REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
GLADSTONE Vs. GEETHA GLADASTONE	June 15, 2002
TEXTORIUM Vs. K. A. JOHN VICTOR	February 27, 2002
A D GOPI Vs. PRESIDENT	June 28, 2002
A D THRESSIAMMA Vs. STATE OF KERALA	February 20, 2002
A K PADMAJAN Vs. EXECUTIVE ENGINEER	July 17, 2002
A K SAROJINI Vs. ADDITIONAL REGISTERING AUTHORITY	July 18, 2002
A M BABU BONAVENTURE Vs. STATE OF KERALA	October 30, 2002
A N VIJAYAN Vs. EXCISE COMMISSIONER	September 3, 2002
A P AHMED KOYA Vs. O V RAJAN	April 11, 2002
A PRABHAKARAN Vs. SURENDRAN NAIR	September 10, 2002
A V GOVINDANKUTTY Vs. GENERAL MANAGER	April 2, 2002
A V GOVINDANKUTTY Vs. GENERAL MANAGER	February 27, 2002
A V VEERARAGHAVA IYER and CO Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY	July 4, 2002
ABDUL HAMEED Vs. COMMISSIONER OF POLICE	June 25, 2002
ABDUL JALAL Vs. MARIYA FINANCIERS	February 26, 2002
ABDUL KAREEM Vs. DISTRICT COLLECTOR	March 14, 2002
ABDUL KHADER Vs. ALI	October 5, 2002
ABDUL RAHIMAN MUSALIAR Vs. T K MUHAMMED SAHIB	July 25, 2002
ABDUL RASHEED Vs. KERALA PUBLIC SERVICE COMMISSION	September 11, 2002
ABDUL RASHEED Vs. STATE BANK OF TRAVANCORE	December 16, 2002
ABDUL RUB Vs. JOBBY THARIAN	August 13, 2002
ABDUL SALAM Vs. STATE OF KERALA	September 4, 2002
ABDUL SALAM Vs. CHALIL SAJIDA AND ANR.	October 23, 2002
ABDULLA Vs. PATHUMMA	April 5, 2002
ABDULLA IBRAHIM Vs. STATE OF KERALA	June 25, 2002
ABOOBACKER BABU HAJI Vs. EDAKKODE PATHUMMAKUTTY UMMA	May 28, 2002
ABRAHAM KURUVILLA Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCE AND TECHNOLOGY	March 26, 2002
ABRAHAM MATHAI Vs. STATE OF KERALA	October 21, 2002
ABRAHAM SEBASTIAN Vs. STATE OF KERALA	July 22, 2002
ABY D JOHN Vs. UNIVERSITY OF KERALA	November 15, 2002
ACHUTHA PAI Vs. VISWANATHAN	June 12, 2002
AHAMMED Vs. RTA	August 29, 2002
AHMED USMAN Vs. WEALTH TAX OFFICER	November 25, 2002
AIRDALE SYSTEMS PVT LTD Vs. ADDL SALES TAX OFFICER	June 10, 2002
AJESH V KUMAR Vs. REGIONAL TRANSPORT AUTHORITY KOLLAM	July 23, 2002
AJITH KUMAR Vs. RTA	January 14, 2002
AJITHKUMAR Vs. STATE OF KERALA	July 11, 2002
ALEXANDER Vs. MEENAKSHI	March 22, 2002
ALEY ANTONY Vs. OUSEPH CHACKO	November 1, 2002
ALICE GEORGE Vs. DEPUTY SUPERINTENDENT OF POLICE	January 10, 2002
ALIYARKUNJU SHAJAHAN Vs. STATE OF KERALA	February 28, 2002
ALL KERALA CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA	January 31, 2002
ALLIED TRADERS Vs. COCHIN OIL MERCHANTS ASSOCIATION	January 25, 2002
ALUMINIUM INDUSTRIES LTD Vs. ENFORCEMENT OFFICER	November 21, 2002
AMBUJAKSHI Vs. STATE OF KERALA	April 9, 2002
AMMARUKUNHI AMMA Vs. STATE OF KERALA	August 9, 2002
AMMINI GOPALAKRISHNAN Vs. STATE OF KERALA	July 26, 2002
AMRITH RAJ Vs. SPL TAHSILDAR LA	July 12, 2002
ANANTHAKUMARI Vs. RAGHAVA KURUP	January 10, 2002
ANIL P SREERANGAM Vs. STATE OF KERALA	October 7, 2002
ANILKUMAR Vs. SHAMMY	October 25, 2002
ANITHA ABRAHAM Vs. JACOB OOMMEN	July 12, 2002
ANITHA JOHN Vs. ELDHOSE MATHEW	November 16, 2002
ANIYERI JAYARAJAN Vs. VALIYA KOOLERI KOORMA YESODA	December 13, 2002
ANNAMMA JOSE Vs. KERALA FINANCIAL CORPORATION	May 27, 2002
ANTHOY S O KUNJU UTHUP Vs. KUNJAVARANKUTTY HAJEE	March 13, 2002
ANTI ALIAS ANTONY Vs. STATE OF KERALA	July 4, 2002
ANTY ALIAS ANTONY Vs. STATE OF KERALA	May 28, 2002
APOLLO TYRES LIMITED Vs. ASSISTANT COMMISSIONER	October 25, 2002
APOLLO TYRES LTD Vs. SEBASTIAN	September 6, 2002
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN	October 20, 2002
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN	October 22, 2002
ARAVINDAKSHAN Vs. SUPERINTENDENT OF POLICE	October 31, 2002
ARUCHAMI Vs. STATE OF KERALA	July 8, 2002
ARUNKUMAR S Vs. STATE OF KERALA	July 2, 2002
ARYANS RIVER RESORTS KERALA PVT LTD Vs. STATE OF KERALA	February 27, 2002
ASHARAF Vs. JENNATHU BEEVI	March 13, 2002
ASHRAF Vs. STATE OF KERALA	January 10, 2002
ASSISTANT SECRETARY BOARD OF REVENUE TAXES ERNAKULAM Vs. P KRISHNASWAMY REDDIAR	September 4, 2002
ASSISTANT SECRETARY LAW OFFICE OF DEPUTY COMMISSIONER REVENUE OF BOARD TAXES Vs. G GOPALAKRISHNA NADAR	July 29, 2002
ASSOCIATED CEMENT COMPANIES LTD Vs. KERALA STATE RURAL DEVELOPMENT BOARD	November 18, 2002
ASSOCIATION OF KERALA JEWS Vs. STATE OF KERALA	July 18, 2002
ASSOCIATION OF REGISTRATION PLATES MANUFACTURERS OF INDIA Vs. UNION OF INDIA	November 20, 2002
ASST SECRETARY BOARD OF REVENUE TAXES Vs. KRISHNASWAMY REDDIAR	September 4, 2002
ATTUKAL SHOPPING COMPLEX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 4, 2002
AYISHA BEEVI Vs. DISTRICT COLLECTOR	March 21, 2002
AYSHA NAZREEM Vs. GOVERNMENT OF KERALA	September 19, 2002
B GOVINDA RAO Vs. V N ASHOKAN	January 17, 2002
B MAHESH JYOTHI Vs. STATE OF KERALA	April 9, 2002
B RADHAKRISHNAN NAIR Vs. STATE OF KERALA	January 31, 2002
B S JAYASREE Vs. DIRECTOR OF PUBLIC INSTRUCTION	March 21, 2002
B SAROJINI AMMA Vs. STATE OF KERALA	March 7, 2002
B SASIDHARAN Vs. STATE OF KERALA	February 15, 2002
B SIX HOLIDAY RESORTS P LTD Vs. STATE OF KERALA	July 16, 2002
BABU Vs. STATE OF KERALA	June 3, 2002
BABU Vs. REGIONAL TRANSPORT AUTHORITY	May 27, 2002
BABY CHEMPARATHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES IDUKKI	June 27, 2002
BABY MARINE EXPORTS Vs. ASSTT COMMR OF INCOME TAX	April 4, 2002
BAIJU Vs. SUGUNA PRAKASH	November 16, 2002
BALAN Vs. KRISHNAN	September 19, 2002
BASHEER Vs. LONA CHACKOLA	March 20, 2002
BASSELIOS THOMAS I CATHOLICOS Vs. THOMAS MAR ATHANASIUS	December 2, 2002
BEENA S NAIR Vs. P RAJAMMA	June 28, 2002
BENNY MATHEW Vs. ALEXANDER JOSEPH	November 14, 2002
BHASKARAN Vs. RTA ALLEPPEY	December 10, 2002
BHASKARAN Vs. SANKARAN	December 17, 2002
BHAVADASAN NAMBOOTHIRI Vs. ADDL DISTRICT MAGISTRATE	April 4, 2002
BHAVANI TEA AND PRODUCE CO LTD Vs. STATE OF KERALA	December 3, 2002
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER	April 11, 2002
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER	July 4, 2002
BINDU DAVID GEORGE Vs. MALANADU DEVELOPMENT SOCIETY	December 5, 2002
BINDU M Vs. STATE OF KERALA	August 14, 2002
BINU S GEORGE Vs. SAJAN NINAN	November 7, 2002
BOARD OF DIRECTORS Vs. KALLURKKAD FARMERS CO OP BANK LTD	March 25, 2002
BOARD OF DIRECTORS OF ANDOORKONAM SERVICE CO OPERATIVE BANK Vs. CO OPERATIVE ELECTION COMMISSION	September 18, 2002
BOARD OF DIRECTORS OF POTHANIKKAD FARMERS CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES G ERNAKULAM	January 17, 2002
BOSE WILLIAM Vs. STATE OF KERALA	February 14, 2002
C D PAUL Vs. REGIONAL TRANSPORT OFFICER	May 27, 2002
C G DASSAN Vs. RANIMOL S	July 10, 2002
C K GOPINATHAN Vs. COMMISSIONER OF INCOME TAX	October 17, 2002
C K NARAYANAN Vs. NARIKKUNI SERVICE CO OPERATIVE BANK LTD	April 10, 2002
C K VISWAMBARAN Vs. TRANVANCORE DEVASWOM BOARD	August 9, 2002
C KUNHIRAMAN NAIR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	January 23, 2002
C M BEEVI AMMA Vs. DIVISIONAL FOREST OFFICER	August 29, 2002
C N VIJAYAN Vs. C T RAJESWARI	January 21, 2002
C P ADAM Vs. E V AHAMMED KOYA	April 1, 2002
C P MATHU ALIAS MATHEW Vs. SHAMSUDHIN	March 7, 2002
C PANKAJAKSHAN Vs. UNION OF INDIA	January 11, 2002
