|
A ABDUL GAFOOR Vs. A U PATHUMMA BEEVI
|
January 27, 1989 |
|
A ABDUL SATHAR Vs. REGISTRAR HIGH COURT OF KERALA
|
June 2, 1989 |
|
A M A SULTAN Vs. SEYDU ZOHRA BEEVI
|
February 22, 1989 |
|
A P PADMAKUMARI Vs. ISRO EMPLOYEES COOP SOCIETY
|
April 7, 1989 |
|
A V KAMMATH Vs. CHANDRAN
|
February 14, 1989 |
|
ABDUL BASHEER Vs. KARUNAKARAN
|
May 5, 1989 |
|
ABDUL GAFOOR KUNJU Vs. PATHUMMA BEEVI
|
January 18, 1989 |
|
ABDUL KAREEM Vs. T GOPALAKRISHNAN NAMBISAN
|
October 12, 1989 |
|
ABDUL KHADER Vs. MOHAMMED ALI
|
June 9, 1989 |
|
ABDUL KHADER Vs. STATE OF KERALA
|
December 21, 1989 |
|
ABDUL RAHIMAN Vs. G C D A
|
September 27, 1989 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
January 17, 1989 |
|
ABDULLA Vs. AGRICULTURAL INCOME TAX OFFICER
|
May 31, 1989 |
|
ABDULLA Vs. STATE OF KERALA
|
November 27, 1989 |
|
ABDULLA HAJI Vs. STATE OF KERALA
|
December 5, 1989 |
|
ABDULSALAM HAJI Vs. MAMOO
|
September 5, 1989 |
|
ABRAHAM THOMAS Vs. ULAHANNAN
|
June 2, 1989 |
|
ACHAMMA GEORGE Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 3, 1989 |
|
ADIMU Vs. OFFICIAL LIQUIDATOR
|
July 13, 1989 |
|
AHAMADKUTTY Vs. JOHNSON
|
July 20, 1989 |
|
AHAMEDKULLY Vs. SUB JUDGE
|
March 27, 1989 |
|
AHAMMED Vs. AYSHA
|
December 21, 1989 |
|
AJIT TRADERS Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1989 |
|
ALAVI Vs. VELAYUDHAN
|
June 22, 1989 |
|
ALI Vs. VASUDEVAN
|
July 13, 1989 |
|
ALI Vs. MADHAVAN
|
October 24, 1989 |
|
ALL KERALA POOR AID LEGAL ASSOCIATION TRIVANDRUM Vs. CHIEF JUSTICE OF KERALA ERNAKULARN
|
November 21, 1989 |
|
AMBUJAKSHY Vs. KARUNAKARAN
|
January 18, 1989 |
|
AMBUKJAKSHI AMMA Vs. GOPI
|
October 18, 1989 |
|
AMMAD Vs. STATE OF KERALA
|
July 21, 1989 |
|
AMMU Vs. JANU
|
November 10, 1989 |
|
ANANDJI SHAH Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1989 |
|
ANANTHA KINI Vs. STATE OF KERALA
|
July 11, 1989 |
|
ANANTHAKINI PADMANABHA KINI Vs. KAMALAVATHY ANIMAL
|
July 11, 1989 |
|
ANNAMMA ALEXANDER Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1989 |
|
ANTONY Vs. STATE OF KERALA
|
September 8, 1989 |
|
ANTONY Vs. OUSEPH
|
October 17, 1989 |
|
ANTONY JEROME Vs. JOINT REGISTRAR CO OP SOC
|
December 8, 1989 |
|
APPU Vs. STATE
|
December 8, 1989 |
|
APPU Vs. STATE OF KERALA
|
July 18, 1989 |
|
APPU Vs. STATE OF KERALA
|
September 19, 1989 |
|
APPU Vs. SIMJO
|
May 25, 1989 |
|
APPUKUTTAN Vs. STATE
|
August 17, 1989 |
|
APPUKUTTY MOOTHAN Vs. STATE OF KERALA
|
July 13, 1989 |
|
ARADHANA LODGE Vs. TAHSILDAR
|
December 1, 1989 |
|
ARAVINDAKSHAN Vs. STATE OF KERALA
|
March 8, 1989 |
|
ARUN AGENCIES MATTANCHERRY Vs. ST ANTONYS OIL MIL
|
March 16, 1989 |
|
ASHALATHA Vs. COMMISSIONER CANNANORE MUNICIPALITY
|
January 4, 1989 |
|
ASHOK TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1989 |
|
ASOK TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1989 |
|
ASOKA RUBBER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 20, 1989 |
|
ASPINWALL AND COMPANY TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1989 |
|
ASSANKUTTY Vs. STATE
|
August 24, 1989 |
|
ASSOCIATED TRADERS Vs. INCOME TAX OFFICER
|
June 5, 1989 |
|
ASSOCIATED TRANSPORT CORPORATION P LTD Vs. NATIONAL INSURANCE CO LTD
|
January 28, 1989 |
|
ASUMA CASHEW COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1989 |
|
AUDIT REPORT OF THE TRAVANCORE DEVASWOM BOARD Vs. STATE
|
July 25, 1989 |
|
AUGUSTHY Vs. VARKEY
|
March 10, 1989 |
|
AVANACHERRY H WACO OP SOCIETY Vs. CHELLAMMA
|
December 22, 1989 |
|
AYIRANAZHI KOVILAKATH KUNCHUKUTTY Vs. AYIRANAZHI KOVILAKATH VEDAPURATTI
|
July 8, 1989 |
|
AYISSA UMMA Vs. AMI
|
October 23, 1989 |
|
AYYAPPAN Vs. FR. THOMAS
|
August 8, 1989 |
|
B P L INDIA LTD Vs. B P L AND P S P THOZHILALI UNION
|
October 31, 1989 |
|
B. THANKAMMA Vs. CORPORATION OF TRIVANDRUM
|
October 18, 1989 |
|
BABY Vs. GOPINATH
|
March 2, 1989 |
|
BALAKRISHNA KAMATH Vs. STATE OF KERALA
|
September 25, 1989 |
|
BALAKRISHNA TRANSPORT Vs. R T A MALAPPURAM
|
March 21, 1989 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
November 1, 1989 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
January 12, 1989 |
|
BAPPUTTY Vs. CHERIAKUTTY
|
December 12, 1989 |
|
BAVUNNI Vs. KOYAMMUD HAJI
|
August 24, 1989 |
|
BHARATHAN R Vs. INCOME TAX OFFICER
|
June 22, 1989 |
|
BHARATHI AMMA Vs. KUMARAN PEETHAMBARAN
|
August 11, 1989 |
|
BHARGAVAN Vs. THANKAPPAN
|
March 31, 1989 |
|
BHASKAR Vs. MADHAVIKUTTY AMMA
|
July 18, 1989 |
|
BHASKARAN PANICKER Vs. STATE OF KERALA
|
June 21, 1989 |
|
BRAEMORE ESTATES LTD Vs. STATE OF KERALA
|
August 29, 1989 |
|
C ASSIAMMA Vs. STATE BANK OF MYSORE
|
November 20, 1989 |
|
C GOPINATHAN Vs. KRISHNAN AYYAPPAN
|
October 16, 1989 |
|
C H KADER Vs. MUNNILAKATH VALAPPIL FOUSIA
|
September 6, 1989 |
|
C K P ASSANKUTTY Vs. STATE
|
August 2, 1989 |
|
C LOHITHAKSHAN Vs. STATE OF KERALA
|
January 3, 1989 |
|
C P K TRADING COMPANY Vs. ADDITIONAL SALES TAX OFFICER III CIRCLE MATTANCHERRY
|
June 7, 1989 |
|
C S PAVITHRAN Vs. SUB INSPECTOR OF POLICE
|
August 31, 1989 |
|
C T CHACKO Vs. KERALA STATE ELECTRICITY BOARD
|
August 4, 1989 |
|
C T MOHANAN Vs. C YESODA
|
March 21, 1989 |
|
C V JAYACHANDRAN Vs. STATE OF KERALA
|
July 21, 1989 |
|
C. VELAYUDHAN Vs. V.R. UNNI
|
July 6, 1989 |
|
C.D. GOVINDA RAO Vs. ASSISTANT COLLECTOR OF C. EX.
