L SATHISH KUMAR Vs. STATE OF KARNATAKA
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December 7, 2022 |
SHILPA S. C. Vs. STATE OF KARNATAKA
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June 2, 2022 |
3M INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES
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October 11, 2022 |
A B DEVARAJU Vs. STATE OF KARNATAKA
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March 29, 2022 |
A M SHANKAR Vs. STATE OF KARNATAKA
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August 10, 2022 |
A RAMU Vs. P MANI
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December 7, 2022 |
A. BANU PRAKASH Vs. THIMMA SETTY
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September 1, 2022 |
A. D. HARISH Vs. STATE OF KARNATAKA
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November 15, 2022 |
A. J. SIGBATHULLA Vs. H.K.ASHWINI
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June 20, 2022 |
A. JAYAKUMARI Vs. STATE OF KARNATAKA
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November 15, 2022 |
A. RADHAKRISHNAN Vs. R. VANITHA
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November 14, 2022 |
A. RAJENDRA PRASAD Vs. PRABHAKAR DEEKSHIT
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November 22, 2022 |
A. SEATING Vs. NANDINI MODULARS
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April 8, 2022 |
A. SUDHIR PRASAD SHETTY Vs. THE CORPORATION OF CITY OF MANGALORE
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January 4, 2022 |
A. THULASI KRISHNA Vs. YAMINI TULASI KRISHNA
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June 20, 2022 |
A. Y. NAGARAJA RAO Vs. A. R. VENKATESHWARA RAO
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August 17, 2022 |
A.A. ATTAR Vs. STATE OF KARNATAKA
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October 19, 2022 |
A.A.SUBRAMANI Vs. STATE OF KARNATAKA
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July 5, 2022 |
A.BALACHANDRA BHAT Vs. KARNATAKA
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June 21, 2022 |
A.C.KRISHNAPPA Vs. STATE OF KARNATAKA
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September 21, 2022 |
A.CHANDRAPPA Vs. MANAGEMENT
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June 29, 2022 |
A.E.DAKSHAYANAMMA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
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June 3, 2022 |
A.FRANCIS Vs. FUTURE CAPITAL HOLDINGS LTD
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June 3, 2022 |
A.G.VIJAYENDRA Vs. STATE OF KARNATAKA
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May 25, 2022 |
A.K. SUBBAIAH Vs. IYANDA PREMA
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April 4, 2022 |
A.M.NAGARAJU Vs. STATE OF KARNATAKA
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July 4, 2022 |
A.N.MURTHY Vs. STATE OF KARNATAKA
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November 14, 2022 |
A.N.RAVI KUMAR Vs. B.MANJUNATH
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November 24, 2022 |
A.P.MAMATHA Vs. STATE OF KARNATAKA
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July 19, 2022 |
A.P.RUDRAMUNI Vs. KUMARI NIRIKSHA
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September 13, 2022 |
A.PADMAVATI Vs. STATE OF KARNATAKA
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October 28, 2022 |
A.R.PATIL Vs. STATE OF KARNATAKA
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September 28, 2022 |
A.R.YASHWANTH KUMAR Vs. STATE OF KARNATAKA
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February 23, 2022 |
A.S.SHAMALA Vs. ANIL KUMAR
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October 10, 2022 |
A.T.SURESH Vs. ARCHANA BHAT
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November 8, 2022 |
A.V. PADMAVATHI Vs. RAVIKEERTHI
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November 3, 2022 |
A.V.KANTHALAKSHMI Vs. COMMISSIONER
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July 15, 2022 |
A.VINOVATHI BAI Vs. M.JAYARAM
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July 15, 2022 |
AADYA Vs. REGIONAL DIRECTOR
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September 7, 2022 |
AARUSH JAIN Vs. STATE OF KARNATAKA
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September 9, 2022 |
AASIF Vs. STATE OF KARNATAKA
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August 11, 2022 |
AASIF PASHA Vs. STATE OF KARNATAKA
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February 23, 2022 |
AASTHA ALUMINA PVT. LTD. Vs. STATE OF KARNATAKA
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July 13, 2022 |
AAVIN SUJATHA Vs. ASSISTANT COMMISSIONER, HARAPANAHALLI, VIJAYANAGAR DISTRICT
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August 25, 2022 |
AAVVANNA Vs. STATE OF KARNATAKA
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September 21, 2022 |
ABBASA ALLABAKSHA MULLA Vs. STATE OF KARNATAKA
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October 11, 2022 |
ABBUBAKAR Vs. SINCHANA CHITS PVT. LTD.
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July 14, 2022 |
ABDUL AZEEZ Vs. STATE OF KARN
ATAKA
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August 16, 2022 |
ABDUL AZEEZ QUADRI Vs. HAMPANNA
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July 28, 2022 |
ABDUL GAFOOR IBRAHIM Vs. MANJUNATH JATTAPPA NAIK
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September 22, 2022 |
ABDUL HAKKEEM Vs. STATE OF KARNATAKA
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July 25, 2022 |
ABDUL KHADER D. Vs. STATE OF KARNATAKA
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July 26, 2022 |
ABDUL MAJEED Vs. STATE OF KARNATAKA
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July 1, 2022 |
ABDUL MANSOOR MURTUZA SAYED Vs. STATE OF KARNTAKA
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February 25, 2022 |
ABDUL MUNAF Vs. STATE OF KARNATAKA
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October 17, 2022 |
ABDUL RAFIK Vs. STATE OF KARNATAKA
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July 28, 2022 |
ABDUL RAHAMAN SHARIFF Vs. S.M.DEVARAJ
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October 10, 2022 |
ABDUL RAHIM Vs. STATE
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September 7, 2022 |
ABDUL RASHEED Vs. B. SYED HUSSAIN
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November 15, 2022 |
ABDUL RASHEED SAB Vs. ANJANEYAPPA
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December 1, 2022 |
ABDUL RAZAK B.U Vs. UNION OF INDIA
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April 22, 2022 |
ABDUL RAZAK B.U. Vs. UNION OF INDIA
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July 13, 2022 |
ABDUL REHAMAN Vs. STATE OF KARNATAKA
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August 18, 2022 |
ABDUL REHMAN MOHAMMED MULAN Vs. STATE
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November 3, 2022 |
ABDUL SADIQ Vs. STATE OF KARNATAKA
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August 8, 2022 |
ABDUL SALEEM Vs. STATE OF KARNATAKA
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August 22, 2022 |
ABDULKHADIR Vs. STATE OF KARNATAKA
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June 20, 2022 |
ABDUSSALAM Vs. STATE OF KARNATAKA
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September 21, 2022 |
ABHIRAM INFRA PROJECTS PRIVATE LIMITED Vs. COMMISSIONER
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March 31, 2022 |
ABHISHAIK Vs. RAJENDRAN
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June 20, 2022 |
ABHISHEK Vs. STATE OF KARNATAKA
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November 16, 2022 |
ABHISHEK .M.H Vs. STATE OF KARNATAKA
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November 17, 2022 |
ABITHA RAMESH Vs. D. SANNA DURGAPPA
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June 7, 2022 |
ABOOBAKKAR Vs. STATE OF KARNATAKA
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October 31, 2022 |
ABRAHAM T. J. Vs. B. S. YEDIYURAPPA
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September 7, 2022 |
ABRAR KAZI Vs. STATE OF KARNATAKA
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January 10, 2022 |
ABUBAKAR Vs. STATE OF KARNATAKA
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October 28, 2022 |
ACHARYA INSTITUTE OF ALLIED HEALTH SCIENCES Vs. STATE OF KARNATAKA
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July 4, 2022 |
ACHUT D. NAYAK Vs. SUB-DIVISIONAL MAGISTRATE
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May 26, 2022 |
AD PROCESS (PRINTERS) PVT. LTD. Vs. FOUZAN MOHAMMED KHAN
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September 27, 2022 |
ADARSHA SUGAMA SANGEETHA ACADEMY Vs. VRINDA S. RAO
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August 1, 2022 |
ADAVESHWAR Vs. STATE OF KARNATAKA
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October 27, 2022 |
ADDAM Vs. STATE OF KARNATAKA
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March 22, 2022 |
ADICHUNCHANAGIRI COLLEGE OF NURSING Vs. STATE OF KARNATAKA
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September 9, 2022 |
ADIGOND TRIBAL AND WEAKERS WELFARE AND EDUCATIONAL ASSOCIA
TION Vs. STATE OF KARNATAKA
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September 1, 2022 |
ADIL MUNAVAR Vs. STATE OF KARNATAKA
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January 3, 2022 |
ADIL PARVEEZ Vs. STATE OF KARNATAKA
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September 3, 2022 |
ADINARAYAN SHETTY Vs. STATE OF KARNATAKA
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July 26, 2022 |
ADITYA P. GANONKAR Vs. STATE OF KARNATAKA
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March 16, 2022 |
ADITYA REDDY A. H Vs. EAST POINT COLLEGE OF MEDICAL SCIENCES AND RESEARCH CENTRE
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July 7, 2022 |
ADIVEPPA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
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September 2, 2022 |
ADIVEPPA Vs. STATE OF KARNATAKA
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November 3, 2022 |
ADMINISTRATOR Vs. STATE OF KARNATAKA
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October 14, 2022 |
ADNAN PASHA Vs. STATE OF KARNATAKA
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April 18, 2022 |
ADVOCATES ASSOCIATION Vs. REGISTRAR GENERAL
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July 19, 2022 |
AFSAR PASHA Vs. RAKSHITH N
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March 7, 2022 |
AFZAL HASSAN BEG Vs. STATE OF KARNATAKA
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July 6, 2022 |
AGM HOMEOPATHIC MEDICAL COLLEGE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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June 2, 2022 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. LALITHAMMA
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April 6, 2022 |
AHMED ALI Vs. STATE OF KARNATAKA
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June 30, 2022 |
AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
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August 23, 2022 |
AIROWIRE NETWORKS PRIVATE LIMITED Vs. ICUBEX BUSINESS CONSULTING SERVICES PVT LTD
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June 30, 2022 |
AISHWARYA Vs. STATE OF KARNATAKA
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September 5, 2022 |
AJAY Vs. BANGALORE DEVELOPMENT AUTHORITY
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April 4, 2022 |
AJAY KISHOR Vs. STATE OF KARNTAKA
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September 14, 2022 |
AJEET Vs. STATE OF KARNATAKA
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October 10, 2022 |
AJEET @ AJAY Vs. STATE OF KARNATAKA
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June 2, 2022 |
AJITKUMAR Vs. STATE OF KARNATAKA
|
July 4, 2022 |
AKASHATHA B.R.
Vs. PROF. M. KOTRESH
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June 27, 2022 |
AKASHAYA IRRIGATION PRODUCTS (P) LTD Vs. STATE OF KARNATAKA
|
September 6, 2022 |
AKHANI ATHAULLA Vs. STATE OF KARNATAKA
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June 29, 2022 |
AKHIL Vs. STATE OF KARNATAKA
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January 25, 2022 |
AKKAMMA Vs. BHADRAVVA
|
April 4, 2022 |
AKKAYYAMMA Vs. STATE OF KARNATAKA
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July 11, 2022 |
AKKLAPPA Vs. STATE OF KARNATAKA
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March 7, 2022 |
AKSHATA Vs. STATE OF KARN ATAKA
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September 2, 2022 |
AL NOOR SHARIFF Vs. STATE OF KARNATAKA
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July 18, 2022 |
ALL INDIA GAMING FEDERATION, THANE WEST Vs. STATE OF KARNATAKA
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February 14, 2022 |
ALLA PERI REDDY Vs. STATE OF KARNATAKA
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September 7, 2022 |
ALLABAKSH KHASIMSAB KHUDAVAND Vs. MOHAMMADGOUS HASIMSAB KHUDAVAND
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August 18, 2022 |
ALLABAX Vs. GENERAL MANAGER M.S.R.T.C
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July 27, 2022 |
ALLABHAKSHI Vs. STATE OF KARNATAKA
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October 31, 2022 |
ALLAUDDIN Vs. STATE OF KARNATAKA
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July 21, 2022 |
ALLI HASSAN BHOVI Vs. KULSUMA HAJRATH BHOVI
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September 22, 2022 |
ALLUM BASAVARAJ Vs. STATE OF KARNATAKA
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November 23, 2022 |
ALLWIN SCIENTIFICS Vs. STATE OF KARNATAKA
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August 1, 2022 |
ALMAS PASHA Vs. STATE OF KARNATAKA
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August 12, 2022 |
AMANULLA Vs. RAVI.R.
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July 27, 2022 |
AMAR Vs. STATE OF KARNATAKA
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June 27, 2022 |
AMAR S.BALE Vs. DIVISIONAL RAILWAY MANAGER
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September 23, 2022 |
AMARENDRA Vs. STATE BY MULBAGAL P.S
|
February 7, 2022 |
AMARESH Vs. SHIVAKUMAR
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November 30, 2022 |
AMARNATH H.L. Vs. STATE OF KARNATAKA
|
July 27, 2022 |
AMATEPPA NINGAPPA YARADAL Vs. STATE OF KARNATAKA
|
July 20, 2022 |
AMATEUR BODY BUILDERS AND PHYSIQUE SPORTS FEDERATION OF INDIA Vs. INDIAN FITNESS AND BODY BUILDERS FEDERATION
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June 24, 2022 |
AMBADI MADHAV Vs. KARNATAKA INFORMATION COMMISSION
|
July 1, 2022 |
AMBANNA Vs. STATE OF KARNATAKA
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April 1, 2022 |
AMBARESH Vs. SHIVU
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July 13, 2022 |
AMBIKA Vs. STATE OF KARNATAKA
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December 8, 2022 |
AMBIKA C Vs. KALAVATHI JAISHANKAR
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June 24, 2022 |
AMBIKA T.M. Vs. MANOJKUMAR K.R
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July 4, 2022 |
AMBROSE DSOUZA Vs. STATE OF KARNATAKA
|
April 1, 2022 |
AMD DEVELOPERS AND TRANSPORTERS Vs. MANAGING DIRECTOR, KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED
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October 18, 2022 |
AMEENULLA KHAN Vs. REGIONAL TRANSPORT OFFICER
|
June 9, 2022 |
AMEER Vs. STATE OF KARNATAKA
|
June 22, 2022 |
AMEER HASSAN Vs. ANANDA GOWDA
|
July 4, 2022 |
AMIT GARG Vs. STATE OF KARNATAKA
|
July 26, 2022 |
AMIT RATHORE Vs. KIRANASHREE ELECTRICALS
|
June 16, 2022 |
AMITH SUDHAKAR JIRGYALA Vs. DIRECTOR
|
July 5, 2022 |
AMOL KALE Vs. STATE OF KARNATAKA
|
February 7, 2022 |
AMRESH KUMAR Vs. STATE OF KARNATAKA
|
June 1, 2022 |
AMRUT A. KULKARNI Vs. RASHMI HONGUNTI
|
March 31, 2022 |
AMRUTHA Vs. CHAVALLA KUMAR RAJA NAIDU
|
July 19, 2022 |
AMRUTHESH N.P. Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA BENGALURU
|
September 12, 2022 |
ANAND Vs. MANDAR
|
September 12, 2022 |
ANAND Vs. STATE OF KARNATAKA
|
September 26, 2022 |
ANAND Vs. STATE OF KARNATAKA
|
July 12, 2022 |
ANAND BALAKRISHNA APPUGOL Vs. DIRECTORATE OF ENFORCEMENT
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June 24, 2022 |
ANAND C. Vs. CHANDRAMMA
|
May 25, 2022 |
ANAND DIAGNOSTIC LABORATORY Vs. SUYOG HOSPITAL
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July 6, 2022 |
ANAND KUMAR Vs. TUSHAR GIRINATH
|
November 7, 2022 |
ANAND KUMAR Vs. STATE OF KARNATAKA
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December 2, 2022 |
ANAND NAGAPPA PATTAN Vs. STATE OF KARNATAKA
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September 3, 2022 |
ANAND SHYAM KAMBLE Vs. STATE OF KARNATAKA
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September 12, 2022 |
ANANDA Vs. STATE OF KARNATAKA
|
June 8, 2022 |
ANANDA ASHRAMA CONVENT SAGAR ROAD Vs. MANOZ JAIN
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July 19, 2022 |
ANANDA M. Vs. STATE OF KARNATAKA
|
November 22, 2022 |
ANANDAKUMARA Vs. STATE OF KARNATAKA
|
January 20, 2022 |
ANANDIBAI DAVID GAIKWAD Vs. KASHINATH TIKU RATHOD
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October 11, 2022 |
ANANTH Vs. STATE OF KARNATAKA
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June 21, 2022 |
ANANTH SHET Vs. A. GANESHAN
|
June 3, 2022 |
ANANTHA Vs. NARASHIMEGOWDA
|
November 21, 2022 |
ANAS AHMED Vs. DIRECTORATE OF ENFORCEMENT
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November 3, 2022 |
ANASUYA B. Vs. STATE OF KARNATAKA
|
October 27, 2022 |
ANASUYA W/O PARAPPA MALASHETTI Vs. SUMANGALA W/O MUTTAPPA KARANI
|
April 21, 2022 |
ANASUYYA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 21, 2022 |
ANDHANAPPA Vs. STATE OF KARNATAKA
|
December 9, 2022 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MASTER PREETHESH P KHIVESARA
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July 29, 2022 |
ANDREWS EDUCATION SOCIETY Vs. ALLAN MOHAN GNANAKAN
|
December 1, 2022 |
ANEEF Vs. STATE OF KARNATAKA
|
October 11, 2022 |
ANI CHIRAVAKKATH Vs. STATE OF KARNATAKA
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July 6, 2022 |
ANIL Vs. STATE OF KARNATAKA
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July 14, 2022 |
ANIL Vs. BABU
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December 15, 2022 |
ANIL Vs. STATE OF KARNATAKA
|
September 20, 2022 |
ANIL JAIN Vs. STATE OF KARNATAKA
|
November 15, 2022 |
ANIL KUMAR G.SHETTY Vs. STATE OF KARNATAKA
|
July 29, 2022 |
ANIL KUMAR SRINIVAS Vs. MANGILAL KUMAWAT PATEL
|
November 10, 2022 |
ANIL N. Vs. STATE OF KARNATAKA
|
January 3, 2022 |
ANIL SAPROO Vs. STATE OF KARNATAKA
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November 15, 2022 |
ANIS Vs. STATE OF KARNATAKA
|
August 16, 2022 |
ANISH MOHAMMED RAWTHER Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
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January 3, 2022 |
ANITHA BAI Vs. BALAJI SINGH
|
November 9, 2022 |
ANJAN KUMAR B.R. Vs. STATE OF KARNATAKA
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November 8, 2022 |
ANJANA.M Vs. REGISTRAR
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June 13, 2022 |
ANJANAPPA Vs. M DEVARAJ
|
August 2, 2022 |
ANJANEYASWAMY TRANSPORT Vs. PODAR INTERNATIONAL SCHOOL
|
July 7, 2022 |
ANJINAMMA Vs. NARAYANAPPA
|
November 10, 2022 |
ANJINAMMA Vs. G.LAKSHMI
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September 2, 2022 |
ANJINAPPA Vs. STATE OF KARNATAKA
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June 15, 2022 |
ANJUMAN-E-ISLAM Vs. CHANDASAB RAJESAB BAGAWAN
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October 12, 2022 |
ANJUMAN.E.ISLAM Vs. KARNATAKA STATE BOARD OF AUQAFS
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September 7, 2022 |
ANKIT KUMAR Vs. STATE OF KARNATAKA
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December 27, 2022 |
ANNAIAH K. K. Vs. STATE OF KARNATAKA
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June 17, 2022 |
ANNAPOORNAMMA Vs. BABU
|
November 17, 2022 |
ANNAPPA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
ANNAPPA SHETTY Vs. STATE
|
February 15, 2022 |
ANNAPPA TERDAL GRAMINA ABHDIVRUDDI Vs. UNION OF INDIA
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November 18, 2022 |
ANNAPURNA Vs. SURESH
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January 24, 2022 |
ANNAPURNA Vs. CHENNAPPA
|
October 10, 2022 |
ANNAPURNA UPPIN Vs. STATE OF KARNATAKA
|
February 10, 2022 |
ANNDANESHWAR Vs. STATE OF KARNATAKA
|
November 17, 2022 |
ANSUYA Vs. STATE BANK OF INDIA
|
September 13, 2022 |
ANTHARAGANGE POWER PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 12, 2022 |
ANTHONY SINGH Vs. STATE OF KARNATAKA
|
August 1, 2022 |
ANTHONYAMMA Vs. V.KANNAN
|
September 21, 2022 |
ANUJ DALMIA Vs. STATE OF KARNATAKA
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September 7, 2022 |
ANUP KIRAN Vs. STATE OF KARNATAKA
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February 15, 2022 |
ANUPAMA ARJUN Vs. TUMKUR GRAIN MERCHANTS
|
June 22, 2022 |
ANUPAMA R.SAVANT Vs. STATE OF KARNATAKA
|
September 5, 2022 |
ANURADHA Vs. CHIEF OFFICER, TOWN MUNICIPAL COUNCIL
|
November 15, 2022 |
ANURADHA BALIGA Vs. MANGALAPADY NARESH SHENOY
|
February 2, 2022 |
ANURADHA BHARATH Vs. M/S. I.T.M.S. AND COMPANY
|
March 25, 2022 |
ANUSHA REDDY Vs. STATE OF KARNATAKA
|
August 12, 2022 |
ANUSREE SINGAPUR Vs. MANVI PATTANA SOUHARD SAHAKARI
|
October 11, 2022 |
ANUSUYA Vs. STATE OF KARNATAKA
|
August 4, 2022 |
ANUSUYA Vs. STATE OF KARNATAKA
|
October 11, 2022 |
ANWARALI Vs. MOHAMMED IQBAL
|
October 13, 2022 |
APOORVA N. Vs. RAMKRISHNA GARDENS
|
February 1, 2022 |
APPAJIGOUDA Vs. STATE OF KARNATAKA
|
June 30, 2022 |
APPANNA Vs. STATE OF KARNATAKA
|
October 13, 2022 |
APPANNA TALAWAR Vs. STATE OF KARNATAKA
|
July 6, 2022 |
APPASAB DHAREPPA MAGADUM Vs. ASSISTANT COMMISSIONER
|
April 5, 2022 |
APPASAHEB Vs. SHANKAR
|
October 11, 2022 |
APPASAO Vs. DIVISIONAL CONTROLLER, M.S.R.T.C.
|
August 16, 2022 |
AQUASUB ENGINEERING Vs. MANAGING DIRECTOR, KARNATAKA MAHARSHI VALMIKI SCHEDULED TRIBE DEVELOPMENT CORPORATION LTD
|
March 16, 2022 |
ARAVIND Vs. STATE OF KARNATAKA
|
June 17, 2022 |
ARAVINDA B.R. Vs. STATE OF KARNATAKA
|
June 24, 2022 |
ARBAZ Vs. STATE OF KARNATAKA
|
July 29, 2022 |
ARBAZ PASHA Vs. STATE OF KARNATAKA
|
August 11, 2022 |
ARCHANA Vs. PRIYANKA
|
September 23, 2022 |
ARCHANA M G Vs. ABHILASHA
|
March 15, 2022 |
ARCHANA Y.B. Vs. STATE OF KARNATAKA
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July 4, 2022 |
ARJUN Vs. STATE OF KARNATAKA
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September 8, 2022 |
ARJUN Vs. TUKARAM
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August 25, 2022 |
ARJUN HORAKERI K. Vs. STATE OF KARNATAKA
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June 24, 2022 |
ARJUNAPPA Vs. STATE OF KARNATAKA
|
July 18, 2022 |
ARKESH Vs. SHIVALINGAIAH
|
June 3, 2022 |
ARMUGAM M R Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 12, 2022 |
ARMUGAM M. Vs. STATE OF KARNATAKA
|
June 8, 2022 |
ARPITA NARAYAN SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
July 6, 2022 |
ARSHAD Vs. STATE OF KARNATAKA
|
August 16, 2022 |
ARTHUR J.PEREIRA Vs. GOVERNMENT OF KARNATAKA
|
September 27, 2022 |
ARTHUR J.PEREIRA Vs. LAND ACQUISITION OFFICER
|
July 6, 2022 |
ARUL C. Vs. MANJUNATH GOWDA S.
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October 27, 2022 |
ARUN Vs. GAYATRI
|
July 5, 2022 |
ARUN Vs. STATE OF KARNATAKA
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August 18, 2022 |
ARUN B.C. Vs. STATE OF KARNATAKA
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September 20, 2022 |
ARUN D. DALAL Vs. ROOPA V. RAO
|
March 28, 2022 |
ARUN KARADI Vs. REGIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD.
|
July 7, 2022 |
ARUN KUMAR Vs. CHINNASWAMY
|
July 4, 2022 |
ARUN KUMAR Vs. STATE OF KARNATAKA
|
November 22, 2022 |
ARUN KUMAR @ ARUN Vs. STATE OF KARNATAKA
|
January 10, 2022 |
ARUN KUMAR.M Vs. NATIONAL COMPANY LAW TRIBUNAL
|
September 3, 2022 |
ARUN MANGU Vs. STATE OF KARNATAKA
|
September 30, 2022 |
ARUN VINCENT RAJKUMAR Vs. S. MALA
|
June 1, 2022 |
ARUNA KANNUR Vs. STATE OF KARNATAKA
|
September 12, 2022 |
ARUNA KHEMCHAND ADVANI Vs. UNION OF INDIA
|
December 7, 2022 |
ARUNA KUMARI Vs. CORPORATION BANK
|
June 13, 2022 |
ARUNKUMAR Vs. STATE OF KARNATAKA
|
September 7, 2022 |
ARUNKUMAR Vs. STATE
|
August 4, 2022 |
ARUNKUMAR D.V. Vs. STATE OF KARNATAKA
|
July 22, 2022 |
ARUNODAYA MINERALS Vs. GIMPEX LIMITED
|
October 12, 2022 |
ASADULLA KHAN Vs. DIRECTORATE OF ENFORCEMENT
|
April 1, 2022 |
ASHA Vs. R.A.SANJEEVAKUMAR
|
April 13, 2022 |
ASHA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
ASHA H.N. Vs. NINGARAJU
|
July 7, 2022 |
ASHABEN SUBHASHBHAI SHINDE Vs. STATE
|
September 3, 2022 |
ASHAPPA Vs. STATE
|
June 13, 2022 |
ASHESHAYYA Vs. STATE OF KARNATAKA
|
June 2, 2022 |
ASHFAQ Vs. STATE
|
August 1, 2022 |
ASHISH CHATURVEDI Vs. DEPUTY COMMISSIONER
|
October 29, 2022 |
ASHITA PRASAD Vs. SOAMI PRASAD
|
July 20, 2022 |
ASHLESHA MANOJKUMAR HANDE PATIL Vs. STATE OF KARNATAKA
|
February 28, 2022 |
ASHOK Vs. STATE OF KARNATAKA
|
October 14, 2022 |
ASHOK Vs. STATE OF KARNATAKA
|
November 3, 2022 |
ASHOK Vs. STATE OF KARNATAKA
|
September 14, 2022 |
ASHOK Vs. RAMACHANDRA
|
August 22, 2022 |
ASHOK Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
|
August 18, 2022 |
ASHOK Vs. STATE OF KARNATAKA
|
September 15, 2022 |
ASHOK Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 20, 2022 |
ASHOK Vs. XXX
|
June 21, 2022 |
ASHOK Vs. PRINCIPAL SECRETARY
|
June 28, 2022 |
ASHOK Vs. STATE OF KARNATAKA
|
November 18, 2022 |
ASHOK B DANI Vs. P.R. BHOT
|
February 25, 2022 |
ASHOK C Vs. STATE
|
October 21, 2022 |
ASHOK HULIYA GOUDA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
ASHOK IRON WORKS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 22, 2022 |
ASHOK ISHWARAPPA JYOTI Vs. JALIL AHAMMAD BASIR SAKALI
|
July 7, 2022 |
ASHOK K. Vs. STATE OF KARNATAKA
|
December 27, 2022 |
ASHOK KUMAR LINGALA Vs. STATE OF KARNATAKA
|
September 8, 2022 |
ASHOK MURAGEPPAGOUDA PATIL Vs. STATE OF KARNATAKA
|
July 6, 2022 |
ASHOK S.BIDAREKOPPA Vs. STATE
|
April 12, 2022 |
ASHOKA Vs. STATE OF KARNATAKA
|
December 14, 2022 |
ASHOKA BUILDCON LIMITED Vs. UNION OF INDIA
|
July 29, 2022 |
ASHOKA H.V. Vs. KARNATAKA STATE LAW UNIVERSITY
|
September 14, 2022 |
ASHOKA R URS Vs. STATE
|
August 22, 2022 |
ASHRAYA APARTMENTS OWNERS ASSOCIATION Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
July 25, 2022 |
ASHRITH UMESH Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 28, 2022 |
ASHUTOSH Vs. STATE OF KARNATAKA
|
November 30, 2022 |
ASHWAL RAI Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS
|
September 23, 2022 |
ASHWATH NARAYAN T. Vs. STATE OF KARNATAKA
|
June 28, 2022 |
ASHWATHAMMA Vs. TRANSGLOBAL CARRIES PVT. LTD.
|
July 6, 2022 |
ASHWIN Vs. STATE OF KARNATAKA
|
June 30, 2022 |
ASHWINI Vs. MUDIYAPPA
|
September 21, 2022 |
ASHWINI Vs. STATE OF KARNATAKA
|
April 13, 2022 |
ASHWINI Vs. ISHWAR
|
November 14, 2022 |
ASHWINI C. Vs. STATE OF KARNATAKA
|
July 4, 2022 |
ASHWINI K.KULKARNI Vs. GUNDU RAO
|
July 22, 2022 |
ASHWINI SHETTY Vs. CANARA BANK
|
September 23, 2022 |
ASHWINIRAJ R. Vs. SECRETARY
|
July 4, 2022 |
ASIAN ENGINEERS Vs. MANAGING DIRECTOR KARNATAKA MAHARSHI VALMIKI SCHEDULE TRIBE DEVELOPMENT CORPORATION LTD
|
April 13, 2022 |
ASIAN FAB TEC LIMITED Vs. SANTHOSH KUMAR
|
October 18, 2022 |
ASIF @ MOHAMMED ASIF Vs. STATE
|
December 6, 2022 |
ASIF MAWAZ KHAN Vs. STATE
|
June 23, 2022 |
ASKIN BIOFUELS PVT. LTD. Vs. DEPUTY COMMISSIONER
|
September 28, 2022 |
ASKINS BIOFUELS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 2, 2022 |
ASPAK Vs. STATE OF KARNATAKA
|
September 6, 2022 |
ASSOCIATE LUMBERS PRIVATE LIMITED Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
|
September 30, 2022 |
ASST. COMMISSIONER OF COMMERCIAL TAXES Vs. M.S. RAMACHANDRA
|
June 21, 2022 |
ASST. COMMISSIONER OF COMMERCIAL TAXES Vs. R. BASAVARAJ
|
June 21, 2022 |
ASWATHA M. Vs. CHANDRAKALA
|
July 6, 2022 |
ASWATHAPPA Vs. STATE OF KARNATAKA
|
April 28, 2022 |
ATEEQ AHMED Vs. NATIONAL INVESTIGATING AGENCY
|
July 19, 2022 |
ATHEEK AHAMED @ PILOT Vs. STATE OF KARNATAKA
|
February 3, 2022 |
ATTA-UR-RAHIMAN Vs. BASAVARAJ
|
February 9, 2022 |
AUTHORISED OFFICER Vs. PRASHANTH PAI P.R.
|
September 13, 2022 |
AUTO SHANKAR Vs. STATE OF KARNATAKA
|
September 27, 2022 |
AVALIRAIAH Vs. HONNAMMA
|
October 29, 2022 |
AVANTI RAMESH Vs. BASANAGOUDA
|
October 11, 2022 |
AVINASH JAYAWANTH DESAI Vs. KARNATAKA WAKF BOARD, BANGALORE
|
April 21, 2022 |
AVINASH ROUT Vs. STATE OF KARNATAKA
|
June 9, 2022 |
AVON TOWNSHIP DEVELOPERS Vs. VDB PROPERTIES VENTURES PVT LTD
|
July 7, 2022 |
AVON TOWNSHIP DEVELOPERS Vs. TELERADIOLOGY SOLUTIONS PVT. LTD
|
April 5, 2022 |
AVS TECH BUILDING SOLUTIONS Vs. STATE OF KARNATAKA
|
August 25, 2022 |
AYAZ PASHA Vs. STATE OF KARNATAKA
|
August 8, 2022 |
AYAZ PASHA Vs. STATE OF KARNATAKA
|
September 21, 2022 |
AYAZKHAN Vs. STATE OF KARNATAKA
|
August 17, 2022 |
AYESHA Vs. NAZIRAHMED MOHAMMADGOUS KHAZI
|
February 3, 2022 |
AZURE POWER INDIA PRIVATE LIMITED Vs. BHARATI.D
|
September 5, 2022 |
B SWAMY Vs. ASSISTANT REGISTRAR COOPERATIVE SOCIETY
|
September 5, 2022 |
B. A. VARADARAJACHAR Vs. LAKSHMI VILAS BANK LTD
|
February 15, 2022 |
B. ADISHEKARA REDDY Vs. RAVI ANKINDEEDU PRASAD RAO
|
February 4, 2022 |
B. HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
September 26, 2022 |
B. HARI SHANKAR Vs. STATE OF KARNATAKA
|
April 21, 2022 |
B. JAYANTHI Vs. JAYAPRAKASH MADHIRAJU
|
November 2, 2022 |
B. K. RAMESH Vs. DHANALAKSHMI
|
June 22, 2022 |
B. L. SHANKARAPPA Vs. FEDERATION OF KARNATAKA CHAMBERS OF COMMERCE AND INDUSTRY
|
September 30, 2022 |
B. M. A. SIDDIQ Vs. ABDUL RAZAK
|
July 5, 2022 |
B. M. BYAPPA REDDY Vs. STATE OF KARNATAKA
|
June 27, 2022 |
B. M. LAKSHMINARAYANA RAO Vs. P.RAVI KUMAR
|
November 16, 2022 |
B. M. VEENA Vs. DIVISIONAL CONTROLLER
|
June 10, 2022 |
B. MALLIKARJUN Vs. JOINT DIRECTOR OF LAND RECORDS
|
March 23, 2022 |
B. MUNIRAJU Vs. STATE OF KARNATAKA
|
August 10, 2022 |
B. N. VEENA Vs. S. MAHESH KUMAR
|
June 30, 2022 |
B. NARAYANA Vs. STATE
|
October 13, 2022 |
B. PANDURANGA Vs. STATE OF KARNATAKA
|
August 12, 2022 |
B. PANEESH KUMAR Vs. STATE
|
June 21, 2022 |
B. R. SHIVA MURTHY Vs. STATE OF KARNATAKA
|
August 25, 2022 |
B. RADHALAKSHMI Vs. B. T. JAGATH PRAKASH
|
June 6, 2022 |
B. RAMANJANAPPA Vs. SECRETARY, N.T.I. HOUSING CO-OPERATIVE SOCIETY
|
October 14, 2022 |
B. RAVISHANKAR Vs. STATE OF KARNATAKA
|
November 15, 2022 |
B. S. BAIRAIAH Vs. STATE OF KARNATAKA
|
October 29, 2022 |
B. S. SUDHAKAR SHETTY Vs. RAJESH GOWDA M. B.
|
June 2, 2022 |
B. SHIVA PRAKASH Vs. A. JOSEPHINE GLORY
|
June 14, 2022 |
B. SHIVASHANKAR Vs. STATE
|
February 17, 2022 |
B. SRINIVAS RAO Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 16, 2022 |
B. T.RAJU Vs. STATE OF KARNATAKA
|
August 3, 2022 |
B.A. SHIVANANDA Vs. N.K. SRIDHAR
|
June 15, 2022 |
B.A.HARISH GOWDA Vs. RAVI KUMAR
|
May 31, 2022 |
B.A.PADMANAYAN S/O. B.ASHWATHNARAYAN SHETTY Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 24, 2022 |
B.B.L. FRIENDS SOCIAL AND RECREATAION CLUB Vs. STATE OF KARNATAKA
|
November 3, 2022 |
B.C. NAGAVENI Vs. ASSISTANT COMMISSIONER
|
November 22, 2022 |
B.C. RAVINDRA Vs. CHAIRMAN LAND TRIBUNAL BANGALORE NORTH TALUK
|
November 24, 2022 |
B.C.GOPALA REDDY Vs. COMMISSIONER
|
July 5, 2022 |
B.C.NANJUNDAIAH Vs. ASSISTANT COMMISSIONER
|
September 1, 2022 |
B.C.RAMESH Vs. STATE OF KARNATAKA
|
October 17, 2022 |
B.C.SHASHIDHAR Vs. R. RASHMI
|
June 3, 2022 |
B.CHITTI Vs. K.R.SOMASHEKARA REDDY
|
July 6, 2022 |
B.D. RAMESHKUMAR Vs. STATE OF KARNATAKA
|
November 22, 2022 |
B.DURGA RAM Vs. STATE
|
June 2, 2022 |
B.G. BASAVARAJ Vs. POLICE SUB-INSPECTOR HONNALI POLICE STATION
|
March 8, 2022 |
B.G.SATHYENDRANATH Vs. SPECIAL DEPUTY COMMISSIONER
|
July 14, 2022 |
B.G.SURESH Vs. K.SRIRAM
|
July 4, 2022 |
B.H.SATISH Vs. HANUMAKKA
|
September 7, 2022 |
B.HERIYANNA SHETTY Vs. STATE BY BASAVESHWARA NAGAR POLICE STATION
|
March 5, 2022 |
B.JAYARAMAIAH Vs. MUNIYAMMA
|
September 2, 2022 |
B.JAYARAME GOWDA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
B.K.GOPINATH Vs. CHAIRMAN AND ASSISTANT COMMISSIONER BENGALURU NORTH SUB-DIVISION
|
June 21, 2022 |
B.K.SIDDARAMAPPA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
B.K.SRINIVASA Vs. RAJNEESH GOEL
|
September 7, 2022 |
B.L.GEETHA Vs. D.SHIVAKUMAR
|
September 2, 2022 |
B.LAKSHMIKANTH Vs. STATE OF KARNATAKA
|
July 1, 2022 |
B.LATHAMANI Vs. M.PRASANNA KUMAR
|
June 7, 2022 |
B.M. RISALDAR Vs. LIYAKAT
|
November 16, 2022 |
B.M.MAHESHWARAIAH
Vs. STATE OF KARNATAKA
|
June 1, 2022 |
B.M.MUNIRAJU Vs. JAIL SUPERINTENDENT
|
July 12, 2022 |
B.MANJULAMBA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
B.MUMTAZ Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
July 14, 2022 |
B.MURALEEDHARA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
B.MURALIDHARA RAO Vs. V.RAMA
|
July 19, 2022 |
B.N.VENKATESHMURTHY Vs. STATE OF KARNATAKA
|
September 9, 2022 |
B.NAGARAJ Vs. STATE OF KARNATAKA
|
July 27, 2022 |
B.P. MARAPPA Vs. STATE OF KARNATAKA
|
March 24, 2022 |
B.P.KARIYAPPA Vs. STATE OF KARNATAKA
|
September 1, 2022 |
B.RAMA MOHAN REDDY Vs. ASSISTANT COMMISSIONER
|
July 28, 2022 |
B.RAVIRAJ SHETTY Vs. SUMATHI.S. MAJOR
|
June 27, 2022 |
B.S THILAK KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
|
August 8, 2022 |
B.S, CHENNAPPA Vs. HEAD MASTER
|
March 7, 2022 |
B.S. MANJU Vs. STATE OF KARNATAKA
|
May 10, 2022 |
B.S. PRAKASH Vs. STATE OF KARNATAKA
|
April 22, 2022 |
B.S.ANGADI Vs. STATE OF KARNATAKA
|
May 31, 2022 |
B.S.GANGADHARA Vs. STATE OF KARNATAKA
|
October 10, 2022 |
B.S.JANAKIRAMAN Vs. M.NAGARAJA
|
September 6, 2022 |
B.S.MARISWAMY Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE
|
July 4, 2022 |
B.S.MOHAN Vs. DEPUTY COMMISSIONER
|
July 28, 2022 |
B.S.NEELAKANTA Vs. RADHA
|
September 2, 2022 |
B.S.PRASANNAKUMAR Vs. STATE OF KARNATAKA
|
October 11, 2022 |
B.S.RAJA Vs. B.S.HEMANTH
|
February 14, 2022 |
B.S.SRIDHAR Vs. A.K.KRISHNA
|
July 4, 2022 |
B.S.VENKATACHALAPATHI Vs. STATE
|
April 7, 2022 |
B.SAZIA Vs. ALLAH BAKSHI
|
September 21, 2022 |
B.SHIVALINGAIAH Vs. NANJAMMA
|
September 19, 2022 |
B.SUNEETHA Vs. G.PARAMASHIVAIAH
|
September 19, 2022 |
B.T.RAMESH Vs. STATE
|
July 5, 2022 |
B.V. BYRE GOWDA Vs. STATE OF KARNATAKA
|
September 2, 2022 |
B.V. HEMANTH ALIAS HANUMANTHA Vs. STATE OF KARNATAKA
|
May 12, 2022 |
B.V.SATYANARAYANA RAO Vs. CHIEF MINISTER
|
October 12, 2022 |
B.V.SIDDALINGA DEVARU Vs. UDAY SHANKAR R.PRABHU
|
September 8, 2022 |
B.VENKATARAMANAPPA Vs. STATE OF KARNATAKA
|
April 22, 2022 |
B.VENKATESH Vs. RAMAIAH
|
July 12, 2022 |
B.Y.GANGADHARAPPA Vs. CHIEF SECRETARY
|
July 6, 2022 |
B.Y.GEETHA Vs. STATE OF KARNATAKA
|
July 21, 2022 |
BABAJAN MODINSAB TAHASHILDAR Vs. STATE OF KARNATAKA
|
March 3, 2022 |
BABASAHEB Vs. ABDUL SAB MULLA
|
February 9, 2022 |
BABU H.S. Vs. STATE OF KARNATAKA
|
September 22, 2022 |
BABU IRAPPA ANKALGI Vs. IRANNA SIDDRAMAPPA MUNAVALLI
|
July 5, 2022 |
BABU JINNAPPA GANGAI Vs. DEVENDRA NEMINATH NARASAGOUDA
|
July 6, 2022 |
BABU P. PERUMAL Vs. STATE OF KARNATAKA
|
June 1, 2022 |
BABU S. Vs. STATE
|
April 4, 2022 |
BABUKHAN Vs. ABDUL WAHEED
|
June 1, 2022 |
BAGIRATHI R. NAYAK Vs. SHRINIVASA NAYAK
|
November 4, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. H.M.MANJULA
|
September 12, 2022 |
BAJAJ FINANCE LTD. Vs. RECOVERY OFFICER
|
October 28, 2022 |
BALACHANDAR KRISHNASWAMY Vs. STATE OF KARNATAKA
|
April 7, 2022 |
BALAESH Vs. STATE OF KARNATAKA
|
September 6, 2022 |
BALAJI C. Vs. STATE OF KARNATAKA
|
July 7, 2022 |
BALAJI SUGARS AND CHEMICIALS PVT. LTD. Vs. INITIATING OFFICER AND DY. COMMISSIONER/INCOME TAX
|
September 22, 2022 |
BALAKRISHNA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
BALAKRISHNA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
BALAPPA Vs. STATE OF KARNATAKA
|
August 4, 2022 |
BALASUBRAMANI Vs. STATE OF KARNATAKA
|
August 26, 2022 |
BALAWWA Vs. GADIGEPPA
|
August 12, 2022 |
BALESH SHASHIKANT HARUGERI Vs. STATE OF KARNATAKA
|
October 11, 2022 |
BANDENAWAZ Vs. STATE OF KARNATAKA
|
August 18, 2022 |
BANGALORE DEVELOPMENT Vs. PRINCIPAL SECRETARY
|
May 24, 2022 |
BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
|
October 10, 2022 |
BANGALORE DEVELOPMENT AUTHORITY Vs. T.S.S.N MANJUNATH RAO
|
September 5, 2022 |
BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA
|
June 20, 2022 |
BANGALORE DEVLOPMENT AUTHORITY Vs. G.C.RAJASHEKAR
|
March 7, 2022 |
BANGALORE METROPOLITAN Vs. B.K. SAMANGI
|
October 11, 2022 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. P. SHANTHI
|
September 7, 2022 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. ANURADHA RAMATHIRTHA
|
May 6, 2022 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. K.GURUVIREDDY
|
June 3, 2022 |
BANGALORE UNIVERSITY Vs. SANGAMESH PATIL A.
|
March 16, 2022 |
BANGALORE UNIVERSITY Vs. PRINCIPAL ADDITIONAL DIRECTOR GENERAL
|
July 26, 2022 |
BANGLI NAGAPPA Vs. G. VENKATAKRISHANA
|
February 1, 2022 |
BANK OF INDIA Vs. SECRETARY TO THE GOVERNMENT
|
July 6, 2022 |
BANU BEGUM Vs. STATE OF KARNATAKA
|
April 7, 2022 |
BANUDAS Vs. TAJ TRANSPORT
|
April 20, 2022 |
BAPTIST DSOUZA Vs. STATE OF KARNATAKA
|
June 3, 2022 |
BAPUGOUDA S/O SAHEBAGOUDA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
BAPUJI BADAVANE Vs. STATE OF KARNATAKA
|
December 7, 2022 |
BAPUJI VIDYA SAMSTHE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
July 20, 2022 |
BASALINGAPPA HANAMANT VALIKAR Vs. STATE OF KARNATAKA
|
September 26, 2022 |
BASALINGAYYA Vs. MALLAPPA
|
July 7, 2022 |
BASAMMA Vs. AJJANAGOUDAR SHANTHAMMA
|
July 1, 2022 |
BASANGOUDA Vs. VANITA
|
July 4, 2022 |
BASANGOUDA Vs. STATE OF KARNATAKA
|
June 22, 2022 |
BASANNA Vs. NARASAMMA
|
June 27, 2022 |
BASAPPA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
BASAPPA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
BASAPPA Vs. PRESIDENT,ZILLA PANCHAYAT
|
November 15, 2022 |
BASAPPA SHIVAPUTRAPPA HADAGALI Vs. STATE OF KARNATAKA
|
July 7, 2022 |
BASAPPA SIDDAPPA LAGALI Vs. BASAPPA
|
November 15, 2022 |
BASAVA POOJARY Vs. CHANDRA P. POOJARY
|
June 16, 2022 |
BASAVALINGAPPA Vs. MADIVALAPPA BHIMARAYA PATIL
|
January 10, 2022 |
BASAVANAPPA Vs. SRIDEVI
|
September 22, 2022 |
BASAVANNEPPA Vs. GANGA
|
April 4, 2022 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
September 16, 2022 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
September 22, 2022 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
August 16, 2022 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
June 28, 2022 |
BASAVARAJ Vs. VIRUPAKSHAPPA
|
July 6, 2022 |
BASAVARAJ Vs. UMESH
|
January 11, 2022 |
BASAVARAJ Vs. MAHADEVAPPA
|
November 3, 2022 |
BASAVARAJ Vs. DUROJI RAO
|
March 23, 2022 |
BASAVARAJ ITAGI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
May 31, 2022 |
BASAVARAJ KUKANUR Vs. STATE OF KARNATAKA
|
September 23, 2022 |
BASAVARAJ M Vs. ERABHOVI
|
March 15, 2022 |
BASAVARAJ MAHADEVAPPA RAMAJI Vs. STATE OF KARNATAKA
|
November 4, 2022 |
BASAVARAJ RAMA NNA VADDAR Vs. STATE OF KARNATAKA
|
September 2, 2022 |
BASAVARAJA BEERAPPA KAMBALI Vs. CHOLAMANDALAM MS GENERAL INSURANCE
|
December 2, 2022 |
BASAVARAJAPPA R. Vs. STATE OF KARNATAKA
|
September 7, 2022 |
BASAVARAJU Vs. TAHSILDAR
|
June 2, 2022 |
BASAVESHWARA EDUCATION SOCIETY Vs. REGISTRAR RGUHS
|
March 22, 2022 |
BASAVRAJ
Vs. STATE OF KARNATAKA
|
June 22, 2022 |
BASAVVA Vs. RUDRAYYA
|
June 14, 2022 |
BASAYYA MALLAYYA MATHAPATI Vs. STATE OF KARNATAKA
|
October 13, 2022 |
BASEERSAB Vs. STATE OF KARNATAKA
|
October 14, 2022 |
BASHASAB Vs. STATE OF KARNATAKA
|
July 20, 2022 |
BASHEER AHAMED SHARIFF Vs. STATE OF KARNATAKA
|
September 13, 2022 |
BASHEER AHMED Vs. BASHEER HUSSAIN
|
September 28, 2022 |
BASHEERA Vs. STATE OF KARNATAKA
|
November 2, 2022 |
BASSAMMA Vs. STATE OF KARNATAKA
|
June 1, 2022 |
BATYAPPA Vs. COMMISSIONER
|
October 10, 2022 |
BEEMANNA Vs. K. VENUGOPAL
|
January 24, 2022 |
BEERAMMA Vs. STATE OF KARNATAKA
|
August 22, 2022 |
BEML LIMITED Vs. PRAKASH PARCEL SERVICES LIMITED
|
June 8, 2022 |
BEML LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT
|
June 29, 2022 |
BENAKABAI Vs. SHIVASHANKAR RUDRAPPA GHATAGE
|
July 26, 2022 |
BENGALURU URBAN ZILLA AMATEUR KABBADI Vs. STATE OF KARNATAKA
|
October 17, 2022 |
BESTPAY SOLUTIONS PRIVATE LIMITED Vs. RAZORPAY SOFTWARE PRIVATE LIMITED
|
July 6, 2022 |
BETHANY EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
May 24, 2022 |
BHADRA Vs. STATE OF KARNATAKA
|
September 2, 2022 |
BHAGEERATHI Vs. STATE OF KARNATAKA
|
September 15, 2022 |
BHAGIRATHI Vs. GENERAL MANAGER
|
July 21, 2022 |
BHAGYA Vs. STATE OF KARNATAKA
|
July 12, 2022 |
BHAGYALATHA Vs. J.R. AJOY KUMAR
|
February 4, 2022 |
BHAGYAMMA Vs. NATARAJ N.
|
July 5, 2022 |
BHAGYAMMA Vs. STATE OF KARNATAKA
|
August 18, 2022 |
BHAGYASHREE Vs. CHANDPASHA
|
June 22, 2022 |
BHAKATHA KUCHELA
Vs. STATE OF KARNATAKA
|
June 1, 2022 |
BHAMU Vs. STATE OF KARNATAKA
|
May 31, 2022 |
BHANARAM CHOUDHARY Vs. EBSI PVT.LTD.
|
July 18, 2022 |
BHANDYA EDUCATIONAL TRUST
Vs. STATE OF KARNATAKA
|
June 17, 2022 |
BHANUBEE Vs. YALLAPPA
|
October 28, 2022 |
BHANUPRAKASH Vs. R. JAGADEESH
|
April 4, 2022 |
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF CENTRAL TAX
|
June 30, 2022 |
BHARAT MINING AND ENGINEERING CO REGD. Vs. STATE OF KARNATAKA
|
September 19, 2022 |
BHARATH KUMAR Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
|
September 19, 2022 |
BHARATH YUVAJANA SENE Vs. COMMISSIONER
|
September 13, 2022 |
BHARATH YUVAJANA SENE Vs. COMMISSIONER HEALTH & F.W. SERVICES
|
August 24, 2022 |
BHARATHI Vs. KUMAR H.B.
|
July 11, 2022 |
BHARATHI B.N. Vs. ASHA
|
July 13, 2022 |
BHARATHI DINESH POOJARY Vs. ANIL A.V.
|
June 22, 2022 |
BHARATI Vs. ASSISTANT COMMISSIONER
|
June 23, 2022 |
BHARATI Vs. ASSISTANT COMMISSIONER
|
July 22, 2022 |
BHARATI VIDYAVARDAK SANGH, CHIKKODI Vs. STATE OF KARNATAKA
|
August 2, 2022 |
BHARMAPPA Vs. GUDDAPPA
|
February 9, 2022 |
BHASKAR K.M. S/O MADHAVA MUGERA Vs. STATE OF KARNATAKA
|
July 7, 2022 |
BHASKAR RAO BHIMARAO DESAI Vs. BINDURAO KRISTARAO KARKUN
|
September 9, 2022 |
BHAURAO Vs. STATE OF KARNATAKA
|
November 9, 2022 |
BHAVANI LALIT KALA MANDHIR Vs. STATE OF KARNATAKA
|
September 13, 2022 |
BHAVAR LAL Vs. STATE OF KARNATAKA
|
October 11, 2022 |
BHAVARLAL Vs. F B GEDDIKERI INDUSTRIES
|
August 17, 2022 |
BHAVIT SHETH Vs. STATE OF KARNATAKA
|
March 4, 2022 |
BHAVYA M.V. Vs. RAGHU T.
|
July 22, 2022 |
BHAVYA R. Vs. HDFC ERGO GEN. INS. CO. LTD.