C R VENKITACHALAM Vs. UNION OF INDIA	March 14, 2002
C S M TRANSPORTS Vs. KERALA FEEDS LTD	July 1, 2002
C S REJIKUMAR Vs. E S SUKUMARAN	March 25, 2002
C.P. MOHAMMED SAYEED Vs. KADARANTAVIDE JASEEMA	December 16, 2002
C.V. VARIATH, SON OF VARIATH CHEERAN AND K.V. JOSE, SON OF VARIATH Vs. CHERIYAKKU IYAPOORU, SON OF CHERIYAKKU,	December 5, 2002
CADILA PHARMACEUTICALS LTD Vs. STATE OF KERALA	April 2, 2002
CALICUT PRESS CLUB Vs. ESTATE OFFICER	March 26, 2002
CANARA BANK Vs. CENTRAL GOVERNMENT LABOUR COURT	April 3, 2002
CANARA BANK EMPLOYEES UNION Vs. CANARA BANK	April 2, 2002
CANARA BANK EMPLOYES UNION Vs. GENERAL MANAGER	April 2, 2002
CAPRICON SHOPPING COMPLEX Vs. COMMISSIONER OF INCOME TAX	October 18, 2002
CATHOLIC SYRIAN BANK Vs. MATHAI	July 30, 2002
CHACK ALIAS ANIYAN KUNJUS Vs. STATE OF KERALA	October 9, 2002
CHACKO P. MATHEW Vs. KUTTAPPAN	March 19, 2002
CHACKO SAMUEL Vs. UNION OF INDIA	November 20, 2002
CHAMMANADU DEVASWOM Vs. STATE OF KERALA	September 12, 2002
CHANDRAN K Vs. SECY GOVT VIGILANCE DEPARTMENT	January 17, 2002
CHANDRASEKHARAN Vs. ALEXANDAR	October 29, 2002
CHANDU Vs. RAJARABI	February 1, 2002
CHAPPATI NARAYANAN Vs. V V KORAN	March 1, 2002
CHATHOTH MADHAVI AMMA Vs. P GOPALAN NAIR	January 11, 2002
CHELLAPPAN Vs. COMMISSIONER FOR WORKMEN'S	July 17, 2002
CHEM TEAK CO Vs. STATE OF KERALA	August 5, 2002
CHENGANNUR MUNICIPALITY Vs. SAMUEL	June 6, 2002
CHENGUNI OTHAYOTH THANKOM Vs. KOOLOTH BALAKRISHNAN NAIR	February 20, 2002
CHERU Vs. CHANDRAN	April 2, 2002
CHETHANA PHARMASEUTICALS Vs. ASST COMMISIONER	April 11, 2002
CHINTHA DHARMARAJAN Vs. MARY ANTO	February 22, 2002
CHONARI SULEKHA Vs. STATE OF KERALA	September 19, 2002
CIT Vs. DHANALAKSHMI BANK LTD	November 12, 2002
CO OPERATIVE SUGARS LTD Vs. COMMISSIONER OF INCOME TAX	November 22, 2002
COCHIN CADALAS P LTD Vs. COMMISSIONER OF INCOME TAX	June 19, 2002
COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. KOCHI REFINERIES LIMITED	March 18, 2002
COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	July 30, 2002
COCHIN REFINERIES LTD Vs. STATE OF KERALA	February 13, 2002
COMMANDER K P SHASIDHARAN Vs. UNION OF INDIA	July 1, 2002
COMMISSIONER OF GIFT TAX Vs. JOHNA AUSTIN	October 1, 2002
COMMISSIONER OF GIFT TAX Vs. P K SOMARAJAN PILLAI	September 24, 2002
COMMISSIONER OF GIFT TAX Vs. P M ABRAHAM	September 27, 2002
COMMISSIONER OF GIFT TAX Vs. POPULAR AUTO SPARES P LTD	October 24, 2002
COMMISSIONER OF GIFT TAX Vs. POTHEN CHACKO	October 21, 2002
COMMISSIONER OF INCOME TAX Vs. EASTERN CONDIMENTS PRIVATE LIMITED	October 17, 2002
COMMISSIONER OF INCOME TAX Vs. VICTORY ACQA FARM LTD	October 17, 2002
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED	October 5, 2002
COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LTD	November 7, 2002
COMMISSIONER OF INCOME TAX Vs. N T JOHN	September 27, 2002
COMMISSIONER OF INCOME TAX Vs. AIR TRAVEL ENTERPRISES INDIA LTD	September 30, 2002
COMMISSIONER OF INCOME TAX Vs. RAJINI ICE AND COLD STORAGE	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LIMITED	September 26, 2002
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD	October 3, 2002
COMMISSIONER OF INCOME TAX Vs. GANGA R MENON PALGHAT POLY CLINIC	October 4, 2002
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR NATIONAL SPICES	September 24, 2002
COMMISSIONER OF INCOME TAX Vs. CHAKKIATH BANKERS	November 22, 2002
COMMISSIONER OF INCOME TAX Vs. G KRISHNAN NAIR	December 4, 2002
COMMISSIONER OF INCOME TAX Vs. QUILON CO OPERATIVE SPINNING MILLS LTD	November 28, 2002
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. ISSAC JOHN AND CO	November 13, 2002
COMMISSIONER OF INCOME TAX Vs. STANDARD TILE AND CLAY WORKS P LTD	November 16, 2002
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LTD	December 13, 2002
COMMISSIONER OF INCOME TAX Vs. DYNAMIC ORTHOPEDICS PRIVATE LIMITED	July 5, 2002
COMMISSIONER OF INCOME TAX Vs. ABAD FISHERIES	August 28, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS P LIMITED	January 1, 2002
COMMISSIONER OF INCOME TAX Vs. O E N CONNECTORS LTD	January 16, 2002
COMMISSIONER OF INCOME TAX Vs. KUNNAMKULAM MILL BOARD	March 25, 2002
COMMISSIONER OF INCOME TAX Vs. S T N TEXTILES LIMITED	March 14, 2002
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LIMITED	March 13, 2002
COMMISSIONER OF INCOME TAX Vs. SIVA TRADERS	March 8, 2002
COMMISSIONER OF INCOME TAX Vs. E.X. JOLLY	September 25, 2002
COMMISSIONER OF INCOME TAX Vs. G.T.N. TEXTILES LTD.	October 10, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS (P.) LTD.	September 3, 2002
CORPORATE MANAGER Vs. E JAYANARAYANAN	July 2, 2002
D B BINU Vs. STATE OF KERALA	July 17, 2002
D MUARALEEDHARAN Vs. UNION OF INDIA	July 4, 2002
D. ASHOKAN Vs. S.T. REDDIAR & SONS (QUILON) (P.) LTD.	July 29, 2002
DARUL ULOOM ISLAMIC CULTURAL CENTRE Vs. PRINCIPAL SECRETARY	February 7, 2002
DEEPA Vs. LALY MATHEW	November 21, 2002
DEEPTHI TRADING CORPORATION Vs. COOKWELL DOMESTIC APPLIANCES	February 15, 2002
DEEPTHI V.V., STAFF NURSE, TALUK HOSPITAL, NEYYATTINKARA, Vs. STATE OF KERALA REPRESENTED BY ITS FINANCIAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),	July 8, 2002
DELIA TONY Vs. UNION OF INDIA	April 11, 2002
DENNY FERNANDEZ Vs. STATE OF KERALA	December 20, 2002
DEPUTY COMMISSIONER Vs. YUCOS FAMILY TRUST	October 9, 2002
DEPUTY COMMISSIONER Vs. RAMA SHENOY	September 10, 2002
DEPUTY COMMISSIONER Vs. YOCOS FAMILY TRUST	September 25, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. ASSOCIATED ENGINEERING CORPORATION P LTD	August 27, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. KRISHNA PLASTICS	January 10, 2002
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. SANNIDHANAM BAR AND RESTAURANT	October 1, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUTHOOTTU MINI KURIES	December 4, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. EASTERN RETREADS P LTD	November 13, 2002
DEPUTY COMMISSIONER OF INCOME TAX Vs. P M ANTONY	July 3, 2002
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. NARANI STORES	December 17, 2002
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. INDIAN HARDWARE STORES	September 12, 2002
DEPUTY COMMISSIONERS Vs. INDIAN RARE EARTHS LTD	March 25, 2002
DESAI BROTHERS PAPERS P LTD Vs. STATE OF KERALA	December 24, 2002
DEVAKI PILLAI Vs. GOURI AMMA	December 17, 2002
DFO KOTHAMANGALAM Vs. SUNNY JOSEPH	April 12, 2002
DHANALAKSHMI BANK Vs. CIT	November 11, 2002
DHARMABAL Vs. S LAKSHMI AMMAL	June 19, 2002
DHARMARAJAN Vs. STATE	February 21, 2002
DHARMARAJAN Vs. STATE	June 13, 2002
DISTRICT OFFICER Vs. ASOKAN A M	May 29, 2002
DIVISIONAL FOREST OFFICER Vs. A ARAVINDAKSHA MENON	February 20, 2002
DIVISIONAL FOREST OFFICER Vs. T K KRISHNAN NAIR	April 12, 2002
DOMINIC Vs. FAMILY COURT	November 7, 2002
DR. K.J. IVY, SELECTION GRADE LECTURER, DEPARTMENT OF MALAYALAM, MAHARAJAS COLLEGE Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY,	November 27, 2002
DY CIT Vs. MANUEL SONS WOOD INDUSTRIES	July 3, 2002