|
March 20, 1989 |
|
C.D. PALU Vs. ASSISTANT COLLECTOR OF C. EX.
|
August 22, 1989 |
|
C.J. PALU Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 2, 1989 |
|
CALICUT INSTITUTE OF ENG AND TECHNOLOGY Vs. CORPORATION OF CALICUT
|
December 18, 1989 |
|
CALICUT STEEL RE ROLLING CO P LTD Vs. KERALA FINANCIAL CORPN
|
August 4, 1989 |
|
CALICUT TEA MART TEA DEALERS AND COMMISSION AGENTS Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1989 |
|
CALICUT TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1989 |
|
CANARA BANK Vs. THANKAPPAN
|
June 23, 1989 |
|
CHACKO Vs. FOOD INSPECTOR
|
August 24, 1989 |
|
CHACKO Vs. SREEDHARAN
|
October 26, 1989 |
|
CHACKOCHAN Vs. FEDERAL BANK
|
March 27, 1989 |
|
CHANDRAN Vs. EXCISE INSPECTOR
|
October 27, 1989 |
|
CHANDRAN Vs. K.S.S. AND CHEMICALS LTD
|
August 28, 1989 |
|
CHELLAPPAN Vs. STATE OF KERALA
|
August 25, 1989 |
|
CHERIA ELIAS Vs. SURENDRA CHIT FUND
|
February 7, 1989 |
|
CHERIAN Vs. STATE OF KERALA
|
December 13, 1989 |
|
CHINNAMMA Vs. SECRETARY TO GOVERNMENT
|
December 6, 1989 |
|
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1989 |
|
COCHIN SHIPYARD LIMITED Vs. INDUSTRIAL TRIBUNAL
|
October 27, 1989 |
|
COCHIN SHIPYARD LTD Vs. SECRETARY TO GOVERNMENT
|
July 17, 1989 |
|
COMMEN KOSHY Vs. STATE OF KERALA
|
July 31, 1989 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED
|
October 16, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. RAGHU K G
|
February 15, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. FERNANDEZ U S M
|
February 13, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. LAKSHMANA SARMA G
|
January 19, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. K H ABRAHAM
|
January 12, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. LUIZ KANNAMALLY T M
|
June 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NARAYANAN NAIR C
|
June 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. A S IQBAL
|
June 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MULEDATH MOHAMMED
|
June 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. P S N MOTORS PRIVATE LIMITED
|
June 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDL DEV CORPN LIMITED NO 2
|
June 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNANKUTTY MENON P
|
June 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GLORY PAUL
|
July 5, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GRAND CASHEW CORPORATION
|
June 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. N RADHA BAI
|
June 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA PILLAI P INTERNATIONAL CASHEW TRADERS
|
June 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED NO 1
|
June 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMBRA PEAK ESTATES LIMITED
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RELISH FOODS
|
March 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER N HUF NO 1
|
March 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAMOHAN CASHEWS LIMITED
|
March 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RUBY RUBBER WORKS LIMITED
|
April 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED
|
May 30, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KIL KOTAGIRI TEA AND COFFEE ESTATES LIMITED
|
January 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM INDUSTRIES LIMITED
|
January 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES
|
January 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LIMITED
|
January 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS
|
January 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HEAVEACRUMB RUBBER PRIVATE LIMITED
|
January 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
|
January 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KUMARAN AND CO
|
January 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
January 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
|
January 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
|
January 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDL DEV CORPN LIMITED NO 1
|
January 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDANKUTTY MENON T
|
February 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KESAVA REDDIAR K
|
February 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LIMITED
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NIDISH TRANSPORT CORPORATION
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ELITE SEA FOODS
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN TIMBER TRADERS
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PORINCHU T M
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND C L
|
March 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED NO 2
|
October 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. VARGHESE MATHEW
|
October 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. WAHAB S A
|
October 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MERCHANDISERS PRIVATE LIMITED
|
September 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED NO 1
|
September 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHERUPUSHPAM HOSPITAL TRUST
|
September 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. VELIMALAI RUBBER COMPANY LIMITED
|
September 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED
|
September 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND C L
|
September 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
|
October 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GOOL C DALAL AND PERIN C DALAL
|
October 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KUMAR INDUSTRIES
|
July 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. STATE FARMING CORPORATION OF KERALA LIMITED
|
July 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NATARAJAN K
|
July 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
|
July 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS P M
|
July 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PIONEER ENTERPRISES
|
July 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MANUAL
|
July 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMBARA PEAK ESTATES LIMITED
|
August 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JOHN P V
|
September 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MALABAR TRADING CORPORATION PRIVATE LIMITED
|
September 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS INDIA LIMITED
|
August 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RADHAKRISHNA INDUSTRIES
|
August 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
|
December 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
|
December 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. F X PERIERA AND SONS TRAVANCORE PRIVATE LIMITED
|
December 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
|
December 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CLAY PRODUCTS LIMITED
|
December 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PATTON S R
|
December 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA SPINNERS LIMITED
|
December 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA AGRO INDUSTRIES CORPORATION
|
December 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
|
November 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SIMON P I
|
November 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
|
November 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GLORY PAUL
|
March 5, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SARA VARGHESE PVT
|
December 11, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. KUNHALI VARMA
|
July 20, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. KAETHIKAMAL KUMARI VARMA
|
July 20, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. RAVINDRANATHAN NAIR K
|
February 28, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. RAVI CHELOOR
|
February 28, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. ABRAHAM K V
|
February 9, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. T LAKSHMIKUTTY AMMA
|
May 30, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. LAKSHMIKUTTY AMMA N
|
June 9, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. P M PADMANABHAN
|
June 1, 1989 |
|
CROSSFIELD TRADERS Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1989 |
|
CYRIAC Vs. K S E BOARD
|