|
July 21, 2022 |
BHEEMAPPA Vs. SHEELA
|
April 22, 2022 |
BHEEMARAYE Vs. STATE OF KARNATAKA
|
December 7, 2022 |
BHEEMRAYA Vs. STATE
|
August 17, 2022 |
BHEERAPPA Vs. MANJULA
|
June 13, 2022 |
BHIMAPPA Vs. YALLAPPA
|
November 22, 2022 |
BHIMAPPA Vs. STATE OF KARNATAKA
|
August 23, 2022 |
BHIMAPPA JANTAKAL Vs. STATE OF KARNATAKA
|
May 10, 2022 |
BHIMAPPA LOKAPPA LAMANI Vs. STATE OF KARNATAKA
|
July 18, 2022 |
BHIMAPPA PUJAR Vs. STATE OF KARNATAKA
|
September 14, 2022 |
BHIMAPPA SANNALAGAMANNA KUPPANI
Vs. STATE OF KARNATAKA
|
June 1, 2022 |
BHIMASHANKAR SAHAKARI SAKKARE KARKHANE NIYAMITA Vs. WALCHANDNAGAR INDUSTRIES LIMITED
|
February 23, 2022 |
BHIMASI FAKIRAPPA BIJJUR Vs. NAGESH BHIMAPPA WADDAR
|
December 22, 2022 |
BHIMAWWA Vs. BASAVARAJ
|
September 16, 2022 |
BHIMPPA SIDDAPPA KISHORI Vs. LAO
|
September 26, 2022 |
BHOJARAJ Vs. SURESH
|
February 25, 2022 |
BHOJARAJ Vs. STATE OF KARNATAKA
|
July 14, 2022 |
BHOOMIKA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. REENA KUMARI
|
July 11, 2022 |
BHOSALE BIO NEEM PRODUCTS Vs. MANAGING DIRECTOR
|
June 28, 2022 |
BHUJANGA RAO Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
September 5, 2022 |
BHUNDAPPA Vs. MALLIKARJUN
|
February 9, 2022 |
BHUPANNA Vs. PRAKASH
|
June 2, 2022 |
BIBI AYESHA KHANUM Vs. UNION OF INDIA
|
February 23, 2022 |
BIBIJAN Vs. GUDUSAB
|
April 21, 2022 |
BIBIJAN Vs. MEHABOOBI
|
June 16, 2022 |
BIJAPUR AND BAGALKOT DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 8, 2022 |
BINARY SEMANTICS LIMITED Vs. SONATA SOFTWARE LIMITED
|
September 19, 2022 |
BIRAJE Vs. STATE OF KARNATAKA
|
July 12, 2022 |
BISMILLA Vs. KALLAPPA
|
July 5, 2022 |
BOMMA @ BAVARALAL Vs. STATE OF KARNATAKA
|
July 18, 2022 |
BOPPANDA N. KUSHALAPPA Vs. BALEYADA K. CHERAMANNA
|
April 22, 2022 |
BOREGOWDA B. N. Vs. STATE OFKARNATAKA
|
June 30, 2022 |
BOTTANGADA M.ANNAIAH Vs. MUTHAMMA
|
July 4, 2022 |
BPL TECHNO VISION PRIVATE LIMITED Vs. A. A. LENIN
|
January 14, 2022 |
BRAHMANANDA Vs. STATE OF KARNATAKA
|
September 6, 2022 |
BRAHMI DURGAPARAMESHWARI TEMPLE Vs. DEPUTY COMMISSIONER
|
June 2, 2022 |
BRAMHALINGESHWARA STONE CRUSHERS Vs. STATE OF KARNATAKA
|
July 28, 2022 |
BRANCH MANAGER Vs. MALLAMMA
|
July 1, 2022 |
BRANCH MANAGER Vs. SHEVANTABAI
|
April 19, 2022 |
BRANCH MANAGER Vs. SUNIL
|
June 2, 2022 |
BRANCH MANAGER Vs. MALTESH
|
June 27, 2022 |
BRANCH MANAGER Vs. N. DEVIPRASAD
|
June 15, 2022 |
BRANCH MANAGER Vs. BHEEMANGOUDA
|
June 1, 2022 |
BRANCH MANAGER Vs. R. RAMA NAIK
|
June 16, 2022 |
BRANCH MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. M. NAGAPPA
|
June 28, 2022 |
BRANCH MANAGER CHOLAMANDALAM M. S. GENERAL INSURANCE CO LTD. Vs. SHAKUNTALA
|
August 1, 2022 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MURALIDHARA BHAT
|
October 12, 2022 |
BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. S.M.SIDDALINGAYYA SWAMY
|
July 25, 2022 |
BRANCH MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MADHUSUDHANA
|
July 19, 2022 |
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD. Vs. SAMRUDH
|
November 21, 2022 |
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. NAGUBAI
|
November 10, 2022 |
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NAZEER
|
July 29, 2022 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. GANGAVVA
|
July 1, 2022 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. GIRIJA
|
July 11, 2022 |
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. TAHASEENTAJ
|
August 26, 2022 |
BRANCH MANAGER,ORIENTAL INSURANCE CO. LTD. Vs. RAVIKUMAR
|
October 13, 2022 |
BRIGADE ENTERPRISES LIMITED Vs. STATE OF KARNATAKA
|
October 17, 2022 |
BRIJESH KHEMLANI Vs. STATE OF KARNATAKA
|
September 26, 2022 |
BRIJESH ULLAL Vs. STATE OF KARNATAKA
|
May 5, 2022 |
BRINDAVAN WELFARE ASSOCIATION (R) Vs. STATE OF KARNATAKA
|
July 29, 2022 |
BRUHAT BENGALURU Vs. HARIPRIYA ENTERPRISES
|
October 27, 2022 |
BRUHAT BENGALURU MAHANAGARA PALIKE Vs. DWARAKAPRASAD SHARADA
|
September 28, 2022 |
BUDESH Vs. PRASHANT
|
October 11, 2022 |
BUJABALI KARJAGI Vs. SUPERINTENDENT OF POLICE
|
June 3, 2022 |
BUJABALI KARJAGI Vs. SUPERINTENDENT OF POLICE BAGALKOT DIST
|
June 3, 2022 |
BUTALEPPA Vs. STATE OF KARNATAKA
|
July 5, 2022 |
BYJITH Vs. STATE OF KARNATAKA
|
July 15, 2022 |
BYRAPPA Vs. STATE OF KARNATAKA
|
June 24, 2022 |
C SAMUEL EDWIN Vs. GUNAMBA MATERNITY
|
April 22, 2022 |
C V SUMANA Vs. STATE OF KARNATAKA
|
August 2, 2022 |
C. A. DAMANYANTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
|
June 27, 2022 |
C. BHASKAR NAIDU Vs. SANTHOSH SRINIVASULU SIDDAM SETTY
|
June 27, 2022 |
C. DODDAPPAIAH Vs. STATE OF KARNATAKA
|
October 18, 2022 |
C. GANESH Vs. RAJASHEKARAN. R
|
June 24, 2022 |
C. KRISHNAMURTHY Vs. VARADARAJU
|
November 14, 2022 |
C. KUMARASWAMY Vs. RELIANCE GENERAL INSU. CO. LTD.
|
October 13, 2022 |
C. MAHADESH Vs. DIRECTORATE OF ENFORCEMENT
|
August 24, 2022 |
C. MANJUNATHA YADAVA Vs. STATE OF KARNATAKA
|
August 24, 2022 |
C. N. NARASIMHARAJU Vs. COMMISSIONER FOR FOOD CIVIL SUPPLIES
|
July 6, 2022 |
C. NAGARAJA Vs. STATE
|
March 9, 2022 |
C. PARTHASARATHY Vs. STATE
|
June 29, 2022 |
C. R. MANOHAR Vs. STATE OF KARNATAKA
|
June 23, 2022 |
C. RAMESH Vs. RAJENDAR SHARMA
|
June 15, 2022 |
C. S. HALAPNAVAR Vs. GOPAL KRISHNA (IAS)
|
June 22, 2022 |
C.ANJANEYA Vs. V.SUDHA
|
September 21, 2022 |
C.ANNAYAPPA Vs. MALLIKARJUNA ARADHYA
|
October 12, 2022 |
C.D. SANJAY RAJ Vs. N. ANANDHA KRISHNAN
|
April 8, 2022 |
C.D.MEDAPPA Vs. BANGALORE METRO RAIL CORPORATION LIMITED
|
July 15, 2022 |
C.DIWAKAR Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
|
June 14, 2022 |
C.GOVINDA Vs. THIMMEGOWDA
|
December 7, 2022 |
C.JAYARAM Vs. STATE OF KARNATAKA
|
July 19, 2022 |
C.K. MANJUNATH Vs. THE DEPUTY COMMISSIONER
|
July 22, 2022 |
C.K. MURALIDHAR Vs. STATE OF KARNATAKA BY CESC VIGILANCE SQUAD
|
April 6, 2022 |
C.K. RAVIPRASANNA Vs. DEPUTY COMMISSINER
|
April 8, 2022 |
C.K.DILEEP KUMAR Vs. STATE OF KARNATAKA
|
July 6, 2022 |
C.L.RAJEGOWDA Vs. KADAMMA
|
September 3, 2022 |
C.M.M. GROUPS Vs. SARASWATHI
|
August 22, 2022 |
C.MUNIRAJA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
September 14, 2022 |
C.N.GOVINDAPPA Vs. STATE OF KARNATAKA
|
September 28, 2022 |
C.N.SHASHIDHAR Vs. STATE
|
July 22, 2022 |
C.N.YASHODA Vs. K.S.MALLESH
|
September 9, 2022 |
C.NAGARAJ Vs. AUTHORIZED OFFICER
|
June 27, 2022 |
C.NAGAVENI Vs. LATE BABU REDDY
|
July 14, 2022 |
C.P. PEERAIAH Vs. LEELAVATHI BAI
|
November 14, 2022 |
C.PARTHASARATHY Vs. STATE OF KARNATAKA
|
August 12, 2022 |
C.R. SWAMY Vs. M.V. LEELAVATHI
|
November 18, 2022 |
C.RAVISHANKAR Vs. STATE OF KARNATAKA
|
October 10, 2022 |
C.S. PUTTARAJU Vs. STATE OF KARNATAKA
|
January 31, 2022 |
C.T. PURUSHOTHAM REDDY Vs. SPECIAL DEPUTY COMMISSIONER
|
August 8, 2022 |
C.UMA REDDY Vs. DIRECTORATE OF ENFORCEMENT
|
December 14, 2022 |
C.YADAVAN Vs. BHARAT GOLD MINES LTD.
|
June 15, 2022 |
CALVIN DEWAKAR Vs. STATE OF KARNATAKA
|
October 13, 2022 |
CANARA BANK Vs. DUNLOP POLYMERS PVT LTD.
|
September 13, 2022 |
CANARA SALES CORPORATION LTD. Vs. CANARA BANK
|
February 14, 2022 |
CAP A PIE Vs. SOUTH WESTERN RAILWAYS
|
December 14, 2022 |
CARREG COMMODITIES PVT. LTD. Vs. PNB HOUSING FINANCE LIMITED
|
July 6, 2022 |
CATERPILLAR FINANCIAL SERVICES INDIA PVT. LTD Vs. SWAPNIL TRADERS
|
November 16, 2022 |
CAUVERY SENE Vs. STATE OF KARNATAKA
|
September 3, 2022 |
CEEKAY TEA BREAK PVT LTD Vs. BANGALORE INTERNATIONAL AIRPORT LTD.
|
August 18, 2022 |
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OP LTD. Vs. SECRETARY
|
November 2, 2022 |
CENTRAL BOARD OF DIRECT TAXES Vs. ANURADHA GOYAL
|
April 18, 2022 |
CENTRAL/CHIEF PROVIDENT FUND COMMISSIONER Vs. HANAMANT GOPAL BHAT KITTUR
|
September 1, 2022 |
CHAIRMAN KARNATAKA HOUSING BOARD Vs. PRAMEELA BAI
|
September 23, 2022 |
CHAITHRA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
CHAITHRA P.R. Vs. MANAGER, NATIONAL INS. CO. LTD.
|
December 7, 2022 |
CHAITRA Vs. MYLARAPPA B.BARKER
|
October 29, 2022 |
CHAMANSAB MOHAMMAD GOUSE Vs. STATE OF KARNATAKA
|
February 1, 2022 |
CHAMARAJ H.PATIL Vs. COMMISSIONER
|
July 27, 2022 |
CHAMPAWWA Vs. BABANNA BHIMAPPA UNDRI
|
July 4, 2022 |
CHAMUNDI BUILDERS
Vs. M. VISVESVARAYA CO-OP BANK LTD
|
June 7, 2022 |
CHANABASANAGOUDA POLIS PATIL Vs. STATE OF KARNATAKA
|
February 2, 2022 |
CHANABASAPPA Vs. LEELABAI
|
July 7, 2022 |
CHANDAKANT PARAPPA GANDROLI Vs. GANGAWWA
|
September 12, 2022 |
CHANDAN Vs. STATE OF KARNATAKA
|
October 19, 2022 |
CHANDAN Vs. STATE OF KARNATAKA
|
February 1, 2022 |
CHANDAN S.S. Vs. M. RAVIKUMAR
|
June 17, 2022 |
CHANDAPPA Vs. STATE OF KARNATAKA
|
November 8, 2022 |
CHANDARASHEKAR Vs. UMASHANKAR K.S
|
October 10, 2022 |
CHANDBI Vs. MANAGING DIRECTOR
|
September 15, 2022 |
CHANDRA C. Vs. STATE OF KARNATAKA
|
September 2, 2022 |
CHANDRA ENGINEERING WORKS Vs. AUTHORISED OFFICER
|
June 29, 2022 |
CHANDRA R. Vs. STATE OF KARNATAKA
|
November 17, 2022 |
CHANDRA SHEKAR Vs. STATE OF KARNATAKA
|
November 9, 2022 |
CHANDRA SHEKAR K. M. Vs. STATE OF KARNATAKA
|
July 18, 2022 |
CHANDRA SHEKHAR Vs. JAGANNATH
|
June 29, 2022 |
CHANDRA SUVARNA Vs. STATE OF KARNATAKA
|
November 24, 2022 |
CHANDRAGOUDA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
CHANDRAHAS NAIKA Vs. STATE OF KARNATAKA
|
October 28, 2022 |
CHANDRAHASA RAI Vs. DEPUTY COMMISSIONER
|
January 3, 2022 |
CHANDRAHASA REDDY Vs. UNION OF INDIA
|
September 8, 2022 |
CHANDRAKALA Vs. A.S.SHANTHA
|
July 4, 2022 |
CHANDRAKALA Vs. COMMISSIONER BBMP
|
July 27, 2022 |
CHANDRAKALA Vs. UNION OF INDIA
|
October 14, 2022 |
CHANDRAKANTH Vs. STATE OF KARNATAKA
|
March 4, 2022 |
CHANDRAKANTH Vs. STATE OF KARNATAKA
|
March 10, 2022 |
CHANDRAMATHI Vs. DEPUTY GENERAL MANAGER, BSNL
|
July 28, 2022 |
CHANDRAMMA Vs. STATE OF KARNATAKA
|
October 10, 2022 |
CHANDRAMMA Vs. KALAMMA
|
September 21, 2022 |
CHANDRAMMAL Vs. N.SRINIVASA RAJU
|
July 12, 2022 |
CHANDRAPPA Vs. IRAMMA
|
September 12, 2022 |
CHANDRASEKHAR Vs. STATE OF KARNATAKA
|
June 1, 2022 |
CHANDRASHEKAR Vs. MEGHARAJ
|
September 21, 2022 |
CHANDRASHEKAR Vs. DIRECTOR, AGRICULTURE MARKET DEPARTMENT
|
November 3, 2022 |
CHANDRASHEKAR FOUNDATION (R) TRUST CAUVERY, AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
April 20, 2022 |
CHANDRASHEKAR P. Vs. STATE OF KARNATAKA
|
November 18, 2022 |
CHANDRASHEKAR R Vs. STATE OF KARNATAKA
|
August 22, 2022 |
CHANDRASHEKAR T. Vs. THE AUTHORISED OFFICER VYSYA CO-OPERATIVE BANK LTD.
|
July 15, 2022 |
CHANDRASHEKHAR Vs. GANGAWWA
|
October 10, 2022 |
CHANDRASHEKHAR BHATT Vs. STATE OF KARNATAKA
|
July 8, 2022 |
CHANDRASHEKHAR L. Vs. DEVARAJ D.V.
|
October 31, 2022 |
CHANDRASHEKHARA Vs. STATE OF KARNATAKA
|
May 30, 2022 |
CHANDRAVATHI Vs. N.SUBBAN SHIVA RAO
|
September 27, 2022 |
CHANDRAWWA Vs. BASAPPA
|
October 13, 2022 |
CHANDRAYYA Vs. SHRISHAIL.K. MATHAD
|
August 22, 2022 |
CHANDRU Vs. STATE OF KARNATAKA
|
June 15, 2022 |
CHANDRU L Vs. STATE OF KARNATAKA
|
December 7, 2022 |
CHANDU K. S. Vs. STATE OF KARNATAKA
|
October 21, 2022 |
CHANNABASAMMA Vs. UNION OF INDIA
|
June 1, 2022 |
CHANNABASAPPA Vs. STATE OF KARNATAKA
|
July 21, 2022 |
CHANNABASAYYA Vs. VIJENDRA
|
June 2, 2022 |
CHANNAGOUDA Vs. STATE OF KARNATAKA
|
August 26, 2022 |
CHANNAMMA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF COMMERCE AND INDUSTRY
|
January 12, 2022 |
CHANNAMMA Vs. DAYANANDA
|
September 12, 2022 |
CHANNAMMA Vs. SIDDAPPA
|
November 17, 2022 |
CHANNAMMA Vs. TOTAMMA
|
November 23, 2022 |
CHANNAPPA Vs. PUTALABAI
|
December 5, 2022 |
CHANNAPPA Vs. SOMASHEKARA H. C.
|
June 21, 2022 |
CHANNAVEERAGOUDA Vs. CHANNABASANAGOUDA
|
October 28, 2022 |
CHANNAVEERAYYA Vs. VISHWANATH
|
July 7, 2022 |
CHANNEGOWDA SCHOOL OF NURSING Vs. REGISTRAR
|
June 9, 2022 |
CHARAN Vs. STATE OF KARNATAKA
|
June 28, 2022 |
CHARAN RAJ Vs. STATE
|
February 21, 2022 |
CHARAN RAO Vs. CHRISTOPHER ABLE ANANDRAJ
|
September 16, 2022 |
CHAYA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
CHELUVAIAH Vs. VANDHANA S.
|
July 20, 2022 |
CHENNA MASTAYA NAIK Vs. THAKKAR BHAVINBHAI JATYANTI
|
June 30, 2022 |
CHENNAIAH Vs. BYLAPPA
|
April 11, 2022 |
CHERANDA NAND SUBBAIAH Vs. UNION OF INDIA
|
July 25, 2022 |
CHERIYAN M C Vs. STATE
|
November 2, 2022 |
CHETAN B. Vs. KSRTC
|
June 29, 2022 |
CHETHAN B S Vs. STATE
|
September 16, 2022 |
CHETHAN K Vs. STATE OF KARNATAKA
|
December 15, 2022 |
CHETHAN KRISHNAJI RATHOD Vs. STATE OF KARNATAKA
|
May 10, 2022 |
CHETHAN KUMAR Vs. STATE OF KARNATAKA
|
July 22, 2022 |
CHETHAN SHETTY Vs. DEEPA SHETTY
|
November 4, 2022 |
CHETU Vs. STATE OF KARNATAKA
|
September 12, 2022 |
CHIDANAND BALAKRISHNA KAMMAR Vs. STATE OF KARNATAKA
|
September 19, 2022 |
CHIDANANDA H.A. Vs. STATE OF KARNATAKA
|
July 11, 2022 |
CHIDANANDA KASHAPPANAVAR Vs. SREE KUMAR S
|
November 14, 2022 |
CHIDANANDA P. MANSUR Vs. UNION OF INDIA
|
June 1, 2022 |
CHIDANANDA URS B.G. Vs. STATE OF KARNATAKA
|
August 11, 2022 |
CHIEF ENGINEER Vs. U.B.SHETTY
|
July 21, 2022 |
CHIEF ENGINEER,HEMAVATHI RESERVOIR PROJECT Vs. K.RAMAKRISHNA REDDY
|
July 1, 2022 |
CHIEF ENGINEER,KARNATAKA POWER CORPORATION LTD. Vs. SHIVAJI FAKEERAPPA LAMANI
|
September 13, 2022 |
CHIEF EXECUTIVE OFFICER Vs. SHANTAYYA
|
June 2, 2022 |
CHIEF EXECUTIVE OFFICER , ZILLA PANCHAYAT, MYSURU Vs. K.V. PUTTARAJU
|
May 12, 2022 |
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. SYED MOINUDDIN
|
September 3, 2022 |
CHIEF OFFICER KORATAGERE PATTANA PANCHAYATH Vs. STATE OF KARNATAKA
|
September 1, 2022 |
CHIEF OFFICER, TOWN MUNICIPAL COUNCIL KRISHNARAJAPET TOWN Vs. SMT. N.M.KUSUMA W/O N.K.VIRUPAKSHAIAH
|
June 1, 2022 |
CHIEF OFFICER,TOWN MUNICIPAL COUNCIL Vs. RAMCHANDRA SUBRAO THANE
|
November 3, 2022 |
CHIEF SECRETARY Vs. SADEPPA LAREPPA HARIJAN
|
June 28, 2022 |
CHIKANNAMMA DEVI TEMPLE TRUST Vs. LAKSHMAN SINGH
|
July 5, 2022 |
CHIKKA ERAMMA Vs. K.R.RAKSHITH
|
September 6, 2022 |
CHIKKAMMA Vs. GANESH RAO
|
September 26, 2022 |
CHIKKAMMA W/O LATE SIRIGONDAPPA Vs. ROYAL SUNDARAM ALLIANCE INS. CO.LTD
|
July 12, 2022 |
CHIKKANARASIMAPPA Vs. STATE OF KARNATAKA
|
June 29, 2022 |
CHIKKANNA Vs. VENKATEGOWDA B. R.
|
November 14, 2022 |
CHIKKANNAIAH Vs. CHIKKABYATAPPA
|
June 16, 2022 |
CHIKKARAMAIAH REDDY Vs. S.R.ANNAIAH REDDY
|
September 16, 2022 |
CHIKKATHAYAMMA Vs. PUTTATHAYAMMA
|
August 1, 2022 |
CHIKKAVENKATAPPA Vs. K.T. PURA
|
November 16, 2022 |
CHIKKOLAMMA Vs. RAVI G.
|
July 19, 2022 |
CHILUME TRUST Vs. JAYAMMA
|
September 20, 2022 |
CHINGI SHA (TRUST) MASJID AND DARGAH COMMITTEE Vs. RUKMAVVA SIDDAPPA AMMANAGI
|
September 13, 2022 |
CHINNAMMA Vs. STATE
|
June 30, 2022 |
CHINNI BABU Vs. STATE OF KARNATAKA
|
April 22, 2022 |
CHIRAG R.MEHTA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
CHIRAG SOMANNA Vs. STATE
|
September 14, 2022 |
CHIRANJEEVI P. Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
September 5, 2022 |
CHITRA NAGARAJ Vs. STATE OF KARNATAKA
|
July 11, 2022 |
CHOTAMMA Vs. VIJAYA DEVARAJEURS
|
September 2, 2022 |
CHOWDAMMA Vs. THIMMAPPA
|
July 19, 2022 |
CHOWDAMMA Vs. STATE OF KARNATAKA
|
February 2, 2022 |
CHOWDESHWARI TEMPLE
Vs. LAND TRIBUNAL
|
June 16, 2022 |
CHOWGULE & COMPANY PRIVATE LTD Vs. GOVERNMENT OF INDIA MINISTRY OF MINES
|
July 5, 2022 |
CHOWRIAPPA CONSTRUCTIONS PRIVATE LIMITED Vs. AUTHORIZED OFFICER, ANAND RATHI FINANCE LIMITED
|
August 11, 2022 |
CITIZENS ACTION GROUP Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 7, 2022 |
CLAIM MANAGER, H D F C ERGO GENERAL INSURANCE COMPANY LIMITED Vs. KRISHNAGOWDA
|
November 3, 2022 |
CLAIM MANAGER,H D F C ERGO GENERAL INSURANCE COMPANY LIMITED Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
|
November 3, 2022 |
CLARENCE SCHOOL OF NURSING Vs. REGISTRAR
|
June 13, 2022 |
CMA CGM ASIA SHIPPING PTE LTD. Vs. UNION OF INDIA
|
September 16, 2022 |
COASTAL CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
November 16, 2022 |
COMANDUR PARTHASARATHY Vs. STATE OF KARNATAKA
|
June 30, 2022 |
COMANDUR PARTHSARATHY Vs. STATE OF KARNATAKA
|
June 1, 2022 |
COMANDURU PARTHASARATHY Vs. STATE OF KARNATAKA
|
April 21, 2022 |
COMMISSIONER Vs. SHAKTHI DEVELOPERS PVT LTD
|
November 15, 2022 |
COMMISSIONER Vs. STATE OF KARNATAKA
|
November 21, 2022 |
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. NIRMALA BAI N.
|
September 23, 2022 |
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. BYRA REDDY
|
July 27, 2022 |
COMMISSIONER OF INCOME TAX Vs. ENNOBLE CONSTRUCTION
|
July 20, 2022 |
COMMISSIONER OF INCOME-TAX Vs. ING VYSYA BANK LTD.
|
July 8, 2022 |
COMMISSIONER OF INCOME-TAX Vs. BANGALORE METRO RAIL
|
June 30, 2022 |
COMMISSIONER OF INCOME-TAX Vs. KBD SUGARS AND DISTILLERIES LTD
|
June 30, 2022 |
COMMITTEE FOR PUBLIC ACCOUNTABILITY Vs. STATE OF KARNATAKA
|
April 13, 2022 |
CONVERGYTICS SOLUTIONS PVT LTD Vs. STATE OF KARNATAKA
|
March 11, 2022 |
CORENCO ENTERPRISE PVT. LTD. Vs. STATE OF KARNATAKA
|
October 17, 2022 |
CORRESPONDENCE Vs. B.GUNASHEKAR
|
June 2, 2022 |
CREST FACILITY MANAGEMENT Vs. UNION OF INDIA
|
May 30, 2022 |
CTI FUTURE CORPORATION Vs. DUCGIANG CHEMICAL
|
February 18, 2022 |
CTI FUTURE CORPORATION SOUTH KOREA Vs. DUCGIANG CHEMICAL
|
August 11, 2022 |
CYRIL RODRIGUES Vs. EDWIN RODRIGUES
|
April 1, 2022 |
D REDDEPPA Vs. STATE OF KARNATAKA
|
September 5, 2022 |
D,V, VENKATESHAPPA Vs. COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE
|
April 5, 2022 |
D. C. NAGARATHNA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
D. KOUSALYA Vs. NARAYANAPPA
|
November 17, 2022 |
D. R. RANGASWAMY Vs. ASSISTANT LABOUR COMMISSIONER
|
June 8, 2022 |
D. RADHAKRISHNA Vs. VEENA
|
November 21, 2022 |
D. SURENDRA KUMAR Vs. STATE OF KARNATAKA
|
October 11, 2022 |
D. USHA Vs. RAJESH GOWDA
|
July 12, 2022 |
D.A.SRINIVAS Vs. STATE OF KARNATAKA
|
July 4, 2022 |
D.B. INAMDAR Vs. STATE OF KARNATAKA
|
October 12, 2022 |
D.C.CHOWDAIAH Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
September 26, 2022 |
D.C.LOKESHA Vs. D.C.SUBBEGOWDA
|
July 5, 2022 |
D.C.PRADEEP Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 28, 2022 |
D.GANESH Vs. RAJANNA
|
September 23, 2022 |
D.HANUMANTHARAYA Vs. STATE OF KARNATAKA
|
September 23, 2022 |
D.K. LINGARAJU Vs. STATE OF KARNATAKA
|
February 23, 2022 |
D.K.DASE GOWDA Vs. GOPALA GOWDA
|
July 6, 2022 |
D.K.KRISHNA Vs. DEPUTY COMMISSIONER
|
July 1, 2022 |
D.LAKSHMI DEVI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
September 12, 2022 |
D.M. DEVE GOWDA Vs. PRINCIPAL CHIEF CONSERVATOR
|
June 21, 2022 |
D.M.HARISH Vs. STATE OF KARNATAKA
|
July 5, 2022 |
D.M.PURNESH Vs. MANJULA REDDY T.V.
|
July 21, 2022 |
D.M.UMASHANKAR Vs. RAJKUMAR CHOUDHARY
|
September 23, 2022 |
D.MADEGOWDA Vs. STATE OF KARNATAKA
|
September 21, 2022 |
D.N. NANJAPPA Vs. STATE OF KARNATAKA
|
October 13, 2022 |
D.POLLAPPA Vs. STATE OF KARNATAKA
|
September 5, 2022 |
D.R. SHESHA REDDY Vs. NATIONAL INSURANCE CO. LTD.
|
October 11, 2022 |
D.R.DUGGAPPA GOWDA Vs. STATE OF KARNATAKA
|
December 6, 2022 |
D.RAJU Vs. STATE OF KARNATAKA
|
July 27, 2022 |
D.ROOPA Vs. H.N.SATHYANARAYANA RAO
|
June 6, 2022 |
D.S.MOHAN Vs. AUTHORIZED OFFICER, BANK OF BARODA
|
June 23, 2022 |
D.S.VEERANJANEYA Vs. TAHSILDAR
|
July 15, 2022 |
D.SRINIVASULU Vs. K.PRAKASH
|
July 19, 2022 |
D.T.CHANDRAPPA Vs. EXECUTIVE OFFICER
|
July 6, 2022 |
D.V. GIRIJA Vs. VENKATAIAH
|
January 14, 2022 |
D.V. GIRISH Vs. UNION OF INDIA
|
August 8, 2022 |
D.V.KRISHNAPPA Vs. CHAIRMAN
|
September 5, 2022 |
D.VENKATESH Vs. STATE OF KARNATAKA
|
July 28, 2022 |
DADA Vs. APPASAHEB
|
June 16, 2022 |
DAIYAKKU Vs. KHATIJAMMA
|
December 27, 2022 |
DANDELI BACHAO ANDOLAN SAMITHI Vs. STATE OF KARNATAKA
|
September 3, 2022 |
DANDUPALYA KRISHNA Vs. STATE OF KARNATAKA
|
November 22, 2022 |
DANIEL KUMAR Vs. STATE OF KARNATAKA
|
June 22, 2022 |
DARAPAN S. Vs. STATE
|
September 2, 2022 |
DARSHAN Vs. STATE OF KARNATAKA
|
March 3, 2022 |
DARSHAN Vs. STATE
|
July 29, 2022 |
DASARI CHAKRADHAR Vs. REGISTRAR (EVALUATION) RAJIV GANDHI UNIVERSITY OF HEALTH
|
March 17, 2022 |
DASHA GLOBAL VENTURES, BANGALORE Vs. MURTHY
|
April 5, 2022 |
DASHARATH Vs. ASHA
|
September 19, 2022 |
DASHARATH B.L. Vs. STATE OF KARNATAKA
|
September 26, 2022 |
DASTAGIR S ASSADULLA Vs. STATE OF KARNATAKA
|
September 1, 2022 |
DATTA SHESHA GOUDA Vs. STATE OF KARNATAKA
|
June 27, 2022 |
DATTAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 1, 2022 |
DATTATREY Vs. MANJUNATH NAGAPPA BHAT
|
September 12, 2022 |
DAVID Vs. STATE OF KARNATAKA
|
July 27, 2022 |
DAVID MATHAI Vs. STATE OF KARNATAKA
|
June 13, 2022 |
DAWOOD Vs. STATE OF KARNATAKA
|
June 3, 2022 |
DAYANAND Vs. STATE OF KARNATAKA
|
March 11, 2022 |
DAYANAND MAHADEV MINACHE Vs. STATE OF KARNATAKA
|
July 11, 2022 |
DAYANANDA Vs. SESU GOWDA
|
September 22, 2022 |
DAYANANDA SHETTY Vs. RAJ AMMAS
|
April 22, 2022 |
DECCAN MINING SYNDICATE PVT. LTD Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
April 22, 2022 |
DECEASED SHARANAGOUDA Vs. AYYAMMA
|
July 5, 2022 |
DEEKSHITH Vs. STATE
|
July 15, 2022 |
DEENAMMA JOHN Vs. SPECIAL TAHASILDAR
|
July 28, 2022 |
DEEPA Vs. STATE OF KARNATAKA
|
June 24, 2022 |
DEEPAK Vs. STATE OF KARNATAKA
|
July 5, 2022 |
DEEPAK APPARELS PVT. LTD. Vs. CITY UNION BANK LTD.
|
August 18, 2022 |
DEEPAK GOVIND NAIK Vs. STATE OF KARNATAKA
|
July 6, 2022 |
DEEPAK J Vs. STATE OF KARNATAKA
|
May 5, 2022 |
DEEPAK KULKARNI M Vs. STATE OF KARNATAKA
|
May 24, 2022 |
DEEPAK KUMAR Vs. ANIMESH KUMAR MISHRA
|
September 29, 2022 |
DEEPAK KUMAR Vs. SUB-INSPECTOR OF POLICE
|
April 5, 2022 |
DEEPIT PATIL Vs. CANARA BANK
|
June 24, 2022 |
DEEPU Vs. STATE OF KARNATAKA
|
November 15, 2022 |
DELTA INFRALOGISTICS (WORLDWIDE) LTD. Vs. MOHAN K.E.
|
September 2, 2022 |
DEPHNY GLADYS LOBO Vs. ASST COMMISSIONER
|
March 22, 2022 |
DEPUTY CHIEF ENGINEER Vs. M.VENKAT RAO
|
July 11, 2022 |
DEPUTY COMMISSIONER Vs. S.V. GLOBAL MILL LIMITED
|
October 21, 2022 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. SYNDICATE BANK
|
September 5, 2022 |
DEPUTY GENERAL MANAGER INDIAN BANK Vs. D.N. KRISHNAPPA
|
June 30, 2022 |
DESAI BROTHERS LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
September 23, 2022 |
DEVAKI
Vs. STATE OF KARNATAKA
|
June 30, 2022 |
DEVALU Vs. KAVITA
|
September 29, 2022 |
DEVAMMA Vs. DEPUTY COMMISSIONER
|
September 27, 2022 |
DEVANDRAPPA Vs. HULIGEMMA
|
September 15, 2022 |
DEVANNA Vs. STATE OF KARNATAKA
|
August 1, 2022 |
DEVARAJ Vs. STATE OF KARNATAKA
|
June 2, 2022 |
DEVARAJ Vs. BALAPPA
|
November 30, 2022 |
DEVARAJ Vs. CHANNABASAPPA
|
October 13, 2022 |
DEVARAJA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
DEVARAJA URS EDUCATION SOCIETY Vs. UNION OF INDIA
|
July 6, 2022 |
DEVENDRA SINGH Vs. STATE OF KARNATAKA
|
June 8, 2022 |
DEVENDRAPPA Vs. STATE OF KARNATAKA
|
May 27, 2022 |
DEVENDRAPPA H Vs. STATE
|
January 17, 2022 |
DEVIDAS VENKATESH SHET Vs. MANJUNATH SITARAM HEGADE
|
November 18, 2022 |
DEVITHA SHETTY Vs. NIL
|
February 25, 2022 |
DEVRAJ Vs. STATE OF KARNATAKA
|
July 20, 2022 |
DEVRAJ RAI Vs. STATE OF KARNATAKA
|
November 8, 2022 |
DHANANJAIAH @ RENUKA PRASAD Vs. STATE OF KARNATAKA
|
January 13, 2022 |
DHANANJAY Vs. JUMMA MASJID MALALIPETE
|
July 15, 2022 |
DHANASHEKAR Vs. STATE
|
September 1, 2022 |
DHANASHEKAR KANDASAMY Vs. STATE OF KARNATAKA
|
July 8, 2022 |
DHANRAJ V.KOTYAN Vs. STATE
|
June 9, 2022 |
DHARIGOUNDA Vs. KRISHNAMOORTHY P.
|
July 26, 2022 |
DHARMANAIK B.B. Vs. STATE OF KARNATAKA
|
August 16, 2022 |
DHARMOJI Vs. STATE OF KARNATAKA
|
July 4, 2022 |
DHARMRAO Vs. SYED ARIFA PARVEEN
|
July 6, 2022 |
DHEERAJ Vs. STATE OF KARNATAKA
|
November 24, 2022 |
DHIREN Vs. STATE OF KARNATAKA
|
September 7, 2022 |
DHONDIBA ANNA JADHAV MEMORIAL HOSPITAL & ORS. Vs. STATE OF KARNATAKA
|
February 21, 2022 |
DHRUTHI INFRA PROJECTS LTD Vs. MARUTHI CONSTRUCTIONS
|
July 13, 2022 |
DHRUTHI INFRA PROJECTS LTD. Vs. STATE SINGLE WINDOW CLEARANC COMMITTEE
|
December 12, 2022 |
DIGAMBARAPPA Vs. STATE OF KARNATAKA
|
June 3, 2022 |
DILEEP SHANKAR POOJARI Vs. RAJU VISHNU POOJARI
|
September 16, 2022 |
DILIPKUMAR S. Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
October 27, 2022 |
DILSHAD Vs. MARUTI
|
September 23, 2022 |
DINAKARA SUVARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 8, 2022 |
DINESH D. Vs. STATE OF KARNATAKA
|
October 27, 2022 |
DINESH H.R. Vs. STATE
|
June 29, 2022 |
DINESH KOTIAN Vs. STATE OF KARNATAKA
|
July 15, 2022 |
DINESH M. Vs. STATE OF KARNATAKA
|
March 4, 2022 |
DINESH SHETTY Vs. STATION HOUSE OFFICER
|
February 15, 2022 |
DINESH T.B. Vs. STATE OF KARNATAKA
|
July 20, 2022 |
DIPESH J. THACKER Vs. SMARTSYNC INNOVATION PVT LTD
|
August 17, 2022 |
DIPTI ROY Vs. REGISTRAR KARNATAKA STATE NURSING COUNCIL
|
June 13, 2022 |
DIRECTOR GENERAL Vs. ROBINSON P.M.
|
July 26, 2022 |
DIRECTOR, MUNICIPAL ADMINISTRATION Vs. K.M. MANJUNATH
|
October 13, 2022 |
DIVISIONAL CONTOLLER Vs. SUBASH
|
July 6, 2022 |
DIVISIONAL CONTROLLER Vs. SHIVAPPA
|
June 27, 2022 |
DIVISIONAL CONTROLLER Vs. JAYASHREE
|
September 6, 2022 |
DIVISIONAL CONTROLLER Vs. V.RATHNAMMA
|
September 19, 2022 |
DIVISIONAL CONTROLLER Vs. SHOBHA
|
September 19, 2022 |
DIVISIONAL CONTROLLER B.M.T.C. Vs. M.SHIVASHANKAR
|
November 17, 2022 |
DIVISIONAL CONTROLLER B.M.T.C. Vs. RAMAKRISHNAPPA
|
July 26, 2022 |
DIVISIONAL CONTROLLER K.S.R.T.C. Vs. PUTTASWAMY
|
November 17, 2022 |
DIVISIONAL CONTROLLER, NEKRTC VIJAYPUR DIVN. Vs. MOTIRAM
|
July 6, 2022 |
DIVISIONAL CONTROLLER, NWKSRTC Vs. PUTTAPPA
|
July 25, 2022 |
DIVISIONAL MANAGER Vs. BASAVVA
|
July 28, 2022 |
DIVISIONAL MANAGER Vs. SHILPA.B.G
|
July 1, 2022 |
DIVISIONAL MANAGER Vs. DEVAPPA
|
July 26, 2022 |
DIVISIONAL MANAGER Vs. JAYARAMA SHETTY
|
December 7, 2022 |
DIVISIONAL MANAGER Vs. SAALIBAI
|
May 19, 2022 |
DIVISIONAL MANAGER Vs. MAHANTESH S HULLYAL
|
October 11, 2022 |
DIVISIONAL MANAGER Vs. NIRMALA
|
November 21, 2022 |
DIVISIONAL MANAGER Vs. ABDULSAHEB
|
June 2, 2022 |
DIVISIONAL MANAGER Vs. PUTTARAJ
|
June 2, 2022 |
DIVISIONAL MANAGER Vs. S.JAAHIDABEE
|
June 6, 2022 |
DIVISIONAL MANAGER Vs. PAVAN
|
June 30, 2022 |
DIVISIONAL MANAGER Vs. MONIKA
|
June 1, 2022 |
DIVISIONAL MANAGER Vs. JAYASHREE
|
June 23, 2022 |
DIVISIONAL MANAGER Vs. VASANTA S/O SRI. BHIMAPPA
|
February 4, 2022 |
DIVISIONAL MANAGER Vs. LAXMI
|
September 13, 2022 |
DIVISIONAL MANAGER Vs. M.SUBRAMANYAM
|
September 14, 2022 |
DIVISIONAL MANAGER Vs. LEELA
|
February 8, 2022 |
DIVISIONAL MANAGER Vs. VARUNKUMAR
|
September 21, 2022 |
DIVISIONAL MANAGER Vs. SHANKARAMMA
|
September 9, 2022 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD. Vs. RAMADAS
|
September 23, 2022 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. SHAFI
|
July 14, 2022 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. BASAVARAJ GURUSIDDA SUNKAD
|
July 7, 2022 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. ASHARANI M.J.
|
July 11, 2022 |
DIVISIONAL MANAGER,ORIENTAL INSURANCE CO. LTD. Vs. SAGAR SUKHDEV TALWAR
|
July 4, 2022 |
DIVISONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. DEEPA
|
October 29, 2022 |
DIVYA Vs. STATE OF KARNATAKA
|
May 25, 2022 |
DIVYA R. Vs. B.VEERABHADRAIAH
|
July 13, 2022 |
DIVYA RAJESH HAGARAGI Vs. STATE OF KARNATAKA
|
August 2, 2022 |
DIYA ENERGY Vs. NATIONAL PIPE AND ALLIED PRODUCTS
|
July 12, 2022 |
DNYANESHWAR Vs. STATE OF KARNATAKA
|
September 2, 2022 |
DODBALLAPUR SPINNING MILLS PVT LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND THE INSPECTOR GENERAL OF REGISTRATION & STAMPS
|
July 15, 2022 |
DODDAMARIYAPPA Vs. NAGAIAH
|
June 2, 2022 |
DODDAMMA Vs. RANGANATHA
|
November 16, 2022 |
DODDAPPAIAH Vs. STATE OF KARNATAKA
|
September 29, 2022 |
DODDARAJU Vs. STATE OF KARNATAKA
|
November 9, 2022 |
DODDEGOWDA Vs. STATE OF KARNATAKA
|
July 15, 2022 |
DOME HOSPITALITY SERVICES PVT. LTD Vs. STATE OF KARNATAKA
|
June 8, 2022 |
DON MONTHU PASCAL FERNANDES Vs. SYIVIA FERNANDES NEE RODRIGUES
|
November 8, 2022 |
DONNAPPA Vs. ASSISTANT COMMISSIONER
|
November 7, 2022 |
DORATHY SHEELA Vs. STATE OF KARNATAKA
|
March 5, 2022 |
DPJ BIDAR - CHINCHOLI Vs. UNION OF INDIA
|
July 11, 2022 |
DR. ARUN KUMAR B.C Vs. STATE OF KARNATAKA
|
January 17, 2022 |
DR. K.RAVINDRANATH SHETTY Vs. STATE OF KARNATAKA
|
May 23, 2022 |
DR. NALINI K. Vs. COMMISSIONER OF MYSORE URBAN DEVELOPMENT AUTHORITY
|
September 21, 2022 |
DR. RAJASHEKHAR Vs. STATE OF KARNATAKA
|
April 6, 2022 |
DR. SUMAN SINGH Vs. SANDHYA VAIDYANATHAN
|
April 6, 2022 |
DRN INFRASTRUCTURE ENGINEERS AND CONTRACTORS Vs. STATE OF KARNATAKA
|
August 24, 2022 |
DUDUYA NAIK Vs. DEPUTY COMMISSIONER
|
October 13, 2022 |
DURAGAPPA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
DURGA KUMARI BOBBA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 4, 2022 |
DURGA SREEPATHY Vs. STATE OF KARNATAKA
|
September 3, 2022 |
DURGA TRAVEL HOUSE PVT. LTD. Vs. STATE OF KARNATAKA
|
September 28, 2022 |
DURGAPPA Vs. MAHADEVI
|
May 30, 2022 |
DURGARAO S/O NAGESHWAR RAO Vs. STATE OF KARNATAKA
|
April 1, 2022 |
DURUGAPPA Vs. STATE
|
September 16, 2022 |
DYAMANNA Vs. STATE OF KARNATAKA
|
September 8, 2022 |
DYAMAWWA Vs. LALSAB
|
July 14, 2022 |
DYAVANNA Vs. PUTTAMADAMMA
|
March 7, 2022 |
DYAVAPPA Vs. BANGALORE UNIVERSITY
|
July 20, 2022 |
DYNAMIC INFO SERVICES INDIA PVT LTD. Vs. UNION OF INDIA
|
September 6, 2022 |
DYNIEL DSOUZA Vs. STATE OF KARNATAKA
|
May 31, 2022 |
E S PRAVEEN KUMAR Vs. STATE OF KARNATAKA
|
May 19, 2022 |
E. TRIVENI Vs. HANUMANTHAPPA H.
|
November 21, 2022 |
E.K. JAGADEESH Vs. Y. RADHAKRISHNA SHETTY
|
April 8, 2022 |
EBENEZER Vs. STATE OF KARNATAKA
|
July 14, 2022 |
EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. SATURN REALTORS PVT. LTD.
|
September 19, 2022 |
EDURKALA ISHWARA BHAT Vs. RAGHAVESHWARA BHARATHI SWAMIJI
|
September 29, 2022 |
EHG ELEKTRO HOLDING GMBH Vs. GOVERNMENT OF KARNATAKA
|
January 24, 2022 |
EJAZ Vs. STATE OF KARNATAKA
|
September 9, 2022 |
ELECTION COMMISSION OF INDIA Vs. RAVISHIVAPPA PADASALAGI
|
July 29, 2022 |
ELFREEDA WINNIFRED DSOUZA Vs. ROBIN DSOUZA
|
June 10, 2022 |
ELIA RAMAPURAM Vs. DEPUTY CONSERVATOR OF FOREST CHIKKAMAGALUR DIVISION
|
July 8, 2022 |
ELIZABETH KURIEN Vs. STATE OF KARNATAKA
|
July 11, 2022 |
ELUMALE Vs. MADHU KUMAR
|
July 7, 2022 |
ELVIS KAYINE Vs. STATE OF KARNATAKA
|
August 1, 2022 |
EMBASSY PROPERTY DEVELOPMENTS PVT. LTD Vs. SUNIL GUPTA
|
June 22, 2022 |
EMCURE PHARMACEUTICALS LTD. Vs. STATE OF KARNATAKA
|
September 22, 2022 |
EMMANUAL MICHAEL Vs. UNION OF INDIA
|
November 7, 2022 |
ENNESWARA S. Vs. STATE
|
July 21, 2022 |
ERAIAH Vs. MAHADEVA
|
April 13, 2022 |
ERAIAH Vs. STATE OF KARNATAKA
|
November 21, 2022 |
ERANNA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
ERANNA GOWDA Vs. STATE OF KARNATAKA
|
January 21, 2022 |
ESHWAR R Vs. KARNATAKA EXAMINATION AUTHORITY CET CELL
|
September 3, 2022 |
ESHWAR R. Vs. GAGANA A. N.
|
September 3, 2022 |
ESHWARAPPA Vs. DEPUTY COMMISSIONER
|
September 1, 2022 |
ESS MULTIFOODS PVT. LTD. Vs. CANARA BANK
|
July 25, 2022 |
EXECUTIVE ENGINEER Vs. K.H.RAMAIAH
|
September 12, 2022 |
EXECUTIVE ENGINEER Vs. EARAIAH
|
September 14, 2022 |
EXECUTIVE ENGINEER, MAJOR WORKS DIVISION Vs. M.R.THOPEGOWDA
|
September 22, 2022 |
EXPRESS PUBLICATIONS (MADURAI) PRIVATE LIMITED Vs. UNION OF INDIA
|
October 21, 2022 |
F. RAGHAVENDRA Vs. STATE OF KARNATAKA
|
November 4, 2022 |
FAHEEM AHMED Vs. UNION OF INDIA
|
March 31, 2022 |
FAIROJ AHAMED Vs. STATE OF KARNATAKA
|
March 2, 2022 |
FAIROZ KHAN Vs. STATE OF KARNATAKA
|
July 27, 2022 |
FAKIRAPPA Vs. SHRINATH
|
July 18, 2022 |
FAKIRAPPA Vs. MAHADEVI
|
September 15, 2022 |
FAKKIRAPPA Vs. VIDHYADHAR
|
September 14, 2022 |
FAKKIRAPPA Vs. STATE
|
July 13, 2022 |
FAKKIRAPPA M MURGOD Vs. STATE OF KARNATAKA
|
August 2, 2022 |
FAKRUDDIN Vs. MODINSAB
|
August 3, 2022 |
FAQRUDDIN Vs. STATE OF KARNATAKA
|
October 10, 2022 |
FARDDIN Vs. STATE
|
October 27, 2022 |
FAREED S/O LATE MASOOD Vs. STATE OF KARNATAKA
|
June 27, 2022 |
FAREEDA KHANUM W Vs. STATE OF KARNATAKA
|
July 26, 2022 |
FAROOQ HUSSAIN Vs. MANAGING DIRECTOR
|
June 30, 2022 |
FARUQ Vs. YUNUS
|
November 18, 2022 |
FATHEEMA Vs. CARIM REDDY BAQTHAVACHALA REDDY
|
July 20, 2022 |
FATHIMA Vs. STATE OF KARNATAKA
|
November 18, 2022 |
FATHIMA BEE Vs. STATE OF KARNATAKA
|
July 29, 2022 |
FATHIMA SANA Vs. UNION OF INDIA
|
July 11, 2022 |
FATIMA BI Vs. PRESIDENT
|
September 26, 2022 |
FAZIYA FAROOK Vs. NKP ABDUL AZEEZ
|
November 4, 2022 |
FEROZ Vs. STATE OF KARNATAKA
|
December 8, 2022 |
FLIPKART INTERNET PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 2022 |
FLORENCE SCHOOL OF NURSING Vs. REGISTRAR
|
June 9, 2022 |
FORTIUS INFRADEVELOPERS LLP Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 16, 2022 |
FRIENDS RECREATION ASSOCIATION Vs. SUPERINTENDENT OF POLICE
|
June 22, 2022 |
FUJIFILM INDIA PRIVATE LIMITED Vs. ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF MEDICAL EDUCATION
|
September 26, 2022 |
G. BHARAT KUMAR JAIN Vs. STATE OF KARNATAKA
|
March 3, 2022 |
G. GANGADHARAIAH Vs. STATE OF KARNATAKA
|
August 11, 2022 |
G. J. RAJU PAIS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
November 25, 2022 |
G. JAYAPPA Vs. C MAHALINGAPPA
|
June 20, 2022 |
G. KRISHNA MURTHY Vs. OSWAL INVESTMENTS FINANCIERS
|
September 16, 2022 |
G. MAYABBA Vs. SRIRAM GENERAL INSURANCE CO. LTD.
|
August 23, 2022 |
G. NAGARAJ Vs. STATE OF KARNATAKA
|
October 10, 2022 |
G. RAMAIAH Vs. STATE OF KARNATAKA
|
November 2, 2022 |
G. RAMAKRISHNAN Vs. R. EKAMBARAM
|
August 12, 2022 |
G. RAMESH Vs. K. S. SHYAMALA
|
October 14, 2022 |
G. RANGANATH Vs. STATE OF KARNATAKA
|
June 21, 2022 |
G. T. INSTITUTE OF MANAGEMENT STUDIES AND RESEARCH Vs. STATE OF KARNATAKA
|
November 7, 2022 |
G. VARADARAJU Vs. UNION OF INDIA
|
August 12, 2022 |
G. VIJAYALAKSHMI Vs. R. RAMACHANDRA RAO
|
August 10, 2022 |
G.BABU Vs. MANAGING DIRECTOR K.S.R.T.C.
|
July 4, 2022 |
G.C.KANTHARAJU Vs. POWER GRID CORPORATION INDIA LTD.
|
September 1, 2022 |
G.G.NEHALANI Vs. KUMAR NAIK
|
July 20, 2022 |
G.GURURAJ PATIL Vs. STATE OF KARNATAKA
|
June 1, 2022 |
G.H.ABDUL KADRI Vs. MOHAMMED IQBAL
|
May 24, 2022 |
G.K. LOKESH Vs. STATE OF KARNATAKA
|
February 11, 2022 |
G.K.METALLURGY PVT LTD
Vs. AUTHORISED OFFICER
|
June 16, 2022 |
G.KASHINATH Vs. STATE OF KARNATAKA
|
September 26, 2022 |
G.KRISHNAMURTHY Vs. DIST. REGISTRAR AND DEPUTY REGISTRAROF STAMP
|
December 15, 2022 |
G.M. LAKSHMINARASIMHAIAH Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
April 1, 2022 |
G.MANJUNATH Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
September 28, 2022 |
G.MOHAN Vs. STATE OF KARNATAKA
|
November 16, 2022 |
G.MOHAN KUMAR Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
September 15, 2022 |
G.N. ANNAPPA SWAMY Vs. STATE OF KARNATAKA
|
December 15, 2022 |
G.N.LAKSHMI NARASIMHA Vs. V.MALA
|
July 7, 2022 |
G.N.MUNINANJAPPA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
G.PARAMASHIVA Vs. AMRUTH PASHA
|
July 6, 2022 |
G.R. MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTER Vs. STATE OF KARNATAKA
|
March 21, 2022 |
G.RAVISHANKAR Vs. S.SUMA
|
September 2, 2022 |
G.S. SACHIDANANDA MURTHY Vs. STATE OF KARNATAKA
|
February 2, 2022 |
G.S. SUBBARAMAIAH Vs. STATE OF KARNATAKA
|
December 8, 2022 |
G.S.PRAGATH PURUSHOTTAMA Vs. STATE OF KARNATAKA
|
June 17, 2022 |
G.S.VENKATESH Vs. STATE
|
September 12, 2022 |
G.SHANKAR REDDY Vs. AJAY NAGABHUSHAN M.N
|
September 19, 2022 |
G.SOMASHEKARA REDDY Vs. STATE OF KARANATAKA
|
January 3, 2022 |
G.T. LEELA Vs. AUTHORIZED OFFICER UNDER
|
November 16, 2022 |
G.T.GOWDA Vs. STATE OF KARNATAKA
|
November 18, 2022 |
G.V.NAGARATHNA Vs. LINGAMMA
|
April 8, 2022 |
G.VEERAIAH Vs. SUDHAKARA SHETTY
|
June 29, 2022 |
GA VISIDDAPPA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
GADAG-BETAGERI SARVAJANIK KSHEMABHIVRUDHI SANGH Vs. STATE OF KARANATAKA
|
November 2, 2022 |
GADIGAYYASWAMY S.H. Vs. DIRECTOR
|
July 6, 2022 |
GADIGEPPAGOUDA Vs. STATE OF KARNATAKA
|
August 11, 2022 |
GAFAR AHMED Vs. JAMMU & KASHMIR BANK LIMITED
|
November 10, 2022 |
GAFFAR AHAMED Vs. DEPUTY COMMISSIONER KRISHNARAJA
|
October 14, 2022 |
GAJANAN Vs. APPASAHEB SIDDAMALLAPPA KAVERI
|
November 18, 2022 |
GAJANANA POWER CONTROLS PVT. LTD. Vs. DEPUTY GENERAL MANAGER (ELE)OPERATIONS-I BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
November 9, 2022 |
GANAPATHI ENTERPRISES Vs. STATE OF KARNATAKA
|
September 20, 2022 |
GANAPATHI STONE CRUSHER Vs. STATE OF KARNATAKA
|
September 28, 2022 |
GANAPATHY GRANITE Vs. INSPECTOR GENERAL OF POLICE
|
June 24, 2022 |
GANAPATI Vs. STATE OF KARNATAKA
|
November 18, 2022 |
GANAPATI Vs. STATE OF KARNATAKA
|
August 1, 2022 |
GANAPATI Vs. STATE OF KARNATAKA
|
July 12, 2022 |
GANDANGADA P.KARUMBAIAH Vs. KODANGADA A.VITALA
|
September 6, 2022 |
GANESH Vs. STATE OF KARNATAKA
|
September 22, 2022 |
GANESH NAYAK Vs. V. SHAMANNA
|
January 14, 2022 |
GANESH NAYAK Vs. STATE OF KARNATAKA
|
July 15, 2022 |
GANESH PRASAD HEGDE
Vs. SUREKHA SHETTY
|
June 6, 2022 |
GANESH S. K. Vs. STATE OF KARNATAKA
|
August 22, 2022 |
GANESH SHANBHOGUE Vs. RESERVE BANK OF INDIA
|
October 10, 2022 |
GANESHA L.D. Vs. STATE
|
November 23, 2022 |
GANESHA M. Vs. STATE OF KARNATAKA
|
October 13, 2022 |
GANGA LAKSHMI Vs. RAMA VENKTESH
|
March 31, 2022 |
GANGABAI Vs. SHAARADABAI
|
October 30, 2022 |
GANGADHAR Vs. DEPUTY COMMISSIONER
|
September 1, 2022 |
GANGADHAR Vs. STATE OF KARNATAKA
|
September 23, 2022 |
GANGADHARAPPA MUNINDRA KUMAR Vs. M/S. EAGLESIGHT MEDIA
|
December 13, 2022 |
GANGADRAIAH Vs. STATE OF KARNATAKA
|
September 12, 2022 |
GANGAHANUMAIAH Vs. CHIEF LAW OFFICER KSRTC CENTRAL OFFICES
|
July 11, 2022 |
GANGALAKSHAMMA Vs. STATE OF KARNATAKA
|
December 7, 2022 |
GANGAMMA Vs. SURESH
|
July 18, 2022 |
GANGAMMA Vs. STATE OF KARNATAKA
|
November 15, 2022 |
GANGAMMA Vs. STATE OF KARNATAKA
|
November 14, 2022 |
GANGAMMA Vs. VANDITA SHARMA
|
September 23, 2022 |
GANGAMMA Vs. KARNATAKA STATE OPEN UNIVERSITY MUKTHAGANGOTHRI
|
August 3, 2022 |
GANGAPPA Vs. LINGAREDDY
|
October 10, 2022 |
GANGAPPA Vs. STATE OF KARNATAKA
|
March 9, 2022 |
GANGAWWA Vs. MAHADEV
|
July 7, 2022 |
GANGU PRADHAN Vs. STATE
|
November 2, 2022 |
GANIGA EARTH MOVERS Vs. DBM GEOTECHNICS AND CONSTRUCTIONS PVT. LTD.
|
April 5, 2022 |
GARUDA SHETTY Vs. MANAGING DIRECTOR
|
November 15, 2022 |
GAURAV RAJ JAIN Vs. STATE OF KARNATAKA
|
January 4, 2022 |
GAVIYAPPA H.K. Vs. TATA AIG GENERAL INSURANCE COMPANY LTD.
|
January 18, 2022 |
GAYATHRI DATTU Vs. UNION OF INDIA
|
February 2, 2022 |
GEETA Vs. RAVI
|
August 16, 2022 |
GEETA Vs. PADMINI
|
November 18, 2022 |
GEETA S. Vs. STATE OF KARNATAKA
|
July 4, 2022 |
GEETABAI RADHABAI Vs. KRISHNAGOUDA
|
February 18, 2022 |
GEETANJALI ARUN SUPE Vs. ARUN
|
October 31, 2022 |
GEETHA ELECTRICAL STORES Vs. STATE OF KARNATAKA
|
September 9, 2022 |
GEETHA KOUSALYA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
GEETHA N MURTHY Vs. THE RELIANCE GENERAL INS. CO. LTD.
|
October 18, 2022 |
GENERAL MANAGER Vs. SHANKRAPPA
|
July 27, 2022 |
GENERAL MANAGER Vs. PRABHU KUMAR
|
June 7, 2022 |
GENERAL MANAGER (P) CORPORATION BANK Vs. K.T. SHIVA PRAKASH
|
April 5, 2022 |
GENERAL MANAGER KSRTC Vs. ARUNA
|
July 4, 2022 |
GENERAL MANAGER RELIANCE GEN.INS.CO.LTD Vs. SAMIYA
|
September 21, 2022 |
GENERAL MANAGER, HUMAN RESOURCES WING CANARA BANK Vs. B.M. RAMAIAH
|
March 31, 2022 |
GENERAL MANAGER,ORIENTAL INSURANCE CO.LTD Vs. SHIVAYOGI
|
August 26, 2022 |
GEORGE VARGHESE Vs. SUPERINTENDENT OF POLICE
|
July 15, 2022 |
GEOSMIN STUDIO SUSTAINABLE SOLUTIONS LLP Vs. EHNUS CONSULTANCY SERVICES PVT. LTD.
|
June 30, 2022 |
GHANALINGA GURU KARIBASAVASWAMI Vs. SHANKARAGOUDA
|
November 16, 2022 |
GHODAWAT PACKERS LLP Vs. UNION OF INDIA,
|
September 21, 2022 |
GIREESH ACHAR Vs. GOVERNMENT OF INDIA
|
September 6, 2022 |
GIRIJA Vs. RAMANAGOUDA
|
March 3, 2022 |
GIRISH Vs. K. SANJEEVA SHETTY
|
June 14, 2022 |
GIRISH Vs. GOURI
|
November 2, 2022 |
GIRISH Vs. STATE OF KARNATAKA
|
November 4, 2022 |
GIRISH SHET Vs. STATE OF KARNATAKA
|
August 17, 2022 |
GIRISH T.N.