E M PURUSHOTHAMAN Vs. STATE OF KERALA	December 11, 2002
E S I CORPORATION Vs. F A C T ENGINEERING WORKS	August 5, 2002
E T VIJAYAN Vs. STATE OF KERALA	January 23, 2002
E V MATHAI AND SONS Vs. STATE OF KERALA	September 18, 2002
ELAMMA Vs. FR JOSEPH ARANHANI OLIKKAN	November 28, 2002
ELIAMMA SIMON Vs. SEVEN SEAS TRANSPORTATION LTD	January 4, 2002
ELIAZ MATHAL Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM	September 3, 2002
ELIZABETH JOHN Vs. STATE OF KERALA	October 23, 2002
EMPLOYEES STATE INSURANCE CORPORATION Vs. SASI	January 16, 2002
ERNAKULAM DISTRICT CO OPERATIVE BANK LTD Vs. JOLLY	September 16, 2002
ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD Vs. K V ITTIMANI	August 28, 2002
ERNAKULAM REGIONAL CO OPERATIVE MILK PRODUCERS UNION LTD Vs. GOVERNMENT OF KERALA	January 7, 2002
ESAB INDIA LIMITED Vs. STATE OF KERALA	September 30, 2002
ESCOTAL MOBILE COMMUNICATIONS LTD Vs. UNION OF INDIA	February 15, 2002
EVERSHINE PLASTICS Vs. ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR	September 30, 2002
EXECUTIVE ENGINEER Vs. KERALA LOKAYUKTHA	September 3, 2002
EXECUTIVE OFFICER Vs. ABDUL JABBAR	June 20, 2002
FATHIMA MUHAMMED Vs. V M SALIM	November 5, 2002
FEDERAL BANK Vs. OFFICIAL LIQUIDATOR	September 20, 2002
FEDERAL BANK LTD Vs. K SREEDHARAN	September 19, 2002
FOOD INSPECTOR Vs. M M ABDUL RAHIMAN	July 23, 2002
FOOD INSPECTOR Vs. SUBAIR	June 27, 2002
FR ANTONY KAVALAKKATT Vs. DISTRICT EDUCATIONAL OFFICER ALUVA	December 13, 2002
FR P AUGUSTINE MATHEW Vs. MANAGER DEVA MATHA COLLEGE	October 5, 2002
FR PIOUS Vs. SUB RTO	October 31, 2002
FR THOMAS MANIANKERIKALAM Vs. THOMAS J PADIYATH	November 26, 2002
FRAMATONE CONNECTORS O/E/N LTD Vs. FRAMATONE CONNECTORS O/F/N WORKERS UNION	September 30, 2002
FRANCIS Vs. DINESAN	September 2, 2002
FUNNOUS ALIAS KURIAN Vs. K O DEVASSY	September 18, 2002
G AJITH KUMAR Vs. STATE OF KERALA	September 24, 2002
G LATHIKA Vs. RUBBER BOARD	March 4, 2002
G LILLY Vs. MANAGER MVUP SCHOOL	August 5, 2002
G RAJENDRAN NAIR Vs. STATE OF KERALA	June 13, 2002
G S KERALA TOURISM DEVELOPMENT CORPORATION WORKERS ASSOCITION Vs. LABOUR COURT KOLLAM	January 24, 2002
G SIVANANDAN Vs. K BHASKARAN	November 15, 2002
G SUBHASH Vs. STATE OF KERALA	July 25, 2002
G SUKUMARY Vs. M LYDYA ALIAS LAILA	March 14, 2002
G SUNDARESAN SUNDARESH CASHEW COMPANY Vs. STATE OF KERALA	November 1, 2002
G SURESH KUMAR Vs. TRVANCORE DEVASWOM BOARD	March 4, 2002
GAJANANA AGENCIES Vs. STATE OF KERALA	May 28, 2002
GEORGE KOSHY Vs. STATE OF KERALA	September 19, 2002
GIGI ZACHARIAS Vs. STATE OF KERALA	October 9, 2002
GLADSTONE Vs. GEETHA GLADASTONE	June 5, 2002
GLORY FERNANDEZ Vs. REGISTRAR HIGH COURT OF KERALA	February 19, 2002
GOPALAKRISHNAN Vs. SECRETARY	April 5, 2002
GOPI Vs. TAHSILDAR	November 16, 2002
GOPI Vs. SUDARSANAN	June 5, 2002
GOPI Vs. MANEED GRAMA PANCHAYAT	June 28, 2002
GOPI Vs. TAHSILDAR	September 24, 2002
GOPINATHAN NAIR Vs. JOINT REGISTRAR	July 10, 2002
GOVERNMENT OF KERALA Vs. SOM DATT BUILDERS LIMITED	October 22, 2002
GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL	November 8, 2002
GOVINDA RAO Vs. FOOD INSPECTOR	January 17, 2002
GOVINDAN NAIR Vs. ABRAHAM	September 27, 2002
GOVINDANKUTTY Vs. THE GENERAL MANAGER	April 2, 2002
GOWRI AMMA Vs. DISTRICT EXECUTIVE OFFICER	January 22, 2002
GOWRI GROUP Vs. SALES TAX OFFICER DEPARTMENT OF COMMERCIAL TAXES	December 9, 2002
GREENEX POLYMERS Vs. STATE OF KERALA	August 27, 2002
H KAMALA Vs. H MANAMOHINI	March 20, 2002
HAIZAZ PASHAW Vs. GULZAR BANU	June 13, 2002
HAJJA P M Vs. K A PAULOSE	December 17, 2002
HAMSA HAJI Vs. RABIA UMMA	January 4, 2002
HASEENA BERVIN Vs. STATE OF KERALA	July 15, 2002
HEMAMBIKA CHITIES AND LOANS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 27, 2002
HOLY CROSS HOSPITAL Vs. STATE OF KERALA	February 25, 2002
HOLY FAMILY HOSPITAL Vs. TAHSILDAR	February 27, 2002
INCOME TAX OFFICER Vs. C D JOSEPH	November 27, 2002
INCOME TAX OFFICER Vs. S N B S SAMAJAM	November 20, 2002
INCOME TAX OFFICER Vs. NILOFER HAMEED	October 24, 2002
INDIAN BANK Vs. KANIAMPURAM BROTHERS CLOCK MANUFACTURERS AND IMPORTERS	July 30, 2002
INDIAN OVERSEAS BANK Vs. GLOBAL MARINE PRODUCTS	November 7, 2002
INDIAN OVERSEAS BANK Vs. INDUSTRIAL TRIBUNAL	February 6, 2002
INDIAN OVERSEAS BANK Vs. GLOBAL MARINE PRODUCTS	September 17, 2002
INDUS MOTOR CO P LTD Vs. NATIONAL INSURANCE COMPANY	November 6, 2002
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. UNION OF INDIA	January 24, 2002
INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD Vs. INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD	December 16, 2002
J MANIAN Vs. STATE	November 8, 2002
J WILLIAM JOHN Vs. STATE OF KERALA	October 3, 2002
JAMEELA C K Vs. L I C OF INDIA	November 20, 2002
JANHARLAL Vs. UNIVERSITY OF CALICUT	May 31, 2002
JAYACHANDRAN Vs. STATE OF KERALA	January 8, 2002
JAYANTHI Vs. RAJI	November 29, 2002
JAYAPRAKASH V., S/O. NARAYANAN NAIR Vs. THE REGISTERING AUTHORITY, OFFICE OF THE REGIONAL TRANSPORT OFFICER,	November 28, 2002
JERRY JOSEPH MICHAEL Vs. SELVARAJ	April 2, 2002
JINU K PAUL Vs. RUBBER BOARD	April 10, 2002
JITHAMOL Vs. STATE OF KERALA	August 29, 2002
JNANESH D SHENOY Vs. STATE OF KERALA	September 18, 2002
JOB KOOTTUMKAL Vs. STATE OF KERALA	October 31, 2002
JOHN Vs. ADDITIONAL SALES TAX OFFICER	July 30, 2002
JOHN Vs. CHIEF JUSTICE	February 8, 2002
JOHNSON Vs. STATE OF KERALA	October 11, 2002
JOISY Vs. SUB INSPECTOR OF POLICE	July 11, 2002
JOSE Vs. STATE OF KERALA	August 29, 2002
JOSE Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY	December 12, 2002
JOSE ELLICKAL Vs. GOVT OF KERALA	March 11, 2002
JOSE PAUL Vs. JOSE	March 22, 2002
JOSEPH Vs. GEORGE K ITTOOP	October 10, 2002
JOSEPH Vs. KANAKAM	November 22, 2002
JOSEPH ALIAS PAPPACHAN Vs. STATE OF KERALA	January 28, 2002
JOSEPH JOHN Vs. DISTRICT REGISTRAR	September 30, 2002
JOSEPH JOSE Vs. J BABY PUTHUVAL PURAVIDOM POOTHOPPU	July 11, 2002
JOSEPH K V Vs. R P F COMMISSIONER	July 24, 2002
JOSEPH THOMAS Vs. CHANGANACHERRY MUNICIPALITY	March 20, 2002
JOSEPH VARGHESE Vs. B D O RANNI	December 11, 2002
JOY Vs. STATE OF KERALA	June 14, 2002
JOY Vs. STATE OF KERALA	September 19, 2002
JOY P CHUNGATH Vs. COMMISSIONER OF INCOME TAX	November 8, 2002
JOYA KURIAKOSE Vs. JOMON KURIAKOSE	September 6, 2002
K A VARKEY Vs. KERALA STATE ELECTRICITY BOARD	June 17, 2002
K BALAKRISHNAN Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION	January 25, 2002
K BALAKRISHNAN Vs. STATE OF KERALA	December 10, 2002
K BHASKARAN NAIR Vs. HABEEB MOHAMMED	January 30, 2002
K BHAVANI AMMA Vs. C SURENDRAN	March 14, 2002
K C RAJAN Vs. DISTRICT COLLECTOR	July 15, 2002
K C THOMAS Vs. STATE OF KERALA	July 18, 2002
K F JACOB Vs. ASST EXCISE COMMISSIONER	September 23, 2002
K G SUNIL KUMAR Vs. UNION OF INDIA	December 3, 2002
K GOPINAIR Vs. K RAMUKUTTY	August 13, 2002
K H KASSIM RAWTHER Vs. NEDUMKUNNAM GRAMA PANCHAYAT	July 16, 2002
K J DEVASSYA Vs. STATE OF KERALA	September 13, 2002
K J GEORGE Vs. STATE BANK OF TRAVANCORE	February 5, 2002
K JANARDHANAN Vs. STATE OF KERALA	March 15, 2002
