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A. K. RAVEENDRAN Vs. A. MURALI
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April 29, 2022 |
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A. NAZARUDHEEN Vs. SATHEESH
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November 2, 2022 |
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A.A. MOHAMMED NIZAM Vs. K. SUBAIDA
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July 12, 2022 |
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A.A.KUMARAN Vs. SUPERINTENDENT OF POLICE
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May 18, 2022 |
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A.B.A.DUBASH @ ADI ARDESHIR DUBASH Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 26, 2022 |
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A.BASHEERKUTTY Vs. INSPECTOR GENERAL OFFICE OF THE INSPECTOR GENERAL
|
August 10, 2022 |
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A.D. JOHNSON Vs. STATE OF KERALA
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March 10, 2022 |
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A.D.JOHNSON Vs. STATE OF KERALA
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January 18, 2022 |
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A.G. ARUNKUMAR Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT CIVIL STATION
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September 23, 2022 |
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A.G.DINESH Vs. KERALA STATE ELECTRICITY BOARD LIMITED
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September 26, 2022 |
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A.KRISHNAN Vs. KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD
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September 1, 2022 |
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A.M. HAKKIM Vs. LANCY FERNANDEZ
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June 30, 2022 |
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A.N. GOPALAKRISHNAN Vs. P.G. RAJENDRAN NAIR
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October 7, 2022 |
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A.P THOMAS Vs. MATTANCHERRY SC/ST CO-OPERATIVE SOCIETY LTD
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January 12, 2022 |
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A.T.JOY Vs. P.K.SREENIVASAN
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October 13, 2022 |
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A.V. SAJEEV Vs. REVENUE DIVISIONAL OFFICER
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July 26, 2022 |
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AAISH NAWWAR Vs. HASHIN K. SALAM
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October 12, 2022 |
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AAN MARY IVAN Vs. SHEBIN BABY
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July 4, 2022 |
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ABBAS Vs. KASARGOD CO-OPERATIVE TOWN BANK LTD
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August 22, 2022 |
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ABBAS R.V Vs. STATE OF KERALA
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September 23, 2022 |
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ABDU MANAF UPPODAN Vs. STATE OF KERALA
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June 13, 2022 |
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ABDUL ANSAR Vs. STATE OF KERALA
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June 17, 2022 |
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ABDUL AZEEZ Vs. STATE OF KERALA
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June 13, 2022 |
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ABDUL AZEEZ Vs. ALIMUHAMMED
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July 11, 2022 |
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ABDUL AZEEZ .U Vs. STATE OF KERALA
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September 27, 2022 |
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ABDUL AZEEZ MOULAVI P.V. Vs. KERALA STATE WAKF BOARD HEAD OFFICE
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February 3, 2022 |
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ABDUL AZIZ Vs. CHEMBUKANDY SAFFIYA
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July 5, 2022 |
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ABDUL BARRY Vs. STATE OF KERALA
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November 14, 2022 |
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ABDUL BARRY Vs. STATE OF KERALA
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September 23, 2022 |
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ABDUL GAFOOR Vs. STATE OF KERALA
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June 3, 2022 |
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ABDUL GAFOOR Vs. ULLATTIL RAVEENDRAN
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December 1, 2022 |
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ABDUL GAFOOR Vs. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT
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May 27, 2022 |
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ABDUL HALEEM Vs. STATE OF KERALA
|
April 8, 2022 |
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ABDUL HAMEED T. Vs. STATE OF KERALA
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December 16, 2022 |
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ABDUL JALEEL Vs. CABINET PRINCIPAL SECRETARY
|
June 21, 2022 |
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ABDUL JALEEL Vs. DIRECTOR OF THE COLLEGIATE EDUCATION
|
March 4, 2022 |
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ABDUL JALEEL K. M. Vs. THAZHE IRAVATH RABIYA
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June 7, 2022 |
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ABDUL JALEEL M. Vs. NAZEEHA A. JALEEL
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December 20, 2022 |
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ABDUL JALEEL P.M. Vs. STATE OF KERALA
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August 8, 2022 |
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ABDUL JAVED Vs. XXX
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September 2, 2022 |
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ABDUL KABEER P. Vs. STATE OF KERALA
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February 8, 2022 |
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ABDUL KHADER BELMA Vs. STATE OF KERALA
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June 14, 2022 |
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ABDUL KHADER M.K. Vs. STATE OF KERALA
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August 5, 2022 |
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ABDUL MAJEED C.A Vs. STATE OF KERALA
|
August 24, 2022 |
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ABDUL MAJEED V.K. Vs. AYANCHERI GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
|
March 10, 2022 |
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ABDUL MALIK Vs. STATE OF KERALA
|
December 6, 2022 |
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ABDUL NASSAR PERINGODAN Vs. DR. BENASEER LATHEEF NASSAR
|
September 19, 2022 |
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ABDUL RAHMAN Vs. STATE OF KERALA
|
October 7, 2022 |
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ABDUL RASHEED Vs. STATE OF KERALA
|
May 13, 2022 |
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ABDUL RASHEED Vs. RUKSANA
|
September 26, 2022 |
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ABDUL RASHID Vs. STATE OF KERALA
|
November 9, 2022 |
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ABDUL RAZAK P. M. Vs. K. C. THOMAS
|
June 9, 2022 |
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ABDUL SALAM Vs. STATE OF KERALA
|
February 18, 2022 |
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ABDUL SALAM Vs. RSA OLLUTHEN PVT LTD
|
January 13, 2022 |
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ABDUL SALAM Vs. STATE OF KERALA
|
March 18, 2022 |
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ABDUL SALAM P.P. Vs. CATHOLIC SYRIAN BANK LTD.
|
March 9, 2022 |
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ABDUL SAMAD Vs. STATE OF KERALA
|
June 20, 2022 |
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ABDUL SATHAR Vs. STATE OF KERALA
|
November 16, 2022 |
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ABDUL SHAFEER S. Vs. STATE OF KERALA
|
November 10, 2022 |
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ABDUL SHAMEER C.A. Vs. STATE OF KERALA
|
November 8, 2022 |
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ABDUL SUHAIL Vs. STATE OF KERALA
|
March 3, 2022 |
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ABDUL SUHAIL MK Vs. STATE OF KERALA
|
December 2, 2022 |
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ABDUL VAHID Vs. STATE OF KERALA
|
June 17, 2022 |
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ABDULLA Vs. UNION OF INDIA
|
September 19, 2022 |
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ABDULLA A.M. Vs. COMMERCIAL TAX OFFICER
|
September 23, 2022 |
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ABDULLA HANEEN Vs. STATE OF KERALA
|
August 29, 2022 |
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ABDULLA KOYA Vs. STATE OF KERALA
|
August 17, 2022 |
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ABDULLA KUNHI C.H. Vs. STATE OF KERALA
|
October 14, 2022 |
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ABDULLA P. Vs. STATE OF KERALA
|
May 30, 2022 |
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ABDURAHIMAN KARATTUCHALI Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE
|
January 13, 2022 |
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ABEEB C.S. Vs. CHELLANAM GRAMA PANCHAYATH
|
December 5, 2022 |
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ABEYSON P, JOHN Vs. STATION HOUSE OFFICER
|
October 25, 2022 |
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ABHAY PARIDA Vs. STATE OF KERALA
|
June 30, 2022 |
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ABHI Vs. STATE OF KERALA
|
August 29, 2022 |
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ABHIJITH Vs. STATE OF KERALA
|
January 17, 2022 |
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ABHIJITH Vs. STATE OF KERALA
|
May 4, 2022 |
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ABHIJITH A. Vs. STATE OF KERALA
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June 22, 2022 |
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ABHIJITH K.J. Vs. STATE OF KERALA
|
October 28, 2022 |
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ABHIJITH M Vs. STATE OF KERALA
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September 2, 2022 |
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ABHIJITH NARAYAN. R Vs. STATE OF KERALA
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February 22, 2022 |
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ABHIJITH PRAKASH Vs. STATE OF KERALA
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July 12, 2022 |
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ABHIJITH R. Vs. STATE OF KERALA
|
October 7, 2022 |
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ABHIJNA U.G. Vs. VIJAY MAHADEVAN
|
June 9, 2022 |
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ABHILASH Vs. STATE OF KERALA
|
July 20, 2022 |
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ABHILASH @ ANIL Vs. STATE OF KERALA
|
July 20, 2022 |
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ABHILASH A. Vs. STATE OF KERALA
|
August 16, 2022 |
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ABHILASH. A Vs. STATE OF KERALA
|
September 13, 2022 |
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ABHIMANYU Vs. STATE OF KERALA
|
July 11, 2022 |
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ABHIRAM M. Vs. STATE OF KERALA
|
July 26, 2022 |
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ABIJITH Vs. STATE OF KERALA
|
May 31, 2022 |
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ABIJITH P Vs. NAVEEN N.K
|
September 23, 2022 |
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ABILASH S. NAIR Vs. STATE OF KERALA
|
October 7, 2022 |
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ABOOBACKER Vs. FIZAL MUNEER
|
October 17, 2022 |
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ABOOBACKER Vs. DISTRICT COLLECTOR, KASARAGOD
|
April 5, 2022 |
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ABOOBACKER Vs. STATE OF KERALA
|
August 16, 2022 |
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ABOOBACKER K. Vs. STATE OF KERALA
|
October 19, 2022 |
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ABOOBACKER K.A Vs. JOINT REGIONAL TRANSPORT OFFICER
|
May 30, 2022 |
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ABOOBACKER K.A. Vs. JOINT REGIONAL TRANSPORT OFFICER
|
May 31, 2022 |
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ABOOBACKER K.A. Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 2, 2022 |
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ABOOBACKER SIDDIQUE Vs. STATE OF KERALA
|
December 19, 2022 |
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ABOOBAKER V. T. Vs. LAND REVENUE COMMISSIONER, TVM
|
February 15, 2022 |
|
ABRAHAM K. J. Vs. DISTRICT GEOLOGIST, KOTTAYAM
|
June 24, 2022 |
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ABRAHAM MATHEW Vs. STATE OF KERALA
|
September 6, 2022 |
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ABRAHAM THOMAS Vs. MANJU ABRAHAM
|
January 3, 2022 |
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ABSAL K.S Vs. DISTRICT COLLECTOR, ERNAKULAM
|
October 13, 2022 |
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ABU K. S. Vs. RAVANCORE DEVASWOM BOARD
|
February 9, 2022 |
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ABU THAHIR Vs. STATE OF KERALA
|
November 7, 2022 |
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ABUBAKER Vs. VARGHESE
|
October 13, 2022 |
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ACCREDITED MOLECULAR TESTING LABORATORIES ASSOCIATION (AMLA) Vs. STATE OF KERALA
|
March 10, 2022 |
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ACHAMBAT ABDUL RAHIM Vs. ACHAMBAT KUNHALIKUTTY HAJI
|
May 24, 2022 |
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ACHU SANTHOSH Vs. STATE OF KERALA
|
June 8, 2022 |
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ADARSH Vs. STATE OF KERALA
|
April 19, 2022 |
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ADARSH @ BINU Vs. STATE OF KERALA
|
July 19, 2022 |
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ADARSH AJITH Vs. STATE OF KERALA
|
April 4, 2022 |
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ADARSH K.K Vs. STATE OF KERALA
|
March 24, 2022 |
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ADARSH KUMAR Vs. STATE OF KERALA
|
October 14, 2022 |
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ADDITIONAL DIRECTOR OF PUBLIC INSTRUCTIONS Vs. ANAGHA K.
|
August 4, 2022 |
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ADHILA NASARIN Vs. COMMISSIONER OF POLICE
|
May 31, 2022 |
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ADHYAPAKA URBAN CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
June 14, 2022 |
|
ADIL A. Vs. STATE OF KERALA
|
October 25, 2022 |
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ADIL RAHMAN Vs. STATE OF KERALA
|
November 28, 2022 |
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ADITHYA SHIVA PRASAD Vs. STATE OF KERALA
|
December 20, 2022 |
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ADVOCATE SHERMAN. A. GEORGE Vs. STATE OF KERALA
|
January 12, 2022 |
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ADWAITH Vs. STATE OF KERALA
|
February 15, 2022 |
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AFSAL Vs. STATE OF KERALA
|
May 6, 2022 |
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AFSAL C. A. Vs. STATE OF KERALA
|
December 15, 2022 |
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AFSAL C.T. Vs. STATE OF KERALA
|
June 8, 2022 |
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AFSAL HUSSAIN Vs. MUHAMMED SHAFI
|
December 8, 2022 |
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AFSAL L. S. Vs. STATE OF KERALA
|
December 19, 2022 |
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AGHINA RAJ Vs. NAYARAMBALAM SERVICE CO-OPERATIVE BANK LTD
|
February 9, 2022 |
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AGP CITY GAS PRIVATE LIMITED Vs. M/S. LYNX PROPERTIES & DEVELOPERS
|
May 18, 2022 |
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AGRO MANURES AND CHEMICALS (INDIA) PVT. LIMITED Vs. STATE OF KERALA
|
August 2, 2022 |
|
AGRON REMEDIES PVT LTD Vs. DRUG INSPECTOR
|
March 23, 2022 |
|
AHAMMED NIZAR Vs. STATE OF KERALA
|
December 22, 2022 |
|
AISHA Vs. XAVIER
|
September 16, 2022 |
|
AISHWARYA MOHAN Vs. UNION OF INDIA
|
June 6, 2022 |
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AISWARYA GRANITES Vs. ELAMADU GRAMA PANCHAYAT
|
November 28, 2022 |
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AJAS N.S. Vs. JOSE VARGHESE
|
June 21, 2022 |
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AJAY CHANDRASEKHARAN Vs. STATE OF KERALA
|
June 3, 2022 |
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AJAY P.B. Vs. STATE OF KERALA
|
July 8, 2022 |
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AJAYAKUMAR Vs. STATE OF KERALA
|
August 2, 2022 |
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AJAYAKUMAR Vs. STATE OF KERALA
|
July 12, 2022 |
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AJAYAKUMER Vs. JYOTHI
|
June 22, 2022 |
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AJAYANK.MADHAVAN Vs. CHIEF ENGINEER, TRANSMISSION (NORTH) KERALA STATE ELECTRICITY BOARD
|
August 12, 2022 |
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AJESH BIJU Vs. STATE OF KERALA
|
December 5, 2022 |
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AJESH KRISHNA Vs. STATE OF KERALA
|
October 6, 2022 |
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AJI Vs. STATE OF KERALA
|
February 17, 2022 |
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AJI KUMAR Vs. STATE OF KERALA
|
August 29, 2022 |
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AJI VADAKKEL Vs. STATE OF KERALA
|
June 10, 2022 |
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AJIMON Vs. FEDERAL BANK LTD
|
January 19, 2022 |
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AJINAS Vs. STATE OF KERALA
|
May 25, 2022 |
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AJIT ASSOCIATES ARCHITECTURAL CONSULTANTS PVT. LTD. Vs. STATE OF KERALA
|
December 8, 2022 |
|
AJITH Vs. STATE OF KERALA
|
November 15, 2022 |
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AJITH Vs. STATE OF KERALA
|
May 13, 2022 |
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AJITH Vs. STATE OF KERALA
|
May 20, 2022 |
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AJITH Vs. SABU
|
August 22, 2022 |
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AJITH KUMAR Vs. STATE OF KERALA
|
June 21, 2022 |
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AJITH KUMAR K. Vs. STATE OF KERALA
|
October 12, 2022 |
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AJITH R. Vs. STATE OF KERALA
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June 13, 2022 |
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AJMAL Vs. STATE OF KERALA
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August 22, 2022 |
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AJMAL A. Vs. STATE OF KERALA
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November 29, 2022 |
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AJMAL ALI Vs. STATE OF KERALA
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July 18, 2022 |
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AJMAL KHAN Vs. STATE OF KERALA
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August 30, 2022 |
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AJMAL P.S. Vs. STATE OF KERALA
|
September 6, 2022 |
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AJMAL T. Vs. STATE OF KERALA
|
March 9, 2022 |
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AJMI V. S. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
|
November 4, 2022 |
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AJNAS Vs. STATE OF KERALA
|
October 28, 2022 |
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AJO THOMAS Vs. STATE OF KERALA
|
October 7, 2022 |
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AJOY C.B. Vs. STATE OF KERALA
|
November 9, 2022 |
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AJOY L.S. Vs. REGIONAL TRANSPORT AUTHORITY, PATHANAMTHITTA
|
October 26, 2022 |
|
AJUL FARHAN Vs. STATE OF KERALA
|
December 19, 2022 |
|
AKASH Vs. STATE OF KERALA
|
December 16, 2022 |
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AKBAR K.I Vs. UNION TERRITORY OF LAKSHADWEEP
|
December 6, 2022 |
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AKHIL Vs. STATE OF KERALA
|
September 23, 2022 |
|
AKHIL Vs. STATE OF KERALA
|
January 13, 2022 |
|
AKHIL M. Vs. UNION OF INDIA
|
July 6, 2022 |
|
AKHIL MANOJ Vs. STATE OF KERALA
|
May 24, 2022 |
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AKHIL P.S Vs. STATE OF KERALA
|
July 5, 2022 |
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AKHILDAS Vs. STATE OF KERALA
|
August 8, 2022 |
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AKHILESH SUKUMARAN Vs. STATE OF KERALA
|
September 28, 2022 |
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AKIBUL ISLAM Vs. STATE OF KERALA
|
November 30, 2022 |
|
AKSHAY @ AJEESH @ ANATHU Vs. STATE OF KERALA
|
November 17, 2022 |
|
AKSHAY G.S Vs. STATE OF KERALA
|
May 4, 2022 |
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AL AMEEN Vs. STATE OF KERALA
|
June 24, 2022 |
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ALBIN BIJU Vs. STATE OF KERALA
|
September 14, 2022 |
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ALEX G. MURICKEN Vs. MURICKENS MARKETING SYSTEM LLP
|
July 26, 2022 |
|
ALEX PASCAL Vs. STATE OF KERALA
|
October 20, 2022 |
|
ALEX STANELY Vs. STATE OF KERALA
|
July 4, 2022 |
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ALEXANDER JIXON Vs. STATE OF KERALA
|
January 7, 2022 |
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ALEYAMMA AUGUSTINE Vs. BOSE AUGUSTINE
|
November 4, 2022 |
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ALEYAMMA KURUVILA Vs. MAHATMA GANDI UNIVERSITY
|
October 25, 2022 |
|
ALFA VENTURES (P) LTD. Vs. STATE OF KERALA
|
June 10, 2022 |
|
ALI AHAMMED Vs. STATE OF KERALA
|
September 29, 2022 |
|
ALI AKBAR Vs. UNION OF INDIA
|
December 19, 2022 |
|
ALIAS E.M Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
June 1, 2022 |
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ALICE Vs. MOLY
|
February 3, 2022 |
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ALJO Vs. STATE OF KERALA
|
November 23, 2022 |
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ALKA RAGHAV Vs. MANAPPURAM HOME FINANCE LIMITED
|
July 5, 2022 |
|
ALKA SOLY PRAKASH Vs. STATE OF KERALA
|
December 19, 2022 |
|
ALL KERALA PHARMACISTS UNION Vs. STATE OF KERALA
|
January 13, 2022 |
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ALL KERALA PRIVATE BANKERS ASSOSCIATION Vs. COMMISSIONER OF STATE TAX
|
November 14, 2022 |
|
ALLI NOUSHAD Vs. RASHEED
|
February 18, 2022 |
|
ALOYSIUS C. ANTONY Vs. DISTRICT COLLECTOR
|
March 29, 2022 |
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ALTHAF ISMAIL SAIT Vs. GOLDEN CHOICE HOSPITALITY PVT. LTD.
|
October 14, 2022 |
|
ALUVA MUNICIPALITY MUNICIPAL OFFICE Vs. JIBI THOMAS
|
January 10, 2022 |
|
AMAL BAIJU Vs. STATE OF KERALA
|
August 24, 2022 |
|
AMAL JOSEPH Vs. STATE OF KERALA
|
August 31, 2022 |
|
AMAL KRISHNA Vs. STATE OF KERALA
|
May 20, 2022 |
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AMAL MUHAMMED ALI Vs. STATE OF KERALA
|
June 3, 2022 |
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AMAL NADH Vs. STATE OF KERALA
|
June 7, 2022 |
|
AMAL THAMPI Vs. STATE OF KERALA
|
September 6, 2022 |
|
AMALDEV Vs. PREEJA
|
December 19, 2022 |
|
AMALSHA @ FAIZI Vs. STATE OF KERALA
|
November 17, 2022 |
|
AMBALAKANDY KUNHAMMAD Vs. VELUTHAPARAMBATH ALIKUTTY
|
October 17, 2022 |
|
AMBIKA DEVI Vs. AGNUS
|
October 17, 2022 |
|
AMBILI KUMAR Vs. STATE OF KERALA
|
September 14, 2022 |
|
AMEEN SALEEM Vs. STATE OF KERALA
|
July 21, 2022 |
|
AMEER Vs. STATE OF KERALA
|
May 26, 2022 |
|
AMEER Vs. STATE OF KERALA
|
June 21, 2022 |
|
AMEERSHA Vs. STATE OF KERALA
|
August 24, 2022 |
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AMINA K. Vs. STATE OF KERALA
|
September 28, 2022 |
|
AMIR Vs. STATE OF KERALA
|
June 13, 2022 |
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AMIT T.S. Vs. DIVYA M.S
|
November 9, 2022 |
|
AMJITH Vs. STATE OF KERALA
|
August 10, 2022 |
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AMMED Vs. STATE OF KERALA
|
July 11, 2022 |
|
AMMINI Vs. STATE OF KERALA
|
June 27, 2022 |
|
AMMINI OOMMEN Vs. MATHEW OOMMEN
|
March 10, 2022 |
|
ANAGESH K. V. Vs. STATE OF KERALA
|
June 24, 2022 |
|
ANAGHA T. MURALI Vs. PRAVEEN MOHAN
|
October 10, 2022 |
|
ANAMIKA Vs. STATE OF KERALA
|
July 29, 2022 |
|
ANAND LOUIS Vs. HAARIS RASHEED
|
January 21, 2022 |
|
ANAND SURESH Vs. STATE OF KERALA
|
June 23, 2022 |
|
ANANDAKRISHNAN Vs. STATE OF KERALA
|
June 27, 2022 |
|
ANANDAKRISHNAN P Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
|
November 15, 2022 |
|
ANANDAVALLIYAMMA Vs. KERALA HOUSING FINANCE LTD.
|
October 6, 2022 |
|
ANANDHU BABU Vs. STATE OF KERALA
|
November 24, 2022 |
|
ANANDHU M. A. Vs. STATE OF KERALA
|
June 16, 2022 |
|
ANANDHU RENOSH Vs. STATE OF KERALA
|
August 17, 2022 |
|
ANANDU S.S Vs. STATE OF KERALA
|
January 18, 2022 |
|
ANANDU.A Vs. HIGHER EDUCATION DEPARTMENT
|
February 3, 2022 |
|
ANANTHA KAMATH Vs. DISTRICT COLLECTOR, KASARGOD, CIVIL STATION
|
August 3, 2022 |
|
ANANTHU Vs. STATE OF KERALA
|
July 25, 2022 |
|
ANANTHU Vs. STATE OF KERALA
|
August 19, 2022 |
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ANANTHU PRASAD Vs. STATE OF KERALA
|
August 8, 2022 |
|
ANAS Vs. STATE OF KERALA
|
July 18, 2022 |
|
ANDALADI MANAKKAL PARAMESWARAN NAMBOOTHIRIPAD Vs. PRINCIPAL SECRETARY (DEVASWOM) ROOM NO.390
|
July 27, 2022 |
|
ANEES Vs. STATE OF KERALA
|
October 12, 2022 |
|
ANEES K Vs. STATE OF KERALA
|
June 17, 2022 |
|
ANEESH Vs. STATE OF KERALA
|
May 17, 2022 |
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ANEESH Vs. STATE OF KERALA
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June 28, 2022 |
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ANEESH Vs. STATE OF KERALA
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January 10, 2022 |
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ANEESH Vs. STATE OF KERALA
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December 20, 2022 |
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ANEESH Vs. VIJAYAN RAJENDRAN
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December 21, 2022 |
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ANEESH Vs. RESHEL PAULLY
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November 22, 2022 |
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ANEESH A.C. Vs. STATE OF KERALA
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April 6, 2022 |
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ANEESH AYOOB Vs. STATE OF KERALA
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November 7, 2022 |
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ANEESH KUMAR Vs. STATE OF KERALA
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January 5, 2022 |
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ANEESH MOHAN Vs. STATE OF KERALA
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June 30, 2022 |
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ANEESH MOHAN Vs. STATE OF KERALA
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July 14, 2022 |
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ANEESH P. MOHAN Vs. STATE OF KERALA
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February 2, 2022 |
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ANEESH S. Vs. AYANA.S
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November 29, 2022 |
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ANEESHKUTTY Vs. STATE OF KERALA
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April 12, 2022 |
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ANEEZ Vs. STATE OF KERALA
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November 23, 2022 |
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ANEZ ANZARE Vs. STATE OF KERALA
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April 25, 2022 |
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ANI Vs. STATE OF KERALA
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August 1, 2022 |
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ANIL ABRAHAM, S/O.ABRAHAM JOSEPH Vs. SAJI, PROPRIETOR, RACE INDUSTRIES
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August 31, 2022 |
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ANIL CHERIAN POLACHIRACKAL Vs. ASHA K. THOMAS
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July 27, 2022 |
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ANIL KUMAR Vs. STATE OF KERALA
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August 29, 2022 |
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ANIL KUMAR Vs. STATE OF KERALA
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October 17, 2022 |
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ANIL KUMAR Vs. STATE OF KERALA
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November 2, 2022 |
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ANIL KUMAR Vs. STATE OF KERALA
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June 14, 2022 |
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ANIL KUMAR Vs. STATE OF KERALA
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June 21, 2022 |
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ANIL KUMAR K. Vs. STATE OF KERALA
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June 29, 2022 |
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ANIL KUMAR K.P. Vs. STATE OF KERALA
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July 15, 2022 |
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ANIL KUMAR T.P. Vs. SUB INSPECTOR OF POLICE THODUPUZHA POLICE STATION
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October 12, 2022 |
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ANIL KUMAR T.S. Vs. STATE OF KERALA
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October 11, 2022 |
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ANIL KUMAR V.K. @BABU Vs. STATE OF KERALA
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January 25, 2022 |
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ANIL. G. Vs. STATE OF KERALA
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July 12, 2022 |
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ANILKUMAR Vs. VILASINI M.P.
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May 26, 2022 |
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ANILKUMAR A.B. Vs. STATE OF KERALA
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April 5, 2022 |
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ANILKUMAR P.S. Vs. STATE OF KERALA
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April 12, 2022 |
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ANIRUDHAN Vs. STATE OF KERALA
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November 8, 2022 |
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ANITA ANTONY Vs. STATE OF KERALA
|
June 10, 2022 |
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ANITA SIMON Vs. SIMON RAJAN
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November 7, 2022 |
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ANITHA D. S Vs. P. RAJESWARI THANKACHY
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January 13, 2022 |
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ANIYAN Vs. STATE OF KERALA
|
August 25, 2022 |
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ANJU A.L. Vs. NITHIN S.
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August 11, 2022 |
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ANJU U. RAVI Vs. INFORMATION KERALA MISSION SWARAJ BHAVAN
|
February 21, 2022 |
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ANKITA S.S Vs. STATE OF KERALA
|
January 6, 2022 |
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ANNAM STEELS (P) LTD. Vs. CANARA BANK LTD.
|
January 3, 2022 |
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ANNAMMA Vs. P. V. VARKEY
|
April 8, 2022 |
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ANNAMMA GEORGE Vs. STATE OF KERALA
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October 6, 2022 |
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ANNU Vs. STATE OF KERALA
|
November 8, 2022 |
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ANNU JACOB Vs. THARUN KOSHY
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May 13, 2022 |
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ANOOP Vs. STATE OF KERALA
|
September 2, 2022 |
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ANOOP Vs. STATE OF KERALA
|
September 19, 2022 |
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ANOOP Vs. STATE OF KERALA
|
May 27, 2022 |
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ANOOP Vs. STATE OF KERALA
|
May 20, 2022 |
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ANOOP Vs. STATE OF KERALA
|
June 8, 2022 |
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ANOOP Vs. STATE OF KERALA
|
August 26, 2022 |
|
ANOOP Vs. STATE OF KERALA
|
August 19, 2022 |
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ANOOP A.S. Vs. STATE OF KERALA
|
December 2, 2022 |
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ANOOP K.A. Vs. K.R. JYOTHYLAL
|
February 9, 2022 |
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ANOOP S.S. Vs. STATE OF KERALA
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January 4, 2022 |
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ANOOP.S Vs. STATE OF KERALA
|
June 20, 2022 |
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ANSAD T. A. Vs. SANJAY KUMAR THUNJHUNWALA
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June 1, 2022 |
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ANSAR Vs. STATE OF KERALA
|
June 10, 2022 |
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ANSAR Vs. STATE OF KERALA
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September 14, 2022 |
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ANSAR NAJEEB Vs. STATE OF KERALA
|
July 5, 2022 |
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ANSEEB NOUSHAD Vs. STATE OF KERALA
|
November 25, 2022 |
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ANSHAS Vs. STATE OF KERALA
|
July 6, 2022 |
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ANSHIDA Vs. FAROOQ.K.M.
|
December 20, 2022 |
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ANSIL MOHAMMED Vs. STATE OF KERALA
|
November 14, 2022 |
|
ANSILAMM Vs. JOHN SELVARAJAN
|
August 11, 2022 |
|
ANTI-CORRUPTION PEOPLES MOVEMENT REGISTRATION NO. EKM/TC/245/2013 Vs. STATE OF KERALA
|
December 1, 2022 |
|
ANTO Vs. AFSAL
|
June 6, 2022 |
|
ANTO AUGUSTINE Vs. GIRISH KOSHY GEORGE
|
June 6, 2022 |
|
ANTONY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 17, 2022 |
|
ANTONY Vs. V.K. SURESH
|
June 3, 2022 |
|
ANTONY JOSEPH Vs. SHAJI
|
May 5, 2022 |
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ANTONY M. P. Vs. STATE OF KERALA
|
July 12, 2022 |
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ANTONY R.R. Vs. ADDITIONAL TAHSILDAR, KANNAYANUR TALUK
|
September 23, 2022 |
|
ANTONY THOMAS Vs. STATE OF KERALA
|
April 7, 2022 |
|
ANU Vs. STATE OF KERALA
|
January 13, 2022 |
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ANU JAYAPAL Vs. STATE OF KERALA
|
May 10, 2022 |
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ANU MATHEW Vs. STATE OF KERALA
|
June 27, 2022 |
|
ANU MATHEW Vs. REVENUE DIVISIONAL OFFICER
|
January 28, 2022 |
|
ANUMON A.B. Vs. STATE OF KERALA
|
November 2, 2022 |
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ANUP DISALVA Vs. UNION OF INDIA
|
December 9, 2022 |
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ANUP S., DR. Vs. STATE OF KERALA
|
March 24, 2022 |
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ANUPAMA M.S. Vs. K.P. SHYAM
|
September 2, 2022 |
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ANUPAMA S.V. Vs. STATE OF KERALA
|
July 14, 2022 |
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ANVAR SADATH IBRAHIMKUTTY Vs. CHIEF REGISTRAR GENRERAL OF MARRIAGES
|
October 6, 2022 |
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ANVAR THASNEEM KK Vs. STATE OF KERALA
|
February 8, 2022 |
|
ANVARUDEEN Vs. SABINA
|
August 17, 2022 |
|
ANWAR Vs. RAMACHANDRAN
|
August 19, 2022 |
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ANWAR ALI Vs. ACHAMBATTU SHAREEF
|
October 21, 2022 |
|
ANWAR T.A. Vs. STATE OF KERALA
|
January 12, 2022 |
|
ANZAL Vs. STATE OF KERALA
|
August 19, 2022 |
|
ANZAR Vs. SREEDEVIYAMMA
|
May 24, 2022 |
|
APPOOTTA Vs. STATE OF KERALA
|
January 6, 2022 |
|
APPUKUTTAN Vs. STATE OF KERALA
|
December 2, 2022 |
|
APPUKUTTAN NAIR Vs. SADASIVAN NAIR
|
April 1, 2022 |
|
APPUKUTTY Vs. VALIYA KANDI KUNHAHAMMED HAJI
|
November 2, 2022 |
|
APPUTTA Vs. STATE OF KERALA
|
June 21, 2022 |
|
ARAFATH ABOOBACKER Vs. ARAFEENA ARATATH
|
January 18, 2022 |
|
ARANAVALAPPIL ERUVADI Vs. VILASINI
|
August 29, 2022 |
|
ARATHY K.P. Vs. MAO COLLEGE OF ARTS AND SCIENCE
|
November 11, 2022 |
|
ARAVIND Vs. STATE OF KERALA
|
December 12, 2022 |
|
ARAVIND T R Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
March 21, 2022 |
|
ARAVIND@ MITTU Vs. STATE OF KERALA
|
September 15, 2022 |
|
ARCHANA K.R. Vs. STATE OF KERALA
|
May 24, 2022 |
|
ARDRA ANILKUMAR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
|
February 1, 2022 |
|
ARIF Vs. STATE OF KERALA
|
January 21, 2022 |
|
ARIF Vs. STATE OF KERALA
|
June 3, 2022 |
|
ARJUN REGHU Vs. STATE OF KERALA
|
June 6, 2022 |
|
AROON PURIE Vs. STATE OF KERALA
|
January 13, 2022 |
|
ARPITA PATHAK Vs. STATE OF KERALA
|
April 4, 2022 |
|
ARSHAJ Vs. SECRETARY, DEPARTMENT OF TOURISM
|
February 11, 2022 |
|
ARSHITHA P. Vs. STATE OF KERALA
|
January 5, 2022 |
|
ARSHOM Vs. STATE OF KERALA
|
July 12, 2022 |
|
ARTHASASTHRA VENTURES LLP Vs. STATE OF KERALA
|
August 12, 2022 |
|
ARULAPPAN NADAR Vs. BENSINGER
|
August 30, 2022 |
|
ARUN Vs. STATE OF KERALA
|
July 8, 2022 |
|
ARUN Vs. RESHMA
|
December 8, 2022 |
|
ARUN Vs. STATE OF KERALA
|
July 18, 2022 |
|
ARUN Vs. STATE OF KERALA
|
May 6, 2022 |
|
ARUN Vs. STATE OF KERALA
|
August 16, 2022 |
|
ARUN Vs. STATE OF KERALA
|
September 6, 2022 |
|
ARUN DAS Vs. STATE OF KERALA
|
November 7, 2022 |
|
ARUN G. NAIR Vs. STATE OF KERALA
|
November 7, 2022 |
|
ARUN G. RAJ Vs. STATE OF KERALA
|
October 26, 2022 |
|
ARUN J Vs. STATE OF KERALA
|
November 29, 2022 |
|
ARUN JOSE Vs. STATE OF KERALA
|
April 26, 2022 |
|
ARUN K Vs. STATE OF KERALA
|
March 2, 2022 |
|
ARUN KISHORE Vs. STATE OF KERALA
|
October 25, 2022 |
|
ARUN N.P. Vs. STATE OF KERALA
|
November 10, 2022 |
|
ARUN P. Vs. STATE OF KERALA
|
June 20, 2022 |
|
ARUN RAJ Vs. STATE OF KERALA
|
June 30, 2022 |
|
ARUN RAJ P.N. Vs. STATE OF KERALA
|
January 21, 2022 |
|
ARUN S. Vs. STATE OF KERALA
|
November 3, 2022 |
|
ARUNKUMAR Vs. STATE OF KERALA
|
October 13, 2022 |
|
ARYA GANGA R Vs. STATE OF KERALA
|
January 6, 2022 |
|
ARYA VAIDYA SALA Vs. STATE OF KERALA
|
November 1, 2022 |
|
ASHA ANILKUMAR Vs. CHERTHALA MUNICIPALITY
|
January 12, 2022 |
|
ASHA BAWRI Vs. STATE OF KERALA
|
October 12, 2022 |
|
ASHA JOSEPH Vs. BABU C. GEORGE
|
April 8, 2022 |
|
ASHA SREEDHAR Vs. SHAHINAMOLE S.