Vs. SOWMYA V.
|
June 3, 2022 |
GIRISH VALECHA Vs. STATE
|
May 31, 2022 |
GIRISH.P.R. Vs. STATE OF KARNATAKA
|
September 8, 2022 |
GIRISHKUMAR G.S. Vs. NAGARAJ ACHARYA
|
July 11, 2022 |
GNANENDRA C.S. Vs. SMT. SAROJA M.
|
January 3, 2022 |
GODOLPHINE INDIA PRIVATE LIMITED Vs. UM PROJECTS LLP
|
July 1, 2022 |
GODOLPHINE INDIA PRIVATE LIMITED Vs. UM PROJECTS LLP
|
April 1, 2022 |
GOIDU KOM SHANIYARA NAIK Vs. PANDURANGA
|
November 22, 2022 |
GOKUL KATHRI @ GOKUL Vs. STATE OF KARNATAKA
|
January 13, 2022 |
GOLDEN CHIPS SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
|
September 1, 2022 |
GOLDEN MEADOWS DEVELOPERS Vs. STATE OF KARNATAKA
|
June 10, 2022 |
GOLDEN STEELS Vs. MADANAPALLE SPINNING MILLS LIMITED
|
October 12, 2022 |
GOLLARAHALLY VIJAY Vs. STATE OF KARNATAKA
|
July 5, 2022 |
GONEPPA ALIAS MADIVALARA GONIBASAPPA Vs. STATE OF KARNATAKA
|
January 24, 2022 |
GOOD SHEPHERD CONVENT Vs. STATE OF KARNATAKA
|
May 10, 2022 |
GOOD SHEPHERD CONVENT BENGALURU Vs. STATE OF KARNATAKA
|
August 5, 2022 |
GOOGLE INDIA PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
July 6, 2022 |
GOOGLE INDIA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME - TAX
|
March 10, 2022 |
GOPAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
September 16, 2022 |
GOPAL Vs. STATE
|
July 26, 2022 |
GOPAL Vs. STATE OF KARNATAKA
|
July 20, 2022 |
GOPAL Vs. STATE OF KARNATAKA
|
September 3, 2022 |
GOPAL Vs. STATE OF KARNATAKA
|
September 19, 2022 |
GOPAL ATMARAM NAIDU Vs. STATE OF KARNATAKA
|
September 22, 2022 |
GOPAL CEMENT SPUN PIPES WORKS Vs. MARUTI KHANDSARI SASTAPUR
|
August 2, 2022 |
GOPAL M. Vs. STATE OF KARNATAKA
|
July 25, 2022 |
GOPAL PRASAD DUBEY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 12, 2022 |
GOPALA Vs. STATE OF KARNATAKA
|
June 20, 2022 |
GOPALA Vs. RAMESH DHANRAJ CHOUDHARI
|
June 24, 2022 |
GOPI Vs. STATE OF KARNATAKA
|
January 21, 2022 |
GOPINATAHA A.G. Vs. STATE OF KARNATAKA
|
September 9, 2022 |
GOUDAPPA Vs. MALLINATHGOUDA
|
March 7, 2022 |
GOURABAI Vs. INDUMATI
|
October 28, 2022 |
GOURAVVA Vs. LAND ACQUISITION OFFICER
|
November 16, 2022 |
GOUTHAM Vs. STATE OF KARNATAKA
|
September 1, 2022 |
GOUTHAMI SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL GOVERNMENT OF KARNATAKA
|
June 13, 2022 |
GOVERNMENT OF INDIA Vs. INTURI RAMA RAO
|
May 6, 2022 |
GOVERNOR RESERVE BANK OF INDIA Vs. VELANKANI INFORMATION SYSTEMS LIMITED
|
January 5, 2022 |
GOVIND Vs. STATE OF KARNATAKA
|
July 18, 2022 |
GOVIND N. MALU Vs. CHOWDAIAH
|
December 1, 2022 |
GOVINDA HARGI Vs. GANAPAIAH
|
November 14, 2022 |
GOVINDA PPA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
GOVINDARAJ N. Vs. BANGALORE CITY CO OPERATIVE BANK LTD.
|
August 17, 2022 |
GOVINDARAJA Vs. STATE OF KARNATAKA
|
February 21, 2022 |
GOVINDARAJU Vs. STATE OF KARNATAKA
|
September 22, 2022 |
GOVINDARAJU Vs. KURLON LIMITED
|
June 20, 2022 |
GOVINDARAJU Vs. STATE OF KARNATAKA
|
July 20, 2022 |
GOVINDARAJU M. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
September 2, 2022 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
June 27, 2022 |
GOWRAMMA Vs. KANDAMMA
|
August 16, 2022 |
GOWRAMMA Vs. BHADRAMMA
|
April 11, 2022 |
GOWRAMMA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
GOWTHAM Vs. STATE OF KARNATAKA
|
September 27, 2022 |
GOWTHAM KUMAR SINGH Vs. STATE OF KARNATAKA
|
August 10, 2022 |
GRAMEEN PASHPALAN NIGAM LTD. Vs. STATE OF KARNATAKA
|
March 14, 2022 |
GREEN VIEW ENGINEERS AND CONTRACTORS DHARWAD Vs. VIJAY ASHOK
|
July 11, 2022 |
GRINDWELL NORTON LTD Vs. ADDITIONAL LABOUR
|
October 31, 2022 |
GSSS CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. ASHOK SHIVRAJ GONI
|
October 19, 2022 |
GUDDA POOJARY Vs. SOMAYYA POOJARI
|
November 21, 2022 |
GUDI MALLINATH Vs. STATE OF KARNATAKA
|
September 27, 2022 |
GULAB RASUL Vs. GUNAJI MANJREKAR
|
November 10, 2022 |
GULAGUNDI SHIVAPPA Vs. GULAGUNDI SHIVALINGAPPA
|
July 5, 2022 |
GULZAR BEGUM Vs. STATE OF KARNATAKA
|
September 1, 2022 |
GUNASHEELA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
GUNASHEKARA Vs. STATE
|
September 13, 2022 |
GUNDAPPA Vs. PRI. SEC. HIGHER EDUCATION
|
October 11, 2022 |
GUNDAPPA Vs. ANJANA
|
November 16, 2022 |
GUNDAPPA Vs. TUSHAR GIRI NATH
|
July 28, 2022 |
GUNDAPPA Vs. KARIYANNA
|
January 4, 2022 |
GUNDU MAYANNA GAVI Vs. PUNDALIK KEDARI KOCHERI
|
November 16, 2022 |
GUNDU PAYANNA PATIL Vs. ASSISTNAT COMMISSIONER,
|
September 6, 2022 |
GURAPPA Vs. REVENUE INSPECTOR
|
September 15, 2022 |
GURU Vs. STATE
|
September 19, 2022 |
GURU REDDY Vs. GAYATHRI
|
February 9, 2022 |
GURULING Vs. SECRETARY
|
September 13, 2022 |
GURULING Vs. DEPUTY DIRECTOR
|
October 11, 2022 |
GURUMURTHY Vs. S.M. SYED NOORULLA
|
November 10, 2022 |
GURUMURTHY Vs. NAGARATHNAMMA
|
July 12, 2022 |
GURUNAGOUDA Vs. STATE OF KARNATAKA
|
October 28, 2022 |
GURUNATH Vs. SENIOR LABOUR INSPECTOR
|
September 5, 2022 |
GURUNATH SIDDAPPA BHUSHI Vs. STATE OF KARNATAKA
|
November 16, 2022 |
GURURAJ Vs. COMMISSIONER
|
September 23, 2022 |
GURURAJ Vs. NAGENDRA H.K.
|
July 6, 2022 |
GURUVEERA NAYAKA Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
July 22, 2022 |
GUTTASWAMY Vs. STATE OF KARNATAKA
|
June 3, 2022 |
GVK EMERGENCY MANAGEMENT AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 29, 2022 |
H M NAVEEN Vs. STATE OF KARNATAKA
|
November 21, 2022 |
H M SHIVAPPA Vs. CHANDRAPPA
|
December 6, 2022 |
H. G. KRISHNAPPA Vs. GOVERNMENT OF KARNATAKA
|
September 12, 2022 |
H. GAYATHRI Vs. UNION OF INDIA
|
August 11, 2022 |
H. GOPALA Vs. STATE OF KARNATAKA
|
March 5, 2022 |
H. GUNDAPPA Vs. SUSHILA CHANDRAKUMAR
|
October 12, 2022 |
H. HULAGAPPA Vs. T. JABBAL VALI
|
October 28, 2022 |
H. K. SUMA Vs. M. SANTHOSH
|
September 13, 2022 |
H. KENCHAPPA Vs. STATE OF KARNATAKA
|
April 5, 2022 |
H. MAHESH Vs. CITY MUNICIPAL COUNCIL
|
September 27, 2022 |
H. MAHESH Vs. STATE OF KARNATAKA
|
August 1, 2022 |
H. N. NANDISHA Vs. B. S. YADURAJ
|
October 28, 2022 |
H. P. KUMAR Vs. Y.S. RAVIKUMAR
|
November 4, 2022 |
H. P. RAMESH Vs. Y.S. PATIL
|
October 20, 2022 |
H. R. NANDAKUMAR Vs. STATE OF KARNATAKA
|
September 30, 2022 |
H. S. ANANDA Vs. H. V. RATHNAMMA
|
October 10, 2022 |
H. S. BASAVARAJAPPA Vs. G. M. MALLIKARJUNA
|
November 9, 2022 |
H. S. MALLIKARJUNAIAH Vs. UNITED INDIA INSURANCE CO LTD
|
June 30, 2022 |
H. V. SRINIVASA MURTHY Vs. B. V. NAGESHA
|
March 21, 2022 |
H.ABBAS Vs. ASSISTANT EXECUTIVE ENGINEER
|
July 6, 2022 |
H.ABDUL HAMID Vs. VIQUARUNNISSA
|
September 8, 2022 |
H.B. DEVARAJU Vs. STATE
|
February 7, 2022 |
H.C.CHANDRU Vs. PRESIDENT MANDYA ZILLA PANCHAYATH
|
July 4, 2022 |
H.C.MUNIRAJU Vs. DEPUTY COMMISSIONER
|
June 30, 2022 |
H.D. GANGANNA Vs. RAMESH M
|
June 29, 2022 |
H.D.GANGANNA Vs. MANJUNATHA D.G.
|
October 13, 2022 |
H.E.RAGHAVENDRA Vs. STATE OF KARNATAKA
|
October 18, 2022 |
H.J. PRASANNA KUMAR Vs. DEPT. OF FISHERIES
|
August 2, 2022 |
H.J.RAVI Vs. STATE OF KARNATAKA
|
June 22, 2022 |
H.K. MANJUNATH Vs. RAMESH KUMAR
|
April 6, 2022 |
H.K. SATHISH Vs. STATE OFKARNATAKA
|
January 7, 2022 |
H.K. SREENIVASA Vs. C. JAYANTHI
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November 21, 2022 |
H.KHASIMK Vs. CITY MUNICIPAL COUNCIL
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September 27, 2022 |
H.M. ANJANEYA Vs. STATE OF KARNATAKA
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August 3, 2022 |
H.M. KESHAVA CHATHURA Vs. STATE OF KARNATAKA
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June 14, 2022 |
H.M. RAVI KUMAR Vs. DIRECTOR, ADMIN AND HUMAN RESOURCES, KPTCL
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August 11, 2022 |
H.M. VISHWANATHA
Vs. B. SHANTHA
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June 29, 2022 |
H.M.KRISHNA REDDY Vs. BENGALURU DEVELOPMENT AUTHORITY
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September 30, 2022 |
H.M.MALLIKARJUNA Vs. STATE
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July 26, 2022 |
H.M.VIJAYA Vs. MAHADEVA
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November 18, 2022 |
H.MANJUNATH Vs. H.VANALAKSHMI
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July 15, 2022 |
H.N. NAGARAJ Vs. SURESH LAL HIRA LAL
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September 21, 2022 |
H.N.BABU REDDY Vs. ASSISTANT COMMISSIONER
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September 1, 2022 |
H.N.NAVEEN KUMAR Vs. USHADEVI
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August 17, 2022 |
H.P. RAMESH Vs. Y.S. PATIL
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November 15, 2022 |
H.PARVATI Vs. STATE OF KARNATAKA
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September 13, 2022 |
H.R. BHAGAVAN Vs. L.I.C. OF INDIA
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April 22, 2022 |
H.R.JAGADEESH Vs. GOVERNMENT OF KARNATAKA
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July 12, 2022 |
H.R.PUSHPALATHA Vs. S.B.BYRESH
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September 15, 2022 |
H.RAMACHANDRAIAH Vs. STATE OF KARNATAKA
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December 15, 2022 |
H.S. KAMAKSHI Vs. H.S. SREENIVASA RAO
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October 11, 2022 |
H.S. MALLESH Vs. COMMISSIONER
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June 10, 2022 |
H.S. MANJAPPA Vs. JAGANNATHA
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February 1, 2022 |
H.S. SHARANA BASAVANA GOUD Vs. STATE OF KARNATAKA
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April 6, 2022 |
H.S. SURESH Vs. S. PANCHAKSHARI
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June 21, 2022 |
H.S. VENUGOPALA REDDY Vs. M. RAMESH
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July 18, 2022 |
H.S.NAGARAJU Vs. EXECUTIVE ENGINEER
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September 13, 2022 |
H.S.RAHAMATHULLA KHAN Vs. STATE
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September 26, 2022 |
H.S.RAJANNA Vs. MANAGER
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November 18, 2022 |
H.S.SHIVAKUMAR Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
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July 7, 2022 |
H.SRINIVAS Vs. M.KEMPAIAH
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July 6, 2022 |
H.SURAPPA Vs. MANJAMMA
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July 28, 2022 |
H.T.MAILAPPA Vs. STATE OF KARNATAKA
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July 12, 2022 |
H.V.CHANDRA REDDY Vs. DEPUTY COMMISSIONER
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July 28, 2022 |
H.V.R.IYENGAR Vs. INDIRA BIPIN PATEL
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September 20, 2022 |
H.V.TEJAS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
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September 19, 2022 |
HAJARATABI Vs. MEHBOOBSAB
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October 11, 2022 |
HAJARATLI SARDAR NADAF Vs. STATE OF KARNATAKA
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September 15, 2022 |
HAJARATSAB Vs. SHIVALINGAYYA
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September 2, 2022 |
HAJIPASHA Vs. STATE
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August 2, 2022 |
HALAPPA Vs. STATE OF KARNATAKA
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September 13, 2022 |
HALAPPA KOTE COLLEGE OF EDUCATION Vs. GULBARGA UNIVERSITY
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July 4, 2022 |
HAMPANAGOUDA Vs. NAGAMMA
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June 23, 2022 |
HANAMANT Vs. STATE OF KARNATAKA
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February 21, 2022 |
HANAMANT Vs. BASAPPA
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October 13, 2022 |
HANAMANTAPPA Vs. LAXMI
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October 12, 2022 |
HANAMANTH Vs. STATE OF KARNATAKA
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June 22, 2022 |
HANAMAVVA Vs. ASSISTANT COMMISSIONER BAGALKOT
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September 26, 2022 |
HANAMAWWA Vs. YAMANAWWA
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July 18, 2022 |
HANMANTHAPPA Vs. MUNICIPAL COMMISSIONER
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June 27, 2022 |
HANUMAIAH Vs. BASAVARAJ M.S.
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July 14, 2022 |
HANUMAN C.R. Vs. STATE OF KARNATAKA
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September 16, 2022 |
HANUMAN VIDYAVARDHAK SANGH Vs. PRINCIPAL SECRETARY
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June 27, 2022 |
HANUMANTA Vs. STATE OF KARNATAKA
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June 30, 2022 |
HANUMANTAGOUDA Vs. STATE OF KARNATAKA
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July 6, 2022 |
HANUMANTAPPA Vs. MAHALINGAPPA KALAVEERAPPA BADIGER
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June 1, 2022 |
HANUMANTAPPA Vs. STATE OF KARNATAKA
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August 11, 2022 |
HANUMANTHA Vs. STATE OF KARNATAKA
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July 13, 2022 |
HANUMANTHA Vs. STATE
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June 2, 2022 |
HANUMANTHA NAYAK Vs. STATE OF KARNATAKA
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June 16, 2022 |
HANUMANTHA R. Vs. STATE OF KARNATAKA
|
August 24, 2022 |
HANUMANTHA RAO H.K. Vs. ICICI LOMBARD GEN. INS. CO.LTD.
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June 21, 2022 |
HANUMANTHA REDDY Vs. SRINIVASA REDDY SON OF GOVINDA REDDY
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June 28, 2022 |
HANUMANTHAIAH Vs. STATE OF KARNATAKA
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October 19, 2022 |
HANUMANTHAIAH Vs. T.N.BHEEMA RAJU
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July 6, 2022 |
HANUMANTHAPPA Vs. STATE OF KARNATAKA
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October 13, 2022 |
HANUMANTHAPPA Vs. SHRIRAM GENERAL INSURANCE COMPANY
|
December 2, 2022 |
HANUMANTHAPPA H.C. Vs. STATE OF KARNATAKA
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June 21, 2022 |
HANUMANTHARAJU B.K. Vs. STATE OF KARNATAKA
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July 15, 2022 |
HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
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July 26, 2022 |
HANUMANTHARAYAPPA V. Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
|
February 28, 2022 |
HANUMANTHI Vs. HANUMANTHRAYA BHEEMAYYA
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March 3, 2022 |
HANUMANTU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
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June 8, 2022 |
HANUMAPPA Vs. NARAYANAPPA
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August 4, 2022 |
HANUMAPPA Vs. LAND TRIBUNAL RANEBENNUR
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September 20, 2022 |
HANUMAPPA Vs. PAMPAPATHI
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July 11, 2022 |
HANUMAPPA Vs. STATE OF KARNATAKA
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July 6, 2022 |
HANUME GOWDA Vs. BANGALORE CITY CO OPERATIVE BANK LTD
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September 30, 2022 |
HANUME GOWDA Vs. BANGALORE CITY CO-OPERATIVE BANK LTD.
|
December 8, 2022 |
HARAPANAHALLI TOWN RECREATION ASSOCIATION Vs. STATE OF KARNATAKA
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November 3, 2022 |
HARI NAGENDRA Vs. T.VENKATAPPA
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July 19, 2022 |
HARI NARAYANA G.K. Vs. STATE OF KARNATAKA
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November 17, 2022 |
HARIJAN B.TIPPESWAMY Vs. STATE OF KARNATAKA
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September 20, 2022 |
HARINI G. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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April 28, 2022 |
HARISH Vs. STATE OF KARNATAKA
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July 22, 2022 |
HARISH Vs. STATE OF KARNATAKA
|
September 27, 2022 |
HARISH Vs. STATE OF KARNATAKA
|
September 12, 2022 |
HARISH @ HARSHA KUMAR Vs. STATE OF KARNATAKA
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January 13, 2022 |
HARISH A.S. Vs. STATE OF KARNATAKA
|
September 3, 2022 |
HARISH BABU Y.N. Vs. STATE OF KARNATAKA
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September 21, 2022 |
HARISH G. Vs. STATE OF KARNATAKA
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December 6, 2022 |
HARISH S.A. Vs. SHASHIKUMAR B.K.
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July 4, 2022 |
HARISH T. Vs. STATE OF KARNATAKA
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June 28, 2022 |
HARISHA Vs. STATE
|
November 17, 2022 |
HARISHA Vs. STATE OF KARNATAKA
|
July 1, 2022 |
HARSHA AHUJA Vs. STATE OF KARNATAKA
|
September 21, 2022 |
HARSHA D Vs. STATE
|
August 12, 2022 |
HARSHA D. Vs. STATE
|
October 17, 2022 |
HARSHA INSTITUTE OF MANAGEMENT STUDIES Vs. STATE OF KARNATAKA
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September 26, 2022 |
HARSHAVARDHANA RAO K. Vs. UNION OF INDIA
|
August 24, 2022 |
HARVEST INFRSTRUCTRUE AND PROEPRTY DEVELOPERS LIMITED Vs. NIL
|
June 23, 2022 |
HASANAMBA Vs. STATE OF KARNATAKA
|
November 14, 2022 |
HASHAM INVESTMENT AND TRADING COMPANY PRIVATE LIMITED Vs. INDIA AWAKE FOR TRANSPARENCY PVT. LTD
|
January 14, 2022 |
HASSAN Vs. REGISTRAR
|
June 8, 2022 |
HASSAN ZILLA AMATEUR KABADDI ASSOCIATION (REGISTERED) Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
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October 17, 2022 |
HAVEELANAND SALINS Vs. MOHAMMED SALEEM
|
January 3, 2022 |
HEALTHCARE GLOBAL ENTERPRISES LIMITED Vs. UNION OF INDIA
|
November 30, 2022 |
HEALTHCARE LIMITED Vs. PRESIDENT, BANGALORE EAST INDUSTRIAL WORKERS UNION
|
July 5, 2022 |
HEENA THIRUMALI SATEESH Vs. MINIMELT ENGINEERS INDIA
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November 2, 2022 |
HEERTHIKSING Vs. STATE OF KARNATAKA
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July 12, 2022 |
HEGDE AND GOLAY PVT LTD Vs. SPECIAL LAND ACQUISITION AUTHORITY
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August 2, 2022 |
HELEN VICTORIA MENEZES Vs. PREMALATHA
|
September 16, 2022 |
HEMA K. Vs. K.S.R.T.C ,MYSORE RURAL DIVISION
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June 17, 2022 |
HEMABAI Vs. YALLAPPA
|
August 4, 2022 |
HEMALATHA Vs. K. H. SRINIVASAN
|
October 10, 2022 |
HEMALATHA Vs. NEELAM
|
July 1, 2022 |
HEMALATHA Vs. VENKATESH
|
February 16, 2022 |
HEMALATHA Vs. STATE OF KARNATAKA
|
November 9, 2022 |
HEMANTH KUMAR M. Vs. STATE
|
July 5, 2022 |
HEMAVATHI Vs. MEGACITY
|
July 12, 2022 |
HEMAVATHI Vs. JOINT COMMISSIONER
|
July 4, 2022 |
HEMAVATHI Vs. RAJENDRA CHOLAN
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October 14, 2022 |
HENSON REYMOND Vs. STATE OF KARNATAKA
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July 20, 2022 |
HERMAN CASTELINO Vs. SURESH KUDVA
|
June 9, 2022 |
HERRERA VALENZUELA DE LOPEZ SILVIA GUDALUPE Vs. INSPECTOR OF CUSTOMS CUSTOMS INTELLIGENCE UNIT
|
June 21, 2022 |
HIDAYATH SHAREEF Vs. STATE OF KARNATAKA
|
September 2, 2022 |
HIFJU REHAMAN SHARIFF Vs. STATE
|
June 14, 2022 |
HIGH COURT OF KARNATAKA Vs. BASRUR RAJEEV SHETTY
|
July 7, 2022 |
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
|
January 14, 2022 |
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
|
March 5, 2022 |
HIGH COURT OF KARNATAKA Vs. P. HEMALATHA
|
November 10, 2022 |
HIMANSHU GUPTA Vs. V. NARAYANAN REDDY
|
May 26, 2022 |
HIMANSHU TAKURA S/O AJEYA TAKURA Vs. STATE
|
November 16, 2022 |
HINDUJA RENEWABLES TWO PVT. LTD. Vs. KUM RAHUL PATIL
|
September 6, 2022 |
HINDUPUR STEEL AND ALLOYS PRIVATE LIMITED Vs. WILLCHASE GENERAL TRADING LLC
|
September 21, 2022 |
HINDUSTAN AERONAUTICS LIMITED Vs. C. RAGHUNATHAN
|
January 20, 2022 |
HIRANAPPA Vs. SRIRAM FINANCE CO. LTD.
|
September 19, 2022 |
HIREBAI Vs. DEPUTY COMMISSIONER
|
September 5, 2022 |
HIRIYAMMA Vs. SHIVAPPA
|
September 20, 2022 |
HIRIYANNA SUVARNA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
HMT MACHINE TOOLS LTD Vs. V. L. JAYARAM
|
June 7, 2022 |
HMT RETIRED EMPLOYEES Vs. UNION OF INDIA
|
November 9, 2022 |
HONNURAPPA Vs. K.NAGARAJ
|
July 28, 2022 |
HOOR BANU Vs. MEERA LEWIS
|
July 14, 2022 |
HORAKERAPPA Vs. STATE OF KARNATAKA
|
November 10, 2022 |
HOTEL BASANT RESORTS AND HOTELS (I) P. LTD Vs. MINISTRY OF TOURISM
|
August 24, 2022 |
HRISHIKESH DEVDIKAR Vs. STATE OF KARNATAKA
|
October 21, 2022 |
HRISHIKESH SAHOO Vs. STATE OF KARNATAKA
|
March 23, 2022 |
HUBBALLI DHARWAD ADVERTISERS ASSOCIATION Vs. STATE OF KARNATAKA
|
April 21, 2022 |
HUBLI LIQUOR DEALERS ASSOCIATION Vs. COMMISSIONER OF EXCISE
|
August 10, 2022 |
HUCHAMMA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
HUKRA GOWDA Vs. NAGARATHNA
|
September 12, 2022 |
HULIGAMMA Vs. STATE
|
July 25, 2022 |
HULIGEMMA Vs. RAURAM
|
June 20, 2022 |
HULIGEVVA Vs. ASSISTANT DIRECTOR OF LAND RECORDS
|
July 15, 2022 |
HUSAINSAB Vs. MODINABI
|
August 12, 2022 |
HUSENAPPA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
HUSSAIN Vs. STATE
|
June 15, 2022 |
HUSSAIN MUEEN FAROOQ Vs. STATE OF KARNATAKA
|
September 13, 2022 |
HYDERABAD KARNATAKA NURSING MANAGEMENT ASSOCIATION Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL
|
August 11, 2022 |
I. B .SURESH NAIK Vs. STATE OF KARNATAKA
|
November 14, 2022 |
I.R.NAGESH Vs. DEPUTY COMMISSIONER
|
October 10, 2022 |
IB TRACK SOLUTIONS PVT LTD. Vs. STATE OF KARNATAKA
|
October 17, 2022 |
IBRAHIM Vs. KRISHNA REDDY
|
July 6, 2022 |
IBRAHIM KHAN Vs. STATE OF KARNATAKA
|
December 27, 2022 |
IBRATH ULLA Vs. YAHASHIVINI
|
July 21, 2022 |
ICICI LOMBARD GEN. INS.CO. LTD Vs. JAGADEVI
|
April 19, 2022 |
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RADHABAI
|
December 1, 2022 |
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. DURGAVVA
|
September 23, 2022 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PARVATHAMMA
|
July 5, 2022 |
ILLYASAHAMAD Vs. STATE OF KARANTAKA
|
July 14, 2022 |
IMAD KOLLA Vs. STATE
|
July 5, 2022 |
IMAM HUSSIAN MURADSAB MUJAWAR Vs. SECRETARY
|
October 28, 2022 |
IMAMSAB Vs. JYOTI
|
June 30, 2022 |
IMRAN Vs. STATE OF KARNATAKA
|
August 23, 2022 |
IMRAN Vs. STATE OF KARNATAKA
|
July 27, 2022 |
IMRAN PASHA Vs. PRATAP M
|
November 3, 2022 |
IMRAN PASHA Vs. STATE OF KARNATAKA
|
June 16, 2022 |
IMRAN SIDDIQUI Vs. STATE OF KARNATAKA
|
July 26, 2022 |
IMTHIYAZ ALIYAS BABU Vs. STATE OF KARNATAKA
|
November 8, 2022 |
INCOME TAX DEPARTMENT Vs. LOKMANYA MULTIPURPOSE CO-OP SOCIETY LTD
|
July 19, 2022 |
INDIA BUILDERS CORPORATION Vs. MASOOD ASIF
|
August 16, 2022 |
INDIAN COUNCIL FOR CULTURAL RELATIONS Vs. AJAY MERCHANT
|
May 6, 2022 |
INDIAN OIL CORPORATION LTD. Vs. H. S. RAVIKUMAR
|
April 6, 2022 |
INDIAN OVERSEAS BANK Vs. RADHAKRISHNA SETTY
|
September 26, 2022 |
INDIRABAI Vs. STATE OF KARNATAKA
|
September 20, 2022 |
INDO FARM EQUIPMENT LTD. Vs. ANDAPPA
|
September 1, 2022 |
INDOCIL SILICONS PVT. LTD Vs. UNION OF INDIA
|
May 27, 2022 |
INDRAVATH DEVA Vs. STATE
|
July 29, 2022 |
INDRAVVA Vs. LACHAMA
|
September 1, 2022 |
INDRAWWA HANAMANT KHAJJIDONI Vs. RACHANNA
|
June 1, 2022 |
INDUMATHI Vs. MANGALORE CITY CORPORATION
|
May 26, 2022 |
INDUMATI Vs. DEPUTY COMMISSIONER
|
September 2, 2022 |
INJAMAM SHARIFF Vs. STATE
|
May 12, 2022 |
INTEL TECHNOLOGY INDIA (P) LTD Vs. SECRETARY TO GOVERNMENT
|
October 14, 2022 |
INTEL TECHNOLOGY INDIA PVT LTD. Vs. COMPETITION COMMISSION OF INDIA
|
August 23, 2022 |
INTELLIGENCE OFFICER Vs. YAKUBU USMAN
|
September 21, 2022 |
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, BANGALORE ZONAL UNIT Vs. REDDAMMA
|
March 7, 2022 |
INTER GLOBE AVIATION LIMITED Vs. A.N. MAHESH
|
February 11, 2022 |
INTIYAZ Vs. SYED KHAZA
|
July 4, 2022 |
IQBAL AHMED Vs. C.B.I. SCB
|
March 22, 2022 |
IQLAQ KHURESHI Vs. STATE OF KARNATAKA
|
September 16, 2022 |
IRAM PATHAN Vs. STATE OF KARNATAKA
|
July 8, 2022 |
IRAMMA Vs. STATE OF KARNATAKA
|
June 22, 2022 |
IRAPPA Vs. DIRECTOR
|
September 1, 2022 |
IRAPPA Vs. STATE OF KARNATAKA
|
October 10, 2022 |
IRAPPA Vs. RATNAVVA
|
November 3, 2022 |
IRAPPA MALLAPPA SUNGAD Vs. MALLAPPA
|
July 1, 2022 |
IRAYYA Vs. RAMESH
|
June 22, 2022 |
IRAYYA GURUSHANTAYYA HIREMATH Vs. SUJATA BHANT
|
June 22, 2022 |
IRFAN NASIR @ IRFI Vs. INVESTIGATING OFFICER, NATIONAL INVESTIGATING AGENCY
|
July 1, 2022 |
IRFAN PASHA Vs. NATIONAL INVESTIGATING AGENCY
|
July 1, 2022 |
IRFAN PASHA Vs. STATE OF KARNATAKA
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March 29, 2022 |
IRFAN SHEK Vs. STATE OF KARNATAKA
|
February 15, 2022 |
IRFANA SHOWKATH Vs. SREE SUBRAMANYESHWARA,CO-OPERATIVE BANK LTD.
|
September 29, 2022 |
ISAMAIL HUSSAIN Vs. STATE OF KARNATAKA
|
May 30, 2022 |
ISHRAT BEGUM Vs. HEENA KOUSAR
|
September 21, 2022 |
ISHWAR SHIVARAM GAONKAR Vs. STATE OF KARNATAKA
|
September 7, 2022 |
ISHWARAYYA GIRIMALLAYYA KAMBI Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 18, 2022 |
ISLAND STAR MALL DEVELOPERS PRIVATE LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 9, 2022 |
ISMAIL Vs. STATE OF KARNATAKA
|
June 27, 2022 |
ISMAIL KHAN Vs. STATE OF KARNATAKA
|
November 3, 2022 |
ISMAIL M.A. Vs. STATE OF KARNATAKA
|
September 19, 2022 |
ISMAIL ZAIULLA Vs. STATE
|
September 23, 2022 |
ITI LIMITED Vs. ALPHION CORPORATION
|
September 9, 2022 |
ITI LIMITED, BANGALORE Vs. ALPHION CORPORATION, IN THE STATE OF DELAWARE
|
February 16, 2022 |
J THIPPERUDRAPPA Vs. STATE OF KARNATAKA
|
June 3, 2022 |
J. GOVARDHAN Vs. STATE OF KARNATAKA
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June 10, 2022 |
J. K. SUPPLIES Vs. STATE OF KARNATAKA
|
November 16, 2022 |
J. N. STONE PRODUCTS Vs. STATE OF KARNATAKA
|
April 1, 2022 |
J. P. I. DASS SCHOOL OF NURSING Vs. STATE OF KARNATAKA
|
April 8, 2022 |
J. PHILOMINA Vs. STATE OF KARNATAKA
|
October 31, 2022 |
J. RAMESH CHAND Vs. COMMISSIONER
|
June 21, 2022 |
J.ANJINAPPA Vs. K.USHA
|
September 6, 2022 |
J.B. SURANA Vs. DISTRICT REGISTRAR OF SOCIETIES
|
May 30, 2022 |
J.C.SHILPA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
J.D.RAJAKUMAR Vs. R.RAZIA
|
September 3, 2022 |
J.JAYARAM REDDY Vs. VIRUPAXMURTHY
|
September 26, 2022 |
J.M. SWAMY Vs. GOVERNMENT OF INDIA
|
August 11, 2022 |
J.M.CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
July 8, 2022 |
J.MANJUNATH, IAS Vs. STATE OF KARNATAKA
|
August 3, 2022 |
J.P.I. DASS SCHOOL OF NURSING Vs. NAVEEN RAJ SINGH
|
August 2, 2022 |
J.S.HANUMANTHARAJU Vs. STATE OF KARNATAKA
|
October 27, 2022 |
J.S.NAGARAJ Vs. SYED IDRIS
|
December 13, 2022 |
J.SAMPATH KUMAR Vs. ALOK JAIN S.M.
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September 15, 2022 |
J.SRINIVAS Vs. STATE OF KARNATAKA
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July 13, 2022 |
J.V. ENTERPRISES Vs. M.GOVIND RAJ
|
March 11, 2022 |
JADE GARDEN PLOT OWNERS ASSOCIATION Vs. DISTRICT REGISTRAR OF SOCIETIES
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July 4, 2022 |
JAFAR SADIQ Vs. STATE OF KARNATAKA
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September 16, 2022 |
JAGADAMBA Vs. STATE OF KARNATAKA
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September 20, 2022 |
JAGADEESH Vs. STATE OF KARNATAKA
|
November 7, 2022 |
JAGADEESHA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
JAGADEESHA Vs. D. NAGARAJU
|
November 23, 2022 |
JAGADEESHA K.R. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
October 10, 2022 |
JAGADISH Vs. BYRAMMA
|
October 12, 2022 |
JAGADISH Vs. GIRIJA
|
July 6, 2022 |
JAGADISH Vs. SHIVAJI
|
July 13, 2022 |
JAGADISH Vs. STATE OF KARNATAKA
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September 15, 2022 |
JAGADISH Vs. H.V. PRABHAKARA
|
August 12, 2022 |
JAGADISH S. Vs. ANAND RATHI GLOBAL FINANCE LIMITED
|
July 25, 2022 |
JAGAN KUMAR J. Vs. STATE OF KARNATAKA
|
September 20, 2022 |
JAGANATH Vs. MAHAVIR FLEET OPERATORS PVT. LTD.
|
July 6, 2022 |
JAGANMAYI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. SUMANTH REDDY
|
September 9, 2022 |
JAGANNATH Vs. STATE OF KARNATAKA
|
August 2, 2022 |
JAHID Vs. STATE
|
August 16, 2022 |
JAHRABI Vs. MASABBI BUDDESAB PATHAN
|
September 9, 2022 |
JAIKESHAN VIRWANI Vs. STATE OF KARNATAKA
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September 19, 2022 |
JAIRAM R. Vs. CHANDRA M. S.
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November 7, 2022 |
JAKKAPPA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
JALAJA Vs. G.VENKTA DURGA SAROJINI
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November 7, 2022 |
JAMAL SAB Vs. CHIKKABALLAPURA POLICE STATION
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June 7, 2022 |
JAMEEL Vs. STATE OF KARNATAKA
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June 30, 2022 |
JAMES E DEVID Vs. K.D. SHAMEEM BANU
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June 6, 2022 |
JAMIA MASJID SUNNI Vs. LAND TRIBUNAL NORTH
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November 3, 2022 |
JAMIA MOHAMMADIA EDUCATION SOCIETY Vs. MASEEH AHMED
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September 23, 2022 |
JAMUNA B.V.
Vs. AJAY KUMAR N.
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June 6, 2022 |
JANA JAGRUTHI SAMITHI Vs. U NAGARAJ
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November 4, 2022 |
JANAKAMANI Vs. KEMPAMMA
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July 14, 2022 |
JANARDHAN P. Vs. STATE OF KARNATAKA
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November 18, 2022 |
JANARDHAN RAMA BHAT Vs. LAXMI KOM KRISHNA BHAT
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November 17, 2022 |
JANARDHANA Vs. ELASTREX POLYMERS PVT. LTD.
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March 28, 2022 |
JANARDHANA PUJARI Vs. KARNATAKA STATE LAW UNIVERSITY
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April 21, 2022 |
JAREENA Vs. STATE OF KARNATAKA
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September 2, 2022 |
JARVIS Vs. STATE OF KARNATAKA
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November 22, 2022 |
JASPAL SINGH Vs. ANIL
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June 27, 2022 |
JATTOJI RAO Vs. STATE OF KARNATAKA
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October 13, 2022 |
JAVANE GOWDA Vs. COMMISSIONER
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July 28, 2022 |
JAVEED Vs. STATE OF KARNATAKA
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July 15, 2022 |
JAVVAJI DHANA THEJA Vs. STATE OF KARNATAKA
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October 27, 2022 |
JAWAR CLAUDIUS RODRICKS Vs. STATE OF KARNATAKA
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July 4, 2022 |
JAYA Vs. STATE OF KARNATAKA
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September 22, 2022 |
JAYA ELIZABETH MATHEW Vs. STATE OF KARNATAKA
|
October 21, 2022 |
JAYALAKSHMAMMA Vs. MANAGING DIRECTOR K.S.R.T.C.
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November 17, 2022 |
JAYALAKSHMI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
July 8, 2022 |
JAYALAKSHMI A.N. Vs. BANGALORE DEVELOPMENT AUTHORITY
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September 14, 2022 |
JAYALAKSHMI INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION HEAD OFFICE
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July 22, 2022 |
JAYALAKSHMI VENKATESH Vs. STATE OF KARNATAKA
|
June 30, 2022 |
JAYALAXMI Vs. STATE OF KARNATAKA
|
June 27, 2022 |
JAYAMALA Vs. BHAGYAMMA
|
July 4, 2022 |
JAYAMMA Vs. STATE OF KARNATAKA
|
July 7, 2022 |
JAYAMMA Vs. STATE OF KARNATAKA
|
August 18, 2022 |
JAYAMMA Vs. STATE
|
December 15, 2022 |
JAYAMMA Vs. JAGADISH
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March 23, 2022 |
JAYAMMA Vs. COMMISSIONER BRUHATH BANGALORE MAHANGARA PALIKE
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June 8, 2022 |
JAYAMMA Vs. RAMA MURTHY
|
June 1, 2022 |
JAYAMMA Vs. C S NAGARAJA RAO
|
November 21, 2022 |
JAYAMMA Vs. RAJEEV
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September 12, 2022 |
JAYAMMA Vs. COMMISSIONER
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September 19, 2022 |
JAYAMMA Vs. STATE OF KARNATAKA
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September 26, 2022 |
JAYAMMA Vs. S.V. THIMMANNA
|
February 8, 2022 |
JAYANNA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
JAYAPPA Vs. LAKSHMAMMA
|
April 4, 2022 |
JAYAPRAKASH NARAYANA Vs. PRINCIPAL SECRETARY
|
September 2, 2022 |
JAYARAMA Vs. STATE OF KARNATAKA
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July 13, 2022 |
JAYARAMA NAIKA Vs. STATE OF KARNATAKA
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August 2, 2022 |
JAYARAMAIAH B.M. Vs. STATE OF KARNATAKA
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August 24, 2022 |
JAYARAMEGOWDA Vs. NARASIMHARAJU
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July 11, 2022 |
JAYARATHNAMMA Vs. T. J. JAYACHANDRA
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November 3, 2022 |
JAYASHREE Vs. APPASAHEB
|
November 10, 2022 |
JAYASHREE Vs. STATE OF KARNATAKA
|
November 10, 2022 |
JAYASHREE Vs. GANAPATHSA TUKARAMSA HANAMSAGAR
|
April 4, 2022 |
JAYASHREE CHIKKAMATH Vs. ASSISTANT COMMISSIONER
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September 22, 2022 |
JAYATHEERTHA RAO Vs. H.S.SHANTHA
|
September 8, 2022 |
JAYSHRI Vs. PUSHPA
|
September 2, 2022 |
JEELANI Vs. STATE OF KARNATAKA
|
June 30, 2022 |
JEETENDRA KUMAR RAJAN Vs. T. G. SHIVASHANKARE GOWDA
|
January 28, 2022 |
JEEVANJANEYA MURTHY TRADERS Vs. DIRECTOR OF AGRICULTURAL MARKETING
|
September 26, 2022 |
JEFFRY Vs. SHANTHI
|
March 9, 2022 |
JENIFER MENON Vs. STATE
|
January 24, 2022 |
JETHENDRA DODDABORAPPA Vs. M. MAMATHA
|
June 3, 2022 |
JINDAL NATURECARE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
|
March 16, 2022 |
JINI Vs. STATE
|
July 27, 2022 |
JITENDRA SHIVAJI SOUNDALAGE Vs. DEPUTY COMMISSIONER
|
June 20, 2022 |
JIYA @ ISUBU SHIYAD @ JIYAS Vs. STATE OF KARNATAKA
|
December 7, 2022 |
JJM MEDICAL COLLEGE Vs. SANJAT SAMAN LENKA
|
October 10, 2022 |
JNANA GANGOTHRI Vs. BANK OF INDIA
|
September 3, 2022 |
JOCKIM CORREA Vs. STATE OF KARNATAKA
|
June 22, 2022 |
JOE ABRAHAM MATHEWS Vs. STATE
|
July 15, 2022 |
JOHN CAR WORK SHOP Vs. ESTATE OFFICER
|
June 1, 2022 |
JOHN D SOUZA Vs. DIVISIONAL CONTROLLER, KSRTC
|
August 24, 2022 |
JOHN DISTILLERIES PVT. LTD Vs. COMMISSIONER OF EXCISE, 2ND FLOOR BMTC BUILDING, A BLOCK, BMTC SHANTINAGAR, GOVERNMENT OF KARNATAKA, BENGALURU ? 560027
|
May 12, 2022 |
JOHN JOSEPH FERNANDEZ Vs. SUNIL DUTT SHARMA
|
July 12, 2022 |
JORDAN RIDHYA RASQUINHA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
July 27, 2022 |
JOSEPH C. Vs. STATE OF KARNATAKA
|
June 29, 2022 |
JOSEPHINE Vs. EDGAR RAJDAYAL ALLAN
|
November 2, 2022 |
JOSEPHS ACADEMY OF NURSING Vs. SECRETARY
|
December 8, 2022 |
JOSWIN LOBO Vs. STATE OF KARNATAKA
|
November 2, 2022 |
JOSWIN LOBO Vs. STATE OF KARNATAKA
|
February 2, 2022 |
JOSWIN LOBO Vs. STATE OF KARNATAKA
|
August 18, 2022 |
JSW STEEL LIMITED Vs. DEPUTY DIRECTOR
|
June 13, 2022 |
JSW STEEL LIMITED Vs. USHA RANI
|
February 17, 2022 |
JUBEDHA BEGUM Vs. LOKESH
|
June 17, 2022 |
JUBEER Vs. STATE OF KARNATAKA
|
April 21, 2022 |
JULIYANI MUNDAIN Vs. MANAGER
|
September 12, 2022 |
JYOTHI Vs. GOVERNMENT OF KARNATAKA
|
June 24, 2022 |
JYOTHI NARAYAN DAS Vs. DEVATHA SAREE BHANDAR
|
August 18, 2022 |
JYOTHI PRAKASH SHETTY Vs. STATE OF KARNATAKA
|
January 17, 2022 |
JYOTHIPRAKASH PUNACHA Vs. PRADEEPKUMAR SHETTY
|
July 14, 2022 |
JYOTI Vs. STATE OF KARNATAKA
|
October 13, 2022 |
JYOTI Vs. SHASHIKANT BHIMAPPA YANKANCHI
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June 2, 2022 |
K M MUDDAPPA Vs. NELLAMAKKADA U AIYAPPA
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April 22, 2022 |
K P NARAYANSWAMY Vs. STATE
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December 8, 2022 |
K. C. VEERENDRA Vs. STATE OF KARNATAKA
|
November 18, 2022 |
K. DEVADAS Vs. STATE OF KARNATAKA
|
June 1, 2022 |
K. DINESH Vs. STATE
|
October 11, 2022 |
K. DURGA PRASAD SHETTY Vs. SHASHIKALA
|
July 11, 2022 |
K. GOPALA KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
December 1, 2022 |
K. GURUBASAVARAJ Vs. SUSHEELAMMA
|
February 3, 2022 |
K. GURUPRASAD KAROHATIKAR Vs. CHINNASWAMY
|
April 8, 2022 |
K. LAKSHMAIAH REDDY Vs. V. ANIL REDDY
|
June 24, 2022 |
K. LAKSHMI Vs. STATE OF KARNATAKA
|
June 21, 2022 |
K. M. SURESH KUMAR Vs. STATE OF KARNATAKA
|
November 9, 2022 |
K. MAHALAKSHMI Vs. STATE OF KARNATAKA
|
January 24, 2022 |
K. MALLAIAH Vs. STATE OF KARNATAKA
|
June 3, 2022 |
K. MANJULA Vs. S. R. UMASHANKAR
|
August 25, 2022 |
K. MANJUNATH Vs. S. AJITH RAI
|
October 27, 2022 |
K. N. SANANDA GANESH Vs. LAKSHMAMMA
|
August 22, 2022 |
K. N. SATISH Vs. NAGSON AND CO
|
November 15, 2022 |
K. NARAYANA RAO Vs. SMT. LEELA
|
January 4, 2022 |
K. NIRANJAN Vs. STATE OF KARNATAKA
|
August 10, 2022 |
K. R. MANJULA Vs. STATE OF KARNATAKA
|
October 11, 2022 |
K. R. NARAPPA Vs. PRINCIPAL SECRETARY
|
November 23, 2022 |
K. RAMAKRISHNA Vs. DIRECTORATE OF ENFORCEMENT
|
June 24, 2022 |
K. S. MAHADEVAN Vs. CYPRIAN MENEZES
|
September 9, 2022 |
K. S. SHIVASHANKAR Vs. STATE OF KARNATAKA
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September 20, 2022 |
K. SEETHARAMU Vs. STATE OF KARNATAKA
|
June 27, 2022 |
K. SHANTHAMMA Vs. A. V. KRISHNAMURTHY
|
June 24, 2022 |
K. SOMANATH NAYAK Vs. D. VEERENDRA HEGGADE
|
May 5, 2022 |
K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
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April 18, 2022 |
K. SRINIVAS REDDY Vs. YASHWANTH ENTERPRISES
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February 25, 2022 |
K. SUNIL KUMAR Vs. STATE OF KARNATAKA
|
August 8, 2022 |
K. SURYA KUMAR Vs. E.K. KUMAR
|
November 16, 2022 |
K. T. NAVEEN KUMAR Vs. STATE OF KARNATAKA
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February 25, 2022 |
K. T. VENKATAPPA Vs. SEETHAPPA
|
April 6, 2022 |
K. THIMMAIAH Vs. VENKATAMMA
|
January 20, 2022 |
K. UCHANGAPPA Vs. STATE OF KARNATAKA
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June 30, 2022 |
K. UMA MAHESHWARA REDDY Vs. STATE OF KARNATAKA
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October 27, 2022 |
K. UMARABBA Vs. STATE OF KARNATAKA
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September 26, 2022 |
K. UMESH SHETTY Vs. STATE OF KARNATAKA
|
September 14, 2022 |
K. VIRUPAXAPPA Vs. RAJESH BABU
|
August 26, 2022 |
K. YASHODA Vs. STATE OF KARNATAKA
|
October 12, 2022 |
K.B .SRINIVAS Vs. CHANDRASHEKAR B. PATIL
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January 27, 2022 |
K.B. VIJAYAKUMAR Vs. STATE OF KARNATAKA
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August 3, 2022 |
K.B.NAIK Vs. BAR COUNCIL OF INDIA
|
November 17, 2022 |
K.C. RAMESH Vs. ANUSHA M.
|
April 4, 2022 |
K.C. RAMU Vs. STATE OF KARNATAKA
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August 10, 2022 |
K.CHANNABASAPPA Vs. STATE OF KARNATAKA
|
November 17, 2022 |
K.D.JITHENDRA Vs. SHWETHA
|
October 11, 2022 |
K.DODDA ARASAIAH Vs. STATE OF KARNATAKA
|
July 25, 2022 |
K.G. KUMAR Vs. K. NANJAPPA
|
June 29, 2022 |
K.G.KUMARASWAMY Vs. B.T.THIMMAIAH
|
December 1, 2022 |
K.GANGADHAR GOWDA Vs. MANJUNATHA BHANDARY
|
July 8, 2022 |
K.HARISH Vs. STATE OF KARNATAKA
|
July 26, 2022 |
K.J.JAYARATNA Vs. G. V. VISHWANATHA
|
August 17, 2022 |
K.KESHAVA MURTHY Vs. STATE OF KARNATAKA
|
September 19, 2022 |
K.KRISHNAPPA Vs. MURALIDHAR HALAPPA
|
July 21, 2022 |
K.M. RAMASWAMY Vs. STATE OF KARNATAKA
|
February 24, 2022 |
K.M. SIDDIQ Vs. STATE OF KARNATAKA
|
April 22, 2022 |
K.M.KIRAN KUMAR Vs. STATE OF KARNATAKA
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June 29, 2022 |
K.MANSOOR Vs. STATE OF KARNATAKA
|
September 5, 2022 |
K.MOHAN KRISHNAN Vs. JOINT TRANSPORT COMMISSIONER AND APPELLATE AUTHORITY
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September 16, 2022 |
K.MUDDANNA SHETTY Vs. STATE OF KARNTAKA
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June 1, 2022 |
K.MUNIRAJU Vs. STATE OF KARNATAKA
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July 5, 2022 |
K.N. BASAPPA Vs. B. NAGENDRAPPA
|
October 19, 2022 |
K.N. BASAVARADHYA Vs. JOINT DIRECTOR DEPARTMENT OF SURVEY OF LAND RECORDS
|
August 11, 2022 |
K.N. NAGESH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
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June 15, 2022 |
K.N. NARASIMHAIAH Vs. K.P. YOGESH
|
October 17, 2022 |
K.N.KATTIMANI Vs. STATE OF KARNATAKA
|
July 13, 2022 |
K.NAGARAJ Vs. SATISHBABU
|
July 6, 2022 |
K.P. PRAKASH Vs. K. PRASANNA KUMAR
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May 5, 2022 |
K.P. RAMREDDY Vs. UNION OF INDIA
|
February 8, 2022 |
K.P.MAHESHA Vs. RAMESHA
|
July 20, 2022 |
K.P.NARASIMHAN Vs. STATE OF KARNATAKA
|
September 16, 2022 |
K.PUTTANARASAPPA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
K.R. RAGHAVENDRA Vs. RAMESH J.
|
March 24, 2022 |
K.R.KUMAR NAIK Vs. STATE BY ANTI CORRUPTION BUREAU
|
July 26, 2022 |
K.R.RAJKUMAR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
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September 28, 2022 |
K.RAMANAGOUDA Vs. PANCHAYAT DEVELOPMENT OFFICER
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September 20, 2022 |
K.RAVINDRA Vs. STATE OF KARNATAKA
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September 28, 2022 |
K.RUKMINAMMA Vs. BHOGA NANJUNDAPPA
|
September 14, 2022 |
K.S. JAYARAMU Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY
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June 24, 2022 |
K.S. LATHA Vs. TATA AIG GENERAL INSURANCE CO. LTD.
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November 18, 2022 |
K.S. SUNA MIANDAD Vs. DEPUTY COMMISSIONER
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December 8, 2022 |
K.S. VISHWA KIRAN Vs. STATE OF KARNATAKA
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June 9, 2022 |
K.S.MANJUNATH Vs. STATE OF KARNATAKA
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September 3, 2022 |
K.S.RAMA RAO Vs. SUBBALAKSHMI
|
November 17, 2022 |
K.S.RAMEGOWDA Vs. DEPUTY COMMISSIONER
|
July 13, 2022 |
K.S.SIVADAS Vs. KUMARI ARYA
|
November 2, 2022 |
K.S.SWARNAMBA Vs. STATE OF KARNATAKA
|
July 5, 2022 |
K.S.UMASHREE Vs. M.G.SURESH
|
October 28, 2022 |
K.SHANTHALAKSHMI Vs. SHARADHA
|
July 7, 2022 |
K.SRIRAMAIAH Vs. DEPUTY COMMISSIONER
|
September 8, 2022 |
K.SUBRAHMANYA HEGDE Vs. IRAPPA MADDIYAVAR
|
July 20, 2022 |
K.T. MAHALINGAIAH Vs. K.V. SHANMUKAIAH
|
February 4, 2022 |
K.T.NAVEEN Vs. STATE
|
April 18, 2022 |
K.THIMMA REDDY Vs. BASAMMA
|
September 21, 2022 |
K.UDAY KUMAR Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA
|
July 18, 2022 |
K.V. MAHALAKSHMI Vs. B. IBRAHIM
|
August 1, 2022 |
K.V. RAMACHAR Vs. STATE OF KARNATAKA
|
March 14, 2022 |
K.V.CHANDRASHEKARA Vs. S.L.MOHAN
|
July 4, 2022 |
K.V.GOPAL Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD
|
June 15, 2022 |
K.V.MADHUSUDAN YADAV Vs. STATE OF KARNATAKA
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September 27, 2022 |
K.V.NAGESH GOWDA Vs. MUNIVENKATAPPA K.M.
