A A JOSEPH Vs. VARGHESE GEORGE
|
November 28, 1985 |
A MANI Vs. SWAMINATHAN
|
December 20, 1985 |
A MURALEEDHARAN Vs. STATE OF KERALA
|
April 8, 1985 |
A. ABDUL REHMAN, A.B. BEEDI DEPOT Vs. GOVT. OF INDIA
|
January 2, 1985 |
ABAD FISHERIES Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
January 16, 1985 |
ABBAS HAJI Vs. GOVT OF INDIA
|
July 25, 1985 |
ABDUL AZEEZ Vs. JOSEPH
|
February 22, 1985 |
ABDUL KARIM Vs. RAHEESA ANSARI
|
July 31, 1985 |
ABDUL MAJEED Vs. NANU KRISHNAN
|
February 22, 1985 |
ABDULKHADER HAJI Vs. KUNHAMMED
|
April 12, 1985 |
ABDULKHANI MYTHEENKAN Vs. KAMALA BAI
|
September 6, 1985 |
ABDULLA HAJI Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY
|
July 15, 1985 |
ABDURAHIMAN Vs. STATE OF KERALA
|
December 18, 1985 |
ABU BACKER Vs. JOHN
|
June 13, 1985 |
ACHAN VEETIL GOVINDAN NAMBIAR Vs. KAIKUNNATH PUTHIYA VEETTIL ROHINI
|
October 17, 1985 |
ADVOCATE GENERAL KERALA Vs. K RAMKUMAR
|
August 20, 1985 |
ADVOCATE GENERAL KERALA STATE ERNAKULAM Vs. REV FR K T MATHEW
|
July 26, 1985 |
AHAMMAD PILLAI Vs. SUBAIDA BEEVI
|
July 19, 1985 |
AJITHAKUMARI Vs. STATE OF KERALA
|
October 17, 1985 |
ALEXANDER Vs. STATE OF KERALA
|
October 9, 1985 |
ALI AHAMMED Vs. STATE OF KERALA
|
November 8, 1985 |
AMINA Vs. HASSAN KOYE
|
May 31, 1985 |
AMMU Vs. SARASAMMA PILLAI
|
October 18, 1985 |
ANNA Vs. DEVASIA
|
December 7, 1985 |
ANTONY Vs. STATE OF KERALA
|
October 3, 1985 |
ANTONY VARGHESE Vs. A AND E INSPECTOR
|
December 17, 1985 |
APPUKUTTAN Vs. STATE OF KERALA
|
June 14, 1985 |
ARAVINDAKSHAN Vs. STATE OF KERALA
|
June 3, 1985 |
ASSAINAR Vs. KADEESUMMA
|
July 16, 1985 |
ASSIST COLLECTOR OF CENTRAL EXCISE Vs. KALLTRA ABDULKHADER HAJI
|
June 13, 1985 |
AUGUSTI Vs. JOSEPH
|
November 20, 1985 |
AYYAPPAN CHELLAPPAN Vs. AYYAPPAN THANKAPPAN
|
March 1, 1985 |
B ESATDMUTHU Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
December 4, 1985 |
BALACHANDRAN Vs. SANKARAN NAIR
|
March 22, 1985 |
BALASUBRAMANIAN Vs. NARAYANAN NAIR
|
March 21, 1985 |
BAR COUNCIL OF KERALA Vs. THANKAPPAN PILLAI
|
October 3, 1985 |
BAR COUNCIL OF KERALA Vs. K C THANKAPPAN PILLAI
|
August 20, 1985 |
BAR COUNCIL OF KERALA Vs. THANKAPPAN PILLAI
|
July 30, 1985 |
BARJA Vs. MEETHAL UMMI
|
May 28, 1985 |
BEERANKOYA HAJI Vs. P P MOHAMMEDKUTTY
|
July 8, 1985 |
BENOY THOMAS Vs. VIJAYA BHANU
|
May 27, 1985 |
BHASKARAN Vs. STATE OF KERALA
|
February 5, 1985 |
BHASKARAN NAIR Vs. STATE
|
October 3, 1985 |
BIJOE EMMANUEL Vs. STATE OF KERALA
|
December 7, 1985 |
BIJOE EMMANUEL Vs. STATE
|
October 7, 1985 |
BINOO K JOHN Vs. STATE OF KERALA
|
September 18, 1985 |
BISHOP OF KOTTAYAM Vs. UNION OF INDIA
|
July 16, 1985 |
BOARD OF REVENUE KERALA Vs. HINDUSTAN CONSTN CO BOMBAY
|
April 12, 1985 |
C I ABRAHAM Vs. K A CHERIYAN
|
March 7, 1985 |
C K K JOHN Vs. STATE OF KERALA
|
February 20, 1985 |
C K P VILASAM SERVICE CO OP BANK Vs. KESAVA PILLAI
|
December 5, 1985 |
C P POCKER Vs. S I OF POLICE
|
October 17, 1985 |
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
|
July 16, 1985 |
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
|
June 20, 1985 |
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR KERALA HIGH COURT
|
September 16, 1985 |
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
|
September 9, 1985 |
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
|
August 14, 1985 |
C S RAMAN MANNADIAR Vs. DY SUPTD OF POLICE
|
July 31, 1985 |
C.N. RADHAKRISHNAN Vs. UNION OF INDIA
|
October 25, 1985 |
CALICUT MODERN SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1985 |
CATHERINE Vs. MANAGER, H.S. MUNDOOR
|
January 25, 1985 |
CHACKO Vs. PAILY
|
February 13, 1985 |
CHACKO KURUVILA Vs. C T S
|
February 8, 1985 |
CHAIRMAN MUNICIPAL COUNCIL Vs. MOHAMOOD
|
July 31, 1985 |
CHAIRMAN NATIONAL INSURANCE CO LTD Vs. S NARAYANANKUTTY
|
April 3, 1985 |
CHANDRAN Vs. STATE OF KERALA
