| Case Title | Date |
|---|---|
| EMPLOYEES PROVIDENT FUND ORGANISATION, PATTOM Vs. FATHUMMA KUNJU | October 15, 2005 |
| FRANCH EXPRESS & ANR Vs. K K THOMAS | August 9, 2005 |
| GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. UNITED INDIA INSURANCE CO. LTD. | August 30, 2005 |
| POST MASTER Vs. P PURUSHOTHAMAN | August 31, 2005 |
| REGIONAL PROVIDENT FUND COMMISSIONER Vs. SARADHA | May 7, 2005 |
| REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. NALINI | August 27, 2005 |
| T V SUNDRAM IYENGAR & SONS LIMITED Vs. T P ABDUL JABBAR | June 15, 2005 |
| TATA FINANCE LIMITED Vs. A T GEORGEKUTTY | July 18, 2005 |
| THOMAS AUGUSTINE Vs. UNITED INDIA INSURANCE COMPANY LIMITED | June 23, 2005 |
| VIJAYA BANK, MAIN BRANCH, THIRUVANANTHAPURAM Vs. V GILBERT | August 19, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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