KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER
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January 12, 2018 |
12TH HEGGUNJE GRAMA PANCHAYATH Vs. DEPUTY COMMISSIONER
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January 18, 2018 |
360 DEGREE PRINTS PVT Vs. STATE OF KARNATAKA
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January 3, 2018 |
3M INDIA LIMITED Vs. T K AJITHKUMAR
|
April 6, 2018 |
A AROKIA SWAMY Vs. STATE OF KARNATAKA
|
February 7, 2018 |
A ASWATH Vs. INSPECTOR GENERAL OF REGISTRATION & REGISTRAR
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October 4, 2018 |
A BASKER Vs. YOGINI
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December 5, 2018 |
A BASKER S/O MADHOJI RAO Vs. YOGINI DEAD BY HER LRS
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January 9, 2018 |
A J ALWYN Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
August 6, 2018 |
A J NASEEM JAN Vs. IMRAN W
|
December 4, 2018 |
A L RAVI S/O LAKKE GOWDA Vs. STATE OF KARNATAKA
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August 31, 2018 |
A LOKESH Vs. OTTO BLIZ (INDIA) PVT LTD
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March 7, 2018 |
A M KUSHALAPPA Vs. STATE OF KARNATAKA
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November 27, 2018 |
A M MARISWAMY Vs. THE JOINT COMMISSIONER
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February 14, 2018 |
A MURALIDHAR UDUPA Vs. NAGESHA B
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April 20, 2018 |
A N UMASHANKAR S/O APPAJI NAIDU Vs. A V KEMPANNA
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June 11, 2018 |
A NARASHIMAPPA Vs. STATE
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January 3, 2018 |
A NARAYANA SWAMY Vs. A SUBRAMANYA SWAMY
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February 27, 2018 |
A NARAYANASWAMY Vs. N NARAYANASWAMY
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January 24, 2018 |
A PAPANNA Vs. CHANDULAL VIRJI PATEL
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February 15, 2018 |
A PUSHPA W/O J ARUNKUMAR Vs. M MUNIPRASAD, S/O BALARAMAIAH CHETTY
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September 5, 2018 |
A R RAJANNA Vs. ASSISTANT EXECUTIVE ENGINEER
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July 5, 2018 |
A RAGHUNATH BABU Vs. K S NAGARAJU
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January 9, 2018 |
A RANGASWAMY Vs. SHIVARAJ
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September 25, 2018 |
A S B MOTORS Vs. REGIONAL DIRECTOR ESI CORPORATION
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October 12, 2018 |
A SOUNDER Vs. V SRINIVAS AND OTHERS
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September 27, 2018 |
A SRINIVAS Vs. JAVEED PASHA S/O MD IBRAHIM
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July 18, 2018 |
A SRINIVASANEELAMMA Vs. STATE OF KARNATAKA
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December 12, 2018 |
A. MUNIRAJU AND OTHERS Vs. M/S. SRI. KRISHNA ASSOCIATES AND OTHERS
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October 25, 2018 |
A. NATARAJ Vs. STATE OF KARNATAKA
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February 22, 2018 |
A.CHANDRAHAS SHETTY Vs. THE DISTRICT MAGISTRATE
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March 8, 2018 |
A.J. MOTORS Vs. DEPUTY COMMISSIONER
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February 15, 2018 |
A.K. BALACHANDRA Vs. STATE BY LOKAYUKTHA POLICE MYSURU
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February 21, 2018 |
A.L. ALTHAF @ PAPUL @ FARHAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
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January 24, 2018 |
A.L. PREMKUMAR Vs. BRUHAT BENGALURU MAHANAGARA PALIKE, BENGALURU AND ANOTHER
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June 11, 2018 |
A.P.AMIT KUMAR Vs. A.P.MANJUNATH ON
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March 19, 2018 |
A.R. FAZAL S/O. ABDUL RAZAK Vs. STATE OF KARNATAKA & ORS.
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May 28, 2018 |
A.V.NARASIMHAN Vs. M/S NARAYANASWAMY SUPER ON
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January 12, 2018 |
AA HOSPITALITY LLP. Vs. BRUHAT BENGALURU
|
January 11, 2018 |
AACHIEVE EDUCATIONAL TRUST Vs. THE STATE OF KARNATAKA AND OTHERS
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April 5, 2018 |
AADAPPA S/O HONNAPPA Vs. PARASHURAM TALWAR S/O SANGAPPA TALWAR
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April 13, 2018 |
AAMALINGAPPA Vs. STATE OF KARNATAKA BY ITS YADRAMI POLICE STATION
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October 23, 2018 |
AAQEEL SHARIFF & ORS. Vs. STATE & ORS.
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June 25, 2018 |
AARATI WIFE OF RAJKUMAR Vs. SARDAR MANOHAR SINGHLABIC
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October 4, 2018 |
AASHUM S/O LATE NOOR PASHA @ ANVAR PASHA Vs. STATE OF KARNATAKA
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July 3, 2018 |
ABB INDIA LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
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April 24, 2018 |
ABBAIAH REDDY Vs. CHINNASWAMYLABIC
|
December 18, 2018 |
ABDUL ASHISH @ K.H. AZIZ Vs. THE STATE OF KARNATAKA AND ANOTHER
|
June 19, 2018 |
ABDUL AZEEM, S/O LATE IMAM SAB Vs. REGIONAL TRANSPORT AUTHORITY
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July 23, 2018 |
ABDUL BASHEER Vs. STATE OF KARNATAKA
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September 4, 2018 |
ABDUL FARUQ @ ASHU Vs. STATE BY S H O OF KRISHNARAJA POLICE STATION
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September 15, 2018 |
ABDUL HAMEED @ HAMEED AND OTHERS Vs. STATE BY TOWN POLICE, CHIKKAMAGALURU
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April 2, 2018 |
ABDUL HAMEED KASIM MULLA Vs. KANARA DISTRICT CERNTRAL CO-OPERATIVE BANK LTD
|
April 23, 2018 |
ABDUL KHADAR Vs. STATE OF KARNATAKA AND OTHERS
|
March 28, 2018 |
ABDUL KHADER Vs. TALUK PANCHAYATH
|
February 12, 2018 |
ABDUL LATHIF Vs. STATE OF KARNATAKA BY MANGALURU EAST POLICE STATION
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March 13, 2018 |
ABDUL MUNEER @ MUNNI Vs. STATE OF KARNATAKA
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September 18, 2018 |
ABDUL NASEER @ NASEER Vs. STATE OF KARNATAKA
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July 17, 2018 |
ABDUL NAYEEM Vs. DEVARAJ
|
January 11, 2018 |
ABDUL RAB Vs. THE STATE OF KARNATAKA
|
April 16, 2018 |
ABDUL RAFIQ TIGADI Vs. MANAGEMENT OF NWKRTC
|
April 4, 2018 |
ABDUL RAHIM @ MAQBUL S/O ABDUL HAFEEZ Vs. STATE BY KUMSI POLICE, KUMSI
|
April 13, 2018 |
ABDUL RASHEED Vs. MARY
|
September 19, 2018 |
ABDUL RAUF S/O ZAKHEER HUSSAIN Vs. KARNATAKA STATE BOARD OF WAKF
|
September 19, 2018 |
ABDUL REHAMAN AND ORS. Vs. STATE OF KARNATAKA BY VIDYARANYAPURA POLICE STATION BENGALURU
|
January 5, 2018 |
ABDUL REHAN S/O ABDUL RASHEED SOUDAGAR Vs. THE STATE
|
September 17, 2018 |
ABDUL SATTAR Vs. STATE OF KARNATAKA THORUGH ASSISTANT CONTROLLER
|
October 1, 2018 |
ABDULGAFAR SAB, S/O KILATISAB JAVALI, @ ABDULGAPAR JAVALI Vs. BRANCH MANAGER, AXIS BANK
|
April 27, 2018 |
ABDULLA Vs. NASREEN
|
February 28, 2018 |
ABDULLA A K SON OF KUNHALLI Vs. NANJARAYAPATNA VYAVASAYA SEVA SAHAKARA BANK NANJAR
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May 23, 2018 |
ABDULLA KHAN Vs. STATE OF KARNATAKA
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December 21, 2018 |
ABDULRAJAK S/O MOHAMMADGOUS RAMALI Vs. ABDUL RAHIMAN S/O FAKARUDDIN SAYYAD
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October 23, 2018 |
ABHAY SOLVENTS PRIVATE LIMITED Vs. ASSISTANT COMM
|
March 8, 2018 |
ABHAYA A FEDERATION OF RESIDENTS WELFARE ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
|
December 21, 2018 |
ABHIJEET Vs. THE STATE OF KARNATAKA
|
June 15, 2018 |
ABHIJITH PATAVARDHAN S/O PANDURANGA PATAVARDHAN Vs. STATE OF KARNATAKA BY CHITRADURGA EXTENSION POLICE CHITRADURGA
|
January 31, 2018 |
ABHILASH REDDY @ ABHILASH Vs. NAGARAJ S/O NINGAPPA
|
March 26, 2018 |
ABHIMANYU S/O SOMAPPA LAMANI Vs. THE STATE OF KARNATAKA REP. BY STATE PUBLIC PROSECUTOR
|
August 30, 2018 |
ABHINANDAN STONE CRUSHERS Vs. STATE OF KARNATAKA
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June 21, 2018 |
ABHISHEK Vs. STATE OF KARNATAKA
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May 17, 2018 |
ABHISHEK CHOUDHARI Vs. STATE OF KARNATAKA
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December 6, 2018 |
ABHISHEK N @ ABHI Vs. STATE
|
February 8, 2018 |
ABHISHEK S/O. KALLAPPA JAVOOR Vs. STATE OF KARNATAKA
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June 27, 2018 |
ABHISHEK THIMMAIAH Vs. UNION OF INDIA
|
September 19, 2018 |
ABIDA BEGUM Vs. MAHEMUDA BEGUM
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March 20, 2018 |
ABIDH Vs. THE STATE OF KARNATAKA
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September 3, 2018 |
ABM BUILDTECH PVT LTD Vs. INNOVATIVE LEISURES & ENTERTAINMENT PVT LTD
|
April 13, 2018 |
ABUBA S/O A.D. SHARANAPPA Vs. A. SIRAJUDDIN S/O A. HUSSAIN SAB MAJOR OWNER OF CA
|
January 2, 2018 |
ABUL KALAM HUSSAIN Vs. M/S GREENETEX MINING COMPANY NO. 312
|
July 16, 2018 |
ACCOUNTANT GENERAL OF KARNATAKA Vs. KAVITHA W/O LATE P RAGHU
|
October 1, 2018 |
ACER INDIA PVT LTD , REP BY ALOK BUBEY Vs. UNION OF INDIA REP BY ITS SECRETARY
|
March 20, 2018 |
ADAMSAHEB Vs. RAZIYABEGUM
|
April 2, 2018 |
ADARSH G K Vs. STATE OF KARNATAKA
|
July 16, 2018 |
ADARSH M.S Vs. STATE OF KARNATAKA AND OTHERS
|
September 5, 2018 |
ADARSH MADIVALA, S/O. NARAYANA MADIVALA Vs. THE STATE OF KARNATAKA, THROUGH KUNDAPURA POLICE STATION, UDUPI DISTRICT, REP. BY ITS STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, HIGH COURT OF KARNATAKA, BANGALORE
|
January 30, 2018 |
ADARSH R IYER S/O N RAMANATHA IYER Vs. LOKAYUKTA REPRESENTED BY REGISTRAR OFFICE OF KARNATAKA LOKAYUKTA
|
March 5, 2018 |
ADECCO INDIA PRIVATE LIMITED Vs. ZOOMCAR INDIA PRIVATE LIMITED
|
April 27, 2018 |
ADHINARAYANA @ ADHI Vs. STATE OF KARNATAKA
|
October 23, 2018 |
ADINARAYANA REDDY AND OTHERS Vs. STATE OF KARNATAKA
|
June 12, 2018 |
ADITHYA TEXTILES BANGALORE Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
January 8, 2018 |
ADITYA AUTO PRODUCTS & ENGINEERING INDIA PVT LTD Vs. ADITYA AUTO PRODUCTS (NTTF) EMPLOYEES UNION
|
December 5, 2018 |
ADITYA R Vs. P RASHMI
|
December 20, 2018 |
ADNAN TURABI Vs. VIJAY NAIR
|
February 2, 2018 |
AFFINITY REAL ESTATE PRIVATE LIMITED Vs. SRI K RAMAIHA AND OTHERS
|
March 9, 2018 |
AFIFA SAMIYA W/O WASIM SHARIFF Vs. JOINT SECRETARY, COFEPOSA, GOVERNMENT OF INDIA
|
June 12, 2018 |
AFIFA SAMIYA W/O WASIM SHARIFF Vs. JOINT SECRETARY
|
June 12, 2018 |
AFSAR @ GORU, S/O BABJAN Vs. STATE OF KARNATAKA BY BYATARAYANAPURA POLICE STATION
|
June 12, 2018 |
AGASTHYA PASTRIES & BEVERAGES PVT LTD Vs. STATE OF KARNATAKA
|
June 29, 2018 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. GRAM PANCHAYATH GONIKOPPAL
|
May 30, 2018 |
AIRPORT TOURIST AND TAXI DRIVERS ASSOCIATION (R ) REPRESENTED BY ITS SECRETARY Vs. AIRPORT DIRECTOR MANGALORE INTERNATIONAL AIRPORT
|
August 9, 2018 |
AIYAMMA Vs. STATE OF KARNATAKA
|
November 2, 2018 |
AJAY Vs. THE STATE OF KARNATAKA
|
October 1, 2018 |
AJAY BABU AND OTHERS Vs. THE DIVISIONAL MAN
|
September 17, 2018 |
AJAY KHARBANDA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 9, 2018 |
AJAY KUMAR MUNUGALA Vs. SOUMYA MUNUGALA
|
February 16, 2018 |
AJAY S/O SUKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
|
April 19, 2018 |
AJIMA BEGAUM Vs. MANAGING DIRECTOR, KSRTC CENTRAL DIVISION
|
July 20, 2018 |
AJIRATH RAO OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
March 14, 2018 |
AJITHKUMAR S/O ANNASAHEB CHIGARE Vs. STATE OF KARNATAKA, REPTD BY ITS PRINCIPAL SECRETARY
|
August 27, 2018 |
AKBARSAB DASTAGIRSAB MULLA Vs. THE STATE OF KARNATAKA
|
March 20, 2018 |
AKHEEL Vs. UNION OF INDIA & ORS.
|
September 20, 2018 |
AKHILA BANU AND ANOTHER Vs. RAYIGOWDA AND ANOTHER
|
August 14, 2018 |
AKKAMMA Vs. JAYAMMA
|
February 14, 2018 |
AKKAMMA Vs. HANUMEGOWDA
|
February 1, 2018 |
AKMAL @ JAAN Vs. STATE BY NELAMANGALA RURAL POLICE STATION
|
September 15, 2018 |
AKSHAY KUMAR @ KIRAN Vs. STATE OF KARNATAKA
|
September 25, 2018 |
AKSHITH KUMAR Vs. UNION OF INDIA MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENURSHIP
|
July 23, 2018 |
AL-HERA EDUCATION SOCIETY Vs. DIRECTOR OF URDU & OTHER
|
March 27, 2018 |
ALAMENGADA GANAPATHI @ SURESH Vs. PORANGADA APPACHU
|
January 9, 2018 |
ALAN RYAN LOBO MINOR S/O ERIC LOBO Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
July 12, 2018 |
ALANGURU RAMANNA S/O GANESHAPPA Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
|
March 14, 2018 |
ALEMBIC PHARMACEUTICALS LTD Vs. STATE OF KARNATAKA BY ASST DRUGS CONTROLLER
|
September 28, 2018 |
ALL INDIA INSTITUTE OF SPEECH AND HEARING Vs. SMT. P. DIVYA AND OTHERS
|
June 20, 2018 |
ALLA BAKASH Vs. BANGALORE METRO RAIL CORPORATION LTD
|
March 23, 2018 |
ALLA BHAKSHA KHAN Vs. STATE OF KARNATAKA
|
April 2, 2018 |
ALLEN C JAMES Vs. STATE BY KADUGONDANA HALLI POLICE
|
October 11, 2018 |
ALP CONSULTING LTD REPRESENTED BY DIRECTOR Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
September 24, 2018 |
AMALGAMATED BEAN COFFEE TRADING COMPANY LIMITED, R Vs. G M SHESHEGOWDA, S/O MALLEGOWDA
|
April 25, 2018 |
AMAR @ BUILDER AMAR Vs. STATE OF KARNATAKA
|
February 22, 2018 |
AMARANATH SHETTY Vs. DIRECTOR
|
February 7, 2018 |
AMARAVATHI M.N. Vs. THE CHILD DEVELOPMENT PLANNING OFFICER CHINTAMANI AND OTHERS
|
May 29, 2018 |
AMARAVVA W/O HULGAPPA NAYAK Vs. HANUMANTH S/O HULGAPPA WADDAR
|
March 13, 2018 |
AMARNATH REDDY AND ORS. Vs. S. NAGARAJ AND ORS.
|
October 3, 2018 |
AMBAPPA @ AMARAPPA @ AMARANNA S/O BASAPPA MADAR Vs. STATE OF KARNATAKA
|
September 24, 2018 |
AMBARAYA Vs. LAXMIBAI
|
September 20, 2018 |
AMBLI YOGESH, S/O AMBALI KOTRAPPA Vs. STATE OF KARNATAKA
|
December 5, 2018 |
AMBUTHIRTHA POWER PRIVATE LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
October 5, 2018 |
AMEENA @ AMMENAMMA Vs. KSRTC, MANGALORE DIVISION
|
March 6, 2018 |
AMIT Vs. NUPUR
|
June 1, 2018 |
AMIT AGARWAL S/O R P AGARWAL Vs. ADDITIONAL COMMISSIONER (EAST) BRUHAT BANGALORE
|
January 17, 2018 |
AMIT GUPTA Vs. INDIAN INSTITUTE OF MANAGEMENT
|
March 26, 2018 |
AMJAD, S/O KHALEEL AHMED Vs. STATE OF KARNATAKA
|
July 30, 2018 |
AMRUTADEVI Vs. MANAGER NATIONAL INSURANCE CO LTD
|
December 4, 2018 |
AMRUTHA CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
February 5, 2018 |
AMUL @ MAVOOLI Vs. ABDUL GANI MANNU BAGWAN
|
March 26, 2018 |
AMZADULLA KHAN Vs. STATE OF KARNATAKA
|
December 17, 2018 |
ANAM RAZA Vs. VISHWESHWARAIAH
TECHNOLIGICAL UNIVERSITY
|
April 2, 2018 |
ANAND APPA LOHARMAKANDAR Vs. STATE BANK OF INDIA A BODY CONSTITUTED UNDER
|
December 21, 2018 |
ANAND BALKRISHNA APPUGOL, CHAIRMAN SHREE KRANTIVEER SANGOLI RAYANNA CO-OPERATIVE SOCIETY LIMITED Vs. NANA DHONDIBA DESAI
|
June 20, 2018 |
ANAND BASAVANTRAY SASNOOR Vs. SHOBHA W/O ANAND SASNOOR
|
February 23, 2018 |
ANAND KRIPALU Vs. N JANARDHAN RAO MAGAR
|
December 14, 2018 |
ANAND RATHI AND OTHERS Vs. THE STATE OF KARNATAKA BANASHANKARI POLICE STATION
|
May 29, 2018 |
ANAND S/O CHANDRAKANTH UPLAON Vs. REVAPPA
|
January 30, 2018 |
ANANDA NAIKA Vs. STATE OF KARNATAKA
|
June 30, 2018 |
ANANDA REDDY Vs. STATE OF KARNATAKA BY SRINIVASPURA POLICE
|
July 11, 2018 |
ANANDA T. Vs. THE STATE OF KARNATAKA
|
September 5, 2018 |
ANANDAGOUDA, S/O VEERANAGOUDA NEELAPPAGOUDAR Vs. THE STATE OF KARNATAKA
|
May 28, 2018 |
ANANDAPPA Vs. ASSISTANT COMMISSIONER
|
December 5, 2018 |
ANANDRAJU H K S/O LATE KEMPAYYA Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY
|
January 17, 2018 |
ANANTH KUMAR Vs. KEMPA RAJU AND ANOTHER
|
April 9, 2018 |
ANANTH KUMAR S C Vs. BASAMMA @ BINDU
|
October 11, 2018 |
ANANTHAPADMANABHA Vs. MANAGEMENT OF HIMALAYA DRUG COMPANY
|
February 28, 2018 |
ANANYA R SHETTY Vs. STATE OF KARNATAKA
|
November 9, 2018 |
ANAPPA Vs. ORIENTAL INSURANCE COMPANY LTD
|
June 13, 2018 |
ANASUYA Vs. STATE OF KARNATAKA
|
July 26, 2018 |
ANASUYA W/O SHIVAJI KARIMUDAKANNAVAR Vs. SHIVAJI S/O MALLAPPA KARIMUDAKANNAVAR
|
March 16, 2018 |
ANAVEERAIAH Vs. RIYAZULLAH KHAN
|
February 19, 2018 |
ANGADI PARVATHAMMA Vs. STATE OF KARNATAKA
|
November 15, 2018 |
ANIL Vs. STATE BY POLICE INSPECTOR, KESHWAPUR POLICE STATION
|
August 27, 2018 |
ANIL BALAGAR @ ANIL S/O BASANNA BALAGAR Vs. STATE OF KARNATAKA
|
August 1, 2018 |
ANIL KUMAR Vs. STATE OF KARNATAKA
|
November 28, 2018 |
ANIL KUMAR Vs. M S PRAKASH
|
November 23, 2018 |
ANIL KUMAR NAIK Vs. STATE OF KARNATAKA BY DAVANGERE WOMEN POLICE DAVANGERE
|
January 29, 2018 |
ANIRUDDHA SAUNDATTIKAR, S/O ARUN SAUNDATTIKAR Vs. STATE OF KARNATAKA
|
August 6, 2018 |
ANITA D/O SHANKAR JOSHI Vs. STATE OF KARNATAKALABIC
|
November 15, 2018 |
ANITA SHIVANAND WALI Vs. STATE OF KARNATAKA
|
January 4, 2018 |
ANITHA DEV Vs. SUSHEELA BAI
|
August 6, 2018 |
ANJALI CHUGH, W/O ANKIT CHUGH Vs. STATE OF KARNATAKA
|
December 17, 2018 |
ANJAMMA Vs. STATE
|
November 30, 2018 |
ANJANA AGENCIES, PARTNERSHIP FIRM, BENGALURU AND OTHERS Vs. CANARA BANK, BENGALURU
|
April 5, 2018 |
ANJANA RAJSHEKAR KALAL Vs. COMMISSIONER,DEPARTMENT OF FOOD AND CIVIL SUPPLIES
|
February 21, 2018 |
ANJANA W/O LATE SATISH KULKARNI Vs. NISHA SHANKARLAL BHAGAT
|
December 5, 2018 |
ANJANABI W/O GOPAL ARAKASALI Vs. KRISHNA S/O MUKUNDAPPA ARAKASALI
|
January 4, 2018 |
ANKUR GUPTA Vs. UNION OF INDIA
|
September 4, 2018 |
ANKUR GUPTA S/O KRISHNA KANT Vs. CENTRAL ADOPTION AND RESOURCES AGENCY
|
June 19, 2018 |
ANKUSH S/O BHEEMSHA ATNOORU Vs. STATE BY AFZALPUR POLICE STATION
|
August 14, 2018 |
ANKUSH S/O SURESH PAWAR Vs. DIVISIONAL CONTROLLER, M S R T C , SOLAPUR DIVISIO
|
April 6, 2018 |
ANNAPOORNAKAR Vs. HEMALATHA
|
January 16, 2018 |
ANNAPPA Vs. STATE OF KARNATAKA
|
January 30, 2018 |
ANNAPPA Vs. STATE OF KARNATAKA
|
June 30, 2018 |
ANNAPPA Vs. BABU GOVIND MALAVE
|
April 2, 2018 |
ANNAPPA @ MANJUNATHA Vs. STATE
|
March 26, 2018 |
ANNAPPA S/O ADIVEPPA HANDIGUND Vs. SURESH S/O NARAYAN DESHPANDE
|
February 20, 2018 |
ANNAPPA S/O SHIVAPPA HALIJOLE Vs. STATE OF KARNATAKA
|
July 4, 2018 |
ANNAPURNA Vs. MANAGING DIRECTOR CHAMUNDESHWARI
|
January 8, 2018 |
ANNAPURNAMMA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
|
February 15, 2018 |
ANNARAO BY LRS Vs. SPL LAND ACQUISITION OFFICER
|
March 22, 2018 |
ANNASAHEB MALAGONDA PATIL Vs. SANJAY DANACHAND GHODAWAT
|
December 7, 2018 |
ANSAR PASHA Vs. STATE OF KARNATAKA K R SAGAR POLICE STATION
|
July 7, 2018 |
ANTHONY INFANT RAJ Vs. STATE OF KARNATAKA, BY VARTHUR POLICE
|
December 11, 2018 |
ANUGRAHA BUILDERS & DEVELOPERS Vs. STATE OF KARNATAKA
|
November 29, 2018 |
ANUPAMA W/O SHIVAKUMAR @ MURAGESH Vs. SHIVAKUMAR @ MURUGESH
|
March 21, 2018 |
ANURADHA D/O RAMACHANDRA BALIGA Vs. STATE OF KARNATAKA
|
February 20, 2018 |
ANUSHA N Vs. UNION OF INDIA BY MINISTRY OF LAW AND JUSTICE
|
November 20, 2018 |
ANUSHA. G. Vs. BANGALORE UNIVERSITY JNANA BHARATHI AND OTHERS
|
April 9, 2018 |
ANWAR JAHAN ANSARI Vs. S T BUILDERS
|
November 28, 2018 |
APPAJI NAGAPPA Vs. STATE OF KARNATAKA PRESENTED BY ITS STATE PUBLIC PROSECUTOR
|
October 12, 2018 |
APPASAHAB S/O MALLAPPA HIDAKAL Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA
DHARWAD
|
October 22, 2018 |
APPLE INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 7, 2018 |
APR CONSTRUCTIONS LTD Vs. UNION OF INDIA REP BY CHIEF ADMINISTRATIVE OFFICER (CONST ) SOUTH WESTERN RAILWAY
|
August 23, 2018 |
APSAR Vs. STATE OF KARNATAKA
|
October 30, 2018 |
APSAR PASHA S/O LATE BASHU SAB Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
|
March 20, 2018 |
ARAKKANETIL OMEN IYPE Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
|
February 20, 2018 |
ARATHA MANDALS NATHAJIRAO G HALGEKAR Vs. STATE OF KARNATAKA
|
June 20, 2018 |
ARAVIND Vs. PAKEERAIAH SANGAIAH ALAKERI AND OTHER
|
September 11, 2018 |
ARAVIND Vs. BASAPPA YALLAPPA TADASAD
|
January 24, 2018 |
ARAVIND S Vs. THE RAJIV GANDHI UNIVERSITY
|
February 6, 2018 |
ARAVIND S/O SURESH HIPPARGI Vs. STATE OF KARNATAKA
|
March 19, 2018 |
ARAVINDA KAMATH PUTTUR Vs. HON BLE CHIEF JUSTICE, HIGH COURT OF KARNATAKA
|
September 4, 2018 |
ARAVINDA SHETTY Vs. DEPUTY COMMISSIONER, RAJATADHRI, MANIPAL
|
October 11, 2018 |
ARCHANA Vs. THE STATE OF KARNATAKA
|
June 21, 2018 |
ARCHDIOCESE OF BANGALORE A PUBLIC RELIGIOUS CHARITABLE TRUST Vs. G V ASHWATHNARAYANA
|
August 8, 2018 |
ARCHI-TECHNICS Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
|
August 8, 2018 |
ARJUN BASAPPA BADIGER Vs. STATE OF KARNATAKA
|
January 16, 2018 |
ARJUN YALLAPPA GHASTI Vs. STATE OF KARNATAKA
|
October 12, 2018 |
ARPITA Vs. STATE OF KARNATAKA
|
December 3, 2018 |
ARUL S/O SAMIKANNU Vs. STATE BY KYTASANDRA POLICE TUMKUR DISTRICT
|
December 7, 2018 |
ARUMUGHAM Vs. HARI KUMAR
|
August 3, 2018 |
ARUN Vs. STATE OF KARNATAKA
|
June 22, 2018 |
ARUN KUMAR L Vs. BUNTY K MEHTA
|
March 1, 2018 |
ARUN KUMAR R G AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 25, 2018 |
ARUNA Vs. DIVISIONAL MANAGER/DIVISION CONTROLLER
|
April 20, 2018 |
ARUNA @ GUNDA AND OTHERS Vs. STATE OF KARNATAKA
|
September 4, 2018 |
ARUNKUMAR Vs. RUKMANI BAI TALKAR
|
October 16, 2018 |
ARUNODAYA SHETTY @ ARUN SHETTY (37 YEARS) S/O SIDDAYYA SHETTY Vs. AMEENA BHAVI MUKTHUM SAHEB
|
January 23, 2018 |
ASEENA BANU Vs. N BASAVARAJAPPA
|
March 22, 2018 |
ASGAR ALI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
December 20, 2018 |
ASGHAR ALI S/O ABDUL JALEEL SAB Vs. STATE BY REGIONAL TRANSPORT OFFICER
|
August 20, 2018 |
ASHA NARAYAN UCHIL Vs. PRAKASH KUMAR UCHIL
|
August 6, 2018 |
ASHA TM Vs. PRINCIPAL S E A COLLEGE OF ENGINEERING AND TECHNOLOGY
|
December 3, 2018 |
ASHABI W/O DAVAL PALLAR Vs. IRANAGOUDA
|
November 30, 2018 |
ASHAIMA KHAN ANJUM Vs. KARNATAKA EXAMINATIONS AUTHORITY AND OTHERS
|
September 14, 2018 |
ASHOK Vs. STATE OF KARNATAKA
|
January 16, 2018 |
ASHOK Vs. STATE OF KARNATAKA BY HEBBAGODI POLICE STATION
|
May 16, 2018 |
ASHOK @ NINGAPPA Vs. STATE OF KARNATAKA
|
February 8, 2018 |
ASHOK AND OTHERS Vs. STATE OF KARNATAKA BY CHIKKAJALA POLICE STATION BENGALURU AND ANOTHER
|
January 3, 2018 |
ASHOK BILAGUNDI S/O CHANDRAKANT Vs. STATE OF KARNATAKA
|
February 23, 2018 |
ASHOK ERRAPA PANGI AND ORS. Vs. STATE BY JC NAGAR POLICE STATION
|
January 22, 2018 |
ASHOK HANAMANTAGOUDA NAIKAR Vs. KRISHNAPPAGOUDA TIPPANAGOUDA NAIKAR
|
December 14, 2018 |
ASHOK KHENY Vs. T J ABRAHAM
|
April 2, 2018 |
ASHOK KUMAR Vs. STATE OF KARNATAKA REP BY SUBRAMANYA NAGARA
|
January 17, 2018 |
ASHOK KUMAR SINHA Vs. UNION OF INDIA
|
October 22, 2018 |
ASHOK R JAIN S/O M RIKAB JAIN Vs. STATE OF KARNATAKA
|
March 6, 2018 |
ASHOK S/O SHEELAVANTAPPA INDI Vs. RAMCHANDRA
|
January 12, 2018 |
ASHOKA N T Vs. MANAGING DIRECTOR
|
February 15, 2018 |
ASHPAQ Vs. STATE OF KARNATAKA
|
May 29, 2018 |
ASHRAFF Vs. STATE OF KARNATAKA
|
October 29, 2018 |
ASHVINI Vs. SRIKANT S/O NAGESHRAO MALADKAR
|
December 15, 2018 |
ASHWAQ PASHA S/O MUNAWAR PASHA Vs. STATE OF KARNATAKA
|
June 18, 2018 |
ASHWATH Vs. STATE OF KARNATAKA
|
January 5, 2018 |
ASHWATH S/O LAKSHMANA Vs. STATE OF KARNATAKA
|
August 20, 2018 |
ASHWATHA REDDY S/O LATE HANUMANTHARAYAPPA Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT
|
December 10, 2018 |
ASHWATHAIAH Vs. ARASAMMA
|
December 7, 2018 |
ASHWATHAIAH @ ASHWATH Vs. STATE OF KARNATAKA
|
March 21, 2018 |
ASHWINI D SHETTY Vs. MAHABALA SHETTY
|
November 29, 2018 |
ASHWINI W/O A GANGABYREGOWDA Vs. IDBI BANK LIMITED REPRESENTED BY ITS ASSISTANT GENERAL MANAGER
|
March 12, 2018 |
ASIF Vs. THE STATE OF KARNATAKA AND OTHERS
|
August 7, 2018 |
ASIF ALI SHAIKH HUSSAIN Vs. STATE OF KARNATAKA
|
December 12, 2018 |
ASIF IQBAL Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 25, 2018 |
ASIFA SULTANAHAFEEZ Vs. STATE
|
December 11, 2018 |
ASIM IBRAHIM Vs. SPECIAL LAND ACQUISITION, UPPER THUNGA PROJECT
|
May 30, 2018 |
ASIM SHARIFF S/O LATE ANWAR SHARIFF Vs. NATIONAL INVESTIGATION AGENCY
|
November 22, 2018 |
ASIYA AZEEZ W/O A R ABDUL AZEEZ Vs. STATE BY PULIKESHINAGAR POLICE STATION
|
March 21, 2018 |
ASLAM KHAN Vs. AMANULLA KHAN
|
January 5, 2018 |
ASSISTANT COMMISSIONER CHIKKABALLAPURA SUB DIVISION CHIKKABALLAPURA Vs. KRISHNAPPA S
|
November 9, 2018 |
ASSISTANT COMMISSIONER MUZARAI DEPARTMENT PODIUM BLOCK Vs. C R SHAMANNA
|
August 13, 2018 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EPSON INDIA PVT LTD
|
January 9, 2018 |
ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS Vs. CHANNAIAH
|
February 1, 2018 |
ASST MANAGER ORIENTAL INSURANCE CO , LTD Vs. RAMAIAH
|
April 2, 2018 |
ASST PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JANA SANGHATAN TRUST
|
April 3, 2018 |
ASTHA CONSTRUCTIONS Vs. L G RAMAKRISHNAIAH
|
March 2, 2018 |
ASWATHAMMA Vs. NAGAMMA
|
December 20, 2018 |
ATHAULLA Vs. STATE OF KARNATAKA
|
November 9, 2018 |
ATHAULLA KHANGARAGE Vs. C SAMUEL EDWINMYSURU
|
December 3, 2018 |
ATHIJAMMA
MOTHER OF MAMU BEARY Vs. S MAHESHWARI
W/O S SHARAVAN
|
December 11, 2018 |
ATMARAM S/O HARICHANDRA DONGARE Vs. PRITAMASINGH S/O HARNAMSINGH
|
March 19, 2018 |
ATRIA CONVERGENCE TECHNOLOGIES PVT LTD Vs. UNION OF INDIA MINISTRY OF CONSUMER AFFAIRS
|
November 9, 2018 |
AUGUSTIN PROMOD KUMAR S/O N SAMUAL ARKERA KHURD Vs. SUNITHA W/O AUGUSTIN PRAMOD KUMAR
|
March 14, 2018 |
AUTOMOTIVE AXLES LTD Vs. N SANDESHKUMAR
|
May 29, 2018 |
AVINASH S/O RAMACHANDRA Vs. STATE OF KARNATAKA
|
November 19, 2018 |
AVINASHA K @ AVINASH K Vs. STATE OF KARNATAKA
|
October 4, 2018 |
AXIS FORTIFICATION PVT LTD Vs. COMM , REGIONAL PROVIDENT FUND
|
February 28, 2018 |
AYOUB BEIG S/O SAFIULLA BEIG Vs. MOHAMMED UBED S/O M JAFFER
|
August 9, 2018 |
AYUB KHAN AND OTHERS Vs. THE STATE OF KARNATAKA
|
May 28, 2018 |
AYUB KHAN S/O LATE MOHAMMED HUSSAIN Vs. STATE BY NANJANGUD TOWN POLICE NANJANGUD TALUK MYSORE DISTRICT
|
May 29, 2018 |
AZAM AND OTHER Vs. THE STATE
|
October 25, 2018 |
AZEEZ MOHAMMEDKAR Vs. ARTHUR R W TOWT
|
January 3, 2018 |
AZGHAR SHARIEFF S/O PEER SHARIEF Vs. STATE OF KARNATAKA
|
July 26, 2018 |
AZMATHULLA Vs. SUBHAN
|
November 19, 2018 |
B Vs. THE STATE OF KARNATAKA DEPARTMENT OF ENERGY MULTI
|
October 22, 2018 |
B A SRINIVASAN S/O B V ANANTHARAMAIAH Vs. STATION HOUSE OFFICER C B I/A C B/BANGALORE
|
August 8, 2018 |
B ABDUL MAJEED AND ANOTHER Vs. STATE OF KARNATAKA
|
May 28, 2018 |
B BASAPPA Vs. STATE OF KARNATAKA
|
November 23, 2018 |
B BASAVALINGAPPA Vs. H PARVATHAMMA
|
April 13, 2018 |
B BHOGANANJAPPA S/O LATE DODA BHOGAPPA Vs. STATE
|
August 23, 2018 |
B C DHANANJAYA @ JAYAKAR Vs. STATE OF KARNATAKA
|
January 12, 2018 |
B DINESH MALLYA S/O LATE BHUJANGA MALLYA Vs. ASSISTANT EXECUTIVE ENGINEER (E) MANGALORE ELECTRICITY SUPPLY COMPANY KARKALLA SUB-DIVISION KARKALA
|
July 19, 2018 |
B G KIRAN S/O LATE GOPAL Vs. STATE OF KARNATAKA
|
July 20, 2018 |
B GOPALAKRISHNA Vs. ABDUL AZEEZ
|
February 21, 2018 |
B H MOHAMMED KHAN Vs. NARASAMMA
|
April 19, 2018 |
B HANUMANTHAPPA Vs. AUTHORIZED OFFICER AND ASSISTANT COMMISSIONER
|
July 2, 2018 |
B J SATISH, S/O B J SRIPAD RAO Vs. DEPUTY COMMISSIONER
|
April 16, 2018 |
B JAGADEESHA @ JAGGA Vs. STATE OF KARNATAKA
|
June 7, 2018 |
B K BIDARI Vs. DIVISIONAL CONTROLLER, K S R T C
|
March 21, 2018 |
B K CHANDRASHEKAR S/O A KRISHNA MURTHY Vs. B C ARUN KUMAR S/O B K CHANDRASHEKAR
|
February 27, 2018 |
B K HARISH Vs. NAGARAJ
|
November 28, 2018 |
B K KEREKODAPPA Vs. K THIPPERUDRAPPA
|
October 11, 2018 |
B K SRINIVASA S/O KOTE RANGAIAH Vs. G S SHIVASWAMY S/O G K SHIVARUDRAIAH
|
February 20, 2018 |
B L GEETHA Vs. STATE OF KARNATAKA
|
September 19, 2018 |
B L KASHYAP & SONS LTD Vs. JOINT COMMISSIONER
|
April 3, 2018 |
B L UDAYKUMAR Vs. STATE OF KARNATAKA BY POLICE OF KUSHALNAGAR POLICE STATION
|
July 23, 2018 |
B M DEVARAJAPPAKAR Vs. S GAYATHRI
|
January 18, 2018 |
B M KUMARA S/O LATE MANJASHETTY Vs. ROOPA K R W/O LATE MANJASHETTY
|
February 12, 2018 |
B M NANJE GOWDA Vs. K JIJA BAI
|
January 10, 2018 |
B M RAVI Vs. KARAN KUMAR
|
November 20, 2018 |
B M VENKATALAKSHMAMMA W/O LATE G C NARASAIAH Vs. P M GOPI S/O LATE MYLARAIAH
|
September 6, 2018 |
B M VENUGOPAL REDDY Vs. KRISTAL OLIVINE RESIDENTS WELFARE ASSOCIATIONLABIC
|
December 6, 2018 |
B MAHABOOB SUBANKAR Vs. MANAGING DIRECTOR KSSIDC LIMITED
|
February 2, 2018 |
B MALIGAMMACORPORATION Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATIONMALLIGAMMA
|
December 28, 2018 |
B MALLIKARJUN REDDY Vs. TILE ITALIA MOSAICS PVT LTD
|
October 9, 2018 |
B N ANITHA Vs. GOVERNMENT OF KARNATAKA THROUGH ITS SECRETARY
|
January 23, 2018 |
B N CHANDRASHEKAR Vs. PREM KUMAR AND ANOTHER
|
May 29, 2018 |
B N SUDHEER Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTTELLIGENCE
|
February 23, 2018 |
B N VASUDEVA REDDY Vs. R V DESHPANDE
|
September 5, 2018 |
B N VENKATAMURTHY Vs. STATE OF KARNATAKA
|
December 5, 2018 |
B NARAYANASWAMY Vs. STATE OF KARNATAKA
|
March 6, 2018 |
B P MAHESH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
January 8, 2018 |
B P NIRMAL W/O LATE NARASIMHAPPAKAR Vs. D ASHOK KUMAR S/O D LAKSHMI NARAYANA
|
January 4, 2018 |
B P SRINIVAS RAJU Vs. INDIAN BANK
|
September 28, 2018 |
B P SUNDARESHA @ CHANU S/O PUTTASWAMY Vs. STATE OF KARNATAKA BY MALLANDUR POLICE STATION CHI
|
June 1, 2018 |
B PADMAVATHI Vs. STATE OF KARNATAKA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
|
August 23, 2018 |
B R ARUNKUMAR Vs. STATE OF KARNATAKA
|
September 26, 2018 |
B R CHANDRAPPA, S/O LATE SIDDAPPA Vs. NAGARAJ, S/O RUDRAPPA
|
March 28, 2018 |
B R GANAPATHI SINGH Vs. STATE OF KARNATAKA
|
November 16, 2018 |
B R MANU @ MANOJ S/O LATE RAJU Vs. STATE OF KARNATAKA BY SUNTICOPPA POLICE STATION
|
April 20, 2018 |
B R NAGARAJA Vs. STATE OF KARNATAKA TIPTUR TOWN POLICE STATION
|
July 25, 2018 |
B R RAMACHANDRA S/O LATE RAMEGOWDA Vs. STATE BY MANDYA RURAL POLICE
|
August 13, 2018 |
B R VENKATESH S/O RAMABHATRU Vs. MALLIKA ARECANUTS (PVT) LTD
|
March 28, 2018 |
B RAJASHEKAR, S/O S BHADRAIAH Vs. A S ASHA, WIFE OF A R NARAYANA
|
December 20, 2018 |
B RAJE GOWDA S/O BASAVE GOWDA Vs. N SHIVAPRAKASH S/O LATE NAGAPPA
|
November 5, 2018 |
B RAMACHANDRA CHODARY Vs. FATIMA BEE
|
November 28, 2018 |
B RAMACHANDRA REDDY Vs. B MUNIREDDY
|
April 2, 2018 |
B S ASWATHAPPA Vs. CHAIRMAN, LAND TRIBUNAL, BANGALORE SOUTH TALUK
|
January 4, 2018 |
B S CHANDRASHEKAR Vs. HIND HIGH VACUUM CO PVT LTD , REP BY ITS MANAGING
|
May 28, 2018 |
B S DEVARAJU Vs. STATE OF KARNATAKA DEPARTMENT OF AGRICULTURAL MARKETING
|
July 19, 2018 |
B S GURUSWAMY S/O SHIVA BASAVAPPA Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
|
March 14, 2018 |
B S HANUMANTHE GOWDA Vs. STATE OF KARNATAKA
|
September 18, 2018 |
B S HARISH Vs. STATE OF KARNATAKA
|
January 31, 2018 |
B S NANDA KUMAR SINGH @ NANDA SINGH Vs. STATE REPRESENTED BY SUPERINTENDENT OF POLICE
|
October 1, 2018 |
B S PUTTARAJU SON OF SHIVANNA Vs. STATE OF KARNATAKA
|
October 1, 2018 |
B S YASHAVANTH KUMAR Vs. STATE OF KARNATAKA AND OTHERS
|
November 2, 2018 |
B SHAMANNA Vs. SUNITHA L
|
February 8, 2018 |
B SNEHA D/O BABU Vs. HARSHITHA D/O SRINIVAS
|
March 13, 2018 |
B SRINIVAS, S/O B BYRAPPA Vs. B S HEGDE
|
September 27, 2018 |
B T KRISHNE GOWDA Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 9, 2018 |
B T SUBODH Vs. B T SRINIVAS
|
August 21, 2018 |
B T VISHWANATH Vs. LAKSHMINARASIMHA SW-AMY CHARITIES, BANGALORE, AND ANOTHER
|
February 14, 2018 |
B V BASAVARAJ Vs. K L KUMARASWAMY
|
March 14, 2018 |
B V CHIDAMBAR BHAT, S/O LATE VENKATESHA BHAT Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD , REP
|
March 1, 2018 |
B V V SANGHAS Vs. STATE OF KARNATAKA
|
June 13, 2018 |
B V V SANGHAS P M NADAGOUDA MEMORIAL DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA
|
June 20, 2018 |
B VASUDEVA RAO Vs. K UDAYA
|
February 21, 2018 |
B VIJAY KUMAR S/O C BENJAMIN Vs. SHEELA W/O S S KUMAR
|
August 29, 2018 |
B Y YOGISHWARAPPA Vs. A MUNISWAMY
|
December 4, 2018 |
B Z ZAMEER AHMED KHAN Vs. STATE OF KARNATAKA
|
May 7, 2018 |
B. ABDUL MAJEED AND ANOTHER Vs. THE STATE OF KARNATAKA
|
May 28, 2018 |
B. C. RAVINDRA Vs. MANAGING DIRECTOR
|
January 2, 2018 |
B. GANGADHARAIAH Vs. STATE OF KARNATAKA
|
November 29, 2018 |
B. JAYALAKSHMI Vs. SRI. DHANASHAKARAN AND OTHERS
|
August 29, 2018 |
B. SRIDARASWAMY AND OTHERS Vs. M.D. NAYANASHREE AND OTHERS
|
January 9, 2018 |
B. VASUDEVA RAO AND ORS. Vs. C. NAGARAJ AND ORS.
|
January 22, 2018 |
B.A.RAVISHANKAR Vs. STATE
|
December 18, 2018 |
B.C. VIJAYAKUMAR Vs. B.S. BHARATH AND OTHERS
|
April 9, 2018 |
B.L. SUJATHA Vs. THE SECRETARY WOMEN AND CHILD DEVELOPMENT DEPARTMENT AND OTHERS
|
May 29, 2018 |
B.M. FAROOKH S/O LATE HAJI AHAMED BAVA Vs. M/S. GODREJ PROPERTIES LIMITED
|
April 19, 2018 |
B.N. VENUGOPAL Vs. A. DHARMALINGAM
|
June 5, 2018 |
B.N.V.SUDHEER Vs. A.C.CHETAK
|
February 12, 2018 |
B.R. JAYAPADMA Vs. H.R. VEERESH KUMAR AND OTHERS
|
April 19, 2018 |
B.SURYA PRAKASH Vs. THE STATE OF KARNATAKA
|
March 20, 2018 |
BABA SAHEB DR B R AMBEDKAR Vs. STATE OF KARNATAKA
|
September 20, 2018 |
BABAJAN S/O HASHIMSAB MAKANDAR Vs. STATE OF KARNATAKA BY MUDALGI CIRCLE POLICE
|
March 7, 2018 |
BABASAB KUTBUDDIN NADAF Vs. STATE OF KARNATAKA
|
April 26, 2018 |
BABU KEDARI LALGE Vs. STATE OF KARNATAKA BY ITS STATE PUBLIC PROSECUTOR
|
September 4, 2018 |
BABU NAYAK Vs. DELHI GUJARATH FLEET CARRIER PRIVATE LIMITED
|
March 13, 2018 |
BABU RAO B. S/O B. MALLOJI RAO Vs. STATE OF KARNATAKA AND ANOTHERS
|
February 21, 2018 |
BABU REDDY Vs. SMT. ARUNA AND OTHERS
|
September 3, 2018 |
BABU V Vs. STATE OF KARNATAKA
|
June 11, 2018 |
BABU, S/O LATE SHIVARAM Vs. NANJARAJA, S/O T MARISHAMAIAH
|
April 9, 2018 |
BABULAL S/O GAPURSAB Vs. STATE
|
November 28, 2018 |
BABURAO YALLAPPA PATIL Vs. PRAKASH ANANT CHAUGULE
|
April 3, 2018 |
BADAGI DURGAPPA @ BADAGI RANGAPPA, S/O BADAGI DURG Vs. STATE BY PAVAGADA POLICE STATION
|
April 26, 2018 |
BAJAJ ALIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHOBHA W/O BHALCHANDRA TUBACHI
|
July 19, 2018 |
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. SYED AMJAD PASHA S/O LATE ABDUL LATEEF
|
December 5, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKSHMAMMA W/O LATE RANGAPPA
|
June 14, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SAVITHRAMMA W/O LATE KUNTA URKUNDAPPA
|
April 11, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. POMPAPATHI @ POMPANNA S/O CHINTHAPPA
|
September 6, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HASEENA BEGUM
|
November 19, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B C CHANDREGOWDA
|
April 9, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SRI. VENKATESH HANAMANTHSA ATHANI & ORS.
|
July 4, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. P. PRASANNA AND OTHERS
|
July 11, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. K NAVEEN KUMAR
|
November 28, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. M LAKSHMI W/O M VENKATESH
|
February 12, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, BANGALORE Vs. SRI. B.V. SUDHARSHAN AND OTHERS
|
January 16, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. M K MURALIDHAR @ MURALI
|
November 29, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. B C NAGARAJAPPA S/O SANNACHIKKAPPA
|
March 2, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. NARASIMHAIAH
|
March 23, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. NINGAVVA
|
August 16, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. PUSHPA W/O LATE PURUSHOTHAMA AND ANOTHERS
|
June 22, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE, BANGALORE Vs. MUTHYALAMMA AND OTHERS
|
April 11, 2018 |
BAJAJ ALLIANZ GENRAL INSURANCE CO LTD Vs. MEER AHMED HUSSAIN
|
April 13, 2018 |
BAKKAPPA Vs. DHARAMARAJ
|
April 3, 2018 |
BALA NAGAMMA Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRET
|
March 5, 2018 |
BALAJI Vs. STATE OF KARNATAKA
|
July 23, 2018 |
BALAJI EXIMS Vs. D V RAMESH
|
June 8, 2018 |
BALAMURUGAN @ KARIYA BALU Vs. STATE OF KARNATAKA
|
July 3, 2018 |
BALAPPA S/O GOVINDAPPA KURUBAR Vs. STATE OF KARNATAKA
|
July 11, 2018 |
BALARAJ @ BALU Vs. STATE OF KARNATAKA BY KAGGALIPURA POLICE STATION
|
September 15, 2018 |
BALASAHEB MAHADEV BHIVATE Vs. STATE OF KARNATAKA
|
November 20, 2018 |
BALASAHEB PATIL Vs. STATE OF KARNATAKA
|
June 26, 2018 |
BALEGARA DIVAKARA Vs. STATE
|
January 17, 2018 |
BALU JYOTI CHAMBAR @ MANE Vs. LAGAMANNA BIRASIDDA PUJARI
|
June 4, 2018 |
BAMDEV NAYAK Vs. AUTHORISED OFFICER STATE BANK OF INDIA STRESSED AS
|
March 13, 2018 |
BANDU GORTE Vs. MOHD IRFAN CHOUDARY
|
March 23, 2018 |
BANGALORE CITY COLLEGE OF DIPLOMA IN EDUCATION Vs. STATE OF KARNATAKA & ORS.
|
May 31, 2018 |
BANGALORE ELECTRICITY SUPPLY CO Vs. H R RUDRARADHYA S/O SRI RACHAPPA
|
June 8, 2018 |
BANGALORE INSTITUTE OF LEGAL STUDIES REPRESENTED BY ITS PRINCIPAL Vs. BAR COUNCIL OF INDIA REPRESENTED BY ITS SECRETARY
|
November 16, 2018 |
BANGALORE INTERNATIONAL AIRPORT LTD. Vs. THE INCOME TAX OFFICER
|
June 21, 2018 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY AND OTHERS
|
May 29, 2018 |
BANGALORE METROPOLITAN TRANSPORT CORPORATION AN OTHER Vs. SRI. TIRUPATHI AND OTHERS
|
September 3, 2018 |
BANGALORE SHIRT COMPANY PRIVATE LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
|
June 28, 2018 |
BANGARU SHETTY Vs. STATE OF KARNATAKA
|
August 14, 2018 |
BANK OF MAHARASHTRA Vs. THE JOINT SECRETARY BANK OF MAHARASHTRA EMPLOYEES UNION
|
October 4, 2018 |
BANNAPPA S/O LATE SOMAPPA KAVALI Vs. MANJUANTH JRACHAPPA
|
December 5, 2018 |
BAPOOJI PATTIN SOUHARD SHANKARI NIYAMIT Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
October 10, 2018 |
BASAGONODAPPA S/O SHIVAPPA MATALI Vs. MALANAGOUDA S/O BASANAGOUDA PATIL
|
March 5, 2018 |
BASAMMA Vs. ABDUL
|
March 26, 2018 |
BASAMMA Vs. STATE OF KARNATAKA (THROUGH NARAYANAPURA POLICE ST
|
April 26, 2018 |
BASAMMA W/O LATE B T NAGARAJU Vs. MANAGING DIRECTOR, KSRTC
|
September 24, 2018 |
BASAMMA W/O VIRUPAKASHAPPA Vs. STATE OF KARNATAKA
|
March 13, 2018 |
BASANAGOUDA Vs. NWKRTC, BY ITS DIVISIONAL MANAGER, NWKRTC, DIVISION OFFICER, HAVERI
|
December 19, 2018 |
BASANNA S/O PEERAPPA SINCE DIED THROUGH HIS LRS Vs. SIDDAMMA D/O HUSENAPPA
|
April 10, 2018 |
BASANTH KUMAR SAHOO @ VIJAYKUMAR S/O ANADI CHARAN Vs. VINAY KUMAR C S/O CHIKKASWAMY
|
March 19, 2018 |
BASANTKUMAR Vs. SARDAR VEERANAGOUDA PATIL MAHILA VIDYAPEETH
|
May 29, 2018 |
BASAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
|
August 28, 2018 |
BASAPPA Vs. NAVEEN KUMAR
|
November 13, 2018 |
BASAPPA Vs. STATE OF KARNATAKA
|
January 31, 2018 |
BASAPPA Vs. SHREEKANT
|
January 29, 2018 |
BASAPPA DEAD Vs. G THIPPESWAMY
|
September 28, 2018 |
BASAPPA S/O BASAVANNEPPA MAVINAKATTI Vs. TALUKA MEDICAL OFFICER DISTRICT F W OFFICE PREMISES
|
July 25, 2018 |
BASAPPA S/O BHEEMAPPA Vs. THE STATE OF KARNATAKA
|
January 16, 2018 |
BASAPPA S/O BHEEMAPPA Vs. YATEESHWARA
|
October 10, 2018 |
BASAPPA S/O GURUSIDDAPPA BAGEWADI Vs. MUTTANNA YALLAPPA BENNUR
|
October 26, 2018 |
BASAPPA S/O SHIVAPPA KAVADI Vs. MANAGING DIRECTOR N W K R T C CENTRAL OFFICE
|
March 22, 2018 |
BASAPPA S/O. BHIMAPPA GADAGI Vs. STATE OF KARNATAKA
|
June 26, 2018 |
BASAVANAGUDI CO-OPERATIVE SOCIETY LTD , BENGALURU Vs. N NATARAJ
|
April 23, 2018 |
BASAVANNEPPA S/O KALLAPPA PATIL Vs. CHANABASAPPA S/O NINGAPPA KUMBAR
|
February 7, 2018 |
BASAVANNI SATYAPPA KORAV Vs. BALAPPA KALLAPPA JADHAV
|
December 6, 2018 |
BASAVANTRAYA Vs. RACHAWWA
|
April 13, 2018 |
BASAVARADHYA K @ BASAVARAJARADHYA, S/O LATE KUMARADHYA Vs. N V HARPRASAD, S/O N S ULLASLTD
|
December 18, 2018 |
BASAVARAJ Vs. SMT. PRIYA AND OTHERS
|
March 13, 2018 |
BASAVARAJ Vs. ANNAPURNA
|
November 29, 2018 |
BASAVARAJ Vs. MANAGING DIRECTOR, PUNE MAHANAGAR PARIVAHAN MAHAMA
|
March 9, 2018 |
BASAVARAJ Vs. KALAKAYYA KURADAGIMATH
|
November 14, 2018 |
BASAVARAJ Vs. LATA
|
April 25, 2018 |
BASAVARAJ Vs. STATE OF KARNATAKA
|
March 6, 2018 |
BASAVARAJ Vs. N W K R T C , REPT BY DIVISIONAL CONTROLLER
|
March 15, 2018 |
BASAVARAJ @ RAJA @ CHARI Vs. THE STATE OF KARNATAKA
|
June 6, 2018 |
BASAVARAJ @ RAJU Vs. STATE OF KARNATAKA
|
December 21, 2018 |
BASAVARAJ K C Vs. STATE OF KARNATAKA
|
July 6, 2018 |
BASAVARAJ P Vs. DIRECTOR
|
February 21, 2018 |
BASAVARAJ S.C Vs. STATE OF KARNATAKA
|
October 23, 2018 |
BASAVARAJ S/O KALAKAYYA KURADAGIMATH Vs. STATE OF KARNATAKA
|
December 20, 2018 |
BASAVARAJ S/O MAREPPA Vs. STATE OF KARNATAKA
|
April 24, 2018 |
BASAVARAJ S/O NANDEPPA MANIBANAKAR Vs. STATE OF KARNATAKA AND OTHERS
|
March 16, 2018 |
BASAVARAJ S/O RUDRAPPA SHEELVANT Vs. STATE OF KARNATAKA
|
January 4, 2018 |
BASAVARAJ S/O SHIVAJI JADHAV Vs. MANAGING DIRECTOR, VRL LOGISTICS LTD
|
December 18, 2018 |
BASAVARAJA Vs. STAE OF KARNATAKA
|
August 1, 2018 |
BASAVARAJA @ GOOLI BASAVARAJA AND OTHERS Vs. K. SANNABASAVARAJA @ K. BASAIAH AND OTHERS
|
February 2, 2018 |
BASAVARAJA P B S/O LATE BASAVALINGAPPA Vs. G VEERANNA S/O VEERESHAPPA
|
March 8, 2018 |
BASAVARAJAGOUDA S/O HANAMANTAGOUDA POLICEPATIL Vs. KALAKANAGOUDA S/O HANAMANTHAGOUDA POLICE PATIL
|
November 15, 2018 |
BASAVARAJAIAH Vs. S. SATISH
|
April 27, 2018 |
BASAVARAJKAR Vs. STATE REPRESENTED BY HUNGUND POLICE STATION
|
January 23, 2018 |
BASAVARAJU @ PUTTASWAMY Vs. BASAVAIAH
|
December 15, 2018 |
BASAVARAJU G R Vs. NEW INDIA ASSURANCE CO
|
January 3, 2018 |
BASAVARAJU M U Vs. STATE OF KARNATAKA
|
February 6, 2018 |
BASAVARAJUKAR Vs. STATE OF KARNATAKA
|
February 6, 2018 |
BASAVARAJUKAR Vs. STATE BY KYATASANDRA POLICE STATION
|
January 5, 2018 |
BASAVEGOWDA Vs. STATE OF KARNATAKA
|
July 27, 2018 |
BASAVVA W/O DEVAPPA KUNDAGOL Vs. YALLAPPA S/O MALLAREPPA MIRAJKAR
|
January 17, 2018 |
BASAWANNAPPA S/O NAGANNA BILGUNDI Vs. STATE OF KARNATAKA
|
July 9, 2018 |
BASE SYSTEMS PVT. LTD. Vs. CAPITAL FIRST LTD.
|
June 4, 2018 |
BASE SYSTEMS PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT Vs. CAPITAL FIRST LTD. NO.1
|
June 5, 2018 |
BASHEERUNNISA AND OTHER Vs. J.H. LAKSHMANA REDDY
|
September 18, 2018 |
BASHIR AHAMMED ABDUL Vs. DIVISIONAL CONTROLLER NORTH
|
April 9, 2018 |
BASHIR MULLA Vs. STATE OF KARNATAKA
|
March 9, 2018 |
BASSAIH HIREMATH S/O NURANDAYYA Vs. STATE THROUGH KODEKAL POLICE STATION
|
April 24, 2018 |
BASSAMMA W/O SURYAKANT @ SURESH Vs. SURYAKANTH S/O GULAB KUNJER
|
March 5, 2018 |
BASU BAGAVANT SAYANNAVAR AND ANOTHER Vs. THE STATE OF KARNATAKA
|
August 28, 2018 |
BATAGURKI & COMPANY Vs. NEELAPPA S/O FAKIRAPPA BATAGURKI
|
December 18, 2018 |
BAZME TOHID TANZEEM COMMITTEE Vs. CHIEF EXECUTIVE OFFICER KARNATAKA STATE BOARD OF AUQAF
|
November 14, 2018 |
BEERAPPA S/O HANUMAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
August 31, 2018 |
BEERU RAVAT AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 9, 2018 |
BEJOY SAMUEL S/O P S SAMUEL Vs. STATE OF KARNATAKA
|
August 16, 2018 |
BELAGAVI URBAN DEVELOPMENT AUTHORITY Vs. VEERANNA S/O BALASAHEB HOSUR
|
September 4, 2018 |
BELLAD BAGEWADI KRISHI SEVA SAHAKARI BANK LTD Vs. INCOME TAX OFFICER
|
February 21, 2018 |
BEML LIMITED Vs. N. SUKUMAR
|
September 6, 2018 |
BEN OKORO Vs. STATE OF KARNATAKA
|
January 18, 2018 |
BENGALURU URBAN , BENGALURU RURAL AND RAMANAGAR DISTRICT CO - OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD . (BAMUL) Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
|
April 9, 2018 |
BENNEPPA S/O SIDDAPPA PUTTI Vs. STATE OF KARNATAKA
|
July 31, 2018 |
BHADRI @ VEERABHADRI Vs. STATE BY RURAL POLICE STATION
|
June 28, 2018 |
BHAGAPPA Vs. THE STATE OF KARNATAKA
|
January 16, 2018 |
BHAGAPPA Vs. MANAGING DIRECTOR NEKRTC DEPOT KALABURAGI
|
March 26, 2018 |
BHAGAWATHI INTERNATIONAL Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH, BELLARY ROAD
|
July 25, 2018 |
BHAGYA FISH SEED FARM Vs. THE STATE OF KARNATAKA
|
January 25, 2018 |
BHAGYAMMA Vs. K SOMASHEKAR
|
December 10, 2018 |
BHAGYARAJ S/O RAMESH POOJARI Vs. SECRETARY HOME AFFAIRS VIDHANA SOUDHA
|
October 26, 2018 |
BHALACHANDRA S/O DATTU YAMPALE Vs. BABU S/O DAWALAPPA HUSSAUIN KHAN
|
March 27, 2018 |
BHANU PRAKASH Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
|
July 23, 2018 |
BHARAT EARTH MOVERS LTD Vs. H N DHANAPAL
|
July 18, 2018 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. V. SRINIVASA AND OTHER
|
April 27, 2018 |
BHARAT SAVANTH Vs. STATE OF KARNATAKA
|
June 28, 2018 |
BHARATESH Vs. STATE OF KARNATAKA
|
December 4, 2018 |
BHARATESH BALASAHEB KUPPANATTE Vs. NOORBABASAB PEERASO MANTOORKAR
|
February 9, 2018 |
BHARATH @ BACHAN AND OTHER Vs. THE STATE OF KARNATAKA
|
September 15, 2018 |
BHARATH A S , S/O SHIVAMURTHY Vs. STATE OF KARNATAKA
|
November 14, 2018 |
BHARATH CO Vs. ADDITIONAL REGISTRAR OF CO
|
April 11, 2018 |
BHARATH GOWDA Vs. THE STATE OF KARNATAKA
|
July 12, 2018 |
BHARATH H S Vs. STATE OF KARNATAKA
|
September 27, 2018 |
BHARATH KUMAR MEHTA Vs. STATE BY COTTONPET POLICE STATION
|
July 2, 2018 |
BHARATH N SHETTY Vs. VIKRAM POLYPACKS
|
September 4, 2018 |
BHARATH RAJ @ BHARATH KUMDEL Vs. STATE OF KARNATAKA
|
November 2, 2018 |
BHARATH SANCHAR NIGAM LIMITED Vs. AHMED SHARIEF ABDUL GAFFAR KAMANAGAR
|
March 9, 2018 |
BHARATHA @ DAALI @ WATER AND OTHERS Vs. STATE OF KARNATAKA
|
September 17, 2018 |
BHARATHI Vs. STATE OF KARNATAKA BY RAJAJINAGAR POLICE STATION BANGALORE CITY
|
July 23, 2018 |
BHARATHI Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
|
July 26, 2018 |
BHARATHMATHA COFFEE WORKS Vs. JAGANNATH S/O HANUMANTHARAJ
|
March 28, 2018 |
BHARATKUMAR S/O PRAVEENCHANDRA DAKHAN Vs. STATE OF KARNATAKA, REP BY POLICE SUB-INSPECTOR
|
December 19, 2018 |
BHARTIYA DOORSAMPARKA HAKHA DINAGOLI NAUKARA SANGH Vs. GENERAL MANAGER, B S N L DAKSHINA KANNADA TELECOM
|
May 28, 2018 |
BHASKAR Vs. STATE OF KARNATAKA
|
June 27, 2018 |
BHASKAR GOWDA Vs. PADMAPRABHA KUMAR Y @ P K JAIN
|
August 16, 2018 |
BHASKAR RAO Vs. DIVISIONAL CONTROLLER K S R T C
|
December 7, 2018 |
BHASKAR SHETTY Vs. SADANANDA SHETTY
|
April 12, 2018 |
BHAVANA W/O GOURAV DONGARE Vs. GOURAV S/O RAMESH DONGARE
|
April 13, 2018 |
BHAVANI ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE
|
June 13, 2018 |
BHAVANISHANKAR Vs. STATE OF KARNATAKA
|
January 27, 2018 |
BHEEMA Vs. STATE OF KARNATAKA
|
December 12, 2018 |
BHEEMANNAGOUDA Vs. PAVADEPPA
|
April 17, 2018 |
BHEEMAPPA GURAPPA HEBBALLI S/O GURAPPA HEBBALLI Vs. STATE OF KARNATAKA BY PRINCIPAL SECRETARY
|
September 6, 2018 |
BHEEMARAYA MARIYAPPA Vs. STATE OF KARNATAKA
|
June 26, 2018 |
BHEEMARAYA S/O SIDDANNA TINABO Vs. MAKABUL AHMAD S/O GOUSE MAINODDIN
|
April 19, 2018 |
BHEEMASEN S/O Vs. RANGACHAR KATTI, SINCE DECEASED BY HIS LRS
|
August 6, 2018 |
BHIMANNA Vs. KASTURI
|
December 7, 2018 |
BHIMANNA Vs. STATE OF KARNATAKA
|
February 1, 2018 |
BHIMANNA S/O BASAPPA KARPOOR Vs. MALLAPPA S/O MANIKAPPA
|
March 6, 2018 |
BHIMAPPA Vs. THE STATE OF KARNATAKA
|
August 29, 2018 |
BHIMASHEN RAO @ BHIMASHANKAR Vs. STATE OF KARNATAKA
|
March 22, 2018 |
BHIMSHETTY SINCE DECEASED Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 13, 2018 |
BHOJA ALIAS KIRAN Vs. STATE BY RURAL POLICE, CHIKKAMAGALORE, BY SPECIAL PUBLIC PROSECUTOR
|
January 24, 2018 |
BHORUKA GASES LIMITED Vs. TRINITY HEART FOUNDATION (PVT) LTD
|
January 23, 2018 |
BHUSHAN MALLIKKAR Vs. STATE OF KARNATAKA
|
February 9, 2018 |
BHUVANAJYOTHI EDUCATION TRUST (R) Vs. GRAM PANCHAYATH, SHIRTHADY, MANGALORE TALUK, DAKSHINA KANNADA DISTRICT AND OTHERS
|
February 15, 2018 |
BHUVANESHWARI @ REVAMMA W/O ASHOK TOTAD Vs. ASKOH S/O GURUPADAPPA TOTAD
|
March 28, 2018 |
BI BI JAAN AND ORS. Vs. THE STATE
|
January 22, 2018 |
BIDAR KISAN SHAKKAR KARKHANA LIMITED Vs. SOUTH INDIA CORPORATION LIMITED
|
February 28, 2018 |
BIDAR NIRMITI KENDRA NEAR BASAVESHWARA CIRCLE Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 7, 2018 |
BILAL @ DOODWALA S/O UMAR KHAN AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
BIMAL S/O KANTILAL MEHATA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISTION OFFICER
|
September 10, 2018 |
BINOD TATER Vs. VEERABADRA
|
October 22, 2018 |
BL UDAYKUMAR AND OTHERS Vs. STATE OF KARNATAKA
|
July 23, 2018 |
BOMMA Vs. SHIVAKUMAR
|
December 18, 2018 |
BORAMMA @ LAKSHMI Vs. VENKATALAKSHMAMMA
|
February 6, 2018 |
BOREGOWDA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 5, 2018 |
BRAMHALINGESHWARA INDUSTRIES, KANAJAR Vs. COMM DEPARTMENT OF MINES & GEOLOGY KHANIJA BHAVAN
|
March 23, 2018 |
BRANCH MANAGER Vs. TULASAWWA
|
April 10, 2018 |
BRANCH MANAGER Vs. RADHA L
|
July 12, 2018 |
BRANCH MANAGER Vs. BALAKRISHNA LACHAMAYYA NAIK AND ANOTHER
|
April 24, 2018 |
BRANCH MANAGER Vs. GUDAPPA
|
June 28, 2018 |
BRANCH MANAGER Vs. VIJAY & ORS.
|
September 18, 2018 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. D SWALEHA S/O LATE DADAPEER
|
September 25, 2018 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KUM POOJA D/O SURESH
|
April 6, 2018 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SHIVANAND S/O SIDDAPPA HADIMANI
|
February 21, 2018 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ANKARAMAIAH
|
March 27, 2018 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITHA W/O MALLIKARJUN
|
March 16, 2018 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. K KUMAR
|
April 9, 2018 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. SAGAR M.