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October 31, 2022 |
K.V.S.PRAKASH Vs. SMT. DODDABORAMMA
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November 17, 2022 |
K.VIJAYKUMAR Vs. STATE OF KARNATAKA
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July 4, 2022 |
K.VISHWANATH GOUDA Vs. STATE OF KARNATAKA
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July 6, 2022 |
KABBALLI DURUGAPPA Vs. STATE OF KARNATAKA
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July 29, 2022 |
KADAPPA Vs. IRABASAVVA
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November 10, 2022 |
KADIRAPPA Vs. STATE OF KARNATAKA
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June 28, 2022 |
KADRIYAPPA Vs. DEPUTY COMMISSIONER,
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August 25, 2022 |
KAISAR PASHA Vs. WASI ULLA
|
July 5, 2022 |
KAJAL NARESH KUMAR Vs. UNION OF INDIA
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November 16, 2022 |
KAKAPPA Vs. RAMZANSAB
|
July 7, 2022 |
KAKKAREGOL RUDRAPPA Vs. SHANTAMMA
|
July 4, 2022 |
KALAKAPPA Vs. PRABHURAJ
|
February 4, 2022 |
KALEEM Vs. STATE OF KARNATAKA
|
July 14, 2022 |
KALEGOWDA Vs. SIDDARAJU K.S.
|
September 23, 2022 |
KALESHA R. Vs. STATE OF KARNATAKA
|
September 23, 2022 |
KALLAPPA Vs. UNION OF INDIA
|
September 7, 2022 |
KALLAPPA Vs. GANDHINAGAR URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 2, 2022 |
KALLAPPA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
KALLAPPA BHIMAPPA MADAR Vs. STATE OF KARNATAKA
|
July 25, 2022 |
KALLUR RAJAKUMAR Vs. SUPERINTENDENT OF POLICE
|
November 9, 2022 |
KALPANA
Vs. STATE OF KARNATAKA
|
June 10, 2022 |
KALPANA Vs. STATE OF KARNATAKA
|
July 8, 2022 |
KALPANA N.B. Vs. STATE OF KARNATAKA
|
July 12, 2022 |
KALYAN Vs. STATE OF KARNATAKA
|
May 26, 2022 |
KAMADENU STONE CRUSHERS Vs. P. RAVIKUMAR
|
June 16, 2022 |
KAMAL ANNU MAYEKAR Vs. STATE OF KARNATAKA
|
September 8, 2022 |
KAMAL SHAHI Vs. STATE OF KARNATAKA
|
February 1, 2022 |
KAMALA Vs. STATE OF KARNATAKA
|
March 2, 2022 |
KAMALAKARA NARASIMHA BHANDARI Vs. S.V.MANJUNATH
|
September 3, 2022 |
KAMALAMMA Vs. MUNISWAMAPPA
|
June 15, 2022 |
KAMALAWWA Vs. RAMAPPA M BYAKUD
|
June 30, 2022 |
KAMARAJU .P Vs. HINDUJA GLOBAL SOLUTIONS LTD
|
June 3, 2022 |
KANAKARADDI Vs. RAMRADDI
|
July 4, 2022 |
KANDELA PREM KUMAR Vs. STATE OF KARNATAKA
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June 29, 2022 |
KANDOJI PIROJI BOSALE Vs. STATE OF KARNATAKA
|
September 19, 2022 |
KANNAN Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 1, 2022 |
KANRATAKA VIKAS GRAMEENA BANK Vs. ASST. COMMISSIONER OF INCOME TAX
|
October 31, 2022 |
KANTHAPPA Vs. G.R.RAGHU
|
June 29, 2022 |
KANTI VEERES HA Vs. STATE OF KARNATAKA
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August 18, 2022 |
KANTILAL BAGRECHA Vs. LEELA BAI
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September 21, 2022 |
KARABASAPPA Vs. STATE OF KARNATAKA
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November 16, 2022 |
KARABASAPPA Vs. JAYAMMA
|
July 1, 2022 |
KARABASAYYA Vs. CHANVEERAYYA
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September 14, 2022 |
KARAN MENON Vs. STATE OF KARNATAKA
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June 29, 2022 |
KARE KHASIM Vs. STATE OF KARNATAKA
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September 23, 2022 |
KAREPPA NINGAPPA ITTANNAVAR Vs. STATE OF KARNATAKA
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March 24, 2022 |
KARIBASAPPA Vs. MALLIKARJUN
|
December 16, 2022 |
KARIGOWDA M. Vs. STATE OF KARNATAKA
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October 27, 2022 |
KARIYAPPA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
KARIYAPPA Vs. PUTTASWAMY
|
February 1, 2022 |
KARNATAKA CHEMISTS AND DRUGGISTS ASSOCIATION Vs. COMPETITION COMMISION OF INDIA
|
November 10, 2022 |
KARNATAKA CO-OPERATIVE POULTRY FEDERATION LTD. Vs. STATE OF KARNATAKA
|
July 29, 2022 |
KARNATAKA DALITHA SANGARSH SAMITHI Vs. STATE OF KARNATAKA
|
June 27, 2022 |
KARNATAKA ELECTRICITY REGULATORY COMMISSION Vs. STATE OF KARNATAKA
|
September 14, 2022 |
KARNATAKA EXAMINATION AUTHORITY Vs. KEERTHANA Y.H.
|
September 23, 2022 |
KARNATAKA FINANCIAL SERVICES LTD Vs. NIL
|
December 7, 2022 |
KARNATAKA FOREST DEVELOPMENT CORPORATION LTD. Vs. STATE OF KARNATAKA
|
October 11, 2022 |
KARNATAKA HOUSING BOARD Vs. ANCHOR LINES PVT LTD.
|
September 12, 2022 |
KARNATAKA INDUSTRIAL Vs. STATE OF KARNATAKA
|
July 18, 2022 |
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. FRANCISCAN SERVICE SOCIETY OF BANGALORE
|
May 30, 2022 |
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. AKKAYAMMA
|
September 12, 2022 |
KARNATAKA LAW SOCIETY Vs. SENIOR LABOUR INSPECTOR
|
September 28, 2022 |
KARNATAKA NEERAVARI NIGAM LTD. Vs. DEPUTY COMMISSIONER
|
September 22, 2022 |
KARNATAKA NEERAVARI NIGAM LTD. Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 9, 2022 |
KARNATAKA POWER CORPORATION LIMITED Vs. PREMNATH H.R
|
September 26, 2022 |
KARNATAKA POWER CORPORATION LIMITED Vs. STATE OF KARNATAKA
|
August 11, 2022 |
KARNATAKA POWER TRANSMISSION COMPANY LIMITED Vs. RAMAPPA
|
September 16, 2022 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. SUDHAMANI
|
September 26, 2022 |
KARNATAKA PUBLIC SERVICE COMMISSION Vs. NAVEEN
|
July 21, 2022 |
KARNATAKA RAJYA KRUSHI MATTU KRUSHIYETHARA HITARAKSHNA VEDIKE Vs. DEPUTY COMMISSIONER
|
July 14, 2022 |
KARNATAKA RAJYA MADIVALARA SANGHA Vs. STATE OF KARNATAKA
|
September 23, 2022 |
KARNATAKA SERVICE Vs. BHARATH ELECTRONICS LIMITED
|
June 24, 2022 |
KARNATAKA STATE CONTRACTORS ASSOCIATION REGD Vs. STATE OF KARNATAKA
|
July 15, 2022 |
KARNATAKA STATE HUMAN RIGHT COUNCIL TRUST Vs. STATE OF KARNATAKA
|
September 9, 2022 |
KARNATAKA STATE LAW UNIVERSITY Vs. MAHANTESH
|
February 15, 2022 |
KARNATAKA STATE MEDICAL AND SALES REPRESENTATIVES ASSOCIATION Vs. ASTRA ZENECA PHARMA INDIA LTD
|
May 12, 2022 |
KARNATAKA STATE POLLUTION CONTROL BOARD Vs. M.K. GADKAR
|
August 16, 2022 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
June 8, 2022 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASSISTANT LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
May 12, 2022 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. GANESH
|
November 8, 2022 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
|
July 13, 2022 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MURUGESH
|
July 7, 2022 |
KARNATAKA STATE SDMC FEDERATION Vs. STATE OF KARNATAKA
|
September 26, 2022 |
KARNATAKA STATE SERICULTURE DEVELOPMENT INSTITUTE KANAKAPURA ROAD Vs. BALAKRISHNA M.
|
August 8, 2022 |
KARNATAKA TELECOM DEPARTMENT Vs. SURESH
|
September 6, 2022 |
KARNATAKA VETERINARY ANIMAL & FISHERIES SCIENCES UNIVERSITY Vs. S.M. BYREGOWDA
|
February 15, 2022 |
KARTHIK Vs. STATE OF KARNATAKA
|
July 12, 2022 |
KARTHIKA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
KARTIK VENKATESH Vs. STATE OF KARNATAKA
|
September 26, 2022 |
KARUNAKARA Vs. STATE OF KARNATAKA
|
September 29, 2022 |
KASHAWWA Vs. KUTUBUDDIN
|
September 9, 2022 |
KASHINATH Vs. STATE OF KARNATAKA
|
June 10, 2022 |
KASHINATH Vs. KARNATAKA DEPARTMENT OF PANCHAYAT RAJ
|
June 23, 2022 |
KASHINATH SIDRAMAPPA JIGAJINNI Vs. SHEKHAR
|
August 18, 2022 |
KASHYAP N. PATEL Vs. JAYA N.D. PATEL
|
June 17, 2022 |
KASTHURI Vs. STATE OF KARNATAKA
|
December 8, 2022 |
KASTURI Vs. KADAPPA
|
February 16, 2022 |
KASTURI Vs. STATE OF KARNATAKA
|
September 12, 2022 |
KASTURI NINGAPPA KARIKABBI Vs. ANNARAYA
|
June 1, 2022 |
KASTURI RAJUPETA Vs. UNION OF INDIA
|
March 17, 2022 |
KAUSAR BEGUM Vs. MAQBOOL PATEL
|
June 1, 2022 |
KAVALAPPA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
KAVERI Vs. STATE OF KARNATAKA
|
September 20, 2022 |
KAVERI TELECOM INFRASTRUCTURE LTD. Vs. DENA BANK
|
September 9, 2022 |
KAVITA Vs. VIMALA
|
July 5, 2022 |
KAVITHA Vs. STATE OF KARNATAKA
|
June 8, 2022 |
KAVITHA L.C. Vs. STATE OF KARNATAKA
|
October 17, 2022 |
KAVITHA RANI.B Vs. KARNATAKA VETERINARY ANIMAL & FISHERIES SCIENCES UNIVERSITY
|
July 19, 2022 |
KAVITHA S. Vs. STATE OF KARNATAKA
|
March 7, 2022 |
KAVVERI TELECOM PRODUCTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 19, 2022 |
KAYIPALLE MALLIKARJUN Vs. STATE OF KARNATAKA
|
May 25, 2022 |
KEERTHI Vs. STATE OF KARNATAKA
|
July 4, 2022 |
KEERTHI Vs. STATE
|
November 23, 2022 |
KEMPAMMA Vs. RADHA GOPAL
|
July 19, 2022 |
KEMPANNA Vs. SAMMYS DREAM LAND COMPANY PVT. LTD.
|
July 13, 2022 |
KEMPEGOWDA D.B. Vs. STATE OF KARNATAKA
|
November 3, 2022 |
KENCHA @ KENCHAPPA Vs. STATE OF KARNATAKA
|
April 12, 2022 |
KENCHAPPA Vs. STATE OF KARNATAKA
|
June 3, 2022 |
KENGAPPA Vs. STATE OFKARNATAKA
|
June 28, 2022 |
KERAPPA NARYAN KANAGUTKAR
Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 29, 2022 |
KERIYAPPA B.K. Vs. K.S.RAMACHANDRAPPA
|
September 9, 2022 |
KESHAV KOTESHWARA S/O SANJIVAYYA Vs. STATE OF KARNATAKA
|
June 3, 2022 |
KESHAVA REDDY Vs. SYED RAZA HASHMI
|
November 8, 2022 |
KHADARSAB Vs. STATE OF KARNATAKA
|
October 10, 2022 |
KHAJA HUSSAIN Vs. CITY MUNICIPAL COUNCIL
|
October 14, 2022 |
KHAJABANDENAVAJ BABUSAB NADAF Vs. STATE OF KARNATAKA
|
October 14, 2022 |
KHALID Vs. STATE OF KARNATAKA
|
January 12, 2022 |
KHALILUR REHMAN G. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 20, 2022 |
KHANDU Vs. STATE OF KARNATAKA
|
July 6, 2022 |
KHATUNBI Vs. DADESAB
|
September 2, 2022 |
KHIRASA Vs. SHANTA
|
July 21, 2022 |
KHUBA Vs. STATE OF KARNATAKA
|
December 9, 2022 |
KHUSRO QURESHI Vs. KHAN PARVEZ
|
August 26, 2022 |
KIRAN Vs. STATE OF KARNATAKA
|
September 9, 2022 |
KIRAN Vs. THILAK PARK POLICE STATION
|
September 1, 2022 |
KIRAN Vs. STATE BY WOMEN POLICE STATION
|
January 3, 2022 |
KIRAN Vs. APPELLATE AUTHORITY
|
July 1, 2022 |
KIRAN AGARWAL Vs. STATE OF KARNATAKA
|
November 14, 2022 |
KIRAN GOUDA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
KIRAN H D Vs. STATE OF KARNATAKA
|
October 28, 2022 |
KIRAN ICHHA KAUR BHASIN Vs. DIRECTOR GENERAL
|
January 24, 2022 |
KIRAN KUMAR S Vs. CHIEF MANAGER AND AUTHORISED OFFICER UCO BANK
|
August 18, 2022 |
KIRAN KUMAR S. Vs. CHIEF MANAGER, AND AUTHOISED OFFICER, UCO BANK
|
June 15, 2022 |
KIRAN SEBASTIYAN Vs. STATE OF KARNATAKA
|
September 20, 2022 |
KIRANKUMAR Vs. K. KAVITA
|
June 23, 2022 |
KIRTI Vs. YAQUB M.MAHAT
|
July 26, 2022 |
KISANPYARI Vs. STATE OF KARNATAKA
|
February 15, 2022 |
KISHANRAO Vs. RAJKUMAR
|
April 20, 2022 |
KISHORE KUMAR Vs. K. SHAMALA
|
March 5, 2022 |
KITTY SHETTY Vs. SUDHA D.SHETTY
|
September 23, 2022 |
KMV PROJECTS LTD Vs. STATE OF KARNATAKA
|
July 8, 2022 |
KODANDA S.R. Vs. STATE OF KARNATAKA
|
September 2, 2022 |
KODIYATAR KARMANBHAI Vs. STATE OF KARNATAKA
|
November 9, 2022 |
KONDAPPA NAIDU Vs. STATE OF KARNATAKA
|
September 26, 2022 |
KOROMANDAL REFRACTORIES Vs. GENERAL MANAGER
|
July 1, 2022 |
KOTA ROHIT Vs. STATE OF KARNATAKA
|
July 21, 2022 |
KOTE GROUP OF EDUCATION TRUST Vs. UNION OF INDIA
|
November 15, 2022 |
KOTEPPA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
KOTRAPPA GURUPADAPPA SHETTAMMANAVAR Vs. JAGADISH YALLAPPA MADAR
|
September 9, 2022 |
KOUSHIK A.K. Vs. MANAGER
|
July 11, 2022 |
KRIPA Vs. VILAS
|
October 11, 2022 |
KRIPLANI M. Vs. BALAKRISHNA S.
|
November 4, 2022 |
KRISHI INFRATECH Vs. UNION OF INDIA
|
December 1, 2022 |
KRISHNA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
KRISHNA Vs. STATE OF KARNATAKA
|
August 2, 2022 |
KRISHNA Vs. VIJAYALAXMI
|
November 3, 2022 |
KRISHNA Vs. STATE OF KARNATAKA
|
July 8, 2022 |
KRISHNA Vs. STATE OF KARNATAKA
|
July 5, 2022 |
KRISHNA A.C. Vs. STATE OF KARNATAKA
|
July 7, 2022 |
KRISHNA AGRO INDUSTRIES. Vs. AUTHORISED OFFICER
|
September 8, 2022 |
KRISHNA ENGINEERING Vs. STATE OF KARNATAKA
|
May 12, 2022 |
KRISHNA G. Vs. ABDULA NAZAR
|
July 18, 2022 |
KRISHNA N. Vs. MYSORE MAHANAGARA PALIKE
|
April 12, 2022 |
KRISHNA N. Vs. NIRMALA
|
September 1, 2022 |
KRISHNA STONE CRUSHING INDUSTRIES Vs. STATE OF KARNATAKA
|
January 12, 2022 |
KRISHNA URALA Vs. COMMISSIONER
|
June 27, 2022 |
KRISHNAJI Vs. STATE OF KARNATAKA
|
August 12, 2022 |
KRISHNAM NAIDU Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE
|
February 17, 2022 |
KRISHNAMMA Vs. KALAPPA
|
July 19, 2022 |
KRISHNAPPA Vs. K. DORESWAMY
|
January 3, 2022 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
October 18, 2022 |
KRISHNAPPA Vs. MUNIVENKATAPPA
|
June 1, 2022 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
June 30, 2022 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
September 12, 2022 |
KRISHNAPPA Vs. LAND TRIBUNAL
|
September 22, 2022 |
KRISHNAPPA Vs. ASHWATHAMMA
|
August 26, 2022 |
KRISHNAPPA Vs. STATE OF KARNATAKA
|
October 10, 2022 |
KRISHNAPPA K.M. Vs. UNITED INDIA INS. CO. LTD.,
|
June 21, 2022 |
KRISHNAPPA V. Vs. STATE OF KARNATAKA
|
July 29, 2022 |
KRISHNARAO Vs. STATE OF KARNATAKA
|
September 2, 2022 |
KRISHNEGOWDA Vs. ROYAL SUNDARAM ALLIANZ GENERAL INSURANCE CO. LTD.
|
November 22, 2022 |
KRISHNEGOWDA Vs. STATE
|
April 1, 2022 |
KRISHNOTECH Vs. KARNATAKA STATE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
November 18, 2022 |
KRISTAL GROUP Vs. ANEKAL DEVELOPMENT AUTHORITY
|
March 4, 2022 |
KRISTAL PROJECTS (INDIA) LTD Vs. STATE OF KARNATAKA
|
November 15, 2022 |
KRITHIKA SARASWATHI Vs. K. LAKSHMINARAYANA
|
November 4, 2022 |
KRITHIKA SARASWATHI Vs. K. LAKSHMINARAYANA
|
November 16, 2022 |
KSF-9 CORPORATE SERVICES PVT. LTD Vs. STATE OF KARNATAKA
|
June 30, 2022 |
KSHETHARA PERARA SEVA SAMITHI Vs. RAJENDRA K.V.
|
July 7, 2022 |
KSHITHIJA Vs. UNIVERSITY GRANTS COMMISSION
|
June 27, 2022 |
KSR FREIGHT CARRIERS Vs. KARNATAKA POWER CORPORATION LIMITED
|
June 9, 2022 |
KSRTC Vs. K. SHIVARAM
|
April 4, 2022 |
KULLEGOWDA Vs. STATE OF KARNATAKA
|
June 23, 2022 |
KUM. MAYAVATHI Vs. STATE OF KARNATAKA
|
February 14, 2022 |
KUM. SITHARA S. Vs. STATE OF KARNATAKA
|
October 18, 2022 |
KUM.DHARINI R. Vs. STATE OF KARNATAKA
|
July 26, 2022 |
KUMAR Vs. STATE OF KARNATAKA
|
January 28, 2022 |
KUMAR A Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
|
July 5, 2022 |
KUMAR BABU Vs. STATE OF KARNATAKA
|
October 20, 2022 |
KUMAR ISHWAR Vs. NOTATIONAL MEDICAL COMMISSION
|
March 24, 2022 |
KUMAR MAHARAJORU Vs. STATE OF KARNATAKA
|
July 27, 2022 |
KUMAR S. Vs. STATE
|
September 7, 2022 |
KUMAR SOHIL Vs. SUBHAS
|
February 9, 2022 |
KUMAR YUVARAJ Vs. GENERAL MANAGER MSRTC
|
July 26, 2022 |
KUMARA V. Vs. STATE OF KARNATAKA
|
August 11, 2022 |
KUMARASWAMY Vs. STATE OF KARNATAKA
|
September 19, 2022 |
KUMARI AROGGAMMA Vs. STATE OF KARNATAKA
|
July 1, 2022 |
KUMARI CHAITHRA G.O Vs. STATE OF KARNATAKA
|
June 24, 2022 |
KUMARI M. Vs. STATE OF KARNATAKA
|
March 5, 2022 |
KUMARI SWETA Vs. MANAGING DIRECTOR, KPTCL
|
February 23, 2022 |
KUNAL RAI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
May 5, 2022 |
KUNJU KARMOKAR Vs. STATE OF KARNATAKA
|
July 13, 2022 |
KUPPANNA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
KUSUMA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
KUSUMA Vs. R. VENKATARANGA
|
July 6, 2022 |
L SATHISH KUMAR Vs. STATE OF KARNATAKA
|
November 17, 2022 |
L SHIVANANDAPPA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 12, 2022 |
L. GOVINDARAJU Vs. BASAVARAJA B.A.
|
August 23, 2022 |
L. MAHESH Vs. STATE OF KARNATAKA
|
June 10, 2022 |
L. MUNISWAMY Vs. THOMAS RAJAN
|
November 14, 2022 |
L. N. RAJESH Vs. ASSISTANT COMMISSIONER
|
June 20, 2022 |
L.C.NAGARAJA Vs. STATE OF KARNATAKA
|
October 17, 2022 |
L.C.NAGARAJA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
L.DAYANANDA Vs. STATE OF KARNATAKA
|
June 17, 2022 |
L.KARIYAMMA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
L.M.D. POWER WORKS OPC PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
November 14, 2022 |
L.S. TEJASVI SURYA Vs. STATE OF KARNATAKA
|
February 15, 2022 |
L.SHIVANANDAPPA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 12, 2022 |
L.SRINIVASAIAH Vs. DEPUTY COMMISSIONER
|
July 11, 2022 |
L.UMESH Vs. STATE OF KARNATAKA
|
September 21, 2022 |
LADLE PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 2, 2022 |
LADUBAI Vs. RAMALING
|
July 15, 2022 |
LAKSHMAMMA Vs. STATE OF KARNATAKA
|
June 29, 2022 |
LAKSHMAMMA Vs. DEPUTY COMMISSIONER
|
November 16, 2022 |
LAKSHMAMMA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
LAKSHMAMMA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
July 4, 2022 |
LAKSHMAMMA Vs. P R YOGESH
|
December 7, 2022 |
LAKSHMANA
Vs. STATE
|
June 23, 2022 |
LAKSHMANA Vs. STATE OF KARNATAKA
|
June 1, 2022 |
LAKSHMANA Vs. STATE OF KARNATAKA
|
November 7, 2022 |
LAKSHMANA B. Vs. STATE
|
July 1, 2022 |
LAKSHMI Vs. STATE OF KARNATAKA
|
June 2, 2022 |
LAKSHMI Vs. K. MALLIKARJUNA
|
January 21, 2022 |
LAKSHMI DEVI Vs. MURUGESH K.C.
|
June 23, 2022 |
LAKSHMI DEVI Vs. LAKSHMIDEVI
|
November 17, 2022 |
LAKSHMI NARASIMHA DEVARU Vs. D.POOVAPPA POOJARY
|
July 26, 2022 |
LAKSHMI SAGAR Vs. NINGE GOWDA A.B.
|
November 14, 2022 |
LAKSHMI VENKATESHWARA KALLU Vs. STATE OF KARNATAKA
|
June 16, 2022 |
LAKSHMIBAI Vs. STATE OF KARNATAKA
|
August 16, 2022 |
LAKSHMIDEVI Vs. DEVAMMA
|
September 14, 2022 |
LAKSHMIKANTA K Vs. STATE OF KARNATAKA
|
April 18, 2022 |
LAKSHMIKANTHA Vs. H.R.PRATHIBA
|
June 27, 2022 |
LAKSHMINARASIMHA MURTHY Vs. STATE OF KARNATAKA
|
August 17, 2022 |
LAKSHMISHA Vs. STATE OF KARNATAKA
|
March 17, 2022 |
LAKSHMIVENKATESHWARA KALLU Vs. JOINT DIRECTOR OF MINES
|
January 4, 2022 |
LALASAB SIDDAPUR Vs. CHIEF EXECUTIVE OFFICER KARNATAKA STATE BOARD OF AUQAF
|
August 25, 2022 |
LALITABAI Vs. BASAVARAJ
|
November 8, 2022 |
LALITABAI Vs. ARIF ALI
|
September 28, 2022 |
LALITAVVA Vs. HOISALA
|
September 21, 2022 |
LALITH KUMAR Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED
|
October 10, 2022 |
LALITHA Vs. STATE OF KARNATAKA
|
January 14, 2022 |
LALITHA Vs. RAJASHEKARA MURTHY
|
July 20, 2022 |
LALITHA DEVI Vs. STATE OF KARNATAKA
|
October 27, 2022 |
LALITHAMMA Vs. CHOLAMANDALAM M.S.GENERAL INS.CO.LTD.
|
July 12, 2022 |
LALITHAMMA Vs. STATE OF KARNATAKA
|
June 14, 2022 |
LALITHAMMA Vs. DEPUTY COMMISSIONER
|
August 8, 2022 |
LALITHAMMA P. THIPPESWAMY Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY
|
October 27, 2022 |
LANCHANA K. R. Vs. CHANDRASHEKAR S SARASAMBI
|
June 23, 2022 |
LAQSHYA MEDIA PVT.LTD Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
July 8, 2022 |
LARS THOREN Vs. STATE OF KARNATAKA
|
July 19, 2022 |
LATHA Vs. ORIENTAL INSURANCE CO. LTD
|
July 29, 2022 |
LATHA Vs. STATE OF KARNATAKA
|
August 22, 2022 |
LATHA K. S. Vs. STATE OF KARNATAKA
|
November 17, 2022 |
LATHA RAJANIKANTH Vs. STATE OF KARNATAKA
|
August 2, 2022 |
LATHIF Vs. STATE
|
October 31, 2022 |
LAW STUDENTS ASSOCIATION Vs. STATE OF KARNATAKA
|
March 5, 2022 |
LAWRENCE Vs. STATE OF KARNATAKA
|
June 3, 2022 |
LAXMAN POOJARY Vs. STATE OF KARNATAKA
|
July 18, 2022 |
LAXMI Vs. ABDULAREHAMAN
|
June 20, 2022 |
LAXMIBAI Vs. UNION OF INDIA
|
June 23, 2022 |
LAXMIBAI Vs. ALLAPPA
|
August 17, 2022 |
LAXMIBAI Vs. SIDDAWWA
|
July 19, 2022 |
LEELAVATHI Vs. LOKESH R.
|
July 7, 2022 |
LEELAVATI D.K. Vs. RAJASHEKARAPPA
|
September 21, 2022 |
LEENA MONTEIRO Vs. ALWYN DCRUZ
|
June 21, 2022 |
LEENA RAKESH Vs. BUREAU OF IMMIGRATION
|
June 20, 2022 |
LEGAL MANAGER Vs. M. S. KRISHNACHARY
|
November 23, 2022 |
LEGAL MANAGER ICICI LOMBARD GIC LTD. Vs. M.MADAPPA
|
September 16, 2022 |
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. BHERULAL
|
November 16, 2022 |
LEGAL MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. RAJESHWARI
|
November 10, 2022 |
LEGAL RECREATION CLUB Vs. STATE OF KARNATAKA
|
October 13, 2022 |
LETZKIT FOUNDATION Vs. STATE OF KARNATAKA
|
April 13, 2022 |
LILLY REALT PVT LTD Vs. SHAPOOJI PALLONJI AND CO PVT LTD
|
July 15, 2022 |
LINGANNA Vs. STATE OF KARNATAKA
|
March 17, 2022 |
LINGARAJ P. Vs. STATE OF KARNATAKA
|
September 12, 2022 |
LISA APPARELS (PVT.) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 16, 2022 |
LISSY JOSHI Vs. DEPUTY COMMISSIONER, MYSURU DISTRICT
|
January 13, 2022 |
LIT LOUNGE CAFE Vs. STATE OF KARNATAKA
|
June 20, 2022 |
LOHITH Vs. UDAYA GONDA
|
May 23, 2022 |
LOHITHA Vs. STATE
|
June 21, 2022 |
LOKANATH Vs. M.MUNIYAPPA
|
July 15, 2022 |
LOKESH Vs. STATE OF KARNATAKA
|
July 18, 2022 |
LOKESH Vs. STATE OF KARNATAKA
|
July 14, 2022 |
LOKESH D. Vs. ICICI LOMBARD GEN INSURANCE CO. LTD.
|
July 19, 2022 |
LOKESH S.L. Vs. STATE OF KARNATAKA
|
January 3, 2022 |
LOKESHA Vs. STATE OF KARNATAKA
|
April 1, 2022 |
LUQMAN UNANI MEDICAL COLLEGE AND HOSPITAL Vs. REGISTRAR
|
June 2, 2022 |
LYSOSOMAL STORAGE DISORDERS SUPPORT SOCIETY Vs. STATE OF KARNATAKA
|
July 18, 2022 |
M A SABITHA Vs. MANEYAPANDA C SUBBAIAH
|
October 21, 2022 |
M K SANJAY KUMAR Vs. STATE
|
April 13, 2022 |
M V THIPPESWAMY Vs. HANUMANTHAPPA
|
July 12, 2022 |
M. A. SALDANHA ADULT Vs. RUTH LOBO
|
September 21, 2022 |
M. ABDUL KAREEM Vs. B.R. RANGASWAMY
|
November 15, 2022 |
M. B. VENKATASWAMY Vs. VENKATAMMA
|
June 23, 2022 |
M. BAB Vs. EAST INDIA TECHNOLOGY PVT LTD.
|
June 20, 2022 |
M. C. ASHOK Vs. ASST. COMMISSIONER OF COMMERCIAL TAXES
|
October 11, 2022 |
M. DIVYA PRASAD Vs. STATE OF HARYANA
|
July 8, 2022 |
M. G. SIDDAPPA Vs. MALLIKARJUNA M.
|
February 11, 2022 |
M. GEETHA Vs. B.A. BHEEMARAJ
|
March 8, 2022 |
M. GOPAL Vs. GANGA REDDY
|
October 21, 2022 |
M. K. COLLEGE OF NURSING Vs. REGISTRAR RGUHS
|
April 13, 2022 |
M. K. SHRIKANTH ALIAS SHRIKANTHAGOUDA Vs. STATE OF KARNATAKA
|
June 15, 2022 |
M. KADRIYAPPA Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
|
August 25, 2022 |
M. KHADER BASHA Vs. P. SHIVASHANKAR
|
November 7, 2022 |
M. NAGARAJA Vs. CHIEF SECRETARY
|
October 12, 2022 |
M. NAWAZ BASHA Vs. SECRETARY
|
October 17, 2022 |
M. PAVAN KUMAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
June 7, 2022 |
M. R. CHANDRASHEKHAR Vs. RUDRAPPA
|
November 7, 2022 |
M. RADHA Vs. K. N. SAGAR
|
June 1, 2022 |
M. RAGHU Vs. UNION OF INDIA
|
June 1, 2022 |
M. SHARADHA Vs. M. KESHAVAMURTHY
|
November 21, 2022 |
M. SHEKARAPPA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
M. SOMASHEKHAR Vs. ERAMMA
|
October 10, 2022 |
M. SONNEGOWDA Vs. SUJATHA RAM
|
June 13, 2022 |
M. SRINIVASA Vs. STATE OF KARNATAKA
|
August 16, 2022 |
M. SUBEESH Vs. STATE BY HOLALKERE POLICE
|
February 1, 2022 |
M. SURENDRA RAO Vs. M. RAVEENDRA RAO
|
March 30, 2022 |
M. SURESH Vs. R. PREMA
|
June 20, 2022 |
M. TIPPESWAMY Vs. STATE OF KARNATAKA
|
October 28, 2022 |
M. UDAYKUMAR Vs. RAJESWARI
|
June 28, 2022 |
M. V. VENKATESH Vs. M. C. VENKATARANGAIAH
|
November 21, 2022 |
M. VENKATARAMAIAH Vs. STATE OF KARNATAKA
|
June 14, 2022 |
M. VIJAYA KUMAR Vs. DY. SECRETARY
|
May 6, 2022 |
M.A. ABOOBAKER Vs. STATE OF KARNATAKA
|
November 2, 2022 |
M.AJITHKUMAR
Vs. STATE
|
June 24, 2022 |
M.B.MANJUNATHA Vs. UMESH BOREGOWDA
|
September 6, 2022 |
M.B.PATIL CONSTRUCTIONS LTD. Vs. EXECUTIVE ENGINEER
|
July 15, 2022 |
M.B.SADASIIVAIAH Vs. PRINCIPAL SECRETARY
|
September 23, 2022 |
M.C. HOMBAKAIAH Vs. STATE OF KARNATAKA
|
January 4, 2022 |
M.C. SUBRAMANYAM REDDY Vs. BALAJI STEEL TRADERS DEALERS IN IRON
|
December 13, 2022 |
M.C.MARUTHI Vs. M.V. SUBRAMANYA
|
November 10, 2022 |
M.C.SUNDRA
Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES MYSURU DISTRICT
|
June 27, 2022 |
M.CHENNABASAPPA Vs. V.DURGAPPA
|
July 21, 2022 |
M.CHIRANJEEVI Vs. STATE OF KARNATAKA
|
September 3, 2022 |
M.D. GHOUSE Vs. LALU
|
March 4, 2022 |
M.D. MEGHARAJA Vs. KRISHNA REDDY
|
October 14, 2022 |
M.DHANALAKSHMI Vs. STATE OF KARNATAKA
|
July 4, 2022 |
M.G.SHANTHKUMAR Vs. N.JAYARAM
|
September 5, 2022 |
M.H. GANGAPPA Vs. M.H.HONNASHAMAIAH
|
June 29, 2022 |
M.K. AHMAD SUPER MARKET Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGAR PALIKE CORPORATION CIRCLE
|
August 22, 2022 |
M.K.NING Vs. STATE OF KARNATAKA
|
November 23, 2022 |
M.K.ROADLINES Vs. STATE OF KARNATAKA
|
July 22, 2022 |
M.K.THAMMAIAH Vs. NAGARAJ
|
September 13, 2022 |
M.L.NAGARAJA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
July 14, 2022 |
M.L.RAMACHANDRA Vs. SOUMYA
|
July 29, 2022 |
M.M. KARIAPPA Vs. ADVANCE MAGAZINE PUBLISHERS
|
November 10, 2022 |
M.M. LAKSHMESHWARA MUTT Vs. JAYKUMAR
|
September 16, 2022 |
M.M.MAHADEV Vs. STATE OF KARNATAKA
|
July 5, 2022 |
M.MADAPPA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
M.MADHU Vs. H. SHARADA
|
July 18, 2022 |
M.MANJULA Vs. STATE OF KARNATAKA
|
September 3, 2022 |
M.MUNIKRISHNA Vs. S.SHANTHAKUMARI
|
July 14, 2022 |
M.N. HARISH Vs. STATE OF KARNATAKA
|
November 9, 2022 |
M.N. LALITHA Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED
|
January 3, 2022 |
M.N. SUNIL Vs. STATE OF KARNATAKA
|
July 1, 2022 |
M.N. SWAMIGOWDA Vs. MARIGOWDA A
|
April 7, 2022 |
M.N.ENTERPRISES Vs. NOVUS AND BERRYS INDIA PARTNERSHIP FIRM
|
July 29, 2022 |
M.P. KAVEESHA Vs. VASANTHAMALA DATTATRI
|
August 12, 2022 |
M.P.PARAMESHWARAPPA Vs. STATE OF KARNATAKA
|
September 8, 2022 |
M.P.RAVISHANKAR Vs. T.SHIVAPRAKASH
|
July 8, 2022 |
M.PRADEEP Vs. K.ANUPA
|
July 26, 2022 |
M.PRAVEEN Vs. STATE OF KARNATAKA
|
September 15, 2022 |
M.R. MANJA Vs. STATE OF KARNATAKA
|
November 15, 2022 |
M.R.FARMS Vs. STATE OF KARNATAKA
|
September 20, 2022 |
M.R.GOVINDRAJU Vs. STATE OF KARNATAKA
|
May 25, 2022 |
M.R.JAYARAM Vs. DEPUTY COMMISSIONER
|
September 5, 2022 |
M.R.SEETHARAM Vs. K.G.VENKATESH
|
July 18, 2022 |
M.RATHNA Vs. B.CHANDRA SHEKHAR
|
December 14, 2022 |
M.S. KADKOL Vs. STATE OF KARNATAKA
|
January 31, 2022 |
M.S. MANJUNATHA Vs. M.D.LOKESHA
|
September 16, 2022 |
M.S. SATHYA NARAYANA Vs. LINGARAJE URS
|
April 22, 2022 |
M.S.CHETAN Vs. GOVERNMENT OF KARNATAKA
|
July 4, 2022 |
M.S.DODDAIAH Vs. P.RAVIKUMAR
|
September 19, 2022 |
M.S.NAGAPPA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
M.S.PRAVEEN Vs. STATE OF KARNATAKA
|
July 19, 2022 |
M.S.RAGHU Vs. STATE OF KARNATAKA
|
September 13, 2022 |
M.SHAMAIAH Vs. KARNATAKA MILK FEDERATION
|
July 5, 2022 |
M.SHIVANNA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
|
September 3, 2022 |
M.SURESH KUMAR Vs. STATE OF KARNATAKA
|
September 6, 2022 |
M.T. KARIYAPPA Vs. G.P. UDAYA
|
June 14, 2022 |
M.T.KEMPEGOWDA Vs. COMMISSIONER
|
September 5, 2022 |
M.V. RAJU Vs. N.G. KOTRABASAPPA
|
January 4, 2022 |
M.V.KANAKARAJ Vs. REGIONAL COMMISSIONER
|
September 13, 2022 |
M.V.KRISHNAMURTHY Vs. M.KRISHNAMURTHY
|
July 12, 2022 |
M.V.RAJAMMA Vs. S. RAVISHANKAR
|
June 22, 2022 |
M.VENKATESH Vs. PUSHPA C.K.
|
October 14, 2022 |
M.VINAYAK Vs. STATE OF KARNATAKA
|
August 11, 2022 |
M.VISHWESHWARAIAH SOUHARDA Vs. INCOME TAX OFFICER
|
June 23, 2022 |
M/S AQUASUB ENGINEERING Vs. KARNATAKA MAHARSHI VALMIKI SCHEDULE TRIBE DEVELOPMENT
|
May 6, 2022 |
M/S MANASA NURSING HOME CHATRAKERI Vs. TOWN PANCHAYATH
|
April 21, 2022 |
M/S MERSEN INDIA PVT. LTD. Vs. DEPUTY LABOUR COMMISSIONER AND THE CERTIFYING OFFICE UNDER THE IE(SO) ACT
|
September 6, 2022 |
M/S ORIENT TRADERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
December 16, 2022 |
M/S. AKSHATHA MINERALS PRIVATE LTD Vs. M/S. GNANEE BUSINESS CORPORATION A PARTNERSHIP FIRM
|
January 28, 2022 |
M/S. SAPL-GCC JV Vs. GOVERNMENT OF INDIA
|
February 23, 2022 |
M/S.UNITED BROTHERS HEALTHCARE SERVICES PVT LTD Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
|
December 6, 2022 |
MACAWBER BEEKAY PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
November 2, 2022 |
MADAIAH Vs. STATE
|
March 7, 2022 |
MADAN Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MADAN RAO Vs. STATE OF KARNATAKA
|
April 4, 2022 |
MADANGOPAL Vs. STATE OF KARNATAKA
|
August 16, 2022 |
MADAPPA Vs. STATE OF KARNATAKA
|
September 30, 2022 |
MADAPPA Vs. STATE OF KARNATAKA
|
June 21, 2022 |
MADHAVA BANGERA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
MADHAVENDRA SINGH Vs. GENERAL MANAGER (H)
|
June 14, 2022 |
MADHAVI LATHA Vs. PRUTHVIRAJ PANDE
|
July 14, 2022 |
MADHI TRADING CO. Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
|
July 29, 2022 |
MADHU Vs. STATE
|
July 28, 2022 |
MADHU Vs. STATE OF KARNATAKA
|
October 13, 2022 |
MADHU Vs. STATE OF KARNATAKA
|
May 19, 2022 |
MADHU C.S. Vs. GIRISH
|
July 12, 2022 |
MADHU G. Vs. G.PRAKASH
|
September 21, 2022 |
MADHU PRIYA Vs. BALAJI STONE CRUSHER
|
July 6, 2022 |
MADHUBAN HOTELS PVT. LTD. Vs. NATIONAL HOUSING CO-OPERATIVE SOCIETY LTD.
|
October 11, 2022 |
MADHUMANGAL VITTHALDAS KALANTRI Vs. STATE OF KARNATAKA
|
August 17, 2022 |
MADHUMITA SWAMY Vs. STATE OF KARNATAKA
|
November 18, 2022 |
MADHUSUDHAN R. Vs. STATE OF KARNATAKA
|
November 2, 2022 |
MADHUVANA HOUSING BUILDING CO-OPERATIVE SOCIETY Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
|
November 2, 2022 |
MAHABALESHWAR MADEV HEGDE Vs. SADHANA MADEV HEGDE
|
November 21, 2022 |
MAHABALESHWAR RAMAYYA HEGDE Vs. STATE OF KARNATAKA
|
July 13, 2022 |
MAHADEV Vs. S.SETVAKUMAR
|
July 12, 2022 |
MAHADEV Vs. PRIYA
|
July 7, 2022 |
MAHADEV Vs. ARUNA BALASAB BORADE
|
November 15, 2022 |
MAHADEV Vs. SHANTAWWA
|
June 3, 2022 |
MAHADEV Vs. STATE OF KARNATAKA
|
September 1, 2022 |
MAHADEV Vs. STATE OF KARNATAKA
|
June 13, 2022 |
MAHADEVA Vs. STATE OF KARNATAKA
|
June 20, 2022 |
MAHADEVA Vs. STATE OF KARNATAKA
|
March 16, 2022 |
MAHADEVA Vs. STATE OF KARNATAKA
|
December 9, 2022 |
MAHADEVA SWAMY Vs. STATE OF KARNATAKA
|
March 9, 2022 |
MAHADEVAIAH Vs. COMMISSIONER MEMBER SECRETARY
|
August 10, 2022 |
MAHADEVAIAH Vs. STATE OF KARNATAKA
|
August 1, 2022 |
MAHADEVAMMA Vs. SPECIAL DEPUTY COMMISSIONER
|
September 13, 2022 |
MAHADEVAMMA Vs. MALLIKARJUN
|
October 18, 2022 |
MAHADEVAMMA Vs. MANAGING DIRECTOR KSRTC DEPOT
|
July 15, 2022 |
MAHADEVANAYAKA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
MAHADEVAPPA Vs. STATE OF KARNATAKA
|
August 22, 2022 |
MAHADEVI Vs. SANTOSH
|
August 18, 2022 |
MAHADEVU Vs. STATE OF KARNATAKA
|
August 12, 2022 |
MAHALAKSHMI ENGINEERING WORKS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
|
November 9, 2022 |
MAHALINGA POOJARI Vs. STATE OF KARNATAKA
|
June 28, 2022 |
MAHAMAD RAHEEM H.B. Vs. STATE OF KARNATAKA
|
October 12, 2022 |
MAHAMMAD ALI AKBAR @ ALI UMAR S/O HASSAN MAHAMMAD Vs. STATE OF KARNATAKA
|
June 6, 2022 |
MAHAMMAD MUTHAHIR UR REHMAN Vs. MOHAMMAD HUSSAIN
|
July 4, 2022 |
MAHAMMAD SHAMSHAD ALAM Vs. STATE OF KARNATAKA
|
October 12, 2022 |
MAHAMMAD SHAREEF P.M Vs. STATE OF KARNATAKA
|
June 2, 2022 |
MAHAMMED MUSTHAFA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
MAHAMMED RIYAZ Vs. STATE OF KARNATAKA
|
November 22, 2022 |
MAHANTESH Vs. NETHARAVATI
|
February 25, 2022 |
MAHANTESH Vs. STATE OF KARNATAKA
|
June 30, 2022 |
MAHANTESH Vs. STATE OF KARNATAKA
|
November 23, 2022 |
MAHANTESH Vs. MANAGING DIRECTOR
|
September 15, 2022 |
MAHANTESH R.NAYAK Vs. REGISTRAR
|
September 27, 2022 |
MAHANTHARAN K.MUNUSAMY Vs. UNION OF INDIA
|
July 19, 2022 |
MAHARAJA EDUCATION TRUST Vs. UNION OF INDIA
|
April 20, 2022 |
MAHAVEER Vs. CHAMPAWWA
|
July 11, 2022 |
MAHEBOOB Vs. STATE OF KARNATAKA
|
June 23, 2022 |
MAHENDRA L. Vs. STATE OF KARNATAKA
|
July 1, 2022 |
MAHENDRA S. Vs. STATE OF KARNATAKA
|
November 18, 2022 |
MAHENDRA SANKA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MAHENDRARAJ UBHALE Vs. DIVISIONAL CONTROLLER
|
September 8, 2022 |
MAHESH Vs. STATE OF KARNATAKA
|
September 3, 2022 |
MAHESH Vs. STATE OF KARNATAKA
|
August 18, 2022 |
MAHESH Vs. STATE OF KARNATAKA
|
November 2, 2022 |
MAHESH Vs. ANIL
|
November 3, 2022 |
MAHESH Vs. STATE OF KARNATAKA
|
June 21, 2022 |
MAHESH K. Vs. CHIEF SECRETARY
|
July 8, 2022 |
MAHESH K.N. @ MAHESH NANJUNDASWAMI KARGAL Vs. STATE OF KARNATAKA
|
January 24, 2022 |
MAHESH KUMAR R. Vs. STATE OF KARNATAKA
|
June 1, 2022 |
MAHESH N.T Vs. STATE OF KARNATAKA,
|
June 2, 2022 |
MAHESH V. Vs. STATE OF KARNATAKA
|
August 11, 2022 |
MAHESHA Vs. STATE OF KARNATAKA
|
September 22, 2022 |
MAHESHA Vs. STATE OF KARNATAKA
|
September 27, 2022 |
MAHESHWAR REDDY Vs. STATE BY R.R NAGAR P.S.
|
January 3, 2022 |
MAHIBOOB BASHA Vs. STATE OF KARNATAKA
|
August 2, 2022 |
MAHIBOOB SAB Vs. STATE OF KARNATAKA
|
May 31, 2022 |
MAHIBOOBSAB IMAMHUSAIN BAGAWAN Vs. SPECIAL LAND ACQUISITION OFFICER, MALAPRABHA PROJECT NO. 1
|
February 15, 2022 |
MAHRAJBI IMAM HUSSAIN Vs. MANAGING DIRECTOR
|
October 11, 2022 |
MAIBOOB Vs. SANTHI S.
|
June 1, 2022 |
MAIBOOB Vs. STATE OF KARNATAKA
|
June 30, 2022 |
MAILARI Vs. STATE OF KARNATAKA
|
July 1, 2022 |
MAINUDDIN Vs. SUSHILA YASHWANT KAMBALE
|
September 7, 2022 |
MAKDUMSAB Vs. STATE OF KARNATAKA
|
October 29, 2022 |
MALA N. Vs. DIRECTOR KARNATAKA GOVT INSURANCE DEPARTMENT
|
June 30, 2022 |
MALAGOUDA Vs. VEERASHAIVA URBAN
|
September 20, 2022 |
MALAKAJAPPA S.DHARI Vs. MANAGEMENT
|
September 28, 2022 |
MALAKARI Vs. STATE OF KARNATAKA
|
May 25, 2022 |
MALASHRI Vs. STATE OF KARNATAKA
|
July 4, 2022 |
MALATESH Vs. LATA
|
September 1, 2022 |
MALATHI M. BIRADAR Vs. STATE OF KARNATAKA
|
November 22, 2022 |
MALIKARJUN HANJI Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MALKANGOUDA Vs. STATE OF KARNATAKA
|
June 1, 2022 |
MALLAPPA Vs. TRUPTI
|
September 12, 2022 |
MALLAPPA Vs. STATE OF KARNATAKA
|
July 28, 2022 |
MALLAPPA Vs. VEERESH
|
July 21, 2022 |
MALLAPPA Vs. DRAKSHYANI CHANNAVEERAPPA ANAND
|
July 12, 2022 |
MALLAPPA NINGAPPA VADDARAGAVI Vs. STATE OF KARNATAKA
|
September 5, 2022 |
MALLAVVA Vs. DEPUTY COMMISSIONER
|
November 9, 2022 |
MALLAWWA Vs. FAKIRAPPA
|
September 14, 2022 |
MALLESHA
Vs. STATE OF KARNATAKA
|
June 9, 2022 |
MALLESHA Vs. ANNAPPA
|
April 1, 2022 |
MALLIKA Vs. STATE OF KARNATAKA
|
June 29, 2022 |
MALLIKAR Vs. GOVERNMENT OF KARNATAKA
|
June 15, 2022 |
MALLIKARJUN Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 7, 2022 |
MALLIKARJUN Vs. STATE OF KARN ATAKA
|
September 28, 2022 |
MALLIKARJUN Vs. PRINCIPAL SECRETARY, DEPARTMENT
|
April 22, 2022 |
MALLIKARJUN Vs. STATE OF KARNATAKA
|
July 20, 2022 |
MALLIKARJUNA Vs. VASANTHA
|
February 17, 2022 |
MALLIKARJUNA Vs. STATE OF KARNATAKA
|
June 28, 2022 |
MALLIKARJUNA B.H. Vs. STATE OF KARNATAKA
|
July 28, 2022 |
MALLIKARJUNA KUNDGOL Vs. STATE OF KARNATAKA
|
September 16, 2022 |
MALLIKARJUNA SWAMY D.M. Vs. U.R. ANNESH
|
August 16, 2022 |
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
|
May 26, 2022 |
MAMATHA Vs. STATE OF KARNATAKA
|
January 3, 2022 |
MAMATHA Vs. T.P. HITHENDRA
|
April 5, 2022 |
MAMATHA J. Vs. STATE
|
April 8, 2022 |
MAMATHA R. Vs. STATE OF KARNATAKA
|
September 1, 2022 |
MAMTAJ BEGUM Vs. RABUNABI
|
November 3, 2022 |
MAMTHA TEXTILES Vs. BABULALJAIN
|
February 2, 2022 |
MANAANK MUDALIAR Vs. STATE OF KARNATAKA
|
March 5, 2022 |
MANAGEMENT OF BHARAT FRITZ WERNER LTD. Vs. BHARAT FRITZ WERNER
|
June 29, 2022 |
MANAGEMENT OF HINDALCO INDUSTRIES LTD Vs. GENERAL SECRETARY, INDAL EMPLOYEES UNION
|
April 21, 2022 |
MANAGEMENT OF HINDALO INDUSTRIES LIMITED Vs. GENERAL SECRETARY
|
March 21, 2022 |
MANAGEMENT OF M/S. GRASIM INDUSTRIES LTD Vs. GENERAL SECRETRY HARIHAR POLYFIBERS
|
July 5, 2022 |
MANAGEMENT OF SRI ANJANEYA CO-OPERATIVE BANK LTD Vs. N.G. GOVINDAPPA
|
January 3, 2022 |
MANAGER Vs. THAKHRANAIK
|
July 19, 2022 |
MANAGER Vs. APPANNA
|
July 7, 2022 |
MANAGER Vs. IMRAN PASHA
|
July 4, 2022 |
MANAGER Vs. GOURABAI
|
June 22, 2022 |
MANAGER Vs. BHAGYAMMA
|
June 30, 2022 |
MANAGER Vs. A.S.BALKISH BANU
|
September 12, 2022 |
MANAGER CHOLAMANDALAM GENERAL INSURANCE CO. LTD. Vs. K.S.DEEPAK
|
September 12, 2022 |
MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. MEENA W/O SURESH JAIN
|
April 22, 2022 |
MANAGER, IFFCO-TOKIO GIC LTD. Vs. BHEEMANNA
|
July 11, 2022 |
MANAGER, NATIONAL INSURANCE CO. LTD. Vs. AMRUTA
|
March 10, 2022 |
MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. UDAY
|
December 7, 2022 |
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NARAYANAGOWDA
|
October 10, 2022 |
MANAGER,ORIENTAL INSURANCE CO. LTD Vs. MARIGOWDA
|
November 3, 2022 |
MANAGING DIRECTOR Vs. MAHADEVI
|
September 7, 2022 |
MANAGING DIRECTOR Vs. GHANSHAM
|
September 20, 2022 |
MANAGING DIRECTOR Vs. GHANMATHSWAMY
|
September 21, 2022 |
MANAGING DIRECTOR Vs. KUMAR PRANAM BHUJANG JANGALE
|
September 2, 2022 |
MANAGING DIRECTOR Vs. SHIVAJI VASANT PATIL
|
September 2, 2022 |
MANAGING DIRECTOR Vs. AMEEN
|
September 2, 2022 |
MANAGING DIRECTOR Vs. ANNAPURNA
|
September 19, 2022 |
MANAGING DIRECTOR Vs. FAKIRAPPA
|
September 22, 2022 |
MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICE Vs. MASTER KENCHAPPA
|
July 19, 2022 |
MANAGING DIRECTOR KSRTC Vs. HEMAVATHI S.
|
July 11, 2022 |
MANAGING DIRECTOR MANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. PURANDARA DAS
|
September 7, 2022 |
MANAGING DIRECTOR, HESCOM Vs. SHANKARAGOUDA
|
November 2, 2022 |
MANAGING DIRECTOR, REITAR SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. AMEEN
|
September 2, 2022 |
MANAGING DIRECTOR,BHARATIYA RESERVE BANK Vs. SANTHOSH KUMAR S.
|
June 27, 2022 |
MANAPPA D. VAJJAL Vs. STATE OF KARNATAKA
|
August 22, 2022 |
MANAV CHOPRA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MANCHAIAH Vs. HYAMAIAH
|
October 31, 2022 |
MANCHANAYAKA Vs. STATE OF KARNATAKA
|
August 1, 2022 |
MANDAR Vs. STATE OF KARNATAKA
|
July 13, 2022 |
MANDYA DISTRICT CO-OPERATIVE MILK PRODUCER?S SOCIETIES UNION LTD Vs. STATE OF KARNATAKA
|
March 2, 2022 |
MANGAL DEEP Vs. MURALIDHAR
|
February 8, 2022 |
MANGALA Vs. MANAGING DIRECTOR OF MSRTC
|
June 22, 2022 |
MANGALA HAREESH Vs. STATE OF KARNATAKA
|
May 24, 2022 |
MANGALORE UNIVERSITY Vs. TOTAL I.T. SOLUTIONS
|
June 30, 2022 |
MANIPAL ACADEMY OF HEALTH AND EDUCATION Vs. MANIPAL ACADEMY OF HIGHER EDUCATION A PUBLIC TRUST
|
December 6, 2022 |
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA
|
June 1, 2022 |
MANIPAL TECHNOLOGIES LIMITED Vs. STATE OF KARNATAKA
|
March 17, 2022 |
MANISH DHETTY Vs. STATE OF KARNATAKA
|
February 25, 2022 |
MANISH JAYASUKHLAL TEJANI Vs. DAEVI PRAKASH SETH
|
August 17, 2022 |
MANISH KUMAR AGNIHOTRI Vs. NEHA AGNIHOTRI
|
July 6, 2022 |
MANISH KUMAR SINGH Vs. STATE OF KARNATAKA
|
August 8, 2022 |
MANISH LUTHRA
Vs. STATE
|
June 16, 2022 |
MANISH RAO Vs. RAGHAVA REDDY AND ASSOCIATES
|
May 30, 2022 |
MANISH RAVILAL PATEL Vs. STATE OF KARNATAKA
|
December 20, 2022 |
MANIYAMMA Vs. STATE OF KARNATAKA
|
September 28, 2022 |
MANJAIAH Vs. STATE OF KARNATAKA
|
June 29, 2022 |
MANJAMMA Vs. MUDDARAJU
|
November 18, 2022 |
MANJAYYA Vs. KHANDOJI RAO
|
September 6, 2022 |
MANJEER Vs. STATE OF KARNATAKA
|
December 2, 2022 |
MANJIALPAL Vs. STATE
|
June 8, 2022 |
MANJU NAIK Vs. STATE OF KARNATAKA
|
November 17, 2022 |
MANJULA Vs. BASAPPA
|
November 16, 2022 |
MANJULA Vs. STATE OF KARNATAKA
|
June 30, 2022 |
MANJULA Vs. B.T.RAJAMMA
|
March 17, 2022 |
MANJULA Vs. STATE OF KARNATAKA
|
October 28, 2022 |
MANJULA ABHAYACHANDRA Vs. STATE OF KARNATAKA
|
September 26, 2022 |
MANJULAMMA Vs. B.A.RAMESH
|
September 20, 2022 |
MANJULAMMA Vs. ASSISTANT COMMISSIONER
|
December 8, 2022 |
MANJUNATH Vs. STATE OF KARNATAKA
|
December 2, 2022 |
MANJUNATH Vs. STATE OF KARNATAKA
|
July 29, 2022 |
MANJUNATH Vs. SUB INSPECTOR OF POLICE
|
April 5, 2022 |
MANJUNATH Vs. DIVISIONAL CONTROLLER, KSRTC
|
February 17, 2022 |
MANJUNATH Vs. STATE OF KARNATAKA
|
February 1, 2022 |
MANJUNATH Vs. RUDRAGOUDA
|
September 14, 2022 |
MANJUNATH Vs. SUNIL
|
April 19, 2022 |
MANJUNATH Vs. STATE OF KARNATAKA
|
June 17, 2022 |
MANJUNATH B. Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE (FOOD)
|
November 30, 2022 |
MANJUNATH BHANDARY Vs. STATE OF KARNATAKA
|
October 31, 2022 |
MANJUNATH G. Vs. STATE OF KARNATAKA
|
October 27, 2022 |
MANJUNATH ISHWARAPPA MIRAJKAR Vs. MANGALABAI
|
November 2, 2022 |
MANJUNATH K.H S/O HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
|
December 6, 2022 |
MANJUNATH R. Vs. STATE OF KARNATAKA
|
July 20, 2022 |
MANJUNATH S.V. Vs. STATE OF KARNATAKA
|
October 11, 2022 |
MANJUNATH SHIVAPPA HUBBALLI Vs. STATE OF KARNATAKA
|
November 10, 2022 |
MANJUNATH SINGH Vs. STATE
|
June 27, 2022 |
MANJUNATH T DODDAMANI Vs. STATE BY TARIKERE TOWN POLICE STATION
|
July 5, 2022 |
MANJUNATH TIRAKAPPA MALAGI Vs. GURUSIDDAPPA TIRAKAPPA MALAGI
|
September 23, 2022 |
MANJUNATH.M.R. Vs. AUTHORIZED OFFICER
|
July 8, 2022 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
July 8, 2022 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
January 20, 2022 |
MANJUNATHA Vs. STATE
|
May 31, 2022 |
MANJUNATHA G S/O GOVINDARAJ Vs. STATE
|
July 13, 2022 |
MANJUNATHA G. Vs. STATE OF KARNATAKA
|
September 16, 2022 |
MANJUNATHA L.K. Vs. STATE OF KARNATAKA
|
July 15, 2022 |
MANJUNATHA M. R. Vs. KUVEMPU UNIVERSITY JNANA SAHYADRI
|
June 1, 2022 |
MANJUNATHA N. Vs. STATE OF KARNATAKA
|
August 10, 2022 |
MANJUNATHA S. Vs. STATE OF KARNATAKA
|
July 22, 2022 |
MANJUNATHA S.J. Vs. ANTHONY JOSEPH
|
July 18, 2022 |
MANJUNATHASWAMY L. Vs. STATE OF KARNATAKA
|
July 14, 2022 |
MANJURADDI Vs. STATE OF KARNATAKA
|
September 6, 2022 |
MANOBALU K. Vs. DIRECTOR GENERAL TRAINING
|
June 1, 2022 |
MANOHAR PATEL.R Vs. UNION OF INDIA
|
July 19, 2022 |
MANOJ Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MANOJ Vs. JAYASHEEL KUMAR ULLATTI
|
August 26, 2022 |
MANOJ C.U. Vs. STATE
|
September 8, 2022 |
MANOJ GOWDA M Vs. STATE OF KARNATAKA
|
September 15, 2022 |
MANOJ PREM NICHANI Vs. STATE OF KARNATAKA
|
September 16, 2022 |
MANOJ V NADU Vs. STATE
|
June 22, 2022 |
MANTESH Vs. STATE OF KARNATAKA
|
April 22, 2022 |
MANYTA INTERNATIONAL SCHOOL Vs. STATE OF KARNATAKA
|
November 10, 2022 |
MANYTA INTERNATIONAL SCHOOL Vs. STATE OF KARNATAKA
|
September 15, 2022 |
MANZA POLYMERS PVT. LTD. Vs. KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE
|
June 28, 2022 |
MAQBOOL PATEL MD ALI MALLABAD Vs. UNION OF INDIA
|
September 20, 2022 |
MAQBOOLUNNISSA Vs. S.K.RANJAN
|
July 12, 2022 |
MARAMMA Vs. MALLEGOWDA
|
April 8, 2022 |
MARAPPA SHIVRAM PATGAR Vs. CHANDRAKANT NARAYAN HARIKANTRA
|
September 9, 2022 |
MARGADARSHAN EDUCATION TRUST Vs. SECRETARY MEDICAL EDUCATION
|
October 13, 2022 |
MARGADARSI CHITS (KAR) PVT. LTD. Vs. NARAYAN KOTESHWARA RAO
|
March 16, 2022 |
MARGARET VASE Vs. AMEENA
|
October 27, 2022 |
MARIYAMMA Vs. SUYAMBULINGAM V.