April 17, 1989 |
|
DAMODARA SHENOI Vs. PUBLIC PROSECUTOR ERNAKULAM
|
September 8, 1989 |
|
DAMODARA SHENOI Vs. PUBLIC PROSECUTOR
|
September 18, 1989 |
|
DAMODARAN PILLAI Vs. KERALA WATER AND WASTE WATER AUTHORITY
|
October 12, 1989 |
|
DEPUTY COMMISIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SIVA TRADERS
|
June 19, 1989 |
|
DEPUTY COMMISSIONER Vs. NACHIMUTHU
|
March 9, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. O P SAMUEL
|
January 9, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P SUKUMARAN
|
January 9, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MOHANA JEWELLERY
|
January 10, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K MOHAMMED
|
January 11, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. GHANSHYAM KUMAR PASUPATHINATH
|
October 26, 1989 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. IMPERIAL TRADING COMPANY
|
August 19, 1989 |
|
DEVAKI AMMA Vs. STATE OF KERALA
|
April 6, 1989 |
|
DEVAKI AMMA MOOKAMBI AMMA Vs. MEENAKSHY AMMA VIJAYAMA
|
June 23, 1989 |
|
DEVAPPA Vs. NARAYANA RAO
|
June 28, 1989 |
|
DEVASIA CHACKO Vs. JOINT REGISTRAR
|
October 25, 1989 |
|
DHANARAJ AN Vs. FOOD INSPECTOR
|
December 13, 1989 |
|
DISTRICT EDUCATIONAL OFFICER Vs. JOSEPH
|
September 19, 1989 |
|
DOHARA BEEVI Vs. BHASKARAN
|
March 8, 1989 |
|
DOMINIC Vs. STATE OF KERALA
|
March 2, 1989 |
|
DOMINIC Vs. KOORKANCHERRY PANCHAYAT
|
September 18, 1989 |
|
DY COMMISSIONER Vs. COCHIN AGENCIES
|
February 20, 1989 |
|
DY COMMISSIONER Vs. CARMEL BOOK STALL
|
February 20, 1989 |
|
DY COMMISSIONER OF SALES TAX Vs. K P PAPER PRODUCTS
|
February 17, 1989 |
|
DY COMMISSIONER OF SALES TAX Vs. MOHAMMED
|
January 11, 1989 |
|
DY COMMISSIONER OF SALES TAX Vs. SWAMINATHAN ACHARY
|
July 26, 1989 |
|
DY DIRECTOR OF EDUCATION Vs. KUTTYKRISHNA PODUVAL
|
July 10, 1989 |
|
E K THANKAPPAN Vs. UNION OF INDIA
|
July 7, 1989 |
|
E V KUNHAMU Vs. FOOD INSPECTOR CANNANORE MUNICIPALITY
|
March 17, 1989 |
|
EDAYANAL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1989 |
|
ELAMPALLOR TRUST Vs. KAMALAKSITY AMMA
|
February 2, 1989 |
|
ESTHER Vs. STATE OF KERALA
|
February 22, 1989 |
|
ESTHER Vs. DANAMMA
|
June 9, 1989 |
|
EXCEL RUBBER PRODUCTS Vs. ADDL. COLLECTOR OF C. EX. AND CUSTOMS
|
July 27, 1989 |
|
F ACT LTD Vs. UNION OF INDIA
|
December 12, 1989 |
|
FATHER EPHARAM Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1989 |
|
FEDERAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1989 |
|
FEDERAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1989 |
|
FOOD INSPECTOR Vs. ABOOTY
|
September 6, 1989 |
|
FOOD INSPECTOR MUYATTUPUZHA MUNICIPALITY Vs. V H KAMATH
|
February 21, 1989 |
|
FOOD INSPECTOR PUNALUR MUNICIPALITY Vs. K HARIKUMAR
|
November 16, 1989 |
|
FOOD INSPECTOR QUILON MUNICIPALITY Vs. M.H. SHOUKATHALI
|
January 18, 1989 |
|
FOREST RANGE OFFICER CHUNGATHARA II RANGE Vs. ABOOBACKER
|
March 14, 1989 |
|
FOREST RANGE OFFICER SHOLAYAR Vs. PATHROSE
|
April 5, 1989 |
|
FR EPHREM Vs. CIT
|
January 9, 1989 |
|
FRANCIS Vs. REVENUE DIVISIONAL OFFICER
|
February 28, 1989 |
|
G BABU Vs. CHIEF ENGINEER PS AND GL
|
September 8, 1989 |
|
G RAMAKRISHNA PILLAI Vs. J VIJAYAKUMARI AMMA
|
June 21, 1989 |
|
G T N TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1989 |
|
GANESH BHANDARY Vs. AMBUNHI
|
November 6, 1989 |
|
GANGADHARA PANICKER Vs. HARIDASAN
|
October 6, 1989 |
|
GEORGE Vs. ANTONY
|
July 7, 1989 |
|
GEORGE Vs. STATE OF KERALA
|
January 31, 1989 |
|
GEORGE ANTONY AND ORS. Vs. KERALA STATE FINANCIAL CORPORATION AND ORS.
|
January 31, 1989 |
|
GEORGE EAPEN Vs. STATE OF KERALA
|
September 7, 1989 |
|
GEORGE JACOB Vs. STATE OF KERALA
|
July 17, 1989 |
|
GEORGE JOSEPH FERNANDEZ Vs. GOVERNMENT OF INDIA
|
July 25, 1989 |
|
GEORGE K THOMAS Vs. TAHSILDAR
|
June 21, 1989 |
|
GEORGE KUTTY Vs. STATE OF KERALA
|
October 27, 1989 |
|
GEORGE MIRANTE Vs. STATE OF KERALA
|
November 28, 1989 |
|
GEORGE MITRAN Vs. GERFRUDE
|
December 20, 1989 |
|
GEORGE PAUL PUTHURAN Vs. COMMISSIONER OF WEALTH TAX
|
August 8, 1989 |
|
GEORGE THOMAS Vs. ADDL DISTRICT COURT
|
April 17, 1989 |
|
GIOVANOLA BINNY LIMITED IN LIQUIDATION Vs. IN RE
|
November 7, 1989 |
|
GIRI OIL MILLS Vs. STATE OF KERALA
|
October 20, 1989 |
|
GNANAMONI ROSAMMA Vs. THANKAPPAN NAIR
|
July 25, 1989 |
|
GOMES A J Vs. COMMISSIONER OF GIFT TAX
|
December 12, 1989 |
|
GOPALAN BHAVANI Vs. RAGHAVAN ARAVINDAKSHAN
|
May 31, 1989 |
|
GOPALAN GANGADHARAN Vs. DEVASSIA
|
October 24, 1989 |
|
GOPINATHAN Vs. SUSEELA
|
October 20, 1989 |
|
GOVERNMENT OF KERALA Vs. M KUNHA ABDULLA
|
March 21, 1989 |
|
GOVERNMENT OF KERALA Vs. V.K. KURIAKOSE
|
August 11, 1989 |
|
GOVINDA PILLAI Vs. MATHEVAN PILLAI
|
September 26, 1989 |
|
GOVINDANKUTTY MENON T Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1989 |
|
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. MATHEW
|
March 20, 1989 |
|
GRINDLAYS BANK LTD. Vs. M. JOY MATHEW AND ANR.
|
October 19, 1989 |
|
GUJARAT STEEL TUBES Vs. STATE OF KERALA
|
May 5, 1989 |
|
GULAM RASOOL Vs. JAWAHAR BEEGUM
|
June 9, 1989 |
|
HABSA BEEVI Vs. SECRETARY, KPSC
|
July 5, 1989 |
|
HAILEYBURIA TEA ESTATES LTD Vs. ESTATE STAFF UNION OF SOUTH INDIA
|
September 26, 1989 |
|
HAJI P I AHAMED KOYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 24, 1989 |
|
HARIHARAN Vs. PARVATHYKUTTY AMMA
|
June 30, 1989 |
|
HARRISONS AND CROSSFIELD INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1989 |
|
HARRISONS MALAYALAM LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1989 |
|
HARRISONS MALAYALAM LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
|
October 24, 1989 |
|
HASSAN Vs. STATE OF KERALA
|
June 22, 1989 |
|
IBRAHIMKUTTY Vs. UNIVERSITY OF KERALA
|
February 14, 1989 |
|
IBRAYI Vs. POKKAN
|
January 13, 1989 |
|
IMBAYI Vs. STATE
|
March 31, 1989 |
|
INDIAN ROADWAYS CORPORATION Vs. UNNEERIKUTTY
|
October 19, 1989 |
|
INDIAN TRANSFORMERS LTD. Vs. CEGAT
|
March 27, 1989 |
|
ITTAMMAAL BHASKARAN Vs. NADAVALAPPIL POKKAN
|
August 8, 1989 |
|
ITTIRARICHAN NAIR Vs. PARUKUTTY AMMA
|
December 6, 1989 |
|
J B ENTERPRISES Vs. STATE OF KERALA
|
September 29, 1989 |
|
JACOB Vs. STATE OF KERALA
|
November 28, 1989 |
|
JACOB THOMAS Vs. PUBLIC SERVICE COMMISSION
|
November 3, 1989 |
|
JAIFUNNISSA BEGUM Vs. A. SAROJINI
|
January 12, 1989 |
|
JAMES Vs. STATE OF KERALA
|
January 4, 1989 |
|
JAMES VARGHESE Vs. DISTRICT COLLECTOR
|
June 6, 1989 |
|
JANARDHANAN Vs. GOVINDAN
|
September 29, 1989 |
|
JAWAHAR TRADING CORPORATION Vs. RAMADAS
|
November 3, 1989 |
|
JAYASREE Vs. STATE OF KERALA
|
November 24, 1989 |
|
JOHN Vs. DISTRICT COLLECTOR
|
October 12, 1989 |
|
JOHN MENDEZ Vs. K. P. MATHEW
|
March 7, 1989 |
|
JOHNSON Vs. PUBLIC SERVICE COMMISSION
|
June 14, 1989 |
|
JOINT RECEIVERS OF UNITED FILM EXHIBITORS Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1989 |
|
JOSE Vs. HYDROSE PALLIPARIPALANA COMMITTEE
|
February 7, 1989 |
|
JOSE Vs. STATE OF KERALA
|
April 17, 1989 |
|
JOSE Vs. VELAYUDHAN
|
March 14, 1989 |
|
JOSEPH Vs. STATE OF KERALA
|
March 7, 1989 |
|
JOSEPH Vs. KERALA FINANCIAL CORPN
|
February 24, 1989 |
|
JOSEPH Vs. MALATHY AMMA
|
November 8, 1989 |
|
JOSEPH Vs. CHANDRAN
|
July 11, 1989 |
|
JOSEPH Vs. BLOCK DEVELOPMENT OFFICER ANGAMALY
|
July 31, 1989 |
|
JOSEPH Vs. STATE OF KERALA
|
September 8, 1989 |
|
JOSEPH KURUVILLA Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1989 |
|
JOSEPH MICHAEL Vs. TRAVANCORE RUBBER AND TEA CO LTD
|
February 17, 1989 |
|
JOY Vs. C I OF POLICE
|
February 1, 1989 |
|
JOY Vs. C.I. OF POLICE
|
February 9, 1989 |
|
JOY MATHEW Vs. SUPERINTENDENT OF POLICE
|
January 13, 1989 |
|
JOY NEERALAKOTTIL Vs. JOINT REGISTRAR
|
April 17, 1989 |
|
JOYKUTTY MATHEW Vs. VALSAMMA KURUVILLA
|
October 17, 1989 |
|
K K V VENUGOPALAN Vs. R T A CANNANORE
|
January 18, 1989 |
|
K KELAPPAN Vs. STATE OF KERALA
|
September 7, 1989 |
|
K NARAYANAN Vs. K SREEDEVI
|
January 18, 1989 |
|
K P BHASKARAN PILLAI Vs. JALEEL AHAMED
|
June 1, 1989 |
|
K P SADANANDAN Vs. STATE
|
September 22, 1989 |
|
K R KURUP Vs. S T A T
|
November 7, 1989 |
|
K S E B Vs. CHERIYAN VARGHESE
|
February 10, 1989 |
|
K S R T C Vs. BHARGAVI AMMA
|
October 31, 1989 |
|
K. VELUNNI Vs. PREMALATHA
|
July 5, 1989 |
|
K. VENKATARAMANA BHAT Vs. PAKKIRA
|
December 14, 1989 |
|
K.M. MATHEW Vs. P.K. GEORGE
|
January 25, 1989 |
|
K.P. CHACKOCHAN AND ANR. Vs. FEDERAL BANK AND ORS.
