ANNIE JOHN Vs. D.P.I. TRIVANDRUM
|
October 29, 1965 |
A S BAVA Vs. COLLECTOR OF CUSTOMS
|
September 28, 1965 |
ABDUL KADER HAJI V K P Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 24, 1965 |
ABDUL RAHIMAN KUNJU Vs. STATE OF KERALA
|
December 23, 1965 |
ABDUL SATHER SAIT Vs. ITO ERNAKULAM
|
February 8, 1965 |
ABDULLA HAJI Vs. RAMAKRISHNA IYER
|
May 17, 1965 |
ABRAHAM Vs. STATE OF KERALA
|
February 24, 1965 |
ABRAHAM Vs. EXECUTIVE OFFICER PERUVANTHANAM PANCHAYAT
|
October 6, 1965 |
ABUBACKER KEYI Vs. MATHEW
|
July 23, 1965 |
ACHUTHA PAI Vs. REGISTRAR OF COMPANIES
|
November 16, 1965 |
ADDITIONAL EXPENDITURE TAX OFFICER PALGHAT Vs. V VENUGOPALA RAVI VARMA RAJAH
|
November 5, 1965 |
AHEMMED KANNU ROWTHER Vs. MOHAMMAD KANI
|
January 20, 1965 |
AIYASWAMI NADAR Vs. SUBBAIH SETTY AND BROS
|
March 22, 1965 |
ALBERT Vs. STATE OF KERALA
|
July 26, 1965 |
ALLEPPY DISTRICT SMALL SCALE COIR MANFACTURERS ASSOCIATION Vs. TRAVANCORE COIR FACTORY WORKERS UNION
|
January 12, 1965 |
ALOYSIOUS JOHN Vs. STATE OF KERALA
|
October 8, 1965 |
AMBROSE J SARASAM Vs. JOHN DANIEL
|
June 15, 1965 |
AMBUJAM MENON Vs. STATE OF KERALA
|
November 22, 1965 |
AMEEN PILLAI RAWTHER HASSAN KARI RAWTHER Vs. ASST CONTROLLER OF ESTATE DUTY ERNAKULAM
|
September 1, 1965 |
AMMALU AMMA Vs. LAKSHMY AMMA
|
August 31, 1965 |
AMMED Vs. STATE OF KERALA
|
January 11, 1965 |
ANANDAN Vs. UNION OF INDIA & ANOTHER
|
January 22, 1965 |
ANANTHA NAICKEN RAMA NAICKEN Vs. VASUDEV NAICKAN
|
October 26, 1965 |
ANANTHARAMA VADHYAR Vs. RAMASWAMY IYER
|
February 12, 1965 |
ANDI ALIAS APPU Vs. STATE OF KERALA
|
July 14, 1965 |
ANTONY JOSEPH Vs. VAREETHU FRANCIS
|
February 17, 1965 |
APPAVU NADAR Vs. KESAVA PILLAI
|
July 13, 1965 |
APPU MENON ALIAS KRISHNA MENON Vs. STATE OF KERALA
|
August 27, 1965 |
APPUKUTTAN Vs. MAKKAPPAN
|
August 30, 1965 |
ARATHAN SADASIVAN Vs. STATE OF KERALA
|
July 20, 1965 |
ARUNACHALAM PILLAI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 24, 1965 |
ASSISTANT ENGINEER ELECTRICAL Vs. RAMANKUTTY PANACHICAL NARAYANAN
|
November 5, 1965 |
AVARA JOSEPH Vs. MUNICIPAL COUNCIL ERNAKULAM
|
March 31, 1965 |
AYISHA Vs. KUNHIMAYAN HAJI
|
December 15, 1965 |
AYPUNNI MANI Vs. DEVASSY KOCHOUSEPH
|
September 14, 1965 |
AYYAPPAN Vs. PARIATHU
|
December 6, 1965 |
BABY SAROJINI ALIAS OBI Vs. ACHUTHAN
|
June 2, 1965 |
BAKER R G A Vs. STATE OF KERALA
|
July 9, 1965 |
BALARAMA IYER AND ANOTHER Vs. KRISHNAN
|
November 21, 1965 |
BANK OF COMMERCE Vs. JOSEPH ABRAHAM
|
November 9, 1965 |
C ABDULLA AND CO Vs. INCOME TAX OFFICER CANNANORE
|
February 18, 1965 |
C ABDULLA AND CO Vs. ITO CANNANORE
|
February 22, 1965 |
C JOSEPH MATTOM Vs. FREE INDIA BANK LTD
|
November 30, 1965 |
C K LAKSHMANAN Vs. COMMISSIONER TELLICHERRY MUNICIPALITY
|
April 12, 1965 |
C L JOS Vs. ANNAM
|
April 9, 1965 |
CALTEX (INDIA) LTD Vs. PRESIDING OFFICER
|
August 17, 1965 |
CANARA BANK LTD Vs. DY. TAHSILDAR REVENUE RECOVERY KOTTAYAM
|
August 2, 1965 |
CANNANORE SPINNING AND WEAVING MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
November 22, 1965 |
CATHOLIC BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1965 |
CATHOLIC BANK OF INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 29, 1965 |
CENTRAL BANK OF INDIA Vs. S CHATTANATH KARAVALAR
|
December 23, 1965 |
CHACKO PYLI Vs. STATE OF KERALA
|
December 17, 1965 |
CHACKO SCARIA Vs. RTA ALLEPPY
|
November 2, 1965 |
CHANDA PILLAI Vs. KRISHNA IYER
|
July 27, 1965 |
CHANDRAMALAI ESTATES LTD Vs. STATE OF KERALA
|
November 19, 1965 |
CHANDRASEKHARAN NAIR Vs. THE ASSISTANT CONTROLLER OF ESTATE DUTY, ERNAKULAM
|
July 8, 1965 |
CHANDRASEKHARAN NAIR Vs. KRISHNAN NAIR
|
July 15, 1965 |
CHANDU NAIR P Vs. SUPERINTENDENT OF POLICE
|
December 13, 1965 |
CHEERU ELAYACHI Vs. SEEMON CHACKO
|
November 8, 1965 |
CHELLAMMALU AMMA Vs. GOPALAKRISHNA MENON
|
June 24, 1965 |