|
December 20, 2022 |
|
ASHA T. VARKEY Vs. STATE OF KERALA
|
May 10, 2022 |
|
ASHAHARSHA Vs. STATE OF KERALA
|
November 11, 2022 |
|
ASHARAF PADINJARAYIL Vs. MOHAMEDALI
|
December 8, 2022 |
|
ASHARAFALI Vs. STATE OF KERALA
|
March 2, 2022 |
|
ASHIF Vs. STATE OF KERALA
|
May 27, 2022 |
|
ASHIK Vs. STATE OF KERALA
|
August 26, 2022 |
|
ASHIK Vs. STATE OF KERALA
|
June 6, 2022 |
|
ASHIK LATHEEF Vs. STATE OF KERALA
|
June 10, 2022 |
|
ASHIKH Vs. STATE OF KERALA
|
November 30, 2022 |
|
ASHKAR Vs. STATE OF KERALA
|
November 14, 2022 |
|
ASHKAR Vs. STATE OF KERALA
|
July 8, 2022 |
|
ASHOK KUMAR Vs. DILEEP KUMAR
|
October 12, 2022 |
|
ASHOK KUMAR Vs. STATE OF KERALA
|
October 13, 2022 |
|
ASHOK KUMAR B Vs. INDIAN OVERSEAS BANK EDATHUA BRANCH
|
March 2, 2022 |
|
ASHOK KUMAR KANATTU Vs. MANJU
|
July 4, 2022 |
|
ASHOK KUMAR M.R. Vs. TAHSILDAR
|
December 21, 2022 |
|
ASHOK KUMAR.D Vs. AUTHORISED OFFICER
|
February 15, 2022 |
|
ASHOKAN Vs. MANAGER, CANARA BANK
|
October 18, 2022 |
|
ASHOKAN Vs. STATE OF KERALA
|
January 12, 2022 |
|
ASHOKAN Vs. STATE OF KERALA
|
June 6, 2022 |
|
ASHRAF Vs. STATE OF KERALA
|
December 1, 2022 |
|
ASHRAF E.T. Vs. STATE OF KERALA
|
January 12, 2022 |
|
ASHRAF T.S. Vs. STATE OF KERALA
|
June 14, 2022 |
|
ASHRAF. A Vs. STATE OF KERALA
|
August 17, 2022 |
|
ASHWIN PRAMODH Vs. STATE OF KERALA
|
July 13, 2022 |
|
ASHWIN V.A. Vs. STATE OF KERALA
|
April 6, 2022 |
|
ASHY MATHEW Vs. INDU SASIKUMAR
|
November 16, 2022 |
|
ASIF NAZEER Vs. STATE OF KERALA
|
July 13, 2022 |
|
ASOK KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
April 1, 2022 |
|
ASWATHY Vs. JOSE.K.J
|
March 22, 2022 |
|
ASWIN DAS Vs. UNION OF INDIA
|
May 20, 2022 |
|
ASWIN RAVINDRAN M Vs. STATE OF KERALA
|
March 31, 2022 |
|
ASWIN SHAJI Vs. STATE OF KERALA
|
August 24, 2022 |
|
ASWINI JAYARAM Vs. STATE OF KERALA
|
October 18, 2022 |
|
ATHUL RAJ B. Vs. STATE OF KERALA
|
June 13, 2022 |
|
AUGUSTIN Vs. STATE OF KERALA
|
May 13, 2022 |
|
AUGUSTINE MICHAEL Vs. STATE OF KERALA
|
May 25, 2022 |
|
AVINASH Vs. STATE OF KERALA
|
December 7, 2022 |
|
AW HOSPITALITY PRIVATE LIMITED \ D. JOHN PAUL LOUIS Vs. KOTTUKAL GRAMA PANCHAYATHU \ STATE OF KERALA
|
April 22, 2022 |
|
AXIS BANK Vs. HILAL AHMED BHAT
|
June 21, 2022 |
|
AYYAPPAN Vs. STATE OF KERALA
|
August 31, 2022 |
|
AYYOOB. P.P. Vs. STATE OF KERALA
|
October 13, 2022 |
|
AZAD RAHIM Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION
|
August 22, 2022 |
|
AZHAR ALI P. U. Vs. STATE OF KERALA
|
November 25, 2022 |
|
AZIYA SHIRIN V.S. Vs. AFSAL A. RAHMAN
|
August 19, 2022 |
|
B THIMMAPPA Vs. MOHINI
|
September 1, 2022 |
|
B. PREETHAKUMARI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
August 30, 2022 |
|
B. RAJENDRAN PILLAI Vs. STATE OF KERALA
|
November 28, 2022 |
|
B.S.JAYAKUMAR Vs. STATE CHIEF INFORMATION COMMISSIONER
|
June 24, 2022 |
|
B.S.SYAMKUMAR Vs. STATE OF KERALA
|
March 8, 2022 |
|
B.SHAJU Vs. STATE OF KERALA
|
August 3, 2022 |
|
BABU Vs. STATE OF KERALA
|
July 14, 2022 |
|
BABU Vs. CHEMMANNUR FASHION JEWELLERS
|
November 15, 2022 |
|
BABU Vs. STATE OF KERALA
|
June 17, 2022 |
|
BABU Vs. THRESYA
|
August 30, 2022 |
|
BABU Vs. STATE OF KERALA
|
October 12, 2022 |
|
BABU C.K Vs. LAKSHMI MURALEEDARA MENON
|
September 14, 2022 |
|
BABU K.P, Vs. STATE OF KERALA
|
April 6, 2022 |
|
BABU KOTTAYIL Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
|
January 13, 2022 |
|
BABU P. KURIAKOSE Vs. DIRECTOR OF MINING AND GEOLOGY DEPARTMENT OF MINING & GEOLOGY
|
December 3, 2022 |
|
BABU THOMAS Vs. STATE OF KERALA
|
March 16, 2022 |
|
BABUJI K. A. Vs. BEENA D.
|
November 23, 2022 |
|
BABURAJ M. Vs. STATE OF KERALA
|
July 15, 2022 |
|
BABURAJAN A.C. Vs. SECRETARY TO FINANCE
|
November 3, 2022 |
|
BABY A.U. Vs. MUVATTUPUZHA URBAN CO OPERATIVE BANK HEAD OFFICE
|
April 19, 2022 |
|
BABY GIRIJA @ GIRIJA S. NAIR Vs. K. JAYARAM NAIR
|
April 8, 2022 |
|
BABY LETHA K. Vs. STATE OF KERALA
|
August 31, 2022 |
|
BABY MATHEW Vs. ABRAHAM MATHEW
|
June 30, 2022 |
|
BABY MICHAEL Vs. SHINY MICHAEL
|
May 19, 2022 |
|
BABY P.V. Vs. STATE OF KERALA
|
July 25, 2022 |
|
BABY S. Vs. STATE OF KERALA
|
August 5, 2022 |
|
BABYCHEN K. VARGHESE Vs. OMANAKUTTAN
|
January 3, 2022 |
|
BADRU HARIJANA Vs. STATE OF KERALA
|
October 12, 2022 |
|
BADUSHA Vs. STATE OF KERALA
|
April 12, 2022 |
|
BAIJU JOSE Vs. STATE OF KERALA
|
June 27, 2022 |
|
BAIJU R. Vs. STATE OF KERALA
|
June 2, 2022 |
|
BAIJU T.S. Vs. STATE OF KERALA
|
January 20, 2022 |
|
BAIN Vs. STATE OF KERALA
|
September 22, 2022 |
|
BALACHANDRAN Vs. DISTRICT COLLECTOR
|
February 25, 2022 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
June 22, 2022 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
July 12, 2022 |
|
BALAKRISHNAN KARTHA Vs. INDIAN RED CROSS SOCIETY
|
March 16, 2022 |
|
BALAN Vs. MOHANAN
|
December 15, 2022 |
|
BALAN Vs. CHANDRAN
|
June 30, 2022 |
|
BALASUBRAMANI P.N. Vs. UCO BANK
|
September 28, 2022 |
|
BALASUBRAMANIAM Vs. CHOONDAL GRAMA PANCHAYATH
|
June 17, 2022 |
|
BALU KENATH Vs. STATE OF KERALA
|
November 23, 2022 |
|
BALUSSERY GRAMA PANCHAYATH Vs. PATHUMMA
|
May 31, 2022 |
|
BASHA MAX Vs. STATE OF KERALA
|
April 4, 2022 |
|
BASHEER K.M Vs. STATE OF KERALA
|
September 23, 2022 |
|
BASHEER K.P. Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 14, 2022 |
|
BASIL Vs. STATE OF KERALA
|
May 20, 2022 |
|
BASIL GEORGE Vs. SHAJI SALIM
|
August 11, 2022 |
|
BATIVALA Vs. JOHNY
|
March 25, 2022 |
|
BATIVALA AND KARANI Vs. K.I. JOHNY
|
March 15, 2022 |
|
BAVA U. Vs. STATE OF KERALA
|
December 7, 2022 |
|
BEEMA BUSTHANA Vs. RAHUL
|
December 8, 2022 |
|
BEENA D Vs. SAJEEV KEYAN
|
February 24, 2022 |
|
BEENA M. S. Vs. SHINO G. BABU
|
February 4, 2022 |
|
BEENA PRASAD Vs. PRADEEP
|
December 15, 2022 |
|
BEENA SURENDRAN Vs. KOCHI MUNICIPAL CORPORATION
|
June 30, 2022 |
|
BEERAN HAJI Vs. ALI
|
December 6, 2022 |
|
BEEVI AND ABOOBACKER KEYI FOUNDATION Vs. STATE OF KERALA
|
September 28, 2022 |
|
BEKSY.A Vs. DISTRICT COLLECTOR
|
March 18, 2022 |
|
BEN P. JOSEPH Vs. STATE OF KERALA
|
October 19, 2022 |
|
BENNAT TOM Vs. CALICUT UNIVERSITY
|
November 9, 2022 |
|
BENNY Vs. STATE OF KERALA
|
August 22, 2022 |
|
BENNY Vs. STATE OF KERALA
|
October 10, 2022 |
|
BENNY SEBASSTIAN Vs. STATE OF KERALA
|
January 11, 2022 |
|
BENNY THOMAS Vs. JESSY
|
January 13, 2022 |
|
BENNY THOMAS Vs. EXCISE COMMISSIONER, TVM
|
March 25, 2022 |
|
BERLIN Vs. STATE OF KERALA
|
September 2, 2022 |
|
BESLIN Vs. STATE OF KERALA
|
September 19, 2022 |
|
BHAGAVATHIAPPAN R. Vs. BHARATHAMANI
|
April 6, 2022 |
|
BHANUMATHI Vs. K. ABDURAHIMAN HAJI
|
September 14, 2022 |
|
BHARAT PETROLEUM CORPORATION Vs. SAJU
|
June 30, 2022 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. COCHIN REFINERIES EMPLOYEES
|
March 25, 2022 |
|
BHARAT SINGH RAWAT Vs. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT
|
November 14, 2022 |
|
BHARATH JAYAN Vs. STATE OF KERALA
|
August 2, 2022 |
|
BHARATHAN Vs. ARJUNAN
|
June 10, 2022 |
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BHARATHAN RAMANATHAN Vs. STATE OF KERALA
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November 23, 2022 |
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BHARATHEEYA JYOTHISHA VICHARA SANGAM Vs. STATE OF KERALA
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July 27, 2022 |
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BHASI V.K. Vs. STATE OF KERALA
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October 28, 2022 |
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BHASY Vs. THOMAN
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April 7, 2022 |
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BHIMA ENTERPRISES Vs. STATE TAX OFFICER (INVESTIGATION BRANCH)-II
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March 3, 2022 |
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BHUVANENDRAPRASAD T. R. Vs. STATE OF KERALA
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May 23, 2022 |
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BIBIN Vs. THRISSUR URBAN CO OPERATIVE BANK LTD
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November 22, 2022 |
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BIBIN B. Vs. STATE OF KERALA
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June 23, 2022 |
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BIBIN K B Vs. UNION OF INDIA
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April 4, 2022 |
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BIG MOVERS Vs. REENI GEORGE
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January 14, 2022 |
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BIJESH P.K. Vs. STATE OF KERALA
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August 17, 2022 |
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BIJI P. M. Vs. STATE OF KERALA
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July 25, 2022 |
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BIJISHA THEEROTH Vs. STATE OF KERALA
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November 23, 2022 |
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BIJOY Vs. GOPINATHAN
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June 17, 2022 |
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BIJU Vs. STATE OF KERALA
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June 17, 2022 |
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BIJU Vs. STATE OF KERALA
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November 23, 2022 |
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BIJU Vs. STATE OF KERALA
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September 19, 2022 |
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BIJU Vs. STATE OF KERALA
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October 11, 2022 |
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BIJU C.K. Vs. STATE OF KERALA
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August 10, 2022 |
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BIJU K.B. Vs. ASSISTANT LABOUR OFFICER
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November 22, 2022 |
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BIJU K.M Vs. STATE OF KERALA
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January 4, 2022 |
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BIJU K.PETER Vs. STATE OF KERALA
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January 14, 2022 |
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BIJU KOSHY Vs. EXCISE INSPECTOR
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August 17, 2022 |
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BIJU KUMAR Vs. STATE OF KERALA
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August 16, 2022 |
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BIJU MATHEW Vs. SURAJ MON K. SHAJI
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August 24, 2022 |
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BIJU P. CHERUMAN Vs. ELECTION COMMISSION OF INDIA
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July 26, 2022 |
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BIJU PARAMU Vs. MOHANAN
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June 21, 2022 |
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BIJU T. CHACKO Vs. SUNNY. P. CHACKO
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October 10, 2022 |
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BIJU T.M. Vs. INDIAN OIL CORPORATION LTD.
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October 6, 2022 |
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BILAL S. Vs. PASSPORT OFFICER
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July 27, 2022 |
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BIMAL Vs. STATE OF KERALA
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August 12, 2022 |
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BINDHUKUTTAN Vs. JUSTIN JOSE
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August 10, 2022 |
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BINDU Vs. KOZHIKODE CORPORATION
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August 12, 2022 |
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BINDU A.P. Vs. STATE OF KERALA
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October 13, 2022 |
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BINDU B.S Vs. STATE OF KERALA
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January 24, 2022 |
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BINDU PREMANANDH Vs. COMMISSIONER OF INCOME TAX
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August 1, 2022 |
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BINDU VIJAYAKUMAR Vs. STATE BANK OF INDIA
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January 3, 2022 |
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BINEESH Vs. STATE OF KERALA
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January 10, 2022 |
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BINESH Vs. STATE OF KERALA
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June 21, 2022 |
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BINOY Vs. STATE OF KERALA
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April 6, 2022 |
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BINOY Vs. STATE OF KERALA
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December 2, 2022 |
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BINOY Vs. STATE OF KERALA
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July 18, 2022 |
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BINOY K.V. Vs. STATE OF KERALA
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October 25, 2022 |
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BINOY KURIAN Vs. VARKEY JOSEPH
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May 19, 2022 |
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BINU Vs. STATE OF KERALA
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August 1, 2022 |
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BINU Vs. VALSALA
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July 21, 2022 |
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BINU Vs. STATE OF KERALA
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May 30, 2022 |
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BINU Vs. GURUVAYUR CO-OPERATIVE URBAN BANK LTD
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August 22, 2022 |
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BINU BABU Vs. STATE OF KERALA
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December 7, 2022 |
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BINU PV Vs. STATE OF KERALA
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April 6, 2022 |
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BINU RAJ Vs. STATE OF KERALA
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October 10, 2022 |
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BINU V.G Vs. KERALA STATE ELECTRICITY BOARD LTD
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November 10, 2022 |
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BINU.B Vs. STATE OF KERALA
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December 8, 2022 |
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BINY KURIAKOSE Vs. JOSEPH SEBASTIANAGED
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August 4, 2022 |
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BIPIN Vs. STATE OF KERALA
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March 25, 2022 |
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BISMI AZHAR Vs. SAJITH T S
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December 22, 2022 |
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BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF KERALA
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November 29, 2022 |
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BOARD OF MANAGEMENT OF THALAPALAM SERVICE COOPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G) CIVIL STATION P.O.
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March 30, 2022 |
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BOARD OF MANAGEMENT OF THE KANDALA SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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November 29, 2022 |
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BOBISH THOMAS Vs. STATE OF KERALA
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October 11, 2022 |
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BONEY SHAJI Vs. STATE OF KERALA
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April 5, 2022 |
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BPL INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 10, 2022 |
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BPL LTD Vs. STATE OF KERALA
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July 26, 2022 |
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BRABUSHAD @ HASSAN Vs. STATE OF KERALA
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February 1, 2022 |
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BRIGHTS EQUIPMENTS Vs. KERALA STATE POLLUTION CONTROL BOARD
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January 13, 2022 |
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BRINDA Vs. MUKTHA K.N.
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August 30, 2022 |
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BUNASHKHAN Vs. STATE OF KERALA
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April 4, 2022 |
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BYJU M.S. Vs. STATE OF KERALA
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July 21, 2022 |
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BYJU SEBASTIAN Vs. STATE OF KERALA
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April 29, 2022 |
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C. HARIDAS Vs. DISTRICT MAGISTRATE/ DISTRICT COLLECTOR
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September 1, 2022 |
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C. P. ABOOBACKER Vs. K. T. SREELATHA NAMBIAR
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August 3, 2022 |
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C. PREMANANDAKRISHNAN Vs. STATE OF KERALA
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July 6, 2022 |
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C. RAJEEV Vs. KERALA STATE ELECTRICITY BOARD
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February 8, 2022 |
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C.A. HYDROSE Vs. NEW INDIA ASSURANCE CO. LTD.
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June 20, 2022 |
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C.A.KANNAN Vs. VISWAMBARAN T.V. @ VISHWAN, S/O.KUNHIRAMAN
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March 3, 2022 |
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C.B.SUMESH BABU Vs. KANNADI GRAMA PANCHAYAT
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January 5, 2022 |
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C.C.CLEMENT Vs. T.M.V.H.S.SCHOOL
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December 1, 2022 |
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C.F. ROBERT Vs. STATE OF KERALA
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July 21, 2022 |
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C.JS HARITHA HOMES SQUARE CENTRE Vs. SRI. C.R.SURESH
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January 13, 2022 |
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C.K. SIBI Vs. STATE OF KERALA
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March 31, 2022 |
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C.K. SUBRAMANNIYAN Vs. ABDUL SAMAD
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July 22, 2022 |
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C.K.DAVIS Vs. KANJOOR GRAMA PANCHAYATH
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April 8, 2022 |
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C.K.MOHINI Vs. M/S SREE GOKULAM CHIT AND FINANCE CO. LTD.
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November 17, 2022 |
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C.K.RAJENDRAN KAMBAKKARAM Vs. STATE OF KERALA
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August 26, 2022 |
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C.P SHAFI Vs. MARIYAMBI
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November 3, 2022 |
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C.P. SINEESH Vs. MANISHA
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February 8, 2022 |
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C.P.AJITHKUMAR Vs. STATE OF KERALA
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August 1, 2022 |
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C.P.RAGINI Vs. STATE OF KERALA
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July 12, 2022 |
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C.R. DHEERAJ Vs. STATE OF KERALA
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November 10, 2022 |
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C.S.COMPANY Vs. KERALA STATE ELECTRICITY BOARD
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June 16, 2022 |
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C.U. RAJAN Vs. FATHER JOYI PULIKKOTTIL
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August 19, 2022 |
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CANARA BANK Vs. SACHIN SHYAM
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December 19, 2022 |
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CAPT. RAJEEVAN THOTTEN Vs. AIR INDIA EXPRESS LIMITED
|
October 7, 2022 |
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CARDINAL MAR GEORGE ALENCHERRY Vs. JOSHI VARGHESE
|
November 9, 2022 |
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CARDINAL PADIYARA PUBLIC SCHOOL MANIMALA BHAGOM Vs. JOHN PAUL
|
October 20, 2022 |
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CENTRAL TRAVANCORE SPECIALISTS HOSPITALS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 28, 2022 |
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CENTRAL UNIVERSITY OF KERALA Vs. JOSHILA J.U
|
September 28, 2022 |
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CENTRE FOR CONSTITUTIONAL RIGHTS Vs. STATE OF KERALA
|
March 17, 2022 |
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CENTRE FOR PROFESSIONAL AND ADVANCED STUDIES, SCHOOL OF MEDICAL EDUCATIO Vs. ABHITHA KARUN
|
July 27, 2022 |
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CENTRE FOR WATER RESOURCES DEVELOPMENT AND MANAGEMENT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 2, 2022 |
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CHACKO Vs. ANDREWS
|
August 4, 2022 |
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CHAIRMAN & M.D, INDIAN BANK Vs. B.S.T. AND P.S.P. WORKERS UNION (CITU) REPRESENTED BY ITS SECRETARY
|
January 17, 2022 |
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CHAIRMAN AND MANAGING TRUSTEE Vs. REVENUE DIVISIONAL OFFICER
|
May 18, 2022 |
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CHAIRMAN S.R. EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
April 1, 2022 |
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CHAIRMAN, BOARD OF TRUSTEES, MANIYOOR Vs. MALABAR DEVASWOM BOARD
|
March 18, 2022 |
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CHAIRMAN, QUILON MEDICAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
July 4, 2022 |
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CHAITANYA S.NAIR Vs. UNION OF INDIA
|
March 8, 2022 |
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CHAMPAKULAM BOAT CLUB Vs. DISTRICT COLLECTOR CIVIL STATION WARD
|
August 31, 2022 |
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CHAMUKUTTY A. Vs. STATE OF KERALA
|
August 26, 2022 |
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CHANDRA CHOODAN NAIR S. Vs. STATE OF KERALA
|
March 28, 2022 |
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CHANDRAMOHAN Vs. REGIONAL CANCER CENTRE
|
November 1, 2022 |
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CHANDRAN Vs. RAMAKRISHNAN
|
November 14, 2022 |
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CHANDRAN Vs. JAYAN
|
January 7, 2022 |
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CHANDRAN AND CHANDU Vs. C.H.MEENAKSHI
|
January 31, 2022 |
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CHANDRAN K.K. Vs. C.V.KUNHIKRISHNAN
|
November 3, 2022 |
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CHANDRAN K.V. Vs. STATE OF KERALA
|
June 29, 2022 |
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CHANDRAN. P Vs. AUTHORIZED OFFICER KERALA STATE CO-OPERATIVE BANK
|
September 26, 2022 |
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CHANDRASEKHARA KURUP Vs. STATE OF KERALA
|
May 26, 2022 |
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CHANDRASEKHARAN Vs. STATE OF KERALA
|
June 6, 2022 |
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CHARLES BABY Vs. STATE OF KERALA
|
October 19, 2022 |
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CHARLEY PANTHALLOOKARAN Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
|
September 1, 2022 |
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CHATHU ACHAN Vs. STATE OF KERALA
|
June 21, 2022 |
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CHEKKOTTY Vs. PERAMBRA GRAMA PANCHAYATH
|
January 21, 2022 |
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CHELAMATTOM SREE KRISHNA SWAMI DEVASWOM TRUST Vs. STATE OF KERALA
|
June 7, 2022 |
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CHELOOR PROPERTY DEVELOPMENT PROJECTS LTD. Vs. V.S. SUNILKUMAR
|
February 28, 2022 |
|
CHENGALAM SERVICE CO-OPERATIVE BANK LTD Vs. RAJKUMAR
|
April 7, 2022 |
|
CHENICHERI PANDARA VALAPPIL MUSTHAFA Vs. XX
|
June 15, 2022 |
|
CHINNU DARWIN Vs. STATE OF KERALA
|
June 15, 2022 |
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CHIRAYIL SUGATHAN Vs. ASEES
|
November 14, 2022 |
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CHIRAYIL SUGATHAN Vs. ASEES
|
December 8, 2022 |
|
CHITHPRAKASH Vs. STATE OF KERALA
|
October 10, 2022 |
|
CHITRA Vs. STATE OF KERALA
|
August 22, 2022 |
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CHORATH RAFI Vs. STATE OF KERALA
|
January 6, 2022 |
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CHORAYIL KUNHIRAMAN Vs. SHARAFUL ISLAM MADRASSA COMMITTEE
|
October 12, 2022 |
|
CHOTHY M.P. Vs. REGISTRAR GENERAL
|
July 20, 2022 |
|
CHRISTISH C. MANI Vs. SUJEESH
|
July 19, 2022 |
|
CHRISTY Vs. STATE OF KERALA
|
June 20, 2022 |
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CHRISTY JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
|
July 21, 2022 |
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CHRISTY. A. Vs. BRANCH MANAGER STATE BANK OF INDIA
|
September 22, 2022 |
|
CIBI.K.CHERIAN Vs. STATE OF KERALA
|
January 5, 2022 |
|
CLARAMMA THOMAS Vs. K.M. THOMAS KURUMULLUTHADATHIL HOUSE
|
October 7, 2022 |
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COCHIN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. PHARMACY COUNCIL OF INDIA
|
December 8, 2022 |
|
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR KERALA STATE AUDIT DEPARTMENT
|
July 29, 2022 |
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COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. DR.P.V.SASIKUMAR
|
July 4, 2022 |
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COLONEL S. N. SWAMY Vs. STATE OF KERALA
|
October 6, 2022 |
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COLONEL SANKARA NARAYANA IYER Vs. STATE OF KERALA
|
July 15, 2022 |
|
COLOR HOMES Vs. STATE TAX OFFICER
|
April 5, 2022 |
|
CONFEDERATION OF CONSUMER VIGILANCE CENTRE SREEKOVIL Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 15, 2022 |
|
CONFIDENT PROJECTS INDIA PVT.LTD Vs. STATE OF KERALA
|
June 24, 2022 |
|
CONSORTIUM OF CATHOLIC INSTITUTIONS OF HIGHER EDUCATION IN KERALA Vs. MAHATMA GANDHI UNIVERSITY
|
June 30, 2022 |
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COOPERATIVE COLLEGE OF NURSING Vs. DEPUTY DIRECTOR
|
December 21, 2022 |
|
CORDIAL HOMES PVT. LTD TC. NO. 22/1130 Vs. STATE OF KERALA
|
July 20, 2022 |
|
CORPORATION OF KAZHIKODE Vs. RADHA
|
June 5, 2022 |
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CORPORATION OF KOZHIKODE Vs. K.N. RADHA
|
June 14, 2022 |
|
COURT ON ITS OWN MOTIONS: SUO MOTU PROCEEDINGS INITIATED ALLEGATION ON HARASSMENT FACED BY A FAMILY THAT APPEARED IN NEWSPAPER REPORT DATED 13.10.2021. Vs. STATE OF KERALA
|
January 19, 2022 |
|
COXSWAIN PROJECTS AND ESTATES PVT. LTD. Vs. NJ CONSTRUCTIONS,
|
February 11, 2022 |
|
CROMPTON GREAVES LTD. Vs. THUSHARA TRADERS C/O YAMINI ASSOCIATES
|
September 30, 2022 |
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CROSSLITE INFRA PRIVATE LIMITED Vs. DIRECTOR OF INDUSTRIES AND COMMERCE HARYANA
|
March 2, 2022 |
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CSIL JESUDAS Vs. SANDHYA
|
February 15, 2022 |
|
CUSTODIAN OF FORESTS Vs. ADVT.JAICE JACOB
|
December 7, 2022 |
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D. AJAYAKUMAR Vs. STATE OF KERALA
|
November 18, 2022 |
|
D. JAYAKUMAR Vs. INDIA EVANGELICAL LUTHERAN CHURCH
|
August 31, 2022 |
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D.RAMACHANDRAN Vs. STATE OF KERALA
|
May 9, 2022 |
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D.S. RADHAKRISHNAN Vs. STATE OF KERALA
|
March 25, 2022 |
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DALIT SAMUDHAYA MUNNANI Vs. STATE OF KERALA
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September 2, 2022 |
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DAMODARAN Vs. STATE OF KERALA
|
October 18, 2022 |
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DAMODHARAN V. Vs. STATE OF KERALA
|
April 6, 2022 |
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DANESH KUMAR Vs. HARIMOHANAN
|
August 22, 2022 |
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DANIEL AIDEN Vs. HDFC LTD.
|
July 5, 2022 |
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DAS Vs. STATE OF KERALA
|
September 6, 2022 |
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DAVI. V. THATTIL Vs. SINI JAISON
|
November 10, 2022 |
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DAVID DIAS Vs. STATE OF KERALA
|
August 8, 2022 |
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DAVID WILSON Vs. SMT. SHILPA DYAVAIAH, IPS
|
November 2, 2022 |
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DAVIDSON Vs. STATE OF KERALA
|
March 28, 2022 |
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DECENT JUNCTION SERVICE CO OPERATIVE BANK LTD Vs. SUB INSPECTOR OF POLICE
|
November 14, 2022 |
|
DEEPA SREENIVASAN Vs. UNION OF INDIA
|
March 18, 2022 |
|
DEEPAK LAL Vs. STATE OF KERALA
|
November 7, 2022 |
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DEEPTHY SEKHARAN Vs. ANURAJ
|
December 15, 2022 |
|
DEEPU Vs. STATE OF KERALA
|
October 6, 2022 |
|
DEEPU Vs. STATE OF KERALA
|
June 29, 2022 |
|
DEEPU D. Vs. DISTRICT COLLECTOR, KOLLAM
|
July 19, 2022 |
|
DEEPU K. C. Vs. STATE OF KERALA
|
February 4, 2022 |
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DEEPU P LAL Vs. STATE OF KERALA
|
June 9, 2022 |
|
DELEESHA DORA J. Vs. STATE OF KERALA
|
June 13, 2022 |
|
DENNISH @ DENNY, S/O VARGHESE Vs. RAJAN P.J.
|
January 17, 2022 |
|
DENNY VARGHESE Vs. STATE OF KERALA
|
February 21, 2022 |
|
DERIC ANTONY @ DERIC Vs. STATE OF KERALA
|
January 6, 2022 |
|
DEVADAS Vs. PALAKKAD MUNICIPALITY
|
June 28, 2022 |
|
DEVAKUMAR Vs. STATE OF KERALA
|
October 11, 2022 |
|
DEVAN Vs. STATE OF KERALA
|
October 17, 2022 |
|
DEVAN Vs. STATE OF KERALA
|
May 25, 2022 |
|
DEVANAND O. B. Vs. STATE OF KERALA
|
November 23, 2022 |
|
DEVANANDAN M.C. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
October 31, 2022 |
|
DEVANARAYANAN Vs. STATE OF KERALA
|
November 29, 2022 |
|
DEVARAJAN Vs. STATE OF KERALA
|
January 31, 2022 |
|
DEVARAJAN K. Y. Vs. STATE OF KERALA
|
November 1, 2022 |
|
DEVCHAND CONSTRUCTION Vs. UNION OF INDIA
|
February 16, 2022 |
|
DEVENDRA SINGH Vs. STATE OF KERALA
|
July 4, 2022 |
|
DEVI C.JAYAN Vs. CORPORATION OF THIRUVANANTHAPURAM
|
August 17, 2022 |
|
DEVIKA K. D. Vs. STATE OF KERALA
|
October 7, 2022 |
|
DEVNA SUMESH Vs. STATE OF KERALA
|
December 27, 2022 |
|
DHANANEESH N. Vs. STATE OF KERALA
|
August 30, 2022 |
|
DHANYA C Vs. STATE OF KERALA
|
July 11, 2022 |
|
DHANYA S. LAKSHMI Vs. ROHAN R. NAIR
|
July 18, 2022 |
|
DHRUV SAI KIRAN Vs. UNION OF INDIA
|
June 9, 2022 |
|
DIJIL Vs. STATE OF KERALA
|
August 16, 2022 |
|
DILEEP ANTONY Vs. SHOBIN SEBASTIAN
|
August 16, 2022 |
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DILEEP KUMAR K. Vs. STATE OF KERALA
|
August 2, 2022 |
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DILEEP KUMAR M.P Vs. STATE OF KERALA
|
February 22, 2022 |
|
DILEEPKUMAR Vs. SRIRAM TRANSPORT FINANCE CO.LTD
|
January 20, 2022 |
|
DILEEPKUMAR K. L. Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
April 4, 2022 |
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DILEEPKUMAR K.L. Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
June 2, 2022 |
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DILEESHAN.V.K Vs. STATE OF KERALA
|
August 2, 2022 |
|
DILIP JOSEPH THOTTACHERY Vs. SABEENA LATHEEF
|
April 11, 2022 |
|
DINESH KUMAR RAM Vs. STATE OF KERALA
|
May 10, 2022 |
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DINI ELIZABETH DANIEL Vs. STATE OF KERALA
|
August 10, 2022 |
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DINIL G. Vs. STATION HOUSE OFFICER, PERINGOME POLICE STATION
|
July 6, 2022 |
|
DINSHAD Vs. STATE OF KERALA
|
September 30, 2022 |
|
DIPEESH Vs. STATE OF KERALA
|
August 2, 2022 |
|
DIPU DIVAKAR Vs. STATE OF KERALA
|
July 26, 2022 |
|
DIRECTOR OF COLLEGIATE EDUCATION Vs. ST.DOMINIC COLLEGE
|
September 15, 2022 |
|
DIVYA S Vs. INDIAN OVERSEAS BANK
|
November 8, 2022 |
|
DIVYA S. NAIR Vs. SREEJITH NAIR A.D.
|
October 13, 2022 |
|
DIVYAMOL R.S. Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
|
August 10, 2022 |
|
DOMINIC GEORGE Vs. STATE OF KERALA
|
August 19, 2022 |
|
DON BIJU MATHEW Vs. SUB INSPECTOR OF POLICE KURAVILANGAD POLICE STATION
|
August 2, 2022 |
|
DOSTH MOTORS, KOCHI Vs. SEBIN K. XAVIER
|
January 6, 2022 |
|
DR. ALI ABDUL LATHEEF Vs. UNION OF INDIA
|
November 2, 2022 |
|
DR. C.P ABDUL KABEER Vs. UNION TERRITORY OF LAKSHADWEEP
|
March 31, 2022 |
|
DR. K.K.VIJAYAN Vs. CHANCELLOR, KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES
|
November 14, 2022 |
|
DR. MANOJ S. Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
January 5, 2022 |
|
DR. R.SURESH Vs. ATHURASRAMAM N.S.S.HOMEO MEDICAL COLLEGE
|
August 8, 2022 |
|
DR. SHYLA Vs. SALAM
|
March 10, 2022 |
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DR. V.V. HARIDAS Vs. STATE OF KERALA
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November 29, 2022 |
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DR. VIKAS R S Vs. STATE OF KERALA
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May 26, 2022 |
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DR.C.S.RAJAN Vs. REGISTRAR SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
August 30, 2022 |
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DR.GEORGE THOMAS Vs. STATE OF KERALA
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January 31, 2022 |
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DR.K.G.BEENA Vs. STATE OF KERALA
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March 2, 2022 |
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DR.K.MOHANDAS Vs. STATE OF KERALA
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March 7, 2022 |
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DR.K.P.SATHEESAN Vs. STATE OF KERALA
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March 3, 2022 |
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DR.MANJULA P. Vs. STATE OF KERALA
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August 8, 2022 |
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DR.NEHA MARIAM GEORGE Vs. STATE OF KERALA
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May 12, 2022 |
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DR.SONIA K DAS Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY KOCHI
|
March 2, 2022 |
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DR.UTHARA Vs. DR.SIVAPRIYAN
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February 9, 2022 |
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DROWPATHI Vs. STATE OF KERALA
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July 8, 2022 |
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DUROLAC Vs. STATE OF KERALA
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May 25, 2022 |
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E M S MEMORIAL CO OPERATIVE HOSPITAL AND RESEARCH CENTRE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 21, 2022 |
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E. LILLIPUSHPAM Vs. STATE OF KERALA
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April 13, 2022 |
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E.K.PUSHPANGATHAN Vs. STATE OF KERALA
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June 30, 2022 |
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E.P. SANTHOSH Vs. STATE OF KERALA
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September 15, 2022 |
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E.R BABU Vs. MOHAN JOSEPH
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June 21, 2022 |
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EASWARAN Vs. STATE OF KERALA
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March 31, 2022 |
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EDADAN CHINDAN NAIR Vs. UNION OF INDIA
|
March 9, 2022 |
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EDWIN THOMAS Vs. STATE OF KERALA
|
December 7, 2022 |
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EISA NOOH ZETNAN ZETAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
January 3, 2022 |
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ELAPPULLY ERANCHERI JAMA-ATH PALLI Vs. MOHAMMED HANEEF
|
June 29, 2022 |
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ELAYAVOOR SERVICE CO-OPERATIVE BANK Vs. PALLIYAT KHADEEJA
|
March 14, 2022 |
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ELDHOSE Vs. STATE OF KERALA
|
October 20, 2022 |
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ELDHOSE MANI Vs. SUB INSPECTOR OF POLICE
|
August 24, 2022 |
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ELDHOSE YACOB Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
June 20, 2022 |
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ELIAS Vs. STATE OF KERALA
|
May 18, 2022 |
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ELNA CHINCHU Vs. KENDRIYA VIDYALAYA SANGATHAN
|
June 9, 2022 |
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ELSTONE TEA ESTAES LIMITED Vs. PIUS C. MUNDADAN
|
April 19, 2022 |
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ELSY Vs. STATE OF KERALA
|
December 13, 2022 |
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ENDEAVOUR SAND Vs. SECRETARY, KARAKURUSSI GRAMA PANCHAYAT
|
June 1, 2022 |
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ENTHEEN MUHAMMED Vs. MANANTHAVADI GRAMA PANCHAYAT
|
September 23, 2022 |
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ERAJ Vs. STATE OF KERALA
|
May 18, 2022 |
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ERAM PROPERTY NETWORK PRIVATE LIMITED Vs. MATHER PROJECT PRIVATE LIMITED
|
January 14, 2022 |
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ESWARI AMMA SUMATHI AMMA MALLOOR VADAKKATHIL VEEDU Vs. NANI RAJAMMA, KOTTACKAKATHU VEETTIL
|
December 19, 2022 |
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EUROTECH POLYMERS Vs. STATE OF KERALA
|
May 17, 2022 |
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FAHAD N.P Vs. STATE OF KERALA
|
June 30, 2022 |
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FAISAL M.M. Vs. STATE OF KERALA
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June 28, 2022 |
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FAIZAL Vs. STATE OF KERALA
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September 13, 2022 |
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FAIZAL M.A Vs. STATE OF KERALA
|
November 10, 2022 |
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FARIS RAHMAN Vs. STATE OF KERALA
|
August 17, 2022 |
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FARSHAD Vs. STATE OF KERALA
|
January 10, 2022 |
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FASALU P.P Vs. STATE OF KERALA
|
September 28, 2022 |
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FASALUDDIN K.S. Vs. SHAHEER
|
August 19, 2022 |
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FASILUDHEEN Vs. FAISI
|
November 7, 2022 |
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FASNA.K.K Vs. VAZHAKULAM GRAMA PANCHAYATH
|
July 12, 2022 |
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FATHIMA BEEVI, Vs. JOLY JOHN,
|
March 7, 2022 |
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FATHIMA MARRY T. R. Vs. UNION OF INDIA
|
April 5, 2022 |
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FATHIMA THAZKIYA O. Vs. NATIONAL MEDICAL COMMISSION
|
August 19, 2022 |
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FEBIN FREDDY Vs. STATE OF KERALA
|
October 6, 2022 |
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FEBIN FREDDY Vs. STATE OF KERALA
|
December 6, 2022 |
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FENNI SAMUEL Vs. ANU P.KUMAR
|
October 13, 2022 |
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FEROSH M. BASHEER Vs. UNIVERSITY OF KERALA
|
November 2, 2022 |
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FEROZ KHAN Vs. STATE OF KERALA
|
September 19, 2022 |
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FIDIL AHAMMED Vs. STATE OF KERALA
|
July 27, 2022 |
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FIJO Vs. STATE OF KERALA
|
January 27, 2022 |
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FIONA JOSEPH Vs. STATE OF KERALA
|
December 22, 2022 |
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FIROZ Vs. STATE OF KERALA
|
June 13, 2022 |
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FLEMINGO DUTY FREE SHOP PRIVATE LTD. Vs. AIRPORTS AUTHORITY OF INDIA
|
June 28, 2022 |
|
FOEWARD SEAMERS UNION OF INDIA Vs. UNION OF INDIA
|
November 7, 2022 |
|
FOOD CORPORATION OF INDIA Vs. M.B.VIJAYARAGHAVAN NAIR
|
December 1, 2022 |
|
FOUZIA Vs. A.M. VRINDHA
|
November 15, 2022 |
|
FRANCIS Vs. STATE OF KERALA
|
July 5, 2022 |
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FURSEEN MAJEED Vs. STATE OF KERALA
|
June 23, 2022 |
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G. AUGUSTINE Vs. K.S. SINKA
|
June 23, 2022 |
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G. DEV Vs. JAYALAKSHMI
|
September 1, 2022 |
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G. S. SREEKUMARAGED Vs. STATE OF KERALA
|
December 16, 2022 |
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G. SALI (RETD.) Vs. CHIEF SECRETARY, GOVERNMENT OF KERALA
|
December 6, 2022 |
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G. SAMPATHA RAO Vs. STATE OF KERALA
|
June 28, 2022 |
|
G. SHAJI Vs. STATE OF KERALA
|
November 30, 2022 |
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G.J. ECO POWER PVT. LTD. Vs. COCHIN MUNICIPAL CORPORATION
|
February 3, 2022 |
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G.NAGENDRAN Vs. KERALA STATE ELECTRICIY BOARD
|
October 14, 2022 |
|
GANESH Vs. STATE OF KERALA
|
February 1, 2022 |
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GANGA DEVI Vs. LATHAKUMARI.K.
