| Case Title | Date |
|---|---|
| AEROFLOT RUSSIAN AIRLINES Vs. SAVITHRI J SHETTY | November 3, 2011 |
| BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED Vs. RASHMI BALIGA | February 28, 2011 |
| EXECUTIVE ENGINEER (ELE), GESCOM Vs. SIDDA REDDY SRIKANTH | December 7, 2011 |
| G J RANGASWAMY Vs. OPPOSITE PARTIES BEFORE THE DF | November 9, 2011 |
| GANGA PATIL Vs. GESCOM & ANR | December 7, 2011 |
| KSRTC Vs. PRESIDENT, KARNATAKA CONSUMERS FORUM | August 1, 2011 |
| N RAMA KRISHNA REDDY Vs. VYALIKAVAL HOUSE BUILDING CO-OP SOCIETY LTD | November 22, 2011 |
| ORIENTAL INSURANCE CO LTD Vs. CONFIDENT CARGO CARRIERS PVT LTD | November 9, 2011 |
| PRAKASH KULKARNI Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY | November 2, 2011 |
| SHRUTI MOTORS Vs. SHIVASHANKARAPPA & ORS | March 10, 2011 |
| SUJATHA PRABHAKAR Vs. CHOLAMANDALAM DBS FINANCE LTD | November 24, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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