|
April 10, 1985 |
CHATHU Vs. P.R. NARAYANAN NAIR
|
June 4, 1985 |
CHATHU NAIR Vs. CHIRUTHEYI AMMA
|
January 11, 1985 |
CHECHAMMA THOMAS Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1985 |
CHEMBILALI NOORUDIN Vs. ULIKUNNAL KADEEJA
|
August 13, 1985 |
CHEVRAKKATTU ILLATH LAKSHMI ANTHARJANAM AND ANOTHER Vs. VELLANKUNNAN SYEDS SON KADER
|
November 28, 1985 |
CHUMAR Vs. NARAYANAN NAIR
|
October 25, 1985 |
CLARAMMA Vs. THREESA
|
February 8, 1985 |
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. C. RAJAGOPALA PRABHU
|
December 12, 1985 |
COLLECTOR OF CUSTOMS Vs. SHANMUKHA VILAS CASHEW TRADERS
|
February 5, 1985 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BRAHMAGIRI B ESTATE
|
July 25, 1985 |
COMMISSIONER OF GIFT TAX Vs. MAMMEN MATHEW
|
June 10, 1985 |
COMMISSIONER OF INCOME TAX Vs. MATHEN C M
|
May 31, 1985 |
COMMISSIONER OF INCOME TAX Vs. OUSEPH C A AND SONS
|
April 10, 1985 |
COMMISSIONER OF INCOME TAX Vs. C P ANTONY
|
April 12, 1985 |
COMMISSIONER OF INCOME TAX Vs. G B TRANSPORTS
|
July 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. OPPOOTTIL AGENCIES
|
July 23, 1985 |
COMMISSIONER OF INCOME TAX Vs. KALPAKA ENTERPRISES PRIVATE LIMITED
|
July 15, 1985 |
COMMISSIONER OF INCOME TAX Vs. VAMANA PAI K A
|
July 2, 1985 |
COMMISSIONER OF INCOME TAX Vs. E N SREEDHARA KAMATH
|
July 11, 1985 |
COMMISSIONER OF INCOME TAX Vs. POOPPALLY FOODS
|
September 26, 1985 |
COMMISSIONER OF INCOME TAX Vs. STATE
|
June 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. KERALA ROAD LINES CORPORATION
|
October 28, 1985 |
COMMISSIONER OF INCOME TAX Vs. PERIYAR CHEMICALS LIMITED
|
November 7, 1985 |
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RAYONS LIMITED
|
November 6, 1985 |
COMMISSIONER OF INCOME TAX Vs. KERALA SOLVENT EXTRACTIONS LIMITED
|
December 3, 1985 |
COMMISSIONER OF INCOME TAX Vs. RATILAL DOONGARSEY AND CO
|
November 18, 1985 |
COMMISSIONER OF INCOME TAX Vs. ANCHERRY PAVOO KAKKU
|
November 27, 1985 |
COMMISSIONER OF INCOME TAX Vs. AJIT SPICES
|
December 9, 1985 |
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES KERALA PRIVATE LIMITED
|
December 19, 1985 |
COMMISSIONER OF INCOME TAX, KERALA-II, ERNAKULAM Vs. G. B. TRANSPORTS, GURUVAYUR
|
March 23, 1985 |
COMMISSIONER OF WEALTH TAX Vs. SREEDHARA KAMATH E N
|
July 11, 1985 |
COMMISSIONER OF WEALTH TAX Vs. YESHODHARA K K
|
December 13, 1985 |
COMMR OF AGRL INCOMETAX Vs. BHRAMAGIRI B ESTATE
|
July 25, 1985 |
COMMR OF WEALTH TAX Vs. YESODHARA
|
December 13, 1985 |
CORPORATE MANAGER Vs. CHERIYAN
|
September 12, 1985 |
D THANKARAJ Vs. M C PUSHPA ROSE
|
June 7, 1985 |
DAMODARAN Vs. VARGHESE
|
December 16, 1985 |
DANIEL Vs. STATE OF KERALA
|
March 12, 1985 |
DAS Vs. PARUATHAMMA
|
January 9, 1985 |
DASA PAI Vs. ASST. LABOUR OFFICER
|
December 20, 1985 |
DAVIES Vs. PENNAMMA
|
October 10, 1985 |
DAYANANDAN Vs. PUBLIC SERVICE COMMISSION
|
June 6, 1985 |
DEEPA Vs. S I POLICE
|
November 27, 1985 |
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES Vs. GEORGE P M
|
October 31, 1985 |
DEPUTY COMMISSIONER OF SALES TAX Vs. F A C T LTD
|
November 18, 1985 |
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. DAT PA
|
June 12, 1985 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HAJEE M K CHERIYA MAMOO AND BRORS
|
November 15, 1985 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. LAKSHMICHAND VASANJI AND CO
|
November 14, 1985 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SRI G GOPINATHA PILLAI
|
November 6, 1985 |
DEVAKY Vs. STATE OF KERALA
|
November 20, 1985 |
DISTRICT AND SESSIONS JUDGE TELLICHERRY Vs. DISTRICT AND SESSIONS JUDGE TELLICHERRY
|
November 19, 1985 |
DISTRICT AND SESSIONS JUDGE TELLICHERRY Vs. STATE
|
November 19, 1985 |
DIVAKARAN Vs. CHELLAMMA
|
May 7, 1985 |
DIVAKARAN PANKAJAKSHAN Vs. BHARGAVY CHALLAMMA AND ORS.
