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MANJUNATH S Vs. STATE OF KARNATAKA
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December 4, 2025 |
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A THYAGARAJA Vs. SUDHAKAR DINDI
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January 27, 2025 |
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A V POOJAPPA Vs. DR S.K.VAGDEVI
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June 4, 2025 |
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A. G. AUTOMOTIVE Vs. STATE OF KARNATAKA
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April 16, 2025 |
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January 9, 2025 |
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A.B.BABY Vs. K.P.NARASIMHA MURTHY
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December 4, 2025 |
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May 2, 2025 |
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A.M. HANUMANTE GOWDA Vs. STATE OF KARNATAKA
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July 18, 2025 |
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December 26, 2025 |
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January 16, 2025 |
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June 19, 2025 |
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A.NAVEEN Vs. L.S.RADHAKRISHNA
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July 8, 2025 |
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October 23, 2025 |
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January 31, 2025 |
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ABDUL HAMEED Vs. HASIM @ MANUSAB S/O LALSAB
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December 18, 2025 |
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ABDUL LAREEM SAB Vs. AMEER JAN
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August 6, 2025 |
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ABDUL RASHEED ASSADI Vs. STATE OF KARNATAKA
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January 21, 2025 |
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ABDUL SATTAR Vs. M. KHALID
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June 12, 2025 |
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ABDULGAFUR Vs. MOHAMMADHANIF
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July 1, 2025 |
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ABHISHEK M. SUTRAVE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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March 18, 2025 |
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ABHISHEK MISHRA Vs. STATE OF KARNATAKA
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July 8, 2025 |
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ABHISHEK S.Y. Vs. STATE OF KARNATAKA
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June 16, 2025 |
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ABRAHAM MEMORIAL EDCUCATION TRUST Vs. PRODIGY DEVELOPMENT INSTITUTION PVT. LTD.
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June 10, 2025 |
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ACCIONA AGUA SAAV DE EUROPA Vs. BANGALORE WATER SUPPLY AND SEWERAGE BWSSB
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February 17, 2025 |
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ADARSHA T. S. Vs. SHIVANANJAIAH
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July 25, 2025 |
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ADIDEV POLYMERS PRIVATE LTD. Vs. STATE BANK OF PATIALA
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May 27, 2025 |
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ADITHYA ABHIRAJ Vs. STATE
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June 16, 2025 |
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AFIYA MULLA Vs. STATE OF KARNATAKA
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February 19, 2025 |
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AFROSE KHAN Vs. STATE OF KARNATAKA
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July 7, 2025 |
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AHANYA MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
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May 2, 2025 |
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AHMAD ABDULAJABBARSAB HOSPET Vs. AUTHORIZED OFFICER, BAJAJ FINANCE LIMITED
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December 30, 2025 |
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AHMEDULLA Vs. STATE OF KARNATAKA
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June 24, 2025 |
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AIBIANGALIN PHAWA C. Vs. REGISTRAR, KARNATAKA STATE NURSING COUNCIL
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November 25, 2025 |
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AISHWARYA PATIL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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July 30, 2025 |
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AJAY Vs. STATE OF KARNATAKA
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February 27, 2025 |
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AJAY JOHN Vs. STATE OF KARNATAKA
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April 17, 2025 |
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AJAY KUMAR Vs. SHASHI KUMAR
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December 12, 2025 |
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AJAYA K.V. Vs. STATE OF KARNATAKA
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May 20, 2025 |
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AKHILA KARNATAKA RAITARA JANAPADA KREEDE Vs. STATE OF KARNATAKA
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December 5, 2025 |
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AKHILESH ANAND Vs. STATE OF KARNATAKA
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June 30, 2025 |
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AKHTARKHANUM Vs. FATEH AHMED
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January 7, 2025 |
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AKSHATHA JAVALI RAVI Vs. ASHVITH
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July 25, 2025 |
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AKSHYA SHENOY Vs. COMMISSIONER MYSORE CITY CORPORATION, MYSORE CITY-570001
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December 3, 2025 |
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AL JAMIA MOHAMADIYAH EDUCATION SOCIETY Vs. STATE OF KARNATAKA
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June 3, 2025 |
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ALBLANC PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX
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April 28, 2025 |
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ALL INDIA TRADE UNION CONGRESS (R) KARNATAKA STATE COMMITTEE Vs. STATE OF KARNATAKA
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April 16, 2025 |
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ALL KARNATAKA STATE STUDENTS ASSOCIATION Vs. STATE OF KARNATAKA
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December 15, 2025 |
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ALTAF KHARORI MOHIDDIN Vs. STATE OF KARNATAKA
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July 23, 2025 |
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AMAN DIGAL Vs. STATE OF KARNATAKA
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November 7, 2025 |
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AMEER JAAN Vs. Y. CHETAN
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July 28, 2025 |
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AMOGHAVARSHA Vs. STATE OF KARNATAKA
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July 31, 2025 |
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AMREEN Vs. COMMISSIONER OF POLICE
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October 23, 2025 |
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AMRUTHA RAVINDRA KUMAR Vs. USHA
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July 1, 2025 |
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ANAND Vs. STATE OF KARNATAKA
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July 28, 2025 |
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ANAND Vs. STATE OF KARNATAKA
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July 2, 2025 |
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ANAND KUMAR Vs. DIRECTOR GENERAL OF POLICE PRISONS AND CORRECTIONAL SERVICES
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April 24, 2025 |
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ANAND NAIK Vs. GOVERNMENT OF INDIA
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March 26, 2025 |
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ANAND RATHI Vs. STATE OF KARNATAKA
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January 10, 2025 |
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ANAND RATHI GLOBAL FINANCE LIMITED Vs. ARYAN GOLDEN ARENA BUYERS WELFARE ASSOCIATION
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November 6, 2025 |
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ANAND S/O SHARANAPPA Vs. SHIVANAND P W S/O PANDITRAO
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September 24, 2025 |
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ANAND SURANA Vs. STATE OF KARNATAKA
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June 30, 2025 |
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ANANDA Vs. STATE OF KARNATAKA
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April 3, 2025 |
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ANANTHARAJU M. Vs. CHANDINI M. B.
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April 7, 2025 |
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ANANTHARAMAIAH Vs. RACHAIAH
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December 5, 2025 |
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ANASAVVA Vs. NEELAVVA
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January 7, 2025 |
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ANDANAIAH K. Vs. STATE
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March 18, 2025 |
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ANIL Vs. STATE
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June 24, 2025 |
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ANIL Vs. STATE OF KARNATAKA
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February 19, 2025 |
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ANIL KUMAR Vs. MANAGEMENT OF SKF INDIA
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July 29, 2025 |
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ANIL KUMAR H.S. Vs. STATE OF KARNATAKA
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April 22, 2025 |
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ANIL KUMAR KABRA Vs. STATE OF KARNATAKA REP BY PRINCIPAL SECRETARY, DEPARTMENT OF PANCHAYAT RAJ
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January 28, 2025 |
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ANIL KUMAR S. B. Vs. KARNATAKA POWER
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May 2, 2025 |
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ANIL SUBHASH BHANDAGE Vs. STATE OF KARNATAKA
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June 9, 2025 |
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ANIRUDH RAJAN Vs. STATE OF KARNATAKA
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April 29, 2025 |
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ANITA W/O GOPAL CHAVAN Vs. DIVISIONAL CONTROLLER
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March 12, 2025 |
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ANJINAPPA Vs. GOPALAPPA
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January 30, 2025 |
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ANJINAPPA S/O LATE CHIKKAPPAIAH Vs. LAKSHMAMMA D/O CHIKKAPPAIAH
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June 18, 2025 |
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ANNAMMA J. VITHAYATHIL Vs. DR. JOSEPH VITHAYATHIL
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October 31, 2025 |
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ANNAPURNA SHIVAPPA RITTI Vs. SANTOSH NEELAPPA MAYANNAVAR
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June 2, 2025 |
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ANNAPURNAMMA Vs. SHANMUKAPPA
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March 6, 2025 |
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ANNAPURNESHWARI MINERALS Vs. STATE OF KARNATAKA
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October 10, 2025 |
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ANUDEEP PUTTURU Vs. STATE OF KARNATAKA
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March 14, 2025 |
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ANVITA AUTO TECH WORKS PVT. LTD. Vs. AROUSH MOTORS
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May 20, 2025 |
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ANWAR SADIQ Vs. STATE OF KARNATAKA
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January 25, 2025 |
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APOTEX RESEARCH PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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January 23, 2025 |
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APPAJI Vs. STATE BY NYAMATHI POLICE
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June 3, 2025 |
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APPUTHA RAJ Vs. RAJIV GANDHI UNIVERSITY
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November 21, 2025 |
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ARAVIND M.A. Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
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November 24, 2025 |
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ARJUN Vs. STATE OF KARNATAKA
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October 16, 2025 |
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ARJUN ANJANEYA REDDY Vs. STATE OF KARNATAKA
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June 25, 2025 |
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ARUN Vs. STATE OF KARNATAKA
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June 16, 2025 |
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ARUN KUMAR S. Vs. RAGHU A.K.
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September 1, 2025 |
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ARVIND RAJ Vs. STATE OF KARNATAKA
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May 13, 2025 |
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ASHA BHARATH Vs. STATE OF KARNATAKA
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April 28, 2025 |
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ASHISH K.PHILIP Vs. CALEDON TECHNOLOGIES
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April 16, 2025 |
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ASHOK S/O. BABU KAMBLE Vs. STATE OF KARNATAKA
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March 14, 2025 |
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ASHOK S/O. SIDDAPPA BANKAR Vs. FAYAZ AAHMAD S/O. AURANGZEB NAIKAR
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April 28, 2025 |
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ASHOKA H M Vs. STATE OF KARNATAKA
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October 30, 2025 |
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ASHWATHANARAYAN Vs. K.P.MAHESH
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November 7, 2025 |
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ASHWIKA PANKAJ BAGAYATKAR Vs. UNION OF INDIA
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February 1, 2025 |
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ASHWIN KUMAR Vs. CHIEF GENERAL MANAGER, BANK OF BARODA
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January 31, 2025 |
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ASIF Vs. STATE OF KARNATAKA
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July 1, 2025 |
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ASSISTANT DIRECTOR, ESI CORPORATION Vs. SANSERA ENGINEERING
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July 30, 2025 |
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ASSISTANT EXECUTIVE ENGINEER Vs. VEERAPPA
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April 8, 2025 |
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February 7, 2025 |
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ASST. COMMISSIONER OF INCOME TAX Vs. ITTINA INFRA-TECH LIMITED
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May 20, 2025 |
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ATTAR FULLERS EARTH Vs. STATE OF KARNATAKA
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November 10, 2025 |
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ATUL ITTIMANI MAZHAVANCHERYPARAM Vs. STATE OF KARNATAKA
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February 21, 2025 |
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AUGUSTINE DADA Vs. STATE OF KARNATAKA
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July 14, 2025 |
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AURASHINE ESSENTIALS PVT LTD Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
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October 9, 2025 |
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AVIK BID S/O MALOY KUMAR BID Vs. STATE BY JALAHALLI POLICE STATION
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June 10, 2025 |
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AVINASH Vs. STATE OF KARNATAKA
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March 11, 2025 |
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AVIPSIT RATH Vs. CANARA BANK
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November 17, 2025 |
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AXIS BANK Vs. STATE OF KARNATAKA
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April 17, 2025 |
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AXIS BANK LTD. Vs. STATE OF KARNATAKA
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July 21, 2025 |
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AYYAMMA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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AZMEERA RAJU Vs. STATE OF KARNATAKA
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March 17, 2025 |
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B AND B INFRASTRUCTURE LIMITED Vs. L. S. K. PROJECTS PVT. LTD.
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July 8, 2025 |
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B E RANGAPPA REDDY Vs. ASSISTANT EXECUTIVE ENGINEER
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September 15, 2025 |
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B T RAMESH Vs. STATE OF KARNATAKA
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August 28, 2025 |
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B. CHANDRASHEKAR Vs. STATE OF KARNATAKA
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July 9, 2025 |
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B. H. KUMAR Vs. SRINIVAS
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January 23, 2025 |
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B. M. MALLIKARJUNA Vs. STATE OF KARNATAKA
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June 10, 2025 |
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B. N. BABU REDDY Vs. KADIRAPPA
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July 21, 2025 |
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March 3, 2025 |
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B. S. N. HARI Vs. STATE OF KARNATAKA
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June 16, 2025 |
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B. THILAK Vs. S V S ENTERPRISES
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January 27, 2025 |
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April 15, 2025 |
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B.A.GAUTHAM Vs. NIL
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June 27, 2025 |
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B.A.JAGADEESH Vs. SAURABH KUMAR
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July 8, 2025 |
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January 27, 2025 |
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B.A.VARADARAJACHAR Vs. RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED
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April 29, 2025 |
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B.ASHOK KUMAR Vs. STATE OF KARNATAKA
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January 10, 2025 |
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B.C. SANDEEP Vs. STATE OF KARNATAKA
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April 17, 2025 |
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B.G. RAMU Vs. CHOWDAMMA
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May 13, 2025 |
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B.H.SHANTHAMMA Vs. Y.JAYAPPA
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January 8, 2025 |
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B.K.THYAGARAJ Vs. STATE OF KARNATAKA
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June 16, 2025 |
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B.N. DEVARAJA BABU Vs. ANIL KUMAR
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January 31, 2025 |
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B.N.SHIVAPRAKASHA Vs. BANGALORE TURF CLUB
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August 5, 2025 |
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B.P.MALLIKARJUNA Vs. STATE OF KARNATAKA
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January 30, 2025 |
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B.PRASHANTH Vs. GANESH S.POOJARI
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February 13, 2025 |
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B.R. ACHARYA Vs. A. ANIL KUMAR PAI
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March 4, 2025 |
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B.R. CHALUVARAJ Vs. MANAGING DIRECTOR
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August 12, 2025 |
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B.R. RAVIKUMAR Vs. LAKSHMAMMA
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July 24, 2025 |
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B.R.BHASKAR Vs. UMASHANTHI
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March 19, 2025 |
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B.R.MURALIDHAR Vs. STATE OF KARNATAKA
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June 2, 2025 |
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B.S. GUPTA Vs. THE COMMISSIONER
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June 23, 2025 |
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B.S. SUMITHRA Vs. VISHALAKSHI
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January 23, 2025 |
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B.S. SURESHA Vs. DIRECTORATE OF ENFORCEMENT
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March 7, 2025 |
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November 13, 2025 |
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B.S.LAKSHMAN Vs. PUTTASHETTY
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June 27, 2025 |
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February 7, 2025 |
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B.V.V.SANGHAS BASAVESHWAR ENGINEERING COLLEGE Vs. STATE OF KARNATAKA
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February 20, 2025 |
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BABASO ASWALE Vs. SARVAJEET
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March 25, 2025 |
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BABI Vs. CHIEF SUPERINTENDENT PRISON CENTRAL PRISON
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March 21, 2025 |
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BABURAO Vs. STATE OF KARNATAKA
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September 24, 2025 |
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BAGMANE DEVELOPERS PVT. LTD. Vs. STATE OF KARNATAKA
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April 16, 2025 |
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BALAJIA Vs. COMMISSIONER BBMP, S.J.P ROAD BANGALORE-560009.
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February 13, 2025 |
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BALAMMA YALLAPPA SHINDHE Vs. AKSHAYA CO-OPERATIVE CREDIT SOCIETY LTD.
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January 30, 2025 |
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BALLAL AUTO AGENCY Vs. UNION OF INDIA
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February 10, 2025 |
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BANGALORE DEVELOPEMENT AUTHORITY Vs. K. SRINIVAS MURTHY
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October 14, 2025 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
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January 30, 2025 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. JAYALAKSHMAMMA
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April 3, 2025 |
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BANK OF BARODA Vs. A.R.T. ARASU
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September 12, 2025 |
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BANK OF INDIA Vs. SHARANAPPA HOSMANI
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March 25, 2025 |
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BASANAGOUDA R. PATIL Vs. SHIVANANDA S. PATIL
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June 6, 2025 |
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November 6, 2025 |
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July 3, 2025 |
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June 6, 2025 |
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BASAVARAJ Vs. STATE OF KARNATAKA
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January 7, 2025 |
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BASAVARAJ BOMMAI Vs. STATE OF KARNATAKA
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June 27, 2025 |
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BASHA Vs. STATE OF KARNATAKA
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November 4, 2025 |
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BASHEERSAB Vs. STATE OF KARNATAKA
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July 25, 2025 |
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BASVARAJU B. Vs. STATE OF KARNATAKA
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March 14, 2025 |
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BATTULA MADHAVARAO Vs. STATE OF KARNATAKA
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November 5, 2025 |
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BEML EMPLOYEES SOCIETY TOWNSHIP CLUB Vs. COMMISSIONER
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July 22, 2025 |
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BEML LIMITED Vs. B. E. M. L. CANTEEN KARMIKARA SANGHA
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December 17, 2025 |
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BENGALURU MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. STATE OF KARNATAKA
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July 22, 2025 |
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BENITA MARIA EAPEN Vs. BIJU VARGHESE
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July 25, 2025 |
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BHAGYALAKSHMI Vs. J. M. RAGHU
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August 12, 2025 |
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BHAGYAMMA Vs. STATE OF KARNATAKA
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June 18, 2025 |
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BHANUPRIYA Vs. BORAMMA
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June 30, 2025 |
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BHARATH KUMAR Vs. STATE OF KARNATAKA
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July 8, 2025 |
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BHARATHA C.P. Vs. STATE OF KARNATAKA
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August 23, 2025 |
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BHARATHI S. Vs. STATE OF KARNATAKA
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May 19, 2025 |
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BHARATHI SHRIKANT HULLUR Vs. UNION OF INDIA
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August 4, 2025 |
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BHARATI W/O NAGARAJ SHETTI Vs. NAGARAJ S/O GOVIND SHETTI
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July 9, 2025 |
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BHARGAV S. Vs. STATE OF KARNATAKA
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June 17, 2025 |
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BHARGHAVA TRUST (R) Vs. THE DEPUTY COMMISSIONER
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May 2, 2025 |
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BHARMA Vs. MANOHAR
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January 7, 2025 |
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BHASKAR NAIDU Vs. ARAVIND YADAV
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January 27, 2025 |
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BHAVANI REVANNA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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BHAWANI ANAND Vs. B.J. VIKAS KUMAR
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February 12, 2025 |
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BHEEMANNA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
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November 17, 2025 |
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BHERYA PRIMARY AGRICULTURE CREDIT CO OPEARATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
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March 7, 2025 |
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BHIMASHI S/O. SATYAPPA VADDARYAI Vs. STATE OF KARNATAKA
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March 6, 2025 |
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BHOJA GARDEN RESTAURANT Vs. NAGARAJA
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July 10, 2025 |
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BHOJRAJ Vs. MUNIRAJU
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August 29, 2025 |
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BHUVANESHA T. P. Vs. STATE OF KARNATAKA
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July 10, 2025 |
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BHUVANESHA T.P. Vs. STATE OF KARNATAKA
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June 12, 2025 |
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BHUVANESHWARI N. Vs. STATE OF KARNATAKA
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January 24, 2025 |
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BILALKHAN Vs. STATE OF KARNATAKA
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July 7, 2025 |
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BINOD KUMAR CHOUDARY Vs. STATE OF KARNATAKA
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February 21, 2025 |
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BMTC Vs. IFFCO TOKIO GENERAL INSURANCE CO.