K JANARDHANAN PILLAI Vs. INDIAN OVERSEAS BANK	November 19, 2002
K K ABRAHAM Vs. JOSEPH VARGHESE	January 3, 2002
K K IBRAHIMKUTTY Vs. STATE OF KERALA	October 3, 2002
K K RADHA Vs. DISTRICT MEDICAL OFFICER	April 9, 2002
K K THANKAPPAN Vs. K S JAYAN	November 26, 2002
K KUNHAMAN ALIAS KUNHIRAMAN Vs. STATE OF KERALA	July 25, 2002
K M ABDUL AZEEZ Vs. KERALA STATE ELECTRICITY BOARD	January 4, 2002
K M ABDUL HAMEED, S/O MOHAMED KUNJI Vs. UNION OF INDIA	December 19, 2002
K M ABRAHAM Vs. ASST EXCISE COMMISSIONER THIRUVANANTHAPURAM	January 14, 2002
K N FALGUNAN Vs. STATE OF KERALA	July 4, 2002
K N SIVASANKARA KAIMAL Vs. UNIVERSITY OF CALICUT	September 26, 2002
K NARAYANANKUTTY Vs. ABIIDA ABDUL KAREEM	March 27, 2002
K P AJITH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	January 14, 2002
K P DAMODARAN Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 19, 2002
K P G ADVERTISING PVT LTD Vs. COMMISSIONER OF INCOME TAX	October 29, 2002
K P SHASHIDHARAN Vs. UNION OF INDIA	July 1, 2002
K P VARKEY Vs. COCHIN REFINERIES EDUCATIONAL AID SOCIETY	April 2, 2002
K PARUKUTTY Vs. SARASAMMA	April 5, 2002
K PARVATHI AMMA ALIAS SUMATHI Vs. SOUTH INDIAN BANK LIMITED	January 18, 2002
K R ANILKUMAR Vs. STATE OF KERALA	November 7, 2002
K R SOMASUNDARAN Vs. SPL TAHSILDAR	June 3, 2002
K R SOORAJ Vs. EXCISE INSPECTOR ERNAKULAM	May 28, 2002
K R VALSALA DEVI Vs. R LEELA BHAI	July 19, 2002
K RADHAKRISHNAN Vs. STATE	February 22, 2002
K RAGHAVAN Vs. NATIONAL INSURANCE COMPANY LTD	October 23, 2002
K RAGHU Vs. S RAJENDRA KUMAR AND ANOTHER	September 16, 2002
K RAVINDRANATHAN NAIR Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	November 8, 2002
K S NARAYANAN IYER Vs. UNION OF INDIA	January 29, 2002
K SARASWATHI Vs. REGISTRAR OF CO OP SOCIETIES	March 25, 2002
K SUKUMARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	July 29, 2002
K SURENDRAN NAIR Vs. STATE OF KERALA	August 5, 2002
K T C TYRES INDIA LTD Vs. STATE	October 11, 2002
K UNNIKISHNAN Vs. T THOMAS MATHEW	June 17, 2002
K V ABDUL MAJEED Vs. A PERUMAL	May 31, 2002
K V ITTIMANI Vs. ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD	August 28, 2002
K V JOSE Vs. MANAGING DIRECTOR	July 3, 2002
K VENUGOPALAN Vs. STATE OF KERALA	September 5, 2002
K.A. JOHN Vs. DISTRICT COLLECTOR	December 12, 2002
K.G. RADHIKA Vs. THE STATE OF KERALA AND ANOTHER	January 8, 2002
K.M. OUSEPH, S/O. MATHEW Vs. JOBICHAN, S/O. DEVASSIA JOSEPH,	July 12, 2002
KAMATH MARBLES Vs. INCOME TAX OFFICER	December 20, 2002
KANJIROLI ABDUL RAZACK Vs. VELIKKAL ANJANEYAN	May 29, 2002
KARUNAKARAN PILLAI Vs. ADDITIONAL MUNSIFF	August 8, 2002
KATHERINE Vs. SECRETARY TO GOVERNMENT	March 7, 2002
KATTERI MOIDEEN KUTTY HAJI Vs. STATE OF KERALA	January 11, 2002
KEERAMPARA GRAMA PANCHAYAT Vs. STATE OF KERALA	February 19, 2002
KELTRON COMPONENT COMPLEX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 11, 2002
KENNY MANUEL Vs. MANAGING DIRECTOR	February 20, 2002
KENNY MANUEL Vs. MANAGING DIRECTOR	February 2, 2002
KERALA COLOUR LAB ASSOCIATION Vs. UNION OF INDIA	January 31, 2002
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., (SIDCO), REP. BY ITS MANAGING DIRECTOR Vs. M. IBRAHIMKUTTY AND THE LABOUR COURT	November 6, 2002
KERALA STATE Vs. WILIAMS	January 18, 2002
KERALA STATE CIVIL SUPPLIES CORPN LTD Vs. ABDULLA KUNHI	January 18, 2002
KERALA STATE CO OPERATIVE COIR MARKETING FEDERATION LTD Vs. G SREEKUMAR	April 3, 2002
KERALA STATE ELECTRICITY BOARD Vs. BHASKARAM NAIR	September 8, 2002
KERALA STATE ELECTRICITY BOARD Vs. K V BHASKARAN NAIR	August 8, 2002
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA	November 13, 2002
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD. Vs. NANU	August 7, 2002
KERALA STATE ROAD TRANSPORT CORPORATION Vs. APPELLATE TRIBUNAL	September 2, 2002
KERALA STATE ROAD TRANSPORT CORPORATION Vs. S A MOHAMED HANEEFA	July 25, 2002
KERALA URBAN DEVELOPMENT Vs. COMMISSIONER OF INCOME TAX	December 5, 2002
KIRAN B Vs. MAHATMA GANDHI UNIVERSITY	November 15, 2002
KIRAN ROLLER FLOUR MILLS Vs. ASST COMMISSIONER	April 11, 2002
KIRAN ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER ASST SALES TAX OFFICE SPECIAL CIRCLE PALAKKAD	October 11, 2002
KIZHAKKE KOVILAKAM TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 15, 2002
KOCHAPPI Vs. PAREED	March 1, 2002
KODE INDUSTRIAL CHEMICALS Vs. STATE OF KERALA	June 12, 2002
KODUKULANJI SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA	August 9, 2002
KODUNGALLUR KALLUCHETHU VYVASAYA Vs. STATE OF KERALA	January 7, 2002
KPSC Vs. ASHOKAN	May 29, 2002
KRISHNA KUNJULAKSHMI Vs. NARZAN ALIAS RADHAKRISHNAN NAIR	September 19, 2002
KRISHNA TRADING COMPANY Vs. ASST COMMISSIONER OF INCOME TAX	October 28, 2002
KRISHNAN KAKKANATH Vs. RAVI	June 19, 2002
KRISHNAN NAMBOODIRI Vs. UNNI MAYA ALIAS UMA DEVI	December 3, 2002
KRISHNANKUTTY Vs. UNION OF INDIA	October 30, 2002
KUMAR Vs. STATE OF KERALA	May 27, 2002
KUMARESAN Vs. M R SESHADRI	January 18, 2002
KUMARESAN Vs. SESHADRI	January 16, 2002
KUNHARAMU Vs. KUNHALANKUTTY	May 28, 2002
KUNHIRAMAN NAIR Vs. MADHAVI	February 20, 2002
KUNJAMMA MERCY JACOB Vs. KERALA PUBLIC SERVICE COMMISSION	June 26, 2002
KUNNATHURA THOMMAN Vs. STATE OF KERALA	July 3, 2002
KURIAKOSE Vs. P K V GROUP INDUSTRIES	April 12, 2002
KURIAN Vs. KSEB	April 8, 2002
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER	June 13, 2002
KUTTAN NADAR WILSON Vs. STATE	July 24, 2002
KUTTAPPAN Vs. STATE OF KERALA	July 17, 2002
KUTTUKARAN MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX	September 17, 2002
LAKSHMI R. KURUP AND ANR. Vs. VASANTHA KUMARI THANKACHY AND ANR.	September 9, 2002
LALSUDHEER J S Vs. KERALA STATE ROAD TRANSPORT CORPORATION	July 22, 2002
LATHA CHANDY Vs. COMMISISONER OF INCOME TAX	October 7, 2002
LATHA E C Vs. BAHINI U	April 10, 2002
LAWRENCE Vs. STATE OF KERALA	June 21, 2002
LEELA BAI Vs. SEBASTIAN	February 18, 2002
LEELA MATHEW Vs. P V KRISHNAMOORTHY	September 13, 2002
LEELABAI Vs. ANANDAVALLY, P.O. AND OTHERS	November 14, 2002
LEELAMBIKA THAMPI Vs. R. NITHYANANDAN	February 13, 2002
LORD KRISHNA BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	October 31, 2002
M AMBIKAKUTTY Vs. KERALA CO OPERATIVE TRIBUNAL	December 19, 2002
M AMBIKAKUTTY Vs. STATE OF KERALA	April 5, 2002
M B MUHAMMEDALI Vs. IBRAHIM HAJI	March 22, 2002
M CHANDRAN Vs. STATE	July 15, 2002
M D SAMUEL Vs. SECRETARY TO GOVERNMENT	April 3, 2002
M G MADHU Vs. K P S C PATTOM	September 20, 2002
M K ABDUL MAJEED Vs. UNIVERSITY OF KERALA	May 27, 2002
M K CHETTIAR Vs. VENKITA KRISHNA IYER	March 21, 2002
M K RAMAKRISHNAN Vs. STATE OF KERALA	June 25, 2002
M K SASI; N P BAWA; P M VARGHESE; M K SAJEEVAN; LAILA ASHARAF; T E JOSEPH; P G KRISHNAN NAIR; KAMALASANAN; P P JOY; P K CHACKO; P M PAUL; JOY VARGHESE; P M ALIYAR; A C SATHEESAN; M T MATHAI AND M R JOY Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA, REPRESENTED BY ITS CHAIRMAN	December 12, 2002
M KUNHANI Vs. REGIONAL TRANSPORT OFIICE	November 15, 2002
M LEELABAI Vs. ANANDAVALLY P O	November 14, 2002