|
March 27, 1989 |
|
KALLIANI AMMA Vs. DEVI
|
June 22, 1989 |
|
KALLIYANIKUTTY AMMA Vs. SPECIAL TAHSILDAR
|
September 28, 1989 |
|
KALPAKA FILMS Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1989 |
|
KALPAKA SHRIMP EXPORTS AZHIKODE Vs. KERALA FINANCIAL CORPORATION
|
June 7, 1989 |
|
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1989 |
|
KALYANI AMMA Vs. VARGHESE
|
May 31, 1989 |
|
KAMARBAN BEEVI Vs. K.G. RADHAKRISHNAN
|
November 10, 1989 |
|
KAMMUKUTTY ALIAS ABDURAHIMANKUTTY Vs. MUHAMMEDBAVA
|
January 17, 1989 |
|
KANAKAPALAM ESTATE Vs. STATE OF KERALA
|
January 9, 1989 |
|
KANDAMATH CINE ENTERPRISES PVT LTD Vs. JOHN PHILIPOSE
|
December 20, 1989 |
|
KANDIYIL GOPALAN AND OTHERS Vs. KANDIYIL CHANDRAMATHI
|
March 27, 1989 |
|
KANNAN Vs. NANU
|
June 9, 1989 |
|
KANTHIMATHY PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1989 |
|
KARIMBANAKKAL POKKER Vs. KATHRIKOYA MOLLA
|
December 14, 1989 |
|
KARUNAKARAN Vs. TAHSILDAR
|
May 22, 1989 |
|
KAVI RAJAN Vs. CO OPERATIVE TRIBUNAL
|
November 15, 1989 |
|
KERALA FLOUR MILLS MATTANCHERRY COCHIN Vs. BOARD OF REVENUE CIVIL SUPPLIES GOVT OF KERALA TRIVANDRUM
|
July 28, 1989 |
|
KERALA KAUMUDI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 27, 1989 |
|
KERALA KSHETRA SAMRAKSHNA SAMITHI Vs. VELAYUDHAN
|
August 10, 1989 |
|
KERALA STATE ELECTRICITY BOARD Vs. VARKEY
|
March 10, 1989 |
|
KERALA STATE ELECTRICITY BOARD Vs. SUKUMARAN
|
January 10, 1989 |
|
KERALA STATE HOUSING BOARD Vs. MURALI
|
June 8, 1989 |
|
KERALA STATE HOUSING BOARD Vs. SOUMINI
|
June 15, 1989 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1989 |
|
KESARIA TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1989 |
|
KESAVA PANICKER BHASKARAN Vs. NARYANAN JAYAKUMAR
|
November 28, 1989 |
|
KESAVA PILLAI Vs. PAULOSE
|
June 19, 1989 |
|
KOCHAPPI CHELLAMMA VENKOTTU PUTHUVAL PURAYIDOM Vs. AMUKUTTY AMBIKA & OTHERS
|
November 24, 1989 |
|
KOSHY Vs. STATE OF KERALA
|
October 27, 1989 |
|
KRISHNA BHATT Vs. STATE BANK OF INDIA
|
January 19, 1989 |
|
KRISHNA PILLAI Vs. JALAL AHAMED
|
June 1, 1989 |
|
KRISHNA PILLAI Vs. KUNJUPILLAI
|
December 13, 1989 |
|
KRISHNADAS Vs. CHATHU
|
February 6, 1989 |
|
KRISHNAN Vs. GOMATHY AMMA
|
October 6, 1989 |
|
KRISHNAN KUTTY Vs. STATE OF KERALA
|
March 29, 1989 |
|
KSRTC Vs. PADMANABHAN NAIR
|
October 30, 1989 |
|
KUMARAN NAIR Vs. MOHAMMED HANEEFA
|
June 19, 1989 |
|
KUMARAN NAIR Vs. KHADER SHAH
|
January 12, 1989 |
|
KUNHAHMMED KUTTY Vs. TALUK LAND BOARD
|
January 24, 1989 |
|
KUNHALAVI Vs. GOVINDAN BHATTATHIRIPAD
|
September 19, 1989 |
|
KUNHAMMED KUTTY HAJI Vs. UNION OF INDIA
|
February 17, 1989 |
|
KUNJAMMA RAJAMMA Vs. SPECIAL DY TAHSILDAR
|
October 4, 1989 |
|
KUNJAN NADAR RADHAKRISHNAN Vs. STATE OF KERALA
|
March 16, 1989 |
|
KUNJIPPALU Vs. KOCHU MARIAM
|
November 8, 1989 |
|
KUNNATHUNAD C C COOP SOCIETY Vs. REGIONAL DIRECTOR ESIC
|
February 16, 1989 |
|
KURIAN MATHEW Vs. STATE OF KERALA
|
March 11, 1989 |
|
KURIAN VARGHESE Vs. STATE OF KERALA
|
October 30, 1989 |
|
KURICHIYAN CHANDU Vs. KUNJURAMAN NAMBIAR
|
September 5, 1989 |
|
KURUVILA THOMAS AND CO. Vs. SBT
|
August 24, 1989 |
|
KURUVILLA YOHANNAN Vs. KUMARAN
|
October 18, 1989 |
|
KUTTIAMIYIL PRAKASHAN Vs. STATE OF KERALA
|
August 10, 1989 |
|
LAKSHMANAN SUNDARAM Vs. STATE OF KERALA
|
February 2, 1989 |
|
LAKSHMI Vs. LAKSHMANAN
|
October 4, 1989 |
|
LAKSHMIKUTTY Vs. MOHANDAS
|
July 28, 1989 |
|
LAKSHMIKUTTY AMMA Vs. BALAN PILLAI
|
August 21, 1989 |
|
LAKSHMINARAYANAN ENGINEERS AND CONTRACTORS Vs. SECY KSEB
|
February 6, 1989 |
|
LAXMI Vs. A SANKAPPA ALWA
|
June 21, 1989 |
|
LEELA Vs. AMBUJAKSHY
|
May 31, 1989 |
|
LEGAL AID COMMITTEE FOR PROFSN TAXPAYERS Vs. STATE OF KERALA
|
June 23, 1989 |
|
LEKSHMI PILLA AMMA Vs. G. GEETAMMA
|
March 22, 1989 |
|
LUCIAMMA Vs. STATE OF KERALA
|
November 29, 1989 |
|
LUKOSE Vs. GOVINDAN NAIR
|
January 31, 1989 |
|
M A MAJEED Vs. DIVISIONAL FOREST OFFICER
|
February 22, 1989 |
|
M BHASKARAN NAIR Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
February 13, 1989 |
|
M BHASKARAN PILLAI Vs. STATE OF KERALA
|
November 13, 1989 |
|
M GEORGE AND BROS Vs. CHERIAN
|
December 20, 1989 |
|
M P GANGADHARAN Vs. STATE S I OF POLICE
|
July 20, 1989 |
|
M. RAMA BAI Vs. DR. RAJENDRA REDDIAR
|
August 11, 1989 |
|
M. SUHARA BEEVI Vs. STATE OF KERALA
|
June 9, 1989 |
|
M.K. ABDU Vs. KERALA STATE FINANCIAL CORPORATION LTD. AND ORS.
