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A.CHANDRAKUMARAN NAIR Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 9, 2026 |
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A.K. SHAMSUDHIN DEPUTY CHIEF CONTROLLER OF EXPLOSIVES Vs. C.B.I., COCHIN
|
February 6, 2026 |
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A.P. VARGHESE Vs. INSPECTOR OF POLICE
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February 16, 2026 |
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AAYISHA MUHSIN Vs. PRINCIPAL SECRETARY
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January 5, 2026 |
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ABDUL HAMID MAKAME Vs. STATE OF KERALA
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March 19, 2026 |
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ABDUL JALEEL Vs. STATE OF KERALA
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February 17, 2026 |
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ABDUL KALAM Vs. DISTRICT COLLECTOR
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February 23, 2026 |
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ABID Vs. STATE OF KERALA
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February 4, 2026 |
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ABOOBACKER N.K. Vs. STATE OF KERALA
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February 23, 2026 |
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ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA Vs. KARTHIK DEV
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January 6, 2026 |
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AJITH KUMAR K. Vs. STATE OF KERALA
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March 10, 2026 |
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ALAVIKUTTY. T. K Vs. STATE OF KERALA
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March 11, 2026 |
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ALEXANDER Vs. MUTTURUTHY SREE BHUVANESWARI TEMPLE
|
January 20, 2026 |
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ALEXANDER KUNJUKUNJU Vs. BHARAT PETROLEUM CORPORATION LTD.
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February 17, 2026 |
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ALEYKUTTY VARKEY Vs. APPELLATE TRIBUNAL UNDER THE MAINTENANCE
|
January 29, 2026 |
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ALKARSF APPARELS PVT. LTD. Vs. STATE OF KERALA
|
January 14, 2026 |
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ALL INDIA LPG DISTRIBUTORS FEDERATION Vs. UNION OF INDIA
|
March 10, 2026 |
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ANAGH Vs. STATE OF KERALA
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February 19, 2026 |
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ANAZ M.A. Vs. STATE OF KERALA
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January 14, 2026 |
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ANIL DAMODAR SHIRODKAR Vs. GILGIT THOMAS
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April 21, 2026 |
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ANILKUMAR Vs. STATE OF KERALA
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January 7, 2026 |
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ANITHA C. D/O C.S THANKAPPAN Vs. STATE OF KERALA
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February 23, 2026 |
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ANOOP NAMBIAR Vs. UNION OF INDIA
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March 13, 2026 |
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ANTONY RAJU Vs. STATE OF KERALA
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March 17, 2026 |
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ANWAR HUSSAIN Vs. TEHSILDAR
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February 13, 2026 |
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APPUKUTTAN Vs. STATE OF KERALA
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March 3, 2026 |
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ARJUN KRISHNA Vs. SUDHEESH
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March 6, 2026 |
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ARMY WELFARE HOUSING ORGANISATION Vs. UNION OF INDIA
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February 20, 2026 |
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ARUN KUMAR P. Vs. STATE OF KERALA
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March 19, 2026 |
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ASHA A.V Vs. STATE OF KERALA
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March 24, 2026 |
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ASHIQUE Vs. STATE OF KERALA
|
March 4, 2026 |
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ATHIRA Vs. UNITED INDIA INSURANCE CO.LTD.