|
February 9, 2022 |
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GANGADHARAN Vs. STATE OF KERALA
|
August 26, 2022 |
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GARUDA FUELS Vs. KERALA STATE POLLUTION CONTROL BOARD
|
November 28, 2022 |
|
GAYATHIRI Vs. STATE OF KERALA
|
November 7, 2022 |
|
GEETHA RANI Vs. STATE OF KERALA
|
August 16, 2022 |
|
GEETHAKUMARI Vs. CHIEF SECRETARY
|
September 26, 2022 |
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GENERAL MANAGER, SOUTHERN RAILWAY Vs. R.HARINDRAKUMAR
|
September 30, 2022 |
|
GEO JOSE MATHEW Vs. STATE OF KERALA
|
July 1, 2022 |
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GEORGE Vs. P.P.ROCKY
|
July 22, 2022 |
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GEORGE Vs. NIDHIN B. PARAPATTU
|
February 9, 2022 |
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GEORGE Vs. STATE OF KERALA
|
November 15, 2022 |
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GEORGE CHUMMAR Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
December 8, 2022 |
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GEORGE JACOB Vs. STATE OF KERALA
|
August 2, 2022 |
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GERRY DOUGLAS Vs. STATE OF KERALA
|
June 17, 2022 |
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GIE MAJESTIC APARTMENT OWNERS ASSOCIATION Vs. GREAT INDIA ESTATES PRIVATE LIMITED
|
July 20, 2022 |
|
GIREESAN Vs. STATE OF KERALA
|
November 17, 2022 |
|
GIREESH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION NATIONAL HIGHWAY
|
October 19, 2022 |
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GIREESH Vs. STATE OF KERALA
|
October 20, 2022 |
|
GIREESH K.R Vs. STATE OF KERALA
|
September 2, 2022 |
|
GIREESH KUMAR K. Vs. STATE OF KERALA
|
August 3, 2022 |
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GIREESH V.M. Vs. MALABAR DEVASWOM BOARD
|
February 25, 2022 |
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GIREESHKUMAR Vs. SANAL KUMAR
|
May 27, 2022 |
|
GIREESHKUMAR K.B Vs. STATE OF KERALA
|
August 24, 2022 |
|
GIREESHKUMAR K.M. Vs. STATE OF KERALA
|
June 28, 2022 |
|
GIRIJA N. Vs. S.CHANDRASEKAR, IAS
|
January 14, 2022 |
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GIRIJA SASEENDRAN Vs. BLOCK PROGRAMME OFFICER PARAKKADAVU BLOCK PANCHAYATH
|
April 29, 2022 |
|
GIRINDRA GLOBAL HOSPITALITY Vs. MANAPPURAM HOTELS (P) LTD.
|
August 22, 2022 |
|
GIRISH Vs. STATE OF KERALA
|
June 24, 2022 |
|
GIRISH M.S, Vs. STATE OF KERALA
|
September 28, 2022 |
|
GISHA MARIN JOSE Vs. STATE OF KERALA
|
November 7, 2022 |
|
GLEN LEVEN ESTATE (P) LTD Vs. STATE OF KERALA
|
October 27, 2022 |
|
GODSON Vs. STATE OF KERALA
|
August 10, 2022 |
|
GOKUL Vs. STATE OF KERALA
|
April 19, 2022 |
|
GOKULAM CHITS AND FINANCE COMPANY (P) LTD Vs. P.SUBHASH CHANDRAN
|
August 16, 2022 |
|
GOPAKUMAR Vs. STATE OF KERALA
|
August 2, 2022 |
|
GOPAKUMAR Vs. STATE OF KERALA
|
December 23, 2022 |
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GOPAKUMAR T.R. Vs. STATE OF KERALA
|
May 26, 2022 |
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GOPAKUMAR.G Vs. STATE OF KERALA
|
March 31, 2022 |
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GOPALAKRISHNA PILLAI Vs. KANNUR UNIVERSITY
|
July 14, 2022 |
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GOPALAKRISHNAN Vs. STATE OF KERALA
|
April 19, 2022 |
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GOPALAKRISHNAN Vs. STATE OF KERALA
|
June 8, 2022 |
|
GOPALAN NAIR Vs. PRADEEP NAMBIAR
|
April 29, 2022 |
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GOPALLAKRISHNAN Vs. SANDOSH
|
November 3, 2022 |
|
GOPAN Vs. STATE OF KERALA
|
August 17, 2022 |
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GOPI Vs. STATE OF KERALA
|
July 22, 2022 |
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GOPIKA JAYAN Vs. FAISAL M.A
|
June 22, 2022 |
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GOPINATHA KURUP Vs. USHA KUMARI
|
October 14, 2022 |
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GOPINATHAN Vs. PERUVEMBA GRAMA PANCHAYAT
|
May 20, 2022 |
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GOVERNMANT OF KERALA Vs. WAVES ELECTRONICS (P) LTD.
|
July 4, 2022 |
|
GOVERNMENT OF KERALA Vs. KAVITHA J. B.
|
March 30, 2022 |
|
GOVIND G Vs. STATE OF KERALA
|
September 2, 2022 |
|
GOVINDAN KARUTHEDATH Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 28, 2022 |
|
GRACE YOUNG INTERNATIONAL CO. LIMITED Vs. OWNERS AND PARTIES INTERESTED
|
January 24, 2022 |
|
GRACY VARGHESE Vs. STATE OF KERALA
|
June 15, 2022 |
|
GREAT INDIA ESTATE PVT LTD Vs. UNION BANK OF INDIA
|
March 18, 2022 |
|
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. SASIKANTH
|
January 17, 2022 |
|
GREENIX VENTURES PVT. LTD. Vs. P. M. SALIM
|
September 1, 2022 |
|
GREENLIGHTS POWER SOLUTIONS Vs. STATE TAX OFFICER
|
April 6, 2022 |
|
GULAM RASUL Vs. STATE OF KERALA
|
July 26, 2022 |
|
GURUVAYURAPPAN Vs. STATE OF KERALA
|
June 21, 2022 |
|
H.GOURI Vs. STATE OF KERALA
|
January 5, 2022 |
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HABEEBU RAHMAN Vs. STATE OF KERALA
|
November 10, 2022 |
|
HADI NAIZAM Vs. XX
|
June 6, 2022 |
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HAKKIM M.A. Vs. PATANJALI AGRO INDIA PVT. LTD.
|
October 7, 2022 |
|
HALFASH T.H Vs. STATE OF KERALA
|
November 10, 2022 |
|
HAMZA Vs. STATE OF KERALA
|
August 10, 2022 |
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HANEEFA Vs. STATE OF KERALA
|
December 6, 2022 |
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HANEEFA P.A Vs. STATE OF KERALA
|
April 12, 2022 |
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HANI AHAMED Vs. STATE OF KERALA
|
October 14, 2022 |
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HANSRAJ Vs. STATE OF KERALA
|
November 11, 2022 |
|
HAREESH BABU Vs. STATE OF KERALA
|
October 6, 2022 |
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HARI R.S. KRISHNA Vs. STATE OF KERALA
|
October 20, 2022 |
|
HARIDAS Vs. GOPI
|
November 18, 2022 |
|
HARIDAS N.A. Vs. PADMANABHAN P.P.
|
December 2, 2022 |
|
HARIDASAN Vs. DR. GANESH MOHAN
|
January 31, 2022 |
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HARIHARASUTHAN Vs. STATE OF KERALA
|
June 10, 2022 |
|
HARIKRISHNAN Vs. STATE OF KERALA
|
December 13, 2022 |
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HARIKRISHNAN M.S. Vs. STATE OF KERALA
|
March 4, 2022 |
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HARIKSISHNAN Vs. STATE OF KERALA
|
July 15, 2022 |
|
HARIKUMAR Vs. STATE OF KERALA
|
June 30, 2022 |
|
HARIKUMAR K. Vs. STATE OF KERALA
|
October 10, 2022 |
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HARIPRAKASH Vs. HARIKUMAR
|
January 17, 2022 |
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HARIPRASAD N. Vs. STATE OF KERALA
|
April 12, 2022 |
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HARIS ABDUL KHADER Vs. STATE OF KERALA
|
April 1, 2022 |
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HARIS ABDUL SALAM PUTHETT Vs. STATE OF KERALA
|
October 10, 2022 |
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HARIS.A Vs. CALICUT CO-OPERATIVE URBAN BANK LIMITED
|
June 29, 2022 |
|
HARISH C. Vs. STATE OF KERALA
|
July 18, 2022 |
|
HARON Vs. STATE OF KERALA
|
August 19, 2022 |
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HARRIS Vs. STATE OF KERALA
|
November 30, 2022 |
|
HARRIS Vs. STATE OF KERALA
|
August 30, 2022 |
|
HARSHAD H. Vs. STATE OF KERALA
|
June 29, 2022 |
|
HASEENA Vs. UNION OF INDIA
|
February 25, 2022 |
|
HASEENA Vs. STATE OF KERALA
|
October 17, 2022 |
|
HASEENA Vs. SAITHUTTI HAJI
|
November 1, 2022 |
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HASEENA S. Vs. SHAMEER KHAN A.
|
June 17, 2022 |
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HASHIR CHAKKUVALAPPIL Vs. STATE OF KERALA
|
May 4, 2022 |
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HASSAN BODUMUKAJOTHI Vs. UNION TERRITORY OF LAKSHADWEEP
|
January 28, 2022 |
|
HASSAN NAZIM Vs. STATE OF KERALA
|
October 27, 2022 |
|
HAVAUMMA Vs. ALATHEL PATHUKUTTY
|
September 28, 2022 |
|
HDFC BANK LTD Vs. DINESH SHANMATHURAN
|
February 1, 2022 |
|
HDFC BANK LTD. Vs. DEBTS RECOVERY TRIBUNAL-I
|
February 2, 2022 |
|
HEDGE FINANCE PRIVATE LIMITED Vs. BIJISH JOSEPH
|
August 2, 2022 |
|
HEMA M Vs. R.P. SUBASH SHYLAJA
|
August 8, 2022 |
|
HI-LINE KURIES PVT LTD Vs. SUKHEESH
|
April 7, 2022 |
|
HINDU SEVA KENDRAM Vs. STATE OF KERALA
|
March 23, 2022 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. MUHAMMED ILLIYAS
|
September 2, 2022 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MUHAMMED ILLIYAS
|
June 16, 2022 |
|
HINDUSTAN STEEL AND CEMENT Vs. ASSISTANT STATE TAX OFFICER
|
July 20, 2022 |
|
HINDUSTAN STEEL AND CEMENT Vs. ASSISTANT STATE TAX OFFICER, KOZHIKODE
|
July 18, 2022 |
|
HIROSH JOSEPH Vs. TINA KALAYIL
|
December 13, 2022 |
|
HLL LIFECARE LTD Vs. STATE OF KERALA
|
June 10, 2022 |
|
HOLMARC OPTO MECHATRONICS (P) LTD Vs. SECRETARY, KALAMASSERY MUNICIPALITY
|
July 1, 2022 |
|
HOLY GRANITES AND BRICKS PRIVATE LIMITED Vs. REVENUE DIVISIONAL OFFICER
|
May 19, 2022 |
|
HOTEL SEA PALACE Vs. STATE OF KERALA
|
July 26, 2022 |
|
HRISHICHAND T. Vs. STATE OF KERALA
|
October 25, 2022 |
|
HUBAIL A Vs. MUNA NASAR
|
December 2, 2022 |
|
HUSSAIN Vs. STATE OF KERALA
|
November 25, 2022 |
|
HUSSAIN Vs. STATE OF KERALA
|
July 27, 2022 |
|
HYDERALI C.T. Vs. STATE OF KERALA
|
December 6, 2022 |
|
HYDROSE Vs. STATE OF KERALA
|
August 29, 2022 |
|
HYRUNNISA Vs. NADIYA
|
June 16, 2022 |
|
IBOLT COMMUNICATIONS (P) LTD Vs. ASSET ENLIVE OWNERS ASSOCIATION
|
July 15, 2022 |
|
IBRAHIM C.H. Vs. STATE OF KERALA
|
April 12, 2022 |
|
IJAS AHMED Vs. STATE OF KERALA
|
June 10, 2022 |
|
ILLIYAS R.K. Vs. STATE OF KERALA
|
October 26, 2022 |
|
IMTIAZ AZIZ Vs. VARGHESE BASTIAN
|
December 19, 2022 |
|
IN RE : BRUNO (SUO MOTU) PIL Vs. UNION OF INDIA
|
September 16, 2022 |
|
INDIA BIBLE COLLEGE AND SEMINARY Vs. STATE OF KERALA
|
November 18, 2022 |
|
INDIAN OIL CORPORATION LIMITED Vs. SERVOTECH POWER SYSTEMS LTD
|
June 27, 2022 |
|
INDIAN OIL CORPORATION LTD Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
May 6, 2022 |
|
INDIAN OVERSEAS BANK Vs. M. P. SADANANDAN
|
August 12, 2022 |
|
INDIAN SPACE RESEARCH ORGANISATION Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
|
July 29, 2022 |
|
INDIRA C. Vs. STATE OF KERALA
|
October 10, 2022 |
|
INDIRA GANDHI MEMORIAL TRUST Vs. STATE OF KERALA
|
October 18, 2022 |
|
INDO-ASIAN NEWS CHANNEL PRIVATE LIMITED Vs. T.N.SURAJ
|
May 6, 2022 |
|
INDRAJITH T.R Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 22, 2022 |
|
INDUSIND BANK LIMITED Vs. REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE
|
October 27, 2022 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. RIYASUDHEEN K.
|
June 30, 2022 |
|
INSTITUTE OF COMPANY SECRETARIES OF INDIA (ICSI) Vs. STATE OF KERALA
|
January 17, 2022 |
|
IRSHAD. T.P Vs. STATE OF KERALA
|
September 2, 2022 |
|
IRVIN JOHN JAYARAJAN Vs. MADHAVI
|
October 7, 2022 |
|
ISHAK Vs. STATE OF KERALA
|
June 28, 2022 |
|
ISMAIL Vs. MUHAMMAD AMEER-UL-ISLAM
|
March 15, 2022 |
|
ISMAIL Vs. STATE OF KERALA
|
June 23, 2022 |
|
ISMAYIL Vs. STATE OF KERALA
|
November 3, 2022 |
|
ISUBU ZIYA Vs. STATE OF KERALA
|
June 21, 2022 |
|
J & S GRANITES COMPANY Vs. PRAMADOM GRAMA PANCHAYAT
|
July 6, 2022 |
|
J. PARVATHI AMMAL Vs. R. SELVARAJ
|
September 19, 2022 |
|
J.RAJENDRAN PILLAI Vs. B. BHASI
|
January 25, 2022 |
|
JABIR P. Vs. STATE OF KERALA
|
December 13, 2022 |
|
JACOB K. A. Vs. UNION OF INDIA
|
September 22, 2022 |
|
JACOB MATHEW Vs. P.T.C. BUILDERS
|
March 30, 2022 |
|
JACOB PHILIP Vs. STATE OF KERALA
|
August 4, 2022 |
|
JACOB T. Vs. INSPECTOR GENERAL OF POLICE
|
April 6, 2022 |
|
JAFFAR ALI Vs. STATE OF KERALA
|
July 13, 2022 |
|
JAFFER KHAN Vs. STATE OF KERALA
|
June 7, 2022 |
|
JAFFER KHAN Vs. STATE OF KERALA
|
March 16, 2022 |
|
JAGANADHAN Vs. STATE OF KERALA
|
April 5, 2022 |
|
JAGIR HUSSAIN Vs. STATE OF KERALA
|
July 21, 2022 |
|
JAHFER SADIQ E. A. Vs. MARWA
|
July 15, 2022 |
|
JAHIR HUSSAIN Vs. STATE OF KERALA
|
August 23, 2022 |
|
JAIMON ANTONY Vs. SEBASTIAN MATHEW
|
October 25, 2022 |
|
JAIS PEETHAMBARAN Vs. STATE OF KERALA
|
December 2, 2022 |
|
JAISAL Vs. STATE OF KERALA
|
October 11, 2022 |
|
JAISON Vs. STATE OF KERALA
|
October 14, 2022 |
|
JAISON C.P. Vs. STATE OF KERALA
|
June 9, 2022 |
|
JALAJA GOPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 7, 2022 |
|
JAMES ROBERT EDWARD PEIRCE Vs. ANNA MATHEWS
|
July 14, 2022 |
|
JAMES VARGHESE Vs. STATE OF KERALA
|
December 21, 2022 |
|
JAMES, S/O. JOSEPH Vs. STATE OF KERALA
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February 15, 2022 |
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JAMSHAD Vs. STATE OF KERALA
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November 3, 2022 |
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JAMSHAD ALI Vs. STATE OF KERALA
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November 14, 2022 |
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JAMSHID K. V. Vs. STATE OF KERALA
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November 30, 2022 |
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JANAKI Vs. KAMALAM
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June 20, 2022 |
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JANARDHANAN Vs. STATE OF KERALA
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July 20, 2022 |
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JAREES Vs. STATE OF KERALA
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July 6, 2022 |
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JASEELA T.M. Vs. STATE OF KERALA
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December 6, 2022 |
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JASID A.S. Vs. STATE OF KERALA
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November 22, 2022 |
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JASMINE JOSE Vs. MAHATMA GANDHI UNIVERSITY
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September 29, 2022 |
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JASMON Vs. DIVISIONAL FOREST OFFICER
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February 25, 2022 |
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JAYA Vs. STATE OF KERALA
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January 24, 2022 |
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JAYA S. Vs. JOINT REGIONAL TRANSPORT OFFICER
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June 3, 2022 |
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JAYACHANDRAN Vs. STATE OF KERALA
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June 27, 2022 |
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JAYACHANDRAN V. Vs. STATE OF KERALA
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June 16, 2022 |
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JAYADEVAN Vs. STATE OF KERALA
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June 17, 2022 |
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JAYADEVI Vs. NARAYANA PILLA
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November 25, 2022 |
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JAYAKUMAR Vs. STATE OF KERALA
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October 25, 2022 |
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JAYAKUMAR N. Vs. M. SHAJIDEEN
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May 13, 2022 |
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JAYAKUMAR N.K. Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
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October 27, 2022 |
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JAYAKUTTAN Vs. STATE OF KERALA
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November 29, 2022 |
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JAYALAKSHMI Vs. SREEDHARAN
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September 28, 2022 |
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JAYALAKSHMI NAYAK Vs. VALSA
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July 22, 2022 |
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JAYALAL Vs. STATE OF KERALA
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June 21, 2022 |
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JAYALAL Vs. SUGHESH
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June 3, 2022 |
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JAYAN Vs. STATE OF KERALA
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June 3, 2022 |
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JAYAN C.V. Vs. STATE OF KERALA
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September 6, 2022 |
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JAYANDRAN Vs. STATE OF KERALA
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October 7, 2022 |
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JAYAPRAKASH Vs. STATE OF KERALA
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September 1, 2022 |
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JAYAPRAKASH Vs. KERALA CHETTY MAHA SABHA DISTRICT COMMITTEE
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August 11, 2022 |
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JAYAPRAKASH K.K. Vs. STATE OF KERALA
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August 19, 2022 |
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JAYAPRAKASH K.R. Vs. STATE OF KERALA
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October 7, 2022 |
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JAYARAM Vs. UNIVERSITY OF KERALA
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December 8, 2022 |
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JAYESH J. Vs. STATE OF KERALA
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June 2, 2022 |
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JAYESH J. Vs. STATE OF KERALA
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May 6, 2022 |
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JEEBINSA Vs. STATE OF KERALA
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May 18, 2022 |
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JEENAMOL VARGHESE Vs. STATE OF KERALA
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September 1, 2022 |
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JEMI LAWRANCE IMMANUEL Vs. ANU PONNAN
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May 25, 2022 |
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JERRIN GEORGE Vs. STATE OF KERALA
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June 15, 2022 |
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JERRY K. VARGHESE Vs. SHAINA P.K.
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November 10, 2022 |
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JESSY G. MOHAN Vs. KATTAKKADA PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED NO. T 2037
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March 10, 2022 |
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JIBI Vs. STATE OF KERALA
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November 28, 2022 |
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JIBIN Vs. STATE OF KERALA
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January 31, 2022 |
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JIBIN B. Vs. STATE OF KERALA
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August 22, 2022 |
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JIBIN JOSEPH Vs. UNION TERRITORY OF LAKSHADWEEP
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June 22, 2022 |
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JIBY Vs. STATE OF KERALA
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October 10, 2022 |
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JIBY THOMAS Vs. AUTHORISED OFFICER
|
November 4, 2022 |
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JIFLI KRISHNAN Vs. STATE OF KERALA
|
May 10, 2022 |
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JIJI C. SENAN Vs. STATE OF KERALA
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January 31, 2022 |
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JIJIN Vs. STATE OF KERALA
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June 8, 2022 |
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JIJO BABU Vs. STATE OF KERALA
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October 21, 2022 |
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JIJO VARGHESE Vs. SIBI THOMAS
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April 21, 2022 |
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JIKKU JOSEPH Vs. STATE OF KERALA
|
October 11, 2022 |
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JIMMICHAN MATHEW @ TOMY Vs. STATE OF KERALA
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January 12, 2022 |
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JINA VINCE Vs. STATE OF KERALA
|
January 3, 2022 |
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JINCY Vs. MURALEEDHARAN
|
June 10, 2022 |
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JINESH BABY Vs. STATE OF KERALA
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April 19, 2022 |
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JINO JAMES Vs. STATE OF KERALA
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December 21, 2022 |
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JISHA C. K. Vs. K. S. ANTONY
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December 21, 2022 |
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JISHNU C.S. Vs. STATE OF KERALA
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July 25, 2022 |
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JISHNU PRASAD Vs. STATE OF KERALA
|
August 1, 2022 |
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JISHNU RAJ Vs. STATE OF KERALA
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August 8, 2022 |
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JISS JOSEPH Vs. IMMANUEL JISS
|
November 2, 2022 |
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JITHESH K Vs. THEERTHA SURESH
|
October 10, 2022 |
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JITHIN Vs. STATE OF KERALA
|
October 21, 2022 |
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JITHIN Vs. STATE OF KERALA
|
December 16, 2022 |
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JITHIN RAJ Vs. STATE OF KERALA
|
July 12, 2022 |
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JITHINRAJ Vs. STATE OF KERALA
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January 6, 2022 |
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JITHITH BALAKRISHNAN Vs. STATE OF KERALA
|
December 16, 2022 |
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JITHOOS Vs. STATE OF KERALA
|
June 1, 2022 |
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JITHOSH Vs. STATE OF KERALA
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June 3, 2022 |
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JITHU REJI Vs. STATE OF KERALA
|
May 27, 2022 |
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JITHU S. Vs. STATE OF KERALA
|
May 10, 2022 |
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JOBIN Vs. STATE OF KERALA
|
May 6, 2022 |
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JOBISH Vs. STATE OF KERALA
|
November 11, 2022 |
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JOBY Vs. STATE OF KERALA
|
April 1, 2022 |
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JOBY K. V. Vs. STATE OF KERALA
|
July 5, 2022 |
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JOBY K.GEORGE Vs. ALI AKBAR
|
July 12, 2022 |
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JOBY PAUL Vs. M.N.VENUGOPAL
|
December 12, 2022 |
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JOEL K. YOYAKKIM Vs. SUB REGISTRAR (MARRIAGE OFFICER)
|
February 3, 2022 |
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JOEL SUNNY VARGHESE Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
August 29, 2022 |
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JOEMOL GEORGE Vs. STATE OF KERALA
|
September 30, 2022 |
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JOGA KUMAR BEHRA Vs. STATE OF KERALA
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April 4, 2022 |
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JOHN K A Vs. STATE OF KERALA
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March 31, 2022 |
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JOHNSON Vs. STATE OF KERALA
|
May 18, 2022 |
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JOHNSON Vs. STATE OF KERALA
|
August 19, 2022 |
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JOHNY OMMEN Vs. STATE OF KERALA
|
July 1, 2022 |
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JOHNY P. A. Vs. STATE OF KERALA
|
January 7, 2022 |
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JOHNYKUTTY J. OZHUKAYIL Vs. STATE OF KERALA
|
August 8, 2022 |
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JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES Vs. CHARLEY PANTHALLOOKARAN
|
February 7, 2022 |
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JOJAPPAN JOSEPH Vs. STATE OF KERALA
|
October 11, 2022 |
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JOJI JOHN Vs. STATE OF KERALA
|
June 1, 2022 |
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JOJO Vs. STATE OF KERALA
|
July 15, 2022 |
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JOLLY ABHILASH Vs. M.C. GEORGE
|
July 18, 2022 |
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JOLLYAMMA V.THOMAS Vs. STATE OF KERALA
|
October 26, 2022 |
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JOMON ERAYIL Vs. STATE OF KERALA
|
August 17, 2022 |
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JOMON GEORGE Vs. STATE OF KERALA
|
March 7, 2022 |
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JOMON NALLAVEETIL Vs. UNION OF INDIA
|
December 13, 2022 |
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JOMON P. Vs. STATE OF KERALA
|
October 26, 2022 |
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JOMY JOSEPH Vs. STATE OF KERALA
|
March 17, 2022 |
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JOSE Vs. MANAKKAD GRAMA PANCHAYATH
|
February 14, 2022 |
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JOSE Vs. STATE OF KERALA
|
November 8, 2022 |
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JOSE ANTONY Vs. JOSEPH SIMON
|
February 2, 2022 |
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JOSE C.MATHEW Vs. STATE OF KERALA
|
May 19, 2022 |
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JOSE PANNIKOT Vs. STATE OF KERALA
|
January 21, 2022 |
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JOSE THOMAS PATTARA Vs. UZHAVOOR GRAMA PANCHAYAT
|
August 19, 2022 |
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JOSEMON Vs. STATE OF KERALA
|
February 22, 2022 |
|
JOSEPH Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
February 14, 2022 |
|
JOSEPH Vs. STATE OF KERALA
|
November 16, 2022 |
|
JOSEPH Vs. STATE OF KERALA
|
November 4, 2022 |
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JOSEPH Vs. ABDUL LATHEEF, EYYATHYTH HOSUE
|
May 31, 2022 |
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JOSEPH Vs. BOBBY AUGUSTINE
|
August 22, 2022 |
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JOSEPH JOHN Vs. STATE OF KERALA
|
May 25, 2022 |
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JOSEPH K. THOMAS Vs. P. BALARAMAN
|
September 1, 2022 |
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JOSEPH KURIAN Vs. STATE OF KERALA
|
July 21, 2022 |
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JOSEPH OLAKKENGIL Vs. STATE OF KERALA
|
February 14, 2022 |
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JOSEPH PAILY Vs. STATE OF KERALA
|
July 6, 2022 |
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JOSEPH SARTHO Vs. KADAMAKKUDY GRAMA PANCHAYATH
|
June 17, 2022 |
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JOSEPH SKARIAH Vs. CHANCELLOR OF UNIVERSITIES IN KERALA
|
November 17, 2022 |
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JOSEPH T. T. Vs. VALSAMMA VARGHESE
|
February 4, 2022 |
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JOSHI N.THOMAS Vs. STATE OF KERALA
|
November 24, 2022 |
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JOSHWA MANUEL Vs. STATE OF KERALA
|
April 26, 2022 |
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JOSHY Vs. PRADEEP
|
March 28, 2022 |
|
JOSHY Vs. PRADEEP
|
February 1, 2022 |
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JOSHY A.CHEMPARATHY Vs. REVENUE DIVISIONAL OFFICER, R.D.O. OFFICE
|
February 25, 2022 |
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JOSHY K.J. Vs. STATE OF KERALA
|
June 8, 2022 |
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JOY Vs. STATE OF KERALA
|
July 21, 2022 |
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JOY Vs. STATE OF KERALA
|
April 4, 2022 |
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JOY Vs. MINI
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June 13, 2022 |
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JOY Vs. STATE OF KERALA
|
March 7, 2022 |
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JOY Vs. STATE OF KERALA
|
February 22, 2022 |
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JOY ALUKKAS INDIA (P) LTD. Vs. STATE OF KERALA
|
September 28, 2022 |
|
JOY DANIEL Vs. RAJEEVAN
|
May 30, 2022 |
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JOY JOSEPH Vs. DISTRICT COLLECTOR, COLLECTORATE
|
January 4, 2022 |
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JOY SCARIA Vs. UNION OF INDIA
|
July 19, 2022 |
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JOYAL T. THOMAS, PROPRIETOR Vs. STATE OF KERALA
|
May 27, 2022 |
|
JUBAIR ACHILA Vs. STATE OF KERALA
|
August 22, 2022 |
|
JUMAILA BEEVI Vs. A. NISSAR
|
August 1, 2022 |
|
JUNAID V.P. Vs. STATE OF KERALA
|
August 5, 2022 |
|
JUSTICE K.K. DENESAN Vs. SENIOR ACCOUNTS OFFICER
|
December 12, 2022 |
|
JUSTIN JOSE Vs. STATE OF KERALA
|
November 28, 2022 |
|
JUSTINE PALLIVATHUKKAL Vs. STATE OF KERALA
|
January 18, 2022 |
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JYOTHIS S. Vs. SOMASEKHARAN PILLAI
|
July 22, 2022 |
|
JYOTHISMON Vs. STATE OF KERALA
|
June 14, 2022 |
|
K. J. VARGHESE Vs. STATE OF KERALA
|
August 10, 2022 |
|
K. M. ABDULLA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 18, 2022 |
|
K. NAZIRUDHEEN Vs. STATE OF KERALA
|
January 13, 2022 |
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K. P. RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
November 15, 2022 |
|
K. P. SASIKALA Vs. STATE OF KERALA
|
June 3, 2022 |
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K. P. SHARANGADHARAN Vs. RADHAKRISHNAN.C
|
November 11, 2022 |
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K. RAVEENDRANATH Vs. VIDHYADHARAN
|
August 29, 2022 |
|
K. RAVEENDRANATHAN NAIR Vs. K. KOMALAMMAL
|
October 18, 2022 |
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K. SASIDHARAN Vs. ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD
|
February 8, 2022 |
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K. SHEELA Vs. STATE BANK OF TRAVANCORE
|
February 15, 2022 |
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K. SIVADASAN NAIR Vs. EX MLA, REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 10, 2022 |
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K. SIVASANKARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), EKM
|
February 24, 2022 |
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K. SUNDARAN Vs. STATE OF KERALA
|
April 19, 2022 |
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K.A. HASHMIN Vs. STATE OF KERALA
|
July 7, 2022 |
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K.B.ASHRAF Vs. STATE OF KERALA
|
November 24, 2022 |
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K.B.RASHEED Vs. STATE OF KERALA
|
June 28, 2022 |
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K.C.CHACKO Vs. STATE OF KERALA
|
November 1, 2022 |
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K.C.SHAMSUDHEEN Vs. BAJAJ ALLIANZE GENERAL INSURANCE CO.LTD
|
February 25, 2022 |
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K.E. SHAJAHAN Vs. M.N. SHAMMI
|
January 4, 2022 |
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K.G.SUNIL KRISHNAN Vs. K.G.PREMSANKAR
|
December 6, 2022 |
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K.HARIKUMAR Vs. AMBALAPPUZHA SOUTH GRAMA PANCHAYATH
|
May 25, 2022 |
|
K.JAYA KUMAR Vs. STATE OF KERALA
|
March 4, 2022 |
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K.JAYARAJAN Vs. SAMBASIVAN
|
February 1, 2022 |
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K.K. BASHEER Vs. SUB DIVISIONAL MAGISTRATE
|
July 25, 2022 |
|
K.K. JAYARAJ Vs. STATE OF KERALA
|
February 28, 2022 |
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K.K.BINUMON Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
September 26, 2022 |
|
K.K.IBRAHIM Vs. COCHIN KAAGAZ (CKL)
|
June 8, 2022 |
|
K.K.RAMACHANDRAN Vs. SUB INSPECTOR OF POLICE
|
December 20, 2022 |
|
K.KAREEM Vs. STATE OF KERALA
|
July 21, 2022 |
|
K.L.JOSEPH Vs. NISHAD K.MOHAN
|
February 16, 2022 |
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K.M. SHEBEER Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
November 10, 2022 |
|
K.M.BASHEER Vs. RAJANI K.T.
|
September 2, 2022 |
|
K.M.VARGHESE Vs. STATE OF KERALA
|
July 1, 2022 |
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K.MOHAMMED IBRAHIM, S/O GHANI RAWTHER Vs. MEHABOOBA
|
March 23, 2022 |
|
K.P RAMDAS Vs. STATE OF KERALA
|
August 1, 2022 |
|
K.P. GANESH BABU Vs. STATE OF KERALA
|
January 25, 2022 |
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K.P. RAMESAN Vs. ASSISTANT COMMISSIONER TRAVANCORE DEVASWOM BOARD
|
July 26, 2022 |
|
K.P.AYYAPPAN Vs. SECRETARY TO GOVERNMENT
|
July 1, 2022 |
|
K.P.LATHIKA Vs. VINOD
|
March 22, 2022 |
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K.P.MANOJ KUMAR Vs. VISHWANATHAN
|
December 6, 2022 |
|
K.P.SASIKALA Vs. STATE OF KERALA
|
March 10, 2022 |
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K.P.UMASANKAR Vs. PUNJAB NATIONAL BANK
|
July 7, 2022 |
|
K.R. RAJESH KUMAR Vs. INSPECTOR OF POSTS
|
July 18, 2022 |
|
K.R. SAJID Vs. STATE OF KERALA
|
January 10, 2022 |
|
K.R.SATHEESH Vs. TRAVANCORE DEVASWOM BOARD
|
August 29, 2022 |
|
K.R.VIJAYA Vs. STATE OF KERALA
|
August 11, 2022 |
|
K.S. JAMESTIN Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
|
November 2, 2022 |
|
K.SIVADASAN NAIR Vs. STATE OF KERALA
|
January 27, 2022 |
|
K.SIVADASAN NAIR Vs. STATE OF KERALA
|
June 10, 2022 |
|
K.T. HARIPRASAD Vs. STATE OF KERALA
|
May 30, 2022 |
|
K.V. JACOB Vs. COCHIN SMART MISSION LTD
|
April 22, 2022 |
|
K.V.MOHAMMD KUNHI Vs. STATE OF KERALA
|
August 4, 2022 |
|
K.V.PRAKASHAN Vs. A.A.KUMARAN
|
June 8, 2022 |
|
K.V.SHIRAZ Vs. BINNY EMMATTY
|
April 1, 2022 |
|
KABEER Vs. STATE OF KERALA
|
November 28, 2022 |
|
KADATHANAD LABOUR CONTRACT CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
|
April 13, 2022 |
|
KAHAR Vs. STATE OF KERALA
|
February 21, 2022 |
|
KAI RESORTS PVT. LTD. Vs. DISTRICT COLLECTOR
|
July 14, 2022 |
|
KAIKKARA CONSTRUCTION COMPANY KAITHAVARAM BUNGLOW Vs. STATE OF KERALA
|
March 11, 2022 |
|
KAIRALI NAGAR RESIDENTS ASSOCIATION Vs. STATE OF KERALA
|
December 1, 2022 |
|
KAKKOTTAKATH PUTHIYAPURAYIL MUHAMMAD ALI Vs. KAKKOTTAKATH PUTHIYARAMBATH MAHAMOOD
|
May 19, 2022 |
|
KAKKOV HIDAYATHUL MUSLIMEEN SANGHAM Vs. ABBAS ALI K.P.
|
September 29, 2022 |
|
KALA Vs. JAYAKUMARI
|
March 17, 2022 |
|
KALAKUMAR K. Vs. STATE OF KERALA
|
July 29, 2022 |
|
KALLAR HARIKUMAR Vs. AMRITHA ENTERPRISES PVT.LTD.
|
October 19, 2022 |
|
KALLERI KUNHAMMED Vs. K. V. MUHAMMED
|
December 14, 2022 |
|
KALLETTUMKARA SERVICE CO-OPERATIVE BANK Vs. CKL NIDHI LIMITED
|
May 24, 2022 |
|
KALLIYATH SANITATIONS Vs. STATE TAX OFFICER, MALAPPURAM
|
July 20, 2022 |
|
KALYAN JEWELLERS INDIA LTD. Vs. COMMISSIONER
|
October 10, 2022 |
|
KAMARUDHEEN M. P. Vs. SUPERINTENDENT OF POLICE
|
November 10, 2022 |
|
KANAKAMBARAN Vs. STATE OF KERALA
|
November 29, 2022 |
|
KANNAN NAIR Vs. STATE OF KERALA
|
November 1, 2022 |
|
KANNAN, S/O GANAPATHI Vs. STATE OF KERALA
|
May 27, 2022 |
|
KANNANTHODI MANATHANATH Vs. AREACODE GRAMA PANCHAYATH
|
March 4, 2022 |
|
KAPICO KERALA RESORTS PVT. LTD Vs. STATE OF KERALA
|
March 11, 2022 |
|
KAPILA MEDICAL SYSTEMS PVT. LTD. Vs. STATE OF KERALA
|
April 5, 2022 |
|
KARAKURISSI SERVICE CO OPERATIVE BANK LTD Vs. ADDITIONAL/ JOINT/ DEPUTY/ ASST. COMMISSIONER OF INCOME TAX
|
May 19, 2022 |
|
KARIKUNNI PUTHIYA PURAYIL HAJIRA Vs. KERALA STATE WAKF BOARD
|
February 16, 2022 |
|
KARTHAYAYINI Vs. STATE OF KERALA
|
May 26, 2022 |
|
KARTHICK SUBRAHMANI Vs. STATE OF KERALA
|
January 14, 2022 |
|
KARTHIKEYAN Vs. STATE OF KERALA
|
August 10, 2022 |
|
KARVY INNOTECH LTD Vs. DEPUTY COMMISSIONER (ASSMT) SGST DEPARTMENT
|
January 25, 2022 |
|
KASHMIRA Vs. STATE OF KERALA
|
November 29, 2022 |
|
KASIM Vs. STATE OF KERALA
|
August 31, 2022 |
|
KATTASSERY MANUAL VINCENT Vs. STATE OF KERALA
|
November 7, 2022 |
|
KAUSER EDAPPAGATH Vs. STATE OF KERALA
|
March 30, 2022 |
|
KAVITHA K. N. Vs. STATE OF KERALA
|
June 2, 2022 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. ELNA CHINCHU
|
August 3, 2022 |
|
KERALA AGRICULTURAL UNIVERSITY, Vs. ELIZABETH K. SYRIAC,
|
March 17, 2022 |
|
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENT FEDERATION Vs. STATE OF KERALA
|
July 8, 2022 |
|
KERALA FINANCIAL CORPORATION VELLAYAMBALAM Vs. ASSISTANT DIRECTOR OFFICE
|
November 8, 2022 |
|
KERALA HEADLOAD WORKERS WELFARE BOARD Vs. NISHAD M.B.
|
August 3, 2022 |
|
KERALA HIGH TENSION AND EXTRA HIGH TENSION INDUSTRIAL ELECTRICITY CONSUMERS ASSOCIATION Vs. STATE OF KERALA
|
July 8, 2022 |
|
KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. N.PRAMOD SIBI S/O SUBRAMANYAN
|
February 9, 2022 |
|
KERALA KERAKARSHAKA SHAKARANA FEDERATION LTD Vs. STATE OF KERALA
|
September 23, 2022 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. BABITHA V.
|
July 6, 2022 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL KAREEM
|
August 16, 2022 |
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KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION
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October 17, 2022 |
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KERALA PUBLIC SERVICE COMMISSION Vs. ANANTHAN A. V.