|
October 24, 1989 |
|
M/S VIJAYAMOHINI JILLS Vs. STATE OF KERALA
|
February 14, 1989 |
|
M/S. NATIONAL INSURANCE CO. LTD. Vs. ANTONY T. GEORGE
|
November 1, 1989 |
|
MADHAVA DAS Vs. CO OP TRIBUNAL
|
March 21, 1989 |
|
MADHAVA PHARMACEUTICAL LABORATORIES Vs. TALUK LAND BOARD
|
September 7, 1989 |
|
MADHAVAN Vs. BASHEER AHAMAD
|
July 10, 1989 |
|
MADHAVAN Vs. DY COLLECTOR
|
January 4, 1989 |
|
MADHAVI AMMA BHAVANI AMMA Vs. VELU PILLAI
|
September 26, 1989 |
|
MADRAS RUBBER FACTORY LTD Vs. STATE OF KERALA
|
March 29, 1989 |
|
MAHALEKSHMI Vs. STATE OF KERALA AND ANR.
|
October 24, 1989 |
|
MAHALEKSHMI JAYANTHI Vs. STATE OF KERALA
|
February 14, 1989 |
|
MAHALESHMI THAMPI Vs. STATE OF KERALA
|
October 12, 1989 |
|
MALABAR CEMENTS Vs. GEORGE
|
October 12, 1989 |
|
MAMMAD Vs. NABEESA
|
February 9, 1989 |
|
MANI Vs. STATE OF KERALA
|
February 28, 1989 |
|
MANI AND COMPANY Vs. INCOME TAX OFFICER
|
October 6, 1989 |
|
MANIYAMMA Vs. ABDUL RASAAK
|
February 28, 1989 |
|
MANIYAN Vs. STATE OF KERALA
|
August 11, 1989 |
|
MANOJ KUMAR Vs. STATE OF KERALA
|
August 17, 1989 |
|
MARIAKUTTY Vs. SOPHIAMMA
|
February 23, 1989 |
|
MARY SONIZ ZACHARIAH Vs. UNION OF INDIA
|
December 13, 1989 |
|
MATHAI Vs. STATE OF KERALA
|
August 18, 1989 |
|
MATHAI T I Vs. CONTROLLER OF ESTATE DUTY
|
March 16, 1989 |
|
MATHAI THOMAS Vs. STATE OF KERALA
|
September 4, 1989 |
|
MATHEN MATHAI Vs. GENERAL MANAGER K S R T C
|
August 10, 1989 |
|
MATHEW Vs. LAKSHMANAN
|
November 6, 1989 |
|
MATHEW Vs. GEORGE
|
January 25, 1989 |
|
MATHEW Vs. GILBERT
|
December 18, 1989 |
|
MATHEW Vs. STATE OF KERALA
|
June 21, 1989 |
|
MATHEW ALEXANDER Vs. BHASKARAN PILLAI SREEDHARAN PILLAI
|
July 21, 1989 |
|
MATHEW K T Vs. INCOME TAX OFFICER
|
March 3, 1989 |
|
MATHEW M THOMAS Vs. SALES TAX OFFICER
|
November 29, 1989 |
|
MATHEW P MATHAI Vs. STATE OF KERALA
|
September 27, 1989 |
|
MATHEW PHILIP Vs. STATE
|
September 7, 1989 |
|
MATHU Vs. CHERCHI
|
December 11, 1989 |
|
MAYO PHARMACY Vs. ABOOBACKER HAJI
|
December 6, 1989 |
|
MEPPALLIPOYIL LBRAVI Vs. POOLAKKANDIYIL POKKAN
|
January 13, 1989 |
|
METRO EXPORTS Vs. UNION OF INDIA (UOI) AND ORS.
|
March 9, 1989 |
|
MOHAMMED Vs. PATHUMMA
|
July 26, 1989 |
|
MOHAMMED ALI Vs. CHIEF CONSERVATOR OF FORESTS
|
July 13, 1989 |
|
MOHAMMED KASSIM ABDUL HAMEED Vs. KOCHUVAVA MOHAMMED ABDULLA
|
November 13, 1989 |
|
MOHAMMED KUNJU Vs. RAJAMMA
|
September 1, 1989 |
|
MOHAMMEDUNNI HAJI Vs. RAMACHANDRAN
|
March 30, 1989 |
|
MOHANAN C T Vs. YESODA C
|
March 21, 1989 |
|
MOHANAN NAIR Vs. STATE OF KERALA
|
February 27, 1989 |
|
MOHD HANOOFA Vs. MOHD KASIM
|
August 2, 1989 |
|
MOIDU Vs. STATE OF KERALA
|
September 20, 1989 |
|
MOTHER SUPERIOR Vs. TALUK LAND BOARD
|
January 3, 1989 |
|
MUHAMMAD Vs. STATE OF KERALA
|
August 3, 1989 |
|
MUHAMMED KASSIM Vs. VELLODI
|
March 3, 1989 |
|
MURALEEDHARAN Vs. PRINCIPAL
|
February 9, 1989 |
|
MURALEEDHARAN Vs. GURUVAYOOR DEVASWOM
|
July 7, 1989 |
|
MUTHANIKATTIL MOHAMMEDKUTTY Vs. STATE OF KERALA
|
September 27, 1989 |
|
MYTHEEN KANU Vs. STATE OF KERALA
|
September 8, 1989 |
|
N A GREGORY Vs. SECRETARY MANIMALA SERVICE CO OP BANK
|
October 26, 1989 |
|
N K NARAYANAN Vs. V VIDYADHARAN
|
September 5, 1989 |
|
N. RAJANG Vs. NARAYANAN NAIR
|
February 23, 1989 |
|
N.K. RAZACK Vs. CEGAT
|
September 26, 1989 |
|
N.THANKAPPAN Vs. K.G. CHANDRAMATHI
|
March 28, 1989 |
|
NANAPPAN KONTHI Vs. DIST COLLECTOR KOTTAYAM
|
February 9, 1989 |
|
NANDAKUMAR PARRAT Vs. SREEKALA RANI
|
June 1, 1989 |
|
NANOO GOPINATHAN Vs. NEELACANTAN BALAKRISHNAN
|
November 13, 1989 |
|
NARAYANA PILLAI CHANDRASEKHARAN NAIR Vs. KUNJU AMMA THANKAMMA
|
July 27, 1989 |
|
NARAYANAN Vs. VIDYADHARAN
|
September 6, 1989 |
|
NARAYANAN GANGADHARA PANICKER Vs. T.R. HARIDASAN
|
October 6, 1989 |
|
NARAYANAN NAIR Vs. UNION OF INDIA UOI
|
October 25, 1989 |
|
NARAYANAN NAMBOODIRI Vs. BHARGAVI AMMA & ANOTHER
|
February 20, 1989 |
|
NARAYANAN NAMBOODIRI Vs. BHARGHAVI AMMA
|
February 24, 1989 |
|
NARAYANANKUTTY Vs. R T A PALGHAT
|
June 2, 1989 |
|
NARAYANI Vs. ARAVINDAKSHAN
|
January 12, 1989 |
|
NARAYANI Vs. DISTRICT JUDGE
|
December 13, 1989 |
|
NARENDRAN NAIR ALIAS UNNI Vs. STATE OF KERALA
|
June 1, 1989 |
|
NATIONAL GARMENTS KALOOR COCHIN Vs. NATIONAL APPARELS ERNAKULAM COCHIN
|
April 5, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. ANNAMMA
|
December 22, 1989 |
|
NATIONAL RUBBER FACTORY Vs. CEGAT
|
September 27, 1989 |
|
NATIONAL STARCH AND CHEMICALS Vs. WEIKFIELD PRODUCTS CO INDIA
|
August 14, 1989 |
|
NAZEER Vs. STATE
|
June 9, 1989 |
|
NELDON COMPANY Vs. RADHAKRISHNAN
|