|
March 16, 2026 |
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AUGUSTINE Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 9, 2026 |
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AUTHORISED OFFICER SOUTH INDIAN BANK LTD. Vs. NAVAS SULAIMAN
|
January 22, 2026 |
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BABILU SANKAR Vs. SREE PADMANABHA SWAMY TEMPLE
|
February 27, 2026 |
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BABU C.G. Vs. STATE OF KERALA
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January 12, 2026 |
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BABY Vs. STATE OF KERALA
|
January 27, 2026 |
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BALACHANDRAN Vs. SAJAN MATHEW
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February 18, 2026 |
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BALAKRISHNAN Vs. ALAPPUZHA MUNICIPALITY
|
January 23, 2026 |
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BALAKRISHNAN N.V Vs. THE SECRETRARY, PERINGOME-VAYAKKARA GRAMA PANCHAYATH
|
March 2, 2026 |
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BALAMURALI KRISHNA M. Vs. UNION OF INDIA
|
May 29, 2026 |
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BEENA P.K. Vs. STATE OF KERALA
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January 16, 2026 |
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BEJEESKUMAR.M Vs. STATE OF KERALA
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February 6, 2026 |
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BICHATHU Vs. STATE OF KERALA
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June 4, 2026 |
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BIJU Vs. STATE OF KERALA
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April 17, 2026 |
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BIJUKUMAR S. Vs. LT.GEN SUKHDEEP SANGWAN, SM
|
February 11, 2026 |
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BINDHU Vs. THIRUVANANTHAPURAM SERVICE CO-OPERATIVE BANK LTD.
|
February 18, 2026 |
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BINEESH Vs. MATHEW JOSEPH
|
January 12, 2026 |
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BINOY BALAKRISHNAN Vs. STATE OF KERALA
|
January 6, 2026 |
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BUS OPERATORS ORGANIZATION Vs. REGIONAL TRANSPORT AUTHORITY
|
January 27, 2026 |
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C.A. JALEEL Vs. STATE OF KERALA
|
March 12, 2026 |
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C.J. MATHEWS Vs. DISTRICT COLLECTOR, ERNAKULAM COLLECTORATE
|
February 5, 2026 |
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C.N. PURUSHOTHAMAN Vs. P.M. JAMAL
|
January 19, 2026 |
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CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ELECTRICITY BOARD LTD. Vs. SUDHISH P.S.
|
March 25, 2026 |
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CHANDRASENAN Vs. STETA OF KERALA
|
March 12, 2026 |
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CHINCHU LIZEN BABU Vs. STATE OF KERALA
|
January 6, 2026 |
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CHITHRALEKHA V HEADMISTRESS, THILLENKERI UP SCHOOL Vs. RENJITHA P.
|
January 14, 2026 |
|
CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD. Vs. NAVAYUG INDIA FACILITY MANAGEMENT PRIVATE LIMITED
|
January 29, 2026 |
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CHOORAPILAN JAMEELA Vs. PADAVANNA SHAMSEER
|
January 12, 2026 |
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CONCILIUM MARINE GROUP A B Vs. SHARATH THAZHATHE VEEDU
|
March 31, 2026 |
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COURT ON ITS OWN MOTION Vs. STATE OF KERALA
|
January 19, 2026 |
|
D+H SOLUTIONS INDIA PRIVATE LIMITED Vs. JAYAKRISHNAN RAMACHANDRAN NAIR
|
January 20, 2026 |
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DARSHAN GRANITES Vs. STATE OF KERALA
|
January 23, 2026 |
|
DEPUTY COMMISSIONER OF CUSTOMS Vs. STATE OF KERALA
|
March 10, 2026 |
|
DEPUTY SUPERINTENDENT OF POLICE VACB THRISSUR UNIT Vs. M. P. SUDHAKARAN FORMER SPECIAL TAHSILDAR
|
January 27, 2026 |
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DHANLAXMI BANK LIMITED Vs. STATE OF KERALA
|
February 16, 2026 |
|
DHANYA DEVADAS Vs. KERALA STATE ELECTION COMMISSION
|
March 16, 2026 |
|
DILEEP Vs. SWAPNA DILEEP
|
March 10, 2026 |
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DISTRICT COLLECTOR, COLLECTORATE Vs. SUJAYA A B, W/O KISHOR T.J
|
January 30, 2026 |
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DIVISIONAL MANAGER & ASSISTANT GENERAL MANAGER, CANARA BANK Vs. AGI KUMAR S.
|
February 9, 2026 |
|
DR. MURALY P Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 8, 2026 |
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DR. NAKULAN K.V Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT & ORS.