|
December 6, 2022 |
MARLINGA Vs. STATE OF KARNATAKA
|
February 3, 2022 |
MARUTHI Vs. STATE OF KARNATAKA
|
July 8, 2022 |
MARUTHI VIDYA SAMSTHE Vs. STATE OF KARNATAKA
|
October 12, 2022 |
MARUTI Vs. BRANCH MANAGER UNION BANK OF INDIA
|
July 21, 2022 |
MARUTI Vs. SHASHIKALA
|
June 1, 2022 |
MARUTI Vs. STATE OF KARNATAKA
|
August 23, 2022 |
MARUTI MALLAPPA KAMU Vs. KIRAN NAGESH KAMU
|
November 16, 2022 |
MARUTI PONDU GAVADA Vs. STATE OF KARNATAKA
|
September 3, 2022 |
MARUTI SHIVAPPA PATIL Vs. STATE OF KARNATKA
|
September 26, 2022 |
MARWIN GOVIAS Vs. DEPUTY DIRECTOR MINES & GEOLOGY DEPARTMENT
|
March 25, 2022 |
MASHNU Vs. LAND TRIBUNAL
|
September 23, 2022 |
MASTER MANU Vs. T.J. NAIK AND CO
|
June 21, 2022 |
MASTER PAVAN S Vs. STATE OF KARNATAKA
|
April 7, 2022 |
MASTER SIDHANTH Vs. GOVINDARAJU
|
September 9, 2022 |
MASTER YATHISH KUMAR Vs. SURESH KHANNA B
|
October 10, 2022 |
MASTERS MANAGEMENT CONSULTANTS (INDIA) PRIVATE LTD Vs. NITESH ESTATES LIMITED
|
July 1, 2022 |
MATHA TRADERS Vs. STATE OF KARNATAKA
|
September 9, 2022 |
MATHOSHREE MITRA MANDALI Vs. STATE OF KARNATAKA
|
July 14, 2022 |
MATILDA D. LIMA Vs. KHAJA BEE
|
February 3, 2022 |
MAYA HOTELS PVT LTD Vs. MANAGING DIRECTOR
|
October 31, 2022 |
MAYAMMA Vs. P NAGARAJ
|
April 11, 2022 |
MAYAPPA Vs. VITHAL
|
October 28, 2022 |
MAYAPPA Vs. STATE OF KARNATAKA
|
September 1, 2022 |
MAZID ALI Vs. STATION HOUSE OFFICER
|
July 21, 2022 |
MDN ENTERPRISES Vs. LOKESH E
|
June 16, 2022 |
MEDAK SUMITRA Vs. STATE OF KARNATAKA
|
June 23, 2022 |
MEENA B.G Vs. STATE OF KARNATAKA
|
February 25, 2022 |
MEENA D. THAKUR Vs. L. BALAKRISHNAMA NAIDU
|
March 28, 2022 |
MEENAKSHI Vs. STATE OF KARNATAKA
|
September 23, 2022 |
MEENAKSHI Vs. SHIVAPPA
|
July 4, 2022 |
MEENAKSHI ALIAS SAROJINI Vs. STATE OF KARNATAKA
|
May 27, 2022 |
MEENATCHI ROTOPACK Vs. GANAPATI FISHING LINES PRIVATE LIMITED
|
September 26, 2022 |
MEERA BAI Vs. AMBOJI RAO
|
April 5, 2022 |
MEGHA N. Vs. GURUCHARAN N. C.
|
June 14, 2022 |
MEHABOOB Vs. MOHAMMADGOUS
|
November 17, 2022 |
MEHABOOB BI Vs. PRESIDENT TALUKA ENROACHMENT REMOVAL COMMITTEE & TAHASILDAR HOSAPETE
|
September 22, 2022 |
MEMBER SECRETARY Vs. KARNATAKA STATE INFORMATION
|
April 13, 2022 |
MENDIKONDA KUMAR Vs. STATE OF KARNATAKA
|
November 18, 2022 |
MESH TRANS GEARS PVT LTD. Vs. STATE OF KARNATAKA
|
September 5, 2022 |
METRO CASH & CARRY INDIA PVT. LTD. Vs. ARAMBHAN HOSPITALITY SERVICES LTD.
|
April 7, 2022 |
MICHAEL GRAHAM PRINCE Vs. NISHA MISRA
|
February 24, 2022 |
MICHEAL FLOYD ESHWER Vs. STATE
|
February 17, 2022 |
MILAAP SOCIAL VENTURES INDIA PVT. LTD Vs. GOOGLE INDIA PVT. LTD
|
November 23, 2022 |
MILIND Vs. MAHINDRA
|
November 17, 2022 |
MILTON SUHUMAR Vs. STATE OF KARNATAKA
|
July 20, 2022 |
MINERAL ENTERPRISES LIMITED Vs. STATE OF KARNATAKA
|
October 21, 2022 |
MINIONS VENTURES PRIVATE LIMITED Vs. HARDIK
SHAH
|
August 11, 2022 |
MINOR PRANEETH K.G Vs. STATE OF KARNATAKA
|
March 31, 2022 |
MIRLE VARADARAJ
Vs. STATE OF KARNATAKA
|
June 27, 2022 |
MISBAHUDDIN S. Vs. STATE OF KARNATAKA
|
June 8, 2022 |
MISBAHUDDIN S. Vs. STATE OF KARNATAKA
|
August 11, 2022 |
MISS TAZEEN INAMDAR Vs. CHAIRMAN
|
June 23, 2022 |
MISS. PRIYANKA PRADEEP GAVADE Vs. DIVISIONAL MANAGER
|
June 28, 2022 |
MITHUN Vs. STATE OF KARNATAKA
|
October 20, 2022 |
MITHUN RATHOD Vs. STATE OF KARNATAKA
|
September 30, 2022 |
MODINSAB Vs. SANJU SHANKAR GADKARI
|
September 19, 2022 |
MOHAMED ALI Vs. COMMISSIONER OF SERVICE TAX
|
June 23, 2022 |
MOHAMED ARIF JAMEEL Vs. STATE OF KARNATAKA
|
February 17, 2022 |
MOHAMED ARIF JAMEEL Vs. STATE OF KARNATAKA
|
April 21, 2022 |
MOHAMED IKBAL Vs. SECRETARY TO GOVERNMENT OF INDIA
|
April 18, 2022 |
MOHAMMAD Vs. STATE OF KARNATAKA
|
November 17, 2022 |
MOHAMMAD ASIF Vs. STATE OF KARNATAKA
|
February 3, 2022 |
MOHAMMAD HUSSAIN Vs. NOORJAHAN
|
December 1, 2022 |
MOHAMMAD IBRAHIM Vs. STATE OF KARNATAKA
|
September 23, 2022 |
MOHAMMAD IQBAL Vs. STATE OF KARNATAKA
|
August 24, 2022 |
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
|
May 10, 2022 |
MOHAMMAD SHARIFF Vs. STATE OF KARNATAKA
|
October 17, 2022 |
MOHAMMAD SINAN Vs. STATE OF KARNATAKA
|
June 20, 2022 |
MOHAMMAD YUNUS Vs. UNION OF INDIA
|
July 15, 2022 |
MOHAMMADBEG Vs. STATE OF KARNATAKA
|
July 4, 2022 |
MOHAMMED ABDUL BASITH Vs. W.S.RAHMAN
|
January 3, 2022 |
MOHAMMED AJAZ Vs. STATE OF KARNATAKA
|
January 24, 2022 |
MOHAMMED ANJUM Vs. STATE BY CITY MARKET PS
|
July 27, 2022 |
MOHAMMED ASHIK Vs. STATE
|
July 4, 2022 |
MOHAMMED ASIF Vs. STATE OF KARNATAKA
|
July 5, 2022 |
MOHAMMED AYOOB Vs. STATE OF KARNATAKA
|
November 29, 2022 |
MOHAMMED BHADRUDDIN Vs. SASIKALA
|
February 22, 2022 |
MOHAMMED FAROOQ UR REHAMAN Vs. STATE
|
August 17, 2022 |
MOHAMMED GAUSE Vs. MAHEZABIN
|
October 10, 2022 |
MOHAMMED HANIF Vs. STATE OF KARNATAKA
|
July 4, 2022 |
MOHAMMED IMRAJ Vs. STATE OF KARNATAKA
|
January 12, 2022 |
MOHAMMED IQBAL Vs. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD
|
January 3, 2022 |
MOHAMMED ISMAIL Vs. STATE OF KARNATAKA
|
July 7, 2022 |
MOHAMMED MUSHTAQ G.K Vs. STATION OF KARNATAKA
|
July 14, 2022 |
MOHAMMED MUSTAQEEM Vs. SECRETARY
|
June 27, 2022 |
MOHAMMED RAFIQ Vs. STATE OF KARNATAKA
|
July 19, 2022 |
MOHAMMED RAFIQ Vs. STATE OF KARNATAKA
|
February 3, 2022 |
MOHAMMED SHABBIR Vs. TABASSUM KOUSAR
|
July 27, 2022 |
MOHAMMED SHUHEB Vs. STATE OF KARNATAKA
|
July 28, 2022 |
MOHAMMED SOHALI BILAGI Vs. STATE OF KARNATAKA
|
September 1, 2022 |
MOHAMMED SUHAIL Vs. STATE
|
August 23, 2022 |
MOHAMMED WAHEED AHMED Vs. STATE
|
October 11, 2022 |
MOHAMMED YASINULLA Vs. DIVISIONAL CONTROLLER
|
September 1, 2022 |
MOHAMMED ZAID Vs. STATE OF KARNATAKA
|
January 3, 2022 |
MOHAN Vs. STATE OF KARNATAKA
|
June 21, 2022 |
MOHAN Vs. KASTURI
|
August 11, 2022 |
MOHAN Vs. STATE OF KARNATAKA
|
July 5, 2022 |
MOHAN KUMAR Vs. STATE
|
August 22, 2022 |
MOHAN KUMAR M. G. Vs. STATE
|
January 13, 2022 |
MOHAN S A Vs. STATE OF KARNATAKA
|
April 13, 2022 |
MOHAN S/O BABU GOWDA Vs. STATE OF KARNATAKA
|
April 22, 2022 |
MOHANA Vs. M. SHAKTHI SELVAM
|
January 3, 2022 |
MOHANA Vs. STATE
|
September 16, 2022 |
MOHANA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
MOHANAGA Vs. RAMALAKSHMAMMA
|
March 25, 2022 |
MOHANDAS D. SHETTY Vs. M.R JAISHANKAR
|
November 7, 2022 |
MOHANKUMAR C. L. Vs. STATE OF KARNATAKA
|
June 14, 2022 |
MOHANRAJ Vs. STATE
|
November 15, 2022 |
MOKKAN MARKETING Vs. L.R. ASSOCIATES
|
October 27, 2022 |
MOMIN ENTERPRISES Vs. MALPE FOODS
|
July 13, 2022 |
MONA Vs. STATION HOUSE OFFICER
|
March 28, 2022 |
MONALISA DAS Vs. EXECUTIVE DIRECTOR
|
October 10, 2022 |
MONITORING COMMITTEE Vs. M/S. R.B.SETH SHREERAM NARSINGDAS
|
December 2, 2022 |
MOUNA K.L. Vs. STATE OF KARNATAKA
|
July 11, 2022 |
MOUNAPPA PUNDALIK MADAR Vs. STATE OF KARNATAKA
|
July 25, 2022 |
MOUNESH Vs. STATE
|
July 11, 2022 |
MPHASIS LIMITED Vs. STRATEGIC OUTSOURCING SERVICES PRIVATE LIMITED
|
October 19, 2022 |
MPP TECHNOLOGIES PVT LTD Vs. RUPA BANERJI
|
September 30, 2022 |
MR.N.R.RAYALU -CHAIRMAN M/S SHIKHAR MICROFINANCE (P) LIMITED Vs. M/S HABITAT MICRO BUILD INDIA HOUSING FINANCE COMPANY PRIVATE LIMITED
|
June 1, 2022 |
MRS. JABEEN Vs. REGISTRAR OF SOCIETIES
|
December 15, 2022 |
MRS. M.A.SALDANHA Vs. RUTH LOBO
|
September 21, 2022 |
MRUTUNJAYA Vs. NEELAWWA
|
October 13, 2022 |
MRUTYUNJAYA Vs. ENRCON INDIA LTD.
|
September 14, 2022 |
MS PADMAVATHI SUBRAMANIYAN Vs. MINISTRY OF CIVIL AVIATION
|
April 6, 2022 |
MSOURCE (INDIA) PRIVATE LIMITED Vs. NAG INTERIORS PRIVATE LIMITED
|
July 22, 2022 |
MSPL LIMITED Vs. STATE OF KARNATAKA
|
August 2, 2022 |
MUBARAK Vs. KOTIRAJ
|
July 7, 2022 |
MUDABASAYYA Vs. SHARANAPPA FAKIRAPPA DANARADDI
|
July 26, 2022 |
MUDIT SAXENA Vs. UNION OF INDIA
|
September 14, 2022 |
MUJAHIDULLA Vs. STATE OF KARNATAKA
|
January 3, 2022 |
MUJEEB AHMED Vs. STATE OF KARNATAKA
|
January 20, 2022 |
MUKAPPA Vs. ERAMMA
|
July 18, 2022 |
MUKESH YADAV Vs. STATE OF KARNATAKA
|
September 16, 2022 |
MUKUNDAPPA Vs. STATE
|
April 12, 2022 |
MUKUNDAPPA Vs. BHEEMAVVA
|
October 13, 2022 |
MUNDKAR MADHAVARAYA PRABHU Vs. STATE OF KARNATAKA
|
November 22, 2022 |
MUNI REDDY Vs. SAROJAMMA
|
August 17, 2022 |
MUNIKALAPPA Vs. STATE OF KARNATAKA
|
June 23, 2022 |
MUNIRAJU Vs. MANJUNATHA PRASAD
|
June 16, 2022 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
August 8, 2022 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
September 16, 2022 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
October 29, 2022 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
July 15, 2022 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
July 4, 2022 |
MUNISWAMAPPA Vs. STATE OF KARNATAKA
|
October 10, 2022 |
MUNITHAYAMMA Vs. BYANNA
|
February 1, 2022 |
MUNIVENKATAMMA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
MUNIYAMMA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
MUNIYAMMA Vs. DEPUTY COMMISSIONER
|
September 30, 2022 |
MUNIYAMMA Vs. SPECIAL DEPUTY COMMISSIONER
|
November 21, 2022 |
MUNIYAMMA Vs. DEPUTY COMMISSIONER
|
August 25, 2022 |
MUNIYAPPA Vs. D.H.SADAPPA
|
July 1, 2022 |
MUNIYAPPA Vs. RAJU
|
October 11, 2022 |
MUNIYAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 9, 2022 |
MUNIYAPPA Vs. DEPUTY COMMISSIONER
|
August 25, 2022 |
MURALI Vs. VENKATESHAPPA
|
August 25, 2022 |
MURALI BABU Vs. BINDHU.B.N.
|
September 12, 2022 |
MURALI KRISHNA BRAHMANDAM Vs. CHIEF ELECTORAL OFFICER
|
April 22, 2022 |
MURALI M.N Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD
|
June 29, 2022 |
MURALIDHAR Vs. CHANDRASHEKHAR
|
September 13, 2022 |
MURIGEPPA Vs. SHIVAPUTRA ADOPTIVE
|
July 4, 2022 |
MURTHY Vs. STATE OF KARNATAKA
|
August 18, 2022 |
MURTHY Vs. AVINASH H. A.
|
June 13, 2022 |
MURTHY NAIKA Vs. STATE OF KARNATAKA
|
July 20, 2022 |
MURUDESHWAR CERAMICS LTD Vs. EXECUTIVE DIRECTOR
|
September 15, 2022 |
MURUGA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
MURULY M.S.
Vs. STATE OF KARNATAKA
|
June 6, 2022 |
MUTHANNA MAPANGADA Vs. STATE OF KARNATAKA
|
March 15, 2022 |
MUTHOOT FINANCE LTD. Vs. STATE OF KARNATAKA
|
September 26, 2022 |
MUTHOOT FINANCE LTD. Vs. STATE OF KARNATAKA
|
August 17, 2022 |
MUTHURAJU Vs. STATE OF KARNATAKA
|
June 30, 2022 |
MUTHURAJU Vs. GOVERNMENT OF KARNATAKA
|
June 3, 2022 |
MUTHURAMAN N. Vs. STATE OF KARNATAKA
|
August 17, 2022 |
MUTTAPPA Vs. STATE OF KARNATAKA
|
August 10, 2022 |
MUTTAPPA Vs. SECRETARY TO GOVERNMENT
|
September 23, 2022 |
MUTTAPPA NARAYAN KOTRE Vs. STATE OF KARNATAKA
|
June 22, 2022 |
MUZAHID PASHA Vs. STATE OF KARNATAKA
|
January 4, 2022 |
MUZAMMIL PASHA Vs. NATIONAL INVESTIGATING AGENCY
|
June 6, 2022 |
MYLARAIAH Vs. MUNI SIDDAMMA
|
July 21, 2022 |
MYLARALINGESHWARA TEMPLE Vs. STATE OF KARNATAKA
|
July 5, 2022 |
MYLARAPPA C. Vs. STATE OF KARNATAKA
|
July 14, 2022 |
MYSORE LAMP WORKS LIMITED Vs. GOKUL LAMP WORKS PRIVATE LIMITED
|
November 18, 2022 |
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. SARASWATHAMMA
|
November 22, 2022 |
N. ANANDA KUMAR Vs. STATE
|
June 22, 2022 |
N. ARUN KUMAR Vs. STATE OF KARNATAKA
|
November 3, 2022 |
N. ARUNDATHI Vs. STATE
|
August 16, 2022 |
N. C. CHANDRASHEKAR Vs. MAHALAKSHMI
|
October 11, 2022 |
N. DINESH Vs. STATE
|
November 21, 2022 |
N. ESHWARACHARI Vs. STATE OF KARNATAKA
|
October 19, 2022 |
N. GNANASHIVANANDA Vs. SUB-INSPECTOR OF POLICE
|
February 15, 2022 |
N. HULUGEGOWDA Vs. B.C. SHIVANA MURTHY
|
October 18, 2022 |
N. JAGADEESH Vs. MANAGER
|
October 17, 2022 |
N. LAXMAN Vs. PRINCIPAL SECRETARY TO PUBLIC WORKS DEPARTMENT
|
July 5, 2022 |
N. MANJU SHREE Vs. COMMISSIONER, STATE INFORMATION COMMISSION
|
September 5, 2022 |
N. MUTHUSWAMY Vs. UNION OF INDIA
|
October 10, 2022 |
N. NAVYA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
N. PADMA Vs. STATE OF KARNATAKA
|
November 18, 2022 |
N. POOVAPPA Vs. SHASHIKALA
|
February 15, 2022 |
N. R.RAVI Vs. OFFICIAL LIQUIDATOR
|
June 30, 2022 |
N. RAGHURAMA REDDY Vs. STATE OF KARNATAKA
|
November 15, 2022 |
N. RAJESHWARI Vs. H.K. MAHESH
|
November 4, 2022 |
N. RAMKUMAR Vs. STATE OF KARNATAKA
|
August 8, 2022 |
N. SHAIKHABBA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
N. SHREYAS Vs. STATE OF KARNATAKA
|
August 22, 2022 |
N. SURESH Vs. STATE OF KARNATAKA
|
November 4, 2022 |
N. THEJAS KUMAR Vs. STATE OF KARNATAKA
|
March 21, 2022 |
N.ANJINAPPA Vs. ASSISTANT COMMISSIONER
|
July 5, 2022 |
N.B.ASHOK KUMAR Vs. KARNATAKA STATE COMMISSION FOR SCHEDULE CASTE AND SCHEDULE TRIBES
|
July 26, 2022 |
N.BASAVARAJ Vs. STATE OF KARNATAKA
|
July 14, 2022 |
N.BHAGYA Vs. GOWRAMMA
|
August 17, 2022 |
N.GIRIJA Vs. PRUTHVIRAJ
|
July 4, 2022 |
N.H.SRIPAD RAO Vs. STATE OF KARNATAKA
|
July 29, 2022 |
N.JANARDHAN Vs. SWETHA N.
|
July 1, 2022 |
N.JAYALAKSHMI Vs. VANITA
|
June 30, 2022 |
N.JAYAPAL REDDY Vs. STATE OF KARNATAKA
|
July 25, 2022 |
N.KUMAR Vs. COMMISSIONER
|
July 8, 2022 |
N.M. SHIVAKUMAR
Vs. H.S.SURESHA
|
June 30, 2022 |
N.M.V.DEWAN Vs. K.N.RAGHAVENDRA RAO
|
November 8, 2022 |
N.MADHUBABU Vs. BHARAT ELECTRONICS LIMITED
|
September 13, 2022 |
N.MUNIRAJU Vs. ASSISTANT COMMISSIONER
|
July 1, 2022 |
N.N. PRAKASH Vs. SHYLAJA K.
|
June 30, 2022 |
N.NAGARAJ Vs. STATE OF KARNATAKA
|
July 8, 2022 |
N.NANJUND ASWAMY Vs. STATE
|
November 17, 2022 |
N.P. RAJESH Vs. HEMALATHA
|
October 18, 2022 |
N.R. SUGANDARAJU Vs. STATE OF KARNATAKA
|
May 17, 2022 |
N.R.NAGARAJU Vs. STATE OF KARNATAKA
|
July 14, 2022 |
N.R.RAYALU CHAIRMAN Vs. HABITAT MICRO BUILD INDIA HOUSING FINANCE COMPANY PRIVATE LIMITED
|
June 1, 2022 |
N.RAJAPPA Vs. LAXMIDEVI
|
September 9, 2022 |
N.S. KANTHARAJU Vs. SHANKARA
|
November 21, 2022 |
N.S.MANJUNATH Vs. DEVENDRAN RAKESH KUMAR
|
October 20, 2022 |
N.SHASHI Vs. STATE OF KARNATAKA
|
September 8, 2022 |
NABISAB Vs. LALSAB
|
November 3, 2022 |
NAFEEZA Vs. STATE OF KARNATAKA
|
November 16, 2022 |
NAGAIAH Vs. STATE OF KARNATAKA
|
September 13, 2022 |
NAGALAMBIKA Vs. STATE
|
October 28, 2022 |
NAGALINGAPPA Vs. STATE OF KARNATAKA
|
September 13, 2022 |
NAGALINGAPPA Vs. DEPUTY COMMISSIONER,SHIMOGA DISTRICT
|
November 7, 2022 |
NAGAMMA Vs. STATE
|
August 8, 2022 |
NAGAMMA Vs. STATE OF KARNATAKA
|
October 11, 2022 |
NAGANAGOUDA Vs. STATE OF KARNATAKA
|
May 25, 2022 |
NAGANAGOUDA SHIVALINGAPPA PATIL Vs. STATE OF KARNATAKA
|
November 10, 2022 |
NAGAPPA Vs. SHARADA
|
July 21, 2022 |
NAGAPPA Vs. STATE OF KARNATAKA
|
June 30, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
June 23, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
August 17, 2022 |
NAGARAJ Vs. STATE
|
August 2, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
April 5, 2022 |
NAGARAJ Vs. ISHWAR
|
September 30, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
July 13, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
July 5, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
June 9, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
April 21, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
October 18, 2022 |
NAGARAJ Vs. STATE OF KARNATAKA
|
November 10, 2022 |
NAGARAJ B. Vs. SATISH R.
|
November 14, 2022 |
NAGARAJ ISHAPRABHU DESAI Vs. SHOBA
|
November 16, 2022 |
NAGARAJ K. Vs. STATE OF KARNATAKA
|
December 29, 2022 |
NAGARAJ REDDY Vs. K.V.CHANDRASHEKARA REDDY
|
July 22, 2022 |
NAGARAJ SHETTY Vs. RAMESH SHETTY
|
July 6, 2022 |
NAGARAJA H. Vs. STATE
|
November 15, 2022 |
NAGARAJA S. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 8, 2022 |
NAGARAJAIAH H. Vs. RESERVE BANK OF INDIA
|
June 27, 2022 |
NAGARAJAPPA Vs. FATHIMA B.
|
July 1, 2022 |
NAGARAJU Vs. RAGHAVENDRA RAO B.S.
|
March 16, 2022 |
NAGARAJU Vs. PRADEEPA
|
July 14, 2022 |
NAGARAJU Vs. K.SHIVAMALLAIAH
|
July 6, 2022 |
NAGARAJU Vs. STATE OF KARNATAKA
|
June 6, 2022 |
NAGARAJU Vs. STATE
|
July 27, 2022 |
NAGARAJU C. Vs. STATE OF KARNATAKA
|
October 28, 2022 |
NAGARAJU H.R. Vs. STATE OF KARNATAKA
|
September 14, 2022 |
NAGARAJU K. Vs. STATE OF KARNATAKA
|
July 26, 2022 |
NAGARATHNA Vs. STATE
|
November 3, 2022 |
NAGAVALLI Vs. STATE OF KARNATAKA
|
August 26, 2022 |
NAGAVENI Vs. MALLIKARJUN
|
October 18, 2022 |
NAGEDRA DEVU SAVAGAVE Vs. DEPUTY REGISTRAR
|
October 19, 2022 |
NAGENDAR Vs. DATTARAM
|
September 23, 2022 |
NAGENDRA S.G. Vs. K.C.VEERANNA
|
July 27, 2022 |
NAGESH Vs. STATE OF KARNATAKA
|
April 22, 2022 |
NAGESH Vs. STATE
|
March 7, 2022 |
NAGESH Vs. KARNATAKA MEDICAL COUNCIL
|
September 23, 2022 |
NAGESH Vs. STATE
|
June 8, 2022 |
NAGESH D Vs. STATE OF KARNATAKA
|
September 8, 2022 |
NAGESH ENTERPRISES Vs. DIRECTOR OF AGRICULTURAL MARKETING
|
September 19, 2022 |
NAGESHA Vs. STATE OF KARNATAKA
|
July 5, 2022 |
NAGESHA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
NAGRAJ Vs. GOVT. OF INDIA
|
June 23, 2022 |
NALINI DEVI Vs. GENERAL MANAGER
|
November 17, 2022 |
NAMBOOR JEWELLERS Vs. STATE
|
September 2, 2022 |
NAMDEV SHIMPI VIVIDODHESHAGALA SAHAKARA Vs. FOOD INSPECTOR
|
April 22, 2022 |
NAMRATA N.R. Vs. SANJEEV KUMAR A. HIREMATH
|
November 2, 2022 |
NANDAKUMAR Vs. DR. VINOD S/O LATE RAMACHANDRA GUNDA
|
February 9, 2022 |
NANDAN Vs. STATE OF KARNATAKA
|
August 1, 2022 |
NANDAPRAYAG Vs. S. GEETHA
|
March 31, 2022 |
NANDEESH C.M Vs. NATIONAL MEDICAL COMMISSION (FORMERLY KNOWN AS MEDICAL COUNCIL OF INDIA)
|
November 30, 2022 |
NANDEESH C.M. Vs. NATIONAL MEDICAL COMMISSION
|
November 25, 2022 |
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED Vs. GOVERNMENT OF KARNATAKA
|
April 18, 2022 |
NANDINI GARMENTS Vs. CANARA BANK
|
July 19, 2022 |
NANDINI MODULARS Vs. R.GIRISH
|
November 9, 2022 |
NANDKISHORE MALKHEDKAR Vs. DEPUTY GENERAL SECRETARY AND CDO
|
September 20, 2022 |
NANDU Vs. STATE OF KARNATAKA
|
July 18, 2022 |
NANDU KUMAR Vs. STATE
|
June 2, 2022 |
NANJAMMA Vs. STATE OF KARNATAKA
|
September 1, 2022 |
NANJAPPA Vs. NANJUNDAPPA
|
September 14, 2022 |
NANJAPPA Vs. PRINCIPAL SECRETARY INDUSTRIES & COMMERCE DEPARTMENT
|
August 1, 2022 |
NANJAPPA Vs. STATE
|
March 24, 2022 |
NANJEGOWDA Vs. C.SELVARAJ
|
July 11, 2022 |
NANJEGOWDA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
NANJUNDA SWAMY Vs. S.MANGALA
|
June 23, 2022 |
NANJUNDA T.B. Vs. T.P.BHEEMAIAH
|
July 22, 2022 |
NANJUNDANAYAKA Vs. STATE OF KARNATAKA
|
September 21, 2022 |
NANJUNDAPPA Vs. M GOVINDAPPA
|
December 7, 2022 |
NANJUNDASWAMY Vs. STATE OF KARNATAKA
|
November 14, 2022 |
NANJUNDASWAMY Vs. LAKSHMAMMA
|
August 17, 2022 |
NARANA CABLES AND CHEMICALS PHARMACEUTICALS PVT. LTD. Vs. VIJAY KUMAR M.R.
|
July 27, 2022 |
NARASAMMA Vs. EXECUTIVE OFFICER TALUK PANCHAYATH
|
July 6, 2022 |
NARASAMMA Vs. PRINCIPAL SECRETARY,DEPARTMENT OF REVENUE
|
July 5, 2022 |
NARASAMMA Vs. HUCHAMMA
|
July 21, 2022 |
NARASAMMA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
NARASAMMA Vs. K.R.RAVI
|
June 28, 2022 |
NARASAMMA Vs. MANJUNATHA
|
November 17, 2022 |
NARASAYYA YELLAYYA GUTTEDAR Vs. DEPUTY COMMISSIONER, KALABURAGI
|
June 1, 2022 |
NARASIMAIAH Vs. STATE OF KARNATAKA
|
November 16, 2022 |
NARASIMHAIAH Vs. STATE OF KARNATAKA
|
July 8, 2022 |
NARASIMHAIAH Vs. STATE OF KARNATAKA
|
November 3, 2022 |
NARASIMHAMURTHY M Vs. STATE OF KARNATAKA
|
July 4, 2022 |
NARASIMHAPPA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
NARASIMULU NANDINI MEMORIAL Vs. BANU BEGUM
|
July 8, 2022 |
NARAYAN Vs. JAYASHREE
|
July 4, 2022 |
NARAYAN Vs. NARASINGH
|
April 5, 2022 |
NARAYAN LAVU KADAM Vs. CHANNAMALLIKARJUN SWAMY
|
December 1, 2022 |
NARAYAN MANGOANKAR Vs. STATE OF KARNATAKA
|
August 16, 2022 |
NARAYAN RAMA CHOUGALE Vs. SHEKHAR SHANKAREPPA KULGOD
|
June 1, 2022 |
NARAYANA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
NARAYANA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
October 11, 2022 |
NARAYANA B. Vs. STATE OF KARNATAKA
|
September 23, 2022 |
NARAYANA SWAMY T. Vs. STATE OF KARNATAKA
|
July 8, 2022 |
NARAYANAGOWDA Vs. STATE OF KARNATAKA
|
December 7, 2022 |
NARAYANAMMA Vs. SYED LLIYAZ
|
July 12, 2022 |
NARAYANAMMA Vs. NIL
|
September 19, 2022 |
NARAYANAPPA Vs. DEVARAJ P.K.
|
February 7, 2022 |
NARAYANAPPA S.L. Vs. STATE OF KARNATAKA
|
July 4, 2022 |
NARAYANASWAMY Vs. STATE OF KARNATAKA
|
November 18, 2022 |
NARAYANASWAMY M Vs. STATE OF KARNATAKA
|
June 3, 2022 |
NARENDRA Vs. ADARSH SHANKARANNA YELAMALI
|
October 29, 2022 |
NARENDRA BABU Vs. STATE OF KARNATAKA
|
November 9, 2022 |
NARENDRA PRASAD P. Vs. N. SUJATHA
|
March 11, 2022 |
NASEEMABI Vs. UNION OF INDIA
|
August 8, 2022 |
NASIR PASHA Vs. UNION OF INDIA
|
November 30, 2022 |
NASIRA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
NATARAJ Vs. STATE OF KARNATAKA
|
July 27, 2022 |
NATARAJ COMPUTERS Vs. ASSISTANT PROVIDENT FUND
|
September 1, 2022 |
NATARAJAN SRINIVASAN Vs. STATE OF KARNATAKA
|
September 16, 2022 |
NATARAJU V. Vs. HONBLE CHAIRMAN KARNATAKA STATE POLLUTION CONTROL BOARD
|
July 1, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHIVAYOGI DODDABASAPPA TUPPAD
|
November 2, 2022 |
NATIONAL INSURANCE CO. LTD Vs. KRISHNAPPA
|
August 17, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. RAMANJINAMMA
|
July 26, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. MANJUNATH
|
August 23, 2022 |
NATIONAL INSURANCE CO.LTD Vs. CHANDRAGOUDA BASAPRABHU GOTADKI
|
June 1, 2022 |
NATIONAL INSURANCE CO.LTD Vs. SMT. UDDAVVA W/O. MALAKARI KOTRE
|
August 3, 2022 |
NATIONAL INSURANCE COMPANY Vs. B. SOMAMMA
|
June 22, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ALWIN LOBO
|
October 19, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. RATHNAMMA
|
May 19, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. PRAKASH MADUKAR SAVANT
|
January 10, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. DEJAPPA AMIN
|
August 23, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. IRAPPA
|
July 28, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. SAROJAMMA
|
September 16, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. UNION OF INDIA
|
August 10, 2022 |
NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. S. RADHA KRISHNA
|
August 1, 2022 |
NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
|
June 1, 2022 |
NAUSHAD Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
|
December 1, 2022 |
NAVANATH Vs. STATE OF KARNATAKA
|
September 6, 2022 |
NAVARATHNA FINANCE AND LEASING Vs. MOHAMMED TAJAMMUL
|
November 3, 2022 |
NAVEED SULAIMAN Vs. THE INTELLIGENCE OFFICER
|
April 13, 2022 |
NAVEEN Vs. STATE OF KARNATAKA
|
November 3, 2022 |
NAVEEN Vs. STATE OF KARNATAKA
|
May 23, 2022 |
NAVEEN Vs. H.YELLAPPA BONGALE
|
July 13, 2022 |
NAVEEN DALABANJAN Vs. STATE OF KARNATAKA
|
July 8, 2022 |
NAVEEN KUMAR M. Vs. STATE OF KARNATAKA
|
September 8, 2022 |
NAVEEN KUMAR N. Vs. STATE OF KARNATAKA
|
September 14, 2022 |
NAVEEN.S Vs. STATE
|
August 26, 2022 |
NAVEENA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
NAVINCHANDRA KALYANJI & CO. Vs. UNION OF INDIA
|
August 4, 2022 |
NAVODAYA MEDICAL COLLEGE Vs. STATE OF KARNATAKA
|
March 15, 2022 |
NAVYA Vs. SHASHI KAMAL GARG
|
August 26, 2022 |
NAVYA SCHOOL OF NURSING Vs. REGISTRAR
|
June 9, 2022 |
NAWAZ PASHA Vs. STATE OF KARNATAKA
|
April 19, 2022 |
NAZEEM SHARIFF Vs. STATE OF KARNATAKA
|
February 3, 2022 |
NAZEER AHMED Vs. CHETAK TRAVELS
|
July 25, 2022 |
NAZRULLA KHAN Vs. STATE OF KARNATAKA
|
June 29, 2022 |
NBT ZAMEER Vs. CANARA BANK
|
March 9, 2022 |
NEELAKANT
Vs. SHANKAR SIDDAPPA CHUNGADI
|
June 23, 2022 |
NEELAMMA Vs. K. SHIVAREDDY
|
September 1, 2022 |
NEELAMMA Vs. M.NAGAVENI
|
July 20, 2022 |
NEETU Vs. MOUNESHWAR
|
October 10, 2022 |
NELAVVA Vs. HANUMAVVA
|
July 21, 2022 |
NELSON RAJ Vs. STATE OF KARNATAKA
|
June 21, 2022 |
NEMINATH Vs. STATE OF KARNATAKA
|
September 19, 2022 |
NEOLACTA LIFESCIENCES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 29, 2022 |
NETHRA Vs. STATE OF KARNATAKA
|
May 12, 2022 |
NETHRAVATHI Vs. BHARATH
|
June 17, 2022 |
NETRAMMA Vs. S. G. REVANSIDDAPPA
|
June 21, 2022 |
NEW EDUCATION TRUST Vs. BELAGAVI URBAN DEVELOPMENT AUTHORITY
|
October 27, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. IRAPPA
|
June 27, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. YASHEMEENBANU
|
September 6, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHRIKANTH
|
August 16, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. KUMAR
|
October 11, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. NAJEERSAB
|
October 11, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. SANDEEP POOJARY
|
October 12, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNDATHI G.SHETTY
|
July 6, 2022 |
NEW INDIA ASSURANCE CO.LTD Vs. RENUKA BASAVARAJ MANAGUPPI
|
June 22, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHYLA
|
December 1, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIBAI
|
July 19, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIVALINGAPPA
|
July 5, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IBRAHIM ISMAIL PEERAGOAL
|
July 13, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. POORNIMA ACHARYA
|
July 6, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHENDRA
|
October 17, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUVARNA
|
October 11, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HALESHAPPA N.
|
October 14, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N. RAMACHANDRA
|
November 10, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL
|
May 27, 2022 |
NEW INDIAN COLLEGE OF NURSING Vs. REGISTRAR, RGUHS
|
March 29, 2022 |
NEXGEN CONCRETE SOLUTIONS Vs. STATE OF KARNATAKA
|
September 29, 2022 |
NIDEC INDUSTRIAL AUTOMATION Vs. S.A.ENGINEERING
|
June 2, 2022 |
NIHAL Vs. STATE OF KARNATAKA
|
December 2, 2022 |
NIHAS Vs. STATE
|
June 2, 2022 |
NIKHAT ANJUM Vs. STATE OF KARNATAKA
|
August 25, 2022 |
NILESH PRABHU Vs. UNION OF INDIA
|
June 3, 2022 |
NINGANAGOWDA SOMANAGOWDA PATIL Vs. STATE OF KARNATAKA
|
August 10, 2022 |
NINGAPPA Vs. STATE OF KARNATAKA
|
March 31, 2022 |
NINGAPPA Vs. RAJASHEKAR
|
September 14, 2022 |
NINGAPPA Vs. PREMAVVA
|
September 22, 2022 |
NINGAPPA Vs. B K MAHADEVSWAMY
|
November 18, 2022 |
NINGAPPA Vs. MAHADEVI
|
October 13, 2022 |
NINGAPPA Vs. SHIVANAND
|
September 27, 2022 |
NINGAPPA NADI POOJARI Vs. DIVISIONAL COMMISSIONER
|
September 5, 2022 |
NINGARAJU Vs. MAHADEVA K.M.
|
July 11, 2022 |
NINGARAJU N. Vs. INDIA HOLIDAY (PVT) LTD
|
July 7, 2022 |
NIRANJAN HEGDE Vs. STATE OF KARNATAKA
|
July 8, 2022 |
NIRMALA Vs. MANAGING DIRECTOR,NWKTC
|
November 10, 2022 |
NIRMALA S. ACHARYA Vs. STATE OF KARNATAKA
|
October 11, 2022 |
NIRMALA S.NAGARAJ Vs. S. BASAVARAJA
|
July 6, 2022 |
NIRMAN SHELTERS (B) PVT LTD Vs. STATE OF KARNATAKA
|
April 12, 2022 |
NIRODHAR Vs. UNION OF INDIA
|
July 5, 2022 |
NIRPL VENTURES PRIVATE LIMITED Vs. VIJAYSHEKAR THANGAIAH MAJOR IN AGE
|
July 29, 2022 |
NITESH ESTATES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 22, 2022 |
NITESH RESIDENCY HOTELS PVT.LTD Vs. UNION OF INDIA
|
August 8, 2022 |
NITHIN Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
November 10, 2022 |
NITHIN KUMAR Vs. STATE OF KARNATAKA
|
February 16, 2022 |
NITHIN KUMAR @ NIPINA @ BUSA Vs. STATE
|
January 21, 2022 |
NITISH Vs. STATE OF KARNATAKA
|
October 21, 2022 |
NIVARTHI Vs. SHARFODDIN
|
June 23, 2022 |
NIZAMUDDIN Vs. STATE OF KARNATAKA
|
January 21, 2022 |
NOORANI PROPERTIES (P) LTD Vs. COMMISSIONER OF WEALTH TAX
|
June 30, 2022 |
NORTH BANGALORE EDUCATION TRUST Vs. K.C. VENKATESH
|
June 1, 2022 |
NOWHERA SHAIK Vs. STATE OF KARNATAKA
|
August 10, 2022 |
NSURE RELIABLE POWER SOLUTIONS PVT LTD. Vs. HUBLI ELECTRICITY SUPPLY COMPANY LTD.
|
April 21, 2022 |
NUAIR PRODUCTS & FACILITIES INDIA LLP Vs. STATE OF KARNATAKA
|
July 15, 2022 |
O. AND M SOLUTIONS PRIVATE LTD Vs. KPC GAS POWER CORPORATION LIMITED
|
August 3, 2022 |
O.C.KRISHNAPPA Vs. KARNATAKA LOKAYUKTHA
|
July 5, 2022 |
O.MALLIKARJUN Vs. REGISTRAR OF SOCIETIES OFFICE
|
July 1, 2022 |
O.P.JAGADEESHA Vs. STATE OF KARNATAKA
|
June 28, 2022 |
OBALESHAPPA Vs. STATE
|
September 12, 2022 |
OFFICIAL LIQUIDATOR Vs. STATE BANK OF INDIA
|
June 23, 2022 |
OFFICIAL LIQUIDATOR OF KEONICS PENTA SEMICONDUCTOR Vs. RAO H V
|
June 23, 2022 |
OJASWI Vs. STATE OF KARNATAKA
|
April 13, 2022 |
OM BUILDERS Vs. SHARAD
|
October 27, 2022 |
OM PRAKASH Vs. STATE OF KARNATAKA
|
October 28, 2022 |
OMKARAPPA Vs. STATE KARNATAKA
|
June 29, 2022 |
OMKARMURTHY Vs. STATE OF KARNATAKA
|
March 31, 2022 |
OMR INVESTMENTS LLP Vs. PARDHANANI CHATRABHUJ BASSARMAL
|
July 4, 2022 |
ORDYN TECHNOLOGIES PVT LTD. Vs. ASSISTANT GENERAL MANAGER, RESERVED BANK OF INDIA
|
August 11, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. C.K.JAYAMMA
|
July 13, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. SAYEEDA KHANAM
|
September 23, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. GANESH DEVADIGA
|
February 2, 2022 |
ORIENTAL INSURANCE COMPANY Vs. M. C. UMESHA
|
June 30, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. A S RAMU
|
July 12, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAXMAMMA
|
November 23, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJAMMA
|
November 21, 2022 |
ORIENTAL INSURANCE COMPANY LTD Vs. BASALINGAMMA
|
June 22, 2022 |
OVERSEAS PHARMA PRIVATE LIMITED Vs. RAJYA VOKKALIGARA SANGHA
|
September 23, 2022 |
P BALAJI BABU Vs. STATE BANK OF INDIA
|
April 26, 2022 |
P. ANANDA SHETTY Vs. STATE OF KARNATAKA
|
November 16, 2022 |
P. BALAJI BABU Vs. STATE BANK OF INDIA
|
April 20, 2022 |
P. GOPALA KRISHNA RAO Vs. PATHANGE POULTRY FARM
|
May 24, 2022 |
P. JANHAVI Vs. KARNATAKA BANK LTD
|
June 10, 2022 |
P. MANI Vs. STATE OF KARNATAKA
|
July 12, 2022 |
P. NARASIMHAIAH Vs. STATE OF KARNATAKA
|
December 7, 2022 |
P. PUTTAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 17, 2022 |
P. S. JAYADEVAPPA Vs. VANDITA SHARMA
|
November 22, 2022 |
P. SHOBHA Vs. HANUMANTHA REDDY
|
October 11, 2022 |
P. SRINIVASU Vs. STATE OF KARNATAKA
|
October 31, 2022 |
P. THIMMAIAH Vs. STATE OF KARNATAKA
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June 27, 2022 |
P. V. PREMA Vs. T. K. MANJUNATH
|
June 22, 2022 |
P. VISHWANATHA HERLE Vs. COMMISSIONER FOR RELIGIOUS
|
June 17, 2022 |
P.A.SHIVAPPA Vs. K.S.ANANDA
|
September 3, 2022 |
P.B. CHANNABASAPPA Vs. STATE OF KARNATAKA
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February 15, 2022 |
P.B.BHARATHI Vs. SRI DEVAPPA SHANKAR NAIK
|
June 22, 2022 |
P.B.MALLIKARJUNAIAH Vs. STATE OF KARNATAKA
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October 31, 2022 |
P.B.PANDI Vs. STATE OF KARNATAKA
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September 22, 2022 |
P.C. MANJUNATH Vs. MAHALAKSHMI
|
February 15, 2022 |
P.C. PADMAMBA Vs. CHANNA VEERAMMA R
|
March 25, 2022 |
P.DILIP KUMAR Vs. STATE OF KARNATAKA
|
July 19, 2022 |
P.G.NATARAJA Vs. STATE BY BEGALURU POLICE STATION
|
February 21, 2022 |
P.GOVINDAPPA Vs. KRISHNA PRASAD
|
July 19, 2022 |
P.K. GOVINDA Vs. K. SAMPOORNA PANDIYAN
|
August 2, 2022 |
P.K. VIVEK Vs. STATE OF KARNATAKA
|
November 14, 2022 |
P.KHASIM KHAN Vs. STATE OF KARNATAKA
|
September 14, 2022 |
P.KRISHNAMURTHY Vs. DIRECTOR
|
June 15, 2022 |
P.KRISHNARAJA ACHARYA Vs. COMMISSIONER KARNATAKA HOUSING BOARD
|
September 9, 2022 |
P.L.NAGARATHNA Vs. H.K.SURESH
|
September 12, 2022 |
P.MANJUNATH Vs. STATE BY KARNATAKA
|
November 16, 2022 |
P.N.CHANDRASHEKAR Vs. STATE OF KARNATAKA
|
June 28, 2022 |
P.NIJALINGAPPA, MAJOR Vs. STATE OF KARNATAKA
|
June 1, 2022 |
P.R.JAGADISH Vs. STATE
|
November 9, 2022 |
P.R.RAMESH Vs. STATE OF KARNATAKA
|
July 5, 2022 |
P.RAMESH Vs. M.R.KRISHNA REDDY
|
June 24, 2022 |
P.RUKMINI Vs. TATA AIG GENERAL INSURANCE COMPANY
|
October 10, 2022 |
P.S. MAHESH Vs. STATE OF KARNATAKA
|
January 18, 2022 |
P.S.ANIL KUMAR Vs. STATE OF KARNATAKA
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July 26, 2022 |
P.S.AYUB Vs. STATE OF KARNATAKA
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June 16, 2022 |
P.S.AYUB BABU Vs. STATE OF KARNATAKA
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July 11, 2022 |
P.SUNITHA Vs. STATE OF KARNATAKA
|
June 28, 2022 |
P.VISHWANATH SHETTY Vs. RAMESH
|
July 7, 2022 |
PADMANABHA Vs. STATE OF KARNATAKA
|
February 9, 2022 |
PADMANABHA Vs. STATE OF KARNATAKA
|
September 5, 2022 |
PADMANABHA N.K. Vs. STATE
|
October 18, 2022 |
PADMANABHA SHETTY Vs. STATE OF KARNATAKA
|
July 22, 2022 |
PADMANABHA T. G. Vs. RADICAL WORKS PRIVATE LIMITED
|
June 29, 2022 |
PADMANAHBHAIAH Vs. RAMAYYA AITHALA
|
November 4, 2022 |
PADMAVATHI Vs. SATYARAYANA
|
September 3, 2022 |
PADMAVATHI Vs. GURUNATH
|
July 15, 2022 |
PADMAVATHI BHARADWAJ Vs. VEERA KUMAR
|
June 29, 2022 |
PADMAVATHI SUBRAMANIYAN Vs. MINISTRY OF CIVIL AVIATION, GOVERNMENT OF INDIA
|
April 6, 2022 |
PADMAVATI Vs. KIRAN
|
September 19, 2022 |
PADMINI Vs. M. SATHYANARAYANA
|
July 15, 2022 |
PALAKSHA Vs. STATE OF KARNATAKA
|
July 5, 2022 |
PALAKSHAPPA Vs. STATE OF KARNATAKA
|
August 4, 2022 |
PALLAVI C. K. Vs. STATE
|
June 2, 2022 |
PAMPANNA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
PANCHAKSHARI Vs. STATE OF KARNATAKA
|
June 7, 2022 |
PANCHAKSHARI Vs. STATE OF KARNATAKA
|
June 15, 2022 |
PANCHALINGAPPA HOLEBASAPPA JIGAJINNI Vs. SHANKARAPPA
|
October 17, 2022 |
PANDU Vs. SHESHAMMA
|
September 8, 2022 |
PANDURANG Vs. STATE OF KARNATAKA
|
July 19, 2022 |
PANDURANGA Vs. STATE OF KARNATAKA
|
May 31, 2022 |
PANDURANGA KALLI Vs. VISVESVARAYA TECHNOLGICAL UNIVERSITY
|
November 2, 2022 |
PANJKAJAMMA Vs. DEPUTY COMMISSIONER INSPECTION BUNGLOW
|
September 23, 2022 |
PAPANNA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
PARAMESHWARAPPA Vs. GANGAVVA
|
September 12, 2022 |
PARAMESHWARAPPA Vs. KUMARI NANDINI
|
June 30, 2022 |
PARANDAMA Vs. STATE OF KARNATAKA
|
July 29, 2022 |
PARAPPA Vs. STATE OF KARNATAKA
|
November 25, 2022 |
PARAPPA Vs. TOWN MUNICIPAL COUNCIL
|
April 5, 2022 |
PARASAPPA Vs. STATE OF KARNATAKA
|
July 18, 2022 |
PARASAPPA BHIMASHI MURATTI Vs. STATE OF KARNATAKA
|
November 3, 2022 |
PARASAPPA DURGAPPA MADAR Vs. STATE OF KARNATAKA
|
June 28, 2022 |
PARASHURAM Vs. DEPUTY COMMISSIONER
|
September 8, 2022 |
PARASHURAM Vs. POOJA
|
September 12, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
September 20, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
August 12, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
August 2, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
October 12, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
November 8, 2022 |
PARASHURAM Vs. STATE OF KARNATAKA
|
July 27, 2022 |
PARASHURAM GONEPPA GADDADAVER Vs. STATE OF KARNATAKA
|
July 4, 2022 |
PARASHVAMANI COTTON MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
September 13, 2022 |
PARAVVA Vs. SUVARNAVVA
|
August 24, 2022 |
PARIMALA V.HULAGANNAVAR Vs. STATE OF KARNATAKA
|
September 12, 2022 |
PARIPOORNA SANATHANA AYURVEDA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA
|
February 2, 2022 |
PARVATEVVA Vs. BASANAGOUDA
|
July 20, 2022 |
PARVATEVVA Vs. BASAVVA
|
May 23, 2022 |
PARVATHAMMA Vs. H K BALAKRISHNA
|
August 10, 2022 |
PARVATHAMMA Vs. PANCHAYATH DEVELOPMENT OFFICER
|
October 14, 2022 |
PARVATHAMMA Vs. COMMISSIONER OF POLICE
|
August 26, 2022 |
PARVATHI Vs. DEPUTY COMMISSIONER
|
September 20, 2022 |
PARVATI Vs. STATE OF KARNATAKA
|
June 28, 2022 |
PARVEEZ PASHA Vs. STATE
|
October 10, 2022 |
PARVEEZ PASHA Vs. STATE
|
July 6, 2022 |
PATIL SHASHI CHANNABASANAGOUDA PATIL Vs. STATE OF KARNATAKA
|
December 15, 2022 |
PATRICK GEORGE YADAUGA Vs. STATE OF KARNATAKA
|
July 22, 2022 |
PAVAN ENTERPRISES Vs. CHIEF COMMISSIONER OF CUSTOMS
|
August 18, 2022 |
PAVAN N. Vs. RAJESHWARI N.
|
August 12, 2022 |
PAVITHRA Vs. DEPUTY COMMISSIONER DISTRICT ELECTION OFFICER
|
June 13, 2022 |
PAVITHRA Vs. K.S. VENKATARAM
|
March 22, 2022 |
PAVITHRA RAJUKUMAR Vs. RAJASHEKARAN.R
|
June 23, 2022 |
PAVITHRA S. Vs. MAHADEVAPPA M.
|
October 21, 2022 |
PAWAN Vs. STATE OF KARNATAKA
|
September 2, 2022 |
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. VIRAT INSTITUTION OF RURAL AWARENESS TRUST
|
September 3, 2022 |
PEDDAMALLAPPA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
September 14, 2022 |
PEERAPPA Vs. MALLAPPA
|
June 30, 2022 |
PEERASAB RAJESAB CHIKKUR Vs. STATE OF KARNATAKA
|
September 22, 2022 |
PEEYUSH TYAGI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE REPRESENTED
|
March 25, 2022 |
PERIYASWAMY M. Vs. STATE OF KARNATAKA
|
July 20, 2022 |
PHILIPS INDIA LIMITED
Vs. STATE OF KARNATAKA
|
June 16, 2022 |
PHILIPS INDIA LIMITED Vs. STATE OF KARNATAKA
|
June 28, 2022 |
PHILIPS INDIA LIMITED Vs. STATE OF KARNATAKA
|
July 7, 2022 |
PICHANDI Vs. INDIRA
|
June 9, 2022 |
PICHILA JAYACHANDRA REDDY Vs. NATIONAL FACELESS ASSESSMENT CENTRE
|
June 7, 2022 |
PIGEON INDUSTRIES PRIVATE LIMITED Vs. STOVE KRAFT LIMITED
|
November 18, 2022 |
PILLAMMA Vs. ARASAPPA
|
July 19, 2022 |
PIRAMAL CAPITAL & HOUSING FINANCE LIMITED Vs. PIRAMAL CAPITAL & HOUSING FINANCE LIMITED
|
July 22, 2022 |
PK GROUPS Vs. GOVERNMENT OF KARNATAKA
|
July 15, 2022 |
PLABAN PRATIM BAIDYA Vs. UNION OF INDIA
|
June 27, 2022 |
POMPAPATHI Vs. STATE OF KARNATAKA
|
September 27, 2022 |
PONNAPPA M.M Vs. STATE OF KARNATAKA
|
September 21, 2022 |
POOJA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
POOJA Vs. STATE OF KARNATAKA
|
August 18, 2022 |
POOJARI CHANDRAPPA Vs. NINGAMMA
|
February 3, 2022 |
POORNACHANDRA TEJASWI Vs. DIRECTOR ADMINISTRATION AND HUMAN RESOURCES
|
June 30, 2022 |
POORNAPRAJNA HOUSE BUILDING CO -OPERPATIVE SOCIETY LTD Vs. H.VENKATAPPA
|
August 1, 2022 |
POORNIMA Vs. SHIVAYYA
|
June 7, 2022 |
POORNIMA Vs. UNITED INDIA INS CO LTD
|
July 15, 2022 |
POORNIMA B. Vs. RAJASHEKARA
|
June 14, 2022 |
POORNIMA B.N. Vs. B.C. SOMANNA
|
October 29, 2022 |
POORNIMA K.M. Vs. EXECUTIVE ENGINEER
|
September 23, 2022 |
POORNIMA SWAMY Vs. SMC GOLBAL SECURITIES LIMITED
|
June 10, 2022 |
PR. COMMISSIONER OF INCOME TAX Vs. ENNOBLE CONSTRUCTION
|
July 20, 2022 |
PRAB ATH K.C. Vs. STATE OF KARNATAKA
|
November 3, 2022 |
PRABATH RAI Vs. DEPUTY COMMISSIONER BIDAR
|
June 1, 2022 |
PRABHAKAR Vs. MANASHE TIMOTY
|
October 11, 2022 |
PRABHAMANI Vs. HEMALATHA
|
April 1, 2022 |
PRABHU Vs. SAVITHA
|
July 19, 2022 |
PRABHU Vs. STATE OF KARNATAKA
|
September 26, 2022 |
PRABHU BHARAMAPPA PUJAR Vs. MAHESH NINGAPPA SHEREWAD
|
September 21, 2022 |
PRABHU N. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
November 17, 2022 |
PRABHU SHANKAR Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
December 1, 2022 |
PRABHULINGAPPA Vs. HARADATTA
|
November 17, 2022 |
PRABHURAJ Vs. STATE OF KARNATAKA
|
March 8, 2022 |
PRABHUSWAMY Vs. MANAGING DIRECTOR, K.S.R.T.C.