M LEELAMONY AMMA Vs. SECRETARY	March 1, 2002
M M RAJAPPAN Vs. R VASUDEVAN NAIR	March 11, 2002
M MOHAMEDKUTTY Vs. STATE OF KERALA	January 22, 2002
M MOHAMMED AJMAL Vs. C T ANTONY	March 15, 2002
M N MEERA Vs. A C MATHEW	May 28, 2002
M P SANTHI VARMA JAIN Vs. STATE OF KERALA	September 18, 2002
M SAINABA Vs. STATE OF KERALA	July 24, 2002
M SAINUDEEN Vs. FOOD INSPECTOR THIRUVANANTHAPURAM CIRCLE	February 6, 2002
M T MUSTHAFA Vs. STATE OF KERALA AND ANOTHER	July 26, 2002
M THOMAS Vs. DEPUTY COMMISSIONER	March 21, 2002
M V DHARMAN Vs. STATE OF KERALA	May 31, 2002
M V RAJENDRAN Vs. INCOME TAX OFFICER	December 24, 2002
M V SAJINI Vs. STATE OF KERALA	May 30, 2002
M.P. LEELA, HEADMISTRESS, GOVT. U.P. SCHOOL, Vs. STATE OF KERALA, REP. BY THE CHIEF SECRETARY,	March 11, 2002
M.S. ANILKUMAR Vs. SHAMY	October 25, 2002
MADATHIL SANKARAN Vs. MADALATH LAKSHMIKUTTY	June 12, 2002
MADHAVA RAO Vs. APPELLATE AUTHORITY EXEC COMM STATE BANK OF TRAVANCORE	January 18, 2002
MADHAVAN Vs. NARAYANA DAS	September 30, 2002
MADHU Vs. FAMILY COURT	June 27, 2002
MADHUSOODANAN ALIAS BABU Vs. NARCOTIC CONTROL BUREAU	August 7, 2002
MAGNA TEK ENTERPRISES Vs. SALES TAX INSPECTOR	August 2, 2002
MAKKARKUNJU Vs. STATE OF KERALA	July 9, 2002
MALANKARA ORTHODOX SYRIAN CHURCH Vs. SALES TAX OFFICER	December 20, 2002
MALATHI Vs. STATE OF KERALA	August 14, 2002
MALAYALA MANORAMA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 4, 2002
MALIYEKKAL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX	October 4, 2002
MALLIKA RAJAM Vs. STATE OF KERALA	July 1, 2002
MANAGER Vs. STATE OF KERALA	May 27, 2002
MANAGER Vs. K P RAMESH	November 11, 2002
MANAGER M P V H S SCHOOL Vs. GIRIJA	March 21, 2002
MANAGER M T M HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION	November 7, 2002
MANAGER PARLI HIGH SCHOOL Vs. NARAYANAN	November 11, 2002
MANAGER ST GEORGES HIGH SCHOOL VELAMCODE Vs. JOY PAUL	January 10, 2002
MANAGING DIRECTOR Vs. LABOUR COURT	June 13, 2002
MANAGING DIRECTOR Vs. P NANU	August 7, 2002
MANAGING DIRECTOR Vs. P NANU	September 7, 2002
MANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 12, 2002
MANKARATHODI MUHAMMADALI Vs. DISTRICT COLLECTOR	February 20, 2002
MANOHARAN Vs. POULOSE	May 28, 2002
MANOHARAN Vs. NARAYANA MENON	November 29, 2002
MANOJ Vs. STATE OF KERALA	August 7, 2002
MANU BHASKAR Vs. UNIVERSITY OF KERALA	July 18, 2002
MARIAMMA Vs. THOMAS	November 29, 2002
MARY Vs. KUNJANAM	March 14, 2002
MARY ROY Vs. SUSIE ISSAC	April 1, 2002
MARYKUTTY MATHEW Vs. STATE ELECTION COMMISSION	November 8, 2002
MATHAI, K. C. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS	July 10, 2002
MATHEW Vs. MADHURI DENNIS	November 20, 2002
MATHEW Vs. SHAMSUDHIN	March 7, 2002
MATHEW V: THOMAS Vs. SALI SUNNY	November 27, 2002
MATTATHIL OUSEPH ITTIRA Vs. STATE OF KERALA	June 21, 2002
MECHELCIV ENGINEERING CORPORATION Vs. UNION OF INDIA	September 19, 2002
MINI Vs. STATION HOUSE OFFICER	June 12, 2002
MODERN HOTEL Vs. COMMISSIONER OF EXCISE	April 2, 2002
MODERN PRINTERS Vs. STATE OF KERALA	October 31, 2002
MOHAMMAD Vs. MUKUNDAN	July 19, 2002
MOHAMMED Vs. ACCOMMODATION CONTROLLER	June 17, 2002
MOHAMMED Vs. UNION OF INDIA	June 28, 2002
MOHAMMED Vs. ARIF	February 14, 2002
MOHAMMED Vs. STATE OF KERALA	June 20, 2002
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER	December 31, 2002
MOHAMMED IBRAHIM Vs. STATE OF KERALA	September 25, 2002
MOHAMMED IBRAHIM Vs. STATE OF KERALA	April 9, 2002
MOHAMMED SALIM Vs. HABEEB AND COMPANY	March 14, 2002
MOHAMMED SYEED Vs. JASEENA	December 16, 2002
MOHAMMEDALI Vs. ELIAS MATHAI	November 14, 2002
MOHAMMEDKUTTY Vs. JANAKI	April 2, 2002
MOHAMMEDKUTTY Vs. SECRETARY TO GOVERNMENT	January 17, 2002
MOHANAN Vs. STATE OF KERALA	February 15, 2002
MOLASSERIYIL USHA Vs. MOLASSERIYIL KUNHIMON	May 27, 2002
MUBARAK Vs. STATE OF KERALA	September 16, 2002
MUBARAK Vs. STATE OF KERALA	September 18, 2002
MUHAMMADKUTTY Vs. ABDULLA DIED	February 4, 2002
MUHAMMADKUTTY Vs. VARAMANGALATH YUSUF	February 4, 2002
MUHAMMED USMAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 29, 2002
MUNDAKAPADAM MANDIRAMS SOCIETY Vs. COMMISSIONER OF INCOME TAX	September 5, 2002
MUTHAKKE ALIAS KALAVATHI Vs. DEVANNA RAI	January 17, 2002
MYMOONA Vs. STATE OF KERALA	July 26, 2002
N C GEORGE Vs. STATE OF KERALA	March 15, 2002
N SREEDHARAN NAIR Vs. STATE OF KERALA	July 22, 2002
N SWAMINATHAN Vs. N ANANTHARAMA SUBRAMANIAM	October 7, 2002
N V BHASKARAN Vs. REGIONAL TRANSPORT OFFICER	June 19, 2002
NABEESA Vs. IBRAHIM	September 8, 2002
NABEESA Vs. IBRAHIM	August 8, 2002
NABEESA BEEVI Vs. STATE OF KERALA	July 11, 2002
NALLA THAMPY THERA Vs. ABDULLA	January 18, 2002
NAPOLEON Vs. P V CHERIAN	July 8, 2002
NARAYANAN Vs. SOUDHABI	June 11, 2002
NARAYANAN Vs. DELAMPADY GRAMA PANCHAYAT	March 25, 2002
NARAYANAN Vs. V.V. KORAN	March 1, 2002
NARAYANAN Vs. COOPERATIVE TRIBUNAL	March 21, 2002
NARAYANI Vs. EXCISE INSPECTOR	August 9, 2002
NARAYANIKUTTY AMMA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	June 19, 2002
NARIKKUNI SERVICE COOPERTIVE BANK LTD Vs. NARAYANAN	September 10, 2002
NARIKODAN PURUSHU Vs. STATE OF KERALA	June 18, 2002
NARIKUNNAN PATHUMMAKUTTY Vs. P BABU	August 27, 2002
NARIKUNNI SERVICE CO OPERATIVE BANK LTD Vs. C K NARAYANAN KIZHAKKUVEETTIL	September 10, 2002
NATARAJAN P P KOCHI Vs. STATE BANK OF TRAVANCORE	March 15, 2002
NATIONAL INSURANCE CO Vs. NIMMY	June 18, 2002
NATIONAL INSURANCE CO LTD Vs. GOURI	December 11, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEEBATH RAHIMAN BEEVI	September 30, 2002
NATIONAL INSURANCE COMPANY LTD Vs. MUNEER	December 10, 2002
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA	June 25, 2002
NAZIR ANNACHI Vs. STATE	June 21, 2002
NIJAMUDEEN Vs. STATE OF KERALA	June 21, 2002
NIRMITHI KENDRA EMPLOYEES ORGANISATION Vs. STATE OF KERALA	January 2, 2002
NOUSHAD Vs. STATE OF KERALA	May 17, 2002
NULLIKKODAN Vs. AYISUMMA	February 13, 2002
O. JAYAPRASAD Vs. STATE OF KERALA	December 19, 2002
OMAN NATIONAL DAIRY PRODUCTS COMPANY LTD Vs. DIRECTOR GENERAL OF POLICE	August 1, 2002
OMANA P A Vs. SUSSI KUNJACHAN	December 18, 2002
OMANAKUTTAN NAIR Vs. STATE OF KERALA	September 30, 2002
OPPOOTIL KURIEN and CO PVT LTD Vs. COMMISSIONER OF INCOME TAX	December 5, 2002
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN	February 27, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. KALLITTIL KUNHIRAMA PODUVAL	February 20, 2002
P A AZHAGIRI Vs. STATE OF KERALA	July 15, 2002
P A LILLY AMMA Vs. STATE OF KERALA	June 24, 2002
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY	August 29, 2002
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY	November 8, 2002
P AISHA POTTI Vs. RETURNING OFFICER	February 5, 2002
P AJAYABABU Vs. STATE OF KERALA	August 13, 2002
P C ANNAKUTTY Vs. STATE OF KERALA	March 1, 2002
P DAVID IYPE Vs. KERALA STATE ELECTRICITY BOARD PATTOM	November 12, 2002
P G LALITHAMBIKA Vs. INDIAN RARE EARTHS LTD	July 17, 2002
P I VARGHESE AND SONS Vs. STATE OF KERALA	January 7, 2002
P J MATHEW Vs. STATE OF KERALA	February 27, 2002