|
January 5, 2026 |
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DR. TRIVEDI MAHARSHI DINESHBHAI Vs. STATE OF KERALA
|
February 6, 2026 |
|
DR.K.REMA Vs. STATE OF KERALA
|
January 12, 2026 |
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E.A.USMAN Vs. MAZHUVANNOR GRAMA PANCHAYATH
|
February 25, 2026 |
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ERIYAD PALLI Vs. ABOOBACKER K.M.
|
January 22, 2026 |
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FATHIMA M. Vs. PERMANENT LOK ADALATH FOR PUBLIC UTILITY SERVICES
|
March 27, 2026 |
|
FATHIMA M. Vs. PERMANENT LOK ADALATH FOR PUBLIC UTILITY SERVICES
|
February 27, 2026 |
|
FAZEELA R.A Vs. STATE OF KERALA
|
March 27, 2026 |
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FEDERAL BANK LTD Vs. FEDERAL BANK OFFICERS ASSOCIATION
|
February 27, 2026 |
|
GANGA CONSTRUCTIONS Vs. ASSISTANT EXECUTIVE ENGINEER
|
February 12, 2026 |
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GEETHA VIJAYANARAYANAN Vs. DISTRICT REGISTRAR
|
March 4, 2026 |
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GODS OWN COUNTRY HEALTH RESORTS INTERNATIONAL PVT. LTD. Vs. MARRIOT HOTELS INDIA PVT. LTD.
|
February 23, 2026 |
|
GOPAKUMAR Vs. UNION OF INDIA
|
January 8, 2026 |
|
GOPALA KRISHNAN Vs. STATE OF KERALA
|
January 8, 2026 |
|
GOPALAKRISHNAN K. Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 30, 2026 |
|
GREEVAS JOB PANAKKAL Vs. TRACO CABLE COMPANY LIMITED
|
February 13, 2026 |
|
GURUVAYUR DEVASWOM EMPLOYEES UNION CONGRESS Vs. STATE OF KERALA
|
January 9, 2026 |
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HAIDERALI KALLIYATH Vs. JASIF KATTEKKADAN
|
February 3, 2026 |
|
HARI Vs. STATE OF KERALA
|
January 14, 2026 |
|
HARIKUMAR K.K. Vs. STATE ELECTION COMMISSION
|
February 23, 2026 |
|
HAVILDAR B MANIKUTTAN Vs. UNION OF INDIA
|
February 9, 2026 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SAIJU
|
February 11, 2026 |
|
IDUKKI DISTRICT POLICE CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
|
January 20, 2026 |
|
IMR METALLURGICAL RESOURCES A.G. Vs. HINDUSTAN NEWSPRINT LTD.
|
February 16, 2026 |
|
IMRAN Vs. STATE OF KERALA
|
February 10, 2026 |
|
INDIAN ASSOCIATION OF PHYSICAL MEDICINE AND REHABILITATION Vs. UNION OF INDIA
|
January 22, 2026 |
|
JAMES MATHEW Vs. STATE OF KERALA
|
February 16, 2026 |
|
JAMSHIYA AJMAL Vs. STATE OF KERALA
|
March 11, 2026 |
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JANARDHANAN V. Vs. VISWANATHAN P.