CHELLAPPAN PILLAI Vs. DEVASIA
|
November 22, 1965 |
CHELOOR NARAYANAN NAMBUDIRI Vs. STATE OF KERALA
|
November 2, 1965 |
CHERIYAN JOSEPH Vs. MATHEN FRANCHU
|
December 13, 1965 |
CHINNA KUNJI KADUKAYIL VILAKATHU VEEDU Vs. KESAVAN KOCHUKRISHNAN
|
December 13, 1965 |
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. A S BAVA
|
September 2, 1965 |
COMMISSIONER CALICUT CORPORATION Vs. MOHANLAL MEDICAL STORES
|
February 9, 1965 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
|
July 16, 1965 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. NARAYANAN TRATAN NAMBOODIRIPAD
|
March 16, 1965 |
COMMISSIONER OF GIFT TAX KERALA ERNAKULAM Vs. GEORGE KURUVILLA THIRUVALLA
|
April 2, 1965 |
COMMISSIONER OF INCOME TAX Vs. RAMZAN
|
June 3, 1965 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER
|
June 16, 1965 |
COMMISSIONER OF INCOME TAX Vs. MACKAR PILLAI M K
|
July 27, 1965 |
COMMISSIONER OF INCOME TAX, KERALA Vs. M.K. MACKAR PILLAI
|
March 27, 1965 |
COMMISSIONER OF WEALTH TAX Vs. PUTHIYA PONMANICHINTAKAM WAKF
|
July 26, 1965 |
COMMONWEALTH TRUST LIMITED CALICUT Vs. STATE OF KERALA
|
August 25, 1965 |
CORPORATION OF CALICUT Vs. JOTHI TIMBER MART
|
August 31, 1965 |
COTTAGE INDUSTRIES CO-OPERATIVE SOCIETY Vs. RAMASWAMI ACHARI
|
June 9, 1965 |
D C JOHAR AND SONS P LTD Vs. STATE OF KERALA
|
February 2, 1965 |
DAMODARAN Vs. HEALTH ASSISTANT SHERTALLAI MUNICIPALITY
|
October 29, 1965 |
DAMODARAN ASARI Vs. ABDUKUTTY
|
November 4, 1965 |
DAMODARAN V Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1965 |
DANIEL Vs. STATE OF KERALA
|
August 6, 1965 |
DEPUTY CAIT AND SALES TAX QUILON Vs. SECRETARY QUILON CLUB
|
July 9, 1965 |
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX CENTRAL ZONE ERNAKULAM Vs. P JOS ZACHARIAH ERNAKULAM
|
July 16, 1965 |
DEVAKI AMMA Vs. CHAMPAKALINGOM
|
March 24, 1965 |
DHANALAKSHMI VILAS CASHEW CO Vs. REGIONAL TRANSPORT AUTHORITY
|
February 12, 1965 |
DHANLAKSHMI WEAVING WORKS Vs. UNION OF INDIA UOI
|
December 13, 1965 |
DINAKER Vs. VAMANA SHETTY
|
January 19, 1965 |
DIVAKARA PANICKER Vs. RAMACHANDRAN
|
November 16, 1965 |
DY CAIT AND SALES TAX QUILON Vs. PHARMACEUTICALS AND CHEMICALS TRAVANCORE P LTD
|
July 9, 1965 |
E S JOHN Vs. P K KESAVAN NAIR
|
October 1, 1965 |
EACHARA MARAR Vs. DEVAKI AMMA
|
November 2, 1965 |
EAPEN Vs. BANK OF DECCAN LTD
|
March 11, 1965 |
EAPEN THOMAS Vs. VARKEY THOMAS
|
May 25, 1965 |
EDAPPALLY VALIYA RAJA Vs. REVIVARMAN THIRUMULPAD
|
July 9, 1965 |
ELIZABETH Vs. SUSANNA
|
June 2, 1965 |
ESSA ISMAIL Vs. STATE OF KERALA
|
June 30, 1965 |
ESSA ISMAIL ALIAS BABU Vs. STATE OF KERALA
|
July 30, 1965 |
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 30, 1965 |
EXCEL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1965 |
EXECUTIVE OFFICER EZHOME PANCHAYAT Vs. DAMODHARAN
|
August 25, 1965 |
EXPENDITURE TAX OFFICER ADDL Vs. VENUGOPALA RAVI VARMA RAJA
|
November 5, 1965 |
FOOD INSPECTOR CANNANORE MUNICIPALITY CANNANORE Vs. PANDAVALAPPIL KANNAN
|
June 25, 1965 |
FOOD INSPECTOR CHITTOOR Vs. MARIAPPAN CHETTIAR
|
July 9, 1965 |
FOOD INSPECTOR OF CALICUT CORPORATION Vs. KANDAGOURI HEMATHLAL CHOWDGAR
|
December 15, 1965 |
FOOD INSPECTOR, CANNANORE Vs. MUSTAPHA
|
June 30, 1965 |
FRANCIS MANJOORAN Vs. GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS NEW DELHI
|
September 22, 1965 |
G RAVINDRAN Vs. STATE OF KERALA
|
October 11, 1965 |
GANAPATHI BHATTA Vs. UMAVATHI
|
July 21, 1965 |
GANGADHARAN NAIR Vs. FOOD INSPECTOR MUNICIPAL COUNCIL CHANGANACHERRY
|
December 22, 1965 |
GEORGE Vs. DISTRICT MUNSIFF KANJIRAPPALLY
|
January 27, 1965 |
GOPALA PILLAI Vs. SAYYED MUHAMMAD
|
March 29, 1965 |
GOPALAKRISHNA PANICKER Vs. A C GEORGE
|
July 30, 1965 |
GOPALAKRISHNA PILLAI Vs. KUNJI AMMA
|
December 22, 1965 |
GOPALAKRISHNAN EMBRANDIRI Vs. KRISHNANKUTTY
|
December 1, 1965 |
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