|
November 23, 2018 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M DEEPIKA DAUGHTER OF C MUNIKRISHNA
|
March 13, 2018 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMA; S V CHANDRASHEKARAMURTHY; S V SHIVAPRAKASH; CHIKKACHENNAVEERAPPA; M V SAROJAMMA; CHANNAKESHAVAMURTHY
|
July 4, 2018 |
BRANCH MANAGER NEW INDIA INSURANCE CO LTD Vs. SUREKHA
|
November 27, 2018 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. A S VENKATESH S/O SRINIVAS
|
August 27, 2018 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. B MANJULA @ KAVITA KUMAR PATTANSHETTY
|
April 26, 2018 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. BHASKAR SINCE DECEASED
|
August 3, 2018 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. LAXMIBAYI
|
March 5, 2018 |
BRANCH MANAGER ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY LIMITED Vs. K A ARPITHA
|
March 1, 2018 |
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. SUDHA
|
April 11, 2018 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NEELAVVA W/O NINGAPPA WALAD
|
January 23, 2018 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMESH
|
November 22, 2018 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT JAYA NAIK AND OTHERS
|
September 19, 2018 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. PRABHU ALIAS PRABHURAO
|
March 12, 2018 |
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DNYANDEVLABIC
|
September 26, 2018 |
BRANCH MANAGER, CHOLAMANDALAM, M S GIC LTD Vs. SUSHEELA K S W/O SUNDERESH
|
April 6, 2018 |
BRANCH MANAGER, ICICI LOMBARD GEN INSURANCE CO LTD Vs. BANDEPPA S/O JANBANNA
|
February 27, 2018 |
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO Vs. SOUMYA, W/O SHREEDHAR SHURPALI
|
April 6, 2018 |
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABDUL REHAMAN
|
December 7, 2018 |
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHWINI D
|
September 26, 2018 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. TANGEWWA
|
December 18, 2018 |
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. D K SURYA, S/O KUMARASWAMY
|
March 13, 2018 |
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. PARVATAMMA
|
October 25, 2018 |
BRANCH MANAGER, ORIENTAL INSURANCE CO LTDTHIMAPPA Vs. K T RAGHU, S/O K R THIMMAPPASHIVANNALTD
|
December 20, 2018 |
BRANCH MANAGER, PCA & RD BANK LTD , BELTHANGADY Vs. SURESH GANAPATHI DAS
|
February 27, 2018 |
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. P.K. SOMAIAH AND OTHERS
|
April 17, 2018 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHAMSHUNISA, W/O LATE MOHAMMAD RAFI
|
July 26, 2018 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NETRAMMA ALIAS NETRAVATI
|
September 27, 2018 |
BRANCH MANAGER,NATIONAL INSURANCE CO LTD Vs. B THIPPESHA,
|
April 3, 2018 |
BRANCH MANAGER,NATIONAL INSURANCE CO LTD Vs. MALLAPPA
|
March 5, 2018 |
BRIGADE DREAMS BAR & RESTAURANT Vs. COMMISSIONER OF POLICE
|
November 23, 2018 |
BRIGADE GARDENS RESORT AND HOTEL PVT. LTD. Vs. HARISH KUMAR OBERAI
|
November 9, 2018 |
BRIGHT PACKAGING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME
|
April 17, 2018 |
BRIGHT ROAD LOGISTICS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
December 20, 2018 |
BRINBLE MARTINA W/O PRASAN STEEVAN BANGERA Vs. PRASAN STEEVEN BANGERA SON OF ULLAS BANGERA
|
April 24, 2018 |
BRUHAT BENGALURU MAHANAGARA PALIKE POWER CONTRACTORS ASSOCIATIONKAR Vs. EXECUTIVE ENGINEER
|
February 27, 2018 |
BUDUGA JANGAM PEDDA KHASIM @ KHAJANNA S/O RAMULU Vs. UNION OF INDIA
|
September 7, 2018 |
BUJANGAYYA CHANNAVEERASWAMY Vs. STATE OF KARNATAKA
|
October 26, 2018 |
BYRAJU S/O SIDDALINGE GOWDA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 25, 2018 |
BYRAVA H C S/O LATE CHANNAIAH Vs. MANAGER, INTERNAL INSURANCE FUND
|
April 6, 2018 |
BYRESHA S/O BORAPPAKAR Vs. STATE OF KARNATAKA
|
February 9, 2018 |
C A VICTOR RAJA S/O CHELLAMMA Vs. NAZMUNNISA W/O AHMAD SAHEB
|
December 6, 2018 |
C B ANAND Vs. SYED SAMIULLA
|
November 27, 2018 |
C BASAVARAJAIAH S/O LATE PUTTAIHA Vs. STATE OF KARNATAKA
|
April 19, 2018 |
C BHAGYAKAR Vs. POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
|
January 11, 2018 |
C DODDABASAPPA S/O JADEPPA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION (MINISTRY OF LABOUR
GOVERNMENT OF INDIA)
|
March 26, 2018 |
C GANGADHARA MURTHY S/O CHENNIGAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE M S BUILD
|
January 17, 2018 |
C J SHIVAKUMAR S/O LATE C R PUTTAJUNJAIAH Vs. MANAGING DIRECTOR, BMTC
|
February 16, 2018 |
C K BASAVARAJU Vs. MANAGING DIRECTOR K S R T C, CENTRAL OFFICE
|
June 1, 2018 |
C K RATHNA (ASHA) Vs. C G VINAY S/O GARUDARANGAIAH
|
December 20, 2018 |
C LALITHA Vs. RAMESH
|
December 7, 2018 |
C M IBRAHIM Vs. P AMIDIAS MATHEWS
|
November 20, 2018 |
C M POONACHA Vs. PYAREJAN
|
July 23, 2018 |
C MAHESH KUMAR Vs. BHAGYAVATHI NARAYAN
|
September 25, 2018 |
C N CHIKKACHANNAPPA Vs. MANAGING DIRECTOR KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
January 24, 2018 |
C NINGAMMA @ C LINGAMMA Vs. UNITED INDIA INS CO LTD
|
June 18, 2018 |
C P KUMAR Vs. STATE BY MUDIGERE EXCISE
|
December 13, 2018 |
C P NAVEEN KUMAR Vs. A M SURESH
|
June 8, 2018 |
C PRAKASH Vs. STATE OF KARNATAKA,REPRESENTED BY ITS SECRETARY
|
April 6, 2018 |
C PRAVEEN S/O SHANKARAPPA Vs. V PRAKASH S/O SUBBA RAO
|
January 3, 2018 |
C PREMRAJ Vs. C BABU
|
March 28, 2018 |
C RAGHUNATHAN Vs. HINDUSTAN AERONAUTICS LIMITED
|
October 3, 2018 |
C RAJA RAM Vs. TARABAI
|
October 5, 2018 |
C RAJU Vs. STATE OF KARNATAKA
|
November 30, 2018 |
C RAMESH S/O CHIKKANNA Vs. STATE OF KARNATAKA
|
June 5, 2018 |
C S BHAGYA W/O K C CHANDRU Vs. VIJAY @ VIJAYAMMA D/O MANCHI SIDDA PUTTALINGAIAH
|
March 2, 2018 |
C S MAHESH S/O LATE C M SIDDEGOWDA Vs. NAGAPRASAD SRINIVASAN
|
October 9, 2018 |
C S SUNDARESHA AND ANOTHER Vs. C S ANANTHALAKSHMI AND OTHERS
|
August 6, 2018 |
C SHIVALINGAIAH Vs. A ANAND RAO
|
September 20, 2018 |
C SHIVASHANKAR S/O P D CHANNAVEERAIAH Vs. SRIRAM GENERAL INSURANCE COMPANY LIMITED
|
October 25, 2018 |
C V KRISHNAMURTHY, S/O C M VENKATARAMANA SETTY Vs. STATE
|
November 14, 2018 |
C VENKATAPPA Vs. STATE OF KARNATAKA
|
April 11, 2018 |
C. BABU Vs. THE DIVISIONAL CONTROLLER
|
October 4, 2018 |
C. M. PRAKASH Vs. BRUHAT BANGALORE
|
March 2, 2018 |
C. NAGARAJA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 14, 2018 |
C.K. HAMSA Vs. STATE OF KARNATAKA
|
June 27, 2018 |
C.M. JOY Vs. THE STATE OF KARNATAKA
|
January 16, 2018 |
C.M. SURESH NANAIAH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 2, 2018 |
C.R. NAGEGOWDA Vs. B.K. YOGESH
|
May 2, 2018 |
C.T. MAHANTESH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
July 17, 2018 |
CANARA BANK Vs. MURAJ ENTERPRISES A PARTNERSHIP FIRM
|
August 30, 2018 |
CANARA BANK Vs. STATE BY SAGAR POLICE STATION
|
August 1, 2018 |
CAPT G R GOPINATH S/O G R IYENGAR Vs. SYNDICATE BANK INDUSTRIAL FINANCE BRANCH MANIPAL CENTRE
|
October 5, 2018 |
CAPTAIN AMITABH DEY Vs. M/S. AVIATORS AIR RESCUE PVT. LTD.
|
September 20, 2018 |
CARGOMAR Vs. UNION OF INDIA
|
February 6, 2018 |
CENTRAL BUREAU OF INVESTIGATION Vs. D V NARVEKAR MANAGER, BANK OF INDIA
|
January 24, 2018 |
CENTURY COMFORTS PVT LTD , REP BY ITS MANAGING DIRECTOR, K BALAKRISHNA SHENOY Vs. STATE OF KARNATAKA, REP BY PRINCIPAL SECRETARY TO GOVERNMENT, TOURISM
|
September 14, 2018 |
CHALUVAMMA, W/O LATE C T THIMMAPPAIAH Vs. C V RAMACHANDRA, S/O C T VENKATARAMAIAH
|
September 27, 2018 |
CHAMPU KUTTI @ KUTTI Vs. STATE OF KARNATAKA
|
October 3, 2018 |
CHAMUNDI MOTORS Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
|
August 2, 2018 |
CHAND BASHA Vs. STATE OF KARNATAKA
|
December 13, 2018 |
CHANDAMARAN Vs. STATE OF KARNATAKA
|
January 13, 2018 |
CHANDAPPA Vs. STATE OF KARNATAKA
|
May 4, 2018 |
CHANDRA Vs. STATE
|
February 9, 2018 |
CHANDRA @ GORIPALYA CHANDRA Vs. STATE BY CHAMARAJPETE POLICE
|
February 9, 2018 |
CHANDRA REDDY Vs. SAROJAMMA
|
August 7, 2018 |
CHANDRA S/O DOLLEGOWDA Vs. STATE OF KARNATAKA
|
June 29, 2018 |
CHANDRAIAH, S/O PUTTAIAH Vs. STATE OF KARNATAKA BY BALUR POLICE, CHIKMAGALUR DISTRICT
|
May 15, 2018 |
CHANDRAKAN-HA SHETTY Vs. M/S. MANASA BUILDERS AND DEVELOPERS
|
December 20, 2018 |
CHANDRAKANTH M @ CHANDRAKANTH MADIVALAR Vs. STATE OF KARNATAKA BY JNANABHARATHI POLICE STATION, BENGALURU
|
December 28, 2018 |
CHANDRAKANTH PAWAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRET
|
March 6, 2018 |
CHANDRAKANTH S SHARMA Vs. STATE OF KARNATAKA BY HENNUR POLICE STATION
|
July 6, 2018 |
CHANDRAKANTH S/O GURUNATH REDDY DHANNURE Vs. RAMESH S/O VAIJANATH RAO BIRADAR
|
March 21, 2018 |
CHANDRAKANTH S/O SIDHOBA GAIKWAD Vs. KAMALA W/O BHIMRAO PANTAP
|
April 6, 2018 |
CHANDRAKANTHA Vs. DIVISIONAL CONTROLLER AND DISCIPLINARY AUTHORITY, KSRTC
|
January 4, 2018 |
CHANDRAKUMAR N L Vs. STATE OF KARNATAKA
|
November 22, 2018 |
CHANDRAMMA G, W/0 SRI NAGANNA Vs. THE CHAIRMAN
|
January 12, 2018 |
CHANDRAPPA Vs. MANAGER RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
November 19, 2018 |
CHANDRAPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
|
April 13, 2018 |
CHANDRAPPA AND ORS. Vs. THE STATE OF KARNATAKA
|
January 31, 2018 |
CHANDRAPPA AND OTHER Vs. STATE BY PSI
|
October 3, 2018 |
CHANDRAPPA M N Vs. N NAGARAJ
|
September 20, 2018 |
CHANDRAPPA S T S/O T MALLAPPA Vs. H S BASAVARAJAPPA S/O GANGADHARAPPA
|
June 5, 2018 |
CHANDRAPPA S/O KADAPPA Vs. STATE BY DAVANAGERE RURAL POLICE REPRESENTED BY STATE PUBLIC PROSECUTOR
|
June 18, 2018 |
CHANDRASEKHAR CHAVAN @ CHANDRASEKHAR Vs. K SAMPOORNA DEVI W/O CHANDRASEKHAR
|
April 20, 2018 |
CHANDRASHEAKAR S/O MUNIRATHANM Vs. STATE OF KARNATAKA
|
March 15, 2018 |
CHANDRASHEKAR Vs. LALITHAKUMAR
|
July 31, 2018 |
CHANDRASHEKAR @ CHANDRA NAIK S/O ANNU NAIK Vs. STATE OF KARNATAKA BY C P I , PUTTUR RURAL CIRCLE, UPPINANGADI, PUTTUR TALUK, D K DISTRICT
|
July 5, 2018 |
CHANDRASHEKAR N Vs. ROOPA L
|
July 2, 2018 |
CHANDRASHEKAR R. S/O RAMEGOWDA Vs. THE STATE OF KARNATAKA
|
February 5, 2018 |
CHANDRASHEKARA S/O BOMMEGOWDA Vs. VENKATESH S/O CHELUVASETTY
|
March 22, 2018 |
CHANDRASHEKARAPPA PUTTAPPA SINDUR AND OTHERS Vs. BASAVARAJ S/O GURUSHIDDAPPA SINDUR AND OTHERS
|
April 5, 2018 |
CHANDRASHEKHAR BASALINGAPPA SHIGIHALLI Vs. CONTRACT MANAGER, PATI-BEL J V
|
June 12, 2018 |
CHANDREGOWDA T Vs. STATE OF KARNATAKA
|
March 2, 2018 |
CHANDRU Vs. STATE OF KARNATAKA
|
November 15, 2018 |
CHANDRU S. Vs. STATE BY KTJ NAGARA POLICE
|
February 5, 2018 |
CHANNABASAPPA S/O BASAVANNEPPA YELIGAR Vs. SOMESHWAR DEVASTHAN JEERNODHAR SAMITI (TRUST)
|
February 26, 2018 |
CHANNABASAPPA S/O S SAGRE Vs. STATE OF KARNATAKA BY ITS REVENUE SECRETARY
|
September 5, 2018 |
CHANNABASAPPA, S/O DURUGAPPA Vs. STATE REP
|
November 2, 2018 |
CHANNABASAVAIAH Vs. BAJAJ ALLIANZ INSURANCE CO LTDLABIC
|
December 10, 2018 |
CHANNAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 31, 2018 |
CHANNAMMA WIFE OF NARASIMHA MURTHY Vs. K BADRE GOWDA SON OF DODDEERE GOWDA
|
March 7, 2018 |
CHANNAPPA Vs. T N EARAPPA
|
February 16, 2018 |
CHANNAPPA Vs. SHEETAPPA
|
June 8, 2018 |
CHANNEGOWDA, S/O. JOGIGOWDA Vs. STATE OF KARNATAKA
|
September 17, 2018 |
CHARAN KUMAR SC @ CHARAS (A Vs. STATE OF KARNATAKA
|
May 4, 2018 |
CHARANGOWDA B K S/O B M KADAIAH Vs. STATE OF KARNATAKALABIC
|
October 25, 2018 |
CHARISHMA HOTELS PVT LTD Vs. INCOME TAX OFFICER
|
March 27, 2018 |
CHAY @ SOMA @ RAJESH AND OTHERS Vs. STATE BY SALIGRAMA POLICE STATION
|
June 29, 2018 |
CHAY @ SOMA @ RAJESH S/O RAVI Vs. STATE OF KARNATAKA
|
July 25, 2018 |
CHAYA W/O VINAYAK KOSHTI Vs. NAVEEN S/O BALACHANDRA KOKKALAKI
|
March 12, 2018 |
CHENNAREDDY Vs. STATE OF KARNATAKA
|
August 30, 2018 |
CHENNI Vs. STAR TRANSPORT
|
February 16, 2018 |
CHETAN @ CHETHU @ PRAVEEN S/O LAKSHMAN BANGERA Vs. STATE OF KARNATAKA B. ULLALA POLICE STATION MANGALORE RURAL CIRCLE
|
January 29, 2018 |
CHETAN C SHETTY Vs. STATE OF KARNATAKA
|
January 10, 2018 |
CHETHAN Vs. STATE OF KARNATAKA
|
November 29, 2018 |
CHETHANA Vs. STATE OF KARNATAKA
|
June 1, 2018 |
CHIDAMBARA REDDY S/O RAMAKRISHNA REDDY Vs. STATE BY SADASHIVANAGAR POLICE STATION
|
January 23, 2018 |
CHIDANANDA Vs. SMT. KADEEJAMMA
|
April 13, 2018 |
CHIDANANDAPPA Vs. SHRI, MALLIKARJUNA, TEMPO SALES AND SERVICE
|
January 3, 2018 |
CHIDOZIE ANI @ SAMUAL @ PRINCE Vs. STATE OF KARNATAKA
|
October 16, 2018 |
CHIEF ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LTD , TUMKUR AND OTHERS Vs. PAVITHRABAI
|
February 26, 2018 |
CHIEF ENGINEER, KRISHNA BHAGYA JALA NIGAM LTD. Vs. PAPAYYA
|
September 15, 2018 |
CHIEF MANAGER, POWER GRID CORPORATION OF INDIA LIMITED Vs. KRISHNAPPA
|
January 17, 2018 |
CHIEF MANAGER, POWER GRID CORPORATION OF INDIA LIMITED Vs. DEVARAJ
|
January 17, 2018 |
CHIEF SECRETARY GOVERNMENT OF KARNATAKA Vs. U N PADMANABHA RAO
|
October 10, 2018 |
CHIEF TRAFFIC MANAGER Vs. C. PUTTAIAH
|
June 11, 2018 |
CHIINNANNA S/O VALASALAIAH Vs. MANAGING DIRECTOR K S R T C
|
March 2, 2018 |
CHIKKADEVAIAH Vs. C A BORAIAH
|
December 19, 2018 |
CHIKKAIAH Vs. STATE OF KARNATAKA
|
March 3, 2018 |
CHIKKAMMA Vs. STATE OF KARNATAKA REPRESENTED BY ITS UNDER SECRETARY
|
August 13, 2018 |
CHIKKANNA S/O. HANUMANTHAPPA Vs. THE STATE OF KARNATAKA (THROUGH GANDHINAGAR P.S.) REP. BY ITS STATE PUBLIC PROSECUTOR
|
July 24, 2018 |
CHIKKANNACHARI Vs. PRINCIPAL SECRETARY DEPARTMENT OF PUBLIC WORKS DEPARTMENT
|
February 1, 2018 |
CHIKKAPPAIAH Vs. STATE BY CHINTAMANI RURAL POLICE
|
March 15, 2018 |
CHIKKARAMAIAH REDDY Vs. S R ANNAIAH REDDY
|
July 26, 2018 |
CHIKKARANGAIAH @ PUTTAIAH Vs. LAKSHMAMMA
|
January 25, 2018 |
CHIKKARANGAPPA S/O LATE RANGAPPA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
|
December 19, 2018 |
CHIKKATHAYAMMA, W/O MANCHANAIKA Vs. STATE OF KARNATAKA BY MESCOM VIGILANCE
|
March 6, 2018 |
CHIKKATHIMMAMMA @ GUNDAMMA, W/O SHIVANNA Vs. SHIVANNA S/O LATE NANJAPPA
|
April 25, 2018 |
CHIKKEGOWDA Vs. SWAMY S/O LATE KYATHARAIAH
|
September 27, 2018 |
CHINAMMA BASAPPA PATIL ARTS AND COMMERCE DEGREE Vs. FAKEERAPPA S/O HUSSAINAPPA MOOLIMANI
|
March 14, 2018 |
CHINNAPPA Vs. A M MAHESHA
|
July 19, 2018 |
CHINNAPPA. A, S/O ANNAIAHPPA AND OTHERS Vs. THE SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE VIKASA SOUDHA AND OTHERS
|
June 11, 2018 |
CHINNAVENKATARAMANA @ VENKATARAVANA S/O VENKATRAYAPPA Vs. STATE OF KARNATAKA BY CHELUR POLICE
|
July 3, 2018 |
CHIRANJITH AJILA Vs. ARCHANA PROJECTS
|
August 9, 2018 |
CHIRANTH BHARADWAJ S/O K R RAGHUNATH Vs. GOVERNMENT OF KARNATAKA REPRESENTED BY DEPT OF YOUTH SERVICES & SPORTS
|
October 23, 2018 |
CHIRASHREE DAS GUPTA Vs. AMITABH DAS S/O LATE PUNYANAND DAS
|
August 21, 2018 |
CHITRA W/O LATE DATTAPPA KOTARE Vs. SYED MOHAMMED HUSSAIN S/O ASFAZ HUSSAIN
|
March 7, 2018 |
CHITRABAI,W/O RAJU Vs. RAMCHANDER
|
September 25, 2018 |
CHITRALEKHA Vs. STATE OF KARNATAKALABIC
|
October 30, 2018 |
CHITTURI DURGA RAO S/O LACHAYYA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
May 14, 2018 |
CHITTURI DURGARAO AND ANOTHER Vs. MADDUKOORI MANIKYAM
|
January 29, 2018 |
CHOLAMANDALAM GENERAL INSURANCE CO LTD Vs. SIDDAGANGAMMA D/O SANNAMMA
|
September 10, 2018 |
CHOLAMANDALAM M S Vs. MAHADEVI
|
February 15, 2018 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. KAMALA BAI
|
December 18, 2018 |
CHOLAMANDALM M S Vs. BABU REDDY & ORS.
|
September 15, 2018 |
CHOWDAMMA W/O CHOWDEGOUDA Vs. NAGAIAH S/O KEMPAIAH
|
December 6, 2018 |
CHOWDAPPA @ RAVI Vs. STATE BY PATHAPALYA P S REP BY SPP
|
November 23, 2018 |
CHOWDESHWARI TOGAJAVEERA Vs. JOINT COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
|
February 5, 2018 |
CHUNA RAFI AHMED Vs. UNION OF INDIA REP BY ITS SECRETARY OF PETROLEUM E
|
March 6, 2018 |
CITY MUNICIPAL COUNCIL Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER AND OTHERS
|
June 6, 2018 |
CLAIMS OFFICER, SHRIRAM GENERAL INSURANCE CO LTD Vs. DEPALLY AMRUTHA W/O D SHANTHAIAH @ SATHYAIAH
|
January 11, 2018 |
CLIX FINANCE INDIA PVT LTD Vs. STATE OF KARNATAKA REP THROUGH ITS FINANCE SECRETA
|
March 13, 2018 |
COL M M AIYANNA Vs. M M BHEMAIAH
|
August 20, 2018 |
COMMANDER A K GEORGE S/O LATE SHRI A K KOSHY Vs. STATE OF KARNATAKA
|
July 25, 2018 |
COMMISSIONER Vs. PRAKASH N
|
March 2, 2018 |
COMMISSIONER KENDRIYA VIDYALAYA SANGATHANKAR Vs. SHIVARAJ HILALPUR
|
February 27, 2018 |
COMMISSIONER OF CENTRAL EXCISE Vs. ECIE IMPACT PVT. LTD.
|
June 20, 2018 |
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA REVA ELECTRIC VEHICLE PVT LTD
|
July 18, 2018 |
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. BELL CERAMICS LTD
|
July 25, 2018 |
COMMISSIONER OF CENTRAL EXCISE BENGALURU-I COMMISSIONERATE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED DOORAVANINAGAR
|
June 20, 2018 |
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX & CUSTOMS Vs. NITHESH ESTATES LTD
|
July 4, 2018 |
COMMISSIONER OF CENTRAL EXCISE,
CUSTOMS & SERVICE TAX Vs. GHODAWAT INDUSTRIES (P) LTD
|
September 7, 2018 |
COMMISSIONER OF CUSTOMSS.T., BANGALORE Vs. SCHNEIDER ELECTRIC IT BUSINESS
|
June 5, 2018 |
COMMISSIONER OF INCOME Vs. M/S. VIJAYA BANK
|
July 23, 2018 |
COMMISSIONER OF INCOME Vs. M/S. CHAITANYA PROPERTIES PVT. LTD. AND OTHERS
|
June 15, 2018 |
COMMISSIONER OF INCOME Vs. M/S. SYS ARRIS SOFTWARE PVT. LTD.
|
July 13, 2018 |
COMMISSIONER OF INCOME Vs. M/S ACTIANCE INDIA PVT. LTD.
|
July 17, 2018 |
COMMISSIONER OF INCOME AND OTHERS Vs. M/S. SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.
|
July 16, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S. SOFTTEK INDIA PVT. LTD.
|
July 16, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S. TOPSPIN COMMUNICATION TECHNOLOGIES INDIA PVT. LTD.
|
July 12, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S SYSTECH INTEGRATORS INDIA PVT. LTD.
|
July 12, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S MERCEDES BENZ RESEARCH & DEVELOPMENT INDIA PVT. LTD.
|
July 10, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S SUPPORTSOFT INDIA PVT. LTD.
|
July 10, 2018 |
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI DEVI AVARU
|
August 30, 2018 |
COMMISSIONER OF INCOME TAX Vs. SHRI VIJAYALAXMI CO-OPERATIVE CREDIT SOCIETY LTD
|
January 22, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S. TORRY HARRIS BUSINESS SOLUTIONS PVT. LTD.
|
July 2, 2018 |
COMMISSIONER OF INCOME TAX Vs. SHASHI DISTILLERIES PVT. LTD.
|
July 30, 2018 |
COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES BENZ RESEARCH AND DEVELOPMENT INDIA PVT. LIMITED
|
July 9, 2018 |
COMMISSIONER OF INCOME TAX Vs. TRILOGY E
|
July 9, 2018 |
COMMISSIONER OF INCOME TAX Vs. BROCADE COMMUNICATION SYSTEMS PVT LTD
|
July 3, 2018 |
COMMISSIONER OF INCOME TAX Vs. AKAMAI TECHNOLOGIES INDIA PVT LTD
|
July 3, 2018 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH ELECTRIC COMPANY OPPOSITE TO POST OFFICE
|
July 23, 2018 |
COMMISSIONER OF INCOME TAX Vs. TRIDENT MINERALS
|
October 10, 2018 |
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER
|
May 29, 2018 |
COMMISSIONER OF INCOME TAX Vs. CONTINUOUS COMPUTING INDIA PVT LTD
|
July 9, 2018 |
COMMISSIONER OF INCOME TAX & ORS. Vs. WITTNESS SYSTEM SOFTWARE INDIA PRIVATE LTD.
|
July 11, 2018 |
COMMISSIONER OF INCOME TAX (APPEALS) AND OTHERS Vs. M/S. GMR HOLDINGS P. LTD.
|
July 31, 2018 |
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. M. PACT TECHNOLOGY SERVICES PVT. LTD.
|
July 11, 2018 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. MINERAL ENTERPRISES LTD.
|
November 23, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S SAP INDIA PVT. LTD. AND OTHERS
|
July 9, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. SRI CHANDRA REDDY
|
July 30, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. SUNGARD SOLUTIONS (INDIA) PRIVATE LTD.
|
July 13, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S NXP SEMICONDUCTORS INDIA PVT. LTD.
|
July 16, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S ARIS GLOBAL SOFTWARE PVT. LTD.
|
July 10, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. HONEYWELL TECHNOLOGY SOLUTIONS LAB PVT. LTD.
|
July 11, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. TALLY SOLUTIONS PVT. LTD.
|
July 13, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S MAGMA DESIGN AUTOMATION INDIA PVT. LTD.
|
July 17, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. EMC DATA STORAGE SYSTEMS (INDIA) PVT. LTD
|
July 16, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S MINDTECK (INDIA) LIMITED
|
July 17, 2018 |
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S SYMBOL TECHNOLOGIES INDIA PVT. LTD.
|
July 17, 2018 |
COMMISSIONER OF INCOME TAX BANGALORE AND OTHERS Vs. M/S. TEKTRONIX INDIA PVT. LTD.
|
July 11, 2018 |
COMMISSIONER OF INCOME TAX C R BUILDING Vs. M/S DELMIA SOLUTIONS PVT. LTD.
|
July 12, 2018 |
COMMISSIONER OF INCOME TAX C.R. BUILDING Vs. M/S LOGICA PRIVATE LTD.
|
July 12, 2018 |
COMMISSIONER OF INCOME TAX C.R. BUILDING Vs. M/S HUAWEI TECHNOLOGIES INDIA PVT. LTD.
|
July 10, 2018 |
COMMISSIONER OF INCOME TAX, (EXEMPTIONS) DAVANAGERE Vs. MARIA SOCIAL SERVICE SOCIETY
|
July 19, 2018 |
COMMISSIONER OF INCOME TAX, MANGALURU AND ORS. Vs. SWADESHI INTERNATIONALS
|
December 11, 2018 |
COMMISSIONER OF INCOME TAX-II AND OTHERS Vs. M/S. NDS SERVICES PAY
|
July 11, 2018 |
COMMISSIONER OF INCOME TAX-III AND OTHERS Vs. M/S. TRILOGY E
|
July 10, 2018 |
COMMISSIONER OF INCOME- TAX Vs. PHILIPS SOFTWARE CENTRE PVT LTD
|
July 10, 2018 |
COMMISSIONER OF INCOME-TAX Vs. LG SOFT INDIA PVT LTD
|
July 11, 2018 |
COMMISSIONER OF INCOME-TAX Vs. BIJAPUR DISTRICT CENTRAL
|
March 23, 2018 |
COMMISSIONER OF INCOME-TAX Vs. HEWELETT PACKARD GLOBALSOFT LTD
|
January 23, 2018 |
COMMISSIONER OF INCOME-TAX Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
June 19, 2018 |
COMMISSIONER OF INCOME-TAX Vs. P. C. NAIDU
|
July 30, 2018 |
COMMISSIONER OF INCOME-TAX Vs. KALYANI STEELS, LTD
|
February 12, 2018 |
COMMISSIONER OF INCOME-TAX Vs. BASANT PODDAR
|
December 10, 2018 |
COMMISSIONER OF INCOME-TAX Vs. INSILICA SEMICONDUCTORS INDIA PVT LTD
|
July 9, 2018 |
COMMISSIONER OF INCOME-TAX Vs. MILLENNIA DEVELOPERS (P) LTD
|
November 19, 2018 |
COMMISSIONER OF INCOME-TAX (EXEMPTIONS) Vs. OHIO UNIVERSITY CHRIST COLLEGE
|
July 17, 2018 |
COMMISSIONER OF INCOME-TAX AND OTHERS Vs. M/S. CISCO SYSTEMS (INDIA) PVT. LTD.
|
July 16, 2018 |
COMMISSIONER OF INCOME-TAX; DY COMMISSIONER OF INCOME-TAX Vs. M/S CENTILLIUM INDIA PVT LTD
|
July 9, 2018 |
COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE, BANGALORE Vs. LAKSHMINARAYANA MINING COMPANY, BASAVANAGUDI, BENGALURU
|
August 1, 2018 |
CONGLOME TECHNOCONSTRUCTIONS PVT. LTD. (M/S.) Vs. M/S. SHREE CHAKRA DEVELOPERS AND ANOTHER
|
July 18, 2018 |
CORPORATION OF CITY OF GULBARGA Vs. KARNATAKA URBAN WATER SUPPLY AND ANOTHERS
|
January 8, 2018 |
D B JATTI Vs. S SUBRAMANI
|
July 26, 2018 |
D B JATTI S/O LATE B D JATTI Vs. JANAKI BALLAV PRUSTY S/O HAREKRISHNA PRUSTY
|
August 23, 2018 |
D BALAYYA @ BALAPPA Vs. MAHANTESH S AILI
|
March 1, 2018 |
D CHANDRASHEKAR S/O D SRINIVASULU Vs. VINAYKUMAR ENTERPRISES REP BY ITS MANAGER
|
March 6, 2018 |
D CHIDAMBARANATH Vs. STATE BY MAHILA POLICE , MYSORE
|
March 12, 2018 |
D G ANIL KUMAR S/O LATE D R GOPALAKRISHNA SETTY Vs. STATE BY KEMPEGOWDA NAGARA POLICE
|
March 20, 2018 |
D S RAGHAVENDRA S/O LATE D SANNANNA Vs. STATE OF KARNATAKA
|
March 28, 2018 |
D SRINIVASA S/O DYAVEERAPPA Vs. VENKATESWARA S/O SHANKARAPPA BHAVANA AUTO XEROX CENTRE
|
November 2, 2018 |
D SUBRAHMANYA BHAT S/O D BHEEMA BHAT Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
June 7, 2018 |
D SUGANDHI Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
|
October 30, 2018 |
D T SANTHOSH Vs. SPALARGE RESIDENTIAL ROPERTIES PVT LTD
|
April 3, 2018 |
D V RAJYALAKSHMI Vs. JAGADISH ALIAS JAGADISH PRASAD AND OTHERS
|
August 21, 2018 |
D VENKATESH Vs. M G DEENDAYALAN
|
April 20, 2018 |
D VENUGOPAL Vs. JANGAMA REDDY
|
April 3, 2018 |
D. EKANATH Vs. KARNATAKA FISHERIES DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
February 7, 2018 |
D. SHARANAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
January 9, 2018 |
D.B. JATTI AND OTHERS Vs. SRI ANUP VITTAL AND OTHERS
|
August 23, 2018 |
D.B. JATTI AND OTHERS Vs. SRI ANEESH VARGHESE AND OTHERS
|
August 23, 2018 |
D.H. KARUNAKARA Vs. STATE OF KARNATAKA BY BELTHANGADY POLICE STATION
|
October 22, 2018 |
D.K. LAKSHMIKANTH Vs. THE STATE OF KARNATAKA
|
October 31, 2018 |
D.K. PAVAN KUMAR @ PAVAN, S/O. KRISHNEGOWDA Vs. STATE OF KARNATAKA BY KAMAKSHIPALYA POLICE STATION, NELAMANGALA
|
January 30, 2018 |
D.K. SURESH Vs. MANAGEMENT OF MOHAN ALUMINIUM PVT. LTD.
|
September 18, 2018 |
D.N. GOPALA AND ANOTHER Vs. STATE OF KARNATAKA
|
January 4, 2018 |
D.N. MANGALA W/O SATHISH Vs. SUNANDA W/O D.C. NANJUNDAIAH AND OTHERS
|
January 8, 2018 |
D.R. RANKA CHARITABLE TRUST Vs. THE DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
November 20, 2018 |
DADA TATOBA SHINDE Vs. PHULABAI W/O SHAMARAO HARANE
|
September 24, 2018 |
DADAPEER Vs. STATE OF KARNATAKA
|
June 15, 2018 |
DANANJAYA GOWDA Vs. SAIRAM
|
November 27, 2018 |
DANDAMMA W/O MADIVALAPPA DODMANI Vs. STATE OF KARNATAKA THROUGH YADRAMI POLICE STATION
|
April 25, 2018 |
DANESHWAR S/O APPASAB MIJRE Vs. STATE OF KARNATAKA
|
August 18, 2018 |
DANIEL OLIVIA @ DIVYA Vs. STATION HOUSE OFFICER
|
July 3, 2018 |
DANISH KHAN Vs. STATE
|
January 17, 2018 |
DARGAH-E-HAZRATH MANIK SHAH (RH) Vs. MOHAMMED OBAIDULLA SHARIFF
|
August 9, 2018 |
DARSHAN Vs. STATE OF KARNATAKA
|
October 29, 2018 |
DARSHINI W/O PRASAD Vs. DIVISIONAL CONTROLLER K S R T C CHIKKAMAGALORE
|
March 16, 2018 |
DASAPPA Vs. STATE OF KARNATAKA BY H D KOTE POLICE STATION
|
July 20, 2018 |
DASAPPA Vs. STATE OF KARNATAKA
|
January 3, 2018 |
DASTAGIRI Vs. THE STATE OF KARNATAKA
|
July 19, 2018 |
DATTATRAYA S/O CHINTAMANI KULKARNI Vs. BOARD OF DIRECTORS
|
February 28, 2018 |
DATTATREYA N REDDY S/O LATE NAGAPPA Vs. CHAIRMAN, KRISHNA GRAMEEN BANK
|
August 31, 2018 |
DATTATREYA S/O GUNDUBHAT JOSHI Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR SARIGE SADAN
|
February 27, 2018 |
DATTU @ DATTAYYA Vs. SYED TAJUDDIN
|
March 26, 2018 |
DATTU KALU MALI Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
|
March 20, 2018 |
DATTU S/O KABULAPPA JAMADAR Vs. BASAYYA S/O GURUPADAYYA HIREMATH
|
March 12, 2018 |
DAVID ARNOLD S/O LATE RICHARD EARLE Vs. STATE OF KARNATAKA
|
September 19, 2018 |
DAYANAND AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 19, 2018 |
DAYANANDA AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
DAYANANDA BOVI Vs. THE STATE OF KARNATAKA
|
September 19, 2018 |
DAYANANDA SHIDDALINGAPPANAVAR S/O BASAVARAJ SHIDDA Vs. VISHVESHWARAIAH TECHNOLOGICAL UNIVERSITY
|
February 28, 2018 |
DAZZLE TRADING LLP Vs. JOINT COMMISSIONER OF INCOME-TAX (ASST)
|
June 26, 2018 |
DE LA RUE INTERNATIONAL LIMITED Vs. BANK NOTE PAPER MILL INDIA PRIVATE LIMITED
|
August 1, 2018 |
DEEKAYYA GOWDA Vs. STATE OF KARNATAKA
|
March 9, 2018 |
DEEKSHITH Vs. STATE OF KARNATAKA
|
May 4, 2018 |
DEEN PERFUMERY COMPANY, BANGALORE Vs. NAEEMUDDIN GAFAR
|
August 20, 2018 |
DEEPA @ GEETHA Vs. MADHU AND OTHERS
|
June 7, 2018 |
DEEPA C PARVATHI W/O RAGHAVENDRA S Vs. RAGHAVENDRA S S/O H C SWAMY
|
April 26, 2018 |
DEEPA P W/O LAE SRINIVASA BABU P B Vs. RELIANCE INSURANCE COMPANY LTD
|
July 25, 2018 |
DEEPAK GUPTA Vs. COMMISSIONER, BBMP
|
December 10, 2018 |
DEEPAK M.GANEYAN Vs. UNION OF INDIA
|
March 26, 2018 |
DEEPAK MELWANIKAR Vs. TRANS ASIAS BIOTECH
|
February 5, 2018 |
DEEPAK PANDURANGSA MAJIKONDI Vs. STATE OF KARNATAKA
|
May 30, 2018 |
DEEPIKA KUNDAN SHAH Vs. KASTURI
|
March 13, 2018 |
DEEPIKA M , W/O LATE SRINIVAS Vs. MANAGER UNITED INDIA INSURANCE CO LTD
|
March 28, 2018 |
DELL INDIA PVT LTD Vs. STATE OF KARNATAKA
|
February 20, 2018 |
DENTAL COUNCIL OF INDIA Vs. MISS TRISHANTHI M.N.
|
July 9, 2018 |
DEPUTY CONSERVATOR OF FORESTS MADIKERI DIVISION Vs. UDAYA ESHWARAN S/O LATE K S ESHWARAN
|
December 20, 2018 |
DEPUTY DIRECTOR OF PUBLIC INSTRUCTION Vs. MAQSOODA KHANUM
|
August 9, 2018 |
DEVADAS Vs. STATE OF KARNATAKA THROUGH PSI, KAGWAD POLICE STATION
|
December 20, 2018 |
DEVAKI D/O LATE MUDDU GATTI Vs. SHARADA
|
August 7, 2018 |
DEVALATTI PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 22, 2018 |
DEVAMMA Vs. MARIYAMMA
|
October 31, 2018 |
DEVANTHA D M Vs. DIVISIONAL CONTROLLER KSRTC
|
April 4, 2018 |
DEVARAJA @ RAJA Vs. STATE OF KARNATAKA
|
April 5, 2018 |
DEVARAJA @ SHIVANANJEGOWDA S/O RANGAPPA Vs. N BOREGOWDA S/O NANJUNDEGOWDA MAJOR
|
April 23, 2018 |
DEVARAJU Vs. M G RAVIKUMAR
|
March 7, 2018 |
DEVARAJU V. Vs. THE STATE OF KARNATAKA BY HEBBAGODI POLICE STATION BANGALORE
|
October 22, 2018 |
DEVARAO AND OTHERS Vs. VIJAYKUMAR AND OTHERS
|
August 30, 2018 |
DEVENDRA S/O CHANAMALLAPPA KHIRSAVALAGI Vs. MAHADEV S/O GURALINGAPPA CHOUGALE
|
March 16, 2018 |
DEVENDRAPPA PATIL S/O MALLIKARJUNAPPA Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT
|
February 23, 2018 |
DEVI KOM GOVIND NAIK Vs. PARVATI KOM GANAPATI NAIK
|
February 23, 2018 |
DEVIDAS S/O LATE BALCHANDRA RANGADAL Vs. STATE THROUGH MAHILA P S GULBARGA
|
October 12, 2018 |
DEVIDAS, S/O SWAMY SHETTY Vs. STATE OF KARNATAKA
|
February 1, 2018 |
DEVIKA CHITTIAPPA RAO Vs. NIL
|
December 15, 2018 |
DEVIKA VEERANNA Vs. MEASUREZ PARTNERSHIP FIRM
|
July 2, 2018 |
DEVIKEMMA Vs. CHANDRAKANTH
|
March 26, 2018 |
DEVILI BAI Vs. STATE OF KARNATAKA
|
December 21, 2018 |
DHAMMANAGI PROPERTY DEVELOPERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE
|
June 26, 2018 |
DHANANJAYA Vs. S H VEERENDRA PATIL
|
July 27, 2018 |
DHANANJAYA S/O LATE VENKATESH Vs. RELIANCE GEN INS CO LTD
|
February 27, 2018 |
DHANRAJ Vs. VEERAMMA
|
April 23, 2018 |
DHANRAJ K R AND ANOTHER Vs. COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE
|
March 2, 2018 |
DHANRAJ POOJARY @ DHANU AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
DHAREPPA Vs. THE STATE OF KARNATAKA
|
October 5, 2018 |
DHARMA S/O CHIKKATHIMMA SHETTY Vs. UNITED INDIA INSURANCE CO LTDLABIC
|
December 7, 2018 |
DHARMAPPA S/O SHANTAPPA LALI Vs. PREMA W/O DHRMAPPA LALI
|
September 25, 2018 |
DHARMASHEKAR @ DHARMA @ DHARMESH S/O PUTTAIAH Vs. STATE OF KARNATAKA BY ALDUR POLICE STATION
|
May 9, 2018 |
DHARMENDRA @ APPAJI Vs. STATE BY V.V.PURAM P S MYSURU
|
April 5, 2018 |
DHARMENDRA SHARMA S/O OM PRAKASH Vs. STATE OF KARNATAKA THROUGH INSPECTOR, BRAHMAVAR CIRCLE, REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT BUILDINGS BANGALORE
|
August 28, 2018 |
DHARSHAN PANKAJ REVANKAR Vs. THE STATE OF KARNATAKA
|
June 5, 2018 |
DHARWADA DISTRICT HALU OKKUTADA PARISISTHA JATHI Vs. THE STATE OF KARNATAKA
|
July 4, 2018 |
DHEERU NAYAK S/O GOVINDAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
|
October 26, 2018 |
DHIRAJ KUMAR AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 10, 2018 |
DIL DEVINDER SINGH Vs. STATE OF KARNATAKA
|
October 10, 2018 |
DILERKHAN Vs. SMT. SHAHZAD BEGUM LIRE RAHAMATKHATIB
|
February 26, 2018 |
DILIP Vs. STATE OF KARNATAKA
|
November 30, 2018 |
DILIP @ DILLU Vs. STATE OF KARNATAKA
|
October 3, 2018 |
DINESH Vs. THE STATE OF KARNATAKA
|
October 11, 2018 |
DINESH Vs. SHRIRAM GENERAL INSURANCE CO LTD
|
March 1, 2018 |
DINESH AND ORS. Vs. THE STATE OF KARNATAKA
|
January 22, 2018 |
DINESH IRAPPA NAYAK Vs. SUBHRAY
|
February 15, 2018 |
DINESH KARAKALA, S/O MOHAN KARKALA AND OTHERS Vs. STATE BY STATION HOUSE OFFICER, MANGALURU NORTH POLICE STATION,
|
January 10, 2018 |
DINESH KAVOOR Vs. STATE BY C B I/ACB
|
March 26, 2018 |
DINESH R. S/O. REVANASIDDAPPA Vs. THE STATE OF KARNATAKA, WOMEN POLICE STATION, DAVANAGERE, REPTD. BY ITS S.P.P., HIGH COURT BUILDING, BENGALURU, 560001
|
January 30, 2018 |
DINESH S/O NARAYAN DEVADIGA Vs. STATE OF KARNATAKA BY SIRSI NEW MARKET P S R/BY ST
|
April 10, 2018 |
DINESH SHETTY Vs. STATE OF KARNATAKA
|
July 31, 2018 |
DINGALESHWAR SWAMY Vs. STATE OF KARNATAKA
|
October 11, 2018 |
DIRECTOR OF INCOME TAX Vs. KRUPANIDHI EDUCATION
|
August 14, 2018 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. D.R. RANKA CHARITABLE TRUST
|
November 20, 2018 |
DIRECTORATE GENERAL OF C. EX., NEW DELHI Vs. N. SANTHOSH KUMAR
|
March 5, 2018 |
DISTILLERS COMPANY (P) LTD Vs. KARNATAKA INDUSTRIAL AREA
|
October 9, 2018 |
DIVAKAR S/O SHIVAPPA YARAGOPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
October 11, 2018 |
DIVISION CONTROLLER KSRTC, MANDYA DIVISION Vs. RENUKA
|
August 1, 2018 |
DIVISIONAL CONTROLLER Vs. CHANDRIKA
|
April 4, 2018 |
DIVISIONAL CONTROLLER Vs. DUNDAPPA TADASAL
|
August 6, 2018 |
DIVISIONAL CONTROLLER & SELF INSURANCE FUND, NEKRT Vs. RAMJANBEE
|
January 22, 2018 |
DIVISIONAL CONTROLLER K S R T C Vs. MAHADEVA S/O LATE KARIYAPPA
|
March 13, 2018 |
DIVISIONAL CONTROLLER K S R T C Vs. NAGEGOWDA S/O SRI CHIKKAPUTTA HONNEGOWDA
|
May 29, 2018 |
DIVISIONAL CONTROLLER K S R T C Vs. JARINABI GOUSUSAB ALIAS GOUSEMODDIN BALIGAR AND OTHERS
|
January 3, 2018 |
DIVISIONAL CONTROLLER K S R T C Vs. MANJULA
|
April 3, 2018 |
DIVISIONAL CONTROLLER KSRTC, Vs. RANGEGOWDA M H
|
April 3, 2018 |
DIVISIONAL CONTROLLER KSRTC, CHIKKAMAGALURU DIVISI Vs. LALITHAMBA A S W/O LATE SADASHIVARADHYA
|
March 14, 2018 |
DIVISIONAL CONTROLLER KSRTC, MANGALORE DIVISION Vs. N S SARASWATHI
|
February 20, 2018 |
DIVISIONAL CONTROLLER N W K R T C Vs. MUNERA
|
September 14, 2018 |
DIVISIONAL CONTROLLER NEKRTC Vs. NILOBA
|
October 26, 2018 |
DIVISIONAL CONTROLLER NEKRTC, VIJAYAPUR DIVN , VIJAYAPUR Vs. RAGHAVENDRA
|
October 26, 2018 |
DIVISIONAL CONTROLLER NWKRTC BELAGAVI DIVISION Vs. SHANTA RAM BHATKANDE
|
February 17, 2018 |
DIVISIONAL CONTROLLER OF KSRTC Vs. YELLAPPA SHILLIN
|
June 11, 2018 |
DIVISIONAL CONTROLLER OF KSRTC Vs. S.C. KARIGOWDA
|
June 4, 2018 |
DIVISIONAL CONTROLLER OWNER CUM INTERNAL INSURER Vs. KUMAR R S
|
March 26, 2018 |
DIVISIONAL CONTROLLER, BMTC Vs. N MANJUNATH
|
March 7, 2018 |
DIVISIONAL CONTROLLER, K S R T C Vs. YADAVARAJ
|
March 12, 2018 |
DIVISIONAL CONTROLLER, K S R T C Vs. A J DEVAKI
|
April 2, 2018 |
DIVISIONAL CONTROLLER, K S R T C MYSORE DIVISION Vs. K V RANGARAJU, S/O LATE VARADA TATACHAR
|
July 25, 2018 |
DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. MURTHY NAYAKA
|
April 10, 2018 |
DIVISIONAL CONTROLLER, KSRTC Vs. GANESH
|
April 17, 2018 |
DIVISIONAL CONTROLLER, N E K R T C , BIJAPUR DIVISION Vs. KAMALABAI
|
July 24, 2018 |
DIVISIONAL CONTROLLER, N E K R T C , GULBA-RGA Vs. GURUNATH S/O SHARANAPPA
|
September 20, 2018 |
DIVISIONAL CONTROLLER, N W K R T C Vs. LACHAMAVVA W/O PARAPPA YALIGAR
|
March 26, 2018 |
DIVISIONAL CONTROLLER, NEKRTC Vs. SANTOSHIMA
|
December 11, 2018 |
DIVISIONAL CONTROLLER, NEKRTC, BELLARY DIVISION, REP BY ITS CHIEF LAW OFFICER Vs. ABDULRAZZAK SAB S/O ALISAB KOPPAL
|
October 1, 2018 |
DIVISIONAL CONTROLLER, NORTH WEST, KARNATAKA ROAD Vs. PARVATI MANJUNATH NAIK
|
January 18, 2018 |
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT Vs. CHANDRASHEKAR S/O HANAMANTHAPPA MUK-KANNAVAR
|
March 13, 2018 |
DIVISIONAL MANAGER Vs. MALLAMMA @ BOYA MALLAMMA
|
September 11, 2018 |
DIVISIONAL MANAGER Vs. SMT. SHARIFA HUSSENSAB ATTAR AND OTHERS
|
April 2, 2018 |
DIVISIONAL MANAGER Vs. SMT. LAXMAVVA
|
January 5, 2018 |
DIVISIONAL MANAGER Vs. VICTOR S/O BASTANV DRAGO
|
January 5, 2018 |
DIVISIONAL MANAGER (CONTROLLER), KSRTC Vs. K L SUNDARACHAR SINCE DECEASEDLABIC
|
December 10, 2018 |
DIVISIONAL MANAGER APSRTC Vs. V TIMMARAJU @ VADDE THIMMA REDDY
|
August 6, 2018 |
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND OTHERS Vs. RAMACHANDRA @ K. MANJAPPA AND OTHERS
|
July 13, 2018 |
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SUMANGALA
|
December 17, 2018 |
DIVISIONAL MANAGER K S R T C DEPOT Vs. MANGALA W/O LATE S GOPALA SWAMY
|
August 31, 2018 |
DIVISIONAL MANAGER KARNATAKA STATE ROAD TRANSPORT Vs. PUTTASWAMY @ PUTTASWAMY GOWDA
|
March 19, 2018 |
DIVISIONAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MR. BASAVARAJU S.
|
April 24, 2018 |
DIVISIONAL MANAGER KSRTC RURAL DIVISION, MYSORE Vs. VIJAYALAKSHMI M B
|
February 26, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO , LTD Vs. RUKMINI W/O S R VENKAPPA
|
April 17, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. B RAJSHEKHAR
|
October 11, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. GURUSHANTAGOUDA
|
November 20, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. DURGAPPA
|
December 17, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MADHUSUDHAN
|
August 30, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMI Vs. BABULI S/O HUSENSAB RON
|
January 23, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BASAVARAJ S/O SHANMUKAPPA
|
March 14, 2018 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SHANKARAPPA S/O YELLAPPA SARASWATI
|
February 6, 2018 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. C MANJAMMA
|
November 15, 2018 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHIMAPPA DODDAYELLAPPA BARAKER
|
August 29, 2018 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. MALLAPPA BASAPPA KOPPAD
|
August 2, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GANGA SHANKAR NAIK
|
February 22, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. DNYANOBA
|
March 19, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRAMODA
|
April 10, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAMANNA SHETTYLABIC
|
December 13, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BASAVARAJ S/O NEELAPPA
|
September 5, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RIZAWANA W/O HAMEED SAB PENDARI
|
September 5, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD, Vs. BANGAREVVA
|
August 1, 2018 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. K. RAMESH AND OTHERS
|
March 27, 2018 |
DIVISIONAL MANAGER, BAJAJ ALLIANCE INSURANCE CO LTD , BENGALURU Vs. HANUMANTHAPPA AND ANOTHER
|
September 14, 2018 |
DIVISIONAL MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. (P) LTD. Vs. LAXMI DEVI AND OTHERS
|
January 19, 2018 |
DIVISIONAL MANAGER, IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. VAIJINATH S/O TIPPANNA MHETRE
|
December 12, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO , LTD Vs. SANNA OBAIAH @ SANNA OBANNA
|
January 29, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. ABDUL RAZAK
|
December 18, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. GANGAPPA MARDEPPA KABBUR
|
October 11, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , BRANCH OFFICE, M C C B BLOCK, DAVANGERE Vs. SHREEDEVI KOM LATE HANUMANTARAYAPPA, BASAPPANA MALIGE, HIRIYUR TALUK, CHITRADURGA DISTRICT
|
August 27, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SMT. YAMUNABAI AND OTHERS
|
February 2, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIM Vs. GOUDAPPA S/O MANJAYYA
|
April 9, 2018 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SYEED AMEER
|
February 26, 2018 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SHRINIVAS RAMACHANDRA NEKAR
|
January 30, 2018 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LI Vs. VITHAL DATTU MANAWADKAR
|
March 12, 2018 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED HUBLI REPRESENTED BY ITS ADMINISTRATIVE OFFICER NEW INDIA ASSURANCE COMP LTD Vs. SHABANA W/O BASHEER AHAMAD SHEIKH
|
December 19, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ASHABAI
|
December 18, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANITA W/O CHANDRAKANT RENDALE
|
April 6, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. SANTOSH S/O SRIKRISHNA NEVAGI
|
April 9, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. JUZAR S HARARWALA
|
November 30, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENKATESHA
|
April 2, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD., HUBLI Vs. SHIVU PARASHURAM BUDIHAL AND ANOTHER
|
March 13, 2018 |
DIVISIONAL MANAGER, SRIRAM GENERAL INSURANCE COMPANY LTD Vs. MAIMUNNA BI
|
March 12, 2018 |
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND OTHERS Vs. SRI. SHANMUKHAYYA AND OTHERS
|
March 20, 2018 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHENNAMMA W/O LATE GADADREPPA
|
April 5, 2018 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO, LTD Vs. SHANKAR
|
March 12, 2018 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO, LTD , DIVISIONAL OFFICE Vs. VEERABHADRAPPA S/O CHANVEERAPPA BADIGER
|
February 28, 2018 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. KAMALAMMA
|
November 30, 2018 |
DIVISIONAL MANAGER, UNITED INDIA, INSURANCE CO LTD , ENKAY COMPLEX Vs. JAYAMMA W/O HANUMANTHAPPA NYAMATHI
|
January 25, 2018 |
DIVISIONAL OFFICE NEW INDIA ASSURANCE CO LTD Vs. KUMAR SHARIF
|
February 16, 2018 |
DIWAKAR K Vs. CHINNAMMA
|
August 9, 2018 |
DLF HOMES RAJAPURA PRIVATE LIMITED Vs. MR. Y.R. HARISH
|
September 17, 2018 |
DODDA HANUMA Vs. STATE OF KARNATAKA BY KAMAKSHIPALYA POLICE STATION
|
September 3, 2018 |
DODDA MAREPPA Vs. THE STATE OF KARNATAKA
|
June 7, 2018 |
DODDAMMA, W/O LATE GOBBARADA KEMPAIAH Vs. STATE OF KARNATAKA
|
August 25, 2018 |
DODDAPPA GOUDA S/O NAGAREDDY MALIPATIL Vs. SAKERAPPA GOUDA
|
June 12, 2018 |
DODDATHIMMEGOWDA @ ANNAIAH Vs. KEMPAMMA
|
March 15, 2018 |
DODDIRAPPA Vs. SMT. MAHADEVAMMA
|
August 8, 2018 |
DR K H RASHMI Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
September 27, 2018 |
DR. B.S. PRIYA Vs. STATE OF KARNATAKA AND ANOTHER
|
July 6, 2018 |
DR. C. BASAVARAJU Vs. THE STATE OF KARNATAKA
|
July 6, 2018 |
DR. D.NARAYANASWAMY Vs. KARNATAKA INFORMATION COMMISSIONER AND OTHER
|
September 24, 2018 |
DR. DEEPAK K. S. @ K. S. RUDRAPRASAD Vs. DR. SOWMYA SHARATH
|
March 23, 2018 |
DR. EZECKIEL SHANTHA KUMAR J.C. AND OTHERS Vs. INDIAN CHURCH OF NAZARENE AND OTHERS
|
August 28, 2018 |
DR. GONCHIGARI INARAYANA AND OTHERS Vs. SRI JAGADEESH S AND OTHERS
|
August 18, 2018 |
DR. GOPAL MARATHE K Vs. STATE OF KARNATAKA AND OTHERS
|
July 6, 2018 |
DR. JAYAKUMAR V. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
August 29, 2018 |
DR. JOSEPH RABINDRANATH PAIS Vs. MR. DEREK ALOYSIUS SUNIL KUMAR PAIS PRABHU AND OTHERS
|
April 17, 2018 |
DR. KAVYA K. AND OTHERS Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND OTHERS
|
April 5, 2018 |
DR. M P SADASHVIA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER
|
July 6, 2018 |
DR. NAGARAJ SANGAPPA KURI Vs. STATE OF KARNATAKA
|
March 5, 2018 |
DR. PRADEEP Vs. SMT. S.B. LALITHAMMA AND OTHERS
|
February 5, 2018 |
DR. PRAJNA AMMEMBAL K A S Vs. KARNATAKA INFORMATION COMMISSION AND OTHERS
|
October 9, 2018 |
DR. PRATHAMESH Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF KARNATAKA
|
July 19, 2018 |
DR. PRAVEENA K.B. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 6, 2018 |
DR. PREMA KUMARA K Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION (UNIVERSITIES) AND OTHERS
|
January 19, 2018 |
DR. R. SHIVAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHER
|
July 6, 2018 |
DR. R.M. RAVI KUMAR Vs. SRI. G. SRIRAMULU
|
December 17, 2018 |
DR. RAJVIR P. SHARMA Vs. THE GOVERNMENT OF KARNATAKA AND OTHERS
|
October 5, 2018 |
DR. S MALINI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 5, 2018 |
DR. SRINIDHI Vs. STATE OF KARNATAKA AND OTHERS
|
July 24, 2018 |
DR. SUMANTH. R Vs. STATE OF KARNATAKA
|
July 12, 2018 |
DR. T.M. RAJAKUMAR Vs. STATE OF KARNATAKA
|
April 27, 2018 |
DR. YOGANAND A Vs. STATE OF KARNATAKA
|
October 29, 2018 |
DRAKSHAYANI M PATIL Vs. KUMARSWAMY
|
August 31, 2018 |
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS Vs. STATE OF KARNATAKA
|
September 3, 2018 |
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS Vs. STATE OF KARNATAKA
|
January 30, 2018 |
DUNDAWWA W/O BASAPPA ALIAS BASANGOUDA HALIMANI Vs. KENCHAWWA AND ANOTHER
|
September 5, 2018 |
DURAGAPPA S/O RAMANNA Vs. DEVAMMA W/O DURAGAPPA
|
March 28, 2018 |
DURGAPARAMESHWARI ENTERPRISES Vs. COMMISSIONER OF POLICE
|
July 2, 2018 |
DURGASETTY @ DURGI S/O SHIVARANGASETTY Vs. STATE REPRESENTED BY KODIHALLI POLICE
|
September 10, 2018 |
DYAMANNA FAKIRAPPA TIMMAPURKAR Vs. MAHESH S/O JOGANAGOUDA
|
January 4, 2018 |
DYAMAPPA S/O BIDDADEPPA BARKI Vs. KARIYAPPA S/O HANUMAPPA CHOUTAGI
|
April 16, 2018 |
E CHANDRAPPA S/O ESHWARAPPA Vs. STATE OF KARNATAKA
|
August 8, 2018 |
E LAKSHMI AND ANOTHER Vs. CORPORATION BANK
|
June 5, 2018 |
E RAMAKRISHNAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SE
|
March 26, 2018 |
E S SRINIVASA RAMANUJAM S/O E S SRISHAILAN Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY REP BY ITS REGISTRAR BELAGAVI
|
August 31, 2018 |
E X ANTHONY Vs. MALIAKKAL PERIANCHERY ANSA
|
July 13, 2018 |
EDWARD DSOUZA Vs. UNITED INDIA INSURANCE CO LTD
|
June 18, 2018 |
ELIZABETH W/O DEVADATTA KUMAR Vs. SUBHODA PRAKASH
|
July 24, 2018 |
EMMANUEL AREMU @ IKECHUK WU UGOCHUKWU @ RAYMOND UG Vs. INTELLEGENCE OFFICER, NARCOTICS CONTROL BUREAU BAN
|
March 12, 2018 |
EMPLOYEES STATE INSURANCE CORPORATION REP. BY THE MANAGER Vs. M. THIMMAIAH S/O. LATE B. MUNIVENKATAPPA
|
October 10, 2018 |
ENGINEERS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
October 1, 2018 |
ERAMALLAIAH @ ERAMALLAPPA Vs. STATE OF KARNATAKA
|
August 8, 2018 |
ERAMMA Vs. S SREENIVASA RAO S/O S NARAYANA RAO
|
December 17, 2018 |
ERANNA Vs. STATE OF KARNATAKA
|
November 16, 2018 |
ERANNA S/O KORANNA Vs. SUSHEELA M
|
August 8, 2018 |
ERAPPA Vs. NAGAPPA
|
August 23, 2018 |
ERAPPA @ MUKRAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 16, 2018 |
EREGOWDA Vs. C D PRAMODALABIC
|
December 15, 2018 |
EREGOWDA @ KULLA Vs. STATE OF KARNATAKA
|
November 29, 2018 |
ESC ORTS & GOETZE LABOURERS HITARAKSHANA HORATA SANGHA Vs. MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA LTD
|
August 3, 2018 |
ESHWARAPPA S/O LATE TUKARAM Vs. STATE OF KARNATAKA
|
September 28, 2018 |
ETHEL PRIYA W/O SANDESH HADDANNAVAR Vs. SANDESH, S/O YASHVANTH HADDANNAVAR
|
December 7, 2018 |
EXECUTIVE DIRECTOR, KARNATAKA EXAMINATION AUTHORIT Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY
|
March 26, 2018 |
EXECUTIVE DIRECTOR-CUMAPPOINTING AUTHORITY KARNATA Vs. MALLIKARJUNA REVANASIDDAPPA HADIMANI KHERDA POST
|
June 13, 2018 |
EXECUTIVE ENGINEER BRUHATH KAMAGARI VIBHAGA Vs. BASAVARAJAPPA
|
May 31, 2018 |
EXECUTIVE ENGINEER DEPARTMENT OF PUBLIC WORKS Vs. AJITH K. S/O. JANARDANACHAR AND ORS.
|
February 27, 2018 |
EXECUTIVE ENGINEER, ELECTRIAL O AND M DIVISION Vs. PARVEEN BANU
|
March 20, 2018 |
FAHIMA AKTHAR Vs. STATE OF KARNATKA
|
February 14, 2018 |
FAHIMA IRFAN PATEL W/O IRFAN AHMED PATEL Vs. TROOP BASHEER AHMED S/O LATE TROOP AHAMED JAN
|
April 9, 2018 |
FAIJULLA WAJIDALI BARGIR Vs. STATE OF KARNATAKA
|
August 10, 2018 |
FAKEERAPPA YALLAPPA BALAGERI AND OTHERS Vs. STATE OF KARNATAKA
|
July 4, 2018 |
FAKKIRAMMA Vs. BASANAGOUDA
|
January 3, 2018 |
FAKKIRAPPA Vs. DAYANAND, S/O ANANTRAO PATIL
|
November 14, 2018 |
FAREED KHAN SALEEM Vs. STATE BY WOMEN POLICE STATION MYSORE CITY
|
January 24, 2018 |
FAROOQ @ FAROOQ AHAMMAD BEARY Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
|
July 24, 2018 |
FATHIMA Vs. STATE OF KARNATAKA
|
February 22, 2018 |
FATHIMA, W/O. ISAQ Vs. THE STATE OF KARNATAKA AND ORS.
|
June 20, 2018 |
FAYAZ ABDUL JABBAR KARKOMAKKI Vs. THE STATE OF KARNATAKA
|
March 13, 2018 |
FAYAZ AHMAD SHAIKH Vs. STATE OF KARNATAKA AND OTHER
|
August 16, 2018 |
FAZLUR REHMAN Vs. STATE BY J C NAGAR P S
|
October 5, 2018 |
FEDERAL BANK LIMITED Vs. HOMERUN SPORTS PVT LTD
|
December 13, 2018 |
FEROZ S/O KALEEM-UR-RAHMAN Vs. STATE OF KARNATAKA
|
June 7, 2018 |
FIDELITY BUSINESS SERVICES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME- TAX
|
July 23, 2018 |
FINCARE BUSINESS SERVICES LTD Vs. INCOME-TAX OFFICER - WARD
|
April 4, 2018 |
FIRASAT KHAN Vs. STATE OF KARNATAKALABIC
|
October 10, 2018 |
FIRE LUXUR DEVELOPERS PVT. LTD. Vs. CHIKKA VENKATAMMA AND ORS.
|
August 7, 2018 |
FIRST FLIGHT COURIERS LIMITED Vs. ACHUTHA MAJOR, S/O G RAMACHANDRA
|
February 23, 2018 |
FLIGHT RAJA TRAVELS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 1, 2018 |
FLIPKART INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
|
February 15, 2018 |
FLORIANA ESTATE APARTMENT OWNERS WELFARE ASSOCIATION Vs. COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY
|
September 25, 2018 |
FOOD CORPORATION OF INDIA, BENGALURU AND ANOTHER Vs. SACHIN TRADERS, HAVERI
|
February 21, 2018 |
FORTUNE PAI SOFTWARE PVT LTD Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
October 5, 2018 |
FOUNDATION EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
|
April 26, 2018 |
FOURESS ENGINEERING INDIA PVT LIMITED Vs. VENKATARAMANA D C
|
March 14, 2018 |
FRANCIES GEORGE AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 16, 2018 |
FURKHAN S/O KHALEEL AHMED Vs. JAYASHRI SINTRILABIC
|
November 14, 2018 |
G . MASTANAIAH , CONTRACTOR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 29, 2018 |
G A SRIDEVI Vs. NATHURAM
|
November 20, 2018 |
G B SHREERAM REDDY Vs. STATE OF KARNATAKA REP BY CHIEF SECRETARY
|
April 24, 2018 |
G B UMESH Vs. STATE BY SAKALESHPURA
|
October 11, 2018 |
G BHASKAR Vs. MALLESHNAIKA
|
November 20, 2018 |
G C THIPPESWAMY S/O GOWDRA CHENNAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
|
April 16, 2018 |
G DHANANJAYA S/O H GURUSWAMY Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE
|
April 17, 2018 |
G DINESH Vs. STATE OF KARNATAKA
|
November 30, 2018 |
G GANGAMMA Vs. HANUMANTHAPPA
|
June 29, 2018 |
G K VENKATESHAIAH (DEAD) BY LRS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 15, 2018 |
G KAMALA Vs. UMESH SHETTY
|
August 9, 2018 |
G L INDUSHEKAR Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
|
October 1, 2018 |
G M SUGARS AND ENERGY PVT LTD , BY ITS CHAIRMAN G Vs. STATE OF KARNATAKA, REP BY SECRETARY TO GOVERNMENT
|
April 25, 2018 |
G M VIRUPAKSHAPPA Vs. K R SHIVAKUMAR
|
January 18, 2018 |
G MOHAMED TARIQ Vs. SHAGUFTA
|
April 25, 2018 |
G MUNISWAMY,
SON OF LATE GOPAL Vs. M BALAKRISHNA,
SON OF MUNIVENKATAPPA
|
December 13, 2018 |
G N MANJUNATHA RAO Vs. THIRU RAMESH R
|
September 27, 2018 |
G N NAGARAJU Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRET
|
March 14, 2018 |
G N SARVAMANGALA Vs. THULASI BAI
|
December 5, 2018 |
G NARASIMHULU Vs. STATE OF KARNATAKA
|
February 6, 2018 |
G NARENDRA KUMAR Vs. G MANJULA
|
August 16, 2018 |
G P JAGADEESH KUMAR Vs. GOPAL
|
March 1, 2018 |
G R RATNAM Vs. V VISHWANATHAN
|
May 30, 2018 |
G R RAVISH, S/O G P RANGASWAMY Vs. STATE BY HONNAVALLI POLICE STATION BY SUB-INSPECTOR OF POLICE
|
August 8, 2018 |
G R VENKATESHWARA REDDY Vs. STATE OF KARNATAKA
|
April 3, 2018 |
G S GANGADHARAPPA S/O SANJEEVAPPA Vs. CHIEF PERSONNEL OFFICER MINISTRY OF RAILWAYS
|
June 4, 2018 |
G S JYOTI Vs. B V SRINIVAS
|
June 27, 2018 |
G S S CREDIT CO-OPERATIVE SOCIETY Vs. VAIJAYANTHI, W/O RAVI N
|
December 10, 2018 |
G S V SWAMY, OFFICE SUPERINTENDENT Vs. STATE BY POLICE INSPECTOR, KARNATAKA LOKAYUKTHA
|
July 13, 2018 |
G SHUBHA DEVI Vs. INCOME TAX OFFICER UNITY BUILDING ANNEXE BENGALURU
|
July 5, 2018 |
G SRINIVAS Vs. ASSISTANT COMMISSIONER CHITRADURGA; NARAYANAGONDAHALLI GRAM PANCHAYATH HOLALKERE TALUK; EXECUTIVE OFFICER TALUK PANCHAYATH HOLALKERE; R PUTTAPPA; NEELAMMA; RATHNAMMA; CHOWDAMMA; A GIRISH; K DINAKAR; GEETA
|
July 9, 2018 |
G SRINIVASA Vs. N GANESHA
|
January 17, 2018 |
G T NAGARAJU @ RAJU Vs. MANAGAR, NEW INDIA ASSURANCE CO
|
December 20, 2018 |
G V HUGAR Vs. DIVISIONAL CONTROLLER K S R T C BANGALORE
|
February 28, 2018 |
G V MALATESH S/O G B VENKATESH Vs. STATE BY SATHNUR POLICE RAMANAGARA DIST
|
September 4, 2018 |
G VENKATESH S/O LATE GANGADHARAPPA Vs. STATE OF KARNATAKA
|
January 20, 2018 |
G. ARAVIND Vs. STATE
|
September 26, 2018 |
G. ARUN KUMAR Vs. MANAGING DIRECTOR VRL LOGISTICS LTD. & ORS.
|
May 30, 2018 |
G. KOLU SHANTHAPPA Vs. N.H. DODDABASAPPA AND OTHERS
|
July 19, 2018 |
G. KUMARESAN Vs. M/S. BINNY MILL LTD. (FORMERLY THE BANGALORE WOLLEN
|
October 22, 2018 |
G. MAHESH Vs. MANAGING DIRECTOR M.K. AGRO TECH PRIVATE LIMITED, SRIRANGAPATNA AND ANOTHER
|
March 9, 2018 |
G. VENKATARAMANAPPA Vs. THE SPECIAL DEPUTY COMMISSIONER
|
September 26, 2018 |
G. VENKATARAMANAPPA AND OTHERS Vs. THE SPECIAL DEPUTY COMMISSIONER BANGALORE SUB
|
September 26, 2018 |
G. VIJAYA ALIAS VIJAYALAKSHMI Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE AND OTHER
|
August 28, 2018 |
G.C.VRUSHABENDRA MURTHY Vs. UNION OF INDIA
|
March 26, 2018 |
G.J. KUMAR @ JOSEPH KUMAR S/O GEORGE Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER KOTHANUR POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR
|
February 2, 2018 |
G.T. HEGDE TATTISAR AND OTHER Vs. THE OFFICIAL LIQUIDATOR OF M/S. MURUDESHWARA FOODS AND EXPORTS LTD.