|
May 7, 1985 |
DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. K.P. MOIDUTTY AND ANOTHER
|
October 17, 1985 |
DY COMMR OF SALES TAX Vs. M S DAT PATHE
|
June 12, 1985 |
E K ABDULKHADER HAJI Vs. THALAKKAL KUNHAMMAD
|
April 12, 1985 |
E MADHAVAN Vs. ASSISTANT CUSTODIAN
|
June 19, 1985 |
E P KURIAN Vs. N KUTTAPPAN NAIR
|
October 8, 1985 |
E V KUNHIMARIAM Vs. OORAMVEETTIL MAMMU
|
March 6, 1985 |
E.I. NARAYANAN Vs. STATE OF KERALA
|
January 21, 1985 |
EASTERN SEA FOODS (P) LTD Vs. RTA & OTHERS
|
November 4, 1985 |
ECONOMIC TRANSPORT ORGANISATION Vs. UNITED INDIA INSURANCE CO LTD
|
July 24, 1985 |
ELIAS Vs. ELIAS
|
December 7, 1985 |
EXECUTIVE ENGINEER Vs. SANTHA
|
February 5, 1985 |
F I PALGHAT MUNICIPALITY Vs. KARINGARAPPULLY CO OP MILK SUPPLY SOCIETY LTD
|
December 10, 1985 |
FATIMA Vs. K SARASWATHI AMMA
|
February 1, 1985 |
FOOD INSPECTOR Vs. SATHISH KUMAR
|
July 22, 1985 |
FOOD INSPECTOR ALWAYE MUNICIPALITY Vs. A V S DAS
|
June 19, 1985 |
FOOD INSPECTOR CALICUT Vs. ABDUL SALAM
|
May 27, 1985 |
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. P ABDULLA HAJI
|
June 24, 1985 |
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. T V USMAN
|
September 16, 1985 |
FOOD INSPECTOR, PALGHAT MUNICIPALITY Vs. P. UNNIKRISHNAN
|
August 10, 1985 |
FR K J JOSE Vs. MANAGER
|
November 16, 1985 |
FR. K.J. JOSE Vs. THE MANAGER
|
December 16, 1985 |
G RAMESAN Vs. STATE OF KERAL
|
August 7, 1985 |
G THANKAPPAN Vs. STATE OF KERALA
|
July 9, 1985 |
GANGADHARAN Vs. KOCHAPPI CHELLAPPAN
|
June 25, 1985 |
GANGADHARAN SURESHAN Vs. DEVAKI AMMA
|
July 30, 1985 |
GEORGE Vs. JOINT REGISTRAR
|
August 9, 1985 |
GEORGE JOSEPH Vs. STATE BANK OF TRAVANCORE
|
September 16, 1985 |
GEORGE MATHEW Vs. STATE OF KERALA
|
August 13, 1985 |
GOOD HOPE AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 11, 1985 |
GOPALAKRISHNAN Vs. SAROJINI
|
July 31, 1985 |
GOPALAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 24, 1985 |
GOPALAN Vs. RAGHAVAN
|
December 3, 1985 |
GOPI Vs. VICE CHANCELLOR
|
October 29, 1985 |
GOPINATH Vs. STATE OF KERALA
|
December 5, 1985 |
GOPINATHAN NAIR ALIAS HARIKUTTAN Vs. STATE OF KERALA
|
July 23, 1985 |
GOURI AMMA KANAKAMMA Vs. KESAVAN GOVINDAN
|
June 13, 1985 |
GOVINDA MENON Vs. VARKEY
|
June 27, 1985 |
GOVINDA PILLAI Vs. PADMANABHA PILLAI
|
October 7, 1985 |
GOVINDA PILLAI MADHAVAN PILLAI Vs. NARAYANA PILLAI BHASKARA PILLAI
|
July 23, 1985 |
GOVINDAN Vs. NARAYANI KUNJULAKSHMI
|
June 17, 1985 |
GOVINDAN NADAR Vs. STATE OF KERALA
|
August 8, 1985 |
GRACY Vs. STATE OF KERALA
|
February 11, 1985 |
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. PRITISH NANDY
|
December 2, 1985 |
H V BAVENNA Vs. STATE OF KERALA
|
April 2, 1985 |
HAMEED Vs. JAYABHARAT CREDIT AND INVESTMENT CO LTD
|
November 21, 1985 |
HAMEED Vs. AMEENA
|
November 26, 1985 |
HARIHARA IYER Vs. BHAGEERATHI AMMA
|
June 27, 1985 |
HEMA Vs. S LAKSHMANA BHAT
|
July 19, 1985 |
HIGH COURT OF KERALA Vs. PRITISH NANDY
|
July 30, 1985 |
HINDUSTAN CONSTRUCTION CO Vs. BOARD OF REVENUE
|
April 12, 1985 |
HINDUSTAN PAPER CORPORATION LTD Vs. GOVERNMENT OF KERALA
|
September 9, 1985 |
HYMAKRISHNADAS Vs. M KRISHNADAS
|
July 5, 1985 |
IBRAHIMKUTTY Vs. STATE OF KERALA
|
July 11, 1985 |
IBRAYAN Vs. BALAN
|
August 14, 1985 |
IMMANUEL PAUL Vs. CATHOLIC SYRIAN BANK LTD
|
May 21, 1985 |
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LIMITED
|
April 25, 1985 |
JACOB Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL DEPUTY
|
April 10, 1985 |
JACOB PHILIP Vs. UNION OF INDIA
|
January 22, 1985 |
JANARDHANAN Vs. SREEDHARAN
|
February 1, 1985 |
JOHN SAMUEL Vs. STATE OF KERALA
|
August 8, 1985 |
JOHNY JOSEPH Vs. STATE OF KERALA