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February 28, 2025 |
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BNBM PRASAD LT. GEN Vs. COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY
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January 29, 2025 |
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BND ENERGY PVT. LTD. Vs. STATE OF KARNATAKA
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January 30, 2025 |
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BOGINENI HOSPITALITY INDIA PRIVATE LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
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May 2, 2025 |
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BOMANAHALLI BABU Vs. SENIOR LABOUR INSPECTOR
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July 9, 2025 |
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August 13, 2025 |
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BORAVVA SHRISHAIL KULLOLLI Vs. PARVATEWWA BASAPPA RAMGOND
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March 26, 2025 |
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BOREGOWDA Vs. SHIVANANJU
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March 25, 2025 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO. Vs. MALAPPA
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July 23, 2025 |
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BRANCH MANAGER, ROYAL SUNDARAM INSURANCE CO. LTD. Vs. VIVEKANAND
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March 18, 2025 |
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BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO Vs. MEHBOOBSAB
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July 3, 2025 |
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BRANCH MANAGER,THE ORIENTAL INSURANCE CO LTD. Vs. SARASWATHI
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June 25, 2025 |
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BRIGADE ENTERPRISES LIMITED Vs. COMMISSIONER
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April 24, 2025 |
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BRIGADE ENTERPRISES LIMITED Vs. AQIL PASHA
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February 13, 2025 |
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BRUHAT BENGALURU MAHANAGARA PALIKE Vs. ASHOKA BIOGREEN PVT. LTD
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January 23, 2025 |
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BRUHATH BENGALURU MAHANAGARA PALIKE Vs. M/S. SANGAM ENTERPRISES
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October 15, 2025 |
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BUDNAR JAYAKAR SHETTY Vs. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDING
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February 5, 2025 |
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C. GANESH NARAYAN Vs. STATE OF KARNATAKA
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June 19, 2025 |
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C. GOPALAN Vs. STATE OF KARNATAKA
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October 13, 2025 |
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C. JAYACHANDRA Vs. C. NAGARAJ
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July 24, 2025 |
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C. KRISHNA Vs. STATE OF KARNATAKA
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July 3, 2025 |
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C. MANOHAR Vs. S. MEGANATHAN
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December 4, 2025 |
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C. PRAKASHBABU Vs. D.M. NARAYANA SWAMY
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December 18, 2025 |
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C. R. BHASKAR REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
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October 23, 2025 |
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C. SARASAMMA Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
April 15, 2025 |
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C. T. JAYASHREE Vs. STATE OF KARNATAKA
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October 15, 2025 |
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C.DEVARAJU Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
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March 21, 2025 |
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C.GANESH NARAYAN Vs. UNION OF INDIA
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November 19, 2025 |
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C.K. MALLIKARJUNA Vs. STATE OF KARNATAKA
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April 3, 2025 |
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C.K. SATYAPREMA Vs. STATE OF KARNATAKA
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April 4, 2025 |
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C.M. PRAKASH Vs. STATE OF KARNATAKA
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July 3, 2025 |
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C.N.GOVINDARAJU Vs. STATE OF KARNATAKA
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March 17, 2025 |
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C.RAMESH Vs. C.BHAVANI
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July 28, 2025 |
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C.S. ANANDA Vs. H VISHWANATH
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October 30, 2025 |
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C.S. NAGAVENDRA SWAMY Vs. STATE OF KARNATAKA
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June 27, 2025 |
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C.S.GOPALA Vs. STATE
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February 10, 2025 |
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C.T.RAVI Vs. STATE
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May 2, 2025 |
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C.V.RAJANNA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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CANARA BANK Vs. CBI, ACB, BENGALURU
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March 12, 2025 |
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CANARA BANK Vs. RIMA TRANSFORMERS AND CONDUCTORS PVT. LTD.
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March 20, 2025 |
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CENTRAL BOARD OF TRUSTEES EPF Vs. KONEGA INTERNATIONAL PVT. LTD.
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June 9, 2025 |
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October 14, 2025 |
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August 18, 2025 |
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July 18, 2025 |
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July 8, 2025 |
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December 18, 2025 |
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CHAIRMAN & MANAGING DIRECTOR, MYSORE PAPER MILLS LTD. Vs. T. G. RAMESHACHARI
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March 14, 2025 |
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CHAKOLI APPALAL Vs. MANAMOHAN V.
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July 2, 2025 |
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September 10, 2025 |
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CHANDAN T. J. Vs. STATE OF KARNATAKA
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January 25, 2025 |
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CHANDPASHA Vs. RAJAB BI
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July 28, 2025 |
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CHANDRA NAIK N. Vs. STATE OF KARNATAKA
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December 16, 2025 |
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January 7, 2025 |
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CHANDRAPPA Vs. UNION OF INDIA
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April 21, 2025 |
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CHANDRAPPA Vs. NARAYANAPPA
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September 12, 2025 |
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CHANDRAPPA Vs. STATE OF KARNATAKA
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December 30, 2025 |
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CHANDRASHEKAR Vs. SURESHACHARI
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October 14, 2025 |
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CHANDRASHEKAR Vs. INDRAMMA
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July 8, 2025 |
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January 7, 2025 |
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CHANDRASHEKHAR Vs. STATE OF KARNATAKA
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June 20, 2025 |
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CHANDRASHEKHAR Vs. ADDL. DEPUTY COMMISSIONER
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April 4, 2025 |
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CHANDRASHEKHAR N. Vs. DIRECTORATE OF ENFORCEMENT
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July 30, 2025 |
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CHANDRAVVA MAYAPPA PUJERI Vs. STATE OF KARNATAKA
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February 19, 2025 |
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CHANDRU Vs. STATE BYCHAMARAJANAGAR TOWN POLICE
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December 26, 2025 |
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CHANNABASAVA Vs. STATE OF KARNATAKA
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December 26, 2025 |
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CHANNAMMA Vs. AIRCRAFTS EMPLOYEES CO-OP SOCIETY
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October 16, 2025 |
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CHANNAPPA Vs. DEPUTY COMMISSIONER, TUMAKURU DISTRICT
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February 5, 2025 |
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CHETAN Vs. P.V.KALPANA
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May 2, 2025 |
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CHETAN K. N. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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CHETHAN D. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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CHIDANANDA Vs. UPALOKAYUKTA
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June 13, 2025 |
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July 21, 2025 |
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May 14, 2025 |
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June 12, 2025 |
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July 14, 2025 |
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CHIKKATHAYAMMA Vs. DODDATHAYAMMA
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January 30, 2025 |
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CHIKKAVENKATAIAH Vs. NINGEGOWDA
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September 1, 2025 |
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CHINAS CYPRIAN OKOYE Vs. STATE OF KARNATAKA
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June 3, 2025 |
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CHIRAG SEN S/O DHIRENDRA KUMAR SEN Vs. LAKSHYA SEN S/O DHIRENDRA KUMAR SEN
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February 19, 2025 |
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CHIRANJEEVI Vs. STATE OF KARNATAKA
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April 15, 2025 |
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CHITHRALEKHA Vs. STATE OF KARNATAKA
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April 29, 2025 |
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CHITTARANJANA N. S. D. Vs. STATE OF KARNATAKA
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April 17, 2025 |
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CHUKWUBAIKW DESMOND OKWA Vs. STATE OF KARNATAKA
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June 19, 2025 |
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CITY UNION BANK LTD. Vs. KARNATAKA SAHAKARI SAKKARE KARKHANE LIMITED
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July 24, 2025 |
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COLUMBIA COLLEGE OF NURSING Vs. DIVYA.C.R
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December 9, 2025 |
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COMMISSIONER Vs. STATE OF KARNATAKA
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January 25, 2025 |
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COMMISSIONER OF CUSTOMS Vs. M.K. AGROTECH PVT LTD.
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April 28, 2025 |
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COMMISSIONER OF INCOME TAX (TDS) HMT BHAVAN, BANGALORE Vs. M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD.
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January 23, 2025 |
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COMMISSIONER OF INCOME-TAX Vs. JINDAL TRACTEBEL POWER CO. LTD.
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February 3, 2025 |
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COMMISSIONER, BBMP Vs. STATE OF KARNATAKA
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September 2, 2025 |
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D S VEERABHADRE GOWDA Vs. STATE OF KARNATAKA
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August 28, 2025 |
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January 27, 2025 |
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D. VIJAY Vs. G. JAYAPRAKASH
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March 22, 2025 |
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D.B.GANGAIAH Vs. STATE OF KARNATAKA
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February 28, 2025 |
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D.MUNNER AHMED Vs. K.MOHAMMED ABBAS
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April 28, 2025 |
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August 20, 2025 |
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D.R.LAKSHMIDEVAMMA Vs. LIGHT SQUARE DESIGNS PVT. LTD.
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January 31, 2025 |
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D.R.N. INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
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December 17, 2025 |
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D.S.MANJULA Vs. STATE OF KARNATAKA
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February 10, 2025 |
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D.S.VEERAIAH Vs. STATE OF KARNATAKA
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April 29, 2025 |
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D.V.RAMESH Vs. ANNADHANA MALLEGOWDA
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August 14, 2025 |
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DAKHYA NAIK Vs. JAVARAPPA
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January 7, 2025 |
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DAKSHAYINI K. Vs. RANI MANORAMA B. S.
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December 15, 2025 |
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DALVKOT BIO FUELS PRIVATE LIMITED Vs. CANARA BANK
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March 5, 2025 |
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DARSHAN K.G. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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DASACHARI Vs. STATE OF KARNATAKA
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April 17, 2025 |
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DASHARATH Vs. V. RASHMI MAHESH
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July 30, 2025 |
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DATTAPRASAD CO-OP HOUSING SOCIETY Vs. H.SHENOY
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January 7, 2025 |
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DAVUD Vs. STATE OF KARNATAKA
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April 15, 2025 |
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DAYANANDA GOWDA S.V. Vs. R.VENKATAPPA
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July 17, 2025 |
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DEENANATH Vs. CHANDRAHAS
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October 23, 2025 |
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DEEPAK Vs. STATE OF KARNATAKA
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January 31, 2025 |
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DEEPAK PATIL Vs. STATE OF KARNATAKA
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June 6, 2025 |
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DEEPAK RAHEJA Vs. UNION OF INDIA
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May 19, 2025 |
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DEEPU @ DEEPAN Vs. STATE OF KARNATAKA
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September 3, 2025 |
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DENIS CRASTA Vs. UNION OF INDIA
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June 2, 2025 |
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DEPUTY CHIEF ENGINEER Vs. SATHISH
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January 24, 2025 |
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DEPUTY DIRECTOR Vs. RAJENDRAKUMAR JAIN
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November 14, 2025 |
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March 20, 2025 |
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DEVAMBHA Vs. N.S. PRASAD
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August 20, 2025 |
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DEVDAS SUVARNA Vs. STATE
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May 2, 2025 |
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DEVENDRA Vs. SHANTKUMAR
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July 11, 2025 |
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DEVENDRA BHATIA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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DEVENDRAPPA Vs. STATE OF KARNATAKA
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November 24, 2025 |
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DEVIBAI Vs. STATE OF KARNATAKA
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June 24, 2025 |
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DHANALAKSHMI Vs. THAMMANNA K.L.
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January 7, 2025 |
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DHONDIBA BAKARE Vs. VISHNU BAKARE
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April 24, 2025 |
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DHRUVARAJ B. PATIL Vs. STATE OF KARNATAKA
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December 30, 2025 |
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DILEEP KUMAR Vs. M.V.SATHYANARAYANA
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April 15, 2025 |
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DILIP B.R. Vs. DIRECTORATE OF ENFORCEMENT
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July 4, 2025 |
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DILIP KUMAR B.H. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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DINESH NADURMATH Vs. UNION OF INDIA
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March 19, 2025 |
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DIRECTOR, KMF MOTHER DAIRY Vs. G.H.NAGARAJU
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March 26, 2025 |
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DISH TV INDIA LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS)-3
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February 20, 2025 |
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DIVAKARA Vs. STATE OF KARNATAKA
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August 6, 2025 |
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DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHYAMALA B.
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March 25, 2025 |
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DIVISIONAL MANAGER Vs. CHANNEGOWDA
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June 20, 2025 |
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DIVISIONAL MANAGER RELIENCE GENERAL Vs. AMEER HAMSA
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December 3, 2025 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. Vs. SUREKHA BHIMARAI WAJANTRI
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April 28, 2025 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE Vs. JYOTEMMA
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April 17, 2025 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. SUNIL
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January 17, 2025 |
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DIVYA JYOTHI Vs. AUTHORISED OFFICER
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January 7, 2025 |
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DODDAVVA KAMBALE Vs. STATE OF KARNATAKA
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February 25, 2025 |
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DODLA DAIRY LIMITED Vs. UNION OF INDIA
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December 11, 2025 |
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DR. AKSHAY U. THUPPAD Vs. STATE OF KARNATAKA
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February 4, 2025 |
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DR. B. LAKSHMAN GUPTA Vs. SAMPURNA BUILDERS
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December 17, 2025 |
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DR. JAYAKUMAR Vs. STATE OF KARNATAKA
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December 26, 2025 |
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DR. K.V. GIRIRAJA Vs. KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE RURAL BRANCH
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February 5, 2025 |
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DR. M. SHUSHRUTH Vs. STATE OF KARNATAKA
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February 10, 2025 |
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DR. PRASAD B.K. Vs. DR. MANJUNATH M.L. DEAN AND DIRECTOR CHIKKABALLAPURA INSTITUTE OF MEDICAL SCIENCES
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January 30, 2025 |
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DROLIA AND KATARUKA REALTY LLP Vs. PRADEEP ANNAIYAPPA
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July 11, 2025 |
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DULCIN CECELIA MATHIAS Vs. IRENE DSOUZA
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October 15, 2025 |
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DULESAB Vs. SONUBAI
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May 2, 2025 |
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DURGAMMA DEVALAY TRUST Vs. STATE OF KARNATAKA
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March 6, 2025 |
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DURGAPPA NAYAK Vs. STATE OF KARNATAKA
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June 17, 2025 |
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DYAMAPPA Vs. G.SREENIVASA
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July 22, 2025 |
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DYAMAPPA Vs. BHIMAVVA BASAVANTAPPA KADANNAVAR
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November 25, 2025 |
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EDWARD GEORGE Vs. COMMISSIONER OF CUSTOMS
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August 5, 2025 |
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EKNATHRAO Vs. STATE OF KARNATAKA
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June 18, 2025 |
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EMLAMMA Vs. STATE OF KARNATAKA
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November 5, 2025 |
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ENMAS GB POWER SYSTEMS PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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March 19, 2025 |
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ERANNA Vs. KARNATAKA LOKAYUKTA
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October 30, 2025 |
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ERANNA Vs. RENUKAIAH
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September 4, 2025 |
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ESABAI @ VIJYALAKSHMI Vs. STATE OF KARNATAKA
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April 8, 2025 |
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ESDS SOFTWARE SOLUTION LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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April 22, 2025 |
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ESHWARACHARI Vs. STATE OF KARNATAKA
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July 8, 2025 |
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ESI CORPORATION Vs. BHIMA & BROTHERS
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July 2, 2025 |
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EXECUTIVE ENGINEER Vs. V.T.SHARMA
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August 18, 2025 |
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EXECUTIVE ENGINEER, CHAMUNDESHWARI ELECTRICITY SUPPLY COMPANY LTD. Vs. CHIDANANDA
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October 24, 2025 |
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EXOTIC MILE PRIVATE LIMITED Vs. DPAC VENTURES LLP
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October 3, 2025 |
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F. M. FAIROZ QURESHI Vs. STATE OF KARNATAKA
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July 25, 2025 |
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FAKRUDEEN Vs. STATE
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June 25, 2025 |
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FARHAT AARA SHAIKH W/O. SAMEER SHAIKH Vs. STATE OF KARNATAKA
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March 14, 2025 |
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FAROOQ KHAN Vs. STATE
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July 2, 2025 |
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FAZULULLA SATTARSAB KALIGAR Vs. KHATHUNNISA
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July 17, 2025 |
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FEEBI GOTTAM Vs. STATE OF KARNATAKA
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July 30, 2025 |
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FIRST FUTURISTIC HOLDINGS LTD. Vs. SLV ELECTRICAL
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October 16, 2025 |
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FOURESS ENGINEERING KARMIKA SANGHA Vs. MANAGEMENT OF FOURESS ENGG (I) PVT LTD.
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July 8, 2025 |
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FRANCIS IGNETIAS DSOUZA Vs. STATE OF KARNATAKA
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May 20, 2025 |
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FRANK ANTHONY Vs. STATE
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March 21, 2025 |
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FRANKLIN Vs. STATE OF KARNATAKA
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May 15, 2025 |
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G. CHENNARAYAPPA Vs. AMBUJAMMA
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June 16, 2025 |
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G. CORP LOTUS MALL PRIVATE LIMITED Vs. AXIS BANK LIMITED
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January 29, 2025 |
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G. GOVINDA RAJU Vs. REGISTRAR BANGALORE UNIVERSITY JNANA BHARATHI CAMPUS
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October 30, 2025 |
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G. HEMANTHA RAO GHORE Vs. PRAVEENA H. RAO
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May 29, 2025 |
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G. K. BHEEMAPPA Vs. STATE OF KARNATAKA
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October 17, 2025 |
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G. PRABHUDEV Vs. RANGANAYAKI
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March 7, 2025 |
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G. PRAVEEN Vs. THANVEER SYED
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August 1, 2025 |
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G. R. GIRISH Vs. STATE OF KARNATAKA.