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March 9, 2022 |
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KERALA PUBLIC SERVICE COMMISSION Vs. ANJITHA C.P
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December 12, 2022 |
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KERALA STATE BEVERAGES CORPORATION STAFF ORGANISATION Vs. STATE OF KERALA
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September 20, 2022 |
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KERALA STATE CO-OPERATIVE BANK LIMITED Vs. UNION OF INDIA
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February 18, 2022 |
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KERALA STATE CO-OPERATIVE BANK LTD Vs. S.VISWANATHAMALLAN
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July 14, 2022 |
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KERALA STATE ELECTRICITY BOARD Vs. C.K. THOMAS AND CO.
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February 10, 2022 |
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KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. MATHAI A.
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October 26, 2022 |
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KERALA STATE INSURANCE DEPARTMENT Vs. P.RAJAN, S/O KUNHIRAMAN NAIR
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October 14, 2022 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED SHAIK T.
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July 19, 2022 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. ASIATIC RUBRO COMPLEX DEVELOPMENT AREA
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November 23, 2022 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. K.VENU KUMAR
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July 22, 2022 |
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KERALA UNION OF WORKING JOURNALISTS Vs. UNION OF INDIA
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March 2, 2022 |
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KERALA WATER AUTHORITY LICENCED PLUMBERS UNION (CITU) STATE COMMITTEE Vs. STATE OF KERALA
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February 11, 2022 |
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KEVIN JOSEPH Vs. STATE OF KERALA
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October 28, 2022 |
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KHADER KUNHI Vs. STATE OF KERALA
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July 21, 2022 |
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KHAIS Vs. STATE OF KERALA
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October 10, 2022 |
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KHALEDUR RAHMAN Vs. STATE OF KERALA
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November 18, 2022 |
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KICHU S. Vs. STATE OF KERALA
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May 17, 2022 |
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KINDER MULTISPECIALTY HOSPITAL AND KINDER WOMANS AND CHILDRENS HOSPITAL Vs. SEENA ANTONY
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December 8, 2022 |
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KIRAN Vs. STATE OF KERALA
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May 31, 2022 |
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KIRAN DAVID Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
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March 2, 2022 |
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KISHOREKUMAR.M. Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
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February 15, 2022 |
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KITEX GARMENTS LTD. Vs. JOSE
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June 27, 2022 |
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KIZHAKKAMBALAM PACHAKKARI KARSHAKA SANGHAM Vs. STATE OF KERALA
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July 22, 2022 |
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KMLM CHITS INDIA LTD Vs. SIJI BIJEESH
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December 19, 2022 |
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KOCHU BIJU Vs. STATE OF KERALA
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June 8, 2022 |
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KOCHUTHRESSIA Vs. MUHAMMED IQBAL
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October 10, 2022 |
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KOOVAPPALLY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
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March 11, 2022 |
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KOROTHMKANDY KHALID Vs. SIRAJUDHEEN P.
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October 19, 2022 |
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KOTAMBIYAKATHU SARU Vs. KERALA TRANSPORT COMPA
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December 14, 2022 |
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KOUSALYA Vs. LEENA
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March 4, 2022 |
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KOWSALY Vs. STATE OF KERALA
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December 21, 2022 |
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KOYAKKANARI SIVADASAN Vs. K. K. NIRMALA
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April 5, 2022 |
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KOYAKUTTY Vs. NORTECH INFONET PVT. LTD
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April 29, 2022 |
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KOZHIKODE CORPORATION Vs. VARGHESE MATHEW
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September 29, 2022 |
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KPV REALITY PVT. LTD. Vs. STATE OF KERALA
|
June 22, 2022 |
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KRISHNA DAS Vs. ADDITIONAL SECRETARY
|
April 7, 2022 |
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KRISHNA KUMAR Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OP. BANK LTD.
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November 24, 2022 |
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KRISHNA KUMAR Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OPERATIVE BANK LTD.
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September 28, 2022 |
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KRISHNA KUMAR K. R. Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OPERATIVE BANK LTD
|
February 7, 2022 |
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KRISHNA MOORTHY RAO Vs. S.BHANUMATHI @ LAKSHMI
|
March 8, 2022 |
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KRISHNA P MOHAN Vs. PRAVEEN K. P.
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July 18, 2022 |
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KRISHNADAS Vs. STATE OF KERALA
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July 11, 2022 |
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KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD
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July 4, 2022 |
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KRISHNAKUMAR Vs. STATE OF KERALA
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July 25, 2022 |
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KRISHNAKUMAR Vs. STATE OF KERALA
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March 10, 2022 |
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KRISHNAKUMAR Vs. STATE OF KERALA
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November 2, 2022 |
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KRISHNAN Vs. REGHU
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November 4, 2022 |
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KRISHNAN Vs. NOORJAHAN
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January 5, 2022 |
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KRISHNAN KUTTY Vs. STATE OF KERALA
|
August 3, 2022 |
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KSRTC-SWIFT LIMITED Vs. NDUSTRIAL TRIBUNAL
|
November 8, 2022 |
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KUDAYATHOOR SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
April 7, 2022 |
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KULSAM BEEVI ISMAIL Vs. JUSIN SEBASTIAN
|
October 10, 2022 |
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KUMARAMPUTHUR SERVICE CO-OPERATIVE BANK LTD. Vs. ABDUL HAMEED
|
January 12, 2022 |
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KUMARAN Vs. STATE OF KERALA
|
March 4, 2022 |
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KUMARAN A.A. Vs. SUPERINTENDENT OF POLICE, THRISSIR
|
May 18, 2022 |
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KUMARI MARY FRANCIS Vs. BABY
|
August 3, 2022 |
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KUNDATHIL BABU Vs. K. SHAMSIYA
|
January 6, 2022 |
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KUNHABDULLAH Vs. STATE OF KERALA
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May 25, 2022 |
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KUNHANPURATH BALAN Vs. KUNNUMMAYINTAVITA CHANDRAN
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June 30, 2022 |
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KUNHAYAMU ALIAS KUNHAPPU Vs. K.JAYALAKSHMI
|
May 31, 2022 |
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KUNHIKKANNAN P. Vs. STATE OF KERALA
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October 7, 2022 |
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KUNHIKRISHNAN Vs. STATE OF KERALA
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February 2, 2022 |
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KUNHIPENNU Vs. STATE OF KERALA
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May 25, 2022 |
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KUNHU KUNHU Vs. STATE OF KERALA
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November 25, 2022 |
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KUNJAMMA Vs. M.RAVEENDRAN
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July 14, 2022 |
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KUNJAPPAN Vs. STATE OF KERALA
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November 28, 2022 |
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KUNJARU C.C. Vs. STATE OF KERALA
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March 16, 2022 |
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KUNJU PILLAI GOPALAKRISHNA PILLAI Vs. PARAMESWARA PANICKER, NEELAKANDA PILLAI
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October 19, 2022 |
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KUNJUKRISHNAN P. Vs. SECRETARY, VANIJYA VYAVASAYA MAZDOOR SANGH
|
March 2, 2022 |
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KUNJUMOL THANKAPPAN Vs. PARVATHI
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October 7, 2022 |
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KUNJUMON Vs. PRINCE
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December 1, 2022 |
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KUNJUMON Vs. GEORGE (DIED) KOCHUKUDIYIL HOUSE
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August 22, 2022 |
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KUNJUMON JAMES Vs. STATE OF KERALA
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June 9, 2022 |
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KUNJUMON S/O. PEROOR Vs. STATE OF KERALA
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July 1, 2022 |
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KUNNATH VASUMATHI Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
|
June 21, 2022 |
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KUNNATH VASUMATHI Vs. COMMISSIONER
|
July 15, 2022 |
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KUNNATH VASUMATHI Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
|
July 15, 2022 |
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KUNNIYODE KSHEERA VYAVASAYA SAHAKARANA SANGAM LTD Vs. STATE OF KERALA
|
July 1, 2022 |
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KURIACHEN Vs. STATE OF KERALA
|
March 8, 2022 |
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KURIAN PALLATH Vs. ARBITRATOR/ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 4, 2022 |
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KURIAN PALLATH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
|
August 3, 2022 |
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KURIAN PAUL Vs. INSPECTOR OF POLICE
|
December 12, 2022 |
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KUSUMA Vs. STATE OF KERALA
|
July 12, 2022 |
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KUTTAN KATTACHIRA Vs. C.K.ASHA
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January 3, 2022 |
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KUTTAPPAN Vs. STATE OF KERALA
|
August 31, 2022 |
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LAINA SREEJITH Vs. SREEJITH UMAPATHI
|
November 29, 2022 |
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LAIS Vs. STATE OF KERALA
|
October 12, 2022 |
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LAKSHMANAN Vs. STATE OF KERALA
|
November 29, 2022 |
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LAL KUMAR Vs. STATE OF KERALA
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June 17, 2022 |
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LAL MOHAN Vs. STATE OF KERALA
|
December 16, 2022 |
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LAL. E.T Vs. S. RAJENDRA PRASAD
|
April 8, 2022 |
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LALAN P.R. Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES
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October 12, 2022 |
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LALI Vs. RAJEENA
|
November 21, 2022 |
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LALITHA S. Vs. ANOOP KRISHNAN
|
September 15, 2022 |
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LALU S. Vs. STATE OF KERALA
|
October 19, 2022 |
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LAND REVENUE COMMISSIONER Vs. SALINA THOMAS
|
March 16, 2022 |
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LATHA MENON Vs. PONNAMMA
|
May 17, 2022 |
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LATHEEF KPM Vs. STATE OF KERALA
|
July 6, 2022 |
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LAWRENCE CRASTA Vs. STATE OF KERALA
|
May 4, 2022 |
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LAYA AJITHKUMAR Vs. RETURNING OFFICER GOVERNMENT COLLEGE KOTTAYAM
|
November 28, 2022 |
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LEAD ADVERTISING Vs. UNION OF INDIA
|
October 20, 2022 |
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LEELAMMA EAPEN Vs. DISTRICT MAGISTRATE, KOTTAYAM
|
March 28, 2022 |
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LEENA MOHANDAS Vs. STATE OF KERALA
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May 26, 2022 |
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LEKHIN SUNNY Vs. STATE OF KERALA
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November 21, 2022 |
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LENIN JOHNY Vs. STATE OF KERALA
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June 21, 2022 |
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LETHA P. NAIR Vs. HARIKUMAR
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June 23, 2022 |
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LIBIN AUGUSTINE Vs. CORPORATION OF KOCHI
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June 9, 2022 |
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LIBIN VARGHESE Vs. RAJANI ANNA MATHEW
|
August 24, 2022 |
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LIJESH K. Vs. STATE OF KERALA
|
October 7, 2022 |
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LIJI A.S Vs. STATE OF KERALA
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March 21, 2022 |
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LIJOY Vs. STATE OF KERALA
|
February 11, 2022 |
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LIN Vs. STATE OF KERALA
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June 2, 2022 |
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LINSON THOMAS Vs. STATE OF KERALA
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August 2, 2022 |
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LINTO STEPHEN Vs. STATE OF KERALA
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June 24, 2022 |
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LISSY GEORGE Vs. STATE OF KERALA
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August 22, 2022 |
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LIYA SARAH GEORGE Vs. MANU POIKAYIL ALEXANDER
|
November 24, 2022 |
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LIYAKATH ALI KHAN. S.K. Vs. STATE OF KERALA
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December 15, 2022 |
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LIYO D. JOHN Vs. STATE OF KERALA
|
November 24, 2022 |
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LLOYED INSULATIONS (INDIA) LTD. Vs. FOREMEXX SPACE FRAMES
|
January 17, 2022 |
|
LOTTANS @ LORAN Vs. STATE OF KERALA
|
September 16, 2022 |
|
LOUIS P.O Vs. SHERLY M.THOMAS
|
September 27, 2022 |
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LOURDES HOSPITAL Vs. STATE OF KERALA
|
January 13, 2022 |
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LT.COL. E.V.KRISHNAN Vs. STATE OF KERALA
|
December 23, 2022 |
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LUBINA ASHRAF Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS
|
September 26, 2022 |
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LUKOSE T.J. Vs. ASHA TEGI
|
October 21, 2022 |
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LYLA HANEEFA Vs. STATE OF KERALA
|
October 27, 2022 |
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M. ABDUL AZEEZ Vs. MEENANGADI GRAMA PANCHAYATH
|
April 12, 2022 |
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M. ABDUL RASHEED ALIAS BEEMAPALLY RASHEED Vs. MOHAMMED SAROOK
|
March 9, 2022 |
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M. B. KOYAKUTTY Vs. ORIENTAL INSURANCE COMPANY LTD.
|
January 3, 2022 |
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M. K. BIJU Vs. STATE OF KERALA
|
July 1, 2022 |
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M. K. GHEEVARGHESE Vs. MARIAM GHEEVARGHESE
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December 2, 2022 |
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M. K. RESELY Vs. UNION BANK OF INDIA
|
April 22, 2022 |
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M. M. MADHAVAN NAMBOODIRI Vs. TAHSILDAR, THAMARASSERI
|
September 30, 2022 |
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M. MAHESH Vs. STATE OF KERALA
|
July 4, 2022 |
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M. MOHANDAS Vs. DISTRICT COLLECTOR PALAKKAD
|
September 1, 2022 |
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M. MUHAMMADALI Vs. MANNOORAN PARAMBIL ABRAHAM THOMAS
|
September 22, 2022 |
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M. P. SURESH BABU Vs. SOBHA RAJAN
|
November 9, 2022 |
|
M. RADHKRISHNAN Vs. CHANDRAMOHAN S.
|
November 1, 2022 |
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M. SHABEER Vs. ANITHA BAJEE
|
October 19, 2022 |
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M. VIJAYAKUMAR Vs. STATE OF KERALA
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November 22, 2022 |
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M.B. MOIDEEN KUNJU Vs. STATE OF KERALA
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February 18, 2022 |
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M.BABURAJ Vs. STATE OF KERALA
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July 15, 2022 |
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M.GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
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August 5, 2022 |
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M.H.FAISAL Vs. STATE OF KERALA
|
May 9, 2022 |
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M.HONEY Vs. MANAGER, KOPPARETHU HIGHER SECONDARY SCHOOL
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August 3, 2022 |
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M.J. HIGHER SECONDARY SCHOOL, VILLIAPPALLY Vs. STATE OF KERALA
|
March 10, 2022 |
|
M.J. JACOB Vs. STATE OF KERALA
|
June 7, 2022 |
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M.J.VIJAYAPADMAN Vs. K.R.AJITHKUMAR
|
December 1, 2022 |
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M.K BIJU Vs. STATE OF KERALA
|
August 29, 2022 |
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M.K. SUBAIR Vs. STATE OF KERALA
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May 25, 2022 |
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M.K. SUDHAKARAN Vs. STATE OF KERALA
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October 17, 2022 |
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M.K.ABDURAHMAN Vs. STATE OF KERALA
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November 10, 2022 |
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M.K.SREENIVASAN Vs. K.P.SREEDHARAN
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January 14, 2022 |
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M.K.UTHAMAN Vs. STATE OF KERALA
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March 24, 2022 |
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M.M.JOSEPH Vs. STATE OF KERALA
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May 17, 2022 |
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M.M.MANI Vs. STATE OF KERALA
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March 18, 2022 |
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M.MOIDEEN Vs. STATE OF KERALA
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November 4, 2022 |
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M.P. LIPIN RAJ Vs. R.LAWRENCE
|
December 14, 2022 |
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M.P.VEERANDRAKUMAR Vs. SATHEEJA KUMARI.T.S.
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August 2, 2022 |
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M.R. TOURIST HOME VELLANGALLUR P. O. Vs. HOTEL & RESTAURANTS APPROVAL AND CLASSIFICATION COMMITTEE
|
March 25, 2022 |
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M.RAMACHANDRAN Vs. CORPORATION OF THIRUVANANTHAPURAM CORPORATION BUILDINGS
|
January 12, 2022 |
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M.S. REJIKUMAR Vs. STATE OF KERALA
|
October 12, 2022 |
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M.S.PAULOSE Vs. STATE OF KERALA
|
April 5, 2022 |
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M.T. VALSON Vs. VINCY CHERIAN
|
September 19, 2022 |
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M.V. PRASAD Vs. SAJI.K. GOPINATH
|
September 19, 2022 |
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M.V.CHACKOCHAN Vs. UNION OF INDIA
|
March 29, 2022 |
|
M.V.DINES Vs. STATE OF KERALA
|
November 23, 2022 |
|
M/S ABM BUILDERS (P.) LTD Vs. CORPORATION OF COCHIN
|
December 1, 2022 |
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M/S CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
June 20, 2022 |
|
M/S. GLEN LEVEN ESTATE (P) LTD Vs. STATE OF KERALA
|
June 10, 2022 |
|
M/S. KALYAN SILKS THRISSUR PVT. LTD. Vs. ASSISTANT LABOUR OFFICER
|
January 25, 2022 |
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M/S. PANKAJ SOAPS AND DETERGENTS Vs. M/S. CHAITHANYA BROTHERS
|
June 23, 2022 |
|
M/S. SKILLED CONSTRUCTIONS COMPANY LTD. Vs. UNION OF INDIA
|
November 22, 2022 |
|
M/S. THARAKAN WEB INNOVATIONS PVT. LTD. Vs. NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH
|
February 1, 2022 |
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MADATHIL PARAMBIL VALSAMMA JOSE Vs. CHERIYANDEERAKATH ASHRAF
|
August 23, 2022 |
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MADESWARI Vs. K. MANICKAM
|
July 1, 2022 |
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MADHAVAN NAMBOODIRI Vs. TAHSILDAR
|
September 30, 2022 |
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MADHAVANKUTTY Vs. STATE OF KERALA
|
November 29, 2022 |
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MADHAVI Vs. VILLAGE OFFICER
|
September 29, 2022 |
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MADHU Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
January 5, 2022 |
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MADHU Vs. STATE OF KERALA
|
April 12, 2022 |
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MADHU ANAND H Vs. STATE OF KERALA
|
September 15, 2022 |
|
MADHUKUMAR B. Vs. COMMERCIAL TAX OFFICER, CHATHANNOOR
|
October 7, 2022 |
|
MADHUSOODAN Vs. RESERVE BANK OF INDIA
|
March 9, 2022 |
|
MADHUSOODANAN Vs. EXCISE COMMISSIONER
|
March 18, 2022 |
|
MADHUSOODANAN Vs. SARASWATHY
|
November 17, 2022 |
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MADHUSOODANAN K. Vs. STATE OF KERALA
|
November 23, 2022 |
|
MADHYAMAM BROADCASTING LIMITED MEDIA ONE HEADQUARTERS Vs. UNION OF INDIA
|
February 8, 2022 |
|
MAGNUM GLASS WORKS Vs. STATE OF KERALA
|
January 3, 2022 |
|
MAHANAS MOIDU Vs. STATE OF KERALA
|
August 10, 2022 |
|
MAHATMA GANDHI UNIVERSITY Vs. JESTO JOY
|
January 4, 2022 |
|
MAHENDRANATH Vs. ABDUL KAREEM
|
June 9, 2022 |
|
MAHESH Vs. STATE OF KERALA
|
August 5, 2022 |
|
MAHESH Vs. STATE OF KERALA
|
October 18, 2022 |
|
MAHESH Vs. STATE OF KERALA
|
October 10, 2022 |
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MAHESH GEORGE Vs. STATE OF KERALA
|
July 27, 2022 |
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MAHESH KARUNAKARAN Vs. STATE OF KERALA
|
August 19, 2022 |
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MAHESH M. Vs. STATE OF KERALA
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April 12, 2022 |
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MAHIN IJAS C.M Vs. STATE OF KERALA
|
August 29, 2022 |
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MAINA Vs. STATE OF KERALA
|
September 2, 2022 |
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MAITHEEN BASHA Vs. STATE OF KERALA
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October 28, 2022 |
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MAJEESH. C.T Vs. STATE OF KERALA
|
May 4, 2022 |
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MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 16, 2022 |
|
MALANKARA ORTHODOX SYRIAN CHURCH Vs. ELDHO BASIL
|
February 21, 2022 |
|
MALANKARA SYRIAN CATHOLIC COLLEGES Vs. RESHMI P.R
|
August 25, 2022 |
|
MALANKARA SYRIAN CHRISTIAN ASSOCIATION Vs. CIJOE M.P.
|
January 21, 2022 |
|
MALIK SADA JOUHAR Vs. STATE OF KERALA
|
March 17, 2022 |
|
MALLELIL INDUSTRIES PVT. LTD. Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX,
|
February 15, 2022 |
|
MALLIKA M. Vs. UNNIPRASAD K.
|
June 21, 2022 |
|
MAMMAN VARGHESE Vs. STATE OF KERALA
|
November 10, 2022 |
|
MANAF Vs. STATE OF KERALA
|
May 4, 2022 |
|
MANAGER Vs. STATE OF KERALA
|
November 8, 2022 |
|
MANAGER SREE VIVEKANANDA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
August 22, 2022 |
|
MANAGER, EASWARA VILASOM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
July 27, 2022 |
|
MANAGER, KPM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
June 6, 2022 |
|
MANAGER, KPM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
July 13, 2022 |
|
MANAGER, MALANKARA SYRIAN CATHOLIC COLLEGES Vs. RESHMI
|
August 25, 2022 |
|
MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. ABDUL MAJEED
|
August 23, 2022 |
|
MANAGER, NIRMALA PUBLIC SCHOOL Vs. BULKIS @ SHAILA
|
December 9, 2022 |
|
MANAGER, SUNNIYYA ARABIC COLLEGE Vs. STATE OF KERALA
|
September 15, 2022 |
|
MANAGING DIRECTOR Vs. SURESH BABU
|
January 10, 2022 |
|
MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED SHAIK T.
|
July 19, 2022 |
|
MANAGING DIRECTOR, KITEX GARMENTS LTD. Vs. T.C. JOSE
|
June 27, 2022 |
|
MANALIL DEVI Vs. POOVERI NANU
|
March 10, 2022 |
|
MANALUR GRAMA PANCHAYATH Vs. VISHNU A. V.
|
July 14, 2022 |
|
MANEESH Vs. STATE OF KERALA
|
October 6, 2022 |
|
MANGALA A.G. Vs. UNION OF INDIA
|
January 26, 2022 |
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MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE
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November 2, 2022 |
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MANGO MEADOWS AGRICULTURAL PLEASURE LAND PVT.LTD. Vs. UNION OF INDIA
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August 10, 2022 |
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MANI Vs. STATE OF KERALA
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January 18, 2022 |
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MANI C. KAPPEN Vs. SUNNY JOSEPH
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November 11, 2022 |
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MANI V.R. Vs. BINOY VARGHESE
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August 26, 2022 |
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MANIKANDAN Vs. STATE OF KERALA
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November 28, 2022 |
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MANIKANDAN Vs. STATE OF KERALA
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October 18, 2022 |
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MANIKKOTH SHANIBA Vs. KUNNOTH AYISHA
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July 4, 2022 |
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MANIYAN Vs. STATE OF KERALA
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July 19, 2022 |
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August 19, 2022 |
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MANJU A Vs. SAJA MOL M.K
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April 4, 2022 |
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January 19, 2022 |
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MANNARKKAD MUNICIPALITY Vs. ABDUL GAFOOR
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August 31, 2022 |
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June 21, 2022 |
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August 16, 2022 |
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November 11, 2022 |
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June 23, 2022 |
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June 23, 2022 |
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March 24, 2022 |
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September 1, 2022 |
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June 10, 2022 |
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MANOJKUMAR T. S. Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
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March 30, 2022 |
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August 8, 2022 |
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August 4, 2022 |
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November 30, 2022 |
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MANU Vs. STATE OF KERALA
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November 25, 2022 |
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MANU Vs. STATE OF KERALA
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January 3, 2022 |
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MANU Vs. STATE OF KERALA
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September 2, 2022 |
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MANU Vs. STATE OF KERALA
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August 8, 2022 |
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October 20, 2022 |
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MANU MOHAN Vs. VILLAGE OFFICER, KADANNAPPALLI
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February 18, 2022 |
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MANU RAMAN Vs. STATE OF KERALA
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June 17, 2022 |
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MANUAL Vs. STATE OF KERALA
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February 23, 2022 |
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MANUEL BENNY Vs. STATE OF KERALA
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February 24, 2022 |
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August 12, 2022 |
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MARAKKAR Vs. STATE OF KERALA
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September 19, 2022 |
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MARIA BABU Vs. JERRIN JAMES
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August 29, 2022 |
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MARIMUTHU KRISHNASWAMY Vs. STATE OF KERALA
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August 29, 2022 |
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MARTHOMA COLLEGE FOR WOMEN Vs. MAHATMA GANDHI UNIVERSITY
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July 6, 2022 |
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MARTIN Vs. STATE OF KERALA
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July 7, 2022 |
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MARTIN THOMAS Vs. ANJANA ABRAHAM
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February 1, 2022 |
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MARY A.A. Vs. TAHSILDAR
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September 15, 2022 |
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MARY MARGRET Vs. JOS P. THOMAS
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January 21, 2022 |
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MARY SHEELA ALBERT Vs. STATE OF KERALA
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February 21, 2022 |
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MARYSADAN APG PVT.LTD. Vs. REVENUE DIVISIONAL OFFICER
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August 5, 2022 |
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MARYSADAN PROJECTS PVT. LTD. Vs. STATE OF KERALA
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April 12, 2022 |
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MARYSADAN PROJECTS PVT.LTD Vs. STATE OF KERALA
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April 13, 2022 |
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MATHACHAN MATHU Vs. STATE OF KERALA
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May 27, 2022 |
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MATHEW Vs. STATE OF KERALA
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December 7, 2022 |
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MATHEW Vs. STATE OF KERALA
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March 2, 2022 |
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MATHEW Vs. STATE OF KERALA
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December 16, 2022 |
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MATHEW DANIEL Vs. LEENA MATHEW
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August 16, 2022 |
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MATHEW JACOB Vs. STATE OF KERALA
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September 2, 2022 |
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MATHEW JOSEPH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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October 25, 2022 |
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MATHEW K.M. Vs. STATE OF KERALA
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February 15, 2022 |
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MATHEW K.M. Vs. THRESIAMMA MATHEW
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June 16, 2022 |
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MATHEW P.T. Vs. DISTRICT COLLECTOR, KOTTAYAM
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August 26, 2022 |
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MATHEW PAUL Vs. STATE COOPERATIVE ELECTION COMMISSION
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December 14, 2022 |
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MATHEW Z PULIKUNNEL Vs. SOPHY THOMAS
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March 7, 2022 |
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MATHEW Z PULIKUNNEL Vs. SOPHY THOMAS
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April 7, 2022 |
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MATHEW Z.PULIKUNNEL Vs. CHIEF JUSTICE OF INDIA, SUPREME COURT OF INDIA
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March 14, 2022 |
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MATHRUBHOOMI ILLUSTRATED WEEKLY Vs. GOPALANKUTTY
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January 7, 2022 |
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September 1, 2022 |
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January 12, 2022 |
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MAVELIKKARA-THEKKEKKARA GRAMA PANCHAYAT Vs. GOPINATHAN PILLAI
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February 2, 2022 |
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MAYA SUGATHAN Vs. DISTRICT LEGAL SERVICE AUTHORITY
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August 5, 2022 |
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MAYANKUTTY Vs. PREMANANDAN
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July 19, 2022 |
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MAYMUNATH V.B Vs. STATE OF KERALA
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September 1, 2022 |
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MEAMANA BABY Vs. STATE OF KERALA
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November 18, 2022 |
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MEBIN Vs. STATE OF KERALA
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November 7, 2022 |
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MEENAKSHI S.K. Vs. STATE BANK OF INDIA
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November 24, 2022 |
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MEENU KORAH Vs. RAJU KORAH ABRAHAM
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February 10, 2022 |
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MEERA GOPINATH Vs. RAJESH KUMAR SINGH
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July 18, 2022 |
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MEERA P.O. Vs. ANANDA P. NAIK
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January 18, 2022 |
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MEERA R. NAIR Vs. STATE OF KERALA
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February 18, 2022 |
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MEHABOOB P.M Vs. STATE OF KERALA
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July 22, 2022 |
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MERCY J. Vs. RAJESH
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November 9, 2022 |
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August 19, 2022 |
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MERVIN JOSEPH Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION,
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March 10, 2022 |
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MERYKUTTY Vs. ZONAL MANAGER, BANK OF INDIA
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September 15, 2022 |
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MES DENTAL COLLEGE PALACHODE Vs. SHAHANA P.S
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July 21, 2022 |
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MICHAEL VETHA SIROMANI Vs. STATE OF KERALA
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February 17, 2022 |
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MICHEL STEPHEN Vs. JAISON
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October 12, 2022 |
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MICROLITE INDUSTRIES Vs. INDIAN BANK
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October 12, 2022 |
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MIDHUN Vs. STATE OF KERALA
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January 5, 2022 |
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MIDHUN Vs. STATE OF KERALA
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March 2, 2022 |
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MIDLAND RUBBER PRODUCE COMPANY LTD Vs. UTHAYASURIYAN
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September 30, 2022 |
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MIDOSH MOHAN A.M. Vs. STATE OF KERALA
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November 4, 2022 |
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MIHTHAB HUSSAIN P. Vs. ADMINISTRATOR
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June 23, 2022 |
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MINEESH M.P Vs. REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
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June 27, 2022 |
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MINI Vs. STATE OF KERALA
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June 29, 2022 |
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February 23, 2022 |
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MINI ANTONY Vs. SAVIO ARUJA
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April 4, 2022 |
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MINI JOY Vs. DISTRICT REGISTRAR (GENERAL), OFFICE OF DISTRICT REGISTRAR
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May 30, 2022 |
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MINU E. MATHEW Vs. RAKESH JOSE
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November 8, 2022 |
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MIR REALTORS PVT. LTD. Vs. THRIKKAKKARA MUNICIPALITY
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August 19, 2022 |
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MIRAS Vs. STATE OF KERALA
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September 23, 2022 |
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MITHESH B. Vs. STATE OF KERALA
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October 26, 2022 |
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MITHUN Vs. STATE OF KERALA
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December 8, 2022 |
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MITHUN DAS Vs. STATE OF KERALA
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December 16, 2022 |
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MITHUN T. ABRAHAM Vs. SUB-COURT OF JUDICATURE
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April 19, 2022 |
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MOHAMMED ABDUL SHUKOOR Vs. STATE OF KERALA
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April 19, 2022 |
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MOHAMMED ALI AKBAR P. Vs. UNION TERRITORY OF LAKSHADWEEP
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December 16, 2022 |
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MOHAMMED ALTHAF Vs. VALAVANNUR GRAMA PANCHAYAT
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October 18, 2022 |
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MOHAMMED HAREES Vs. STATE OF KERALA
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July 5, 2022 |
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MOHAMMED IQBAL Vs. PRAKASAN
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March 11, 2022 |
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March 8, 2022 |
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MOHAMMED ISMAIL Vs. BIJU JAMES
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March 4, 2022 |
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MOHAMMED MUSTHAFA Vs. STATE OF KERALA
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October 11, 2022 |
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MOHAMMED NAVAB SHAREEF Vs. STATION HOUSE OFFICER KALPENI POLICE STATION
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January 13, 2022 |
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MOHAMMED NAZER Vs. UNION TERRITORY OF LAKSHADWEEP
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December 23, 2022 |
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MOHAMMED P.V. Vs. MANNIL ABDUL GADHAFI
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September 28, 2022 |
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MOHAMMED RAFI Vs. UNION OF INDIA
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January 10, 2022 |
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MOHAMMED SHAFI Vs. STATE OF KERALA
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October 13, 2022 |
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MOHAMMED SHAMEER Vs. ABDUL MAJEED
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January 24, 2022 |
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MOHAMMED SHIBIL P.P. Vs. STATE OF KERALA
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August 16, 2022 |
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MOHAMMED SUHAIL Vs. STATE OF KERALA
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January 31, 2022 |
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MOHAN SUNDARAM Vs. PUNJAB NATIONAL BANK
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December 23, 2022 |
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MOHANACHANDRAN NAIR BALAKRISHNA PILLAI Vs. STATE OF KERALA
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August 10, 2022 |
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MOHANAKUMAR K.R. Vs. STATE OF KERALA
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August 17, 2022 |
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MOHANAN Vs. A.V.J. BUILDERS (P) LTD.
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March 21, 2022 |
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January 18, 2022 |
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MOHANAN NAIR P. G. Vs. OMALLUR SERVICE CO-OPERATIVE BANK LTD.
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May 5, 2022 |
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September 15, 2022 |
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MOHANDAS Vs. SURENDRAN
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November 7, 2022 |
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MOHANDAS N.S. Vs. RANI P. ELDO
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February 10, 2022 |
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MOHD SALEEM Vs. STATE OF KERALA
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June 29, 2022 |
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January 10, 2022 |
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June 22, 2022 |
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August 8, 2022 |
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October 10, 2022 |
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August 19, 2022 |
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MOIDU K.M. Vs. STATE OF KERALA
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November 9, 2022 |
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July 21, 2022 |
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June 7, 2022 |
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October 13, 2022 |
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MONGAM INDANE SERVICES Vs. INDIAN OIL CORPORATION LTD
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April 22, 2022 |
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MONISHA C.S Vs. ARSHAKNATH C.P
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September 23, 2022 |
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MONSON Vs. STATE OF KERALA
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July 14, 2022 |
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November 16, 2022 |
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MONUDHEEN HAJI Vs. KUZHIMANNA GRAMA PANCHAYATH
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July 11, 2022 |
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July 14, 2022 |
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MOONNIYOOR H.S.S Vs. STATE OF KERALA
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January 5, 2022 |
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August 2, 2022 |
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MOOSA Vs. VEERAN HAJI
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July 19, 2022 |
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October 20, 2022 |
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MOOSA PATTUPARA Vs. STATE OF KERALA
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February 17, 2022 |
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MR.AMAL Vs. STATE OF KERALA
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November 8, 2022 |
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MR.GEORGE KUTTY C Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT KOLLAM DISTRICT
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November 15, 2022 |
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MRF LTD. Vs. STATE OF KERALA
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September 22, 2022 |
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MUBASHER Vs. STATE OF KERALA
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April 4, 2022 |
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MUBASHIR C.P Vs. STATE OF KERALA
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July 21, 2022 |
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MUHAMMAD ALI Vs. MAHAMOOD
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May 19, 2022 |
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MUHAMMAD FARBEES Vs. RAHEENA
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May 31, 2022 |
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MUHAMMAD SHAHAL P. Vs. STATE OF KERALA
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May 27, 2022 |
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MUHAMMED Vs. UNION OF INDIA
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December 9, 2022 |
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MUHAMMED Vs. STATE OF KERALA
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August 16, 2022 |
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MUHAMMED ABDUL RAHOOF Vs. STATE OF KERALA
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April 1, 2022 |
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MUHAMMED AJMAL Vs. STATE OF KERALA
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December 8, 2022 |
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MUHAMMED ALI Vs. HANEEFA @ MUHAMMED HANEEFA
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December 1, 2022 |
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MUHAMMED ALI HAJI P.P. Vs. STATE OF KERALA
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April 21, 2022 |
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MUHAMMED ALIAS KUNHALAN Vs. SUB INSPECTOR OF POLICE
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September 30, 2022 |
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MUHAMMED AMEEN Vs. STATE OF KERALA
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January 14, 2022 |
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MUHAMMED AMEEN Vs. STATE OF KERALA
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August 29, 2022 |
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MUHAMMED ANAS Vs. STATE OF KERALA
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August 31, 2022 |
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MUHAMMED ARIF K.M. Vs. STATE OF KERALA
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July 13, 2022 |
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May 25, 2022 |
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MUHAMMED ASHRAF Vs. TALIPARAMBA MUNICIPALITY
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January 7, 2022 |
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MUHAMMED BILAL Vs. STATE OF KERALA
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March 15, 2022 |
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MUHAMMED DILDASH Vs. STATE OF KERALA
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November 9, 2022 |
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MUHAMMED FAIJAS. P Vs. STATE OF KERALA
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September 23, 2022 |
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MUHAMMED FAISAL Vs. UNION OF INDIA
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November 9, 2022 |
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MUHAMMED FASAL Vs. STATE OF KERALA
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October 14, 2022 |
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MUHAMMED FASIL Vs. STATE OF KERALA
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September 28, 2022 |
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MUHAMMED FAYIS Vs. STATE OF KERALA
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March 9, 2022 |
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MUHAMMED FIROS Vs. STATE OF KERALA
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June 17, 2022 |
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MUHAMMED FIROSEKHAN Vs. STATE OF KERALA
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July 11, 2022 |
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MUHAMMED HAJI Vs. AREACODE GRAMA PANCHAYAT
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March 4, 2022 |
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MUHAMMED HANEEFA Vs. STATE OF KERALA
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July 1, 2022 |
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MUHAMMED HANEEFA Vs. STATE OF KERALA
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August 26, 2022 |
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MUHAMMED HARRIS T. Vs. STATE OF KERALA
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October 18, 2022 |
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MUHAMMED HASHEER POOLAKKAL Vs. UNITED ARAB BANK
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April 7, 2022 |
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MUHAMMED KABIR Vs. STATE OF KERALA
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January 13, 2022 |
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MUHAMMED KASIM H. K. Vs. UNION TERRITORY OF LAKSHADWEEP
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November 9, 2022 |
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MUHAMMED KHAYEES M. Vs. STATE OF KERALA
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September 13, 2022 |
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MUHAMMED KUTTY Vs. STATE OF KERALA
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June 22, 2022 |
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MUHAMMED MUBARAQ Vs. STATE OF KERALA
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August 17, 2022 |
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MUHAMMED MUSTHAFA Vs. STATE OF KERALA
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February 28, 2022 |
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MUHAMMED MUZAMIL Vs. STATE OF KERALA
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July 12, 2022 |
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MUHAMMED NADEER Vs. STATE OF KERALA
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August 23, 2022 |
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MUHAMMED NAJEEB Vs. STATE OF KERALA
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June 10, 2022 |
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MUHAMMED NAVAS Vs. STATE OF KERALA
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July 6, 2022 |
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MUHAMMED NAYEEM ULUVAN Vs. RAJEENA
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December 20, 2022 |
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MUHAMMED NAZAR Vs. STATE OF KERALA
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March 8, 2022 |
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MUHAMMED NIYAS Vs. STATE OF KERALA
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November 23, 2022 |
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MUHAMMED RAFEEQ Vs. STATE OF KERALA
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November 29, 2022 |
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MUHAMMED RAFI Vs. NOORJAHAN
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December 2, 2022 |
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MUHAMMED RAFI Vs. STATE OF KERALA
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January 3, 2022 |
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MUHAMMED RAFI Vs. SATHEESH KUMAR M.V.