|
August 30, 2018 |
G.V. ASHOK Vs. CANARA BANK AND OTHERS
|
March 23, 2018 |
G.V. EASHWAR Vs. THE SECRETARY STATE OF KARNATAKA AND ORS.
|
June 5, 2018 |
G4S SECURE SOLUTIONS INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER -I
|
January 29, 2018 |
GADHILINGAPPA @ GADHILINGA S/O ULLURU MALLAPPA @ YELLAPPAKAR Vs. K GULEPPA S/O K LINGAPPA
|
January 2, 2018 |
GADIGAYYA Vs. K.L.E. SOCIETY, BELAGAVI AND ANOTHER
|
April 19, 2018 |
GADIGAYYA S/O PRABHU MAVINKATTIMATH Vs. K L E SOCIETY
|
April 19, 2018 |
GAJULA RAMBABU Vs. STATE OF KARNATAKA
|
December 21, 2018 |
GANAPATI SON OF DHAREPPA PUJARI Vs. VINOD SON OF RAJRATNA AATHWALE
|
December 3, 2018 |
GANESH KRISHNAN S/O STHANU KRISHNAN Vs. RAMESH NANJUND SHASTRI S/O NANJUNDA APPAJI SHASTRY
|
March 5, 2018 |
GANESH LINGAM @ VIGNESH @ VIGGU Vs. STATE OF KARNATAKA
|
October 16, 2018 |
GANESH NAIKA Vs. SUJATHA BALAKRISHNA
|
November 23, 2018 |
GANESH S/O NAGAPPA BILANA AND OTHERS Vs. STATE OF KARNATAKA
|
March 19, 2018 |
GANESH SHETTY AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
GANESHA @ BHASKAR @ BONDA Vs. STATE BY BASAVANAGUDI POLICE
|
June 15, 2018 |
GANESHA POOJARY Vs. STATE BY CIRCLE INSPECTOR OF POLICE BANTWAL RURAL POLICE STATION
|
July 3, 2018 |
GANGA SHIRAGUPPI Vs. KUMARSWAMY
|
August 31, 2018 |
GANGADHAR Vs. STATE OF KARNATAKA
|
October 16, 2018 |
GANGADHAR AND ANOTHER Vs. THE STATE OF KARNATAKA BY RURAL POLICE STATION SHIMOGA
|
May 30, 2018 |
GANGADHARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY VIDHANA SOUDHA
|
October 12, 2018 |
GANGADHARAIAH S/O BASAVAIAH Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
|
January 17, 2018 |
GANGADHARAN PILLAI N Vs. DEPUTY COMMISSIONER
|
November 29, 2018 |
GANGADHARAPPA Vs. J.M. RAMAIAH AND OTHERS
|
January 19, 2018 |
GANGAMMA Vs. THE STATE OF KARNATAKA
|
February 12, 2018 |
GANGAMMA Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
|
November 16, 2018 |
GANGAMMA W/O SOMAPPA GONENAVAR Vs. MANAGING DIRECTOR, KSRTC DAVANAGERE DIVISION
|
July 17, 2018 |
GANGAMMA& ORS. Vs. NAGAMMA & ORS.
|
July 4, 2018 |
GANGAPPA Vs. THE NATIONAL AGRICULTURE CO-OP MARKETING FEDERATION OF INDIA LTD.
|
March 26, 2018 |
GANGARAJU Vs. H.K. GANGADHAR AND ANOTHER
|
April 5, 2018 |
GANGARAMAIAH Vs. BALAKRISHNA MAJOR
|
March 9, 2018 |
GANGASINGH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
April 23, 2018 |
GANGAYYA S/O BASAYYA MATH Vs. MALLAWWA
|
December 12, 2018 |
GANGIBAI Vs. ASSISTANT COMMISSIONER
|
May 30, 2018 |
GANJIGERE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION AND OTHERS
|
March 6, 2018 |
GAUHAR AZIZ KHOMANI Vs. STATE BY CUBBON PARK POLICE BANGALORE
|
July 26, 2018 |
GAURAV RAJENDRA MITTAL S/O LATE RAJENDRA KUMAR MIT Vs. SAKSHI MITTAL W/O GAURAV RAJENDRA MITTAL
|
April 16, 2018 |
GAVISIDDAPPA S/O SANGAPPA LINGANBANDI Vs. GOURAV S/O BALKRISHNA MISHAL
|
August 8, 2018 |
GAYATHRAMMA @ GAYITHRI W/O LATE VIJAYAKUMAR Vs. C BHASKAR BABU S/O C YESUDAS
|
March 13, 2018 |
GAYATHRI Vs. D.THIMMAPPA
|
December 3, 2018 |
GAYATHRI EXPORTS REPRESENTED BY PARTNER Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
April 24, 2018 |
GAYATHRI N D/O LATE BASAVARAJU Vs. CANARA BANK MAHADEVAPUR SME BRANCH
|
April 6, 2018 |
GAYATHRI N NAYAK Vs. STATE OF KARNATAKA
|
December 10, 2018 |
GE BE PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 2018 |
GE INDIA INDUSTRIAL PRIVATE LIMITED Vs. TRIANGLE AGENCIES & SALES PRIVATE LIMITED
|
March 14, 2018 |
GEETA Vs. STATE OF KARNATAKA REPRESENTED BY PSI , GANDHI CHO
|
April 27, 2018 |
GEETHA BAI W/O LAKSHMAN NAIK @ BAGNA NAIK Vs. MOHIDDIN BASHA S/O MOULA SAB
|
February 1, 2018 |
GEETHA MISRA Vs. STATE OF KARNATAKA
|
July 27, 2018 |
GEETHA SARALAYA Vs. STATE OF KARNATAKA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
September 3, 2018 |
GEETHA W/O RAMESH Vs. RAMESH S/O GAMADA RAMAPPA
|
April 25, 2018 |
GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD, RAICHUR
|
January 18, 2018 |
GENERAL MANAGER, REPRESENTING UNION OF INDIA SOUTH WESTERN RAILWAY Vs. K S SHANKAR NAIK, S/O K S JAYARAM NAIK
|
October 30, 2018 |
GENERAL SECRETARY HINDUSTAN LATEX LTD Vs. GENERAL MANAGER HINDUSTAN LATEX LTD
|
September 15, 2018 |
GEODESIC TECHNIQUES PVT LTD Vs. LARSEN AND TOUBRO LIMITED (CONSTRUCTION DIVISION)
|
March 2, 2018 |
GHODAWAT PAN MASALA PRODUCTS (I) PVT LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
|
September 7, 2018 |
GIRIAPPA S/O VENKAT DAS Vs. DEPUTY COMMISSIONER, RAICHUR
|
July 25, 2018 |
GIRIDHARAN Vs. THE STATE OF GUTTALU POLICE REPTD. BY HIGH COURT GOVT. PLEADER
|
July 13, 2018 |
GIRIJAMMA Vs. V KONDAPPA
|
July 5, 2018 |
GIRIMALLA @ GIRIMALLAPPA S/O. SHEKAPPA KANKANAWADI AND OTHERS Vs. STATE OF KARNATAKA
|
June 26, 2018 |
GIRIRAJ K N Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL S
|
March 6, 2018 |
GIRISH Vs. STATE OF KARNATAKA
|
October 30, 2018 |
GIRISH @ GIRIKAR Vs. STATE OF KARNATAKA
|
February 9, 2018 |
GIRISH H G S/O GURUSWAMY Vs. GURUMURTHY DEVARU
|
July 17, 2018 |
GIRISH NAIK @ GIRISH Vs. YALAVATTI HANUMANTHAPPA @ KOTEPPALABIC
|
November 22, 2018 |
GIRISH TEKCHANDANI Vs. STATE BY INSPECTOR OF LEGAL METROLOGY
|
September 19, 2018 |
GIRISH. J Vs. THE STATE BY P.S.I. DAVANAGERE WOMEN POLICE STATION DAVANAGERE REPRESENTED BY S.P.P.
|
October 10, 2018 |
GIRISHA AND OTHERS Vs. STATE OF KARNATAKA
|
April 9, 2018 |
GIRISHKUMAR J MAJJAGI Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
|
October 31, 2018 |
GIRIYAPPA Vs. STATE OF KARNATAKA
|
November 20, 2018 |
GITA REFRACTORIES PRIVATE LIMITED Vs. RAIL WHEEL FACTORY MINISTRY OF RAILWAYS GOVERNMENT
|
March 16, 2018 |
GIVUDAN INDIA PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
|
March 27, 2018 |
GLOBAL Vs. GENERAL MANAGER SOUTH WESTERN RAILWAY GM OFFICE
|
February 20, 2018 |
GNANAGANGA VIDYAPEETA E & F BLOCK Vs. STATE OF KARNATAKA AND OTHERS
|
April 10, 2018 |
GNANESHWARI Vs. BASAVARAJA REDDY
|
February 2, 2018 |
GOGGA SIDRAMIAH S/O LATE GOGGA MARISWAMAIAH Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 12, 2018 |
GOKAK TEXTILES LIMITED Vs. STATE OF KARNATAKA VIDHANA SOUDHA AMBEDKAR VEEDHI BANGALORE
|
June 14, 2018 |
GOLLARA NAGARAJ Vs. STATE OF KARNATAKA BY DEPUTY SUPERINTENDENT OF POLICE
|
November 30, 2018 |
GONCHIGARI INARAYANA Vs. JAGADEESH S
|
August 18, 2018 |
GOOGLE INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
March 1, 2018 |
GOOGLE INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 8, 2018 |
GOPAL HANUMANTH KASE Vs. STATE OF KARNATAKA
|
April 13, 2018 |
GOPAL S PANDIT Vs. COMM ISSIONER OF INCOME TAX
|
June 25, 2018 |
GOPAL S. PANDIT Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
June 28, 2018 |
GOPAL S/O HANAMANTAPPA Vs. STATE OF KARNATAKA
|
December 5, 2018 |
GOPAL Y UNKAL Vs. KARNATAKA VIDYA VARDHAKA SANGHA, DHARWAD, DIST
|
January 29, 2018 |
GOPALA SHERIGARA Vs. LAKSHMI RAI W/O LATE K R RAI
|
February 16, 2018 |
GOPALAKRISHNA S/O LATE MOTTAPPA Vs. PADMA WIFE OF GOPAL KRISHNA
|
April 27, 2018 |
GOPALAN ENTERPRISES Vs. DEPUTY COMMISSIONER OF STAMPS, BANGALORE DISTRICT
|
September 26, 2018 |
GOPALAPPA @ HOOLYAPPA S/O LATE MEESE HONNURAPPA Vs. STATE OF KARNATAKA BY KUMSI POLICE STATION SHIMOGA
|
May 9, 2018 |
GOPALKRISHNA /O LATE LANKAPPA Vs. STATE OF KARNATAKA
|
March 1, 2018 |
GOPI KRISHNA DAMANI Vs. T N NARENDRA REDDY
|
June 1, 2018 |
GOURI @ GOURAMMA Vs. MAHADEV
|
January 2, 2018 |
GOUSEMODIN Vs. SHEKAWWA
|
December 10, 2018 |
GOUTHAM Vs. STATE OF KARNATAKA
|
December 4, 2018 |
GOVINDA RAJA S/O SRINIVASA Vs. STATE BY POLICE SUB-INSPECTOR
|
January 10, 2018 |
GOVINDARAJU @ SHIVAKAR Vs. STATE OF KARNATAKA
|
February 16, 2018 |
GOVINDARAJU S/O RAMRAJ Vs. UNIVERSAL SAMPO GENERAL INSURANCE CO LTD
|
April 11, 2018 |
GOVINDARAJU, S/O VENKATAIAH Vs. STATE BY AMRUTHUR POLICE
|
October 31, 2018 |
GOVINDASWAMY Vs. KANTESHA AND ORS
|
January 8, 2018 |
GOVINDRAO Vs. LAKSHMI
|
May 30, 2018 |
GOVINDREDDY Vs. STATE THROUGH SPL LAND ACQUISITION OFFICER (KARANJA PROJECT) BIDAR
|
December 6, 2018 |
GOWRAMMA Vs. GAYATHRI M SWAMY
|
October 25, 2018 |
GOWRAMMA Vs. MUNIYAPPA
|
July 27, 2018 |
GOWRAMMA Vs. CHIKKANNA
|
June 21, 2018 |
GOWRAMMA Vs. SUBBANNA
|
December 5, 2018 |
GOWRAMMA Vs. SECRETARY NORTH TALUK
|
April 19, 2018 |
GOWRAMMA M G W/O M S GOWDA @ C R MARISWAMYGOWDA Vs. M R SRINIVAS S/O LATE RAMANNA
|
February 7, 2018 |
GOWRAMMA, Vs. STATE OF KARNATAKAGANGAMMANAGUDI POLICE STATION
|
February 3, 2018 |
GRAPHITE INDIA LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
|
June 21, 2018 |
GRASIM INDUSTRIES LIMITED Vs. STATE OF KARNATAKA AND OTHERS
|
February 27, 2018 |
GSTAAD HOTELS PRIVATE LIMITED Vs. UNION OF INDIA REPRESENTED BY JOINT SECRETARY
|
June 27, 2018 |
GUDDAPPA S/O MARTANDAPPA SALAGERI AND ORS. Vs. MANGALA W/O VEERRAJU WALI AND ORS.
|
February 2, 2018 |
GUDIKAR @ GUDIKAR HANUMANTHA AND OTHER Vs. THE STATE
|
August 29, 2018 |
GUDIYAPPA Vs. LINGARAJU
|
September 28, 2018 |
GULAB TAJ @ GULAB JAN Vs. MANAGING DIRECTOR K S R T C
|
August 1, 2018 |
GULAM HUSSAIN @ AMEERSAB S/O AHMED HUSSAIN Vs. NOOR JAHAN W/O MOHABOOB SAB SINCE DECEASED THROUGH
|
February 27, 2018 |
GUNDAPPA S/O SAVAREPPA Vs. THE STATE OF KARNATAKA
|
January 2, 2018 |
GURAPPA S/O SIRASAPPA PATTAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 5, 2018 |
GURU FINANCE CORPORATION (R) BY ITS MANAGING PARTNER,CHITRADURGA DIST Vs. S T MURTHY S/O THIPPESWAMY
|
December 21, 2018 |
GURU GAUGE Vs. RAGHU S
|
July 18, 2018 |
GURUBASAPPA S/O GUNDAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 21, 2018 |
GURUDAS SHANKAR GAVKAR Vs. TUKARAM JANARDHAN FDTE, GAONKAR AND OTHERS
|
April 27, 2018 |
GURUNATH Vs. THE STATE OF KARNATAKA AND ANOTHER
|
August 29, 2018 |
GURUNATH R CHAVAN Vs. BASAWANI FAKIRAPPA AGASAGI
|
February 20, 2018 |
GURUPADAPPA BHEEMAPPA MANTUR Vs. LAND TRIBUNAL, BY ITS CHAIRMAN
|
March 27, 2018 |
GURUPADAPPA S/O NINGAPPA HIPPARAGI Vs. SHARADA W/O GURUPADAPPA HIPPARAGI
|
March 12, 2018 |
GURUPRASAD Vs. NARAYANASWAMY
|
July 10, 2018 |
GURUPRASAD K C S/O CHANNABASAVARADHYA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 10, 2018 |
GURUPRASAD S/O LATE BHIMARAO KULKARNI Vs. APARNA W/O GURUPRASAD KULKARNI
|
April 27, 2018 |
GURUPRASAD SHETTY Vs. RAJESHWARI B SHETTY
|
October 31, 2018 |
GURURAJ K KULKARNI Vs. GOVERNMENT OF KARNATAKA, WATER RESOURCES DEPARTMEN
|
March 13, 2018 |
GURUSIDDAPPA S/O Vs. STATE OF KARNATAKA
|
November 23, 2018 |
GURUSWAMY S/O KASAYYA GADDAGIMATH Vs. MADIVALAYYA S/O SHARABAYYA GADDAGIMATH
|
March 27, 2018 |
GYANBA SUGARS AND DEVELOPERS LTD Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
March 12, 2018 |
H A DEVRAJ Vs. STATE OF KARNATAKA
|
August 21, 2018 |
H A HONNE GOWDA Vs. STATE OF KARNATAKA
|
November 28, 2018 |
H A VENUGOPAL Vs. H A MURTHY
|
April 25, 2018 |
H ABDUL RAZAK Vs. MOHAMMAD HANEEF S/O ADRAM BEARY AND ANOTHER
|
May 30, 2018 |
H ANJANAPPA Vs. M KRISHNAPPA
|
October 25, 2018 |
H B MANJUNATHA Vs. RAJ KUMAR AND ANOTHER
|
September 14, 2018 |
H B PRAKASH KUMAR Vs. STATE OF KARNATAKA
|
December 21, 2018 |
H B SHIVARAM Vs. DEPUTY COMMISSIONER, CHICKABALLAPUR DISTRICT
|
December 5, 2018 |
H B VIJAYA KUMAR Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
|
March 28, 2018 |
H BABULAL Vs. NIRMALA BHANSALI
|
November 22, 2018 |
H BASAVANAGOUDA Vs. HUSSAINI
|
October 29, 2018 |
H C BALAKRISHNA SON OF LATE H R CHELLAPPA Vs. LAND TRIBUNAL, HOSAKOTE BY ITS SECRETARY
|
March 13, 2018 |
H C NARAYANA REDDY Vs. SPL DEPUTY COMMISSIONER BANGALORE DISTRICT
|
December 15, 2018 |
H C SOMAIAH @ CHAMI @ CHOMA S/O CHEERU Vs. STATE OF KARNATAKA REPRESENTED BY C P I
|
August 8, 2018 |
H D THAMMAIAH Vs. C C MADHU
|
February 12, 2018 |
H G CHANDRAMOULI Vs. HANUMAKKA W/O LATE KENGA THIMMANNA
|
December 19, 2018 |
H GAYATHRI W/O H MALLIKARJUNA Vs. S G VITTLAPUR S/O G M VITTLAPUR
|
December 14, 2018 |
H GOVINDARAJU S/O LATE HANUMAIAH Vs. STATE OF KARNATAKA BY URBAN DEVELOPMENT DEPARTMENT
|
April 9, 2018 |
H H RAKESH Vs. PRAVEEN KUMAR
|
March 6, 2018 |
H J POORNACHANDRA, S/O LATE H P JEEVENDRAIAH Vs. DAVANGERE UNIVERSITY SHIVAGANGOTHRI
|
November 23, 2018 |
H JAGANNATH SON OF N HANUMAIAH Vs. USHA RANI, WIFE OF M RAMAKRISHNA
|
April 19, 2018 |
H JAYARAMA REDDY Vs. SPECIAL LAND ACQUISITION
|
September 7, 2018 |
H K GEETHA KRISHNA Vs. STATE
|
April 13, 2018 |
H K HEHTHESHAMUL HUK Vs. NASIMA BHANU
|
February 16, 2018 |
H K RAVIKUMAR @ RAVI S/O KRISHNAPPA Vs. STATE OF KARNATAKA
|
November 3, 2018 |
H K SHIVAPPA, S/O KARIYAPPA Vs. STATE BY LOKAYUKTHA POLICE
|
April 11, 2018 |
H M MUNINARAYANA S/O MUNITHAYAPPA Vs. NAGARATHNA W/O MUNIYACHARI
|
September 10, 2018 |
H M RAMESH GOWDA S/O H G MUNIYAPPA @ MUNEGOWDA Vs. R HEMAVATHI
|
October 11, 2018 |
H MYLARAIAH Vs. ASSISTANT COMMISSIONER, BANGALORE SOUTH DIVISION
|
April 13, 2018 |
H N ANUSUYA Vs. PONNUSAMY N
|
April 16, 2018 |
H N CHINNA REDDY Vs. PRAKASH REDDY @ A PRAKASH
|
October 11, 2018 |
H N DHANALAKSHMI, W/O LATE C MARAIAH Vs. M H SANDESH, S/O LATE C MARAIAH
|
August 31, 2018 |
H N KRISHNE GOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
|
November 20, 2018 |
H N NAVEEN KUMAR, S/O LATE H NARASIMHAIAH Vs. STATE OF KARNATAKA
|
April 16, 2018 |
H N PARAMESH Vs. STATE
|
April 27, 2018 |
H N RAVIRAJ Vs. THE STATE OF KARNATAKA
|
January 17, 2018 |
H N SHIVAKUMARASWAMY ALIAS H N SHIV-AKUMARA Vs. TOWSHEER AHAMED AND ANOTHER
|
February 27, 2018 |
H N VENKATAPPA Vs. MANAGEMENT OF HIMALAYA DRUG COMPANY MAKALI
|
February 28, 2018 |
H NAGARAJAPPA Vs. K R NAGENDRA
|
August 10, 2018 |
H PADMAVATHI BAI Vs. STATE OF KARNATAKALABIC
|
April 5, 2018 |
H PUSHPAVATHI Vs. ASSISTANT COMMISSIONER
|
May 30, 2018 |
H R DIMPLE Vs. RANGASWAMAYAIH AND ANOTHER
|
February 14, 2018 |
H R KESHAVAMURTHY, S/O H S RAJAPPA Vs. N BASAVARAJU, S/O K N NANJEGOWDA
|
March 2, 2018 |
H R KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
April 13, 2018 |
H R LOGANATHAN S/O LATE R RANGASWAMY Vs. H R KANNAMMAL
|
June 11, 2018 |
H R MURGESH Vs. ORIENTAL INSURANCE CO LTD
|
June 29, 2018 |
H R SARASWATHIKAR Vs. H R SHYAMALA KUMARI
|
January 3, 2018 |
H RAMANJINI Vs. STATE BY SUB INSPECTOR OF POLICE (LAW & ORDER)
|
February 8, 2018 |
H S BRUNDA, W/O M S SHYLENDRA Vs. STATE BY INSPECTOR OF POLICE, CBI
|
April 20, 2018 |
H S MANJUNATHA Vs. STATE OF KARNATAKA BY BALEHONNUR POLICE, CHIKMAGALURU DISTRICT REP BY STATE PUBIC PROSECUTOR
|
July 2, 2018 |
H S MANU Vs. STATE OF KARNATAKA BY KORA POLICE STATION
|
September 19, 2018 |
H S PRAKASH Vs. TOWSHEER AHAMED AND ANOTHER
|
February 27, 2018 |
H S RAVINDRAIAH Vs. DIVISIONAL CONTROLLER, KSTRC
|
February 15, 2018 |
H S RAVINDRAIAH Vs. DIVISIONAL CONTROLLER, KSRTC, DAVANAGERE
|
February 16, 2018 |
H S THIMMARAJA @ T RAJU Vs. STATE OF KARNATAKA BY SRIRANGAPATNA POLICE STATION
|
June 6, 2018 |
H SHAFIULLA Vs. KESHAVAPPA S/O RAMAPPA
|
July 4, 2018 |
H SREENIVASA RAO S/O LATE HAVALAGI RAO Vs. STATE OF KARNATAKA
|
July 3, 2018 |
H VISHWANATH POOJARY Vs. STATE OF KARNATAKA
|
September 25, 2018 |
H. NARAYANASWAMY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 31, 2018 |
H.A. ANIL Vs. B.K. YOGISH
|
August 16, 2018 |
H.A. SHANKAR BHAT, S/O ANNAPPAYYA Vs. K. SHANMUGAM, S/O KAMALANATHAN AND OTHERS
|
June 5, 2018 |
H.B. RAVINDRA AND ORS. Vs. CENTRAL BUREAU INVESTIGATION ACB AND ORS.
|
October 31, 2018 |
H.C. BHAVANI Vs. THE STATE OF KARNATAKA AND OTHERS
|
October 23, 2018 |
H.C. EARAPPA REDDY Vs. STATE OF KARNATAKA
|
February 1, 2018 |
H.D.KOTE TALUK MEENUGARARA Vs. ASSISTANT DIRECTOR
|
March 26, 2018 |
H.J. DIVYA Vs. THE KARNATAKA POWER TRANSMISSION COMPANY LIMITED AND ORS.
|
February 1, 2018 |
H.K. TUKARAM Vs. RAVI J.S. AND OTHERS
|
April 9, 2018 |
H.M. KUMAR Vs. THE ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES & ORS.
|
July 19, 2018 |
H.N. ASHRAY Vs. STATE
|
April 24, 2018 |
H.N. DHANAPAL AND ANOTHER Vs. BHARAT EARTH MOVERS LTD.
|
July 18, 2018 |
H.R. NAGARAJA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
January 11, 2018 |
H.S. SANTHOSH Vs. THE DIRECTOR OF MINES AND GEOLOGY
|
June 21, 2018 |
H.V. HANUMANTHARAYAPPA AND OTHERS Vs. THE STATE OF KARNATAKA BY SOLADEVANAHALLI POLICE STATION AND OTHERS
|
February 8, 2018 |
HABITAT SHELTERS PRIVATE LIMITED Vs. PR COMMISSIONER OF INCOME TAX, BANGALORE-3 AND ORS
|
February 12, 2018 |
HAJI S/O IBRAHIM MULLA Vs. MERAJ PASHA S/O MOHAMMAD PASHA
|
April 6, 2018 |
HAJIBABU S/O BANDAGISAB Vs. STATE OF KARNATAKA
|
October 23, 2018 |
HAJRATSAB S/O MODINSAB NADAF Vs. JAMALSAB S/O MODINSAB NADAF
|
April 23, 2018 |
HALESHAPPA S/O RUDRAPPA PUJAR Vs. STATE OF KARNATAKA
|
September 10, 2018 |
HALLAPPA Vs. CHANDRA R
|
June 25, 2018 |
HAMEED @ AMMI AND OTHER Vs. THE STATE OF KARNATAKA BY BANTWALA RURAL POLICE STATION
|
October 10, 2018 |
HAMPAWWA W/O SHIVANAGOUDA PATIL Vs. BALAWWA W/O NINGAPPA AGASIMANI
|
April 11, 2018 |
HANAMANTAGOUDA Vs. RAJENDRA
|
March 26, 2018 |
HANAMANTAPPA, S/O UDACHAPPA DONI Vs. THE STATE OF KARNATAKA, REP. P.I. SHIRAHATTI POLICE STATION
|
February 23, 2018 |
HANAMANTH S/O. SURYAKANTH @ PRAKASH HANDIGUND Vs. STATE OF KARNATAKA
|
June 8, 2018 |
HANAMANTRAYA Vs. SAHEBLAL
|
December 21, 2018 |
HANAMANTU @ HANAMANT Vs. SANTOSH DEVI
|
March 9, 2018 |
HANMANTHRAYA S/O BHIMRAYA Vs. DEVIKAMMA W/O BASAWARAJ
|
December 18, 2018 |
HANUMAIAH S/O LATE MUTHAIAH Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT VIKASA SOUDHA, BANGALORE
|
April 16, 2018 |
HANUMAKKA WIFE OF LATE CHIKKATHIMMA Vs. STATE OF KARNATAKA
|
February 16, 2018 |
HANUMANTHA Vs. K VIRUPAKSHI
|
January 30, 2018 |
HANUMANTHA RAJ H. Vs. STATE OF KARNATAKA AND ANOTHER
|
February 8, 2018 |
HANUMANTHA RAJU Vs. GUNASHEKHARA
|
October 5, 2018 |
HANUMANTHA S/O PAMANNA VADDARA Vs. LAKSHMAN S/O SHAMAIAH
|
February 26, 2018 |
HANUMANTHAIAH SINCE DECEASED REPTD BY LRS Vs. L N SHANKAR S/O NARAYANAPPA
|
March 13, 2018 |
HANUMANTHAPPA S/O LATE NARASAPPA Vs. STATE OF KARNATAKA PAVAGADA POLICE STATION REP BY LEARNED STATE PUBLIC PROSECUTOR
|
July 5, 2018 |
HANUMANTHARAYA @ HANUMANTHAPPA S/O HANUMANTHAPPA Vs. STATE OF KARNATAKA BY HIRIYUR POLICE REPRESENTED BY SPP
|
July 9, 2018 |
HANUMANTHASHETTY Vs. STATE OF KARNATAKA SUB
|
October 22, 2018 |
HANUMANTHASWAMY S/O THIMMABOVI Vs. STATE BY HULIYAR POLICE HULIYAR HOBLI CHIKKANAYAKA
|
June 5, 2018 |
HANUMATHARAJU S/O LATE SRINIVASA MURTHY Vs. STATE BY THYAMAGONDLU POLICE STATION NELAMANGALA S
|
May 23, 2018 |
HARILAL S/O LAKSHMAN NAIK Vs. MAHANTESH S/O MALLAPPA HADAGALI
|
April 10, 2018 |
HARIPRASAD.B.V Vs. STATE OF KARNATAKA BY CHENNAMANAKERE ACHUKATTU POLICE STATION
|
October 22, 2018 |
HARIRAJ SHETTY Vs. SECRETARY HOME AFFAIRS GOVERNMENT OF KARNATAKA
|
October 26, 2018 |
HARISH Vs. LAKSHMAMMA
|
September 3, 2018 |
HARISH KUMAR Vs. STATE OF KARNATAKA, BY SRIRANGAPATNA P S REPRESENT
|
March 23, 2018 |
HARISH S/O CHANDREGOWDA Vs. STATE OF KARNATAKA BY CHICKMAGALUR RURAL POLICE
|
July 6, 2018 |
HARISH S/O MUNIYAPPA Vs. MARUTHIKUMAR V
|
November 29, 2018 |
HARISH SHETTY S/O VITTAL SHETTY Vs. THE STATE OF KARNATAKA BY SUB
|
January 29, 2018 |
HARISHA Vs. STATE OF KARNATAKA
|
July 3, 2018 |
HARISHA I.E. Vs. THE STATE OF KARNATAKA AND ORS.
|
December 12, 2018 |
HARISHA K Vs. STATE OF KARNATAKA
|
March 1, 2018 |
HASAN AHMED Vs. STATE OF KARNATAKA THROUGH ITS PRINCIPAL SECRETARY
|
February 23, 2018 |
HASHAPPA S/O SAIBANNA Vs. SIDDANNA SINCE DECEASED
|
August 7, 2018 |
HASNATHA BI Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
|
February 1, 2018 |
HASSAIN @ HASSAIN PASHA, S/O CHAND PASHA Vs. STATE OF KARNATAKA
|
June 11, 2018 |
HASTI ALMASI D/O ABBAS ALMASI Vs. DENTAL COUNCIL OF INDIA
|
February 20, 2018 |
HAVALDAR TRADING & FINANCE PVT LTD Vs. U KAMALAKSHA PRABHU
|
September 10, 2018 |
HAZARATALI Vs. SMT. FAHMEEDABEGUM AND ORS.
|
June 27, 2018 |
HDB FINANCIAL SERVICES LTD Vs. M/S. REMO SOFTWARE PVT. LTD
|
November 30, 2018 |
HDFC ERGO GENERAL INSURANCE CO LTD Vs. B JAYALAKSHMI
|
December 4, 2018 |
HEMANAGOUD AND OTHERS Vs. SHREE RENUKA YALLAMMA DEVASTHAN YALLAMMANGUDDA AND OTHERS
|
March 14, 2018 |
HEMANAGOUDA Vs. LAND ACQUISITION OFFICER & ASSISTANT COMMISSIONER TQ & DIST KOPPAL
|
May 29, 2018 |
HEMANTH Vs. STATE OF KARNATAKA AND ORS.
|
December 4, 2018 |
HEMANTH KUMAR AND ORS. Vs. THE STATE OF KARNATAKA, BY THILAK PARK POLICE TUMAKUR
|
January 29, 2018 |
HEMANTHA KUMAR M S/O MALLAIAH D Vs. G VENKATESH S/O GURUMURTHY REDDY
|
June 19, 2018 |
HEMAREDDI MAHADEVAPPA DAMBAL AND OTHERS Vs. STATE OF KARNATAKA
|
April 26, 2018 |
HEMAVATHI Vs. PACHAIYAPPAN
|
March 9, 2018 |
HENJARAPPA Vs. BASAMMA W/O K SHIVANNA
|
December 10, 2018 |
HENRY DARSHI Vs. HEPZIBAH HENRY DARSHI
|
April 13, 2018 |
HI-TECH SWEET WATER TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
July 3, 2018 |
HIGH COURT LEGAL Vs. STATE OF KARNATAKA
|
November 28, 2018 |
HIGH COURT OF KARNATAKA Vs. M D RAJANNA
|
May 24, 2018 |
HIGH COURT OF KARNATAKA REPRESENTED BY REGISTRAR GENERAL Vs. B M SHIVANNA S/O LATE PUTTLAKKAJJARA MARULAPPA
|
April 27, 2018 |
HIGH COURT OF KARNATAKA, BANGALORE REPRESENTED BY Vs. SUJATHA
|
April 17, 2018 |
HILARY WALTER MENEZES Vs. ALICE MENEZES
|
February 15, 2018 |
HIMANSHU DWIVEDI Vs. KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES (KIMS)
|
March 9, 2018 |
HINDUSTAN POLYMERS Vs. AUTHORISED OFFICER BANK OF BARODA
|
October 26, 2018 |
HIREN CHANDARANA Vs. VIOLET CLOTHING PVT. LTD.
|
March 16, 2018 |
HITESH PUJARI Vs. STATE REP BY ALL WOMENS POLICE STATION
|
December 18, 2018 |
HOLY FAMILY EDUCATION SOCIETY Vs. UNION OF INDIA
|
November 19, 2018 |
HOMBEGOWDA T Vs. STATE OF KARNATAKA
|
July 3, 2018 |
HONAVAR TALUKA PRIMARY CO-OPERATIVE AGRICULTURAL A Vs. GANESH S/O SATYANARAYAN BHAT
|
March 14, 2018 |
HONNAPPA, S/O KOTRAPPA Vs. STATE OF KARNATAKA BY SAGAR RURAL POLICE SAGARA
|
May 16, 2018 |
HONORARY SECRETARY Vs. PREFULLA W/O LATE KRISHNA SHETTY
|
February 22, 2018 |
HPH LIMITED Vs. MCML SYSTEMS PVT. LTD.
|
August 31, 2018 |
HRISHIKESH SAHOO S/O JAGANNATH SAHOO Vs. STATE OF KARNATAKA BY WOMEN POLICE STATION
|
July 2, 2018 |
HUBLI ELECTRICITY SUPPLY CO , P B ROAD, NAVANAGAR Vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3 (1)
|
February 9, 2018 |
HUBLI-DHARWAD URBAN DEVELOPMENT AUTHORITY, NAVANAGAR Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
|
October 22, 2018 |
HULAGAPPA HUDED Vs. STATE OF KARNATAKA
|
January 25, 2018 |
HULUGAPPA H S/O BHEEMAPPAKAR Vs. B GANGADHAR
|
January 8, 2018 |
HUMERA JABEEN Vs. STATE OF KARNATAKA
|
August 2, 2018 |
HUSAIN KHAN Vs. JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED
|
April 26, 2018 |
HUSSAIN PEERA Vs. M VENKATESHULU
|
October 29, 2018 |
IBJOOR NOORAHMAD ATTAR Vs. STATE OF KARNATAKA
|
September 11, 2018 |
IBRAHIM Vs. STATE OF KARNATAKA
|
December 21, 2018 |
IBRAHIM Vs. STATE OF KARNATAKA
|
August 14, 2018 |
IBRAHIM @ DADU, S/O SAYYEDSAB GHODESAWAR Vs. STATE OF KARNATAKA, BY MAHILA P S HUBLI-DHARWAD
|
May 30, 2018 |
IBRAHIM S/O ALLISAB BILAGI Vs. MAHIBOOBSAB S/O HUSSEINSAB BILAGI
|
January 23, 2018 |
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September 4, 2018 |
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March 22, 2018 |
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February 19, 2018 |
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July 3, 2018 |
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March 2, 2018 |
ICICI LOMBARD GENERAL INS CO Vs. VENKATARAMANAREDDY
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November 20, 2018 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. A M HAMPAMMA @ ANNAPURNA W/O LATE A M NAGARAJA
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February 20, 2018 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. INDIRA
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December 7, 2018 |
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July 24, 2018 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. S M VINAYAKA
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June 11, 2018 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. ARJUN
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December 18, 2018 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. VENKATESH
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September 28, 2018 |
ILANGOVAN, S/O KRISHNAN Vs. THE STATE OF KARNATAKA BY SADASHIVANAGAR POLICE, BENGALURU,
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January 31, 2018 |
ILLAHI Vs. HARISH
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April 25, 2018 |
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November 30, 2018 |
IMRAN KHAN Vs. STATE
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December 10, 2018 |
IMTIYAZ AHMED S/O K ABDUL RAZAK Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL
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April 12, 2018 |
IMTIYAZ ALIAS IMTIYAZ PASHA AND ANOTHER Vs. STATE
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August 10, 2018 |
IN RE: S. NEELAMMA Vs. IN RE: S. NEELAMMA
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November 5, 2018 |
INDIA ASSURANCE COMPANY LTD Vs. SUSHEELABAI
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December 20, 2018 |
INDIA DGQA ENGINEERS ASSOCIATION Vs. UNION OF INDIA
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February 8, 2018 |
INDIA SUGARS AND REFINERIES LIMITED Vs. COMMISSIONERCUSTOMS AND CENTRAL EXCISE BELGAUM
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December 7, 2018 |
INDIAN GYMKHANA A SOCIETY REGISTERED UNDER SOCIETIES REGISTRATION ACT Vs. STATE OF KARNATAKA DEPARTMENT OF HOUSING & URBAN DEVELOPMENT
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August 31, 2018 |
INDIAN OVERSEAS BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 21, 2018 |
INDIGRA EXPORTS PVT LTD REPRESENTED BY ITS DIRECTOR Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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June 26, 2018 |
INDIRA Vs. MANAGING DIRECTOR KSRTC, K H ROAD
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February 15, 2018 |
INDIRA POOVAIAH Vs. STATE OF KARNATAKA, THROUGH SESHADRIPURAM POLICE
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September 28, 2018 |
INDIRA S W/O SURESH K Vs. STATE OF KARNATAKA, REP BY PUBLIC PROSECUTOR
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October 11, 2018 |
INDIRA W/O SRINIVAS Vs. KRISHNA N S/O NARASIMHAIAH
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March 19, 2018 |
INDIRAMMA, W/O POOSWAMY Vs. SUBBAMMA, W/O POOSWAMY
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January 19, 2018 |
INDRAPRASTHA CHARITY FOUNDATION (REGISTERED) Vs. STATE OF KARNATAKA AND OTHERS
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INDUS MOBILE DISTRIBUTION PVT LTD Vs. STATE OF KARNATAKA
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February 20, 2018 |
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July 18, 2018 |
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October 30, 2018 |
INSTALLATION & ALLIED SERVICES INDIA REP BY ITS PR Vs. BHARAT HEAVY ELECTRICALS LTD
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March 22, 2018 |
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. WILMER JOSE BOLIVAR CALDERSON
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October 3, 2018 |
INTERNATIONAL COMMERCE LIMITED Vs. STATE OF KARNATAKA
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March 9, 2018 |
IQBAL AHAMMAD MULLA S/O AMMINSAB MULLA Vs. KARNATAKA LOKAYUKTHA
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November 14, 2018 |
IRAMMA, W/O MALLIKARJUNAYYA SASI Vs. MAHANTESH, S/O SIDDAPPA KORAVAR
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September 7, 2018 |
IRANNA S/O SIDRAMAPPA CHIMMAN Vs. STATE
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August 20, 2018 |
IRAPPA Vs. ARJUN
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October 22, 2018 |
IRAPPA Vs. STATE OF KARNATAKA
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August 16, 2018 |
IRAWWA MALLAPPA PAYANNAVAR Vs. SHIDDAPPA BASAVANTAPPA ANKALGI AND OTHERS
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November 28, 2018 |
ISHRATH BANU Vs. RETURNING OFFICER ALSO
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June 25, 2018 |
ISHWAR Vs. STATE OF KARNATAKA, REPRESENTED BY ITS SECRETARY,
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March 14, 2018 |
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March 1, 2018 |
ISMAIL Vs. STATE OF KARNATAKA
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October 1, 2018 |
ISMAIL PATEL S/O SYED PATEL Vs. HAZARATBEE D/O MEHATAB PATEL
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April 27, 2018 |
ISMAIL S/O MAPU DANGE Vs. VISHWANATH S/O GURAPPA
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April 6, 2018 |
ISMAIL SHAFI @ SHAFI BELLARE AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHER
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June 20, 2018 |
ITC LIMITED, 37 J.L. NEHRU ROAD, KOLKATA, WEST BENGAL Vs. THE STATE OF KARNATAKA AND OTHERS
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February 9, 2018 |
ITW CONSULTING PRIVATE LTD Vs. ONEINDIG TECHNOLOGIES PVT LTD AND OTHERS
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September 27, 2018 |
IZAZ AHAMED S/O SHOUKATALI Vs. STATE OF KARNATAKA
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March 13, 2018 |
J C GUPTA & SONS Vs. R NARASIMHA REDDY
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September 26, 2018 |
J C INDUSTRIES REP BY ITS PARTNER HEREN N SANGHAVI Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF FINANCE
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January 16, 2018 |
J C SOWBHAGYA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
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April 13, 2018 |
J CHENGAMA NAIDU Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED
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June 6, 2018 |
J H RUDRAPPAS/O J H HONNAIAH Vs. N MANJUNATH PRASAD COMMISSIONER
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April 9, 2018 |
J K TYRES AND INDUSTRIES LTD Vs. L R GOVINDE GOWDA MAJOR S/O RAME GOWDA
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February 26, 2018 |
J LALITHA Vs. JAYAMMA
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November 13, 2018 |
J M KRISHNA NAIK Vs. STATE OF KARNATAKA
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December 3, 2018 |
J M NARAYANA @ J M NARAYANAPPA Vs. R RAMANJANAPPALABIC
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November 4, 2018 |
J NAGI REDDY S/O KOTI REDDY Vs. RAVI SHANKARLABIC
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October 3, 2018 |
J RAJA S/O LATE JAYARAM Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
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March 28, 2018 |
J V HANUMEGOWDA Vs. STATE OF KARNATAKA
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November 5, 2018 |
J. SADIK BASHA Vs. STATE OF KARNATAKA REP. BY ITS CHIEF SECRETARY VIDHANA SOUDHA
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October 29, 2018 |
J.GOPALA RAO Vs. UNION OF INDIA
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December 21, 2018 |
JABIULLA @ JABI AND ANOTHER Vs. STATE OF KARNATAKA
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June 19, 2018 |
JADEPPA HANUMANTHAPPA Vs. STATE OF KARNATAKA
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January 16, 2018 |
JAGADEESHAIAH S/O SADASHIVAIAH Vs. B PRASANNAIAH S/O C BRAHMASURAIAH
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June 6, 2018 |
JAGADEVAPPA Vs. THE STATE THROUGH FARHATABAD POLICE STATION
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October 23, 2018 |
JAGADISHAYYA Vs. STATE REPRESENTED BY DY SP LOKAYUKTA POLICE
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August 29, 2018 |
JAGANNATH S/O SOMSHEKHAR MALIPATIL Vs. SHARANAMMA W/O JAGANNATH MALIPATIL
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March 21, 2018 |
JAI HIND PLY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL, TAXES ZONE II, VANIJYA THERIGE KARYALAYA, GANDHINAGAR, BANGALORE
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February 5, 2018 |
JAI PRAKASH NARAIN Vs. STATE OF KARNATAKA BY HALASURU GATE POLICE STATION
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September 15, 2018 |
JAI PRAKASH NARAIN S/O LATE R.N. PRASAD Vs. STATE OF KARNATAKA BY RAJARAJESHWARINAGAR POLICE STATION KENGERI SUB DIVISION
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February 5, 2018 |
JAI PRASAD Vs. STATE OF KARNATAKA
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August 21, 2018 |
JAICHAND Vs. S KAVITHA W/O SELVA MURTHY
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March 26, 2018 |
JAILANI MUDDEBIHAL S/O KASIMSAB Vs. HANUMANTHAPPA MAYAKAR S/O PARAPPA
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December 6, 2018 |
JAKEER R. Vs. STATE OF KARNATAKA
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October 23, 2018 |
JALALABI Vs. HAFIJABEE
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January 31, 2018 |
JALEEL AHMED S/O KAMALODDIN ANSARI Vs. SPECIAL L A O M & MIP GULBARGA
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September 15, 2018 |
JAMALSAB S/O PARIDSAB MAKANDAR Vs. STATE OF KARNATAKA THROUGH KULGOD POLICE REP BY STATE PUBLIC PROSECUTOR
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September 10, 2018 |
JAMNALAL BAJAJ SEVA TRUST A REGISTERED TRUST HAVIN Vs. STATE OF KARNATAKA
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January 18, 2018 |
JAMSHEDPUR UTILITIES & SERVICES COMPANY LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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April 17, 2018 |
JAMUNA HASSAN Vs. IVAN DIAS, S/O SLYVESTER DIAS
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February 23, 2018 |
JAMUNABAI Vs. DAMODAR
|
January 30, 2018 |
JANABAI Vs. BAHUBALILABIC
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November 15, 2018 |
JANARDHANA R S/O BHAKTAVATSALAM Vs. STATE OF KARNATAKA BY ITS PSI SIRIGERI PS
|
September 25, 2018 |
JASEEM S/O ABDUL LATEEF Vs. STATE BY SUDDAGUNTE PALYA POLICE STATION
|
January 24, 2018 |
JAVARAYIGOWDA@ JAVAREGOWDA Vs. HABIB AGRO INDUSTRIES
|
March 27, 2018 |
JAVAREGOWDA MAJOR S/O LATE GIRIGOWDA REPRESENTED B Vs. STATE OF KARNATAKA
|
April 3, 2018 |
JAVED ANSARI @ ASHRAF Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
|
October 22, 2018 |
JAVEED PASHA AND OTHERS Vs. MITHUL RAMAKRISHNA AND OTHERS
|
July 13, 2018 |
JAYADEVAPPA RAMACHANDRAPPA HAVANUR Vs. DIVISIONAL CONTROLLER, NWKRTC, HAVERI DIVISION
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March 20, 2018 |
JAYALAKSHMI Vs. GANGADHAR H KLABIC
|
November 22, 2018 |
JAYALAKSHMI Vs. N NAGARAJU
|
March 12, 2018 |
JAYALAXMAMMA Vs. M SURESH
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July 2, 2018 |
JAYAMMA Vs. M V MANU
|
April 5, 2018 |
JAYAMMA Vs. DODDA VENKATASWAMY REDDY
|
June 21, 2018 |
JAYAMMA Vs. DIVISIONAL CONTROLLER KSRTC RURAL DIVISION BANNIMA
|
April 16, 2018 |
JAYAMMA AND OTHERS Vs. GANGASWAMY AND OTHERS
|
March 20, 2018 |
JAYAMMA SINCE DEAD BY LRS Vs. GOVERNMENT OF KARNATAKA, BY ITS PRINCIPAL SECRETAR
|
May 28, 2018 |
JAYAMMA W/O KARIYAPPA Vs. MANAGING DIRECTOR KSRTC
|
March 1, 2018 |
JAYAMMA W/O LATE V NANJA REDDY Vs. STATE OF KARNATAKA
|
September 26, 2018 |
JAYAMMA W/O MUDLAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
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June 7, 2018 |
JAYANT S/O NARAYAN SHANABHAG Vs. MUNAVARUDDIN S/O AMIRUDDIN PEERAJADE
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July 11, 2018 |
JAYANTHA S/O NARAYANA POOJARY Vs. JAVED AKTHAR I A S SECRETARY DEPARTMENT OF HIGHER
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April 23, 2018 |
JAYANTHI Vs. STATE OF KARNATAKALABIC
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October 29, 2018 |
JAYANTHI SUDHAKAR Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LIMITED
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September 15, 2018 |
JAYAPADMA, W/O NARASIMHA MURTHY Vs. STATE OF KARNATAKA BY PAVAGADA POLICE STATION, REPRESENTED BY STATE PUBLIC PROSECUTOR
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April 13, 2018 |
JAYAPRAKASH MADHIRAJU Vs. MUNIRATHNAMMA
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April 23, 2018 |
JAYARAM N PAWAR, S/O N PAWAR Vs. DWARAKA SOUHARDA CREDIT SAHAKARI LIMITED
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December 17, 2018 |
JAYARAM S/O NARAYANA SINGH MAJOR Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE (APMC)
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February 17, 2018 |
JAYARAMA, S/O AMMANEGOWDA Vs. STATE OF KARNATAKA, BY SARASWATHIPURAM POLICE STAT
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April 2, 2018 |
JAYARAMAIAH @ MOOGA S/O NARASIMHAIAH Vs. STATE BY DANDINASHIVARA POLICE STATION TURUVEKERE TALUK TUMKUR DISTRICT REP BY PUBLIC PROSECUTOR
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June 19, 2018 |
JAYASHREE Vs. SURESH S/O PANDURANG SUTAR
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October 23, 2018 |
JAYASHREE Vs. DIRECTOR COLLEGIATE EDUCATION OFFICE OF COMMISSIONER
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December 11, 2018 |
JAYASHREE ELECTRON PVT LTD , REPRESENTED BY ITS AS Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
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April 16, 2018 |
JAYASHREE GURUDAS MOGER Vs. TAHASILDAR, BHATKAL
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February 14, 2018 |
JAYASHREE, W/O SANGAPPA ADDI @ PASAR Vs. BASVARAJ, S/O MALEPPA ADDI
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January 18, 2018 |
JAYASHRI Vs. MANAGING DIRECTOR
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October 11, 2018 |
JAYASHRI ARUN POTADAR Vs. MEGHA D/O WAMAN POTADAR
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August 29, 2018 |
JEENU KURUBARA LINGAPPA Vs. STATE OF KARNATAKA
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June 28, 2018 |
JEETENDRA KANTILAL GANDHI Vs. STATE OF KARNATAKA
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November 5, 2018 |
JEETENDRA KUMAR RAJAN Vs. STATE OF KARNATAKA
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March 26, 2018 |
JEETHU @ JITHENDRA SHETTY Vs. STATE OF KARNATAKA BY PADUBIDRI POLICE STATION
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March 21, 2018 |
JEEVAGAN, B E , (ELECTRONICS) M I S T E, S/O LATE K DORAISWAMY Vs. CHAIRMAN, GOVERNING COUNCIL M E I POLYTECHNIC
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October 9, 2018 |
JEEVAN S/O LATE KENCHARAYAPPA Vs. STATE OF KARNATAKA
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March 26, 2018 |
JEEVANKUMAR Vs. STATE
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September 19, 2018 |
JENUKURUBARA KRISHNA S/O RAJU Vs. STATE OF KARNATAKA THROUGH MADIKERI RURAL POLICE
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May 8, 2018 |
JENUKURUBARA RAJU Vs. STATE OF KARNATAKA
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December 1, 2018 |
JIJABAI Vs. PRABHAKAR
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December 11, 2018 |
JILANI MOHAMMAD ALI TIGADI Vs. THE STATE OF KARNATAKA
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January 5, 2018 |
JITHENDRA @ JITHUKAR Vs. STATE OF KARNATAKA
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February 9, 2018 |
JITHU M.A AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
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February 20, 2018 |
JMC CONSTRUCTIONS PVT. LTD. Vs. STATE OF KARNATAKA AND ORS.
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June 27, 2018 |
JOICE D/O JOY Vs. STATE OF KARNATAKA
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September 28, 2018 |
JOINT COMMISSIONER Vs. REENA TRIPATHI
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May 28, 2018 |
JOSH V V Vs. STATE OF KARNATAKA
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March 3, 2018 |
JOSHINE ANTONY DEFACTO Vs. STATE OF KARNATAKA
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December 15, 2018 |
JOSHUA DSOUZA Vs. STATE OF KARNATAKA
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January 8, 2018 |
JUJIN MARTIN S/O JOHN LUK Vs. YUSUF S/O MAQDUM SAB MAJOR
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January 23, 2018 |
JYOTHI VEERANNA Vs. JYOTHI JAGADEESHAPPA
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July 10, 2018 |
JYOTHY FABRICARE SERVICE LTD Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER BANGALORE DIVISION
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October 22, 2018 |
JYOTI Vs. I C I C I LOMBARD MOTOR INSURANCE CO LTD
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December 11, 2018 |
JYOTIBA Vs. THE STATE OF KARNATAKA
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August 29, 2018 |
K ANAND KRISHNA Vs. STATE OF KARNATAKA AND OTHERS
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February 26, 2018 |
K ANJANAPPA S/O JAMMABOVI Vs. RAHUL S/O RAJ KUMAR
|
June 5, 2018 |
K ASHOK Vs. STATE OF KARNATAKA THROUGH POLICE INSPECTOR
|
July 24, 2018 |
K B BALAKRISHNA RAI Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY
|
September 15, 2018 |
K B ESHWARAPPA Vs. MALLESHANAIKA
|
November 20, 2018 |
K B SHIVA KUMAR, S/O LATE BASAVARAJU Vs. STATE
|
August 20, 2018 |
K BHASKARAN Vs. RATNAMMA
|
January 2, 2018 |
K C BASAVARAJU S/O CHIKKEGOWDA Vs. STATE OF KARNATAKA BY POLICE OF K R NAGAR POLICE STATION MYSORE DISTRICT
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September 14, 2018 |
K C TARACHAND Vs. VICE CHANCELLOR, KARNATAKA UNIVERSITY, DHARWAD
|
March 5, 2018 |
K CHANDRASHEKARAN S/O DURGAPPA Vs. P S RAGHAVENDRALABIC
|
December 13, 2018 |
K CHANNA BASAPPA Vs. K HALAPPA
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August 28, 2018 |
K CHENNAKESHAVULU Vs. NATIONAL INSURANCE CO LTD
|
September 10, 2018 |
K DINESH BABU Vs. P VEENA ASHOK
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January 19, 2018 |
K E SADASHIVAIAH Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITYLABIC
|
October 23, 2018 |
K GAJENDRAN Vs. STATE OF KARNATAKA THROUGH HALASURGATE POLICE STATION
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September 24, 2018 |
K GURUDAS N BHAT Vs. CANARA BANK UDUPI AND ANOTHER
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February 2, 2018 |
K H THIMMAPPA S/O LATE HIRIYAPPA Vs. KARNATAKA LOKAYUKTA POLICE, LOKAYUKTA OFFICE, M S
|
March 5, 2018 |
K L VENUGOPAL Vs. VIMALA K VENUGOPAL
|
February 23, 2018 |
K LAKSHMAN S/O KALLAPPA Vs. GOVERNMENT OF KARNATAKA BY ITS CHIEF SECRETARY REV
|
April 20, 2018 |
K M ANANTHARAJU Vs. STATE OF KARNATAKA
|
September 14, 2018 |
K M CHANDRASHEKAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY (M
|
March 5, 2018 |
K M HALASWAMY Vs. MEERA D SHET
|
July 23, 2018 |
K M KRISHNAMURTHYKAR Vs. KRISHNA HEGDE
|
January 24, 2018 |
K M KRISHNAPPA S/O LATE MUNIYAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY LABOUR DEPARTMENT
|
June 22, 2018 |
K M MADHU Vs. STATE BY BASAVANAHALLI POLICE
|
September 5, 2018 |
K M MAHADEVAPRABHU Vs. CHANDRASHEKARA SWAMY
|
March 6, 2018 |
K M MANJUNATHA Vs. CHIEF TRAFFIC MANAGER BMTC, CENTRAL OFFICES
|
May 29, 2018 |
K M UMAPATHY SWAMY S/O LATE MAHANTHAIAH Vs. K RAMACHANDRA SETTY S/O A S KRISHNA SETTY, SINCE DEAD BY HIS LRS
|
April 5, 2018 |
K MANJUNATH S/O KRISHNAPPA Vs. ASSISTANT COMMISSIONER BENGALURU NORTH
|
April 17, 2018 |
K MANJUNATHA Vs. DISTRICT REGISTRAR OF REGISTRATION
|
April 6, 2018 |
K N GOPALAKRISHNA Vs. STATE OF KARNATAKA
|
October 9, 2018 |
K N KHANAPPANAVAR Vs. STATE OF KARNATAKA
|
January 19, 2018 |
K N RAJU S/O SRI NINGAIAH Vs. B N KRISHNAPPA, S/O K V NARASAPPA
|
December 20, 2018 |
K N SAKRAPPA S/O POTAPPA Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
|
April 12, 2018 |
K N SHANTH KUMAR Vs. J P SUJATHA
|
September 17, 2018 |
K N SUBRAHMANYA ADIGA Vs. K N PARAMESHWARA ADIGA
|
December 6, 2018 |
K N SURENDRA Vs. STATE OF KARNATAKA BY POLICE INSPECTOR KARNATAKA LOKAYUKTHA
|
October 26, 2018 |
K NAGARAJU Vs. STATE OF KARNATAKA REPRESENTED
|
August 9, 2018 |
K P ASHWATHA REDDY Vs. K NARAYANAGOWDA
|
August 7, 2018 |
K P MANJUKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
|
January 16, 2018 |
K P RAJU Vs. MANAGING DIRECTOR, BMTC DEPOT, BENGALURU
|
March 20, 2018 |
K P RUPESH KUMAR Vs. STATE OF KARNATAKA
|
June 1, 2018 |
K R KUNHIRAM @ RAMA @ KULLA Vs. STATE OF KARNATAKA
|
May 24, 2018 |
K R SARASWATHAMMA Vs. B V PAPANNA
|
August 28, 2018 |
K R SRINIVASA REDDY S/O K R RAMAKRISHNA REDDY Vs. REGIONAL TRANSPORT AUTHORITY
|
August 6, 2018 |
K RAGAVENDRA RAO S/O DIVAKAR RAO Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
March 21, 2018 |
K RANGANATHA ADIGA Vs. COMMISSIONER OF CENTRAL TAX
|
January 30, 2018 |
K RAVINDRA NAYAK Vs. K RAGHAVENDRA NAYAK
|
October 4, 2018 |
K S CHANDRASHEKAR Vs. UNION OF INDIA
|
January 22, 2018 |
K S CHENNIYAPPA S/O LATE SOMAPPA Vs. STATE OF KARNATAKA
|
November 17, 2018 |
K S LATHA KUMARIKAR Vs. UNION OF INDIA
|
February 8, 2018 |
K S MADHUSUDAN, S/O LATE SRI SRINIVASAN Vs. M K JANAKI KALAPPA, W/O LATE KALAPPA
|
February 21, 2018 |
K S MANJUNATHA, S/O SEEBI RANGAIAH Vs. DIVISIONAL CONTROLLER, KSRTC
|
March 8, 2018 |
K S NARAYANASWAMY Vs. CORPORATION BANK
|
January 18, 2018 |
K S PUSHPAVATHI Vs. TATA AIG GENERAL INSURANCE CO LTD
|
January 11, 2018 |
K S YATHIRAJKAR Vs. STATE OF KARNATAKA
|
March 1, 2018 |
K SATYA NARAYANA BHAT S/O K P SUBRAYA BHAT Vs. K NARAYANA BHAT S/O NARAYANA BHAT
|
August 8, 2018 |
K SHIVARAMA REDDY S/O KRISHNA REDDY Vs. M SOMASHEKAR REDDY MAJOR
|
December 19, 2018 |
K SRINIVASULU Vs. ESHWAR RAO
|
February 26, 2018 |
K SRINIVASULU Vs. TUNGABADRA BOARD (CONSTITUTED BY GOVERNMENT OF INDIA) TUNGABADRA DAM
|
March 7, 2018 |
K T BETTASWAMY S/O THIMMAPPA Vs. STATE OF KARNATAKA BY NAGAMANGALA RURAL POLICE STATION
|
June 22, 2018 |
K T PONNAPPA S/O LATE THIMMAIAH Vs. T K MOHAMMED KOYA S/O MOHAMMED KUTTY
|
September 27, 2018 |
K T RAMAIAH Vs. K ARCHANA
|
December 3, 2018 |
K T RAMEGOWDA @ RAMESHA Vs. STATE OF KARNATAKA REPRESENTED BY ITS UNDER SECRETARY
|
August 13, 2018 |
K T SHIVAPRAKASH Vs. DEPUTY COMMISSIONER, BANGALORE DISTRICT
|
March 14, 2018 |
K THIMMARAJU Vs. NAGARAJA
|
January 2, 2018 |
K V PADMA Vs. K S VASU
|
March 21, 2018 |
K V SUBBAIAH Vs. K M SOMAIAH
|
April 5, 2018 |
K VENKATESH, S/O KEMPEGOWDAVIJAYAKUMAR Vs. STATE OF KARNATAKA
|
December 21, 2018 |
K VENKATESHA Vs. PARAMESHWARAPPA
|
April 4, 2018 |
K YELLAPPA Vs. N MANJU
|
July 13, 2018 |
K. EKANTHAPPA Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
K. HARISH AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
|
April 24, 2018 |
K. MANI, S/O LATE SRI KULLAPPA Vs. T. PANNER CHELVAN, S/O SRI THAI THIRAVINDA MANI
|
August 9, 2018 |
K. NARAPPA AND OTHER Vs. STATE BY DAVANAGERE RURAL P.S.
|
October 23, 2018 |
K. NARAYANA REDDY Vs. ORIENTAL INSURANCE CO. LTD. AND ANOTHER
|
January 30, 2018 |
K. S. NARAYANASWAMY Vs. CORPORATION BANK
|
January 18, 2018 |
K. TIRUPATHI RAJU Vs. STATE OF KARNATAKA
|
June 26, 2018 |
K. VARADARAYA NAYAK Vs. GOVERNMENT OF INDIA
|
July 9, 2018 |
K. VENIKATESH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
|
January 5, 2018 |
K. VIJAYA SATHYASAI Vs. A.S. MALLIKARJUN SWAMY
|
February 5, 2018 |
K.B. KARIGI AND OTHER Vs. STATE OF KARNATAKA AND OTHERS
|
June 19, 2018 |
K.B.BALAKRISHNA RAI Vs. THE STATE TRANSPORT AUTHORITY
|
March 26, 2018 |
K.C. VEERENDRA Vs. THE STATE OF KARNATAKA
|
June 1, 2018 |
K.E. MANJULA AND ORS. Vs. THE STATE OF GUTTALU POLICE
|
January 17, 2018 |
K.M. MOHAN Vs. THE DIRECTOR OF MINES AND GEOLOGY AND OTHERS
|
June 25, 2018 |
K.N. BYREGOWDA Vs. N. HARISH
|
June 6, 2018 |
K.N. KALEGOWDA Vs. S.R.S. TRAVELS AND ORS.
|
April 10, 2018 |
K.N. NARENDRA Vs. SOMASHEKARAPPA
|
August 18, 2018 |
K.N. RAJU Vs. MANJUNATH T.V
|
March 16, 2018 |
K.P.SHASHIDHARA Vs. MYSURU MAHANAGARA PALIKE
|
January 18, 2018 |
K.R. UDAYA KUMAR AND ANOTHER Vs. MYSURU URBAN DEVELOPMENT AUTHORITY, MYSURU AND ANOTHER
|
January 16, 2018 |
K.R.NANDAKUMAR Vs. STATE OF KARNATAKA
|
March 16, 2018 |
K.R.SUSHEELA Vs. THE STATE OF KARNATAKA AND OTHER
|
October 22, 2018 |
K.S. PRAKASH Vs. SYED FAROOK AND ORS.
|
November 28, 2018 |
K.S. VASIKERAPPA AND OTHERS Vs. THE ADMINISTRATOR CADA
|
February 14, 2018 |
K.S.RAMALINGU Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 12, 2018 |
K.V. NARAYANA MURTHY AND ANOTHER Vs. ADDL. LAND ACQUISITION OFFICER BDA, BANGALORE AND OTHERS
|
April 13, 2018 |
K.V.RAMANI Vs. STATE OF KARNATAKA
|
July 6, 2018 |
KADAGOUDA Vs. KARNATAKA NERAVARI NIGAM LTD
|
March 15, 2018 |
KADAPPA MAHADEV BADIGER Vs. DODDAWWA @ MALUTAI
|
January 19, 2018 |
KAFTHAN KHAN @ CAPTAIN Vs. STATE OF KARNATAKA BY SIRAMPURAM P S
|
April 19, 2018 |
KAIZEN REFINERS Vs. CANARA BANK
|
November 14, 2018 |
KALAVATHI Vs. SHIVAMMA
|
March 13, 2018 |
KALEEM PASHA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA VIDHANA S
|
March 8, 2018 |
KALKAPPA S/O. MALLAPPA METI Vs. STATE OF KARNATAKA
|
June 19, 2018 |
KALLAPPA Vs. NAGESH
|
January 31, 2018 |
KALLAPPA BALAPPA DESHNUR Vs. SHATTU YALLAPPA DESHNUR
|
February 22, 2018 |
KALLAPPA S/O BHARAMAPPA MUTTENNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 3, 2018 |
KALLOLLI SHETTAPPA BANDIWADDAR Vs. STATE OF KARNATAKA
|
October 26, 2018 |
KAMALABAI W/O LATE SIDRAMAPPA Vs. MOHANREDDY ATTALI S/O CHANDRAREDDY ATTALI
|
March 16, 2018 |
KAMALABAI W/O PUNDALIK KUMBAR Vs. BASAVARAJ ADIVEPPA METI
|
March 1, 2018 |
KAMALAKSHA Vs. THE STATE BY BANTWAL POLICE STATION MANGALURU
|
October 9, 2018 |
KAMALAMMA Vs. S UDAYASHANKAR
|
March 2, 2018 |
KAMALAMMA Vs. A VIVEKANANDA
|
November 29, 2018 |
KAMALAMMA Vs. STATE OF KARNATAKA
|
November 29, 2018 |
KAMALAMMA W/O LATE MARIYAPPA Vs. BRANCH MANAGER, K S R T C
|
March 23, 2018 |
KAMALAWWA BIRAPPA Vs. SHARANAPPA S/O IRAPPA KUMBAR
|
July 10, 2018 |
KAMMAVARI CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 4(1) AND ORS.
|
May 29, 2018 |
KANACHUR ISLAMIC EDUCATION TRUST Vs. STATE OF KARNATAKA
|
July 25, 2018 |
KANDUKURI GARMENTS Vs. INSPECTOR OF LEGAL METROLOGY
|
April 4, 2018 |
KANNAPPA Vs. STATE OF KARNATAKA BY GOONIBEEDU POLICE, REP BY SP
|
April 21, 2018 |
KANNIAYAMMAL W/O LATE P BALAKRISHNAN Vs. P MURTHY S/O PARAMASHIVA MURALIAR
|
March 5, 2018 |
KANORIA INDUSTRIES LTD Vs. VENKATESH TRADERS PROPRIETOR
|
March 20, 2018 |
KANTHAMMA Vs. N ANANDA KUMAR REDDY
|
June 28, 2018 |
KANTHARAJA NAIK P S/O PAPA NAIK G K Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
March 12, 2018 |
KANTHARAJU Vs. MOHAMMED SIBGATHULLA
|
April 12, 2018 |
KANTHARAJU Vs. STATE OF KARNATAKA
|
August 30, 2018 |
KAP CHEM LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY DEPARTMENT OF FINANCE
|
January 8, 2018 |
KARAVALI HOUSING Vs. SABITHA
|
January 18, 2018 |
KAREEM AHMED H. Vs. RAMAKKA
|
October 30, 2018 |
KAREPPA S/O DUNDAPPA SHIRAGUPPI Vs. BALAPPA A/F BALAPPA PUJARI
|
December 5, 2018 |
KARIBASAPPA Vs. DYAMAKKA
|
September 6, 2018 |
KARIGOWDA Vs. STATE OF KARNATAKA
|
October 16, 2018 |
KARIM @ ABDUL KARIMKAR Vs. STATE OF KARNATAKA BY WILSON GARDEN POLICE STATION
|
January 31, 2018 |
KARIYAMMA AND OTHERS Vs. NAGAPPA AND ANOTHER
|
May 8, 2018 |
KARIYANNA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
|
June 28, 2018 |
KARIYAPPA Vs. STATE OF KARNATAKA
|
December 11, 2018 |
KARIYAPPA GATTI S/O LATE AMMU GATTI Vs. ASLAM
|
June 18, 2018 |
KARIYAPPA S/O SANNANAGAIAH Vs. DIVISIONAL MANGER BMTC LTD, KH ROAD, SHANTHINAGAR, BENGALURU
|
April 13, 2018 |
KARNA @ KARANAKARAN, S/O VINAYAKA Vs. MANAGING DIRECTOR BMTC DIVISION CENTRAL OFFICE
|
April 6, 2018 |
KARNATAKA BOARD OF WAKFS DARUL AWKAF Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY, VIDHANA SOUDHA, BENGALURU
|
August 27, 2018 |
KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION REPRESENTED BY ITS SECRETARY A K JEEVAN Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
April 9, 2018 |
KARNATAKA ELECTRICITY BOARD Vs. YANKA NAIK L AND OTHERS
|
January 9, 2018 |
KARNATAKA EMPLOYERS ASSOCIATION Vs. STATE OF KARNATAKA
|
June 29, 2018 |
KARNATAKA FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. D. EKANATH AND ORS.