|
November 17, 2022 |
PRACHI SEN Vs. MINISTRY OF DEFENCE
|
March 3, 2022 |
PRADEEP Vs. JOSSY MONTERIO
|
July 21, 2022 |
PRADEEP Vs. KRISHNAVENI
|
July 4, 2022 |
PRADEEP Vs. STATE
|
November 15, 2022 |
PRADEEP Vs. STATE OF KARNATAKA
|
October 20, 2022 |
PRADEEP KUMAR Vs. STATE OF KARNATAKA
|
October 31, 2022 |
PRADEEP KUMAR N. Vs. VIJAY KUMAR V.
|
October 17, 2022 |
PRADEEP P Vs. SIDDARAJU
|
January 3, 2022 |
PRADEEP P. Vs. UNION OF INDIA
|
June 29, 2022 |
PRADEEP S. M. Vs. STATE OF KARNATAKA
|
December 7, 2022 |
PRADHAN MERCANTILE PRIVATE LIMITED Vs. VIRGIN APPARELS A PROPRIETORY CONCERN
|
December 5, 2022 |
PRAFUL Vs. TOWN MUNICIPAL COUNCIL
|
November 8, 2022 |
PRAHLAD Vs. R.VENKATESH KUMAR
|
September 14, 2022 |
PRAJWAL.K.B. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
July 27, 2022 |
PRAKASH Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 5, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 1, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 14, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 25, 2022 |
PRAKASH Vs. RANGAPPA
|
July 14, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
July 27, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
April 20, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
November 29, 2022 |
PRAKASH Vs. STATE OF KARNATAKA
|
November 8, 2022 |
PRAKASH Vs. M.L.KULKARNI
|
November 16, 2022 |
PRAKASH BASAPPA GURAV Vs. STATE OF KARNATAKA
|
July 5, 2022 |
PRAKASH BASDAPPA DARVESHI Vs. YALLAWWA
|
June 3, 2022 |
PRAKASH MANIYAR MUNDEWADI ARAKASALI Vs. STATE OF KARNATAKA
|
June 28, 2022 |
PRAKASH REDDY Vs. MUNIRAJU
|
October 18, 2022 |
PRAKASH S. MADIWAL Vs. STATE OF KARNATAKA
|
August 11, 2022 |
PRAKASH SHARMA Vs. STATE BY MARATHAHALLI POLICE STATION
|
May 23, 2022 |
PRAKASH SHETTY Vs. VENKATESHA
|
February 8, 2022 |
PRAKASH VIDHYALAYA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
June 1, 2022 |
PRAKASHAYYA ANDANAYYA CHARANTIMATH Vs. STATE OF KARNATEKA
|
March 5, 2022 |
PRAKASHGOUDA Vs. MAHESH
|
September 1, 2022 |
PRALAKSHA CHARITABLE TRUST. Vs. STATE OF KARNATAKA
|
September 12, 2022 |
PRAMEELA Vs. COMMISSIONER B.B.M.P.
|
August 4, 2022 |
PRAMEELAMMA Vs. DIVISIONAL COMMISSIONER, BANGALORE DIVISION
|
June 15, 2022 |
PRAMILA S.N. Vs. STATE OF KARNATAKA
|
July 6, 2022 |
PRAMOD Vs. STATE OF KARNATAKA
|
July 5, 2022 |
PRAMOD ALIAS PRASHANTH Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALOR
|
March 7, 2022 |
PRAMOD K.S. Vs. STATE OF KARNATAKA
|
February 1, 2022 |
PRAMOD KUMAR K. Vs. SURAJ M.
|
July 4, 2022 |
PRAMOD PRABHAKAR MANERIKAR Vs. STATE OF KARNATAKA
|
June 23, 2022 |
PRAMODH Vs. STATE OF KARNATAKA
|
November 16, 2022 |
PRAMODH C.SHETTY Vs. ABDUL MAJID
|
July 8, 2022 |
PRASAD Vs. STATE OF KARNATAKA
|
July 27, 2022 |
PRASANNA Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 14, 2022 |
PRASANNA Vs. STATE OF KARNATAKA
|
June 6, 2022 |
PRASANNA KUMAR Vs. STATE OF KARNATAKA
|
October 28, 2022 |
PRASHANT Vs. STATE OF KARNATAKA
|
October 12, 2022 |
PRASHANT Vs. STATE OF KARNATAKA
|
June 14, 2022 |
PRASHANT GANAPATI BHAT Vs. CITY MUNICIPAL COUNCIL SIRSI
|
July 13, 2022 |
PRASHANT L. HUNDEKAR Vs. STATE OF KARNATAKA
|
October 31, 2022 |
PRASHANTH PATEL Vs. STATE OF KARNATAKA
|
May 12, 2022 |
PRASHANTH SAMBARGI Vs. STATE OF KARNATAKA
|
May 10, 2022 |
PRASHANTHA S. Vs. STATE OF KARNATAKA
|
February 1, 2022 |
PRASHANTHI AFFILIATES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 2, 2022 |
PRATAP Vs. D.K.SARAOGI
|
December 2, 2022 |
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT Vs. STATE OF KARNATAKA
|
September 3, 2022 |
PRATHAP KUMAR.G. Vs. STATE OF KARNATAKA
|
October 21, 2022 |
PRATHIKA RAI BELLYA Vs. STATE
|
May 5, 2022 |
PRATIK MANTRI Vs. KKR INDIA ASSET FINANCE LTD
|
March 25, 2022 |
PRAVEEN Vs. STATE OF KARNATAKA
|
December 7, 2022 |
PRAVEEN Vs. STATE OF KARNATAKA
|
July 12, 2022 |
PRAVEEN Vs. SECRETARY GOVERNMENT OF INDIA
|
September 22, 2022 |
PRAVEEN BHIMRAO AVUBAYAGOL Vs. STATE OF KARNATAKA
|
August 12, 2022 |
PRAVEEN KUMAR Vs. STATE
|
May 31, 2022 |
PRAVEEN M. Vs. STATE
|
July 18, 2022 |
PRAVEEN M.UPPINAPATTAN Vs. DEEPAK SOAZA
|
September 9, 2022 |
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
|
March 21, 2022 |
PRAVEENA Vs. STATE OF KARNATAKA
|
January 13, 2022 |
PRAVEENA Vs. STATE
|
March 5, 2022 |
PREETAM Vs. MAHENDAR
|
November 3, 2022 |
PREETHAM Vs. RAHUL SHERIGAR
|
October 13, 2022 |
PREETHAM Vs. MANAGER,RELIANCE INSURANCE COMPANY LTD.
|
July 12, 2022 |
PREETI NAIK Vs. STATE OF KARNATAKA
|
February 4, 2022 |
PREM LATA MENON Vs. BIJU VARGHESE
|
August 12, 2022 |
PREMA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
PREMAMMA Vs. B.KAYANI
|
September 3, 2022 |
PREMKUMAR A. Vs. MANAGING DIRECTOR
|
December 7, 2022 |
PRERANA MISHRA Vs. STATE OF KARNATAKA
|
November 15, 2022 |
PRESTIGE ESTATES PROJECTS LTD Vs. PRESTIGE VACATIONS PVT LTD
|
July 7, 2022 |
PRINCIPAL DISTRICT AND SESSIONS JUDGE, KODAGU DISTRICT Vs. A. LAKSHMI NARAYANA
|
March 10, 2022 |
PRINCIPAL SECRETARY Vs. V.P.THANUSHREE
|
November 16, 2022 |
PRITHVI. J Vs. SHARAN G.S.S.
|
November 8, 2022 |
PRIYA @ BABY A.K Vs. STATE OF KARNATAKA
|
January 24, 2022 |
PRIYA AGENCIES Vs. UNION OF INDIA
|
September 12, 2022 |
PRIYADARSHINI IYER.S.V Vs. AUTHORIZED OFFICER,BENGALURU CITY CO-OPERATIVE BANK LTD
|
April 28, 2022 |
PRIYANKA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
PRL. SECY. TO GOVT. DEPARTMENT OF REVENUE Vs. SAROJAMMA
|
October 11, 2022 |
PROF. MARUTI Vs. COMMISSIONER OF COLLEGIATE EDUCATION
|
August 22, 2022 |
PROF.V. SRINIVASAN Vs. G. KUMAR NAIK
|
June 7, 2022 |
PROFULCHANDRA Vs. PRESIDENT
|
June 24, 2022 |
PRUDENCE CHITTIAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
|
September 2, 2022 |
PRUTHIVI.K.H Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
July 27, 2022 |
PRUTHVI TRACTORS Vs. MANAGER, PUNJAB NATIONAL BANK
|
July 13, 2022 |
PRUTHVIRAJ G.K. Vs. STATE
|
June 23, 2022 |
PRUTVI DEVAIAH Vs. STATE OF KARNATAKA
|
July 25, 2022 |
PT. GOPAL PRASAD DUBEY Vs. BANGALORE DEVELOPMENT AUTHORITY
|
August 12, 2022 |
PUBLIC TV Vs. BANNADI SOMANATH HEGDE
|
June 1, 2022 |
PUNDALIK Vs. STATE OF KARNATAKA
|
June 14, 2022 |
PUNDALIK Vs. STATE OF KARNATAKA
|
July 5, 2022 |
PUNDARIKA MURTHY Vs. COMMISSIONER
|
September 2, 2022 |
PUNEETH KUMAR Vs. STATE
|
June 7, 2022 |
PUNEETH YADAV Vs. STATE OF KARNATAKA
|
June 17, 2022 |
PUNIT BHIMSINGH RAJPUT Vs. STATE OF KARNATAKA
|
November 4, 2022 |
PUNITH A. C. Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
|
June 28, 2022 |
PUNITH KUMAR D. M. Vs. CHANDRE GOWDA K. S.
|
June 14, 2022 |
PUNITH NAYAK Vs. STATE OF KARNATAKA
|
February 8, 2022 |
PURNIMA Vs. RAVICHANDRA BHANDARI
|
November 2, 2022 |
PURNIMA KIRAN SANNALINGANNAVAR Vs. STATE BY GOKAK TOWN POLICE STATION
|
September 29, 2022 |
PURUSHOTHAMA Vs. B.NETHRA
|
July 18, 2022 |
PURVA PARADISE Vs. UNION OF INDIA
|
November 2, 2022 |
PURYANAYAKA Vs. STATE OF KARNATAKA
|
November 9, 2022 |
PUSHPA Vs. B.P.UMESH
|
October 11, 2022 |
PUSHPA B. GAVADI Vs. GOVERNMENT OF KARNATAKA
|
August 10, 2022 |
PUSHPALATA Vs. SHARANABASAPPA
|
December 16, 2022 |
PUSHPKARAJ INFRA PROJECTS Vs. SHRESTA ASSOCIATES
|
July 4, 2022 |
PUSHPKARAJ INFRA PROJECTS Vs. ABUSEEM ENTERPRISES
|
October 12, 2022 |
PUTTAMALLEGOWDA Vs. CHIEF SECRETARY,GOVERNMENT OF KARNATAKA
|
July 13, 2022 |
PUTTAMMA Vs. MANAGING DIRECTOR, BMTC BANGALORE CENTRAL OFFICE
|
July 1, 2022 |
PUTTAMMA Vs. PUTTAPPA
|
June 17, 2022 |
PUTTARAJEGOWDA Vs. STATE OF KARNATAKA
|
August 4, 2022 |
PUTTARAJU Vs. SHIVAPPA
|
August 8, 2022 |
PUTTASWAMY Vs. PRINCIPAL SECRETARY DEPARTMENT OF HOME AFFAIRS
|
March 17, 2022 |
PUVITH Vs. MANJU
|
March 17, 2022 |
QASIM Vs. STATE OF KARNATAKA
|
December 20, 2022 |
R RAMANNA Vs. T UDAYAKUMARA
|
March 10, 2022 |
R RAVINDRA Vs. STATE OF KARNATAKA
|
June 17, 2022 |
R SHANTHA RAJ Vs. STATE BY SUB-INSPECTOR OF POLICE
|
February 23, 2022 |
R. BAJI Vs. KSRTC
|
June 1, 2022 |
R. CHANDRAKUMAR Vs. DHANALAKSHMI
|
July 14, 2022 |
R. D. RAMADAS Vs. STATE OF KARNATAKA
|
August 25, 2022 |
R. ELAHI Vs. COMPETENT AUTHORITY
|
April 8, 2022 |
R. NAGARAJ Vs. G ANANDA
|
November 22, 2022 |
R. NARAYANA MURTHY Vs. H.R.GOPINATH
|
November 16, 2022 |
R. PURUSHOTHAM Vs. STATE
|
November 14, 2022 |
R. RAGHAVENDRA Vs. MANAGER, TATA AIG GENERAL INSURANCE COMPANY LTD.
|
July 1, 2022 |
R. RAMA REDDY Vs. B. NARAYANAPPA
|
May 24, 2022 |
R. RANI KASTURI Vs. STATE OF KARNATAKA
|
June 14, 2022 |
R. RUDRAPPA Vs. K.S. PARAMESHWARAPPA
|
April 22, 2022 |
R. SETHURAM Vs. STATE OF KARNATAKA
|
March 10, 2022 |
R. SHANKARAPPA Vs. UNION OF INDIA
|
November 18, 2022 |
R. SHIVAKUMAR Vs. STATE OF KARNATAKA
|
June 21, 2022 |
R. SUNDARESH NAIK Vs. STATE OF KARNATAKA
|
April 8, 2022 |
R. THIRUPATHAMMA Vs. STATE OF KARNATAKA
|
October 28, 2022 |
R.B. YASHASWINI Vs. STATE OF KARNATAKA
|
February 7, 2022 |
R.BABU Vs. STATE OF KARNATAKA
|
September 14, 2022 |
R.CHANDRAHASA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
R.GUNASHEELAN Vs. BENGALURU DEVELOPMENT AUTHORITY
|
September 21, 2022 |
R.N. BHASKAR Vs. UNION OF INDIA
|
April 28, 2022 |
R.N.PUNITH Vs. STATE
|
September 23, 2022 |
R.N.SREEKANTAIAH Vs. STATE OF KARNATAKA
|
July 8, 2022 |
R.RAMESH Vs. MANAGING DIRECTOR, BMTC
|
October 10, 2022 |
R.RAVI Vs. FARUK PASHA
|
September 12, 2022 |
R.S.NANDA KUMAR Vs. STATE OF KARNATAKA
|
May 24, 2022 |
R.S.VENKATESHULU Vs. SHAILENDRA MANSUR
|
July 1, 2022 |
R.SHIVA KUMAR Vs. STATE OF KARNATAKA
|
September 27, 2022 |
R.SRINIVASAIAH Vs. AIISH STAFF WELFARE AND CULTURAL SOCIETY
|
September 26, 2022 |
RABANABI Vs. BASHYASAB
|
December 8, 2022 |
RABIYA ABDUL HAMID BEPARI Vs. CHAIRMAN, SCHOOL MANAGING COMMITTEE
|
February 24, 2022 |
RACHANA DOSHI Vs. TAHIRABI
|
November 17, 2022 |
RACHAPPA Vs. STATE OF KARNATAKA
|
June 23, 2022 |
RACHOTAPPA Vs. KUMAR NAIK G.
|
July 21, 2022 |
RADDI SAHAKAR BANK NIYAMIT Vs. ADDITIONAL
|
September 2, 2022 |
RADHA Vs. PUTTA SWAMY
|
June 17, 2022 |
RADHA M Vs. STATE
|
September 20, 2022 |
RADHA P. Vs. NATIONAL CO-OPERATIVE BANK LTD.
|
October 11, 2022 |
RAFEEQ ALIAS DOBH Vs. STATE OF KARNATAKA
|
June 20, 2022 |
RAFEL DEL RIYO Vs. STATE OF KARNATAKA
|
February 8, 2022 |
RAFIQ PASHA Vs. G. SRINIVASA
|
May 17, 2022 |
RAFIQ S/O HAJARATSAB HUNDEKAR Vs. STATE OF KARNATAKA
|
June 13, 2022 |
RAGHAVENDRA Vs. SHAMSUNDAR
|
June 21, 2022 |
RAGHAVENDRA Vs. SAROJA
|
October 29, 2022 |
RAGHAVENDRA Vs. KHANDAPPA
|
July 4, 2022 |
RAGHAVENDRA D.C.H Vs. LAXMIBAI
|
June 2, 2022 |
RAGHAVENDRA NAGAPPA BHOVI Vs. STATE OF KARNATAKA
|
July 19, 2022 |
RAGHAVENDRA S.M. Vs. STATE OF KARNATAKA
|
July 19, 2022 |
RAGHAVENDRA SWAMY MUTT Vs. DEPUTY COMMISSIONER
|
July 15, 2022 |
RAGHU Vs. STATE OF KARNATAKA
|
August 11, 2022 |
RAGHU HONNAVAR Vs. STATE OF KARNATAKA
|
July 15, 2022 |
RAGHU N Vs. STATE OF KARNATAKA
|
April 21, 2022 |
RAGHU SRIRAMULA Vs. STATE OF KARNATAKA
|
July 12, 2022 |
RAGHUNANDAN RAO B. Vs. MITHUN MAROLI
|
September 2, 2022 |
RAGHUNATH GOWDA Vs. C.RAJAVENKATESHWARALU
|
July 6, 2022 |
RAGHUPAL G. Vs. STATE OF KARNATAKA
|
December 2, 2022 |
RAGHUPATHI NAIDU Vs. STATE OF KARNATAKA
|
July 20, 2022 |
RAHAMATHULLA KHAN Vs. UMME SALMA
|
November 22, 2022 |
RAHAMATHULLA KHAN Vs. RAJASHEKAR
|
June 30, 2022 |
RAHEEL COMMUNICATION Vs. COMMISSIONER
|
November 30, 2022 |
RAHEEMKHAN Vs. STATE
|
September 12, 2022 |
RAHUL Vs. NINGEGOWDA
|
February 1, 2022 |
RAHUL Vs. STATE OF KARNATAKA
|
July 13, 2022 |
RAHUL Vs. ARAGA JNANENDRA
|
July 12, 2022 |
RAHUL CHARI Vs. STATE OF KARNATAKA
|
October 17, 2022 |
RAHUL KATTI YUVAKA MANDAL Vs. DEPUTY COMMISSIONER
|
July 4, 2022 |
RAHUL S. VARMA Vs. STATE OF KARNATAKA
|
January 28, 2022 |
RAIS SAYYAD Vs. STATE OF KARNATAKA
|
December 9, 2022 |
RAJ PERUMAL Vs. STATE OF KARNATAKA
|
September 16, 2022 |
RAJ SHREE GRANITES LIMITED Vs. STATE OF KARNATAKA
|
February 11, 2022 |
RAJA BAHADDUR Vs. UNDER SECRETARY
|
October 27, 2022 |
RAJAKAMAL ENTERPRISES Vs. ASSISTANT COMMISSIONER
|
October 12, 2022 |
RAJAKUMAR L. Vs. STATE OF KARNATAKA
|
September 28, 2022 |
RAJALAKSHMI Vs. CHAIRMAN,LAND TRIBUNAL
|
November 2, 2022 |
RAJAMMA Vs. STATE OF KARNATAKA
|
October 13, 2022 |
RAJAMMA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
RAJAMMA Vs. STATE OF KARNATAKA
|
July 22, 2022 |
RAJAMMA Vs. MANAGER, UNITED INDIA INSURANCE CO
|
May 24, 2022 |
RAJAMMA H. Vs. THIMMAIAH V.
|
June 9, 2022 |
RAJAPPA Vs. STATE
|
April 5, 2022 |
RAJASAB Vs. DEPUTY COMMISSIONER
|
June 29, 2022 |
RAJASEKHAR ANDANURU Vs. A.MOHAN
|
July 19, 2022 |
RAJASHEKAR Vs. STATE OF KARNATAKA
|
June 22, 2022 |
RAJASHEKAR @ SHEKAR Vs. STATE OF KARNATAKA
|
January 10, 2022 |
RAJASHEKAR AJRI Vs. STATE OF KARNATAKA
|
June 24, 2022 |
RAJASHEKAR LAMANI
Vs. STATE OF KARNATAKA
|
June 23, 2022 |
RAJASHEKAR NAINEGALI Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
August 24, 2022 |
RAJASHEKARAIAH Vs. NANJAIAH
|
March 7, 2022 |
RAJASHEKARAIAH Vs. NANJAIAH
|
March 7, 2022 |
RAJASHEKHARAYYA DUNDAYYA MUNAVALLIMATH Vs. NINGAYYA GANGAYYA HANCHINMATH
|
July 7, 2022 |
RAJASHREE CEMENT GENERAL WORKERS AND STAFF UNION Vs. MANAGEMENT OF ULTRATECH CEMENT
|
July 13, 2022 |
RAJATH R. Vs. STATE OF KARNATAKA
|
November 9, 2022 |
RAJE GOWDA Vs. STATE OF KARNATAKA
|
December 8, 2022 |
RAJEEV CHANDRASEKHAR Vs. K.KOTESWAR RAO
|
February 17, 2022 |
RAJEEV TRADERS Vs. UNION OF INDIA
|
August 16, 2022 |
RAJENDRA Vs. DILEESH SASI
|
July 27, 2022 |
RAJENDRA KUMAR Vs. STATE OF KARNATAKA
|
May 26, 2022 |
RAJENDRA LAXMAN GODIWADDAR Vs. VIJAYAMALA
|
September 19, 2022 |
RAJENDRA PUHAN Vs. STATE
|
September 7, 2022 |
RAJESAB Vs. STATE OF KARNATAKA
|
September 26, 2022 |
RAJESAB Vs. ANWAR ZAKI
|
September 19, 2022 |
RAJESAB Vs. STATE OF KARNATAKA
|
July 27, 2022 |
RAJESH Vs. STATE OF KARNATAKA
|
July 28, 2022 |
RAJESH Vs. STATE OF KARNATAKA
|
September 29, 2022 |
RAJESH KUMAR Vs. RITU KUMAR
|
November 21, 2022 |
RAJESH R Vs. HEALTH INSPECTOR, MUNICIPAL CORPORATION OF KOCHI
|
February 18, 2022 |
RAJESHA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
RAJESHWAR KUMAR Vs. STATE OF KARNATAKA
|
April 22, 2022 |
RAJESHWARI Vs. STATE OF KARNATAKA
|
September 7, 2022 |
RAJKUMAR Vs. STATE OF KARNATAKA
|
March 23, 2022 |
RAJKUMAR S. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
September 8, 2022 |
RAJSHEKAR Vs. DEPUTY COMMISSIOINER AND
|
June 24, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
June 10, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
August 23, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
November 3, 2022 |
RAJU Vs. SHIVASWAMY
|
July 21, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
July 14, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
July 4, 2022 |
RAJU Vs. STATE
|
December 7, 2022 |
RAJU Vs. STATE OF KARNATAKA
|
May 5, 2022 |
RAJU D.KALLI Vs. STATE OF KARNATAKA
|
September 20, 2022 |
RAJU DUNDAPPA CHANNAVAR Vs. ANJALI AMIT KATE
|
September 19, 2022 |
RAJU ENTERPRISES Vs. AUTHORIZED OFFICER, SIR M VISVESHWARAYA CO-OPERATIVE BANK LIMITED
|
August 17, 2022 |
RAJU PAWAR Vs. STATE OF RAJARAJESHWARINAGAR POLICE , BANGALORE
|
April 1, 2022 |
RAJU S/O KASHINATH JADAV Vs. GIRIJABAI W/O CHANDRAKANT JADAV
|
July 8, 2022 |
RAJU S/O LATE GOVINDAPPA Vs. CHANDAPPA S/O NAGAPPA
|
June 13, 2022 |
RAJVAIBHA ENTERPRISES (P) LIMITED Vs. STATE OF KARNATAKA
|
July 12, 2022 |
RAKESH Vs. STATE OF KARNATAKA
|
August 1, 2022 |
RAKESH AITHAL Vs. COMMISSIONER
|
December 8, 2022 |
RAKESH GOWDA S. Vs. STATE OF KARNATAKA
|
September 21, 2022 |
RAKESH KUMAR Vs. STATE OF KARNATAKA
|
May 19, 2022 |
RAKESH R. BANDHAN Vs. STATE OF KARNATAKA
|
October 29, 2022 |
RAKESHKUMAR Vs. STATE OF KARNATAKA
|
January 19, 2022 |
RAKSHITH Vs. STATE
|
September 5, 2022 |
RAKSHITH V.N. Vs. STATE OF KARNATAKA
|
July 18, 2022 |
RAKSHITHA Vs. STATE OF KARNATAKA
|
October 12, 2022 |
RAM COMPUTERS Vs. REGIONAL PROVIDENT FUND, EPFO
|
September 27, 2022 |
RAMA KRISHNA Vs. STATE
|
September 14, 2022 |
RAMA KRISHNA KARUTURI Vs. STATE OF KARNATAKA
|
September 15, 2022 |
RAMACHANDRA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
RAMACHANDRA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
RAMACHANDRA Vs. STATE OF KARNATAKA
|
May 5, 2022 |
RAMACHANDRAIAH Vs. RAJASHEKAR GOWDA
|
September 29, 2022 |
RAMACHANDRAPPA Vs. SIDDAPPA MURIGEPPA BALIKAYI
|
September 1, 2022 |
RAMACHANDRAPPA Vs. D.RAGHAVENDRA
|
July 11, 2022 |
RAMACHANDRASA Vs. SHANKAR
|
July 7, 2022 |
RAMADEVI Vs. RAJESHWARI
|
June 1, 2022 |
RAMAIAH
Vs. CHIEF SECRETARY
|
June 3, 2022 |
RAMAIAH Vs. STATE OF KARNATAKA
|
September 28, 2022 |
RAMAIAH K. Vs. STATE OF KARNATAKA
|
October 27, 2022 |
RAMAKRISHNA Vs. VIDYA
|
May 30, 2022 |
RAMAKRISHNA Vs. STATE OF K.R.PET TOWN POLICE
|
April 18, 2022 |
RAMAKRISHNA Vs. SATTEWWA
|
July 4, 2022 |
RAMAKRISHNA Vs. STATE OF KARNATAKA
|
June 27, 2022 |
RAMAKRISHNA Vs. STATE BANK OF MYSORE
|
September 5, 2022 |
RAMAKRISHNA. M.N. Vs. SUJATHA. H.J.
|
April 11, 2022 |
RAMAKRUSHNA D Vs. SAVITHRI
|
July 15, 2022 |
RAMALINGE GOWDA Vs. DISTRICT REGISTRAR
|
September 13, 2022 |
RAMAMURTHY B. Vs. ANTI CORRUPTION BUREAU
|
February 7, 2022 |
RAMANANDA GAS AGENCY Vs. DEPUTY COMMISSIONER
|
November 10, 2022 |
RAMANANDA NAYAK Vs. UNION OF INDIA
|
April 5, 2022 |
RAMANJI Vs. STATE OF KARNATAKA
|
November 7, 2022 |
RAMANJI Vs. STATE OF KARNATAKA
|
November 4, 2022 |
RAMANJINAPPA Vs. JEROME D.SILVA
|
September 5, 2022 |
RAMANNA Vs. K. PUTTASIDDEGOWDA
|
June 29, 2022 |
RAMAPPA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
RAMASHETTY Vs. STATE OF KARNATAKA
|
September 14, 2022 |
RAMASHETTY PAVAN KUMAR Vs. STATE OF KARNATAKA
|
July 4, 2022 |
RAMAVVA LAMBANI Vs. STATE OF KARNATAKA
|
September 22, 2022 |
RAMCHANDRA Vs. SHAKTINIVAS BUILDERS PRIVATE LTD.
|
September 6, 2022 |
RAMCHANDRA Vs. GENERAL MANAGER
|
July 25, 2022 |
RAMCHANDRA Vs. STATE OF KARNATAKA
|
November 15, 2022 |
RAMDAS Vs. STATE
|
January 13, 2022 |
RAMESH Vs. GENERAL MA NAGER
|
September 1, 2022 |
RAMESH Vs. STATE
|
November 15, 2022 |
RAMESH Vs. REGIONAL TRANSPORT AUTHORITY
|
October 17, 2022 |
RAMESH Vs. STATE OF KARNATAKA
|
October 29, 2022 |
RAMESH Vs. STATE OF KARNATAKA
|
October 10, 2022 |
RAMESH Vs. STATE THROUGH DY. RFO, HOSUR SECTION
|
January 21, 2022 |
RAMESH Vs. GANGAPPA
|
July 18, 2022 |
RAMESH BABU V. M. Vs. STATE OF KARNATAKA
|
November 3, 2022 |
RAMESH BABU V.M. Vs. STATE OF KARNATAKA
|
July 29, 2022 |
RAMESH G.H. Vs. STATE OF KARNATAKA
|
February 8, 2022 |
RAMESH J. Vs. STATE OF KARNATAKA
|
September 16, 2022 |
RAMESH KUMAR Vs. N.NARAYANA
|
July 28, 2022 |
RAMESH KUMAR KOTHARI Vs. INSPECTOR OF MOTOR VEHICLES OFFICE OF THE RTO
|
September 20, 2022 |
RAMESH MALLI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
January 28, 2022 |
RAMESH MANJAPPA NAIK Vs. MAHABALESHWAR BASAVANNI NAIK
|
June 22, 2022 |
RAMESH NAIK.L Vs. STATE OF KARNATAKA
|
July 25, 2022 |
RAMESH NAYAK Vs. STATE OF KARNATAKA
|
January 13, 2022 |
RAMESH S/O SANJU HOOLI Vs. STATE OF KARNATAKA
|
September 16, 2022 |
RAMESH T.S. Vs. REGISTRAR
|
July 12, 2022 |
RAMESHA Vs. SWAMY
|
November 3, 2022 |
RAMESHA H.C. Vs. V.AKSHAYKUMARA
|
July 7, 2022 |
RAMLINGAPPA Vs. BASAPPA
|
June 30, 2022 |
RAMSONS GARMENT FINISHING EQUIPMENTS PVT. LTD Vs. GOVERNMENT OF INDIA
|
July 8, 2022 |
RAMU Vs. STATE OF KARNATAKA
|
July 6, 2022 |
RAMU Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 16, 2022 |
RAMU Vs. STATE OF KARNATAKA
|
August 3, 2022 |
RAMZANSAB Vs. STATE OF KARNATAKA
|
August 16, 2022 |
RANADHEER RAJENDRA BHOSALE Vs. STATE OF KARNATAKA
|
November 10, 2022 |
RANAJEETH Vs. STATE OF KARNATAKA
|
August 11, 2022 |
RANGAMMA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
RANGAMMA Vs. STATE OF KARNATAKA
|
June 17, 2022 |
RANGAMMA B. Vs. H. G. CHANDRAMOULI
|
June 1, 2022 |
RANGANATH Vs. STATE OF KARNATAKA
|
September 20, 2022 |
RANGANATH Vs. STATE OF KARNATAKA
|
October 17, 2022 |
RANGANATH Vs. STATE OF KARNATAKA
|
October 7, 2022 |
RANGANATHA Vs. STATE OF KARNATAKA
|
July 28, 2022 |
RANGANATHA Vs. DHANANJAYA H.N.
|
July 1, 2022 |
RANGANATHAPPA Vs. SAROJAMMA
|
July 21, 2022 |
RANGAPPA Vs. STATE
|
December 7, 2022 |
RANGAPPA Vs. STATE OF BETAMANGALA POLICE
|
August 10, 2022 |
RANGAPPA HANAMAPPA NAKKARAGUNDI Vs. STATE OF KARNATAKA
|
August 11, 2022 |
RANGARAJAN NARAYANAN Vs. QUEST GLOBAL ENGINEERING SERVICES PRIVATE LIMITED
|
July 11, 2022 |
RANGASHETTY Vs. N.GURUMURTHY
|
July 8, 2022 |
RANGASWAMAIAH Vs. STATE OF KARNATAKA
|
September 27, 2022 |
RANGASWAMY Vs. NATIONAL INSU. CO. LTD.
|
August 3, 2022 |
RANGASWAMY Vs. STATE OF KARNATAKA
|
June 27, 2022 |
RANGASWAMY Vs. THAMSEER AHMED
|
June 30, 2022 |
RANGASWAMY Vs. STATE OF KARNATAKA
|
November 4, 2022 |
RANGASWAMY N.D. Vs. STATE OF KARNATAKA
|
February 18, 2022 |
RANI S. Vs. DIVISIONAL CONTROLLER
|
July 19, 2022 |
RANJIT K. P. Vs. STATE OF KARNATAKA
|
November 3, 2022 |
RANJITH Vs. STATE OF KARNATAKA
|
November 22, 2022 |
RANJITH K.P. Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPT.
|
December 16, 2022 |
RANJITHA Vs. K. LENIN
|
November 14, 2022 |
RASHMI H. S. Vs. GAUTAM SAMEER
|
August 26, 2022 |
RASHMI KAMAL TANDON Vs. STATE OF KARNTAKA
|
May 10, 2022 |
RASHMI V.RAO Vs. ECLERX SERVICES LIMITED
|
September 9, 2022 |
RASOLASAB Vs. STATE OF KARNATAKA
|
November 16, 2022 |
RATAN BABULAL LATH Vs. STATE OF KARNATAKA
|
May 10, 2022 |
RATHNAMMA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
RATHNAMMA Vs. DEPUTY COMMISSIONER
|
August 3, 2022 |
RATHNAMMA Vs. NARASIMHAPPA
|
April 4, 2022 |
RATHNAMMA Vs. STATE
|
May 17, 2022 |
RATHNAMMA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
|
June 15, 2022 |
RATHNAMMA Vs. DEPUTY COMMISSIONER
|
August 30, 2022 |
RATHNAMMA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
RATHNAMMA Vs. REGISTRAR, DEPARTMENT OF CO-OPERATIVE SOCIETIES
|
September 21, 2022 |
RATNA DEEP SCHOOL OF NURSING Vs. REGISTRAR
|
June 13, 2022 |
RATNABAI H. N. Vs. PRINCIPAL SECRETARY
|
October 27, 2022 |
RATNAMMA Vs. MAHADEVAPPA GOUDA S.
|
June 3, 2022 |
RAVEESH Vs. STATE OF KARNATAKA
|
February 1, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
October 29, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
October 28, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
November 3, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
May 30, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
February 1, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
July 28, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
November 16, 2022 |
RAVI Vs. STATE OF KARNATAKA
|
September 29, 2022 |
RAVI C.RAHEJA Vs. UNION OF INDIA
|
September 6, 2022 |
RAVI GERARD Vs. STATE OF KARNATAKA
|
August 12, 2022 |
RAVI GRAPHICS OFFSET PRINTERS Vs. K.CHANDRASHEKAR
|
June 21, 2022 |
RAVI KOOMAR B.R Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY,
|
June 28, 2022 |
RAVI KUMAR T.N Vs. STATE OF KARNATAKA
|
March 3, 2022 |
RAVI KUMAR V. Vs. STATE OF KARNATAKA
|
November 21, 2022 |
RAVI PRASAD Vs. STATE OF KARNATAKA
|
August 1, 2022 |
RAVI RAMAPPA JINGADE Vs. STATE OF KARNATAKA
|
June 13, 2022 |
RAVI S/O MALLIKARJUN Vs. STATE OF KARNATAKA
|
July 8, 2022 |
RAVICHANDRAN Vs. STATE OF KARNATAKA
|
July 13, 2022 |
RAVIKUMAR Vs. SHIVAPPA
|
November 30, 2022 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
June 1, 2022 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
September 15, 2022 |
RAVIKUMAR H. Vs. STATE OF KARNATAKA
|
September 12, 2022 |
RAVINDRA KUMAR Vs. STATE OF KARNATAKA
|
April 13, 2022 |
RAVINDRA N. Vs. STATE OF KARNATAKA
|
September 23, 2022 |
RAVINDRA S. ANGADI Vs. DIRECTOR
|
November 17, 2022 |
RAVINDRA SHANTINATH CHOUGULE Vs. MAHESH ARJUNSA KALPAVRUKSHA
|
April 6, 2022 |
RAVINDRA T. Vs. STATE OF KARNATAKA
|
July 19, 2022 |
RAVINDRAKUMAR GOYAL Vs. STATE OF KARNATAKA
|
August 2, 2022 |
RAVINDRAYYA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
RAVIPRAKASH MAKAM Vs. CHANDRAMOULESHWARA
|
September 6, 2022 |
RAVIRAJ Vs. STATE OF KARNATAKA
|
September 20, 2022 |
RAYAPPA ARALAMMA Vs. PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
|
July 18, 2022 |
RAYEES USMAN Vs. STATE OF KARNATAKA
|
August 17, 2022 |
REACH LOGISTICS (P) LIMITED Vs. BOSCH LIMITED
|
July 21, 2022 |
REDDY VEERANNA Vs. EXECUTIVE ENGINEER
|
July 22, 2022 |
REETI KUMARI Vs. SATHOSH KUMAR PATIL
|
June 8, 2022 |
REGIONAL MANAGER Vs. GEETHA
|
November 22, 2022 |
REGIONAL MANAGER, APSRTC Vs. KODAVATH GHAMLI
|
June 10, 2022 |
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. NARAYANAMMA
|
July 12, 2022 |
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BILIGIRI GRANITES
|
February 4, 2022 |
REGISTRAR Vs. D.RAJANNA
|
July 12, 2022 |
REHAN KHAN Vs. HONBLE PRIME MINISTER OF INDIA
|
April 1, 2022 |
REHMATBEE Vs. BALBHEEM
|
June 14, 2022 |
REKHA Vs. S.PRADEEPKUMAR
|
June 29, 2022 |
REKHA Vs. STATE OF KARNATAKA
|
December 5, 2022 |
REKHA Vs. KARNATAKA POWER TRANSMISSION
|
August 4, 2022 |
REKHA DADASO SURYAVANSHI Vs. ANIL AATMARAM NIKKAM
|
July 6, 2022 |
REKHA SINGHAL Vs. STATE OF KARNATAKA
|
January 21, 2022 |
RELIANCE GENERAL INS. CO. LTD Vs. N.MAHESH
|
July 7, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. GANGAPPA
|
August 4, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. B. MOHAMMED FAZIL AND FAZIL
|
June 20, 2022 |
RELIANCE GIC LTD Vs. K.T MANJEGOWDA
|
June 15, 2022 |
RELIANCE SECURITIES LTD. Vs. PRIYABRATTA CHOUDHARY
|
March 31, 2022 |
RENAWWA Vs. MEHABOOB
|
September 9, 2022 |
RENJITH D. Vs. STATE
|
September 2, 2022 |
RENUKA Vs. MANAGEMENT OF NORTH WEST KARNATAKA ROAD TRNASPORT CORPORATION
|
September 3, 2022 |
RENUKA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
RENUKA Vs. KENCHAVVA
|
July 28, 2022 |
RENUKA Vs. RAMESH
|
July 15, 2022 |
RENUKA Vs. RAMANAND
|
March 31, 2022 |
RENUKA SATYAPPA SATYANAIKAR Vs. LAKKAPPA
|
December 7, 2022 |
RESHMA Vs. STATE OF KARNATAKA
|
September 6, 2022 |
RESHMA NAVEEN Vs. STATE OF KARNATAKA
|
November 10, 2022 |
REVANAPPA Vs. PRABHULINGAYYA
|
October 27, 2022 |
REVANSIDDAPPA
Vs. STATE OF KARNATAKA
|
June 28, 2022 |
REVANSIDDAPPA Vs. STATE OF KARNATAKA
|
February 17, 2022 |
REVANSIDDAPPA Vs. STATE OF KARNATAKA
|
July 7, 2022 |
REVEREND FATHER KURIAKOSE Vs. DEPUTY COMMISSIONER
|
July 11, 2022 |
RIMA TRANSFORMERS AND CONDUCTORS Vs. CANARA BANK
|
December 14, 2022 |
RISHAB TRAKROO Vs. STATE OF KARNATAKA
|
February 17, 2022 |
RISHI Vs. STATE OF KARNATAKA
|
June 10, 2022 |
RISHI ENTERPRISES Vs. STATE OF KARNATAKA
|
July 6, 2022 |
RISHI VENTURES Vs. JAYESS STEELS A PARTNERSHIP CONCERN
|
July 18, 2022 |
RITHESH Vs. STATE OF KARNATAKA
|
October 12, 2022 |
RITHESH PAIS Vs. STATE OF KARNATAKA
|
June 10, 2022 |
RIYAN Vs. AKSHTA SATISH KALAL
|
September 13, 2022 |
RIYAZ Vs. NOORJAN A.
|
July 7, 2022 |
RIZWAN Vs. STATE OF KARNATAKA
|
May 25, 2022 |
RIZWAN K. Vs. STATE OF KARNATAKA
|
July 19, 2022 |
ROHIT Vs. STATE OF KARNATAKA
|
April 22, 2022 |
ROHIT Vs. DEPUTY COMMISSIONER
|
September 28, 2022 |
ROHIT RAJKUMAR KUKREJA Vs. G.RAMAIYA REDDY
|
July 8, 2022 |
ROHIT SHETTY Vs. STATE OF KARNATAKA
|
June 28, 2022 |
ROHITH KUMAR Vs. STATE OF KARNATAKA
|
August 12, 2022 |
ROOPA Vs. BASAYYA
|
July 6, 2022 |
ROOPA Vs. MRUTYUNJAYA
|
February 15, 2022 |
ROOPESHA Vs. ASST. REGISTRAR OF CO-OPRATIVE SOCIETIES
|
September 2, 2022 |
ROSEMARY RATNAM Vs. ANAM HUSSAIN
|
July 18, 2022 |
ROSHAN Vs. STATE OF KARNATAKA
|
September 5, 2022 |
ROSHAN KUMAR MISHRA S/O AMARKUMAR MISHRA Vs. STATE OF KARNATAKA
|
August 26, 2022 |
ROSHAN SHARMA Vs. STATE OF KARNATAKA
|
December 6, 2022 |
ROYAL SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL
|
June 9, 2022 |
ROYAL SOCIAL CLUB Vs. STATE OF KARNATAKA
|
July 20, 2022 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. PEER SAB
|
May 17, 2022 |
RT REV PRASANNA KUMAR SAMUEL Vs. STATE OF KARNATAKA
|
May 25, 2022 |
RUBINA GAUHAR Vs. STATE OF KARNATAKA
|
March 22, 2022 |
RUDRAGOUDA Vs. HANUMANTAPPA
|
July 19, 2022 |
RUDRAPPA Vs. STATE OF KARNATAKA
|
August 2, 2022 |
RUDRAPPA HONAKERAPPA KUMBAR Vs. KARNATAKA CREDIT CO-OPEATIVE BANK LTD
|
September 27, 2022 |
RUDRAPPA K. Vs. STATE OF KARNATAKA
|
August 23, 2022 |
RUDRAVVA Vs. GOPAL KRISHNA
|
July 27, 2022 |
RUDRESH Vs. STATE OF KARNATAKA
|
August 17, 2022 |
RUDRESHA C. Vs. STATE
|
July 26, 2022 |
RUKHIMINI Vs. STATE OF KARNATAKA
|
September 7, 2022 |
RUKKAMMA Vs. STATE OF KARNATAKA
|
September 6, 2022 |
RUKKESH DODDAMANI Vs. COMMISSIONER, RURAL DRINKING WATER AND SANITATION DEPARTMENT
|
August 1, 2022 |
RUKMANNA Vs. PRABHURAO
|
December 13, 2022 |
RUMAN Vs. STATE OF KARNATAKA
|
May 27, 2022 |
RUMI KHATUN Vs. REGISTRAR KARNATAKA STATE NURSING COUNCIL
|
June 13, 2022 |
RUPSA KARNATAKA Vs. STATE OF KARNATAKA
|
March 8, 2022 |
RUSTOM KERAWALLA Vs. STATE OF KARNATAKA
|
July 15, 2022 |
S RUDRAPPA Vs. STATE OF KARNATAKA
|
December 14, 2022 |
S. ARUMUGHAM Vs. RAJSHEKHAR
|
July 22, 2022 |
S. B. SIDDHALINGA SHIVACHARYA Vs. STATE OF KARNATAKA
|
August 8, 2022 |
S. BASAPPA Vs. GANGAMMA
|
February 9, 2022 |
S. BHARATHI Vs. RANGANATHA K.P.
|
June 17, 2022 |
S. BHASKAR Vs. STATE OF KARNATAKA
|
February 7, 2022 |
S. G. PADMANABHA Vs. STATE OF KARNATAKA
|
November 22, 2022 |
S. GANGAMMA Vs. RAJKUMAR KATHRI
|
November 17, 2022 |
S. K. SRINIVAS Vs. ASSISTANT COMMISSIONER
|
June 29, 2022 |
S. KUMAR Vs. STATE OF KARNATAKA
|
April 1, 2022 |
S. M. KANNAPPA AUTOMOBILES PVT. LTD. Vs. BHUPINDER RAI
|
March 4, 2022 |
S. MANJU Vs. STATE
|
November 2, 2022 |
S. MANJUNATH Vs. C.B. YASHODA
|
October 29, 2022 |
S. MURALIDHARAN Vs. NEELAM G.M. SHEERA
|
March 15, 2022 |
S. N MUDDEGOWDA Vs. STATE OF KARNATAKA
|
August 26, 2022 |
S. NANJAPPA Vs. STATE BANK OF INDIA
|
August 12, 2022 |
S. PADMAVATHI Vs. STATE OF KARNATAKA
|
July 15, 2022 |
S. RAJESH REDDY Vs. STATE BY KALASA POLICE CHICKKAMAGALURU
|
February 28, 2022 |
S. S. MAHADEVAPPA Vs. DEPUTY COMMISSIONER
|
October 29, 2022 |
S. SHYAMALA Vs. B. N. MALLIKARJUNAIAH
|
March 14, 2022 |
S. SRINIVASA Vs. MANDYA UNIVERSITY
|
February 25, 2022 |
S. SRINIVASULU NAIDU Vs. STATE OF KARNATAKA
|
March 16, 2022 |
S. SUPRIYA Vs. C. VENUGOPAL
|
November 18, 2022 |
S. SURESH Vs. STATE OF KARNATAKA
|
June 10, 2022 |
S. UDAYAKUMAR Vs. M.D. NING APPA
|
August 16, 2022 |
S. V. JANHAVI Vs. MALLIKARJUN B. GUNGE
|
November 14, 2022 |
S.A.RAHIM Vs. H.G.PANCHAKSHARAPPA
|
June 6, 2022 |
S.ABBOBACKAR SIDDIK Vs. STATE OF KARNATAKA
|
January 28, 2022 |
S.ABHILASH Vs. STATE OF KARNATAKA
|
February 17, 2022 |
S.B. MAHADEV Vs. STATE OF KARNATAKA
|
August 26, 2022 |
S.B. SHREEDHARA GOWDA Vs. STATE OF KARNATAKA
|
August 10, 2022 |
S.B. VALVAES (INDIA) PRIVATE LIMITED. Vs. DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI
|
February 9, 2022 |
S.B.RAMAIAH Vs. DEPUTY COMMISSIONER
|
September 21, 2022 |
S.C.DHANYA KUMAR Vs. STATE OF KARNATAKA
|
June 8, 2022 |
S.C.RAJENDRAN Vs. V.SUDHINDRANATH
|
September 5, 2022 |
S.D.SAVITHA Vs. PRAKASH.M.S
|
September 13, 2022 |
S.DAYALAN Vs. STATE OF KARNATAKA
|
September 1, 2022 |
S.G. REKHA Vs. N. USHA NAIDU
|
November 3, 2022 |
S.H. KULKARNI Vs. DIVISIONAL CONTROLLER KSRTC
|
November 17, 2022 |
S.JOHN DE BRITTO
Vs. GUNDLU MUNESHWARA SWAMY TEMPLE TRUST
|
June 8, 2022 |
S.K. SRINIVASA Vs. STATE
|
April 8, 2022 |
S.K.RAJASHEKAR Vs. STATE OF KARNATAKA
|
July 14, 2022 |
S.KASEEMA Vs. STATE OF KARNATAKA
|
September 23, 2022 |
S.L.HALESHAPPA Vs. STATE
|
July 6, 2022 |
S.L.RAJESH Vs. SURESH T.HEGDE
|
July 27, 2022 |
S.M. SRINIVASA Vs. STATE OF KARNATAKA
|
October 31, 2022 |
S.M.IQBAL AHMED Vs. STATE
|
September 19, 2022 |
S.M.MARULASIDDAPPA Vs. ADDL.CHIEF SECRETARY
|
November 16, 2022 |
S.M.RAVI KUMAR Vs. DEVARAYALU
|
August 16, 2022 |
S.N. ABHINANDANA Vs. M.P. SAROJA
|
April 11, 2022 |
S.N. JAYARAM Vs. STATE OF KARNATAKA
|
June 3, 2022 |
S.N. RAJA RAO Vs. STATE OF KARNATAKA
|
June 8, 2022 |
S.N. VEENA Vs. M.N. VENKATESH
|
June 29, 2022 |
S.N.BELAVATAGI Vs. DEPUTY COMMISSIONER
|
July 8, 2022 |
S.N.PAPA REDDY Vs. NARAYAN REDDY
|
December 27, 2022 |
S.NANCY NITHYA Vs. GOVT. OF INDIA
|
December 15, 2022 |
S.NARAHARI Vs. S.R.KUMAR
|
July 15, 2022 |
S.NATARAJU Vs. D.S.KUMAR
|
November 15, 2022 |
S.P. BHANDARKAR Vs. CANARA BANK
|
May 30, 2022 |
S.R. AROKIARAJ Vs. ANTHONY RITA
|
January 3, 2022 |
S.R. KUMAR Vs. D. SHIVANANDAPPA DEVENDRAPPA
|
November 23, 2022 |
S.R. MANJAPPA Vs. MAHABALESHWARA NAGABHATT
|
May 12, 2022 |
S.R.CONSULTANTS AND ENGINEERS Vs. STATE OF KARNATAKA
|
June 17, 2022 |
S.R.SANJEEVA MURTHY Vs. MANAGING COMMITTEE OF BHAVANESHWARI AND ANJANEYA SWAMY TEMPLES
|
September 26, 2022 |
S.RANGAPPA Vs. NARASAMMA
|
July 5, 2022 |
S.RAVI KUMAR Vs. ARUN MOTORS
|
October 18, 2022 |
S.ROGER SUJITH Vs. VICE CHANCELLOR
|
September 30, 2022 |
S.SHEENAPPA Vs. STATE OF KARNATAKA
|
July 18, 2022 |
S.UB EDULLA Vs. P.GOPAL SHETTY
|
September 27, 2022 |
S.V.BABU Vs. FINANCIAL SERVICES LIMITED
|
June 21, 2022 |
S.V.SHANMUKAPPA Vs. DEPUTY COMMISSIONER
|
July 22, 2022 |
S.VASANTHAPPA Vs. VEEREGOWDA
|
September 3, 2022 |
S.YALLAPPA Vs. K. S. R. T. C.
|
July 11, 2022 |
SA RA GOVINDU Vs. GOVERNMENT OF KARNATAKA
|
November 16, 2022 |
SAAGAM REALTY PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SABANNA Vs. AYYAPPA
|
June 2, 2022 |
SACHIDANAND Vs. PRINCIPAL SECRETARY
|
June 27, 2022 |
SACHIDANANDA SHIVACHARYA SWAMY Vs. STATE OF KARNATAKA
|
September 15, 2022 |
SACHIN Vs. STATE OF KARNATAKA
|
June 8, 2022 |
SACHIN K.A. Vs. GIRIJA
|
June 6, 2022 |
SADANAND Vs. KALLAPPA
|
September 26, 2022 |
SADASHIV Vs. DEPUTY COMMISSIONER
|
October 27, 2022 |
SADASHIV KALLAPPA AMARAPPAGOL Vs. PRINCIPAL SECRETARY
|
June 22, 2022 |
SADASHIVA BALIGA Vs. C. LAKSHMINARAYANA
|
October 31, 2022 |
SADASHIVA SHETTY Vs. MANJULA PRABHAKAR
|
June 28, 2022 |
SADATH Vs. STATE OF KARNATAKA
|
July 22, 2022 |
SADIK KHAN Vs. STATE OF KARNATAKA
|
June 22, 2022 |
SADIQ KHAN Vs. STATE OF KARNATAKA
|
April 12, 2022 |
SADIYA GRANITES Vs. STATE OF KARNATAKA
|
October 14, 2022 |
SAFWAN IBRAHIM ULLAL Vs. STATE OF KARNATAKA
|
September 5, 2022 |
SAGAR Vs. STATE OF KARNATAKA
|
July 26, 2022 |
SAGAREPPA Vs. SPL.LAND ACQUISITION OFFICER
|
September 16, 2022 |
SAGAYA MARY Vs. DEPUTY COMMISSIONER OF POLICE
|
February 22, 2022 |
SAGEER AHAMED Vs. STATE OF KARNATAKA
|
April 1, 2022 |
SAGITAUR VENTURES INDIA PVT LTD Vs. STATE OF KARNATAKA
|
October 19, 2022 |
SAHANA AQUATIC AND SPORTS CLUB (R) Vs. STATE OF KARNATAKA
|
June 13, 2022 |
SAHEB GOUDA Vs. SPECIAL LAND ACQUISITION
|
June 23, 2022 |
SAHEBLAL Vs. IMAMSAB
|
November 23, 2022 |
SAHITYA AKADEMI Vs. AGRAHARA KRISHNAMURTHY
|
January 19, 2022 |
SAI BABU H.S. @ BANDLI BABU Vs. STATE OF KARNATAKA
|
September 22, 2022 |
SAI PRATHAP Vs. VENUKUMAR
|
July 12, 2022 |
SAIBABA Vs. STATE
|
July 11, 2022 |
SAIFULLA SHAREIFF Vs. STATE OF KARNATAKA
|
September 16, 2022 |
SAIPUDDIN Vs. PRINCIPAL SECRETARY
|
July 4, 2022 |
SAKAMMA Vs. KENDAPPA H. B.