P JAYASREE Vs. STATE OF KERALA	October 18, 2002
P K BAIJU Vs. JOINT REGIONAL TRANSPORT OFFICER	May 27, 2002
P K JALEEL Vs. STATE OF KERALA	March 15, 2002
P K NADESAN Vs. P K DINESAN	June 20, 2002
P K SCARIAH Vs. STATE OF KERALA	June 28, 2002
P K VASUDEVAN NEDUNGADI Vs. P K SANTHA KOVILAMMA	March 8, 2002
P NALLA THAMPY THERA Vs. SECRETARY	January 18, 2002
P O ABRAHAM ASSOCIATES Vs. COMMISSIONER COMMERCIAL TAXES	February 18, 2002
P O THOMAS Vs. STATE OF KERALA	May 27, 2002
P P BABY Vs. ADDITIONAL SALESTAX OFFICER I	January 10, 2002
P R S HOSPITAL Vs. STATE OF KERALA	December 20, 2002
P S KALAYANAKRISHNAN Vs. STATE	June 3, 2002
P S RAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 16, 2002
P SOMAN Vs. THOMAS PAUL	May 30, 2002
P SUBAIRKUNJU Vs. KERALA CO OPERATIVE ELECTION COMMISSION	July 24, 2002
P T THOMAS Vs. STATE OF KERALA	September 24, 2002
P UNNIKRISHNAN NAIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 30, 2002
P V KOCHAYIPPA Vs. P N SUPRASIDHAN	April 2, 2002
P V SADASIVAN Vs. INDUSTRIAL CREDIT AND SYNDICATE LTD	February 26, 2002
P V UDAYAKUMAR Vs. STATE OF KERALA	June 10, 2002
P VIJAYAKUMAR Vs. INTELLIGENCE OFFICER	October 17, 2002
P YOUSUF Vs. FOOD INSPECTOR CORPORATION OF COCHIN	August 14, 2002
P. SARATHCHANDRA MALLAYA Vs. P. NAVEENCHANDRA MALLAYA	October 17, 2002
P.G. LALITHAMBIKA, DY. ADMINISTRATIVE OFFICER, INDIAN RARE EARTHS LIMITED, RARE EARTHS DIVISION Vs. INDIAN RARE EARTHS LIMITED, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR,	July 25, 2002
P.K. PRATHAPAN Vs. DALE & CARRINGTON INVESTMENTS (P.) LTD.	May 28, 2002
P.K. SHAMSUDIN Vs. CHAIRPERSON	February 13, 2002
PACHU Vs. CHIRUTHA	October 1, 2002
PADMAKUMAR Vs. STATE OF KERALA	September 6, 2002
PADNE SERVICE CO OPERATIVE BANK LTD Vs. SECRETARY TO GOVERNMENT	July 10, 2002
PAKKIYAM Vs. EXECUTIVE ENGINEER/CN/SOUTHERN RAILWAYÄ±	April 4, 2002
PALAKKAD DISTRICT CO OPERATIVE PRINTING PRESS LTD Vs. STATE OF KERALA	September 12, 2002
PALAYAN Vs. STATE OF KERALA	January 9, 2002
PALLIMON KSHEERA ULPADHAKA COOPERATIVE SOCIETY LTD Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT OFFICE	August 13, 2002
PALMA BREAD AND PASTRIES Vs. STATE OF KERALA	December 10, 2002
PALODE RAW Vs. MANGODE RADHAKNSHNAN	September 10, 2002
PARAMBATH RYRU VYDIAR Vs. VARIAMKANDIYIL SASEENDARAN	December 13, 2002
PARAMESWARAN Vs. STATE OF KERALA	February 28, 2002
PARVATHI AMMA Vs. SOUTH INDIAN BANK LTD	January 18, 2002
PEETHAMBARAN Vs. MUNSIFF COURT	November 7, 2002
PERIYAR REAL ESTATES Vs. STATE OF KERALA	January 17, 2002
PEROORKADA SERVICE CO-OPERATIVE BANK Vs. SHEENA	January 15, 2002
PETER GEORGE THOTTAM Vs. UNION OF INDIA	July 8, 2002
PHILOMINA Vs. GOVERNMENT OF KERALA	January 24, 2002
PILLAI Vs. VASUKUTTY	August 7, 2002
PIONEER INDUSTRIES Vs. ADDITIONAL SALES TAX OFFICER-I FIRST CIRCLE KALAMASSERY AT EDAPPALLY	March 6, 2002
PIOUS Vs. STATE OF KERALA	July 9, 2002
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROLS INDIA LTD	November 27, 2002
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROL INDIA LTD	November 26, 2002
POTHANICAD FARMERS COOP BANK LTD Vs. JOINT REGISTRAR	January 17, 2002
POTTENGAL ABOOBACKER Vs. STATE OF KERALA	December 4, 2002
POWER BEST ELECTRICAL PVT LTD Vs. MANAGING DIRECTOR	April 9, 2002
PRABHAKARAN Vs. A I RANJINI	March 26, 2002
PRABHAKARAN Vs. EXCISE INSPECTOR ALATHUR RANGE	January 30, 2002
PRABHAKARAN Vs. SURENDRAN NAIR	August 26, 2002
PRABHU Vs. AMEERUL MILLATH	July 17, 2002
PRABHU, L. K. Vs. STATE OF KERALA	March 1, 2002
PRADEEP K U Vs. UNIVERSITY OF KERALA	February 27, 2002
PRAKASH Vs. STATE OF KERALA	May 27, 2002
PRAMODH Vs. STATE OF KERALA	September 23, 2002
PRAMODH P C Vs. JOINT SECRETARY TO THE GOVERNMENT	September 23, 2002
PRASAD LAKSHMANAN Vs. STATE OF KERALA	November 21, 2002
PRASANTH AND ANOTHER Vs. STATE OF KERALA AND ANOTHER	January 23, 2002
PREMALATHA Vs. JACOB	October 4, 2002
PREMIER AUTOMIBLES LTD Vs. COCHIN LABOUR UNION	August 7, 2002
PREMIER PLANTATIONS LTD. Vs. M. EBRAHIMKUTTY	March 25, 2002
PRESIDENT Vs. DEPUTY DIRECTOR	August 13, 2002
PRESIDENT Vs. S SHEENA	January 15, 2002
PRESIDENT Vs. C V MANOHARAN	March 22, 2002
PRESIDENT, KOLKKALAM SERVICE Vs. MEENAKSHIKUTTY V. M.	March 25, 2002
PUSHPANGADAN Vs. STATE OF KERALA	September 6, 2002
PUTHIYADATHU KAVU DEVASWOM TEMPLE COMMITTEE Vs. MANOHARAN	March 22, 2002
PUTHUKKATTIL PARANGODAN Vs. PUTHUKKATTIL PARAMESWARAN	March 7, 2002
R RAVEENDRAN NAIR Vs. KERALA AGRICULTURAL UNIVERSITY	June 7, 2002
R RENU CHANDRAN Vs. SUPERINTENDENT OF POLICE	September 18, 2002
R V RAMACHANDRAN Vs. DIRECTOR OF HEALTH SERVICES	February 18, 2002
R VIJAYAKUMAR Vs. STATE OF KERALA	March 21, 2002
RADHA Vs. RAMACHANDRAN	February 7, 2002
RADHAKRISHNA NAIR Vs. CHATHUNNI	December 11, 2002
RADHAKRISHNAN Vs. STATE OF KERALA	September 24, 2002
RADHAKRISHNAN Vs. GENERAL MANAGER BSNL	January 25, 2002
RAHIM Vs. STATE OF KERALA	July 17, 2002
RAJAN Vs. DISTRICT COLLECTOR	May 22, 2002
RAJAN Vs. YUNUSKUTTY	April 2, 2002
RAJAN Vs. STATE OF KERALA	April 5, 2002
RAJAN PILLAI Vs. STATE OF KERALA	June 20, 2002
RAJAN. P. Vs. UNION OF INDIA	May 28, 2002
RAJASHREE Vs. UNIVERSITY OF KERELA	March 14, 2002
RAJEENA Vs. STATE OF KERALA	March 14, 2002
RAM BAHADUR THAKUR LIMITED Vs. COMMISSIONER OF INCOME TAX	June 5, 2002
RAMA ROLLER FLOUR MILLS Vs. ASST COMMR	February 1, 2002
RAMACHANDRAN Vs. K OMANAKUTTAN	October 8, 2002
RAMACHANDRAN NAIR Vs. SUKUMARAN NAIR	September 3, 2002
RAMAKRISHNAN Vs. GOPALAN NAIR	December 11, 2002
RAMAMOORTHY RAO Vs. MUSTHAPHA RAWTHER	July 5, 2002
RAMESAN Vs. DENTAL COUNCIL OF INDIA	January 24, 2002
RAPHY XAVIER K V Vs. UNION OF INDIA	June 21, 2002
RASIYA Vs. STATE OF KERALA	February 5, 2002
RAVEENDRAN ACHARY Vs. GAURI PONNAMMA	June 25, 2002
RAVEENDRAN NADAR Vs. KERALA WATER AUTHORITY	January 11, 2002
RAVEENDRAN NAIR Vs. R. BALAKRISHNA PILLAI	March 1, 2002
RAVI ALIAS PALLAN RAVI Vs. STATE OF KERALA	February 11, 2002
RAZACK TRADING COMPANY ARIYALOOR Vs. J K INDUSTRIES LIMITED NEW DELHI	December 12, 2002
RAZALUDEEN Vs. UNIVERSITY OF KERALA	June 25, 2002
RECOVERY OFFICER Vs. KERALA FINANCIAL CORPORATION	June 12, 2002
REDWOOD HOTEL PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX	July 17, 2002
REGIONAL CANCER CENTRE TRIVANDRUM Vs. M GOPALAN	August 28, 2002
REGIONAL DIRECTOR Vs. ALUMINIUM INDUSTRIES LTD	August 2, 2002
REGIONAL DIRECTOR E S I CORPORATION Vs. FACT ENGINEERING WORKS PALLURUTHY	August 5, 2002
REGIONAL DIRECTOR E S I CORPORATION Vs. MOOKKEN DEVASSY OUSEPH and SONS	July 4, 2002
REGIONAL DIRECTOR E S I CORPORATION THRISSUR Vs. C M SASI	January 16, 2002
REGIONAL DIRECTOR, E.S.I.C Vs. FACT ENGINEERING WORKS	June 5, 2002
RELIANCE GENERATORS P LTD Vs. SALES TAX OFFICER WORKS CONTRACT/LUXURY TAX PEROORKADA THIRUVANANTHAPURAM	April 9, 2002
RELIANCE GENERATORS PVT LTD Vs. STATE OF KERALA	October 25, 2002
RENJITH ABRAHAM Vs. STATE OF KERALA	April 2, 2002
RHONA VARGHESE Vs. COMMISSIONER OF GIFT TAX	November 19, 2002
RYRU VYDIAR Vs. SASEENDRAN	December 13, 2002