|
June 21, 2018 |
KARNATAKA FOOD AND CIVIL CORPORATION LTD Vs. GOVERNMENT OF KARNATAKA
|
October 3, 2018 |
KARNATAKA GOVERNMENT SECRETARIAT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
|
February 7, 2018 |
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 2, 2018 |
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. J HANUMAKKA
|
January 8, 2018 |
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. UCO BANK
|
November 2, 2018 |
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. BYREGOWDA
|
November 20, 2018 |
KARNATAKA LINGAYAT EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
January 8, 2018 |
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 18, 2018 |
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 19, 2018 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. GOVERNMENT OF KARNATAKA
|
March 9, 2018 |
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. PRINCIPAL COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2018 |
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. RAJAMMAMALLESH
|
December 18, 2018 |
KARNATAKA RAJYA VIKALACHETNARA RAKSHANA SAMITI Vs. INDIAN OIL CORPORATION HAVING ITS KARNATAKA STATE OFFICE
|
August 31, 2018 |
KARNATAKA SILK INDUSTRIES Vs. Y N KRISHNA MURTHY
|
April 27, 2018 |
KARNATAKA STATE BOARD TRANSPORT CORPORATION MANGALORE DIVISION BEJAI Vs. M PURUSHOTHAMA S/O MADHU C
|
June 18, 2018 |
KARNATAKA STATE ELECTION COMMISSION Vs. SRI VINOD, S/O MOTICHAND RATHOD AND OTHERS
|
August 9, 2018 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. RANKAY HYDRO EQUIPMENTS LTD
|
December 20, 2018 |
KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATIO Vs. STATE OF KARNATAKA
|
March 26, 2018 |
KARNATAKA STATE ROAD Vs. SRI. E. MUNISWAMY S/O. DODDAHONNURAPPA
|
June 11, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SURAKSHA K
|
July 25, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M. DEVARAJU
|
July 2, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY
|
September 28, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER OFFICE OF DEPUTY COMMISSIONER
|
July 2, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S D UDAYAKUMAR
|
March 14, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KUMAR SHETTY
|
March 2, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. P ANANDA
|
June 6, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COMMISSIONER, DEPARTMENT OF LABOUR
|
October 25, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN DSOUZA
|
November 30, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE K.H.ROAD Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY DAVANAGERE
|
October 25, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION K H ROAD AND OTHERS Vs. LAKSHMAMMA @ MARIYAMMA
|
July 25, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION KOLAR DIVISION Vs. N.I. KATTIMANI
|
July 2, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION PUTTUR DIVISION Vs. P. PREMA & ORS.
|
September 19, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION RURAL DIVISION Vs. NAGARATHNA W/O LATE A VISHWANATH
|
April 17, 2018 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION, SHANTHINAGAR Vs. SMT. SHANTHA AND OTHER
|
July 13, 2018 |
KARNATAKA VIKAS GRAMEENA BANK Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
April 9, 2018 |
KARNATAKA WAQFS PROTECTION JOINT ACTION COMMITTEE Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
September 5, 2018 |
KARNATAKA WAQFS PROTECTION JOINT ACTION COMMITTEE Vs. SECRETARY TO GOVERNMENT MINISTRY WELFARE DEPARTMENT & WAQF
|
April 5, 2018 |
KARTHIK NARAYANAN Vs. STATE
|
February 12, 2018 |
KARUNAKARA SON OF BATYA PATALI Vs. STATE OF KARNATAKA
|
October 9, 2018 |
KASAPPA Vs. STATE OF KARNATAKA
|
June 8, 2018 |
KASAPPA S/O MANGENI TERADAL Vs. AJEETLABIC
|
December 7, 2018 |
KASHAPPA S/O. SIDDAPPA HADIMANI Vs. THE STATE OF KARNATAKA
|
August 28, 2018 |
KASHIBAI Vs. MANAGING DIRECTOR NEKSRTC, GULBARGA
|
April 2, 2018 |
KASHINATH S/O LINGAPPA Vs. STATE OF KARNATAKA
|
June 15, 2018 |
KASHINATH S/O SHIVARAJ MUTTAGODA Vs. DIVISIONAL CONTROLLER, NEKRTC
|
March 23, 2018 |
KASTURI @ KASTURBAA, W/O MALLESHAPPA @ MALLESH BAN Vs. SONABAYI W/O LALAPPA LAMANI
|
February 6, 2018 |
KASTURIBAI S/O SIDDAPPA BADIGER Vs. BASAVARAJ S/O GURULINGAPPA SHILAWANT
|
March 7, 2018 |
KAVERAPPA S/O LATE LAKSHMAIAH Vs. GUNDAPPA S/O LATE MUNIHANUMAIAH
|
March 8, 2018 |
KAVIRAJ S S/O SHANKARNAIK Vs. STATE OF KARNATAKA BY HIRIYUR P S , REP BY STATE PUBLIC PROSECUTOR
|
June 27, 2018 |
KAVITHA Vs. C SAIDALAVI
|
November 27, 2018 |
KAYPEE ELECTRONICS & ASSOCIATES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 29, 2018 |
KAZIM AHMED SHARIFF @ KHASIM SHARIFF, S/O RAHMATULLA SHARIFF AND ORS. Vs. STATE BY PERIYAPATNA POLICE, MYSORE TALUK, HUNSUR
|
May 30, 2018 |
KEERTHAN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
September 25, 2018 |
KELSI KATTE MAHAMMED SHAKIR Vs. SUPERINTENDENT OF CUSTOMS, AIR INTELLIGENCE UNIT
|
September 26, 2018 |
KEMPAJAMMA W/O IRAYYA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 9, 2018 |
KEMPAMMA Vs. CHIKKAMUNIYAMMA
|
August 23, 2018 |
KEMPANNA Vs. REGISTRAR RANI CHANNAMMA UNIVERSITY
|
September 26, 2018 |
KEMPANNA S/O BHIMAPPA HOLEPPAGOL Vs. REGISTRAR, RANI CHANNAMMA UNIVERSITY
|
April 4, 2018 |
KEMPARAJU K Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
|
September 26, 2018 |
KEN Vs. THE GOVERNMENT OF KARNATAKA AND OTHERS
|
October 30, 2018 |
KENCHAPPA Vs. STATE OF KARNATAKA BY SINGATAGERE POLICE STATION
|
April 21, 2018 |
KESHAVA MURTHY S/O CHALUVEGOWDA Vs. THE STATE OF KARNATAKA BY KONANUR P.S REP. BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDINGS, BANGALORE
|
January 23, 2018 |
KESHYANAYAKA Vs. STATE OF KARNATAKA
|
June 13, 2018 |
KEVAL CHAND S/O GYANMAL Vs. MANAGER KERALA ROAD WAYS LTD
|
August 13, 2018 |
KHADARSHA FAQEER Vs. STATE OF KARNATAKA
|
August 1, 2018 |
KHALEEL AHMED Vs. STATE BY VIDYARANYAPURA POLICE MYSORE DISTRICT
|
December 21, 2018 |
KHANDYA PRAVEEN @ PRAVEEN Vs. STATE OF KARNATAKA
|
October 22, 2018 |
KHURSHEEDUNNISA BEGUM
D/O LATE MOHD IBRAHIM Vs. MD SHAHABUDDIN
S/O LATE MD IBRAHIM
|
December 14, 2018 |
KHUTHEJABI Vs. FAYAZ KHAN
|
December 20, 2018 |
KHWAJA HUSSAIN, S/O MAGADUMHUSSAIN LADKHAN Vs. MOHAMMED HASAN
|
December 20, 2018 |
KIBERAPPA (KUBERAPPA) Vs. THE STATE OF KARNATAKA
|
January 22, 2018 |
KIKKERI GOWDA Vs. SANNANANJEGOWDA
|
April 26, 2018 |
KIKKERI GOWDA, S/O NINGAJAMMANA JAVAREGOWDA Vs. SANNANANJEGOWDA S/O GUDLE KALEGOWDA
|
April 26, 2018 |
KIRAN Vs. THE STATE OF KARNATAKA AND ANOTHER
|
April 16, 2018 |
KIRAN Vs. SECRETARY HOME AFFAIRS VIDHANA SOUDHA
|
October 26, 2018 |
KIRAN Vs. STATE OF KARNATAKA
|
August 18, 2018 |
KIRAN Vs. STATE OF KARNATAKA
|
October 10, 2018 |
KIRAN @ MAHESH KIRAN Vs. M N ERANNA
|
February 15, 2018 |
KIRAN KUMAR T.H. Vs. THE STATE
|
September 18, 2018 |
KIRAN S/O ASHOK KOLAKAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, DHARWAD BENCH, AT DHARWAD, THROUGH KHANAPUR POLICE STATION
|
October 4, 2018 |
KIRAN SHISHILA @ KIRAN Vs. THE STATE OF KARNATAKA
|
September 25, 2018 |
KIRLOSKAR BROTHERS LIMITED Vs. KARNATAKA NEERAVARI NIGAM LIMITED
|
October 11, 2018 |
KIRLOSKAR ELECTRIC CO. LTD. Vs. STATE OF KARNATAKA
|
January 10, 2018 |
KIRLOSKAR ELECTRICAL CO PVT LTD Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
|
February 21, 2018 |
KISANKRAFT MACHINE TOOLS PVT LIMITED Vs. STATE OF KARNATAKA
|
January 16, 2018 |
KISHOR PIRAJI KHARAT Vs. RAJESHWAR REDDY KARNATI VENKATA
|
January 9, 2018 |
KISHORE K VASU S/O K VASU Vs. DEPUTY COMMISSIONER MADIKERI
|
August 28, 2018 |
KISHORE KUMAR @ KISHORE Vs. STATE BY CITY MARKET POLICE STATION
|
June 27, 2018 |
KITTUR RANI CHENNAMMA URBAN CO-OP CREDIT SOCIETY Vs. MALLIKARJUN GANGADHAR PASALKAR
|
March 1, 2018 |
KOMALA W/O AMETH ACHAR Vs. AMETH ACHAR
|
July 6, 2018 |
KOMTEC PLASTIC TECHNOLOGIES INDIA PVT LTD Vs. G RAJU
|
February 8, 2018 |
KONKAN RAILWAY CORPORATION LIMITED Vs. K R NAYAK
|
June 21, 2018 |
KOOSAPPA Vs. STATE OF KARNATAKA
|
July 27, 2018 |
KOTAK SECURITIES LTD Vs. CHETHAN BHANDARY
|
November 23, 2018 |
KOTARKI CONSTRUCTIONS PVT LTD REP BY ITS CHAIRMAN & MANAGING DIRECTOR SHANKER KOTARKI Vs. ASST COMMISSIONER OF INCOME TAX
|
January 2, 2018 |
KOTEGOWDA S/O KOTAIAH Vs. STATE OF KARNATAKA
|
September 18, 2018 |
KOTI POOJARY S/O PADMA POOJARY Vs. G L ACHARYA
|
February 23, 2018 |
KOUSHIK K. Vs. STATE OF KARNATAKA
|
January 17, 2018 |
KOWDI YALAMELI ENTERPRISES Vs. V G BHAT, BUS STAND OPPOSITE
|
March 23, 2018 |
KRISHNA Vs. STATE OF KARNATAKA
|
January 11, 2018 |
KRISHNA Vs. STATE OF KARNATAKA
|
December 21, 2018 |
KRISHNA @ DANDUPALYA KRISHNA Vs. STATE OF KARNATAKA
|
July 18, 2018 |
KRISHNA MURTHY M AND OTHERS Vs. SHYAM BHAT AND OTHER
|
November 15, 2018 |
KRISHNA NAIK Vs. MD KALEEM
|
February 5, 2018 |
KRISHNA S/O ARMUGAM, Vs. STATE BY CIRCLE INSPECTOR.OF POLICE
|
December 3, 2018 |
KRISHNA S/O GOPAL RAMESH Vs. STATE OF KARNATAKA
|
October 5, 2018 |
KRISHNA S/O KUNTAIHNA RAMEGOWDA Vs. STATE OF KARNATAKA BY VIJAYANAGAR POLICE STATION MYSOR
|
December 14, 2018 |
KRISHNA S/O VENKATARAMAN BHAT Vs. THE STATE OF KARNATAKA
|
August 1, 2018 |
KRISHNA TRADERS Vs. STATE OF KARNATAKALABIC
|
December 10, 2018 |
KRISHNA, S/O NATARAJA Vs. STATE OF KARNATAKA BY KUDUR POLICE STATION
|
May 24, 2018 |
KRISHNABAI Vs. SHEVANTI
|
July 16, 2018 |
KRISHNAGOUDA AND OTHERS Vs. NETHAJIGOUDA AND OTHERS
|
January 24, 2018 |
KRISHNAGOUDA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
March 5, 2018 |
KRISHNAMURTHY Vs. STATE OF KARNATAKA BY KUNDAPUR POLICE
|
April 21, 2018 |
KRISHNAN NAYAR VELIYATH Vs. THE DEPUTY COMMISSIONER, CHIKKABALLAPURA AND ORS.
|
October 10, 2018 |
KRISHNAPPA AND OTHERS Vs. K BYRAPPA AND OTHERS
|
October 3, 2018 |
KRISHNAPRASAD ACHARYAACHARYA Vs. RAMESHLTD
|
December 17, 2018 |
KRISHNEGOWDA Vs. M/S BANGALORE MYSORE
|
March 2, 2018 |
KSRTC FRANCHISEES ASSOCIATION Vs. MANAGING DIRECTOR KSRTC
|
June 5, 2018 |
KUBRA BEE Vs. VEERSHETTY MANIKAPPA MARKHALE
|
November 22, 2018 |
KULKARNI G B Vs. KARNATAKA STATE BAR COUNCIL
|
April 12, 2018 |
KULLAPPA Vs. C P VIJAYALAKSHMI
|
June 1, 2018 |
KULLAPPA Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
March 23, 2018 |
KUM K USHA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL CHINTAMANI
|
July 24, 2018 |
KUM. GIRIJA SHARANAPPAGOUDA PATIL Vs. KARNATAKA UNIVERSITY AND OTHERS
|
April 25, 2018 |
KUM. INTERNATIONALS Vs. THE STATE OF KARNATAKA
|
October 9, 2018 |
KUM. MUNILAKSHMAMMA AND OTHERS Vs. DEPUTY COMMISSIONER CHICKBALLAPURA AND OTHERS
|
April 24, 2018 |
KUMAR @ NAGESH KUMAR Vs. STATE OF KARNATAKA
|
November 22, 2018 |
KUMAR MANJUNATH Vs. SMT. MANGAL AND ANOTHER
|
March 13, 2018 |
KUMAR T. S. Vs. STATE OF KARNATAKA
|
January 17, 2018 |
KUMAR. ABBUHJEFA YASIN NADAF Vs. SHRI. KAREPPA SOMAPPA KADAGANNAVAR AND OTHERS
|
April 3, 2018 |
KUMARA Vs. STATE OF KARNATAKA BY MALEBENNUR POLICE DAVANGERE DISTRICT
|
February 8, 2018 |
KUMARA @ PUTTABASAPPA Vs. STATE OF KARNATAKA BY ARAKALAGUD POLICE
|
February 17, 2018 |
KUMARASWAMY Vs. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS (SOUTH)
|
July 19, 2018 |
KUMARI AISHWARYA V Vs. KARNATAKA STATE LAW UNIVERSITY NAVANAGAR
|
July 5, 2018 |
KUMARI GAVISIDDAVVA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
|
March 23, 2018 |
KUMARI JAHANAVI NAIK K P D/O JANARDHNA NAIK Vs. KARNATAKA STATE LAW UNIVERSITY NAVANAGAR
|
August 27, 2018 |
KUMARI LAXMI Vs. VIVEK GOEL K
|
August 3, 2018 |
KUMARI LEELA D Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND SELECTION AUTHORITY AND OTHER
|
October 23, 2018 |
KUMARI R. KAVYA AND ORS. Vs. G.M. MALLESHAPPA AND ORS.
|
January 22, 2018 |
KUMARI SAHIRABANU D/O MAHABUBSAB TORAGAL @ MALLADAD Vs. SMT. KASHIMABI W/O RAJESAB SUNKAD
|
January 4, 2018 |
KUMARI SHAILAJA KHARVI AND OTHERS Vs. STATE BY BIRUR POLICE STATION
|
September 3, 2018 |
KUMARI SHANTA D/O PARVATA GOUDA Vs. GARAGA IMAM SAB S/O RAJA SAB
|
January 12, 2018 |
KUMBARA P OONACHA S/O KARIAPPA Vs. STATE OF KARNATAKA REPRESENTED BY CIRCLE INSPECTOR
|
April 9, 2018 |
KUNNEGOWDA Vs. T RAMESH
|
December 12, 2018 |
KUSHTAGI TALUKA VEERASHIVA GRAMEENA VIDYAVARDHAK S Vs. SHADAKSHARAYYA
|
March 22, 2018 |
KUSUM ALLOYS LIMITED Vs. DELHI SPECIAL ESTABLISHMENT BY CBI
|
April 2, 2018 |
KUTTIBA @ KUMAR Vs. STATE OF KARNATAKA
|
July 31, 2018 |
KUVENDRA T M SOMANNA S/O LATE MUTHANNA Vs. STATE OF KARNATAKA, REPRESENTED BY CPI
|
June 11, 2018 |
L & T GENERAL INSURANCE CO LTD , BANGALORE Vs. GOVINDA BHOVI AND ANOTHER
|
March 13, 2018 |
L D GANGADHARAIAH Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA, VIDHANASO
|
February 19, 2018 |
L H RAJENDRA PRASAD Vs. S RAJU
|
December 17, 2018 |
L K TRUST Vs. RADHAKRISHNA KHANDASARI SUGAR FACTORY
|
December 21, 2018 |
L KEERTHI Vs. ASHOK YADAV
|
April 10, 2018 |
L PADMAVATHI Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
August 23, 2018 |
L R SRINIVASA Vs. SAROJAMMA
|
July 11, 2018 |
L RAMAREDDY S/O LATE LINGA REDDY Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT VIDHANA SOUDHA, BANGALORE BY ITS SECRETARY
|
April 16, 2018 |
L SHIVANNA Vs. J V GOPAL @ GOPI
|
March 28, 2018 |
L T JAYARAMU Vs. KUM VIDYA T
|
February 1, 2018 |
L. SRINIVAS Vs. DIVISIONAL CONTROLLER, KSRTC
|
May 30, 2018 |
L. VIDYAVATHI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 19, 2018 |
LAGAMA Vs. MANAGING DIRECTOR, VRL LOGISTIC LTD, REGISTERED AN
|
January 10, 2018 |
LAHU Vs. P SUDHAKAR
|
March 23, 2018 |
LAKANNA Vs. STATE OF KARNATAKA, BY CHIKKANAYAKANAHALLI POLICE
|
August 30, 2018 |
LAKESAR DEVI W/O BINOD THAKUR Vs. DEPO MANAGER KSRTC TUMKUR
|
July 26, 2018 |
LAKKANARA NAGRAJ Vs. STATE OF KARNATAKA
|
February 23, 2018 |
LAKKAPPA Vs. STATE OF KARNATAKA
|
April 25, 2018 |
LAKKAPPA BHIMAPPA YADALAGUDDA Vs. STATE OF KARNATAKA
|
October 10, 2018 |
LAKSHAMAMMA Vs. VASANTHA AND COMPANY
|
March 12, 2018 |
LAKSHMAIAH SINCE DEAD IS REPRESENTED BY HIS LRS Vs. RENUKAMMA D/O REVANNA
|
June 29, 2018 |
LAKSHMAMMA Vs. CLASSIC LOGISTICS
|
August 27, 2018 |
LAKSHMAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 2, 2018 |
LAKSHMAMMA Vs. MANAGING DIRECTOR KSRTC,
|
March 27, 2018 |
LAKSHMAMMA @ LAKSHMIDEVAMMA, W/O GOPALAKRISHNA Vs. MANAGING DIRECTOR
|
April 5, 2018 |
LAKSHMAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 12, 2018 |
LAKSHMAMMA W/O LATE MADEGOWDA Vs. STATE OF KARNATAKA
|
January 2, 2018 |
LAKSHMAMMAKAR Vs. GOWRAMMA
|
January 9, 2018 |
LAKSHMANA Vs. UNITED INDIA INSURANCE CO LTD , KRISHI BHAVAN
|
April 26, 2018 |
LAKSHMANA GOWDA M S/O MUNISWAMAPPA Vs. STATE OF KARNATAKA BY KORAMANGALA POLICE STATION
|
September 18, 2018 |
LAKSHMI Vs. CHAIRMAN B W S S B MYSORE ROAD BANGALORE
|
April 11, 2018 |
LAKSHMI Vs. R HANUMANTHARAJU
|
March 2, 2018 |
LAKSHMI CHANDRASHEKAR AGARWAL S/O NANAK PRASAD AGARWAL Vs. STATE OF KARNATAKA
|
September 17, 2018 |
LAKSHMI DEVI W/O KEMPU LAKSHMAPPA Vs. STATE OF KARNATAKA
|
August 7, 2018 |
LAKSHMI NARAYAN DAS Vs. AMITABH DAS, S/O LATE PUNYANAND DAS
|
August 18, 2018 |
LAKSHMI NARAYANA LIFE CARE PVT , LTD Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
|
March 13, 2018 |
LAKSHMI VENKATESH W/O LATE M VENKATESH Vs. SAMIATHA VICTOR
|
October 29, 2018 |
LAKSHMIDEVI Vs. JYOTHI
|
January 22, 2018 |
LAKSHMINARAYANA Vs. STATE OF KARNATAKA
|
November 14, 2018 |
LAKSHMINARAYANA TEMPLE SIDDAPURA Vs. SUMATHI W/O PRABHAKAR ANVEKAR
|
September 25, 2018 |
LAKSHMIPATHI Vs. STATE OF KARNATAKA
|
February 12, 2018 |
LALITAMBA PATTINA SOUHARDA Vs. INCOME TAX OFFICER
|
February 19, 2018 |
LALITAVVA W/O VEERAYYA CHARANTIMATH Vs. SAROJA W/O VEERAYYA HOOLIMATH
|
December 12, 2018 |
LALITH KUMAR JAIN Vs. HDFC BANK LIMITED
|
December 7, 2018 |
LALITHAMMA Vs. SIDDAVEERAPPA
|
July 24, 2018 |
LARSEN & TOUBRO LIMITED Vs. MANGALORE REFINERY AND PETROCHEMICAL LIMITED
|
March 9, 2018 |
LATHA Vs. MANJUNATH
|
July 26, 2018 |
LATHA Vs. SACHIN
|
October 22, 2018 |
LATHA H M Vs. RAVINDRANATH H M
|
April 27, 2018 |
LAXMAN KRISHNA GADEKAR Vs. SUVARNA LAXMAN GADEKAR
|
January 2, 2018 |
LAXMAN S/O SATTEPPA HANCHINAMANI Vs. BASAVANNI S/O SATTEPPA HANCHINAMANI
|
January 24, 2018 |
LAXMAN S/O. MALLESHAPPA HALYAL Vs. THE STATE OF KARNATAKA
|
March 13, 2018 |
LAXMI Vs. THE STATE OF KARNATAKA
|
July 3, 2018 |
LAXMI W Vs. NAVEENKUMAR A WALILABIC
|
October 11, 2018 |
LAXMIBAI W/O LATE SIDDAPPA PATILKAR Vs. P B IBRAHIM
|
January 5, 2018 |
LEASE PLAN INDIA PRIVATE LTD Vs. STATE OF KARNATAKA
|
February 20, 2018 |
LEELA SURENDRAS Vs. M A MOHD KUNCHI
|
December 11, 2018 |
LEELABAI Vs. ARJUN
|
December 3, 2018 |
LEELASHREE M, D/O MUNIRATHNAM Vs. BANGALORE UNIVERSITY, JNANABHARATHI, JNANABHARATHI
|
January 8, 2018 |
LEELAVATHI Vs. STATE OF KARNATAKA
|
August 13, 2018 |
LEELAVATHI, W/O LATE B N PRAKASH Vs. MANAGING DIRECTOR, K S R T C
|
April 5, 2018 |
LEGAL MANAGER Vs. RATNAVVA
|
November 19, 2018 |
LEGAL MANAGER Vs. SMT. H.M. YALLAMMA & ORS.
|
September 14, 2018 |
LEGAL MANAGER BHARATI AXA GENERAL INSURANCE CO LTD Vs. BHAGYAMMA W/O MADEGOWDA
|
April 6, 2018 |
LEGAL MANAGER IFFCO- TOKIO GENERAL INSURANCE CO LTD Vs. N GOVINDARAJU
|
August 20, 2018 |
LEO CRASTA MANAGING DIRECTOR LEO CONSUMER PRODUCTS PRIVATE LTD Vs. STATE OF KARNATAKA
|
July 10, 2018 |
LEO DSOUZA S/O PAUL DSOUZA Vs. STATE OF KARNATAKA
|
June 26, 2018 |
LIBERT A VAZ Vs. STATE OF KARNATAKA
|
April 16, 2018 |
LIBERT A. VAZ Vs. STATE OF KARNATAKA
|
December 21, 2018 |
LICENSED ELECTRICAL CONTRACTORS ASSOCIATION OF KARNATAKA Vs. B P DEVARAJ S/O LATE PATHIYAPPA
|
June 19, 2018 |
LILLY DSOUZA Vs. JUMAM DMELLO
|
September 4, 2018 |
LINGANNA Vs. T A ANANTHARAJU
|
May 29, 2018 |
LINGARAJ Vs. STATE
|
October 16, 2018 |
LINGARAJ V HIREMATH Vs. ADDITIONAL CHIEF SECRETARY
|
December 7, 2018 |
LINGEGOWDA DETECTIVE & SECURITY AGENCY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 16, 2018 |
LION SECURITY SERVICES Vs. COMMR. OF SERVICE TAX
|
April 3, 2018 |
LOKAPPA A/F HOLIYAPPA CHANNABASAPPALAVARKAR Vs. GANGAVVA W/O SHIVAPPA KOTIHAL
|
February 1, 2018 |
LOKESH & ORS. Vs. STATE OF KARNATAKA & ORS.
|
June 27, 2018 |
LOKESH @ GOWDA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
August 31, 2018 |
LOKESH @ LOKI Vs. THE STATE OF KARNATAKA
|
May 30, 2018 |
LOKESH AND ORS. Vs. THE STATE THROUGH JANAWADA POLICE STATION, DIST. BIDAR NOW
|
January 24, 2018 |
LOKESH G.@ LOKANATH Vs. NAGARAJ
|
February 23, 2018 |
LOKESH K.N. Vs. RATHNA
|
September 15, 2018 |
LOKESH S/O. LATE VENKATARAMANA AND OTHERS Vs. STATE OF KARNATAKA
|
September 15, 2018 |
LOKESH, S/O ERAPPA Vs. M V NARAYANAGOWDA, S/O M K VENKATAPPASHIVAPRAKASH
|
December 20, 2018 |
LOKESHA @ RAMESHA S/O C SHANKAR Vs. STATE OF KARNATAKA NEW TOWN POLICE
|
June 18, 2018 |
LOKESHS Vs. STATE OF KARNATAKA
|
December 28, 2018 |
LUBINA W/O VISHAL YALLUR Vs. STATE OF KARNATAKA
|
November 19, 2018 |
LUNDBECK INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
September 26, 2018 |
M A DADAPPER S/O M A RAHEEM Vs. COMMISSIONER COMMERCIAL TAXES
|
October 9, 2018 |
M A KARUNESH Vs. THE JOINT DIRECTOR DEPARTMENT OF MINES AND GEOLOGY
|
July 20, 2018 |
M A RAGHURAMAN, S/O M A ANANTHACHAR Vs. STATE BY INSPECTOR OF POLICE C B I/ACB, BANGALORE
|
August 21, 2018 |
M ABDUL ZAHID DIRECTOR VEEYEM PRIVATE LIMITED Vs. STATE REPRESENTED BY SUPERINTENDENT OF POLICE
|
October 1, 2018 |
M ANANTHRAM SINGH Vs. KAUSALYA BAI K MANIRAM SINGH AND OTHERS
|
January 16, 2018 |
M B SREEDHAR Vs. M N CHANDRASHEKHAR
|
March 15, 2018 |
M B V SUBBA RAO Vs. H D F C ERGO GENERAL INSURANCE CO, LTD
|
October 10, 2018 |
M BASAVARAJU @ BASAVA Vs. STATE BY HULIMAVU POLICE STATION
|
August 6, 2018 |
M BHASKAR Vs. VEENA
|
December 11, 2018 |
M C RUDRAPPA @ RUDRESH Vs. M H RACHANA
|
March 7, 2018 |
M C SUNIL @SUNI @ BHANU PRAKASH, SON OF LATE CHANDRACHARI Vs. STATE OF KARNATAKA
|
October 12, 2018 |
M CHINNAPPA S/O LATE NEELAMMA Vs. STATE OF KARNATAKA
|
November 14, 2018 |
M D JAYAKUMAR Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE
|
October 23, 2018 |
M ESHAPPA Vs. KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED
|
February 19, 2018 |
M G RAMANI Vs. INDIRA DEENADAYAL NAIDU
|
August 14, 2018 |
M G SHARADA BAI Vs. MYTRA D/O LATE M H GANGADHAR
|
August 9, 2018 |
M G YASHODHA Vs. G K VENKATAPPA
|
March 26, 2018 |
M GANESH Vs. M VIJAYALAKSHMI
|
July 26, 2018 |
M IMTIYAZUDDIN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) SALEM LIMITED
|
October 3, 2018 |
M J APPAJI Vs. T PUSHPARAJ
|
November 29, 2018 |
M J BALACHANDER Vs. COMMISSIONER, BBMP
|
January 3, 2018 |
M JUSTIN SAMSON Vs. STATE OF KARNATAKA
|
December 28, 2018 |
M K THAMMAIAH, S/O KEMPEGOWDA Vs. STATE OF KARNATAKA
|
April 16, 2018 |
M KEMPEGOWDA Vs. STATE OF KARNATAKA
|
October 23, 2018 |
M KRISHNA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
|
September 11, 2018 |
M KRISHNAPPA Vs. K MAHABALA ADIGA
|
August 30, 2018 |
M L RAMAMURTHY Vs. H L GANGADHAR
|
January 25, 2018 |
M LAKSHMI SHETTY Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
March 13, 2018 |
M M ASSOCIATES Vs. STATE OF KARNATAKA
|
November 27, 2018 |
M MALLAIAH Vs. STATE OF KARNATAKA
|
February 16, 2018 |
M MOHAN RAO Vs. WORKS MANAGER REGIONAL WORKSHOP, K S R T C HASSAN
|
March 1, 2018 |
M MUNIRAJU Vs. K SELVAM
|
June 7, 2018 |
M N P M HOUSING COLONY RETIRED EMPLOYEES WELFARE ASSOCIATION (REGD) Vs. OFFICIAL LIQUIDATOR OF MANDYA NATIONAL PAPER MILLS LTD
|
September 27, 2018 |
M N SHANKAR Vs. MANAGING DIRECTOR B M T C SHANTHI NAGAR
|
September 20, 2018 |
M N SUNEETHA Vs. STATE OF KARNATAKA
|
April 10, 2018 |
M NANJUNDASWAMY S/O MARISWAMAPPA Vs. STATE OF KARNATAKA
|
November 16, 2018 |
M NARAYANASWAMY Vs. STATE OF KARNATAKA, BY CENTRAL BUREAU OF INVESTIGA
|
March 7, 2018 |
M NETRAVATHI Vs. DEEVEERAMMA
|
September 5, 2018 |
M P GOUDAR Vs. I G-CUM-CHIEF SECURITY COMMISSIONER/RAILWAY PROTEC
|
March 14, 2018 |
M P RAGHAVENDRA Vs. R L RACHANA
|
April 16, 2018 |
M PARVATHI M B B S , DGO, DNB, W/O RAVINDRA V P Vs. STATE OF KARNATAKA REP BY ASHOKNAGAR POLICE STATION, BENGALURU
|
September 14, 2018 |
M PRABHU Vs. MANAGEMENT OF SKF BEARINGS INDIA LTD , BANGALORE
|
March 9, 2018 |
M PREMANAND KAMATH Vs. B HEMAVATHI AND ORS
|
January 25, 2018 |
M PUTTASWAMY Vs. STATE OF KARNATAKA REP
|
August 18, 2018 |
M R JAGADEESH Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL
|
April 9, 2018 |
M R KHANDARE S/O RAMAPPA Vs. STATE
|
April 27, 2018 |
M R MOHAN Vs. DIVISIONAL CONTROLLER KSRTC DAVANAGERE
|
April 13, 2018 |
M R MOHAN MURTHY Vs. STATE OF KARNATAKA
|
September 5, 2018 |
M R SEETHARAM Vs. M R RAGHURAM
|
November 19, 2018 |
M R VENKATESH Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
|
October 22, 2018 |
M RAGHUNATH CHOWDHARY Vs. MYSORE TOOLS PVT LTD
|
September 27, 2018 |
M RAJESH Vs. STATE OF KARNATAKA
|
August 7, 2018 |
M RATHNAMMA Vs. UNITED INDIA INSURANCE CO LTD
|
July 18, 2018 |
M RAVI NARAYANA REDDY S/O N MALLAIAH REDDY Vs. U GOPALAPPA S/O LATE DYAVANANJAPPA
|
August 8, 2018 |
M S CHIDAMBARA S/O SOMAIAH Vs. 1 PUNJAB NATIONAL BANK, BY ITS MANAGER
|
February 26, 2018 |
M S HARISH Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
|
February 19, 2018 |
M S JAYASHEELA Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
September 25, 2018 |
M S MAHADEVASWAMY Vs. ADDL REGISTRAR OF CO-OPERATIVE SOCIETY (HOUSING AN
|
March 22, 2018 |
M S PUTTARAJU Vs. H M MUNIRAJU
|
November 9, 2018 |
M S RAMESH S/O LATE SIDDAPAGOWDA Vs. STATE OF KARNATAKA BY N R PURA POLICE STATION
|
May 23, 2018 |
M S SHASHANK Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
|
July 23, 2018 |
M S VENKATESH Vs. UNION OF INDIA
|
May 28, 2018 |
M SATHISHAKAR Vs. LALITH KUMAR
|
February 5, 2018 |
M SHANKAR Vs. M S SURENDRA
|
August 10, 2018 |
M SHARADAMMA
W/O T D SUBRAMANYA Vs. STATE OF KARNATAKA
|
December 3, 2018 |
M SHIVAPRASAD S/O LATE M MALLAIAH Vs. STATE OF KARNATAKA
|
July 5, 2018 |
M SHIVASHANKAR S/O R MARISHAMAPPA Vs. DEPUTY COMMISSIONER
|
February 8, 2018 |
M SHOBHA D/O MUTHAPPA Vs. M N SAREYU W/O SRINIVAS
|
November 27, 2018 |
M SIDDAPPA S/O SANNA THIMMAIAH Vs. STATE OF KARNATAKA THROUGH JAGALURU POLICE STATION REPRESENTED BY ITS STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA BENGALURU
|
October 1, 2018 |
M SIDDARAM REDDY Vs. LAND ACQUISITION OFFICER, ASSISTANT COMMISSIONER
|
April 5, 2018 |
M THAYAMMA Vs. SECRETARY TO GOVT OF KARNATAKA HOUSING & URBAN DEVELOPMENT DEPARTMENT
|
May 30, 2018 |
M V GOVINDARAJU Vs. ANASUYA @ ANUSUYAMMA
|
June 6, 2018 |
M V MANJUNATH Vs. K K BOGAPPA
|
May 30, 2018 |
M VEENA WIFE OF HONNEGOWDA D/O LATE MADEGOWDA Vs. SUMA
|
November 14, 2018 |
M VENKATESH Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
|
March 23, 2018 |
M VIJAY KUMAR Vs. STATE OF KARNATAKA, BY CHINTAMANI TOWN POLICE, REP
|
March 2, 2018 |
M VIJAYKRISHNA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT
|
December 15, 2018 |
M. ASADULLA KHAN Vs. B. LAKSHMIPATHIRAJU
|
December 5, 2018 |
M. BABUREDDY Vs. V. KAMAL RAJ
|
December 14, 2018 |
M. CHANDRAPPA S/O SINGAPPA Vs. STATE BY MADANAYAKANAHALLI POLICE STATION
|
February 1, 2018 |
M. K. AGROTECH P. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
|
November 29, 2018 |
M. K. VENKATESH Vs. COMMISSIONER
|
January 12, 2018 |
M. MANJUNATHA Vs. THE STATE OF KARNATAKA
|
October 1, 2018 |
M. MOHAMMAD MUNEER Vs. THE EXECUTIVE OFFICER TALUKA PANCHAYAT SANDUR AND OTHERS
|
July 25, 2018 |
M. NARAYANASWAMY Vs. S. NARASIMHAPPA
|
February 15, 2018 |
M. PAVAN KUMAR @ PAVAN S/O MUTHU @ CAR MUTHU & ORS. Vs. THE STATE OF KARNATAKA
|
June 7, 2018 |
M. RATNAVARMA PADIVAL AND ORS. Vs. M/S BALLAL AND PADIVAL TILES POST GANJIMUTT MANGALORE TALUK
|
January 5, 2018 |
M. SUKANAYA @ SUKANAYAMMA AND OTHERS Vs. MANAGING DIRECTOR M/S. APC DRILLING AND CONSTRUCTION COMPANY AND ORS.
|
April 11, 2018 |
M. SWAMYJI Vs. STATE OF KARNATAKA AND OTHERS
|
April 26, 2018 |
M. S. PUTTARAJU Vs. BK HALLI GRAMA PANCHAYAT JALA HOBLI
|
November 9, 2018 |
M.E.YELLOJI RAO AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
October 29, 2018 |
M.J. MOHAN Vs. STATE OF KARNATAKA
|
December 21, 2018 |
M.K. SUBBAIAH AND ANOTHER Vs. MANAGEMENT OF BHARATH ELECTRONICS LTD.
|
July 25, 2018 |
M.L. MOHAN & ORS. Vs. V.B. KRISHNAPPA
|
June 21, 2018 |
M.N. NAZEER @ NAJJU, S/O. NISAR Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
M.NARAYANA SWAMY Vs. THE COMMISSIONER
|
March 28, 2018 |
M.P. CHINNAPPA Vs. THE STATE OF KARNATAKA
|
August 30, 2018 |
M.S. ANURADHA Vs. S.V. RAMANUJAMMA
|
July 9, 2018 |
M.S. MANOHARAN AND ORS. Vs. KRUTHARATHNA SINCE DEAD BY HER L.RS. AND ORS.
|
June 6, 2018 |
M.SHOEL Vs. THE STATE OF KARNATAKA
|
October 23, 2018 |
M.V. NANDINI Vs. RAVIKUMAR
|
December 7, 2018 |
M/S BAJAJ ALLIANZ INSURANCE COMPANY LTD. Vs. V. MURALI AND OTHER
|
May 30, 2018 |
M/S BHARAT ELECTRONICS LTD JALAHALLI POST BENGALURU Vs. SRI. S. SRINIVASAN S/O SRI. S. ACHARYA AND OTHERS
|
July 18, 2018 |
M/S CHAMUNDESWARI DIAMOND TOOLS (P) LTD. Vs. THE MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION AND OTHERS
|
October 26, 2018 |
M/S CHIRSTU SEVA SAMAJ Vs. BISHOP DR. M FRANCIS JACKSON
|
February 6, 2018 |
M/S M.K. SWAMY AND SONS, SY. Vs. THE COMMISSIONER OF EXCISE IN KARNATAKA
|
January 8, 2018 |
M/S MACHINE & MEN COMBINE RMV CLUSTERS Vs. B FOURNESS (P) LIMITED
|
July 26, 2018 |
M/S MIDWEST GOLD LIMITED Vs. THE STATE OF KARNATAKA
|
November 15, 2018 |
M/S MURDESHWAR INDUSTRIES Vs. THE STATE OF KARNATAKA, REP BY ITS CHIEF SECRETARY
|
February 21, 2018 |
M/S NATIONAL INSURANCE COMPANY LIMITED AND OTHERS Vs. SRI ROLAND T SALINS AND OTHERS
|
July 12, 2018 |
M/S OSWAL BEVERAGES Vs. R.VINUTHA
|
February 6, 2018 |
M/S RADIALL INDIA PVT. LTD. Vs. UNION OF INDIA
|
September 24, 2018 |
M/S SCHNEIDER ELECTRIC Vs. UNITED TELECOMS LIMITED
|
January 12, 2018 |
M/S SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT LTD. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA LABOUR DEPARTMENT VIKASA SOUDHA DR AMBEDKAR VEEDHI BANGALORE
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November 13, 2018 |
M/S SEEMA CATERERS SITUATED AT 3261 Vs. THE UNION OF INDIA MINISTRY OF RAILWAYS
|
October 31, 2018 |
M/S SHAH AGENCIES AND OTHERS Vs. M/S GUL MOHAR ENTERPRISES
|
June 25, 2018 |
M/S TELEKOM MALAYSIA BERHAD Vs. UNION OF INDIA
|
February 12, 2018 |
M/S VENKATESHWARA TRAVELS BY T VENKATESAN Vs. REGIONAL TRANSPORT AUTHORITY
|
September 18, 2018 |
M/S. ABHINANDAN STONE CRUSHERS Vs. STATE OF KARNATAKA AND ANOTHERS
|
February 21, 2018 |
M/S. ABHINANDAN STONE CRUSHERS, REP. ITS PROPRIETOR, S.N. SRINIVAS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
M/S. ADARSHA GRANITES STONE CRUSHERS Vs. STATE OF KARNATAKA, DEPARTMENT OF MINES AND GEOLOGY, KHANIJA BHAVAN AND OTHERS
|
June 26, 2018 |
M/S. ADIGA FAST FOOD Vs. B. PRASANNA KUMAR S/O LATE ASHWATHANARANAIAH. B AND OTHER
|
July 3, 2018 |
M/S. AKZO NOBEL INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LTU,
|
July 4, 2018 |
M/S. ALTAIR ENGINEERING INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
July 9, 2018 |
M/S. ARYAN BUILDERS AND DEVELOPERS AND OTHER Vs. SRI RAMAN KUMAR SINGH AND OTHER
|
September 3, 2018 |
M/S. ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. AND OTHERS Vs. M/S. R.G. NETWORK @ M/S. RAGHAVENDRA
|
September 20, 2018 |
M/S. AUTOMOTIVE AXLES LTD. Vs. N. SANDESHKUMAR AND ANOTHER
|
May 29, 2018 |
M/S. BALAJI INDUSTRIES Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
|
February 6, 2018 |
M/S. BARAFWALA COLD STORAGE AND AGRO PROCESSOR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
June 28, 2018 |
M/S. BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S. CAPITAL ELECTECH PRIVATE LIMITED
|
October 3, 2018 |
M/S. BHARATHIYA INTERNATIONAL LIMITED NO.27/2 Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
M/S. BIESSE MANUFACTURING CO. PVT. LTD. Vs. STATE OF KARNATAKA
|
February 6, 2018 |
M/S. BONN SCHTERING BIO SCIENCES AND OTHERS Vs. STATE
|
September 20, 2018 |
M/S. C.C.I. LTD. Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND OTHERS
|
July 17, 2018 |
M/S. C.M. ENVIROSYSTEMS PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
M/S. CHANDANA ENGINEERING WORKS Vs. M/S. BHUSHAN STEEL LIMITED AND ANOTHER
|
April 20, 2018 |
M/S. CUREJOY HEALTH CARE INDIA PVT. LTD. Vs. MRS. MADHU JAIN AND OTHERS
|
June 8, 2018 |
M/S. DEEPAK EXTRUSIONS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4)
|
February 20, 2018 |
M/S. DIGANATHA MUDRANA LTD. Vs. MR. KRISHNA B. N.
|
February 6, 2018 |
M/S. DRN INFRASTRUCTURE ENGINEERS AND CONTRACTORS Vs. THE STATE OF KARNATAKA AND OTHERS
|
April 9, 2018 |
M/S. EURO METAL AND GLASS INTERIORS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 27, 2018 |
M/S. FAW TECHNOLOGIES O/A CHITRADURGA Vs. THE STATE OF KARNATAKA DEPT OF EMPLOYMENT AND TRAINING
|
January 30, 2018 |
M/S. FIORANO SOFTWARE TECHNOLOGIES PVT. LTD. Vs. THE 2ND ADDITIONAL LABOUR COURT
|
October 4, 2018 |
M/S. FRIDGE HOUSE AND ANOTHER Vs. M/S. K.M. AKBAR TRUST AND OTHERS
|
June 28, 2018 |
M/S. G.P.V. ENTERPRISES Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
February 16, 2018 |
M/S. GALPHA LABORATORIES LTD. AND OTHER Vs. STATE
|
August 27, 2018 |
M/S. GLOBAL ENERGY PVT. LTD. AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHERS
|
January 11, 2018 |
M/S. GOD GRANITES NO. 77 Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO GOVERNMENT AND OTHERS
|
June 26, 2018 |
M/S. GREENTEX MINING INDUSTRIES LTD. AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 26, 2018 |
M/S. HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
June 11, 2018 |
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SRI. PUTTASWAMAIAH N. AND OTHERS
|
April 17, 2018 |
M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SRI. T. VISHWANATH
|
October 4, 2018 |
M/S. INTEGRATED ELECTRIC COMPANY PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
M/S. JANAPRIYA PROPERTIES PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
|
November 29, 2018 |
M/S. K P GROUPS (THE WAREHOUSE BAR AND RESTAURANT) Vs. THE COMMISSIONER OF EXCISE TTMC BUILDING, NGO COLONY WILSON GARDEN AND OTHERS
|
May 28, 2018 |
M/S. K2K INFRASTRUCTURE (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
January 30, 2018 |
M/S. KABINI MINERALS PVT. LTD. Vs. THE SECRETARY TO GOVERNMENT
|
July 20, 2018 |
M/S. KAILASH BAR AND RESTAURANT Vs. THE STATE OF KARNATAKA AND OTHER
|
September 24, 2018 |
M/S. KALYANI MOTORS PVT. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT)
|
September 24, 2018 |
M/S. LINGESHWARA ENTERPRISES (B. M. ANAND AND A. ANUP KUMAR) Vs. THE STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT AND OTHERS
|
February 19, 2018 |
M/S. MADHURA INDUSTRIES AND OTHERS Vs. THE AUTHORISED OFFICER AND ANOTHERS
|
June 1, 2018 |
M/S. MEDOPHARM Vs. MR. B.V. SAMPANGI
|
July 11, 2018 |
M/S. MEGHA MOVIES Vs. UNION OF INDIA AND OTHERS
|
September 3, 2018 |
M/S. N.B. CONSTRUCTION COMPANY Vs. THE KARNATAKA STATE AGRICULTURE PRODUCE PROCESSING AND EXPORT CORPORATION LIMITED
|
August 29, 2018 |
M/S. N.D. DEVELOPERS PVT. LTD. Vs. SMT. VANDANA
|
August 29, 2018 |
M/S. N.D. DEVELOPERS, PVT. LTD. Vs. SMT. BHARATHI AND ORS.
|
July 12, 2018 |
M/S. NAVODAYA EDUCATION TRUST Vs. UNION OF INDIA
|
February 5, 2018 |
M/S. NITESH HOUSING DEVELOPERS PVT. LTD. AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHER
|
July 31, 2018 |
M/S. OM TRADERS Vs. THE UNION OF INDIA
|
February 9, 2018 |
M/S. OMEGA HEALTHCARE MANAGEMENT SERVICES PVT. LTD. Vs. MR. KAMALRAJ CHANDRASEKARAN
|
February 9, 2018 |
M/S. ORIENTAL INSURANCE CO. LTD. Vs. A AHMED BASHA BIN ABDUL AJEEJ AND OTHER
|
August 2, 2018 |
M/S. ORIENTAL INSURANCE COMPANY Vs. SURYAKANTHA POOJARY, S/O. LATE LAXMANA POOJARY, AGED ABOUT 55 YEARS, RESIDING AT THAVAREKERE, MATTUKOPPA, MATTU, UDUPI TALUK AND DISTRICT
|
January 23, 2018 |
M/S. P.M.GRANITES EXPORTS PVT. LTD. Vs. MR. T. MANOHARAN
|
June 7, 2018 |
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. TAGORE PUBLIC SCHOOL KURUKSHETRA ROAD
|
June 8, 2018 |
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. YASODA CONCEPT SCHOOL
|
October 3, 2018 |
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. SRI DATTA SAI HIGH SCHOOL BETHAMANGALA
|
September 24, 2018 |
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. DANIEL PUBLIC SCHOOL
|
September 20, 2018 |
M/S. PEPSICO INDIA HOLDING (P) LTD. Vs. KARNATAKA ENGINEERING AND GENERAL WORKERS UNION
|
October 5, 2018 |
M/S. POPULAR ADVERTISERS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 8, 2018 |
M/S. PRESTIGE SHELTERS PVT. LTD. Vs. M/S. PRESTIGE ESTATES PROJECTS(P) LTD.
|
June 20, 2018 |
M/S. RAJESH EXPORTS LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
September 14, 2018 |
M/S. SARDAR ELECTRIC HOUSE Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 20, 2018 |
M/S. SEVA SWITCH GEAR PVT . LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND OTHERS
|
October 29, 2018 |
M/S. SHAAN PETROLEUM HPCL PETORL/DIESEL RETAIL OUTLET Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
|
February 1, 2018 |
M/S. SHAKTI PHARMACEUTICALS Vs. SANTOJI JAIRAM PAVALE
|
April 3, 2018 |
M/S. SHIKSHA INFOTECH PRIVATE LIMITED Vs. M/S PEARSON INDIA EDUCATION SERVICES PRIVATE LTD.
|
April 19, 2018 |
M/S. SHIPRA ESTATE LIMITED Vs. THE ASSISTANT COMMISSIONER, BANGALORE NORTH SUB DIVISION BANGALORE
|
January 30, 2018 |
M/S. SHREE MALLIKARJUNA SHIPPING PVT. LTD. Vs. THE UNDER SECRETARY DEPARTMENT OF PWD (PORT AND INLAND WATER TRANSPORT) AND OTHERS
|
September 10, 2018 |
M/S. SKILL TECH ENGINEERS Vs. COMMISSIONER OF CENTRAL TAXES OFFICE OF THE PRINCIPAL COMMISSIONER OF GST AND CENTRAL EXCISE VINAYA MARAGA SIDDARTHNAGAR MYSORE
|
October 22, 2018 |
M/S. SRI BHUVANESH ENGINEERING WORKS Vs. M/S. TAMILNAD MERCANTILE BANK LTD. AND ANOTHERS
|
February 28, 2018 |
M/S. SRI LAVEN ENGINEERING PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
M/S. SUMAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
February 20, 2018 |
M/S. SUPRAJIT ENGINEERING LTD. Vs. M/S. VINIR ENGINEERING PVT. LTD.
|
December 19, 2018 |
M/S. SUPREME TILE WORKS Vs. THE ASST. PROVIDENT FUND COMMISSIONER
|
February 1, 2018 |
M/S. SWARNA ELECTRICALS AND OTHERS Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2018 |
M/S. TATA AIG GENERAL INSURANCE AND OTHERS Vs. SMT. JYOTHI AND OTHERS
|
September 18, 2018 |
M/S. URC CONSTRUCTIONS PRIVATE LIMITED Vs. M/S. HABITAT PRAGNYA PROPERTIES PRIVATE LIMITED
|
April 13, 2018 |
M/S. VASAN HEALTH CARE PVT. LTD. Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
February 22, 2018 |
M/S.G-HANZ (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
February 6, 2018 |
M/S.SINCHANA RECREATION ASSOCIATION A REGISTERED SOCIETY Vs. STATE OF KARNATAKA AND OTHERS
|
October 29, 2018 |
M/S.UNICORN RESTAURANT Vs. M/S. K.M. AKBAR TRUST NO. 94/3
|
July 19, 2018 |
MAALENAHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTDLTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 5, 2018 |
MABUNNI W/O MAHAMMED Vs. MABUNNI W/O MAHAMMED
|
January 4, 2018 |
MADAN LAL J HINDUJA Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
|
February 21, 2018 |
MADANA Vs. STATE OF KARNATAKA
|
August 29, 2018 |
MADANNA Vs. CHITHAIAH AND ANOTHER
|
April 2, 2018 |
MADAPPA @ MADESHA Vs. STATE OF KARNATAKA
|
July 23, 2018 |
MADAPPA @ MAHADEVEGOWDA Vs. STATE OF KARNATAKA
|
September 3, 2018 |
MADESHA @ AVVA MADESHA Vs. STATE OF KARNATAKA
|
August 14, 2018 |
MADHAVDAS Vs. STATE OF KARNATAKA
|
January 12, 2018 |
MADHU B.M. S/O LATE MAHALINGAPPA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHERS
|
June 27, 2018 |
MADHU SOLANKI Vs. INCOME-TAX OFFICER
|
November 13, 2018 |
MADHUKAR G ANGUR Vs. ALLIANCE BUSINESS SCHOOL
|
March 28, 2018 |
MADHUKARA Vs. STATE OF KARNATAKA
|
November 2, 2018 |
MADHURA SHEKAR Vs. S KUMAR, MAJOR
|
December 20, 2018 |
MADHURI M AND OTHERS Vs. D.B. JATTI AND OTHERS
|
May 29, 2018 |
MADHUSUDANA K S Vs. STATE OF KARNATAKA
|
April 25, 2018 |
MADHUSUDHAN AND OTHERS Vs. B. BASKARAN AND OTHERS
|
April 9, 2018 |
MADHUSUDHAN B.R. AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
MADIVALAPPA B. CHEBBI, S/O BASAVANTAPPA CHEBBI Vs. THE GENERAL MANAGER PERSONNEL CELL, STAFF WELFARE DIVISION HEAD OFFICE
|
February 27, 2018 |
MADIVALAPPA DODDABHIMAPPA HUDED AND OTHERS Vs. STATE OF KARNATAKA
|
April 13, 2018 |
MADIVALAPPA MADEPPA S/O MALLAPPA TALAWAR Vs. STATE OF KARNATAKA
|
June 11, 2018 |
MADIWAL Vs. SHANTABAI
|
September 27, 2018 |
MAHABALA SHETTY Vs. VASUDEVA BHAT
|
November 28, 2018 |
MAHABALESHWAR SAVLO MADIVAL Vs. STATE OF KARNATAKA
|
June 5, 2018 |
MAHABOOB GHOUSE Vs. STATE BY YADGIRI TOWN POLICE YADGIRI
|
December 6, 2018 |
MAHADEV Vs. STATE OF KARNATAKA AND OTHERS
|
January 4, 2018 |
MAHADEV TALAWAR Vs. IRAPPA HATTI
|
April 3, 2018 |
MAHADEVA Vs. STATE OF KARNATAKA
|
November 15, 2018 |
MAHADEVA Vs. STATE OF KARNTAKA
|
February 22, 2018 |
MAHADEVA @ MAHADEVANAYAKA S/O KALANAYAKA Vs. STATE OF KARNATAKA
|
April 21, 2018 |
MAHADEVA R. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 26, 2018 |
MAHADEVA S/O ESWARAPPA RATODA Vs. STATE OF KARNATAKA
|
May 31, 2018 |
MAHADEVA S/O KUSHAL RAO Vs. STATE OF KARNATAKA THROUGH SHIVALLI POLICE
|
September 22, 2018 |
MAHADEVA S/O MUNISHETTY Vs. STATE OF KARNATAKA
|
July 20, 2018 |
MAHADEVAIAH Vs. STATE BY KODIHALLI POLICE REP BY SPP, SPP OFFICE
|
June 6, 2018 |
MAHADEVAIAH S/O MANCHAIAH Vs. SHIVALINGAIAH S/O KALAIAH
|
February 27, 2018 |
MAHADEVAMMA W/O LATE CHIKKAMADEGOWDA Vs. BHAGYA W/O MANJUNATHA
|
March 15, 2018 |
MAHADEVANAIKA @ SETU Vs. STATE OF KARNATAKA
|
September 22, 2018 |
MAHADEVAPPA S/O PARVATEPPA BELAVALAD Vs. TARAMATI W/O SHANKAR SAKENAVAR
|
March 1, 2018 |
MAHADEVASHETTY S/O LATE BORASHETTY Vs. KALAMMA W/O LATE KALAPPA
|
January 3, 2018 |
MAHADEVI Vs. MAHADEV
|
March 6, 2018 |
MAHADEVI Vs. KUMAR S/O RAGHUNATH CHAVAN
|
March 27, 2018 |
MAHADEVI Vs. STATE OF KARNATAKA, REP BY ITS SECRETARY, WOMEN
|
April 12, 2018 |
MAHADEVI @ MAHADEVAMMA Vs. BASWANTHRAO B SAPPANDI
|
April 11, 2018 |
MAHALAKSHMI Vs. EESHAN CONSTRUCTIONS, BANGALORE AND OTHERS
|
September 20, 2018 |
MAHALAKSHMI H BHAT Vs. SHARADA NAYAKLABIC
|
December 19, 2018 |
MAHALINGAPPA ALIAS MAHALINGA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO LTD , BENGALURU AND OTHERS
|
February 12, 2018 |
MAHAMMAD SHARIFF Vs. STATE OF KARNATAKA THROUGH CHANDRA LAYOUT POLICE STATION
|
June 22, 2018 |
MAHANANDA Vs. GURULINGAPPA
|
April 16, 2018 |
MAHANANDA W/O LATE SHIVARAJ PATIL Vs. GURULINGAPPA S/O VEERBHADRAPPA
|
April 16, 2018 |
MAHANTAMMA Vs. SHIVUKUMAR S/O HANAMATAPPA SHIRUR
|
January 5, 2018 |
MAHANTAYYA (MANTAYYA) Vs. CHANNAVVA W/O GADIGAYYA HIREMATH
|
January 12, 2018 |
MAHANTAYYA S/O GANGAYYA HIREMATH Vs. GOURAMMA W/O MAHANTHAYYA
|
March 7, 2018 |
MAHANTESH KONI Vs. B KOTTRAPPA
|
April 26, 2018 |
MAHANTESH S/O BHIMASHI NAVALAGUND Vs. KIRTI W/O MAHANTESH NAVALAGUND
|
April 16, 2018 |
MAHANTHASWAMIJI OF DEVANUR MUTT Vs. VASUDEVAMURTHY R
|
May 29, 2018 |
MAHATHMA GANDHI MEMORIAL EDUCATIONAL SOCIETY (REGD Vs. DIRECTOR, & APPELLATE AUTHORITY, PRE-UNIVERSITY ED
|
March 19, 2018 |
MAHAVEER Vs. STATE OF KARNATAKA, BY MUDHOL P S , REP BY STATE P
|
March 1, 2018 |
MAHAVEER S/O SHANKAR HOLLIKUPPE Vs. THE STATE OF KARNATAKA
|
May 30, 2018 |
MAHEBOOB SAB Vs. MAHAMMED SAB
|
March 22, 2018 |
MAHENDRA KARLE Vs. ASSISTANT DIRECTOR OF FACTORIES
|
September 15, 2018 |
MAHENDRA KUMAR S/O MOHANLAL @ SUMERMAL Vs. GANGAMMA B W/O H VISHWANATH
|
June 5, 2018 |
MAHENDRA REDDY AND OTHERS Vs. STATE OF KARNATAKA
|
July 6, 2018 |
MAHESH Vs. STATE OF KARNATAKA
|
December 28, 2018 |
MAHESH & ASSOCIATES Vs. B K GARUDACHARLABIC
|
April 26, 2018 |
MAHESH @ HANDIGANALA MAHESH Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
MAHESH K S S/O SHIVANNA Vs. STATE OF KARNATAKA REP BY SECRETARY DEPARTMENT OF
|
April 5, 2018 |
MAHESH KHAITAN, S/O. BAJARANG LAL KHAITAN Vs. SMT JAYALAKSHMAMMA, W/O LATE SHANKARAPPA @ INAMDAR SHANKARAPPA AND OTHERS
|
April 10, 2018 |
MAHESH S/O ANNARAO AJAGOND Vs. STATE
|
February 9, 2018 |
MAHESH S/O HEMADREPPA SAJJANAAR Vs. AUTHORIZED OFFICER/DEPUTY GENERAL MANAGER, IDBI BANK LTD
|
April 12, 2018 |
MAHESH S/O LATE SOMAPPA Vs. STATE BY K R PET RURAL POLICE MANDYA DISTRICT
|
June 23, 2018 |
MAHESH V. S/O VENKATESH N Vs. THE STATE OF KARNATAKA THE SUB INSPECTOR MANDYA WEST POLICE STATION
|
January 30, 2018 |
MAHESHA Vs. STATE OF KARNATAKA
|
September 6, 2018 |
MAHESHA D K @ GOOLI MAHESHA S/O KARIYAPPA Vs. STATE OF KARNATAKA BY K M DODDI
|
April 20, 2018 |
MAHESHA N Vs. MURUGANANDHANAM K
|
January 5, 2018 |
MAHESHA V @ MAGGI Vs. STATE OF KARNATAKA
|
January 16, 2018 |
MAHESHWARI W/O M CHANDRASHEKAR Vs. M CHANDRASHEKAR
|
November 15, 2018 |
MAHIBOOB @ MAIBUB S/O KUTUBUDDIN MULLA Vs. STATE OF KARNATAKA REPRESENTED BY ITS DEPUTY SECRE
|
April 24, 2018 |
MAHINDRA SANYO SPECIAL Vs. UNION OF INDIA
|
November 15, 2018 |
MAHMADA YASEEN @ YASEEN Vs. THE STATE OF KARNATAKA AND OTHER
|
January 31, 2018 |
MAILEGOWDA Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
|
March 14, 2018 |
MAJRODDIN @ MAZAR Vs. STATE OF KARNATAKA
|
April 27, 2018 |
MALA D Vs. SHASHIKALA
|
February 8, 2018 |
MALA, W/O NATESAN Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
March 13, 2018 |
MALAKENDRA RAO Vs. BASAVANTRAO
|
January 12, 2018 |
MALAPPA Vs. STATE OF KARNATAKA
|
October 12, 2018 |
MALATESH S/O CHANDRACHARYA KAMMAR Vs. TIPPANNA S/O FAKKIRAPPA GOUDRA
|
January 12, 2018 |
MALATESH S/O NEELAPPA DODDAMANI Vs. YALLAVVA DODDAMANI
|
March 20, 2018 |
MALESHAIAH AND ANOTHER Vs. MANAGING DIRECTOR BANGALORE ELECTRICITY SUPPLY COMPANY LTD.
|
April 25, 2018 |
MALIK Vs. KATAMLINGAIAH AND OTHERS
|
April 5, 2018 |
MALLAMMA W/O BHIMARAYA ALIPUR Vs. REGISTRAR (KU), VICE CHANCELLOR, KANNADA UNIVERSIT
|
March 19, 2018 |
MALLAMMA W/O BYLAPPA Vs. STATE OF KARNATAKA
|
December 10, 2018 |
MALLANAGOUDA S/O MELAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
|
June 7, 2018 |
MALLANNA @ MALLAPPA S/O BASANNA Vs. D M SUKALI MATA
|
April 24, 2018 |
MALLAPPA Vs. SHANKREMMA @ GOURAMMA AND OTHERS
|
October 23, 2018 |
MALLAPPA @ MALLA S/O SHANKRAPPA JAMMOR Vs. STATE OF KARNATAKA BY SPL POLICE STATION EXICSE ENFORCEMENT AND LOTTERY PROHIBITION CELL
|
June 21, 2018 |
MALLAPPA @ MALLAIAH S/O. YALLAPPA AND OTHERS Vs. B.S. PRITVIRAJ SING
|
February 6, 2018 |
MALLAPPA BASAPPA IHOLE Vs. STATE OF KARNATAKA
|
October 3, 2018 |
MALLAPPA S/O CHANNABASAPPA DODDAMANI Vs. STATE OF KARNATAKA
|
September 17, 2018 |
MALLAPPA SIDDAPPA CHALAVADI Vs. STATE OF KARNATAKA
|
September 25, 2018 |
MALLEDEVIRAPPA Vs. STATE OF KARNATAKA
|
July 2, 2018 |
MALLESH PRAKASH RANE Vs. SMT. DEEPIKA G.D.
|
February 21, 2018 |
MALLESH S/O SANNA SURA SHETTY Vs. GURUMURTHY S/O RANGE GOWDA
|
July 17, 2018 |
MALLESHA Vs. STATE, REP BY ANEKAL POLICE STATE PUBLIC PROSECUTOR
|
December 6, 2018 |
MALLESHAPPA @ MALLESHAPPA K R Vs. B C SATHISHLABIC
|
December 14, 2018 |
MALLIKA Vs. STATE OF KARNATAKA
|
November 27, 2018 |
MALLIKA W/O DINESH RAO Vs. MANAGING DIRECTOR, NWKRTC GOKUL ROAD
|
July 30, 2018 |
MALLIKARJUN Vs. MANAGEMENT OF NWKRTC
|
March 21, 2018 |
MALLIKARJUN P.G. Vs. THE STATE OF KARNATAKA BY RAM MURTHY NAGAR POLICE STATION
|
August 21, 2018 |
MALLIKARJUN S/O KASHINATH SHIVAPUJE Vs. SANJU KUMAR S/O RATNAJI TELAM
|
April 19, 2018 |
MALLIKARJUNA V M Vs. STATE OF KARNATAKA BY MAHILA POLICE STATION
|
July 12, 2018 |
MALLIKARJUNAPPA P MALLUR AND ANOTHER Vs. CHANDRASHEKAR FAKKIRAPPA SAVANUR
|
April 2, 2018 |
MALNADU KANNADA HIGH SCHOOL Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 4, 2018 |
MALTHESHA B.ED COLLEGE REP BY ITS MANAGING TRUSTEE CUM PRINCIPAL AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
MAMATADEVI Vs. P MOHAMMAD SALEEM
|
October 12, 2018 |
MAMATHA Vs. JAYANANDA AND OTHERS
|
April 5, 2018 |
MAMATHA Vs. CHANDAKUMAR B M S/O MUNISIDDAPPA B G
|
December 12, 2018 |
MAMATHA K B Vs. T SRINIVASA SHIRIYANNAVAR
|
November 23, 2018 |
MANAGEMENT OF ADYAR ANAND BHAVAN SWEETS INDIA PVT LTD Vs. REGIONAL DIRECTOR, REGIONAL OFFICE (KARNATAKA) EMPLOYEES STATE INSURANCE CORPORATION
|
September 7, 2018 |
MANAGEMENT OF HEWELET PACKARD INDIA SALES PRIVATE LIMITED Vs. SECRETARY MINISTRY OF LABOUR GOVERNMENT OF KARNATAKA
|
August 13, 2018 |
MANAGEMENT OF KARNATAKA AGRO INDUSTRIES CORPORATION LTD. Vs. VIJAYKUMAR
|
October 31, 2018 |
MANAGEMENT OF KSRTC Vs. RI SIDDARAJ R V
|
March 6, 2018 |
MANAGEMENT OF KSRTC, HASSAN DIVISION Vs. C. PRAKASH
|
June 11, 2018 |
MANAGEMENT OF MYSORE CEMENTS LTD. Vs. M. SHIVARAMA AND OTHERS
|
July 27, 2018 |
MANAGEMENT OF NWKRTC, GADAG DIVISION Vs. SHANKARAGOUDA
|
June 8, 2018 |
MANAGEMENT OF NWKRTC, UTTARA KANNADA DIVISION AND ORS. Vs. CHANDRASHEKARGOUDA AND ORS.
|
December 13, 2018 |
MANAGEMENT OF SYNDICATE BANK Vs. SRI S. S. DESHPANDE
|
April 19, 2018 |
MANAGER Vs. T CHANDRANAIKA S/O TAKRANAIKA
|
January 9, 2018 |
MANAGER Vs. N BHASKAR
|
November 30, 2018 |
MANAGER LEGAL Vs. C H YADAGIRI
|
December 4, 2018 |
MANAGER (LEGAL) SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. JAYSHREE
|
December 15, 2018 |
MANAGER BAJAJ ALLIANZ, GENERAL INSURANCE COMPANY Vs. NAGAMMA @ LAXMI
|
March 1, 2018 |
MANAGER ICICI LOMBARD MOTOR GEN , INS , CO , GULBARGA Vs. VENKATESH S/O THAVAREPPA CHAVAN
|
December 11, 2018 |
MANAGER NATIONAL INSURANCE CO. LTD. AND OTHERS Vs. SMT. SHARADAMMA AND OTHERS
|
April 4, 2018 |
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. NANDABAI W/O LATE DNYANOBA @ DNYNESHWAR @ DNYAND PATIL
|
September 4, 2018 |
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVINDAPPA
|
July 25, 2018 |
MANAGER ORIENTAL INSURANCE CO LTD Vs. HANUMANTHAIAH, S/O LATE AMBULAIAH
|
April 5, 2018 |
MANAGER RAITA SEVA CO-OP SOCIETY LTD Vs. MAHANTESH MAHALINGAPPA CHINAGUDI
|
January 17, 2018 |
MANAGER RELIANCE GENERAL INS CO LTD Vs. YALLAPPA
|
October 26, 2018 |
MANAGER RELIANCE GENERAL INS. CO. LTD. Vs. SUMMIYA SHAHEEN AND OTHERS
|
April 16, 2018 |
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. A RAJENDRA S/O A NARASIMHULU
|
July 10, 2018 |
MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. MANOMAYA LAMA @ TAMANG @ BOMJAN
|
April 23, 2018 |
MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHRI GOVINDAPPA AND OTHERS
|
April 16, 2018 |
MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL KHADER
|
January 11, 2018 |
MANAGER, CHOLAMANDALAM M S GIC LTD. AND OTHER Vs. SUDHA N AND OTHERS
|
September 11, 2018 |
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. LAVA LAXMAN KUMBHAR
|
April 26, 2018 |
MANAGER, LOKAPUR LINE STONE MINES Vs. LAKKAPPA
|
December 6, 2018 |
MANAGER, MAHALINGPUR URBAN CO Vs. MAHANANDA SHRISHAIL MUGALKHOD AND OTHERS
|
April 4, 2018 |
MANAGER, NATIONAL INSURANCE CO LTD Vs. ACHUTHA ACHARYA, S/O LATE JANARDHANA ACHARYA
|
April 10, 2018 |
MANAGER, NATIONAL INSURANCE CO LTD , BEHIND RUPAVANI THEATRE, LAKSHMI BAZAAR, CHITRADURGA Vs. RENUKA S/O ONKARAPPA
|
September 6, 2018 |
MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. SHIVANNA S/O LATE RANGAIAH
|
April 12, 2018 |
MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. RENUKAMMA
|
January 10, 2018 |
MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. SRIDEVI
|
April 9, 2018 |
MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. SUBBAMMA W/O LATE CHIKKEGOWDA
|
September 17, 2018 |
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NANCHARAMMA
|
March 6, 2018 |
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. K S GURU
|
April 13, 2018 |
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. S K MALLIKARJUNAIAH
|
March 12, 2018 |
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MEENAKSHI W/O VENKATESH
|
February 14, 2018 |
MANAGER, UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. M.R. RAJU, MAJOR AND OTHERS
|
March 5, 2018 |
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. IMAMBI W/O LATE LATHIF SAB
|
April 13, 2018 |
MANAGING DIRECTOR Vs. PROPRIETOR
|
November 20, 2018 |
MANAGING DIRECTOR Vs. M ASHA
|
November 29, 2018 |
MANAGING DIRECTOR Vs. BHARATI W/O MAHANTESH HIREMATH
|
January 8, 2018 |
MANAGING DIRECTOR Vs. LAVANYA
|
October 25, 2018 |
MANAGING DIRECTOR BMTC Vs. BHASKAR K., @ BASKAR K.