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February 11, 2025 |
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G. RAMACHANDRA REDDY Vs. G. AMBIKA
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May 13, 2025 |
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G. SUBRAMANYA NAIDU Vs. M.C.PADMA
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April 24, 2025 |
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July 25, 2025 |
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G.ESHWAR Vs. STATE OF KARNATAKA
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June 9, 2025 |
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G.K.NARASIMHAIAH Vs. G.K.RAMU
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August 13, 2025 |
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G.NARENDRA KUMAR Vs. STATE OF KARNATAKA
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February 28, 2025 |
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G.R. BHARGAVA REDDY Vs. STATE OF KARNATAKA
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July 1, 2025 |
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G.S.JAGADEESH Vs. STATE
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June 12, 2025 |
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G.S.MANAGEMENT PVT. LTD. Vs. COMMISSIONER OF POLICE
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February 4, 2025 |
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G.V. NARASIMHAMURTHY Vs. STATE OF KARNATAKA
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July 1, 2025 |
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GADHAVE RUSHIKESH DADABHAU Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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February 25, 2025 |
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GADIGI SIDDALINGAVVA Vs. MANJAPPA
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April 3, 2025 |
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GAGANA Vs. STATE OF KARNATAKA
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March 6, 2025 |
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GALAXY ENTERPRISES Vs. STATE OF KARNATAKA
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March 21, 2025 |
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GANESH Vs. STATE OF KARNATAKA
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May 2, 2025 |
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GANESH TRADERS Vs. TEGGINAMANI SALES CORP.
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April 29, 2025 |
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GANESHA Vs. CHIEF SUPERINTENDENT OF PRISON CENTRAL PRISON
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April 7, 2025 |
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GANGADHARA MADIVALA Vs. NONAYYA MADIVALA
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August 7, 2025 |
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GANGADHARA REDDY Vs. G.RAMAKRISHNAPPA
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June 20, 2025 |
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GANGAMMA Vs. STATE OF KARNATAKA
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April 3, 2025 |
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July 21, 2025 |
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January 7, 2025 |
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November 4, 2025 |
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July 7, 2025 |
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January 24, 2025 |
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July 25, 2025 |
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GIRISH BHARADWAJ Vs. STATE OF KARNATAKA
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May 29, 2025 |
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GLOBAL IEEE INSTITUTE FOR ENGINEERS Vs. IEEE MUMBAI SECTION WELFARE ASSOCIATION
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July 2, 2025 |
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GO DIGITAL GENERAL INSURANCE COMPANY LTD Vs. MOHAMMED ZAID KHAN
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June 26, 2025 |
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GOKUL KRISHNA Vs. ARASU @ VALLARASU
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December 10, 2025 |
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GOOD COFFEE SUPPLIES Vs. PRAGATHEE COFFEE AND TEA SUPPLY CO.
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January 22, 2025 |
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GOPAL Vs. STATE OF KARNATAKA
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April 23, 2025 |
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April 17, 2025 |
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December 11, 2025 |
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June 27, 2025 |
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January 15, 2025 |
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July 9, 2025 |
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GOVINDAPPA Vs. LAXMAMMA
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July 9, 2025 |
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GOVINDARAJU Vs. KARNATAKA POWER CORPORATION LTD.
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September 8, 2025 |
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August 18, 2025 |
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June 30, 2025 |
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GOWRAMMA M. Vs. RAVINDRANATH
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January 7, 2025 |
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July 18, 2025 |
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GRANTHANA KARGADDE RANGANATH Vs. UNION OF INDIA
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March 24, 2025 |
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GUDUDAPPA MEGALAMANI Vs. STATE OF KARNATAKA
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July 4, 2025 |
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GUJJAL RAGHAVENDRA Vs. K. GULAM RASOOL
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September 10, 2025 |
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March 27, 2025 |
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GULLU G. TALREJA Vs. SANJAY ABBAS KHAN
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May 15, 2025 |
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GURDYAL KAUR Vs. STATE OF KARNATAKA
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March 7, 2025 |
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GURJIT KAUR Vs. JATINDER SINGH
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June 12, 2025 |
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December 30, 2025 |
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July 2, 2025 |
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GURUNATH Vs. CHAIRMAN,LAND TRIBUNAL RAMADURG
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March 24, 2025 |
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GURUPRASAD H. D. Vs. STATE OF KARNATAKA
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June 20, 2025 |
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H. A. ROOPA Vs. MANAGING DIRECTOR CORPORATE OFFICE BESCOM
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October 10, 2025 |
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December 5, 2025 |
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June 5, 2025 |
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May 28, 2025 |
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August 7, 2025 |
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H. V. GIRISHA Vs. STATE OF KARNATAKA BY HULIYURDURGA POLICE STATION
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April 9, 2025 |
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H.B. RUDRESH Vs. STATE OF KARNATAKA
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June 10, 2025 |
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H.D. KUMARSWAMY Vs. STATE OF KARNATAKA
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May 8, 2025 |
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February 21, 2025 |
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H.G.SUMAN Vs. VINCENT PINTO
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January 7, 2025 |
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H.GIRI ALIAS HA GIRISH Vs. STATE OF KARNATAKA
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January 30, 2025 |
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H.L. NARAYANA Vs. H.G. ESHWAR
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December 18, 2025 |
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H.M. RAMACHANDRA Vs. J.A. GOPALA GOWDA
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July 24, 2025 |
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H.P.RAMESH Vs. STATE OF KARNATAKA
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November 25, 2025 |
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H.R.JAGADISHA Vs. HYDER ALI
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January 21, 2025 |
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H.R.SURESH Vs. STATE OF KARNATAKA
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January 24, 2025 |
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H.S.GAGANA Vs. STATE OF KARNATAKA
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April 1, 2025 |
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H.S.MUNIRAJU Vs. H.A.BHEEMANNA
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March 26, 2025 |
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H.V.CHINTALA Vs. H.V.VENKATA REDDY
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February 10, 2025 |
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HAIDER ALI Vs. STATE OF KARNATAKA
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February 19, 2025 |
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HALESH NAIKA Vs. STATE OF KARNATAKA BY HULIYURDURGA POLICE STATION
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April 9, 2025 |
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HALIMA Vs. STATE OF KARNATAKA
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December 19, 2025 |
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HAMSAMMA Vs. SHARANAPPA
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June 6, 2025 |
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HANAMANTH @ BASAVARAJ Vs. STATE
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July 4, 2025 |
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HANMANTH Vs. SANTOSH
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July 21, 2025 |
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HANUIMANTHAREDDY Vs. STATE OF KARNATAKA
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March 27, 2025 |
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HANUMAGOUDA Vs. HANUMAVVA
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July 28, 2025 |
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HANUMAGOUDA PARANAGOUDA POLCE PATIL Vs. ASSISTANT COMMISSIONER
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April 29, 2025 |
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HANUMAKKA Vs. GOWRAMMA
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August 29, 2025 |
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HANUMAMMA Vs. MANJULAMMA
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November 4, 2025 |
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HANUMANT Vs. MANAGEMENT OF NWKRTC
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July 15, 2025 |
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HANUMANTAPPA Vs. STATE OF KARNATAKA
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January 23, 2025 |
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HANUMANTAPPA Vs. JAGADISH
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June 13, 2025 |
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HANUMANTH DEVENDRAPPA ALEMARI Vs. STATE OF KARNATAKA
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July 25, 2025 |
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HANUMANTH N. KARKUN Vs. HON’BLE MINISTER OF FINANCE, GOVERNMENT OF INDIA
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January 17, 2025 |
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HANUMANTHA NAIK Vs. STATE
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June 10, 2025 |
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HANUMANTHAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
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June 11, 2025 |
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HANUMANTHAPPA Vs. CATHORIN S. D SOUZA
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June 30, 2025 |
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HANUMANTHAPPA Vs. B.RUDRAPPA
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July 10, 2025 |
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HANUMANTHAPPA YALLAPPA BARDI Vs. BASAPPA KALLAPPA BARADI
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April 25, 2025 |
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HANUMEGOWDA Vs. KUMARA
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April 23, 2025 |
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HAREESH Vs. A.S.UMESH
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September 1, 2025 |
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HARIKRISHNA Vs. KUPPUSWAMY
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July 24, 2025 |
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HARINATH Vs. STATE OF KARNATAKA
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June 24, 2025 |
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HARINI @ HARINAKSHI Vs. P.M. SHIVAPPA
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July 8, 2025 |
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HARISH Vs. STATE OF KARNATAKA
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July 28, 2025 |
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HARISH A. Vs. EXECUTIVE ENGINEER GOVINDARAJANAGAR SUB-DIVISION
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February 10, 2025 |
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HARISH RAVILLA Vs. CHIEF COMMISSIONER BBMP
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November 24, 2025 |
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HARSHA C.T. Vs. STATE OF KARNATAKA
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April 22, 2025 |
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HASEENA TAJ Vs. STATE OF KARNATAKA
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March 14, 2025 |
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HASIMSAB GOUSUSAB KIRAWADI Vs. ABDULKHADARSAB
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January 6, 2025 |
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HAVYAKA FINANCE LIMITED Vs. SANDEEP KUMAR SHETTY V.
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November 13, 2025 |
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HEMANTH KUMAR C. Vs. STATE
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January 9, 2025 |
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HIGH COURT OF KARNATAKA Vs. K. DHANANJAY
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December 11, 2025 |
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HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
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February 14, 2025 |
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HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
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February 13, 2025 |
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HINDUSTAN AERONAUTICS LIMITED Vs. INDIRA SHANKAR
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November 28, 2025 |
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HINDUSTAN AERONAUTICS OFFICERS GUILD Vs. HINDUSTAN AERONAUTICS LTD.
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January 27, 2025 |
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HIRIYANNA GOWDA Vs. KARNATAKA POWER TRANSFORMER
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September 15, 2025 |
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HONGEPPA Vs. KAMALAMMA
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July 17, 2025 |
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HONNUR SAB Vs. AMINABI W/O HONNURSAB SHAIKH
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February 25, 2025 |
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HUCHAMMA Vs. STATE
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July 9, 2025 |
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HUCHEGOWDA HEGGADE Vs. BOJEGOWDA
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June 25, 2025 |
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HUESOUL MANAGEMENT PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
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February 3, 2025 |
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HULLURAIAH Vs. STATE OF KARNATAKA
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April 3, 2025 |
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HUSSAIN BEE Vs. UNION OF INDIA
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April 21, 2025 |
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HUSSAINABBA Vs. STATE OF KARNATAKA
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April 15, 2025 |
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HUSSEN BEE Vs. UNION OF INDIA
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April 29, 2025 |
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ILHAN Vs. STATE OF KARNATAKA
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July 14, 2025 |
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IMRAN H. Vs. STATE OF KARNATAKA
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January 31, 2025 |
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INCOME TAX OFFICER, WARD-6(2)(1) Vs. PREETHI V.
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January 22, 2025 |
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INDIAN OIL CORPORATION LTD. Vs. NAYANA CHANDRA SHETTY
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July 25, 2025 |
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INDRA Vs. THE STATE BY YELAWALA POLICE
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November 4, 2025 |
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INDRA Vs. DIRECTOR GENERAL OF POLICE PRISONS AND CORRECTIONAL SERVICES
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July 8, 2025 |
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INDRAMMA Vs. KAMALAMMA
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November 6, 2025 |
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INDU SHEKAR KOLLURI Vs. BANGALORE CITY CHICKPET HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
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March 7, 2025 |
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INTELLIGENCE OFFICER Vs. SALA SAI YASHWANTH REDDY
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February 14, 2025 |
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INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. R. SUBHASH
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December 19, 2025 |
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IRANNA Vs. SOMANATH
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December 11, 2025 |
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IRFAN PASHA T. M. Vs. STATE OF KARNATAKA
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April 1, 2025 |
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ISIRI BUILDERS AND DEVELOPERS PVT LTD. Vs. STATE OF KARNATAKA
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June 18, 2025 |
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ISRAEL PAUL Vs. UNION OF INDIA
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May 15, 2025 |
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ISSA TOURE Vs. STATE
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July 10, 2025 |
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ITI LIMITED Vs. HCL INFOSYSTEMS LIMITED
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August 7, 2025 |
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ITTEFAQ STEELS AND SCARP TRADERS Vs. ADDITIONAL CHIEF SECRETARY MINISTRY OF FINANCE
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April 24, 2025 |
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IVAN KABONGE Vs. STATE OF KARNATAKA
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November 26, 2025 |
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J.C. CHANGAPPA Vs. K. H. PUTTARAJU
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January 24, 2025 |
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J.RAMESH Vs. M/S.LAKSHMI PRECIOUS JEWELLERY PVT. LTD.
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March 7, 2025 |
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JAGADEESH S/O. GANGAYYA MATAPATHI Vs. STATE OF KARNATAKA
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March 12, 2025 |
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JAGADEESHA Vs. STATE OF KARNATAKA
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November 12, 2025 |
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JAGADISH DEVADAS ANCHAN Vs. STATE OF KARNATAKA
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July 21, 2025 |
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JAGADISH R. Vs. R. UMA
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October 17, 2025 |
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JAGANNATH OLEKAR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
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October 10, 2025 |
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JAMNALAL BAJAJ SEVA TRUST Vs. STATE OF KARNATAKA
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February 3, 2025 |
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JANARDHAN Vs. STATE OF KARNATAKA
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June 10, 2025 |
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JANASHAKTHI WELFARE LAYOUT ASSOCIATION (R) Vs. CHIEF SECRETARY
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May 28, 2025 |
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JANAVI S.R. Vs. SUNILKUMAR T.J.
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July 25, 2025 |
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JAYALAKSHMAMMA Vs. ANJINAPPA
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June 13, 2025 |
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JAYALAKSHMI Vs. ASSISTANT COMMISSIONER, BENGALURU SOUTH SUB-DIVISION
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November 17, 2025 |
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JAYAMMA Vs. KUMARA
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January 15, 2025 |
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JAYAMMA Vs. DEPUTY COMMISSIONER
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January 21, 2025 |
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JAYANTH BALAKRISHNA Vs. B. PRADEEP
|
May 29, 2025 |
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JAYARAJ Vs. EXECUTIVE OFFICER
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January 17, 2025 |
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JAYARAM Vs. STATE OF KARNATAKA
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February 3, 2025 |
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JAYARAM Vs. M. PAPAIAH REDDY
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November 20, 2025 |
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JAYARAMA REDDY Vs. CHANDRAPPA REDDY
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October 31, 2025 |
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JAYASHREE Vs. K.N.JAGADEESH
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January 7, 2025 |
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JEELAN PASHA Vs. STATE OF KARNATAKA
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November 12, 2025 |
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JEEVAN DEVELOPERS Vs. STATE OF KARNATAKA
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June 30, 2025 |
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JEEVAN M. Vs. STATE OF KARNATAKA
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July 25, 2025 |
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JOHN LAWRENCE LEWIS Vs. CHANTHAR GRAMA PANCHAYATH CHANTHAR
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October 30, 2025 |
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JOHN WILKING EINSTEIN Vs. STATE OF KARNATAKA
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January 10, 2025 |
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JOINT COMMISSIONER OF COMMERCIAL TAXES Vs. V.L. PADMANABA RAO
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October 27, 2025 |
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JOINT REGIONAL DIRECTOR Vs. CREATIVE DRESSES PVT. LTD.
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February 17, 2025 |
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JOSEPH JOHN Vs. STATE OF KARNATAKA
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March 14, 2025 |
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JSW ENERGY LTD. Vs. GOVERNMENT OF KARNATAKA
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May 2, 2025 |
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JUDICIAL DEPARTMENT MULTI-PURPOSE CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
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April 17, 2025 |
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JUSTICE PADMARAJ NEMACHANDRA DESAI Vs. UNION OF INDIA
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February 20, 2025 |
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JYOTHI M. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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JYOTHI S. HIREMATH Vs. SUPERINTENDENT OF POLICE
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November 11, 2025 |
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JYOTHY FABRICARE SERVICE LTD. Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
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March 7, 2025 |
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JYOTI Vs. SARAVVA
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April 29, 2025 |
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K C JAYASWAMY Vs. STATE OF KARNATAKA
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October 14, 2025 |
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K V RANGAPPA Vs. R. SHANKAR
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September 8, 2025 |
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K. A. SURESH SHETTY Vs. B. S. NATARAJA
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July 8, 2025 |
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K. ABDUL SAMAD Vs. STATE OF KARNATAKA
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December 8, 2025 |
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K. GOPAL Vs. SRINIVAS C.
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June 27, 2025 |
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K. INDIRAMMA Vs. G. NAGRATHNAMMA
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March 4, 2025 |
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K. JANARDHANAM Vs. STATE OF KARNATAKA
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March 11, 2025 |
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K. JAYARAMAIAH Vs. NIJALINGAIAH
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October 16, 2025 |
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K. PUNITHA Vs. STATE BY MARATHAHALLI POLICE
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September 22, 2025 |
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K. RAMA BHAT Vs. BENGALURU ELECTRICITY SUPPLY COMPANY LTD.
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October 8, 2025 |
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K. RANGASWAMY Vs. H.T. SUNDARI
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August 5, 2025 |
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K. RAVINDRA NAYAK Vs. STATE OF KARNATAKA
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April 25, 2025 |
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K. S. RAMESH Vs. K. S. RANGASWAMY
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March 3, 2025 |
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K. SACHIN Vs. STATE
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April 22, 2025 |
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K. SHEIK AHAMED Vs. HASANABBA
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November 17, 2025 |
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K. VIJAYAN Vs. ASSISTANT COMMISSIONER, BENGALURU NORTH SUB-DIVISION
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February 28, 2025 |
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K. VISHWANATH Vs. STATE OF KARNATAKA
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March 28, 2025 |
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K.B. KUMAR Vs. STATE OF KARNATAKA
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December 16, 2025 |
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K.BYREGOWDA Vs. MUNIYAPPA
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April 7, 2025 |
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K.C. MAHADEVAIAH Vs. THULASAMMA
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May 13, 2025 |
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K.C. SHIVAMURTHY Vs. B.V. SAVITHRAMMA
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November 13, 2025 |
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K.C.NAGARAJU Vs. STATE OF KARNATAKA
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June 27, 2025 |
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K.DHARMENDRA Vs. GOPINATH MUPPIRI
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January 7, 2025 |
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K.DINESH Vs. STATE
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June 12, 2025 |
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K.K.MONNAPPA Vs. K.K.POOVAIAH
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January 27, 2025 |
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K.K.SUBBAIAH Vs. STATE OF KARNATAKA
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March 24, 2025 |
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K.L.E. SOCIETY Vs. K.S.SHANTHA
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February 11, 2025 |
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K.M. GURUSHIVAKUMAR Vs. LIC OF INDIA
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July 14, 2025 |
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K.MURALIDHAR Vs. ASSISTANT COMMISSIONER
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July 14, 2025 |
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K.N. MOIDU Vs. P. KUNHIKRISHNAN
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June 13, 2025 |
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K.N.SHANTH KUMAR Vs. ELECTORAL OFFICER, KARNATAKA STATE CRICKET ASSO.
