTRONICS Vs. USHA RAMESH, THAMPAN VILLA, THOTTAM, MANACAUD, THIRUVANANTHAPURAM	December 30, 2011
SINGSONS ELECTRONICS Vs. NEENA M.PAUL	December 30, 2011
SINGSONS ELECTRONICS (DEFUNT) REPRESENTED BY ITS EX-MANAGER D. SUDARSAN PRASAD M.G. ROAD, THIRUVANANTHAPURAM Vs. K.P.SASIKUMARAN NAIR	December 30, 2011
SIR DORABJI TATA TRUST AIDED HOSPITAL CHOTTANIKKARA Vs. RAJESWARI	August 31, 2011
SNOW N WHITE, DRY CLEANERS Vs. J M JAMES	March 9, 2011
SOBHANAN Vs. ORIENTAL INSURANCE CO LTD	April 12, 2011
SONY INDIA PVT.LTD Vs. MINI GEORGE	May 31, 2011
SOPHIA Vs. STATE BANK OF TRAVANCORE, VIKAS BHAVAN BRANCH	October 10, 2011
SOPHY THOMAS Vs. INDUS MOTORS CO. PVT. LTD	July 14, 2011
SOUTH MALABAR GRAMIN BANK Vs. BALAMANI AMMA	August 5, 2011
SOUTHERN RAILWAY, REPRESENTED BY GENERAL MANAGER Vs. JOICY	October 19, 2011
SREE RAJA RAJESWARI SPORTS & LIBRARY, PERUNGUZHI Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY, TVPM	June 22, 2011
SREEKUMAR, MANAGER HDFC LTD Vs. P. BENJAMIN	September 6, 2011
SRI. ALIAS.K.P. Vs. MANAGER FINANCE, CO. LTD	July 23, 2011
ST. ANTHONYS MOTORS INDIA LTD Vs. M.E.VARGHESE	July 15, 2011
STANDARD CHARTERED BANK (FORMERLY ANZ GRINDLEYS BANK) HDFC HOUSE Vs. ADITYA DEO	December 12, 2011
STANELY JOSEPH Vs. GENERAL MANAGER, BAJAJ AUTO LIMITED	December 7, 2011
STAR HEALTH AND ALLIED INSURANCE CO.LTD., KRM CENTRE Vs. C.AMINA	November 16, 2011
STATE BANK OF INDIA Vs. DIVAKARAN	December 31, 2011
STATE DIRECTOR, KHADI & VILLAGE INDUSTRIES COMMISSION Vs. KISSAN SHG	June 28, 2011
SUB ENGINEER, MELADY ELECTRICITY OFFICE Vs. C.K.RAJAN	January 5, 2011
SUDHEER BOSE Vs. AREA MANAGER, AVERY INDIA LTD	November 30, 2011
SUJITH BABU Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD	November 30, 2011
SULEKHA MURALEEDHARAN Vs. PRAJITH SAMPATH BDS	September 29, 2011
SUMESH, THE PROPRIETOR, COBBLER Vs. BALASUBRAMANYAM V. BALU	December 28, 2011
SUNIL KUMAR, INDIRA DANDHI CO-OPERATIVE HOSPITAL Vs. P.MOHANAN	September 26, 2011
SUNITHA VIJAYAN Vs. MANAGER, ICICI BANK LTD.. BRANCH OFFICE	September 1, 2011
SUNSHINE ABODES PVT.LD Vs. V.R.VENUGOPAL	July 29, 2011
SUPERINTENDENT OF POST OFFICES, KASARAGOD DIVISION Vs. S.A. WAHAB	July 28, 2011
SURESH BABU Vs. C.V.AMBILI	December 27, 2011
SURESH, SECRETARY, AGRICULTURAL AND URBAN DEVELOPMENT BANK Vs. S.AISHA BEEVI	June 25, 2011
SUSEELA Vs. BRANCH MANAGER, BANK OF BARODA, PALAKKAD BRANCH	October 28, 2011
SYAMALA Vs. D.VIJAYA DEVI	December 20, 2011
T.A.HARISH Vs. P.D.JITHESH	December 31, 2011