|
March 16, 2018 |
MANAGING DIRECTOR K S R T C BANGALORE DIVISION Vs. KIRAN KUMAR H B
|
November 13, 2018 |
MANAGING DIRECTOR KARNATAKA MILK FEDERATION LTD Vs. L KALAPPA
|
January 29, 2018 |
MANAGING DIRECTOR KARNATAKA ROAD DEVELOPMENT CORPORATION LTD Vs. LINGAMMA
|
October 9, 2018 |
MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION Vs. SHASHIKALA
|
November 14, 2018 |
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION (KSRTC) Vs. P NANDINI
|
August 9, 2018 |
MANAGING DIRECTOR KSRTC Vs. JM NAGARATHNAMMA W/O DECEASED MAHESHWARAIAH
|
April 26, 2018 |
MANAGING DIRECTOR KSRTC, HEAD OFFICE Vs. BEBY
|
August 28, 2018 |
MANAGING DIRECTOR KSRTC. CO. BENGALURU OWNER OF THE BUS AND OTHERS Vs. SRI RAJAPPA
|
March 7, 2018 |
MANAGING DIRECTOR SARIGE SADAN Vs. SITARAM
|
October 26, 2018 |
MANAGING DIRECTOR, K S R T C DIVISIONAL OFFICE Vs. AMRATH
|
April 3, 2018 |
MANAGING DIRECTOR, KARNATAKA MILK FEDERATION LTD , BANGALORE AND OTHERS Vs. KMF EMPLOYEES FEDERATION
|
February 5, 2018 |
MANAGING DIRECTOR, KSRTC Vs. GADIGAPPA S/O LATE BELURAPPA
|
April 5, 2018 |
MANAGING DIRECTOR, KSRTC Vs. SIDDAPPA REVANAPPA HARIJAN
|
September 17, 2018 |
MANAGING DIRECTOR, KSRTC , Vs. KUMARI
|
April 3, 2018 |
MANAGING DIRECTOR, KSRTC, SARIGE BHAVANA Vs. CHAIL SINGH
|
March 22, 2018 |
MANAGING DIRECTOR, MANAGEMENT OF NWKRTC Vs. RUPASINGH R CHAVAN
|
February 12, 2018 |
MANAGING DIRECTOR, NWKRTC Vs. SAVITA
|
January 10, 2018 |
MANAGING DIRECTOR, VRL LOGISTICS LTD Vs. DEVENDRA
|
June 13, 2018 |
MANAPPA Vs. STATE THROUGH DY S P YADGIR, TQ & DIST YADGIR
|
June 7, 2018 |
MANASA EDUCATION TRUST Vs. REGISTRAR BANGALORE UNIVERSITY JNANABHARATHI CAMPUS, BENGALURU
|
April 17, 2018 |
MANASING S/O DHANUJA Vs. STATE OF KARNATAKA THROUGH WADIGERA POLICE STATION
|
April 27, 2018 |
MANCHEGOWDA, S/O KEMPEGOWDA Vs. SMT. MALLAMMA, W/O MADADIAH @ MUGAHIA
|
February 17, 2018 |
MANDOVI MOTORS Vs. BHARATHI
D/O LATE THIMMAPPA SHETTY
|
November 29, 2018 |
MANGAL W/O DILIP @ SHRISHAIL RODAGE Vs. MOHAN NAIDU S/O A DEENA DAYAL NAID
|
March 26, 2018 |
MANGALAGOWRAMMA W/O MUNISWAMY Vs. STATE OF KARNATAKA
|
August 30, 2018 |
MANGALAMMA Vs. VEERABHADRAIAH
|
November 2, 2018 |
MANINGA S/O NAGAPPA ULLAGADDI Vs. STATE OF KARANTAKA, REPRESENTED BY ITS DEPARTMENT OF CO-OPERATION
|
February 2, 2018 |
MANINI Vs. PREMANAND BHUPAL KAMBLE
|
April 24, 2018 |
MANIPAL UNIVERSITY Vs. MANIPAL ACADEMY OF HEALTH & EDUCATION PRIVATE LIMI
|
May 28, 2018 |
MANIPAL UNIVERSITY AND OTHER Vs. MANIPAL HOLDINGS PRIVATE LIMITED AND OTHER
|
May 28, 2018 |
MANJA @ AUTO MANJA, Vs. STATE
|
April 27, 2018 |
MANJAMMA Vs. JATTAMMA KOM SUBRAY NAIK
|
April 13, 2018 |
MANJAPPA @ MANJUNATH Vs. THE STATE OF KARNATAKA
|
August 20, 2018 |
MANJU MALINI SESHACHALAM D/O R SESHACHALAM Vs. VIJAY THIRUGNANAM S/O THIVUGNANAM
|
April 19, 2018 |
MANJU S/O SHIVRAJ BHOVI Vs. THE STATE OF KARNATAKA THROUGH GOKARNA POLICE STATION
|
July 24, 2018 |
MANJULA Vs. STATE OF KARNATAKA
|
February 28, 2018 |
MANJULA Vs. CHANDRASHEKHAR
|
December 15, 2018 |
MANJULA @ G MANJAMMA W/O LATE MANJEGOWDA Vs. PUNEETH KUMAR S/O LATE BETTEGOWDA T THIMMANAHALLI
|
March 20, 2018 |
MANJULA @ MANJU, W/O CHIKKANARASIHMAIAH Vs. STATE OF KARNATAKA BY THYAMAGONDLU P.S.
|
January 24, 2018 |
MANJULA G Vs. MANJULA B T
|
March 27, 2018 |
MANJULA K.E. Vs. THE STATE OF GUTTALU POLICE
|
January 17, 2018 |
MANJULA W/O DHANPAL @ MANJUNATH Vs. DIVISIONAL MANAGER K S R T C
|
August 8, 2018 |
MANJULA W/O SRI BALANCHANDRA Vs. STATE REPRESENTED BY K R PURAM POLICE STATION
|
October 11, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
January 3, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
April 16, 2018 |
MANJUNATH Vs. STATE BY ARSIKERE RURAL POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTORLABIC
|
October 6, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
June 1, 2018 |
MANJUNATH Vs. MODEL FARM HOUSES PRIVATE LIMITED
|
October 10, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
October 26, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
February 16, 2018 |
MANJUNATH Vs. STATE OF KARNATAKA
|
June 25, 2018 |
MANJUNATH @ MANJA @ JEEVA Vs. STATE OF KARNATAKA
|
July 26, 2018 |
MANJUNATH @ MANJAPPA S/O RAMANNA TALAWAR Vs. BASAPPA S/O MAHAGUNDAPPA SWARI
|
September 11, 2018 |
MANJUNATH DASAPPA Vs. TRANS GLOBAL POWER LTD
|
August 13, 2018 |
MANJUNATH G.R. Vs. THE STATE OF KARNATAKA
|
October 31, 2018 |
MANJUNATH MALLAPPA OLIYAVAR Vs. STATE BY SOLADEVANAHALLI POLICE
|
February 16, 2018 |
MANJUNATH N, S/O NAGARAJU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 9, 2018 |
MANJUNATH S/O ASHOK JAYAKKANAVAR Vs. STATE OF KARNATAKA
|
August 18, 2018 |
MANJUNATH S/O BASAPPA ARALI Vs. MANOHAR S/O KASHINATH UMADE
|
March 22, 2018 |
MANJUNATH S/O LAXMAN Vs. SRIDEVI D/O L RUKMAN GOUDA
|
November 30, 2018 |
MANJUNATH YV @ THAMMA MANJA Vs. THE STATE OF KARNATAKA
|
February 21, 2018 |
MANJUNATH, S/O KENCHAPPA Vs. STATE BY HARIHARA TOWN POLICE, HARIHARA
|
November 23, 2018 |
MANJUNATHA Vs. STATE OF KARNATAKA
|
July 12, 2018 |
MANJUNATHA Vs. STATE OF KARNATAKA AND ANOTHER
|
July 10, 2018 |
MANJUNATHA @ MANJA S/O ANDANAIAH Vs. THE STATE OF KARNATAKA
|
June 21, 2018 |
MANJUNATHA @ MANJU Vs. STATE OF KARNATAKA
|
July 4, 2018 |
MANJUNATHA AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
MANJUNATHA BOREWELLS Vs. STATE OF KARNATAKA
|
February 28, 2018 |
MANJUNATHA C Vs. STATE BY COWLBAZAR POLICE
|
March 14, 2018 |
MANJUNATHA N S/O NARAYANAPPA Vs. MANJANAIK S/O PUTTANAIK,
|
April 12, 2018 |
MANJUNATHA S/O JAVARAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
July 3, 2018 |
MANJUNATHA Y V @ THAMMA MANJA Vs. STATE OF KARNATAKA
|
June 12, 2018 |
MANJUNATHA Y.V. @ THAMMA MANJA Vs. STATE OF KARNATAKA
|
September 11, 2018 |
MANJUNATHACHARI Vs. STATE OF KARNATAKA BY VINOBANAGARA POLICE STATION
|
March 19, 2018 |
MANJUNATHASWAMY S/O NANJUNDAPPA Vs. MANAGING DIRECTOR B M T C DEPOT
|
August 7, 2018 |
MANJUSRI Vs. D VENKATARAMAN
|
November 28, 2018 |
MANMOHAN ATTAVAR Vs. S RAVISHANKAR
|
November 20, 2018 |
MANOHAR SHETTY Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE DAKSHINA KANNADA DISTRICT
|
November 23, 2018 |
MANOJ Vs. STATE OF KARNATAKA
|
November 29, 2018 |
MANOJ BAJARIA Vs. PARTHIBAN S/O MURUGAIYAN
|
March 20, 2018 |
MANOJ KUMAR Vs. THE STATE OF KARNATAKA
|
February 6, 2018 |
MANOJ KUMAR K.C. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 4, 2018 |
MANOJ S KAWALEKAR Vs. REGISTRAR KARNATAKA LOKA AYUKTHALABIC
|
November 14, 2018 |
MANOJ S/O APPU Vs. STATE OF KARNATAKA
|
August 21, 2018 |
MANORAMA M G W/O R S AMARANATHA Vs. RAGHU S S/O LATE K SRINIVASA RAO
|
July 12, 2018 |
MANORAMA M G W/O R S AMRANATHA Vs. VEENA L W/O LAXMINARAYANA
|
July 12, 2018 |
MANSOOR Vs. THE STATE OF KARNATAKA
|
June 1, 2018 |
MANTRI CASTLES PVT LTD , BENGALURU AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
|
November 2, 2018 |
MANU AND ORS. Vs. STATE BY GANGAMMANAGUDI POLICE STATION
|
June 8, 2018 |
MANUKUMAR (MANUKUMAR M) Vs. STATE OF KARNATAKA
|
February 23, 2018 |
MANZA POLYMERS PRIVATE LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
September 18, 2018 |
MARADA JOYAPPA @ VIJU S/O. BHEEMAIAH Vs. STATE OF KARNATAKA
|
May 29, 2018 |
MARAPPA HANUMANTHAPPA SIRVALKAR Vs. HIGH COURT OF KARNATAKA BANGALORE
|
October 12, 2018 |
MARIGOWDA @ RAJANNA Vs. GOPAL KRISHNA
|
April 12, 2018 |
MARIO PERES BHATT, S/O GILBERT PHILIP PERIS BHATT Vs. STATE OF KARNATAKA
|
August 1, 2018 |
MARIYA W/O KOSTANV ODTA Vs. MARTIN S/O REMAND MIRANDA
|
November 29, 2018 |
MARIYAMMA D/O LATE MALLEGOWDA Vs. SHIVANNE GOWDA
|
September 18, 2018 |
MARIYANNA S/O MARISWAMY Vs. STATE OF KARNATAKA
|
May 10, 2018 |
MARIYAPPA Vs. DEVARAJ & ORS.
|
September 19, 2018 |
MARIYAPPA, S/O LATE POOJAPPA Vs. ASSISTANT COMMISSIONER, BENGALURU NORTH SUB-DIVISI
|
March 13, 2018 |
MARUTHI DEVASTHAN MODAG BY ITS TRUSTEE GOVINDA GUN Vs. LAND TRIBUNAL, BELGAUM
|
March 9, 2018 |
MARUTI S/O IRAPPA VANI Vs. LAXMAN YALLAPPA GODI
|
December 10, 2018 |
MARUTI S/O SIDDALING MANAGUTTI Vs. THE STATE OF KARNATAKA
|
August 31, 2018 |
MASJID-E-MUSLIM COLONY Vs. SHAZADA FATHERS NAME NOT KNOWN
|
February 6, 2018 |
MASTER ARVIND KUMAR S. Vs. G. VENKATESH AND OTHERS
|
August 6, 2018 |
MASTER MELBIN BIJU Vs. MR. DEVANATH TIWARI AND OTHERS
|
February 21, 2018 |
MASTER MOHAMMED MUHEEB U H Vs. B A KHADER
|
September 15, 2018 |
MASTER SHESHADRI S/O GNANESHWARA Vs. N G VIVEK
|
October 25, 2018 |
MD SABER S/O ABDUL KAREEM Vs. ASMA (SAMEENA BEGUM) W/O MD SABER
|
April 23, 2018 |
MD SAMIUDDIN Vs. SUSHILABAI
|
March 6, 2018 |
MEDAPPA S/O THIMMAPPA Vs. STATE OF KARNATAKA
|
August 10, 2018 |
MEENAKSHI C N W/O SUBRAMANYA RAJU R Vs. SHANTHAMMA W/O LATE SUBRAMANI R
|
March 1, 2018 |
MEENAXI SATISH KADAM Vs. SATISH RAMU KADAM
|
December 21, 2018 |
MEER IBRAHIM ALI Vs. STATE OF KARNATAKA UNDER SECRETARY TO GOVERNMENT
|
December 12, 2018 |
MEERSAB S/O DAWALSAB JAKATI Vs. MOHAMMADSHIRAJ
|
February 16, 2018 |
MEGHA M PADAVALKAR Vs. GOVIND V NAIKLABIC
|
November 29, 2018 |
MEGHAL J GANDHI Vs. STATE OF KARNATAKA REPRESENTED BY ITS DEPUTY S P KARNATAKA LOKAYUKTA
|
August 31, 2018 |
MEGHYA NAIK L. & ORS. Vs. THE STATE OF KARNATAKA
|
June 21, 2018 |
MEHAPAL Vs. STATE OF KARNATAKA
|
November 20, 2018 |
MEHIDI MASROOR BISWAS Vs. STATE OF KARNATAKA BY GANGAMMANAGUDI POLICE STATION
|
August 14, 2018 |
MENAKA MOHAN Vs. REGISTRAR (EVALUATION) RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
December 21, 2018 |
METALLURGICAL SERVICES CO. Vs. THE MANAGER INDIAN BANK AND ORS.
|
February 8, 2018 |
METCUT TOOLINGS (P) LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I
|
December 6, 2018 |
MILK PRODUCERS WOMEN CO Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 10, 2018 |
MIR HUSSAIN Vs. MIR ABDULLA @ BASHA
|
August 7, 2018 |
MIRLE VARADARAJ Vs. STATE BY RAJARAJESHWARINAGAR POLICE STATION
|
September 17, 2018 |
MISS N. MANJULA Vs. PRESIDENT & SECRETARY SIRAGUPPA EDUCATION SOCIETY AND OTHERS
|
May 29, 2018 |
MISS SINCHANA SHETTY D/O VIJAYA KUMAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
January 5, 2018 |
MISS. VARSHITHA M.K. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 12, 2018 |
MITHU DAS ALIAS MITHU Vs. STATE OF KARNATAKA
|
February 26, 2018 |
MITHUN VANIYAN @ ROHITH SHETTY @ BAIRAON SINGH RANA Vs. THE STATE OF KARNATAKA BY PADUBIDRI POLICE STATION UDUPI DISTRICT
|
September 4, 2018 |
MMODAL GLOBAL SERVICES P LTD Vs. INCOME-TAX OFFICER
|
July 2, 2018 |
MODERN CONSTRUCTION COMPANY PVT LTD Vs. KARNATAKA POWER CORPORATION LIMITED
|
September 7, 2018 |
MOGANNA GOWDA @ SURESH Vs. STATE BY ALDUR POLICE STATION CHIKKAMAGALURU DISTRICT
|
September 25, 2018 |
MOHAMMAD IDREES Vs. STATE OF KARNATAKA
|
October 29, 2018 |
MOHAMMAD MOINUDDIN MANSABDAR Vs. GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT
|
June 13, 2018 |
MOHAMMAD MUNIF Vs. YOGESH KAPRI
|
September 15, 2018 |
MOHAMMAD RAFIQ S/O KUDUSAB Vs. SUBHADRA W/O LATE CHANNAKESHAVA AND ANOTHER
|
June 4, 2018 |
MOHAMMAD SALEHA Vs. THE STATE OF KARNATAKA
|
January 17, 2018 |
MOHAMMAD SHABBIR BANAGAR AND OTHER Vs. THE STATE OF KARNATAKA
|
August 27, 2018 |
MOHAMMADHUSSAIN ALLIEMSHAB GOUNDI AND OTHERS Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER AND OTHERS
|
April 20, 2018 |
MOHAMMADYUNISJUBED Vs. STATE OF KARNATAKA
|
December 3, 2018 |
MOHAMMED ABDULA A.R. Vs. THE STATE OF KARNATAKA
|
January 17, 2018 |
MOHAMMED AJAZ S/O QUAZI MOHAMMED ISHAQ Vs. STATE OF KARNATAKA
|
September 25, 2018 |
MOHAMMED AJMAL Vs. PRASHANTH ANAND BANT
|
April 2, 2018 |
MOHAMMED AMJAD @ AMJAD Vs. STATE OF KARNATAKA BY V.V. PURAM POLICE STATION MYSURU CITY
|
September 15, 2018 |
MOHAMMED ASOOD Vs. STATE OF KARNATAKA
|
June 26, 2018 |
MOHAMMED ASRAF S/O ABDUL ASIF Vs. STATE OF KARNATAKA BY VIVEK NAGAR POLICE STATION
|
February 21, 2018 |
MOHAMMED AZARUDDIN Vs. THE STATE OF KARNATAKA & ORS.
|
June 25, 2018 |
MOHAMMED AZMATHULLAH GHORI & ORS. Vs. THE STATE OF KARNATAKA
|
March 13, 2018 |
MOHAMMED GHAUSE KHAN Vs. DIVISIONAL CONTROLLER KSRTC AND OTHERS
|
June 6, 2018 |
MOHAMMED GHOUSE SHARIEFF S/O LATE FAZUL RAHAMAN SH Vs. STATE OF KARNATAKA REPRESENTED BY ITS STATION HOUS
|
March 1, 2018 |
MOHAMMED IDRIS S/O VALI SAB Vs. KOUSAR BANU W/O MOHAMMED IDRIS
|
November 13, 2018 |
MOHAMMED NALPAD HARIS Vs. STATE OF KARNATAKA
|
March 14, 2018 |
MOHAMMED NALPAD HARIS, S/O N A HARIS Vs. STATE OF KARNATAKA
|
June 14, 2018 |
MOHAMMED NOORUDDIN Vs. STATE OF KARNATAKA BY ITS UNDER SECRETARY LAW
|
February 7, 2018 |
MOHAMMED RAFIQ Vs. COMMISSIONER HUBLI DHARWAD MUNCIPAL CORPORATION
|
November 28, 2018 |
MOHAMMED RAFIQ GOUSASAB BADEGHAR Vs. ROJUTA NITIN VICHARE
|
August 6, 2018 |
MOHAMMED RAHIL Vs. SUKUMAR ALVALABIC
|
October 4, 2018 |
MOHAMMED RAISUDDIN S/O MD ZAMEERUDDIN Vs. STATE
|
July 13, 2018 |
MOHAMMED SALEEM Vs. STATE OF KARNATAKA
|
November 20, 2018 |
MOHAMMED SARFARAAZ RAJA C S/O MD ISMAIL C Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
|
August 10, 2018 |
MOHAMMED SHAFFI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 22, 2018 |
MOHAMMED SHALAM Vs. JAMBANAGOUDA S/O HANUMANTHA
|
March 7, 2018 |
MOHAMMED SULTAN S/O MOHAMMED JAFAR ALI Vs. STATE OF KARNATAKA THROUGH POLICE MANNAEKHELLI
|
June 14, 2018 |
MOHAMMED YASINULLA Vs. THE DIVISIONAL CONTROLLER K.S.R.T.C.
|
October 5, 2018 |
MOHAMMEDSAB S/O HUSAINSAB NADAF Vs. RUKMINIBAI W/O KRISHNARAO KULKARNI
|
December 20, 2018 |
MOHAN BHANDAR Vs. VIJAYA BANK KUVEMPUNAGAR BRANCH
|
July 23, 2018 |
MOHAN KUMAR @ DOUBLE METER MOHAN Vs. STATE BY YELAHANKA POLICE STATION BANGALORE
|
October 31, 2018 |
MOHAN KUMAR @ MANJUNATH S/O LATE HANUMANTHAIAH Vs. STATE BY SRIRAMPURA POLICE STATION BANGALORE
|
June 5, 2018 |
MOHAN NARASIMHAIAH Vs. MANAGING DIRECTOR, B M T C , BANGALORE
|
March 2, 2018 |
MOHAN S/O LATE CHANDRAPPA @ CHANDRASHEKAR Vs. C.G. ESHWAR, S/O LATE G. GANGANAIK
|
January 3, 2018 |
MOHAN SHANKARSA MAGAJIKONDI Vs. MANAGING DIRECTOR, KARNATAKA STATE WAREHOUSING COR
|
March 28, 2018 |
MOHAN THOMAS Vs. STATE OF KARNATAKA
|
May 29, 2018 |
MOHANA S/O VENKAPPA NAIKA Vs. STATE OF KARNATAKA
|
May 15, 2018 |
MOHD AZEEM ALI BAIG Vs. STATE OF KARNATAKA BY CUBBON PARK P S
|
March 19, 2018 |
MOHD KHASEEM ALI S/O MOHD MADUM ALI SAHEB GHANSGHA Vs. ABDUL RAHEEM KHURESHI
|
February 6, 2018 |
MOHINI Vs. NEW INDIA ASSURANCE CO LTD
|
March 5, 2018 |
MOHINSAB Vs. REHAMAT BEE
|
November 22, 2018 |
MOHINUDDEEN S/O MD HUSSAIN Vs. ADDITIONAL DISTRICT GENERAL OF POLICE KARNATAKA ST
|
April 9, 2018 |
MOHISIN S/O B HAMMABBA AND ANOTHER Vs. STATE OF KARNATAKA
|
February 14, 2018 |
MOHSINA BEGUM Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT
|
March 20, 2018 |
MOIDEEN P Vs. COMMISSIONER
|
December 5, 2018 |
MOLEX INDIA TOOLING PVT. LTD. Vs. COMMISSIONER OF INCOME
|
July 2, 2018 |
MONAPPA PARAVA Vs. STATE BY CIRCLE INSPECTOR OF POLICE
|
March 26, 2018 |
MONAPPA S/O GANESH KATKAR Vs. SHRIKANT S/O BALAWANT KODOLKAR
|
August 6, 2018 |
MOOLARAM, Vs. NARASA HANUMAIAH
|
December 12, 2018 |
MOORTHAPPA GOVINDAPPA Vs. DYAMAPPA
|
October 12, 2018 |
MOSINA W/O MANSUR Vs. STATE OF KARNATAKA
|
June 8, 2018 |
MOULASAB S/O HUSSAINSAB SHIGGAVI Vs. STATE OF KARNATAKA R/BY ITS ADDL STATE PUBLIC PROSECUTOR
|
August 31, 2018 |
MOULASAB S/O. HASANSAB KARANACHI Vs. STATE OF KARNATAKA
|
June 11, 2018 |
MPHASIS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 1, 2018 |
MR HANCHINA MURUGESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 30, 2018 |
MR MANJUNATH PUNAM S/O NAJAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 9, 2018 |
MR PRABHAKAR POOJARY Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
MR SADANAND MASTHE S/O MALLAPPA MASHTE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 9, 2018 |
MR SHEIKH MUKTAR @ XEC MUCTA Vs. THE STATE OF KARNATAKA
|
May 28, 2018 |
MR. ABDUL AZEEZ S/O LATE SHEKABBA AND OTHERS Vs. KSRTC K.H.ROAD, BENGALURU REPRESENTED BY ITS MANAGING DIRECTOR AND ANR.
|
April 3, 2018 |
MR. ABHIN RAI @ ABHI Vs. THE STATE OF KARNATAKA
|
June 29, 2018 |
MR. AJMAL PASHA Vs. STATE OF KARNATAKA
|
October 22, 2018 |
MR. ALOKA KUMAR S/O GOVINDAPPA Vs. THE STATE OF KARNATAKA BY MADANAYAKANAHALLI POLICE STATION. REP. BY SPP, HCK, BANGALORE
|
January 31, 2018 |
MR. AMOD MALVIYA AND ANOTHER Vs. STATE OF KARNATAKA OF OTHERS
|
March 5, 2018 |
MR. ANANTHARAMU U.S. AND ORS. Vs. MANAGING DIRECTOR
|
January 31, 2018 |
MR. ASHOK SHETTY MANIYUR AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 10, 2018 |
MR. C. VENKATESH Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 6, 2018 |
MR. C.K. SENTHIL KUMAR Vs. STATE OF KARNATAKA
|
May 4, 2018 |
MR. C.S. AKBAR PASHA AND OTHERS Vs. THE SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE AND OTHERS
|
June 25, 2018 |
MR. C.S. ASIFULLA SAHBE S/O. MR. M.U. NAZEER AHMED Vs. MS. LATHA KRISHNA RAU G., IAS & ORS.
|
May 28, 2018 |
MR. CHETAN SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 10, 2018 |
MR. DEEPAK SAHADEV KAMBLE AND OTHERS Vs. STATE OF KARNATAKA
|
June 27, 2018 |
MR. DYAMESHA Vs. STATE OF KARNATAKA
|
October 1, 2018 |
MR. GANESH BHANDARY Vs. SRI. VINCENT DCOSTA@ CYRIL
|
November 30, 2018 |
MR. GOPINATH RAVI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 16, 2018 |
MR. H. ABDUL RAZAK Vs. MR. MOHAMMAD HANEEF AND ANOTHER
|
May 30, 2018 |
MR. H.C. JAYARAMA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
March 7, 2018 |
MR. H.M. SUBRAMANI Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
|
April 11, 2018 |
MR. HARIDAS SALIAN Vs. SMT. RAMA R. SHETTY
|
March 23, 2018 |
MR. JADABHARATHA SHARMA Vs. MR. K. TUKARAM SHENOY AND ANOTHER
|
August 28, 2018 |
MR. K.G. KAMATH Vs. STATE OF KARNATAKA
|
November 30, 2018 |
MR. K.S. SRIDHAR S/O. MR. K. V. SRINIVASAIAH HINDU Vs. MR. SHIV K.R. GUPTA S/O. OM PRAKASH GUPTA AND OTHERS
|
February 9, 2018 |
MR. KAMALAKSHA B.S. Vs. THE STATE-THROUGH THE STATION HOUSE OFFICER
|
March 9, 2018 |
MR. KENNI FERDINAND & ORS. Vs. STATE OF KARNATAKA & ORS.
|
June 5, 2018 |
MR. KUMARA @ PUTTABASAPPA Vs. STATE OF KARNATAKA
|
February 17, 2018 |
MR. LOHITH.M Vs. MR. BASAVARAJU
|
May 29, 2018 |
MR. M.S. SWAMY S/O LATE SAVANDAYYA Vs. STATE OF KARNATAKA BY KALASIPALYA POLICE, BENGALURU CITY
|
January 25, 2018 |
MR. MANOHAR C. SOLANKI Vs. SANJUKTA M. SOLANKI
|
April 25, 2018 |
MR. MANOJ S/O KRISHNAPPA Vs. THE STATE OF KARNATAKA
|
September 5, 2018 |
MR. MOHAMMED HABEEBULLA Vs. MS. LATHA KRISHNA RAU G.
|
March 26, 2018 |
MR. MUDDANA VENKATA RAMESH AND OTHERS Vs. STATE BY MAHADEVAPURA POLICE
|
September 11, 2018 |
MR. MUKUND PADMANABHAN AND OTHERS Vs. M/S. BID & HAMMER AUCTIONEERS PRIVATE LIMITED AND OTHERS
|
July 11, 2018 |
MR. N. MANJUNATH @ N.MANJUNATH REDDY Vs. SYNDICATE BANK
|
September 24, 2018 |
MR. NARASIMHA Vs. SMT. MUNIYAMMA AND OTHERS
|
September 17, 2018 |
MR. NATARAJ S. Vs. THE STATE OF KARANTAKA, REPRESENTED BY ITS CHIEF SECRETARY, THE DEPARTMENT OF REVENUE AND OTHERS
|
June 15, 2018 |
MR. NISHAR AHMED ABUBAKKAR Vs. DENA BANK
|
August 27, 2018 |
MR. P. DINESH SHETTY AND OTHERS Vs. THE STATE
|
August 30, 2018 |
MR. PETER MARINO RODRIQUES Vs. SMT. JUDALINE MARIE AND OTHERS
|
October 5, 2018 |
MR. PRABHAKAR @ UDAY Vs. STATE BY SHO
|
September 19, 2018 |
MR. PRABHAKAR POOJARY Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
MR. PRAKASH PADUKONE AND OTHERS Vs. STATE OF KARNATAKA
|
April 4, 2018 |
MR. PUTTIGE RAMESH R. ADVOCATE Vs. J.P. SUJATHA
|
September 19, 2018 |
MR. R SHIVAKUMAR CHAIRMAN ASSOCHAM KARNATAKA Vs. THE REGIONAL DIRECTOR RESERVE BANK OF INDIA NRUPATHUNGA ROAD, BENGALURU
|
January 24, 2018 |
MR. RAJENDRA SHETTY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
August 16, 2018 |
MR. RAMCHANDER RAM S/O LATE SARYU RAM & ORS. Vs. STATE OF KARNATAKA & ORS.
|
May 28, 2018 |
MR. RAMESH ACHARYA S/O GIRIYAPPA ACHARYA Vs. SRI S. MANJUNATH NAYAK S/O LATE JANARDHAN NAYAK AND ANOTHER
|
June 8, 2018 |
MR. RAVI KRISHNA REDDY AND OTHERS Vs. MR. B.S. YEDDYURAPPA M.L.A AND OTHERS
|
February 17, 2018 |
MR. SACHIN @ PINTU BUPAL ASODE AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 8, 2018 |
MR. SANDEEP MUNISWAMY AND OTHERS Vs. THE STATE OF KARNATAKA, THROUGH OLD HUBLI P.S. FIR NO. 103 OF 2011
|
January 12, 2018 |
MR. SHAILENDRA KUMAR. B Vs. SMT. HAMSA
|
June 21, 2018 |
MR. SHAKIN KUMAR AND OTHER Vs. THE STATE OF KARNATAKA BY KOTA POLICE STATION BRAHMAVARA CIRCLE
|
October 22, 2018 |
MR. SHARANABASAPPA CHOWGALE AND OTHERS Vs. MRS. USHA
|
July 5, 2018 |
MR. SHRIDHAR POOJARY & ORS. Vs. MR. MUTHAPPA POOJARY & ORS.
|
June 22, 2018 |
MR. SRIMANTH PATIL AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 12, 2018 |
MR. SURESH M Vs. MR. RAVI M.N. AND OTHERS
|
April 11, 2018 |
MR. T.M. BHASIN MANAGING DIRECTOR INDIAN BANK AND OTHER Vs. MR. K. GURUMURTHY S/O G. KRISHNASWAMI IYER AND OTHERS
|
July 6, 2018 |
MR. UDAYA. K Vs. DHANANJAYA
|
June 28, 2018 |
MR. V. RAMPRASAD Vs. THE DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT, PODIUM BLOCK, BANGALORE
|
July 3, 2018 |
MR. VARUN HEMARAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED & ORS.
|
June 20, 2018 |
MR. VIGNESHWAR GOPAL KRISHNA BHAT DIRECTOR, (ACTUALLY COMPANY SECRETARY) AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHERS
|
June 7, 2018 |
MR. VINOD KUMAR SUDHINDRAN MENON AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
|
February 17, 2018 |
MR. VISHAKANTEGOWDA S/O LATE NANJUNDE GOWDA Vs. THE STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
|
February 28, 2018 |
MR.HARISH GAGNANI Vs. M/S ORIENT TRADING CORPORATION
|
October 23, 2018 |
MR.RAJEEV CHANDRASEKHAR Vs. STATE OF KARNATAKA
|
June 11, 2018 |
MR.VENKATARAMANA D C Vs. MR NAGANNA K
|
March 16, 2018 |
MRS. ELAINE MATHIAS Vs. DR. TREVOR COLASO
|
February 9, 2018 |
MRS. PELCIN MONTEIRO AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
April 17, 2018 |
MRS. RONICA GENEVER Vs. THE MANAGEMENT OF M/S. BRITANNIA INDUSTRIES LIMITED
|
October 4, 2018 |
MRS. S. GEETHA Vs. MR. LOKESH AND OTHERS
|
February 20, 2018 |
MRS. S. SAVITHRI Vs. INCOME
|
January 2, 2018 |
MRS. SUSHMA M. MALLY AND OTHERS Vs. MANGALORE LADIES CLUB
|
June 19, 2018 |
MRS. VIJAYAPRIYA. R, W/O. RAVINDRAN V AND OTHERS Vs. CANARA BANK
|
May 17, 2018 |
MRUTHUNJAYA D HULGUR Vs. M VIJAYAKUMAR
|
August 31, 2018 |
MRUTHUNJAYA D HULGUR Vs. M VIJAYAKUMAR
|
September 3, 2018 |
MRUTYUNJAY S/O CHANDRASHEKAR HIREMATH AND OTHERS Vs. THE ASSISTANT COMMISSIONER AND ANOTHERS
|
June 26, 2018 |
MS. M.A.I. KOVOOR ALIAS ANNA KOVOOR Vs. MR THOMAS IPE KAVOOR
|
August 31, 2018 |
MS. NOWHERA SHAIKH Vs. STATE OF KARNATAKA AND OTHERS
|
July 12, 2018 |
MS. TRISHATHI M.N. D/O NANDA KUMAR M.S. Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
|
April 3, 2018 |
MUBHARAK KHAN, Vs. STATE OF KARNATAKA BY NEW EXTENSION POLICE STATION
|
February 9, 2018 |
MUDERA BOPANNA S/O ACHAIAH Vs. STATE OF KARNATAKA
|
November 13, 2018 |
MUDIBASAPPA Vs. BASALINGAPPA S/O SIDRAMAPPA
|
July 4, 2018 |
MUHAMMED ASFAQ ALI Vs. STATE BY SAKALESHPURA
|
February 14, 2018 |
MUKAND LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY COMMISSIONER OF COMMERCIAL TAXES
|
January 22, 2018 |
MUKTUMHUSSAIN MEHABOOB SAB BAPUNAVAR Vs. SANJUBABU KOLAMBI
|
November 15, 2018 |
MUKUNDA Vs. STATE
|
July 3, 2018 |
MUNAF Vs. BHEEMAPPA LACHAPPA LAMANI
|
November 23, 2018 |
MUNEER AHMED, S/O LATE S ABDUL BASHEER Vs. SATHISH K C , S/O CHANDRAPPA
|
April 19, 2018 |
MUNICHIKKAIAH AND OTHERS Vs. BENGALURU ACB
|
May 10, 2018 |
MUNIKRISHNAPPA S/O LATE CHENNARANGAPPA Vs. PATTABHIRAMAPPA S/O R SUBBARAO
|
April 5, 2018 |
MUNIMADA @ MUNIMADAPPA
S/O LATE VENKATA Vs. SPECIAL DEPUTY COMISSIONER,
BANGALORE URBAN DISTRICT
|
December 12, 2018 |
MUNINAGA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 12, 2018 |
MUNINANJAPPA Vs. STATE OF KARNATAKA BY HEBBAGODI POLICE STATION, BENGALURU
|
December 18, 2018 |
MUNINANJEGOWDA S/O LATE NINGEGOWDA @ LINGEGOWDA Vs. NEW INDIA ASSURANCE CO LTD REP BY ITS MANAGER
|
April 6, 2018 |
MUNIRA Vs. MEERASAB IMAMSAB DHABARALLI
|
April 26, 2018 |
MUNIRAJU Vs. STATE OF KARNATAKA
|
July 9, 2018 |
MUNIRAJU @ RAVI S/O LATE HANUMAIAH Vs. STATE OF KARNATAKA BY ANEKAL POLICE STATION
|
June 25, 2018 |
MUNIRAJU S/O NARAYANAPPA Vs. STATE OF KARNATAKA BY MARIKUPPAM TOWN POLICE STATION
|
September 24, 2018 |
MUNIRATHNA Vs. STATE OF KARNATAKA
|
September 18, 2018 |
MUNISHAMMAPPA Vs. BASAMMA
|
January 31, 2018 |
MUNITHAYAMMA Vs. GOVERNMENT OF KARNATAKA
|
April 16, 2018 |
MUNIVENKATAMMA Vs. P DODDABAYYANNALABIC
|
October 3, 2018 |
MUNIVENKATAPPA Vs. STATE OF KARNATAKA
|
August 2, 2018 |
MUNIVENKATAPPA S/O LATE CHIKKABYRAPPA Vs. CHENNARAYAPPA
|
September 10, 2018 |
MUNIYAMMA Vs. P CHANDRA RAJU
|
April 16, 2018 |
MUNIYAMMA Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU DISTRICT, B
|
March 1, 2018 |
MUNIYAMMA W/O LATE RAMAIAH Vs. NYATHAPPA S/O ANJA REDDY MUNIYAPPA
|
July 16, 2018 |
MUNIYAPPA @ DRIVER MUNIYAPPA S/O PILLAPPA Vs. STATE OF KARNATAKA BY BUGALUR POLICE STATION
|
July 18, 2018 |
MUNNA Vs. STATE BY HOLEHONNUR POLICE STATION
|
May 8, 2018 |
MUNNA, S/O BANDU Vs. STATE BY MUDIGERE POLICE REPRESENTED BY HIGH COURT PUBLI PROSECUTOR
|
May 22, 2018 |
MURALI S/O SHIVANNA Vs. STATE BY DEVANAHALLI POLICE
|
August 3, 2018 |
MURALI, H A S/O LATE R ADINARAYANA RAO Vs. DEPUTY COMMISSIONER
|
April 19, 2018 |
MURUGESH NIRANI W/O RUDRAPPA NIRANI Vs. STATE OF KARNATAKA
|
October 10, 2018 |
MURUGESHAN @ MUKESH Vs. STATE OF KARNATAKA BY LASHKAR POLICE STATION MYSORE CITY & DISTRICT
|
July 20, 2018 |
MURULI @ RAYACHARLU MURULI Vs. STATE OF KARNATAKA
|
April 2, 2018 |
MUSTAFFA @ ASHRAF, S/O MOHAMMAD Vs. STATE OF KARNATAKA THROUGH NANJANGUD RURAL POLICE
|
June 23, 2018 |
MUSTAQ AHMED Vs. STATE OF KARNATAKA
|
September 25, 2018 |
MUSTHAQ Vs. MANJAPPA AND OTHERS
|
August 29, 2018 |
MUTHAPPA P AGE MAJOR, S/O PALAYYA, GEOLOGIST Vs. STATE OF KARNATAKA REPRESENTED BY ITS SUPERINTENDENT OF POLICE
|
October 1, 2018 |
MUTHU VELU Vs. SHIVAKUMAR AND ANOTHER
|
July 27, 2018 |
MUTHULAKSHMAMMA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DE
|
March 6, 2018 |
MUTTAPPA AND ORS. Vs. SIDRAMA AND ORS.
|
July 31, 2018 |
MUTTEOPPA AND OTHERS Vs. THE STATE OF KARNATAKA
|
August 31, 2018 |
MYLAPPA AND OTHER Vs. STATE OF KARNATAKA
|
September 17, 2018 |
MYLEPALLE VAIBHAVI D/O M NAGENDRA Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
July 12, 2018 |
MYSORE CEMENTS LTD Vs. ALL INDIA TRADE UNION CONGRESS KARNATAKA RAJYA SAMITHI
|
April 13, 2018 |
MYSORE ELECTRICAL INDUSTRIES LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 29, 2018 |
N ABDUL Vs. THE STATE OF KARNATAKA AND ANOTHER
|
June 21, 2018 |
N AMMAN RAJU S/O VENKATAKRISHNA RAO Vs. STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
|
December 12, 2018 |
N ANAND Vs. ASMAUL HUSAIN
|
March 15, 2018 |
N B MALLAPPA BASAPPA Vs. DEPUTY COMMISSIONER CHIKKAMGALUR, DISTRICT CHIKKAM
|
February 14, 2018 |
N CHALAPATHI S/O M NARAYANAPPA Vs. STATE OF KARNATAKA P S I BALLARI POLICE STATION REPRESENTED BY S P P , HIGH COURT OF KARNATAKA
|
June 20, 2018 |
N D VANAMALA D/O N B DHARMAPAL Vs. STATE OF KARNATAKA
|
November 14, 2018 |
N G MEHARWADE Vs. ADDL COMMISSIONER OF COMML
|
October 10, 2018 |
N GOVINDARAJU S/O LATE NARAYANAPPA Vs. UNION OF INDIA REP BY SECRETARY
|
October 26, 2018 |
N H HANUMANTHA RAYA S/O LATE N HANUMANTHAPPA Vs. STATE OF KARNATAKA
|
April 26, 2018 |
N J RAVISHANKAR Vs. T N SARVAMANGALALABIC
|
December 14, 2018 |
N JANHAVI W/O BHAGATH REDDY Vs. UNION OF INDIA
|
September 7, 2018 |
N JAYAMMA Vs. STATE OF KARNATAKA
|
February 5, 2018 |
N K NARENDRA KUMAR S/O LATE N KUBERA GOWDA Vs. N KUBERA GOWDA
|
July 18, 2018 |
N K RAVI SHANKAR S/O KALAIAH T Vs. STATE OF KARNATAKA REP BY ITS SECRETARY (PRIMARY AND SECONDARY EDUCATION) DEPARTMENT OF EDUCATION
|
November 2, 2018 |
N K SHARMA & SONS Vs. KRISHNA CHOWDHARY
|
March 14, 2018 |
N KARUNAKARA S/O N KRISHNA KARANTH Vs. CANARA BANK HEAD OFFICE, BANGALORE
|
May 30, 2018 |
N KRISHNA MURTHYKAR Vs. STATE BY GNANABHARATHI POLICE STATION
|
February 9, 2018 |
N KUMAR Vs. M RAVI
|
November 20, 2018 |
N LAKSHMAN Vs. LAKSHMI DEVI W/O PATALAPPA
|
December 7, 2018 |
N LAKSHMAN Vs. KANTHAMMA K S
|
February 7, 2018 |
N M NAGARAJU Vs. KIRAN KUMAR
|
December 12, 2018 |
N M VISHWANATH S/O LATE N MALLAIAH Vs. C UTTAMCHAND (DECEASED) S/O CHANDANMALJI
|
July 19, 2018 |
N MUNIANJAPPA Vs. G MANJUNATHA
|
April 25, 2018 |
N MUNIRAJ Vs. MANAGEMENT OF GRAPHITE INDIA LTD
|
February 27, 2018 |
N MURUGESAN, S/O LATE S NAVANEETHA KRISHNAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GO
|
March 14, 2018 |
N NAGARAJA Vs. D DIGAMBARNATH
|
January 29, 2018 |
N NARASIMHAIAH Vs. A R S KUMAR
|
September 24, 2018 |
N R VENKATESH S/O LATE NAMBIHALLI RAMAIAH Vs. STATE OF KARNATAKA THROUGH SECRETARY
|
March 13, 2018 |
N RAGHUMURTHY S/O T NINGAPPA Vs. STATE BY LOKAYUKTHA POLICE
|
February 9, 2018 |
N RUDRAGOUDA, S/O LATE KATHRIKI LINGANNA Vs. STATE OF KARNATAKA, BY ITS COMMISSIONER AND SECRETARY
|
June 19, 2018 |
N S HANGAL Vs. STATE OF KARNATAKA
|
March 21, 2018 |
N S LATHA W/O N G SHIVAIAH Vs. SUSHEELA H N , W/O B D KUMAR
|
April 17, 2018 |
N S MARULASIDDAPPA S/O LATE N B SIDDALINGAPPA Vs. N S BASAVARAJAPPA
|
June 18, 2018 |
N S PREETHI @ PREETHI SURESH Vs. K KEERTHIKUMAR
|
September 14, 2018 |
N SHANKARAPPA S/O LATE THAMMAIAH Vs. STATE OF KARNATAKA
|
January 12, 2018 |
N SHIVAKUMAR Vs. COMMISSIONER OF POLICE
|
September 28, 2018 |
N SIDDA REDDY Vs. ASSISTANT COMMISSIONER
|
November 20, 2018 |
N SUDHAKARKAR Vs. HEBRON CHURCH
|
January 9, 2018 |
N T BOPANNA S/O LATE N N THIMMAIAH KONGANA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE VIDHANA SOUDHA BANGALORE
|
January 31, 2018 |
N T SAGARKAR Vs. BANGALORE ELECTRICITY SUPPLY CO LTD
|
January 29, 2018 |
N THIPPESWAMY Vs. T N PARTHASARATHI
|
June 21, 2018 |
N V YOGANANDACHAR Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
October 25, 2018 |
N. ASHWIN Vs. STATE BY KOLAR TOWN POLICE STATION
|
September 24, 2018 |
N. DURAIRAJAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
April 24, 2018 |
N. MAHANTANNA Vs. THE STATE OF KARNATAKA AND ORS.
|
October 12, 2018 |
N. MUNIRAJU S/O NARASIMHAPPA Vs. THE STATE OF KARNATAKA BY CHANNARAYAPATNA POLICE STATION
|
February 9, 2018 |
N. NARASEGOWDA Vs. CHIKKANNA
|
March 6, 2018 |
N. SRINIVASA @ SEENA AND OTHERS Vs. STATE BY CHALLAKERE POLICE CHALLAKERE AND OTHERS
|
June 4, 2018 |
N.E. BASAVARAJAPPA Vs. AUTHORISED OFFICER
|
August 8, 2018 |
N.MUKUNDAPPA Vs. UNION OF INDIA
|
March 13, 2018 |
N.N. PRAKASH AND ORS. Vs. STATE OF KARNATAKA
|
January 31, 2018 |
N.NATARAJAN Vs. THE CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
October 12, 2018 |
N.R. BHADRACHALAM Vs. THE MANAGING DIRECTOR
|
September 5, 2018 |
NABEEL S/O ASLAM Vs. STATE BY D J HALLI POLICE STATION
|
July 5, 2018 |
NADIPI VENKATARAYAPPA Vs. STATE OF KARNATAKA
|
April 23, 2018 |
NAEEM AND OTHERS Vs. STATE BY RAMAMURTHY NAGAR POLICE AND ANR.
|
July 2, 2018 |
NAGA @ NAGARAJ @ NAGESH Vs. STATE OF KARNATAKA
|
February 12, 2018 |
NAGA, S/O MARIYAIAH Vs. STATE OF KARNATAKA
|
June 14, 2018 |
NAGABHUSHANA REDDY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 9, 2018 |
NAGABHUSHANA S/O ANNAIAH REDDY Vs. STATE OF KARNATAKA, REPRESENTED BY ADDITIONAL CHIE
|
March 13, 2018 |
NAGAMMA Vs. BINIMADHU
|
March 9, 2018 |
NAGAMMA Vs. STATE OF KARNATAKA
|
February 1, 2018 |
NAGAMMA G W/O R RAJU Vs. STATE OF KARNATAKA
|
June 5, 2018 |
NAGANNA @ NAGA S/O LATE CHIKKANNA Vs. STATE OF KARNATAKA
|
June 20, 2018 |
NAGAPPA Vs. STATE OF KARNATAKA
|
March 5, 2018 |
NAGAPPA AND ANOTHER Vs. NAGARAJ AND ANOTHER
|
May 29, 2018 |
NAGAPPA S/O BOJAPPA BARIMANI Vs. ARJUN S/O BALAPPA VADDAR
|
April 11, 2018 |
NAGAPPA S/O MALLAWA Vs. DRIVER OF NEKRTC BUS BEARING
|
November 30, 2018 |
NAGAPPA S/O VENKOBA Vs. YERRISWAMY S/O MARENNA
|
April 9, 2018 |
NAGARAJ Vs. STATE OF KARNATAKA
|
May 31, 2018 |
NAGARAJ Vs. UNION OF INDIA
|
March 15, 2018 |
NAGARAJ Vs. D.M. MOHANRAJ
|
February 17, 2018 |
NAGARAJ Vs. THE STATE OF KARNATAKA
|
August 29, 2018 |
NAGARAJ Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INS CO LTD
|
July 5, 2018 |
NAGARAJ AND OTHERS Vs. THE STATE OF KARNATAKA THROUGH MURDESHWAR POLICE STATION
|
August 3, 2018 |
NAGARAJ B S/O SANNA BANGARAPPA Vs. ABDUL REHMAN @ A M HOSAPET
|
March 14, 2018 |
NAGARAJ G HEDGE, S/O GANAPATHI HEDGE Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SE
|
March 14, 2018 |
NAGARAJ GOWDA Vs. ASHOK NAGAR POLICE STATION BENGALURU
|
October 9, 2018 |
NAGARAJ HANUMAPPA Vs. THE DIVISIONAL CONTROLLER NEKRTC
|
April 4, 2018 |
NAGARAJ N.B. Vs. STATE OF KARNATAKA AND OTHERS
|
August 1, 2018 |
NAGARAJ POOJARY Vs. STATE OF KARNATAKA
|
February 12, 2018 |
NAGARAJ S/O BASVANTRARAO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER MIP
|
April 13, 2018 |
NAGARAJ S/O DAMODARSA BAKALE Vs. LEELAVATI M MAMARDI
|
March 22, 2018 |
NAGARAJ S/O LATE BASAPPA Vs. STATE OF KARNATAKA
|
November 5, 2018 |
NAGARAJ S/O MEGHAPPA LAMANI Vs. STATE OF KARNTAKA
|
June 28, 2018 |
NAGARAJ SHETTY Vs. STATE OF KARNATAKA
|
January 23, 2018 |
NAGARAJ TANGADAGI S/O SANGAPPA TANGADAGI Vs. DEPUTY COMMISSIONER KOPPAL
|
June 19, 2018 |
NAGARAJA Vs. STATE OF KARNATAKA
|
October 25, 2018 |
NAGARAJA @ NAGA @ NAGARAJA SHETTY Vs. STATE OF KARNATAKA
|
May 22, 2018 |
NAGARAJA S/O CHIKKAGUDI GANGAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS STATE PUBLIC PROSECUTOR
|
February 12, 2018 |
NAGARAJA S/O LATE RAMASUBBAIAH SHETTY Vs. VISHVA BHARATHI HOUSING CO-OPERATIVE SOCIETY
|
July 4, 2018 |
NAGARAJAPPA N S/O NARASIMHAPPA Vs. EMERSION AUTOMATION ELECTRICAL POWER PVT LTD
|
March 16, 2018 |
NAGARAJU Vs. ARASAMMA
|
December 7, 2018 |
NAGARAJU @ DORE Vs. STATE OF KARNATAKA
|
November 19, 2018 |
NAGARAJU S.S. Vs. STATE BY PEENYA POLICE
|
September 25, 2018 |
NAGARAJU S/O GANGE GOWDA Vs. ANJINAPPA VINAYAKA BODY BUILDERS
|
September 15, 2018 |
NAGARAJU G.V. Vs. STATE OF KARNATAKA
|
December 28, 2018 |
NAGARATHNA Y W/O LATE SURESHA Vs. DEPO MANAGER K S R T C TUMKUR DEPOT
|
July 3, 2018 |
NAGARATHNAMMA Vs. GAUTHAM NAGARAJ
|
September 19, 2018 |
NAGENDRA Vs. STATE OF KARNATAKA
|
July 4, 2018 |
NAGENDRA Vs. STATE
|
November 28, 2018 |
NAGENDRA CREDIT CO-OPERATIVE SOCIETY LTD , BENGALU Vs. J NANDA KUMAR
|
February 26, 2018 |
NAGESH Vs. STATE OF KARNATAKA
|
June 26, 2018 |
NAGESH S/O MUNIYAPPA CHAVANKAR Vs. STATE OF KARNATAKA
|
January 2, 2018 |
NAGI REDDY S/O GOVINDA REDDY Vs. STATE OF KARNATAKA
|
August 21, 2018 |
NAGSHETTY S/O LATE GURUSIDDAPPA PATIL Vs. ARUNA W/O NAGSHETTY PATIL
|
July 12, 2018 |
NAIKU S/O ARJUN MALI Vs. GOURABAI W/O NAIKU MALI
|
November 2, 2018 |
NAJARIN GULAM AHMAD DANEWALE Vs. NARASIMHAMURTI @ ANAND S/O GURURAJ RAO
|
January 16, 2018 |
NAJEEB AND OTHER Vs. STATE OF KARNATAKA
|
September 24, 2018 |
NALIN KUMAR KATEEL Vs. STATE OF KARNATAKA BY MANGALURU RURAL POLICE
|
April 26, 2018 |
NALIN NEERAJ, SON OF RAJENDRA PRASAD SINGH Vs. OWNERS AND PARTIES INTERESTED IN VESSEL M V MAHARS
|
April 12, 2018 |
NAM ESTATE PVT , LTD Vs. N A ANJINAPPA
|
November 27, 2018 |
NAMADEV KRISHNAJI @ KRISHNA PATIL Vs. STATE OF KARNATAKA
|
October 5, 2018 |
NANASO Vs. STATE OF KARNATAKA
|
September 5, 2018 |
NANCY JYOTHI LOBO W/O FRANCIS PRAKASH DCOSTA Vs. STATE OF KARNATAKA
|
April 19, 2018 |
NANDAMMA Vs. SRINIVASA REDDY
|
March 2, 2018 |
NANDAN Vs. STATE BY NAZARBAD POLICE STATION
|
January 12, 2018 |
NANDEESH S/O SRINIVAS Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITEDLABIC
|
November 23, 2018 |
NANDEESHA Vs. STATE OF KARNATAKA
|
October 16, 2018 |
NANDEPPA Vs. STATE OF KARNATAKA HIGH COURT OF KARNATAKA KALABURAGI BENCH
|
July 17, 2018 |
NANDEPPAGOUDA S/O SHIVANAGOUDA ANDANIGOUDAR Vs. MANAGER (TECH) COMPETENT AUTHORITY (LAND ACQUISITI
|
March 7, 2018 |
NANDINI Vs. COMMISSIONER OF POLICE
|
March 5, 2018 |
NANDINI G M Vs. STATE OF KARNATAKA
|
October 23, 2018 |
NANDINI W/O KALEGOWDA Vs. THE STATE OF KARNATAKA BY KONANUR PS ARKALGUDU TALUK HASSAN DISTRICT
|
January 24, 2018 |
NANJAIAH Vs. STATE OF KARNATAKA
|
December 1, 2018 |
NANJAPPA BASAPPA CHANNAGOUDAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
|
April 10, 2018 |
NANJUNDA REDDY Vs. LAND ACQUISITION OFFICER
|
July 6, 2018 |
NANJUNDAPPA Vs. STATE OF KARNATAKA
|
December 13, 2018 |
NAPANDA S KUSHALAPPA Vs. STATE BY SOMAWARPET POLICE STATION
|
October 4, 2018 |
NARAHARI Vs. SELECTION AUTHORITY AND DIVISIONAL SECRETARY
|
November 19, 2018 |
NARASAMMA Vs. P PRAMILA RANI
|
November 23, 2018 |
NARASIMHA @ KARIYA S/O KARIYAPPAGARIMALLAIAH Vs. STATE OF KARNATAKA
|
December 19, 2018 |
NARASIMHA MURTHY S.G., S/O SIDDEGOWDA Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 28, 2018 |
NARASIMHA NAIKA Vs. STATE OF KARNATAKA
|
June 29, 2018 |
NARASIMHALU Vs. STATE
|
February 9, 2018 |
NARASIMHAMURTHY K.T. AND OTHERS Vs. STATE BY TAVAREKERE POLICE STATION, MAGADI TALUK, RAMANAGARA
|
April 12, 2018 |
NARASIMHAMURTHY S/O LATE RAMAIAH Vs. STATE OF KARNATAKA BY CHAMARAJPET POLICE STATION
|
June 4, 2018 |
NARASING Vs. SUREKHA
|
December 14, 2018 |
NARAYAN POOJARY Vs. YAMUNA
|
March 2, 2018 |
NARAYAN S/O HANMANTAPPA Vs. STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA
|
April 25, 2018 |
NARAYANA @ THAMATENANAYANA Vs. STATE OF KARNATAKA
|
September 3, 2018 |
NARAYANA GONDA AND OTHERS Vs. DISTRICT HEALTH AND WELFARE OFFICER, KOLAR, KOLAR
|
February 26, 2018 |
NARAYANA SWAMY Vs. THE STATE OF KARNATAKA
|
March 26, 2018 |
NARAYANAMMA Vs. STATE OF KARNATAKA
|
October 9, 2018 |
NARAYANAMMA Vs. STATE OF KARNATAKA AND OTHERS
|
September 27, 2018 |
NARAYANAMMA Vs. STATE OF KARNATAKA
|
October 30, 2018 |
NARAYANAMMA W/O LATE LOKANATHA Vs. RELIANCE GENERAL INSURANCE CO LTD
|
July 18, 2018 |
NARAYANAMMA W/O RAMAPPA Vs. AKMAL PASHA S/O PYAREJAN
|
March 28, 2018 |
NARAYANAREDDY K.Y. Vs. STATE OF KARNATAKA
|
October 1, 2018 |
NARAYANASATHYANAGESHWARA RAO BANDRE @ SRITHIRTH Vs. STATE OF KARNATAKA REP BY IT S P P
|
December 5, 2018 |
NARAYANASWAMY Vs. ANUSUYAMMA
|
July 2, 2018 |
NARAYANASWAMY Vs. THE STATE OF KARNATAKA
|
June 26, 2018 |
NARAYANMURTHY Vs. GOPALLABIC
|
October 5, 2018 |
NARESH NAYAK Vs. THE STATE OF KARNATAKA
|
November 29, 2018 |
NAROTHAM SHARMA Vs. STATION HOUSE OFFICER
|
March 2, 2018 |
NASEEMA @ NASEEMA BEGUM Vs. MANAGING DIRECTOR, K S R T C
|
March 26, 2018 |
NASEEMA BANU ALIAS YASHODA BAI Vs. MOHAMMED S K
|
February 5, 2018 |
NASIR MOHIDEEN AND ANOTHER Vs. M RAMACHANDRA
|
January 4, 2018 |
NATARAJA PUJARI Vs. STATE OF KARNATAKA
|
January 17, 2018 |
NATARAJU Vs. PR COMMISSIONER OF INCOME-TAX
|
February 20, 2018 |
NATARAJU MAHADEVAPPA ALIAS MAHAD-EVAIAH AND OTHERS Vs. STATE AND ANOTHER
|
September 5, 2018 |
NATHAJI Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PUBLIC
|
February 16, 2018 |
NATIONAL CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF SERVICE TAX (AUDIT) AUDIT COMMISSI
|
April 10, 2018 |
NATIONAL INSURANCE CO , LTD Vs. BYATARANGACHAR S/O SIDDACHAR
|
March 20, 2018 |
NATIONAL INSURANCE CO , LTD Vs. SHANKAR
|
December 17, 2018 |
NATIONAL INSURANCE CO , LTD Vs. RENUKAMMA
|
December 17, 2018 |
NATIONAL INSURANCE CO , LTD Vs. SHOBHA
|
July 24, 2018 |
NATIONAL INSURANCE CO LTD Vs. NASIR S/O MAHABOOBSAB HAWALDAR
|
August 30, 2018 |
NATIONAL INSURANCE CO LTD Vs. ABHI @ ABHILASH
|
January 8, 2018 |
NATIONAL INSURANCE CO LTD Vs. GOVINDA K BHOSALE
|
July 2, 2018 |
NATIONAL INSURANCE CO LTD Vs. ANNAPURNALABIC
|
November 5, 2018 |
NATIONAL INSURANCE CO LTD Vs. GOUSIALABIC
|
March 5, 2018 |
NATIONAL INSURANCE CO LTD Vs. SUMA SURESH RAO W/O SURESH RAO
|
December 19, 2018 |
NATIONAL INSURANCE CO LTD Vs. SAROJAMMA
|
December 17, 2018 |
NATIONAL INSURANCE CO LTD Vs. NALANI KANTH S/O KOTESHWARA RAO
|
March 13, 2018 |
NATIONAL INSURANCE CO LTD Vs. JYOTHI
|
February 21, 2018 |
NATIONAL INSURANCE CO LTD Vs. GAUTHAM G NAIK
|
June 6, 2018 |
NATIONAL INSURANCE CO LTD Vs. HARISH K
|
March 19, 2018 |
NATIONAL INSURANCE CO LTD Vs. MANJULA
|
April 17, 2018 |
NATIONAL INSURANCE CO LTD Vs. HANUMAKKA W/O LATE MYLAPPA
|
April 2, 2018 |
NATIONAL INSURANCE CO LTD Vs. IBRAHIM KALEEL
|
August 7, 2018 |
NATIONAL INSURANCE CO LTD , DIVISIONAL OFFICE, GULBARGA Vs. GOUSIA W/O KHAJASAB
|
March 5, 2018 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. MASTANBEE W/O LATE HAMEEDSAB AND OTHERS
|
March 13, 2018 |
NATIONAL INSURANCE CO. LTD. Vs. SRI. MAHESH A SANIL AND ORS.
|
February 22, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ADIVEPPA APPANNA NAIK
|
February 27, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. K V NAGARAJ
|
June 20, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SREENIVAS
|
October 9, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAHUL, S/O APPASAB NALAVADE
|
November 13, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANGONDA GOUNDAR
|
December 18, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. OMKARAPPA @ VEERESH
|
March 27, 2018 |
NATIONAL INSURANCE COMPANY LIMITED, BANGALORE Vs. GOVINDA CHARI AND OTHERS
|
March 13, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. RAJU S/O DASHARATH JADHAV
|
January 24, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. SHIVRUDRASWAMY
|
April 10, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. LALITHA
|
March 15, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. YOUSUF APPA MULLA
|
April 3, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. MAHALINGAPPA
|
November 9, 2018 |
NATIONAL INSURANCE COMPANY LTD , REPRESENTED BY RE Vs. SAVITHA W/O LATE SURESH
|
March 13, 2018 |
NATIONAL INSURANCE COMPANY LTD. AND OTHERS Vs. SMT. RANI AND OTHERS
|
September 26, 2018 |
NATIONAL INVESTIGATION AGENCY Vs. DALIM MIA
|
November 27, 2018 |
NATIONAL INVESTIGATION AGENCY Vs. MOHAMMED AYUB
|
December 7, 2018 |
NAVAZ Vs. THE STATE OF KARNATAKA
|
May 15, 2018 |
NAVAZ @ NAVVA Vs. STATE OF KARNATAKA
|
June 5, 2018 |
NAVEEN KUMAR Vs. PRADEEP M. AND ANOTHER
|
April 12, 2018 |
NAVEENA S/O KRISHNAPPA Vs. THE STATE OF KARNATAKA BY HIRIYUR RURAL POLICE STATION CHITRADURGA DISTRICT
|
January 23, 2018 |
NAVODAYA EDUCATION TRUSTKAR Vs. UNION OF INDIA
|
February 5, 2018 |
NAYAKARA HANUMANTHA S/O RANGAPPA Vs. STATE OF KARNATAKA
|
August 10, 2018 |
NAZEER Vs. STATE OF KARNATAKA
|
June 1, 2018 |
NAZEER @ NAZEER KALLADKA Vs. THE STATE OF KARNATAKA
|
July 13, 2018 |
NAZIR AHAMAD, ABDULARAZAK, LAKSHARI Vs. ANWARPASHYA SAYYADMEERA MUJWAR
|
February 27, 2018 |
NCC LIMITED REP BY ITS AUTHORIZED REPRESENTATIVE R Vs. ABB INDIA LIMITED
|
April 24, 2018 |
NEELAM MANMOHAN Vs. MANMOHAN ATTAVAR
|
July 31, 2018 |
NEELAMMA AND OTHERS Vs. VEERESHAPPA
|
April 12, 2018 |
NEELAMMA W/O MANIKREDDY KUDGE Vs. LALITA W/O RAGHUNATH REDDY SHERIKAR
|
April 5, 2018 |
NEELAVVA W/O BHAGAVANTAPPA Vs. SUBHAS S/O BHAGAVANTAPPA NAIKAR ALIAS NAIK
|
October 5, 2018 |
NEERAJ VIJAY KALMANKAR Vs. STATE OF KARNATAKA
|
August 13, 2018 |
NEETA P Vs. SHAILENDRA KUMAR
|
March 9, 2018 |
NETHRAVATHI M L D/O M K LINGAIAH Vs. B N SHIVASWAMY S/O LATE NINGE GOWDA
|
March 8, 2018 |
NETTALA MUTTAPPA RAI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
|
December 11, 2018 |
NEW HORIZON EDUCATIONAL AND CULTURAL TRUST Vs. KITTAPPA AND ORS.
|
December 10, 2018 |
NEW INDIA ASSURANCE CO , LTD Vs. R MANJULA
|
March 27, 2018 |
NEW INDIA ASSURANCE CO , LTD Vs. B N JAGADEESH KUMARLABIC
|
December 10, 2018 |
NEW INDIA ASSURANCE CO , LTD , REP BY ITS MANAGER Vs. NANJAPPA S/O LATE KALINGAPPAPPA
|
June 4, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. MAHANTESH
|
February 1, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. MALLIKARJUNA
|
January 10, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. VINOD S/O DASHARATH CHAVAN
|
January 10, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. SALIM S/O MOHAMMADSAB MULLA
|
March 27, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI W/O LATE KRISHNEGOWDA D P
|
April 19, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. ARATHI
|
January 22, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. PUNDALIK
|
October 11, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. SHANTHI MASCARENHAS
|
July 12, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. PRAKASH YADAV S/O S N YADAV
|
August 9, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. GIRIJAVINAY
|
December 18, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. PREMA @ GANGAMMA W/O BASAVARAJ HADIMANI
|
August 8, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. RENUKA
|
January 8, 2018 |
NEW INDIA ASSURANCE CO LTD , KOLHAPUR Vs. GURUNATH S/O BHIMARAO MORE AND ANOTHER
|
January 3, 2018 |
NEW INDIA ASSURANCE CO LTD BRANCH, HIGH CHURCH ROAD Vs. MANOHAR S GOUDA
|
September 26, 2018 |
NEW INDIA ASSURANCE CO LTD REP BY ITS MANAGER Vs. TUDEN PHILIP PARERA @ THEDEN PERERA
|
March 21, 2018 |
NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DULY Vs. SANTOSH S/O HANUMANTH NAIK
|
March 20, 2018 |
NEW INDIA ASSURANCE CO LTD. Vs. SMT BHARATHI & ORS.
|
September 15, 2018 |
NEW INDIA ASSURANCE CO, LTD Vs. D K JAYASHEELALABIC
|
December 7, 2018 |
NEW INDIA ASSURANCE CO. Vs. TASMIYABANU & ORS.
|
September 19, 2018 |
NEW INDIA ASSURANCE CO. LTD. Vs. BABAJAN AND OTHERS
|
April 4, 2018 |
NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. SMT. MOOKAMBU AND OTHERS
|
August 3, 2018 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A RAMAMANI AND ORS
|
January 11, 2018 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B B SUNIL
|
July 6, 2018 |
NEW INDIA ASSURENCE CO LTD KAR Vs. SHAMALA
|
January 4, 2018 |
NEW INDIA INSURANCE CO LTD REPRESENTED BY ITS DIVI Vs. REKHA W/O ANIL SHELKE
|
April 16, 2018 |
NEW MANGALORE PORT TRUST PANAMBUR Vs. COMMISSIONER OF INCOME TAX
|
June 6, 2018 |
NICHU @ NISHRUTH Vs. THE STATE OF KARNATAKA
|
July 13, 2018 |
NIJAGUNI Vs. STATE OF KARNATAKA
|
February 5, 2018 |
NIJJAMMA @ NIJALINGAMMANEKRTC Vs. DIVISIONAL MANAGER NEKRTCBHIMARAYANAGOUDA
|
December 4, 2018 |
NIKHIL CHANDRAKANTH GOWDA Vs. DENTAL COUNCIL OF INDIA
|
August 23, 2018 |
NINGACHARI Vs. STATE BY K R PETE POLICE
|
May 30, 2018 |
NINGAPPA Vs. STATE OF KARNATAKA
|
September 10, 2018 |
NINGAPPA Vs. THE STATE OF KARNATAKA
|
July 26, 2018 |
NINGAPPA Vs. LIONS COMPREHENSIVE EYE CARE FUNDATION
|
January 22, 2018 |
NINGAPPA Vs. STATE OF KARNATAKA
|
March 16, 2018 |
NINGAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
NINGAPPA S/O BASAPPA HULLI Vs. NEELAMMAADIBASAMMA
|
December 20, 2018 |
NINGAPPA S/O SHIVAPPA CHINGAGI AND ORS. Vs. THE STATE OF KARNATAKA
|
May 29, 2018 |
NINGARAJA Vs. STATE OF KARNATAKA BY ARAKALGUD POLICE
|
January 16, 2018 |
NINGEGOWDA Vs. STATE OF KARNATAKA
|
February 6, 2018 |
NIRANI SUGARS LIMITED Vs. KRISHNABAI
|
August 29, 2018 |
NIRMALA Vs. SURESH KUMAR
|
March 12, 2018 |
NIRMALA SHANTHI Vs. MARY MARGARET
|
July 24, 2018 |
NIRMALA W/O DATTU @ DATTAPPA NAIKODI Vs. DATTU @ DATTAPPA S/O MARUTI NAIKODI
|
March 14, 2018 |
NIRMALA W/O DODDAIAH AND OTHERS Vs. STATE OF KARNATAKA
|
October 3, 2018 |
NISAR AHMED Vs. SURESHLTD
|
December 28, 2018 |
NISAR S/O LATE J K BASHA Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY, REVEN
|
March 19, 2018 |
NISHA M D Vs. STATE OF KARNATAKA
|
August 2, 2018 |
NISHCHAL PADHYA Vs. UNION OF INDIA MINISTRY OF FINANCE
|
July 31, 2018 |
NISHCHITHA H Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES FOR KAR
|
June 6, 2018 |
NITESH URBAN DEVELOPMENT PRIVATE LIMITED Vs. BRIGADIER PETER ANTHONY LOPES
|
April 11, 2018 |
NITHIN KUMAR Vs. UNION OF INDIA MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENEURSHIP
|
July 23, 2018 |
NITHYANAND MAHADEV BHAT Vs. MANOJ VINAYAK PANDIT
|
March 13, 2018 |
NITISH HARWALKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 (C & R),
|
March 6, 2018 |
NITISH MORAY Vs. STATE OF KARNATAKA
|
January 17, 2018 |
NITTE EDUCATION TRUST REPRESENTED BY ITS ADMINISTRATOR ROHIT PUNJA Vs. PHARMACY COUNCIL OF INDIA
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August 31, 2018 |
NOBLE Vs. STATE OF KARNATAKA
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February 21, 2018 |
NOOR AHMED KHAN Vs. JOINT DIRECTOR,ENFORCEMENT DIRECTORATE BANGALORE
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May 16, 2018 |
NOOR BAIG S/O KHADER BAIG Vs. REGIONAL TRANSPORT AUTHORITY
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June 18, 2018 |
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March 12, 2018 |
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. GOUSMUDDIN
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NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. PRAKASH TULARAM MALANI
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November 27, 2018 |
NOUSHEER Vs. THE STATE OF KARNATAKA BY THROUGH POLICE SUB INSPECTOR BANTWAL TOWN POLICE MANGALURU
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July 13, 2018 |
NOUSHEER S/O ABDUL RAZAK Vs. THE STATE OF KARNATAKA BY
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January 16, 2018 |
NOVO NORDISK INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12 (2) AND ORS.