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November 29, 2025 |
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K.R.VISHWANATH Vs. T.S.SUBBANNA SARVAJANIKA EDUCATION TRUST
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February 20, 2025 |
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K.RAVICHANDRAN Vs. SARASWATHI
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June 5, 2025 |
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K.S MANJUNATH GOWDA Vs. K.Y.NANJE GOWDA
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September 16, 2025 |
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K.S.GANAPATHI Vs. BAPUJI GRIHA NIRAMANA SAHAKARA SANGHA NIYAMITHA
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November 6, 2025 |
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K.S.SRINIVASA MURTHY Vs. STATE
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January 30, 2025 |
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K.SHYAMALA Vs. CHANNAPPA
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July 16, 2025 |
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K.SUBBALAKSHMI Vs. K.PRAKASH
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March 4, 2025 |
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K.T. NAGARAJA Vs. STATE OF KARNATAKA
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November 17, 2025 |
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K.T.SRINIVAS Vs. STATE OF KARNATAKA
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June 27, 2025 |
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K.YERRISWAMY Vs. P.VIRUPAKSHAPPA SHETTY AND SONS
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April 8, 2025 |
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KADATAL BASAVVA Vs. STATE OF KARNATAKA
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February 10, 2025 |
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KAILASAM P. Vs. KARNATAKA BANK LTD.
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February 20, 2025 |
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KALAPPA C. Vs. STATE OF KARNATAKA
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June 26, 2025 |
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KALAVATI Vs. STATE OF KARNATAKA
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May 22, 2025 |
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KALPANA VENKATACHAR Vs. K.N. SHANTH KUMAR
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December 4, 2025 |
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KALYAN JEWELLERS SALEM (PVT.) LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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July 2, 2025 |
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KALYAN SINGH Vs. STATE OF KARNATAKA
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April 9, 2025 |
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KAMAGANAHALLI MILK PRODUCERS WOMENS CO OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION
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May 2, 2025 |
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KAMAL KUMAR JAIN Vs. BENAKA SPONGE IRON PVT. LTD.
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August 23, 2025 |
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KAMASAMUDRA VYAVASAYA SEVA SAHAKARA SANGHA LTD. Vs. STATE OF KARNATAKA
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May 2, 2025 |
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KAMLESH JAYANTILAL THAKKAR Vs. STATE OF KARNATAKA
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May 2, 2025 |
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KANTAYYA S/O CHANABASAYYA PURANIK MATH Vs. STATE OF KARNATAKA
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March 4, 2025 |
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KANTHARAJU NAGARAJU Vs. STATE BY KYATHASANDRA POLICE STATION KYATHASANDRA CIRCLE
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November 6, 2025 |
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KANVA EDUCATIONAL TRUST Vs. COMPETENT AUTHORITY
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November 6, 2025 |
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KAPINIPATHI Vs. STATE OF KARNATAKA
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October 8, 2025 |
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KARAN CHANDRASHEKAR Vs. DIVYA K.C.
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March 18, 2025 |
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KARANTAKA EXAMINATION AUTHORITY Vs. STATE OF KARNATAKA
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February 5, 2025 |
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KARANTAKA STATE RATION FOOD GRAIN Vs. STATE OF KARNATAKA
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February 5, 2025 |
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KARAVALI AYURVEDA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA
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November 17, 2025 |
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KARAVALI BUS OWNERS ASSO. Vs. UNION OF INDIA
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June 2, 2025 |
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KAREEM SILK INTERNATIONAL LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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February 18, 2025 |
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KARIYAPPA. G Vs. UNION OF INDIA
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March 5, 2025 |
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KARNATAKA EXAMINATION AUTHORITY Vs. UNION OF INDIA
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October 16, 2025 |
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KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD. Vs. T NALINI
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October 15, 2025 |
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KARNATAKA GRAMIN BANK Vs. APPELLATE AUTHORITY
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September 8, 2025 |
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KARNATAKA GRAMIN BANK Vs. APPELLATE AUTHORITY
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May 19, 2025 |
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KARNATAKA HIGH COURT, LEGAL SERVICE COMMITTEE Vs. STATE OF KARNATAKA
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July 28, 2025 |
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KARNATAKA HIRE PURCHASE ASSOCIATION Vs. STATE OF KARNATAKA
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March 17, 2025 |
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KARNATAKA INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. SANGAMESH SUGARS LTD.
|
April 4, 2025 |
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KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. SHREE RENUKA ENERGY LIMITED
|
March 19, 2025 |
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KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. SRI. V. SRINIVAS
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February 21, 2025 |
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KARNATAKA KARMIKARA VEDIKE Vs. STATE OF KARNATAKA
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March 19, 2025 |
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KARNATAKA LINGAYAT EDUCATION SOCIETY Vs. GURUPADAPPA
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April 28, 2025 |
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KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 11, 2025 |
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KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. NAGARAJ B. R.
|
January 24, 2025 |
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KARNATAKA SILK INDUSTRIES CORPORATION LTD Vs. PUTTANNAIAH
|
February 7, 2025 |
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KARNATAKA STATE CRICKET ASSOCIATION Vs. ELECTORAL OFFICER, KSCA
|
November 21, 2025 |
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KARNATAKA STATE GOVERNOR SECRETARIAT EMPLOYEES HOUSE BUILDING CO-OP SOCIETY Vs. RAMANJANAPPA
|
August 29, 2025 |
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KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION Vs. MADHU PAPER MILLS (P) LTD.
|
February 27, 2025 |
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KARNATAKA STATE MEDICAL SUPPLIES CORPORATION LIMITED Vs. PLASTI SURGE INDUSTRIES PVT. LTD.
|
September 1, 2025 |
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KARNATAKA STATE PRIVATE MANAGEMENT ASSOCIATION OF HEALTH INSTITUTIONS Vs. STATE OF KARNATAKA
|
May 2, 2025 |
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KARNATAKA STATE ROAD TRANSPORT Vs. DRN INFRASTRUCTURE PVT. LTD.
|
September 26, 2025 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAGHURAM
|
July 9, 2025 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER, MYSORE CITY
|
January 10, 2025 |
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KARNATAKA URBAN HOUSING CO-OPERATIVE SOCIETY LTD. Vs. HANUMANTHARAYA
|
July 24, 2025 |
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KARTHIK Vs. STATE OF KARNATAKA
|
April 7, 2025 |
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KARTHIK Vs. P.RAMASWAMY
|
January 31, 2025 |
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KARUNA KUMAR K. M. Vs. K.M. GANGADHARAMMA
|
March 12, 2025 |
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KAVITA Vs. STATE OF KARNATAKA
|
May 8, 2025 |
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KAVITHA Vs. STATE OF KARNATAKA
|
April 4, 2025 |
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KC DAS PVT. LTD. Vs. ADDL. LABOUR COMMISSIONER
|
September 12, 2025 |
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KEERTHI HARMONY APARTMENT Vs. KEERTHI ESTATES PVT. LTD.
|
April 25, 2025 |
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KELACHANDRA JOSEPH GEORGE Vs. N.R. RAMESH
|
September 10, 2025 |
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KEMPANNA Vs. SUSHEELAMMA
|
June 11, 2025 |
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KENGERI YALLAPPA Vs. STATE OF KARNATAKA
|
June 10, 2025 |
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KESHAV DAGA Vs. NILISHA MAHESHWARI
|
November 4, 2025 |
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KESHAVAMURTHY Vs. SPECIAL DEPUTY COMMISSIONER
|
April 3, 2025 |
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KHALEEL MOHAMMED AMEEN Vs. REGIONAL OFFICE
|
April 9, 2025 |
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KHAZI HAMID FAISAL SIDDIQUE Vs. STATE OF KARNATAKA
|
April 16, 2025 |
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KHUDEJA Vs. JAGADISH COMMISSIONER OF COLLEGITE EDUCATION
|
January 23, 2025 |
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KIRAN JOSEPH KAILATH Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
September 22, 2025 |
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KIRAN N S Vs. STATE OF KARNATAKA
|
November 5, 2025 |
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KIRAN S/O. NEELAPPA PAWAR Vs. STATE OF KARNATAKA
|
February 11, 2025 |
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KISHOR KUMAR K. C. Vs. CANARA BANK
|
May 13, 2025 |
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KISHORE KUMAR B.K. Vs. STATE OF KARNATAKA
|
March 10, 2025 |
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KOTAK MAHINDRA BANK LTD. Vs. COMMERCIAL BANK RETIRED EMPLOYEES ASSOCIATION
|
August 5, 2025 |
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KRAZYBEE SERVICES PVT. LTD. Vs. ADDITIONAL DIRECTOR
|
December 8, 2025 |
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KRISHNA @ BALAKRISHNA Vs. STATE OF KARNATAKA
|
October 10, 2025 |
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KRISHNAJI TAMMAJI KOTABAGI Vs. STATE OF KARNATAKA
|
February 5, 2025 |
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KRISHNAMURTHY B. N. Vs. STATE OF KARNATAKA
|
September 22, 2025 |
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KRISHNAPPA Vs. BENGALURU DEVELOPMENT AUTHORITY
|
March 17, 2025 |
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KRISHNARAO KODANCHA Vs. STATE OF KARNATAKA
|
July 3, 2025 |
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KRISHNAVENI Vs. CHAIRMAN
|
May 27, 2025 |
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KRISHNEGOWDA Vs. STATE OF KARNATAKA
|
October 31, 2025 |
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KRUTHI K. SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
March 12, 2025 |
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KTK GROUP Vs. COMPETENT AUTHORITY
|
February 17, 2025 |
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KUDLA RAMPAGE Vs. HARSHENDRA KUMAR D.
|
August 1, 2025 |
|
KUMARI Vs. DEPUTY COMMISSIONER
|
January 10, 2025 |
|
KUMARI MANJULA Vs. R.YELLAMMA
|
June 27, 2025 |
|
KUMARSWAMY G. Vs. STATE
|
March 12, 2025 |
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KUSUMA K.S. Vs. STATE OF KARNATAKA
|
January 7, 2025 |
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KUSUMA KUMARI Vs. HAFEEZUR RAHAMAN
|
June 10, 2025 |
|
L. S. BALASUNDAR Vs. STATE OF KARNATAKA
|
August 29, 2025 |
|
L.C. KRISHNAIAH Vs. KRISHNA JOSHI
|
July 25, 2025 |
|
L.KRISHNA Vs. STATE OF KARNATAKA
|
February 7, 2025 |
|
L.NITHYANANDA Vs. SHYAMALA K.C.
|
April 16, 2025 |
|
LAKKAMMA Vs. RAYAKKA
|
July 1, 2025 |
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LAKSHMAMMA Vs. ANUSUYA CHIKKAHANUMANTHA RAJU
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April 25, 2025 |
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LAKSHMAMMA Vs. UNION OF INDIA
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April 17, 2025 |
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LAKSHMI K. Vs. PRINCIPAL CARUNODAYA INSTITUTE OF LEGAL STUDIES
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December 17, 2025 |
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LAKSHMI NAGENDRA Vs. SECRETARY
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April 15, 2025 |
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LAKSHMI NARAYANA Vs. STATE OF KARNATAKA
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November 28, 2025 |
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LAKSHMI S. Vs. STATE OF KARNATAKA
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August 21, 2025 |
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LAKSHMI SALIAN Vs. STATE OF KARNATAKA
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March 27, 2025 |
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LAKSHMIDEVAMMA Vs. NINGAMMA
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October 27, 2025 |
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LAKSHMIKANT S/O AMBADAS Vs. REGISTRAR
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December 26, 2025 |
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LALCHAND SHARMA Vs. R. CHANDRAMURTHY
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June 3, 2025 |
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LARSEN AND TOUBRO LIMITED Vs. BANGALORE METRO RAIL CORPORATION LIMITED
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May 20, 2025 |
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LATCHE SOFTWARE SOLUTIONS PVT. LTD. Vs. GLOW-X INNOVATIVE ELECTRONICS SOLUTIONS PVT. LTD.
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February 28, 2025 |
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LATE THIMMARAYAPPA Vs. SANDEEP BAFNA
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August 18, 2025 |
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LAXMI Vs. UNITED INDIA INSURANCE CO. LTD.
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March 24, 2025 |
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LAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 5, 2025 |
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LAXMI NINGAPPA SARVAND Vs. STATE OF KARNATAKA
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January 7, 2025 |
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LAXMINARAYAN Vs. STATE OF KARNATAKA
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June 20, 2025 |
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LEAD FACTORY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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March 19, 2025 |
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LEELADHAR Vs. STATE OF KARNATAKA
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October 27, 2025 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MAREPPA S/O YAMUNAPPA HIPPARAGI
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April 28, 2025 |
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LIKITH SHETTY Vs. STATE OF KARNATAKA
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July 22, 2025 |
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LINGAPPA REDDY Vs. STATE OF KARNATAKA
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July 18, 2025 |
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LOHITH Vs. STATE OF KARNATAKA
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July 8, 2025 |
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LOKANATH PARESH SANADI Vs. STATE OF KARNATAKA
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December 19, 2025 |
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LOKESH B.H. Vs. STATE OF KARNATAKA
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November 18, 2025 |
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LOKESH BABU Vs. STATE OF KARANTAKA
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June 11, 2025 |
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M. A. HAMEED Vs. KARNATAKA STATE BAR COUNCIL
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December 18, 2025 |
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M. A. SREENIVASAN Vs. MIMI PARTHASARATHY
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January 28, 2025 |
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M. AMRUTHA Vs. STATE OF KARNATAKA
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January 10, 2025 |
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M. ARUNACHALAM Vs. STATE OF KARNATAKA
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July 18, 2025 |
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M. ARUNACHALAM Vs. R.M. CHOCKALINGAM
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July 24, 2025 |
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M. B. RAMU Vs. STATE OF KARNATAKA
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July 2, 2025 |
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M. BASAVARAJ NAIK Vs. STATE OF KARNATAKA
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January 23, 2025 |
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M. CHANDRU Vs. ANJANA MURTHY
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January 23, 2025 |
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M. D. IRFAN Vs. STATE OF KARNATAKA.
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February 11, 2025 |
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M. G. SADASHIVAIAH Vs. KARNATAKA MEDICAL COUNCIL
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July 16, 2025 |
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M. KRISHNAMURTHY Vs. M. RAMACHANDRA
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July 21, 2025 |
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M. MADAPPA Vs. STATE OF KARNATAKA
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March 6, 2025 |
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M. MANJAPPA Vs. STATE OF KARNATAKA
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April 1, 2025 |
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M. N. PRABHAKARA Vs. STATE OF KARNATAKA
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December 4, 2025 |
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M. NAGARATHNA Vs. PUSHPAMMA
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October 8, 2025 |
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M. R. PRAVEEN Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
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December 4, 2025 |
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M. RAJESH KUMAR Vs. STATE OF KARNATAKA
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June 16, 2025 |
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M. RAMANATH SHENOY Vs. PADMINI S. KAMATH
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July 22, 2025 |
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M. ROOPAVATHI Vs. B.V. VENKATESH
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August 5, 2025 |
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M. S. YOGAMURTHY Vs. STATE OF KARNATAKA
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October 31, 2025 |
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M. VIJAY Vs. STATE OF KARNATAKA
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March 19, 2025 |
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M. VIJAYALAKSHMI Vs. M. SANJAY
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January 9, 2025 |
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M.APPAJI Vs. H.C.SHIVANANJEGOWDA
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October 27, 2025 |
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M.B.NAGAKUMAR Vs. S.R.RAVI KUMAR
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April 1, 2025 |
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M.D.DEVAMMA Vs. K.V.KALAVATHI
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July 7, 2025 |
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M.G. POORNACHANDRATHEJASWI Vs. SHREYAS M PATEL
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July 7, 2025 |
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M.KRISHNAMURTHY Vs. DEPUTY COMMISSIONER
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January 10, 2025 |
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M.KUDIARASU Vs. BHAGYALAKSHMI
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July 24, 2025 |
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M.N KANAKALASHMI Vs. VISHALAKSHI RAJU
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August 13, 2025 |
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M.P. SUGANDAPPA Vs. S. JAYADEVA SHASTRY
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December 17, 2025 |
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M.P.MEDAPPA Vs. SHARFUDDIN M.M.
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January 6, 2025 |
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M.R. ANANDA RAJU Vs. GOWRAMMA
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March 4, 2025 |
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M.R.MUKUND KUMARJI Vs. L.N.K. MURTHY
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January 21, 2025 |
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M.RAME GOWDA Vs. STATE OF KARNATAKA
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March 17, 2025 |
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M.S. MALLAPPA Vs. RPS ORCHIRD PVT. LTD.
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July 1, 2025 |
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M.S.NATARAJ Vs. S.NAGALAKSHMI
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April 7, 2025 |
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M.S.VEERESHA Vs. RAMYA.K.E.
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December 15, 2025 |
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M.SHANKAR KHARVI Vs. STATE OF KARNATAKA
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January 31, 2025 |
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M.SHARADA R. RAMACHANDRA Vs. SELVARAJ
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April 29, 2025 |
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M.SHARADAMMA Vs. KIRAN KUMAR
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July 9, 2025 |
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M.V. MANJUNATHA Vs. M. MUNISWAMY
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March 20, 2025 |
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M.YASHODAMMA Vs. N.M.ANANDA
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August 18, 2025 |
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M/S AKSHAY ENTERPRISES Vs. SALARPURIA HI RISE PVT LTD
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June 13, 2025 |
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M/S MINERA STEEL AND POWER PVT. LTD Vs. STATE OF KARNATAKA
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February 18, 2025 |
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M/S SAHYADRI CREDIT CORPORATION Vs. SURESH KUMAR T. S.
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February 13, 2025 |
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M/S SHASHI MINING SOLUTIONS, PARTNERSHIP FIRM, RAMANAND RESIDENCY Vs. KARNATAKA BANK LTD.