T.E.BIJU Vs. SECRETARY SULTHAN BATHERY CO-OPERATIVE BANK LTD	July 12, 2011
T.JOSEPH CHAIRMAN, RURAL DEVELOPMENT CENTRE Vs. SECRETARY, KSEB VYDHUTHI BHAVAN	November 4, 2011
T.K.MACHINARIES Vs. P.L.ELIKUTTY	July 22, 2011
T.K.SREEDHARAN Vs. CHAIRMAN, KSEB, VAIDHUTHI BHAVAN,PATTOM, THIRUVANANTHAPURAM	August 6, 2011
T.MAHALAKSHMI Vs. LIFE INSURANCE CORPORATION OF INDIA	November 24, 2011
T.P. ABRAHAM Vs. INDUS MOTORS	July 29, 2011
T.P.ABDUL JALEEL Vs. T.C.CHANDRAN GURIKKAL KAIRALI KALARI	September 2, 2011
T.P.NIRMALA Vs. ASSISTANT ENGINEER ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD	July 18, 2011
T.P.SHAJU Vs. E.K.ALEYAMMA	September 3, 2011
T.R.RAVEENDRAN Vs. V.GEORGE BABU	November 30, 2011
T.S.JAYADEVAKUMAR Vs. P.POULOSE	June 23, 2011
TAHSILDAR, TALUK OFFICE, PALAKKAD Vs. APPUKUTTAN	November 15, 2011
TATA AIG INSURANCE COMPANY LTD Vs. V.SURENDRAN	May 26, 2011
TATA AIG LIFE INSURANCE CO.LTD Vs. SHIJU	July 16, 2011
TATA MOTORS, MUMBAI, THE MANAGING DIRECTOR, TATA MOTORS LTD Vs. K.U.RAMASWAMY	November 14, 2011
THALASSERU PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK TOWN HALL ROAD,CHERAKARA Vs. PARAMBAN RAJAN VALIYAVELICHAM,MOORIYADE	October 21, 2011
THANKAM HOSPITAL OF N P M R C, CHADANAMKURISSI, WEST YAKKARA Vs. JAYANTHI	August 12, 2011
THANKAMMA Vs. MANAGER, SML FINANCE LTD	May 10, 2011
THOMAS ALIAS BABU, BABU AUTO ELECTRICALS KUMBAHZA Vs. REGHU	October 28, 2011
THOMAS COOK INDIA LTD Vs. RAPPAI KALLARIKKAL	October 29, 2011
THOMAS DEVASIA, MANNUSSERIL HOUSE, ATHIRANPUZHA VILLAGE Vs. K.SANTHOSHKUMAR	October 18, 2011
THRESSIAMMA JACOB, RETD HEADMISTRESS Vs. T.A.K.SANKARANARAYANA IYER	September 6, 2011
THRISSUR DISTRICT ATHLETIC ASSOCIATION Vs. A.M.KISHORE	December 31, 2011
THUPPILIKKADAN SULAIMAN HOTEL ALMAS, EDAKKARA P.O. Vs. ASSTT. ENGINEER, ELECTRICAL SECTION, EDAKKARA P.O.	February 2, 2011
TITUS MANI Vs. NATIONAL INSURANCE CO.LTD	June 21, 2011
TRADE LINKS IMAGING WORLD Vs. V.K.THANKAPPAN	June 16, 2011
TRAVANCORE SUGARS AND CHEMICALS LTD., THIRUVALLA, PATHANAMTHITTA DISTRICT Vs. V.R.SHIBU KUMAR	August 1, 2011
TRICHUR HEART HOSPITAL LTD Vs. MANAGER, UNITED INDIA INSURANCE CO.LTD. BRANCH OFFICE, IRINJALAKUDA	December 8, 2011
UNION BANK OF INDIA, MUNNAR BRANCH, MUNNAR, IDUKKI DISTRICT Vs. RENJITHAM	October 25, 2011
UNITED INDIA INSURANCE CO. LTD Vs. A.J.JOSEPH	August 20, 2011
UNITED INDIA INSURANCE CO. LTD Vs. SANTY MATHEW	December 24, 2011
UNITED INDIA INSURANCE CO. LTD Vs. GEORGE KOZHY	June 2, 2011