December 1, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJU MARKOSE
|
February 27, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. K T JOSE
|
September 1, 1989 |
|
NEW INDIA ASSURANCE CO. LTD Vs. CHEENIKKAL MOHAMMED KOYA
|
December 18, 1989 |
|
NEW INDIA ASSURANCE CO. LTD Vs. AVATHAN VEETTIL RAVINDRANATHAN
|
February 15, 1989 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. THANKAMMA
|
May 31, 1989 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. K.V. SREE DEVI
|
August 18, 1989 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUSAMMA VARGHESE
|
May 30, 1989 |
|
OFFICIAL LIQUIDATOR Vs. CANARA BANK
|
November 7, 1989 |
|
OONITTAN Vs. STATE OF KERALA
|
August 11, 1989 |
|
ORDER OF THE HOLY CROSS Vs. LONNAPPAN THATTIL
|
July 31, 1989 |
|
ORIENTAL FIRE AND GENL. Vs. K.V. MATHEW
|
August 31, 1989 |
|
ORIENTIAL INSURANCE COMPANY LTD Vs. SIVAN
|
October 27, 1989 |
|
OTTAPALAM JAWAN TRANSPORT COMPANY P LTD Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT
|
September 26, 1989 |
|
OUSEPH Vs. ANTONY
|
February 17, 1989 |
|
OUSEPH CHACKO Vs. RAMAN NAIR
|
April 7, 1989 |
|
P B PRABHA Vs. GIN SANKARA GIRL
|
February 14, 1989 |
|
P E K KALLIANI Vs. K DEVI
|
June 22, 1989 |
|
P K MOHAMED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1989 |
|
P K SOMANATH Vs. STATE OF KERALA
|
July 20, 1989 |
|
P K WARIYAR Vs. STATE OF KERALA
|
November 2, 1989 |
|
P KUNHAMEED KUTTY HAJI Vs. UNION OF INDIA
|
February 17, 1989 |
|
P MYEN KANNU Vs. STATE OF KERALA
|
September 8, 1989 |
|
P N RAGHAVAN PANICKER Vs. STATE OF KERALA
|
August 31, 1989 |
|
P O THOMAS Vs. UNION OF INDIA
|
July 20, 1989 |
|
P SANKARAN Vs. AMBULAKSHAN NAIR
|
August 31, 1989 |
|
P SANKARANARAYANAN NAMBIAR Vs. UNION OF INDIA
|
August 16, 1989 |
|
P T MOHAMMED Vs. BOARD OF REVENUE TAXES TRIVANDRUM
|
September 5, 1989 |
|
P. A. BIJU Vs. DIRECTOR, PRINTING AND STATIONARY
|
March 3, 1989 |
|
P. BHASKARAN NAIR Vs. K. SADASIVAN NAIR
|
November 27, 1989 |
|
P. GOPINATHAN Vs. T.K. SUSEELA
|
October 30, 1989 |
|
P. M. SHAMSUDEEN Vs. RTA ALLEPPEY
|
March 13, 1989 |
|
P. RADHAKRISHNAN Vs. M. A. GEORGE
|
June 21, 1989 |
|
P.F. THOMAS Vs. K.R. AUGUSTINE
|
December 12, 1989 |
|
P.V. SHAHUL HAMEED Vs. N. SANAL KUMAR
|
January 28, 1989 |
|
P.V. VARGHESE Vs. CEGAT
|
April 5, 1989 |
|
PADMANABHAN NAIR Vs. C.A. ABRAHAM
|
August 31, 1989 |
|
PADMANABHAN NAIR Vs. GENERAL MANAGER KSRTC
|
June 20, 1989 |
|
PALU Vs. ASST COLLECTOR CENTRAL EXCISE
|
August 2, 1989 |
|
PANKAJ AGENCIES Vs. STATE OF KERALA
|
August 10, 1989 |
|
PANNACHAN ALIKUTTY Vs. MUHAMMED HASAN AND ORS.
|
November 27, 1989 |
|
PARAMESWARAN Vs. M K PARAMESWARAN NAIR
|
January 31, 1989 |
|
PARAMJITH SINGH Vs. JOB
|
October 18, 1989 |
|
PARAMU PILLAI Vs. DISTRICT COLLECTOR
|
January 4, 1989 |
|
PARANRU RADHAKRISHNAN Vs. BHARATHAN
|
August 9, 1989 |
|
PARAPUZHA THAMBAN Vs. STATE OF KERALA
|
January 25, 1989 |
|
PARUR CENTRAL BANK LTD Vs. A C CHACKO
|
August 25, 1989 |
|
PATHIYOOR KARSHAKA SANGHAM Vs. DY S P KAYAMKULAM
|
April 7, 1989 |
|
PAULOSE Vs. STATE OF KERALA
|
September 28, 1989 |
|
PAULSON CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1989 |
|
PERAMANAND GULABCHAND AND CO Vs. MOOLIGI VISANJI
|
July 21, 1989 |
|
PERIYAR AND PAREEKANNI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1989 |
|
PERUMAL WINES Vs. STATE OF KERALA
|
November 3, 1989 |
|
PICHA RAOWTHER Vs. ABDUL AZEEZ
|
October 26, 1989 |
|
PIONEER SHOPPING COMPLEX P LTD Vs. SILPI CONSTRUCTION CONTRACTORS
|
June 21, 1989 |
|
PIUS Vs. ALBINA ROZARIO
|
March 30, 1989 |
|
POCKER Vs. KAMMU
|
April 6, 1989 |
|
PONNI Vs. ANTHONY
|
August 11, 1989 |
|
POOVALAPPIL DAVID Vs. STATE OF KERALA
|
July 26, 1989 |
|
POPULAR AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1989 |
|
PORATHISSERY PANCHAYAT TAX PAYERS ASSN Vs. EXECUTIVE OFFICER
|
February 23, 1989 |
|
POULOSE Vs. STATE OF KERALA
|
August 11, 1989 |
|
POULOSE Vs. DEVASSYKUTTY
|
November 17, 1989 |
|
PRABHAKARAN Vs. SPECIAL DY TAHSILDAR
|
November 29, 1989 |
|
PRAMOD Vs. STATE OF KERALA
|
April 5, 1989 |
|
PREMKUMAR Vs. COMMISSIONER OF EXCISE
|
June 28, 1989 |
|
PUBLIC PROSECUTOR Vs. MOIDU HAJI
|
June 29, 1989 |
|
PURUSHOTHAMAN Vs. MALLIKA
|
March 20, 1989 |
|
PURUSHOTHAMAN Vs. STATE OF KERALA
|
February 14, 1989 |
|
PUTHENTHARA MOHANAN Vs. STATE OF KERALA
|
September 6, 1989 |
|
PUTHIYOTTIL KUNHAVA Vs. KANIATTICHALIL MAMMADKUTTY
|
July 17, 1989 |
|
QUILON TALUK I C AND T CO OP SOCIETY Vs. STATE OF KERALA
|
January 24, 1989 |
|
R T THOMAS Vs. TAX RECOVERY OFFICER
|
December 7, 1989 |
|
R.R. RAJENDRA MENON Vs. COCHIN STOCK EXCHANGE LTD.