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December 30, 2025 |
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M/S UMRAH DEVELOPERS Vs. THE STATE OF KARNATAKA
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October 30, 2025 |
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M/S. A.H.TRADERS Vs. STATE OF KARNATAKA
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March 14, 2025 |
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M/S. AARESS IRON AND STEEL LIMITED Vs. STATE OF KARNATAKA
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March 11, 2025 |
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M/S. ALLIANCE UNIVERSITY Vs. MADHUKAR G. ANGUR
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March 3, 2025 |
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M/S. ATRIA CONVERGENCE TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
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February 18, 2025 |
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M/S. BANAVATHY & COMPANY Vs. MAHAEER ELECTRO MECH (P) LTD
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July 9, 2025 |
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M/S. BRUNTON DEVELOPERS Vs. UNITED BREWERIES (HOLDINGS) LIMITED
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March 14, 2025 |
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M/S. IBA ENTERPRISES Vs. STATE OF KARNATAKA
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March 14, 2025 |
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M/S. MAITI DIE POINT PRIVATE LIMITED Vs. CHAIRMAN KARNATAKA STATE POLLUTION CONTROL BOARD
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October 27, 2025 |
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M/S. MANJUNATHA ELECTRICALS AND ENGINEERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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September 18, 2025 |
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M/S. ROYAL FRAGRANCES PRIVATE LIMITED Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
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August 20, 2025 |
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M/S. SLN GAJA INDUSTRIES Vs. THE AUTHORISED OFFICER
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March 24, 2025 |
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M/S. SLR METALIKS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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January 28, 2025 |
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M/S. SOMS REALTORS AND DEVELOPERS Vs. ROBERT ZOMAWIA STREET
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July 30, 2025 |
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M/S. SOUTH EASTERN CARRIERS PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY
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March 12, 2025 |
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M/S. V S L SRINIDHI REALITIES Vs. STATE OF KARNATAKA
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January 23, 2025 |
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M/S. VIDYASHILP INDIA P. LTD Vs. JOINT ADDITIONAL COMMISSIONER
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March 5, 2025 |
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MADASHETTY Vs. STATE OF KARNATAKA
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January 20, 2025 |
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MADESH Vs. DIRECTOR ADMINISTRATION
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December 8, 2025 |
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MADHU S. SIDDEGOWDA Vs. STATE OF KARNATAKA
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February 7, 2025 |
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MADHUKAR G. ANGUR Vs. STATE
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April 22, 2025 |
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MADHURA Vs. STATE OF KARNATAKA
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February 1, 2025 |
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MADHUSHREE S. M. Vs. STATE OF KARNATAKA
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November 28, 2025 |
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MADIGA DANDORA Vs. STATE OF KARNATAKA
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June 26, 2025 |
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MAHADEVU M. Vs. STATE
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July 23, 2025 |
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MAHAMOOD KHAN Vs. STATE OF KARNATAKA
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June 25, 2025 |
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MAHANAND Vs. STATE OF KARNATAKA
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January 7, 2025 |
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MAHANTESH Vs. STATE OF KARNATAKA
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August 21, 2025 |
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MAHANTESH BILAGI Vs. STATE OF KARNATAKA
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December 2, 2025 |
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MAHESH Vs. DINAKAR
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January 30, 2025 |
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MAHESH D. YATNALLI Vs. R. SUJATHA
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May 2, 2025 |
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MAHESH N. ROKHADE Vs. H. K. PATIL
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March 25, 2025 |
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MAHESHA Vs. STATE OF KARNATAKA
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November 28, 2025 |
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MAHESHA Vs. STATE OF KARNATAKA
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January 25, 2025 |
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MAHESHKUMAR C. Vs. STATE OF KARNATAKA
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March 12, 2025 |
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MAHINDRA SATYAM LTD. Vs. AJAY BHAGAT
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January 6, 2025 |
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MAITHREYI H. L. Vs. STATE OF KARNATAKA
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December 4, 2025 |
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MAJEEDA KHANAM Vs. AHMED KHAN
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July 7, 2025 |
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MAJOR LAKSHMISHA GOWDA K J Vs. UNION OF INDIA
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July 3, 2025 |
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MALAGOUDA Vs. SHANTAWWA
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April 16, 2025 |
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MALAVIKA PERIYASWAMY Vs. STATE OF KARNATAKA
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June 25, 2025 |
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MALAVVA Vs. MALLANGOUDA BIRADAR
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July 28, 2025 |
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MALINI REDDY Vs. H. M. MALLESHAPPA
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December 18, 2025 |
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MALLAIAH MALAVALLI BASAVARAJU Vs. UNION OF INDIA
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March 25, 2025 |
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MALLANAGOUDA Vs. PUTTANAGOUDA
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September 12, 2025 |
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MALLAPPA Vs. LAXMIBAI
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April 15, 2025 |
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MALLIKARJUN TONNY Vs. STATE OF KARNATAKA
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July 7, 2025 |
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MALURAPPA Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
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July 25, 2025 |
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MANAGEMENT OF BHARAT EARTH MOVERS LTD. Vs. GENERAL SECRETARY, BHARATH EARTH MOVERS
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March 4, 2025 |
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MANAGEMENT OF GRASIM INDUSTRIES LTD., Vs. PRESIDENT/GENERAL SECRETARY ADITYA BIRLA EMPLOYEES’ UNION GRASIM INDUSTRIES LTD.,
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February 28, 2025 |
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MANAGEMENT OF INDIAN INSTITUTE OF MANAGEMENT Vs. D. MANIKYA
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December 1, 2025 |
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MANAGEMENT OF KAR MOBILES LTD. Vs. G. CHANDRAIAH
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March 25, 2025 |
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MANAGEMENT OF MAHINDRA AEROSTRUCTURES PVT. LTD. Vs. PRINCIPAL SECRETARY/DEPUTY SPECIAL OFFICER, CHILD LABOUR CELL
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February 6, 2025 |
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MANAGER, POWER GRID CORPORATION OF INDIA LTD. Vs. MUNIYAPPA
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September 22, 2025 |
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MANAGER, RELIANCE GENERAL INS. CO. Vs. NANDINI
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January 9, 2025 |
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MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SRINIVAS
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August 7, 2025 |
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MANAGING DIRECTOR OF NEKRTC Vs. KUMMARI CHANADRAKALA
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September 9, 2025 |
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MANAGING DIRECTOR, KARNATAKA POWER CORPORATION LIMITED Vs. LAKSHMINARAYANA
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June 26, 2025 |
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MANAGING DIRECTOR, KSRTC Vs. KERAPPA S/O BAPURAY PATIL
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March 12, 2025 |
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MANAGING DIRECTOR, KSRTC Vs. V. RAJENDRA PRASAD
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October 17, 2025 |
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MANAGING DIRECTOR,KSRTC Vs. KENCHAIAH
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July 10, 2025 |
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MANAGING DIRECTOR,NEKRTC CENTRAL OFFICER Vs. MOHURUNISA BEGUM
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June 20, 2025 |
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MANCHANAIKA Vs. BOKKANAIKA
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November 13, 2025 |
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MANDAJI SRIDHAR Vs. RAJIV GANDHI UNIVERSITY
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April 1, 2025 |
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MANDAVI PARADISE OWNERS ASSOCIATION VIDYARATHNA NAGAR Vs. STATE OF KARNATAKA
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April 28, 2025 |
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MANDEPANDA RAJESH ALIAS AIYAPPA Vs. STATE OF KARNATAKA
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April 21, 2025 |
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MANDYA MILK UNION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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February 3, 2025 |
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MANGALA G. Vs. LAKSHMI B.
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January 10, 2025 |
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MANGALA J. Vs. STATE OF KARNATAKA BY ANEKAL POLICE STATION
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December 30, 2025 |
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MANGALAMMA Vs. RAMAKRISHNAIAH
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June 2, 2025 |
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MANGALORE ELECTRICITY SUPPLY CO. Vs. ASSTT. PF COMMISSIONER
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July 7, 2025 |
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MANI M. SHEKAR Vs. DEPUTY SUPERINTENDENT OF POLICE CBI, BANK SECURITIES
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October 30, 2025 |
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MANIKANTHA V. K. Vs. STATE OF KARNATAKA
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June 23, 2025 |
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MANIKYAMMA Vs. SOMANNA
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March 24, 2025 |
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MANJA @ MANJUNATHA Vs. STATE OF KARNATAKA
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April 24, 2025 |
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MANJA NAIK Vs. STATE OF KARNATAKA
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April 2, 2025 |
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MANJANNA M.K. Vs. STATE OF KARNATAKA
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May 2, 2025 |
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MANJEET SINGH CHAWLA Vs. DEPUTY COMMISSIONER OF TDS WARD
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June 2, 2025 |
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MANJU K.C. Vs. RAVINDRA BABU G.
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June 30, 2025 |
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MANJULA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
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July 28, 2025 |
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MANJULA Vs. B.RAMANJINEYA
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April 29, 2025 |
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MANJULA DEVI A. Vs. BHANUPRAKASH ARADHYA
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December 4, 2025 |
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MANJUNATH Vs. STATE BY HASSAN CITY POLICE STATIO
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November 13, 2025 |
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MANJUNATH Vs. STATE OF KARNATAKA
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July 24, 2025 |
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MANJUNATH C. S. Vs. STATE OF KARNATAKA
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June 23, 2025 |
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MANJUNATH H. Vs. STATE OF KARNATAKA
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July 9, 2025 |
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MANJUNATH S.J. Vs. STATE OF KARNATAKA
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February 1, 2025 |
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MANJUNATH V. Vs. STATE OF KARNATAKA
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June 10, 2025 |
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MANJUNATHA A. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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MANJUNATHA ACHARI Vs. STATE OF KARNATAKA
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April 16, 2025 |
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MANJUNATHA BUILDERS Vs. I.C. GOPINATH
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February 18, 2025 |
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MANJUNATHA H.A. Vs. STATE OF KARNATAKA
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May 22, 2025 |
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MANJUNATHA R. Vs. HINDUSTAN PETROLEUM CORPORATION
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June 2, 2025 |
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MANOJ Vs. STATE OF KARNATAKA
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March 7, 2025 |
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MANOZ ZAGREE Vs. STATE OF KARNATAKA
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April 9, 2025 |
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MANSOOR NAZEER Vs. H. R. REHAMAN
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June 30, 2025 |
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MARIGOWDANADODDI MILK PRODUCERS WOMEN’S CO OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
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May 2, 2025 |
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MARIKAMBA DEVASTHANAGALA Vs. STATE OF KARNATAKA
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August 6, 2025 |
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MARIMADAMMA Vs. SOMASHEKARA KARISHETTY
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July 3, 2025 |
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MARTHAND SINGH MAHINDRA Vs. STATE OF KARNATAKA
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April 7, 2025 |
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MARUTI Vs. MANJUNATH
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February 18, 2025 |
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MASTER ADHRITH BHAT Vs. REGISTRAR OF BIRTH AND DEATH
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February 6, 2025 |
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MASTER RKGMM MAHASWAMIJI DISTRICT JUDGE Vs. REGISTRAR GENERAL HONBLE HIGH COURT OF KARNATAKA
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October 16, 2025 |
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MAVERICK MOTORS LLP Vs. ROHIT MURTHY
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April 29, 2025 |
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MAXWORTH REALTY INDIA LTD. Vs. JT. REGISTRAR OF COOP SOCIETIES
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April 15, 2025 |
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MAYURA SREERAM Vs. DEPUTY COMMISSIONER
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May 2, 2025 |
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MD BADAL HOULADAR Vs. NATIONAL INVESTIGATION AGENCY
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March 4, 2025 |
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MEDIA.NET SOFTWARE SERVICES (INDIA) PRIVATE LIMITED Vs. SCHLOSS BANGALORE PRIVATE LIMITED
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April 4, 2025 |
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MEENA Vs. STATE BY MICO LAYOUT P S BENGALURU DISTRICT
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November 7, 2025 |
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MEHBOOB PASHA Vs. NATIONAL INVESTIGATION AGENCY
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July 22, 2025 |
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MEHRUN BI Vs. ATHARULLA
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December 18, 2025 |
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MIRZA MOHD. MEHDI Vs. STATE
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June 17, 2025 |
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MITTAL LAL JAIN C. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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MOHAMED AFNAS Vs. STATE OF KARNATAKA
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April 16, 2025 |
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MOHAMED IKBAL Vs. SECRETARY TO GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
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April 29, 2025 |
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MOHAMED UMAR SEENI ARIFF KHAN Vs. TANZIA BANO
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July 7, 2025 |
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MOHAMMAD AESHAN AMIN SHAIKH Vs. STATE OF KARNATAKA
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June 20, 2025 |
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MOHAMMAD ISMAIL YANE NANYABAI Vs. STATE
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July 1, 2025 |
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MOHAMMED ASIFODDIN Vs. STATE OF KARNATAKA
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July 23, 2025 |
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MOHAMMED AZEEM Vs. SABEEHA
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September 22, 2025 |
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MOHAMMED HAFEEZ YANE APPI Vs. STATE OF KARNATAKA
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April 7, 2025 |
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MOHAMMED IDHREES Vs. STATE OF KARNATAKA
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April 16, 2025 |
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MOHAMMED IRFAN CHULBUL Vs. STATE
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December 26, 2025 |
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MOHAMMED ISMAIL Vs. MOHAMMED AKBAR
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June 9, 2025 |
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MOHAMMED KALEEM AHMED Vs. NATIONAL INVESTIGATING AGENCY MINISTRY OF HOME AFFAIRS
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March 27, 2025 |
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MOHAMMED KHUDRATHULLA Vs. RAJIV GANDHI UNIVERSITY
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February 7, 2025 |
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MOHAMMED SAHIL ALAM Vs. STATE OF KARNATAKA
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July 10, 2025 |
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MOHAMMED TAUSIF Vs. ZAIBA BAKTHIYAR
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June 20, 2025 |
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MOHAMMED UBEDULLA Vs. STATE OF KARNATAKA
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March 14, 2025 |
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MOHAN Vs. STATE OF KARNATAKA
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June 26, 2025 |
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MOIDIN Vs. STATE OF KARNATAKA
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May 20, 2025 |
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MONISHA S. Vs. HARSH PRATAP
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July 25, 2025 |
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MOULA ALI Vs. STATE OF KARNATAKA
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June 9, 2025 |
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MOULALI S/O. BABAJAN CHALLAL Vs. STATE OF KARNATAKA
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March 4, 2025 |
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MOUSIN KHURESHI Vs. STATE OF KARNATAKA
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April 9, 2025 |
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MPHASIS LIMITED Vs. SREEVEN INFOCOMM LIMITED
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May 20, 2025 |
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MR. ANWAR JAN Vs. SRI RAGHAVENDRA
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December 15, 2025 |
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MR. KARTHK SHETTY Vs. STATE OF KARNATAKA
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November 7, 2025 |
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MR. LAGADAPATI MALYADRI Vs. SRI. M. PRINCE PAUL RAJ
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March 22, 2025 |
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MR. SUNIL ABRAHAM Vs. MS. REETH ABRAHAM
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March 21, 2025 |
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MS. ELIZABETH THOMAS THOPPIL Vs. REVEREND SISTER LISSY CHACKO
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March 6, 2025 |
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MUBARAK HUSSAIN Vs. STATE OF KARNATAKA
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November 6, 2025 |
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MUDAKAPPA Vs. STATE OF KARNATAKA
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April 9, 2025 |
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MUDDEGOWDARA VEERABHADRAPPA Vs. G.M. VIRUPAKSHAPPA
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July 8, 2025 |
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MUDLAPPA Vs. SUNIL R.
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March 3, 2025 |
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MUJAHID PASHA Vs. STATE
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June 17, 2025 |
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MUJAWAR PETROLEUMS Vs. GOVERNMENT OF KARNATAKA
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July 30, 2025 |
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MUNIKRISHNAPPA Vs. NANJAPPA
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March 26, 2025 |
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MUNIRATHNA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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MUNISANJEEVAMMA Vs. STATE OF KARNATAKA
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August 4, 2025 |
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MUNISHAMANNA Vs. SAROJAMMA
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January 21, 2025 |
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MUNIYAMMA Vs. STATE OF KARNATAKA
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January 20, 2025 |
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MUNIYAPPA Vs. MANAGING DIRECTOR, MOTOR CLAIMS HUB
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September 9, 2025 |
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MUNIYAPPA Vs. SYED JALEEL AHMED
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July 25, 2025 |
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MUNIYAPPA Vs. MUNIYAMMA W/O NARAYANAPPA R.M.
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June 13, 2025 |
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MUNIYAPPA .A.V. Vs. STATE OF KARNATAKA
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February 4, 2025 |
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MUNIYAPPA S. Vs. KALAPPA S/O LATE MUNIYAPPA
|
March 7, 2025 |
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MURALI Vs. STATE
|
May 2, 2025 |
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MURALI KRISHNA R. Vs. STATE OF KARNATAKA
|
July 30, 2025 |
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MURTHY Vs. STATE OF KARNATAKA
|
February 7, 2025 |
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MUSSADIQ KHAN Vs. STATE OF KARNATAKA
|
July 4, 2025 |
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MUSTAFA SHAKIR HUSSAIN Vs. STATE OF KARNATAKA
|
August 11, 2025 |
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MUTHULAXMI B.N. Vs. STATE OF KARNATAKA
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July 8, 2025 |
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MUZAFER Vs. ZILLA PANCHAYAT
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June 23, 2025 |
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N. ANUSUYA Vs. STATE OF KARNATAKA
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December 4, 2025 |
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N. GOPAL N. CHUGH Vs. VANDANA G THAKUR ALIAS N. SHOBHA
|
August 20, 2025 |
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N. HANUMANTHAPPA Vs. STATE OF KARNATAKA
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December 3, 2025 |
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N. HEMAVATHI Vs. NANJUNDAPPA
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July 2, 2025 |
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N. JAYARAM Vs. B.R. RAMASWAMY GOWDA
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December 3, 2025 |
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N. PADMINI Vs. SUPERINTENDENT OF POLICE
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May 2, 2025 |
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N. RAVI Vs. TAHSILDAR, ANEKAL TALUK
|
July 16, 2025 |
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N. SHIVANNA Vs. STATE
|
February 7, 2025 |
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N. SURESH Vs. STATE
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April 29, 2025 |
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N.H.GOWDA Vs. RANGARAMA
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April 9, 2025 |
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N.N. MANJAPPA Vs. NAGAIAH ALIAS
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October 15, 2025 |
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N.R.NARASIMHAIAH Vs. STATE OF KARNATAKA
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January 31, 2025 |
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N.S.SHANTHA KUMAR Vs. SATHISHA
|
February 17, 2025 |
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N.SUBRAMANI Vs. UNION OF INDIA
|
March 25, 2025 |
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N.SURESH NALAPPA Vs. COMMISSIONER OF POLICE
|
July 25, 2025 |
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N.VASUNDARAMMA Vs. NIL
|
January 9, 2025 |
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NAGALAKSHMAMMA Vs. THYAGARAJU
|
August 12, 2025 |
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NAGAMANI @ S. NAGARATHNA Vs. S. RAJASHEKARA MURTHY
|
July 4, 2025 |
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NAGARAJ Vs. SHANKAR
|
July 30, 2025 |
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NAGARAJ Vs. STATE OF KARNATAKA
|
March 7, 2025 |
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NAGARAJ Vs. STATE OF KARNATAKA
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September 22, 2025 |
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NAGARAJ Vs. STATE OF KARNATAKA
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December 19, 2025 |
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NAGARAJ J. Vs. STATE OF KARNATAKA
|
April 29, 2025 |
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NAGARAJ S/O BHARAMANNA BHOVI Vs. STATE OF KARNATAKA
|
January 7, 2025 |
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NAGARAJA REDDY Vs. STATE OF KARNATAKA
|
October 10, 2025 |
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NAGARAJAGOWDA N. Vs. N.MANJULA
|
June 25, 2025 |
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NAGARAJU Vs. PUTTALAKSHMAMMA
|
June 18, 2025 |
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NAGARATHNAMMA Vs. H. S. RAGHAVENDRA
|
April 1, 2025 |
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NAGASETTY Vs. RAMASETTY
|
July 23, 2025 |
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NAGENDRA Vs. CHAIRMAN/ASSISTANT COMMISSIONER,THE LAND TRIBUNAL
|
March 19, 2025 |
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NAGINCHAND KHINCHA Vs. BOARD OF DISCIPLINE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA ICAI BHAWAN
|
December 18, 2025 |
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NAIDU K.V. Vs. DEPUTY COMMISSIONER
|
June 25, 2025 |
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NAJ PROPERTIES AND DEVELOPERS Vs. NEELUFAR
|
February 21, 2025 |
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NANDI SOCIAL CLUB Vs. STATE OF KARNATAKA
|
June 17, 2025 |
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NANDINI L.M. Vs. DEVARAJ P.