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June 25, 2018 |
NUNKESH S/O OBAIAH Vs. STATE OF KARNATAKA REP
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August 10, 2018 |
NWKSRTC VIJAYAPUR NOW REPRESENTED BY ITS CHIEF LAW Vs. BASAPPA S/O HANAMANT BELLIKATTI
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February 27, 2018 |
OBAIAH Vs. DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA,
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March 12, 2018 |
OBALEPPA Vs. SLAO, MP-1
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OMPRAKASH Vs. SATHYA KUMARPURUSHOTTAM
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OMPRAKASH GUTTEPPA PUJAR Vs. FRANSIS M KUTINO
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OF COMMERCIAL TAXES
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ORIENTAL INSURANCE
COMPANY LIMITED Vs. ANNAPURNA
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ORIENTAL INSURANCE CO LTD , BENGALURU Vs. SHANTHI NANAIAH AND OTHERS
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ORIENTAL INSURANCE CO LTD BY ITS CHIEF MANAGER Vs. SHARIFA B
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December 15, 2018 |
P D HINDUJA SINDHI HOSPITAL Vs. UNION OF INDIA
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January 4, 2018 |
P D NANJEGOWDA S/O DYAPPA Vs. STATE OF KARNATAKA
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May 24, 2018 |
P DEVADAS BHAT Vs. STATE OF KARNATAKA BY ITS POLICE INSPECTOR, SOUTH
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March 5, 2018 |
P DEVIKA @ SUMA W/O C M LOKESH Vs. C M PRANESH S/O LATE C MAYANNA
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July 3, 2018 |
P DINESH SHETTYKAR Vs. STATE THROUGH CIRCLE INSPECTOR OF POLICE
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January 23, 2018 |
P G GOPAL Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
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P G SETTY CONSTRUCTION TECHNOLOGY PVT LTD Vs. GOWRI INFRA ENGINEERS PVT LTD
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September 5, 2018 |
P JAYASHANKAR NAIDU Vs. P LAKSHMANA ALIAS GANESH
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September 24, 2018 |
P NAGARAJU Vs. STATE BY POLICE SUB INSPECTOR
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March 7, 2018 |
P PANDURANGA RAO S/O PEMMASANI PATTABHI RAMAIAH Vs. STATE OF KARNATAKA SENIOR ASSISTANT DIRECTOR OF FACTORIES
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October 1, 2018 |
P PRASANNA KUMAR Vs. STATE BY LOKAYUKTHA POLICE, MYSORE
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September 24, 2018 |
P R KANDASWAMY COMPANY SECRETARY AND DGM (ESTATES) NATIONAL TEXTILE CORPORATION LIMITED Vs. STATE OF KARNATAKA
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August 2, 2018 |
P R RAMESH Vs. K L VENUGOPAL
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July 31, 2018 |
P S SRINATH REDDY, S/O SURYANARAYANA REDDY Vs. REGIONAL TRANSPORT AUTHORITY
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September 7, 2018 |
P SAMIRA NARAYAN Vs. STATE OF KARNATAKA BY ITS SECRETARY
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March 22, 2018 |
P SUGUNA W/O S PRASANNA KUMAR Vs. S PRASANNA KUMAR S/O LATE SRINIVASA SHETTY
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April 24, 2018 |
P UMESH Vs. STATE OF KARNATAKA
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August 9, 2018 |
P. CHANDRA Vs. STATE OF KARNATAKA
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February 3, 2018 |
P. GURYA NAIK Vs. K. ANIL KUMAR AND OTHER
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February 26, 2018 |
P. SHIVARAM AND OTHERS Vs. RAGHAVA AND OTHERS
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September 4, 2018 |
P. VEERABHADRA AND OTHERS Vs. THE DEPUTY DIRECTOR DEPARTMENT OF MINES & GEOLOGY AND OTHERS
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July 2, 2018 |
P.A. MOHAMMED @ MARSOOK Vs. THE STATE OF KARNATAKA
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May 10, 2018 |
P.B. SHAMANNA AND OTHERS Vs. S. BANAPPA AND OTHERS
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P.E.S. COLLEGE Vs. THE BANGALORE UNIVERSITY JNANABHARATHI CAMPUS, BANGALORE
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January 29, 2018 |
P.JAYARAM Vs. REVENUE APPELLATE AUTHORITY FOR BESCOM CORPORATE OFFICE
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February 5, 2018 |
P.S. LAKSHMINARAYANA GUPTHA AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
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September 17, 2018 |
P.S. MISHRA S/O SRI. RAMABHADRA MISHARA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND THE RECOVERY OFFICER, EPFO
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PADIKALA CHINNAPPA Vs. NATIONAL INSURANCE CO LTD
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October 25, 2018 |
PADMA Vs. ABDUL RASHEEDLABIC
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October 4, 2018 |
PADMA Vs. RAKESH SINGH
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February 21, 2018 |
PADMABHUSHANA M C MODI PUBLIC TRUST Vs. STATE OF KARNATAKA BY MAHALAKSHMIPURAM POLICE STATION
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August 23, 2018 |
PADMAVATHI @ PADMA Vs. STATE OF KARNATAKA
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June 18, 2018 |
PADMAVATI BAI W/O GUNDE RAO DESHPANDE Vs. USHABAI W/O RAGHVENDRA RAO NADIGAR
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April 3, 2018 |
PAKSHIDHAMA KRIDA BALAGA (R) K. BELLURU Vs. STATE OF KARNATAKA
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February 19, 2018 |
PALANGADA P DARSHAN Vs. STATE BY VIRAJPET RURAL POLICE STATION, VIRAJPET TALUK KODAGU DISTRICT
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November 22, 2018 |
PALANI @ PALANIKUMAR Vs. STATE BY TILAK PARK POLICE
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June 1, 2018 |
PAMELA OBEROI Vs. STATE OF KARNATAKATALUK
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December 4, 2018 |
PANCHALINGAIAH Vs. JAYAMMALABIC
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December 5, 2018 |
PANCHAPPA Vs. STATE OF KARNATAKA
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September 15, 2018 |
PANDURANGA AND ANOTHER Vs. GOVERNMENT OF KARNATAKA AND OTHERS
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March 16, 2018 |
PANIYERAVARA SANNI Vs. STATE OF KARNATAKA
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November 28, 2018 |
PANJARI YERAVARA SUBRAMANI Vs. STATE OF KARNATAKA
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July 28, 2018 |
PANKAJ PREMANAND NAGEKAR Vs. STATE OF KARNATAKA DEPARTMENT OF PARLIAMENTARY AFFAIRS & LEGISLATION
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October 30, 2018 |
PAPI W/O SHANUR HATTARAKIHAL Vs. MOHD SHARIF KHAN
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March 7, 2018 |
PARAMANNA MAHADEVAPPA KAKKERA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
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June 19, 2018 |
PARAMESH Vs. STATE OF KARNATAKA
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November 14, 2018 |
PARAMESHA, S/O VENKATESHA Vs. STATE OF KARNATAKA
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November 15, 2018 |
PARAMESHWAR J. AND ORS. Vs. STATE OF KARNATAKA AND ANR.
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July 2, 2018 |
PARAMESHWARAPPA Vs. ASSISTANT COMMISSIONER, DAVANAGERE SUB-DIVISION
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December 5, 2018 |
PARASHIVAMURTHY K G Vs. STATE OF KARNATAKA
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January 18, 2018 |
PARASHURAM Vs. CHANDSAB AND OTHERS
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April 17, 2018 |
PARASHURAM Vs. STATE OF KARNATAKA
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June 8, 2018 |
PARASHURAM S/O KANNAYYALAL MALU Vs. STATE OF KARNATAKA
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September 6, 2018 |
PARAWWA, W/O SHANKRAPPA DODDAPPANNAVAR Vs. HULIGEVVA, W/O. RAMAPPA AMMANNAVAR AND OTHERS
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April 12, 2018 |
PARIKSHIT DALAL Vs. MEDICAL COUNCIL OF INDIA
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February 26, 2018 |
PARINITA PROPERTIES & INPROSTROCTOR @ INFRASTRUCTURE LTD Vs. NAGARAJ TERADALLABIC
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November 27, 2018 |
PARMANNA S/O BASANNA JOGHAR Vs. STATE THROUGH DY S P POLICE STATION
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December 21, 2018 |
PARMESH @ PARMESHWAR AND OTHERS Vs. STATE OF KARNATAKA
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February 14, 2018 |
PARTHA S/O CHIKKANNA @ KURANI CHIKKANNA Vs. STATE OF KARNATAKA REP. BY HIRIYURU TOWN POLICE STATION CHITRADURGA DISTRICT, REP. BY SPECIAL PUBLIC PROSECUTOR HIGH COURT BUILDING, BANGALORE 560001 & ORS.
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January 31, 2018 |
PARVATHAMMA Vs. STATE OF KARNATAKA
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December 10, 2018 |
PARVATHAMMA Vs. JAYAMMA
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September 26, 2018 |
PARVATHAMMA Vs. JAYAMMA
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April 27, 2018 |
PARVATHAMMA Vs. K BASAVARAJAPPA @ BASAPPA
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April 24, 2018 |
PARVATHAMMA Vs. K G HANUMANTHA RAJU
|
March 28, 2018 |
PARVATHAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
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February 26, 2018 |
PARVATHAMMA W/O SIDDAPPA Vs. SIDDAPPAJI TEMPLE TRUST HOSMATA SHRIKSHETHRA CHIKKALLURU
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October 30, 2018 |
PARVATHI Vs. STATE BY THE STATION HOUSE OFFICER
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September 5, 2018 |
PARVATHI RATHNAM Vs. THE CHIEF ADMINISTRATOR OFFICER AND SECRETARY BANGALORE WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
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February 7, 2018 |
PAVAMAAN SAI ENTERPRISES Vs. STATE OF KARNATAKA
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November 19, 2018 |
PAVAN CEMENTS AND HARDWARE SUPPLIER, HASSAN DISTRICT Vs. MANAGER, KARNATAKA AGRO INDUSTRIES CORPORATION LTD. AND OTHERS
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April 4, 2018 |
PAVAN SRIKANTH REDDY Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
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February 22, 2018 |
PAVANKUMAR N. @ PSYCHO Vs. STATE OF KARNATAKA
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September 25, 2018 |
PAVITHRA Vs. STATE OF KARNATAKA
|
April 25, 2018 |
PAVITHRA W/O SUDHIR Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT
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March 19, 2018 |
PAWANKUMAR AND ORS. Vs. THE STATE OF KARNATAKA
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February 9, 2018 |
PDS LOGISTICS INTERNATIONAL P LTD REPRESENTED BY I Vs. CHIEF COMMISSIONER OF INCOME TAX
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March 6, 2018 |
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. M/S. PUPIL TREE FOUNDATIONS A TRUST CONSTITUTED UNDER THE LAWS OF INDIA AND OTHER
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September 26, 2018 |
PEER BHAKTAR Vs. HINDUSTAN AERONAUTICS LTD
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December 20, 2018 |
PEERAPPA HARIJAN S/O SANGAPPA Vs. STATE OF KARNATAKA
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June 21, 2018 |
PEERESH S/O AMBARAI HADAPAD Vs. STATE OF KARNATAKA THROUGH POLICE JALANAGAR
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April 23, 2018 |
PEERPASHYA NIZAMUDDIN CHAMMANSHAIKH AND ORS. Vs. NAZIMUDDIN SHIRAJUDDIN CHAMMANSHAIKH AND ORS.
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July 10, 2018 |
PELLAGIC FOOD INGREDIENTS PRIVATE LIMITED Vs. OCEANIC EDIBLES INTERNATIONAL LIMITED
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October 9, 2018 |
PEOPLES EDUCATION SOCIETY & TRUST, REPRESENTED BY ITS SECRETARY Vs. SECRETARY TO GOVT OF KARNATAKA
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April 5, 2018 |
PEOPLES EDUCATION TRUST Vs. STATE OF KARNATAKA
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August 3, 2018 |
PERK-INN INTERNATIONAL LTD , BENGALURU AND OTHERS Vs. SHIVALIKA LEASING FINANCE LIMITED
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August 20, 2018 |
PHALAHARA SHIVAYOGESHWARA SHIKSHANA SAMITHI Vs. STATE OF KARNATAKA
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May 30, 2018 |
PHARMACEUTICAL CHEMICAL & ALLIED EMPLOYEES UNION Vs. MANAGEMENT OF M/S J L MORRISON (INDIA) LIMITED
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June 20, 2018 |
PHATRU SHAH S/O ISMAIL SHAH Vs. MOULANA SHAH S/O HYDER SHAH
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March 13, 2018 |
PHILIPS @ PULI S/O KUMAR Vs. THE STATE, BY COMMERCIAL STREET POLICE STATION
|
January 25, 2018 |
PHILOMENA BALU Vs. COMMANDANT
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November 16, 2018 |
PHILOMINA LOURDMARYKAR Vs. LATHA
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January 4, 2018 |
PILLAMMA Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICAL,
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December 7, 2018 |
PITMAN V S Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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March 8, 2018 |
PIXEL PICTURES PVT LTD Vs. UNION OF INDIA
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April 10, 2018 |
PLANET X RESORT AND AMUSEMENT PARK Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
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September 5, 2018 |
PLAYERS LOUNGE RECREATIONAL CLUB Vs. THE GOVERNMENT OF KARNATAKA HOME DEPARTMENT AND OTHERS
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February 27, 2018 |
POLYBOND ORGANICS PRIVATE LTD Vs. ERA INFRA ENGINEERING LTD
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August 3, 2018 |
PONNURANGAMMA Vs. INDIRA DEENADAYALU NAIDU
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October 5, 2018 |
POOJAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
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December 12, 2018 |
POORNA SINGHKAR Vs. RUKKUBAI
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January 2, 2018 |
POORNIMA Vs. STATE OF KARNATAKA
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September 4, 2018 |
POORNIMA SUDHIN Vs. STATE OF KARNATAKALABIC
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December 15, 2018 |
POOVAIAH Vs. CHANDRAPPA
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March 6, 2018 |
PORUS IRANI Vs. PETER CADDY S/O OSWAL CADDY
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November 29, 2018 |
POWER COMPANY OF KARNATAKA LIMITED Vs. JSW ENERGY LIMITED
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April 25, 2018 |
POWER GRID CORPORATION OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER MYSORE DIVISION
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March 7, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA MINING COMPANY
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April 6, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. CHAMUNDI WINERY AND DISTILLERY
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September 25, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. GOOGLE INDIA PVT LTD
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July 3, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. INCOME-TAX OFFICER
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July 4, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD
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October 31, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. ACUSIS SOFTWARE INDIA PVT LTD
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August 14, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. AROWANA CONSULTING PVT LTD
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July 2, 2018 |
PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. POORNA PRAJANA VIDYA PEETHA PRATHISTHANA
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April 5, 2018 |
PR COMMISSIONER OF INCOME TAX , CIT(A) INCOME TAX OFFICER Vs. IPASS INDIA PVT LTD
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July 4, 2018 |
PR COMMISSIONER OF INCOME TAX C R BUILDINGS, QUEENS ROAD Vs. SOFTBRANDS INDIA P LTD ,PRESTIGE OBELISK
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June 25, 2018 |
PR COMMISSIONER OF INCOME TAX CIT Vs. DEPUTY COMM ISSIONER OF INCOME TAX CIRCLE
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June 21, 2018 |
PR COMMISSIONER OF INCOME TAX CIT (A) Vs. G T NEXUS SOFTWARE PVT LTD
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July 5, 2018 |
PR COMMISSIONER OF INCOME TAX, CIT(A) Vs. H NAGARAJA
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May 29, 2018 |
PR COMMISSIONER OF INCOME TAX-4 Vs. V RAMAIAH
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July 2, 2018 |
PR COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX, KORAMANGALA BANGALORE Vs. L M WIND POWER TECHNOLOGIES INDIA PVT LTD
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July 5, 2018 |
PR COMMISSIONER OF INCOME TAX-7 Vs. WITNESS SYSTEMS SOFTWARE INDIA PVT LTD
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July 5, 2018 |
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July 3, 2018 |
PR COMMISSIONER OF INCOME-TAX Vs. INTERNATIONAL STONES INDIA PVT LTD
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June 12, 2018 |
PR COMMISSIONER OF INCOME-TAX CIT (A) Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 25, 2018 |
PR COMMISSIONER OF INCOME-TAX, CIT Vs. ELECTRONICS FOR IMAGING INDIA PVT LTD
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July 4, 2018 |
PR COMMISSIONER OF INCOME-TAX, CIT(A) Vs. ACUSIS SOFTWARE INDIA PVT LTD
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July 5, 2018 |
PR COMMISSIONER OF INCOME-TAX, CIT[A] Vs. CYPRES SEMICONDUCTORS TECHNOLOGY PVT LTD
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July 3, 2018 |
PR. COMMISSIONER AND OTHERS Vs. M/S SUNQUEST
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July 2, 2018 |
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July 2, 2018 |
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June 28, 2018 |
PR. COMMISSIONER OF INCOME Vs. M/S. CISCO VIDEO TECHNOLOGIES INDIA PVT. LTD.
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June 18, 2018 |
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July 17, 2018 |
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August 16, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. TEXTRON INDIA PVT. LTD.
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August 16, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SUNQUEST INFORMATION SYSTEMS (INDIA)PRIVATE LIMITED
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July 30, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S THOMSON REUTERS INDIA SERVICES PVT LTD.
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June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S NOUS INFOSYSTEMS PVT. LTD. 1ST MAIN
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June 19, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S UNISYS INDIA PRIVATE LTD.
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July 20, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NOVO NORDISK INDIA PVT. LTD.
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July 20, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. ZYME SOLUTIONS P. LTD.
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July 24, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SONUS NETWORKS INDIA PRIVATE LIMITED
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July 20, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. IGEFI SOFTWARE INDIA P. LTD.
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July 26, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SANYO INDIA P. LTD. AND ANOTHER
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PR. COMMISSIONER OF INCOME TAX Vs. M/S. POLE TO WIN INDIA PRIVATE LIMITED AND OTHERS
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June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES
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June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S TELELOGIC INDIA PVT. LTD.
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June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. METRIC STREAM INFOTECH
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July 2, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. RADISYS INDIA P. LTD.
|
July 4, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S NET SCOUT SYSTEMS SOFTWARE INDIA P. LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S MAGMA DESIGN AUTOMATION INDIA PVT. LTD.
|
June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NETT APP INDIA PVT. LTD.
|
June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SHARP SOFTWARE DEVELOPMENT INDIA (P) LTD., UNIT 5, LEVEL
|
July 2, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NET DEVICES INDIA PVT. LTD.
|
July 17, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. SRI G.S. SATHYANARAYAN GUPTA
|
July 17, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. JOHN DISTILLERIES LTD.
|
July 17, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. VASAVI CREDIT CO
|
July 30, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SCRIPS N SCROLL (INDIA) PVT. LTD
|
July 30, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES
|
July 18, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. RAMBUS CHIP TECHNOLOGIES INDIA PVT. LTD.
|
July 17, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NETDEVICES INDIA PVT. LTD.
|
July 24, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S MARVEL INDIA PVT. LTD.
|
August 28, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. GREEN WOOD HIGH SCHOOL
|
August 14, 2018 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED
|
June 26, 2018 |
PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) AND ORS. Vs. MANIPAL ACADEMY OF HIGHER EDUCATION UNIVERSITY
|
August 14, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. MACH AERO COMPONENTS PVT. LTD.
|
July 30, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. UAE EXCHANGE AND FINANCIAL SERVICE LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. BROCADE COMMUNICATION SYSTEMS PVT. LTD.
|
June 19, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. M/S. MERCEDEZ BENZ RESEARCH AND DEVELOPMENT INDIA PVT. LTD.
|
June 28, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. M/S. SHRIRAM CHITS (KARNATAKA) PVT. LTD.
|
July 30, 2018 |
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. BROADCOM INDIA PVT. LTD.
|
June 26, 2018 |
PR. COMMISSIONER OF INCOME TAX AND OTHER Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
|
July 4, 2018 |
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. RADISYS INDIA PVT LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S KODIAK NETWORKS (INDIA) PVT. LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX C.R. BUILDINGS Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
|
July 24, 2018 |
PR. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDINGS QUEENS ROAD Vs. M/S. NOVO NORDISK INDIA PVT. LTD.
|
July 24, 2018 |
PR. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE Vs. M/S. NVIDIA GRAPHICS PVT. LTD.
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX, CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE AND OTHERS Vs. M/S. POLE TO WIN INDIA PRIVATE LIMITED FORTUNE SUMMIT
|
June 29, 2018 |
PR. COMMISSIONER OF INCOME TAX-4 AND OTHERS Vs. M/S. SIVATOS INDIA PVT. LTD.
|
July 17, 2018 |
PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX Vs. M/S. YODLEE INFOTECH PVT. LTD.
|
June 28, 2018 |
PR. COMMISSIONER OF INCOME-TAX Vs. GOLDMAN SACHS SERVICES P. LTD.
|
August 28, 2018 |
PR.COMMISSIONER OF INCOME TAX Vs. SMT. CHINNAMMA
|
July 17, 2018 |
PR.COMMISSIONER OF INCOME-TAX Vs. SHRI DILIP RANJREKAR
|
December 5, 2018 |
PRABHAKAR Vs. STATE OF KARNATAKA
|
August 30, 2018 |
PRABHAKAR SHRIPATI HEGDE Vs. B V NAIK
|
March 22, 2018 |
PRABHAKARA @ SURESH, S/O IYYA SWAMI Vs. STATE OF KARNATAKA, BY CIRCLE INSPECTOR OF POLICE
|
May 23, 2018 |
PRABHAKARAN S Vs. STATE OF KARNATAKA
|
July 2, 2018 |
PRABHAMANI R SHETTY W/O RAGHURAM SHETTY Vs. STATE OF KARNATAKA BY BELTHANGADY POLICE STATION
|
September 18, 2018 |
PRABHARADHYA Vs. K MANOHAR RAJU S/O LATE RAGHAVARAJU
|
March 14, 2018 |
PRABHAVATHI SRIRAM Vs. AUTHORIZED OFFICER, ICICI BANK LIMITED
|
June 12, 2018 |
PRABHU VKAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT DEPARTMENT OF SOCIAL WELFARE
|
February 28, 2018 |
PRADEEBAN AND OTHERS Vs. STATE BY ASHOKNAGAR P.S. BENGALURU AND ANOTHER
|
May 30, 2018 |
PRADEEP Vs. S B LALITHAMMA
|
February 5, 2018 |
PRADEEP @ SANTHOSH Vs. STATE OF KARNATAKA
|
July 10, 2018 |
PRADEEP H A Vs. RAGHUVEER INDUSTRIES
|
November 9, 2018 |
PRADEEP KUMAR Vs. B R SHIVASWAMY
|
December 17, 2018 |
PRADEEPA M. Vs. STATE OF KARNATAKA
|
January 12, 2018 |
PRADHANA ARCHAK Vs. MEENAKSHI.S
|
March 26, 2018 |
PRADNYA W/O PRADEEP PATIL @ BHUYEKAR, Vs. PRASHANT S/O SUBHASH KAMAT
|
December 15, 2018 |
PRAGATHI KRISHNA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX, BELLARY RANGE, B
|
May 28, 2018 |
PRAHLAD S/O YALLAPPA KELAGADE Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
August 23, 2018 |
PRAKASH Vs. STATE OF KARNATAKA
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January 13, 2018 |
PRAKASH Vs. THE STATE OF KARNATAKA
|
June 21, 2018 |
PRAKASH BOVI ALIAS CHIKKANNA Vs. STATE OF KARNATAKA
|
November 15, 2018 |
PRAKASH FINANCE COMPANY APMC YARD BIJAPUR Vs. CHENNAPPA MADIVALAPPA MULIMANILABIC
|
October 3, 2018 |
PRAKASH GANU MADEKAR Vs. SHRI. PUNDALIK KRISHNA MADEKAR AND OTHERS
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February 16, 2018 |
PRAKASH JAIN Vs. STATE OF KARNATAKA BY HOSPET RURAL POLICE STATION
|
February 14, 2018 |
PRAKASH S/O BEERAPPA @ SANNABIRAPPA MUNDAWAD AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 13, 2018 |
PRAKASH S/O REVANNA SIDDAPPA Vs. STATE OF KARNATAKA
|
June 18, 2018 |
PRAKASH S/O SHIVMURTHY HALMADGI Vs. STATE OF KARNATAKA
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September 19, 2018 |
PRAKASH S/O SIDDAPPA VADRATTI Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PRO
|
March 21, 2018 |
PRAKASH ACHARYA Vs. SAIRABANU
|
December 17, 2018 |
PRAKASHA K Vs. STATE BY KALASA POLICE STATION
|
March 3, 2018 |
PRAKASHAPPA Vs. GOVERNMENT OF KARNATAKA, DEPARTMENT OF ENERGY AND OTHERS
|
February 14, 2018 |
PRAMILA W/O LATE DEVADAS Vs. L S MANJUNATH
|
March 5, 2018 |
PRAMILABAI W/O TULASIRAM TAKMOGE Vs. VASIM S/O PARVEJ SHAIKH
|
March 26, 2018 |
PRAMOD KUMAR, BANGALORE Vs. M.H. MANJUNATH AND ANOTHER
|
April 4, 2018 |
PRAMOD RAJ B Vs. THE STATE OF KARNATAKA
|
February 5, 2018 |
PRAMODH KUMAR A.V. Vs. STATE OF KARNATAKA AND OTHERS
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January 22, 2018 |
PRANEETA Vs. KRISHNANAND
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February 21, 2018 |
PRANESH B NAYAK S/O BHEEM SEN NAIK Vs. SRINIVASAN CHAIRMAN CUM MANAGING DIRECTOR
|
April 27, 2018 |
PRASAD S/O VEERAYYA KULKARNI Vs. STATE OF KARNATAKA
|
December 12, 2018 |
PRASANNA Vs. STATE BY KOLAR RURAL POLICE
|
July 20, 2018 |
PRASANTH SINGH S/O ER DHYAN SINGH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION, M S BUILDING
|
April 16, 2018 |
PRASHANT BABURAO UGARKAR Vs. STATE OF KARNATAKA
|
October 25, 2018 |
PRASHANTH KALOSE Vs. STATE OF KARNATAKA REP BY STATION HOUSE OFFICER
|
March 22, 2018 |
PRASHANTH KUMAR Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
October 1, 2018 |
PRASHANTH KUMAR V. AND OTHERS Vs. SRI NAGARAJU S.M. AND OTHERS
|
February 27, 2018 |
PRASHANTH S URS S/O LATE M S SOMARAJA Vs. V GIRISH S/O M VENKATARAMAN
|
August 29, 2018 |
PRASHANTH S/O GOPAL RAO Vs. STATE OF KARNATAKA BY SIRA POLICE STATION
|
September 1, 2018 |
PRASHANTHA Vs. STATE OF KARNATAKA
|
February 23, 2018 |
PRATAPSINGH AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 22, 2018 |
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT AND ORS Vs. STATE OF KARNATAKA
|
December 14, 2018 |
PRATHAP @ LOVELY Vs. STATE
|
July 3, 2018 |
PRATHIBA G AGNIHOTRI, Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION
|
March 6, 2018 |
PRATIBHA @ CHAITANYA Vs. PRINCIPAL SHRI ISHAPRABHU EDUCATION SOCIETY ENGLISH MEDIUM SCHOOL, BELAWADI
|
June 7, 2018 |
PRAVEEN Vs. THE STATE OF KARNATAKA
|
January 17, 2018 |
PRAVEEN Vs. STATE OF KARNATAKA
|
January 18, 2018 |
PRAVEEN Vs. NAGARATNA
|
December 4, 2018 |
PRAVEEN Vs. DEEPA @ VIJAYALAXMI
|
March 7, 2018 |
PRAVEEN DSOUZA Vs. THE STATE BY VIDHANASOUDHA PS
|
October 26, 2018 |
PRAVEEN KUMAR I M , S/O I M SHANKARAIAH Vs. STATE OF KARNATAKA BY BHARATHINAGAR POLICE STATION
|
September 7, 2018 |
PRAVEEN KUMAR M A Vs. DIVYA M K
|
December 11, 2018 |
PRAVEEN KUMAR S/O PETER @ MOHAN Vs. STATE OF KARNATAKA
|
December 6, 2018 |
PRAVEEN P S/O PRABHAKARAN Vs. MOHAN B KARKERA S/O BABU P KARKERA
|
April 6, 2018 |
PRAVEEN S S/O SATYA REDDY Vs. K R PRATHIBA W/O PRAVEEN S
|
December 15, 2018 |
PRAVEEN.R AND OTHER Vs. THE STATE OF KARNATAKA THE STATE
|
October 22, 2018 |
PRAVEENA S/O. RAMEGOWDA Vs. THE STATE OF KARNATAKA
|
September 19, 2018 |
PREETHI SHENOY Vs. LIJU ISSAC
|
August 16, 2018 |
PREETHU N.B. Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
March 16, 2018 |
PREM CHAN JAIN Vs. STATE BY PULIKESHI NAGAR
|
May 29, 2018 |
PREM KUMAR J J Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY TO GOVT HOUSING AND URBAN DEVELOPMENT DEPT VIKASA SOUDHA BANGALORE
|
January 4, 2018 |
PREM SACHIN & ORS. Vs. THE STATE OF KARNATAKA BY BETHAMANGALA POLICE STATION K.G.F.
|
September 3, 2018 |
PREMA KUMARA K Vs. PRINCIPAL SECRETARY DEPT OF HIGHER EDUCATION
|
October 30, 2018 |
PREMA W/O MALLAPPA @ MALLESHI LAMANI Vs. KIRANSINGH S/O MOHANSINGH RAJAPUT
|
April 20, 2018 |
PREMIUM CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
December 13, 2018 |
PREMKUMAR S/O LATE DEVAPPA Vs. STATE OF KARNATAKA
|
November 17, 2018 |
PRESIDENT, POLLIBETTA VYVASAYA SEVA, SAHAKARA SANGHA NIYAMITHA Vs. K N ACHAPPA S/O K G NANAIAH
|
August 31, 2018 |
PRIMARY AGRICULTURE CREDIT CO Vs. COMMISSIONER OF INCOME TAX (APPEALS) AAYAKAR BHAVAN
|
February 6, 2018 |
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. VILAX INDUSTRIAL FABRICS, BERATANA AGRAHARA
|
July 4, 2018 |
PRINCIPAL COMMISSIONER OF CENTRAL TAX, GST COMMISSIONERATE, BENGALURU Vs. M/S. AZKO NOBEL COATING INDIA PVT. LTD.
|
June 20, 2018 |
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SABRE TRAVEL TECHNOLOGIES PVT. LTD.
|
June 29, 2018 |
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. GXS INDIA TECHNOLOGY CENTRE PVT. LTD.
|
June 29, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LSI RESEARCH AND DEVELOPMENT PRIVATE LIMITED
|
June 28, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. NMS COMMUNICATIONS PVT. LIMITED
|
July 30, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LSI INDIA RESEARCH & DEVELOPMENT PVT. LTD.
|
June 21, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. WINPHORIA NETWORKS INDIA PVT. LTD.
|
August 28, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SOCEITE GENERALE GLOBAL SOLUTION CENTRE PVT. LTD.
|
July 25, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. SUPPORT.COM INDIA PVT. LTD.
|
June 29, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. MCAFEE SOFTWARE (INDIA) PVT. LTD.
|
July 24, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX C.R. BUILDING AND OTHERS Vs. M/S. MCAFEE SOFTWARE (INDIA) PVT. LTD., EMBASSY GOLF LINKS BUSINESS PARK
|
June 28, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX NAVANAGAR Vs. A M CONSTRUCTIONS
|
February 21, 2018 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR TOYOTA TEXTILE MACHINERY P. LTD
|
June 26, 2018 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. SHUSHRUTHA EDUCATIONAL TRUST
|
August 21, 2018 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. ACER INDIA PVT. LTD.
|
June 25, 2018 |
PRINCIPAL COMMISSIONER OF INCOME - TAX Vs. CHALASSANI EDUCATION TRUST
|
August 21, 2018 |
PRIYA MAHESH Vs. V VENKATARAJU
|
May 30, 2018 |
PRIYADARSHINI D PATIL Vs. STATE OF KARNATAKA
|
July 5, 2018 |
PROPRIETOR MAHAVEER TRADING COMPANY Vs. MANAGING DIRECTOR
|
January 24, 2018 |
PROSPER JEWEL ARCADE LLP Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES (AUDIT & RECOVERY)
|
October 25, 2018 |
PULAKESHI S/O SHANKARAPPA Vs. VIRUPAXAPPA S/O VIRUPAXAPPA
|
September 14, 2018 |
PUNDALIKA @ PUNDALIKAPPA Vs. K SAVITA MANJUNATHA
|
February 15, 2018 |
PUNDITRAO DHARENAVAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY
|
July 3, 2018 |
PUNEETH KUMAR V S/O VIJAY KUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
January 22, 2018 |
PUNEETH N.V. AND OTHERS Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND OTHERS
|
April 4, 2018 |
PUNIT Vs. STATE OF KARNATAKA REPRESENTED BY PSI
|
September 27, 2018 |
PUNJ LLOYD LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AUDIT
|
April 10, 2018 |
PURAVANKARA PROJECTS LTD Vs. H VENKATASWAMY REDDY; GOPAL REDDY; MUNIREDDY; SHEE
|
April 12, 2018 |
PURUSHOTHAMA @ SHAMA S/O SOMAIAH Vs. STATE BY SAKHARAYAPATNA POLICE
|
April 6, 2018 |
PUSHPA B KINGER Vs. ROOPALEE AGENCIES REGISTERED PARTNERSHIP FIRM
|
August 14, 2018 |
PUSHPA B R Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
|
August 21, 2018 |
PUSHPA BASATTIYAVAR AND OTHERS Vs. HARISH B. AND OTHERS
|
January 5, 2018 |
PUSHPA D/O LATE KAMALA Vs. GANGU POOJARTHI
|
August 13, 2018 |
PUSHPA K POOJARY Vs. SUNDARI HANDTHI AND OTHERS
|
February 9, 2018 |
PUSHPAGIRI COLLEGE OF MANAGEMENT AND SCIENCES, KACHOHALLI Vs. THE BANGALORE UNIVERSITY REPRESENTED BY THE REGISTRAR GNANABHARATI CAMPUS BANGALORE AND ANOTHER
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April 5, 2018 |
PUSHPALATHA N V , W/O NEMRAJ Vs. V PADMA
|
October 25, 2018 |
PUSHPAVATHI N Vs. ANAND A N
|
April 12, 2018 |
PUTTALAKSHMAMMA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
January 24, 2018 |
PUTTALAKSHMI Vs. STATE OF KARNATAKA THROUGH WOMEN POLICE STATION DAVANAGERE
|
November 9, 2018 |
PUTTAMADASHETTY S/O LATE NARASHASHETTY Vs. STATE BY HULLAHALLI POLICE NANJANGUD TALUK
|
July 13, 2018 |
PUTTANNA Vs. STATE BY ASHOKAPURAM POLICE STATION
|
February 9, 2018 |
PUTTAPPA Vs. MAHAMED ISMAILSAB
|
November 29, 2018 |
PUTTAPPA @ PUTTA Vs. STATE OF KARNATAKA
|
April 27, 2018 |
PUTTAPPA S/O BANGARAPPA Vs. GURUMURTHY JOIS S/O SACHIDANANDA JOIS
|
February 20, 2018 |
PUTTARAJU Vs. THE STATE OF KARNATAKA AND OTHERS
|
May 30, 2018 |
PUTTASWAMACHAR AND ORS. Vs. NARENDRA BABU AND ORS.
|
January 22, 2018 |
PUTTEGOWDA S/O LATE SUBBEGOWDA Vs. SMT. KAMALAMMA W/O PUTTEGOWDA
|
January 4, 2018 |
PYRAMID ENTERTAINMENT Vs. DIVYA DEVI
|
January 3, 2018 |
PYREJAN Vs. STATE OF KARNATAKA
|
December 20, 2018 |
R ASHOKA Vs. STATE OF KARNATAKA
|
September 25, 2018 |
R C RAVINDRA Vs. UNION OF INDIA MINISTRY OF POWER
|
April 26, 2018 |
R CHANDRAPPA Vs. MANAGING DIRECTOR K S R T C DEPOT
|
October 31, 2018 |
R G SHASHIDHAR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 27, 2018 |
R GANESH S/O M RAJAPPA Vs. BHARKHATHULLA KHAN S/O AYUB KHAN
|
December 14, 2018 |
R GANGADHARA NAIK Vs. THE CHIEF TRAFFIC MANAGER
|
October 4, 2018 |
R H SHIVANNA S/O LATE R B HUCHAPPA Vs. STATE OF KARNATAKA
|
August 16, 2018 |
R K MINING PVT LTD Vs. OBULAPURAM MINING COMPANY PVT LTD
|
December 5, 2018 |
R KASHINATH Vs. STATE OF KARNATAKA
|
August 31, 2018 |
R KEMPEGOWDA Vs. STATE OF KARNATAKA
|
December 7, 2018 |
R LAKSHMINARASIMHA S/O LATE N RAMAIAH Vs. GOUTHAMCHAND,
|
May 30, 2018 |
R LEELAVATHI Vs. STATE OF KARNATAKA
|
March 1, 2018 |
R LINGARAJU S/O S RAJU Vs. STATE OF KARNATAKA, STATION HOUSE OFFICER
|
September 7, 2018 |
R MAHENDRA KUMAR SHAH S/O RAICHAND SHAH Vs. ANURADHA OSTWAL W/O ASHOK G OSTWAL
|
July 5, 2018 |
R MAHESH Vs. B P VENUGOPAL
|
March 26, 2018 |
R MAMATHA, W/O S NARAYANASWAMY Vs. N JAGANNATHA REDDY, S/O NARAYANA REDDY
|
February 7, 2018 |
R MUNISWAMY Vs. THE STATE OF KARNATAKA
|
November 23, 2018 |
R MUNISWAMY,
S/O LATE RANGAPPA Vs. STATE OF KARNATAKA
|
December 17, 2018 |
R MURUGAN Vs. STATE OF KARNATAKA
|
April 21, 2018 |
R N DINESH S/O SRI R S NANJEGOWDA Vs. BHARATH SEVADAL DIST & ZONAL OFFICE GANGOTHRI LAYO
|
April 27, 2018 |
R NAGABUSHANA Vs. R NANJUNDAPPA
|
February 15, 2018 |
R O SURESH S/O ONKARNAIK R Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
|
September 26, 2018 |
R P TRIVIKRAM S/O LATE R V PRABHAKAR RAO Vs. STATE OF KARNATAKA, BY SPECIAL INVESTIGATION TEAM KARNATAKA LOKAYUKTA
|
October 1, 2018 |
R PANCHAPAKESAN (MANAGING DIRECTOR) Vs. INSPECTOR OF LEGAL METROLOGY DEPARTMENT OF LEGAL METROLOGY BHADRAVATHI SUB-DIVISION KANAKANAGAR
|
August 30, 2018 |
R PARIMALA BAI Vs. BHASKAR NARASIMHAIAH
|
July 6, 2018 |
R PERUMAL AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
March 6, 2018 |
R PRAKASH Vs. MANAGER NEW INDIA ASSURANCE CO , LTD
|
April 12, 2018 |
R R NAYAK W/O SANJAY NAYAK D/O RAMACHANDRA NAYAK Vs. STATE OF KARNATAKA
|
January 31, 2018 |
R RAGHU Vs. PARVATHAMMA
|
November 29, 2018 |
R RAJESHWARI Vs. VIJAYALAKSHMI ASHOK
|
February 22, 2018 |
R RANGADHAMAIAH Vs. CHANNARAYAPPA AND OTHERS
|
January 4, 2018 |
R RANGANATH Vs. LAKSHMAN RAIDU
|
September 3, 2018 |
R RAVINDRA Vs. N ANITHA
|
April 10, 2018 |
R RAVINDRANATH MANVI, S/O D RAGHUNATH MANVI Vs. K B RAMESH, S/O PARIYANA BORAIAHN
|
December 21, 2018 |
R S KHADWALIA S/O GANGA BISHAN Vs. STATE OF KARNATAKA
|
July 12, 2018 |
R SHANTHA KUMARHARIPRASAD Vs. STATE OF KARNATAKA
|
October 1, 2018 |
R SHANTHA KUMARI @ R RAJESHWARI Vs. IRAYYA HIREMATHLABIC
|
November 22, 2018 |
R SHIVAKUMAR, S/O RAJASHETTY @ PAPER RAJAPPA Vs. STATE OF KARNATAKA
|
July 13, 2018 |
R UMESH Vs. PRINCIPAL, ADICHUNCHANGIRI INSTITUTE OF MEDICAL SC
|
April 9, 2018 |
R VARTHUR PRAKASH Vs. STATE OF KARNATAKA REP BY POLICE SUB INSPECTOR
|
March 2, 2018 |
R VENKATESH PADAKI S/O LATE RAMACHANDRA PADAKI Vs. STATE OF KARNATAKA
|
August 8, 2018 |
R VIJAYA KUMAR S/O RANGAPPA Vs. STATE OF KARNATAKA
|
March 21, 2018 |
R. GANGARAJU @ RAJAREDDY Vs. STATE OF KARNATAKA
|
September 18, 2018 |
R. MANJAPPA AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
R. MANOHARAN Vs. THE KARNATAKA STATE LAW UNIVERSITY NAVANAGAR AND OTHERS
|
June 11, 2018 |
R. SELVAN, S/O RAMASWAMY GOUNDER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.
|
June 22, 2018 |
R. UMESH Vs. T.R. SIDDAPPA AND OTHERS
|
April 9, 2018 |
R.K. HEGDE Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD. HEBBAL
|
October 4, 2018 |
R.PRAVEEN CHANDRA Vs. STATE OF KARNATAKA
|
January 12, 2018 |
R.RAJESHA Vs. STATE OF KARNATAKA
|
February 23, 2018 |
R.S.SOMANAIKA @ SOMA Vs. STATE OF KARNATAKA
|
January 13, 2018 |
R.SHANKAR Vs. THE COMMISSIONER
|
August 8, 2018 |
RABBANI AND OTHER Vs. STATE OF KARNATAKA
|
September 11, 2018 |
RABBANI MUJAVAR S/O MOULASAB Vs. THE STATE OF KARNATAKA
|
August 30, 2018 |
RABBANI NOORAHMED SAVANOOR AND ANOTHER Vs. STATE OF KARNATAKA
|
March 12, 2018 |
RACHAPPA Vs. STATE OF KARNATAKA
|
February 21, 2018 |
RACHOTAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
|
April 26, 2018 |
RADHA Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 19, 2018 |
RADHA Vs. STATE OF KARNATAKA
|
June 26, 2018 |
RADHA KRISHNA MOORTHY Vs. UNION OF INDIA AND OTHERS
|
March 19, 2018 |
RADHAKRISHNA B. S/O BADREGOUDA Vs. THE STATE OF KARNATAKA BY MANDYA WEST PS MANDYA TOWN
|
January 18, 2018 |
RADHAMMA @ RADHIKA Vs. MANAGING DIRECTOR, KSRTC DIVISION
|
March 6, 2018 |
RADHAMMA G Vs. GOVERNMENT OF KARNATAKA
|
August 16, 2018 |
RADIALL INDIA PVT LTD Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
|
September 24, 2018 |
RADIANT INFO SYSTEMS LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
February 16, 2018 |
RADIANT INFOSYSTEMS LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION LIMITED
|
August 27, 2018 |
RAFI S/O ABDUL RAUOOF Vs. REGIONAL TRANSPORT AUTHORITY
|
August 6, 2018 |
RAGHAPPA Vs. EX-ENGINEER
|
November 5, 2018 |
RAGHAVENDRA MADHAVA DESHPANDE Vs. UNION OF INDIA
|
July 11, 2018 |
RAGHAVENDRA NAYAK Vs. VIJAYANANDA SHETTY AND ANOTHER
|
March 20, 2018 |
RAGHAVENDRA RAO Vs. N VEERAVENKATA RAO
|
October 25, 2018 |
RAGHAVENDRA V Vs. STATE OF KARNATAKA THROUGH STATION HEAD OFFICER
|
April 10, 2018 |
RAGHU K Vs. STATE BY KALLAMBELLA POLICE STATION
|
March 7, 2018 |
RAGHU S/O DASAN Vs. STATE OF KARNATAKA THROUGH KUNDAPURA POLICE STATION
|
September 11, 2018 |
RAGHU, Vs. STATE OF KARNATAKA
|
December 7, 2018 |
RAHAMATHULLA KHAN @ PYARE Vs. STATE BY YALAHANKA POLICE
|
July 4, 2018 |
RAHATH ALI Vs. STATE BY SORAB POLICE
|
December 3, 2018 |
RAHIBAI W/O NARAYAN KUCHEKAR Vs. P MUTHUSAMY
|
April 13, 2018 |
RAHUL @ PRASHANTH S/O PANCHU @ PANCHASHEL GAIKWAD Vs. VEERPAKASHA S/O MALAKANNA SOLAPURE
|
March 19, 2018 |
RAHUL AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 4, 2018 |
RAHUL S/O RAMANUJ DAGA Vs. KAVERI W/O RAHUL DAGA
|
April 12, 2018 |
RAHUL.U.G Vs. THE STATE OF KARNATAKA THE STATION HOUSE OFFICER
|
October 22, 2018 |
RAI TECHNOLOGY UNIVERSITY Vs. THE STATE OF KARNATAKA
|
June 7, 2018 |
RAICHUR POWER CORPORATION LTD Vs. STATE OF KARNATAKA REPRESENTED BY ADDITIONAL CHIEF SECRETARY AND PRINCIPAL SECRETARY
TO GOVERNMENT
|
March 6, 2018 |
RAJA @ RAJAM @ PALARAJU Vs. STATE OF KARNATAKA
|
June 7, 2018 |
RAJA @ RAJENDRA KUMAR @ BANNANJE RAJA @ KUMARA @ RAJA @ HEMANTHA HEGDE Vs. THE STATE
|
June 27, 2018 |
RAJA S/O SIDDEGOWDA Vs. STATE OF KARNATAKA BY SATHANUR POLICE
|
June 23, 2018 |
RAJA, S/O DURUGAPPA Vs. STATE OF KARNATAKA
|
May 22, 2018 |
RAJAGOPALA GOWDA S/O SANKARAPPA Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE RURAL, BDA
|
April 2, 2018 |
RAJAJINAGARA VIJAYA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
June 4, 2018 |
RAJAMMA Vs. GOPALA GOWDA
|
January 10, 2018 |
RAJAMMA Vs. ANANTHALAKSHMI
|
December 3, 2018 |
RAJAMMA D/O LATE MADASHETTY Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HO
|
April 2, 2018 |
RAJAMMA W/O LATE PONNUSWAMY Vs. DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT
|
October 11, 2018 |
RAJAN Vs. STATE OF KARNATAKA
|
June 8, 2018 |
RAJAN Vs. STATE OF KARNATAKALABIC
|
December 10, 2018 |
RAJAN Vs. ABDUL SHUKOOR ABDUL RAZAK SHEIKH
|
December 11, 2018 |
RAJANNA Vs. BASAVARAJU T
|
March 9, 2018 |
RAJANNA Vs. STATE OF KARNATAKA
|
July 16, 2018 |
RAJANNA K.V Vs. STATE OF KARNATAKA
|
July 11, 2018 |
RAJAPPA Vs. STATE BY SUB-INSPECTOR OF POLICE BETHAMANGALA POLICE STATION BANGARAPET TALUK
|
September 1, 2018 |
RAJAPPA BASAPPA CHALAVADI Vs. RENUKAMMA
|
March 22, 2018 |
RAJAPPA N Vs. STATE OF KARNATAKA
|
December 1, 2018 |
RAJARAJESHWARI DENTAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
|
April 17, 2018 |
RAJARAJESHWARI PUBLIC SCHOOL Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT BENGALURU
|
October 23, 2018 |
RAJASHEKAR M S/O M GIDDAPPA Vs. STATE OF KARNATAKA
|
November 13, 2018 |
RAJATHADRI TRADERS Vs. STATE OF KARNATAKA
|
March 1, 2018 |
RAJEEV S KANADAM Vs. B PRASANNAIAH
|
December 18, 2018 |
RAJENDRA Vs. SUSHILA
|
December 20, 2018 |
RAJENDRA Vs. DIVISIONAL CONTROLLER KSRTC, KOLAR DIVISION, KOLAR
|
March 9, 2018 |
RAJENDRA GANGADHAR CHITAGI Vs. LILAVATI GANGADHAR CHITAGI
|
September 27, 2018 |
RAJENDRA KUMAR Vs. R SHASHIDHAR, MAJOR
|
May 29, 2018 |
RAJENDRA PRASAD Vs. B H KRISHNA
|
August 14, 2018 |
RAJENDRA S MANDRE Vs. V J LAKSHMI W/O JOSEPH
|
August 10, 2018 |
RAJENDRA S/O KASHIDAS SAWKAR Vs. VENKATESH
|
August 7, 2018 |
RAJENDRA SHETTY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
August 16, 2018 |
RAJESH Vs. STATE OF KARNATAKA
|
May 2, 2018 |
RAJESH @ RAJI AND ORS. Vs. THE STATE OF KARNATAKA SUBRAMANYANAGARA POLICE STATION
|
January 29, 2018 |
RAJESH G Vs. STATE OF KARNATAKA
|
June 7, 2018 |
RAJESH H, S/O HANUMANTHAPPA Vs. R MANJUNATHA RAO, S/O RAMAKRISHNA RAO
|
November 20, 2018 |
RAJESH S/O KRISHNA DAS Vs. M MOHAN S/O ANANDA
|
March 5, 2018 |
RAJESH.P Vs. STATE
|
September 20, 2018 |
RAJESHWARI ASSOCIATES Vs. THE STATE OF KARNATAKA
|
January 16, 2018 |
RAJESHWARI SHETTY W/O K BHASKAR SHETTY Vs. STATE OF KARNATAKA
|
July 4, 2018 |
RAJESHWARI, W/O PUTTASWAMY Vs. SHANKAR, S/O LATE NALLURAIAH
|
February 5, 2018 |
RAJESHWARIVARAPRASAD Vs. NAWAZ PASHARAMAKRISHNA
|
December 28, 2018 |
RAJIV GANDHI UNIVERSITY Vs. NISHCHITHA H
|
May 2, 2018 |
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE "T" BLOCK, JAYANAGAR Vs. GOVERNMENT OF INDIA
|
June 29, 2018 |
RAJIV MALHOTRA Vs. SRI G.H. RANGASWAMY & ORS.
|
July 10, 2018 |
RAJIYABEGUM Vs. INSPECTOR GENERAL OF POLICE
|
October 1, 2018 |
RAJKAMAL POLYMERS PVT LTD REP BY ITS MANAGING DIRE Vs. J K INDUSTRIES LIMITED REP BY ITS GENERAL MANAGER
|
April 6, 2018 |
RAJKUMAR SHARMA Vs. STATE OF KARNATAKA, BY MAHALAKSHMI LAYOUT P S , RE
|
March 1, 2018 |
RAJSHEKHAR S/O RAMANNA HUGAR Vs. MD HUSSAIN S/O KHASIMSAB
|
January 18, 2018 |
RAJU Vs. AYYANAGOUDA
|
October 11, 2018 |
RAJU @ BASAVARAJU S/O SHANKARAIAH Vs. STATE OF KARNATAKA BY NONAVINAKERE P S
|
April 16, 2018 |
RAJU @ BULLET RAJA @ VENKATARAJU Vs. THE STATE OF KARNATAKA
|
October 23, 2018 |
RAJU @ TYRE RAJU Vs. STATE OF KARNATAKA BY VINOBHA NAGAR P S
|
July 12, 2018 |
RAJU GADEPPA DODDAMANI Vs. STATE
|
February 27, 2018 |
RAJVIR P SHARMA Vs. GOVERNMENT OF KARNATAKA REP BY ITS CHIEF SECRETARY
|
October 5, 2018 |
RAKESH KUMAR AND OTHER Vs. M/S. PETALS
|
July 17, 2018 |
RAKSHA R ACHARYA Vs. DEPUTY COMMISSIONER & COMPETENT AUTHORITY
|
September 26, 2018 |
RAMA BOMMAYYA NAIK Vs. ANILKUMAR AYYAPPAN PILLAI
|
March 22, 2018 |
RAMA S/O NINGAPPA PUNDEKAR Vs. STATE OF KARNATAKA
|
September 5, 2018 |
RAMACHANDRA @ RAMU. R. Vs. STATE OF KARNATAKA
|
September 19, 2018 |
RAMACHANDRA J Vs. SUJATHA W/O DEVENDRA
|
December 12, 2018 |
RAMACHANDRA POORVACHARI ARAKACHARI Vs. DIVISIONAL CONTROLLER NWKSRTC
|
January 3, 2018 |
RAMACHANDRA REDDY Vs. STATE OF KARNATAKA
|
February 5, 2018 |
RAMACHANDRA S/O MAHABALESHWAR HEGDE Vs. SUMANT FINANCE, DIST KARWAR & ANOTHER
|
April 2, 2018 |
RAMAKKA Vs. SAMIULLAHLABIC
|
November 19, 2018 |
RAMAKRISHNA Vs. H L KUMARA
|
March 23, 2018 |
RAMAKRISHNA Vs. STATE
|
February 23, 2018 |
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA
|
July 31, 2018 |
RAMAKRISHNAIAH S/O VENKATARAVANAPPA Vs. STATE BY KORATAGERE POLICE TUMKUR DISTRICT
|
July 13, 2018 |
RAMAKRISHNAPPA Vs. VIJAYAMURTHY
|
February 8, 2018 |
RAMALINGAPPA Vs. KAVITA
|
September 25, 2018 |
RAMAMURTHY S/O MESTRU KAVERAPPA Vs. STATE OF KARNATAKA BY ANEKAL POLICE STATION
|
March 19, 2018 |
RAMANAIKA Vs. RADHAMANI. G.
|
December 17, 2018 |
RAMANAND PATTATH S/O LATE SUKUMARAN NAYAR Vs. STATE OF KARNATAKA
|
June 18, 2018 |
RAMANI SASTRI Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
June 7, 2018 |
RAMANJENAYALU, S/O CHANDRASHEKAR Vs. ORIENTAL INSURANCE CO LTD
|
April 23, 2018 |
RAMANNA, BY HIS LR,S NAGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
|
April 13, 2018 |
RAMANNA G.T. ALIAS RAMAIAH Vs. STATE
|
December 21, 2018 |
RAMAPPA Vs. MANAGEMENT OF NWKRTC
|
February 28, 2018 |
RAMAPPA Vs. STATE BY VEMGAL POLICE STATION KOLAR TALUK
|
October 3, 2018 |
RAMAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ADDL SPP CIRCUIT BENCH GULBARGA
|
May 29, 2018 |
RAMAPPA Vs. ICICI LOMBARD MOTOR INS CO LTD
|
March 5, 2018 |
RAMAPPA KUSHNAPPA ARAKERI Vs. KUSHNAPPA DUNDAPPA ARAKERI
|
December 12, 2018 |
RAMASIDDA LAKKAPPA BANGENNAVAR Vs. STATE OF KARNATAKA
|
September 14, 2018 |
RAMCHANDRA AND OTHER Vs. THE STATE OF KARNATAKA
|
July 3, 2018 |
RAMEGOWDA S/O SINGRIGOWDA Vs. THE MANAGER THE ORIENTAL INSURANCE CO. LTD. AND OTHER
|
July 27, 2018 |
RAMESH Vs. MANAGEMENT OF NWKRTC HAVERI DIVISON
|
February 27, 2018 |
RAMESH Vs. ASHA PRAKASH
|
January 11, 2018 |
RAMESH Vs. LALITHA
|
January 19, 2018 |
RAMESH Vs. NARESH SADASHIV GAVAS
|
January 5, 2018 |
RAMESH Vs. STATE OF KARNATAKA
|
November 29, 2018 |
RAMESH @ ILANGESH AND ANOTHER Vs. STATE OF KARNATAKA
|
January 17, 2018 |
RAMESH @ RAM AND ORS. Vs. THE STATE OF KARNATAKA
|
July 19, 2018 |
RAMESH BHANDARI Vs. RINA RAY
|
December 4, 2018 |
RAMESH BHIMAPPA SANNAKKINAVAR Vs. STATE OF KARNATAKA
|
December 3, 2018 |
RAMESH GUNDURAYA SHENOY Vs. MADHAVA S HEJAMADI
|
October 11, 2018 |
RAMESH H B Vs. SECRETARY
|
August 18, 2018 |
RAMESH KUMAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGA
|
April 12, 2018 |
RAMESH S/O KALAPPA MELINMANI Vs. STATE OF KARNATAKA
|
April 25, 2018 |
RAMESH S/O KOTRAPPA NYAMATI Vs. EXECUTIVE OFFICER, TALUKA PANCHAYATH
|
March 20, 2018 |
RAMESH S/O NAGAPPA Vs. STATE OF KARNATAKA
|
January 4, 2018 |
RAMESH S/O RANGAPPA MATTIKATTI Vs. KASHIMSAB S/O REHAMANSAB MUJAWAR
|
January 3, 2018 |
RAMESH V G Vs. STATE OF KARNATAKA
|
February 22, 2018 |
RAMESH V G AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
February 22, 2018 |
RAMESHA FAKIRAPPA KILLIKYATAR Vs. STATE OF KARNATAKA
|
October 31, 2018 |
RAMESHA FAKIRAPPA KILLIKYATAR Vs. STATE OF KARNATAKA
|
November 2, 2018 |
RAMESHA S/O LATE SINGARAM Vs. STATE OF KARNATAKA BY MAHADEVAPURA POLICE STATION
|
August 7, 2018 |
RAMGAD MINERALS AND MINING PVT LTDLIMITED Vs. VECTRA ADVANCED ENGINEERING PRIVATE LIMITED
|
December 4, 2018 |
RAMKISHAN S/O VEERAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 10, 2018 |
RAMKRISHNA TUKARAM JADHAV Vs. DEPUTY COMMISSIONER
|
October 1, 2018 |
RAMKUMAR Vs. DHAWAN ROADWAYS SERVICE
|
September 17, 2018 |
RAMKY INFRASTRUCTURE LTD Vs. SPECIAL PROJECT ENGINEER PROJECT MANAGEMENT GROUP
|
April 19, 2018 |
RAMPRIYA SOLAR ENERGY PVT LIMITED Vs. CBPUR RENEWABLE ENERGY PRIVATE LIMITED
|
December 4, 2018 |
RAMU Vs. STATE OF KARNATAKA AND OTHERS
|
July 25, 2018 |
RANAPPA Vs. STATE OF KARNATAKA
|
July 19, 2018 |
RANAPPA S/O SHARANAPPA SANKANKAR Vs. COMMISSIONER KALABURAGI DISTRICTLABIC
|
December 7, 2018 |
RANGANATHA Vs. STATE OF KARNATAKA
|
May 24, 2018 |
RANGARAJU AYYANGAR M.S. Vs. STATE OF KARNATAKA AND OTHERS
|
August 14, 2018 |
RANGASWAMAIAH S/O LATE SEENAPPA Vs. STATE OF KARNATAKA
|
August 8, 2018 |
RANGASWAMY Vs. GOPALA AND ANOTHER
|
April 10, 2018 |
RANGASWAMY D Vs. STATE OF KARNATAKA THROUGH KARNATAKA LOKAYUKTA POLICE
|
September 19, 2018 |
RANI Vs. VINOD KUMAR AND OTHERS
|
January 2, 2018 |
RANJAN PAI, Vs. STATE REPRESENTED BY LABOUR ENFORCEMENT OFFICER
|
December 12, 2018 |
RANJANA Vs. KALU RAM
|
September 25, 2018 |
RANJINI VANKULPATI AND OTHER Vs. VANKULAPATI VINAY
|
February 27, 2018 |
RANJITH A.N Vs. STATE OF KARNATAKA BY RAJAGOPALANAGARA POLICE STATION, BANGALORE
|
February 21, 2018 |
RAO BHADDUR GUBBI Vs. J B R & CO BANGALORE AND ANOTHER
|
January 8, 2018 |
RAO SAHEB PATIL Vs. BHUJABALI S/O TAVANAPPA RAJAMANE
|
February 27, 2018 |
RASASRI DEVELOPERS PVT. LTD. Vs. SRI. G.M.S HIVAKUMAR
|
April 19, 2018 |
RASTROTHANA TRUST Vs. DISTRICT REGISTRAR AND DEPUTY COMMISSIONER FOR STAMPS
|
January 5, 2018 |
RATANAVVA Vs. VEERESH S/O SHIVAPPA SULI
|
March 7, 2018 |
RATANCHAND BHANDARI Vs. HASTIMAL
|
April 12, 2018 |
RATHNAKAR SHETTY Vs. STATE OF KARNATAKA
|
June 18, 2018 |
RATHNAMMA Vs. DIVISIONAL CONTROLLER KSRTC RURAL DIVISION BANNIMA
|
March 22, 2018 |
RATHNAMMA Vs. STATE OF KARNATAKA
|
January 4, 2018 |
RATHNAMMA Vs. UNITED INDIA INSURANCE CO LTD BANGALORE AND ANOTHE
|
February 23, 2018 |
RATHNAMMA Vs. SANJAY SHIVAJI KOLEKAR
|
July 24, 2018 |
RATHNAMMA Vs. VENKATAMMA
|
July 25, 2018 |
RATHNAMMA Vs. THE STATE OF KARNATAKA
|
January 12, 2018 |
RATHNAMMA AND OTHERS Vs. R DINESHAND OTHERS
|
June 19, 2018 |
RATHNAMMA W/O LATE RANGAIAH Vs. SHANTHAMMA W/O LATE H M KRISHNAPPA
|
August 13, 2018 |
RATHNAMMA W/O V VENKATESH Vs. R VENKATARAMAPPA
|
March 26, 2018 |
RATNABAI Vs. MANAGING DIRECTOR N E K R T C SARIGE SADAN STATION ROAD
|
November 27, 2018 |
RATNAVVA W/O BASAPPA KASAR @ BALIGAR Vs. SHIVANAND ISHWARAPPA KASAR @ BALIGAR
|
January 24, 2018 |
RAVI Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
RAVI Vs. STATE
|
September 4, 2018 |
RAVI @ APPA VADDU Vs. THE STATE OF KARNATAKA
|
July 25, 2018 |
RAVI @ ROHIDAS Vs. STATE OF KARNATAKA
|
September 15, 2018 |
RAVI ALIAS BATTERY RAVI Vs. STATE OF KARNATAKA BY HUNSUR TOWN POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, BENGALURU
|
February 7, 2018 |
RAVI AND ORS. Vs. THE STATE OF KARNATAKA
|
January 30, 2018 |
RAVI KUMAR Vs. THE STATE OF KARNATAKA
|
February 17, 2018 |
RAVI KUMAR Vs. STATE OF KARNATAKA
|
November 27, 2018 |
RAVI KUMAR S/O SHEBE GOUDA Vs. STATE OF KARNATAKA
|
September 17, 2018 |
RAVI PRAKASH AND ORS. Vs. THE STATE OF KARNATAKA, THROUGH SUB
|
January 31, 2018 |
RAVI S/O NARAYANACHARI Vs. RAJU S/O THIMMASHETTY
|
April 9, 2018 |
RAVI S/O RAM BOLAKE Vs. STATE OF KARNATAKA
|
August 1, 2018 |
RAVIKUMAR Vs. STATE OF KARNATAKA
|
October 23, 2018 |
RAVIKUMAR H P S/O LATE H G PUTTEGOWDA Vs. STATE OF KARNATAKA DEPARTMENT OF APMC VIDHANA SOUDHA BANGALORE
|
February 22, 2018 |
RAVIKUMAR S/O LATE SOMANNA Vs. STATE OF KARNATAKA
|
June 27, 2018 |
RAVINDRA Vs. L. KUMAR
|
March 21, 2018 |
RAVINDRA Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION LTDLABIC
|
November 19, 2018 |
RAVINDRA Vs. T PARAMESHWARA HEGDE
|
March 13, 2018 |
RAVINDRA ANNAPPA SANADI Vs. STATE OF KARNATAKA
|
November 30, 2018 |
RAVINDRA GOWDA Vs. SACHITRA AUTOMOBILE AND FABRICATION
|
April 3, 2018 |
RAVITHEJA @ RAVI S/O NAGARAJU Vs. STATE BY YELAHANKA POLICE STATION REPRESENTED BY ITS SENIOR PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA AMBEDKAR VEEDHI BANGALORE
|
August 27, 2018 |
RAYAPPA AND OTHER Vs. STATE OF KARNATAKA THROUGH POLICE DHANNURA
|
October 25, 2018 |
RAZIYA Vs. STATE OF KARNATAKA
|
March 27, 2018 |
REGINA THOBIAS ARULSAMY Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT
|
April 5, 2018 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI.SOMASHEKAR @ SOMALINGA
|
October 10, 2018 |
REGIONAL MANAGER N SHANMUGAM, NEW INDIA ASSURANCE CO LTD Vs. R V KRISHNA REDDY, S/O BALA REDDY
|
December 19, 2018 |
REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. THILAGAVATHI
|
April 26, 2018 |
REGIONAL MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. B.K. SHIVAKUMAR AND OTHER
|
September 11, 2018 |
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. RANGANATH
|
April 17, 2018 |
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. PARASURAM S/O DEVAPPA MILTRI
|
January 30, 2018 |
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. REENA PRASADH
|
April 13, 2018 |
REGIONAL MANAGER, REGIONAL OFFICE, NATIONAL INSURANCE CO LTD Vs. SHIVAKUMAR
|
June 13, 2018 |
REGIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANNAPPA AND ANOTHER
|
June 1, 2018 |
REHAMATHULLA SHAFIULLA SHEIKH Vs. FARAHANA W/O REHAMATULLA SHEIKH
|
December 7, 2018 |
REKA W/O SANJAY PANDARE Vs. RAMDAS S/O GHANSHAM MASKE
|
March 16, 2018 |
REKHA Vs. STATE OF KARNATAKA AND OTHERS
|
June 12, 2018 |
REKHA BIBI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
|
December 19, 2018 |
RELIANCE GENERAL INS CO LTD Vs. ANANDA @ C DAYANANDA
|
July 26, 2018 |
RELIANCE GENERAL INSURANCE CO LTD Vs. YASHODA
|
March 9, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. M MAHADEVAPPA, S/O KARIYAPPA
|
September 11, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. G KRISHNA
|
June 22, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASHWATHAMMA
|
July 17, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SANNATHIMMAKKA
|
June 12, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD AND OTHERS Vs. C. LAKSHMI AND OTHERS
|
October 4, 2018 |
RELIANCE GIC LTD Vs. ADAMU
|
December 11, 2018 |
RELIANCE PROLIFIC TRADERS PVT LTD Vs. PURANDARA SHETTY S/O KITTANNA SHETTY
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February 20, 2018 |
RENUKA Vs. BHEEMANAGOUDA
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December 4, 2018 |
RENUKA Vs. STATE OF KARNATAKA
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November 28, 2018 |
RENUKA Vs. PRECIOUS BLOOD MISSIONARIES INDIA
|
August 2, 2018 |
RENUKA MALLAPPA RAJGOLKAL AND OTHERS Vs. MALLAPPA PARASHRAM RAJGOLKAR
|
March 16, 2018 |
RENUKA SESHADRI Vs. SHOBHA PRABHAKAR
|
March 20, 2018 |
RENUKAMBIKE R Vs. STATE OF KARNATAKA
|
March 9, 2018 |
RENUKAMBIKE R AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 13, 2018 |
RENUKAMMA THARIALLI Vs. STATE OF KARNATAKA
|
December 3, 2018 |
RESHMA BANU @ RESHMA AND OTHERS Vs. DINESH AND OTHERS
|
August 30, 2018 |
RESHMA PARVEEN @ RESHMA Vs. SHANKAR LAL TULASIYANUILABIC
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October 1, 2018 |
REVANNA Vs. M R PARAMESWARA
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December 6, 2018 |
REVANNA Vs. THE STATE OF KARNATAKA
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February 6, 2018 |
RICHARD VINCENT D'SOUZA Vs. THE UNION OF INDIA AND ORS.