|
October 15, 1965 |
GOPALAN Vs. S T A T TRIVANDRUM
|
June 23, 1965 |
GOPINATHA PANICKER Vs. JOSEPH
|
March 31, 1965 |
GOURI AMMA Vs. GOPALAKRISHNA PANICKER
|
December 16, 1965 |
GOVINDA MENON Vs. UNION OF INDIA
|
August 13, 1965 |
HAMSA Vs. STATE OF KERALA
|
December 8, 1965 |
HAZEL ARNONE Vs. GEORGE THOMAS ROBERT ARNONE
|
August 10, 1965 |
HEALTH INSEPCTOR BADAGARA MUNICIPALITY Vs. KELAPPAN
|
February 26, 1965 |
HOPKIN & WILLIAMS (TRAVANCORE) LTD. Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 6, 1965 |
HOPKIN AND WILLIAMS TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1965 |
HRISHIKESAN NAMBURIPAD Vs. MADHAVAN
|
September 2, 1965 |
IDICHERIA SOSA PULIPPARA Vs. STATE
|
November 3, 1965 |
ILLIKKAL DEVASWOM Vs. POTTAKKATT NARAYANAN RAGHAVAN
|
September 17, 1965 |
IMBICHA BAVA HAJI Vs. IMBICHI BAVA
|
June 30, 1965 |
INCOME TAX OFFICER Vs. PONNOOSE M C
|
June 18, 1965 |
INCOME-TAX OFFICER ALLEPPEY Vs. M C PONNOOSE
|
June 18, 1965 |
IRAVINALLUR ALIAS ORUPULASSERI MANAKKAL PARAMESWARAN Vs. POTHEN THOTTAPURATH KUNJIKUTTY POTHA NAYISSIARS DAUGHTER
|
June 16, 1965 |
ITTAN Vs. SUBRAMANIA IYER
|
August 13, 1965 |
JALADHARAN Vs. DISTRICT TRANSPORT OFFICER TRIVANDRUM
|
September 24, 1965 |
JANARDHANA PILLAI Vs. MOHAMMED KUNHI
|
July 19, 1965 |
JANARDHANAN Vs. STO CALICUT
|
August 26, 1965 |
JAYANTHI BAI Vs. POPULAR BANK LTD
|
December 6, 1965 |
JOHN Vs. MARIAKUTTY
|
November 12, 1965 |
JOSE Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1965 |
JOSE Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 26, 1965 |
JOSEPH Vs. BANK OF DECCAN LTD
|
November 16, 1965 |
JOSEPH Vs. SUKUMARA PANICKER
|
November 25, 1965 |
JOSEPH ALIAS COONI Vs. ALEXANDER
|
February 5, 1965 |
JOSEPH ANTONY Vs. PALAI CENTRAL BANK LTD
|
November 22, 1965 |
K K ABOO Vs. UNION OF INDIA
|
April 20, 1965 |
K K UNNI NAYAR Vs. UNION OF INDIA
|
June 28, 1965 |
K KUNGU GOVINDAN Vs. PARAKKAT KUNHILEKSHMI AMMA
|
November 17, 1965 |
K P BHARGAVI AMMA Vs. C R KUTTIKRISHNAN
|
December 17, 1965 |
K P CONDAYI AND K CHOYIKUTTY Vs. STO KOZHIKODE
|
September 16, 1965 |
K P PADMANABHAN NAIR Vs. STATE OF KERALA
|
August 23, 1965 |
K S PADMAN PILLAI Vs. S BRINDA SUBRAMONIAN
|
November 23, 1965 |
K T KATHIRI Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
|
February 23, 1965 |
K V R PANICKER Vs. STATE OF KERALA
|
June 16, 1965 |
K.HARIRAYA KAMATH Vs. REGIONAL TRANSPORT AUTHORITY
|
August 16, 1965 |
KALYANI Vs. KRISHNAN
|
December 21, 1965 |
KALYANI Vs. VALLIAMMA
|
November 18, 1965 |
KALYANI AMMA Vs. INSPECTING ASST CAIT
|
January 29, 1965 |
KANDAKKA SOOPI Vs. JOSEPH
|
June 17, 1965 |
KARTHIYANI Vs. NARAYANA MENOKI
|
December 12, 1965 |
KARTHIYANI PILLA Vs. APPI PENNU MATHU
|
October 14, 1965 |
KARTHIYAYANI Vs. STATE
|
January 8, 1965 |
KARTHYAYANI AMMA Vs. VARKEY
|
January 5, 1965 |
KARUNAKARAN K K Vs. DIRECTOR BUREAU OF ECONOMICS AND STATISTICS AND
|
November 5, 1965 |
KARUNAKARAN NAMBIAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
December 8, 1965 |
KASIAN PILLAI ASSANARU PILLAI Vs. MEERAN PILLAI MOHAMMED HANIFA
|
January 22, 1965 |
KATHIRINGA Vs. ASSYRIAN CHARITIES AND BANKING COMPANY LTD
|
September 17, 1965 |
KERALA STATE Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
|
March 25, 1965 |
KESAVA PILLAI SANKARA PILLAI Vs. HABEEB MOHAMMED EBRAHIM
|
July 5, 1965 |
KESAVAMOORTHY Vs. STATE OF KERALA
|
March 5, 1965 |
KHADER Vs. DAMODARAN
|
May 24, 1965 |
KINHANNA ALVA Vs. SHANKAR BANTA
|
February 2, 1965 |
KOCHAYYAPPAN Vs. STATE OF KERALA
|
October 8, 1965 |
KOCHU VELU PILLAI Vs. KARTHIYANI PILLAI
|
March 3, 1965 |
KOCHUVAREED Vs. ADDL. INCOME-TAX OFFICER, ERNAKULAM
|
August 23, 1965 |
KORAH ABRAHAM Vs. MARKOSE OUSEPH
|
July 2, 1965 |
KOSHI MATHAI Vs. MALATHI
|
May 20, 1965 |
KOUMARI AMMA Vs. PARUKUTTY AMMA
|
July 13, 1965 |
KOUSALLIYA Vs. KRISHNAN