|
October 5, 1989 |
|
RADHAKRISHNAN NAIR Vs. FOOD INSPECTOR
|
July 25, 1989 |
|
RADHAMONY AMMA Vs. GOPINATHAN PILLAI
|
November 30, 1989 |
|
RAGHAVA WARRIER Vs. SAROJINI WARASYAR
|
July 21, 1989 |
|
RAGHAVAN Vs. SOMAN
|
September 28, 1989 |
|
RAGHAVAN NAIR Vs. K S E B
|
October 26, 1989 |
|
RAGHAVAN PILLAI Vs. GOVERNMENT OF KERALA
|
June 7, 1989 |
|
RAJAGOPALA PRABHU C Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1989 |
|
RAJAGOPALAN NAIR Vs. ASST COMMISSIONER OF EXCISE
|
March 15, 1989 |
|
RAJAM Vs. NARAYANAN NAIR
|
February 23, 1989 |
|
RAJAPPAN Vs. ASSOCIATED INDUSTRIES P LTD
|
November 6, 1989 |
|
RAJENDRAN Vs. STATE OF KERALA
|
December 12, 1989 |
|
RAKKA DINESHAN ALIAS MELEPUTHIYADATH DINESHAN Vs. STATE OF KERALA
|
December 20, 1989 |
|
RAM BAHADUR THAKUR P LTD Vs. CHIEF INSPECTOR OF PLANTATIONS
|
February 9, 1989 |
|
RAM MOHAN Vs. NARAYANAN NAMBOODIRIPAD
|
December 14, 1989 |
|
RAMA PANICKER DIVAKARA PANICKER OF PAVANA VEEDU Vs. BAKARI HYDROSE CHENNAMPILLY
|
December 18, 1989 |
|
RAMACHANDRAN NAIR Vs. STATE
|
October 4, 1989 |
|
RAMAKAIMAL Vs. NANIKUTTY AMMA
|
March 10, 1989 |
|
RAMAKRISHNAN NAIR Vs. STATE OF KERALA
|
June 19, 1989 |
|
RAMALINGA MUDALI Vs. NATESA MUDALI
|
June 2, 1989 |
|
RAMALINGESWARA RAW AND BOILED RICE MILL Vs. LEELARAM SHEVARAM INDIA P LTD
|
December 12, 1989 |
|
RAMAN Vs. NARAYANAN
|
October 27, 1989 |
|
RAMAN ITTIYATHI Vs. PAPPY BHASKARAN
|
July 28, 1989 |
|
RAMAN PILLAI Vs. KALYANI AMMA
|
September 28, 1989 |
|
RAMANKUTTY Vs. MUNICIPAL COMMISSIONER PALGHAT
|
February 21, 1989 |
|
RAMAPRIYA HOTELS P LTD Vs. STATE OF KERALA
|
July 26, 1989 |
|
RATNAKARA SHENOY Vs. RENT CONTROLLER
|
September 19, 1989 |
|
RAVEENDRAN Vs. PRAKASAN
|
July 13, 1989 |
|
REVEENDRAN Vs. STATE
|
January 31, 1989 |
|
ROCK WELL ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 9, 1989 |
|
ROSSY LAZAR Vs. JOSE P JOHN
|
December 13, 1989 |
|
ROUF Vs. STATE OF KERALA
|
February 2, 1989 |
|
ROYAL COFFEE WORKS Vs. COFFEE BOARD
|
April 7, 1989 |
|
RUBICON Vs. COLLECTOR OF CENTRAL EXCISE
|
February 28, 1989 |
|
S NAGARAJAN Vs. KOLAPPURATHU KHADER
|
February 28, 1989 |
|
S V SUHASINI DEVI Vs. PADMANABHAN MADHAVAN
|
March 3, 1989 |
|
S. SASIDHARAN AND ANR. Vs. THE RESERVE BANK OF INDIA AND ANR.
|
June 23, 1989 |
|
SAFIYA Vs. SUB-INSPECTOR OF POLICE
|
August 17, 1989 |
|
SAJAN VARGHESE Vs. STATE OF KERALA
|
July 5, 1989 |
|
SALES TAX OFFICER Vs. RAGAM PLASTICS
|
August 8, 1989 |
|
SAMOGIRI PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 20, 1989 |
|
SANTHA KUMAR Vs. COLLECTOR OF CUSTOMS
|
July 4, 1989 |
|
SARALA Vs. STATE OF KERALA
|
January 27, 1989 |
|
SARATCHANDRAN Vs. MALATHY
|
October 5, 1989 |
|
SASI Vs. STATE OF KERALA
|
March 28, 1989 |
|
SATHEE DEVI Vs. P. MALUK MOHAMMED
|
June 21, 1989 |
|
SAVITHRI AMMAL Vs. PADMAVATHI AMMA
|
October 12, 1989 |
|
SAVITHRI KUNJAMMA Vs. NARAYANAN
|
August 1, 1989 |
|
SECRETARY K S E B TRIVANDRUM Vs. M SAINABA
|
August 7, 1989 |
|
SECRETARY, PALLIPUROM HARIJAN MOTOR SOCIETY LTD. AND OTHERS Vs. STATE OF OTHERS
|
March 17, 1989 |
|
SEETHA @ SEETHALAKSHMY AMMAL Vs. P. P. CHEMBAKAMMAL
|
November 7, 1989 |
|
SELIN JOSEPH Vs. STATE OF KERALA
|
December 22, 1989 |
|
SHAKTI CEMENT CO P LTD Vs. F A C T
|
September 7, 1989 |
|
SHAMSUDDIN Vs. KERALA UNIVERSITY
|
April 17, 1989 |
|
SHAMSUDHEEN Vs. STATE OF KERALA
|
March 9, 1989 |
|
SHANMUGHAN Vs. ROHINI
|
May 29, 1989 |
|
SHEEBA DANIEL Vs. ALEXANDER
|
February 7, 1989 |
|
SIVARAMAN DIVAKARAN Vs. STATE OF KERALA
|
February 6, 1989 |
|
SOMAN Vs. STATE OF KERALA
|
July 26, 1989 |
|
SOSAMMA POTHEN Vs. STATE OF KERALA
|
July 17, 1989 |
|
SOUTH MALABAR GRAMIN BANK EMPLOYEES UNION Vs. CHAIRMAN
|
December 15, 1989 |
|
SPENCER AND CO LTD Vs. REGIONAL DIRECTOR E S I C
|
February 13, 1989 |
|
SREEDHARAN Vs. DIRECTOR OF INDUSTRIES
|
December 8, 1989 |
|
SREEDHARAN NAMBOOTHIRI Vs. JATHAVEDAN NAMBOOTHIRI
|
January 31, 1989 |
|
STATE Vs. SUKU
|
May 22, 1989 |
|
STATE BANK OF TRAVANCORE Vs. THASILDAR
|
October 19, 1989 |
|
STATE FARMING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1989 |
|
STATE OF KERALA Vs. PADMANABHAN NAIR
|
August 31, 1989 |
|
STATE OF KERALA Vs. K P MOHANDAS
|
August 22, 1989 |
|
STATE OF KERALA Vs. JOSEPH
|
August 24, 1989 |
|
STATE OF KERALA Vs. RAJAN
|
September 20, 1989 |
|
STATE OF KERALA Vs. ANTONY
|
April 7, 1989 |
|
STATE OF KERALA Vs. KARTHIYANI AMMA
|
March 31, 1989 |
|
STATE OF KERALA Vs. VALLIAMMAL BHASKARAN
|
March 22, 1989 |
|
STATE OF KERALA Vs. C K BHARATHAN
|
March 21, 1989 |
|
STATE OF KERALA Vs. JOSEPH ANCHILOSE
|
February 10, 1989 |
|
STATE OF KERALA Vs. BALAKRISHNAN
|
March 8, 1989 |
|
STATE OF KERALA Vs. POULOSE
|
March 3, 1989 |
|
STATE OF KERALA Vs. MADHAVA P NAIR
|
February 27, 1989 |
|
STATE OF KERALA Vs. ST GREGORIOUS MEDICAL MISSION
|
December 13, 1989 |
|
STATE OF KERALA Vs. SANKARA PANICKER
|
December 22, 1989 |
|
STATE OF KERALA Vs. MONU D SURENDRAN
|
November 30, 1989 |
|
STATE OF KERALA Vs. RAMA VARMA
|
November 20, 1989 |
|
STATE OF KERALA Vs. T. P. GEORGE
|
February 15, 1989 |
|
STATE OF KERALA Vs. VELAYUDHAN
|
June 14, 1989 |
|
STEPHEN Vs. PUBLIC PROSECUTOR
|
October 18, 1989 |
|
SUBBAYYA CHETTIYAR Vs. AYYAPPAN PILLAI
|
April 7, 1989 |
|
SUKAPURAM SABHAYOGAM Vs. STATE OF KERALA
|
August 4, 1989 |
|
SUKUMARAN Vs. KADAKAVOOR O A DEVASWOM
|
January 6, 1989 |
|
SUMATHI Vs. S DEVASAN
|
January 31, 1989 |
|
SUNDARAM Vs. MUHAMMED KHANI
|
November 9, 1989 |
|
SUNDARAN Vs. STATE OF KERALA
|
September 1, 1989 |
|
SUNTEX PRIVATE LIMITED Vs. UNION OF INDIA
|
February 1, 1989 |
|
SURENDRAN Vs. MUNSIFF
|
September 5, 1989 |
|
SURESH KUMAR RAJENDRA KUMAR Vs. K ASSAN KOYA AND SONS
|
July 27, 1989 |
|
SYED MOHD., ASSTT. COLLR. OF C. EX. Vs. ABDULLA KALANAD MOHD.