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July 27, 2022 |
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MUHAMMED RAFY P. Y. Vs. STATE OF KERALA
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November 10, 2022 |
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MUHAMMED SAFWAN Vs. STATE OF KERALA
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December 14, 2022 |
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MUHAMMED SALIM P. Vs. STATE OF KERALA
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April 4, 2022 |
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MUHAMMED SHAFFEK Vs. STATE OF KERALA
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March 28, 2022 |
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MUHAMMED SHAFI Vs. STATE OF KERALA
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October 21, 2022 |
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MUHAMMED SHAHID Vs. STATE OF KERALA
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May 18, 2022 |
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MUHAMMED SHAKKEEB HUSSAIN Vs. STATE OF KERALA
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December 27, 2022 |
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MUHAMMED SHAMEEL Vs. STATE OF KERALA
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July 22, 2022 |
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MUHAMMED SHAMEEM Vs. STATE OF KERALA
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October 7, 2022 |
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MUHAMMED SHAMEEM Vs. STATE OF KERALA
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January 14, 2022 |
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MUHAMMED SHAMNAD Vs. STATE OF KERALA
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January 13, 2022 |
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MUHAMMED SHAREEF. E.A. Vs. STATE OF KERALA
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September 6, 2022 |
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MUHAMMED SHERIF B. Vs. REGIONAL TRANSPORT AUTHORITY THIRUVANANTHAPURAM
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October 26, 2022 |
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MUHAMMED SUDHEER Vs. STATE OF KERALA
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February 18, 2022 |
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MUHAMMED YASIN Vs. STATION HOUSE OFFICER
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November 2, 2022 |
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MUHAMMED YOUSAF Vs. STATE OF KERALA
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February 14, 2022 |
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MUHAMMEDALI Vs. STATE OF KERALA
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September 13, 2022 |
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MUHAMMEDALI KORAMBAYIL Vs. DISTRICT COLLECTOR COLLECTORATE
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November 9, 2022 |
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MUHAMMEDUNNI Vs. PATHUMMA
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August 30, 2022 |
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MUHSIN P.A. Vs. STATE OF KERALA
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May 27, 2022 |
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MUHUMMAD BILAL M. Vs. STATE OF KERALA
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November 28, 2022 |
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MUJEEB Vs. RAVEENDRAN
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July 25, 2022 |
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MUJEEB Vs. STATE OF KERALA
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January 27, 2022 |
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MUJEEB RAHIMAN Vs. THASLEENA
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April 4, 2022 |
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MUJEEB RAHMAN Vs. HASEENA.V
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June 28, 2022 |
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MUJIB RAHIMAN Vs. KAJA HUSSAIN ALINE NAHAS
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December 5, 2022 |
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MUKESH P.K Vs. STATE OF KERALA
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June 16, 2022 |
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MUKTARUL HAQUE Vs. STATE OF KERALA
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June 8, 2022 |
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MUMTAZ KOYA Vs. STATE OF KERALA
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July 21, 2022 |
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MUMTHAS Vs. RAFEEK
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July 12, 2022 |
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MUNAWAR DHANISH MOHAMMED Vs. SANILA RAHIM
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January 28, 2022 |
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MUNEER Vs. STATE OF KERALA
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June 10, 2022 |
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MUNTHASEER Vs. STATE OF KERALA
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August 8, 2022 |
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MURALEEDHARAN Vs. AUTHORISED OFFICER,KARANATAKA BANK LTD
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December 1, 2022 |
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MURALEEDHARAN Vs. REGISTERING AUTHORITY, REGIONAL TRANSPORT OFFICE
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March 28, 2022 |
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MURALI Vs. STATE OF KERALA
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November 29, 2022 |
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MURALI Vs. KERALA AGRICULTURAL UNIVERSITY
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August 26, 2022 |
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MURALICHAND Vs. THIRUVANANTHAPURAM CORPORATION
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June 24, 2022 |
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MURALIDHARAN T.K. Vs. STATE OF KERALA
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September 22, 2022 |
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MURALIKRISHNAN Vs. STATE OF KERALA
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January 20, 2022 |
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MURUGAN S. Vs. THIRUVANANTHAPURAM DISTRICT COMMITTEE OF KERALA HEAD LOAD WORKERS WELFARE BOARD
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October 20, 2022 |
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MURUKESAN RAJI Vs. STATE OF KERALA
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October 12, 2022 |
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MURUKESH Vs. STATE OF KERALA
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November 8, 2022 |
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MUSAMMIL Vs. STATE OF KERALA
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March 9, 2022 |
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MUSTHAFA Vs. STATE OF KERALA
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August 23, 2022 |
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MUTHOOT M. GEORGE BANKERS Vs. PRESIDING OFFICER
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July 22, 2022 |
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MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. AJAYAKHOSH R.
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August 5, 2022 |
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MUTTAM IHYAUL ISLAM JUMA Vs. KERALA STATE WAQF BOARD
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September 13, 2022 |
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MYBUS UNITED SERVICE LLP Vs. STATE OF KERALA
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July 27, 2022 |
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MYDHILI Vs. SHEENA M.
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June 17, 2022 |
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N. BABU Vs. STATION HOUSE OFFICER
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November 28, 2022 |
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N. JAYAMURUGAN Vs. ADJUDICATING AUTHORITY
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May 5, 2022 |
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N. K. KAMALUDHEEN Vs. ABDUL JALEEL
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September 14, 2022 |
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N. RAVEENDRAN Vs. STATE OF KERALA
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May 6, 2022 |
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N. VANAJA Vs. BHANUMATHY
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July 19, 2022 |
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N.B. VINOD Vs. VEDAMONY
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October 20, 2022 |
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N.PADMAKUMAR Vs. STATE OF KERALA
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October 28, 2022 |
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N.T.RAMANATHAN Vs. NENMARA CO-OPERATIVE URBAN BANK LTD
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March 18, 2022 |
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N.V.KURIAN Vs. STATE OF KERALA
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April 26, 2022 |
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NABEESA PACHEERI Vs. STATE OF KERALA
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May 24, 2022 |
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NABIL K. A. Vs. STATE OF KERALA
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September 19, 2022 |
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NADUVILMADOM GROUP OF DEVASWOMS Vs. MALABAR DEVASWOM BOARD
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June 10, 2022 |
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NAFEESA Vs. STATE OF KERALA
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September 1, 2022 |
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NAGAR PANCHAYAT MOONAK Vs. VILLAGE OFFICER KALADY
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August 17, 2022 |
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NAHITHA Vs. SREEGHOSH
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December 16, 2022 |
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NAIR SERVICE SOCIETY Vs. STATE OF KERALA
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March 18, 2022 |
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NAJEEB KANTHAPURAM Vs. K. P. MOHAMMED MUSTHAFA
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November 11, 2022 |
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NAJEEB M. S. Vs. SAJNA
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September 26, 2022 |
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NAJEEB S Vs. STATE OF KERALA
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February 1, 2022 |
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NAJRUL ISLAM Vs. STATE OF KERALA
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June 6, 2022 |
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NALINI K.V. Vs. STATE OF KERALA
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June 16, 2022 |
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NAMBIDI PRAKASAN Vs. DARUTHAQVA ISLAMIC CULTURAL CENTRE
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June 15, 2022 |
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NANDAKUMAR T.P Vs. CENTRAL BUREAU OF INVESTIGATION
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November 30, 2022 |
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NANDAKUMAR T.P. Vs. RAJESH GEORGE
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July 26, 2022 |
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NANDANAM TILES & SANITARIES (P) LTD. Vs. ABDUL GAFFUR
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June 2, 2022 |
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NANDINI Vs. UNION OF INDIA
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December 19, 2022 |
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NANU GOPI (EX.INA) Vs. UNION OF INDIA
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January 6, 2022 |
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NARAN PADA KAIPENG Vs. STATE OF KERALA
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August 24, 2022 |
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NARAYANA PILLAI Vs. SURESH KUMAR
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August 11, 2022 |
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NARAYANA PISHARADI Vs. STANCASH CHITS (P) LTD
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April 29, 2022 |
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NARAYANAN Vs. KERALA PUBLIC SERVICE COMMISSION
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October 26, 2022 |
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NARAYANAN KUTTY Vs. U.A. MATHEW
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August 29, 2022 |
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NARAYANAN S. Vs. T. V. SEETHALAKSHMI
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June 3, 2022 |
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NARAYANAN T. Vs. STATE OF KERALA
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August 26, 2022 |
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NARENDRAN Vs. STATE OF KERALA
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July 15, 2022 |
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NARESH KUMAR AGARWAL Vs. MOULSHREE SINGHAL
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September 19, 2022 |
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NARURAM Vs. STATE OF KERALA
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October 26, 2022 |
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NASAR Vs. STATE OF KERALA
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August 16, 2022 |
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NASEEB A.K. Vs. STATE OF KERALA
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August 12, 2022 |
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NASEEMA E.M. Vs. MUHAMMED ASHARAF &
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October 7, 2022 |
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NASSIM V Y Vs. STATE OF KERALA
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August 17, 2022 |
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NATARAJAN Vs. STATE OF KERALA
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May 4, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. LATHA DEVI N
|
February 17, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. STATE OF KERALA
|
October 14, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. SHIBI MOHANAN
|
January 3, 2022 |
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NATIONAL INSURANCE CO.LTD Vs. NARAYANI
|
April 5, 2022 |
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NATIONAL INSURANCE CO.LTD. Vs. RAMANI
|
April 8, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAYANKUTTY
|
July 22, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. LEELAMMA, W/O. AUGUSTINE
|
February 18, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. MADHUSOODHANAN PILLAI
|
January 19, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. SREEGHARAN NAIR
|
July 15, 2022 |
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NATIONAL TESTING AGENCY Vs. MAMATHA SUDHEENDRAN
|
January 31, 2022 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. AISHWARYA MOHAN
|
July 25, 2022 |
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NAUHARSHA Vs. STATE OF KERALA
|
July 21, 2022 |
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NAVAF P. P. Vs. STATE OF KERALA
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September 15, 2022 |
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NAVANEETH N. NATH Vs. STATE OF KERALA
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July 8, 2022 |
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NAVANEETH T. Vs. STATE OF KERALA
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June 9, 2022 |
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NAVAS Vs. STATE OF KERALA
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January 11, 2022 |
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NAVAS Vs. AYISHA NUSRATH
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August 30, 2022 |
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NAVAS Vs. STATE OF KERALA
|
November 9, 2022 |
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NAVAS SHEREEF Vs. STATE OF KERALA
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June 2, 2022 |
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NAVEEN Vs. KOLLAM CO OPERATIVE URBAN BANK LTD.
|
July 5, 2022 |
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NAWAB WAJID Vs. STATE OF KERALA
|
November 15, 2022 |
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NAWAF Vs. STATE OF KERALA
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March 30, 2022 |
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NAWAS Vs. STATE OF KERALA
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December 12, 2022 |
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NAZARUDEEN Vs. DECENT JUNCTION SERVICE CO-OP BANK
|
February 10, 2022 |
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NAZEEM S.R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION KSRTC TRANSPORT BHAVAN
|
November 8, 2022 |
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NAZEER Vs. STATE OF KERALA
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September 28, 2022 |
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NAZEER Vs. STATE OF KERALA
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July 25, 2022 |
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NAZIM Vs. STATE OF KERALA
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December 20, 2022 |
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NAZIYA B. Vs. STATE OF KERALA
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May 10, 2022 |
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NEEMA Vs. STATE OF KERALA
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August 16, 2022 |
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NEETHA LUKOSE Vs. STATE OF KERALA
|
December 7, 2022 |
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NEETHU Vs. TRIJO JOSEPH
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June 16, 2022 |
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NEETHU MATHEW Vs. INSPECTOR OF POLICE, ULIKKAL POLICE STATION
|
August 31, 2022 |
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NELLIKKA UTHAMAN Vs. STATE OF KERALA
|
September 23, 2022 |
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NELLUVAI AMMINI Vs. CHAVAKKAD TALUK RURAL HOUSING CO OPERATIVE SOCIETY
|
January 13, 2022 |
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NEW TECH INTERNATIONAL Vs. CANARA BANK
|
November 1, 2022 |
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NIBIN KHAN Vs. STATE OF KERALA
|
August 22, 2022 |
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NIBIN KHAN Vs. STATE OF KERALA
|
June 30, 2022 |
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NIBIN VARGHEESE Vs. STATE OF KERALA
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October 7, 2022 |
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NICKY K. XAVIER Vs. STATE OF KERALA
|
October 17, 2022 |
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NICO TILES MADHAVAM Vs. STATE TAX OFFICER
|
February 15, 2022 |
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NIDHIN MANOJ Vs. STATE OF KERALA
|
November 9, 2022 |
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NIDHISH KALAMKAR Vs. STATE OF KERALA
|
February 15, 2022 |
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NIJAM Vs. STATE OF KERALA
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December 15, 2022 |
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NIJAS Vs. STATE OF KERALA
|
June 28, 2022 |
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NIJESH Vs. STATE OF KERALA
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August 30, 2022 |
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NIKHIL KUMAR Vs. STATE OF KERALA
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June 23, 2022 |
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NIKHIL ROY Vs. STATE OF KERALA
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December 20, 2022 |
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NIKHIL V. Vs. STATE OF KERALA
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July 4, 2022 |
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NIMAL JAMES Vs. STATE OF KERALA
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July 20, 2022 |
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NIMMI ROY Vs. DENNIS DAS
|
November 23, 2022 |
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NIMMY RACHEL KOSHY Vs. SACHIN PRAKASH
|
September 19, 2022 |
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NIMMY ROSE JAMES Vs. LIFE INSURANCE CORPORATION OF INDIA, CHENNAI
|
February 8, 2022 |
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NIRMALA Vs. SUNDARESAN
|
July 13, 2022 |
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NIROOP RAJ Vs. COCHIN PORT TRUST
|
December 8, 2022 |
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NISAMUDHEEN Vs. STATE OF KERALA
|
April 6, 2022 |
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NISAR RAHEEM Vs. THIDANADU GRAMA PANCHAYAT
|
June 22, 2022 |
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NISHA HANEEFA Vs. ABDUL LATHEEF
|
February 15, 2022 |
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NISHA SURESH Vs. STATE OF KERALA
|
January 20, 2022 |
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NISHA VELLAPAN NAIR Vs. MAHATMA GANDHI UNIVERSITY
|
August 25, 2022 |
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NISHA VENUGOPAL Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
June 7, 2022 |
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NISHAD Vs. STATE OF KERALA
|
August 3, 2022 |
|
NISHAD Vs. STATE OF KERALA
|
December 7, 2022 |
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NISHAD MATHEW Vs. STATE OF KERALA
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September 29, 2022 |
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NISHADUDEEN Vs. STATE OF KERALA
|
July 18, 2022 |
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NISHAL O.P. Vs. STATE OF KERALA
|
October 14, 2022 |
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NISHITH P.M. Vs. STATE OF KERALA
|
October 19, 2022 |
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NISSAR PATTIKKARAVALAPPIL Vs. SENIOR INTELLIGENCE OFFICER
|
November 24, 2022 |
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NITHIN CHANDRAN Vs. STATE OF KERALA
|
January 10, 2022 |
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NITHUN DHARAN Vs. ATHIRA R DEV
|
October 10, 2022 |
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NITIN A. M. Vs. AYSHA K.
|
October 11, 2022 |
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NIVYA V.M Vs. SIVAPRASAD M.K.
|
December 19, 2022 |
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NIXON Vs. STATE OF KERALA
|
November 7, 2022 |
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NIXON AUGUSTINE Vs. STATE OF KERALA
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September 26, 2022 |
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NIYAS Vs. STATE OF KERALA
|
May 6, 2022 |
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NIYAS Vs. STATE OF KERALA
|
September 13, 2022 |
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NIZAM Vs. STATE OF KERALA
|
October 21, 2022 |
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NIZARUDEEN Vs. LAIALA BEEVI
|
September 1, 2022 |
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NOBLE Vs. STATE OF KERALA
|
November 10, 2022 |
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NOORJAHAN Vs. STATE OF KERALA
|
December 19, 2022 |
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NOORUL ISLAM SAMSKARIKA SANGAM Vs. DISTRICT COLLECTOR MALAPPURAM
|
August 26, 2022 |
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NOUFAL Vs. STATE OF KERALA
|
September 28, 2022 |
|
NOUFAL Vs. STATE OF KERALA
|
November 25, 2022 |
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NOUSHAD Vs. STATE OF KERALA
|
January 14, 2022 |
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NOUSHAD FLOURISH Vs. AKILA NOUSHAD
|
November 21, 2022 |
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NOYAL Vs. STATE OF KERALA
|
April 1, 2022 |
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NTPC LTD Vs. AISHWARYA MOHAN
|
July 25, 2022 |
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NTPC LTD. Vs. AISHWARYA MOHAN
|
July 4, 2022 |
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NUSHATH KOYAMU Vs. UNION OF INDIA
|
June 30, 2022 |
|
NUSHATH KOYAMU Vs. UNION OF INDIA
|
June 3, 2022 |
|
O.M. BASHEER Vs. MANAGING DIRECTOR, K.S.R.T.C.
|
February 17, 2022 |
|
O.N.SOMASEKHARA PANICKER Vs. STATION HOUSE OFFICER PERUMPETTY POLICE STATION
|
October 19, 2022 |
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OFF THE GRID INTERIORS Vs. STATE OF KERALA
|
February 21, 2022 |
|
OMANA Vs. REJI KURIAN
|
April 7, 2022 |
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OMANA Vs. SUKUMARAN
|
October 27, 2022 |
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OMANA T.N Vs. A.K.SINI
|
January 5, 2022 |
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OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS Vs. PRESTIGE ESTATES PROJECTS LIMITED,
|
December 22, 2022 |
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OOMMEN Vs. A. K. SAROJINI
|
March 31, 2022 |
|
OOMMEN JACOB Vs. KERALA STATE HOUSING BOARD
|
July 18, 2022 |
|
OOMMEN P. KORAH Vs. AISHA BAIJUKUMAR
|
November 9, 2022 |
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ORIENTAL INSURANCE CO. LTD Vs. ASWATHY BOBAN
|
February 22, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUBHADRA
|
July 22, 2022 |
|
ORIENTAL INSURANCE CO.LTD Vs. V. BABU
|
June 10, 2022 |
|
OTHAYOTH MAMMU HAJI Vs. THEKKAYIL ASHARAF
|
January 18, 2022 |
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P K SUNIL Vs. STATE OF KERALA
|
November 10, 2022 |
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P. A. MOHAMMED KUNJU Vs. DEPUTY TAHSILDAR
|
April 30, 2022 |
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P. A.JOSE Vs. VALSA GEORGE
|
June 17, 2022 |
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P. C. GEORGE Vs. STATE OF KERALA
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May 23, 2022 |
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P. C. THULASEEDHARAN Vs. RENIE FERNANDEZ
|
June 10, 2022 |
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P. GOPALAKRISHNAN Vs. STATE OF KERALA
|
April 19, 2022 |
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P. GOPALAKRISHNAN Vs. STATE OF KERALA
|
March 8, 2022 |
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P. M. PARTHAKUMAR Vs. AJITH VISWANATH
|
January 14, 2022 |
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P. MAYADEVI Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
May 26, 2022 |
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P. N. BALASUBRAMANI Vs. UCO BANK
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September 28, 2022 |
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P. RASHEEDALI Vs. VALIERY VAIDYASALA
|
October 31, 2022 |
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P. SHEELA REMANI Vs. R. MOHANKUMAR
|
March 15, 2022 |
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P. SREEDHARAN, SON OF KRISHNA KURUP Vs. KERALA CO-OPERATIVE TRIBUNAL
|
March 16, 2022 |
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P. T. JOSEPH Vs. MATSYAFED (KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD. )
|
August 25, 2022 |
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P. T. MUSTHAFA Vs. STATE OF KERALA
|
August 8, 2022 |
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P. V. MOHAMMED Vs. MANNIL ABDUL GADHAFI ALIAS ABDUL GADHAFI MANNIL
|
September 28, 2022 |
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P. V. NEETHUMOL Vs. JINSON LAZAR
|
August 23, 2022 |
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P.A. SAKIR AHMED Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
|
February 18, 2022 |
|
P.A.JAMAL Vs. DISTRICT COLLECTOR/CHAIRMAN OF DISTRICT LEVEL TELECOM COMMITTEE
|
June 28, 2022 |
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P.A.LOGISTICS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 14, 2022 |
|
P.A.NOUSHAD Vs. STATE OF KERALA
|
February 2, 2022 |
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P.A.SUDHEESH Vs. MAHASUDARSANAM CORPORATION
|
December 2, 2022 |
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P.B.PRADEEP KUMAR Vs. MARADU MUNICIPALITY
|
January 7, 2022 |
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P.C. CHANDRAKUMARI Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
December 12, 2022 |
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P.C. GEORGE Vs. STATE OF KERALA
|
May 27, 2022 |
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P.G. KOSHY PANIKER Vs. STATE OF KERALA
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September 14, 2022 |
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P.G. RAGHAVAN PILLAI Vs. STATE OF KERALA
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February 2, 2022 |
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P.G.JOSEPH Vs. STATE OF KERALA
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December 1, 2022 |
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P.G.MATHEW Vs. AIRPORT DIRECTOR, AIRPORT AUTHORITY OF INDIA
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March 28, 2022 |
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P.GOPALAKRISHNAN Vs. STATE OF KERALA
|
February 7, 2022 |
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P.GOPALAKRISHNAN ALIAS DILEEP Vs. STATE OF KERALA
|
January 22, 2022 |
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P.GOPALAKRISHNAN ALIAS DILEEP Vs. STATE OF KERALA
|
January 29, 2022 |
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P.H. SEBASTIAN Vs. UNION OF INDIA
|
July 22, 2022 |
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P.K. RAMDAS Vs. ADDITIONAL DIRECTOR GENERAL OF EDUCATION
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June 1, 2022 |
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P.K. VIJAYAN Vs. ANNAKUTTY MATHEW
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April 12, 2022 |
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P.K.BALAN Vs. KARTHIYAYANI
|
December 20, 2022 |
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P.M. JOHNSON Vs. BIJU PRABHAKAR
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August 22, 2022 |
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P.M. MATHAI Vs. KERALA STATE ELECTRICITY BOARD
|
November 4, 2022 |
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P.M. NAFEESA BASHEER Vs. P.T. SUNDARAN
|
October 7, 2022 |
|
P.M.MUHEMMED ALI Vs. S. RAMAKRISHNAN S/O SANKUNNY V.A
|
February 21, 2022 |
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P.N. MOHAN KUMAR Vs. RAJAN
|
October 28, 2022 |
|
P.P.THOBIYAS Vs. STATE OF KERALA
|
February 23, 2022 |
|
P.R. SUGASREE Vs. STATE OF KERALA
|
December 8, 2022 |
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P.SAKKARIYA Vs. STATE OF KERALA
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June 28, 2022 |
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P.T USHA Vs. UNION OF INDIA
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July 21, 2022 |
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P.T. BENNY Vs. STATE OF KERALA
|
July 15, 2022 |
|
P.T.DAVIS Vs. DIRECTOR OF MINING AND GEOLOGY
|
September 26, 2022 |
|
P.V. ABDUL NAZAR Vs. AUTHORISED OFFICER & GENERAL MANGER
|
November 8, 2022 |
|
P.V. NARAYANAN Vs. KELTRON PROJECTORS LTD.
|
November 18, 2022 |
|
P.V.HAMZA Vs. MUHAMMED
|
August 3, 2022 |
|
P.V.RAVEENDRAN Vs. C.V.USHAKUMARI
|
November 7, 2022 |
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P.V.VELAYUDHAN NAIR MANKERI Vs. DISTRICT SUPPLY OFFICER MALAPPURAM
|
August 26, 2022 |
|
P.VIJAYAN Vs. SUB COLLECTOR, OTTAPPALAM
|
May 23, 2022 |
|
PADIKKAL SURESH Vs. PRADEEPA
|
May 17, 2022 |
|
PADMAKSHI Vs. NALINI
|
August 31, 2022 |
|
PADMAKUMARI Vs. R.RAJA RAJA VARMA
|
August 5, 2022 |
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PADMANABHAN Vs. STATE OF KERALA
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February 3, 2022 |
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PADMINI AMMA.K Vs. VALSALA K. K.
|
January 19, 2022 |
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PALAKKAD RUBBERS Vs. GM, DISTRICT INDUSTRIES CENTER
|
February 7, 2022 |
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PALAKKUZHIYAN MOITHEEN Vs. JAMES PULLANTHANIKKAL
|
July 21, 2022 |
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PALAKKUZHIYAN MOITHEEN Vs. JAMES PULLANTHANIKKAL
|
August 10, 2022 |
|
PALLASSANA RURAL CREDIT CO-OPERATIVE SOCIETY LTD. Vs. JOINT REGISTRAR (GENERAL), OFFICE OF THE CO-OPERATIVE SOCIETIES
|
March 9, 2022 |
|
PANANGOTTUM THAREMMAL SARA Vs. P. T. KUTTIALY
|
February 17, 2022 |
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PANAYAPPILLY SREE NARAYANA GURUSWAMI TRUST Vs. CORPORATION OF KOCHI
|
July 29, 2022 |
|
PANCHAMI RAJU Vs. EEPPEN MONICHEN
|
October 14, 2022 |
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PANJAL GRAMA PANCHAYAT Vs. ANEESH P
|
March 25, 2022 |
|
PAPPACHAN C.P. Vs. STATE OF KERALA
|
September 30, 2022 |
|
PARENGAL ABOOBACKER Vs. KATTUMUNDA NABEESA
|
June 17, 2022 |
|
PARLE AGRO PVT.LTD. Vs. SENIOR INSPECTOR
|
December 20, 2022 |
|
PART-TIME ADMINISTRATOR, ADAT FARMERS SERVICE COOPERATIVE BANK LTD. Vs. VIPIN K. HARI
|
December 1, 2022 |
|
PARTHAKUMAR Vs. AJITH VISWANATH
|
January 14, 2022 |
|
PARTHASARATHY R. Vs. STATE OF KERALA
|
April 6, 2022 |
|
PARVATHAVALLI Vs. RAMANATHAN
|
October 25, 2022 |
|
PARVATHI SONIA SOORAJ @ SONIA SKARIA Vs. UNION OF INDIA
|
April 5, 2022 |
|
PARVATHY S. Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
May 25, 2022 |
|
PARVEZ SHEIKH PROPRIETOR Vs. FUSUN INFRASTRUCTURE PVT. LTD
|
August 31, 2022 |
|
PAUL K. PULIKOTTIL Vs. INFORMATION COMMISSIONER STATE INFORMATION COMMISSION
|
November 4, 2022 |
|
PAUL K.R Vs. STATE OF KERALA
|
August 16, 2022 |
|
PAUL PANJIKKARAN Vs. TALUK SUPPLY OFFICER, CHALAKUDY
|
April 8, 2022 |
|
PAULY VADAKKAN Vs. CORPORATION OF COCHIN
|
June 14, 2022 |
|
PAULY VADAKKAN Vs. CORPORATION OF COCHIN
|
August 19, 2022 |
|
PAVITHRAN Vs. LAISY SANTHOSH
|
January 3, 2022 |
|
PAYYANNUR TOURISM HOTEL Vs. SECRETARY, PAYYANNUR MUNICIPALITY
|
July 26, 2022 |
|
PEGGY FEN Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
February 10, 2022 |
|
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF KERALA
|
February 3, 2022 |
|
PERIYAR ARCADE KOTTAMAM Vs. VILLAGE OFFICER
|
August 17, 2022 |
|
PETER MYALIPARAMBIL Vs. UNION OF INDIA
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January 25, 2022 |
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PGCCPL Vs. KERALA STATE ELECTRICITY BOARD LTD.
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November 9, 2022 |
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PHILIP Vs. STATE OF KERALA
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May 10, 2022 |
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PHILIP MENDEZ V.L. Vs. DR JUBIN THOMAS
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September 23, 2022 |
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PHILIPS INDIA LIMITED Vs. DR.P.V.GOVINDAN NAIR
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February 4, 2022 |
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PINNACLE VEHICLES AND SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
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April 13, 2022 |
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PIOUS JOSEPH Vs. KALLOORKAD GRAMA PANCHAYATH
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January 25, 2022 |
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PKV INFRATECH (OPC) PRIVATE LTD Vs. SUPERINTENDING ENGINEER
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March 30, 2022 |
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PONDSON JOHN Vs. STATE OF KERALA
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June 27, 2022 |
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PONNAMMA THOMAS Vs. STATE OF KERALA
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February 15, 2022 |
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PONNU Vs. KASU
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September 27, 2022 |
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POONITHURA SERVICE CO-OPERATIVE BANK LTD Vs. VARGHESE K.Y.
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August 22, 2022 |
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POOZHIPARAMBATH SAFIYA Vs. MAPPANTAVIDA SREEDHARAN
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November 14, 2022 |
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POULOSE Vs. STATE OF KERALA
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May 19, 2022 |
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PRABHAJITH Vs. STATE OF KERALA
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October 26, 2022 |
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PRABHAKARAN D. Vs. STATE OF KERALA
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July 27, 2022 |
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PRADEEP Vs. STATE OF KERALA
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June 14, 2022 |
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PRADEEP Vs. STATE OF KERALA
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October 7, 2022 |
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PRADEEP Vs. STATE OF KERALA
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November 4, 2022 |
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PRADEEP Vs. STATE OF KERALA
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November 11, 2022 |
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PRADEEP KUMAR Vs. STATE OF KERALA
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September 6, 2022 |
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PRADEEP KUMAR Vs. STATE OF KERALA
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June 3, 2022 |
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PRADEEP KUMAR Vs. MARADU MUNICIPALITY
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March 4, 2022 |
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PRADEEP KUMAR P. Vs. STATE OF KERALA
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February 3, 2022 |
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PRADEEP M.P. Vs. STATE OF KERALA
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February 21, 2022 |
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PRADEEPCHANDRAN Vs. STATE OF KERALA
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January 10, 2022 |
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PRADEES MADHAVAN Vs. STATE OF KERALA
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August 11, 2022 |
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PRADIP MALIK Vs. STATE OF KERALA
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June 24, 2022 |
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PRAICY JOSEPH Vs. REGIONAL TRANSPORT OFFICER
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November 23, 2022 |
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PRAJEESH Vs. STATE OF KERALA
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November 8, 2022 |
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PRAJEESH Vs. STATE OF KERALA
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May 27, 2022 |
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PRAJEESH M. Vs. STATE OF KERALA
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May 20, 2022 |
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PRAKASH Vs. STATE OF KERALA
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June 8, 2022 |
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PRAKASH Vs. STATE OF KERALA
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October 12, 2022 |
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PRAKASH KARAT Vs. STATE OF KERALA
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October 13, 2022 |
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PRAKASH O. S. Vs. STATE OF KERALA
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July 20, 2022 |
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PRAKASH R. Vs. STATE OF KERALA
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October 11, 2022 |
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PRAKASHAN V.P. Vs. AKSHARA RAJESH
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November 15, 2022 |
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PRAMEELA K.BABU Vs. BOJI VASU
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November 29, 2022 |
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PRAMOD P. Vs. UNION OF INDIA
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July 7, 2022 |
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PRANAV Vs. STATE OF KERALA
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October 13, 2022 |
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PRANAV G. MOHAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
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May 10, 2022 |
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PRANAV M.R. Vs. STATE OF KERALA
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September 19, 2022 |
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PRASAD Vs. STATE OF KERALA
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August 29, 2022 |
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PRASAD Vs. VAIKOM MUNICIPALITY
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May 20, 2022 |
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PRASAD Vs. SUSEELA
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June 29, 2022 |
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PRASANNAKUMAR P.K. PEON Vs. MANAGING DIRECTOR KERALA STATE DEVELOPMENT CORPORATION FOR SCHEDULE CASTE & SCHEDULED TRIBES LTD.
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September 27, 2022 |
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PRASANNAKUMAR P.T. Vs. STATE OF KERALA
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November 11, 2022 |
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PRASANNAKUMARI P R HEADMISTRESS Vs. STATE OF KERALA
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March 25, 2022 |
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PRASANNAKUMARI.P.R. Vs. STATE OF KERALA
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June 22, 2022 |
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PRASANNAN Vs. SIVADASAN
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August 31, 2022 |
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PRASANTH Vs. STATE OF KERALA
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November 7, 2022 |
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PRASANTH JOSEPH Vs. KERALA AGRICULTURAL UNIVERSITY
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July 27, 2022 |
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PRASHOB K. Vs. STATE OF KERALA
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October 12, 2022 |
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PRATHEESH P.C. Vs. AVANI P.P.
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November 9, 2022 |
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PRATHEESH@ ANKI Vs. STATE OF KERALA
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May 31, 2022 |
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PRAVEEN Vs. STATE OF KERALA
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October 13, 2022 |
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PRAVEEN Vs. STATE OF KERALA
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November 28, 2022 |
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PRAVEEN Vs. STATE OF KERALA
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April 1, 2022 |
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PRAVEEN K.R. Vs. STATE OF KERALA
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October 17, 2022 |
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PRAVEEN O. P. Vs. PRADEEP P. U.
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February 10, 2022 |
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PRAVEEN VASUDEVA KURUP Vs. STATE OF KERALA
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September 13, 2022 |
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PRAVEEN XAVIER Vs. STATE OF KERALA
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January 25, 2022 |
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PRECIOUS BLOOD MISSIONARIES Vs. NISHANTH LUIZE
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July 6, 2022 |
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PREESA FOODS AND SPICES (INDIA) PRIVATE LIMITED Vs. STATE OF KERALA
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April 4, 2022 |
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PREETHAMOL JOSEPH Vs. SHAJI JOHN
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April 4, 2022 |
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PREETHI DANIEL Vs. TITTY MATHEW THOMAS
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June 21, 2022 |
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PREMA KUMAR P. Vs. TRAVANCORE DEVASWOM BOARD
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July 26, 2022 |
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PREMACHANDRAN KEEZHOTH Vs. CHANCELLOR
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February 23, 2022 |
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PREMALATHA Vs. JAMEELA
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October 18, 2022 |
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PREMAVATHY C.S. Vs. DIVISIONAL FOREST OFFICER, NILAMBUR
|
August 26, 2022 |
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PREMJITHLAL V.P. Vs. PETER JOHN ASWEZ
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December 19, 2022 |
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PRESIDENT THIRUVALLOOR GRAMA PANCHAYATH Vs. DEPUTY DIRECTOR OF PANCHAYATHS
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March 8, 2022 |
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PRESIDENT, ANICKAD REGIONAL FARMERS SERVICE COOPERATIVE BANK LTD Vs. BENNY THOMAS
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August 30, 2022 |
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PRESTIGE ESTATES PROJECTS LIMITED Vs. SECRETARY THRIKKAKARA MUNICIPALITY, KAKKANAD
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November 22, 2022 |
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PRIJI Vs. STATE OF KERALA
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August 22, 2022 |
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PRINCIPAL COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE Vs. SOUTH INDIAN BANK LTD.
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July 29, 2022 |
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PRINCIPAL KIMS COLLEGE OF NURSING Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
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September 29, 2022 |
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PRINCIPAL SABARI PTB SMARAKA H.S.S ADAKKAPUTHUR Vs. ADDITIONAL REGISTERING AUTHORITY
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April 8, 2022 |
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PRINCIPAL SECRETARY, FOOD CIVIL SUPPLIES Vs. S. CHANDRAMOHAN NAIR
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April 8, 2022 |
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PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ADITHYA K.
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July 13, 2022 |
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PRODAIR AIR PRODUCTS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF STATE TAX SPECIAL CIRCLE II, KERALA SGST DEPARTMENT
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January 6, 2022 |
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PROF. K.I. ANTONY Vs. SHIBILI SAHIB VICE PRESIDENT, THE THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD.
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February 21, 2022 |
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PROF. M.K. SANOO Vs. STATE OF KERALA
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January 10, 2022 |
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PUNJAB NATIONAL BANK Vs. A.K. NANDHAN
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January 7, 2022 |
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PURNIMA DISTRIBUTORS Vs. M.P. THIMMAPPA
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January 12, 2022 |
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PURUSHOTHAMAN Vs. STATE OF KERALA
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October 6, 2022 |
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PURUSHOTHAMAN Vs. STATE OF KERALA
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September 6, 2022 |
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PUSHKARAN Vs. STATE OF KERALA
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May 10, 2022 |
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PUSHPY JOHN Vs. STATE OF KERALA
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July 13, 2022 |
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PUTHEN MODERN RICE MILL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD
|
September 28, 2022 |
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PUTHETTU DEVELOPERS PVT. LTD. Vs. STATE OF KERALA
|
August 10, 2022 |
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PUTHIYA MALIYAKKAL MINAVER Vs. T.P. RAMLA
|
November 29, 2022 |
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PUTHUKKATTU PAREEKUTTY ALIYAR Vs. STATE OF KERALA
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September 28, 2022 |
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R. BAJI Vs. KERALA STATE ROAD TRANSPORT CORPORATION LIMITED
|
July 1, 2022 |
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R. SURESH Vs. CHAIRMAN, ATHURASRAMAM N. S. S. HOMOEO MEDICAL COLLEGE
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February 15, 2022 |
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R.D.RAJAN Vs. STATE OF KERALA
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March 25, 2022 |
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R.KARTHIK Vs. STATE OF KERALA
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July 19, 2022 |
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R.RAMARAJA VARMA Vs. STATE OF KERALA
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May 27, 2022 |
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R.SASIKUMAR Vs. LAKSHMIKUTTY AMMA
|
November 14, 2022 |
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R.SURESH Vs. CHAIRMAN, ATHURASRAMAM N.S.S.HOMEO MEDICAL COLLEGE
|
August 8, 2022 |
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R.V. ABDUL JALEEL Vs. ASSISTANT LABOUR OFFICER
|
May 25, 2022 |
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RADHA Vs. STATE OF KERALA
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August 29, 2022 |
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RADHADEVI C. G. Vs. STATE OF KERALA
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January 18, 2022 |
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RADHAKRISHNA PILLAI Vs. STATE OF KERALA
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November 7, 2022 |
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RADHAKRISHNAN Vs. C.B.SREEKUMAR
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November 7, 2022 |
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RADHAKRISHNAN Vs. CORPORATION OF THIRUVANANTHAPURAM
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January 4, 2022 |
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RADHAMANI Vs. INDIRAMMA
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November 23, 2022 |
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RAFEEK Vs. STATE OF KERALA
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December 6, 2022 |
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RAGESH Vs. FRANK JOHN
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September 19, 2022 |
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RAGESH MENON Vs. SALINI SREEDHAR
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December 5, 2022 |
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RAGESHKUMAR K.T. Vs. STATE OF KERALA
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October 18, 2022 |
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RAHEES Vs. STATE OF KERALA
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January 14, 2022 |
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RAHIM Vs. STATE OF KERALA
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June 10, 2022 |
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RAHIYA P Vs. SOUTH INDIAN BANK LTD
|
November 23, 2022 |
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RAHUL Vs. STATE OF KERALA
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August 31, 2022 |
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RAHUL Vs. STATE OF KERALA
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June 7, 2022 |
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RAHUL Vs. STATE OF KERALA
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December 9, 2022 |
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RAHUL K. R. Vs. STATE OF KERALA
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November 2, 2022 |
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RAHUL K.P. Vs. PRADEEP KUMAR K.K.