|
December 17, 2018 |
RIYAZ AHAMED Vs. LALITHA BAI K
|
July 17, 2018 |
RIYAZ KHAN & ORS. Vs. STATE OF KARNATAKA
|
May 30, 2018 |
RIYAZ PASHAREHAMAN Vs. SUB-INSEPCTOR GHANDHI NAGAR POLICE STATIONTALUK
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December 21, 2018 |
ROHIDAS POOJARY Vs. STATE OF KARNATAKA
|
January 3, 2018 |
ROHIDAS S. NAIK Vs. SECRETARY REVENUE DEPARTMENT AND OTHERS
|
August 14, 2018 |
ROHITH K. S/O KRISHNACHAR AND OTHERS Vs. SMT. KANTHAMMA W/O LATE NANJUNDAIAH AND OTHERS
|
March 16, 2018 |
RONICA GENEVER W/O R S SELASTIAN Vs. MANAGEMENT OF BRITANNIA INDUSTRIES LIMITED
|
October 4, 2018 |
ROOPA
W/O SURESH Vs. STATE OF KARNATAKA
REP BY THE PRINCIPAL SECRETARY
|
September 28, 2018 |
ROOPA Vs. APPAJI
|
April 20, 2018 |
ROOPA DATTRA ADIANDHRE Vs. UNION OF INDIA
|
March 8, 2018 |
ROOPA L V Vs. NATIONAL INSURANCE CO LTD
|
July 19, 2018 |
ROOPA N C Vs. MANAGING DIRECTOR
|
January 11, 2018 |
ROOPASHREE Vs. THE STATE OF KARNATAKA
|
January 12, 2018 |
ROOPESH KUMAR H.R. & ORS. Vs. BANUPRAKASH V.S. S/O. SAKAIAH & ORS.
|
May 2, 2018 |
ROSAMMA VARGHESE AND ORS. Vs. THE STATE OF KARNATAKA
|
May 29, 2018 |
ROSEMARY SALDANHA Vs. K N GIRIJA ALIAS JAYA
|
April 6, 2018 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RUDRAMMA, MAJORMAJOR
|
December 20, 2018 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. INDUSHEKAR S/O LATE S SANNA SARANAPPA
|
February 26, 2018 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. SHIVANAND
|
March 9, 2018 |
ROYALOAK FURNITURE INDIA LLP Vs. ADDITIONAL DIRECTOR GENERAL
|
January 30, 2018 |
RT REV DR. PRASANNA KUMAR SAMUEL Vs. MR. SHASHI RANJAN DAS AND OTHERS
|
September 19, 2018 |
RUCHI SOYA INDUSTRIES LTD Vs. UNION OF INDIA
|
March 6, 2018 |
RUDRAIAH @ B.R. SWAMY Vs. S.M. VEERAIAH
|
February 26, 2018 |
RUDRAMMA Vs. RAGHAVENDRA REDDY
|
March 22, 2018 |
RUDRAPPA S/O MAHADEVAPPA KHANDAPPANOR Vs. THE STATE OF KARNATAKA THROUGH RURAL POLICE STATION, YADGIR
|
January 16, 2018 |
RUDRASHETY PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 13, 2018 |
RUDRAWWA Vs. RUDRAPPA
|
November 15, 2018 |
RUDREGOWDA S/O LATE. MUDDEGOWDA Vs. STATE BY SHRAVANABELAGOLA POLICE STATION CHANNARAYAPATNA TALUK
|
January 31, 2018 |
RUDRESHA Vs. THE STATE OF KARNATAKA
|
February 23, 2018 |
RUHULLA Vs. STATE BY RAMANAGARA POLICE STATION
|
October 10, 2018 |
RUMANI Vs. STATE OF KARNATAKA
|
January 4, 2018 |
RUPAI KUMAR DAS SLV PARTNERS Vs. STATE OF KARNATAKA
|
January 3, 2018 |
S A GANAGARATHNAMMA AND ORS Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
March 15, 2018 |
S ARJUN Vs. BORAIAH
|
April 2, 2018 |
S B MARK Vs. STATE OF KARNATAKA AND ANOTHER
|
March 21, 2018 |
S BASAVANA GOUDA S/O LATE MUDDANA GOUDA Vs. STATE OF KARNATAKA
|
March 14, 2018 |
S C GANGADHARAIAH Vs. REMCO
|
January 17, 2018 |
S C NAGAVENIKAR Vs. T G NAGESH
|
January 9, 2018 |
S D SALAGAR S/O DASTAGIRSAB SALAGAR Vs. STATE OF KARNATAKA
|
September 15, 2018 |
S DHANALAKSHMI Vs. NAGABHUSHANA REDDY
|
December 18, 2018 |
S HABEEBULLA Vs. STATE OF KARNATAKA
|
August 3, 2018 |
S HAREESH S/O LATE N SHANTHARAM Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
|
April 27, 2018 |
S HEMALATHA W/O LATE SHIVAPRASAD Vs. N BHAGYALAKSHMI @ SHIVABHAGYAMMA
|
June 14, 2018 |
S K RAMU S/O KALEGOWDA Vs. DIVISIONAL CONTROLLER K S R T C
|
September 15, 2018 |
S K SUNDAR RAJ Vs. ASHA SRINIVAS
|
January 29, 2018 |
S KALEEL S/O LATE NOORSAB Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 11, 2018 |
S L GOPALA Vs. STATE OF KARNATAKA
|
March 23, 2018 |
S L SATHYANARAYANA RAO Vs. STATE OF KARNATAKA
|
September 28, 2018 |
S LAKSHIMI MURTHI S/O NARAYANAPPALEELAVATHI Vs. STATE OF KARNATAKALTD
|
December 19, 2018 |
S LALITHAMMA Vs. STATE OF KARNATAKA
|
October 31, 2018 |
S M ADIGA Vs. SYNDICATE BANK REP BY ITS GENERAL MANAGER (P)
|
July 9, 2018 |
S M NATARAJA Vs. B M PRAKASH
|
October 22, 2018 |
S M RAJAGOPAL Vs. DEPUTY COMMISSIONER
|
June 4, 2018 |
S MALINI W/O B K MURALIDHAR Vs. B K MURALIDHAR S/O LATE B KRISHNAPPA
|
July 5, 2018 |
S MANJULA W/O LATE S M SHIVAKUMAR Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT
|
May 28, 2018 |
S N BAALSUBRAMANIAM Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE
|
February 27, 2018 |
S N KENCHANNA Vs. ANITHA
|
June 19, 2018 |
S N P BUILDERS AND DEVELOPERS Vs. GUNDU RAO
|
June 6, 2018 |
S N RAGHU S/O G A NARAYANA Vs. PANCHAYATH DEVELOPMENT OFFICER
|
April 13, 2018 |
S N RAVI Vs. STATE OF KARNATAKA
|
September 15, 2018 |
S N RUDRESH, KAS JUNIOR SCALE Vs. STATE OF KARNATAKA
|
October 23, 2018 |
S N SIMHA S/O LATE G R SWAMY Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE, N R SQUARE, BANGALORE
|
April 16, 2018 |
S RAMESH Vs. V SRINIVASA
|
December 21, 2018 |
S RAVI Vs. STATE OF KARNATAKA
|
July 3, 2018 |
S RUDRAPPA S/O LATE SESHAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HOME DEPARTMENT
|
September 19, 2018 |
S S RANGAPPA Vs. STATE OF KARNATAKA
|
September 28, 2018 |
S SHEELA Vs. RELIANCE GEN INSU CO LTD
|
August 7, 2018 |
S SHOBHA, W/O LATE JANARDHANA MURTHY Vs. MANJUNATHA PRASAD
|
April 19, 2018 |
S SRINIVAS Vs. CANARA BANK REPRESENTED BY ITS GENERAL MANAGER
|
March 23, 2018 |
S SURESH Vs. STATE OF KARNATAKA BY KORAMANGALA POLICE STATION
|
September 24, 2018 |
S T RAJALAKSHMI Vs. LOKESH S T
|
February 2, 2018 |
S T RAJU Vs. STATE OF KARNATAKA
|
June 11, 2018 |
S T RANKA Vs. MAHESH SHETTY
|
June 8, 2018 |
S V VENKATARANGAN Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY,
|
April 5, 2018 |
S Y WATAWATI Vs. HIGH COURT OF KARNATAKA
|
December 15, 2018 |
S. ASHOKA Vs. STATE OF KARNATAKA
|
September 14, 2018 |
S. GEETHA Vs. STATE BY WOMEN POLICE, DAVANAGERE
|
December 14, 2018 |
S. JAYAPRAKASH Vs. STATE OF KARNATAKA
|
June 4, 2018 |
S. KUMAR Vs. THE MANAGING DIRECTOR
|
September 5, 2018 |
S. N. SOMASHEKAR S/O LATE NAGASUBRAMANIYAM AND ANR. Vs. THE STATE OF KARNATAKA AND ANR.
|
June 21, 2018 |
S. NARAYAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 30, 2018 |
S. RAMAKRISHNA RAI, S/O LATE BELYA KORAGAPPA RAI Vs. SMT. VANI, W/O SATHISH SOODA
|
January 16, 2018 |
S. SANTHOSH @ SANTHOSH REDDY AND OTHERS Vs. THE STATE
|
August 23, 2018 |
S. SHANKAR NAIK Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS ADDL. CHIEF SECRETARY
|
October 29, 2018 |
S. LINGARAJU Vs. STATE OF KARNATAKA
|
December 21, 2018 |
S.K. RAVIKUMAR Vs. INCOME TAX OFFICER
|
November 28, 2018 |
S.M. ESHWARA REDDY Vs. KAVERAPPA
|
December 19, 2018 |
S.NARAYAN Vs. COMMISSIONER OF EXCISE
|
March 8, 2018 |
S.R.HARSHA SIMHA Vs. STATE OF KARNATAKA BY KENGERI POLICE BENGALURU
|
September 5, 2018 |
S.R.S. STEELS PRIVATE LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
February 6, 2018 |
S.SAVITHRI Vs. INCOME-TAX OFFICER
|
January 2, 2018 |
S.T. DEEPU Vs. THE NEW INDIA ASSURANCE CO.LTD. AND OTHERS
|
July 20, 2018 |
S.V.K. MINERALS Vs. THE MONITORING COMMITTEE (CONSTITUTED BY THE HONBLE SUPREME COURT OF INDIA) AND OTHERS
|
September 17, 2018 |
SABEER S/O HAJI MALANG BABGACHI Vs. STATE OF KARNATAKA
|
July 25, 2018 |
SACHIDANANDA ALVA Vs. SRIDHARA ALVA
|
March 28, 2018 |
SACHIN Vs. STATE OF KARNATAKA
|
August 18, 2018 |
SACHIN Vs. THE STATE OF KARNATAKA
|
February 12, 2018 |
SACHIN Vs. PUTTASWAMY AND ORS
|
March 16, 2018 |
SACHIN S P Vs. STATE OF KARNATAKA
|
August 6, 2018 |
SACHIN YADAV Vs. STATE BY FRAZER TOWN POLICE STATION
|
December 20, 2018 |
SADASHIV Vs. VIJAYALAXMI
|
November 27, 2018 |
SADASHIV Vs. THE STATE OF KARNATAKA
|
March 8, 2018 |
SADIQ Vs. THE STATE OF KARNATAKA
|
June 13, 2018 |
SAGAR Vs. THE STATE OF KARNATAKA
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June 21, 2018 |
SAGAR S/O SHIVARAJ Vs. STATE OF KARNATAKA
|
September 17, 2018 |
SAGAYA RAJ A S/O LATE C AROGYAPPA Vs. GABRIEL M S/O MARIYAPPA
|
September 10, 2018 |
SAHADEVA AND OTHERS Vs. THE STATE OF KARNATAKA
|
August 27, 2018 |
SAHAJI P B , S/O BALAKRISHNA PANIKER Vs. STATE OF KARNATAKA REP BY STATION HOUSE OFFICER, MALLESHWARAM POLICE STATION
|
September 7, 2018 |
SAHAKARA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
April 24, 2018 |
SAI MOTORS Vs. NAYNA MURTHY AND ORS.
|
September 24, 2018 |
SAIBABA INDUSTRIES Vs. REMI SALES AND ENGINEERING LTD
|
January 8, 2018 |
SAIBANNA S/O SHIVAPPA PALLA Vs. MAHADEVI W/O SAIBANNA PALLA
|
April 4, 2018 |
SAIFULLA S/O JAMALSAHEB JADADI Vs. STATE OF KARNATAKA
|
October 26, 2018 |
SAIYED JIYAULLA & ORS. Vs. STATE OF KARNATAKA & ORS.
|
June 28, 2018 |
SAJJADE PEERAN S/O IBRAHIM SAB MUSHRIF Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRL SECRETAR
|
April 6, 2018 |
SAJU THOMAS Vs. PRABHAKARAN KIZHAKKEVEETIL
|
February 1, 2018 |
SAKAMMA Vs. UNION OF INDIA REPRESENTED BY ITS GENERAL MANAGER
|
November 20, 2018 |
SAKAMMAKAR Vs. G C SURESH
|
February 19, 2018 |
SALEEM AND OTHERS Vs. STATE OF KARNATAKA
|
September 11, 2018 |
SALMAN @ SHAMEER Vs. THE STATE OF KARNATAKA BY THROUGH POLICE SUB
|
July 13, 2018 |
SALMAN @ WAYIZ AND OTHER Vs. STATE BY HEBBAL POLICE STATION
|
September 11, 2018 |
SALMAN PASHA Vs. STATE OF KARNATAKA
|
July 2, 2018 |
SALONI SHAH D/O PRAKIRAN SHAH Vs. STATE OF KARNATAKA HEALTH & FAMILY PLANNING DEPARTMENT
|
August 8, 2018 |
SAM SUNDAR G Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
|
August 2, 2018 |
SAMARTH ENTERPRISES, PROPRIETORSHIP FIRM Vs. KARNATAKA INDUSTRIAL AREA EVELOPMENT BOARD
|
November 22, 2018 |
SAMARTH S GOWDA Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
|
July 26, 2018 |
SAMIULLA @ SAMIULLA KHAN AND ORS. Vs. THE STATE OF KARNATAKA THROUGH CHAMARAJNAGAR TOWN PS, CHAMARAJANAGAR DIST
|
January 31, 2018 |
SAMPAT TRADING CO. AND ORS. Vs. MRS. SEETHA ANANTHASIVAN
|
February 9, 2018 |
SAMPIGEHATTY ESTATE (P) LTD Vs. MARIYADAS
|
December 10, 2018 |
SAMUEL JOHN S, S/O A E SANATH KUMAR Vs. AUTHORISED OFFICER & DEPUTY COMMISSIONER OF EXCISE, BENGALURU URBAN DISTRICT (EAST), BENGALURU
|
August 23, 2018 |
SANDEEP Vs. JAGANATH
|
November 13, 2018 |
SANDEEP BABURAO JADHAV Vs. STATE OF KARNATAKA
|
February 14, 2018 |
SANDEEP C KANTH S/O CHANDRAKANTH Vs. UNION OF INDIA NARCOTICS CONTROL BUREAU BANGALORE ZONAL UNIT
|
October 3, 2018 |
SANDEEP HANUMANTHAIAH TEEKA AND ORS. Vs. STATE OF KARNATAKA
|
February 27, 2018 |
SANDEEP P IJANTKAR Vs. B H NAGANA GOWDA
|
December 10, 2018 |
SANDEEP PRABHU Vs. STATION HOUSE OFFICER
|
August 14, 2018 |
SANDEEP SANKHLA Vs. VANDANA SAINI
|
April 2, 2018 |
SANDHYA K Vs. A. MANOHAR
|
March 8, 2018 |
SANEERAIAH S/O DODDEERAIAH Vs. L NAGAMMA W/O G SHIVARUDRAIAH
|
February 6, 2018 |
SANGAPPAMALLAWWA Vs. SPECIAL LAND ACQUISITION OFFICER, UPPAR KRISHNA PROJECT
|
December 20, 2018 |
SANGEETA W/O KASHINATH MORE Vs. MOHASIN AHMED PATIL
|
April 9, 2018 |
SANGEETHA JAIN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
November 28, 2018 |
SANGEETHA W/O LATE SUBRAMANI Vs. KRISHNA CHARI
|
September 24, 2018 |
SANJANA SUNDARESH Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
|
July 23, 2018 |
SANJAY NARASU NAIK S/O NARASU NAIK AND OTHERS Vs. STATE OF KARNATAKA
|
June 7, 2018 |
SANJAY S/O P PRAKASH Vs. STATE OF KARNATAKA BY ARAKALAGUDU POLICE BY STATE PUBLIC PROSECUTOR
|
August 23, 2018 |
SANJEEV @ SANJAY S/O BABURAO SHETE Vs. SIDDESHWAR LOGISTICS
|
February 6, 2018 |
SANJEEV @ SANJEEV CHAUHAN Vs. STATE OF KARNATAKA BY KRISHNARAJAPURAM POLICE STATION
|
February 17, 2018 |
SANJEEV BHIMAPPA VAJANTRI Vs. STATET OF KARNATAKA
|
March 13, 2018 |
SANJEEV MALLESHAPPA UMADI Vs. STATE OF KARNATAKA
|
December 4, 2018 |
SANJEEVAPPA Vs. STATE BY GOWRIBIDANUR RURAL POLICE
|
April 27, 2018 |
SANJU RANI Vs. S A SURESH
|
November 30, 2018 |
SANNA MALLAJJA Vs. STATE OF KARNATAKA BY HOSAHALLI P S
|
June 6, 2018 |
SANNABORAPPA S/O SIDDAPPA Vs. DIRECTOR, MEDISSCOPE HOSPITAL PVT LTD
|
April 13, 2018 |
SANNAMMA W/O LATE CHIKKAMARIGOWDA Vs. PUTTEGOWDA S/O LATE CHIKKAMARIGOWDA
|
August 1, 2018 |
SANNEERAIAH Vs. THE DEPUTY COMMISSIONER AND OTHERS
|
January 10, 2018 |
SANTHOSH ALIAS SANTHOSHKUMAR Vs. LINGEGOWDA VENKATEGOWDA AND ANOTHER
|
March 21, 2018 |
SANTHOSH D., Vs. STATE OF KARNATAKA AND OTHERS
|
August 1, 2018 |
SANTHOSH KANCHAN S/O KALAPPA KANCHANA Vs. STATE OF KARNATAKA
|
July 12, 2018 |
SANTHOSH M Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
|
July 23, 2018 |
SANTHOSHA Vs. STATE BY MADDUR POLICE
|
June 22, 2018 |
SANTOJI S/O JAIRAM PAVALE Vs. SHAKTI PHARMACEUTICALS BY ITS PROPRIETOR
|
December 6, 2018 |
SANTOSH S LAD Vs. ROCKLINE ENTERTAINMENT PVT LTD
|
August 29, 2018 |
SANTOSH S/O BHIMARAO GIRAM Vs. BHAGWAT S/O ROHIDAS LANDAGE
|
April 9, 2018 |
SANTOSH VYANKATESH KSHIRASAGAR Vs. STATE OF KARNATAKA THROUGH
|
July 25, 2018 |
SAP LABS INDIA PRIVATE LIMITED Vs. THE INCOME
|
July 9, 2018 |
SARANYA, W/O RAMESH @ KULLI RAVI Vs. STATE OF KARNATAKA, BY ITS SECRETARY
|
February 23, 2018 |
SARASU W/OF LATE GANESH Vs. B SHEKAR
|
April 3, 2018 |
SARASWATHI Vs. DIVISIONAL MANAGER BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED
|
November 28, 2018 |
SARASWATHI Vs. C.N. KUMAR
|
December 3, 2018 |
SARASWATHY Vs. VIVEK V JAURO PADIVAL
|
June 26, 2018 |
SARASWATI N Vs. MOHAMMADSAB AZAMATSAB
|
July 10, 2018 |
SARDAR VEERANGOUDA PATIL MAHILA VIDYA PEETH Vs. BASANTKUMAR S/O THIMMANAGOUDA PATIL
|
October 11, 2018 |
SARITA W/O LATE DHANPATI VALKHINDE Vs. PARVEEN KUMAR S/O RAMCHANDRAPPA S
|
April 13, 2018 |
SAROJAMMA W/O P NARAYANAPPA Vs. NARAYANAPPA
|
August 7, 2018 |
SAROJINI Vs. JANAKI S NARAYAN AND OTHERS
|
September 5, 2018 |
SARVADA MULTI PURPOSE CO-OPERATIVE SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 1, 2018 |
SATHISH INDUSTRIES Vs. STATE OF KARNATAKA
|
April 25, 2018 |
SATHISH KINI S/O LATE N B KINI Vs. JNANESHWARI M H NUTAN
|
July 5, 2018 |
SATHISH KUMAR A @ SATHISHKUMAR ANAND @ SATHISH KUMAR GUPTA Vs. STATE OF KARNATAKA
|
September 27, 2018 |
SATHISHA Vs. STATE OF KARNATAKA THROUGH SUB INSPECTOR OF POLICE
|
December 21, 2018 |
SATHISHA & ORS. Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE & ORS.
|
September 14, 2018 |
SATHISHA BASAVANNEPPA SUNAGAR Vs. STATE OF KARNATAKA
|
February 15, 2018 |
SATHISHA S/O NAGARAJAPPA Vs. STATE OF KARNATAKA
|
July 13, 2018 |
SATISH Vs. ZULAIKA
|
February 5, 2018 |
SATISH Vs. N L SHANTKUMAR
|
November 30, 2018 |
SATISH CHAND GOEL S/O HUKUM CHAND GOEL Vs. UNION OF INDIA
|
July 19, 2018 |
SATISH PAI Vs. AKKAYAMMA
|
January 2, 2018 |
SATISH S/O SRI PUTTAIAH Vs. STATE OF KARNATAKA
|
October 11, 2018 |
SATRAMDAS CARRIERS C/O ULTRATECH CONCRET, MAHARASHTRA Vs. MANGALA
|
December 6, 2018 |
SATYANARAYANA MURTHY MILKKILINENI Vs. TERRASOL SUSTAINABILITY SOLUTIONS LLP
|
November 5, 2018 |
SATYAWATI W/O LATE MAHADEVE CHAKARE Vs. SANGAMMA W/O LATE SHARANAPPA CHAKARE
|
April 9, 2018 |
SAVIO PEREIRA Vs. UNION OF INDIA
|
July 18, 2018 |
SAVITA Vs. RAVEENDRA
|
March 22, 2018 |
SAVITABAI Vs. MOHAMMED KHAJALIMITED
|
December 18, 2018 |
SAVITHRAMMA Vs. MANAGING DIRECTOR, BMTC CENTRAL OFFICE, BANGALORE AND ORS.
|
March 5, 2018 |
SAVITHRAMMA @ CHINNAMMA Vs. K R RAMAKRISHNA
|
December 5, 2018 |
SAVITHRI @ SAVITHRAMMA Vs. STATE OF KARNATAKA
|
September 4, 2018 |
SAVITRAMMA K N Vs. ARMUGAM
|
May 28, 2018 |
SAYED KHALIM Vs. STATE OF KARNATAKA
|
December 14, 2018 |
SAYIL Vs. BALU BHIMAPPA MAKANNAVAR
|
September 27, 2018 |
SAYYADAHMAD KHADARI & ORS. Vs. HUSSENSAB
|
July 3, 2018 |
SCHEVARAN LABORATORIES PVT. LTD. Vs. UNION OF INDIA
|
February 22, 2018 |
SCHNEIDER ELECTRIC EMPLOYEES UNION C/O TRADE UNION Vs. MANAGEMENT OF SCHNEIDER ELECTRIC IT BUSINESS INDIA
|
April 25, 2018 |
SECRETARY TO GOVERNMENT OF INDIA Vs. P M SHANKARAPPA, S/O MARULAPPA
|
December 3, 2018 |
SECRETARY, APMC, BELGAUM DIVISION, EMPLOYEES WELFARE & CO Vs. KUMARI. POOJA D/O VEERESH CHIGARI
|
January 4, 2018 |
SECRETARY, ASSOCIATION OF TEACHERS WELFARE Vs. UNIVERSITY OF AGRICULTURAL SCIENCES,
|
March 22, 2018 |
SECRETARY, BELGAUM MANUFACTURERS CO-OP INDUSTRIAL ESTATE LTD Vs. STATE OF KARNATAKA SPECIAL LAND ACQUISITION OFFICER
|
September 7, 2018 |
SEETHARAMA BHATTA Vs. LAKSHMINARAYANA BHATTA
|
November 27, 2018 |
SEKHAR NAIK AND OTHERS Vs. THE STATE OF KARNATAKA
|
May 29, 2018 |
SEKHAR S IYER Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
|
June 29, 2018 |
SENIOR DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNAPPA
|
June 29, 2018 |
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION REPRESENTED BY ITS AUTHORISED SIGNATORY AND COMMERCIAL MANAGER WANG FENGLIANG Vs. STATE BANK OF INDIA
|
January 8, 2018 |
SEVEN H LOGISTICS PRIVATE LIMITED Vs. ACC LIMITED CEMENT HOUSE
|
April 13, 2018 |
SEW INFRASTRUCTURE LIMITED Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD
|
July 23, 2018 |
SHABBEERSAB Vs. STATE THROUGH KANAKAGIRI POLICE
|
November 13, 2018 |
SHABBIR AHMAD S/O MAHEBOOBSAB HUNSHYAL Vs. BASAPPA S/O SUBBAPPA NAIK
|
April 2, 2018 |
SHABBIR AHMED Vs. MANAGING DIRECTOR KARNATAKA LAND ARMY CORPORATION
|
July 31, 2018 |
SHAFEEQ AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 16, 2018 |
SHAFIULLA KHAN Vs. DIVISIONAL CONTROLLER AND DISCIPLINARY AUTHORITY, KSRTC
|
January 4, 2018 |
SHAH KUSHAL VANDANKUMAR S/O SHAHVANDANSHANTILAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATA
|
April 6, 2018 |
SHAHAJAHAN S/O LATE ABDUL SUHAN Vs. THE DIVISIONAL MANAGER CHOLAMANDALAM MS. GENERAL INSURANCE CO. LTD. AND OTHERS
|
July 19, 2018 |
SHAIK ABDUL KHADER Vs. F ABDUL KHALEELAHMED
|
December 11, 2018 |
SHAIK FASIUDDIN @ SHARUKH Vs. SYED NUROODDIN
|
April 6, 2018 |
SHAIK SADIQUE Vs. CHANNAMMA AND OTHERS
|
March 27, 2018 |
SHAIKH HUSSAIN S/O ABDUL GANI Vs. KSRTC CENTRAL OFFICE THROUGH ITS MANAGING DIRECTOR
|
October 9, 2018 |
SHAIKH MAHEBOOB Vs. M A KHADEER
|
December 13, 2018 |
SHAIL S/O SABU AMBALJERI Vs. RAMESH S/O MALLAPPA BIJJARAGI
|
January 10, 2018 |
SHAILA CHIKKAGOWDRA, Vs. STATE OF KARNATAKA
|
April 19, 2018 |
SHAILAJA ALIAS SHAILA AND OTHERS Vs. MANAGER, NEELAM ROAD LINK PRIVATE LTD , BENGALURU
|
October 1, 2018 |
SHAILESH AYYANGAR Vs. STATE OF KARNATAKA
|
September 20, 2018 |
SHAILESH S.NAIK PROPRIETOR M/S.TANTRA BAR AND RESTAURANT AND OTHER Vs. STATE AND OTHERS
|
September 20, 2018 |
SHAILESH S/O SHANTILAL SHAH Vs. BAHUBALI S/O RAYAPPA YALAGUDRI
|
April 4, 2018 |
SHAJAHAN Vs. STATE OF KARNATAKA
|
February 5, 2018 |
SHAKEEL AHAMMADA S/O B.S. MAHAMMAD ALI Vs. THE STATE OF KARNATAKA BY POLICE SUB
|
February 2, 2018 |
SHAKIL AHMED Vs. STATE OF KARNATAKA
|
February 9, 2018 |
SHAKTI PHARMACEUTICALS, BELGAUM Vs. SANTOJI JAIRAM PAVALE
|
April 17, 2018 |
SHAKUNTALA Vs. YALLAWWA
|
November 15, 2018 |
SHAKUNTALA AND OTHER Vs. STATE OF KARNATAKA AND OTHER
|
July 3, 2018 |
SHAMA Vs. K N NATARAJU
|
July 3, 2018 |
SHAMA KHARVI Vs. VIKRAM S/O SHAMA KHARVI
|
April 16, 2018 |
SHAMBULINGA @ SHAMBI Vs. STATE OF KARNATAKA
|
July 2, 2018 |
SHAMBULINGEGOWDA @ PUTTA, SON OF RAMASWAMY & ORS. Vs. STATE BY CHANNARAYAPATNA RURAL POLICE STATION
|
May 2, 2018 |
SHAMSHAD BEGUM W/O MAKTUMSAHEB BETAGERI Vs. MAKTUMSAHEB S/O MIYASAB BETGERI
|
April 13, 2018 |
SHANKAR GOPALAKRISHNAN Vs. NIL
|
November 16, 2018 |
SHANKAR GOWDA Vs. DIVISIONAL CONTROLLER
|
December 15, 2018 |
SHANKAR N. S/O NAGESH S. Vs. STATE BY MICOLAYOUT P.S. BANGALORE.
|
January 30, 2018 |
SHANKAR RAMESH MARADI Vs. STATE OF KARNATAKA
|
December 7, 2018 |
SHANKAR S/O SHANKRAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
August 6, 2018 |
SHANKAR Y N Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
November 28, 2018 |
SHANKARAPPA S/O DODDEERANNA @ DODDEERAIAH Vs. STATE OF KARNATAKA DEPARTMENT OF INDUSTRIES AND COMMERCE, GROUND FLOOR, VIKASA SOUDHA, BANGALORE
|
June 29, 2018 |
SHANKARAPPA S/O HANUMANTHAPPA Vs. MAREPPA S/O HANUMANTHAPPA
|
January 23, 2018 |
SHANKARAPPA S/O MALLAPPA HUILGOL Vs. STATE OF KARNATAKA
|
January 4, 2018 |
SHANKERLING S/O BHARAMAPPA KATTIMANI Vs. DIVISIONAL CONTROLLER, NWKRTC
|
July 23, 2018 |
SHANKRAMMA POOJARI Vs. STATE OF KARNATAKA RPTD BY ITS SECRETARY
|
January 8, 2018 |
SHANKRANAIKA Vs. STATE OF KARNATAKA
|
November 20, 2018 |
SHANKREPPA S/O NINGAPPA PUJARI Vs. HANMANTH S/O CHANDRAKANT NAROTE
|
April 25, 2018 |
SHANMUGAM Vs. A B RUSHABENDRA
|
August 23, 2018 |
SHANMUKA NAIKA
S/O VEERABHADRA NAIKA Vs. STATE OF KARNATAKA
BY T NARASIPURA POLICE
|
September 7, 2018 |
SHANMUKHA BHOVI Vs. STATE OF KARNATAKA REP
|
June 13, 2018 |
SHANTA Vs. STATE OF KARNATAKA
|
December 11, 2018 |
SHANTABAI W/O DANAYYA MATH Vs. SHARANABASAPPA S/O MAHADEV DONAGI
|
December 14, 2018 |
SHANTABAI W/O MAHANTESH BADADAL Vs. STATE OF KARNATAKATAHASILDAR
|
December 3, 2018 |
SHANTAMMA AND OTHERS Vs. BHAVANEVVA AND OTHERS
|
February 23, 2018 |
SHANTAWWA Vs. STATE OF KARNATAKA THROUGH PSI
|
February 1, 2018 |
SHANTAWWA W/O GURAYYA HUKKERIMATH Vs. AJITSINGH S/O PREMSINGH TAKE
|
January 5, 2018 |
SHANTHA Vs. SAMIR
|
July 5, 2018 |
SHANTHA @ R M SANTHAKUMARI W/O T N MOHAN Vs. STATE OF KARNATAKA
|
May 31, 2018 |
SHANTHAKOTI ENTERPRISES QUARRY OWNER & EXPORTERS OF BLOCK GRANITES DEALER Vs. STATE OF KARNATAKA
|
July 6, 2018 |
SHANTHAKUMAR @ SHANTHA @ MANDYA Vs. STATE OF KARNATAKA BY GIRINAGARA POLICE
|
March 26, 2018 |
SHANTHAMMA Vs. S KANTHA
|
April 23, 2018 |
SHANTHAMMA D/O LATE M NARAYANA REDDY W/O LATE RAMAREDDY Vs. K R VIJAYARAGHAVA REDDY S/O LATE RAMA REDDY
|
September 6, 2018 |
SHANTINIKETAN VIDHYASAMSTE Vs. STATE OF KARNATAKA,DEPARTMENT OF PRIMARY EDUCATION
|
April 10, 2018 |
SHARAD MALLAPPA MUDALAGI AND OTHERS Vs. MAHADEV BAHU KALAKERI AND ANOTHER
|
March 2, 2018 |
SHARADA RAMAKRISHNA NAIK Vs. SANNAMMA
|
April 3, 2018 |
SHARADA W/O MALLAPPA TILAVALLI Vs. T R SRIKANTA RAO
|
August 28, 2018 |
SHARADAMMA Vs. CHAND PASHA
|
July 17, 2018 |
SHARADAMMA Vs. KALID PASHA
|
January 10, 2018 |
SHARANABASAPPA Vs. STATE OF KARNATAKA BY CPI
|
November 29, 2018 |
SHARANABASAPPA Vs. HUBBALLI-DHARWAD MUNICIPAL CORPORATION
|
April 23, 2018 |
SHARANABASAPPA AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER AND OTHERS
|
May 29, 2018 |
SHARANAMMA Vs. MOHAMMAD IMRAN
|
March 19, 2018 |
SHARANAMMA W/O SHASHIDHAR Vs. SHASHIDHAR S/O VEERASANGAPPA
|
March 21, 2018 |
SHARANAPPA S/O TIPPANNA SUNAGAR Vs. BASAVARAJ S/O SIDDAPPA SORAGAON
|
August 7, 2018 |
SHARANAPPA, BY LR,S BASAPPA S/O KANTEPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
|
April 13, 2018 |
SHARATH Vs. THE STATE OF KARNATAKA
|
October 25, 2018 |
SHARATH Vs. SAVITRI YAMANAPPA RAMAGOUDA AND OTHERS
|
August 7, 2018 |
SHARATH @ SEDE Vs. STATE OF KARNATAKA
|
September 11, 2018 |
SHARATH @ SHARATH YADAV Vs. STATE OF KARNATAKA
|
June 1, 2018 |
SHARATH S/O KUNNA CHARAN DHALA Vs. THE STATE OF KARNATAKA
|
September 17, 2018 |
SHARI CHARMAN AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
SHARP WATCH INVESTIGATION AND SECURITY SERVICES Vs. STATE OF KARNATAKA
|
July 26, 2018 |
SHASHANK AND OTHERS Vs. STATE BY BANNERGHATTA POLICE STATION BENGALURU
|
July 2, 2018 |
SHASHI KUMAR Vs. STATE OF KARNATAKA
|
February 6, 2018 |
SHASHIDHAR SUBBANNA Vs. VEENA MARAVANTHE
|
October 25, 2018 |
SHASHIDHAR SWAMY S/O Vs. AYYASWAMY
|
February 21, 2018 |
SHASHIKALA Vs. D R S TRANSPORT PRIVATE LTD
|
March 23, 2018 |
SHASHIKALA ACHAR Vs. V MADHUCHANDRA
|
April 12, 2018 |
SHASHIKALA W/O ANNASAHEB JOLLE Vs. STATE OF KARNATAKA
|
October 9, 2018 |
SHASHIKALA W/O ANNASAHEB JOLLE Vs. STATE OF KARNATAKA THROUGH NIPPANI TOWN POLICE STATION
|
October 10, 2018 |
SHASHIKANT S/O PADEPPA HANCHINMANI Vs. STATE OF KARNATAKA REPRESENTED
|
November 5, 2018 |
SHASHIKANTHA Vs. STATE OF KARNATAKA
|
March 26, 2018 |
SHASHIKUMAR Vs. THE STATE OF KARNATAKA
|
July 10, 2018 |
SHASHIKUMAR AND OTHERS Vs. THE STATE OF KARNATAKA BY BAGALUR POLICE STATION
|
October 22, 2018 |
SHATTAWWA YALLAPPA KOLKAR Vs. PUNDALIK RAMANNA SONULKAR
|
November 14, 2018 |
SHEKAR Vs. KRISHNAPPA TLABIC
|
December 14, 2018 |
SHEKAR S Vs. STATE OF KARNATAKA
|
February 1, 2018 |
SHEKHAPPA S/O KALLAPPA MARAKALLI Vs. DEPUTY COMMISSIONER, HAVERI DISTRICT
|
September 11, 2018 |
SHILPA Vs. CHANNABASAIAH E
|
December 7, 2018 |
SHILPA @ VINODITA Vs. MILANKUMAR S/O RAMESH BALLARI
|
April 20, 2018 |
SHILPA AND OTHERS Vs. MANAGING DIRECTOR B M T C , BENGALURU
|
April 2, 2018 |
SHILPA S. AND OTHERS Vs. THE SENIOR GEOLOGIST, DEPARTMENT OF MINES & GEOLOGY AND OTHERS
|
June 7, 2018 |
SHILPAKALA @ MALLAMMA W/O GIRIMALLYYA SEEKALWADI Vs. MANAGING DIRECTOR NEKRTC GULBARGA SUMMONS THROUGH
|
March 16, 2018 |
SHIPRA TAYAL Vs. STATE OF KARNATAKA
|
December 4, 2018 |
SHIVA Vs. RAJESH
|
December 17, 2018 |
SHIVA MADHU Vs. STATE OF KARNATAKA
|
August 9, 2018 |
SHIVABASAPPA Vs. AHMADSAB H. FANIBAND
|
April 9, 2018 |
SHIVABASAVEGOWDA Vs. THE STATE OF KARNATAKA KAGGALIPURA POLICE STATION
|
October 10, 2018 |
SHIVAGOUDA APPANNA BELAVI Vs. NEELAPPA APPANNA BELAVI
|
February 9, 2018 |
SHIVAJI Vs. AMBUBAI
|
February 28, 2018 |
SHIVAJI Vs. SHIVAJI
|
March 23, 2018 |
SHIVAJI GANGARAM SHINDE Vs. BLOCK EDUCATION OFFICER, KHANAPUR
|
February 28, 2018 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
October 25, 2018 |
SHIVAKUMAR Vs. STATE OF KARNATAKA
|
October 23, 2018 |
SHIVAKUMAR @ KUMARA, S/O. MALLU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
May 17, 2018 |
SHIVAKUMAR @ NATARAJ Vs. STATE OF KARNATAKA
|
December 21, 2018 |
SHIVAKUMAR HANUMANTHAPPA MARATHE AND ANOTHER Vs. MANAGING DIRECTOR, KRISHNA BHAGYA JALA NIGAM LIMITED, BENGALURU
|
March 9, 2018 |
SHIVAKUMAR,
S/O MALLIKARJUN HIREMATH Vs. JOYTI
W/O SHIVAKUMAR HIREMATH
|
December 13, 2018 |
SHIVALINGA SWAMY GURU MAHADEV SWAMY Vs. NANJUNDA SWAMY S/O GURU MAHADEVASWAMY
|
July 4, 2018 |
SHIVAMAHADEVAPPA AND ANOTHER Vs. S.R. DHEEMANTHINI AND ANOTHER
|
July 10, 2018 |
SHIVAMMA W/O LATE NANJEGOWDA Vs. DIVISIONAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
|
July 5, 2018 |
SHIVAMURTHY NAIKA Vs. STATE OF KARNATAKA
|
December 15, 2018 |
SHIVANAGOUDA Vs. STATE OF KARNATAKA BY POLICE SUB INSPECTOR
|
April 16, 2018 |
SHIVANAND S/O LAXMAN HIPPARAGE Vs. ISHWAR S/O BHIMARAO JADHAV
|
April 2, 2018 |
SHIVANAND S/O MADIVALAPPA KURESHINAVAR Vs. STATE OF KARNATAKA
|
September 7, 2018 |
SHIVANANDA S/O LATE DR S M LINGAYYA Vs. STATE REPRESENTED BY STATE PUBLIC PROSECUTOR
|
June 1, 2018 |
SHIVANANDAIAH Vs. M S CHANDRAIAH
|
February 6, 2018 |
SHIVANANJEGOWDA,RAMACHANDRA Vs. D S RAVI PRAKASHGUDIYAYA
|
December 4, 2018 |
SHIVANNA Vs. STATE OF KARNATAKA
|
February 23, 2018 |
SHIVANNA D HULGUR S/O LATE D S HULGUR Vs. STATE BANK OF MYSORE
|
October 10, 2018 |
SHIVANNA R. Vs. NEW INDIA INSURANCE CO. LTD., BY ITS MANAGER, REGIONAL OFFICE, BANGALORE AND ANOTHER
|
March 20, 2018 |
SHIVANNA S/O LATE KATAIAH Vs. STATE OF KARNATAKA
|
October 10, 2018 |
SHIVANNA S/O LATE RAMAIAH Vs. NINGAIAH, S/O CHIKKAMANCHAIAH
|
September 14, 2018 |
SHIVANNA.C Vs. STATE OF KARNATAKA
|
February 14, 2018 |
SHIVAPPA Vs. SHAIKH IMAM SAG
|
August 6, 2018 |
SHIVAPPA BIRAPPA PUJARI Vs. LAGAMAPPA
|
April 17, 2018 |
SHIVAPPA P Vs. STATE GOVERNMENT KARNATAKA
|
April 23, 2018 |
SHIVAPPA S/O GOUDAPPA PATIL Vs. STATE OF KARNATAKA, REP BY SPP
|
February 28, 2018 |
SHIVAPPADEVARU, S/O MALLAPPA Vs. SHIVARUDRAMMA, W/O LATE SHIVALANKARA DEVARU
|
January 17, 2018 |
SHIVAPRAKASH S/O VEERAYYA HIREMATH Vs. SENIOR DIVISIONAL CONTROLLER, NWKRTC
|
September 26, 2018 |
SHIVAPRASAD @ SHIVA S/O NARASAIAH Vs. STATE BY BANASAWADI POLICE BANGALORE
|
June 25, 2018 |
SHIVAPRASAD BIRADAR S/O ANNA RAO Vs. KARNATAKA LOKAYUKTA MULTISTOREYED BUILDING
|
November 2, 2018 |
SHIVARAJ S P S/O PAPA BOVI AND OTHERS Vs. SMT. M J RATHNA AND ANOTHERS
|
June 21, 2018 |
SHIVARAJ S/O BANDEPPA RAMPURE Vs. STATE THROUGH KAMALANAGR POLICE STATION
|
April 25, 2018 |
SHIVARAJ S/O KANTAIAH Vs. KANTAIAH S/O SOLABAIAH SINCE DECEASED BY HIS L RS
|
June 14, 2018 |
SHIVARAJ S/O MAHANTESH ITAGI Vs. ANAND S/O RAMESH SANGAM
|
January 24, 2018 |
SHIVARAJU S/O AMASEMADAIAH Vs. STATE OF KARNATAKA
|
June 21, 2018 |
SHIVASHARANAPPA Vs. ANNAPOORNA
|
September 25, 2018 |
SHIVASHARANAPPA AND OTHERS Vs. THE STATE THROUGH MAHILA POLICE STATION AND OTHERS
|
August 29, 2018 |
SHIVAYOGAYYA Vs. PUTTAYYA AND OTHERS
|
March 28, 2018 |
SHIVAYOGI Vs. THE DIRECTOR TECHNICAL EDUCATION AND OTHERS
|
April 6, 2018 |
SHIVAYOGI SHIVACHARYA SWAMY ALIAS DHARANESH Vs. STATE OF KARNATAKA
|
November 29, 2018 |
SHIVMOGGA CITY MUNICIPAL CORPORATION Vs. EDUCARE INFOTECH
|
January 30, 2018 |
SHIVU @ SHIVA KUMAR AND ORS. Vs. THE STATE OF KARNATAKA
|
January 22, 2018 |
SHOBHA Vs. PRAMODA KANCHAN
|
July 26, 2018 |
SHOBHA Vs. GANI RASUL SHAIKH
|
November 5, 2018 |
SHOBHA PRABHAKAR Vs. RENUKA SHESHADRI
|
September 27, 2018 |
SHOHANRAJ MEHTA Vs. STATE BY COTTONPET POLICE STATION
|
July 26, 2018 |
SHRAVAN S/O Vs. YAMANAPPA DODAMANI
|
January 10, 2018 |
SHREE ADITYA CONSTRUCTIONS PRIVATE LIMITED Vs. SMT. H.R. KOUSALYA
|
April 20, 2018 |
SHREE GAYATRI URBAN CO-OP CREDIT SOCIETY LTD. Vs. MANOHAR GOPALRAO KULKARNI
|
September 3, 2018 |
SHREE KSHETHRA DHARMASTHALA Vs. K. SOMANATHA NAYAK
|
April 17, 2018 |
SHREE SHANTI HOMES PVT LTD Vs. CREF FINANCE LTD
|
February 22, 2018 |
SHREERAMA GENERAL INSURANCE COMPANY LIMITED Vs. S THIPPAMMA @ THIPPAMMA, W/O LATE S VIRUPANNA @ VIRUPANNA
|
January 12, 2018 |
SHREYA Vs. MEHABOOB BASHA
|
July 19, 2018 |
SHREYAS S. Vs. SHAJI KURIAN AND ANOTHER
|
March 6, 2018 |
SHRI ABDULRAJAK SIKANDAR MULLA Vs. THE STATE OF KARNATAKA
|
June 7, 2018 |
SHRI ALLAPPA S/O BHIMAPPA BIDARI AND OTHERS Vs. THE STATE OF KARNATAKA
|
July 11, 2018 |
SHRI ANIL S. PRABHU AND OTHERS Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA AND OTHERS
|
February 27, 2018 |
SHRI ANUPAM AGARWAL, S/O SHRI. R.S. AGARWAL Vs. SMT. MICKEY AGARWAL W/O SRI. ANUPAM AGARWAL
|
June 18, 2018 |
SHRI BASAPPA Vs. THE STATE OF KARNATAKA
|
August 2, 2018 |
SHRI DEEPAK M. GANEYAN Vs. THE COMMISSIONER OF CUSTOMS AND SERVICE TAX
|
July 4, 2018 |
SHRI DHANRAJ K.R., S/O. SHRI N. RAMAMURTHY AND PETITIONERS Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE AND OTHERS
|
March 2, 2018 |
SHRI DINESH Vs. THE STATE OF KARNATAKA
|
March 20, 2018 |
SHRI DURGAPPA S/O NAGAPPA Vs. STATE BY RURAL POLICE
|
January 18, 2018 |
SHRI DYNESHWAR KHIRU GHADI Vs. SMT. RAMAKKA
|
February 8, 2018 |
SHRI GAJANAN TIMBER @ SAW MILL TORAVI HAKKAL Vs. JOINT DIRECTOR
|
February 7, 2018 |
SHRI GUDEPPA GADAGEPPA HITTALAMANI Vs. THE STATE OF KARNATAKA
|
May 30, 2018 |
SHRI ISHWAR CHUDAPPA MODGEKAR AND OTHERS Vs. SHRI SANTOSH BHAURAO BHEKANE AND OTHERS
|
April 12, 2018 |
SHRI M.A. ZAHID Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
|
June 26, 2018 |
SHRI MAHAMAD KHALID Vs. THE STATE OF KARNATAKA
|
May 29, 2018 |
SHRI MAHANTESH S/O. ADIVEPPA GADIGERI Vs. THE STATE OF KARNATAKA
|
August 30, 2018 |
SHRI N GOVINDARAJU Vs. UNION OF INDIA
|
October 26, 2018 |
SHRI NAGAPPA Vs. SHRI SOMALING IRAPA KOLKARKOPPA AND OTHERS
|
April 27, 2018 |
SHRI NAWAZKHAN AND OTHERS Vs. STATE OF KARNATAKA THORUGH PSI MAL MARUTI POLICE STATION
|
March 28, 2018 |
SHRI PRAVEENKUMAR C. Vs. THE STATE OF KARNATAKA
|
October 23, 2018 |
SHRI RAMAKANT AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
July 24, 2018 |
SHRI S. GOPAL AND OTHERS Vs. THE COMMISSIONER OF EXCISE IN KARNATAKA AND OTHERS
|
April 26, 2018 |
SHRI SHASHIDHAR RAMCHANDRA KOPARDE Vs. SMT. SHANTA
|
April 27, 2018 |
SHRI SHIVANANDAYYA Vs. DIRECTOR, (ADMINISTRATION & HUMAN RESOURCE) AND OTHERS
|
March 1, 2018 |
SHRI SHRIDAR Vs. THE STATE OF KARNATAKA
|
July 26, 2018 |
SHRI SUNIL Vs. THE STATE OF KARNATAKA
|
May 30, 2018 |
SHRI SUNIL N AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHER
|
June 18, 2018 |
SHRI VISHAL ANAND Vs. THE STATION HOUSE OFFICER
|
January 16, 2018 |
SHRI. APPASAB Vs. SHRI. ANAND TAYAPPA KUMBAR
|
July 16, 2018 |
SHRI. DATTARAYA BABJI POL AND ORS. Vs. SHANKAR NARAYAN HARIDAS SINCE DECEASED AND ORS.
|
March 28, 2018 |
SHRI. DIGAMBAR, S/O. LAXMAN HENEKAR Vs. THE MANAGEMENT OF N.W.K.R.T.C., CENTRAL OFFICE AND OTHERS
|
March 26, 2018 |
SHRI. GOVARDHAN JANARDHAN JADHAV Vs. SHRI. SOMESHWAR SAHAKARI SAKKARE KARKHANE
|
April 25, 2018 |
SHRI. IRAPPA Vs. THE STATE OF KARNATAKA THROUGH MURGOD POLICE STATION
|
July 12, 2018 |
SHRI. J. HUSAINBASHA Vs. STATE OF KARNATAKA AND OTHERS
|
April 24, 2018 |
SHRI. KUMAR @ SHIVARAJKUMAR AND OTHERS Vs. THE STATE OF KARNATAKA THROUGH MURGOD POLICE STATION, BY ITS STATE PUBLIC PROSECUTOR
|
July 12, 2018 |
SHRI. MONAPPA PARAVA Vs. THE STATE
|
March 26, 2018 |
SHRI. MURALI KRISHNA S/O LATE SUBRAYA BHAT Vs. DISTRICT MAGISTRATE DAKSHINA KANNADA DISTRICT AND OTHERS
|
February 19, 2018 |
SHRI. NIKHIL SAOLAPURKAR Vs. M/S. AVIATORS AIR RESCUE PVT. LTD.
|
September 20, 2018 |
SHRI. RAGHUBIR CHANDRA S/O. BIDHU BHUSHAN CHANDRA AND OTHERS Vs. STATE OF KARNATAKA REPRESENTED BY THE SPP
|
August 3, 2018 |
SHRI. RAJESH Vs. SRI. H. N. NARAYANASWAMY
|
September 17, 2018 |
SHRI. SACHIN MARUTI SONAVANE Vs. THE STATE OF KARNATAKA
|
June 26, 2018 |
SHRI. SHIVALING S/O APPANA HASARE Vs. THE STATE OF KARNATAKA THORUGH HAROGERI POLICE STATION
|
July 25, 2018 |
SHRI. SHOUKATUSAIN MOHAMMEDHUSAIN MUJAWAR Vs. SHRI. BABAN
|
July 30, 2018 |
SHRI. SIDDAGOUDA AND OTHERS Vs. STATE OF KARNATAKA
|
September 11, 2018 |
SHRI. SUNDAR RAO AND OTHERS Vs. STATE OF KARNATAKA
|
August 21, 2018 |
SHRI. SUNIL SAHADEV MELAGE Vs. THE STATE OF KARNATAKA
|
June 11, 2018 |
SHRI. SYED AZEEZ AND OTHERS Vs. SHRI. SYED KAREEM S/O SYED BEERAM SAB AND ANOTHERS
|
June 21, 2018 |
SHRI. T.R. SRINIVASA REDDY AND ANOTHER Vs. THE MOHAMMED SHAH MAKAN AND ANOTHER
|
February 26, 2018 |
SHRI. TANAJI AJETRAO Vs. M/S. KWALITY ANIMAL FEEDS PVT. LTD.
|
June 5, 2018 |
SHRI. V. MAHESH Vs. SHRI ANIL KUMAR K.A. AND OTHER
|
September 5, 2018 |
SHRI. V.VIJAYA SHETTY Vs. STATE BY BYNDOOR POLICE STATION
|
September 27, 2018 |
SHRI. VIJAY Vs. THE STATE OF KARNATAKA
|
June 7, 2018 |
SHRI. VIRUPAKSHAPPA Vs. M/S. MOOKAMBIKA ENTERPRISES SHOP AND ANOTHER
|
April 3, 2018 |
SHRI.MALLAPPA KALLAPPA DASAPPAGOL Vs. THE STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
|
May 30, 2018 |
SHRIDEVI Vs. WASIMODDIN NAYEEMODDIN SYED
|
September 18, 2018 |
SHRIDEVI Vs. RAMANNA S/O HANAMAPPA MADAR
|
March 15, 2018 |
SHRIDHAR S/O MANJAPPA HALDALDAR Vs. STATE OF KARNATAKA
|
October 9, 2018 |
SHRIDHARA Vs. DIVISIONAL CONTROLLER, KSRTC
|
March 9, 2018 |
SHRIKANTH Vs. STATE OF KARNATAKA
|
June 11, 2018 |
SHRIMANT Vs. KASTURIBAI
|
March 20, 2018 |
SHRIMANT S/O BALASAHEB PATIL Vs. STATE OF KARNATAKA THROUGH ATHANI POLICE STATION
|
October 1, 2018 |
SHRINIVAS KONGOVI Vs. SMT.VIJAYA KUMARI SHANMUGAM
|
March 2, 2018 |
SHRIRAM GEN INS CO LTD Vs. MARUTI
|
January 25, 2018 |
SHRIRAM GEN. INS. CO. LTD. Vs. K. KEMPANNA AND OTHERS
|
April 24, 2018 |
SHRIRAM GENERAL INS. CO. LTD. Vs. BABY SERE
|
March 21, 2018 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. ABDUL GAFAR KUTABUDDIN BAGWAN
|
January 10, 2018 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. JAGADISH SHIPUR
|
January 16, 2018 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. SATYAPPA BALAPPA METAKERI
|
March 8, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED, Vs. LAXMI
|
March 20, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. H KALLESHWARAPPA
|
July 30, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. MANJULA ALIAS MANJAMMA
|
June 8, 2018 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. MD RAFIQ
|
January 22, 2018 |
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. ABDULAZIA
|
January 31, 2018 |
SHRISHAIL DODAMANI Vs. STATE OF KARNATAKA
|
February 9, 2018 |
SHRISHAIL NAYIKAR, S/O SHIVAPPA Vs. KARNATAKA POWER TRANSMISSION COMPANY LIMITED
|
February 9, 2018 |
SHRISHAIL S/O SHIVAPUTRAPPA GANAMAUKHI Vs. VIKAS S/O SHRIPATI GHARAT
|
June 20, 2018 |
SHRISHAIL SHIVAPPA KOUJALAGI Vs. INSPECTOR GENERAL OF POLICE
|
September 3, 2018 |
SHUBHARAM COMPLEX Vs. INCOME TAX OFFICER
|
April 10, 2018 |
SHUMITA DEB Vs. SAREGAMA INDIA LIMITED
|
December 13, 2018 |
SHWETHA L Vs. MANAGING DIRECTOR KSRTC TUMKURU DIVISION TUMKURU
|
April 20, 2018 |
SHWETHA P Vs. MJR BUILDERS PVT LTD
|
April 17, 2018 |
SHYAM BHAT S/O LATE KRISHNA BHAT Vs. STATE BY KARNATAKA CBI/SPE BENGALURU
|
June 11, 2018 |
SHYAMIDABEGUM Vs. MUTTANNA
|
April 17, 2018 |
SHYAMRAJ SINGH S/O LATE B S BALAJI SINGH Vs. STATE OF KARNATAKA BY SPECIAL INVESTIGATION TEAM KARNATAKA LOKAYUKTHA
|
October 1, 2018 |
SIDAGOUDA N PATIL Vs. UNION OF INDIA BY ITS SECRETARY
|
July 12, 2018 |
SIDDAGANGAIAH S/O LATE SIDDAIAH Vs. GUBBANNA S/O SIDDAIAH @ DODDASIDDAIAH
|
August 18, 2018 |
SIDDALINGAIAH Vs. SIDDAGANGAMMA
|
December 12, 2018 |
SIDDALINGAPPA S/O BASANAGOUDA Vs. THE STATE OF KARNATAKA, R/BY ADDL. SPP, KALABURAGI BENCH, 585 107. (THROUGH MANVI P.S. DIST. RACIHUR)
|
January 31, 2018 |
SIDDALINGAYYA S/O MRUTUNJAYA HIREMATH Vs. STATE OF KARNATAKA
|
January 19, 2018 |
SIDDAMARIYAPPA Vs. THE STATE OF KARNATAKA
|
September 4, 2018 |
SIDDAMMA Vs. STATE OF KARNATAKA
|
April 16, 2018 |
SIDDAMMA W/O LATE KRIYAPPA Vs. MANJUNATH G S/O GANGANARASIMHAIAH
|
March 16, 2018 |
SIDDANAYAKA Vs. SAYED AKBEAR
|
November 27, 2018 |
SIDDANNA S/O PEERAPPA BIRADAR Vs. AMBUBAI @ JAGADEVI
|
August 29, 2018 |
SIDDAPPA Vs. STATE OF KARNATAKA
|
January 19, 2018 |
SIDDARAJU AND OTHER Vs. STATE OF KARNATAKA
|
April 26, 2018 |
SIDDEGOWDAKAR Vs. E V RAMANA REDDY
|
February 26, 2018 |
SIDDESH B @ MUSIYA S/O BASAVARAJAPPA Vs. STATE OF KARNATAKA
|
June 20, 2018 |
SIDRAM Vs. SIDDU MAHADEV BHOSALE AND OTHERS
|
April 25, 2018 |
SIDRAMAPPA Vs. AHAMED SAB
|
March 19, 2018 |
SIDRAMAPPA Vs. STATE OF KARNATAKA
|
April 24, 2018 |
SIMBUS TECHNOLOGIES PRIVATE LIMITED Vs. VECTOR E-COMMERCE PVT LTD
|
August 14, 2018 |
SINCHANA SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
January 5, 2018 |
SIR M VISHVESWARAIAH LAYOUT Vs. STATE OF KARNATAKA
|
December 6, 2018 |
SIRAGANAHALLI RANGAPPA Vs. STATE OF KARNATAKA, BY HADADI POLICE STATION
|
July 28, 2018 |
SIRI ALIAS K C SREE KUMAR Vs. STATE OF KARNATAKA
|
April 11, 2018 |
SIRMA BUSINESS CONSULTING AND ORS. Vs. THE STATE OF KARNATAKA
|
September 19, 2018 |
SIRSENDU ROY Vs. ANAMIKA ROY AKA ANAMIKA BANERJEE
|
September 27, 2018 |
SIVA VALLABHANENI Vs. STATE OF KARNATAKA
|
May 16, 2018 |
SKF TECHNOLOGIES (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
June 19, 2018 |
SLV HOTELS AND OTHERS Vs. AUTHORISED OFFICER PHONENIX ARC PVT LTD
|
May 8, 2018 |
SMART ASSET SERVICES INDIA PVT LTD Vs. TRISHUL DEVELOPERS
|
January 12, 2018 |
SMT BHAGYASHREE AND OTHERS Vs. DR. RAVINDRANATH
|
February 28, 2018 |
SMT CHAMANBI W/O BABUSAB HALAGERI Vs. BATULABI W/O HASANSAB HALAGERI
|
March 15, 2018 |
SMT K.A. KODANDARAMA Vs. SRI B.V. PAPANNA
|
June 6, 2018 |
SMT MEENAKSHI AND OTHERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
October 25, 2018 |
SMT MUDDANARASAMMA AND OTHER Vs. FIZA M D AND OTHERS
|
October 22, 2018 |
SMT MYTHRI Vs. STATE OF KARNATAKA
|
January 3, 2018 |
SMT NASEEM BANU AND ORS. Vs. SRI RAJANNA AND ORS.
|
January 24, 2018 |
SMT PARAWWA AND OTHERS Vs. SHRI GOPAL PUNDALIK NIMBALKAR AND OTHERS
|
August 7, 2018 |
SMT PARVATHAMMA Vs. THE CORPORATION OF THE BANGALORE MAHANAGARA PALIKE AND OTHERS
|
April 3, 2018 |
SMT PREETHI SHENOY Vs. SRI LIJU ISSAC
|
August 16, 2018 |
SMT RENUKA SESHADRI Vs. MRS. SHOBHA PRABHAKAR
|
March 20, 2018 |
SMT SENDA MARAI & ORS. Vs. MASTER SHASHANKA & ORS.
|
September 4, 2018 |
SMT SWETHA Vs. NIRANJAN N YELIGAR
|
May 30, 2018 |
SMT VARALAKSHMI AND OTHERS Vs. SMT VIDYA K SHASTRI AND ANOTHER
|
March 13, 2018 |
SMT VINODA D/O HARISHCHANDRA K U Vs. STATE OF KARNATAKA THROUGH HALASURU GATE POLICE BENGALURU
|
July 10, 2018 |
SMT. A.G. SIDDAMMA Vs. THE CHIEF ENGINEER OPERATIONS AND MAINTENANCE ZONE AND ANOTHER
|
April 12, 2018 |
SMT. AADHILAKSMI AND OTHERS Vs. SMT. SHANTHAMMA AND OTHERS
|
June 12, 2018 |
SMT. ADILAKSHMAMMA Vs. SMT. MUDDARANGAMMA AND OTHERS
|
September 19, 2018 |
SMT. AIMEN TANIYA KABEER D/O. JAMSHED KABEER ANSARI AND OTHERS Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ANOTHERS
|
June 14, 2018 |
SMT. AKKATAI Vs. STATE OF KARNATAKA AND OTHERS
|
August 30, 2018 |
SMT. ANNAPOORNA Vs. THE STATE
|
January 11, 2018 |
SMT. ANNAPURNA W/O LATE K.S. MAHESHWARAPPA Vs. MANAGING DIRECTOR CHAMUNDESHWARI VIDYUTH SARABARAJU NIGAMA NIYAMITHA (CESCOM) CORPORATE OFFICE
|
January 8, 2018 |
SMT. ANUSHA Vs. THE STATE OF KARNATAKA REPRESENTED BY MANDYA RURAL POLICE MANDYA
|
October 12, 2018 |
SMT. ARAVINDAMMA Vs. SMT. K.S. JAYALAKSHMAMMANNI
|
March 5, 2018 |
SMT. ARUNA Vs. STATE BY DODDABALLAPURA
|
October 25, 2018 |
SMT. ASHA AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 15, 2018 |
SMT. ASHWATHAMMA AND OTHERS Vs. STATE OF KARNATAKA
|
February 14, 2018 |
SMT. ASHWITA B.R. Vs. THE STATE OF KARNATAKA BY KUSHALNAGARA TOWN POLICE STATION
|
September 17, 2018 |
SMT. ASIYA AZEEZ AND OTHERS Vs. STATE AND OTHERS
|
March 21, 2018 |
SMT. B.K. MANJULA Vs. SRI. RAGHU S.
|
July 12, 2018 |
SMT. B.S. JAYAMMA Vs. MR. N. CHANDRAPPA AND OTHER
|
June 12, 2018 |
SMT. B.S. MAHALAKSHMI Vs. M/S. EESHAN CONSTRUCTIONS AND OTHERS
|
September 20, 2018 |
SMT. B.S.RENUKA Vs. STATE OF KARNATAKA
|
August 27, 2018 |
SMT. B.V. PADMAJA Vs. SMT. G. MEENAKSHAMMA AND OTHERS
|
August 9, 2018 |
SMT. B.V. REKHA AND OTHERS Vs. STATE OF KARNATAKA
|
August 30, 2018 |
SMT. BHARATHI D/O D. CHANDRASHEKAR W/O H.M. NAGARAJ Vs. SRI. JAYENDRA C S/O D. CHANDRASHEKAR
|
January 5, 2018 |
SMT. BIBIJAN Vs. STATE BY TUMKUR RURAL
|
January 12, 2018 |
SMT. BR BHAGYA AND OTHERS Vs. THE MANAGING DIRECTOR, K.S.R.T.C, SHANTINAGAR, BENGALURU AND OTHERS
|
July 23, 2018 |
SMT. CHAMPAKAVATHI AND OTHER Vs. SMT. N. YESHODHAMMA ALLEGED AND OTHERS
|
April 5, 2018 |
SMT. CHANDRAKALA AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 14, 2018 |
SMT. CHANDRAKALA AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 22, 2018 |
SMT. CHANDRAMMA Vs. STATE OF KARNATAKA
|
February 22, 2018 |
SMT. CHANDRAVATHI MS AND OTHERS Vs. CANARA BANK AND OTHERS
|
June 15, 2018 |
SMT. CHANNAMMA W/O LATE H CHINNAIAH AND OTHERS Vs. GANGAMMA DEAD BY LRS AND OTHERS
|
September 27, 2018 |
SMT. CHENNAMMA AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 23, 2018 |
SMT. CHITHRA @ CHITRA Vs. M/S. IFFCO TOKYO GEN. INS. CO. LTD.
|
March 22, 2018 |
SMT. D.N. JAHNAVI Vs. THE STATE OF KARNATAKA AND OTHERS
|
September 4, 2018 |
SMT. D.V LATHA AND OTHERS Vs. THE OFFICIAL LIQUIDATOR THE MYSORE KIRLOSKAR LTD.(IN LIQN.) AND OTHERS
|
April 11, 2018 |
SMT. DEEVA DEVI Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
February 20, 2018 |
SMT. DODDAMMA Vs. THE STATE OF KARNATAKA & ORS.
|
June 8, 2018 |
SMT. DR. SUDHA KRISHNASWAMY Vs. CHIEF COMMISSIONER OF INCOME
|
March 27, 2018 |
SMT. DYAVAMMA AND OTHERS Vs. THE STATE OF KARNATAKA
|
October 9, 2018 |
SMT. GEETHA WAGHMORE W/O. MOHAN WAGHMORE Vs. THE STATE ELECTION COMMISSION
|
August 27, 2018 |
SMT. GIRIJA MOGERTHI AND ANOTHER Vs. V. RAMESH, MAJOR AND ANOTHER
|
June 4, 2018 |
SMT. GOWRAMMA Vs. ANDYAPPA AND OTHERS
|
January 29, 2018 |
SMT. GOWRAMMA C. Vs. THE MANAGER (PERSONNEL), HINDUSTAN AERONAUTICAL LTD. AND OTHERS
|
June 27, 2018 |
SMT. GREETA REGO Vs. D. RAJASHEKAR SHETTY AND OTHERS
|
August 20, 2018 |
SMT. H.J. NETHRAVATHI, W/O SRI. L. VANARAJU AND OTHERS Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
|
July 5, 2018 |
SMT. H.N. DHANALAKSHMI AND OTHERS Vs. SRI. K.N. SHANKAR
|
August 31, 2018 |
SMT. HAMSA H AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
June 25, 2018 |
SMT. HASNATHA BI AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
February 1, 2018 |
SMT. HEMAVATHI MAHALINGAPPA Vs. STATE OF KARNATAKA AND OTHERS
|
August 10, 2018 |
SMT. INDRAMMA AND OTHERS Vs. SMT. INDRAMMA AND OTHERS
|
July 16, 2018 |
SMT. JAYALAKSHMI & ORS. Vs. THE STATE OF KARNATAKA
|
June 8, 2018 |
SMT. JAYAMMA @ POLAM JAYAMMA Vs. BASHA S. AND OTHERS
|
July 2, 2018 |
SMT. JAYAMMA AND ORS. Vs. LAKSHMAMMA AND ORS.
|
February 14, 2018 |
SMT. JAYAMMA AND OTHERS Vs. SRI. GANGASWAMY AND OTHERS
|
March 20, 2018 |
SMT. JAYASHREE Vs. THE STATE OF KARNATAKA
|
July 17, 2018 |
SMT. KAMALA @ KOMALA Vs. SRI. SATHISHA
|
January 10, 2018 |
SMT. KAMALAMMA Vs. KARNATAKA LOKAYUKTHA AND OTHERS
|
October 22, 2018 |
SMT. KANCHANALATHA H.S. Vs. THE STATE OF KARNATAKA,
|
June 26, 2018 |
SMT. KASHAVVA W/O BASAVARAJ PUJAR Vs. THE STATE OF KARNATAKA
|
July 11, 2018 |
SMT. KASTHURI BAI Vs. STATE OF KARNATAKA
|
January 11, 2018 |
SMT. KAWALNAWAZ BEGUM Vs. HAJI EBRAHIM SAIT WAKF, CHENNAI
|
August 7, 2018 |
SMT. KEMPAJAMMA Vs. THE DEPUTY REGISTRAR
|
March 9, 2018 |
SMT. KHATHEEJA Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
March 5, 2018 |
SMT. KOMALA Vs. DEPUTY COMMISSIONER
|
August 20, 2018 |
SMT. KOUSALYA Vs. SMT. LEELAVATHY
|
August 29, 2018 |
SMT. LAKSHMAMMA AND OTHERS Vs. THE STATE OF KARNATAKA
|
October 12, 2018 |
SMT. LAKSHMI Vs. THE MANAGING DIRECTOR AND OTHERS
|
June 5, 2018 |
SMT. LAKSHMI W/O LATE K.G. CHANDRASHEKARA GOWDA Vs. SRI R. HANUMANTHARAJU S/O C. RAMAIAH
|
March 2, 2018 |
SMT. LALITHAMMA @ LALITHA BAI Vs. SRI. T.R. RAMAKRISHNA
|
April 5, 2018 |
SMT. LAXMI Vs. THE STATE OF KARNATAKA
|
July 12, 2018 |
SMT. LAXMI @ RESHMA W/O AJEET MALAGE Vs. STATE OF KARNATAKA
|
July 25, 2018 |
SMT. LAXMI AND OTHERS Vs. DURGANNA AND OTHERS
|
August 28, 2018 |
SMT. LAXMI SHETTY Vs. SRI KESHAVA ACHARYA AND OTHER
|
February 17, 2018 |
SMT. M.G. SHARADA BAI Vs. SMT. MYTRA
|
August 9, 2018 |
SMT. MADHAVI Vs. SHRI. VENKATESH
|
July 4, 2018 |
SMT. MAHADEVI @ MEGHA Vs. SHRI SHAILENDRA
|
April 25, 2018 |
SMT. MALLAMMA Vs. M.G. DIBBADA GOVINDAPPA
|
August 9, 2018 |
SMT. MAMATHA K.B. VASUDEV Vs. THE STATE OF KARNATAKA
|
June 27, 2018 |
SMT. MANGALA Vs. K.P. MAHESH AND OTHERS
|
August 28, 2018 |
SMT. MAREMMA AND OTHERS Vs. STATE OF KARNATAKA
|
September 11, 2018 |
SMT. N. ASHA AND ORS. Vs. SRI. G. SREENIVASA MURTHY AND ORS.