UNITED INDIA INSURANCE CO. LTD Vs. PRASANNA BABU, FRIEND SAW MILL	November 30, 2011
UNITED INDIA INSURANCE CO.LTD Vs. HAMSA	April 5, 2011
UNITED INDIA INSURANCE CO.LTD Vs. MUHAMMED MUSTHAFA	August 31, 2011
UNITED INDIA INSURANCE CO.LTD., DIVISIONAL OFFICE-I, MANJERI Vs. P.S. SREEJAYA	September 27, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. NILAMBUR RUBBER COMPANY LTD	October 25, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. SHALU	January 6, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. K.K.JOHN	August 16, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. C.M.IBRAHIM KUTTY	April 6, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. JACOB PUNNEN	April 16, 2011
UNITED INDIA INSURANCE COMPANY THAMARASSERI BRANCH Vs. UNITED INDIA INSURANCE COMPANY DIVISIONAL OFFICE -1 L.M.S. COMPOUND, PALAYAM	January 10, 2011
UNIVERSITY OF CALICUT Vs. PREBIN	June 25, 2011
USHA RAMESH BHOSE Vs. C. ASHOKAN, MANAGING	October 17, 2011
V.GANAPATHY Vs. KERALA STAE HOUSING BOARD, THIRUVANANTHAPURAM	July 29, 2011
V.K. NARAYANAN Vs. K.S.E.B, VAITHYUTHI BHAVAN	September 17, 2011
V.K.JINAN Vs. ENGINEER KSEB ELECTRICAL SECTION, KOTTAYAM EAST	November 29, 2011
V.K.MOOSA KUTTY Vs. UNITED INDIA INSURANCE CO.LTD	November 26, 2011
V.KURIYACHAN Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO.LTD	July 23, 2011
V.P.HUDAIF SATHAR Vs. P.K.RAVEENDRAN	December 8, 2011
V.P.PANKAJAVALLY Vs. C.V. DAMODARAN UNNI	August 27, 2011
V.SUBRAMANYAN Vs. P. AMBUNHI	September 5, 2011
V.V. ANTONY, VALIYAVEETTIL PATHIRAPPALLY P.O., ALAPPUZHA Vs. STATE OF KERALA REPRESENTED BY-DISTRICT COLLECTOR, ALAPPUZHA	December 28, 2011
V.V.KHALID HAJEE Vs. SEETHARATHNA	June 22, 2011
V.V.KRISHNAN MAISTRY Vs. P.K.KAUMUDI	December 1, 2011
V.VISWAMBARAN Vs. THANKAMMA	June 29, 2011
VADAPPALLY CONSTRUCTIONS Vs. ICICI BANK LTD	April 12, 2011
VARGHESE Vs. ASSISTANT SECRETARY, ELECTRICITY DEPARTMENT	September 20, 2011
VEENA VINOD Vs. ASST. EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, WADAKKAANCHERY	December 12, 2011
VERTEX SECURITIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD	July 29, 2011
VIJAYAN PILLAI, PROPRIETOR Vs. S. SUJESH	August 3, 2011
VRL LOGISTIC LTD. THALIKAVU ROAD, KANNUR Vs. K.X.STIFY	November 28, 2011
WORLDWIDE IMMIGRATION CONSULTANCY-SERVICES LTD Vs. RAJESH KUMAR	September 30, 2011
ZENON C.THOMAS Vs. SIJO THOMAS	May 12, 2011

Year 2011 of KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION

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