|
February 19, 2026 |
|
JAYAKUMARI Vs. SPECIAL TAHASILDAR
|
January 15, 2026 |
|
JAYALEKSHMI L Vs. STATE OF KERALA
|
March 2, 2026 |
|
JIBIN GEORGE Vs. STATE OF KERALA
|
April 6, 2026 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. JAYAKUMAR
|
February 25, 2026 |
|
JOSEPH Vs. STATE OF KERALA
|
February 27, 2026 |
|
JOSSY CHACKO Vs. STATE OF KERALA
|
January 27, 2026 |
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JOVITA JAMES Vs. THE UNIVERSITY OF KERALA
|
February 26, 2026 |
|
JYOTHI Vs. STATE OF KERALA
|
January 8, 2026 |
|
K.A. ASHOKAN Vs. STATE OF KERALA
|
March 5, 2026 |
|
K.H. NARAYANA Vs. S.L. BALAKRISHNA
|
March 17, 2026 |
|
K.IBRAHIM SUB INSPECTOR OF POLICE Vs. DY.S.P.VIGILANCE
|
January 21, 2026 |
|
K.JAMALUDHEEN Vs. ABOOBACKER
|
June 2, 2026 |
|
K.K.MATHEW Vs. STATE OF KERALA
|
February 6, 2026 |
|
K.N.AMBIKA Vs. KERALA STATE ELECTRICITY BOARD LTD., REPRESENTED BY ITS SECRETARY
|
February 4, 2026 |
|
K.RAMACHANDRAN Vs. STATE OF KERALA
|
January 16, 2026 |
|
K.T. SAIDALAVI Vs. RESERVE BANK OF INDIA
|
February 9, 2026 |
|
K.V SABU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 30, 2026 |
|
KAMAL KUMAR MANDAL Vs. STATE OF KERALA
|
January 29, 2026 |
|
KANICHODU MPCS LTD Vs. STATE OF KERALA
|
February 2, 2026 |
|
KANJIRAPPALLY GRAMA PANCHAYATH Vs. STATE OF KERALA
|
February 25, 2026 |
|
KARNATAKA STATE ASSOCIATION OF THE MANAGEMENT OF NURSING AND ALLIED HEALTH SCIENCE Vs. STATE OF KERALA
|
February 10, 2026 |
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KARUVAKUNNEL ENTERPRISES Vs. STATE OF KERALA
|
February 25, 2026 |
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KAVITHA CHANDRAN C.I. Vs. STATE OF KERALA
|
February 23, 2026 |
|
KERALA HIGH COURT GAZETTED OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
January 28, 2026 |
|
KERALA STATE CO OPERATIVE BANK LTD. Vs. P.SIDHARTHAKUMAR
|
February 6, 2026 |
|
KESAVAN Vs. D. CHANDRAN
|
February 24, 2026 |
|
KUNNAMANGALAM CO- OPERATIVE RURAL BANK LTD. Vs. INSPECTOR OF POLICE, CYBER POLICE STATION SOUTH REGION, BRIHAN
|
February 20, 2026 |
|
LAKSHMI Vs. GOPI, (DIED) LHRS IMPLEADED
|
March 9, 2026 |
|
LIFE INSURANCE CORPORATION OF INDIA HEALTH INSURANCE DEPARTMENT Vs. CHANDRIKA C.P.
|
January 31, 2026 |
|
LIFIN SEBASTIAN Vs. DISTRICT COLLECTOR
|
February 5, 2026 |
|
LIJI Vs. STATE OF KERALA
|
February 11, 2026 |
|
LINSON K. THOMAS Vs. UNION OF INDIA
|
March 13, 2026 |
|
LUNAR RUBBERS Vs. KERALA HEAD LOAD AND TIMBER WORKERS
|
January 30, 2026 |
|
M.K. SURESH KUMAR Vs. UNION OF INDIA
|
February 17, 2026 |
|
M.KESAVA Vs. STATE OF KERALA
|
April 8, 2026 |
|
M.S. ANIL Vs. STATE OF KERALA
|
January 12, 2026 |
|
M.S. SUMARAJ Vs. KADUTHURUTHY URBAN CO-OPERATIVE BANK LIMITED
|
June 8, 2026 |
|
M.V,.VISWANATHAN KERALA WATER AUTHORITY Vs. M.V,.VISWANATHAN KERALA WATER AUTHORITY, REP. BY ITS MANAGING DIRECTOR
|
February 17, 2026 |
|
M/S HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
March 5, 2026 |
|
M/S HILL TOP PLANTATIONS Vs. EMOOR BHAGAVATHY DEVASWOM KALLEKULANGARA
|
January 16, 2026 |
|
M/S SIEMENS LIMITED Vs. STATE TAX OFFICER(IB), STATE GOODS AND SERVICE TAX DEPARTMENT
|
January 15, 2026 |
|
M/S. AUTHENTIC METALS Vs. ENFORCEMENT OFFICER
|
February 20, 2026 |
|
M/S. KOSAMATTAM FINANCE LTD. Vs. DEPUTY LABOUR COMMISSIONER
|
February 9, 2026 |
|
M/S. SPICEMORE TRADING COMPANY Vs. M/S. SPICES BOARD OF INDIA SUGANDABHAVAN
|
February 13, 2026 |
|
MALABAR CEMENTS LTD. Vs. SUDEVAN
|
February 2, 2026 |
|
MALU Vs. STATE OF KERALA
|
January 9, 2026 |
|
MANAPPURAM ASSET FINANCE LTD. Vs. ABDUL SALEEM
|
February 6, 2026 |
|
MANJUMOL Vs. NEW INDIA ASSURANCE CO.LTD.