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October 13, 2022 |
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RAHUL KRISHNA @PRASANTH Vs. STATE OF KERALA
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September 13, 2022 |
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RAHUL P.R. Vs. STATE OF KERALA
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August 23, 2022 |
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RAHUL P.U. Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
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November 30, 2022 |
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RAHUL R. NAIR Vs. STATE OF KERALA
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July 27, 2022 |
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RAHUL RAJ Vs. STATE OF KERALA
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October 27, 2022 |
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RAHUL RAJAN Vs. STATE OF KERALA
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June 9, 2022 |
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RAHUL SUBHASH Vs. STATE OF KERALA
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February 2, 2022 |
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RAHUL T.R Vs. STATE OF KERALA
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August 29, 2022 |
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RAHUL V. Vs. STATE OF KERALA
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June 3, 2022 |
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RAHUL V.G. Vs. STATE OF KERALA
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October 28, 2022 |
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RAJ SAGAR Vs. STATE OF KERALA
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August 19, 2022 |
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RAJAMMA Vs. RAMAKRISHNAN
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November 8, 2022 |
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RAJAN Vs. STATE OF KERALA
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December 20, 2022 |
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RAJAN E. K. Vs. AUTHORIZED OFFICER, CANARA BANK
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May 18, 2022 |
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RAJAN J. PALLAN Vs. MUNICIPAL CORPORATION OF THRISSUR
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June 8, 2022 |
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RAJAN. K. Vs. STATE OF KERALA
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August 26, 2022 |
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RAJANI D. Vs. KISHORE M.C.
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August 24, 2022 |
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RAJANI VIJAYAN Vs. STATE OF KERALA
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July 5, 2022 |
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RAJASREE RAJAN Vs. SREERAJ K.
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October 27, 2022 |
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RAJEENA K. Vs. STATE OF KERALA
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January 11, 2022 |
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RAJEESH K.M. Vs. STATE OF KERALA
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August 16, 2022 |
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RAJEEV Vs. STATE OF KERALA
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July 21, 2022 |
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RAJEEV Vs. STATE OF KERALA
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August 8, 2022 |
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RAJEEV Vs. STATE OF KERALA
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June 28, 2022 |
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RAJEEV BABU Vs. STATE OF KERALA
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September 6, 2022 |
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RAJEEVAN. R. Vs. SANTHOSH
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January 31, 2022 |
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RAJENDRA BABU Vs. BANK OF BARODA
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May 30, 2022 |
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RAJENDRA PANICKER Vs. PRAKASH
|
July 8, 2022 |
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RAJENDRAN Vs. JANCY
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November 14, 2022 |
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RAJENDRAN Vs. DIRECTOR GENERAL
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October 14, 2022 |
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RAJENDRAN K. Vs. STATE OF KERALA
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December 19, 2022 |
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RAJENDRAN NAIR Vs. AIRPORTS AUTHORITY OF INDIA
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August 29, 2022 |
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RAJESH Vs. DISTRICT COLLECTOR, THRISSUR THRISSUR, PIN-680 001
|
January 11, 2022 |
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RAJESH Vs. STATION HOUSE OFFICER
|
December 5, 2022 |
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RAJESH Vs. SHANAVAS S.
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May 26, 2022 |
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RAJESH Vs. STATE OF KERALA
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September 23, 2022 |
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RAJESH Vs. LINCY
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May 25, 2022 |
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RAJESH Vs. STATE OF KERALA
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April 19, 2022 |
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RAJESH Vs. STATE OF KERALA
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August 23, 2022 |
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RAJESH A. NAIR Vs. STATE OF KERALA
|
December 8, 2022 |
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RAJESH BABU Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD
|
April 13, 2022 |
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RAJESH CHANDRAN Vs. GOPALAKRISHNAN NAIR
|
July 22, 2022 |
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RAJESH JOHN Vs. MURALIKRISHNA DUGGIRALA
|
February 17, 2022 |
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RAJESH NARAYANAN Vs. STATE OF KERALA
|
August 16, 2022 |
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RAJESHKUMAR Vs. DIST. COLLECTOR
|
February 8, 2022 |
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RAJESWARI R. Vs. REGISTRAR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
July 29, 2022 |
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RAJI V.O. Vs. STATE OF KERALA
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November 21, 2022 |
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RAJI VENUGOPAL Vs. BINOY
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June 17, 2022 |
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RAJKUMAR Vs. STATE OF KERALA
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November 8, 2022 |
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RAJKUMAR G. Vs. STATE OF KERALA
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July 1, 2022 |
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RAJKUMAR GUPTA Vs. STATE OF KERALA
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February 1, 2022 |
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RAJKUMAR S. NAIR Vs. STATE OF KERALA
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June 30, 2022 |
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RAJKUMAR. P @ RAJAN Vs. ASHOKAN P. K.
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March 14, 2022 |
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RAJU Vs. STATE OF KERALA
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August 16, 2022 |
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RAJU CHANDRAN Vs. LATHA SUNDERSWARAN
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December 19, 2022 |
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RAJU K.P. Vs. STATE OF KERALA
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July 19, 2022 |
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RAJU NARAYANA SWAMY Vs. STATE OF KERALA
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October 11, 2022 |
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RAJULA Vs. DISTRICT COLLECTOR
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October 18, 2022 |
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RAKASHKUMAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY PALAKKAD, REGIONAL TRANSPORT OFFICE PALAKKAD P.O., PALAKKAD 678 001
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January 13, 2022 |
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RAKESH Vs. STATE OF KERALA
|
October 7, 2022 |
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RAKESH Vs. STATE OF KERALA
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October 27, 2022 |
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RAKESH Vs. STATE OF KERALA
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April 5, 2022 |
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RAKESH M.R Vs. STATE OF KERALA
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April 7, 2022 |
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RAKESH SHARMA Vs. STATE OF KERALA
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September 2, 2022 |
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RAKHI BOSE Vs. UNION OF INDIA
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June 21, 2022 |
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RAKHIMOL RAMACHANDRAN Vs. SARATH R.
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August 16, 2022 |
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RAMACHANDRA MANIYANI Vs. STATE OF KERALA
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April 12, 2022 |
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RAMACHANDRAN Vs. STATE OF KERALA
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March 30, 2022 |
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RAMACHANDRAN P. Vs. STATE OF KERALA
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May 17, 2022 |
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RAMACHANDRAN. K. Vs. STATE OF KERALA
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September 14, 2022 |
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RAMAKRISHNAN Vs. THANKA
|
October 7, 2022 |
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RAMAKRISHNAN Vs. BRANCH MANAGER TRISSUR DISTRICT CO OPERATIVE BANK
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April 26, 2022 |
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RAMAKRISHNAN P. K. Vs. KERALA STATE BEVERAGES (M&M) CORPORATION LTD
|
January 6, 2022 |
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RAMAN NAIR N. K. Vs. STATE OF KERALA
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June 28, 2022 |
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RAMANALUKKAL SHAREEF Vs. MOHAMMED
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April 11, 2022 |
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RAMANKUTTY Vs. NARUL HUDHA YATHIM KHANA
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January 20, 2022 |
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RAMANKUTTY, S/O GOVINDANKUTTY Vs. CHANDRASEKHARA MARAR S/O NEELAKANDA MARAR
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January 17, 2022 |
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RAMEES RAJA Vs. STATE OF KERALA
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June 24, 2022 |
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RAMEEZ Vs. STATE OF KERALA
|
May 6, 2022 |
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RAMESAN.K.M. Vs. STATE OF KERALA
|
September 15, 2022 |
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RAMESH Vs. STATE OF KERALA
|
October 10, 2022 |
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RAMESH Vs. SHERAFFUNISA
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February 28, 2022 |
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RAMESHAN K. Vs. STATE OF KERALA
|
June 8, 2022 |
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RAMLA Vs. KHADEEJA
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December 16, 2022 |
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RAMSHEED M Vs. STATE OF KERALA
|
November 15, 2022 |
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RAMSIYAMOL R. S. Vs. STATE OF KERALA
|
November 7, 2022 |
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RANGAN @ SREERANGAN Vs. STATE OF KERALA
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September 30, 2022 |
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RANGASWAMY Vs. STATE OF KERALA
|
July 14, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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July 5, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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July 1, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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July 20, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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August 1, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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November 1, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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December 20, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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October 13, 2022 |
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RANI SAJI SAM Vs. STATE OF KERALA
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October 19, 2022 |
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RANJITH C. Vs. STATE OF KERALA
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September 27, 2022 |
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RANJITH MAVEETTIL Vs. STATE OF KERALA
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July 18, 2022 |
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RANJITH P.R. Vs. STATE OF KERALA
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January 14, 2022 |
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RANJITH P.T.K. Vs. UNIVERSITY OF CALICUT
|
July 8, 2022 |
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RANJITH T Vs. STATE OF KERALA
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September 2, 2022 |
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RANJU JOSE Vs. GIJESH GEORGE
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November 11, 2022 |
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RAPHY JOHN Vs. LAND REVENUE COMMISSIONER
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May 25, 2022 |
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RASEENA Vs. SAMEER
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June 14, 2022 |
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RASHEED Vs. MARY FERNANDEZ
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July 25, 2022 |
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RASHID KHAN Vs. STATE OF KERALA
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July 11, 2022 |
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RASIYA Vs. ARJUNAN
|
October 18, 2022 |
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RATHEESH Vs. STATE OF KERALA
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January 6, 2022 |
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RATHEESH Vs. STATE OF KERALA
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March 3, 2022 |
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RATHEESH Vs. STATE OF KERALA
|
September 6, 2022 |
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RATHEESH Vs. STATE OF KERALA
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June 2, 2022 |
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RATHEESH J.B. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 16, 2022 |
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RATHEESH KUMAR Vs. JITHENDRAKUMAR T.LODHYA
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July 20, 2022 |
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RATHEESH P.K. Vs. COCHIN INTERNATIONAL AIRPORT LTD.
|
November 24, 2022 |
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RATHEESH R. Vs. STATE OF KERALA
|
November 8, 2022 |
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RATHEESH T.S. Vs. STATE OF KERALA
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July 14, 2022 |
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RATHEESHMON Vs. STATE OF KERALA
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November 3, 2022 |
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RATNAMANI GEORGE Vs. AUTHORIZED OFFICER
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May 18, 2022 |
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RAVEENDRAN Vs. STATE OF KERALA
|
May 6, 2022 |
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RAVEENDRAN Vs. PARIYARAM GRAMA PANCHAYATH
|
September 1, 2022 |
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RAVEENDRAN A. Vs. UNION OF INDIA
|
June 17, 2022 |
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RAVI Vs. STATE OF KERALA
|
September 15, 2022 |
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RAVI @ RAVEENDRAN Vs. STATE OF KERALA
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August 19, 2022 |
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RAVI KEEZHEDATH Vs. STATE OF KERALA
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February 21, 2022 |
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RAVI P.I. Vs. SREE NARAYANA DHARMA SAMAJAM
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February 8, 2022 |
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RAVINDRAN Vs. THRIVIKRAMAN NAMBOOTHIRI
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July 25, 2022 |
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RAVIS EXPORTS Vs. UNION OF INDIA
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May 18, 2022 |
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RAYEES V.V. Vs. STATE OF KERALA
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July 27, 2022 |
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RAZIA Vs. UNIVERSITY OF KERALA
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March 11, 2022 |
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RAZIA SALAM Vs. STATE OF KERALA
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August 30, 2022 |
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REFINERY EMPLOYEES UNION Vs. UNION OF INDIA
|
May 5, 2022 |
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REGHU T. P. Vs. STATE OF KERALA
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June 23, 2022 |
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REGHUNADHAN NAIR Vs. STATE OF KERALA
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January 27, 2022 |
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REGHUNATHAN NAIR Vs. BOBBY A. THOMAS
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August 24, 2022 |
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REGIONAL CANCER CENTRE Vs. FLOWER AUGUSTINE
|
November 16, 2022 |
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REGIONAL CANCER CENTRE (RCC) Vs. GANGA DEVI C.
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July 21, 2022 |
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REGIONAL DIRECTOR Vs. SHAJI V.K
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February 25, 2022 |
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REGIONAL MANAGER Vs. BINDU VIJAYAKUMAR
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November 8, 2022 |
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REGIONAL TRANSPORT OFFICER Vs. SUMESH
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November 2, 2022 |
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REGISTRAR, KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA Vs. ELIZABETH K. SYRIAC
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March 17, 2022 |
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REHANA HARIS Vs. PHILIP SKARIAH
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September 26, 2022 |
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REHINA S.S. Vs. STATE OF KERALA
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November 23, 2022 |
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REJANIMOL T. J. Vs. STATE OF KERALA
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August 22, 2022 |
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REJI K. JOSHY Vs. JOINT REGISTRAT OF CO-OPERATIVE SOCIETIES
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April 7, 2022 |
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REJI VARGHESE Vs. TRANSPORT COMMISSIONER, GOVERNMENT SECRETARIAT
|
July 6, 2022 |
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REJIMON Vs. STATE OF KERALA
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August 29, 2022 |
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REJIN RAVI Vs. NADIYA KRISHNAN
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July 6, 2022 |
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REKHA Vs. STATE OF KERALA
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July 27, 2022 |
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REKHA K. N. Vs. STATE OF KERALA
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September 22, 2022 |
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REKHA SEBI Vs. ROSALIND JOHN
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December 16, 2022 |
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RELIANCE GENERAL INSURANCE CO.LTD Vs. PRAMEELA T.G
|
March 2, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ANNAMMA RAJU @ BINCY
|
October 27, 2022 |
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RELIANCE JIJO INFOCOMM LTD Vs. MUNICIPAL CORPORATION OF THRISSUR
|
January 21, 2022 |
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REMA DEVI Vs. UNION OF INDIA
|
January 12, 2022 |
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REMANAN Vs. CHITHRAN
|
November 7, 2022 |
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REMANI AMMA Vs. PROPRIETOR WESTERN INDIA CASHEW COMPANY PVT LTD
|
July 15, 2022 |
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REMYA MURALEEDHARAN Vs. HUMBLE SHYAM
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September 19, 2022 |
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RENI BIJU Vs. KOTTAYAM MUNCIPALITY
|
June 17, 2022 |
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RENJINI Vs. STATE OF KERALA
|
November 7, 2022 |
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RENJITH Vs. STATE OF KERALA
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December 19, 2022 |
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RENJITH Vs. STATE OF KERALA
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June 6, 2022 |
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RENJITH Vs. STATE OF KERALA
|
May 27, 2022 |
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RENJITH Vs. STATE OF KERALA
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April 12, 2022 |
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RENJITH MAHESHWARY Vs. UNION OF INDIA
|
May 24, 2022 |
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RENJITH PANNACKAL Vs. STATE OF KERALA
|
August 1, 2022 |
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RENJU JOSY Vs. SONY FRANCIS
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July 18, 2022 |
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RENNY ELIZAABETH UMMAN Vs. AMRUTHA RAJ BABY
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December 19, 2022 |
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RENOJ R.S. Vs. STATE OF KERALA
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October 26, 2022 |
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RESHMI G. PILLAI Vs. SECRETARY, AKATHETHARA GRAMA PANCHAYATH
|
June 28, 2022 |
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RESHMI R. CHANDRAN Vs. STATE OF KERALA
|
October 20, 2022 |
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RESHMY L. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 6, 2022 |
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RESIN MUHAMMED Vs. STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION
|
January 6, 2022 |
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REV. T. G. JOHNSON Vs. STATE OF KERALA
|
May 18, 2022 |
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REVENUE DIVISIONAL OFFICER Vs. POOTHOTTA RESORTS PVT. LTD.
|
December 20, 2022 |
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REVENUE DIVISIONAL OFFICER/SUB COLLECTOR, REVENUE DIVISIONAL OFFICE Vs. ASWATH KUMAR SHENOY
|
January 12, 2022 |
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REYON ANTONY Vs. STATE OF KERALA
|
August 11, 2022 |
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RIHAN KOCHERY Vs. REGISTRAR, NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
|
September 29, 2022 |
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RIHAN KOCHERY Vs. REGISTRAR
|
September 1, 2022 |
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RIJIL CHAPPAYIL Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
|
December 9, 2022 |
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RIJIL CN Vs. STATE OF KERALA
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August 17, 2022 |
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RIJIL P.P. Vs. STATE OF KERALA
|
April 29, 2022 |
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RINCE MARIN NINAN Vs. REGISTRAR, KERALA REGISTRATION OF MARRIAGE
|
February 16, 2022 |
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RINCY Vs. ASHA
|
February 14, 2022 |
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RINU SREEJAYA ASWAN Vs. UNION OF INDIA
|
October 11, 2022 |
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RISHADA HARIS Vs. STATE OF KERALA
|
November 2, 2022 |
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RISHADA HARIS K. P. Vs. STATE OF KERALA
|
November 2, 2022 |
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RITHUL DEV M Vs. MINISTRY OF EDUCATION
|
March 29, 2022 |
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RIYAS Vs. STATE OF KERALA
|
October 14, 2022 |
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RIYAS Vs. STATE OF KERALA
|
August 11, 2022 |
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RIYAS HASSAN Vs. STATE OF KERALA
|
September 28, 2022 |
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RIYESH. C Vs. STATE OF KERALA
|
September 2, 2022 |
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ROBERT Vs. STATE OF KERALA
|
January 28, 2022 |
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ROBERT Vs. CHRISTA BABU
|
January 4, 2022 |
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ROBIN JOSE Vs. STATE OF KERALA
|
August 17, 2022 |
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ROBIN JOSEPH Vs. STATE OF KERALA
|
March 24, 2022 |
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ROBIN T.A. Vs. STATE OF KERALA
|
November 15, 2022 |
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ROBY VARGHESE V.V. Vs. STATE OF KERALA
|
October 14, 2022 |
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ROHIT Vs. STATE OF KERALA
|
June 6, 2022 |
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ROHITH A. Vs. SUPERINTENDENT OF POLICE
|
November 10, 2022 |
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ROHITH C.R Vs. STATE OF KERALA
|
August 8, 2022 |
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RON MATHEW Vs. STATE OF KERALA
|
October 7, 2022 |
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RON THAZHIKAMALAYIL JACOB Vs. STATE OF KERALA
|
September 16, 2022 |
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RONALD Vs. STATE OF KERALA
|
June 28, 2022 |
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ROOPESH Vs. STATE OF KERALA
|
March 17, 2022 |
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ROSE VINCENT Vs. CHACKO JOSE AKKARAPATTY HOUSE
|
October 18, 2022 |
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ROSHAN Vs. STATE OF KERALA
|
March 4, 2022 |
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ROSHAN Vs. STATE OF KERALA
|
July 7, 2022 |
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ROSHAN MATHEW Vs. STATE OF KERALA
|
August 29, 2022 |
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ROSHY AUGUSTINE Vs. STATE OF KERALA
|
August 19, 2022 |
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ROUSHA P. ALI Vs. UNION OF INDIA
|
November 1, 2022 |
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ROY Vs. STATE OF KERALA
|
June 14, 2022 |
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ROY J. VAYALAT Vs. STATE OF KERALA
|
March 18, 2022 |
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ROY J. VAYALAT Vs. STATE OF KERALA
|
March 8, 2022 |
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RUBBER WOOD INDIA PVT. LTD. Vs. MANOJKUMAR
|
August 2, 2022 |
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RUBCO SALES INTERNATIONAL LTD Vs. SPECIAL TAHSILDAR (R.R.) REVENUE RECOVERY
|
November 28, 2022 |
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RUDRASENAN Vs. STATE OF KERALA
|
February 17, 2022 |
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RUKIA BI Vs. UNION OF INDIA
|
March 28, 2022 |
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RUKIA BI Vs. UNION OF INDIA
|
July 6, 2022 |
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RUKSANA Vs. NIJIL ALI
|
September 1, 2022 |
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S. BALACHANDRAN Vs. STATE OF KERALA
|
October 7, 2022 |
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S. GODHANDARAJ R. Vs. R. AYYAMPERUMAL
|
June 24, 2022 |
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S. K. PAVITHRAN Vs. LAISY SANTHOSH
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January 3, 2022 |
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S. PRADEEP KUMAR Vs. STATE OF KERALA
|
October 14, 2022 |
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S. RAVEENDRANATH PAI Vs. STATE OF KERALA
|
April 8, 2022 |
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S. SURENDRAN Vs. DIRECTOR GENERAL OF CENTRAL INDUSTRIAL SECURITY FORCE CISF HQ
|
February 11, 2022 |
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S. YADAVA Vs. KERALA STATE CO-OPERATIVE BANK
|
September 16, 2022 |
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S.DHANALAKSHMI Vs. SAHAL V.J.
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June 1, 2022 |
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S.KRISHNAKUMAR Vs. STATE OF KERALA
|
September 1, 2022 |
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S.KRISHNAKUMAR Vs. STATE OF KERALA
|
November 2, 2022 |
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S.N.D.P.YOGUM A PUBLIC LIMITED COMPANY Vs. G.KRISHNAMOORTHY (DIED)
|
May 27, 2022 |
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S.P. SALEEM Vs. STATE OF KERALA
|
July 19, 2022 |
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S.SREEKALA Vs. M.S SREEKUMARAN NAIR
|
August 10, 2022 |
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S.V. SUMESH Vs. STATE OF KERALA
|
November 9, 2022 |
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SABEENA Vs. DISTRICT COLLECTOR
|
March 23, 2022 |
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SABI KUNJUMON Vs. STATE OF KERALA
|
October 18, 2022 |
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SABIN VARGHESE Vs. STATE OF KERALA
|
May 13, 2022 |
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SABIN VARGHESE Vs. STATE OF KERALA
|
November 11, 2022 |
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SABIR N.S. Vs. STATE OF KERALA
|
June 15, 2022 |
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SABITHA CHERIAN Vs. STATE OF KERALA
|
August 1, 2022 |
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SABNA K. K. Vs. KERALA KALAMANDALAM UNIVERSITY FOR ART AND CULTURE
|
November 22, 2022 |
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SABU Vs. STATE OF KERALA
|
August 3, 2022 |
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SABU THOMAS Vs. THE CHANCELLOR, MAHATMA GANDHI UNIVERSITY
|
October 24, 2022 |
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SABURAJ P.G Vs. STATE OF KERALA
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April 1, 2022 |
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SACHIDANANDAN T.C Vs. RADHAKRISHNAN.C
|
November 11, 2022 |
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SACRED HEART COLLEGE Vs. STATE OF KERALA
|
June 17, 2022 |
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SADANANDAN Vs. GAYATHRI,
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February 10, 2022 |
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SADANANDAN K.S. Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
|
November 22, 2022 |
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SADASIVAN Vs. SADASIVAN NAIR
|
September 27, 2022 |
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SADDIQUE SHAMSUDHEEN Vs. STATE OF KERALA
|
January 11, 2022 |
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SAFAR Vs. STATE OF KERALA
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July 22, 2022 |
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SAFARULLA KHAN Vs. STATE OF KERALA
|
July 6, 2022 |
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SAFEEK K.M. Vs. STATE OF KERALA
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August 30, 2022 |
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SAFFEEQ M.P. Vs. KERALA WATER AUTHORITY
|
September 23, 2022 |
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SAGAR VINCENT Vs. BIJU PAULOSE M.
|
April 4, 2022 |
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SAHAD Vs. STATE OF KERALA
|
December 12, 2022 |
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SAHADEVAN Vs. STATE OF KERALA
|
September 1, 2022 |
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SAHAL MUHAMMED M. Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
January 12, 2022 |
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SAHAL T. YOUSAF Vs. STATE OF KERALA
|
April 4, 2022 |
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SAHANADAN Vs. STATE OF KERALA
|
November 22, 2022 |
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SAHARA GRANITES Vs. DISTRICT GEOLOGIST, PALAKKAD
|
August 3, 2022 |
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SAHARA GRANITES Vs. DISTRICT GEOLOGIST
|
August 2, 2022 |
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SAHIDA Vs. V.C. PURUSHU
|
April 22, 2022 |
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SAHIRA SPECIAL Vs. TAHSILDAR
|
November 7, 2022 |
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SAHYADRI AGENCIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, THRISSUR
|
December 16, 2022 |
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SAI SERVICE STATION LTD Vs. DILEEP GANESH
|
January 27, 2022 |
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SAIDH Vs. STATE OF KERALA
|
January 6, 2022 |
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SAINUDHEEN Vs. STATE OF KERALA
|
April 6, 2022 |
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SAINUDHEEN Vs. STATE OF KERALA
|
July 6, 2022 |
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SAJAD Vs. STATE OF KERALA
|
December 1, 2022 |
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SAJAN Vs. STATE OF KERALA
|
July 22, 2022 |
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SAJAN Vs. STATE OF KERALA
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November 1, 2022 |
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SAJAN T. SUNNY Vs. BISWANATH SINHA (DELETED AND SUBSTITUTED) PRESENTLY THE PRINCIPAL SECRETARY
|
October 13, 2022 |
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SAJEEBA SALIM Vs. FEDRAL BANK LTD.
|
May 30, 2022 |
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SAJEESH Vs. STATE OF KERALA
|
October 28, 2022 |
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SAJEEV Vs. STATE OF KERALA
|
March 25, 2022 |
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SAJEEV SASTHARAM V. Vs. STATE OF KERALA
|
November 10, 2022 |
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SAJEEVAN Vs. STATE OF KERALA
|
November 25, 2022 |
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SAJEEVAN M.P. Vs. STATE OF KERALA
|
July 18, 2022 |
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SAJI Vs. STATE OF KERALA
|
December 21, 2022 |
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SAJI MATHAI Vs. STATE OF KERALA
|
November 23, 2022 |
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SAJI SAM Vs. STATE OF KERALA
|
July 12, 2022 |
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SAJI SAM Vs. STATE OF KERALA
|
August 19, 2022 |
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SAJI THOMAS Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES
|
April 6, 2022 |
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SAJI THOMAS Vs. STATE OF KERALA
|
September 30, 2022 |
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SAJID ALI Vs. GOVERNMENT OF KERALA
|
March 22, 2022 |
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SAJIMON Y. Vs. RADHAMANI
|
September 19, 2022 |
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SAJIN Vs. STATE OF KERALA
|
November 24, 2022 |
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SAJIN KUMAR T.K Vs. STATE OF KERALA
|
August 29, 2022 |
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SAJIN S. Vs. STATE OF KERALA
|
April 22, 2022 |
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SAJITH Vs. STATE OF KERALA
|
November 3, 2022 |
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SAJJAY Vs. STATE OF KERALA
|
August 19, 2022 |
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SAJU A. R. Vs. UNION OF INDIA
|
May 9, 2022 |
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SAJU M.P Vs. STATE OF KERALA
|
June 16, 2022 |
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SAJU THOMAS ABRAHAM Vs. STATE OF KERALA
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August 22, 2022 |
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SAJUMON @ SHIYAS Vs. STATE OF KERALA
|
February 24, 2022 |
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SAKKARIYA Vs. STATE OF KERALA
|
February 9, 2022 |
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SALAHUDHEEN Vs. STATE OF KERALA
|
September 2, 2022 |
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SALEENA Vs. STATE OF KERALA
|
November 17, 2022 |
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SALI Vs. STATE OF KERALA
|
December 14, 2022 |
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SALIH Vs. STATE OF KERALA
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February 3, 2022 |
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SALIM Vs. STATE OF KERALA
|
April 12, 2022 |
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SALIM A. Vs. M/S ASIANET SATELLITE COMMUNICATION LTD.
|
November 18, 2022 |
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SAMAR ISMAIL SHAHA Vs. STATE OF KERALA
|
January 21, 2022 |
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SAMEENA O. A. Vs. CHERANALLOOR GRAMA PANCHAYATH
|
January 27, 2022 |
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SAMEER Vs. STATE OF KERALA
|
February 14, 2022 |
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SAMEER Vs. STATE OF KERALA
|
November 1, 2022 |
|
SAMEER Vs. STATE OF KERALA
|
June 13, 2022 |
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SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
April 13, 2022 |
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SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST, KERALA
|
April 13, 2022 |
|
SAMEER P. Vs. STATE OF KERALA
|
May 20, 2022 |
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SAMSON JOHN Vs. STATE OF KERALA
|
June 17, 2022 |
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SANAL KUMAR Vs. STATE
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November 30, 2022 |
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SANAL SANKARAN Vs. STATE OF KERALA
|
May 4, 2022 |
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SANAL V.S Vs. STATE OF KERALA
|
February 21, 2022 |
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SANDEEP M. THOMAS Vs. STATE OF KERALA
|
June 21, 2022 |
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SANDEEP S. Vs. DIVYA S. S. ROSE
|
May 13, 2022 |
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SANDEEP UNNIKRISHNAN Vs. STATE OF KERALA
|
September 19, 2022 |
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SANDES SAVIO JOSE Vs. K.K. MATHEW
|
February 17, 2022 |
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SANDESH RAI Vs. STATE OF KERALA
|
June 28, 2022 |
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SANDHYA K.S. Vs. NISHANTH P.
|
October 18, 2022 |
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SANEESH Vs. STATE OF KERALA
|
October 6, 2022 |
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SANEESH K.N. Vs. STATE OF KERALA
|
October 26, 2022 |
|
SANEESH M. V. Vs. UNIVERSITY OF CALICUT
|
November 1, 2022 |
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SANEESH P.A Vs. KERALA STATE COOPERATIVE BANK
|
January 3, 2022 |
|
SANGEETH Vs. STATE OF KERALA
|
May 30, 2022 |
|
SANGEETH THOMAS Vs. STATE OF KERALA
|
July 20, 2022 |
|
SANIL Vs. STATE OF KERALA
|
September 28, 2022 |
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SANIL Vs. STATE OF KERALA
|
September 15, 2022 |
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SANIL JAMES Vs. STATE OF KERALA
|
September 20, 2022 |
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SANJAY Vs. STATE OF KERALA
|
March 9, 2022 |
|
SANJAY Vs. STATE OF KERALA
|
May 25, 2022 |
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SANJAY VITHAL DAS SAMPAT Vs. GOVERNMENT OF INDIA
|
June 17, 2022 |
|
SANJEEV HANSDA Vs. STATE OF KERALA
|
March 3, 2022 |
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SANJU SAMUEL Vs. AISHWARYA RAJU
|
November 2, 2022 |
|
SANJU SIMON Vs. STATE OF KERALA
|
January 7, 2022 |
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SANKAR Vs. STATE OF KERALA
|
June 17, 2022 |
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SANKARAN NAMBOOTHIRI Vs. STATE OF KERALA
|
October 20, 2022 |
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SANTHA BABU Vs. PRINCIPAL GENERAL MANAGER TELECOM CATHOLIC CENTRE
|
January 7, 2022 |
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SANTHA JOSE Vs. STATE OF KERALA
|
April 4, 2022 |
|
SANTHA K. Vs. KEEZHANA BALAN
|
November 1, 2022 |
|
SANTHAKUMAR P.V. Vs. STATE OF KERALA
|
June 17, 2022 |
|
SANTHARAM ROY T.S. Vs. TRAVANCORE DEVASWOM BOARD
|
March 2, 2022 |
|
SANTHI Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
October 13, 2022 |
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SANTHINI SHIJI Vs. STATE OF KERALA
|
September 22, 2022 |
|
SANTHOSH Vs. STATE OF KERALA
|
October 19, 2022 |
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SANTHOSH Vs. STATE OF KERALA
|
October 27, 2022 |
|
SANTHOSH Vs. STATE OF KERALA
|
January 20, 2022 |
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SANTHOSH Vs. KUNNAMKULAM FINANCING COMPANY LIMITED
|
November 25, 2022 |
|
SANTHOSH Vs. STATE OF KERALA
|
September 30, 2022 |
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SANTHOSH Vs. REGGIE KUNJUKUTTY
|
August 3, 2022 |
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SANTHOSH JOSEPH Vs. STATE OF KERALA
|
April 8, 2022 |
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SANTHOSH K.B. Vs. STATE OF KERALA
|
October 12, 2022 |
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SANTHOSH KUMAR Vs. STATE OF KERALA
|
January 7, 2022 |
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SANTHOSH KUMAR Vs. STATE OF KERALA
|
August 16, 2022 |
|
SANTHOSH KUMAR K Vs. COMMISSIONER
|
March 27, 2022 |
|
SANTHOSH KUMAR NAIR Vs. SURESH P. SREEDHARAN
|
November 15, 2022 |
|
SANTHOSH MATHEW Vs. SANTHOSH
|
June 6, 2022 |
|
SANTHOSH P. Vs. SURESH P.S.
|
June 15, 2022 |
|
SANTHOSH S. Vs. LAND REVENUE COMMISSIONER, TVM
|
February 9, 2022 |
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SANTHOSH S.A. Vs. STATE OF KERALA
|
August 11, 2022 |
|
SANTHOSHA K. Vs. STATE OF KERALA
|
June 15, 2022 |
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SANTHOSHA K. Vs. STATE OF KERALA
|
September 1, 2022 |
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SANTHOSHKUMAR Vs. STATE OF KERALA
|
August 12, 2022 |
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SANU JACKSON Vs. STATE OF KERALA
|
December 9, 2022 |
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SANU SADAN Vs. JUBEENA BEEGOM
|
November 25, 2022 |
|
SARA Vs. KUTTIALY
|
February 17, 2022 |
|
SARAFALI Vs. STATE OF KERALA
|
December 13, 2022 |
|
SARALAKUMARI P.V. Vs. KOTTAYAM CO-OPERATIVE URBAN BANK LTD.
|
August 4, 2022 |
|
SARAMMA SAMUEL Vs. ABRAHAM JACOB
|
September 22, 2022 |
|
SARANRAJ Vs. STATE OF KERALA
|
January 21, 2022 |
|
SARATH ACHU Vs. STATE OF KERALA
|
October 7, 2022 |
|
SARATH BABU Vs. STATE OF KERALA
|
February 18, 2022 |
|
SARATH CHAKRAVARTHI Vs. STATE OF KERALA
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April 1, 2022 |
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SARATH SASI Vs. STATE OF KERALA
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October 14, 2022 |
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SARATH SIVADASAN Vs. STATE OF KERALA
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October 18, 2022 |
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SAREESH M.V. Vs. STATE OF KERALA
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July 22, 2022 |
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SARITHA S.NAIR Vs. UNION OF INDIA
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August 10, 2022 |
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SAROJA Vs. POSTMASTER
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March 21, 2022 |
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SAROJINI Vs. DAVIS
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December 12, 2022 |
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SAROVAR HOTELS PRIVATE LIMITED Vs. STATE OF KERALA
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January 31, 2022 |
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SASI Vs. SREERAM GENERAL INSURANCE COMPANY LTD
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February 26, 2022 |
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SASI Vs. STATE OF KERALA
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October 28, 2022 |
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SASIDHARAN Vs. SUB INSPECTOR
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December 14, 2022 |
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SASIDHARAN K.B Vs. STATE OF KERALA
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November 4, 2022 |
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SASIDHARAN K.B. Vs. STATE OF KERALA
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October 19, 2022 |
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SASIKUMAR Vs. STATE OF KERALA
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February 3, 2022 |
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SATHEESAN S. Vs. STATE OF KERALA
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May 17, 2022 |
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SATHEESH KUMAR Vs. STATE OF KERALA
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April 19, 2022 |
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SATHEESHAN Vs. STATE OF KERALA
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October 7, 2022 |
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SATHEESHAN E. Vs. STATE OF KERALA
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November 15, 2022 |
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SATHEESHKUMAR P.C. Vs. STATE OF KERALA
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January 7, 2022 |
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SATHI DEVI, D/O RATHNAMMA Vs. STATE OF KERALA
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May 27, 2022 |
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SATHIYAMMA RAJENDRAN Vs. GIREESH KUMAR
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July 13, 2022 |
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SATHY Vs. DILEEP
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June 1, 2022 |
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SATHYA NARAYANA Vs. STATE OF KERALA
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May 23, 2022 |
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SATHYABHAN PRADHAN Vs. STATE OF KERALA
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October 26, 2022 |
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SATHYAJA SANKAR Vs. STATE OF KERALA
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October 10, 2022 |
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SATHYAN Vs. STATE OF KERALA
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November 15, 2022 |
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SATHYAN K. Vs. COCHIN DEVASWOM BOARD
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November 17, 2022 |
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SATHYAVELU @ SATHI Vs. STATE OF KERALA
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July 29, 2022 |
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SATYENDRA KUMAR JHA Vs. SECRETARY (TRANSPORT)
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March 29, 2022 |
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SAUMYA Vs. STATE OF KERALA
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March 15, 2022 |
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SAVI SEBASTIAN Vs. STATE OF KERALA
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July 25, 2022 |
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SAVIN PAPALI Vs. STATE OF KERALA
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July 20, 2022 |
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SDF INDUSTRTIES LTD Vs. DEPUTY COMMISSIONER OF STATE TAXES STATE GST DEPARTMENT
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July 15, 2022 |
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SEBASTIAN Vs. MARIYAM
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November 17, 2022 |
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SEBASTIAN JOSEPH Vs. UNIVERSITY OF KERALA
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October 27, 2022 |
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SEBASTIAN P.J. Vs. STATE OF KERALA
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June 29, 2022 |
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SEBASTIAN PATHROSE Vs. STATE OF KERALA
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December 13, 2022 |
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SEBIN BABY JOSEPH Vs. STATE OF KERALA
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June 3, 2022 |
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SEBIN BOSE V.D. Vs. PRINCIPAL, GOVERNMENT MEDICAL COLLEGE
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July 27, 2022 |
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SEBY VARGHESE Vs. STATE OF KERALA
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April 6, 2022 |
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SECRETARY MALANKARA SURIYANI KNANAYA COMMITTEE Vs. JAMES JACOB
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August 29, 2022 |
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SECRETARY TO ADVOCATE GENERAL Vs. STATE INFORMATION COMMISSIONER
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September 30, 2022 |
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SECRETARY TO GOVERNMENT Vs. ORIENTAL STRUCTURAL ENGINEERS PVT.LIMITED
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June 6, 2022 |
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SECRETARY, BALUSSERY GRAMA PANCHAYATH Vs. KUNNUMMAL VEETTIL PATHUMMA
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May 31, 2022 |
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SECRETARY, CORPORATE MANAGEMENT OF M.O.C COLLEGES Vs. STATE OF KERALA
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May 10, 2022 |
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SECRETARY, MAVELIKKARA-THEKKEKKARA GRAMA PANCHAYAT Vs. GOPINATHAN PILLAI
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February 2, 2022 |
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SEEMA CHACKO Vs. STATE OF KERALA
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August 2, 2022 |
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SEENA J. Vs. UNIVERSITY OF CALICUT
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January 13, 2022 |
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SEENA STEPHEN Vs. PERINAD GRAMA PANCHAYAT
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September 1, 2022 |
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SEENATH @ SAFIYA Vs. STATE OF KERALA
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January 4, 2022 |
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SEETHA MOHANAN Vs. NARASIMHA SHENOY
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June 21, 2022 |
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SELFUDHEEN Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
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May 31, 2022 |
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SELJO JOHN Vs. STATE OF KERALA
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September 22, 2022 |
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SELVARAJ @ SURESH Vs. STATE OF KERALA
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July 5, 2022 |
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SELVARAJ A. Vs. STATE OF KERALA
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October 7, 2022 |
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SELVARAJ J.R. Vs. STATE OF KERALA
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April 29, 2022 |
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SENIOR SUPERINTENDENT OF POST OFFICES CALICUT DIVISION Vs. ZUHARA IQBAL
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April 22, 2022 |
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SENIOR SUPERINTENDENT OF POST OFFICES IDUKKI DIVISION Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) AND CONTROLLING AUTHORITY
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December 1, 2022 |
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SENKUMAR @ MANIKUTTAN Vs. STATE OF KERALA
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January 24, 2022 |
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SERVOTECH POWER SYSTEMS LTD. Vs. INDIAN OIL CORPORATION LIMITED
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January 5, 2022 |
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SETHUNATH Vs. REMYA K. R.