|
December 20, 1985 |
JOSE Vs. VARKEY
|
October 17, 1985 |
JOSE Vs. FOREST RANGE OFFICER
|
August 22, 1985 |
JOSEPH Vs. STATE OF KERALA
|
August 23, 1985 |
JOSEPH ANNAMMA Vs. PYLO CHACKO
|
December 19, 1985 |
JOSHY Vs. STATE
|
August 23, 1985 |
JOSHY Vs. VALIATHOVALA S CO-OPERATIVE BANK
|
September 20, 1985 |
K A PRABHAKARAN Vs. KUTTIAN PRAKASHAN
|
February 11, 1985 |
K C CHANDY Vs. R BALAKRISHNA
|
August 19, 1985 |
K C THOMAS Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
April 8, 1985 |
K DANIEL Vs. T HYMAVATHY AMMA
|
June 17, 1985 |
K K S MUHAMMED Vs. SASI
|
March 29, 1985 |
K KARUNA KARAN CHIEF MINISTER TRIVANDRUN Vs. T A RAJENDRAN
|
March 29, 1985 |
K KRISHNANKUTTY Vs. STATE
|
March 5, 1985 |
K KUNHAPPAN Vs. STATE OF KERALA
|
February 21, 1985 |
K KUNHI AHMED HAJI Vs. INTELLIGENCE OFFICER
|
September 10, 1985 |
K M SALIM Vs. STATE OF KERALA
|
July 26, 1985 |
K N SUKUMARAN Vs. T M JACOB
|
November 12, 1985 |
K P M SAHEED Vs. ALUMINIUM FABRICATING CO
|
September 13, 1985 |
K RAMA KRISHNAN Vs. STATION HOUSE OFFICER HOSDURG
|
July 2, 1985 |
K S E BOARD TRIVANDRUM Vs. SURESH KUMAR
|
November 6, 1985 |
K SIVAN ATHARI Vs. STATE OF KERALA
|
April 10, 1985 |
K T CO Vs. APOLLO CABLES PRIVATE LTD
|
October 29, 1985 |
K THYAGARAJAN Vs. PARUR MUNICIPALITY
|
December 9, 1985 |
K V NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
|
March 25, 1985 |
K. PARAMESWARA BALLAKURAYA Vs. COMMISSIONER OF AGRL. INCOME TAX
|
March 24, 1985 |
K. RADHAKRISHNAN NAIR Vs. RTA MALAPPURAM
|
February 12, 1985 |
K. RAGHAVAN AND OTHERS Vs. VELUTHA NARAYANAN AND OTHERS
|
November 8, 1985 |
K.K. CHACKO Vs. N.V. JOSEPH
|
October 15, 1985 |
K.K. THOMAS & OTHERS Vs. STATE OF KERALA & OTHERS
|
March 12, 1985 |
K.N. SATHEESAN Vs. CHIEF JUSTICE OF KERALA
|
April 2, 1985 |
KADEEJA BEEVI Vs. KERALA FINANCIAL CORPORATION
|
June 26, 1985 |
KAJAMOIDEEN Vs. STATE OF KERALA
|
April 8, 1985 |
KALIYAMPI NARAYANAN & OTHERS Vs. MANJADIMOODU COIR CO- OPERATIVE SOCIETY & OTHERS
|
June 26, 1985 |
KALLARA SUKUMARAN Vs. UNION OF INDIA
|
June 24, 1985 |
KALLATRA ABBAS HAJI Vs. GOVERNMENT OF INDIA
|
July 25, 1985 |
KALLIANI AMMA Vs. KERALA VARMA THIRUMULAPAD
|
August 9, 1985 |
KALYANASUNDRAM PILLAI Vs. RAMAMOORTHY
|
July 25, 1985 |
KARTHIAYANI Vs. VENKITACHALA IYER
|
October 3, 1985 |
KARUNAN Vs. FOOD INSPECTOR
|
February 11, 1985 |
KERALA KAUMUDI PRIVATE LTD. Vs. P. K. BALAKRISHNAN
|
January 8, 1985 |
KOCHIRA KRISHNAN Vs. JOSEPH DESOUZA
|
April 12, 1985 |
KOCHUMMINI PILLAI THANKAPPAN PILLAI Vs. PARUKUTTY AMMA SUKUMARI AMMA
|
November 21, 1985 |
KOCHUVARKEY Vs. CIRCLE INSPECTOR OF POLICE
|
May 10, 1985 |
KOLAPPAN PILLAI Vs. MUTHAMMA PILLAI SWARNAMMA PILLAI
|
March 15, 1985 |
KOMANCHERI MADHAVAN NAIR Vs. K. RAVUNNI NAIR
|
May 31, 1985 |
KONATH MADHAVI AMMA Vs. S M SHERIEF
|
March 20, 1985 |
KONGINI BALAN Vs. M VISALAKSHY
|
September 12, 1985 |
KOTTAYAM CO OP BANK LTD Vs. STATE OF KERALA
|
December 18, 1985 |
KRISHNAN Vs. STATE OF KERALA
|
November 20, 1985 |
KRISHNAN Vs. YESODHA
|
December 9, 1985 |
KRISHNAN NAIR Vs. KARUNAKARAN NAIR
|
June 24, 1985 |
KRISHNANKUTTY Vs. MANI
|
October 7, 1985 |
KUMARAN Vs. STATE OF KERALA
|
August 9, 1985 |
KUNJAMMA Vs. UNIVERSITY OF COCHIN
|
February 13, 1985 |
KUNJAMMA Vs. GEORGE
|
December 1, 1985 |
KUNJANNAMMA Vs. KERALA FISHERIES CORPORATION
|
September 18, 1985 |
KUNJU MOIDEEN Vs. SAYED MOHAMMED
|
May 30, 1985 |
KUNNARATH YESODA Vs. MANATHANATH NARAYANAN
|
June 14, 1985 |
KUPPUSWAMY Vs. VISWAM CHITS
|
November 27, 1985 |
KURIAKOSE Vs. COCHIN SHIPYARD LTD
|
March 14, 1985 |
KUTTAPPAN Vs. THANKA
|
August 8, 1985 |
KUTTAPPAN Vs. STATE OF KERALA
|
November 1, 1985 |