|
March 3, 2026 |
|
MANOJ Vs. DISTRICT COLLECTOR
|
January 19, 2026 |
|
MARIYAKUTTY Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
March 2, 2026 |
|
MAT AGRO PRODUCTS LTD. Vs. MANAGER, STATE BANK OF INDIA
|
February 5, 2026 |
|
MAVELIPURAM RESIDENTS ASSOCIATION Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
March 12, 2026 |
|
MENON P.S Vs. REGISTRAR GENERAL
|
February 11, 2026 |
|
MINI SUNNY Vs. THURAVOOR GRAMA PANCHAYAT, THURAVOOR
|
February 11, 2026 |
|
MUBAS Vs. STATE OF KERALA
|
February 17, 2026 |
|
MUHAMMED ALI HAJI Vs. UNION OF INDIA
|
March 3, 2026 |
|
MUHAMMED ASLAM Vs. STATE OF KERALA
|
January 29, 2026 |
|
MUNEER Vs. STATE OF KERALA
|
February 19, 2026 |
|
N. BASURANGAN Vs. STATE OF KERALA
|
February 19, 2026 |
|
N.K.PRASANNAN Vs. STATE OF KERALA
|
March 10, 2026 |
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NANDAKUMAR Vs. STATE OF KERALA
|
January 30, 2026 |
|
NANDINI THAMPATTI Vs. STATE OF KERALA
|
February 2, 2026 |
|
NEELAKANDAN K.N Vs. STATE OF KERALA
|
March 4, 2026 |
|
NEVIL JOHN Vs. KERALA WATER AUTHORITY REPRESENTED
|
February 4, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. THE FEDERAL BANK LTD.
|
March 2, 2026 |
|
NISHA V. NAIR Vs. STATE OF KERALA
|
February 4, 2026 |
|
NITHEESH Vs. STATE OF KERALA
|
February 10, 2026 |
|
NITHIN Vs. STATE OF KERALA
|
January 28, 2026 |
|
NOUFAL Vs. STATE OF KERALA
|
February 23, 2026 |
|
NOUSHAD Vs. STATE OF KERALA
|
February 10, 2026 |
|
NOWFAL Vs. SECRETARY, ANGADIPPURAM GRAMA PANCHAYAT
|
January 30, 2026 |
|
P.G.THOMAS THARAKAN Vs. STATE LAND BOARD
|
January 14, 2026 |
|
P.S. VINOD Vs. KOTTAYAM MUNICIPALITY
|
February 23, 2026 |
|
P.V. ALEXANDER Vs. MUTTURUTHY SREE BHUVANESWARI TEMPLE
|
January 20, 2026 |
|
P.V.RAVI Vs. SPE/CBI KOCHI
|
January 8, 2026 |
|
PANKAJ BHANDARI Vs. STATE OF KERALA
|
February 13, 2026 |
|
PANKAJ KUMAR Vs. STATION HOUSE OFFICER
|
February 11, 2026 |
|
PARAVUR PERUVARAM DESIYA Vs. STATE OF KERALA
|
January 15, 2026 |
|
PATTASSERIL PRIVATE LTD. Vs. STATE OF KERALA
|
January 28, 2026 |
|
PINNACLE MOTOR WORKS PVT. LTD. Vs. DEPUTY COMMISSIONER
|
February 11, 2026 |
|
PRADEEP BHARATHAN Vs. STATE OF KERALA
|
January 15, 2026 |
|
PRAVEEN KUMAR Vs. STATE OF KERALA
|
February 19, 2026 |
|
PREMAKUMAR A.K. Vs. STATE OF KERALA
|
February 5, 2026 |
|
PRESIDENT KIZHAKKAMBALAM GRAMA PANCHAYATH Vs. STATE OF KERALA
|
February 13, 2026 |
|
PRINCIPAL Vs. STATE INFORMATION COMMISSION
|
February 9, 2026 |
|
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M.T. AHAMMED ALI
|
March 17, 2026 |
|
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
|
January 9, 2026 |
|
PUSHPAKUMARY Vs. STATE OF KERALA
|
March 4, 2026 |
|
R.RAGAVENDRAN Vs. UNION OF INDIA
|
February 6, 2026 |
|
R.S SANTHOSH KUMAR Vs. SOUTH INDIAN BANK LTD.