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August 16, 2022 |
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SETHURAJ Vs. STATE OF KERALA
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September 14, 2022 |
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SHABANA Vs. STATE OF KERALA
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July 19, 2022 |
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SHABEEHA JABEEN P. C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
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March 29, 2022 |
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SHABEER M. Vs. ANITHA BAJEE
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October 19, 2022 |
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SHAFEEK K.M. Vs. STATE OF KERALA
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December 16, 2022 |
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SHAFEEQ Vs. STATE OF KERALA
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September 28, 2022 |
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SHAFEEQ Vs. STATE OF KERALA
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June 17, 2022 |
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SHAFEEQ P.S. Vs. STATE OF KERALA
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May 19, 2022 |
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SHAFEER Vs. STATE OF KERALA
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April 5, 2022 |
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SHAFEERBABU Vs. STATE OF KERALA
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October 12, 2022 |
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SHAHABUDEEN ASANAR PILLAI Vs. RAIZA SHAHABUDEEN
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August 24, 2022 |
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SHAHAD SAMAN Vs. STATE OF KERALA
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January 14, 2022 |
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SHAHANAD Vs. SHIBINA
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July 18, 2022 |
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SHAHID K.P. Vs. STATE OF KERALA
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May 20, 2022 |
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SHAHUL HAMEED Vs. STATE OF KERALA
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December 22, 2022 |
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SHAHUL SATHEESH Vs. STATE OF KERALA
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March 29, 2022 |
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SHAIJU SADANANDAN Vs. SHAMSUDHEEN, S/O BEERANKUTTY
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May 18, 2022 |
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SHAIN Vs. STATE OF KERALA
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August 26, 2022 |
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SHAIN SUDHAKARAN Vs. UNION OF INDIA
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March 21, 2022 |
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SHAJAHAN Vs. STATE OF KERALA
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July 25, 2022 |
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SHAJAHAN Vs. STATE OF KERALA
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May 18, 2022 |
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SHAJAHAN Vs. STATE OF KERALA
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June 10, 2022 |
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SHAJAHAN Vs. STATE OF KERALA
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December 21, 2022 |
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SHAJAHAN Vs. STATE OF KERALA
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August 16, 2022 |
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SHAJAHAN @ SHAJI Vs. STATE OF KERALA
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February 24, 2022 |
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SHAJAHAN.J Vs. STATE OF KERALA
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July 6, 2022 |
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SHAJEEDHA BEEVI Vs. STATE OF KERALA
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April 22, 2022 |
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SHAJEEV GEORGE Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
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February 2, 2022 |
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SHAJI Vs. STATE OF KERALA
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July 25, 2022 |
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SHAJI Vs. STATE OF KERALA
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January 22, 2022 |
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SHAJI T.T. Vs. STATE OF KERALA
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October 7, 2022 |
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SHAJI VARGHESE M.V Vs. STATE OF KERALA
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December 23, 2022 |
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SHAJIMON Vs. STATE OF KERALA
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September 6, 2022 |
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SHAJIMON Vs. CHIRAKKADAVU GRAMA PANCHAYAT
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August 12, 2022 |
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SHAJIMON V Vs. STATE OF KERALA
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March 23, 2022 |
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SHAJU Vs. STATE OF KERALA
|
October 10, 2022 |
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SHAJU Vs. STATE OF KERALA
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October 18, 2022 |
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SHAJU Vs. STATE OF KERALA
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November 16, 2022 |
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SHAJU Vs. STATE OF KERALA
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September 1, 2022 |
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SHAJU GEORGE Vs. VELAPPAN
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July 25, 2022 |
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SHAJU M.J. Vs. STATE OF KERALA
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August 31, 2022 |
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SHAJU M.S. Vs. JIJO M.D.
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March 9, 2022 |
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SHAJU PAUL Vs. STATE OF KERALA
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February 22, 2022 |
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SHAJU V.P. Vs. SHELBY JOY
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October 13, 2022 |
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SHAKEER K.P. Vs. STATE OF KERALA
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August 16, 2022 |
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SHAKIL. K Vs. STATE OF KERALA
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August 16, 2022 |
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SHALU S. Vs. STATE OF KERALA
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November 1, 2022 |
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SHAMEENA SIDDIQUE Vs. M.ABUBEKHAR SIDDIQ
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April 22, 2022 |
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SHAMEER Vs. STATE OF KERALA
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July 11, 2022 |
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SHAMEER Vs. STATE OF KERALA
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July 21, 2022 |
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SHAMEER Vs. JOSHY LAVYSON
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August 30, 2022 |
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SHAMEER Vs. STATE OF KERALA
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January 13, 2022 |
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SHAMEER H Vs. STATE OF KERALA
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October 7, 2022 |
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SHAMEER V. Vs. STATE OF KERALA
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August 16, 2022 |
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SHAMNAD Vs. STATE OF KERALA
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July 18, 2022 |
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SHAMSEER Vs. STATE OF KERALA
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May 27, 2022 |
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SHAMSUDHEEN Vs. STATE OF KERALA
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October 14, 2022 |
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SHAN Vs. STATE OF KERALA
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November 15, 2022 |
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SHAN Vs. MARRIAGE OFFICER
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July 15, 2022 |
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SHAN T.D. Vs. DIVYA PRAVEEN
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December 6, 2022 |
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SHANAVAS Vs. STATE OF KERALA
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June 23, 2022 |
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SHANAVAS Vs. STATE OF KERALA
|
November 8, 2022 |
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SHANAVAS S. Vs. STATE OF KERALA
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August 30, 2022 |
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SHANMUGHAN Vs. DISTRICT COLLECTOR
|
July 29, 2022 |
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SHANMUKHA SUNDARAM PILLAI S. Vs. MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD
|
April 7, 2022 |
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SHANU Vs. STATE OF KERALA
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June 15, 2022 |
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SHANU Vs. STATE OF KERALA
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November 2, 2022 |
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SHARAFUDHEEN Vs. STATE OF KERALA
|
November 4, 2022 |
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SHARAFUDHEEN V.T. Vs. STATE OF KERALA
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May 31, 2022 |
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SHARAVANA KUMAR VELUSWAMY Vs. STATE OF KERALA
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August 2, 2022 |
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SHEEBA GEORGE Vs. STATE ELECTION COMMISSION OF KERALA
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September 2, 2022 |
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SHEEBA GEORGE Vs. STATE ELECTION COMMISSION OF KERALA
|
September 28, 2022 |
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SHEEJA P. S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
April 5, 2022 |
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SHEEJA V.S Vs. CENTRAL BANK OF INDIA
|
August 29, 2022 |
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SHEELA K. Vs. STATE BANK OF TRAVANCORE
|
February 15, 2022 |
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SHEEN GOLDEN JEWELS (INDIA) PVT LTD Vs. STATE TAX OFFICER (IB)
|
November 30, 2022 |
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SHEFEEK Vs. STATE OF KERALA
|
October 12, 2022 |
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SHEFEEK Vs. STATE OF KERALA
|
November 2, 2022 |
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SHEIK G.M. Vs. RAJA BIRI PVT. LTD.
|
August 31, 2022 |
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SHEIK NIYAS AHAMMED Vs. STATE OF KERALA
|
November 9, 2022 |
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SHELCY Vs. WILSON
|
April 7, 2022 |
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SHEMY Vs. CHIEF EXECUTIVE OFFICER
|
December 1, 2022 |
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SHERIFA CHERUKUNHI BEEVI Vs. SHERIFA SAINABA BEEVI
|
February 15, 2022 |
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SHERIN ABRAHAM Vs. THOMAS PHILIP
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August 24, 2022 |
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SHERIN THOMAS Vs. DITTO VAZHAKKATTU THOMAS
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June 21, 2022 |
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SHERLY S.V. Vs. STATE OF KERALA
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July 6, 2022 |
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SHIBILY SAHIB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 16, 2022 |
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SHIBIN Vs. STATE OF KERALA
|
August 19, 2022 |
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SHIBIN Vs. STATE OF KERALA
|
November 11, 2022 |
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SHIBIN P.M. Vs. THRICHUR URBAN CO-OPERATIVE BANK LTD NO. 87 REP. BY ITS AUTHORIZED OFFICER HEAD OFFICE
|
September 14, 2022 |
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SHIBINLAL M.K. Vs. K.P.UMMER S/O.CHERIYAMUHAMMED HAJI
|
March 10, 2022 |
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SHIBU Vs. STATE OF KERALA
|
August 16, 2022 |
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SHIBU Vs. STATE OF KERALA
|
October 6, 2022 |
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SHIBU Vs. SREEKUMARAN
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August 4, 2022 |
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SHIBU M.S. Vs. STATE OF KERALA
|
May 13, 2022 |
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SHIBU RAJ M. Vs. STATE OF KERALA
|
October 12, 2022 |
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SHIBU S. Vs. DIRECTOR GENERAL, DEPARTMENT OF POSTS, DAK BHAVAN, NEW DELHI
|
August 5, 2022 |
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SHIBU.L.P. Vs. NEELAKANTAN
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July 21, 2022 |
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SHIFAS Vs. STATE OF KERALA
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May 31, 2022 |
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SHIHAB Vs. P.K.MOOSA
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November 4, 2022 |
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SHIHAB Vs. STATE OF KERALA
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June 13, 2022 |
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SHIHABUDHEEN A.P. Vs. STATE OF KERALA
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May 27, 2022 |
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SHIHABUDHEEN IBNU SAYED M.P. Vs. RAMANATTUKARA MUNICIPALITY
|
June 1, 2022 |
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SHIJAM Vs. STATE OF KERALA
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June 1, 2022 |
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SHIJI JOSHY Vs. STATE OF KERALA
|
November 16, 2022 |
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SHIJIL K. Vs. STATE OF KERALA
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May 18, 2022 |
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SHIJIL M. T. Vs. STATE OF KERALA
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October 6, 2022 |
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SHIJO JOSEPH Vs. POLY GUARDS EQUIPMENTS AND TOOLS PRIVATE LTD
|
September 29, 2022 |
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SHIJU JOY. A. Vs. NISHA
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June 24, 2022 |
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SHIJU NEELAKANDAN Vs. STATE OF KERALA
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February 16, 2022 |
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SHILPA NAIR Vs. STATE OF KERALA
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October 25, 2022 |
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SHINAS C. Vs. STATE OF KERALA
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May 4, 2022 |
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SHINE JUSTUS Vs. STATE OF KERALA
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September 1, 2022 |
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SHINE P.JACOB Vs. STATE OF KERALA
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November 30, 2022 |
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SHINE SALVADOR MATHEWS Vs. STATE OF KERALA
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December 21, 2022 |
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SHINI @ SHINI BABU Vs. R.VIRUTHAN
|
June 14, 2022 |
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SHINJU P.P. Vs. STATE OF KERALA
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December 5, 2022 |
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SHINOJ Vs. STATION HOUSE OFFICER
|
November 15, 2022 |
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SHINOJ Vs. STATE OF KERALA
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January 13, 2022 |
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SHINTO MARTIN Vs. STATE OF KERALA
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January 6, 2022 |
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SHINU Vs. STATE OF KERALA
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October 26, 2022 |
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SHINY JOLLY Vs. JOINT REGIONAL TRANSPORT OFFICER
|
December 6, 2022 |
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SHINY SHUKOOR Vs. UNION OF INDIA
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February 24, 2022 |
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SHIRAZ Vs. BINNY EMMATTY
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April 1, 2022 |
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SHIVADASAN N. Vs. STATE OF KERALA
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September 15, 2022 |
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SHIVAJITH Vs. STATE OF KERALA
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June 22, 2022 |
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SHIVENDU R. SEKHAR Vs. STATE OF KERALA
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March 22, 2022 |
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SHOLY GEORGE Vs. ASHWIN MATHEW
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September 23, 2022 |
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SHORNUR CO-OPERATIVE SERVICE BANK Vs. NAMBIATHAN NAMBOOTHIRI
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December 9, 2022 |
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SHOUKATHALI Vs. REVENUE DIVISIONAL OFFICER, PERINTHALMANNA
|
February 17, 2022 |
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SHRADESH CHANDRA Vs. STATE OF KERALA
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May 13, 2022 |
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SHUHAIB Vs. STATE OF KERALA
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January 31, 2022 |
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SHYJESH V.K Vs. REENA GEORGE
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July 4, 2022 |
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SHYJU Vs. STATE OF KERALA
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April 1, 2022 |
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SHYMOL SHIVADAS Vs. MANOJ T. K.
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December 2, 2022 |
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SHYMON M.P. Vs. T. G. SUNIL
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February 1, 2022 |
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SIBI THOMAS Vs. STATE OF KERALA
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September 2, 2022 |
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SIBIN SABU Vs. STATE OF KERALA
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April 19, 2022 |
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SIDDHARTH MOHANDAS MENON Vs. STATE OF KERALA
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November 8, 2022 |
|
SIDDIQUE Vs. STATE OF KERALA
|
January 7, 2022 |
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SIDDIQUE Vs. STATE OF KERALA
|
January 20, 2022 |
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SIDDIQUE B.M. Vs. KALAMASSERY MUNICIPALITY
|
June 6, 2022 |
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SIDHARTH Vs. STATE OF KERALA
|
September 6, 2022 |
|
SIDHARTH P.S. Vs. STATE OF KERALA
|
November 15, 2022 |
|
SIDHIQUE Vs. STATE OF KERALA
|
July 1, 2022 |
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SIDRATHUL MUNTHAHA Vs. THARIK
|
August 30, 2022 |
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SIGIN P.PAUL Vs. SHRIRAM TRANSPORT FINANCE CO. LTD
|
August 11, 2022 |
|
SIJI Vs. STATE OF KERALA
|
November 15, 2022 |
|
SIJIN M. THARAKAN Vs. MAHATMA GANDHI UNIVERSITY
|
January 4, 2022 |
|
SIJO JOHNSON Vs. STATE OF KERALA
|
July 1, 2022 |
|
SIJO P.VARGHESE Vs. STATE OF KERALA
|
March 30, 2022 |
|
SILPA K.S. Vs. SIVADAS K.P.
|
August 29, 2022 |
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SILPA PROJECTS AND INFRASTRUCTURE (I) PVT. LTD. Vs. ASTEN PROPERTIES AND DEVELOPERS PVT. LTD.
|
July 20, 2022 |
|
SILPA SHAJI Vs. SATHEESH K.S.
|
February 1, 2022 |
|
SIMI Vs. NAIR BROTHERS CARRIERS PVT. LTD.
|
October 7, 2022 |
|
SIMI C. N. Vs. STATE OF KERALA
|
April 7, 2022 |
|
SINDHU Vs. RAJA RAVI VARMA CENTRAL SCHOOL
|
August 11, 2022 |
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SINDHU BHARATHAN Vs. STATE OF KERALA
|
November 8, 2022 |
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SINDHU P. C. Vs. STATE OF KERALA
|
October 13, 2022 |
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SINDHUKUMARI R Vs. STATE OF KERALA
|
January 11, 2022 |
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SINIJA Vs. P. DEVADETHAN
|
May 30, 2022 |
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SINOJ P.S. Vs. PINDIMANA SERVICE CO-OPERATIVE BANK LTD NO.25
|
October 14, 2022 |
|
SINTO Vs. STATE OF KERALA
|
July 5, 2022 |
|
SIRAJ Vs. STATE OF KERALA
|
June 23, 2022 |
|
SIRAJUDHEEN Vs. STATE OF KERALA
|
June 24, 2022 |
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SIRAJUDHEEN K. P. Vs. SUPERINTENDENT OF CUSTOMS
|
July 6, 2022 |
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SIRIL V. MONICHAN Vs. STATE OF KERALA
|
August 17, 2022 |
|
SISTER SEPHY Vs. CENTRAL BUREAU
|
June 23, 2022 |
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SISUPALAN NAIR Vs. JOSEPH VARGHESE
|
April 6, 2022 |
|
SIVADAS S. Vs. STATE OF KERALA
|
July 11, 2022 |
|
SIVADASAN Vs. NIRMALA
|
April 5, 2022 |
|
SIVADASAN K. Vs. STATE OF KERALA
|
September 14, 2022 |
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SIVADASAN M.P Vs. FASAL SHAMNAS
|
August 30, 2022 |
|
SIVAKUMAR Vs. STATE OF KERALA
|
June 28, 2022 |
|
SIVALAL Vs. STATE OF KERALA
|
July 12, 2022 |
|
SIVAN CHODATH Vs. JOSHI
|
January 7, 2022 |
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SIVAN T.P. Vs. STATE OF KERALA
|
April 29, 2022 |
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SIVAPRAKASH P. Vs. STATE OF KERALA
|
July 11, 2022 |
|
SIVAPRASAD Vs. DIVYA PRASANNAN
|
December 1, 2022 |
|
SIVAPRASAD C. Vs. STATE OF KERALA
|
October 7, 2022 |
|
SIVARAJAN Vs. STATE OF KERALA
|
August 31, 2022 |
|
SIVARAMAN Vs. SURESH
|
April 8, 2022 |
|
SMIJITH KUMAR Vs. STATE OF KERALA
|
August 16, 2022 |
|
SMISHUMON Vs. STATE OF KERALA
|
September 2, 2022 |
|
SMITHA Vs. STATE OF KERALA
|
January 27, 2022 |
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SMITHA ANTONY Vs. KOSHY KURIAN
|
April 7, 2022 |
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SMITHA CHACKO Vs. STATE OF KERALA
|
September 1, 2022 |
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SMITHA M.G. Vs. STATE OF KERALA
|
July 27, 2022 |
|
SNEHA SANJEEV Vs. STATE OF KERALA
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February 9, 2022 |
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SNOFIELD FOODS (P) LTD. Vs. STATE OF KERALA
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July 19, 2022 |
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SOBHANA Vs. RAJANI APARTMENT RESIDENTS WELFARE ASSOCIATION
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April 6, 2022 |
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SOBHANRAJ Vs. AUTHORIZED OFFICER, CHIEF MANAGER, KARNATAKA BANK LTD
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July 18, 2022 |
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SOFIA Vs. STATE OF KERALA
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June 3, 2022 |
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SOFIKUL ISLAM Vs. STATE OF KERALA
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November 17, 2022 |
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SOJU Vs. STATE OF KERALA
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April 12, 2022 |
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SOMAN PILLAI P. Vs. HASHIM
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April 29, 2022 |
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SOMARAJAN Vs. STATE OF KERALA
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November 15, 2022 |
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SONU ANIYAN Vs. STATE OF KERALA
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May 25, 2022 |
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SONU PAUL Vs. STATE OF KERALA
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September 30, 2022 |
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SONY THOMAS Vs. STATE OF KERALA
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November 1, 2022 |
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SOORAJ Vs. STATE OF KERALA
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April 12, 2022 |
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SOORAJ V. SUKUMAR Vs. STATE OF KERALA
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July 26, 2022 |
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SOOSAMMA VARGHESE Vs. PATHROSE
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June 16, 2022 |
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SOUL VIJAY Vs. STATE OF KERALA
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August 17, 2022 |
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SOUL VIJAY Vs. STATE OF KERALA
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August 24, 2022 |
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SOUMYA K.M. Vs. P.R.SOMASEKHARA KURUP
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November 23, 2022 |
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SOUMYA RAVI Vs. STATE OF KERALA
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July 7, 2022 |
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SOUMYA U. Vs. SHYAM BABU T.A.
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June 21, 2022 |
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SOUMYA XAVIER Vs. STATE OF KERALA
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August 19, 2022 |
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SOUTHERN DREDGING CO. (P) LTD. Vs. K. MUHAMMED HAJI
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June 15, 2022 |
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SOUTHERN RAILWAY Vs. CHERIAN VARKEY CONSTRUCTION CO. PVT. LTD
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March 15, 2022 |
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SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN, CHENNAI Vs. SANTHOSH BABU, S/O LATE VELAYUDHAN
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January 17, 2022 |
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SPEAKS PROPERTIES LIMITED Vs. STATE OF KERALA
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December 5, 2022 |
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SPECIAL TAHSILDAR LAND ACQUISITION Vs. GOVERNMANT OF INDIA
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September 15, 2022 |
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SREE GOKULAM CHIT AND FINANCE CO. PVT. LTD Vs. MOHAMMED
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August 19, 2022 |
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SREE HARI N. Vs. STATE OF KERALA
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May 17, 2022 |
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SREE HARI R. Vs. STATE OF KERALA
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May 30, 2022 |
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SREE NARAYANA DHARMA SANGHAM TRUST Vs. SURENDRANATH
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August 23, 2022 |
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SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. DIVYTA NEDUNGADI
|
November 3, 2022 |
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SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. UNNIKRISHNA PILLAI J.
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July 25, 2022 |
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SREEDEVI Vs. ABU
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October 21, 2022 |
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SREEDEVI Vs. STATE OF KERALA
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January 13, 2022 |
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SREEDHANYA CONSTRUCTION COMPANY Vs. KERALA WATER AUTHORITY
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April 13, 2022 |
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SREEDHARAN Vs. SURESH M.
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January 21, 2022 |
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SREEDHARAN N. Vs. STATE OF KERALA
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March 31, 2022 |
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SREEJA Vs. KALLIYOOR KSHEEROLPADAKA CO OPERATIVE SOCIETY LTD
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December 1, 2022 |
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SREEJA Vs. UNION OF INDIA
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October 13, 2022 |
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SREEJA MANNANGATH Vs. STATE OF KERALA
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November 8, 2022 |
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SREEJA RAJESH Vs. SREEKUMAR
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September 14, 2022 |
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SREEJA T. Vs. RAJAPRABHA
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November 23, 2022 |
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SREEJAYAN Vs. DISTRICT COLLECTOR,KOZHIKODE
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July 19, 2022 |
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SREEJESH Vs. STATE OF KERALA
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September 28, 2022 |
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SREEJITH Vs. STATE OF KERALA
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December 23, 2022 |
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SREEJITH Vs. STATE OF KERALA
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February 17, 2022 |
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SREEJITH Vs. AUTHORISED OFFICER
|
September 29, 2022 |
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SREEJITH Vs. STATE OF KERALA
|
June 7, 2022 |
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SREEJITH T. Vs. MANAGER, A.M. UPPER PRIMARY SCHOOL
|
September 2, 2022 |
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SREEJITH T.R. Vs. STATE OF KERALA
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July 15, 2022 |
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SREEJITH V.S. Vs. STATE OF KERALA
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November 2, 2022 |
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SREEJU Vs. STATE OF KERALA
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December 20, 2022 |
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SREEKANDAN B. Vs. VELLARADA GRAMA PANCHAYAT
|
January 25, 2022 |
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SREEKANTH SASIDHARAN Vs. STATE OF KERALA
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October 6, 2022 |
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SREEKUMAR Vs. PUSHPA VIJAYAN
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November 25, 2022 |
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SREEKUMAR Vs. STATE OF KERALA
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July 25, 2022 |
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SREEKUMAR Vs. KERALA LOK AYUKTA
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June 14, 2022 |
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SREEKUMAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
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March 22, 2022 |
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SREEKUMAR Vs. M.K. JOSE
|
August 17, 2022 |
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SREEKUMAR K.S. Vs. STATE OF KERALA
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September 6, 2022 |
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SREEKUMAR@ AKKU Vs. STATE OF KERALA
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September 14, 2022 |
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SREEKUMARA MENON Vs. STATE OF KERALA
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November 18, 2022 |
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SREEKUMARAN NAIR Vs. STATE OF KERALA
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May 17, 2022 |
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SREEKUTTAN Vs. STATE OF KERALA
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February 10, 2022 |
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SREELAKSHMI K. S. Vs. ARUN SAJEEVAN
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April 12, 2022 |
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SREELATHA SUNILKUMAR Vs. N.S.S. KARAYOGAM
|
October 17, 2022 |
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SREENADH Vs. STATE OF KERALA
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September 15, 2022 |
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SREENARAYANA VIDHYA MANDIR TRUST Vs. UNNIKRISHNAN
|
March 29, 2022 |
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SREENATH C.P. Vs. PUNJAB NATIONAL BANK
|
July 27, 2022 |
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SREENATH M. L. Vs. STATE OF KERALA
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November 28, 2022 |
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SREENISH A.J. Vs. STATE OF KERALA
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July 5, 2022 |
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SREENIVASAN Vs. STATE OF KERALA
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July 26, 2022 |
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SREEPARVATHY Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
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January 7, 2022 |
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SREEVALSAN Vs. STATE OF KERALA
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December 2, 2022 |
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SRI.C.C.CLEMENT Vs. T.M.V.H.S.SCHOOL
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December 1, 2022 |
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SRINATH. K. NAIR Vs. STATE OF KERALA
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October 12, 2022 |
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SSV HIGHER SECONDARY SCHOOL CHIRAYINKEEZHU Vs. STATE OF KERALA
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April 6, 2022 |
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ST. ALBERTS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
|
August 3, 2022 |
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ST. TERESAS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
|
July 27, 2022 |
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ST.GEORGE FORANE CHURCH Vs. C.V.ANTONY
|
August 29, 2022 |
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STANLY K. J Vs. STATE OF KERALA
|
September 14, 2022 |
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STAR HEALTH AND ALLIED INSURANCE COMPANY LTD. Vs. AVINASH T.
|
December 20, 2022 |
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STATE BANK OF INDIA Vs. STEPHEN BERNARD
|
January 25, 2022 |
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STATE BANK OF INDIA Vs. BINDU VIJAYAKUMAR
|
November 8, 2022 |
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STATE INFORMATION COMMISSION Vs. C.V. RAJENDRAN
|
October 7, 2022 |
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STATE INSTITUTE OF MEDICAL EDUCATION AND TECHNOLOGY Vs. JANET
|
November 18, 2022 |
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STATE OF KERALA Vs. GLEN LEVEN ESTATE(P) LTD.
|
October 27, 2022 |
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STATE OF KERALA Vs. S.SATHEESH
|
December 6, 2022 |
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STATE OF KERALA Vs. N. R. JOHNSON
|
December 1, 2022 |
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STATE OF KERALA Vs. NAVARU SWAPNA REDDY
|
January 17, 2022 |
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STATE OF KERALA Vs. BINU SEBASTIAN
|
February 14, 2022 |
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STATE OF KERALA Vs. NOWFAL
|
February 7, 2022 |
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STATE OF KERALA Vs. SUNIL J. ARACKALAN
|
February 14, 2022 |
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STATE OF KERALA Vs. M.E. SHAJAHAN
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July 19, 2022 |
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STATE OF KERALA Vs. A.V. JAYAKUMAR
|
October 10, 2022 |
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STATE OF KERALA Vs. A.ABDUL RAHIM
|
June 16, 2022 |
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STATE OF KERALA Vs. KAIRALI PURUSHA SWASRAYA SAMITHI
|
August 22, 2022 |
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STATE OF KERALA Vs. JASIL P.M.
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October 19, 2022 |
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STATE OF KERALA Vs. CIVIC CHANDRAN
|
October 20, 2022 |
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STATE OF KERALA Vs. KERALA VOCATIONAL HIGHER SECONDARY SCHOOL
|
October 21, 2022 |
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STATE OF KERALA Vs. CIVIC CHANDRAN
|
August 24, 2022 |
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STATE OF KERALA Vs. GOPALAN
|
October 11, 2022 |
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STATE OF KERALA Vs. POORNIMA
|
August 23, 2022 |
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STATE OF KERALA Vs. AMMAD. K.K
|
September 1, 2022 |
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STATE OF KERALA Vs. VISWANATHAN NAIR
|
August 30, 2022 |
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STATE OF KERALA Vs. VELUSWAMY
|
October 6, 2022 |
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STATE OF KERALA Vs. CIVIC CHANDRAN
|
October 13, 2022 |
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STATE OF KERALA Vs. DINES
|
October 31, 2022 |
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STATE OF KERALA Vs. SREELAL K.V.
|
June 17, 2022 |
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STATE OF KERALA Vs. CHANCELLOR
|
November 29, 2022 |
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STATE OF KERALA Vs. KERALA LOKAYUKTA
|
December 12, 2022 |
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STATE OF KERALA Vs. SANTHEEP
|
March 22, 2022 |
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STATE OF KERALA Vs. SUNIL N.S. @ PULSAR SUNI
|
January 17, 2022 |
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STATE OF KERALA Vs. P. GOPALAKRISHNAN ALIAS DILEEP
|
June 3, 2022 |
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STATE OF KERALA Vs. K. JAYANANDAN
|
July 21, 2022 |
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STATE OF KERALA Vs. M. SATHEESAN
|
August 10, 2022 |
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STATE OF KERALA Vs. JOY JOHN
|
October 13, 2022 |
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STATE OF KERALA Vs. ROOPESH
|
November 24, 2022 |
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STATE OF KERALA Vs. M. V. DINES
|
October 31, 2022 |
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STATE OF KERALA Vs. K. G. ASHOKAN
|
March 16, 2022 |
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STATE OF KERALA Vs. RADHAKRISHNAN NAIR
|
February 23, 2022 |
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STATE OF KERALA Vs. P.P.THOMAS (PWD CONTRACTOR)
|
June 6, 2022 |
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STATE OF KERALA Vs. XXXX / P.GOPALAKRISHNAN @ DILEEP
|
July 5, 2022 |
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STATE OF KERALA Vs. MANAGER,NIDUVALOOR A.U.P. SCHOOL
|
July 12, 2022 |
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STATE OF KERALA Vs. K. MOHAMED AKBAR
|
July 1, 2022 |
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STATE OF KERALA Vs. K. S. GOVINDAN NAIR
|
July 19, 2022 |
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STATE OF KERALA Vs. P.P.THOMAS
|
June 6, 2022 |
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STATE OF KERALA Vs. V.P.KUNHALAN
|
July 29, 2022 |
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STATE OF KERALA Vs. BIJESH KUMAR M.
|
May 26, 2022 |
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STATE OF KERALA Vs. CORPORATE MANAGER
|
June 13, 2022 |
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STATE OF KERALA Vs. SIBIN
|
February 21, 2022 |
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STATE OF KERALA Vs. SANTHEEP
|
January 11, 2022 |
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STATE OF KERALA Vs. SUBEER N.S
|
January 17, 2022 |
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STATE OF KERALA Vs. BIJU
|
March 4, 2022 |
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STATE OF KERALA Vs. INDIRA
|
March 29, 2022 |
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STATE OF KERALA Vs. RAMESH CHENNITHALA, MLA
|
April 26, 2022 |
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STATE OF KERALA Vs. ELDOSE KUNNAPPILLY
|
December 2, 2022 |
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STATE OF KERALA Vs. C. SREENIVASAN
|
March 28, 2022 |
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STATE OF KERALA Vs. JOHN PANICKER
|
April 4, 2022 |
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STATE OF KERALA Vs. KALATHIL AMBADY
|
October 11, 2022 |
|
STATE PUBLIC INFORMATION OFFICER, TVM Vs. V. P. MOIDEENKUTTY
|
May 30, 2022 |
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STATEOF KERALA Vs. RATHEESH
|
February 28, 2022 |
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STEPHAN MATHEW Vs. SECRETARY, POTHANICAD GRAMA PANCHAYATH
|
April 7, 2022 |
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STIYO Vs. STATE OF KERALA
|
August 19, 2022 |
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SUBAIDA EBRAHIM Vs. MOOSA
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June 8, 2022 |
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SUBASH Vs. STATE OF KERALA
|
July 11, 2022 |
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SUBASH BOZZ V.M. Vs. STATE OF KERALA
|
August 17, 2022 |
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SUBEESH Vs. STATE OF KERALA
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November 1, 2022 |
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SUBHA K.C Vs. STATE OF KERALA
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January 14, 2022 |
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SUBHASH O. P. Vs. STATE OF KERALA
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November 9, 2022 |
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SUBI Vs. STATE OF KERALA
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November 15, 2022 |
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SUBIN BABU Vs. SUSAMMA
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April 5, 2022 |
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SUBIN P. Vs. STATE OF KERALA
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November 23, 2022 |
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SUBRAHMANYAN Vs. STATE OF KERALA
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October 28, 2022 |
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SUBRAMANIAN Vs. STATE OF KERALA
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August 22, 2022 |
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SUBRAMANIAN Vs. THANKAMANI
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June 23, 2022 |
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SUBRAMANIAN SWAMY Vs. V.N. NARAYANAN
|
February 23, 2022 |
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SUDHA M. Vs. KERALA AGRICULTURAL UNIVERSITY
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June 27, 2022 |
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SUDHA P Vs. AMBALAPARA SERVICE CO-OPERATIVE BANK LTD
|
July 7, 2022 |
|
SUDHAKARAN Vs. STATE OF KERALA
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April 19, 2022 |
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SUDHAKARAN NAYAR Vs. STATE OF KERALA
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March 16, 2022 |
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SUDHEER Vs. STATE OF KERALA
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June 21, 2022 |
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SUDHEER Vs. STATE OF KERALA
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December 2, 2022 |
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SUDHEESH KUMAR Vs. STATE OF KERALA
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June 28, 2022 |
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SUDHI Vs. STATE OF KERALA
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March 28, 2022 |
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SUDHI MINRAJ Vs. STATE OF KERALA
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November 10, 2022 |
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SUDHI P. Vs. STATE OF KERALA
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August 19, 2022 |
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SUGATHAN K.V. Vs. STATE OF KERALA
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January 20, 2022 |
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SUHADATH Vs. SHIHAB
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November 18, 2022 |
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SUHADATH K.K. Vs. STATE OF KERALA
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November 18, 2022 |
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SUHAIL Vs. CIRCLE INSPECTOR OF POLICE
|
May 17, 2022 |
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SUJA RAJU Vs. STATE OF KERALA
|
September 15, 2022 |
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SUJALA S. KUMARI Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 28, 2022 |
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SUJAVUDHEEN Vs. STATE OF KERALA
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September 2, 2022 |
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SUJEEV Vs. SREEJITH
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August 16, 2022 |
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SUJEEV Vs. STATE OF KERALA
|
August 16, 2022 |
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SUJITH Vs. A.J.JOSEPH
|
April 1, 2022 |
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SUJITH A.V. Vs. STATE OF KERALA
|
November 25, 2022 |
|
SUJITH KUMAR Vs. STATE OF KERALA
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July 7, 2022 |
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SUJITH LAL Vs. THIRUVANANTHAPURAM MUNICIPAL CORPORATION
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September 14, 2022 |
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SUJITH M.K. Vs. STATE OF KERALA
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November 15, 2022 |
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SUJITH NARAYANAN Vs. STATE OF KERALA
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June 23, 2022 |
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SUJITHA Vs. STATE OF KERALA
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November 1, 2022 |
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SUKUMARAN KANI Vs. STATE OF KERALA
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August 17, 2022 |
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SULAIMAN Vs. STATE OF KERALA
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March 2, 2022 |
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SULAIMAN A. Vs. AUTHORIZED OFFICER / CHIEF MANAGER CENTRAL BANK OF INDIA
|
August 12, 2022 |
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SULEKHA KHADER Vs. KUZHIMANNA GRAMA PANCHAYATH
|
September 15, 2022 |
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SULFI Vs. STATE OF KERALA
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June 7, 2022 |
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SULFIKKER M. A. Vs. STATE OF KERALA
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May 17, 2022 |
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SULFITH Vs. STATE OF KERALA
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November 1, 2022 |
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SULOCHANA Vs. STATE OF KERALA
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November 8, 2022 |
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SUMA Vs. SINIMOL
|
November 10, 2022 |
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SUMADEVI G. Vs. DIRECTOR PUBLIC INSTRUCTION
|
June 2, 2022 |
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SUMAL VARGHESE Vs. STATE OF KERALA
|
May 19, 2022 |
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SUMANGALA DEVI K. Vs. BINU P. N.
|
June 2, 2022 |
|
SUMATHI Vs. MUHAMMED NAJEED
|
June 27, 2022 |
|
SUMESH Vs. STATE OF KERALA
|
June 10, 2022 |
|
SUMESH Vs. SHILPA RANI N.S
|
April 4, 2022 |
|
SUMESH Vs. DIVYASREE
|
October 14, 2022 |
|
SUMESH V. S. Vs. RAJITH T. A.
|
May 5, 2022 |
|
SUMIT GOYAL Vs. STATE OF KERALA
|
November 3, 2022 |
|
SUMIT KUMAR SINGH Vs. UNION OF INDIA
|
June 17, 2022 |
|
SUMITH Vs. SHAREEF S.
|
July 6, 2022 |
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SUMITH V. KUMAR Vs. STATE OF KERALA
|
January 11, 2022 |
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SUMITHA MATHEW Vs. KANJIRAPPALLY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
|
September 1, 2022 |
|
SUMITHRAN Vs. NEELAKANTAN
|
February 14, 2022 |
|
SUNDAR LAL Vs. MADHUSOODANAN
|
September 15, 2022 |
|
SUNDARAM HOME FINANCE LTD Vs. SAUDAMINI
|
October 10, 2022 |
|
SUNDARAN H. Vs. STATE OF KERALA
|
August 26, 2022 |
|
SUNDARESHAN Vs. STATE OF KERALAR
|
November 21, 2022 |
|
SUNDARESWARAN K. Vs. STATE OF KERALA
|
February 9, 2022 |
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SUNEER Vs. STATE OF KERALA
|
October 6, 2022 |
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SUNEERA Vs. KAPPEKKADAN BUSHARA
|
July 4, 2022 |
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SUNEESH Vs. STATE OF KERALA
|
December 5, 2022 |
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SUNEESH K.S. Vs. TRAVANCORE DEVASWOM BOARD
|
February 1, 2022 |
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SUNIL Vs. STATE OF KERALA
|
March 10, 2022 |
|
SUNIL Vs. A.IRSHAD
|
August 31, 2022 |
|
SUNIL Vs. STATE OF KERALA
|
August 2, 2022 |
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SUNIL KRISHNAN K.G. Vs. K.G. PREMSANKAR
|
December 6, 2022 |
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SUNIL KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
May 25, 2022 |
|
SUNIL KUMAR S. Vs. STATE OF KERALA
|
July 21, 2022 |
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SUNIL KUMAR T. Vs. UTHARA
|
March 22, 2022 |
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SUNIL N.S Vs. STATE OF KERALA
|
March 29, 2022 |
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SUNIL SUNDAR Vs. STATE OF KERALA
|
October 14, 2022 |
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SUNILKUMAR Vs. STATE OF KERALA
|
June 27, 2022 |
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SUNITHA Vs. STATE OF KERALA
|
February 17, 2022 |
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SUNITHA Vs. STATE OF KERALA
|
February 18, 2022 |
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SUNITHA Vs. SATHYABHAMA
|
November 9, 2022 |
|
SUNITHA KUMARI Vs. C.J.JOBY S/O JOY
|
March 10, 2022 |
|
SUNNY Vs. MANOJ
|
November 25, 2022 |
|
SUNNY BHAVANANDAN Vs. STATE OF KERALA
|
July 21, 2022 |
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SUNNY JOSEPH Vs. STATE OF KERALA
|
July 6, 2022 |
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SUNNY MATHEW Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY
|
December 1, 2022 |
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SUNNY MON Vs. STATE OF KERALA
|
April 26, 2022 |
|
SUNNY VARGHESE Vs. ASSISTANT LABOUR OFFICER
|
January 3, 2022 |
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SUO MOTU Vs. STATE OF KERALA
|
October 10, 2022 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
February 16, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
December 13, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
November 10, 2022 |
|
SUO MOTU Vs. BAIJU KOTTARAKKARA
|
November 21, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
March 25, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
March 8, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
March 30, 2022 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
January 4, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
September 22, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
April 22, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
February 14, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
June 14, 2022 |
|
SUO MOTU Vs. MANAGING COMMITTEE
|
June 21, 2022 |
|
SUO MOTU Vs. UNION OF INDIA
|
December 6, 2022 |
|
SUO MOTU Vs. STATE OF KERALA
|
April 8, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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June 22, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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May 26, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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June 26, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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June 30, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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January 10, 2022 |
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SUO MOTU Vs. STATE OF KERALA
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November 18, 2022 |
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SUO MOTU PROCEEDING INITIATED BY THE HIGH COURT Vs. STATE OF KERALA
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January 18, 2022 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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March 16, 2022 |
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SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
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February 21, 2022 |
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SUO MOTU PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
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May 20, 2022 |
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SURAJ G. Vs. CITY POLICE COMMISSIONER
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December 9, 2022 |
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SURAJ T. N. Vs. STATE OF KERALA
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April 19, 2022 |
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SURENDRA PAI, WRONGLY SHOWN AS SURENDRAN PAI Vs. VENKITESWARAN
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October 7, 2022 |
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SURENDRAN Vs. SREEDEVI
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November 17, 2022 |
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SURENDRAN Vs. STATE OF KERALA
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September 22, 2022 |
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SURENDRAN Vs. SNEHA
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April 4, 2022 |
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SURENDRAN / MURUKAN Vs. STATE OF KERALA
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February 7, 2022 |
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SURENDRAN V.P. Vs. PUNJAB NATIONAL BANK
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July 22, 2022 |
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SURESH Vs. STATE OF KERALA
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June 16, 2022 |
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SURESH Vs. STATE OF KERALA
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August 10, 2022 |
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SURESH Vs. NATIONAL INSURANCE COMPANY LTD.
