| Case Title | Date |
|---|---|
| AGRICULTURE INSURANCE COMPANY Vs. LOOKOSE | September 17, 2007 |
| AIR INDIA BUILDING Vs. GEORGE VARGHESE | December 27, 2007 |
| ASIANET SATELLITE COMMUNICATIONS LTD. Vs. MOHAMMED FAISEL A. | December 14, 2007 |
| BANK OF BARODA Vs. SATHEESH JOSEPH PEREIRA | September 27, 2007 |
| KSEB Vs. M.P.SOMAN | December 3, 2007 |
| MADAPPALLY SERVICE CO-OPERATIVE BANK LTD Vs. P.T.CHACKO | March 12, 2007 |
| NESTLE INDIA LTD Vs. T T CHACKO & ANR | September 2, 2007 |
| REGIONAL PROVIDENT FUND COMMISSIONER, TRIVANDRUM Vs. KOCHIKA THEKKEMUKALI VEEDU | June 26, 2007 |
| SOBHA Vs. NATIONAL INSURANCE CO. LTD. | January 8, 2007 |
| SREE MASTHI ENTERPRISES Vs. KALLINGAL IQBAL | October 26, 2007 |
| SUHAS BHAGAWANT HALKARE Vs. NEW INDIA ASSURANCE CO LTD & ORS | September 17, 2007 |
| UNITED INDIA INSURANCE COMPANY LTD Vs. R SATHEESAN | December 6, 2007 |
| VAHINI MOTORS Vs. G.LENIN | December 13, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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