|
October 16, 1989 |
|
T C BOSE Vs. KERALA STATE ELECTRICITY BOARD
|
January 30, 1989 |
|
T CHANDRI Vs. KAMBRATH KANARAKUTTY
|
January 9, 1989 |
|
T K ABOOBACKER Vs. UNION OF INDIA
|
April 6, 1989 |
|
T K SANTHA Vs. A G RATHNAM
|
August 4, 1989 |
|
T KUNHAMBU Vs. A SOJATH
|
January 9, 1989 |
|
T M CHACKO AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1989 |
|
T M SURESH Vs. FOOD INSPECTOR
|
July 25, 1989 |
|
T P PEETHAMBARAN Vs. T H MUSTHAFA
|
August 2, 1989 |
|
T V PARANGODAN Vs. DIST COLLECTOR TRICHUR
|
July 4, 1989 |
|
T. C. JOSE Vs. CHIEF ENGINEER
|
January 30, 1989 |
|
TARA AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
May 24, 1989 |
|
TEEKOY RUBBERS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1989 |
|
THAMPAN Vs. DHANALAKSHMI BANK LIMITED
|
October 16, 1989 |
|
THAMPI Vs. COLLECTOR OF CENTRAL EXCISE
|
June 19, 1989 |
|
THANKACHAN Vs. CIRCLE INSPECTOR OF EXCISE
|
July 13, 1989 |
|
THANKAMMA Vs. KRISHNA PILLAI
|
November 24, 1989 |
|
THANKAPPAN MOHANAN Vs. STATE OF KERALA
|
November 9, 1989 |
|
THANKAPPAN PILLAI Vs. ELSAMMA JOSEPH
|
June 30, 1989 |
|
THARANGINI RECORDS Vs. STATE OF KERALA
|
August 22, 1989 |
|
THAYYULLATHIL KUNHIKANNAN Vs. THAYYULLATHIL KALLIANI
|
September 26, 1989 |
|
THE FOOD CORPORATION OF INDIA Vs. A.G. GOKULDAS
|
November 3, 1989 |
|
THE ORIENTAL INSURANCE CO. LTD. TRICHUR Vs. PARVATHY AND ORS.
|
July 4, 1989 |
|
THOMAS JOHN AND CO Vs. DY COMMISSIONER
|
September 22, 1989 |
|
THOMAS K T Vs. AGRICULTURAL INCOME TAX OFFICER
|
April 21, 1989 |
|
THOMMEN JOSEPH Vs. MATHAI GEORGE & OTHERS
|
January 23, 1989 |
|
THRESSIA Vs. THANKAMMA
|
August 4, 1989 |
|
THULASI BAI Vs. MANOHARAN
|
August 4, 1989 |
|
TRAVANCORE CEMENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1989 |
|
TRAVANCORE DEVASWOM BOARD Vs. P SAVITHRI
|
January 10, 1989 |
|
TRAVANCORE DEVASWOM BOARD Vs. PURUSHOTHOMAN
|
March 1, 1989 |
|
TRAVANCORE RUBBERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1989 |
|
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1989 |
|
UDUPI KRISHNA BHAVAN Vs. ADDITIONAL SALES TAX OFFICER II CIRCLE PERUMBAVOOR
|
November 16, 1989 |
|
ULAHANNAN MATHAI Vs. TRAVANCORE DEVASWOM BOARD
|
August 3, 1989 |
|
UNION BANK OF INDIA Vs. T J STEPHEN
|
February 1, 1989 |
|
UNITED INDIA INSURANCE CO Vs. C S GOPALAKRISHNAN
|
January 28, 1989 |
|
UNITED INDIA INSURANCE CO LTD Vs. YASODHARA AMMA
|
January 2, 1989 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANDREW VIVERA
|
March 17, 1989 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. K N SURENDERAN NAIR
|
November 8, 1989 |
|
UNNEERIKUTTY M A Vs. COMMISSIONER OF INCOME TAX
|
October 24, 1989 |
|
UNNI MAMMU HAJI Vs. STATE OF KERALA
|
March 14, 1989 |
|
UNNIKKATHIYA AND ORS. Vs. SANKARAN AND ORS.
|
December 13, 1989 |
|
UPPATHUNGAL JOSEPH Vs. CANNANORE CO OP LAND MORTGAGE BANK
|
February 15, 1989 |
|
USUVATHUNNISA Vs. ASST EDUCATIONAL OFFICER
|
July 4, 1989 |
|
V C GANESHAN Vs. STATE OF KERALA
|
September 20, 1989 |
|
V C ZACHARIAH Vs. CHIEF ELECTION COMMISSION OF INDIA NEW DELHI
|
November 8, 1989 |
|
V D DEVASSIA Vs. MICHEAL JOSEPH
|
November 16, 1989 |
|
V K MOHAMMED Vs. R T A MALAPPURAM
|
January 27, 1989 |
|
V. BHARGAVAN Vs. RAMABHADRAN & OTHERS
|
January 31, 1989 |
|
V. VIJAYAKUMARAN NAIR Vs. THE CORPORATION OF CALICUT
|
December 18, 1989 |
|
V.P. VEERANKUTTY HAJI Vs. V.P. KUNHALANKUTTY
|
October 31, 1989 |
|
VAN Vs. MATHUKUTTY
|
September 22, 1989 |
|
VARGHESE Vs. STATE OF KERALA
|
July 7, 1989 |
|
VARGHESE Vs. R T A TRICHUR
|
September 5, 1989 |
|
VARGHESE Vs. FOOD INSPECTOR
|
September 8, 1989 |
|
VARGHESE Vs. STATE OF KERALA
|
February 22, 1989 |
|
VARKEY Vs. PUBLIC PROSECUTOR
|
August 4, 1989 |
|
VARKEY Vs. STATE
|
August 4, 1989 |
|
VASU PRABHAVATHI Vs. SUKUMARAN
|
December 1, 1989 |
|
VASUDEVAN PILLAI Vs. RAMESH NAIR
|
September 27, 1989 |
|
VEERANKUTTY Vs. SANKARAN
|
December 13, 1989 |
|
VELAPPAN N Vs. COMMISSIONER OF WEALTH TAX
|
March 16, 1989 |
|
VELAYUDHAN Vs. E.S.I. CORPORATION
|
November 28, 1989 |
|
VELAYUDHAN Vs. SUBADRAMMA
|
June 23, 1989 |
|
VELUNNI Vs. VELLAKUTTY
|
July 5, 1989 |
|
VENKTRAMANA BHAT Vs. STATE OF KERALA
|
June 8, 1989 |
|
VIJAYAMOHINI MILLS Vs. STATE OF KERALA
|
February 17, 1989 |
|
VIJAYAN PILIAI BABU Vs. STATE KERALA
|
July 13, 1989 |
|
VIJAYAN WARRIER Vs. DIRECTOR OF TECHNICAL EDUCATION
|
June 8, 1989 |
|
VILANGANKUNNU SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
|
August 8, 1989 |
|
VILASINI Vs. KUTTAPPU
|
February 15, 1989 |
|
VISHNU AND CO Vs. ABDULKHADAR HAJI
|
June 21, 1989 |
|
VISWANATHAN Vs. DISTRICT JUDGE
|
June 6, 1989 |
|
ZOHARA A. SAID Vs. INDIAN AIRLINES CORPORATION
|
November 1, 1989 |
LOGIN