|
March 6, 2026 |
|
RAGHAVAN Vs. UNION OF INDIA
|
February 6, 2026 |
|
RAHUL B.R. Vs. STATE OF KERALA
|
February 12, 2026 |
|
RAISA EAPEN Vs. STATE OF KERALA
|
March 9, 2026 |
|
RAJENDRAN Vs. STATE OF KERALA
|
February 10, 2026 |
|
RAJENDRAN P. Vs. UNION OF INDIA
|
February 4, 2026 |
|
RAJESH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
March 25, 2026 |
|
RAJESH Vs. AMBILI
|
March 12, 2026 |
|
RAJU ABRAHAM Vs. STATE OF KERALA
|
January 5, 2026 |
|
RAKESH Vs. STATE OF KERALA
|
January 29, 2026 |
|
RAMESH KUSULIA Vs. STATE OF KERALA
|
February 18, 2026 |
|
RAMESH VISWANATHAN Vs. STATE OF KERALA
|
February 11, 2026 |
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RASHEED AHAMMED Vs. STATE OF KERALA
|
March 10, 2026 |
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RASNA K. V. Vs. STATE OF KERALA
|
February 11, 2026 |
|
RATHEESH CHANDRAN R. Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD.
|
March 12, 2026 |
|
RENJITH LAL Vs. STATE OF KERALA
|
January 30, 2026 |
|
RESHMI SASEENDRAN Vs. STATE OF KERALA
|
January 13, 2026 |
|
REVENUE DIVISIONAL OFFICER MUMTHAS BASHEER Vs. REVENUE DIVISIONAL OFFICER VERSUS MUMTHAS BASHEER
|
January 5, 2026 |
|
RINCY RUDIYARD.M Vs. KARTHIK E BINOD
|
February 3, 2026 |
|
ROBIN Vs. STATE OF KERALA
|
January 5, 2026 |
|
ROBIN S. Vs. STATE OF KERALA
|
January 9, 2026 |
|
ROSLIN JOHN Vs. STATE OF KERALA
|
February 24, 2026 |
|
RUKKIYA Vs. IDBI BANK
|
January 23, 2026 |
|
S S HYUNDAI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 19, 2026 |
|
S. RADHAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE
|
January 28, 2026 |
|
SABU K.S. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 2, 2026 |
|
SAFWAN ADHUR Vs. STATE OF KERALA
|
January 28, 2026 |
|
SAHADEVAN Vs. STATE OF KERALA
|
March 27, 2026 |
|
SAHEER Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
February 11, 2026 |
|
SAJEESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY PALAKKAD
|
February 5, 2026 |
|
SAJITH Vs. STATE OF KERALA
|
June 10, 2026 |
|
SAJU K.G Vs. STATE OF KERALA
|
January 5, 2026 |
|
SANCHAR NIGAM PENSIONERS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
February 6, 2026 |
|
SANGEETHA LAKSHMANA Vs. REGISTRAR GENERAL, HIGH COURT OF KERALA
|
January 20, 2026 |
|
SANIL NARAYANAN NAMPOOTHIRI Vs. STATE OF KERALA
|
January 30, 2026 |
|
SANILKUMAR S Vs. STATE OF KERALA
|
January 7, 2026 |
|
SANOOP V V Vs. STATE OF KERALA
|
January 9, 2026 |
|
SANTHA Vs. RAGHAVENDRAN
|
February 12, 2026 |
|
SATKUNAM @ SABESAN Vs. UNION OF INDIA
|
February 24, 2026 |
|
SHAJI SEBASTIAN Vs. JULIE JOSEPH
|
January 29, 2026 |
|
SHAMSEERA PARAMBATH Vs. STATE OF KERALA
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January 28, 2026 |
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SHANAVAS KHAN Vs. KOLLAM BAR ASSOCIATION
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January 27, 2026 |
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SHENO SEBASTIAN Vs. SMITHA MAXON
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March 5, 2026 |
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SHIJOSH K. Vs. STATE OF KERALA
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June 9, 2026 |
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SHREE KUMRAMPUTHOOR BHAGAVATHY DEVASWOM Vs. MALABAR DEVASWOM BOARD
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January 19, 2026 |
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SHRI. RADHAKRISHNAN M.S. Vs. STATE OF KERALA
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February 10, 2026 |
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SHWETHA MENON Vs. STATE OF KERALA
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March 11, 2026 |
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SHYJAL C. Vs. STATE OF KERALA