|
November 8, 1965 |
KRISHNA PILLAI BALAKRISHNA PILLAI Vs. LEKSHMI AMMA GOURIKUTTY AMMA
|
June 21, 1965 |
KRISHNA PRABHU Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
|
July 7, 1965 |
KRISHNAN NAIR AMMALU AMMA Vs. KUNCHI AMMA MEENAKSHI AMMA
|
October 20, 1965 |
KULATHU IYER Vs. GEEVARGHESE KOSHY
|
August 9, 1965 |
KUMAR Vs. KERALA HINDI PRACHAR SABHA
|
July 21, 1965 |
KUMARASWAMI MUDALIAR Vs. RAJAMANIKKAM UDAYAR
|
December 17, 1965 |
KUNHAMMA AMMA Vs. CHANDU
|
December 23, 1965 |
KUNHAMMAD KEYI Vs. KADEERKUTTY KEYI
|
July 29, 1965 |
KUNHAPPAN Vs. KUNHAPPA PANICKER
|
May 31, 1965 |
KUNHIRAMAN Vs. CHEMMARATHI
|
November 30, 1965 |
KUNJAMMA KARTHIANI AMMA Vs. LORD KRISHNA BANK LTD
|
November 18, 1965 |
KUNJAN KANDAN Vs. MANOHARA VARMAN THIRUMULPADU
|
May 31, 1965 |
KUNJU PILLAI Vs. DEPUTY DIRECTOR OF PANCHAYATS QUILON
|
February 3, 1965 |
KUNJUKUTTY AMMA Vs. RAGHAVA KURUP
|
September 3, 1965 |
KUNJULAKSHMI AMMA Vs. PADMANABHA PILLAI
|
March 8, 1965 |
KURIAN Vs. CHACKO
|
January 14, 1965 |
KURIAN Vs. CHACKO
|
April 9, 1965 |
KURIEN MANI Vs. KURIEN JOSEPH
|
December 20, 1965 |
KURUVILLA Vs. JOSEPH
|
January 21, 1965 |
KUTTAN NARAYANAN Vs. THOMMAN MATHAYI
|
October 29, 1965 |
KUTTIALIKUTTY MARAKKAR HAJI Vs. THAZHATHIL KANDANKUTTY
|
December 16, 1965 |
KUTTY SANKARAN NAIR ALIAS CHINNAKUTTAN NAIR Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTOR NORTH ZONE KOZHIKODE
|
July 1, 1965 |
L R S K RAMARAJ Vs. VANDANMEDU PANCHAYAT
|
August 12, 1965 |
L SUBBIAH GOWDER Vs. RAMAYYA GOWDER
|
October 20, 1965 |
LAKSHMI AMMA Vs. KUNKICHI
|
November 29, 1965 |
LAKSHMIKUTTI AMMAL Vs. VELAYUDHAN ASARI
|
June 8, 1965 |
LAXMI STARCH FACTORY Vs. STATE OF KERALA
|
July 22, 1965 |
LEELAVATHY AMMA Vs. VARGHESE MATHAI
|
March 9, 1965 |
LEKSHMI POWERLOOM INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
July 13, 1965 |
LILLY VARGHESE Vs. E V RADHAKRISHNAN
|
November 12, 1965 |
LITTLE FLOWER COMPANY LTD Vs. VAREED POULOSE
|
October 11, 1965 |
LUKKAJOHN Vs. POPULAR AUTOMOBILES
|
May 20, 1965 |
M BHASKARA MENON Vs. STATE OF KERALA
|
June 28, 1965 |
M MADHAVAN PILLAI Vs. STATE OF KERALA
|
February 1, 1965 |
M N ADHIKARI Vs. FOOD INSPECTOR KUNNAMKULAM MUNICIPALITY
|
February 19, 1965 |
M P GOVINDAN AND SONS P LTD Vs. STATE
|
October 11, 1965 |
M P KANNAN QUILANDY Vs. STATE OF KERALA
|
December 23, 1965 |
M T CHANDRASEKHARAN Vs. OFFICIAL LIQUIDATOR
|
September 27, 1965 |
MADHAVA KAMMATHI Vs. GOPALA PAI
|
June 8, 1965 |
MADHAVA WARRIER Vs. RAMAN NAIR
|
June 25, 1965 |
MADHAVAN Vs. RAVI NAMBOODIRI
|
May 2, 1965 |
MADHAVAN PILLAI Vs. SIVARAMA PILLAI
|
November 3, 1965 |
MADHAVAN PILLAI SOMANATHA PILLAI Vs. STATE OF KERALA
|
August 4, 1965 |
MALABAR IRON AND STEEL WORKS LTD Vs. REGISTRAR OF COMPANIES KERALA
|
March 19, 1965 |
MALANKARA TIMBERS Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1965 |
MALLAN SUBRAMONIAN Vs. SYED MUHAMMED NOOHUKANNU
|
June 30, 1965 |
MAMMAD KEYI Vs. WEALTH TAX OFFICER
|
October 28, 1965 |
MAMMOO ALIAS KUNHAMMED KEYI Vs. CHERIA KADERKUTTY KEYI
|
July 29, 1965 |
MAMMU Vs. KUNHI MADHAVAN VAZHUNNAVAR
|
September 16, 1965 |
MAMMU Vs. FOOD INSPECTOR KUTHUPARAMBA PANCHAYAT BOARD
|
January 8, 1965 |
MAMMU ALIAS KUNHAMMAD KEYI Vs. TAHSILDAR AND LAND ACQUISITION OFFICER TELLICHERRY
|
July 20, 1965 |
MANI JOSHUVA Vs. MANI MANI
|
February 3, 1965 |
MANNADIAR Vs. RAMA IYER
|
November 11, 1965 |
MARIAM Vs. VARGHESE
|
January 21, 1965 |
MATHAI Vs. MATHAI KUNJU NINA
|
August 24, 1965 |
MATHAI MATHAI Vs. STATE OF KERALA
|
November 17, 1965 |
MATHAI THOMAS Vs. VASUDEVAN PILLAI VISWANATHAN PILLAI
|
February 15, 1965 |
MATHEW Vs. STATE OF KERALA
|
August 6, 1965 |
MATHEW JOSPEH Vs. VELOOKUNJU KUTTAN
|
June 11, 1965 |
MATHEW MARIAMMA ALIAS THANKAMMA Vs. CHERIYAN MATHEW
|
August 27, 1965 |
MAYA ANTHARJANAM Vs. NARAYANA PILLAI
|
December 22, 1965 |