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July 22, 2022 |
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SURESH BABU Vs. MANAGING DIRECTOR, KSRTC
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August 31, 2022 |
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SURESH BABU Vs. STATE OF KERALA
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November 25, 2022 |
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SURESH BABU M.A Vs. STATE OF KERALA
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July 1, 2022 |
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SURESH BABU S.R. Vs. BEENA
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February 28, 2022 |
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SURESH GEORGE Vs. KOCHI METRO RAIL LTD
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April 19, 2022 |
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SURESH K.S. Vs. STATE OF KERALA
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May 13, 2022 |
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SURESH KUMAR Vs. UNION OF INDIA
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November 1, 2022 |
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SURESH KUMAR T. Vs. BABU PHILIP
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June 28, 2022 |
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SURESH KUMAR T. M. Vs. STATE OF KERALA
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November 15, 2022 |
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SURESH P.R Vs. STATE OF KERALA
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September 1, 2022 |
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SURESH R. Vs. CHAIRMAN, ATHURASRAMAM N.S.S. HOMOEO MEDICAL COLLEGE
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February 15, 2022 |
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SURESH R. POTTI Vs. TRAVANCORE DEVASWOM BOARD
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September 19, 2022 |
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SURESH RAJ Vs. NATIONAL INVESTIGATION AGENCY
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June 14, 2022 |
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SURESHBABU Vs. STATE OF KERALA
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August 17, 2022 |
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SURYA P.NAIR Vs. STATE OF KERALA
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November 16, 2022 |
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SURYANSH BROADCASTING PVT. LTD Vs. ZEE ENTERTAINMENT ENTERPRISES LTD
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March 29, 2022 |
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SUSAMMA ABRAHAM Vs. JOHN P. MATHEW
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November 7, 2022 |
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SUSAN SHAJI Vs. KERALA STATE ELECTRICITY BOARD LTD
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December 13, 2022 |
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SUSEELA Vs. THIRUVANANTHAPURAM CORPORATION
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February 23, 2022 |
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SUSHEEL KUMAR Vs. STATE OF KERALA
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November 9, 2022 |
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SUSHMA PRAKASH Vs. ANJU PRAKASH
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December 1, 2022 |
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SUVITHRA Vs. STATE OF KERALA
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August 31, 2022 |
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SVS MARKETING SANITARY PVT. LTD Vs. BATHTOUCH METALS PVT. LTD
|
September 15, 2022 |
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SWAPNA PRABHA SURESH Vs. STATE OF KERALA
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June 9, 2022 |
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SWAPNA PRABHA SURESH Vs. STATE OF KERALA
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August 19, 2022 |
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SWATHI Vs. STATE OF KERALA
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January 22, 2022 |
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SWATHI S. Vs. STATE OF KERALA
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November 2, 2022 |
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SWETHA Vs. STATE OF KERALA
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September 14, 2022 |
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SYAM SASI Vs. STATE OF KERALA
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August 12, 2022 |
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SYAMINI S. NAIR Vs. SREEKANTH
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February 28, 2022 |
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SYED ALAVI Vs. E.V. RAMADEVAN
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February 11, 2022 |
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SYJU M. THANKACHAN Vs. STATE OF KERALA
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January 7, 2022 |
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T. KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD
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July 4, 2022 |
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T. M. MATHACHAN Vs. STATE OF KERALA
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March 24, 2022 |
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T. M. SUDHAKARAN Vs. STATE OF KERALA
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June 7, 2022 |
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T. P. SHINE Vs. STATE OF KERALA
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November 1, 2022 |
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T. P. TILES CENTRE Vs. DISTRICT LABOUR OFFICER
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June 17, 2022 |
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T. SELVARAJ Vs. REPCO HOME FINANCE LTD.
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October 12, 2022 |
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T.A. KISHORE Vs. STATE OF KERALA
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July 20, 2022 |
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T.A. RAJESH KUMAR Vs. RANI S.GOPINATH
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November 29, 2022 |
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T.ANJANA Vs. J.A.JAYESH JAYARAM
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April 7, 2022 |
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T.B.A.RAHMAN Vs. STATE OF KERALA
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November 30, 2022 |
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T.K. MUHAMMED Vs. MEERAVU HAJI
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September 1, 2022 |
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T.K.RAJENDRAN Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY KANNUR
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October 26, 2022 |
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T.M LOUIS Vs. OUR LADY OF LIFE CATHOLIC CHURCH
|
August 22, 2022 |
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T.P. GOPALAKRISHNAN Vs. SECRETARY, NENMANIKKARA GRAMA PANCHAYAT
|
September 14, 2022 |
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T.P. NANDAKUMAR Vs. STATE OF KERALA
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July 21, 2022 |
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T.P.NANDAKUMAR S/O K.DAMODARAN NAIR Vs. STATE OF KERALA
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January 5, 2022 |
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T.S. GOKULKRISHNA Vs. STATE OF KERALA
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January 31, 2022 |
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T.S.BASHEER Vs. STATE OF KERALA
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December 8, 2022 |
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T.SHIRIN Vs. LABOUR COURT, KOZHIKODE
|
October 21, 2022 |
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T.SIVADASAN Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 29, 2022 |
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T.V.ARAVINDAKSHAN Vs. T.V.CHANDRIKA
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September 14, 2022 |
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TAALA RAM BABU Vs. STATE OF KERALA
|
November 7, 2022 |
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TAKIONS EXPORT AND IMPORT PVT. LTD Vs. MAERSK LINE PVT.LTD.
|
June 21, 2022 |
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TEENA Vs. STATE OF KERALA
|
February 16, 2022 |
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TESLA THOMAS Vs. STATE OF KERALA
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September 23, 2022 |
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TESS THOMAS Vs. STATE OF KERALA
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October 7, 2022 |
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TESSNA TOMY Vs. STATE OF KERALA
|
November 2, 2022 |
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THADIYANTEVIDA NAZEER @ UMMER HAJI @ HAJI Vs. STATE OF KERALA
|
January 27, 2022 |
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THAJUDEEN Vs. STATE OF KERALA
|
June 20, 2022 |
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THALAYILLATH ABDULLA Vs. SREEJITH P.V.
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March 30, 2022 |
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THAMPI C. G. Vs. JYOTHIS
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January 19, 2022 |
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THAMPI V. S. Vs. STATE OF KERALA
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May 6, 2022 |
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THANKACHAN Vs. STATE OF KERALA
|
July 7, 2022 |
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THANKACHAN Vs. GIREESH KUMAR
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January 5, 2022 |
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THANKACHAN Vs. GIREESH KUMAR
|
January 12, 2022 |
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THANKAMANI Vs. HUBERT K.J.
|
August 29, 2022 |
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THANKAMMA Vs. DISTRICT COLLECTOR
|
September 15, 2022 |
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THANKAMMA Vs. OMANA
|
August 24, 2022 |
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THANKAMMA GEORGE Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
September 15, 2022 |
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THANKAPPAN NAIR SUNIL KUMAR Vs. LEKSHMI PILLAI PARVATHY PILLAI
|
July 29, 2022 |
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THANKAPPAN V. E. Vs. STATE OF KERALA
|
September 19, 2022 |
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THANZEER Vs. STATE OF KERALA
|
October 14, 2022 |
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THARAYIL THITHIKUTTY UMMA Vs. MAIMOONA
|
August 5, 2022 |
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THASLIM T.K Vs. COMMISSIONER OF POLICE KOCHI CITY
|
November 3, 2022 |
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THE MANAGER Vs. STATE OF KERALA
|
August 22, 2022 |
|
THE MANAGER, (T. K. DASAN) Vs. STATE OF KERALA
|
November 8, 2022 |
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THE REGISTRAR Vs. DR.K.SUDHAKARA
|
March 30, 2022 |
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THE ZAMORIN RAJA OF CALICUT TALI DEVASWOM BUILDING Vs. STATE OF KERALA
|
May 17, 2022 |
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THEMIZ MOHAMMED AYAPALLY Vs. STATE OF KERALA
|
June 15, 2022 |
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THESNI Vs. STATE OF KERALA
|
January 13, 2022 |
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THIDANADU GRAMA PANCHAYAT Vs. NISAR RAHEEM
|
September 20, 2022 |
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THIRUVANANTHAPURAM TALUK EDUCATIONAL COOPERATIVE SOCIETY LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 10, 2022 |
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THIRUVATHAMCORE DEVASWOM BOARD Vs. PRATHAPACHANDRAN
|
January 5, 2022 |
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THOMAS Vs. ARUNRAJ
|
June 15, 2022 |
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THOMAS Vs. R. MURUGASAMY
|
July 7, 2022 |
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THOMAS Vs. PHILIP
|
June 24, 2022 |
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THOMAS Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
|
February 28, 2022 |
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THOMAS Vs. STATE OF KERALA
|
July 4, 2022 |
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THOMAS CHACKO Vs. STATE OF KERALA
|
August 17, 2022 |
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THOMAS JOSEPH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 25, 2022 |
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THOMAS M.P. Vs. STATE OF KERALA
|
November 1, 2022 |
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THOMAS MATHEW Vs. STATE OF KERALA
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June 23, 2022 |
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THOMAS P.M. Vs. STATE OF KERALA
|
May 13, 2022 |
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THOMAS, S/O BABY Vs. G.SUKUMARAN, (DIED) S/O GOVINDAN
|
February 8, 2022 |
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THOMASKUTTY Vs. STATE OF KERALA
|
March 22, 2022 |
|
THOMSI K. A. Vs. STATE OF KERALA
|
February 14, 2022 |
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THOYIB FARHAN Vs. STATE OF KERALA
|
November 7, 2022 |
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THRESYAMMA JOSE Vs. UNION OF INDIA
|
April 13, 2022 |
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THRISSUR CORPORATION Vs. JOSE
|
July 25, 2022 |
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THRISSUR CORPORATION Vs. K.G. UNNIKRISHNAN
|
August 22, 2022 |
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THRISSUR DISTRICT CO-OPERATIVE BANK LIMITED Vs. MUSTAFFA T. A.
|
July 27, 2022 |
|
THRISSUR EXPRESSWAY LIMITED Vs. STATE OF KERALA
|
June 30, 2022 |
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THULASEEDHARAN P. C. Vs. RENIE FERNANDEZ
|
June 10, 2022 |
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TIGI CHRISTY THOMAS Vs. STATE OF KERALA
|
June 30, 2022 |
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TIJI JOSEPH Vs. KERALA WATER AUTHORITY
|
November 28, 2022 |
|
TIJI ZACHARIAH Vs. MAHATMA GANDHI UNIVERSITY
|
March 23, 2022 |
|
TIJU S. NAIR Vs. STATE OF KERALA
|
April 29, 2022 |
|
TINO THANKACHAN Vs. STATE OF KERALA
|
November 22, 2022 |
|
TINU AUGUSTINE Vs. STATE OF KERALA
|
January 12, 2022 |
|
TIP TOP FURNITURE PVT. LTD. Vs. ASST.COMMISSIONER OF STATE TAX
|
August 24, 2022 |
|
TISSY M.K. Vs. STATE ELECTION COMMISSION, KERALA
|
March 31, 2022 |
|
TOM JOSE BELLESTIN Vs. STATE OF KERALA
|
June 3, 2022 |
|
TOMY J CHERKKOTT Vs. M.M. ABDUL SATHAR
|
September 29, 2022 |
|
TONY @ THOMAS Vs. STATE OF KERALA
|
October 25, 2022 |
|
TONY THOMAS Vs. STATE OF KERALA
|
January 3, 2022 |
|
TRANSSAFE REFRIGERATION PVT. LTD. Vs. STATE OF KERALA
|
September 26, 2022 |
|
TRAVANCORE DEVASWOM BOARD Vs. UNION OF INDIA
|
August 29, 2022 |
|
TRAVANCORE DEVASWOM BOARD, DEVASWOM HEAD QUARTERS Vs. DEPUTY EXAMINER FOR LOCAL FUND AUDIT KERALA STATE AUDIT DEPARTMENT
|
July 4, 2022 |
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TRESA XAVIER Vs. MARY SIMON
|
February 28, 2022 |
|
UBAID Vs. STATE OF KERALA
|
January 31, 2022 |
|
UBAID.A.M Vs. STATE OF KERALA
|
November 10, 2022 |
|
UBAIS Vs. STATE OF KERALA
|
October 26, 2022 |
|
UCO BANK Vs. STATE OF KERALA
|
November 29, 2022 |
|
UCO BANK Vs. STATE OF KERALA
|
January 21, 2022 |
|
UDAYA SOUNDS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 24, 2022 |
|
UDAYALAL Vs. STATE OF KERALA
|
January 4, 2022 |
|
UDAYAN Vs. STATE OF KERALA
|
June 17, 2022 |
|
UDAYAN Vs. STATE OF KERALA
|
April 1, 2022 |
|
UDAYAN N. Vs. STATE OF KERALA
|
June 16, 2022 |
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UJJALABAI Vs. PUTHUKKUDY BHARATHAN
|
March 22, 2022 |
|
UKKASH A Vs. STATE OF KERALA
|
March 9, 2022 |
|
ULLAS A. Vs. DIRECTOR JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN & RESEARCH INSTITUTE
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May 13, 2022 |
|
UMA MURTHI Vs. STATE OF KERALA
|
May 4, 2022 |
|
UMESAN P. V. Vs. STATE OF KERALA
|
November 16, 2022 |
|
UMESH Vs. STATE OF KERALA
|
November 8, 2022 |
|
UMMA SALMA Vs. STATE ELECTION COMMISSION
|
June 14, 2022 |
|
UMMER Vs. STATE OF KERALA & ORS,
|
October 14, 2022 |
|
UMMER FEROOK Vs. STATE OF KERALA
|
February 18, 2022 |
|
UMMUHANI K.T. Vs. STATE OF KERALA
|
August 29, 2022 |
|
UNION OF INDIA Vs. P. K. GEETHA
|
March 22, 2022 |
|
UNION OF INDIA Vs. IBSON SHAH I.
|
February 25, 2022 |
|
UNION OF INDIA Vs. JOSE
|
March 7, 2022 |
|
UNION OF INDIA Vs. STATE OF KERALA
|
January 10, 2022 |
|
UNION OF INDIA Vs. PAVITHRAN K.
|
November 22, 2022 |
|
UNION OF INDIA Vs. M.S. UNNIKRISHNAN NAIR
|
July 27, 2022 |
|
UNION OF INDIA Vs. JACOB PAUL
|
October 19, 2022 |
|
UNION OF INDIA Vs. REENA CHANDY,
|
January 10, 2022 |
|
UNION OF INDIA, INCOME TAX DEPARTMENT Vs. STATE OF KERALA
|
January 10, 2022 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. XAVIER
|
June 1, 2022 |
|
UNITED INDIA INSURANCE CO.LTD Vs. GEO CA
|
August 17, 2022 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ARUN
|
November 21, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SIJI ANTONY
|
October 21, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. DILNA DINESHAN
|
February 22, 2022 |
|
UNIVERSITY OF CALICUT Vs. NIRMALA EDUCATIONAL TRUST
|
March 2, 2022 |
|
UNIVERSITY OF CALICUT Vs. SAJEEV K.S.
|
August 3, 2022 |
|
UNIVERSITY OF CALICUT Vs. MOHAMED SAJID T.
|
July 7, 2022 |
|
UNIVERSITY OF CALICUT Vs. C. RAJENDRAN
|
June 3, 2022 |
|
UNIVERSITY OF KERALA Vs. JAYASREE P.
|
May 26, 2022 |
|
UNNI Vs. STATE OF KERALA
|
March 4, 2022 |
|
UNNI P.R. Vs. STATE OF KERALA
|
June 13, 2022 |
|
UNNI PILLAI C. S. Vs. LALITHAKUMARI G.
|
March 31, 2022 |
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UNNIKRISHANAN NAMBOODIRI N. Vs. TRAVANCORE DEVASWOM BOARD
|
August 1, 2022 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
April 5, 2022 |
|
UNNIKRISHNAN Vs. ASOKAN
|
March 8, 2022 |
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UNNIKRISHNAN Vs. STATE OF KERALA
|
February 10, 2022 |
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UNNIKRISHNAN Vs. STATE OF KERALA
|
August 29, 2022 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
December 19, 2022 |
|
UNNIKRISHNAN CHANDRAN PILLAI Vs. TATA REALITY INFRASTRUCTURE LTD.
|
July 14, 2022 |
|
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
|
November 1, 2022 |
|
USHA BAI Vs. PANDIKASALA NIYAS
|
August 19, 2022 |
|
USHA SHAJI Vs. STATE OF KERALA
|
October 7, 2022 |
|
USHAKUMARI Vs. STATE OF KERALA
|
June 21, 2022 |
|
UTHARA Vs. SIVAPRIYAN
|
February 9, 2022 |
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V. BIJU Vs. KALYANI PILLAI
|
July 25, 2022 |
|
V. KUMAR Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
|
October 10, 2022 |
|
V. MAMMU Vs. EXCISE COMMISSIONER NANDAVANAM
|
February 15, 2022 |
|
V. PRAVEEN Vs. STATE OF KERALA
|
June 7, 2022 |
|
V. SHAREEF Vs. AUTHORISED OFFICER, STATE OF BANK OF INDIA KOCHI
|
May 25, 2022 |
|
V.C.MANI Vs. UNION OF INDIA
|
April 29, 2022 |
|
V.D. SEBASTIAN Vs. SABU GEORGE
|
September 1, 2022 |
|
V.G. PRADEEP KUMAR Vs. DISTRICT COLLECTOR
|
August 22, 2022 |
|
V.N.SATHISHKUMAR Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK
|
May 4, 2022 |
|
V.P. JOHNY Vs. V.P. JOSE
|
November 3, 2022 |
|
V.P. MARTIN Vs. STATE OF KERALA
|
September 26, 2022 |
|
V.P. SUNNY, S/O PAUL Vs. DY. THAHSILDAR (REVENUE RECOVERY) MANNARKKAD
|
February 18, 2022 |
|
V.S. SANTHOSH Vs. STATE OF KERALA
|
September 14, 2022 |
|
V.SUKUMARI Vs. STATE OF KERALA
|
December 19, 2022 |
|
V.V. ABRAHAM Vs. CHENGANNUR MUNICIPALITY CHENGANNUR
|
February 7, 2022 |
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V.V.MUSTHAFA Vs. JOSHY ABRABAM
|
September 6, 2022 |
|
VADAKARA MUNICIPAL AREA AUTO RICKSHAW THOZHILALI CO-ORDINATION COMMITTEE Vs. REGIONAL TRANSPORT OFFICER, VADAKARA
|
July 18, 2022 |
|
VADAKAYIL ABUBACKER Vs. FAYSAL RAHMAN
|
February 17, 2022 |
|
VADASSERIL BINU Vs. STATE OF KERALA
|
August 30, 2022 |
|
VAISAKH Vs. STATE OF KERALA
|
May 18, 2022 |
|
VAISHAK M. NAIR Vs. STATE OF KERALA
|
July 8, 2022 |
|
VAISHAK.G, Vs. STATE OF KERALA
|
October 11, 2022 |
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VAKIYATH KOYA Vs. STATE OF KERALA
|
May 18, 2022 |
|
VALAVI & CO. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 11, 2022 |
|
VALLAMATTOM STONE AGGREGATES (PVT) LTD Vs. STATE OF KERALA
|
January 19, 2022 |
|
VANAJA Vs. BHANUMATHY
|
July 19, 2022 |
|
VANNATHAM VEETTIL MOIDU Vs. VANNATHAM VEETTIL YOONUS
|
October 21, 2022 |
|
VARGHESE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 28, 2022 |
|
VARGHESE THOMAS Vs. THIRUVALLA MUNICIPALITY
|
July 26, 2022 |
|
VARKEY Vs. STATE OF KERALA
|
July 21, 2022 |
|
VARUN KUMAR Vs. STATE OF KERALA
|
July 19, 2022 |
|
VASANTHA K. Vs. STATE OF KERALA
|
May 10, 2022 |
|
VASANTHA KUMARI Vs. SALIM
|
August 29, 2022 |
|
VASANTHAN B. Vs. SUB INSPECTOR OF POLICE
|
August 1, 2022 |
|
VASANTHI RAJAN Vs. ANU
|
November 14, 2022 |
|
VASU KALLAYI Vs. STATE OF KERALA
|
June 28, 2022 |
|
VASU NADUKKANDY Vs. ABDURAHIMANKUTTY. E.V.P.
|
August 19, 2022 |
|
VEENA B.T. Vs. JENSON JUSTIN
|
August 16, 2022 |
|
VELAYUDHAN Vs. DISTRICT MAGISTRATE (APPELLATE TRIBUNAL), ERNAKULAM
|
May 26, 2022 |
|
VELAYUDHAN E.P. Vs. P.P. POULOSE
|
July 13, 2022 |
|
VELAYUDHAN PILLAI Vs. STATE OF KERALA
|
December 21, 2022 |
|
VELAYUDHAN V. K. Vs. P. V. SREENIJIN
|
January 3, 2022 |
|
VELLINGIRI Vs. PREMARANGA ACHARYA
|
November 9, 2022 |
|
VENU Vs. STATE OF KERALA
|
August 30, 2022 |
|
VENUGOPAL Vs. STATE OF KERALA
|
November 24, 2022 |
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VENUGOPALAN A.M. Vs. STATE OF KERALA
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November 15, 2022 |
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VIDYA Vs. STATE OF KERALA
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November 23, 2022 |
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VIDYA GOPAN, D/O. K.GOPAKUMAR Vs. HIGH COURT OF KERALA
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August 22, 2022 |
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VIDYA MUNDEKKAT Vs. AKHILESH JAYARAM
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December 13, 2022 |
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VIDYA MUNDEKKAT Vs. AKHILESH JAYARAM
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December 13, 2022 |
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VIDYA VIJAYAKUMAR Vs. AJAI THILAK
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June 21, 2022 |
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VIJAY BABU Vs. STATE OF KERALA
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May 31, 2022 |
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VIJAY BABU Vs. STATE OF KERALA
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June 22, 2022 |
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VIJAY KUMAR Vs. TRAVANCORE DEVASWOM BOARD-TDB
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August 29, 2022 |
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VIJAYAKUMAR Vs. SNDP YOGAM
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January 24, 2022 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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September 26, 2022 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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March 8, 2022 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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November 22, 2022 |
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VIJAYALAKSHMI K.S Vs. STATE OF KERALA
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January 18, 2022 |
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VIJAYAN Vs. STATE OF KERALA
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October 12, 2022 |
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VIJAYAN Vs. STATE OF KERALA
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October 10, 2022 |
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VIJAYAN Vs. UNITED INDIA INSURANCE COMPANY LTD
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February 19, 2022 |
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VIJEESH.V.P Vs. STATE OF KERALA
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April 4, 2022 |
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VIJI Vs. AMBUJAKSHI
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May 25, 2022 |
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VIJI V. Vs. BABY
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November 2, 2022 |
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VIJI VARGHESE K. Vs. MECLEODS ENGLISH SCHOOL
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July 7, 2022 |
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VIJIL Vs. AMBUJAKSHI T.P.
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February 10, 2022 |
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VIJIL V. NAIR Vs. STATE OF KERALA
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July 4, 2022 |
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VIJILASH K.V. Vs. STATE OF KERALA
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May 10, 2022 |
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VIJIN Vs. STATE OF KERALA
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November 10, 2022 |
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VIJIN RAVEENDRAN Vs. STATE OF KERALA
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January 3, 2022 |
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VIJIN RAVINDRAN Vs. STATE OF KERALA
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November 9, 2022 |
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VIJITH Vs. STATE OF KERALA
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September 2, 2022 |
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VIJITH Vs. STATE OF KERALA
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June 17, 2022 |
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VIJITH RAJ B. Vs. STATE OF KERALA
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April 12, 2022 |
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VIJITH VIJAYAN @ PACHHA @ BALU @ MUSAFIR @ AJAY Vs. UNION OF INDIA
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May 31, 2022 |
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VIKAS R. S. Vs. STATE OF KERALA
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February 3, 2022 |
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VIKAS R. S. Vs. STATE OF KERALA
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May 26, 2022 |
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VIKRAMAN NAIR Vs. STATE OF KERALA
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September 15, 2022 |
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VIMALA JOSE Vs. ABOOBACKER
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December 2, 2022 |
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VINAYAMOHAN S. Vs. STATE OF KERALA
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May 4, 2022 |
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VINEESH RAJAN V. Vs. STATE OF KERALA
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October 18, 2022 |
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VINEETH Vs. STATE OF KERALA
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December 12, 2022 |
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VINEETH Vs. STATE OF KERALA
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December 19, 2022 |
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VINEETH V. Vs. STATE OF KERALA
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October 10, 2022 |
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VINEETH V. NAIR Vs. STATE OF KERALA
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September 28, 2022 |
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VINNI SIVADAS M.V. Vs. STATE OF KERALA
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February 28, 2022 |
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VINOD Vs. STATE OF KERALA
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November 25, 2022 |
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VINOD Vs. STATE OF KERALA
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October 10, 2022 |
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VINOD Vs. STATE OF KERALA
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March 11, 2022 |
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VINOD Vs. SOUMYA
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January 14, 2022 |
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VINOD G. NAIR Vs. STATE OF KERALA
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February 15, 2022 |
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VINOD K. Vs. SALEENA PRAKKANAM
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August 24, 2022 |
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VINOD KUMAR Vs. MANJEESHA T.A.
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January 18, 2022 |
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VINOD KUMAR M. K. Vs. STATE OF KERALA
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March 7, 2022 |
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VINOD LAZAR Vs. STATE OF KERALA
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September 14, 2022 |
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VINOD S. RAJ Vs. STATE OF KERALA
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November 30, 2022 |
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VINOD. S Vs. STATE OF KERALA
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September 2, 2022 |
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VINODAN Vs. MATHAPPAN
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November 7, 2022 |
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VINODKUMAR Vs. STATE OF KERALA
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November 9, 2022 |
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VINU THOMAS Vs. SOUTH INDIAN BANK LIMITED
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December 15, 2022 |
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VIPIN Vs. STATE OF KERALA
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July 19, 2022 |
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VIPIN BABU THARAYIL HOUSE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
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January 7, 2022 |
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VIPIN DAS Vs. STATE OF KERALA
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March 18, 2022 |
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VIPIN DAS Vs. STATION HOUSE OFFICER
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November 21, 2022 |
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VIPIN KUMAR Vs. STATE OF KERALA
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June 13, 2022 |
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VIPIN N.K. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOZHIKODE
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March 14, 2022 |
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VIPIN RAJ Vs. STATE OF KERALA
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April 1, 2022 |
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VIPIN T.V. Vs. COMMERCIAL TAX OFFICER, KASARAGOD
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September 19, 2022 |
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VIPIN V. Vs. STATE OF KERALA
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July 4, 2022 |
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VIPIN VISWANATHAN Vs. STATE OF KERALA
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November 14, 2022 |
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VISAL, S/O SHAJI, PANTHRANDILCHIRA VEEDU Vs. P.K.UNNIKRISHNAN, AISWARYA
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April 4, 2022 |
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VISHAK R. Vs. STATE OF KERALA
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August 19, 2022 |
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VISHAL G. NAIR Vs. SREEDEVI P.S.
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April 21, 2022 |
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VISHNU Vs. STATE OF KERALA
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October 19, 2022 |
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VISHNU Vs. STATE OF KERALA
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September 23, 2022 |
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VISHNU Vs. STATE OF KERALA
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December 20, 2022 |
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VISHNU Vs. STATE OF KERALA
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July 1, 2022 |
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VISHNU Vs. STATE OF KERALA
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May 17, 2022 |
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VISHNU Vs. STATE OF KERALA
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June 8, 2022 |
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VISHNU Vs. STATE OF KERALA
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June 6, 2022 |
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VISHNU Vs. STATE OF KERALA
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May 4, 2022 |
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VISHNU Vs. STATE OF KERALA
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August 8, 2022 |
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VISHNU A.V. Vs. MANALUR GRAMA PANCHAYATH
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January 5, 2022 |
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VISHNU ALIAS VISHNU PRADEEP Vs. STATE OF KERALA
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May 30, 2022 |
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VISHNU C.M. Vs. STATE OF KERALA
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November 2, 2022 |
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VISHNU KUMAR Vs. STATE OF KERALA
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May 6, 2022 |
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VISHNU P. NAICK Vs. NAYANA
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November 22, 2022 |
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VISHNU P.A. Vs. STATE OF KERALA
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June 16, 2022 |
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VISHNU P.P Vs. JIJI
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September 14, 2022 |
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VISHNU PRASAD Vs. STATE OF KERALA
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April 26, 2022 |
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VISHNU REGHU Vs. STATE OF KERALA
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June 1, 2022 |
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VISHNU SARESH Vs. STATE OF KERALA
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June 7, 2022 |
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VISHNU SATHEESH Vs. STATE OF KERALA
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July 14, 2022 |
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VISHNU T.K. Vs. STATE OF KERALA
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January 27, 2022 |
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VISHNU V. Vs. STATE OF KERALA
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February 22, 2022 |
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VISHNU. S Vs. STATE OF KERALA
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August 17, 2022 |
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VISHNU.M Vs. STATE OF KERALA
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October 12, 2022 |
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VISWAMBHARAN Vs. STATE OF KERALA
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September 26, 2022 |
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VIVEK Vs. STATE OF KERALA
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September 14, 2022 |
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VIVEK Vs. STATE OF KERALA
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October 7, 2022 |
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VIVEKANANDAN Vs. MEDDINI
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November 9, 2022 |
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VODAFONE IDEA LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
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August 11, 2022 |
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VOLGA K. Vs. STATE OF KERALA
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January 11, 2022 |
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VOTTU RAJA Vs. ABRAHAM
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June 8, 2022 |
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VTS STEELS Vs. ASSISTANT STATE TAX OFFICER
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October 21, 2022 |
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VYSAKH Vs. UNION OF INDIA
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December 22, 2022 |
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WESLEY K. ABRAHAM Vs. ANJU ANTONY
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October 25, 2022 |
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WESTERN GHATS PROTECTION COUNCIL Vs. UNION OF INDIA
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March 23, 2022 |
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WILSANAND V. Vs. REGISTRAR, UNIVERSITY OF CALICUT
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August 1, 2022 |
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WILSON C.C. Vs. STATE OF KERALA
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November 28, 2022 |
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WOMEN IN CINEMA COLLECTIVE Vs. STATE OF KERALA
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March 17, 2022 |
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WOODON MDF PANELS PRIVATE LIMITED Vs. VELLIYAMATTOM GRAMA PANCHAYATH
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March 4, 2022 |
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X Vs. STATE OF KERALA
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October 21, 2022 |
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X Vs. STATE OF KERALA
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April 29, 2022 |
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X Vs. STATE OF KERALA
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December 9, 2022 |
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XAVIER Vs. MARIA GORETHY GEORGE
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December 2, 2022 |
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XAVIERKUTTY PUTHETHU Vs. STATE BANK OF INDIA
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December 20, 2022 |
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XX Vs. STATE OF KERALA
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August 4, 2022 |
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XX XX XX Vs. XX XX XX
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November 22, 2022 |
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XXX Vs. STATE OF KERALA
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July 1, 2022 |
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XXX Vs. STATE OF KERALA
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December 7, 2022 |
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XXX Vs. STATE OF KERALA
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September 1, 2022 |
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XXX Vs. STATE OF KERALA
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September 15, 2022 |
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XXX Vs. STATE OF KERALA
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March 7, 2022 |
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XXX Vs. STATE OF KERALA
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July 5, 2022 |
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XXX Vs. STATE OF KERALA
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April 19, 2022 |
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XXX Vs. STATE OF KERALA
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July 27, 2022 |
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XXX Vs. STATE OF KERALA
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June 30, 2022 |
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XXX Vs. STATE OF KERALA
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August 29, 2022 |
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XXX Vs. STATE OF KERALA
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November 3, 2022 |
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XXX Vs. STATE OF KERALA
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August 22, 2022 |
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XXX Vs. STATE OF KERALA
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June 24, 2022 |
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XXX Vs. STATE OF KERALA
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June 7, 2022 |
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XXX Vs. STATE OF KERALA
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November 4, 2022 |
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XXX Vs. STATE OF KERALA
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February 17, 2022 |
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XXX Vs. STATE OF KERALA
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May 25, 2022 |
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XXX Vs. STATE OF KERALA
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October 20, 2022 |
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XXX Vs. STATE OF KERALA
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November 8, 2022 |
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XXX Vs. STATE OF KERALA
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December 15, 2022 |
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XXX RESIDENT OF ERNAKULAM Vs. UNION OF INDIA
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June 14, 2022 |
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XXX X Vs. STATE OF KERALA
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May 20, 2022 |
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XXX XXX Vs. STATE OF KERALA
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November 24, 2022 |
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XXX XXXX Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
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June 15, 2022 |
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XXXX Vs. STATE OF KERALA
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July 22, 2022 |
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XXXX Vs. UNION OF INDIA
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April 1, 2022 |
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XXXX Vs. STATE OF KERALA
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April 22, 2022 |
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XXXX Vs. STATE OF KERALA
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November 15, 2022 |
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XXXX Vs. STATE OF KERALA
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February 18, 2022 |
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XXXX Vs. STATE OF KERALA
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October 19, 2022 |
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XXXX Vs. STATE OF KERALA
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September 26, 2022 |
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XXXX XXXX Vs. STATE OF KERALA
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June 13, 2022 |
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XXXXX Vs. STATE OF KERALA
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July 25, 2022 |
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XXXXX Vs. STATE OF KERALA
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July 21, 2022 |
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XXXXX Vs. XXXXX
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June 17, 2022 |
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XXXXX Vs. XXXXXX
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October 28, 2022 |
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XXXXX Vs. REGISTRAR OF BIRTHS AD DEATHS
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July 19, 2022 |
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XXXXX Vs. STATE OF KERALA
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September 22, 2022 |
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XXXXX Vs. STATE OF KERALA
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September 2, 2022 |
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XXXXX Vs. STATE OF KERALA
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November 11, 2022 |
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XXXXXX Vs. SUNIL
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January 5, 2022 |
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XXXXXX Vs. UNION TERRITORY OF LAKSHADWEEP SUPERINTENDED OF POLICE
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August 5, 2022 |
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XXXXXX Vs. STATE OF KERALA
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February 24, 2022 |
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XXXXXXX Vs. STATE OF KERALA
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August 17, 2022 |
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XXXXXXX Vs. XXXXXXX
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August 4, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 4, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 1, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 12, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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April 22, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 29, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 29, 2022 |
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XXXXXXXXXX Vs. UNION OF INDIA
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July 21, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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September 14, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 14, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 1, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 20, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 19, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 9, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 4, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 11, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 12, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 17, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 7, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 23, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 30, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 26, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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November 22, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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November 14, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 2, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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November 28, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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May 4, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 1, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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September 23, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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September 13, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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October 17, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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October 27, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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October 6, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 16, 2022 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 13, 2022 |
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Y Vs. UNION OF INDIA
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July 14, 2022 |
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Y.V. RAJESH Vs. STATE OF KERALA
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April 7, 2022 |
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YASODHA KAKKATT Vs. SHEEMA R.
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June 27, 2022 |
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YATHU KRISHNAN Vs. STATE OF KERALA
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November 4, 2022 |
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YESUDAS Vs. STATE OF KERALA
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May 30, 2022 |
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YESUDAS Vs. SHYLAJA
|
January 21, 2022 |
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YESUDAS @ DAS Vs. KERALA STATE ROAD TRANSPORT CORPORATION LTD
|
February 22, 2022 |
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YUNUS Vs. STATE OF KERALA
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November 1, 2022 |
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YYYY Vs. UNION OF INDIA
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March 10, 2022 |
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ZAHID R.H. Vs. STATE OF KERALA
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September 23, 2022 |
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ZAKEER HUSAIN Vs. STATE OF KERALA
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June 22, 2022 |
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ZEENATH Vs. STATE POLICE CHIEF POLICE HEADQUARTERS, VAZHUTHACAUD
|
January 14, 2022 |
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ZEENATH SALAM Vs. NAJEEB
|
October 13, 2022 |
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ZERITA ASHLEN ROCHA Vs. ANN MARY VARGHESE
|
November 3, 2022 |
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ZERITA ASHLEN ROCHA Vs. ANN MARY VARGHESE
|
June 23, 2022 |
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ZIYAD. K. Vs. STATE OF KERALA
|
August 8, 2022 |
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