|
June 2, 2022 |
SAKSHI MITTAL W/O GAURAV RAJENDRA MITTAL Vs. GAURAV RAJENDRA MITTAL S/O RAJENDRA NITTAL
|
June 14, 2022 |
SALEEM Vs. DEVARAJA TRAFFIC ZONE MYSORE
|
June 3, 2022 |
SALEEM AHAMMED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 16, 2022 |
SALEEM KHAN Vs. STATE OF KARNATAKA
|
April 21, 2022 |
SALIL R.UCHIL Vs. VISHU KUMAR
|
September 5, 2022 |
SALMAN Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SAM P.PHILIP Vs. GAURAV GUPTHA COMMISSIONER
|
September 7, 2022 |
SAMANTHA CHRISTINA DELFINA WILLIS Vs. STATE OF KARNATAKA
|
June 1, 2022 |
SAMARTH ENTERPRISES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
July 14, 2022 |
SAMARTH S.S. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
November 9, 2022 |
SAMBHAJIRAO NARAYAN DESAI Vs. BALAKRISHNA PANDURANG DESAI
|
July 13, 2022 |
SAMEER Vs. STATE OF KARNATAKA
|
September 23, 2022 |
SAMEER HAMSA RAMLA Vs. STATE OF KARNATAKA
|
April 12, 2022 |
SAMIULLA Vs. STATE OF KARNATAKA
|
June 16, 2022 |
SAMPADA Vs. STATE OF KARNATAKA
|
April 22, 2022 |
SAMPATH KUMAR Vs. STATE
|
June 6, 2022 |
SAMPI EXPORTS PVT. LTD. Vs. STATE OF KARNATAKA
|
September 14, 2022 |
SAMUEL DS GNANASEELAN Vs. RASHMI V MAHESH
|
November 4, 2022 |
SANATH KUMAR SHETTY Vs. KARNATAKA RAJYA DHARMIKA PARISHAT
|
September 26, 2022 |
SANDEEP Vs. STATE OF KARNATAKA
|
November 4, 2022 |
SANDEEP Vs. STATE OF KARNATAKA
|
November 17, 2022 |
SANDEEP BALACHANDRAN
Vs. STATE
|
June 9, 2022 |
SANDEEP NAG Vs. COMMISSIONER
|
June 9, 2022 |
SANDEEP R SHETTY Vs. VISHALAKSHI
|
July 21, 2022 |
SANDEEP REDDY Vs. STATE OF KARNATAKA
|
September 1, 2022 |
SANDESH Vs. STATE OF KARNATAKA
|
September 6, 2022 |
SANDESH Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SANGANABASAPPA Vs. STATE OF KARNATAKA
|
September 27, 2022 |
SANGANAGOUDA Vs. STATE OF KARNATAKA
|
July 20, 2022 |
SANGAPPA Vs. ADIYAPPA
|
July 27, 2022 |
SANGAPPA Vs. RAMANNA
|
July 6, 2022 |
SANGAPPA Vs. VAIJINATH
|
September 6, 2022 |
SANGAPPA Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SANGAPPA GOWDAR Vs. STATE OF KARNATAKA
|
January 3, 2022 |
SANGAREDDY Vs. STATE OF KARNATAKA
|
June 29, 2022 |
SANGEETA Vs. BAPU
|
July 7, 2022 |
SANGEETA GADAGIN \ SANJIVINI MAHILA VIKASA SEVA SANGH Vs. STATE OF KARNATAKA
|
May 27, 2022 |
SANJANA FERNANDES Vs. STATE OF KARNATAKA
|
September 2, 2022 |
SANJAY Vs. STATE OF KARNATAKA
|
November 16, 2022 |
SANJAY @ SANJU Vs. STATE
|
February 7, 2022 |
SANJAY A.C. Vs. CHARAN (P) LTD
|
June 30, 2022 |
SANJAY OMPRAKASH SHARMA Vs. STATE OF KARNATAKA
|
July 15, 2022 |
SANJAY SREESHA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
May 19, 2022 |
SANJEEV Vs. R.A. ANAGOUDAR
|
October 28, 2022 |
SANJEEV Vs. BASAVARAJ
|
November 3, 2022 |
SANJEEV IREDDY Vs. HAZRAT SHAH SAYAD KHUSRO HUSSAINI SAJADE NASHEEN DARGA
|
September 1, 2022 |
SANJEEV KUMAR Vs. STATE OF KARNATAKA
|
June 29, 2022 |
SANJEEVKUMAR Vs. STATE OF KARNATAKA
|
June 23, 2022 |
SANJIVIN I ACCUMULATORS PVT LTD. Vs. STATE OF KARNATAKA
|
September 20, 2022 |
SANJU Vs. STATE OF KARNATAKA
|
June 22, 2022 |
SANNABASAPPA Vs. STATE OF KARNATAKA
|
June 23, 2022 |
SANNABASAPPA Vs. BASAPPA
|
October 18, 2022 |
SANNAMMA Vs. ASSISTANT COMMISSIONER HASSAN SUB-DIVISION
|
July 14, 2022 |
SANNATHAYAMMA Vs. CHANDREGOWDA
|
March 17, 2022 |
SANTHOSH Vs. STATE OF KARNATAKA
|
April 12, 2022 |
SANTHOSH Vs. KAVITHA
|
October 31, 2022 |
SANTHOSH Vs. MANAGER DIRECTOR
|
October 29, 2022 |
SANTHOSH ASHOK PAWASKAR Vs. STATE OF KARNATAKA
|
August 1, 2022 |
SANTHOSH C.R. Vs. KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCES UNIVERSITY
|
July 14, 2022 |
SANTHOSH K.J. Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SANTHOSH KUMAR Vs. STATE OF KARNATAKA
|
August 23, 2022 |
SANTHOSH RAI Vs. STATE OF KARNATAKA
|
November 2, 2022 |
SANTHOSH S.G Vs. STATE OF KARNATAKA
|
August 1, 2022 |
SANTHOSH VEERANNA Vs. STATE
|
March 28, 2022 |
SANTHOSHA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SANTOSH Vs. STATE OF KARNATAKA
|
July 8, 2022 |
SANTOSH Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SANTOSH Vs. UNIVERSAL SOMPO GEN. INS. CO. LTD.
|
June 1, 2022 |
SANTOSH Vs. STATE OF KARNATAKA
|
March 24, 2022 |
SANTOSH Vs. STATE OF KARNATAKA
|
August 4, 2022 |
SANTOSH KALAPPA KAMBAR Vs. STATE OF KARNATAKA
|
May 25, 2022 |
SANTOSH KUMAR Vs. STATE OF KARNATAKA
|
September 3, 2022 |
SANTOSH KUMAR S. Vs. MANAGING DIRECTOR, BHARATIYA RESERVE BANK NOTE MUDRAN (P) LIMITED
|
August 22, 2022 |
SANTOSH M. Vs. STATE OF KARNATAKA
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July 29, 2022 |
SANTOSH MAHAVEER MANGASULI Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SANTOSH P.DODDAWAD Vs. STATE OF KARNATAKA
|
September 30, 2022 |
SANTOSH SCHOOL OF NURSING Vs. REGISTRAR KARNATAKA STATE
|
June 13, 2022 |
SAPTHAGIRI INSTITUTE OF MEDICAL Vs. UNION OF INDIA
|
January 31, 2022 |
SARADAR AKBAR JAMADAR Vs. KHUTABUDDIN AKBAR JAMADAR
|
October 12, 2022 |
SARASWATHI Vs. STATE OF KARNATAKA
|
June 3, 2022 |
SARASWATHI D.V. Vs. STATE OF KARNATAKA
|
August 18, 2022 |
SARFUDDIN MEHARAJ Vs. STATE OF KARNATAKA
|
June 6, 2022 |
SARITHA NAGENDRAN Vs. SANMANTHI COTHA PASUPATHY
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August 3, 2022 |
SAROJA Vs. DAKSHINAMURTHY
|
September 1, 2022 |
SARVAMANGALA Vs. NAGARAJ
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November 2, 2022 |
SARVESHA Vs. STATE OF KARNATAKA
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November 15, 2022 |
SATAPPA Vs. MAHAVEER
|
December 16, 2022 |
SATAPPA BHAGAVANT HULLOLI Vs. DEPUTY COMMISSIONER
|
September 19, 2022 |
SATHISH Vs. STATE OF KARNATAKA
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August 22, 2022 |
SATHISH Vs. STATE OF KARNATAKA
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April 8, 2022 |
SATHISH K. Vs. STATE OF KARNATAKA
|
May 23, 2022 |
SATHISH N. Vs. AMBIKA J.
|
April 12, 2022 |
SATHISH V. Vs. MUNI KRISHNA
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July 12, 2022 |
SATHISHA Vs. STATE OF KARNATAKA
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July 21, 2022 |
SATHISHA B.M. Vs. STATE OF KARNATAKA
|
November 2, 2022 |
SATHISHA H.K Vs. STATE OF KARNATAKA
|
June 2, 2022 |
SATHYA Vs. STATE
|
August 12, 2022 |
SATHYA PRADHAN Vs. STATE OF KARNATAKA
|
September 16, 2022 |
SATHYA TRADERS Vs. DIRECTOR OF AGRICULTURAL MARKETING
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October 29, 2022 |
SATHYANARAYANA Vs. MANAGER
|
June 9, 2022 |
SATHYANARAYANA JETTY Vs. SHIVALINGAIAH
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March 21, 2022 |
SATISH Vs. STATE OF KARNATAKA
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April 21, 2022 |
SATISH Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SATISH Vs. HASMUKH
|
July 13, 2022 |
SATISH Vs. STATE OF KARNATAKA
|
February 17, 2022 |
SATISH GOVINDAIAH Vs. PRASANNA KUMAR
|
September 28, 2022 |
SATISH SHANKAR MANGASULE Vs. DINKAR APPASAHEB MAGADUM
|
June 1, 2022 |
SATTEWWA Vs. YAMANAVVA CALLING HERSELF
|
October 27, 2022 |
SATURN REALTERS PRIVATE LIMITED Vs. EDELWEISS ASSET CONSTRUCTION COMPANY LTD.
|
July 6, 2022 |
SATYA CONSTRUCTIONS Vs. STATE OF KARNATAKA
|
April 20, 2022 |
SATYAM LAKSHMI Vs. K/M. KRISHNA MURTHY
|
March 7, 2022 |
SATYAMADHAVA L.V. Vs. T.G.NAGAVENI
|
July 12, 2022 |
SATYANARAYANA Vs. VEERASHAIVA VIDYA VARDHAK SANGHA
|
August 17, 2022 |
SAVEEN Vs. STATE OF KARNATAKA
|
September 9, 2022 |
SAVITA Vs. MANJUNATH
|
November 14, 2022 |
SAVITA CHANNABASU Vs. DIST. PRESIDENT
|
December 16, 2022 |
SAVITHA BAI Vs. UMAPATHI B.K.
|
October 10, 2022 |
SAVITHRAMMA Vs. A.M. SHARANAPPA
|
June 1, 2022 |
SAVITRI Vs. PARAMESHWAR MANJA NAIK
|
August 26, 2022 |
SAVITRI Vs. ADIVEPPA
|
April 22, 2022 |
SAYEDAHMED S/O ALLAHBAKSH Vs. BANK OF BARODA
|
January 25, 2022 |
SAYYAD MOHAMMAD Vs. STATE OF KARNATAKA
|
March 29, 2022 |
SAYYED SOHEL TORVI Vs. NATIONAL INVESTIGATING AGENCY
|
September 3, 2022 |
SAYYED WASIM Vs. STATE
|
July 13, 2022 |
SBI GLOBAL FACTORS LTD. Vs. MADANAPALLE SPINNING MILLS LIMITED
|
September 28, 2022 |
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD Vs. STATE OF KARNATAKA
|
November 22, 2022 |
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD., Vs. STATE OF KARNATAKA
|
November 9, 2022 |
SCHEDULE CASTE AND SCHEDULE TRIBE STONE CRUSHERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
|
April 13, 2022 |
SCODWES MAHILA SOUHARDA SAHAKARI LTD. Vs. STATE OF KARNATAKA
|
July 28, 2022 |
SEA BIRD TOURIST CENTRE A PROPRIETORSHIP CONCERN Vs. SMAS AUTO LEASING INDIA PVT LTD
|
July 18, 2022 |
SECRETARY Vs. PRINCIPAL SECRETARY AND APPELLATE AUTHORITY
|
September 15, 2022 |
SECRETARY TO GOVERNMENT Vs. GURU BHEEMA REDDY
|
September 26, 2022 |
SECRETARY,ULTIPURPOSE OF CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
|
November 9, 2022 |
SEENIYA MATHEW Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
August 1, 2022 |
SEETHARAMA RAI
Vs. STATE OF KARNATAKA
|
June 27, 2022 |
SEETHARAMA SHETTY Vs. ASSISTANT REGISTRAR
|
September 20, 2022 |
SELECTION AUTHORITY AND SECRETARY, KARNATAKA HIGH SCHOOL EXAMINATION BOARD Vs. GEETHA DATTATREYA GOKARN
|
February 23, 2022 |
SELVA MARY Vs. STATE OF KARNATAKA
|
November 3, 2022 |
SENATE G BLOCK Vs. DESIGNATED COMMITTEE
|
September 15, 2022 |
SGR TRADERS Vs. KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED
|
July 27, 2022 |
SHA RANAPPA Vs. STATE OF KARNATAKA
|
July 25, 2022 |
SHAANABASAPPA Vs. ANAND
|
April 13, 2022 |
SHABANNA TAJ Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SHABAS KHAN Vs. STATE OF KARNATAKA
|
June 23, 2022 |
SHABAZ PASHA Vs. STATE OF KARNATAKA
|
February 23, 2022 |
SHABBIR C.K. Vs. STATE
|
September 23, 2022 |
SHABI RABI Vs. STATE OF KARNATAKA
|
September 19, 2022 |
SHACHIN P. Vs. STATE OF KARNATAKA
|
March 7, 2022 |
SHADAKSHARASWAMY H.M. Vs. STATE OF KARNATAKA
|
August 22, 2022 |
SHADAKSHARI C.L. Vs. SANTHOSHA C.A.
|
September 5, 2022 |
SHAFIK AHAMED Vs. NAVODAYA MULTIPURPOSE
|
October 13, 2022 |
SHAHABUDDIN Vs. ASHWIN VINOD BIN VINOD KUROOP
|
April 18, 2022 |
SHAHEEN SULTHAN TAJ Vs. STATE BY GOVINDPURA POLICE
|
September 26, 2022 |
SHAHEEN TAJ Vs. STATE
|
July 14, 2022 |
SHAHISTHA Vs. STATE
|
November 30, 2022 |
SHAIK ABDUL HAMEED Vs. DEPUTY COMMISSIONER
|
September 8, 2022 |
SHAIK ABDUL KHALIQ Vs. STATE OF KARNATAKA
|
December 12, 2022 |
SHAIK SHOWKATHAULLA Vs. STATE OF KARNATAKA
|
November 21, 2022 |
SHAILAJA R. Vs. STATE OF KARNATAKA
|
November 16, 2022 |
SHAILESHA C.H. Vs. SECRETARY KARNATAKA PUBLIC SERVICE COMMISSION
|
July 13, 2022 |
SHAKEEL O.E. Vs. STATE OF KARNATAKA
|
July 14, 2022 |
SHAKIB Vs. STATE OF KARNATAKA
|
July 8, 2022 |
SHAKTHI ENTERPRISES Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
October 11, 2022 |
SHAKTHIVELU Vs. STATE OF KARNATAKA
|
June 15, 2022 |
SHAKUNTALA HUCHCHAPPA BOYAR Vs. STATE
|
September 12, 2022 |
SHAKUNTHALA Vs. GANDHINAGAR URBAN CO -OPERATIVE CREDIT SOCIETY LTD
|
September 14, 2022 |
SHALET DSOUZA Vs. STATE OF KARNATAKA
|
July 12, 2022 |
SHALINI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
February 28, 2022 |
SHALINI Vs. MUMTAS M
|
August 1, 2022 |
SHALU JACOB Vs. STATE OF KARNATAKA
|
July 27, 2022 |
SHAMAPRASAD KUTTAPPAN Vs. STATE OF KARNATAKA
|
September 30, 2022 |
SHAMBALAVVA Vs. STATE OF KARNATAKA
|
July 11, 2022 |
SHAMBHU PRASAD Vs. STATE
|
July 4, 2022 |
SHAMBHULINGESH R. Vs. STATE OF KARNATAKA
|
January 17, 2022 |
SHAMRAO Vs. STATE OF KARNATAKA
|
August 1, 2022 |
SHAMRAO SHANAKR NAIK Vs. SHEVANTA
|
July 18, 2022 |
SHAMSHAD BEGAM Vs. UNION BANK OF INDIA
|
July 6, 2022 |
SHAMSUDDIN Vs. T.M.RAMAKRISHNAPPA
|
September 12, 2022 |
SHANKAR Vs. STATE
|
July 6, 2022 |
SHANKAR Vs. STATE OF KARNATAKA
|
March 24, 2022 |
SHANKAR KRISHNADIXIT PURANIK
Vs. GOVERNMENT OF KARNATAKA
|
June 21, 2022 |
SHANKAR KUMAR Vs. MANAGING DIRECTOR
|
July 28, 2022 |
SHANKAR NAIK Vs. GIRIJAVVA
|
November 8, 2022 |
SHANKAR S. BHAT Vs. SACHIN NARAYAN
|
October 14, 2022 |
SHANKARA.K Vs. STATE OF KARNATAKA
|
September 5, 2022 |
SHANKAREPPA Vs. STATE BY MUDHOL POLICE STATION BAGALKOT DISTRICT
|
January 24, 2022 |
SHANKARGOUDA Vs. BASAWWA
|
July 11, 2022 |
SHANKRAYYA Vs. STATE OF KARNATAKA
|
August 11, 2022 |
SHANTA Vs. STATE OF KARNATAKA
|
August 16, 2022 |
SHANTA Vs. ASSISTANT COMMISSIONER
|
June 13, 2022 |
SHANTA RAM PADWALKAR Vs. STATE OF KARNATAKA
|
October 27, 2022 |
SHANTABAI Vs. GANAPATI
|
June 2, 2022 |
SHANTAPPA Vs. MAHABOOBSAB
|
November 21, 2022 |
SHANTARAM Vs. SUSHEELAMMA
|
October 27, 2022 |
SHANTAVEERAMMA Vs. RESPONDENT: MOHAN
|
February 15, 2022 |
SHANTAVVA Vs. EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT
|
July 26, 2022 |
SHANTAVVA Vs. STATE OF KARNATAKA
|
July 20, 2022 |
SHANTAWWA Vs. GOPAL KRISHNA B.SAWANT
|
September 7, 2022 |
SHANTAYYA Vs. DIVISIONAL CONTROLLER N.W.K.R.T.C
|
August 2, 2022 |
SHANTESH Vs. STATE OF KARNATAKA
|
October 12, 2022 |
SHANTHA Vs. MAHESH
|
November 7, 2022 |
SHANTHA G.H. Vs. HRUDAYA RAJ
|
June 1, 2022 |
SHANTHA KUMAR S.J. Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
|
February 7, 2022 |
SHANTHAKUMAR. B. Vs. STATE OF KARNATAKA
|
October 21, 2022 |
SHANTHAKUMARI Vs. R PREMAVATHI PAVANI
|
November 16, 2022 |
SHANTHAKUMARI Vs. BANK OF BARODA
|
August 1, 2022 |
SHANTHAMMA Vs. H.K.MADHU
|
July 7, 2022 |
SHANTHARAJU G. K. Vs. BORAMMA
|
June 30, 2022 |
SHANTHI Vs. M.ASHOK KUMAR
|
July 14, 2022 |
SHANTHI NIKETHAN HIGH COURT Vs. STATE OF KARNATAKA
|
April 13, 2022 |
SHANTHRAJ PRAVEEN Vs. STATE OF KARNATAKA
|
September 29, 2022 |
SHANTI DHAMA COLLEGE Vs. PRINCIPAL SECRETARY
|
March 28, 2022 |
SHARAD Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SHARADA Vs. JILANI
|
September 7, 2022 |
SHARADA Vs. NAVAKARNATAKA PATTINA SOUHARDA SAHAKARI LTD
|
September 7, 2022 |
SHARADA Vs. G. DINESH
|
August 12, 2022 |
SHARADA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
SHARADABAI Vs. ASSISTANT COMMISSIONER HARAPANAHALLI
|
July 19, 2022 |
SHARADABAI Vs. ASSISTANT COMMISSIONER, HARAPANAHALLI
|
June 15, 2022 |
SHARADABAI Vs. STATE OF KARNATAKA
|
May 31, 2022 |
SHARADAMMA Vs. DEPUTY COMMISSIONER
|
July 26, 2022 |
SHARANABASAVA Vs. SANKIRTA
|
July 6, 2022 |
SHARANAPPA Vs. H.M.NAGARAJ
|
July 7, 2022 |
SHARANAPPA Vs. STATE OF KARNATAKA
|
November 15, 2022 |
SHARANAPPA B.BHOGASHETTY Vs. ASSISTANT EXECUTIVE ENGINEER
|
September 23, 2022 |
SHARANAPPAGOUDA Vs. MUTTAPPA
|
July 14, 2022 |
SHARATH @ SHARATHKUMAR Vs. STATE OF KARNATAKA
|
January 12, 2022 |
SHARATH RAMACHANDRA IYER Vs. AMITH BANERJEE
|
September 7, 2022 |
SHARAVATH MASRURA Vs. STATE OF KARNATAKA
|
February 7, 2022 |
SHARIFSAB MOULASAB NADAF Vs. STATE PUBLIC PROSECUTOR
|
November 4, 2022 |
SHARNAPPA Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SHASHI HENGSU Vs. VASU DEVADIGA
|
January 5, 2022 |
SHASHI KUMAR N. Vs. STATE OF KARNATAKA
|
June 28, 2022 |
SHASHI POOJARI Vs. STATE OF KARNATAKA
|
November 2, 2022 |
SHASHI REKHA Vs. S.H.BASAVARAJAIAH
|
September 8, 2022 |
SHASHIDHAR Vs. STATE OF KARNATAKA
|
August 22, 2022 |
SHASHIDHAR Vs. VIJAYALAXMI
|
May 31, 2022 |
SHASHIDHAR SUBBANNA Vs. STATE
|
July 29, 2022 |
SHASHIDHARGOUDA Vs. STATE OF KARNATAKA
|
June 29, 2022 |
SHASHIKALA Vs. THIRU PALANIVEL
|
November 17, 2022 |
SHASHIKALA Vs. N. K. SWAMY
|
October 17, 2022 |
SHASHIKALA JAYARAM Vs. STATE OF KARNATAKA
|
July 6, 2022 |
SHASHIKANTH Vs. NETHRAVATHI
|
June 22, 2022 |
SHASHIKUMAR Vs. STATE OF KARNATAKA
|
September 1, 2022 |
SHASHIKUMAR Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SHASHIKUMAR Vs. STATE OF KARNATAKA
|
July 21, 2022 |
SHASHIKUMAR M. SHASHI Vs. STATE OF KARNATAKA
|
May 31, 2022 |
SHASHIL Vs. O. H. AMRESH
|
April 12, 2022 |
SHEEBA ANTONY Vs. ANTONY PETER
|
September 30, 2022 |
SHEELA Vs. STATE OF KARNATAKA
|
May 31, 2022 |
SHEELAVATHI Vs. MUNEERA BEGUM
|
September 9, 2022 |
SHEERAZ AHMED SHARIFF Vs. STATE OF KARNATAKA
|
July 25, 2022 |
SHEHNAZ Vs. MANAGEMENT OF NWKRTC
|
September 8, 2022 |
SHEKAMMA Vs. MAHABOOB SAB
|
August 22, 2022 |
SHEKAPPA NAGAPPA VAGATTI Vs. SHEKAPPA
|
July 6, 2022 |
SHEKAR Vs. ANITHA
|
June 21, 2022 |
SHEKARAPPA Vs. STATE
|
August 22, 2022 |
SHEKARAPPA Vs. PUPPANNA
|
March 8, 2022 |
SHEKHAR Vs. STATE OF KARNATAKA
|
September 23, 2022 |
SHEKHAR FAKIRAPPA UPPAR Vs. RENUKA
|
August 25, 2022 |
SHESHADRI M. Vs. R.KARTHIK
|
July 28, 2022 |
SHESHAMMA Vs. STATE
|
November 3, 2022 |
SHESHANAIKA Vs. AMEER HAMZA
|
September 2, 2022 |
SHESHANNA B. Vs. STATE OF KARNATAKA
|
April 12, 2022 |
SHESHAPPA GOWDA Vs. STATE OF KARNATAKA
|
June 10, 2022 |
SHESHAPPA K.M Vs. KSRTC
|
July 29, 2022 |
SHESHARAO PAWAR Vs. STATE
|
August 12, 2022 |
SHIEK MOHAMMED ARBAZ Vs. STATE OF KARNATAKA
|
November 25, 2022 |
SHIK ALEEM Vs. STATE
|
July 29, 2022 |
SHILPA Vs. STATE OF KARNATAKA
|
September 13, 2022 |
SHIV GEETHA SCHOOL OF NURSING Vs. REGISTRAR
|
June 13, 2022 |
SHIVA AND SHIVA ORTHOPAEDIC HOSPITAL Vs. TUMKUR GRAIN MERCHANTS CO-OP BANK
|
April 5, 2022 |
SHIVA CHANDER S. Vs. STATE OF KARNATAKA
|
July 11, 2022 |
SHIVAANAND VIRUPAKASHAPPA BUDARAKATTI Vs. STATE OFKARNATAKA
|
June 30, 2022 |
SHIVABAI BABURAO KUPATI Vs. MALLIKARJUN SHIVASHANKAR CHIKODI
|
December 1, 2022 |
SHIVAGANGA EDUCATIONAL TRUST Vs. K.L NAGENDRA
|
November 17, 2022 |
SHIVAIAH Vs. DEPUTY COMMISSIONER
|
August 11, 2022 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SHIVAKUMAR Vs. KASHIVISHWESWARA SWAMY TEMPLE
|
June 3, 2022 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
June 27, 2022 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
September 16, 2022 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
December 8, 2022 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
October 13, 2022 |
SHIVAKUMAR BABU.M.G Vs. MUKHMEET S.BHATIA
|
September 26, 2022 |
SHIVAKUMAR M. Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
September 6, 2022 |
SHIVAKUMAR S K Vs. MAGESH SHANKAR C P
|
April 22, 2022 |
SHIVAKUMARA Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SHIVAKUMARA NAIKA Vs. N.F.AMARAD
|
September 26, 2022 |
SHIVALEELA Vs. PROJECT MANAGER
|
October 11, 2022 |
SHIVALINGAMMA Vs. MANCHAPPA M.
|
February 21, 2022 |
SHIVALINGAMMA Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SHIVALINGAPPA DODAGOUDAR Vs. STATE OF KARNATAKA
|
June 23, 2022 |
SHIVALINGAVVA Vs. RUDRAPPA
|
July 20, 2022 |
SHIVAMMA Vs. SALEES KUMAR
|
July 5, 2022 |
SHIVAMMA Vs. GOWRAMMA
|
September 13, 2022 |
SHIVAMURTHY MURUGHA SHARANARU Vs. STATE OF KARNATAKA
|
September 30, 2022 |
SHIVANAND Vs. STATE OF KARNATAKA
|
August 16, 2022 |
SHIVANAND Vs. SHIVALEELA
|
July 8, 2022 |
SHIVANAND Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SHIVANAND Vs. BASAVVA
|
February 17, 2022 |
SHIVANAND Vs. SECRETARY GRAM PANCHAYAT
|
October 11, 2022 |
SHIVANAND FAKIRAPPA Vs. STATE OF KARNATAKA
|
June 15, 2022 |
SHIVANAND LAXMAN ANCHI Vs. STATE OF KARNATAKA
|
June 3, 2022 |
SHIVANAND SHAMBULINGAYYA HIREMATH Vs. STATE OF KARNATAKA
|
September 12, 2022 |
SHIVANANDA Vs. SUHANI
|
October 10, 2022 |
SHIVANANDAPPA Vs. HANUMANTHAPPA
|
June 17, 2022 |
SHIVANANJEGOWDA Vs. R.MURALIDHAR
|
July 15, 2022 |
SHIVANNA Vs. MUNIYAPPA,
|
August 1, 2022 |
SHIVANNA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
|
October 13, 2022 |
SHIVANNA Vs. G.M. THIPPESWAMY
|
November 22, 2022 |
SHIVANNA Vs. CHANNABASAPPA
|
September 1, 2022 |
SHIVANNA @ KAPPE SHIVA Vs. STATE OF KARNATAKA
|
February 3, 2022 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
September 5, 2022 |
SHIVAPPA Vs. PUTTAPPA
|
March 16, 2022 |
SHIVAPPA Vs. MALATESH
|
November 16, 2022 |
SHIVAPPA Vs. MOHD. MOSIN KHAN
|
June 22, 2022 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
November 4, 2022 |
SHIVAPPA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SHIVAPPA GOWDA Vs. VENKAMMA
|
September 13, 2022 |
SHIVAPRASAD Vs. STATE
|
May 17, 2022 |
SHIVAPRASAD M. Vs. SHANMUGASWAMY
|
November 18, 2022 |
SHIVAPRASAD S. Vs. STATE OF KARNATAKA
|
March 30, 2022 |
SHIVAPUTRAPPA Vs. NARAYAN
|
July 13, 2022 |
SHIVARAJ KUMAR Vs. STATE OF KARNATAKA
|
March 28, 2022 |
SHIVARAJA @ KULLA SHIVARAJA Vs. COMMISSIONER OF POLICE
|
September 19, 2022 |
SHIVARAJA @ RAJU @ HATHUKUNTE RAJA S/O MURKANAIAH Vs. STATE OF KARNATAKA
|
June 21, 2022 |
SHIVARAJU Vs. DEPUTY COMMISSIONER BENGALURU, URBAN DISTRICT
|
June 28, 2022 |
SHIVARAJU Vs. STATE OF KARNATAKA
|
August 24, 2022 |
SHIVARAJU Vs. STATE OF KARNATAKA
|
August 18, 2022 |
SHIVARAM Vs. GAJANAN
|
September 6, 2022 |
SHIVARAMU R.M. Vs. STATE
|
November 10, 2022 |
SHIVARUDRAPPA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
SHIVASHAKTHI ENTERPRISES Vs. STATE OF KARNATAKA
|
January 20, 2022 |
SHIVASHANKAR Vs. STATE OF KARNATAKA
|
August 11, 2022 |
SHIVASHARAN TULJAPPA PANTOHI Vs. MOHAN KUMAR HANCHATI
|
June 16, 2022 |
SHIVASHARANAPPA G.PATIL Vs. STATE OF KARNATAKA
|
July 29, 2022 |
SHIVASWAMY Vs. STATE OF KARNATAKA
|
July 8, 2022 |
SHIVAYYA Vs. THIMMAKKA
|
July 6, 2022 |
SHIVAYYA S/O KARABASAYYA Vs. MD. IRSHAD HUSSAIN
|
July 8, 2022 |
SHIVU Vs. STATE OF KARNATAKA
|
June 22, 2022 |
SHIVU MASTI MUKRI Vs. STATE OF KARNATAKA
|
October 13, 2022 |
SHOBHA Vs. MEENAXI
|
September 3, 2022 |
SHOBHA Vs. KAREWWA
|
July 12, 2022 |
SHOBHA Vs. H.PAUL NAVEEN
|
July 22, 2022 |
SHOBHA Vs. OFFICE IN-CHARGE
|
October 10, 2022 |
SHOBHA Vs. DIVISIONAL CONTROLLER
|
September 23, 2022 |
SHOBHA K.SHETTY Vs. STATE OF KARNATAKA
|
September 13, 2022 |
SHOBHARANI S.C. Vs. SHIVALINGAIAH
|
June 22, 2022 |
SHOUAIB ALI SHARIEFF Vs. NAHEEDA BANU
|
March 9, 2022 |
SHOWKATH KHAN Vs. STATE OF KARNATAKA
|
June 23, 2022 |
SHRAVANKUMAR Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SHREE CHARAN PVT. LTD. Vs. V.M. ENGINEERING
|
March 17, 2022 |
SHREEDEVI W/O: SANTOSH KALASRADDI Vs. SANTOSH S/O: MALLAPPA KALASRADDI
|
February 25, 2022 |
SHREEJI INTERIORS Vs. PROVIDENT HOUSING LIMITED
|
July 6, 2022 |
SHREELAKSHMI N. Vs. RAJIV GANDHI UNIVERSITY OF
|
June 6, 2022 |
SHREEROOPA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SHREESHA Vs. STATE OF KARNATAKA
|
November 10, 2022 |
SHREYAS RAJ Vs. STATE OF KARNATAKA
|
June 6, 2022 |
SHRI ALLABAKSH Vs. IMAM HUSSAIN
|
October 21, 2022 |
SHRI ROHIT Vs. STATE OF KARNATAKA
|
April 22, 2022 |
SHRI SIDDHIVINAYAK SOUHARD CREDIT SAHAKARI LTD Vs. STATE OF KARNATAKA
|
July 20, 2022 |
SHRI YUSUB Vs. STATE OF KARNATAKA
|
June 10, 2022 |
SHRI.GOURISHANKAR URBAN CO-OP CREDIT SOCIETY LTD. Vs. LINGARAJ BASAPPA NADGOUDAR
|
September 1, 2022 |
SHRIDHAR Vs. SAKRAPPA
|
October 14, 2022 |
SHRIKANT Vs. STATE OF KARNATAKA
|
August 23, 2022 |
SHRIKANT Vs. LAND ACQUISITION OFFICER
|
June 2, 2022 |
SHRIKANT Vs. RATNAWA
|
November 22, 2022 |
SHRIKANTH Vs. STATE OF KARNATAKA
|
June 21, 2022 |
SHRIKANTH Vs. STATE OF KARNATAKA
|
November 4, 2022 |
SHRIKANTH HEGDE Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 9, 2022 |
SHRINATH BABU Vs. STATE OF KARNATAKA
|
July 18, 2022 |
SHRINIVAS Vs. PUTTA BHATA ANNAYYA BHAT
|
November 16, 2022 |
SHRINIVAS Vs. SHIDRAMAPPA
|
July 20, 2022 |
SHRINIVAS Vs. KAVERI
|
July 5, 2022 |
SHRINIVAS NAYAK Vs. NAGARAJ DEVAPPA NAYAK
|
June 30, 2022 |
SHRIRAM @ BHARATH Vs. STATE
|
January 20, 2022 |
SHRIRAM CITY UNION FINANCE LTD Vs. DONALD DAYANAND DONALD
|
June 27, 2022 |
SHRIRAM GENERAL INSURANCE Vs. NINGAMMA
|
April 20, 2022 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SRIDEVI
|
September 1, 2022 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANJULA
|
September 9, 2022 |
SHRIRAM GENERAL INSURANCE COMAPNY LTD Vs. KESHAVAMURTHY H.L.
|
September 5, 2022 |
SHRISHA KESHAVA YEDAPADITHAYA Vs. UNION OF INDIA
|
July 7, 2022 |
SHRISHAIL Vs. STATE OF KARNATAKA
|
September 15, 2022 |
SHRUTHI NAGARAJ Vs. NAGARAJ KRISHNA
|
June 2, 2022 |
SHRUTI G. Vs. RAJASHEKARAN. R
|
June 24, 2022 |
SHRUTI S.BELLAKKI Vs. STATE OF KARNATAKA
|
July 20, 2022 |
SHUSHRUTI SOUHARDA SHAKARA BANK NIYAMITHA Vs. S. MANJUNATH
|
March 2, 2022 |
SHWETA Vs. STATE OF KARNATAKA
|
July 14, 2022 |
SHWETHA Vs. AYYAPPA
|
July 5, 2022 |
SHWETHA KIRAN Vs. POOJA YADAV
|
March 7, 2022 |
SHYAM Vs. STATE OF KARNATAKA
|
June 24, 2022 |
SHYAMIL Y. Vs. STATE BY KARNATAKA
|
April 22, 2022 |
SIDANTH SHENAVA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 28, 2022 |
SIDDAGANGAMMA Vs. SUPERINTENDENT ENGINEER
|
July 7, 2022 |
SIDDAIAH Vs. STATE OF KARNATAKA
|
November 10, 2022 |
SIDDALINGAPPA Vs. KRISHNAPPA
|
July 1, 2022 |
SIDDALINGAPPA S. Vs. STATE OF KARNATAKA
|
July 20, 2022 |
SIDDALINGASWAMIGALU Vs. HANUMANTHRAY
|
July 12, 2022 |
SIDDAMMA Vs. PUTTARAJU
|
July 11, 2022 |
SIDDANA GOUDA Vs. STATE OF KARNATAKA
|
September 2, 2022 |
SIDDAPPA Vs. DEPUTY COMMISSIONER, BENGALURU DISTRICT
|
September 28, 2022 |
SIDDAPPA Vs. LAND TRIBUNAL
|
September 2, 2022 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
November 22, 2022 |
SIDDAPPA Vs. DEPUTY COMMISSIONER
|
June 1, 2022 |
SIDDAPPA Vs. SHOBHA
|
June 7, 2022 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
September 22, 2022 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
October 17, 2022 |
SIDDARAJU Vs. STATE OF KARNATAKA
|
July 7, 2022 |
SIDDARAM S. PATIL Vs. STATE OF KARNATAKA
|
June 16, 2022 |
SIDDARAMAIAH Vs. S.V. NARENDRA
|
October 11, 2022 |
SIDDAYYA Vs. PRAKASH
|
July 7, 2022 |
SIDDEGOWDA Vs. KARNATAKA INDUSTRIAL DEVELOPMENT BOARD
|
December 1, 2022 |
SIDDESH B. R. Vs. STATE OF KARNATAKA
|
September 5, 2022 |
SIDDESH M. C. Vs. PRINCIPAL SECRETARY MINISTRY OF HIGHER EDUCATION
|
August 16, 2022 |
SIDDHARTH Vs. JOINT DIRECTOR OF LAND RECORDS
|
September 9, 2022 |
SIDDHARTH L.T. Vs. STATE OF KARNATAKA
|
February 1, 2022 |
SIDRAM MALAKARI WADEYAR Vs. GOURAVVA SIDDAPPA WADEYAR
|
October 29, 2022 |
SIJO SEBASTAIN Vs. KARNATAKA INFORMATION COMMISSION
|
July 26, 2022 |
SILK MANUFACTURING ASSOCIATION Vs. B.UMASHANKAR
|
September 20, 2022 |
SILVARAJ M DSOUZA Vs. KARNATAKA
|
June 30, 2022 |
SIMHADRI Vs. STATE OF KARNATAKA
|
June 27, 2022 |
SISTER CLARA P.V Vs. DIRECTOR GENERAL OF POLICE
|
September 27, 2022 |
SITA PAINTS PVT LTD Vs. DEPUTY GENERAL MANAGER
|
September 13, 2022 |
SKANDA ROCKS Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SMART OWNER SERVICES INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
June 1, 2022 |
SMRUTHI C. RAJ Vs. STATE OF KARNATAKA
|
March 16, 2022 |
SMT. ANITHA PATIL Vs. STATE OF KARNATAKA
|
August 24, 2022 |
SMT. GEETHA. K W/O GOVINDARAJU Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SMT. KAVITHA, W/O. LATE GANESH Vs. M/S. GANESH TRAVELS
|
June 30, 2022 |
SMT. NAVEENA Vs. STATE OF KARNATAKA
|
May 27, 2022 |
SMT. P.S.JAYAMMA Vs. P.S. NAGARAJ, SON OF P.SRINIVASAIAH
|
April 28, 2022 |
SMT. PARVATHAMMA Vs. PCL.CF. CONSERVATOR OF FORESTS
|
January 4, 2022 |
SMT. RATHNAMMA Vs. MUDDAMMA
|
January 4, 2022 |
SMT. RESHAM Vs. STATE OF KARNATAKA
|
February 10, 2022 |
SMT. RESHAM, D/O K. FARUK Vs. STATE OF KARNATAKA
|
March 15, 2022 |
SMT. VEENASHRI, W/O. D.V. KESHAV Vs. SRI. SHANKAR, S/O GANGADHARASA
|
October 19, 2022 |
SMT.THAYAMMA W/O RAMESH Vs. COMMISSIONER OF POLICE
|
December 8, 2022 |
SNAPDEAL PRIVATE LIMITED Vs. STATE OF KARANATAKA
|
March 4, 2022 |
SNEHA LATA Vs. STATE OF KARNATAKA
|
October 17, 2022 |
SOBATI AVAPPA Vs. STATE OF KARNATAKA
|
September 3, 2022 |
SOBHA CITY BENGALURU BUYERS ASSOCIATION Vs. STATE OF KARNATAKA
|
July 21, 2022 |
SOBHA LIMITED Vs. NAVA VISHWA SHASHI VIJAYA KRISHNA PROPERTIES PVT. LTD.
|
July 8, 2022 |
SOBHA LIMITED Vs. NAVA VISHWA SHASHI VIJAYA
|
June 10, 2022 |
SOHAMS BICESTER VILLAGE Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
December 9, 2022 |
SOHO PUB AND GRILL Vs. STATE OF KARNATAKA
|
March 29, 2022 |
SOJA PANICKER Vs. KARNATAKA
|
June 3, 2022 |
SOMA Vs. STATE OF KARNATAKA
|
June 13, 2022 |
SOMACHANDRA REDDY Vs. DEPUTY DIRECTOR OF LAND RECORDS
|
July 22, 2022 |
SOMANNA Vs. STATE OF KARNATAKA
|
July 26, 2022 |
SOMAPPA BALAPPA NANDI Vs. MALLAPPA
|
December 15, 2022 |
SOMARADDI Vs. STATE OF KARNATAKA
|
October 28, 2022 |
SOMASHEKAR Vs. M. V. GURURAJU
|
November 17, 2022 |
SOMASHEKAR Vs. STATE OF KARNATAKA
|
September 20, 2022 |
SOMASHEKAR H.V. Vs. KANAKARATHNAMMA
|
July 13, 2022 |
SOMASHEKARA Vs. VASANTHAKUMAR
|
February 8, 2022 |
SOMASHEKARA Vs. STATE OF KARNATAKA
|
January 31, 2022 |
SOMAVVA KALLAPPA PUJER Vs. HARI
|
July 5, 2022 |
SOMAYYA Vs. DIVISIONAL CONTROLLER, NORTH EAST KARNATAKA ROAD
|
June 23, 2022 |
SOMESHA Vs. MALLESHA
|
February 15, 2022 |
SOMESHA H. M. Vs. STATE OF KARNATAKA
|
November 18, 2022 |
SONU Vs. STATE OF KARNATAKA
|
September 21, 2022 |
SOUMYA SHREE T.C. Vs. KARNATAKA VETERINARY ANIMAL
|
October 10, 2022 |
SOUNDARY GRAPHICS Vs. ROSE FLOWERS CP/PVT. LTD.
|
March 16, 2022 |
SOUTH INDIA BIBLICAL SEMINARY Vs. INDRAPRASTHA SHELTERS PRIVATE LIMITED
|
March 28, 2022 |
SOUTHERN INDIA BANKS Vs. INCOME-TAX OFFICER
|
July 8, 2022 |
SOWMYA Vs. S. VENKATESH BABU
|
August 16, 2022 |
SOWMYA Vs. ESHWARAIAH
|
July 4, 2022 |
SPECIAL LAND ACQUISITION OFFICER Vs. ARAKKANETIL OMEN IYPE
|
August 16, 2022 |
SPECIAL LAND ACQUISITION OFFICER Vs. STATE OF KARNATAKA
|
October 31, 2022 |
SPECIAL LAND ACQUISITION OFFICER Vs. KAMALAXI SHIVALINGAPPA PARSHI
|
October 19, 2022 |
SREE GAJANANA POWER CONTROLS PVT. LTD. Vs. DEPUTY GENERAL MANAGER
|
November 9, 2022 |
SREE GANAPATHI DIETY Vs. SATHYABHAMAMA
|
June 14, 2022 |
SREE MURALIDHARA EDUCATION SOCIETY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 4, 2022 |
SREE RANGANATHASWAMY BHOVI Vs. M.B. SARVAMANGALAMMA
|
June 14, 2022 |
SREE REDDY PROPERTIES PVT LTD. Vs. RAMESH
|
February 7, 2022 |
SREEDEVI.R Vs. PRINCIPAL SECRETARY
|
September 15, 2022 |
SREENIDHI Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
October 10, 2022 |
SREENIVASULU G. Vs. ORIENTAL INSURANCE CO. LTD
|
June 30, 2022 |
SRI ABRAHAM T.J. S/O LATE SRI JOSEPH T.A. Vs. SRI B.S. YEDIYURAPPA S/O LATE SRI SIDDALINGAPPA
|
September 7, 2022 |
SRI GANESH PRASAD HEGDE S/O VISHWANATH HEGDE Vs. SMT. SUREKHA SHETTY W/O GANESH PRASAD HEGDE
|
June 6, 2022 |
SRI JAVALI GURURAJENDRA Vs. MANAGING DIRECTOR, KSRTC
|
December 1, 2022 |
SRI MANJESHWARA Vs. SRI DHARME GOWDA
|
January 7, 2022 |
SRI NANDAKUMAR K. Vs. DEPUTY REGISTRAR OF CHITS
|
October 19, 2022 |
SRI PRASANNA S/O PUTTARAMU Vs. UNITED INDIA INSURANCE CO. LTD
|
November 14, 2022 |
SRI SATHYA SAI LOKA SEVA TRUST Vs. SRI SATHYA SAI CENTRAL TRUST
|
April 19, 2022 |
SRI SCL INFRATECH LIMITED Vs. STATE OF KARNATAKA
|
July 22, 2022 |
SRI SWAMY B. Vs. STATE
|
September 15, 2022 |
SRI VENKATARAYA S NAYAK Vs. D VIJAYGOPAL MALLYA
|
November 25, 2022 |
SRI. BALAJI HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. MUNITHAYAMMA
|
September 6, 2022 |
SRI. CHIDGHANASWAMIGALU Vs. SRI. K. H. SOMASHEKHARAPPA
|
April 26, 2022 |
SRI. DR YASIN KHAN Vs. STATE OF KARNATAKA
|
May 23, 2022 |
SRI. GURU SANKANNARAYASRAMA TRUST (REGD.), SRI DATTATREYA TEMPLE Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 18, 2022 |
SRI. HANUMANTH DEV TEMPLE TRUST COMMITTEE Vs. STATE OF KARNATAKA
|
November 16, 2022 |
SRI. K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
|
May 30, 2022 |
SRI. N.V GANGDHAR Vs. SRI. A RAMESH
|
December 7, 2022 |
SRI. PANCHAKSHARI, S/O SIDDAGANGAPPA Vs. STATE OF KARNATAKA
|
June 15, 2022 |
SRIADIV MANJUNATH ARADHYA Vs. STATE OF KARNATAKA
|
June 9, 2022 |
SRIDEVI Vs. STATE OF KARNATAKA
|
June 17, 2022 |
SRIDEVI Vs. STATE OF KARNATKA
|
August 2, 2022 |
SRIDEVI Vs. RAMESH
|
February 1, 2022 |
SRIDEVI P.G. Vs. KARNATAKA UNIVERSITY
|
April 11, 2022 |
SRIKANT Vs. S.HARSHA
|
July 20, 2022 |
SRIKANTA M. R. Vs. GEETHA
|
December 2, 2022 |
SRIKANTAHA Vs. STATE OF KARNATAKA
|
July 7, 2022 |
SRIKANTAIAH Vs. STATE BY ANTI CORRUPTION BUREAU
|
May 26, 2022 |
SRIKANTAIAH Vs. STATE OF KARNATAKA
|
November 9, 2022 |
SRIKANTAMURTHY Vs. M. PARVATHI
|
November 14, 2022 |
SRIKANTH L GHOTNEKAR Vs. STATE OF KARNATAKA
|
April 8, 2022 |
SRIKANTHA Vs. ARUNKUMAR KARAGI
|
August 11, 2022 |
SRIKARANA Vs. ADMINISTRATIVE OFFICER
|
February 7, 2022 |
SRILATHA GUPTA Vs. STATE OF KARNATAKA
|
November 17, 2022 |
SRINAGA T M RAJAPPA
Vs. STATE OF KARNATAKA
|
June 8, 2022 |
SRINATH K. M. Vs. STATE BY KARNATAKA
|
April 22, 2022 |
SRINIDHI.M Vs. STATE OF KARNATAKA
|
September 7, 2022 |
SRINIVAS Vs. SATHYANARAYANA R.
|
October 12, 2022 |
SRINIVAS Vs. JAYAMMA
|
November 16, 2022 |
SRINIVAS Vs. STATE OF KARNATAKA
|
November 17, 2022 |
SRINIVAS Vs. STATE OF KARNATAKA
|
November 3, 2022 |
SRINIVAS Vs. STATE OF KARNATAKA
|
July 28, 2022 |
SRINIVAS Vs. SHANTHA KUMARI
|
July 5, 2022 |
SRINIVAS MURTHY H.N. Vs. STATE OF KARNATAKA
|
January 10, 2022 |
SRINIVAS R. Vs. STATE OF KARNATAKA
|
July 26, 2022 |
SRINIVASA Vs. STATE
|
May 27, 2022 |
SRINIVASA A.G. Vs. STATE OF KARNATAKA
|
July 19, 2022 |
SRINIVASA R. Vs. STATE OF KARNATAKA
|
September 12, 2022 |
SRIRAM D. Vs. STATE OF KARNATAKA
|
September 21, 2022 |
SRIRAM S. Vs. STATE OF KARNATAKA
|
November 4, 2022 |
SRISUNDAR SANKARNARAYANAN Vs. ARUNIMA GUPTA
|
August 11, 2022 |
SRIVIDYA K.H Vs. STATE OF KARNATAKA
|
January 10, 2022 |
SRK ENERGY PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 21, 2022 |
SRS AGRO SERVICE Vs. STATE OF KARNATAKA
|
September 12, 2022 |
SRUJANA Vs. YALLAPPA
|
July 12, 2022 |
ST. JOSEPHS ACADEMY OF NURSING Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
|
March 17, 2022 |
STADMED PRIVATE LTD. Vs. UNION OF INDIA
|
July 11, 2022 |
STANLEY JOSEPH Vs. STATE OF KARNATAKA
|
April 18, 2022 |
STATE Vs. SHARANU
|
October 27, 2022 |
STATE Vs. LAKSHMINARAYANA
|
July 21, 2022 |
STATE Vs. SANGANNA
|
March 4, 2022 |
STATE Vs. KEMPEGOWDA
|
February 9, 2022 |
STATE Vs. N.LOKESH
|
September 22, 2022 |
STATE Vs. DEVENDRA KUMAR SONI
|
September 14, 2022 |
STATE Vs. RITESH MILAPCHAND JAIN
|
September 23, 2022 |
STATE Vs. NARASIMHA MURTHY
|
October 10, 2022 |
STATE Vs. MITHUN KUMAR
|
November 3, 2022 |
STATE Vs. SHIVANNA
|
February 15, 2022 |
STATE Vs. CHANDRASHIKAR BHIMAPPA MADAR
|
November 29, 2022 |
STATE Vs. MONNAPPA GOWDA
|
June 13, 2022 |
STATE Vs. NARAYANASWAMY
|
June 29, 2022 |
STATE Vs. MOHAMMED
|
June 21, 2022 |
STATE BANK OF MYSORE Vs. SHIVANNA D.HULGUR
|
September 21, 2022 |
STATE BY LOKAYUKTHA BENGALURU RURAL Vs. H.R.VISHWANATH
|
April 8, 2022 |
STATE BY MYSORE Vs. SRI BHIRAVA @ BHIRAPPA
|
January 4, 2022 |
STATE BY S .P Vs. T. SRINIVASA
|
June 29, 2022 |
STATE OF KARNATAKA Vs. BASAVARAJU
|
December 12, 2022 |
STATE OF KARNATAKA Vs. JAMNALAL BAJAJ SEVA TRUST
|
June 22, 2022 |
STATE OF KARNATAKA Vs. YEN CAFÉ
|
June 30, 2022 |
STATE OF KARNATAKA Vs. DODDASIDDAIAH
|
June 28, 2022 |
STATE OF KARNATAKA Vs. SHANTHRAJ
|
June 8, 2022 |
STATE OF KARNATAKA Vs. RAJASHREE UDAGATTI
|
June 1, 2022 |
STATE OF KARNATAKA Vs. SOMESHWARI C. N.
|
June 13, 2022 |
STATE OF KARNATAKA Vs. SHANTHA @ SHANTHASETTY
|
May 12, 2022 |
STATE OF KARNATAKA Vs. BHASKAR
|
January 31, 2022 |
STATE OF KARNATAKA Vs. PRASHANTH
|
November 14, 2022 |
STATE OF KARNATAKA Vs. MURALI
|
November 9, 2022 |
STATE OF KARNATAKA Vs. PURUSHOTHAMA
|
November 18, 2022 |
STATE OF KARNATAKA Vs. MOHAN
|
February 16, 2022 |
STATE OF KARNATAKA Vs. RAHAMATHULLA
|
November 17, 2022 |
STATE OF KARNATAKA Vs. MOHAMMED SHARIEF
|
September 2, 2022 |
STATE OF KARNATAKA Vs. ATHAULLA JOKATTE
|
January 25, 2022 |
STATE OF KARNATAKA Vs. S.P.GAYATHRI
|
September 28, 2022 |
STATE OF KARNATAKA Vs. ASHOK DEVADIGA
|
September 27, 2022 |
STATE OF KARNATAKA Vs. CHIKKAMUNIVENKATAPPA
|
September 6, 2022 |
STATE OF KARNATAKA Vs. ASHOKAPPA
|
September 13, 2022 |
STATE OF KARNATAKA Vs. N.PUTTASWAMY
|
September 2, 2022 |
STATE OF KARNATAKA Vs. PURANDARA HEGDE
|
September 8, 2022 |
STATE OF KARNATAKA Vs. APPAUUA LAKKAPPA SANADI
|
April 19, 2022 |
STATE OF KARNATAKA Vs. MOHASIN MOHAMMED ALI A. MUJAWAR
|
August 16, 2022 |
STATE OF KARNATAKA Vs. RAMESH
|
February 3, 2022 |
STATE OF KARNATAKA Vs. HUPEGOWDA
|
September 12, 2022 |
STATE OF KARNATAKA Vs. H.R. SHANTHA
|
August 22, 2022 |
STATE OF KARNATAKA Vs. NAGENDRA G.K.
|
July 8, 2022 |
STATE OF KARNATAKA Vs. SANNAD URUKUNDAYYA
|
August 11, 2022 |
STATE OF KARNATAKA Vs. RAVIKUMAR
|
February 15, 2022 |
STATE OF KARNATAKA Vs. M.MUNIRAJA
|
February 1, 2022 |
STATE OF KARNATAKA Vs. SIDDARAJU
|
March 8, 2022 |
STATE OF KARNATAKA Vs. DEVARAJU
|
January 4, 2022 |
STATE OF KARNATAKA Vs. SHANTHA @ SHANTHASETTY
|
May 5, 2022 |
STATE OF KARNATAKA Vs. MATHRU SATERI GURAV
|
September 1, 2022 |
STATE OF KARNATAKA Vs. MALLIKARJUNA KADAPPA PATIL
|
April 21, 2022 |
STATE OF KARNATAKA Vs. SHANKAR URF SHANKRAPPA
|
April 22, 2022 |
STATE OF KARNATAKA Vs. SUGAPPA
|
April 20, 2022 |
STATE OF KARNATAKA Vs. NINGAPPA AMARAPPA BALABATTI
|
April 20, 2022 |
STATE OF KARNATAKA Vs. MALLESHAPPA
|
March 23, 2022 |
STATE OF KARNATAKA Vs. SOMASHEKHAR
|
April 20, 2022 |
STATE OF KARNATAKA Vs. SHEKHAPPA
|
March 16, 2022 |
STATE OF KARNATAKA Vs. ASIF RASOOLSAB SANADI
|
March 23, 2022 |
STATE OF KARNATAKA Vs. SHARANABASAVA N. PATIL
|
February 18, 2022 |
STATE OF KARNATAKA Vs. SANTHOSH
|
November 23, 2022 |
STATE OF KARNATAKA Vs. KRISHNAMURTHY M. T.
|
May 26, 2022 |
STATE OF KARNATAKA Vs. SATHISH KHARVI
|
June 20, 2022 |
STATE OF KARNATAKA Vs. RAVI C. K.
|
May 30, 2022 |
STATE OF KARNATAKA Vs. SRINIVASA
|
November 2, 2022 |
STATE OF KARNATAKA Vs. GIRISH
|
June 1, 2022 |
STATE OF KARNATAKA Vs. G. V. RAMESH
|
February 7, 2022 |
STATE OF KARNATAKA Vs. D. P. DILIP KUMAR
|
January 27, 2022 |
STATE OF KARNATAKA Vs. YOGA RAMESH
|
July 15, 2022 |
STATE OF KARNATAKA Vs. S. B. SHIVASHANKAR
|
August 2, 2022 |
STATE OF KARNATAKA Vs. RAGHUNATH
|
July 21, 2022 |
STATE OF KARNATAKA Vs. PRESTIGE ESTATES PROJECTS LIMITED
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July 29, 2022 |
STATE OF KARNATAKA Vs. BASAVARAJ. YARADEMMI
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July 7, 2022 |
STATE OF KARNATAKA Vs. VENKATESH BHAT
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July 22, 2022 |
STATE OF KARNATAKA Vs. BHEEMRAJU
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May 25, 2022 |
STATE OF KARNATAKA Vs. G.VENKATARAMANAIAH
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July 6, 2022 |
STATE OF KARNATAKA Vs. JAYANNA
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July 1, 2022 |
STATE OF KARNATAKA Vs. PONNACHANA K.SOMAIAH
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July 12, 2022 |
STATE OF KARNATAKA Vs. S.S.JADHAV
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July 5, 2022 |
STATE OF KARNATAKA Vs. BASAVRAJ
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November 4, 2022 |
STATE OF KARNATAKA Vs. K. SURESH
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October 28, 2022 |
STATE OF KARNATAKA Vs. LAND TRIBUNAL
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October 19, 2022 |
STATE OF KARNATAKA Vs. YOGESHA M.N.