MEANNAN Vs. VENKATARAMA CHETTIAR
|
February 10, 1965 |
MEENAKSHIKUTTY AMMA Vs. AMBU
|
March 20, 1965 |
MELKANGANAM TAHSILDAR Vs. GOVINDAN NAIR
|
September 23, 1965 |
MOHAMED MATHER Vs. K C IBRAHIMKUTTY MATHER
|
June 14, 1965 |
MOHAMMAD KUNHI Vs. INCOME TAX OFFICER ADDL
|
December 23, 1965 |
MOHAMMAD KUNHI M K Vs. INCOME TAX OFFICER
|
September 27, 1965 |
MOHAMMED Vs. COLLECTOR OF CALICUT
|
August 17, 1965 |
MOHAMMED KUNHI Vs. ADDITIONAL ITO CANNANORE
|
December 23, 1965 |
MOHAMMED KUNJU Vs. DEVAKI AMMA
|
October 22, 1965 |
MOHAMMEDUNNI Vs. STATE OF KERALA
|
May 21, 1965 |
MOIDEEN HAJI Vs. MOOSA HAJI
|
June 23, 1965 |
MOIDEEN KUTTY HAJI Vs. ABDUL RAHIMAN ALIAS BAVA MUSALIAR
|
February 1, 1965 |
MOIDEENKUTTY Vs. SUBHADRA
|
November 23, 1965 |
MONTHLY RATED WORKMEN OF PEIREE LESLIE AND CO Vs. LABOUR COMMISSIONER AND THE CHIEF CONCILIATION OFFICER
|
November 23, 1965 |
MOUTHAMMAL KOCHI PILLAI Vs. MEERAN HAMEED RAWTHER
|
May 25, 1965 |
MUHAMMAD Vs. PAREEKUTTY
|
October 19, 1965 |
MUNICIPAL COMMISSIONER Vs. LAKSHMI
|
August 26, 1965 |
N K KRISHNA IYER SREEMAN MOTORS Vs. COMMISSIONER OF GIFT TAX KERALA
|
June 15, 1965 |
NAHA HAJI Vs. KARIKUTTY
|
December 16, 1965 |
NAIR SERVICE SOCIETY CHANGANACHERRY Vs. R M PALAT
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December 13, 1965 |
NANGU AMMA DEVAKI AMMA Vs. APPI PARAMESWARAN
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June 16, 1965 |
NANOO Vs. PASUPALAN
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January 15, 1965 |
NANU KUTTAN Vs. NANU NEELANKANDAN
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December 13, 1965 |
NARAYANA LAL Vs. MANKUZHI MADHAVAN & OTHERS
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October 11, 1965 |
NARAYANA PILLAI Vs. NARAYANA PILLAI
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January 14, 1965 |
NARAYANA PILLAI Vs. CHANDRASEKHARAN PILLAI
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January 7, 1965 |
NARAYANA PILLAI PARAMESWARAN PILLAI Vs. KUDAMALOOR REGIONAL SERVICE CO-OPERATIVE SOCIETY LTD
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December 10, 1965 |
NARAYANA SHENOI Vs. RAYA PRABHU
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July 2, 1965 |
NARAYANA VARIAR Vs. KRISHNAN
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May 18, 1965 |
NARAYANAN Vs. STATE OF KERALA
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January 29, 1965 |
NARAYANAN NAMBOORIPAD Vs. PARVATHIKUTTY NAIYISSIAR
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June 16, 1965 |
NARAYANAN SANKARAN MOOSS Vs. STATE OF KERALA
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February 1, 1965 |
NARAYANASWAMY Vs. ADDL ITO ALLEPPY
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September 29, 1965 |
NEELACANDA IYER Vs. V GOPALA PILLAI
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December 14, 1965 |
NEELACANTA IYER SUBRAMANIA IYER Vs. THOMMEL GEORGE
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November 3, 1965 |
NEELAKANDA PILLAI Vs. SANKARAN PADMANABHAN
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November 25, 1965 |
NEELAKANTA PILLAI Vs. MADHAVAN NAIR
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March 31, 1965 |
NEELAKANTAN NAMBOODIRI Vs. NARAYANAN NAIR
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July 6, 1965 |
NEW ERA MANUFACTURING CO LTD Vs. STATE
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September 29, 1965 |
NEW KERALA BUS TRANSPORTS Vs. RTA CANNANORE
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July 30, 1965 |
NIBISA UMMA Vs. CHERIAN KOSHY
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September 17, 1965 |
NINAN Vs. STATE OF KERALA
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July 13, 1965 |
OFFICIAL LIQUIDATOR PALAI CENTRAL BANK Vs. K JOSEPH AUGUSTI KAYALACKAKAM HOUSE PALAI