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January 14, 2026 |
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SIMI KRISHNANKUTTY Vs. K.T.THOMAS
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April 21, 2026 |
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SIVAKUMAR S. Vs. STATE OF KERALA
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February 12, 2026 |
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SIYAD M.S, Vs. STATE OF KERALA
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April 7, 2026 |
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SOBHANA MOHAN Vs. UNION OF INDIA
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February 10, 2026 |
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SOHAN Vs. STATE OF KERALA
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January 19, 2026 |
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SOJAN.V.S Vs. STATE OF KERALA
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June 3, 2026 |
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SOUMYA GOPAL Vs. STATE OF KERALA
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January 8, 2026 |
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SOUTH INDIAN BANK LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
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February 18, 2026 |
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SREE GOKULAM CHIT AND FINANCE CO. Vs. SAHIR
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February 6, 2026 |
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SREEKALA Vs. AJITH KUMAR
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February 16, 2026 |
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SREELATHA Vs. BHARAT PETROLEUM CORPORATION LTD.
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January 28, 2026 |
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SREEROSH DEVELOPERS PRIVATE LIMITED Vs. STATE OF KERALA
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March 18, 2026 |
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SRI RAMAKRISHNA SARADA SCHOOL OF NURSING SRI RAMAKRISHNA ASHRAMA CHARITABLE HOSPITAL, SASTHAMANGALAM Vs. STATE OF KERALA
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January 27, 2026 |
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SRISWAGATH S. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
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January 5, 2026 |
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STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED Vs. BALAKRISHNAN K.M
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March 6, 2026 |
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STATE OF KERALA Vs. KURIEN E. KALATHIL PROPRIETOR
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February 11, 2026 |
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STATE OF KERALA Vs. NIRADEEPAM ROLLER FLOUR MILL
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February 5, 2026 |
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STATE OF KERALA Vs. PUSHPARANI
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January 19, 2026 |
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STATE OF KERALA Vs. SUDHEER
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March 2, 2026 |
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STATE OF KERALA Vs. P.H.MUNEER
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January 14, 2026 |
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STATE OF KERALA Vs. ONE EARTH ONE LIFE
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February 23, 2026 |
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STELLAMMA XAVIER SENIOR SCALE LECTURER Vs. MANAGER FATHIMA MATHA NATIONAL COLLEGE, QUILON.