|
April 16, 2025 |
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NANDINI LAYOUT CLUB Vs. GURUCHARAN R HARITE
|
September 3, 2025 |
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NANDISHA K. Vs. STATE OF KARNATAKA
|
June 20, 2025 |
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NANJUNDEGOWDA Vs. STATE
|
June 10, 2025 |
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NANJUNDEGOWDA Vs. C. BASAVANNA
|
August 21, 2025 |
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NARASIMHA SHARMA Vs. STATE OF KARNATAKA
|
April 28, 2025 |
|
NARASIMHAIAH Vs. DEPUTY COMMISSIONER
|
June 20, 2025 |
|
NARASIMHAIAH REVENUE INSPECTOR Vs. STATE
|
February 7, 2025 |
|
NARASIMHAMURTHY Vs. NARASAIAH
|
September 1, 2025 |
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NARASIMHAN Vs. STATE OF KARNATAKA
|
March 28, 2025 |
|
NARAYAN J. Vs. PRASANNA KUMAR
|
January 27, 2025 |
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NARAYANA NAYAK Vs. STATE OF KARNATAKA
|
July 3, 2025 |
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NARAYANASWAMY Vs. ADEMMA
|
November 20, 2025 |
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NARLAJARLA SRIKRISHNA BHAGVANULU Vs. STATE BANK OF INDIA
|
June 2, 2025 |
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NASEER Vs. NATIONAL INVESTIGATION AGENCY MINISTRY OF HOME AFFAIRS
|
March 18, 2025 |
|
NASEER HUMAYUN Vs. SEEMA ANJUM
|
February 14, 2025 |
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NATESHA D.B., Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REVENUE
|
January 27, 2025 |
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NATIONAL HIGHWAYS AUTHORITY Vs. DAVURU VIJAY KUMAR REDDY
|
January 25, 2025 |
|
NATIONAL HIGHWAYS AUTHORITY Vs. VENKATESH
|
July 3, 2025 |
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NATIONAL INSURACE CO. Vs. GEORGE MENEZES
|
October 17, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJATHA
|
July 9, 2025 |
|
NATIONAL INSURNACE CO. Vs. SIDDAGANGAPPA
|
July 25, 2025 |
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NAVAJ S/O ILIYAJ BASHA Vs. STATE OF KARNATAKA
|
March 14, 2025 |
|
NAVEEN HOTELS LTD. Vs. CANARA BANK
|
April 16, 2025 |
|
NAVEEN KUMAR N Vs. KARNATAKA POWER CORPORATION LIMITED
|
May 28, 2025 |
|
NAVEEN S. Vs. STATE OF KARNATAKA
|
July 9, 2025 |
|
NAYAZ PASHA Vs. STATE OF KARNATAKA
|
May 15, 2025 |
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NAZEER AHMED Vs. D.RAMAPPA
|
August 5, 2025 |
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NAZIR AHEMED Vs. STATE OF KARNATAKA
|
January 7, 2025 |
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NAZRU SHAREEF BASHEER Vs. K. S. NARAYANA
|
January 29, 2025 |
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NEELAMMA Vs. LALITHAMMA
|
August 6, 2025 |
|
NEELAPPA Vs. STATE OF KARNATAKA
|
March 18, 2025 |
|
NEELAVVA Vs. CHANDRAVVA
|
February 20, 2025 |
|
NEL HOLDINGS SOUTH LIMITED
Vs. SECURITIES FOR EXCHANGE BOARD OF INDIA
|
April 7, 2025 |
|
NEWSPACE RESEARCH AND TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 25, 2025 |
|
NEWSPACE RESEARCH AND TECHNOLOGIES PVT. LTD. Vs. ANIRUDH PUTSALA
|
January 29, 2025 |
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NHDPL SOUTH PVT. LTD. Vs. UNION BANK OF INDIA
|
January 27, 2025 |
|
NIKHIL B.A. Vs. STATE OF KARNATAKA
|
October 31, 2025 |
|
NIMAH URBANSCAPES LLP Vs. ALTAF ABDULREHMAN NADAF
|
January 10, 2025 |
|
NINGAPPA Vs. SHANTANAGOUDA
|
July 11, 2025 |
|
NINGAPPA Vs. PRABHATBHAI
|
July 11, 2025 |
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NINGAPPA LAKKAPPA AINAPUR Vs. STATE OF KARNATAKA
|
June 30, 2025 |
|
NINGARAJU Vs. STATE OF KARNATAKA
|
March 14, 2025 |
|
NINGAVVA Vs. TARANATH
|
April 4, 2025 |
|
NINGAVVA, W/O. DODDANAGAOUDA MUGANNAVAR Vs. SHIVALINGAPPA S/O. VIRUPAXAPPA BENNI
|
March 5, 2025 |
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NIRMALA HIREMATH Vs. STATE OF KARNATAKA
|
February 20, 2025 |
|
NITHIN Vs. STATE OF KARNATAKA
|
July 1, 2025 |
|
NITHYANANDA Vs. SUREKHA SHETTY
|
June 30, 2025 |
|
NITIN Vs. STATE OF KARNATAKA
|
November 5, 2025 |
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NOLAMBA VEERASHAIVA SANGA Vs. REGIONAL COMMISSIONER AND COMPETENT AUTHORITY
|
April 2, 2025 |
|
NORBERT DSOUZA Vs. REGINA LEWIS
|
July 1, 2025 |
|
OBINNA JEREMIAH OKAFOR Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE
|
August 14, 2025 |
|
OFFICE OF THE DEPUTY DIRECTOR, LEGAL ENFORCEMENT Vs. M.M.HANCHINMANI
|
June 26, 2025 |
|
ORIENTAL INSURANCE COMPANY Vs. TONTESH
|
March 4, 2025 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SINDHU W/O LATE SENTHIL NATHAN
|
March 17, 2025 |
|
OWUSU COLLINUS GHANIAN Vs. STATE OF KARNATAKA
|
October 27, 2025 |
|
P. D. SHASHIDHAR RAO Vs. STATE OF KARNATAKA
|
June 16, 2025 |
|
P. DODDASIDDAIAH Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
June 6, 2025 |
|
P. JUNJAPPA Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
March 17, 2025 |
|
P. MANJUNATHA REDDY Vs. BANGALORE MYSORE INFRASTUCTURE CORRIDOR AREA PLANNING AUTHORITY
|
July 4, 2025 |
|
P. SHILPA Vs. K. DHANANJAYA
|
December 8, 2025 |
|
P. YADAVA RAO Vs. RAMAIAH S/O. SRIRAMULU
|
February 21, 2025 |
|
P. YATIRAJ Vs. STATE OF KARNATAKA
|
August 7, 2025 |
|
P.BHOOPAL Vs. P.GOVINDAPPA
|
April 9, 2025 |
|
P.G. NATARAJ Vs. STATE OF KARNATAKA
|
January 22, 2025 |
|
P.GANESHWARAIAH Vs. LAND ACQUISITION OFFICER
|
February 5, 2025 |
|
P.K. PURUSHOTHAMA Vs. H. MUNIYAPPA
|
August 11, 2025 |
|
P.KARUNAKARA GANDHI Vs. RAJU RAO
|
February 3, 2025 |
|
P.MANJUNATH Vs. STATE OF KARNATAKA
|
April 9, 2025 |
|
P.T. RAMACHANDRA Vs. B. NARASINGA RAO
|
August 20, 2025 |
|
PADMA BAI Vs. DURGENDRA RAO
|
January 30, 2025 |
|
PADMA MALINI G. RAO Vs. RAVI KARUMBAIAH
|
March 7, 2025 |
|
PADMAVVA Vs. MANJUNATH
|
January 16, 2025 |
|
PALANI Vs. PALANI STATE OF KARNATAKA
|
November 27, 2025 |
|
PAM NETWORKS LTD. Vs. CHARULATHA DESAI
|
August 18, 2025 |
|
PANCHAKSHRAYYA Vs. SENIOR LABOUR INSPECTOR
|
August 28, 2025 |
|
PANCHMUKHI CLUB AND RESORT Vs. SRINIVAS RAMNATH SHANBAG
|
June 20, 2025 |
|
PANDUREDDY Vs. RAVINDRANATH
|
April 8, 2025 |
|
PARASAPPA Vs. STATE OF KARNATAKA
|
June 6, 2025 |
|
PARASHURAMAPPA Vs. STATE
|
April 16, 2025 |
|
PARIMALA Vs. G.LAKSHMI
|
January 20, 2025 |
|
PARUSHARAM Vs. STATE OF KARNATAKA
|
July 10, 2025 |
|
PARVATHI Vs. DIRECTORATE OF ENFORCEMENT
|
March 7, 2025 |
|
PARVATHI KANCHAN Vs. STATE OF KARNATAKA
|
March 28, 2025 |
|
PARVEEN TAJ Vs. STATE OF KARNATAKA
|
July 4, 2025 |
|
PATRICK DSOUZA Vs. STATE THROUGH POLICE INSPECTOR
|
December 18, 2025 |
|
PATTAMMA Vs. ASSISTANT COMMISSIONER
|
August 18, 2025 |
|
PAVANKUMAR Vs. STATE OF KARNATAKA
|
February 19, 2025 |
|
PEDDANNA Vs. STATE OF KARNATAKA
|
April 24, 2025 |
|
PHONEPE PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
April 29, 2025 |
|
PINKI SHARMA Vs. STATE
|
July 8, 2025 |
|
PIO AND THE PROJECT DIRECTOR, NIRMITI KENDRA Vs. STATE INFORMATION COMMISSIONER
|
August 6, 2025 |
|
PODAMADA N. APPAIAH Vs. T.A. BALAKRISHNA
|
March 3, 2025 |
|
POOJARY ARJUNAPPA Vs. STATE OF KARNATAKA
|
April 9, 2025 |
|
POOJITHA J. Vs. STATE OF KARNATAKA
|
February 28, 2025 |
|
POURA VIHARA Vs. B. P. UMASHANKAR
|
March 25, 2025 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. M/S. ABHISHEK DEVELOPERS
|
February 14, 2025 |
|
PR. COMMISSIONER OF INCOME TAX Vs. CANARA BANK
|
February 14, 2025 |
|
PR. COMMISSIONER OF INCOME TAX Vs. MOODBIDRI CO-OPERATIVE SERVICES BANK LTD.
|
January 27, 2025 |
|
PR. COMMISSIONER OF INCOME TAX Vs. VIVEK KRISHNAMOORTHY
|
January 8, 2025 |
|
PR. COMMISSIONER OF INCOME-TAX Vs. SAP INDIA PVT. LTD.
|
January 28, 2025 |
|
PRABHAVATHI Vs. AMITHA REDDY
|
August 11, 2025 |
|
PRABHU BASAPPA LAKKAPPAGOL Vs. STATE OF KARNATAKA
|
April 24, 2025 |
|
PRABHU S/O BHAMALA CHAVAN Vs. STATE OF KARNATAKA
|
March 17, 2025 |
|
PRADEEP Vs. NARASIMHEGOWDA
|
July 17, 2025 |
|
PRADEEP KUMAR Vs. STATE OF KARNATAKA
|
February 18, 2025 |
|
PRAGATHI GRAMIN BANK Vs. REGIONAL PROVIDENT COMMISSIONER
|
October 16, 2025 |
|
PRAGNA PONNAMMA K.A. Vs. STATE OF KARNATAKA
|
February 7, 2025 |
|
PRAJWAL REVANNA Vs. STATE
|
July 9, 2025 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
July 3, 2025 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
January 30, 2025 |
|
PRAKASH Vs. STATE OF KARNATAKA
|
January 28, 2025 |
|
PRAKASH DARJI Vs. STATE OF KARNATAKA
|
March 11, 2025 |
|
PRAKASH RAO MAIRPADY Vs. SWATHI HEBBAR
|
January 31, 2025 |
|
PRAKASH S/O. BASANNA NAYAKA Vs. STATE OF KARNATAKA
|
December 26, 2025 |
|
PRAKHAR JAIN Vs. UNION OF INDIA
|
April 7, 2025 |
|
PRAMEELAMMA Vs. V. NANDEESHA
|
July 28, 2025 |
|
PRAMOD KUMAR Vs. BHUVANESHWARI
|
October 10, 2025 |
|
PRAMOD KUMAR P. LAXMIN Vs. STATE OF KARNATAKA
|
December 26, 2025 |
|
PRASAD KUMAR Vs. B. SHYAMALA
|
July 21, 2025 |
|
PRASANNA M. HEGDE Vs. STATE OF KARNATAKA
|
June 10, 2025 |
|
PRASANNAJIT CHAKRAVARTHI Vs. STATE OF KARNATAKA
|
June 23, 2025 |
|
PRASHANTH KUMAR PATEL Vs. NIL
|
July 25, 2025 |
|
PRATHEEK R. Vs. STATE OF KARNATAKA
|
November 28, 2025 |
|
PRATIBHA INDUSTRIES LIMITED Vs. AMRUTHA CONSTRUCTIONS PVT. LTD.
|
August 1, 2025 |
|
PRAVEEN Vs. STATE OF KARNATAKA
|
June 6, 2025 |
|
PRAVEEN KABBER Vs. STATE OF KARNATAKA
|
June 5, 2025 |
|
PREM SINGH Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
|
December 12, 2025 |
|
PREMA Vs. STATE OF KARNATAKA
|
March 22, 2025 |
|
PREMANAND R. BALIGA Vs. NARASHIM ISHWAR
|
April 15, 2025 |
|
PREMCHAND Vs. STATE
|
June 30, 2025 |
|
PRESTIGE ESTATES PROJECTS LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 25, 2025 |
|
PRIMARY AGRICULTURAL CREDIT CO-OP SOCIETY Vs. STATE OF KARNATAKA
|
February 1, 2025 |
|
PRINCIPAL SECRETARY TO GOVT Vs. CHANDRASHEKAR R. TORVI
|
September 4, 2025 |
|
PRITI Vs. SUBHASH
|
July 1, 2025 |
|
PRITI SINGH Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
May 29, 2025 |
|
PRIYA P Vs. STATE OF KARNATAKA
|
January 28, 2025 |
|
PRIYADARSHINI Vs. COMMISSIONER OF POLICE
|
May 3, 2025 |
|
PRIYANKA Vs. STATE OF KARNATAKA
|
February 17, 2025 |
|
PROJECT ENGINEER NIRMITI KENDRA Vs. JAGADISHWARAYYA
|
March 26, 2025 |
|
PROVIDENT HOUSING LIMITED Vs. DASARI NARESH
|
August 22, 2025 |
|
PUNDALIK Vs. SHANKRAYYA
|
June 9, 2025 |
|
PUNEETH Vs. STATE OF KARNATAKA
|
July 10, 2025 |
|
PUNEETH H.R. Vs. STATE OF KARNATAKA
|
May 27, 2025 |
|
PUNITH Vs. STATE OF KARNATAKA
|
June 30, 2025 |
|
PUNITH. P Vs. STATE
|
July 15, 2025 |
|
PUSHPARAJ MEHTA Vs. STATE OF KARNATAKA
|
March 21, 2025 |
|
PUSPHAVATHI Vs. MANJUNATH
|
April 16, 2025 |
|
PUTHIGE MUTT Vs. STATE OF KARNATAKA
|
October 17, 2025 |
|
PUTTAGANGAIAH Vs. G. RAVINDRAKUMAR
|
June 12, 2025 |
|
PUTTAMMA Vs. T.C. ANNAPOORNA
|
March 4, 2025 |
|
PUTTARAJAMMA Vs. SOMASHEKARAIAH
|
March 10, 2025 |
|
PUTTARAJU Vs. JOINT DIRECTOR OF LAND RECORDS
|
June 10, 2025 |
|
PUTTARAJU T. Vs. THIMANNA C.
|
October 9, 2025 |
|
QATAR HOLDING LLC Vs. BYJUS INVESTMENTS PTE LTD.
|
April 16, 2025 |
|
R. BASAVARAJU Vs. G.N. NARAYANA SWAMY
|
July 23, 2025 |
|
R. CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
June 5, 2025 |
|
R. J. RISHIKARAN PROJECTS PRIVATE LIMITED Vs. P. PRASAD
|
June 27, 2025 |
|
R. M. MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT
|
March 22, 2025 |
|
R. MANJULA Vs. TAHSILDAR, GUBBI
|
July 7, 2025 |
|
R. NANDEESH Vs. S. N. SREERAMA REDDY
|
August 22, 2025 |
|
R. RAVIKUMAR Vs. STATE OF KARNATAKA
|
April 22, 2025 |
|
R. SABITHA Vs. REGIONAL PASSPORT OFFICER
|
April 8, 2025 |
|
R. SHANKAR Vs. S. HASTIMAL JAIN
|
November 17, 2025 |
|
R. V. MOHAN REDDY Vs. CHAIRMAN, KARNATAKA GRAMEENA BANK
|
February 10, 2025 |
|
R.M. MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REFENUE
|
July 2, 2025 |
|
R.M.MANJUNATH GOWDA Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE AND DEPARTMENT OF REVENUE
|
April 22, 2025 |
|
R.R.YUVA KUMAR Vs. RAPTAKOS BRETT AND COMPANY
|
July 18, 2025 |
|
R.SHARMILA Vs. B.DEVAKUMAR
|
March 18, 2025 |
|
RACHAIAH Vs. JAYATHIRTHA K.R.