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April 2, 1965 |
OFFICIAL RECEIVER PALGHAT DISTRICT Vs. KUTILINGAL ITTYS SON KRISHNAN PERINHANAM AMSOM AND
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January 4, 1965 |
OUSEPH AKKARA ANTHONY Vs. PHILOMINA
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September 27, 1965 |
OUSEPH ANNAMMA Vs. LALAM PUTHENPALLY
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July 29, 1965 |
OUSEPH JOSEPH Vs. AYAMKUDI DEVASWOM
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March 5, 1965 |
OUSEPH THOMMAN Vs. DEVASIA OUSEPH
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December 7, 1965 |
P CHATHU AND CO Vs. STATE OF KERALA
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December 23, 1965 |
P J ELYAMMA Vs. DISTRICT EDUCATIONAL OFFICER
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June 4, 1965 |
P J LEONES Vs. LILLY
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October 27, 1965 |
P K KARTHIKEYAN Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
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February 22, 1965 |
P K THOMAS Vs. INDIAN RELIEF BANK LTD
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January 25, 1965 |
P KUNHIRAMAN NAIR Vs. STATE OF KERALA
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October 1, 1965 |
P P KALYANASUNDARAM Vs. STATE OF KERALA
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March 2, 1965 |
P PARUKUTTY AMMA Vs. K M RAMANUNNI NAIR
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November 26, 1965 |
P S KRISHNAN Vs. BOARD OF REVENUE KERALA
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September 23, 1965 |
P UMMALI UMMA Vs. INSPECTING ASSISTANT CIT ERNAKULAM
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March 12, 1965 |
P. ANANDAN Vs. UNION OF INDIA
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November 22, 1965 |
PADMANABHA PILLAI Vs. SAROJINI AMMA
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December 15, 1965 |
PADMANABHA PILLAI CHELLAPPAN PILLAI Vs. OUSEPH DEVASSIA
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November 22, 1965 |
PANDARAN MANI Vs. STATE OF KERALA
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June 1, 1965 |
PANGELAN Vs. THE RTA TRICHUR
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August 6, 1965 |
PAPPAMMAL Vs. PAZHANISWAMY GOUNDER
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August 23, 1965 |
PAPPY Vs. CHERIYAN
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December 8, 1965 |
PARAMESWARA BHAT Vs. TAHSILDAR KASARAGOD
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June 18, 1965 |
PARAMESWARAN PILLAI Vs. KOCHUKUNJU PANICKER
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September 24, 1965 |
PARAMU Vs. STO SPECIAL CIRCLE QUILON
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December 15, 1965 |
PARAMU SIVARAJAN Vs. LAKHSMI MEENAKSHY
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September 17, 1965 |
PAUL Vs. STATE OF KERALA
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November 30, 1965 |
PENNAMMA VALLY Vs. ACHUTHAN UNNI
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November 25, 1965 |
PERUMAL NARAYANI Vs. VELAYUDHAN RAMAKRISHNAN
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June 17, 1965 |
PETER Vs. RAMAKRISHNAN NAIR
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October 1, 1965 |
POULO KURIYAN Vs. PEETHAMBARA MENON
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October 21, 1965 |
PURUSHOTHAMAN PILLAI Vs. KURIAN
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February 22, 1965 |
PYLI & OTHERS Vs. STATE OF KERALA
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December 17, 1965 |
R GOPALAN Vs. RTA