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January 27, 2022 |
STATE OF KARNATAKA Vs. V. CHANDRASHEKHAR
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February 9, 2022 |
STATE OF KARNATAKA Vs. NAVEEN
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April 5, 2022 |
STATE OF KARNATAKA Vs. GANESHA
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January 28, 2022 |
STATE OF KARNATAKA Vs. K. B. GANESH
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February 25, 2022 |
STATE OF KARNATAKA Vs. NARASIMHAMURTHY
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October 27, 2022 |
STATE OF KARNATAKA Vs. SHARAN
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October 31, 2022 |
STATE OF KARNATAKA Vs. T. HANUMANTHAIAH
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December 5, 2022 |
STATE OF KARNATAKA Vs. JAYASHREE
|
December 9, 2022 |
STATE OF KARNATAKA Vs. SHARIF
|
November 21, 2022 |
STATE OF KARNATAKA Vs. HUSSAINI NABISAB BAGALKOT
|
December 16, 2022 |
STATE OF KARNATAKA Vs. SOMANNA
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March 3, 2022 |
STATE OF KARNATAKA BY DEVANAHALLI POLICE Vs. CHANDRASHEKAR
|
February 24, 2022 |
STATE OF KARNATAKA BY SUB-INSPECTOR OF POLICE Vs. SRI U.DEVARAJ KUMAR
|
March 3, 2022 |
STAYFIT HEALTH AND FITNESS WORLD PVT.LTD Vs. RADHIKA MITTAL
|
October 10, 2022 |
STEEL AUTHORITY OF INDIA LIMITED Vs. B.N.SRINIVASA
|
September 26, 2022 |
STEEL HYPERMART INDIA PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION BANKING SECURITIES FRAUD BRANCH
|
August 2, 2022 |
STEPHEN UTHAYAKUMAR Vs. THE STATE OF KARNATAKA
|
April 22, 2022 |
STEVEN Vs. STATE OF KARNATAKA
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November 18, 2022 |
STEWART BRADLEY MICIOTTO Vs. STATE OF KARNATAKA
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August 8, 2022 |
STUMPP SCHUELE Vs. BASAVARAJA.M
|
September 6, 2022 |
SUBBAIAH Vs. STATE OF KARNATAKA
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June 22, 2022 |
SUBBAMMA Vs. STATE OF KARNATAKA
|
May 26, 2022 |
SUBBANNA Vs. STATE OF KARNATAKA
|
June 14, 2022 |
SUBBANNA Vs. STATE OF KARNATAKA
|
August 10, 2022 |
SUBBARAYA Vs. GURAPPA SHETTY
|
February 15, 2022 |
SUBBEGOUDA Vs. STATE OF KARNATAKA
|
April 21, 2022 |
SUBHADRA Vs. JAYANTHI
|
November 21, 2022 |
SUBHAN SHARIFF Vs. STATE OF KARNATAKA
|
March 5, 2022 |
SUBHAS Vs. STATE OF KARNATAKA
|
July 5, 2022 |
SUBHAS Vs. STATE OF KARNATAKA
|
September 28, 2022 |
SUBHASH Vs. GOVERNMENT OF KARN ATAKA
|
September 6, 2022 |
SUBHASH Vs. STATE OF KARNATAKA
|
December 8, 2022 |
SUBHRA GIRI Vs. REGISTRAR KARNATAKA STATE NURSING COUNCIL
|
July 18, 2022 |
SUBRAMANI Vs. STATE OF KARNATAKA
|
March 4, 2022 |
SUBRAMANI Vs. STATE OF KARNATAKA
|
November 22, 2022 |
SUBRAMANI M. Vs. STATE OF KARNATAKA
|
October 31, 2022 |
SUBRAMANI N. Vs. KANNAPPANAVAR BYRAPPA
|
July 5, 2022 |
SUCHENDRA Vs. STATE OF KARNATAKA
|
November 21, 2022 |
SUCO SOUHARDA SAHAKARI CO-OPERATIVE BANK LTD Vs. KARNATAKA STATE SOUHARDA CO-OPERATIVE
|
July 15, 2022 |
SUDARSHAN RAMESH Vs. UNION OF INDIA
|
June 20, 2022 |
SUDEEP Vs. STATE OF KARNATAKA
|
September 12, 2022 |
SUDEEP Vs. STATE OF KARNATAKA
|
July 28, 2022 |
SUDHA ELECTRICALS Vs. HUBBALLI ELECTRICITY COMPANY LIMITED
|
August 10, 2022 |
SUDHA KRISHNA MANDOLKAR Vs. NARAYAN RAVINDRA BADIGER
|
June 22, 2022 |
SUDHA S. Vs. RATHNA S.
|
November 22, 2022 |
SUDHAKAR REDDY Vs. SWETHA
|
August 10, 2022 |
SUDHARANI Vs. SARASWATHI
|
July 7, 2022 |
SUDHEENDRA Vs. RAGINI B.YADAHALLI
|
July 14, 2022 |
SUDHIR Vs. BHAGYASHREE
|
July 20, 2022 |
SUDHIR Vs. STATE OF KARNATAKA
|
February 8, 2022 |
SUHAS Vs. UNIVERSITY OF MYSORE
|
July 11, 2022 |
SUHASHINI K. Vs. STATE OF KARNATAKA
|
July 4, 2022 |
SUHEL BAIG @ BABU Vs. STATE
|
February 8, 2022 |
SUJATA Vs. DEEPAK
|
July 18, 2022 |
SUJIT KUMAR SEN Vs. ICICI LOMBARD GEN INS CO LTD
|
July 1, 2022 |
SUKANYA NAGARAJ Vs. SUPRIYA RAMAGOPAL
|
July 18, 2022 |
SUKSHITH Vs. STATE OF KARNATAKA
|
September 26, 2022 |
SULAIAH Vs. STATE
|
October 31, 2022 |
SULOCHANA Vs. HANUMANTAGOUDA
|
November 8, 2022 |
SULOCHANA BAI Vs. KESHAV SUTRAVE
|
September 8, 2022 |
SUMA Vs. H.KUMAR
|
July 1, 2022 |
SUMA B. Vs. DIRECTOR (ADMINISTRATION AND HUMAN RESOURCE) KARNATAKA POWER TRANSMISSION CORPORATION LTD.
|
July 6, 2022 |
SUMA P Vs. STATE OF KARNATAKA
|
December 7, 2022 |
SUMA RAMACHANDRA Vs. K.BASAVARAJU
|
July 26, 2022 |
SUMANA B.R. Vs. NIL
|
June 2, 2022 |
SUMANA PARUCHURI Vs. STATE OF KARNATAKA
|
September 3, 2022 |
SUMANT Vs. LAKSHMIDEVI
|
July 22, 2022 |
SUMANTH REDDY Vs. JAGANMAYI BUILDERS AND DEVELOPERS PVT. LTD.
|
July 6, 2022 |
SUMITH R. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
April 28, 2022 |
SUMITHRA BHAT Vs. BEN COMPOSE
|
July 25, 2022 |
SUMITRA Vs. STATE OF KARNATAKA
|
July 13, 2022 |
SUMMAYYA KAUSAR ATTAR Vs. STATE OF KARNATAKA
|
February 25, 2022 |
SUNADAMMA Vs. MUNIVENKATAMMA
|
October 27, 2022 |
SUNAND S. Vs. STATE OF KARNATAKA
|
September 23, 2022 |
SUNAND.A. Vs. STATE OF KARNATAKA
|
September 7, 2022 |
SUNDARA Vs. STATE OF KARNATAKA
|
March 31, 2022 |
SUNDARA BAI Vs. DEPUTY COMMISSIONER
|
September 8, 2022 |
SUNDARAMMA Vs. UNION OF INDIA
|
August 1, 2022 |
SUNDRESH GOWDA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
SUNEETA SACHIN RACHANAIKAR Vs. M. RAMESHA NAIK
|
March 28, 2022 |
SUNIL Vs. STATE OF KARNATAKA
|
August 17, 2022 |
SUNIL Vs. STATE OF KARNATAKA
|
September 3, 2022 |
SUNIL Vs. STATE OF KARNATAKA
|
June 27, 2022 |
SUNIL BIRA Vs. STATE OF KARNATAKA
|
September 28, 2022 |
SUNIL CHAJED Vs. STATE OF KARNATAKA
|
March 10, 2022 |
SUNIL D.R. Vs. JAYAPPA
|
July 13, 2022 |
SUNIL JOLLY Vs. RAGHAVENDRA
|
June 8, 2022 |
SUNIL KUMAR Vs. STATE
|
July 27, 2022 |
SUNIL KUMAR Vs. STATE
|
February 4, 2022 |
SUNIL KUMAR M. R. Vs. STATE
|
November 21, 2022 |
SUNITA Vs. SANJAY
|
September 20, 2022 |
SUNITA Vs. D.KARIBASAVANAGOUDA
|
July 15, 2022 |
SUNITA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
SUNITHA A.PATIL Vs. STATE OF KARNATAKA
|
September 1, 2022 |
SUNITHA M K Vs. K. SHIVAPPA
|
June 29, 2022 |
SUNITHA M.A. B.ED. Vs. VIRUPAKSHA
|
July 8, 2022 |
SUNKA BHOVI Vs. STATE OF KARNATAKA
|
November 15, 2022 |
SUNRAYS COMPOSTS Vs. STATE OF KARNATAKA
|
November 8, 2022 |
SUO MOTU Vs. STATE OF KARNATAKA
|
August 1, 2022 |
SUO-MOTU-WITH REGARD TO FILLING UP ALL Vs. STATE OF UTTAR PRADESH
|
April 27, 2022 |
SUPRIT Vs. STATE OF KARNATAKA
|
July 14, 2022 |
SUPRIT ISHWAR DIVATE Vs. STATE OF KARNATAKA
|
June 10, 2022 |
SUPRITHA J Vs. STATE OF KARNATAKA
|
January 25, 2022 |
SUPRIYA Vs. STATE OF KARNATAKA
|
July 27, 2022 |
SUPRIYA SHRINATE Vs. MRT MUSIC
|
November 8, 2022 |
SUREKHA Vs. BENGALURU
|
June 22, 2022 |
SUREKHA Vs. STATE
|
August 23, 2022 |
SURENDER S Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
|
April 28, 2022 |
SURESH Vs. STATE OF KARNATAKA
|
April 21, 2022 |
SURESH Vs. D RAMESH
|
January 12, 2022 |
SURESH Vs. STATE OF KARNATAKA
|
January 18, 2022 |
SURESH Vs. STATE OF KARNATAKA
|
November 3, 2022 |
SURESH Vs. STATE OF KARNATAKA
|
September 22, 2022 |
SURESH Vs. STATE OF KARNATAKA
|
June 7, 2022 |
SURESH Vs. MURIGESH
|
June 30, 2022 |
SURESH S.V. Vs. STATE OF KARNATAKA
|
October 20, 2022 |
SURESH C. K Vs. STATE OF KARNATAKA
|
April 22, 2022 |
SURESH DHADUTI Vs. STATE OF KARNATAKA
|
October 29, 2022 |
SURESH H.G. ALIAS SURI Vs. STATE OF KARNATAKA
|
July 15, 2022 |
SURESH K.A. Vs. CHARANJEET CHANDAN
|
August 8, 2022 |
SURESH K.GANIGA Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 12, 2022 |
SURESH KUMAR T. JAIN Vs. INCOME TAX OFFICER, WARD 2(1)
|
March 4, 2022 |
SURESH POOJARY Vs. STATE OF KARNATAKA
|
May 31, 2022 |
SURESH S. Vs. STATE OF KARNATAKA
|
July 11, 2022 |
SURESH T. Vs. STATE OF KARNATAKA
|
September 15, 2022 |
SURESHA Vs. STATE OF KARNATAKA
|
September 28, 2022 |
SURESHA J.S. Vs. STATE OF KARNATAKA
|
November 17, 2022 |
SURIYA Vs. INTELLIGENCE OFFICER
|
June 14, 2022 |
SURRAYYA PARVEEN Vs. LABOUR OFFICER CUM
|
January 12, 2022 |
SURYA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
SURYA COLLEGE OF NURSING Vs. REGISTRAR, RGUHS
|
March 29, 2022 |
SURYA PRATAP CHAUDHARY Vs. REGISTRAR
|
September 1, 2022 |
SUSEELAMMA Vs. STATE OF KARNATAKA
|
September 19, 2022 |
SUSHANT Vs. STATE OF KARNATAKA
|
November 21, 2022 |
SUSHIL GOEL Vs. STATE AT THE INSTANCE OF DRUGS INSPECTOR-1
|
May 10, 2022 |
SUVIDHA REALTORS AND CONSTRUCTIONS PVT LTD. Vs. HUBLI TALUKA AGRICULTURAL PRODUCE CO OPERATIVE MARKETING LTD.
|
July 19, 2022 |
SVB STONE CRUSHERS Vs. STATE OF KARNATAKA
|
October 14, 2022 |
SWAMY Vs. STATION HOUSE OFFICER
|
July 28, 2022 |
SWAMY B. Vs. STATE BY T. N. PURA POLICE STATION MYSURU DISTRICT
|
September 15, 2022 |
SWAMY VIVEKANANDA RURAL EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
October 10, 2022 |
SWAPNA Vs. BHATLA PENUMARTHI VENKATA BALA PHANINDRA KUMAR
|
June 29, 2022 |
SWARNALATHA GUPTA Vs. VIJAY PRAKASH
|
July 5, 2022 |
SWATHI Vs. STATE OF KARNATAKA
|
September 19, 2022 |
SWATHI K.S. Vs. STATE OF KARNATAKA
|
October 21, 2022 |
SWATHI S. Vs. RAGHAVENDRA J.
|
November 14, 2022 |
SWETHA Vs. MANAGER, HDFC GENERAL INSURANCE CO. LTD
|
June 14, 2022 |
SWITZ INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 8, 2022 |
SYED ABDUL AZIZ Vs. STATE OF KARNATAKA
|
June 1, 2022 |
SYED ADAM Vs. STATE
|
March 4, 2022 |
SYED AHAMMED Vs. STATE OF KARNATAKA
|
November 8, 2022 |
SYED AKBAR Vs. STATE OF KARNATAKA
|
September 23, 2022 |
SYED ALI Vs. STATE
|
July 21, 2022 |
SYED DADAPEER Vs. UNION OF INDIA
|
August 12, 2022 |
SYED HAFEEZ Vs. STATE OF KARNATAKA
|
June 14, 2022 |
SYED IBRAHIM Vs. STATE OF KARNATAKA
|
June 20, 2022 |
SYED IMDADULLA Vs. AUTHORISED OFFICER
|
October 19, 2022 |
SYED IRFAN Vs. SULTHANA BHEE N.
|
June 23, 2022 |
SYED ISHRATHULLA HUSSAINI Vs. NOOR AHMED N. M.
|
June 16, 2022 |
SYED KAREEMULLA QUADRI Vs. STATE OF KARNATAKA
|
July 6, 2022 |
SYED KHADER Vs. THASILDAR
|
August 16, 2022 |
SYED KHAJA AMEENUDDIN HUSSAINI Vs. STATE OF KARNATAKA
|
September 20, 2022 |
SYED KHALEED Vs. STATE OF KARNATAKA
|
July 1, 2022 |
SYED MANSOOR Vs. STATION HOUSE OFFICER BETHAMANGALA POLICE STATION
|
June 23, 2022 |
SYED MAQSOOD Vs. STATE OF KARNATAKA
|
November 23, 2022 |
SYED MASOOM Vs. STATE OF KARNATAKA
|
June 29, 2022 |
SYED MOINUDDIN Vs. CHIEF GENERAL MANAGER
|
January 6, 2022 |
SYED MOZAMEL Vs. STATE OF KARNATAKA
|
January 24, 2022 |
SYED MUSTAFA QUADRI Vs. STATE OF KARNATAKA
|
June 1, 2022 |
SYED NAVEED ALTAF Vs. KARNATAKA STATE BOARD OF AUQAF
|
April 20, 2022 |
SYED SADATH Vs. STATE
|
July 6, 2022 |
SYED SAHIL Vs. STATE
|
August 16, 2022 |
SYED SAYEED Vs. SHEIKH MOHAMMED
|
September 13, 2022 |
SYED SHABAJ Vs. PREMA
|
July 1, 2022 |
SYED SIDDIQ H. Vs. STATE OF KARNATAKA
|
July 6, 2022 |
SYED THAMEEM Vs. STATE OF KARNATAKA
|
September 21, 2022 |
SYED VASEEM Vs. STATE OF KARNATAKA
|
June 29, 2022 |
SYED VASEEM S/O. SYED IMTHIYAZ Vs. STATE OF KARNATAKA
|
June 14, 2022 |
SYED ZAHID HUSSAINI Vs. SUPERINTENDENT OF POLICE
|
October 12, 2022 |
SYEDA SHAMEEM KHADRI Vs. STATE OF KARNATAKA
|
October 12, 2022 |
SYSTEM FOR ALTERNATIVE SCHOOLING AND EDUCATION Vs. BENGALURU NORTH UNIVERSITY
|
August 26, 2022 |
T VENKATACHALA Vs. STATE OF KARNATAKA
|
December 8, 2022 |
T. BASAVAIAH Vs. MANAGER, TATA AIG GEN. INS. CO. LTD.
|
November 3, 2022 |
T. C. UDAYA KUMAR Vs. SANTHOSH SHELTERS PVT LTD
|
June 22, 2022 |
T. DHANALAKSHMI Vs. SUSHEELA
|
June 6, 2022 |
T. PAMPAREDDY Vs. K. SRINIVASU S/O. KOSOORI VENKATARAMARAJU
|
March 11, 2022 |
T. SHANKARA RAJU Vs. LOKNATHA REDDY
|
October 10, 2022 |
T. SUBHASH Vs. STATE OF KARNATAKA
|
April 12, 2022 |
T. SUNIL KUMAR Vs. DIVISIONAL GENERAL MANAGER
|
October 28, 2022 |
T. TALAWAR RAJA Vs. STATE OF KARNATAKA
|
November 14, 2022 |
T. V. PRAMEELAMMA Vs. STATE OF KARNATAKA
|
October 27, 2022 |
T.ANJINEYA Vs. PRAMILA
|
July 14, 2022 |
T.C.HANUMAPPA Vs. ASSISTANT COMMISS IONER
|
September 9, 2022 |
T.CHANDAPPA NAIK Vs. STATE OF KARNATAKA
|
July 1, 2022 |
T.CHANDRABABU Vs. VISHALAKSHI T KONTIRUVENKADASAM
|
July 6, 2022 |
T.CHANDRANNA Vs. STATE OF KARNATAKA
|
September 7, 2022 |
T.G.ARTE CONSTRUCTION Vs. RAJAMMA
|
July 15, 2022 |
T.G.RAVI Vs. DISTRICT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 19, 2022 |
T.G.VEERAPRASAD Vs. PRAKASH GANDHI
|
July 1, 2022 |
T.K PRADEEP Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 17, 2022 |
T.K.ESHWARAPPA Vs. T.N.NAGARAJAPPA
|
July 14, 2022 |
T.L. NAGARAJU Vs. INSPECTOR OF POLICE
|
May 25, 2022 |
T.L.RAMACHANDRA REDDY Vs. M.SRINIVAS REDDY
|
June 27, 2022 |
T.LAKSHMI NARAYAN Vs. SAROJA
|
June 29, 2022 |
T.M.CHANDRASHEKAR Vs. DEPUTY MANAGER (E AND P)K.S.F.C O.O.D
|
July 8, 2022 |
T.M.ROHITA Vs. STATE
|
October 29, 2022 |
T.M.SUJATHA Vs. NARAYANAPPA
|
February 3, 2022 |
T.MANOHARAN Vs. M.BABANNA
|
July 19, 2022 |
T.N. THIMMARAJACHAR Vs. K.R. SATHYANARAYANA
|
January 11, 2022 |
T.N.MAHADEVAPPA Vs. STATE OF KARNATAKA
|
September 15, 2022 |
T.NARAYANAPPA Vs. STATE
|
October 29, 2022 |
T.P.MURALIDHAR Vs. ASSISTANT COMMISSIONER
|
September 13, 2022 |
T.R. SAMPATHU Vs. SRINIVASA
|
February 25, 2022 |
T.R. SRINIVASA Vs. B.S. DALAYATH
|
October 12, 2022 |
T.R.S. KUMAR Vs. M.R.K. MURTHY
|
July 5, 2022 |
T.RAMACHANDRA Vs. THE KARNATAKA BANK LTD.
|
July 26, 2022 |
T.RAMEGOWDA Vs. STATE OF KARNATAKA
|
July 28, 2022 |
T.RATNABAI Vs. DEPUTY COMMISSIONER
|
July 20, 2022 |
T.RENUKA Vs. ASSISTANT COMMISSIONER
|
July 20, 2022 |
T.RUDRAMUNI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
July 8, 2022 |
T.S NATARAJ Vs. STATE BANK OF INDIA
|
December 14, 2022 |
T.S.BHARATHI Vs. G.VENKATESHAPPA
|
September 21, 2022 |
T.S.KALADHAR UPADHYAYA Vs. KUSUMA KUMARI
|
September 30, 2022 |
T.V.MANJUNATHA Vs. STATE OF KARNATAKA
|
July 6, 2022 |
TABREZ Vs. STATE
|
November 22, 2022 |
TADAVALAGA MALLIKARJUNA VIDYA VARDHANA SANGHA (REGD.) Vs. DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES, VIJAYAPUR
|
February 10, 2022 |
TAGHAR VASUDEVA AMBRISH Vs. APPELLATE AUTHORITY FOR ADVANCE RULING KARNATAKA
|
February 7, 2022 |
TAHARIM Vs. STATE
|
June 15, 2022 |
TAJA UDDIN Vs. STATE OF KARNATAKA
|
June 2, 2022 |
TAJAMULLA HUSSAIN @ TAJAMULLA Vs. STATE THROUGH MAHAGAON POLICE STATION
|
February 24, 2022 |
TALUKA SHIKSHANA PRASARAK SAHAKARA MANDALI
Vs. UNION OF INDIA
|
June 8, 2022 |
TAMMANAGOUDA Vs. MALLIKJAN
|
November 2, 2022 |
TANAJI Vs. BHARATI
|
March 15, 2022 |
TANGEWWA Vs. VISHALAXI
|
November 18, 2022 |
TANUJA Vs. NANDEESH C.G.
|
December 1, 2022 |
TANVEER Vs. STATE OF KARNATAKA
|
June 13, 2022 |
TARABAI Vs. SHIVANAGOUDA
|
April 13, 2022 |
TARABAI Vs. STATE OF KARNATAKA
|
April 19, 2022 |
TARUNKUMAR Vs. SECRETARY
|
October 10, 2022 |
TASMEEM WAHEED AHMED Vs. MOHAMMED WAHED AHMED
|
September 28, 2022 |
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. LAKSHMAMMA
|
December 7, 2022 |
TAUSIF Vs. STATE OF KARNATAKA
|
July 12, 2022 |
TAWHEED AQUIB Vs. INTELLIGENCE OFFICER
|
September 6, 2022 |
TEJAS KUMAR R. Vs. STATE OF KARNATAKA
|
June 2, 2022 |
TEJAS YADAV S.M Vs. STATE OF KARNATAKA
|
May 30, 2022 |
THAHA UMMER Vs. UNION OF INDIA
|
November 9, 2022 |
THAHSEEN BEGUM Vs. STATE OF KARNATAKA
|
July 28, 2022 |
THAMMAIAH Vs. STATE OF KARNATAKA
|
November 17, 2022 |
THARIAN CHACKO Vs. UNION BANK OF INDIA
|
November 30, 2022 |
THASEENA NAZ
Vs. K.S. CHANDRESH
|
June 2, 2022 |
THAYAMMA Vs. STATE OF KARNATAKA
|
September 5, 2022 |
THE ASSISTANT EXECUTIVE ENGINEER Vs. SRS STEEL PRIVATE LIMITED
|
May 12, 2022 |
THE AUTHORISED OFFICER Vs. R.S.RAM PROPERTIES PVT.LTD.
|
May 25, 2022 |
THE CAP A PIE Vs. SOUTH WESTERN RAILWAYS
|
December 14, 2022 |
THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. SUNITHA
|
July 5, 2022 |
THE NATIONAL INSURANCE CO.LTD. Vs. MUNEERAPPA
|
July 7, 2022 |
THE SPECIAL LAND ACQUISITON OFFICER Vs. VANKATESHAPPA
|
May 6, 2022 |
THEERTHAPRASAD H.S. Vs. STATE OF KARNATAKA
|
June 8, 2022 |
THEJAS H. A. Vs. STATE OF KARNATAKA
|
November 16, 2022 |
THIMMAIAH Vs. STATE OF KARNATAKA
|
September 8, 2022 |
THIMMAIAH Vs. STATE OF KARNATAKA
|
April 8, 2022 |
THIMMAIAH Vs. ESHWARAPPA
|
April 4, 2022 |
THIMMAKKA Vs. UNION OF INDIA
|
July 12, 2022 |
THIMMANNA Vs. B.M.NANDISH
|
July 4, 2022 |
THIMMAPPA Vs. STATE OF KARNATAKA
|
July 18, 2022 |
THIMMAPPA Vs. STATE OF KARNATAKA
|
August 1, 2022 |
THIMMAPPA S.NAIK Vs. STATE OF KARNATAKA
|
July 25, 2022 |
THIMMARAJU Vs. STATE OF KARNATAKA
|
July 5, 2022 |
THIMMAVVA Vs. DEPUTY COMMISSIONER
|
July 28, 2022 |
THIMME GOWDA Vs. M.HEMANNA
|
September 3, 2022 |
THIMMEGOWDA Vs. CHELUVEGOWDA
|
January 20, 2022 |
THINKHIGH SOLUTIONS PVT LTD Vs. AUDIT-I COMMISSIONERATE
|
September 22, 2022 |
THIPPESWAMY Vs. ENGERY AND FAMILY HEALTH CARE
|
November 4, 2022 |
THIPPESWAMY Vs. STATE
|
July 6, 2022 |
THIPPESWAMY @ THIPESHI Vs. STATE BY JAGALUR P.S
|
March 5, 2022 |
THIRTHAMMA Vs. STATE
|
July 27, 2022 |
THIRUMALAIAH Vs. DEPUTY COMMISSIONER
|
September 6, 2022 |
THOMAS SAVERIMUTHU Vs. K. JOSEPH
|
November 10, 2022 |
THRIVENI SANDS AND AGGREGATES (LLP) Vs. YASHASWINI BUILDER PVT. LTD.
|
July 1, 2022 |
TIMANNA GOUDA Vs. STATE OF KARNATAKA
|
November 16, 2022 |
TIMMAJJA Vs. BASAVVA
|
November 4, 2022 |
TIMMANNA Vs. STATE OF KARNATAKA
|
October 17, 2022 |
TIPPANNA Vs. STATE OF KARNATAKA
|
November 21, 2022 |
TIPPAVVA Vs. STATE OF KARNATAKA
|
November 3, 2022 |
TIRAKAPPA Vs. STATE OF KARNATAKA
|
September 12, 2022 |
TIRUPATI TUKARAM JANAGERI Vs. STATE OF KARNATAKA
|
July 5, 2022 |
TISON JOSEPH P.U., Vs. STATE / NARCOTICS CONTROL
|
February 7, 2022 |
TOGETHER FOR TEXTILES Vs. GARMENT CARE INDIA PRIVATE LIMITED
|
March 9, 2022 |
TOWN MUNICIPAL COUNCIL Vs. KARNATAKA HOUSING BOARD
|
May 10, 2022 |
TOWN PANCHAYAT Vs. KRISHNAPPA
|
November 7, 2022 |
TRANSASIA BIO-MEDICALS LIMITED Vs. PRINCIPAL SECRETARY, DEPT. OF HEALTH AND FAMILY WELFARE
|
December 12, 2022 |
TRANSPORT CORPORATION OF INDIA LTD Vs. HULEGEWWA
|
July 27, 2022 |
TRANSWAYS INDIA TRANSPORT Vs. JOINT COMMISSIONER
|
June 23, 2022 |
TRILOKESH SMART HOMES Vs. SANCHAYA LAND AND ESTATE PVT. LTD.
|
July 5, 2022 |
TRISQUARE GREEN PROJECTS Vs. TAHSILDAR
|
November 16, 2022 |
TTK HEALTHCARE LIMITED Vs. PRESIDENT
|
July 5, 2022 |
TULASIDAS Vs. VICE CHANCELLOR UNIVERSITY OF AGRICULTURAL SCIENCES
|
September 9, 2022 |
TULJAWWA Vs. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA SAHAKARI LTD.
|
July 20, 2022 |
TULSADEVI Vs. COMMISSIONER
|
September 21, 2022 |
TUMAKURU CITY CORPORATION Vs. TUMKURU POURA KARMIKARA SANGHA (REGD. )
|
December 6, 2022 |
TUNGABAI Vs. SHESHAPPA
|
November 17, 2022 |
TUNGABHADRA STONE CRUSHERS Vs. STATE OF KARNATAKA
|
September 15, 2022 |
U.VENKATAKRISHNAREDDY Vs. STATE OF KARNATAKA
|
July 25, 2022 |
UDAY KUMAR Vs. STATE OF KARNATAKA
|
May 5, 2022 |
UDAY NAYAK Vs. ANITA NAYAK
|
November 24, 2022 |
UDAYA BHASKAR RAO ABBURU Vs. STATE
|
April 12, 2022 |
UDAYSHANKAR SHENOY Vs. DEPUTY COMMISSIONER
|
November 15, 2022 |
UGAMADEVI BHAWARLAL NAHAR Vs. VIJAY KUMAR
|
July 18, 2022 |
UJJAPPA NINGAPPA KAMDOD Vs. STATE OF KARNATAKA DEPARTMENT OF INDUSTRIES & COMMERCE
|
October 11, 2022 |
UJJWAL.S.P. Vs. KARNATAKA EXAMINATION AUTHORITY
|
July 26, 2022 |
UJVAL Vs. KOMAL
|
September 6, 2022 |
UJWALA Vs. SHARABAI
|
September 16, 2022 |
ULAVAYYA SHIDDAYYA PUJERI Vs. STATE OF KARNATAKA
|
October 17, 2022 |
UM PROJECTS LLP Vs. GODOLPHINE INDIA PRIVATE LIMITED
|
September 27, 2022 |
UMABAI TORAVI Vs. GENERAL MANAGER (P)
|
June 3, 2022 |
UMANATH KRISHNAPPA BANGERA Vs. RESERVE BANK OF INDIA
|
June 23, 2022 |
UMAPATHI S. Vs. STATE OF KARNATAKA
|
June 16, 2022 |
UMAR FAROOK Vs. STATE
|
October 11, 2022 |
UMAR KHATRI Vs. BETTAIAH
|
September 13, 2022 |
UMAVATHI KAMBLI Vs. STATE OF KARNATAKA
|
July 5, 2022 |
UMESH Vs. NIRMALA
|
November 2, 2022 |
UMESH Vs. STATE OF KARNATAKA
|
September 26, 2022 |
UMESH Vs. RAJESHWARI
|
August 22, 2022 |
UMESH Vs. BASAVARAJ
|
August 22, 2022 |
UMESH Vs. STATE OF KARNATAKA
|
July 21, 2022 |
UMESH DAKYANAIK Vs. STATE
|
July 11, 2022 |
UMESH P.G Vs. CENTRAL COUNCIL OF INDIAN MEDICINE
|
March 29, 2022 |
UNION OF INDIA Vs. BHIMARAYA V.KATTIMANI
|
July 5, 2022 |
UNION OF INDIA Vs. MANSOOR ABDULLA K.S.
|
July 26, 2022 |
UNION OF INDIA Vs. M/S. BUNDL TECHNOLOGIES PRIVATE LIMITED
|
March 3, 2022 |
UNION OF INDIA Vs. SATISH GAUDAPPA BAGEWADI
|
November 7, 2022 |
UNION OF INDIA Vs. C.RAMANA REDDY
|
June 14, 2022 |
UNION OF INDIA Vs. HARISH CHANDRAGOUDA
|
February 8, 2022 |
UNION OF INDIA Vs. VISHWANATH
|
August 11, 2022 |
UNION OF INDIA Vs. P. SOMANNA
|
April 22, 2022 |
UNION OF INDIA Vs. SHIVARAM
|
March 4, 2022 |
UNITED INDIA INSURANCE Vs. VIMAL
|
June 29, 2022 |
UNITED INDIA INSURANCE CO LTD. Vs. RAMIZA
|
July 27, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. NIRMALA
|
July 28, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. SHANKRAMMA
|
July 28, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHIVA KUMAR
|
July 4, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. VENKATESH
|
July 19, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. SUSILA SHAMRAO PATIL
|
September 30, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. H.K. MALLIKARJUNA
|
September 1, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. MAHABOOBI
|
June 1, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. KASHIMSAB
|
September 26, 2022 |
UNITED INDIA INSURANCE CO., LTD. Vs. RAHAMATBI
|
September 23, 2022 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAMESH
|
September 14, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. PRAVEENA
|
August 10, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAGENDRA
|
April 12, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATHNAMMA
|
January 31, 2022 |
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. STATE OF KARNATAKA
|
July 14, 2022 |
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. DR. DIGAMBARAPPA
|
June 24, 2022 |
UPA-LOKAYUKTA-I Vs. B.R.VENKANNA
|
September 23, 2022 |
UPENDRA TRANSPORT Vs. STATE OF KARNATAKA
|
July 22, 2022 |
URC CONSTRUCTIONS PRIVATE LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
|
June 20, 2022 |
USHA Vs. STATE OF KARNATAKA
|
September 1, 2022 |
USHA H Vs. ROHITHA B.S
|
November 16, 2022 |
USHADEVI D.M. Vs. PARVATHAMMA
|
September 14, 2022 |
USHARANI Vs. E. PUSHPARAJ
|
March 14, 2022 |
UTTARADI MATH Vs. DEPUTY COMMISSIONER
|
September 14, 2022 |
V. BHAGYAMMA Vs. TAHASILDAR
|
July 20, 2022 |
V. GEETHA Vs. UNION BANK OF INDIA
|
June 9, 2022 |
V. JAYALAKSHMI Vs. DHANASHEKAR K
|
March 28, 2022 |
V. LAKSHMINARAYAN Vs. STATE OF KARNATAKA
|
August 17, 2022 |
V. N. SIDDESH Vs. STATE
|
October 27, 2022 |
V. NAGARAJ Vs. R. CHANDRAMMA
|
August 18, 2022 |
V. PAVANKUMAR Vs. C. S. MONA
|
June 23, 2022 |
V. SRIDHAR Vs. STATE OF KARNATAKA
|
October 10, 2022 |
V. SRINIVASARAJU Vs. STATE
|
May 19, 2022 |
V. THIMMEGOWDA Vs. V. GANGATHIMMAIAH
|
April 5, 2022 |
V.A.AROGYA SWAMY Vs. STATE OF KARNATAKA
|
November 15, 2022 |
V.ARUNA Vs. NIL
|
September 26, 2022 |
V.BALAKRISHNA Vs. IDEB PROJECTS PRIVATE LIMTED
|
June 23, 2022 |
V.ENKAT Vs. STATE OF KARNATAKA
|
July 25, 2022 |
V.J.K. BAKTHAVACHALAM Vs. STATE OF KARNATAKA
|
January 25, 2022 |
V.K.BHAGAWATI Vs. VIJAYAPURA DISTRICT CENTRAL CO-OP BANK LTD.
|
July 5, 2022 |
V.KRISHNAMURTHY Vs. DIARY CLASSIC ICE CREAMS PVT. LTD
|
June 1, 2022 |
V.KRISHNAREDDY Vs. STATE OF KARNATAKA
|
August 2, 2022 |
V.M. SRINIVAS
Vs. STATE OF KARNATAKA
|
June 16, 2022 |
V.M.EHSANULLA Vs. STATE OF KARNATAKA
|
July 19, 2022 |
V.NARAYANASWAMY Vs. STATE OF KARNATAKA
|
October 29, 2022 |
V.PARUSHURAMAPPA Vs. CHIGATERI RAMANA GAUDA
|
November 29, 2022 |
V.R.MUKUNDA Vs. STATE OF KARNATAKA
|
November 28, 2022 |
V.RAMU Vs. SIDDAMMA
|
November 25, 2022 |
V.S. PRODUCTS Vs. UNION OF INDIA
|
January 4, 2022 |
V.SHANKAR Vs. STATE OF KARNATAKA
|
September 12, 2022 |
V.SRINIVAS Vs. STATE OF KARNATAKA
|
September 30, 2022 |
VAGEESHA Vs. STATE OF KARNATAKA
|
June 21, 2022 |
VAIBHAV KHOSLA Vs. STATE OF KARNATAKA
|
January 27, 2022 |
VAIDYA SCHOOL OF NURSING Vs. REGISTRAR
|
June 9, 2022 |
VAISHALI HEGDE Vs. STATE OF KARNATAKA
|
October 21, 2022 |
VAKATI NARAYANA REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 19, 2022 |
VALLIL ISMAIL Vs. SHIEK DASTAGIR
|
June 21, 2022 |
VANDANA INFRA ESTATES Vs. BANGALORE DEVELOPMENT AUTHORITY SANKEY ROAD
|
July 5, 2022 |
VARADARAJ Vs. SECRETARY
|
October 10, 2022 |
VARADE GOWDA Vs. CHENNAMMA
|
June 15, 2022 |
VARAPASAD REDDY Vs. STATE OF KARNATAKA
|
July 14, 2022 |
VARAVARA RAO Vs. STATE OF KARNATAKA
|
March 14, 2022 |
VARUN GURJAR Vs. STATE OF KARNATAKA
|
November 15, 2022 |
VARUN.A. Vs. STATE OF KARNATAKA
|
November 14, 2022 |
VASANT Vs. SHIVANANDAPPA
|
October 13, 2022 |
VASANT S/O VENKATESH ANNIGERI Vs. STATE OF KARNATAKA
|
December 1, 2022 |
VASANTH ADITHYA Vs. STATE OF KARNATAKA
|
April 4, 2022 |
VASANTH ADITHYA J. Vs. STATE OF KARNATAKA
|
November 3, 2022 |
VASANTH GOWDA G.R. Vs. STATE OF KARNATAKA
|
August 8, 2022 |
VASANTHA Vs. STATE OF KARNATAKA
|
September 3, 2022 |
VASANTHA KUMAR Vs. MOHAMMAD HASSAIN
|
September 1, 2022 |
VASANTHA P.R. Vs. STATE OF KARNATAKA
|
September 7, 2022 |
VASANTHA S. BHAGVATH Vs. STATE BY KARNATAKA
|
December 6, 2022 |
VASANTHAKUMAR BHISTAPPA SHAMANUR Vs. ASSESSING OFFICER
|
June 9, 2022 |
VASANTHU Vs. STATE OF KARNATAKA
|
July 22, 2022 |
VASAVI EDUCATION SOCIETY Vs. KARNATAKA STATE COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES
|
September 13, 2022 |
VASU POOJARY Vs. LAND TRIBUNAL MANGALORE
|
November 8, 2022 |
VASUDEV Vs. RAMACHANDRASA TULAJANASA KATIGAR
|
November 15, 2022 |
VASUDEVA @ VASU Vs. JAIL SUPERINTENDENT
|
April 28, 2022 |
VATSALA Vs. MAHANANDA
|
November 8, 2022 |
VATSALA GONI Vs. STATE OF KARNATAKA
|
October 21, 2022 |
VATSALA S. KAMATH Vs. STATE OF KARNATAKA
|
June 15, 2022 |
VEDAVATHI Vs. C.L.YOGICHANDRA
|
September 5, 2022 |
VEEBROS FREIGHT CARRIERS Vs. N. S. CHALUVARAJ
|
November 16, 2022 |
VEENA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
VEENA JAYAKUMAR Vs. STATE OF KARNATAKA
|
January 28, 2022 |
VEENA KUMARI R. Vs. NIL
|
September 27, 2022 |
VEENA MURALI GOUD M.R. Vs. STATE OF KARNATAKA
|
September 21, 2022 |
VEENA N.SHETTY Vs. STATE OF KARNATAKA
|
July 18, 2022 |
VEERABHADREGOWDA Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
|
July 13, 2022 |
VEERALINGAYYA SWAMY Vs. STATE OF KARNATAKA
|
July 7, 2022 |
VEERAMANI RAO Vs. J.S.GAYATRI RAO
|
July 22, 2022 |
VEERANNA Vs. BASANAGOUDA,
|
August 4, 2022 |
VEERASANGAYYA GADIGAYYA MULIMATH Vs. VEERUPAKSHAYYA IRAYYA GANACHARI
|
April 6, 2022 |
VEERBHADRA Vs. CHANDRAKANT PRALHAD BHOSALE
|
September 15, 2022 |
VEERESH Vs. STATE OF KARNATAKA
|
September 13, 2022 |
VEERESH Vs. TATA AIG INSURANCE COMPANY LTD.
|
July 7, 2022 |
VEERESH Vs. STATE OF KARNATAKA
|
July 27, 2022 |
VEERESH S.M Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
December 9, 2022 |
VEERUPAKSHAPPA Vs. KAREPPA
|
July 20, 2022 |
VEERUPAKSHAYYA Vs. BASAVVA
|
November 16, 2022 |
VENKAMMA Vs. KUSHALA
|
December 1, 2022 |
VENKANGOUDA Vs. STATE OF KARNATAKA
|
September 2, 2022 |
VENKANNA Vs. ACADEMY OF MEDICAL EDUCATION
|
August 25, 2022 |
VENKATA REDDY Vs. STATE OF KARNATAKA
|
September 21, 2022 |
VENKATAMUNI SHETTY Vs. VANDANA SHARMA
|
November 2, 2022 |
VENKATARAMANAPPA Vs. STATE OF KARNATAKA
|
September 20, 2022 |
VENKATESH Vs. STATE OF KARNATAKA
|
November 16, 2022 |
VENKATESH Vs. STATE OF KARNATAKA
|
November 18, 2022 |
VENKATESH Vs. STATE OF KARNATAKA
|
July 21, 2022 |
VENKATESH Vs. STATE OF KARNATAKA
|
July 11, 2022 |
VENKATESH Vs. STATE OF KARNATAKA
|
January 13, 2022 |
VENKATESH BABU R. Vs. V.TULASIMALA
|
June 22, 2022 |
VENKATESH GOWDA Vs. STATE OF KARNATAKA
|
October 29, 2022 |
VENKATESH MURTHY T. Vs. STATE OF KARNATAKA
|
February 25, 2022 |
VENKATESH PANDURANGA UDADANGI Vs. STATE OF KARNATAKA
|
November 3, 2022 |
VENKATESH S. Vs. FAIROZ AHMED YERGUDI
|
October 28, 2022 |
VENKATESH SHETTIGAR Vs. M.S. LATHIEF
|
May 17, 2022 |
VENKATESH Y. Vs. STATE BY ANTI CORRUPTION BUREAU
|
May 5, 2022 |
VENKATESHA Vs. STATE OF KARNATAKA
|
February 15, 2022 |
VENKATESHAPPA Vs. DEPUTY COMMISSIONER
|
October 11, 2022 |
VENKATESHAPPA Vs. STATE OF KARNATAKA
|
November 9, 2022 |
VENKATESHAPPA M. Vs. STATE OF KARNATAKA
|
October 11, 2022 |
VENKATESHWARA DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA,
|
September 7, 2022 |
VENUGOPAL Vs. S.KRISHNA MURTHY
|
July 11, 2022 |
VENUGOPAL Vs. M. RAJENDRA
|
September 14, 2022 |
VENUGOPAL T V Vs. STATE OF KARNATAKA
|
June 23, 2022 |
VICE CHAIRMAN Vs. ZYETA INTERIORS PRIVATE LIMITED
|
April 7, 2022 |
VICTORY COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
July 27, 2022 |
VIDUPANAKALLU GALEPPA Vs. STATE OF KARNATAKA
|
March 2, 2022 |
VIDYA Vs. KUSUM
|
September 2, 2022 |
VIDYARANYA Vs. KARNATAKA
|
June 28, 2022 |
VIDYARANYA BANNEPPA JUTLANNAVAR Vs. STATE OF KARNATAKA
|
November 16, 2022 |
VIGHNESH NAIK
Vs. STATE OF KARNATAKA
|
June 17, 2022 |
VIJANATH INDUSTRIES PVT. LTD. Vs. JAGADISH T. R.
|
June 2, 2022 |
VIJANATH INDUSTRIES PVT. LTD. Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
|
July 22, 2022 |
VIJAY Vs. STATE OF KARNATAKA
|
September 15, 2022 |
VIJAY Vs. STATE OF KARNATAKA
|
September 9, 2022 |
VIJAY KUMAR Vs. Y.U. NARASEGOWDA
|
November 8, 2022 |
VIJAY NISHANTH Vs. STATE OF KARNATAKA
|
July 29, 2022 |
VIJAY PARVATI ROAD LINES Vs. STATE OF KARNATAKA
|
June 23, 2022 |
VIJAY REDDY Vs. STATE
|
September 6, 2022 |
VIJAY SURESH JADHAV Vs. STATE OF KARNATAKA
|
September 26, 2022 |
VIJAYA Vs. SHEKHARAPPA
|
February 17, 2022 |
VIJAYA GANAPATHI Vs. INTUIT TECHNOLOGY SERVICES PVT. LTD.
|
May 12, 2022 |
VIJAYA MAHANTESH MULEMANE Vs. STATE OF KARNATAKA
|
March 3, 2022 |
VIJAYA SUSHEELA Vs. COMMISSIONER
|
October 13, 2022 |
VIJAYAKUMAR Vs. STATE OF KARNATAKA
|
November 16, 2022 |
VIJAYAKUMAR Vs. SHRIMAN VEERAPPA PAWADEPPA ACHACHARIS VISHWABRAHMANA VIDYA PRASARA TRUST
|
November 16, 2022 |
VIJAYAKUMAR K B Vs. STATE
|
April 12, 2022 |
VIJAYAKUMAR K. B. Vs. STATE BY JAGALUR POLICE
|
April 12, 2022 |
VIJAYALAKSHMI RAMANNA Vs. CHETANA
|
September 2, 2022 |
VIJAYALAXMI CHANDRASHEKARA GOWDA Vs. CHANDRASHEKARA GOWDA
|
April 20, 2022 |
VIJAYAMAHANTESH Vs. STATE OF KARNATAKA
|
November 18, 2022 |
VIJAYANAND Vs. PARIKASHITH
|
November 2, 2022 |
VIJAYASHREE TRANSFORMERS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
June 20, 2022 |
VIJAYASHRI SANGAPPA KUMBAR Vs. STATE OF KARNATAKA
|
September 27, 2022 |
VIJAYATA Vs. SACHIN YALLAPPA USULKAR
|
May 25, 2022 |
VIJAYENDRA SINGH Vs. STATE OF KARNATAKA
|
August 17, 2022 |
VIJAYKUMAR Vs. MAHANTESH
|
September 1, 2022 |
VIJAYKUMAR Vs. STATE OF KARNATAKA
|
September 19, 2022 |
VIJAYKUMAR Vs. STATE
|
September 1, 2022 |
VIJAYKUMAR Vs. STATE OF KARNATAKA
|
October 10, 2022 |
VIJAYKUMAR Vs. MALLIKARJUN
|
April 19, 2022 |
VIJAYLAKSHMI Vs. RAVEENDRA
|
November 16, 2022 |
VIKAS Vs. STATE
|
August 18, 2022 |
VIKAS Vs. STATE OF KARNATAKA
|
October 13, 2022 |
VIKAS SOUHARDA SAHAKARI CO-OPERATIVE BANK LTD. Vs. KARNATAKA STATE SOUHARDA CO-OPERATIVE FEDERATION LTD.
|
July 15, 2022 |
VIKAS VERMA Vs. UNION OF INDIA
|
June 15, 2022 |
VIKRAM PRABHAKAR Vs. STATE OF KARNATAKA
|
November 23, 2022 |
VIKRAM VINCENT Vs. STATE OF KARNATAKA
|
May 25, 2022 |
VILAS Vs. BEERAPPA
|
April 19, 2022 |
VILAS DEORE Vs. STATE OF KARNATAKA
|
July 15, 2022 |
VILAS MARUTHI GAVALI Vs. STATE OF KARNATAKA
|
November 2, 2022 |
VIMAL Vs. RAVINDRA
|
September 21, 2022 |
VIMAL K.S Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
|
April 13, 2022 |
VIMAL SIPANI Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
June 30, 2022 |
VIMALA RAMANATH PAWAR Vs. SENIOR MANAGER, CENTRALISED PENSION PROCESSING CENTER
|
October 27, 2022 |
VIMALAXI Vs. VENKAWWA
|
October 29, 2022 |
VINAY GOEL Vs. LAND TRIBUNAL
|
November 16, 2022 |
VINAY H.R. Vs. STATE OF KARNATAKA
|
February 11, 2022 |
VINAY KUMAR Vs. STATE
|
May 17, 2022 |
VINAY KUMAR H.N. Vs. STATE OF KARNATAKA
|
June 17, 2022 |
VINAY KUMAR H.R. Vs. STATE BY RAJANUKUNTE POLICE
|
September 8, 2022 |
VINAYAK Vs. STATE OF KARNATAKA
|
July 21, 2022 |
VINAYAK RAMDAS BIDIKAR Vs. STATE OF KARNATAKA
|
September 26, 2022 |
VINAYAKA PROJECTS Vs. A. SURESH BABU
|
October 10, 2022 |
VINAYKUMAR S. Vs. STATE OF KARNATAKA
|
August 18, 2022 |
VINCENT DSOUZA Vs. VIKRAM K.
|
August 17, 2022 |
VINCENT OSWALD D SOUZA Vs. GRACIAN LAWRENCE PEREIRA
|
January 17, 2022 |
VINEETHA THOMAS Vs. SQD.LDR.DR.PRAVEEN KUMAR BORUSHETTY S/O BHADRAIAH BORUSHETTY
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December 6, 2022 |
VINOD Vs. YAMANAPPA
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November 15, 2022 |
VINOD Vs. B.S. PANNEERSELVAM
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October 12, 2022 |
VINOD Vs. STATE OF KARNATAKA
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June 22, 2022 |
VINOD K. Vs. STATE OF KARNATAKA
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June 29, 2022 |
VINOD KUMAR Vs. B.RAMAIAH
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September 2, 2022 |
VINOD KUMAR Vs. STATE OF KARNATAKA
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October 27, 2022 |
VINODA Vs. STATE OF KARNATAKA
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October 14, 2022 |
VINODA Vs. IFFCO TOKIO GENERAL INS CO LTD
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July 18, 2022 |
VINUTH B.G Vs. STATE OF KARNATAKA
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May 23, 2022 |
VIOLET MENEZES Vs. SANNANAYAKA
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March 4, 2022 |
VIRENDRA KHANNA Vs. STATE OF KARNATAKA
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January 17, 2022 |
VIRIJA BHAGAVAN Vs. STATE BANK OF MYSORE
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September 5, 2022 |
VIRUPANNA Vs. BHAGAMMA
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October 29, 2022 |
VISHAL Vs. JAKEER
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July 6, 2022 |
VISHAL Vs. STATE OF KARNATAKA
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June 22, 2022 |
VISHNU Vs. STATE OF KARNATAKA
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September 16, 2022 |
VISHNU B.ED COLLEGE Vs. STATE OF KARNATAKA
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July 22, 2022 |
VISHNU GOWDA Vs. STATE OF KARNATAKA
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June 30, 2022 |
VISHNU P. Vs. STATE OF KARNATAKA
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November 22, 2022 |
VISHNU SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL
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June 13, 2022 |
VISHVA MAHAYOGI VEMANA Vs. GOVERNMENT OF KARNATAKA
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September 27, 2022 |
VISHWANADHAM ALLADA Vs. STATE OF KARNATAKA
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September 30, 2022 |
VISHWANATH Vs. STATE OF KARNATAKA
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June 22, 2022 |
VISHWANATH LAXMINARAYAN BHAT Vs. PARAMESHWAR
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April 21, 2022 |
VISHWANATH.D.S. Vs. STATE OF KARNATAKA
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September 21, 2022 |
VISHWAS V. Vs. STATE OF KARNATAKA
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June 1, 2022 |
VISWA BHARATHI EDUCATION TRUST Vs. S.D. PUTTEGOWDA
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August 17, 2022 |
VITHOOL Vs. STATE OF KARNATAKA
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July 11, 2022 |
VITTAL Vs. SYED FAYUM
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December 9, 2022 |
VITTAL CASHEW INDUSTRIES Vs. TROPICAL INDUSTRIES INTERNATIONAL PVT LTD
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July 19, 2022 |
VITTAL PRASAD PVT CO. LTD Vs. SAMPATKUMAR SHIDRAM SHIVANAGI
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July 13, 2022 |
VITTALA N.S. Vs. D.N.SHASHI
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October 17, 2022 |
VITTALA SHETTY Vs. THE DEPUTY COMMISSIONER DK DISTRICT
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July 12, 2022 |
VIVEK Vs. STATE OF KARNATAKA
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September 14, 2022 |
VIVEK RAJ Vs. SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED
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September 26, 2022 |
VIVEKARADYA Vs. STATE OF KARNATAKA
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November 14, 2022 |
VIVEKCHANDRASHEKAR Vs. K. SHIVAKUMAR
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April 7, 2022 |
VMWARE SOFTWARE INDIA PVT. LTD Vs. ASHIS KUMAR NATH
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May 12, 2022 |
VOKKALIGARA SANGHA Vs. P.RAJU
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May 12, 2022 |
VPP AGRI TECH PRIVATE LIMITED Vs. STATE OF KARNATAKA
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February 9, 2022 |
VYDEHI INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF KARNATAKA
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October 29, 2022 |
WAHENGBAM LALIT SINGH Vs. STATE OF KARNATAKA
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September 15, 2022 |
WASIM AKRAM Vs. STATE, HULIMAVU POLICE STATION
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February 1, 2022 |
WASIM PASHA Vs. STATE
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July 27, 2022 |
WATCHDOG SECURITY Vs. JOINT COMMISSIONER
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June 2, 2022 |
WAY2WEALTH BROKERS PVT LTD Vs. PONNA SHANKAR
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July 22, 2022 |
WE CARE CHARITABLER TRUST Vs. STATE OF KARNATAKA
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April 12, 2022 |
WG. CDR. K.T. SEBASTIAN (RETD.) Vs. STATE
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April 12, 2022 |
WHITE FOG SPORTS INSTITUTE Vs. STATE OF KARNATAKA
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June 24, 2022 |
WILFRED DSOUZA Vs. INCOME TAX OFFICER
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June 30, 2022 |
WINDMILLS OF YOUR MIND OWNERS ASSOCIATION Vs. COMMISSIONER
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June 21, 2022 |
WING COMMANDER G B ATHRI (RETIRED) Vs. UNION OF INDIA
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April 5, 2022 |
XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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July 5, 2022 |
Y. ARAVIND KUMAR Vs. THARASHRI
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June 9, 2022 |
Y. KAPRILESHWAR REDDY Vs. STATE OF KARNATAKA
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August 16, 2022 |
Y. LOKESH Vs. STATE OF KARNATAKA
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January 13, 2022 |
Y. NARAYANA REDDY Vs. DINESH P.
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July 11, 2022 |
Y. RIYAZ PASHA Vs. M.S. RAMAMOHAN
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April 6, 2022 |
Y.HARISH Vs. Y.SATISH
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July 1, 2022 |
Y.N. SREENIVASA Vs. STATE OF KARNATAKA
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October 14, 2022 |
Y.NAGAPPA Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD
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November 2, 2022 |
Y.SHILPA Vs. N.S. SHANKAR
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October 10, 2022 |
YADAGIRI Vs. DEPOT MANAGER NWKRTC
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September 23, 2022 |
YADAV S. Vs. SUMESH M.G.
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July 13, 2022 |
YALLAPPA Vs. GOKAK TALUK LAND GRANT REGULARIZATION
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October 11, 2022 |
YALLAPPA Vs. STATE OF KARNATAKA
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November 2, 2022 |
YALLAPPA Vs. STATE OF KARNATAKA
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November 21, 2022 |
YALLAPPA PANDAPPA KADAVGOL Vs. SHANTAWWA
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September 1, 2022 |
YALLAWWA Vs. SHETTAVVA
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July 4, 2022 |
YALLAWWA Vs. STATE OF KARNATAKA
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April 22, 2022 |
YAMANAVVA Vs. TIPPANNA
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August 22, 2022 |
YAMANAVVA MYAGERI Vs. STATE OF KARNATAKA
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August 16, 2022 |
YAMUNA Vs. SIDDAPPA SOGALAD
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September 2, 2022 |
YAMUNA Vs. STATE
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January 11, 2022 |
YARRISWAMY Vs. STATE OF KARNATAKA
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July 20, 2022 |
YASHODA.T. Vs. STATE OF KARNATAKA
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October 11, 2022 |
YASHODHA A. Vs. COMMISSIONER
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July 4, 2022 |
YASHODHAMMA .V Vs. STATE OF KARNATAKA
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October 11, 2022 |
YASHVANTA RAJ.S.K. Vs. LICENSING AUTHORITY
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July 14, 2022 |
YASHWANTH Vs. STATE OF KARNATAKA
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July 11, 2022 |
YASHWANTH BHASKAR Vs. STATE
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June 14, 2022 |
YASHWANTH KUMAR Vs. STATE
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July 15, 2022 |
YASIN BASHIR Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
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September 21, 2022 |
YATHISH J.B. Vs. STATE OF KARNATAKA
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April 22, 2022 |
YELLAPPA Vs. STATE OF KARNATAKA
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July 22, 2022 |
YELLAPPA Vs. MALLIKARJUN REDDY
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July 12, 2022 |
YELLAPPA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
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February 4, 2022 |
YELLAPPA BASAVENAPPA TOTTAGI Vs. STATE OF KARNATAKA
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January 24, 2022 |
YELLAWWA Vs. SAVITRI
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October 21, 2022 |
YENKAPPA Vs. DEPUTY COMMISSIONER
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July 15, 2022 |
YERISWAMY N. Vs. STATE OF KARNATAKA
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October 31, 2022 |
YES BANK LIMITED Vs. NEL HOLDINGS SOUTH LIMITED
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September 1, 2022 |
YOGEESH Vs. RUKMINI
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July 19, 2022 |
YOGESH Vs. SHAMALAL
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September 3, 2022 |
YOGESH Vs. STATE OF KARNATAKA
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June 13, 2022 |
YOGESH NAIK Vs. MANAGER
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November 18, 2022 |
YOGESH NAIK Vs. MAYURA SOUHARDAHA CREDIT CO-OPERATIVE SOCIETY LIMITED
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October 12, 2022 |
YOGESHA Vs. STATE BY PERIYAPATNA POLICE
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June 16, 2022 |
YOGESHA Vs. STATE OF KARNATAKA
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June 28, 2022 |
YOJAKA INIDA PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
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July 4, 2022 |
YUSUB Vs. STATE OF KARNATAKA
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June 10, 2022 |
YUVARAJ SINGH GHELOT Vs. STATE OF KARNATAKA
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August 24, 2022 |
ZAHIRUDDIN MULLA Vs. STATE OF KARNATAKA
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September 20, 2022 |
ZAKIR ALI Vs. STATE OF KARNATAKA
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August 22, 2022 |
ZAKIR HUSSAIN Vs. STATE
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July 15, 2022 |
ZUBEAR AHMED SHARIEF Vs. COMMISSIONER
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September 19, 2022 |
ZUHAB HAMEED SHAKEEL MANNA Vs. NATIONAL INVESTIGATION AGENCY
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April 1, 2022 |