|
July 18, 2025 |
|
RACHAPPA SATHISH KUMAR Vs. EAGLESIGHT MEDIA PRIVATE LIMITED
|
June 25, 2025 |
|
RADHA Vs. SRIDHARA
|
December 17, 2025 |
|
RADHA Vs. STATE OF KARNATAKA
|
September 26, 2025 |
|
RADHA Vs. STATE OF KARNATAKA
|
November 28, 2025 |
|
RADHAKRISHNA Vs. JAILAKSHMI
|
August 11, 2025 |
|
RADHAKRISHNA HOLLA Vs. SOWMYA REDDY
|
March 7, 2025 |
|
RADHAKRISHNA REDDY Vs. PREMKUMAR
|
August 13, 2025 |
|
RAGHAVENDRA Vs. HONNAMMA
|
August 12, 2025 |
|
RAGHAVENDRA Vs. SHOUKATH
|
November 7, 2025 |
|
RAGHAVENDRA Vs. STATE OF KARNATAKA
|
February 7, 2025 |
|
RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT
|
January 9, 2025 |
|
RAGHAVENDRA T.C., Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 7, 2025 |
|
RAHIMA Vs. STATE OF KARNATAKA
|
January 28, 2025 |
|
RAHUL JASHNANI Vs. UNION OF INDIA
|
May 2, 2025 |
|
RAHUL S.N. Vs. STATE
|
February 7, 2025 |
|
RAHUL SIVASANKAR Vs. CRIMINAL INVESTIGATION DEPARTMENT
|
March 17, 2025 |
|
RAINBOW CHILDRENS MEDICARE LIMITED Vs. RAINBOW HEALTH CARE
|
April 23, 2025 |
|
RAINBOWS INFRA Vs. STATE OF KARNATAKA
|
June 27, 2025 |
|
RAIT SENA KARNATAKA Vs. UNION OF INDIA
|
May 28, 2025 |
|
RAJALAKSHMAMMA Vs. DR. SELVA KUMAR I.A.S. PRINCIPAL SECRETARY DEPARTMENT OF PUBLIC WORKS
|
January 30, 2025 |
|
RAJANNA Vs. B.M. VIJAYKUMAR
|
January 6, 2025 |
|
RAJAPPA Vs. STATE OF KARNATAKA
|
March 19, 2025 |
|
RAJASAB Vs. STATE OF KARNATAKA
|
July 10, 2025 |
|
RAJASHEKARA Vs. STATE OF KARNATAKA
|
March 4, 2025 |
|
RAJASHEKHAR DESAI Vs. VIJAYLAXMI
|
September 25, 2025 |
|
RAJASHREE B. NAYAK Vs. N.B.MABEN
|
July 25, 2025 |
|
RAJASRI APARTMENT OWNERS ASSOCIATION Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
September 3, 2025 |
|
RAJAVVA Vs. MALLESH
|
March 27, 2025 |
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RAJEEV GANDHI SUPER SPECIALITY HOSPITAL Vs. NALINI CHARLES
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March 26, 2025 |
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RAJEEVA M.J. Vs. UNION OF INDIA
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June 24, 2025 |
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RAJENDRA Vs. DIVISIONAL MANAGER, KARNATAKA FOREST DEVELOPMENT
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July 1, 2025 |
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RAJENDRA BAGLODI Vs. STATE OF KARNATAKA
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July 2, 2025 |
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RAJESAB @ RAJU Vs. STATE
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July 25, 2025 |
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RAJESH Vs. STATE OF KARNATAKA
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June 25, 2025 |
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RAJESH Vs. STATE OF KARNATAKA
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June 12, 2025 |
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RAJESH Vs. STATE OF KARNATAKA
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July 8, 2025 |
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RAJESH CHANDRA Vs. ULTRATECH CEMENT LTD.
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November 5, 2025 |
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RAJESH SARADANA Vs. STATE OF KARNATAKA
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June 30, 2025 |
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RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES Vs. K. SREE LAXMI
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June 26, 2025 |
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RAJIV MENON Vs. M. P. SOMAPRASAD
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April 9, 2025 |
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RAJIYABI Vs. MAKTUMBI
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December 18, 2025 |
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RAJKUMAR CHELLAPPAN PILLAI Vs. STATE OF KARNATAKA
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April 4, 2025 |
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RAJU Vs. STATE OF KARNATAKA
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June 27, 2025 |
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RAJU Vs. STATE OF KARNATAKA
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July 10, 2025 |
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RAJU Vs. POOJA
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January 8, 2025 |
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RAJU Vs. RUKMINI W/O VITTHAL PATIL
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December 30, 2025 |
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RAJU P. Vs. STATE OF KARNATAKA
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June 27, 2025 |
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RAKESH KUMAR BOHARA Vs. STATE OF KARNATAKA
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April 22, 2025 |
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RAM BABU PRODUCTIONS Vs. SYNERGY IMAGES PVT. LTD.
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May 20, 2025 |
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RAMA Vs. STATE OF KARNATAKA
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May 15, 2025 |
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RAMACHANDRA Vs. RAMAKRISHNAIAH
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January 6, 2025 |
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RAMACHANDRA Vs. TUMKUR GRAIN MERCHANTS CO-OP BANK
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October 9, 2025 |
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RAMACHANDRA Vs. KRISHNA MURTHY
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August 1, 2025 |
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RAMACHANDRA G.B. Vs. STATE OF KARNATAKA
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November 17, 2025 |
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RAMAIAH Vs. INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMP
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September 17, 2025 |
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RAMAKKA Vs. RAMALINGAPPA
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June 11, 2025 |
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RAMAKRISHNA MATH Vs. S. YOGA
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March 18, 2025 |
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RAMAMURTHY C.K. Vs. BOSCH LIMITED
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August 7, 2025 |
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RAMANAND Vs. HANUMANTHARAYAPPA
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June 9, 2025 |
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RAMAPPA Vs. SAYYAD YOUNAS FAZIL
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January 22, 2025 |
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RAMAPPA Vs. STATE OF KARNATAKA
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September 11, 2025 |
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RAMARAO MAHARAJ Vs. K. ROOPLANAIK
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June 23, 2025 |
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RAMESH Vs. STATE OF KARNATAKA
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June 16, 2025 |
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RAMESH Vs. STATE OF KARNATAKA
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December 10, 2025 |
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RAMESH BABU V. M. Vs. ROOPAKALA M.
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January 16, 2025 |
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RAMESH J Vs. STATE OF KARNATAKA
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March 17, 2025 |
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RAMESH KUMAR BHUTADA Vs. PLATINUM DEVELOPERS
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October 31, 2025 |
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RAMESH NAIK L Vs. STATE OF KARNATAKA
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May 28, 2025 |
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RAMESH S/O. SHRINIVAS SHANBAG Vs. JAI CONSTRUCTION
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April 29, 2025 |
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RAMESH T.G. Vs. NIL
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June 27, 2025 |
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RAMESHA Vs. LAKSHMAMMA T.
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January 9, 2025 |
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RAMESHA R. Vs. STATE OF KARNATAKA
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January 31, 2025 |
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RAMRAJ V. N. Vs. PASSPORT AUTHORITY OF INDIA
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March 14, 2025 |
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RAMU Vs. STATE OF KARNATAKA
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June 12, 2025 |
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RANGAMMA Vs. LALITHAMMA
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July 8, 2025 |
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RANGANATH Vs. RAMACHANDRA
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July 7, 2025 |
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RANGANNA Vs. DIRECTOR GENERAL OF POLICE PRISONS AND CORRECTIONAL SERVICES
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April 24, 2025 |
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RANGASWAMAIAH Vs. GANGARANGAIAH
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November 13, 2025 |
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RANJITH KUMAR R. Vs. STATE OF KARNATAKA
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November 4, 2025 |
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RANSOM ANSELM MURRAY Vs. M/S UNION OF INDIA
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February 14, 2025 |
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RAPHAEL MAXEL THEKKINIYATH Vs. SRUTHY TRESA ANTONY
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June 9, 2025 |
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RAPHAIL PINTO Vs. JASINTHA CHARLES PINTO
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July 23, 2025 |
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RASHMI Vs. HDFC BANK LIMITED
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December 5, 2025 |
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RASHTRIYA SURAKSHA JANANDOLAN Vs. COMMISSIONER OF POLICE MYSORE
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February 24, 2025 |
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RATHNAMMA Vs. CHAITRA
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September 8, 2025 |
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RATHNAMMA Vs. STATE OF KARNATAKA
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July 31, 2025 |
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RATHNAMMA Vs. STATE
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July 4, 2025 |
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RATNABAI W/O SIDRAMAPPA Vs. STATE OF KARNATAKA
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January 21, 2025 |
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RAVI @ RAVIRAJ Vs. STATE OF KARNATAKA
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June 10, 2025 |
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RAVI KUMAR Vs. SAJEEDA BEGUM
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July 8, 2025 |
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RAVI KUMAR Vs. GANGAMBIKE
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June 13, 2025 |
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RAVI KUMARA Vs. STATE OF KARNATAKA
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January 31, 2025 |
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RAVI S/O SHIVAMARIGOWDA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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RAVIKUMAR R Vs. STATE OF KARNATAKA
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October 17, 2025 |
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REDDY SRINIVAS Vs. STATE
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July 3, 2025 |
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REGIONAL DIRECTOR, ESI CORPORATION Vs. MANAGEMENT OF JUNGAL LODGES AND RESORTS
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March 25, 2025 |
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REGISTRAR GENERAL Vs. UMASHANKARA C.
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April 23, 2025 |
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REGISTRAR GENERAL, HIGH COURT Vs. UNION OF INDIA
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January 23, 2025 |
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REGISTRAR, KARNATAKA LOKAYUKTHA Vs. STATE OF KARNATAKA
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June 9, 2025 |
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REHMATHUNNISSA Vs. FAZLUNNISA
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April 29, 2025 |
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REKHA Vs. MAHMODSHARIFSAB
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January 8, 2025 |
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REKHA GADIGEPPA YELIGAR Vs. MAHMODSHARIFSAB
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January 8, 2025 |
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REKHA KANNAN Vs. STATE OF KARNATAKA
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May 2, 2025 |
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REKHA MAHESH Vs. STATE OF KARNATAKA
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August 20, 2025 |
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RENEW WIND ENERGY (KARNATAKA) PVT. LTD. Vs. UNION OF INDIA
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December 5, 2025 |
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RENRAM FASHIONS INDIA PVT LTD Vs. ESI CORPORATION
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January 22, 2025 |
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RENUKA Vs. NIL
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February 17, 2025 |
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RENUKA G. Vs. STATE OF KARNATAKA
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July 25, 2025 |
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RENUKA PARASHURAM GURAV Vs. JUDE DE SOUZA
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July 3, 2025 |
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RENUKUMARA SHIVANAGOUDA Vs. STATE OF KARNATAKA
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July 25, 2025 |
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REVANNA H.D. Vs. STATE OF KARNATAKA
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November 19, 2025 |
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RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST Vs. KARNATAKA STATE OF BOARD OF AUQAF
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May 27, 2025 |
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RISHI KUMAR Vs. UNION OF INDIA
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May 2, 2025 |
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RITESH AGARWAL FOUNDER, OYO Vs. STATE BY- POLICE INSPECTOR
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September 9, 2025 |
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ROHIT V. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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ROHITH Vs. STATE OF KARNATAKA
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July 4, 2025 |
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ROOPLA NAIKA Vs. SPECIAL LAND ACQUISITION
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August 5, 2025 |
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RUDRAMMA Vs. STATE OF KARNATAKA
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April 9, 2025 |
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RUDRAMMA SHEDTHI Vs. RAJARAMA SHETTY
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June 10, 2025 |
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RUDRAPPA R. Vs. STATE OF KARNATAKA
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February 7, 2025 |
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RUSHABH SHRAMIK MASTRULAL Vs. STATE
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March 21, 2025 |
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S. BALAJI Vs. LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER
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June 16, 2025 |
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S. DHANANJAYA Vs. STATE OF KARNATAKA
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January 22, 2025 |
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S. GIRISH Vs. STATE OF KARNATAKA
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July 18, 2025 |
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S. N. LADHANI Vs. SPECIAL DEPUTY COMMISSIONER
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December 4, 2025 |
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S. NARASIMHAMURTHY Vs. SAVITHA N.K.
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January 31, 2025 |
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S. R. MAMATHA Vs. T. GOVINDARAJ
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May 14, 2025 |
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S. RAJU Vs. VENKATESH
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May 2, 2025 |
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S. RAMCHANDRAPPA Vs. N. SRINIVASA MURTHY
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July 1, 2025 |
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S. RAYAPPAN Vs. LAKSHMAMMA
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December 19, 2025 |
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S. SHEKHARAPPA Vs. STATE OF KARNATAKA
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April 25, 2025 |
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S. SHIVKUMAR Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETY
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May 2, 2025 |
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S. SUNDAR RAO Vs. STATE OF KARNATAKA
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March 7, 2025 |
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S. V. SOMASHEKAR Vs. SIDDARAMAIAH
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March 26, 2025 |
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S.A. MANJUNATH Vs. B. SHANKAR
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January 7, 2025 |
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S.A. MANJUNATHA Vs. KORALAHALLI GRAMA PANCHAYATH
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July 11, 2025 |
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S.CHANDRAKALA Vs. STATE OF KARNATAKA
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March 17, 2025 |
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S.L.KRISHNEGOWDA Vs. G.H.VASANTH
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December 16, 2025 |
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S.M.BYREGOWDA Vs. STATE OF KARNATAKA
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February 4, 2025 |
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S.MANJULA Vs. KUVEMPU UNIVERSITY
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October 31, 2025 |
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S.N. MOHAN KUMAR Vs. STATE OF KARNATAKA
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March 24, 2025 |
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S.NAGARAJA Vs. KARNATAKA STATE FINANCE CORPORATION
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May 2, 2025 |
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S.NAGESH Vs. VIJAY KUMAR D.
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April 15, 2025 |
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S.PANCHALINGU Vs. PEOPLES EDUCATION TRUST
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June 25, 2025 |
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S.S.V. DEVELOPERS Vs. SUNDAR
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May 2, 2025 |
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March 26, 2025 |
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S.SHIVAKUMAR Vs. SGH RURAL GODOWN
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February 12, 2025 |
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S.SREENIVAS REDDY Vs. SUDHA RAO
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December 15, 2025 |
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S.SRINIVAS REDDY Vs. STATE OF KARNATAKA
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March 17, 2025 |
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S.UDAYKUMAR Vs. GOVERNMENT OF KARNATAKA
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June 20, 2025 |
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S.V.RAMASWAMY Vs. H AND M INFRASTRUCTURES
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February 3, 2025 |
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July 18, 2025 |
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SADASHIVAPPA Vs. DEPUTY COMMISSIONER PRESIDENT OF MAINTENANCE
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November 17, 2025 |
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SAFAN FASTENERS Vs. ASSISTANT COMMISSIONER
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April 8, 2025 |
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SAGAR Vs. UMESH
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June 19, 2025 |
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SAGAR Vs. STATE
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January 29, 2025 |
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SAGAYALATHA Vs. H.S. RAMESH
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August 11, 2025 |
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SAHA DEVELOPERS AND PROMOTERS Vs. PARMILA M
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November 3, 2025 |
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SAHADEV Vs. STATE OF KARNATAKA
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January 21, 2025 |
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SAHEBALAL GUDUSAB ROHILE Vs. ENQUIRY OFFICER THE CHIEF EXECUTIVE OFFICER
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August 18, 2025 |
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SAJEESH M. M. Vs. STATE OF KARNATAKA
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July 4, 2025 |
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SAKALESH KUMAR .S Vs. STATE OF KARNATAKA
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May 6, 2025 |
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SAMANTH Vs. INDIRA SADANANDA HEGDE
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July 15, 2025 |
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SAMARTH SANTHOSH JOSHI Vs. KARNATAKA EDUCATION AUTHORITY
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July 23, 2025 |
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SAMMAAN CAPITAL LIMITED Vs. MANTRI INFRASTRUCTURE PVT. LTD.
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March 24, 2025 |
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SAMPATH RAO S. BOMMANNAVAR Vs. STATE OF KARNATAKA
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January 30, 2025 |
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SAMPRAS ANTHONY Vs. STATE OF KARNATAKA
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October 25, 2025 |
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SANIL GEORGE Vs. COMMISSIONER SHIVAMOGGA MAHANAGARA PALIKE
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November 25, 2025 |
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SANJEEDA TABASSUM.M Vs. UNION OF INDIA
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April 29, 2025 |
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SANJEEVA KULALA Vs. UMAKANTH KAMATH
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November 13, 2025 |
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SANJEEVAPPA Vs. KAMALAMMA
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December 3, 2025 |
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SANJIV KUMAR Vs. STATE
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July 4, 2025 |
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SANTHOSH Vs. SOMASHEKHAR
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September 4, 2025 |
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SANTHOSH D. NAYAK Vs. STATE OF KARNATAKA
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January 6, 2025 |
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SANTHOSHA C.A. Vs. SUJATHA
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November 10, 2025 |
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SAPTHAGIRI SHELTERS Vs. STATE OF KARNATAKA
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June 5, 2025 |
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SARALA Vs. PADMAVATHI
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May 15, 2025 |
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SARASWATHI PRAKASH Vs. STATE OF KARNATAKA
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February 28, 2025 |
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SARASWATI JINNAPPA KHOT Vs. KUMAR SHRIPAL KHOT
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April 29, 2025 |
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SARASWATI MADIWALE TAMBE Vs. STATE OF KARNATAKA
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December 30, 2025 |
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SARITHA P SHETTY Vs. K. SHRINIVASA BHANDARY
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August 29, 2025 |
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SAROJINI W/O. DURGAPPA BHANVI Vs. YALLAPPA KEMPANNA BADIAGAWAD
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January 9, 2025 |
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SARVAMANGALA Vs. JAGADHAMBA
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March 18, 2025 |
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SASKEN COMMUNICATION TECHNOLOGIES LIMITED, Vs. LAKSHMI S. KUMAR,
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August 30, 2025 |
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SATEESH S/O BHARAMAPPA KONABEVU Vs. KATTEPPA S/O YAMANAPPA MALAGI
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June 3, 2025 |
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SATHISH Vs. STATE OF KARNATAKA
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September 3, 2025 |
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SATHISH B. Vs. PUTTARAJU T.