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January 4, 1965 |
R. G. A. BAKER Vs. STATE OF KERALA
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March 9, 1965 |
RADHAKRISHNA MENON Vs. KAMALAKSHI
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August 27, 1965 |
RAJAPPA MENON Vs. UNION GOVERNMENT OF INDIA
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September 17, 1965 |
RAJAPPAN PILLAI Vs. RAMACHANDRAN PILLAI
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December 20, 1965 |
RAJARAJA VARMA VALIYA RAJA Vs. MEENAKSHI AMMA
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June 8, 1965 |
RAMA VARMA Vs. COCHIN DEVASWOM BORAD
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December 23, 1965 |
RAMAKRISHNA MENON Vs. SANKARAN NAIR
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October 1, 1965 |
RAMAKRISHNA RAO Vs. PROVIDENT FUND INSPECTOR TRICHUR
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January 11, 1965 |
RANGANATHA MALLAN Vs. KARTHYAYANI
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December 22, 1965 |
RAZIYA Vs. HAMSA
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March 12, 1965 |
RE Vs. FR I DANIEL V DIRECTOR OF PUBLIC INSTRUCTION
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March 12, 1965 |
REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA Vs. STATE OF KERALA
|
March 2, 1965 |
REV FATHER K C ALEXANDER OF KUTTIKANDATHILAYA KOLLAKULHIYIL Vs. NAIR SERVICE SOCIETY LTD
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December 23, 1965 |
RUBY RUBBER WORKS Vs. RUBBER BOARD
|
September 29, 1965 |
SAHADEVAN Vs. SREEDHARAN
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June 30, 1965 |
SANDHIYAVU PILLAI Vs. STATE OF KERALA
|
August 12, 1965 |
SANKARA PILLAI NARAYANA PILLAI Vs. CHEMPAKAKUTTY AMMA GOMATHY AMMA
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June 3, 1965 |
SANKARAN Vs. JOS
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August 13, 1965 |
SANKARAN KANI Vs. KUNJURAMAN KANI
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August 31, 1965 |
SANKARAN NAIR Vs. GOVINDA PILLAI
|
December 16, 1965 |
SANKARAN NAIR CHELLAPPEN NAIR Vs. STATE OF KERALA
|
February 12, 1965 |
SANKARANARAYANA TRANSPORTS Vs. CIT KERALA
|
May 26, 1965 |
SARASWATHI AMMAL Vs. ANANTHA SHENOI
|
January 4, 1965 |
SECRETARY INDIAN NAVAL CANTEEN CONTROL BOARD NEW DELHI Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
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February 25, 1965 |
SEKHARAN Vs. MEENAKSHI
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June 11, 1965 |
SHAHOOL HAMEED Vs. RAMAN NAIR
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June 1, 1965 |
SHANMUGHAM CHETTIAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 27, 1965 |
SIVA PRABHU Vs. MUSTAPPA
|
June 18, 1965 |
SIVASANKARAN Vs. LAKSHMI
|
September 23, 1965 |
SKARIA Vs. POULOSE
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November 29, 1965 |
SKARIA FRANCIS Vs. STATE OF KERALA
|
September 24, 1965 |
SOMANATHAN PILLAI Vs. STATE OF KERALA
|
November 5, 1965 |
SOMASUNDARAM PILLAI Vs. RAMAN PILLAI
|
December 20, 1965 |
SREE SAI BABA TEXTILES PROPRIETOR P ANANDAN Vs. UNION OF INDIA
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November 22, 1965 |
SREEDEVI ANTHARJANAM Vs. GOVINDAN NAMBOODIRI
|
March 20, 1965 |
SREENIVASAN Vs. CHEROOTTY
|
October 18, 1965 |
SRINAGPURAM KAMBOLA GOUDA SARASWATH BRAHMIN SAMOOHAM COMIITTEE Vs. COCHIN DEVASWOM BOARD
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March 22, 1965 |
STATE OF KERALA Vs. SPENCER AND CO LTD
|
March 29, 1965 |
STATE OF KERALA Vs. SUKUMARAN NAIR
|
June 17, 1965 |
STATE OF KERALA Vs. KRISHNARU
|
June 24, 1965 |
STATE OF KERALA Vs. LALITHAMBA BHAI
|
March 3, 1965 |
STATE OF KERALA Vs. A N RAMAKRISHNAN NAIR
|
March 12, 1965 |
STATE OF KERALA Vs. JANARDHANAN CHETTIAR