LAKSHMIKUTTY Vs. STATE OF KERALA
|
April 29, 1985 |
LALITHAMBA BAYI Vs. STATE OF KERALA
|
April 12, 1985 |
LEELAVATHI Vs. CHIEF REGIONAL MANAGER
|
November 7, 1985 |
LILLY Vs. VIJAYALAXMI
|
July 2, 1985 |
M KRISHNAN Vs. M NANUKUTTAN
|
November 6, 1985 |
M M. SREENIVASA RAO Vs. THE DIRECTOR GENERAL. POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
|
April 12, 1985 |
M P MANIKANDA Vs. K RAMAKRISHNAN
|
July 11, 1985 |
M. HARIGOVINDAN Vs. STATE OF KERALA
|
January 10, 1985 |
M. KUNHAYISU& OTHERS Vs. P. KALLYANI & ANOTHER
|
February 28, 1985 |
M.R. VENKITESWARA PRABHU Vs. M. SURENDRA NATHA PRABHU
|
January 2, 1985 |
M/S. MARIKAR (MOTORS) LTD., TRIVANDRUM AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 26, 1985 |
M/S. PREMIER ENGINEERING Vs. M/S. FOREST INDUSTRIES AND ALLIED PRODUCTS
|
July 26, 1985 |
MADHAVAN PILLAI Vs. ARULAPPAN NADAR
|
November 28, 1985 |
MADHAVI AMMA Vs. MARIAN
|
November 7, 1985 |
MALABAR MARKET COMMITTEE Vs. VASUDEVAN NAMBOODIRIPAD
|
June 13, 1985 |
MAMMOOTY Vs. FOOD INSPECTOR
|
December 4, 1985 |
MAMPEKKATTU NANU Vs. MAMPEKKAT VASANTHA
|
April 3, 1985 |
MANAGER, M. J. H. SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
November 28, 1985 |
MANAGING PARTNER NALLAPPA TRANSPORT Vs. R T A PALGHAT
|
January 23, 1985 |
MANAKAD SERVICE CO-OP. SOCIETY LTD Vs. MANIKANTAN NAIR
|
December 9, 1985 |
MANI Vs. STATE OF KERALA
|
July 1, 1985 |
MANI AMMA Vs. KOLOLICHALIL CHOYI
|
January 16, 1985 |
MANI J MEENATTOOR Vs. AMY HOMI COLABWALLA
|
May 16, 1985 |
MANI MATHAI Vs. UTHUPPU
|
June 5, 1985 |
MANMADHAN Vs. KRISHNAPPAN UNNI
|
April 23, 1985 |
MARATT RUBBER LTD Vs. GEORGE THARAKAN
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March 18, 1985 |
MARTHANDA PILLAI Vs. DEVASSIA
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July 15, 1985 |
MARY TERESA DIAS Vs. HONBLE ACTG CHIEF JUSTICE
|
April 29, 1985 |
MARY TERESA DIAS Vs. CHIEF JUSTICE
|
October 14, 1985 |
MATHAI Vs. STATE OF KERALA
|
July 22, 1985 |
MATHAI THANKACHAN S I THANKACHAN Vs. STATE OF KERALA
|
July 9, 1985 |
MATHEW Vs. STATE OF KERALA
|
October 31, 1985 |
MAYILVAHANAM ROADLINES Vs. MAYILVAHANAM TRAVELS
|
February 13, 1985 |
MAYILVAHANAM TRAVELS Vs. R T A MALAPPURAM
|
January 21, 1985 |
MC DOWELL AND CO LTD Vs. ASST COMMISSIONER
|
March 29, 1985 |
MEERAN UNNI Vs. KOTTAYAM DIST CO OPERATIVE BANK
|
April 10, 1985 |
MOHAMMAD Vs. MOHAMMED HAJI
|
December 5, 1985 |
MOHAMMED FASI Vs. SUPERINTENDENT OF POLICE
|
February 20, 1985 |
MOHD SHERIFF Vs. STATE
|
December 9, 1985 |
MONI Vs. SUJATHA
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November 26, 1985 |
MUHAMMEDKUTTY Vs. KUNJAMMA
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October 4, 1985 |
N VITTAL PRAPHU Vs. SHRIMATH AUAMTHESHWARA TEMPLE
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July 31, 1985 |
N. NARAYAN Vs. A. VASUDEVAN
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March 15, 1985 |
N.M. ABDUL RAZACK ROWTHER Vs. K.S. VALAYUDHAN PILLAI
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October 11, 1985 |
NANDAKUMAR Vs. STATE OF KERALA
|
July 9, 1985 |
NANU Vs. STATE OF KERALA
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August 13, 1985 |
NARAYANA PANICKER Vs. THANKAMMA
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June 26, 1985 |
NARAYANA PILLAI Vs. KRISHNA PILLAI
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January 14, 1985 |
NARAYANAN Vs. VASUDEVAN
|
March 5, 1985 |
NELLIKKA ACHUTHAN Vs. DESHABHIMANI PRINTING AND PUBLISHING HOUSE LTD
|
April 8, 1985 |
NEW INDIA ASSURANCE CO LTD Vs. SPLOSNA PLOVBA
|
July 23, 1985 |
NEW INDIA ASSURANCE CO. LTD. Vs. KUMARI DELLA AND ORS.