S ANILKUMAR Vs. STATE OF KERALA	January 28, 2002
S BALAN Vs. STATE OF KERALA	July 11, 2002
S GOPINATHAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION	February 13, 2002
S KARUNAKARA KURUP Vs. STATE OF KERELA	April 4, 2002
S KRISHNA MOORTHY Vs. TRANSPORT COMMISSIONER	July 10, 2002
S LAKSHMANAN Vs. V VELLIANKERI	April 9, 2002
S SANTOSH KUMAR Vs. SIMI	March 27, 2002
S SURESH Vs. MANAGER THE KERALA STATE FINANCIAL ENTERPRISES LIMITED	May 30, 2002
S V VIJAYALAKSHMI Vs. INCOME TAX OFFICER	October 16, 2002
S VENKITESWARAN Vs. K M AUGUSTINE	May 29, 2002
SABARIDAS Vs. STATE OF KERALA	July 26, 2002
SADANANDAN Vs. DHANALAKSHMY	February 27, 2002
SADASIVAN NAIR Vs. STATE OF KERALA	January 3, 2002
SAHEEDA Vs. HAMELATHA	August 29, 2002
SAJITHA Vs. STATE OF KERALA	October 23, 2002
SAJU S.K., STAFF NURSE, GOVT. HOSPITAL, Vs. STATE OF KERALA, REP. BY ITS PRINCIPAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),	July 5, 2002
SALAHUDDIN Vs. STATE OF KERALA	July 21, 2002
SALAHUDDIN Vs. STATE OF KERALA	June 21, 2002
SALES TAX INSPECTOR SALES TAX CHECK-POST Vs. ALJO JOSEPH	December 10, 2002
SALHAMMAL Vs. GOVERNMENT OF KERALA	December 9, 2002
SALLY MATHEW Vs. STATE OF KERALA	October 23, 2002
SAM SWAMINATHAKUMAR Vs. STATE OF KERALA	June 18, 2002
SANJAYAN Vs. TAHSILDAR	June 17, 2002
SANKARAN NAIR Vs. BAR COUNCIL OF INDIA	September 10, 2002
SANTHA Vs. STATE OF KERALA	June 12, 2002
SARAMMA SCARIA Vs. MATHAI	April 9, 2002
SASEENDRAN NAIR C Vs. D G M STATE BANK OF TRAVANCORE	March 19, 2002
SASIDHARAN Vs. STATE OF KERALA	January 15, 2002
SASIDHARAN Vs. CHIEF WELFARE FUND INSPECTOR	July 8, 2002
SATHEESH Vs. KERALA PUBLIC SERVICE COMMISSION	February 14, 2002
SATHYAPALAN Vs. STATE OF KERALA	January 11, 2002
SATHYASEELAN NAIR Vs. COMMISSIONER OF EXCISE	July 5, 2002
SEASON RUBBER LTD Vs. COMMISSIONER OF INCOME TAX	October 7, 2002
SEBASTIAN CHAMPAPPILLY Vs. REGISTRAR, HIGH COURT OF KERALA	April 8, 2002
SECRETARY SULTAN BATTERY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 3, 2002
SEETHALAKSHMI AMMAL Vs. NABEESATH BEEVI	July 16, 2002
SEVEN SEAS DISTILLERY PVT LTD Vs. STATE OF KERELA	January 11, 2002
SHAILA TEACHER Vs. KERALA STATE ELECTION COMMISSION	October 10, 2002
SHAJI MICHAEL Vs. STATE OF KERALA	July 1, 2002
SHEEBA Vs. REGIONAL TRANSPORT AUTHORITY	February 28, 2002
SHIBU S NAIR Vs. COMMISSIONER OF INCOME TAX	June 20, 2002
SHILU Vs. CIT	June 20, 2002
SHYLA ABRAHAM Vs. STATE OF KERALA	December 19, 2002
SIBY BHASKARAN, S/O. BHASKARAN Vs. TONY THOMAS	December 3, 2002
SIEMENS INDIA LIMITED Vs. STATE OF KERALA	September 16, 2002
SIEMENS LIMITED Vs. STATE OF KERALA	August 5, 2002
SINDHU Vs. MALLIKA	August 2, 2002
SINU SAINUDHEEN Vs. SUB INSPECTOR OF POLICE THRIKKAKARA	February 12, 2002
SIVADAS Vs. LAKSHMI	September 19, 2002
SIVADASAN Vs. KANNUR MUNICIPALITY	November 22, 2002
SIVADASAN Vs. VAZHOOR SREE CHERUPUNNIKOTT KSHETRA COMMITTEE	February 1, 2002
SIVASANKARAN ACHARY Vs. SREEKANTH	October 23, 2002
SKIPPER STEEL LTD Vs. SALES TAX INSPECTOR	July 8, 2002
SKYPARK BUILDERS and DISTRIBUTORS Vs. KERALA POLICE HOUSING AND CONSTRUCTION	November 18, 2002
SN ZUBIN GEORGE Vs. COMMISSIONER OF INCOME TAX	September 30, 2002
SOBHANAKUMARI AMMA Vs. CO OPERATIVE TRIBUNAL	April 5, 2002
SOORAJ GEMINI Vs. STATE OF KERALA	February 11, 2002
SOUTH INDIA CARBONIC GAS INDUSTRIES LTD Vs. STATE OF KERALA	November 7, 2002
SOUTH INDIAN BANK Vs. RAVEENDRANATHAN NAIR	September 19, 2002
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX	November 11, 2002
SR TECLA FRANCIS Vs. DISTRICT COLLECTOR	August 26, 2002
SREE RAMA ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER	February 1, 2002
SREEDHARANS Vs. MADANAN	December 3, 2002
SREEKESH T Vs. MOHAMMED ASHRAF	September 24, 2002
SREEKUMARAN NAIR P Vs. STATE OF KERALA	June 13, 2002
SREEMANUNNI NAIR Vs. STATE OF KERALA	August 5, 2002
SREERAMACHANDRAN Vs. STATE OF KERALA	February 25, 2002
ST GEORGE ORTHODOX CATHEDRAL Vs. REETHA	August 9, 2002
ST PAULS COLLEGE Vs. UNIVERSITY APPELLATE TRIBUNAL	January 25, 2002
ST. MARY'S FINANCE LTD., IN PROVISIONAL LIQUIDATION Vs. STATE	November 26, 2002
STATE OF KERALA Vs. RAMACHANDRAN	December 4, 2002
STATE OF KERALA Vs. JAGADAMMA	January 30, 2002
STATE OF KERALA Vs. WILLIAMS	January 18, 2002
STATE OF KERALA Vs. M S PALAKSHA	April 12, 2002
STATE OF KERALA Vs. K V ABRAHAM	August 14, 2002
STATE OF KERALA Vs. FATHIMA SEETHI	August 5, 2002
STATE OF KERALA Vs. S RAMACHANDRAN	July 22, 2002
STATE OF KERALA Vs. M D JOSEPH	June 19, 2002
STATE OF KERALA Vs. HASSAN	June 5, 2002
STATE OF KERALA Vs. K K BALAN	July 10, 2002
STATE OF KERALA Vs. MANAGER	July 11, 2002
STATE OF KERALA Vs. LATHEEF	July 12, 2002
STATE OF KERALA Vs. DOMINIC CYRIAC	June 25, 2002
STATE OF KERALA Vs. BERNARD	June 26, 2002
STATE OF KERALA Vs. P V RAJAPPAN	July 2, 2002
STATE OF KERALA Vs. RAMACHANDRAN	July 2, 2002
STATE OF KERALA Vs. N N SHANAVAS	September 25, 2002
STATE OF KERALA Vs. INDIA OXYGEN LTD	October 5, 2002
STATE OF KERALA Vs. C THOMAS OOMMEN	September 20, 2002
STATE OF KERALA Vs. SHAJI JOSEPH	September 18, 2002
STATE OF KERALA Vs. ENNARI ELECTRONIC CAPACITORS COMPONENTS LTD	October 23, 2002
STATE OF KERALA Vs. BHASKARAN PILLAI	November 28, 2002
STATE OF KERALA Vs. P K RAMACHANDRAN	November 25, 2002
STATE OF KERALA Vs. RENJITH KUMAR alias RENJITH	November 26, 2002
STATE OF KERALA Vs. CELLO HOUSEHOLD APPLIANCES PVT LTD	November 21, 2002
STATE OF KERALA Vs. M R F LIMITED	November 20, 2002
STATE OF KERALA Vs. KEETHEDATH ABDULKHADAR	November 11, 2002
STATE OF KERALA Vs. KILLICK KARRIBONIUM LTD	November 18, 2002
STATE OF KERALA Vs. K MANIKANTAN NAIR	December 19, 2002
STATE OF KERALA Vs. TAJ GARDEN RETREAT	December 20, 2002
STATE OF KERALA Vs. CHOYIKUTTY	December 20, 2002
STATE OF KERALA Vs. GOPALAKRISHNAN	December 20, 2002
STATE OF KERALA Vs. K K MATHAI	December 17, 2002
STATE OF KERALA Vs. KANNAN	December 4, 2002
STATE OF KERALA Vs. LIJU	December 16, 2002
STATE OF KERALA Vs. STATE	December 13, 2002
STATE OF KERALA Vs. SUDHIR	December 13, 2002
STATE OF KERALA Vs. V.M. KURIAKOSE	August 14, 2002
SUBHASH Vs. LABOUR COURT	December 12, 2002
SUBRAMANIAN Vs. KESAVAN	April 11, 2002
SUGUNA PRAKASH Vs. STATE OF KERALA	August 2, 2002
SUJA JOHN W/O. KURUVILA MATHEW Vs. THE SECRETARY, EDUCATION BOARD,	July 12, 2002
SUJATHA Vs. CONTROLLER OF EXAMINATION	November 27, 2002
SUJEETHA THOMSON Vs. M P DEVASSY	March 20, 2002
SUKUMARAN Vs. MOHANAN	November 27, 2002
SULEKHA IBRAHIM Vs. GEORGE THOMAS	February 7, 2002
SULTHAN PILLAI SALAHUDEEN Vs. MUNICIPAL COMMISSIONER KUZHITHURAI MUNICIPALITY	January 25, 2002
SUMA MOHAN Vs. UNION OF INDIA	May 27, 2002
SUMINDRA PRASAD SINGH Vs. COMMANDANT CISF, COCHIN PORT TRUST AND OTHERS	March 7, 2002
SUNIL KUMAR, S/O. KRISHNAN NAIR AND KRISHNAN NAIR Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY, GOVERNMENT OF KERALA,	May 29, 2002
SUNNY ABRAHAM Vs. SECRETARY	November 15, 2002
SUO MOTU Vs. STATE	April 1, 2002
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA	June 4, 2002