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January 25, 2025 |
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SATHISH REDDY M. Vs. STATE
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July 11, 2025 |
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SATHISHA Vs. STATE OF KARNATAKA
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April 9, 2025 |
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SATHYANARAYANA GOWDA V. Vs. STATE OF KARNATAKA
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April 7, 2025 |
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SATISH KUMAR S. HOSAMANI Vs. STATE OF KARNATAKA
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February 5, 2025 |
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SATTVA RESI PRIVATE LIMITED Vs. STATE OF KARNATAKA
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July 2, 2025 |
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SATYARAJ M. Vs. STATE OF KARNATAKA
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March 10, 2025 |
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SAURABH KANT Vs. STATE OF KARNATAKA
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June 18, 2025 |
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SAVATRI Vs. STATE OF KARNATAKA
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January 17, 2025 |
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SAVITHA G. Vs. STATE OF KARNATAKA
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July 14, 2025 |
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SAVITHRAMMA Vs. PANCHAYATH DEVELOPMENT OFFICER
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January 22, 2025 |
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SCARPE MARKETING PRIVATE LIMITED Vs. ANHEUSER BUSCH INBEV INDIA LIMITED
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February 6, 2025 |
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SECRETARY, AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. VINAYAK YALLAPPA HONAGEKAR
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April 4, 2025 |
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SECRETARY, SPECIAL AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. STATE OF KARNATAKA
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February 25, 2025 |
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SEETA Vs. LAXMI KOM NAGESH NAIK
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August 20, 2025 |
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SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. D.S. RANGAREDDIYAVAR
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June 23, 2025 |
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SEVEN HILLS DEVELOPERS AND TRADERS Vs. STATE OF KARNATAKA
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June 25, 2025 |
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SHAFIK @ KHALANDAR SHAFI Vs. STATE OF KARNATAKA
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January 17, 2025 |
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SHAIK AFSAR PASHA Vs. MANAGING DIRECTOR, BMTC
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October 30, 2025 |
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SHAIK NOOR AHMED Vs. STATE OF KARNATAKA
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January 30, 2025 |
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SHAKUNTHALA Vs. STATE OF KARNATAKA
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March 4, 2025 |
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SHAMBAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
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July 25, 2025 |
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SHAMBHAVI Vs. DIOCESE OF MANGALORE
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December 16, 2025 |
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SHAMSHAD BEGUM Vs. HUMAYUN SHARIEFF
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April 9, 2025 |
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SHANAZ KHANUM Vs. STATE OF KARNATAKA
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January 27, 2025 |
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SHANIDEVARA DEVALAYA ABHIRUDDI TRUST Vs. CHIEF COMMISSIONER
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July 9, 2025 |
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SHANKAR K. HARIKANTRA Vs. STATE OF KARNATAKA
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March 28, 2025 |
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SHANKAR KESHAV ATHANI Vs. STATE OF KARNATAKA
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April 22, 2025 |
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SHANKARA Vs. STATE OF KARNATAKA
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July 24, 2025 |
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SHANKARAGOUDA Vs. UMA SHANKARAGOUDA
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January 9, 2025 |
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SHANKAREPPA Vs. SHIVANGOUDA
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September 16, 2025 |
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SHANKRAPPA AMBALI Vs. STATE OF KARNATAKA
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January 10, 2025 |
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SHANKRAPPA S/O. NINGAPPA TALAVAR Vs. STATE OF KARNATAKA
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March 17, 2025 |
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SHANMUGA RAJ Vs. STATE
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February 4, 2025 |
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SHANMUKHA C. Vs. GIREESH ACHAR
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October 17, 2025 |
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SHANTA Vs. STATE OF KARNATAKA
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March 19, 2025 |
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SHANTADEVI Vs. LAND TRIBUNAL HUBLI
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March 20, 2025 |
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SHANTAPPA Vs. STATE OF KARNATAKA
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July 29, 2025 |
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SHANTARAM HEGDEKATTE Vs. STATE OF KARNATAKA
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June 24, 2025 |
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SHANTARAMA HEDGEKATTE Vs. SRINIVAS
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September 8, 2025 |
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SHANTAVVA GANAGAPPA PATIL Vs. SECRETARY,GOVERNMENT OF KARNATAKA
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June 30, 2025 |
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SHANTHAMMA Vs. SHIVAKUMAR
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March 4, 2025 |
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SHANTHAMMA Vs. STATE OF KARNATAKA
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July 18, 2025 |
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SHANTHAMMA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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SHANTHAMMA Vs. GURUPADAPPA
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June 12, 2025 |
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SHARANABASU Vs. STATE OF KARNATAKA
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October 3, 2025 |
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SHARANYA Vs. JAYAPRAKASH RAO B.
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July 7, 2025 |
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SHARIFF AYESHA NORULLA Vs. HOMBE GOWDA
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July 25, 2025 |
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SHARMILA RAMJI Vs. SUDHAKAR RAJACHAR
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May 8, 2025 |
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SHASHIDHARA Vs. STATE OF KARNATAKA
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December 1, 2025 |
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SHASHIKALA Vs. ASSISTANT COMMISSIONER
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July 3, 2025 |
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SHASHIKALA SHETTY Vs. MEENAKSHI RAI
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June 27, 2025 |
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SHASHIKUMAR Vs. SHAMBULING
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March 10, 2025 |
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SHEKAPPA Vs. DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE
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March 14, 2025 |
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SHEKAR POOJARY Vs. JAYASHREE RAVI
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November 7, 2025 |
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SHEKHAR Vs. STATE OF KARNATAKA
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January 10, 2025 |
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SHER BAHADUR BAM Vs. STATE OF KARNATAKA
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April 15, 2025 |
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SHESHACHALA Vs. GIRIJAMMA
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September 16, 2025 |
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SHESHAMMA Vs. RAMESH KUMAR
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July 30, 2025 |
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SHILPA H. Vs. GOVERNMENT OF INDIA
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April 17, 2025 |
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SHILPASHREE S. R. Vs. MANDYA UNIVERSITY
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October 10, 2025 |
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SHIMIZU CORPORATION INDIA PVT. LTD. Vs. K.S.SURESH
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August 13, 2025 |
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SHIVA ENTERPRISES Vs. STATE OF KARNATAKA
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March 24, 2025 |
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SHIVA KUMAR KEMPAIAH Vs. INCOME TAX OFFICER
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October 27, 2025 |
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SHIVA KUMAR M. Vs. STATE OF KARNATAKA
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June 20, 2025 |
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SHIVAKUMAR A Vs. STATE OF KARNATAKA
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February 1, 2025 |
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SHIVAMURTHY MURUGHA SHARANARU Vs. STATE OF KARNATAKA
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February 13, 2025 |
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SHIVANAND Vs. KALYANI
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January 13, 2025 |
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SHIVANANJA Vs. STATE OF KARNATAKA
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May 2, 2025 |
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SHIVANGINI BHARTIA Vs. STATE OF KARNATAKA
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April 7, 2025 |
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SHIVAPA S/O. RAYAPPA VANNURI Vs. STATE OF KARNATAKA
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December 30, 2025 |
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SHIVAPPA Vs. STATE OF KARNATAKA
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June 25, 2025 |
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SHIVAPRAKASH S/O LATE K.S. JAYADEVAPPA Vs. POOJA T.C.
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November 13, 2025 |
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SHIVARAJ Vs. STATE OF KARNATAKA
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April 29, 2025 |
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SHIVARAJU Vs. STATE OF KARNATAKA
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October 15, 2025 |
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SHIVEGOWDA Vs. NANJESHGOWDA
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July 16, 2025 |
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SHIVU Vs. STATE OF KARNATAKA
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December 2, 2025 |
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SHOAIB Vs. STATE OF KARNATAKA
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January 23, 2025 |
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SHOBHA Vs. P.N.SHYLA
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July 25, 2025 |
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SHREE GALI ANJANEYA SWAMY TEMPLE TRUST Vs. AVALAHALLI CHANDRAPPA R
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March 20, 2025 |
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SHREE LAKSHMI ENTERPRISES Vs. CANARA BANK
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July 17, 2025 |
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SHREEMAJJAGADGURU SHANKARACHARYA Vs. STATE OF KARNATAKA
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March 7, 2025 |
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SHREYA STONE CRUSHER Vs. STATE OF KARNATAKA
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April 28, 2025 |
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SHRI H.T. UMESH Vs. STATE OF KARNATAKA
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April 9, 2025 |
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SHRIKANTH GOUDA Vs. DEPUTY COMMISSIONER
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March 21, 2025 |
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July 4, 2025 |
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August 13, 2025 |
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March 25, 2025 |
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May 15, 2025 |
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April 17, 2025 |
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May 27, 2025 |
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July 7, 2025 |
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June 20, 2025 |
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July 7, 2025 |
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June 20, 2025 |
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January 30, 2025 |
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July 30, 2025 |
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January 30, 2025 |
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July 30, 2025 |
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March 5, 2025 |
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March 5, 2025 |
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March 20, 2025 |
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May 27, 2025 |
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March 24, 2025 |
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July 2, 2025 |
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March 17, 2025 |
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February 7, 2025 |
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June 23, 2025 |
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January 30, 2025 |
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June 20, 2025 |
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November 25, 2025 |
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July 17, 2025 |
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July 10, 2025 |
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July 31, 2025 |
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February 11, 2025 |
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April 22, 2025 |
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February 10, 2025 |
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March 12, 2025 |
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March 4, 2025 |
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June 17, 2025 |
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April 26, 2025 |
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April 29, 2025 |
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March 25, 2025 |
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May 2, 2025 |
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May 13, 2025 |
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February 4, 2025 |
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July 15, 2025 |
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March 28, 2025 |
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November 17, 2025 |
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March 25, 2025 |
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March 26, 2025 |
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August 19, 2025 |
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September 4, 2025 |
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February 7, 2025 |
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March 22, 2025 |
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March 21, 2025 |
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January 27, 2025 |
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March 7, 2025 |
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March 4, 2025 |
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March 17, 2025 |
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March 17, 2025 |
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March 3, 2025 |
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March 25, 2025 |
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March 18, 2025 |
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April 29, 2025 |
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April 29, 2025 |
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April 24, 2025 |
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April 9, 2025 |
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April 29, 2025 |
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June 18, 2025 |
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April 29, 2025 |
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January 7, 2025 |
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June 30, 2025 |
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June 20, 2025 |
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March 3, 2025 |
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July 4, 2025 |
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July 16, 2025 |
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June 24, 2025 |
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June 9, 2025 |
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March 20, 2025 |
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June 6, 2025 |
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September 1, 2025 |
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August 21, 2025 |
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December 3, 2025 |
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July 24, 2025 |
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June 2, 2025 |
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April 29, 2025 |
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November 3, 2025 |
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October 31, 2025 |
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November 27, 2025 |
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May 2, 2025 |
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May 2, 2025 |
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July 1, 2025 |
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February 1, 2025 |
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March 25, 2025 |
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July 17, 2025 |
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March 14, 2025 |
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February 7, 2025 |
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February 1, 2025 |
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August 5, 2025 |
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October 15, 2025 |
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January 22, 2025 |
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March 7, 2025 |
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March 12, 2025 |
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July 18, 2025 |
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February 19, 2025 |
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March 11, 2025 |
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November 25, 2025 |
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July 4, 2025 |
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December 19, 2025 |
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July 21, 2025 |
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September 22, 2025 |
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July 30, 2025 |
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June 27, 2025 |
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April 4, 2025 |
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July 4, 2025 |
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April 29, 2025 |
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September 8, 2025 |
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August 19, 2025 |
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December 18, 2025 |
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April 17, 2025 |
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July 10, 2025 |
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February 28, 2025 |
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May 15, 2025 |
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February 5, 2025 |
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July 24, 2025 |
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January 20, 2025 |
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March 11, 2025 |
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March 22, 2025 |
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January 7, 2025 |
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February 4, 2025 |
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January 30, 2025 |
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October 17, 2025 |
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November 6, 2025 |
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July 9, 2025 |
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December 18, 2025 |
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March 3, 2025 |
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May 20, 2025 |
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July 25, 2025 |
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March 3, 2025 |
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December 3, 2025 |
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November 25, 2025 |
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February 6, 2025 |
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July 8, 2025 |
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November 12, 2025 |
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March 11, 2025 |
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April 16, 2025 |
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August 21, 2025 |
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February 10, 2025 |
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July 28, 2025 |
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June 19, 2025 |
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March 3, 2025 |
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April 29, 2025 |
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September 22, 2025 |
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June 10, 2025 |
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June 17, 2025 |
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June 10, 2025 |
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July 8, 2025 |
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July 11, 2025 |
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March 24, 2025 |
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April 7, 2025 |
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March 26, 2025 |
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November 25, 2025 |
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July 18, 2025 |
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April 22, 2025 |
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May 2, 2025 |
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July 24, 2025 |
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May 15, 2025 |
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April 29, 2025 |
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July 15, 2025 |
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February 24, 2025 |
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July 8, 2025 |
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April 2, 2025 |
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March 25, 2025 |
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January 30, 2025 |
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March 20, 2025 |
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April 4, 2025 |
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January 9, 2025 |
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June 27, 2025 |
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April 9, 2025 |
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June 23, 2025 |
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April 1, 2025 |
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January 7, 2025 |
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July 2, 2025 |
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May 19, 2025 |
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April 29, 2025 |
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June 16, 2025 |
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June 6, 2025 |
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February 5, 2025 |
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November 7, 2025 |
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July 2, 2025 |
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July 11, 2025 |
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July 2, 2025 |
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June 11, 2025 |
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March 21, 2025 |
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August 19, 2025 |
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June 10, 2025 |
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December 26, 2025 |
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October 30, 2025 |
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April 28, 2025 |
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February 10, 2025 |
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March 4, 2025 |
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April 15, 2025 |
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June 25, 2025 |
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March 12, 2025 |
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February 1, 2025 |
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June 16, 2025 |
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November 10, 2025 |
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April 23, 2025 |
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January 30, 2025 |
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August 13, 2025 |
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July 24, 2025 |
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March 11, 2025 |
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February 1, 2025 |
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March 11, 2025 |
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April 24, 2025 |
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April 16, 2025 |
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February 18, 2025 |
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July 31, 2025 |
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April 4, 2025 |
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July 22, 2025 |
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July 8, 2025 |
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January 24, 2025 |
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March 10, 2025 |
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July 25, 2025 |
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January 24, 2025 |
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July 3, 2025 |
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VENKATESH A. Vs. STATE OF KARNATAKA
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April 7, 2025 |
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VENU Vs. STATE OF KARNATAKA
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July 16, 2025 |
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February 5, 2025 |
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November 5, 2025 |
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VIDYARTHI SRINIVASAN Vs. STATE OF KARNATAKA
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July 10, 2025 |
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December 5, 2025 |
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June 19, 2025 |
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June 16, 2025 |
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June 20, 2025 |
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VIJAY KUMAR G. Vs. COMMISSIONER OF POLICE
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November 20, 2025 |
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August 5, 2025 |
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January 9, 2025 |
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February 28, 2025 |
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VIJAYA GOPINATH Vs. RAJENDRA SAVANUR
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November 11, 2025 |
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July 10, 2025 |
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VIJAYAKRISHNA Vs. STATE OF KARNATAKA
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August 11, 2025 |
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VIJESH V. Vs. STATE OF KARNATAKA
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October 31, 2025 |
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VIKAS Vs. STATE
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December 26, 2025 |
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VIKAS C.V. Vs. STATE
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January 22, 2025 |
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VIMALA Vs. CHIEF MANAGER/AUTHORIZED OFFICER,UNION BANK OF INDIA
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March 18, 2025 |
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VINAY RAJASHEKHARAPPA KULKARNI Vs. CENTRAL BUREAU OF INVESTIGATION
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April 4, 2025 |
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VINAYKUMAR Vs. STATE OF KARNATAKA
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May 15, 2025 |
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VINCENT CORREA Vs. PREETHI CORREA
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January 10, 2025 |
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VINOD RAJ Vs. STATE OF KARNATAKA
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January 31, 2025 |
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VINOD REDDY Vs. K.M. KRISHNA REDDY
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April 9, 2025 |
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VIRAL NARENDRA GOSALIA Vs. SENIOR INTELLIGENCE OFFICER
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March 12, 2025 |
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June 30, 2025 |
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VIRGINIA DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA
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September 9, 2025 |
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VISHAKHA Vs. UNION OF INDIA
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March 25, 2025 |
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VISHAL Vs. STATE OF KARNATAKA
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April 9, 2025 |
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VISHEN VINAYA KUMAR Vs. STATE
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May 8, 2025 |
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VISHWANATH Vs. STATE OF KARNATAKA
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September 26, 2025 |
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VISHWAS K.S. Vs. STATE OF KARNATAKA
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July 21, 2025 |
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VIVEK GOUTAM Vs. STATE OF KARNATAKA
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April 15, 2025 |
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VIVEK R. NAIR Vs. TATA ELXSI LIMITED
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March 17, 2025 |
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X Vs. STATE OF KARNATAKA
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January 28, 2025 |
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XXXX Vs. SECRETARY, THE DEPARTMENT OF HEALTH AND FAMILY WELFARE
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May 22, 2025 |
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Y. MANJUNATH Vs. SHIVAMMA
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August 20, 2025 |
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Y.MUNIRATHA Vs. N.DHARMARAJ
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December 15, 2025 |
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Y.S.SUMATHY Vs. STATE OF KARNATAKA
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October 15, 2025 |
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YALLAPPA Vs. PARAVVA
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June 23, 2025 |
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YALLAPPA Vs. COMMISSIONER, BELAGAVI CITY CORPORATION
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June 25, 2025 |
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YALLAPPA Vs. STATE OF KARNATAKA
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April 24, 2025 |
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YALLAPPA Vs. STATE OF KARNATAKA
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June 11, 2025 |
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YALLAPPA Vs. LAXMIBAI
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July 1, 2025 |
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YALLAPPA SHAM MANAGUTAKAR Vs. STATE OF KARNATAKA
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January 17, 2025 |
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YAMANURAPPA Vs. STATE OF KARNATAKA
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July 10, 2025 |
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YAMUNA N. Vs. STATE OF KARNATAKA
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April 25, 2025 |
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YAMUNA T V Vs. MISSION DIRECTOR SANJEEVINI K S R L P S
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October 15, 2025 |
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YASHAS CHANDRA Vs. STATE OF KARNATAKA
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July 21, 2025 |
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YASHAWANTIBAI Vs. VIDYA ANIL CHOUGULE
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January 7, 2025 |
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YATHEESHA Vs. STATE OF KARNATAKA
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April 17, 2025 |
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YELLAMMA Vs. UNION OF INDIA
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April 21, 2025 |
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YELLAMMA Vs. SIDDAIAH
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June 26, 2025 |
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YELLAPPA Vs. POOJARI ERAPPA
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June 10, 2025 |
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YEMMIMAL Vs. HEAD MASTER
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July 15, 2025 |
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YENKYA NAIK Vs. STATE OF KARNATAKA
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April 9, 2025 |
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YOGESH L. N. NEELAGIRI L. Vs. STATE OF KARNATAKA
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October 31, 2025 |
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YOGISH V.N Vs. STATE OF KARNATAKA
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April 9, 2025 |
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YUVARAJ Vs. KARNATAKA STATE LAW UNIVERSITY
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June 11, 2025 |
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ZARINA W/O RIYAZAHMED BASRIKATI Vs. STATE OF KARNATAKA
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January 24, 2025 |
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ZIAULLA SHERIFF Vs. TULIP ENTERPRISES
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April 25, 2025 |
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ZIYA UR REHMAN Vs. NATIONAL INVESTIGATION AGENCY
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July 29, 2025 |
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ZIYAULLA Vs. ADEEBA BANO
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September 16, 2025 |
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