|
July 30, 1985 |
NOORDHIN Vs. KADEEJA
|
August 13, 1985 |
P A VARGHESE Vs. STATE OF KERALA
|
January 14, 1985 |
P C GEORGE Vs. KERALA PUBLIC MEN P C COMMISSION
|
November 7, 1985 |
P M SUNNY Vs. STATE OF KERALA
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November 15, 1985 |
P R RANI Vs. DEPUTY LABOUR COMMISSIONER
|
January 23, 1985 |
P RAJAPPAN Vs. STATE OF KERALA
|
April 12, 1985 |
P SAROJAM Vs. L I C OF INDIA
|
August 9, 1985 |
P V GEORGE Vs. BANK OF MADURAI LTD
|
October 18, 1985 |
P V MANI Vs. MANI V UNION OF INDIA
|
May 27, 1985 |
P V MAYADEVI Vs. K C RAJAN
|
April 1, 1985 |
P. GOPALA PILLAI Vs. THE REGISTRAR, HIGH COURT OF KERALA AND ORS.
|
February 5, 1985 |
P. JOSE Vs. THE DIRECTOR, CENTRAL INSTITUTE OF FISHERIES AND ANOTHER
|
February 5, 1985 |
P. KUNJURAMAN Vs. UNITED INDIA FIRE AND GENERAL
|
June 4, 1985 |
P. MOHAMMED Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES,CANNANORE
|
March 14, 1985 |
P. PAPPAMMAL Vs. INTERNATIONAL SPACE RESEARCH ORGANISATION
|
April 11, 1985 |
P.G. GRACY Vs. STATE OF KERALA & ANOTHER
|
February 16, 1985 |
P.K PATHUMMA Vs. STATE OF KERALA
|
October 19, 1985 |
PADMAKUMARI Vs. CHANDRASEKHARAN KARTHAVU
|
February 13, 1985 |
PADMANABHAN Vs. SUKUMARAN
|
June 26, 1985 |
PADMAVATHY Vs. STATE OF KERALA
|
February 14, 1985 |
PALLICKAL MANNADY BHAGIVATHY (DEITY) AND OTHERS Vs. VELAYUDHAV PILLAI GOVINDA PILLAI AND OTHERS
|
August 1, 1985 |
PANOLI OMANA AMMA AND OTHERS Vs. KANARAN ADIYODI & OTHERS
|
November 1, 1985 |
PARAMESWARA BALLAKURAYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
July 24, 1985 |
PARIYAYI Vs. PARVATHY AMMA
|
March 22, 1985 |
PARU Vs. CHIRUTHAI
|
June 10, 1985 |
PARUKUTTY AMMA AND ORS. Vs. THEKKEPATTU NARAYANAN NAIR
|
May 7, 1985 |
PARUPPURATH KALLAKANDI KUNHIKANNAN Vs. ASST SUB INSPECTOR OF POLICE
|
April 12, 1985 |
PATHU Vs. MAMMAD
|
September 23, 1985 |
PATHUMMA Vs. STATE OF KERALA
|
October 29, 1985 |
PATHUMMA BEEVI Vs. LONAPPAN
|
July 9, 1985 |
PEETHAMBARAN Vs. SANKU
|
November 19, 1985 |
PETER JOHN Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1985 |
PHILIPOSE Vs. STATE OF KERALA
|
September 23, 1985 |
POKKER HAJI Vs. UNION OF INDIA
|
January 3, 1985 |
PONNAMMA Vs. KAMALESWARAN
|
June 25, 1985 |
PONNUMANI & OTHERS Vs. NARAYANAN NAIR
|
March 21, 1985 |
POPULAR KURIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1985 |
POPULAR WORKSHOPS Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1985 |
PRABHAKARAN Vs. STATE OF KERALA
|
December 2, 1985 |
PRESIDENT OF INDIA Vs. KUNJAPPAN
|
February 15, 1985 |
PUBLIC SERVICE COMMISSION Vs. PYLO
|
October 8, 1985 |
PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 28, 1985 |
PUNALUR PAPER MILLS LTD Vs. DISTRICT COLLECTOR QUILON
|
August 7, 1985 |
PUTHUPARAMBIL MUHAMMED Vs. STATE OF KERALA
|
June 4, 1985 |
PYLO Vs. STATE OF KERALA
|
July 10, 1985 |
RADHAKRISHNAN Vs. JAYAKUMARI
|
April 11, 1985 |
RAFEEQ TIMBERS Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1985 |
RAGHAVAN Vs. NARAYANAN
|
November 6, 1985 |
RAGHAVAN Vs. SATHYABHAMA JAYAKUMARI
|
April 11, 1985 |
RAGHAVAN Vs. PUBLIC SERVICE COMMISSION
|
August 14, 1985 |
RAGHAVAN NAIR Vs. ANANDAVALLY AMMA
|
April 23, 1985 |
RAJAN Vs. STATE OF KERALA
|
June 27, 1985 |
RAJEE B AMBADI Vs. GOPALA PILLAI
|
August 14, 1985 |
RAJENDRAN NAIR Vs. STATE OF KERALA
|
December 2, 1985 |
RAJENDRAN NAIR @ RAJAN Vs. STATE OF KERALA
|
December 21, 1985 |
RAJU BOSE Vs. PRITISH NANDY