SUPERINTENDANT OF POST OFFICES Vs. ANNIE MATHEW	January 25, 2002
SURABALA Vs. REMA	July 11, 2002
SURABHI EMPLOYEES TRADE UNION CONGRESS Vs. KERALA STATE HANDICRAFTS APEX CO OPERATIVE SOCIETY LTD	January 9, 2002
SURENDRAN Vs. UNION OF INDIA	August 2, 2002
SURENDRAN Vs. SAFIYA BEEBI UMMA	August 27, 2002
SURESH Vs. STATE OF KERALA	November 12, 2002
SURESH KUMAR Vs. SASI	December 20, 2002
SURESHAN Vs. STATE OF KERALA	January 14, 2002
SURJITH Vs. STATE OF KERALA	April 4, 2002
SUSHEEL AGARWAL Vs. STATE OF KERALA	July 31, 2002
SYED SIRAJUDDIN Vs. INTELLIGENCE OFFICER SQUAD NO IV AGRICULTURAL INCOME-TAX AND SALES TAX PALAKKAD	May 28, 2002
SYNDICATE BANK Vs. NARAYANA IYER	November 27, 2002
T A ABDUL BASHEER Vs. STATE OF KERALA	June 20, 2002
T A AHAMMED KABEER Vs. A A AZEEZ	February 6, 2002
T AKBAR ALI Vs. ADMINISTRATOR	February 27, 2002
T K AYSHA Vs. SUB REGISTRARKOZHIKODE	July 24, 2002
T K BALACHANDRAN Vs. STATE OF KERALA	March 11, 2002
T K GEORGEKUTTY Vs. STATE OF KERALA	March 19, 2002
T K SUKUMARAN Vs. KERALA STATE CIVIL SUPPLIES	February 27, 2002
T M SREENIVASAN Vs. STATE OF KERALA	September 11, 2002
T P YAKOOB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD	December 13, 2002
T.M. KARTHIKEYAN, COOK, A.R. CAMP AND ORS. Vs. STATE OF KERALA AND ANR.	January 1, 2002
T.S. ABDUL SALEEM Vs. STATE OF KERALA	July 12, 2002
TEAKTEX PROCESSING COMPLEX LIMITED Vs. STATE OF KERALA	October 31, 2002
TEEJAN BEVERAGES LTD Vs. STATE OF KERALA	April 10, 2002
TELLICHERRY W COOPERATIVE SOCIETY Vs. SAFIYA BEEBI UMMA	August 27, 2002
TELWIN AUGUSTINE Vs. KERALA FINANCIAL CORPORATION	June 10, 2002
THAMPI Vs. STATE OF KERALA	July 25, 2002
THANKA Vs. FRANCIS	May 28, 2002
THANKAMMA Vs. KOCHUNNI	December 19, 2002
THANKAPPAN Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS	July 18, 2002
THANKAPPAN S/O KUNJAN AND ORS. Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS AND ANR.	July 16, 2002
THARU Vs. TAHSILDAR	October 29, 2002
THE OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA, REPRESENTING MELROSE CHEMICALS (P) LTD. (IN LIQUIDATION) Vs. SRI. K.R. UNNIKRISHNAN NAIR, S/O. KUNJUNNI PILLAI,	October 28, 2002
THECCANAD TILES P LTD Vs. KERALA STATE CO OPERATIVE BANK	September 30, 2002
THOMAS Vs. STATE OF KERALA	July 15, 2002
THOMAS Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER	April 1, 2002
THOMAS and CO Vs. UCO BANK	April 1, 2002
THOMAS K VARGESE Vs. FAMILY COURT	July 9, 2002
THOMAS K. VARGHESE Vs. ASHA MARY ALEXANDER	July 9, 2002
THOMAS KURIAN ALIAS RAJU Vs. JOSEPH THOMAS	May 27, 2002
THOMAS MARTIN Vs. TERESA MARTIN ALIAS LEELA	August 5, 2002
THOMAS THOMASKUTTY Vs. VIJAYAKUMARI	January 14, 2002
THOMAS WILFRED Vs. RESERVE BANK OF INDIA	February 22, 2002
THRESIA Vs. JOHNY	October 17, 2002
THULASEEDASAN Vs. STATE OF KERALA	March 18, 2002
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. INDUSTRIAL TRIBUNAL ALAPUZHA	February 15, 2002
TRIVANDRUM CLUB Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION	February 6, 2002
TRIVANDRUM SOCIAL SERVICE SOCIETY Vs. STATE OF KERALA	September 20, 2002
U K KUNHI CHOYI Vs. UNION OF INDIA	October 10, 2002
ULAHANNANALIASYOHANNAN Vs. STATE OF KERALA	August 13, 2002
ULTRA SCIENTIFIC ANIMAL HEALTHCARE LTD Vs. NEDUMGADI BANK LTD	July 11, 2002
UNION OF INDIA Vs. PALAKKAPALLIYALIL ALI MOHAMMED	June 12, 2002
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ERNAKULAM BENCH	January 17, 2002
UNION OF INDIA Vs. ASIAN TECHS LTD	March 21, 2002
UNION OF INDIA Vs. KERALA STATE SMALL SCALE INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LTD	October 4, 2002
UNION OF INDIA Vs. KERALA STATE SMALL I D and E CORPORATION LTD	October 1, 2002
UNION OF INDIA Vs. CHARLES C GEORGE	November 15, 2002
UNION OF INDIA Vs. SOOSANNA ELDHOSE	November 20, 2002
UNION OF INDIA REPRESENTED BY SECRETARY Vs. V K SUBRAMANIAN	October 1, 2002
UNITED BREWARIES LTD Vs. E S I CORPORATION	December 4, 2002
UNITED BREWARIES LTD Vs. REGIONAL DIRECTOR	December 4, 2002
UNITED EMTERPERSES HOTEL RACHANA Vs. SALES TAX OFFICER	October 18, 2002
UNITED INDIA INSURANCE CO LTD Vs. KRISHNAN	July 23, 2002
UNNI ALIAS SURESH Vs. VARGHESE	June 12, 2002
UNNIKRISHAN PILLAI Vs. P O LABOUR COURT	February 25, 2002
UNTIED INDIA INSURANCE COMPANY LTD Vs. S AJITH	July 31, 2002
USMAN Vs. STATE OF KERALA	September 10, 2002
V A SIVARAMAN Vs. VASU	June 6, 2002
V ABDUL JALEEL Vs. STATE OF KERALA	July 2, 2002
V G SADASIVAN Vs. ASSISTANT COMMISSIONER OF EXCISE	June 13, 2002
V GOVINDAN KUTTY Vs. STATE OF KERALA	July 18, 2002
V HARIDASAN Vs. DISTRICT COLLECTOR	April 3, 2002
V RAVEENDRAN NAIR Vs. R BALAKRISHNA PILLAI	April 3, 2002
V SIVARAMAN Vs. STATE OF KERALA	February 22, 2002
V SUKUMARAN Vs. UNION OF INDIA	March 25, 2002
V SYAMALA Vs. SNEHA PRABHA	July 3, 2002
V V SWAMYNADHAN Vs. CIRCLE INSPECTOR OF EXCISE	May 30, 2002
V VATHSAN Vs. V U RAZACK	July 26, 2002
VACAKCHAN Vs. KURIAN	February 7, 2002
VADAKKENCHERRY PANCHAYAT Vs. ABDUL JABBAR	June 20, 2002
VALSA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	March 19, 2002
VARKEY JACOB CO Vs. COMMISSIONER OF INCOME TAX	April 11, 2002
VASANTHA KUMARI Vs. CHILD DEVELOPMENT PROJECT OFFICER	April 1, 2002
VASANTHA KUMARI Vs. CANARA BANK	March 15, 2002
VASUDEVA KURUP Vs. UNION OF INDIA	June 26, 2002
VASUDEVAN Vs. MANOHARAN	December 17, 2002
VASUDEVAN Vs. MANOHARAN	December 11, 2002
VASUDEVAN NEDUNGADI Vs. SANTHA KOVILAMMA	February 28, 2002
VEERAN SAYVU RAVUTHAR Vs. BEEVATHUMMA	March 27, 2002
VEERAN SAYVU RAVUTHAR Vs. BEEVATHUMMA	March 23, 2002
VEERARAGHAVA IYER Vs. DIVISIONAL SUPDT. SOUTHERN RAILWAY	June 24, 2002
VELANDY PARAKANDY DAMODARAN Vs. PUTHIYA KOTTAL SAFIYA BEEBI UMMA	August 27, 2002
VELLACHY, W/O. EDAKUNNY KOODAKARATHIL RAMAN Vs. KALLYANY, D/O. EDAKUNNY KOODARATHIL HANUMAN,	March 11, 2002
VICE CHANCELLOR Vs. M P THOMAS	July 3, 2002
VICTOR FERNANDEZ Vs. STATE OF KERALA	April 10, 2002
VICTORY PLYWOOD INDUSTRIES Vs. STATE OF KERALA	November 14, 2002
VIJAYALAXMI Vs. THOMAS	August 12, 2002
VIJAYAMMA Vs. STATE OF KERALA	October 29, 2002
VIJAYAN Vs. VIVEK	September 19, 2002
VIJAYAN Vs. SANALKUMAR	December 11, 2002
VIJAYAN PILLAI Vs. RTO TRISSUR	August 29, 2002
VINAYA P N Vs. STATE OF KERALA	July 11, 2002
VINODAN Vs. SUB INSPECTOR OF POLICE NADAPURAM	August 6, 2002
VINODKUMAR PUTHALETH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	February 28, 2002
VISION COMMUNICATIONS Vs. INTELLIGENCE OFFICER SQUAD NO IV	October 7, 2002
WELL WORTH PLASTICS Vs. STATE OF KERALA	September 10, 2002
WEST COAST INDUSTRIAL GASES LTD Vs. STATE OF KERALA	October 29, 2002
WILLIAM JOHN Vs. THE STATE OF KERALA	October 3, 2002
WILLIAM REYNOLD Vs. KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD	February 25, 2002
WILSON P. KURIAKOSE Vs. SUBHAS	November 26, 2002
WILSON P. KURIAKOSE Vs. SUBHAS	November 20, 2002
XAVIER PAUL Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	September 25, 2002
ZODAIC ADVERTISERS Vs. UNION OF INDIA	January 31, 2002

Year 2002 of HIGH COURT OF KERALA

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