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January 5, 2026 |
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SUDARSANAN Vs. STATE OF KERALA
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March 6, 2026 |
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SUDHEER.S Vs. STATE OF KERALA
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April 1, 2026 |
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SUGATHAN Vs. STATE OF KERALA
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February 23, 2026 |
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SUGUNAN Vs. STATE OF KERALA
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January 16, 2026 |
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SULOCHANA Vs. ANITHA
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January 14, 2026 |
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SULOCHANA Vs. ANITHA
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February 4, 2026 |
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SUO MOTU Vs. STATE OF KERALA
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January 6, 2026 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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January 19, 2026 |
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SUPRIYA SURESH KAMMATH Vs. JAYACHANDRA KAMMATH
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February 2, 2026 |
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SURESH BABU Vs. UNION OF INDIA
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January 29, 2026 |
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SURESH K. Vs. MUNICIPAL CORPORATION OF KOLLAM
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January 15, 2026 |
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SURESH K.V. Vs. STATE OF KERALA
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January 16, 2026 |
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SURESH P.M @ POOCHA SURA Vs. SIJU POULOSE
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June 4, 2026 |
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SUSAN K.JOHN Vs. NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCE
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January 20, 2026 |
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T.O. ABRAHAM, GOVT.CONTRACTOR Vs. STATE OF KERALA
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February 3, 2026 |
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THOMAS K. GEORGE Vs. STATE OF KERALA
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March 9, 2026 |
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TOGY GEORGE Vs. STATE OF KERALA
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February 16, 2026 |
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TOWN PLANNER, KANNUR LSGD PLANNING Vs. BIJU
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February 5, 2026 |
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TRANSPORT PENSIONERS FRIEND REPRESENTED BY SECRETARY, K. ASOKAKUMAR Vs. STATE OF KERALA
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January 5, 2026 |
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TRIVANDRUM AGENDA TASK FORCE Vs. COMMISSIONER OF INCOME TAX
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February 2, 2026 |
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U.K.FAISAL Vs. STATE OF KERALA
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February 9, 2026 |
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UMESH Vs. STATE OF KERALA
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January 14, 2026 |
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UNAIZE AHAMMED Vs. STATE OF KERALA
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February 20, 2026 |
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UNION OF INDIA Vs. MOHANAN MADATHIL KOLIYAT
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February 26, 2026 |
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UNION OF INDIA Vs. JIJO JOY
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January 22, 2026 |
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USHA RANI Vs. STATE OF KERALA
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February 6, 2026 |
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V. CHANDRAN Vs. STATE OF KERALA
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January 12, 2026 |
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V. MANOJ Vs. STATE OF KERALA
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February 17, 2026 |
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V.J. JOSEPH Vs. INDIA CEMENTS LIMITED
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January 23, 2026 |
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V.S.SURESH KUMAR Vs. C.B.I.COCHIN
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January 19, 2026 |
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V.V. RAJESH Vs. DISTRICT POLICE COMPLAINT AUTHORITY, ALAPPUZHA
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February 5, 2026 |
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VADAVATHI RAJEEVAN Vs. K.VANAJA
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January 15, 2026 |
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VARNINI KARTHIKEYAN Vs. PADMAKARAN
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February 23, 2026 |
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VELAYUDHAN Vs. STATE OF KERALA
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February 3, 2026 |
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VENKATRAMANA BHAT Vs. ANANTHA BHAT
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February 6, 2026 |
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VICE ADMIRAL V. SAMEER SAXENA Vs. N.V. KRISHNAN
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February 24, 2026 |
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VIJAYAN Vs. APPUKUTTAN
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January 19, 2026 |
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VIJAYAN Vs. GEORGE AND COMPANY
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February 17, 2026 |
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VINEESH Vs. STATE OF KERALA
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March 9, 2026 |
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XXXXXXXXX Vs. UNION TERRITORY OF LAKSHADWEEP
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January 21, 2026 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 26, 2026 |
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YAHYA KHAN N. Vs. SAINABA T. P.
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February 16, 2026 |
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YASER ARAFAT K. Vs. CENTRAL BUREAU OF INVESTIGATION
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February 25, 2026 |
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YUSUFF Vs. STATE OF KERALA
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January 30, 2026 |
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ZAKEER HUSSAIN Vs. STATE OF KERALA
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January 22, 2026 |
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