|
November 27, 1985 |
RAMACHANDRAN Vs. STATE OF KERALA
|
July 17, 1985 |
RAMACHANDRAN Vs. UMADEVI
|
July 16, 1985 |
RAMAN SUKUMARAN Vs. PADMANABHA KURUP MADHAVA KURUP
|
March 25, 1985 |
RAMANATHA REDDIAR Vs. TALUK LAND BOARD
|
April 12, 1985 |
RAMANKUTTY Vs. KALI NANI
|
November 20, 1985 |
RAMANKUTTY NAIR Vs. AMMINI AMMA
|
July 2, 1985 |
RAMATHAL Vs. K S R T C
|
July 16, 1985 |
RAMAVARMA THIRUMULPAD Vs. STATE OF KERALA
|
January 16, 1985 |
RANADEVAN Vs. STATE
|
November 8, 1985 |
RATNA BAI Vs. VASANTHA KUMARI
|
September 10, 1985 |
REHMATH TRADING CO Vs. SALES TAX OFFICER
|
December 4, 1985 |
ROBERT WELRESS Vs. MAMMU
|
October 8, 1985 |
ROYAL COFFEE WORKS Vs. UNION OF INDIA
|
May 29, 1985 |
RUGMINI AMMA Vs. ABDULLA
|
December 20, 1985 |
S K A R S M RAMANATHAN Vs. N T C LTD
|
April 3, 1985 |
S K NAIR Vs. SIDECO
|
June 18, 1985 |
S KRISHNAN Vs. K NARAYANA LYER
|
July 5, 1985 |
S PARIMALOM Vs. STATE OF KERALA
|
July 3, 1985 |
S. SUBRAMONIA PILLAI & ANOTHER Vs. S. KUMARA PILLAI
|
November 18, 1985 |
SADANANDAN Vs. STATE OF KERALA
|
April 29, 1985 |
SADANANDAN Vs. JOINT REGISTRAR
|
February 9, 1985 |
SADASIVAN Vs. KESAVAN
|
October 10, 1985 |
SAMBAMOORTHY Vs. EXCISE INSPECTOR
|
September 26, 1985 |
SANKARANARAYANAN Vs. STATE
|
July 24, 1985 |
SANKARANARAYANAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
February 15, 1985 |
SANKARANKUTTY NAIR Vs. JANAKI AMMA
|
July 11, 1985 |
SANTHOSH Vs. STATE OF KERALA
|
April 2, 1985 |
SARAMMA THOMAS Vs. REV FR KURIAKOSE
|
July 4, 1985 |
SATHYASEELAN Vs. FOOD INSPECTOR ALLEPEY
|
October 11, 1985 |
SECRETARY NORTH MALABAR DIST CO OP SUPPLY AND MARKETING SOCIETY LTD Vs. MURALEEDHARAN
|
March 15, 1985 |
SHIVN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL TRICHUR
|
September 23, 1985 |
SHREEDHARAN Vs. KRISHNAN
|
November 27, 1985 |
SIDHAN Vs. STATE OF KERALA
|
June 6, 1985 |
SIVADASAN Vs. GOVINDAN
|
March 12, 1985 |
SOMASUNDARAM Vs. JOINT REGISTRAR
|
February 1, 1985 |
SREEDEVI AMMA Vs. NANI AMMA
|
September 6, 1985 |
SREEDHARAN Vs. UNNIATHA
|
January 7, 1985 |
SREEDHARAN Vs. KRISHNAN
|
November 19, 1985 |
STATE Vs. GOPALAN
|
November 20, 1985 |
STATE BANK OF TRAVANCORE Vs. SREEPATHY BHAT
|
November 8, 1985 |
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1985 |
STATE OF KERALA Vs. GOVINDA KURUP KARUNAKARA
|
July 29, 1985 |
STATE OF KERALA Vs. A M KUNHIKOYA ALIAS KOYA
|
July 4, 1985 |
STATE OF KERALA Vs. SUNDARA RAMA AND CO
|
June 25, 1985 |
STATE OF KERALA Vs. JOY
|
July 12, 1985 |
STATE OF KERALA Vs. NARAYANAN
|
July 12, 1985 |
STATE OF KERALA Vs. DASAN
|
February 20, 1985 |
STATE OF KERALA Vs. SUNDER RAJ
|
March 24, 1985 |
STATE OF KERALA Vs. V SUNDER RAJ
|
March 29, 1985 |
STATE OF KERALA Vs. ARIFFA
|
March 25, 1985 |
STATE OF KERALA Vs. C P AHAMED KOYA
|
June 10, 1985 |
STATE OF KERALA Vs. ANTONY
|
October 16, 1985 |
STATE OF KERALA Vs. NIZAR AHAMED
|
April 19, 1985 |
STATE TRADING CORPORATION OF INDIA LTD Vs. ASST COMMISSIONER
|
September 17, 1985 |
SUBRAMANIA MUDALIAR Vs. TALUK LAND BOARD
|
December 19, 1985 |
SUBRAMANIAM Vs. UNION OF INDIA UOI
|
November 14, 1985 |
SUBRAMANIYA IYER Vs. TALUK LAND BOARD
|
October 25, 1985 |
SUBRAMONIAN Vs. SREELATHA
|
July 29, 1985 |
SUBRAMONIAN Vs. ANANDA NARAYANAN
|
February 25, 1985 |
SUDHAKARAN Vs. PADMANABHAN
|
October 31, 1985 |
SUKUMARAN Vs. SUSY ISAAC
|
October 11, 1985 |
SULAIKHA KUNJU Vs. KRISHNA PILLAI
|
January 4, 1985 |
SULEKHA UMMA Vs. KALAIVANI