|
February 26, 1965 |
STATE OF KERALA Vs. RAMANATHA IYER
|
February 26, 1965 |
STATE OF KERALA Vs. KESAVAN GOVINDAN POTTI
|
October 7, 1965 |
STATE OF KERALA Vs. SREEDHARAN
|
August 25, 1965 |
STATE OF KERALA Vs. KRISHNAN KUTTY
|
August 25, 1965 |
STATE OF KERALA Vs. GEORGE JOHN
|
August 13, 1965 |
STATE OF KERALA Vs. ANTONY DCRUZ
|
August 6, 1965 |
STATE OF KERALA Vs. AYYAPPAN GOPALAN
|
July 30, 1965 |
STATE OF KERALA Vs. MOHIDEEN KUNJU
|
October 14, 1965 |
STO KOZHIKODE Vs. K V MOOSA KOYA AND K M AHAMED KOYA
|
August 25, 1965 |
SUBRAMONIA BHATTA Vs. KRISHNA BHATTA
|
August 20, 1965 |
SUBRAMONIA IYER Vs. GOPALA PILLAI
|
December 14, 1965 |
SUKUMARAN Vs. STATE OF KERALA
|
January 15, 1965 |
SURESH Vs. PRINCIPAL GOVT BRENNEN COLLEGE TELLICHERRY
|
October 20, 1965 |
SWAMY PREMANANDA BHARATHY Vs. SWAMY YOGANANDA BHARATHY
|
March 2, 1965 |
T GOURIDAS Vs. GOVERNMENT OF KERALA
|
August 25, 1965 |
T J JOSEPH Vs. STATE OF KERALA
|
June 28, 1965 |
T K KUNJALAN HAJI Vs. MUNSIFF TIRUR
|
February 12, 1965 |
T V MUHAMED Vs. UNION OF INDIA
|
September 28, 1965 |
TATA OIL MILLS COMPANY LTD Vs. DOMINIC GOMEZ
|
October 8, 1965 |
TEEKOY RUBBERS (INDIA) LTD. Vs. STATE OF KERALA
|
March 19, 1965 |
TEEKOY RUBBERS INDIA LIMITED Vs. STATE OF KERALA
|
July 19, 1965 |
THAMI Vs. STATE OF KERALA
|
March 20, 1965 |
THANKAMMAL Vs. MADHAVI AMMA
|
June 28, 1965 |
THANKAPPAN Vs. STATE OF KERALA
|
March 12, 1965 |
THAZHATHETHIL HAMSA Vs. STATE OF KERALA
|
December 3, 1965 |
THOMAS Vs. JOSEPH
|
June 11, 1965 |
THOMAS Vs. E JOHN
|
June 3, 1965 |
THOMAS Vs. JOHN
|
September 27, 1965 |
THOMAS Vs. CATHOLIC BANK OF INDIA LTD.
|
March 22, 1965 |
THOMMEN JOSEPH Vs. OUSEPH CHACKO
|
February 5, 1965 |
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1965 |
TRIVANDRUM TOBACCO COMBINES Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 29, 1965 |
UMMERKUTTY HAJI Vs. ASSAN HAJI
|
June 9, 1965 |
UMMINI AMMA DEVAKI AMMA Vs. KOSHY IYPE
|
November 23, 1965 |
V K BALAKRISHNAN Vs. ASOKA BANK LTD
|
September 29, 1965 |
V K UNNI NELLIKODE Vs. M K GOPALAN NAIR
|
September 3, 1965 |
V KRISHNA MENON Vs. NARAYANA PRABHU
|
February 26, 1965 |
V N PARAMESWARAN Vs. PRINCIPAL T D MEDICAL COLLEGE ALLEPPY
|
October 19, 1965 |
V V JOHN Vs. P C P MAMMU HAJI
|
October 8, 1965 |
VAMADEVAN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
May 20, 1965 |
VARKEY Vs. SANKARAN
|
March 31, 1965 |
VARKEY Vs. MATHEW
|
March 20, 1965 |
VARKEY DEVASSY Vs. STATE OF KERALA
|
December 3, 1965 |
VARKEY MATHEW Vs. VELAYUDHAN PILLAI
|
May 25, 1965 |
VARKEY THOMAS Vs. CATHOLIC BANK OF INDIA LTD
|
February 10, 1965 |
VASU PILLAI Vs. SADASIVAN
|
June 9, 1965 |
VASUDEVA MENON M K Vs. STATE OF KERALA
|
September 1, 1965 |
VASUDEVA PANICKER Vs. SAYED UMMER POOKOYA THANGAL
|
November 10, 1965 |
VASUDEVAN UNNITHAN Vs. KARTHYAYANI AMMA
|
October 22, 1965 |
VEERAN Vs. T V KRISHNAMOORTHY
|
October 18, 1965 |
VEERAPPA CHETTIAR Vs. FRITSCHI
|
September 17, 1965 |
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1965 |
VEERARAGHAVAN Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 20, 1965 |
VEERIAH REDDIAR N AND BROS Vs. COMMISSIONER OF INCOME TAX
|
June 9, 1965 |
VELAPPA PILLAI Vs. GOVINDA PILLAI
|
October 1, 1965 |
VELAYUDHA KURUP NARAYANA KURUP Vs. C K GOVINDAN
|
July 22, 1965 |
VELAYUDHAN NADAR Vs. DISTRICT MAGISTRATE, TRIVANDRUM
|
July 29, 1965 |
VELAYUDHAN NAIR Vs. RAMAN NAIR
|
January 15, 1965 |
VELAYUDHAN PILLAI GOPALA PILLAI Vs. MATHEW KOSHY
|
December 23, 1965 |
WORKMEN OF MADURA CO Vs. LABOUR COURT QUILON
|
September 23, 1965 |
WORKMEN OF STANDARD FURNITURE COMPANY LTD Vs. DISTRICT LABOUR OFFICER AND CONCILIATION OFFICER AND
|
August 11, 1965 |
WORKMEN OF THE STANDARD FURNITURE CO LTD Vs. DISTRICT LABOUR OFFICER AND COCILIATION OFFICER
|
May 11, 1965 |
YESODA Vs. ITO CANNAORE
|
June 8, 1965 |