Case Title | Date |
---|---|
AIR DECCAN (DECCAN AVIATION LTD.) REP. BY ITS GENERAL MANAGER (LEGAL) Vs. DINESH B.V. | October 1, 2013 |
ANITA Vs. SHAKUNTALA BANALE | April 26, 2013 |
INDIAN OVERSEAS BANK, REPRESENTED BY ITS SR. MANAGER Vs. SHEBA | September 27, 2013 |
LAKSHMAMMA Vs. PAUL | November 8, 2013 |
LIC OF INDIA Vs. K RAGHAVENDRA HOLLA AND ORS | May 29, 2013 |
N. MANOHAR REDDY Vs. HAPPY FARM AND RESORTS | October 29, 2013 |
SHIVASHANKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. | October 11, 2013 |