|
July 10, 1985 |
SUMATHI Vs. N J PETER
|
June 24, 1985 |
SUO MOTU REVISION PARTNERS Vs. T V HAMEED
|
August 8, 1985 |
SUPERINTENDENT UPPER SURIANALLE ESTATE Vs. GENERAL SECRETARY DEVICOLAM ESTATE WORKERS UNION
|
July 8, 1985 |
T A RAJENDRAN Vs. P V AYYAPPAN
|
March 8, 1985 |
T ABDUL NAZAR Vs. P K MOHD KUTTY
|
July 19, 1985 |
T K KELAPPAN Vs. REVENUE INSPECTOR
|
November 18, 1985 |
T M KESAVAN Vs. ADDL DIST MAGISTRATE
|
December 19, 1985 |
T N CHATTI AVULLA Vs. A K AMMADKUTTY HAJI
|
June 17, 1985 |
T P RAJEEVAN Vs. SUB DIVISIONAL MAGISTRATE
|
May 31, 1985 |
T SHANMUGHAM PILLAI Vs. N RAJARAMAN
|
July 19, 1985 |
T V Vs. HAMEED
|
August 8, 1985 |
T V KARUNAKARA MENON Vs. DIST COLLECTOR KOZHIKODE
|
July 19, 1985 |
T. P. PARAMESWARAN NAMBOODIRI Vs. OFFICIAL LIQUIDATOR
|
November 21, 1985 |
T. R. BALAKRISHNAN NAIR Vs. UNION OF INDIA
|
August 8, 1985 |
TATA OIL MILLS CO LTD Vs. ABRAHAM MATHEW
|
January 30, 1985 |
THAMPI CHETTIAR ARJUNAN CHETTIAR Vs. STATE KERALA
|
April 3, 1985 |
THAMPI JELESTIN Vs. CHELLAMMA CROSILAMMA
|
April 3, 1985 |
THANKAMMA Vs. N KUNJAMMA
|
November 26, 1985 |
THATHA Vs. PARU
|
October 10, 1985 |
THAVOO Vs. JACOB
|
November 22, 1985 |
THAYYANBADI MEETHAL KUNHIRAMAN Vs. S I OF POLICE PANOOR
|
April 1, 1985 |
THE KSEB Vs. MARSHALL SONS & CO. (INDIA) LTD. MADRAS
|
August 5, 1985 |
THOMAS Vs. JOSEPH
|
December 20, 1985 |
THOMAS Vs. PULIKKAL V STATE OF KERALA
|
December 20, 1985 |
THOMAS Vs. EMMANNUEL
|
April 10, 1985 |
THOMAS Vs. STATE OF KERALA
|
July 1, 1985 |
THOMAS P VARGHESE Vs. SUKESH THOMAS VARGHESE
|
June 4, 1985 |
TOSHIBA AN AND L W ASSOCIATION Vs. EXECUTIVE OFFICER NEDUMBASSERY PANCHAYAT
|
January 7, 1985 |
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1985 |
ULAHANNAN CHACKO Vs. MATHAI
|
December 12, 1985 |
ULAHANNAN KURIEN Vs. IPE THOMAS
|
April 12, 1985 |
UNION OF INDIA Vs. P M PAUL
|
March 29, 1985 |
UNION OF INDIA Vs. TRANSFORMERS AND ELECTRICALS KERALA LTD
|
March 5, 1985 |
UNION OF INDIA Vs. P K PARAMESWARAN PILLAI
|
October 31, 1985 |
UNION OF INDIA UOI Vs. KARUNAKARAN NAIR
|
March 5, 1985 |
USHA Vs. G P NAMBOODIRI
|
September 11, 1985 |
V G NARAYANANKUTTY Vs. FLAG OFFICER COMMANDING IN CHIEF
|
October 16, 1985 |
V N SREEDHARAN Vs. BHASKARAN
|
November 1, 1985 |
V NANDANAN Vs. DIG OF POLICE CRIME HYDERABAD
|
October 11, 1985 |
V P R PRABHU Vs. S P S PRABHU
|
March 12, 1985 |
V P VARID Vs. KAMALAM
|
October 9, 1985 |
V PARAKASHAN Vs. K P PANKAJAKSHAN
|
April 2, 1985 |
V RAMAN KUTTY Vs. STATE OF KERALA
|
July 5, 1985 |
V V BALAKRISHNA NAMBIAR Vs. R MADHAVAN NAMBIAR
|
April 12, 1985 |
V. SADANANDAN Vs. THE JOINT REGISTRAR OF CO-OP. SOCIETIES AND ANOTHER
|
February 6, 1985 |
VANNATHI VALAPPIL JANAKI Vs. PUTHIYA PURAYIL PARU
|
January 11, 1985 |
VARGHESE Vs. SPL DEPUTY COLLECTOR
|
February 25, 1985 |
VARGHESE Vs. SIVARAMA PILLAI
|
November 7, 1985 |
VASUDEVAN NAMBOODIRIPAD Vs. RAVI NAMBOODIRIPAD
|
March 22, 1985 |
VELAYUDHAN Vs. SECRETARY TO GOVT
|
March 12, 1985 |
VELU PILLAI Vs. SREENIVASAN
|
June 24, 1985 |
VELUKUTTY Vs. PRASANNAKUMARI
|
June 11, 1985 |
VENU Vs. STATE OF KERALA
|
January 9, 1985 |
VENUGOPALAN Vs. PRAKASAN
|
June 3, 1985 |
VIMALA R. THAMPI Vs. K.P. HASHIM
|
November 14, 1985 |
WEST COAST FIBRE INDUSTRIES Vs. STATE
|
December 11, 1985 |
WILLIAM GEORGE HAGGINS Vs. AYISHA
|
July 19, 1985 |
YADAV AGENCIES PVT LTD Vs. PHILOMINA
|
April 3, 1985 |
ZACHARIAH Vs. STATE OF KERALA
|
November 12, 1985 |