|
February 6, 2018 |
SMT. N.G. KAMALA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
March 27, 2018 |
SMT. N.M. ASHA AND OTHERS Vs. M/S. S.L.V. BUILDERS AND DEVELOPERS
|
June 8, 2018 |
SMT. NAGALAKSHMAMMA Vs. SRI. DYAVANNA @ DASAPPA
|
September 4, 2018 |
SMT. NAGAMMA Vs. SMT. RUKMINIYAMMA
|
October 23, 2018 |
SMT. NAGARATHNAMMA W/O GIRISH AND OTHERS Vs. HANUMANTHAPPA G. AND ANOTHERS
|
June 11, 2018 |
SMT. NANDAMMA Vs. SRI. R. NARAYANASWAMY AND ANOTHERS
|
June 11, 2018 |
SMT. NANDINI P W/O PANDURANGAPPA Vs. STATE BY SRIRAMPURAM POLICE
|
August 3, 2018 |
SMT. NANJAMMA Vs. SMT. PUTTATHAYAMMA
|
August 2, 2018 |
SMT. NARAYANAMMA Vs. MUNIKRISHNA AND OTHERS
|
September 19, 2018 |
SMT. NEELAVVA Vs. SUBHAS
|
October 5, 2018 |
SMT. NETHRAVATHI M.L. Vs. DR. B.N. SHIVASWAMY
|
March 8, 2018 |
SMT. P. SUSHEELAMMA Vs. SMT. KAMALAMMA AND OTHERS
|
July 26, 2018 |
SMT. PADMAJA S. Vs. CAPT. [RETD]. V.R. SRINIVAS
|
April 6, 2018 |
SMT. PARVATHI @ PARVATHAMMA AND OTHERS Vs. ARASAPPA
|
June 7, 2018 |
SMT. POOJAMMA AND ORS. Vs. ASSISTANT COMMISSIONER, DODDA BALLAPUR SUB
|
February 21, 2018 |
SMT. PRAMEELA KRISHNA Vs. INCOME-TAX OFFICER
|
November 20, 2018 |
SMT. PREETHI Vs. ASSISTANT COMMISSIONER
|
December 13, 2018 |
SMT. PREMA AND OTHERS Vs. SRI. NINGEGOWDA AND ANOTHER
|
April 16, 2018 |
SMT. PREMAVATHI W/O KODANDA RAMAIAH Vs. HUNMAIAH S/O LATE BYLAPPA & ORS.
|
May 29, 2018 |
SMT. PUSHPA S Vs. STATE OF KARNATAKA
|
October 11, 2018 |
SMT. PUSHPA W/O LATE SIDDA Vs. M. MAHADEVA S/O LATE DODDEGOWDA
|
March 15, 2018 |
SMT. PUSHPA, W/O. SRINIVASA Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE, BANGALORE
|
January 4, 2018 |
SMT. PUTTAMMA Vs. SRI. RAJEGOWDA
|
February 9, 2018 |
SMT. PUTTATHAYAMMA W/O. KANTHRAJU Vs. THE STATE OF KARNATAKA AND ANOTHERS
|
June 12, 2018 |
SMT. R.SUMANGALA, W/O. LATE PARAMESHWARAIAH AND OTHERS Vs. SRI. SHIVRAM REDDY, S/O. V. NANJA REDDY AND OTHERS
|
July 4, 2018 |
SMT. RACHANA KAPUR Vs. VIKRANT GUPTA
|
April 27, 2018 |
SMT. RADHAMMA AND ORS. Vs. SRI. D. SHANKAR @ SHIV SHANKAR AND ORS.
|
January 9, 2018 |
SMT. RAJALAKSHMI SADAGOPAN AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
July 25, 2018 |
SMT. RAJAMMA Vs. THE STATE OF KARNATAKA REPTD. BY ITS SECRETARY DEPARTMENT OF REVENUE AND ORS.
|
February 26, 2018 |
SMT. RAJASHRI AND OTHERS Vs. VINAY AND OTHERS
|
April 25, 2018 |
SMT. RAJESHWARI SHETTY S/O. K. BHASKAR SHETTY Vs. THE STATE OF KARNATAKA
|
January 31, 2018 |
SMT. RANI Vs. SRI SAMIULLA
|
August 7, 2018 |
SMT. RANI RAMASWAMY Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS AND OTHERS
|
July 5, 2018 |
SMT. RATHNA BAI Vs. THE ASSISTANT COMMISSIONER
|
July 31, 2018 |
SMT. REKHA AND OTHER Vs. THE STATE OF KARNATAKA
|
June 28, 2018 |
SMT. ROHINI Vs. STATE BY JAYANAGARA POLICE BENGALURU CITY
|
October 22, 2018 |
SMT. ROHINI SINDHURI DASARI Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 27, 2018 |
SMT. ROOPA R. AND ORS. Vs. SRI KUMARASWAMY. M.S.
|
July 13, 2018 |
SMT. S. LALITHA Vs. THE MANAGING DIRECTOR
|
September 5, 2018 |
SMT. SAROJAMMA W/O SRI. RAMACHANDRA RAO Vs. HANUMANTHARAYAPPA
|
May 31, 2018 |
SMT. SAROJINI Vs. SMT. JANAKI S. NARAYAN
|
September 5, 2018 |
SMT. SARVA MANGALA AND OTHERS Vs. STATION HOUSE OFFICER KUNIGAL POLICE STATION, KUNIGAL TALUK, TUMKUR DISTRICT
|
January 4, 2018 |
SMT. SAVITHA M.C. Vs. SRI. KUMAR @ KUMARASWAMY S/O SRI. APPAJI GOWDA AND ANR.
|
June 7, 2018 |
SMT. SHAILAJA @ SHAILA AND OTHERS Vs. MANAGER NEELAM ROAD LINK PRIVATE LTD. AND OTHER
|
October 1, 2018 |
SMT. SHANTAVVA Vs. SMT. KASUMAVATI AND OTHERS
|
April 25, 2018 |
SMT. SHANTAWWA AND ANOTHER Vs. THE STATE OF KARNATAKA
|
August 29, 2018 |
SMT. SHANTHAMMA Vs. NANJAPPA (SINCE DEAD)
|
April 27, 2018 |
SMT. SHARADHAMMA AND OTHERS Vs. SRI. S.R. MANJUNATHA AND OTHERS
|
July 13, 2018 |
SMT. SHASHIKALA @ SHEKAVVA Vs. THE STATE OF KARNATAKA
|
August 14, 2018 |
SMT. SHEELA SHETTAR Vs. THE STATE OF KARNATAKA
|
June 13, 2018 |
SMT. SHILPA K. AND OTHERS Vs. SRI. K. ADI AND OTHER
|
September 3, 2018 |
SMT. SHILPA, W/O. SANTOSH KANATAN AND OTHERS Vs. DADESAB
|
July 10, 2018 |
SMT. SHIVALINGAMMA AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
February 6, 2018 |
SMT. SHIVAMMA, W/O LATE NARAYAN BYREGOUDA AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 28, 2018 |
SMT. SHOBHA PRABHAKAR Vs. SMT. RENUKA SHESHADRI AND OTHERS
|
May 29, 2018 |
SMT. SHRUTHI K.A. Vs. PRASHANTH N
|
March 5, 2018 |
SMT. SHUCHETHA RAJ Vs. U.M JAGADISH
|
September 5, 2018 |
SMT. SUDHA. M, W/O. SATHISH. K. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 17, 2018 |
SMT. SUJATA Vs. BASAPPA NAMDEV KAMBLE SINCE DECEASED AND OTHERS
|
March 5, 2018 |
SMT. SURYA VADANI W/O. E. KANNAN AND OTHERS Vs. SMT. V. KALAIVANI
|
August 6, 2018 |
SMT. SUSHEELA W/O K.P. RAJAN AND OTHERS Vs. B.B. PATIL KULKARNI AND ANOTHERS
|
June 15, 2018 |
SMT. SUVARNA AND OTHERS Vs. D. SHRINIVAS AND OTHERS
|
June 6, 2018 |
SMT. T.G. KAMALA Vs. UMESH SHETTY
|
August 9, 2018 |
SMT. THAYAMMA (SINCE DEAD) BY HER L.RS Vs. DEPUTY COMMISSIONER
|
October 10, 2018 |
SMT. THIMMAMMA W/O. SRI PRAKASH B R. Vs. THE STATE OF KARNATAKA REP BY THE SECRETARY TO GOVERNMENT
|
February 17, 2018 |
SMT. UJJAVVA AND OTHERS Vs. THE STATE OF KARNATAKA
|
July 3, 2018 |
SMT. USHARANI Vs. STATE OF KARNATAKA
|
December 4, 2018 |
SMT. VANI GIRISH Vs. SRI. K.N. GIRISH
|
December 3, 2018 |
SMT. VASANTHAKUMARI Vs. STATE OF KARNATAKA AND OTHERS
|
May 28, 2018 |
SMT. VIDYA M.R Vs. SRI. C. NAGABUSHAN GUPTA
|
June 1, 2018 |
SMT. YASHODAMMA AND OTHERS Vs. SMT. RATHNAMMA AND OTHERS
|
April 2, 2018 |
SMT. YOGAMANI Vs. D. MOHANKUMAR AND ANOTHER
|
April 20, 2018 |
SMT. ZEENATHUNNISSA AND OTHERS Vs. STATE
|
September 17, 2018 |
SMT. ASWATHAMMA Vs. SMT. NAGAMMA
|
December 20, 2018 |
SMT.DILSHAD, W/O ALLABAKASH @ ARMUGAM & ORS. Vs. STATE OF KARNATAKA
|
May 8, 2018 |
SMT.LATHA RAMU W/O SRI RAMANATHAN Vs. SRI RAMU @ RAMANATHAN S/O SRI A.R.SUBBAIAH
|
January 23, 2018 |
SMT.LEKHA JAYAKAR Vs. STATE OF KARNATAKA
|
July 6, 2018 |
SMT.MADHAVI Vs. SRI.VENKATESH
|
March 19, 2018 |
SOBHA W/O PRABHAKAR NIKKAM Vs. SUKHADEV I GHADGE
|
September 11, 2018 |
SOHAM PHALGUNI RENEWABLE ENERGY PVT LTD Vs. STATE OF KARNATAKA
|
February 26, 2018 |
SOMANING AND OTHERS Vs. THE STATE OF KARNATAKA
|
April 25, 2018 |
SOMAPPA Vs. STATE
|
June 6, 2018 |
SOMAPPA Vs. REGISTRAR, KARNATAKA UNIVERSITY, PAVATENAGAR, DHAR
|
March 12, 2018 |
SOMAPPA @ SWAMY Vs. STATE OF KARNATAKA
|
July 24, 2018 |
SOMASEKHAR G B S/O BASAVARAJKAR Vs. RELIANCE GENERAL
|
January 5, 2018 |
SOMASHEKAR Vs. STATE OF KARNATAKA
|
September 29, 2018 |
SOMASHEKAR @ SANDEEP KUMAR @ DEEPU Vs. STATE OF KARNATAKA
|
September 20, 2018 |
SOMASHEKAR P. PATIL Vs. D.V.G. PATIL
|
May 8, 2018 |
SOMASHEKAR S TEMBAD Vs. STATE OF KARNATAKA REPT BY ITS CHIEF SECRETARY
|
December 15, 2018 |
SOMASHEKARA A S/O CHIKKA ADIMURTHY Vs. HIGH COURT OF KARNATAKA
|
June 27, 2018 |
SOMASHEKARA N R S/O RANGAPPA H Vs. STATE OF KARNATAKA DEPARTMENT OF PRIMARY & SECONDARY EDUCATION REPRESENTED BY ITS R SECRETARY (PRIMARY)
|
April 24, 2018 |
SOMASHEKARAPPA S/O CHOWDAIAH Vs. STATE OF KARNATAKA
|
June 29, 2018 |
SOMASHEKHARAPPA Vs. STATE OF KARNATAKA
|
April 19, 2018 |
SOMEGOWDA S/O LATE BOREGOWDA Vs. FAREEK AHMED, S/O MOHAMEED GOUSE AND OTHERS
|
June 5, 2018 |
SOMNATH S/O NAGANATH PATIL Vs. BHARAT S/O RAGHUNATH LONDHE
|
March 16, 2018 |
SONNE GOWDA Vs. CHIKOLAMMA AND OTHERS
|
September 5, 2018 |
SONUBAI BHIMARAY INGALE AND OTHERS Vs. SUSHILA AND OTHERS
|
February 21, 2018 |
SONY Vs. PRAVEEN S
|
December 20, 2018 |
SOUBHAGYA SHARANAPPA BELERI Vs. D S RAMESH EXECUTIVE DIRECTOR KARNATAKA EXAMINATIONS AUTHORITY
|
July 5, 2018 |
SOURABA Vs. STATE OF KARNATAKA GIRINAGARA POLICE STATION BANGALORE
|
January 3, 2018 |
SOUSTAV BOSE Vs. STATE BY BANASHANKARI P S
|
January 29, 2018 |
SOUTHERN OPTO ELECTRONIC DEVICES PRIVATE LTD BANGALORE Vs. SOLD TECH SYSTEMS, MUMBAI
|
January 11, 2018 |
SOVEREIGN DEVELOPERS Vs. DEPUTY COMMISSIONER
|
January 9, 2018 |
SOWBHAGYA BAI Vs. MUBARAK A S/O AYUB KHAN K
|
March 21, 2018 |
SPECIAL LAND ACQUISITION OFFICER Vs. ALOKAM VENKAYAMMA AND OTHERS
|
March 7, 2018 |
SPECIAL LAND ACQUISITION OFFICER Vs. BINDU MADHAVA
|
April 3, 2018 |
SPECIAL LAND ACQUISITION OFFICER & COMPETENT AUTHORITY Vs. MARUTI IRAPPA NAIK
|
December 19, 2018 |
SPECIAL LAND ACQUISITION OFFICER & COMPETENT AUTHORITY NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. DUNDAPPA BASAPPA HEBBALLI
|
December 19, 2018 |
SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. NAGAPPA AND ORS.
|
February 27, 2018 |
SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJEC Vs. VENKATESH ANNAJI KULKARNI
|
March 26, 2018 |
SREE GANESAR TEXTILE MILLS LTD Vs. ASST DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATI
|
April 17, 2018 |
SREE MARUTHI RECREATION AND SPORTS ASSOCIATION Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HOME DEPARTMENT VIDHANA SOUDHA AND OTHERS
|
February 28, 2018 |
SREE SARASWATI TRUST Vs. STATE OF KARNATAKA
|
February 21, 2018 |
SREE VALLIAPPA TEXTILES LIMITED Vs. THE REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
October 10, 2018 |
SREENIVAS LAD Vs. EKNATH
|
August 7, 2018 |
SRI A SHIVANNA Vs. SMT CHINNAMMA AND OTHERS
|
October 22, 2018 |
SRI A. SUNDARA MAHALINGAM S/O LATE ARJUNA Vs. SMT. SHOBHA W/O A. SUNDARA MAHALINGAM MAJOR
|
January 23, 2018 |
SRI A.P. RANGANATHA AND OTHERS Vs. THE CHIEF ELECTION COMMISSION NIRVACHAN SADAN AND OTHERS
|
October 29, 2018 |
SRI ABDUL RAHAMAN Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
SRI ABHILASH AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
SRI AKASH (ALIAS AKASH GUPTA) Vs. BIODIVERSITY CONSERVATION (INDIA) PRIVATE LIMITED AND OTHERS
|
August 23, 2018 |
SRI AMIT AGARWAL Vs. THE ADDITIONAL COMMISSIONER
|
January 17, 2018 |
SRI ANAND SHIVAPPA GUNJALADA, S/O SHIVAPPA Vs. THE BOARD OF DIRECTORS & APPELLATE AUTHORITY AND OTHERS
|
July 10, 2018 |
SRI ANNAYYAPPAN, S/O. SENBAGAM ACHARI AND OTHER Vs. THE MANAGING DIRECTOR T.N.S.T. CORP (VPM) LTD. AND OTHER
|
July 17, 2018 |
SRI ASHWIN K.R. AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
July 10, 2018 |
SRI B. SHREEPATHI BHAT AND OTHERS Vs. THE STATE OF KARNATAKA REPTD. BY ITS CHIEF SECRETARY, VIDHANA SOUDHA AND OTHERS
|
February 22, 2018 |
SRI B.H SUBRAMANI Vs. STATE OF KARNATAKA
|
July 2, 2018 |
SRI B.H. RANGASWAMY Vs. SPP HIGH COURT AT BENGALURU AND OTHERS
|
July 12, 2018 |
SRI B.M. GIRISH Vs. SRI KUMARASWAMY S/O SRI H.S. MURTHY AND ORS.
|
May 28, 2018 |
SRI B.P. VIRUPAKSHAMURTHY, S/O LATE PUTTALINGACHAR, SINCE DEAD Vs. SMT. ANITHA W/O S S ANILKUMAR
|
March 14, 2018 |
SRI B.R. CHELUVARAJ Vs. KARNATAKA SOAPS AND DETERGENT LTD., BANGALORE
|
January 8, 2018 |
SRI B.S. ASWATHAPPA AND ANOTHER Vs. CHAIRMAN, LAND TRIBUNAL, BENGALURU SOUTH TALUK, BENGALURU CITY AND OTHERS RESPONDENTS
|
January 4, 2018 |
SRI B.Y.R. NAGESH AND OTHERS Vs. THE REGIONAL MANAGER, M/S. THE UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
June 27, 2018 |
SRI BHADRAIAH Vs. SMT. PARVATHAMMA
|
November 9, 2018 |
SRI BHIMARAO Vs. THE STATE OF KARNATAKA
|
November 28, 2018 |
SRI C M DHANANJAYA Vs. THE STATE OF KARNATAKA
|
July 2, 2018 |
SRI C. N. BALAKRISHNA Vs. THE STATE OF KARNATAKA
|
April 24, 2018 |
SRI C.J. BHARGAVA Vs. STATE OF KARNATAKA
|
May 8, 2018 |
SRI CHANDRASHEKAR REDDY AND OTHERS Vs. SRINIVASA REDDY AND OTHERS
|
January 29, 2018 |
SRI CHANDRASHEKAR. A.N, S/O NARASIMHAPPA Vs. MRS. G.K. SUNANDAMMA, W/O MR. T. RAMALINGAPPA, D/O SRI R. KAMALINGE GOWDA AGED ABOUT 52 YEARS, R/AT NO.16/20, 10TH MAIN ROAD, 13TH CROSS, MARATHINAGAR MALLESHPALYA EXTENSION, NEW THIPPASANDRA POST, BENGALURU
|
January 16, 2018 |
SRI CHARAN S Vs. NIL
|
October 1, 2018 |
SRI CHINNAPPA AND ANOTHER Vs. THE STATE OF KARNATAKA
|
May 31, 2018 |
SRI D N CHANDRASHEKAR Vs. SMT N M AMBIKA
|
March 2, 2018 |
SRI D. RAMACHANDRA AND OTHERS Vs. C. LOKESH AND OTHERS
|
June 7, 2018 |
SRI D.B.RAGHU, S/O BASAVEGOWDA Vs. STATE OF KARNATAKA
|
May 30, 2018 |
SRI DAVALSAB AND OTHERS Vs. THE STATE OF KARNATAKA
|
October 29, 2018 |
SRI DEVARAJA D.M. AND OTHERS Vs. SRI PUTTASWAMY D.M. AND OTHERS
|
May 30, 2018 |
SRI DEVENDRAPPA PATIL, S/O MALLIKARJUNAPPA Vs. THE STATE OF KARNATAKA
|
February 23, 2018 |
SRI DHANARAJ Vs. STATE OF KARNATAKA
|
April 10, 2018 |
SRI DHEERAJ KADIYALA Vs. M/S CHARAN HOMES PVT LTD
|
September 27, 2018 |
SRI DILEEP @ DILEEP KUMAR Vs. STATE OF KARNATAKA
|
February 5, 2018 |
SRI E. RAMAKRISHNAPPA S/O EARAPPA Vs. THE STATE OF KARNATAKA
|
March 26, 2018 |
SRI G.BASAVARAJU Vs. THE STATE OF KARNATAKA
|
November 29, 2018 |
SRI G.R. CHANDREGOWDA Vs. STATE BY CHANNAGIRI POLICE STATION
|
May 2, 2018 |
SRI GANESH S/O LATE N. SADGOPALAN Vs. STATE OF KARNATAKA
|
September 17, 2018 |
SRI GANGADHARAIAH G C AND OTHERS Vs. SRI LAKSHMAIAH AND OTHERS
|
September 27, 2018 |
SRI GAURAV RAJ JAIN S/O. MUKESH JAIN Vs. SMT. SHWETA JAIN
|
April 26, 2018 |
SRI GAVISIDDAPPA Vs. DEPUTY COMMISSIONER
|
September 20, 2018 |
SRI GAVIYAPPA AND ANOTHER Vs. NATIONAL INSURANCE CO. LTD., NO. 1628, KAIKINI ROAD, KARWAR, NORTH CANARA, KARNATAKA AND OTHERS
|
June 1, 2018 |
SRI GIRIDHAR V. NAYAK Vs. STATE OF KARNATAKA
|
January 9, 2018 |
SRI GOPAL Vs. STATE OF KARNATAKA
|
February 14, 2018 |
SRI GOPALA Vs. THE STATE OF KARNATAKA
|
November 29, 2018 |
SRI H ANJANEYA Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (KPTCL) BESCOM AND OTHER
|
July 9, 2018 |
SRI H ANJANEYA Q Vs. THE KARNATAKA POWER TRANSMISSION
|
January 17, 2018 |
SRI H C ANANTHASWAMY Vs. STATE OF KARNATAKA
|
December 18, 2018 |
SRI H.N. HARISHITH Vs. SRI K.C. SHIVARAM
|
June 4, 2018 |
SRI HUTTESH P.S. AND ORS. Vs. STATE OF KARNATAKA
|
January 22, 2018 |
SRI J. YATHIPRASAD AND OTHERS Vs. STATE BY KAMAKSHIPALYA AND OTHERS
|
June 1, 2018 |
SRI JAGANNATH KOTI AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
August 29, 2018 |
SRI JEROLD AROGYARAJ Vs. STATE BY KARNATAKA
|
September 11, 2018 |
SRI K VASUDEVA RAO S/O SRI K KRISHNA RAO Vs. MRS. MRINALINI M DSOUZA W/O LATE M F DSOUZA AND OTHERS
|
July 18, 2018 |
SRI K. JAYANTH Vs. STATE OF KARNATAKA
|
June 19, 2018 |
SRI K. NAGABHUSHAN Vs. SRI K. NANDAKUMAR
|
August 23, 2018 |
SRI K. PRAVEEN Vs. SRI B. S. NAGARAJ
|
January 11, 2018 |
SRI K. SUNDER BABU Vs. UNION OF INDIA AND OTHERS
|
July 5, 2018 |
SRI K.N. KIRAN, S/O. K.C. NAGARAJ AND OTHERS Vs. THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
July 17, 2018 |
SRI K.N. SUBRAMANIAN AND OTHERS Vs. STATE OF KARNATAKA
|
February 20, 2018 |
SRI K.U. CHARAN @ LAVA AND OTHER Vs. STATE OF KARNATAKA
|
October 9, 2018 |
SRI K.V. JAGANNATH Vs. M/S. ODM MEDIA SERVICES PRIVATE LIMITED
|
February 20, 2018 |
SRI KALACHARI S/O LATE RAMALINGACHARY Vs. STATE OF KARNATAKA BY HONNALI POLICE HONNALI DAVANAGERE DISTRICT
|
January 31, 2018 |
SRI KURIAN THOMAS AND OTHERS Vs. THE ASSISTANT EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT AND OTHERS
|
July 11, 2018 |
SRI LAKSHMI SRINIVAS Vs. S. M. BHAGYALAKSHMI AND OTHERS
|
April 26, 2018 |
SRI LINGAPPA POOJARI Vs. STATE OF KARNATAKA
|
November 28, 2018 |
SRI M. GOPAL BHOVI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 30, 2018 |
SRI M. SURESH Vs. STATE OF KARNATAKA & ORS.
|
June 25, 2018 |
SRI M.A. ESHWARAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 18, 2018 |
SRI M.D. KUMAR Vs. THE STATE OF KARNATAKA
|
November 22, 2018 |
SRI M.E. RAGHAVENDRA AND ORS. Vs. THE ORIENTAL INSURANCE CO LTD. AND ORS.
|
January 22, 2018 |
SRI M.K. PRASHANTH BABU AND OTHER Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
|
April 9, 2018 |
SRI MADANRAJ NAHAR Vs. SRI. VARUN KUMAR
|
July 3, 2018 |
SRI MADAPPA Vs. STATE OF KARNATAKA
|
November 19, 2018 |
SRI MAHADEV AND OTHERS Vs. THE SPL. LAND ACQUISITION OFFICER AND OTHERS
|
January 3, 2018 |
SRI MAHADEV S/O HANAMANT DHAPALAPUR Vs. SMT. SOROJINI W/O MAHADEV DHAPALAPUR AND OTHER
|
April 12, 2018 |
SRI MAHESH @ CHURUMURI MAHESH S/O MAHADEVSHETTY Vs. STATE OF KARNATAKA
|
January 25, 2018 |
SRI MALADRI REDDY Vs. STATE OF KARNATAKA
|
February 21, 2018 |
SRI MANJA NAIKA S/O SRI CHANDYA NAIKA Vs. STATE OF KARNATAKA
|
October 3, 2018 |
SRI MANJU Vs. STATE SHRAVANABELAGOLA POLICE REPRESENTED BY THE STATE PUBLIC PROSECUTOR
|
October 9, 2018 |
SRI MANJUNATHA M S/O MALLESHAIAH C AND OTHERS Vs. SRI R. KRISHNAPPA S/O LATE RAMAIAH AND OTHERS
|
April 3, 2018 |
SRI MANOJ BAJARIA Vs. SRI PARTHIBAN
|
March 20, 2018 |
SRI MOHAMMED YAHYA Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES & FRAUDS CELL BENGALURU
|
December 19, 2018 |
SRI MOHAN CHOUDHARI Vs. THE GOVERNMENT OF KARNATAKA DEPARTMENT OF SOCIAL WELFARE AND OTHERS
|
July 31, 2018 |
SRI MURALI Vs. STATE BY KODIHALLI POLICE
|
September 19, 2018 |
SRI MYLARAPPA S/O CHIKKAYAPPA AND OTHERS Vs. SRI. RAGHAVENDRA K N
|
June 21, 2018 |
SRI N. NAGARAJU AND ORS. Vs. THE STATE OF KARNATAKA
|
January 22, 2018 |
SRI N.P. UNNIS Vs. STATE OF KARNATAKA AND ORS.
|
June 20, 2018 |
SRI N.SHIVANNA Vs. THE STATE OF KARNATAKA
|
November 29, 2018 |
SRI NAGARAJ AND OTHERS Vs. STATE OF KARNATAKA BY J.J.R.NAGARA POLICE STATION
|
February 22, 2018 |
SRI NAGARAJ.T.V. Vs. THE CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
October 31, 2018 |
SRI NANJUNDAIAH AND OTHERS Vs. STATE OF KARNATAKA
|
July 2, 2018 |
SRI NARAYAN SHERIGARA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD. AND OTHER
|
August 27, 2018 |
SRI NARAYANA SRINIVASA GOVINDA Vs. SRI A. PRAKASH AND ORS.
|
June 1, 2018 |
SRI NARAYANAPPA AND OTHER Vs. THE DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT AND OTHERS
|
August 9, 2018 |
SRI NARAYANAPPA M.R. S/O RAMAPPA Vs. STATE BY HULIMAVU POLICE, HULIMAVU, BANNERGHATTA ROAD, BANGALORE
|
January 24, 2018 |
SRI NAVEEN B.N. Vs. M/S. UNITED INDIA INS. CO. LTD.
|
March 16, 2018 |
SRI NAVEEN KUMAR S/O MUNIRAJU Vs. SRI A MOHAMMED SALEEM S/O ABDUL RASHID AND OTHERS
|
April 5, 2018 |
SRI P. RAJESHWARI Vs. SMT. B S LALITHA
|
November 30, 2018 |
SRI P. RAJU Vs. SRI S. PARANDHAMA AND OTHERS
|
September 10, 2018 |
SRI POORAPPA AND OTHERS Vs. THE STATE BY TUMAKURU RURAL POLICE AND OTHER
|
September 3, 2018 |
SRI PRABHU Vs. STATE OF KARNATAKA
|
March 8, 2018 |
SRI PRAKASH Vs. SRI V. NAGANNA AND OTHERS
|
April 25, 2018 |
SRI PUTTASWAMY CHARI Vs. MYSORE MINERALS LIMITED
|
May 29, 2018 |
SRI R MANJUNATH Vs. THE STATE OF KARNATAKA
|
July 3, 2018 |
SRI R. KRISHNAMACHARI Vs. STATE BY KONANAKUNTE POLICE STATION
|
October 4, 2018 |
SRI R. KUMAR S/O RANGAPPA Vs. THE STATE REPRESENTED BY ACB POLICE STATION
|
October 3, 2018 |
SRI RAGHAVENDRA TRADERS Vs. GOVERNMENT OF KARNATAKA AND OTHERS
|
April 3, 2018 |
SRI RAGHURAM SHETTY AND OTHERS Vs. STATE OF KARNATAKA BY BELTHANGADY POLICE STATION
|
October 22, 2018 |
SRI RAKESH H. @ RAKI Vs. STATE BY UDAYAGIRI POLICE STATION MYSURU
|
February 17, 2018 |
SRI RAMAKRISHNA @ RAJESHA S/O LATE DODDALINGAIAH AND OTHERS Vs. STATE OF KARNATAKA
|
July 4, 2018 |
SRI RAMAPPA AND OTHERS Vs. R. VELUSWAMY AND ANOTHER
|
January 4, 2018 |
SRI RAMEGOWDA Y N Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE AND OTHERS
|
April 26, 2018 |
SRI RAMESH S AND OTHERS Vs. RELIANCE GEN. INS. CO. LTD. AND OTHERS
|
April 20, 2018 |
SRI RANGANATHA Vs. STATE OF KARNATAKA AND OTHER
|
October 3, 2018 |
SRI RAVI Vs. STATE OF KARNATAKA
|
January 25, 2018 |
SRI RAVI PURUVANKARA S/O. K. PURAVANKARA Vs. SRI A. BALAVINDRA S/O. ANTHAPPA
|
June 6, 2018 |
SRI RENU GOPAL KRISHNA Vs. THE STATE OF KARNATAKA AND OTHERS
|
September 25, 2018 |
SRI RENUKACHARYA EDUCATION SOCIETY (R) Vs. ASST. PROVIDENT FUND COMMISSIONER AND ORS.
|
November 29, 2018 |
SRI RUHULLA KHAN Vs. STATE OF KARNATAKA
|
September 26, 2018 |
SRI RUMANI Vs. STATE OF KARNATAKA
|
January 4, 2018 |
SRI S KIRAN Vs. STATE OF KARNATAKA
|
December 18, 2018 |
SRI S. J. SHIVAKUMAR Vs. SRI K. SATHISH KUMAR
|
February 5, 2018 |
SRI S. NAGARAJU Vs. SMT. SUVARNA B. D/O. LATE B. OMKARAIAH
|
February 16, 2018 |
SRI S. RAJENDRA PRASAD Vs. STATE OF KARNATAKA AND OTHERS
|
August 1, 2018 |
SRI S.SHIVAKUMAR Vs. STATE OF KARNATAKA
|
March 26, 2018 |
SRI SACHIN SHETTY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 25, 2018 |
SRI SAMSTHANA MAHABALESHWARA DEVARU Vs. SECRETARY
|
August 10, 2018 |
SRI SANDESH NAGARAJ Vs. STATE OF KARNATAKA AND OTHER
|
July 6, 2018 |
SRI SANJAY BHASKAR BANDEKAR Vs. UNION OF INDIA
|
November 28, 2018 |
SRI SANJEEV RAO S/O JAYAVANTH RAO Vs. STATE BY CUBBON PARK POLICE
|
October 3, 2018 |
SRI SATISH Vs. STATE OF KARNATAKA AND OTHERS
|
July 4, 2018 |
SRI SATISH CHAND GOEL Vs. UNION OF INDIA
|
July 19, 2018 |
SRI SHAIK LAIQUE AHMED & ORS. Vs. STATE OF KARNATAKA & ORS.
|
June 20, 2018 |
SRI SHAKTHIVELU, S/O. SENBAGAM ACHARI AND OTHER Vs. THE MANAGING DIRECTOR T.N.S.T. CORP (VPM) LTD. AND OTHER
|
July 17, 2018 |
SRI SHARAD MOHANRAO KESHKAMAT Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION
|
August 3, 2018 |
SRI SHARATH S/O MALLIKARJUNA Vs. STATE BY VIJAYANAGAR POLICE REP. BY STATE PUBLIC PROSECUTOR
|
January 25, 2018 |
SRI SHARIFF @ MOHAMMED SHARIFF AND OTHERS Vs. STATE OF KARNATAKA BY BANTWAL TOWN POLICE STATION AND OTHERS
|
June 22, 2018 |
SRI SHREEKANTH SHETTY Vs. THE STATE OF KARNATAKA
|
September 17, 2018 |
SRI SHREEKANTH SHETTY AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 21, 2018 |
SRI SHUBHAKAR M. Vs. THE STATE BY SOMWARPET POLICE STATION BY ITS HIGH COURT PUBLIC PROSECUTOR HIGH COURT
|
September 5, 2018 |
SRI SRI SRI SOMASHEKARA SWAMIJI Vs. SRI B.C. CHANDRASHEKARA AND OTHERS
|
May 31, 2018 |
SRI SRIDHAR Vs. THE STATE OF KARNATAKA
|
August 28, 2018 |
SRI SRINIVASA AND ORS. Vs. STATE OF KARNATAKA
|
January 31, 2018 |
SRI SUBRAMANI S/O LATE ARMUGAM Vs. STATE OF KARNATAKA BY MAGADI ROAD POLICE STATION, BENGALURU NOW
|
January 30, 2018 |
SRI SUDALAMANI, S/O. ARMUGAM Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
January 30, 2018 |
SRI SUJAN BATHALA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
|
June 25, 2018 |
SRI SURAJ JAYAWANTRAO MAGADUM AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHER
|
May 31, 2018 |
SRI T.N. BHARAT Vs. THE METROPOLITAN COMMISSIONER BENGALURU METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY (BMRDA) AND OTHERS
|
July 9, 2018 |
SRI T.P. VENKATAPPA Vs. SMT. SARASAMMA AND OTHERS RESPONDENTS
|
June 4, 2018 |
SRI T.V. NARAYANASAMY AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
June 26, 2018 |
SRI U K CHANNABASSAPPA Vs. THE SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY
|
July 16, 2018 |
SRI U RATHNAKARA Vs. THE STATE OF KARNATAKA
|
January 18, 2018 |
SRI U. MAHABALA SHETTY Vs. SHRIRAM INVESTMENTS LTD.
|
April 6, 2018 |
SRI V NAGARAJU Vs. COMMISSIONER
|
March 19, 2018 |
SRI V PADMAMMA Vs. STATE OF KARNATAKA
|
November 30, 2018 |
SRI V RAJANNA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 1, 2018 |
SRI VARAMAHALAKSHMI EDUCATION TRUST , REPRESENTED BY ITS SECRETARY, MR. PUTTA SWAMY GOWDA, LAKSHMIPURAM, HASSAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 13, 2018 |
SRI VENKATESH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
March 14, 2018 |
SRI VINAYA Vs. STATE OF KARNATAKA
|
May 2, 2018 |
SRI YALLAPPA Vs. THE TAHASILDAR, SAUDATTI AND OTHERS
|
April 26, 2018 |
SRI. A. M. ABUBAKKAR Vs. M.A. HARIS
|
October 26, 2018 |
SRI. A. NARASIMHAN S/O. ARVIND SWAMY Vs. DR. N.S. SUBBA RAO S/O LATE N. SHAMANNA
|
June 29, 2018 |
SRI. A.H.P. RAJAKUMAR Vs. STATE OF KARNATAKA
|
June 14, 2018 |
SRI. A.N. SUBBARAJU AND ANOTHER Vs. SRI. A.N. JAGADISH
|
May 28, 2018 |
SRI. AGADURAPPA Vs. THE STATE OF KARNATAKA AND ORS.
|
June 6, 2018 |
SRI. AITHAPPA NAIK Vs. SRI. GURUVA NAIK
|
June 18, 2018 |
SRI. AJJINA BORAIAH Vs. SMT. MALLAMMA
|
July 5, 2018 |
SRI. ANANTHSWAMY Vs. THE STATE OF KARNATAKA, DEPARTMENT OF INDUSTRIES AND COMMERCE, BY ITS SECRETARY VIDHANA SOUDHA AND OTHERS
|
April 25, 2018 |
SRI. ANIL KUMAR S/O MAHABALI Vs. STATE OF KARNATAKA
|
June 20, 2018 |
SRI. ANIL P. MENASINAKAI Vs. SRI. HANUMANTHA GOUDA KRISHNA GOUDA PATIL AND OTHERS
|
August 31, 2018 |
SRI. ARAVIND KUMAR K.S. Vs. STATE OF KARNATAKA
|
September 19, 2018 |
SRI. ARINDAM NATH Vs. STATE OF KARNATAKA BY VIVEKNAGAR POLICE, REPRESENTED BY SPECIAL PUBLIC PROSECUTOR
|
June 11, 2018 |
SRI. ARJUNSA Vs. THE STATE OF KARNATAKA AND OTHERS
|
April 13, 2018 |
SRI. ASIF, S/O. BREAD BASHASAB Vs. STATE OF KARNATAKA
|
June 5, 2018 |
SRI. AVINASH.K, S/O KENCHEGOWDA Vs. THE STATE OF KARNATAKA
|
May 28, 2018 |
SRI. B. MADHUKUMAR Vs. THE POLICE INSPECTOR
|
October 22, 2018 |
SRI. B. MUNIRAJU, S/O. LATE. BYRAPPA Vs. VYSYA CO
|
March 16, 2018 |
SRI. B.RAVI, S/O. BHEEMAIAH Vs. STATE OF KARNATAKA AND OTHERS
|
August 28, 2018 |
SRI. B.S. BASAVESH Vs. STATE OF KARNATAKA AND OTHERS
|
August 13, 2018 |
SRI. B.T. PRABHAKAR Vs. THE MANAGING DIRECTOR BMTC
|
October 4, 2018 |
SRI. BALU @ BALARAJ @ BALAKRISHNA S/O SITHTHAN AND OTHERS Vs. STATE OF KARNATAKA
|
June 18, 2018 |
SRI. BASAVARAJ @ HUBBAYYA S/O KASHAWWA MYAGADI @ MANG Vs. THE STATE OF KARNATAKA THROUGH BANAHATTI POLICE STATION
|
July 19, 2018 |
SRI. BASAVARAJ AND OTHERS Vs. THE STATE OF KARNATAKA
|
August 29, 2018 |
SRI. BHASKAR PRABHAKAR Vs. STATE OF KARNATAKA AND OTHERS
|
April 16, 2018 |
SRI. BHIMAPPA Vs. THE MANAGEMENT OF NWKRTC
|
April 6, 2018 |
SRI. C RAJENDRA Vs. SMT. SOWBHAGYA RANGANATH
|
August 7, 2018 |
SRI. C. LAKSHMINARAYAN AND OTHERS Vs. SRI. KARUNAKARAN AND OTHERS
|
August 16, 2018 |
SRI. C.K. RAVI Vs. CHIEF ELECTION COMMISSIONER OF INDIA, NEW DELHI AND OTHERS
|
May 10, 2018 |
SRI. C.NANJAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
May 30, 2018 |
SRI. CHANDRAPPA AND OTHERS Vs. ASSISTANT ENGINEER BESCOM AND OTHERS
|
July 12, 2018 |
SRI. CHANDRASHEKARAIAH S/O SRI. B.L. RAMAIAH Vs. SRI. V. LAKSHMINARAYANA S/O SRI. N.M. VENKATAPPA
|
January 2, 2018 |
SRI. CHIKKABYRAPPA SON OF LATE BYRAPPA Vs. SRI G.B. GANGARAJU SON OF SRI BYRAPPA
|
January 9, 2018 |
SRI. CHIKKANANJAPPA AND OTHERS Vs. SRI. CHANDRAPPA
|
August 3, 2018 |
SRI. D. LOGAN Vs. SMT. RADHA V.
|
October 22, 2018 |
SRI. D. NANJUNDAIAH, S/O LATE MADE GOWDA Vs. THE MANAGEMENT OF KARNATAKA STATE APEX BANK LIMITED AND OTHERS
|
June 8, 2018 |
SRI. D. SRINIVAS @ SRINIVASALU S/O DORESWAMY NAIDU Vs. STATE BY MULBAGAL TOWN POLICE
|
February 1, 2018 |
SRI. D. YERRAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
|
January 19, 2018 |
SRI. D.M.KRISHNAPPA Vs. SRI. M.CHANNAKESHAVA
|
July 4, 2018 |
SRI. D.S. RAMAIAH Vs. THE TAHASILDAR DEVANAHALLI TALUK DEVANAHALLI AND OTHERS
|
February 8, 2018 |
SRI. DEEPAK UDAYASHANKAR Vs. STATE BY KODIGEHALLI POLICE STATION
|
October 5, 2018 |
SRI. DHARSHANA B. Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 11, 2018 |
SRI. DINESH S/O NARAYAN DEVADIGA AND OTHERS Vs. STATE OF KARNATAKA
|
May 29, 2018 |
SRI. FRANCIS AND OTHERS Vs. SHANKARA POOJARY AND OTHERS
|
September 7, 2018 |
SRI. G.S. SHIVASWAMY Vs. THE STATE BY TAVAREKERE POLICE STATION AND ORS.
|
February 20, 2018 |
SRI. GANESHA @ NAGARAJA Vs. SMT. RUKMINIYAMMA
|
October 5, 2018 |
SRI. GIRISHA L., S/O. SRI. LAKSHMI NARAYANA Vs. THE STATE OF KARNATAKA
|
January 3, 2018 |
SRI. GURUMURTHY REDDY M.R AND OTHERS Vs. SRI. VENKATARAMANAPPA ALIAS APPAYAPPA AND OTHER
|
August 16, 2018 |
SRI. H. N. SATHEESH Vs. STATE OF KARNATAKA
|
September 5, 2018 |
SRI. H.B. MANJUNATHA Vs. SRI. RAJ KUMAR AND OTHERS
|
September 14, 2018 |
SRI. H.K. NAGARAJA Vs. STATE OF KARNATAKA AND ORS.
|
February 12, 2018 |
SRI. H.K. YUAGNAMURTHY Vs. STATE OF KARNATAKA AND OTHERS
|
August 27, 2018 |
SRI. H.M. RAMESH GOWDA AND ANOTHER Vs. SMT. R. HEMAVATHI AND OTHERS
|
May 30, 2018 |
SRI. HANUMANTHA RAJU Vs. SRI. GUNASHEKHARA
|
October 5, 2018 |
SRI. HANUMANTHARAJU AND OTHERS Vs. SRI. JAGADISH UPPIN AND OTHERS
|
March 27, 2018 |
SRI. HARICHANDRAPPA Vs. SRI. GANGADHARAPPA
|
December 12, 2018 |
SRI. HARSHA VARDHANN PRAKASH NAMBURI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
June 21, 2018 |
SRI. HASAN RAJ S/O MOHAMMED HUSSAIN AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHERS
|
June 6, 2018 |
SRI. HIDAYATHUR REHMAN KHAN Vs. STATE OF KARNATAKA AND ORS.
|
February 21, 2018 |
SRI. ILYAZ PASHA Vs. STATE BY DEVANAHALLI POLICE
|
September 7, 2018 |
SRI. JAGADGURU KRISHNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
|
January 30, 2018 |
SRI. JAGADISH AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 1, 2018 |
SRI. JAGANNATHA RAO Vs. T.R. GIRISH KUMAR AND OTHERS
|
September 24, 2018 |
SRI. JAYAPRAKASH Vs. THE STATE
|
September 25, 2018 |
SRI. JEELAN BASHA AND OTHER Vs. THE STATE OF KARNATAKA
|
September 15, 2018 |
SRI. K. BHASKARAN, S/O. LATE C.K. GOVINDAN NAIR Vs. SMT. RATNAMMA, WIFE OF LATE GUNDAPPA
|
January 2, 2018 |
SRI. K. NAGARAJ S/O LATE KRISHNAPPA Vs. THE STATE OF KARNATAKA REP: BY ITS SECRETARY REVENUE DEPARTMENT
|
January 31, 2018 |
SRI. K. RAJENDRAN Vs. THE DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT AND ORS.
|
March 28, 2018 |
SRI. K.A. ABDUL KHADAR Vs. STATE OF KARNATAKA
|
September 19, 2018 |
SRI. K.C. JAYARAJ AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
June 4, 2018 |
SRI. K.C. RAMAKRISHNAPPA S/O. GUYYALAHALLI CHIKKA ANNAYAPPA Vs. SRI. P.V. NARASIMHALU S/O. VENKATANARASAPPA
|
August 30, 2018 |
SRI. K.M. NAGARAJ (KADAMANE NAGARAJ) Vs. SRI. M.S. NAGABHUSHANA
|
May 29, 2018 |
SRI. K.N. MANJUNATH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
August 8, 2018 |
SRI. KALKULI VITALA HEGDE Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 24, 2018 |
SRI. KANAHEYALLAL PATEL Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AUDIT
|
February 6, 2018 |
SRI. KANTHARAJU AND OTHER Vs. STATE
|
July 3, 2018 |
SRI. KHAJAMAINUDDIN Vs. SRI. ABDUL RAJAK
|
July 2, 2018 |
SRI. KISHOR PIRAJI KHARAT S/O LATE PIRAJI SUBHAJE KHARET Vs. RAJESHWAR REDDY KARNATI VENKATA NO. 42
|
January 9, 2018 |
SRI. KRISHNAMACHARI Vs. SRI. GOPINATH REDDY
|
January 19, 2018 |
SRI. LAKSHMAIAH AND OTHERS Vs. SRI. KESHARAM AND OTHERS
|
September 3, 2018 |
SRI. M. GOVERDHAN DAS HEGDE AND OTHERS Vs. DR. M. SUNIL HEGDE AND OTHERS
|
June 29, 2018 |
SRI. M. SHASHIDHAR Vs. STATE OF KARNATAKA AND OTHERS
|
February 22, 2018 |
SRI. M. SHIVASHANKAR AND OTHERS Vs. THE DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT AND OTHERS
|
February 8, 2018 |
SRI. M. SRINIVAS Vs. STATE BY BANNERGHATTA POLICE STATION
|
July 3, 2018 |
SRI. M.C. MANJUNATH Vs. STATE OF KARNATAKA AND OTHERS
|
April 20, 2018 |
SRI. M.E. RASHEED, S/O. LATE SRI. M. EDINABBA Vs. SMT. MARIYAM TASNEEM, W/O. MR. RASHEED AND OTHERS
|
July 17, 2018 |
SRI. M.G. GANGAIAH Vs. STATE OF KARNATAKA AND OTHERS
|
February 15, 2018 |
SRI. M.H. SANTHOSH AND ORS. Vs. SMT. SHREYA @ SRIDEVI G.M. AND ORS.
|
February 20, 2018 |
SRI. M.J. DEVARAJ Vs. THE STATE OF KARNATAKA
|
October 10, 2018 |
SRI. M.KRISHNAMURTHY Vs. THE DIRECTOR
|
September 24, 2018 |
SRI. MADESH AND OTHERS Vs. SBI GENERAL INSURANCE AND ANOTHER
|
April 23, 2018 |
SRI. MAHADEV S/O DHULAPPA MALI, SINCE DECEASED BY HIS LRS AND OTHERS Vs. SMT. SEVANTA W/O CHANDRAPPA MADAR AND OTHER
|
February 9, 2018 |
SRI. MAHADEVA LAKSHMAN YELIGAR Vs. STATE OF KARNATAKA
|
March 27, 2018 |
SRI. MAHANTESH AND OTHERS Vs. STATE OF KARNATAKA
|
May 17, 2018 |
SRI. MAHAVEER CHAND JAIN AND ORS. Vs. SRI. S. RAMU AND ORS.
|
July 6, 2018 |
SRI. MAHESH R.M. Vs. THE MANAGER
|
April 6, 2018 |
SRI. MALATESH AND OTHER Vs. STATE OF KARNATAKA
|
July 31, 2018 |
SRI. MANJUNATH Vs. SRI. TAYAPPA AND OTHER
|
May 28, 2018 |
SRI. MANJUNATHA AND OTHERS Vs. THE STATE BY KUMARASWAMY LAYOUT POLICE
|
August 28, 2018 |
SRI. MANJUNATHA S/O KEMPANNA Vs. THE MANAGING DIRECTOR K.S.R.T.C.
|
February 27, 2018 |
SRI. MAYYADDI Vs. STATE OF KARNATAKA
|
October 25, 2018 |
SRI. MOHAMMED ALI Vs. M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND OTHERS
|
July 16, 2018 |
SRI. MUKESH @ CHIKKA AND OTHERS Vs. STATE OF KARNATAKA
|
August 28, 2018 |
SRI. N. KRISHNA MURTHY Vs. STATE
|
February 9, 2018 |
SRI. NAGARAJ T.R. Vs. STATE OF KARNATAKA
|
August 6, 2018 |
SRI. NAGESH M.B. @ NAGESH AND ANOTHER Vs. STATE
|
September 4, 2018 |
SRI. NANJAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
May 31, 2018 |
SRI. NAZEERAHAMMED Vs. THE STATE OF KARNATAKA
|
July 4, 2018 |
SRI. NIHAL GOPAL Vs. THE STATE OF KARNATAKA AND OTHERS
|
July 4, 2018 |
SRI. NINGEGOWDA Vs. STATE OF KARNATAKA AND ORS.
|
February 6, 2018 |
SRI. NIRANJAN. H.K. S/O. KRISHNAPPA Vs. THE STATE OF KARNATAKA BY BANASHANKARI POLICE STATION
|
July 19, 2018 |
SRI. NOYAL THOMAS, S/O THOMAS Vs. THE STATE BY SUB
|
January 30, 2018 |
SRI. P. ANJANAPPA Vs. THE AUTHORIZED OFFICER,STATE BANK OF PATIALA
|
June 27, 2018 |
SRI. P. HOMBALE GOWDA, S/O LATE PUTTEGOWDA AND ORS. Vs. STATE OF KARNATAKA BY COTTON PET POLICE STATION,
|
February 1, 2018 |
SRI. P. NAGARAJU Vs. THE STATE AND OTHERS
|
March 7, 2018 |
SRI. P. THIMMAIAH @ THIMMABOVI AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
April 10, 2018 |
SRI. P.N. PRASANNA KUMAR Vs. SRI. P.N. NARASINGA RAO
|
April 27, 2018 |
SRI. P.V. RAGHAVA REDDY Vs. THE STATE OF KARNATAKA AND ORS.
|
February 28, 2018 |
SRI. PANDU Vs. THE STATE OF KARNATAKA
|
August 2, 2018 |
SRI. PRABHIN Vs. STATE OF KARNATAKA
|
May 4, 2018 |
SRI. PRAKASH S/O AKHANDAPPA KURI Vs. SMT. SHIVALILA W/O PRAKASH KURI
|
March 22, 2018 |
SRI. PRANAVANANDA RAMASWAMY Vs. STATE OF KARNATAKA AND OTHERS
|
April 24, 2018 |
SRI. R. SHIVAKUMAR SWAMY KURKI S/O K.M. REVANASIDDAIAH Vs. KANNADA SAHITYA PARISHAT PAMPA MAHA KAVI ROAD CHAMRAJPETE BENGALURU
|
March 15, 2018 |
SRI. R. VIJITH Vs. STATE
|
February 20, 2018 |
SRI. RAGHU AND OTHERS Vs. DASTAGEER AND OTHERS
|
August 28, 2018 |
SRI. RAGHUNANDAN S/O T.S. DATTA Vs. THE STATE OF KARNATAKA
|
October 12, 2018 |
SRI. RAJASHEKHAR S/O AMALAPPA @ HANAMANTHA IBRAHIMPUR Vs. THE STATE OF KARNATAKA THROUGH BHEEMARAYANAGUDI POLICE STATION
|
January 17, 2018 |
SRI. RAJU Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
January 9, 2018 |
SRI. RAMA VEERASAI Vs. STATE OF KARNATAKA AND ORS
|
June 6, 2018 |
SRI. RAMACHANDRA REDDY Vs. STATE OF KARNATAKA, DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT AND OTHERS
|
February 5, 2018 |
SRI. RAMAKRISHNA Vs. SRI. H.L. KUMARA
|
March 23, 2018 |
SRI. RAMAPPA AND OTHERS Vs. THE STATE OF KARNATAKA
|
April 13, 2018 |
SRI. RAMESH P.D. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 17, 2018 |
SRI. RAMU.B Vs. DEPUTY COMMISSIONER DAVANAGERE
|
November 22, 2018 |
SRI. RANGEGOWDA @ RANGA Vs. STATE OF KARNATAKA
|
October 23, 2018 |
SRI. RAVI A.R. Vs. STATE OF KARNATAKA
|
June 1, 2018 |
SRI. RAVIKUMAR AND OTHERS Vs. STATE OF KARNATAKA BY SULIBELE POLICE
|
October 22, 2018 |
SRI. RAVIRAJ SHETTY. R AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
February 21, 2018 |
SRI. ROHIT AND OTHERS Vs. THE STATE OF KARNATAKA
|
April 23, 2018 |
SRI. S. JAYARAMA UDUPA Vs. SUB
|
February 20, 2018 |
SRI. S. RAVICHANDRA Vs. M/S. ELEMENTS DEVELOPMENT CONSULTANTS AND OTHERS
|
May 28, 2018 |
SRI. S. SANTHOSH KUMAR AND OTHERS Vs. SMT. VIJAYALAKSHMI NALLURI AND OTHERS
|
April 20, 2018 |
SRI. S.A. IBRAHIM Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY COMMERCE AND INDUSTRIES DEPARTMENT AND OTHERS
|
June 26, 2018 |
SRI. S.P SAKKARI Vs. THE STATE OF KARNATAKA
|
March 19, 2018 |
SRI. SANTOSH Vs. STATE OF KARNATAKA
|
June 26, 2018 |
SRI. SANTOSH Vs. THE COMMISSIONER
|
September 4, 2018 |
SRI. SARFARAZ Vs. THE STATE OF KARNATAKA, THROUGH MALMARUTI POLICE STATION
|
July 12, 2018 |
SRI. SATYAPPA Vs. THE STATE OF KARNATAKA
|
June 26, 2018 |
SRI. SHABAZALI Vs. THE STATE OF KARNATAKA
|
May 30, 2018 |
SRI. SHADAKSHARI Vs. THE COMMISSIONER HUBLI DHARWAD MUNICIPAL CORPORATION AND OTHERS
|
February 27, 2018 |
SRI. SHAIK MASTHAN Vs. STATE OF KARNATAKA AND OTHERS
|
August 31, 2018 |
SRI. SHAKTHIVELU Vs. STATE OF KARNATAKA
|
January 16, 2018 |
SRI. SHANTA REDDY M.V. AND OTHERS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED AND OTHERS
|
August 30, 2018 |
SRI. SHIVAKUMAR HANUMANTHAPPA MARATHE AND ANOTHER Vs. THE MANAGING DIRECTOR KRISHNA BHAGYA JALA NIGAM LIMITED AND OTHERS
|
March 9, 2018 |
SRI. SHIVAM Vs. STATE BY ASHOKNAGAR P.S. BENGALURU AND ANOTHER
|
May 30, 2018 |
SRI. SHIVANAND AND OTHERS Vs. THE STATE OF KARNATAKA
|
April 23, 2018 |
SRI. SHRIDHARA S/O. LATE RAJEGOWDA Vs. MADEGOWDA S/O. THAMMEGOWDA AND ANOTHER
|
June 8, 2018 |
SRI. SIDAGIRI Vs. SRI. KALLAPPA AND ORS.
|
July 2, 2018 |
SRI. SIDALINGPRABHU Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 2, 2018 |
SRI. SIDDAPPA @ SADASHIV Vs. THE STATE OF KARNATAKA
|
June 15, 2018 |
SRI. SIDDHARTHA TEACHER TRAINING INSTITUTE AND OTHERS Vs. THE APPELLATE AUTHORITY/MEMBER SECRETARY, NATIONAL COUNCIL AND OTHERS
|
April 5, 2018 |
SRI. SRINIVAS MINERALS, A PARTNERSHIP FIRM HAVING ITS OFFICE AT SHIVA SHANKAR NILAYAM OPPOSITE TO SHAKTI NURSING HOME TALURU ROAD Vs. STATE OF KARNATAKA, REPRESENTED BY THE SECRETARY DEPARTMENT OF MINES & GEOLOGY KHANIJA BHAVAN AND OTHERS
|
June 8, 2018 |
SRI. SRINIVAS, S/O. LATE MUNISWAMAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
April 2, 2018 |
SRI. SRINIVASA MURTHY. U.V S/O LATE S. VENKATARAMANAIAH Vs. SMT. AMBUJA K W/O MURTHY AND OTHER
|
September 24, 2018 |
SRI. SUBHAS CHAND AND OTHER Vs. STATE OF KARNATAKA
|
September 17, 2018 |
SRI. SUDHAKAR Vs. THE STATE OF KARNATAKA
|
September 18, 2018 |
SRI. SURESH Vs. THE STATE OF KARNATAKA
|
September 15, 2018 |
SRI. T.S. VISWANATHAN Vs. BANK OF BARODA AND OTHERS
|
June 8, 2018 |
SRI. THIPPESWAMY AND ORS. Vs. THE STATE OF KARNATAKA
|
January 22, 2018 |
SRI. TUKARAM THIMMAPPA MOGER S/O THIMMAPPA LACHAMAYYA MOGER Vs. THE STATE OF KARNATAKA BY ITS SECRETARY TO DEPT. OF SOCIAL WELFARE
|
August 3, 2018 |
SRI. UMERABBA Vs. STATE OF KARNATAKA
|
October 25, 2018 |
SRI. UMESH Vs. THE STATE OF KARNATAKA
|
April 23, 2018 |
SRI. V K KASIM S/O ABDUL RAHMAN Vs. SRI. SOMASUNDAR S/O SRI. MUNIYAPPA
|
March 12, 2018 |
SRI. V. KRISHNA CHAR Vs. SRI. SUNDARA MURTHY
|
December 12, 2018 |
SRI. V. RAMACHANDRA Vs. THE MANAGEMENT OF BMTC CENTRAL OFFICE
|
October 5, 2018 |
SRI. V. RAVI KUMAR AND OTHERS Vs. STATE OF KARNATAKA
|
February 20, 2018 |
SRI. V.V. CHARI Vs. M/S. MEENAKSHI DEVELOPERS
|
August 21, 2018 |
SRI. VARUAN GOWDA AND ORS. Vs. STATE
|
January 22, 2018 |
SRI. VASANTH KUMAR Vs. THE STATE OF KARNATAKA AND OTHERS
|
October 1, 2018 |
SRI. VASANTHARAJ AND OTHERS Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
September 4, 2018 |
SRI. VIJAYA @ VIJAYA NAIK S/O SUBBANAIK Vs. M/S. SHRIMRAM TRANSPORT AND ANOTHER
|
June 22, 2018 |
SRI. VINAYAK S/O. CHANDRAKANT DESAI Vs. THE STATE OF KARNATAKA THROUGH THE POLICE SUB
|
August 1, 2018 |
SRI. VISHWANATH @ ANAND AND OTHERS Vs. THE STATE OF KARNATAKA, PSI, SAUNDATTI POLICE STATION
|
July 13, 2018 |
SRI. VIVEKANANDA EDUCATION TRUST Vs. SMT. KAVERAMMA
|
March 19, 2018 |
SRI. Y.S. VENUGOPAL Vs. SRI Y.S. VIJAYAKUMAR AND OTHERS
|
October 30, 2018 |
SRI. YALLAPPA S/O SATTEPPA BAGARAYI Vs. STATE OF KARNATAKA AND ORS.
|
September 4, 2018 |
SRI. YELLA BOVI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
September 19, 2018 |
SRI.ABDULLA S/O NIYAZ AHMED SHAIKH Vs. SMT.NASREEN D/O ABDULLA SHAIKH AND ORS.
|
February 28, 2018 |
SRI.CHETHAN Vs. THE STATE BY BOMMANAHALLI POLICE STATION
|
February 7, 2018 |
SRI.K.N.JUNJAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE HUDSON CIRCLE AND OTHERS
|
August 28, 2018 |
SRI.K.S.ISWARA GOUD Vs. TOWN PANCHAYATH
|
December 10, 2018 |
SRI.RAKESH H @ RAKI Vs. STATE BY UDAYAGIRI POLICE STATION
|
October 23, 2018 |
SRI.SAI JAYATHEERTHA Vs. SRI.SYED WAJID ABID
|
July 5, 2018 |
SRIDHAR KUMAR BUKKA Vs. C.G. INFRA ENGINEERING
|
November 27, 2018 |
SRIDHAR MURTHY Vs. STATION HOUSE OFFICER
|
October 25, 2018 |
SRIDHARA C J Vs. STATE BY MANDYA EAST POLICE STATION, MANDYA CITY
|
April 2, 2018 |
SRIDHARAMURTHY Vs. B. CHANDRASHEKAR & ORS.
|
September 20, 2018 |
SRIDHARASWAMY @ SWAMY, Vs. STATE BY BELLAVI POLICE
|
February 2, 2018 |
SRIKANTAPPA S/O LATE SIDDAPPA Vs. CHIKKANANJUNDAPPA
|
November 13, 2018 |
SRIKANTEGOWDA Vs. CHANDRA MURTHY MAJOR
|
May 28, 2018 |
SRIKANTH S/O CHIKANRAO PERANI Vs. THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD., D.O. OPP. MINI VIDHAN SOUDHA GULBARGA, THROUGH ITS BRANCH OFFICE NEAR GANDHI CHOWK RAICHUR AND ORS.
|
February 1, 2018 |
SRINATH A H Vs. MUNILAKSHMAMMA AND OTHERS
|
January 5, 2018 |
SRINATH MANGALORE Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
|
September 26, 2018 |
SRINIVAS Vs. STATE BY TAVAREKERE POLICE
|
July 4, 2018 |
SRINIVAS Vs. THE DEPUTY COMMISSIONER OF EXCISE, BAGALKOT AND OTHERS
|
April 10, 2018 |
SRINIVAS H V Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 23, 2018 |
SRINIVAS S/O HARI Vs. STATE OF KARNATAKA
|
September 5, 2018 |
SRINIVAS S/O SUGNANAMURTHY Vs. STATE OF KARNATAKA BY MAGADI ROAD POLICE BANGALORE CITY
|
July 16, 2018 |
SRINIVAS S/O VENKATARAMA NAIDU Vs. STATE OF KARNATAKA
|
March 28, 2018 |
SRINIVAS SETTY B L Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
|
April 9, 2018 |
SRINIVASA (BELAMARANAHALLI) AND OTHERS Vs. STATE OF KARNATAKA REP BY VEMGAL POLICE STATION, REPRESENTED BY STATE PUBLIC PROSECUTOR
|
February 1, 2018 |
SRINIVASA @ KOTE SREENIVASALU @ SEENA Vs. STATE OF KARNATAKA
|
October 25, 2018 |
SRINIVASA AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
January 22, 2018 |
SRINIVASA GOWDA, S/O LATE THIMMEGOWDA Vs. STATE OF KARNATAKA BY DODDABELAVANGALA POLICE
|
February 28, 2018 |
SRINIVASA RAO Vs. STATE BY AVALAHALLI POLICE STATION, BANGALORE RURAL
|
August 20, 2018 |
SRINIVASA S.B Vs. STATE BY POLICE SUB
|
October 26, 2018 |
SRINIVASA S/O GURUVA Vs. CHIEF PERSONNEL OFFICER KONKAN RAILWAY CORPORATION
|
April 19, 2018 |
SRINIVASAIAH (CONTRACTOR) Vs. MUNIVENKATAPPA
|
June 14, 2018 |
SRINIVASALU NAIDU Vs. DORAISWAMY NAIDU
|
September 7, 2018 |
SRINIVASAN N S/O NARASIMHAN Vs. STATE OF KARNATAKA
|
June 19, 2018 |
SRIRAM TRANSPORT FINANCE COMPANY LTD Vs. M GHOUSE
|
April 11, 2018 |
SRIRAMA INSURANCE COMPANY LTD Vs. SHESHAIAH
|
July 18, 2018 |
SRS ALLOYS PVT LTD Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD
|
July 2, 2018 |
ST. MICHAELS HOME/CONVENT (R), SISTERS OF THE GOOD SHEPHERD Vs. STATE OF KARNATAKA, DEPT. OF REVENUE DEVELOPMENT
|
January 12, 2018 |
STATE Vs. RAMAREDDY
|
October 26, 2018 |
STATE Vs. SHRIDHAR POOJARY
|
April 23, 2018 |
STATE Vs. NASIR ALIAS NASIR KHAN AND OTHERS
|
February 19, 2018 |
STATE BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF ..
|
January 3, 2018 |
STATE BY BALEHONNUR POLICE Vs. MANJAPPA BHATTA
|
February 20, 2018 |
STATE BY BASAVANAGUDI WOMEN POLICE STATION, BANGALORE Vs. BASAVARAJU S/O BHOLAIAH
|
July 24, 2018 |
STATE BY BASAVANAHALLI POLICE Vs. MOHAMMAD ASHRAF S/O ABDUL AZEEZ
|
September 7, 2018 |
STATE BY BELLAVI POLICE STATION BELLAVI Vs. SHEKAR S/O SIDDAIAH
|
June 14, 2018 |
STATE BY BILEKERE POLICE STATIONKAR Vs. MAHESHA @ MAHESH KUMAR
|
January 12, 2018 |
STATE BY D J HALLI POLICE STATION, BANGALORE Vs. ASMATHKHAN S/O KAREEMKHAN
|
April 10, 2018 |
STATE BY GONIBEEDU POLICE, BENGALURU Vs. MANU @ G.M. MANOHAR, S/O G.M. MANJE GOWDA
|
June 21, 2018 |
STATE BY INSPECTOR OF POLICE COMMERCIAL STREET POLICE STATION BANGALORE Vs. RAMESHA S/O KANNAN
|
August 30, 2018 |
STATE BY K R PETE TOWN POLICE Vs. SUNANDAMMA W/O RAMEGOWDA
|
April 4, 2018 |
STATE BY KADUGODI POLICE STATION Vs. AMARANARAYANA SWAMY
|
June 27, 2018 |
STATE BY KUDUR POLICE STATION Vs. ANJINAPPA
|
May 30, 2018 |
STATE BY LOKAYUKTHA POLICE SHIMOGA Vs. K C HOOVAPPA S/O CHINNAPPA GOWDA
|
March 14, 2018 |
STATE BY MALKHED POLICE STATION Vs. MEHBOOBMIYA S/O CHUNNUMIYA
|
November 2, 2018 |
STATE BY OLD TOWN POLICE BHADRAVATHI Vs. MUJAHID AHAMMED S/O B K GULAM MOHIDDIN BHAKSHI
|
March 13, 2018 |
STATE BY POLICE Vs. D C NATESH S/O LATE CHANDREGOWDA
|
March 20, 2018 |
STATE BY RURAL POLICE, CHITRADURGA Vs. SURESH S/O BASAVARAJAPPA
|
March 16, 2018 |
STATE BY SUBRAMANYAPURA POLICE STATION Vs. SHIVAKUMAR, S/O SHIVAIAH
|
March 16, 2018 |
STATE BY THE TALAK POLICE STATION Vs. GURUMURTHY
|
March 22, 2018 |
STATE BY VEMAGAL POLICE STATION Vs. EARAPPA
|
June 7, 2018 |
STATE BY VEMAGAL POLICE STATION KAR Vs. A SRINIVASA
|
January 22, 2018 |
STATE BY WOMEN POLICE STATION DAVANGERE Vs. B V KUMAR S/O EEROJIRAO @ B VEERAPPA
|
June 29, 2018 |
STATE BY YELAHANKA NEW TOWN POLICE STATION Vs. SHASHIDHAR S/O VENUGOPAL NAIDU
|
June 22, 2018 |
STATE BY YELAHANKA POLICE STATION Vs. K. NARAYANA REDDY AND ANOTHER
|
April 17, 2018 |
STATE OF KARANATAKA REPRESENTED BY NELAMANGALA POL Vs. LAKKA @ LAKKAPPA S/O SRI POOJAGAYYA
|
March 15, 2018 |
STATE OF KARNATAK Vs. VARAMAHALAKSHMI
|
May 28, 2018 |
STATE OF KARNATAKA
REP BY ITS CHIEF SECRETARY Vs. JIJA MADHAVAN HARISINGH
|
December 13, 2018 |
STATE OF KARNATAKA Vs. RAMASWAMY
|
April 3, 2018 |
STATE OF KARNATAKA Vs. VASANTHAKUMAR @ T NAVEENKUMAR
|
April 4, 2018 |
STATE OF KARNATAKA Vs. S K KANTHA
|
December 11, 2018 |
STATE OF KARNATAKA Vs. SMT BHARATAMMA
|
December 17, 2018 |
STATE OF KARNATAKA Vs. MANJUNATH N
|
July 4, 2018 |
STATE OF KARNATAKA Vs. RAMESH CHANDAR ADAKE
|
March 15, 2018 |
STATE OF KARNATAKA Vs. HONNAPPA @ ANNI S/O RAJAPPA
|
March 21, 2018 |
STATE OF KARNATAKA Vs. NARAYANASWAMY
|
March 26, 2018 |
STATE OF KARNATAKA Vs. SHAMIULLA, S/O MEHABOOB KHAN
|
April 23, 2018 |
STATE OF KARNATAKA Vs. YOGESHWARI
|
November 19, 2018 |
STATE OF KARNATAKA Vs. M/S SKILL TECH ENGINEERS
|
March 2, 2018 |
STATE OF KARNATAKA Vs. SAIBANNA S/O CHANDRAM HALGER
|
March 8, 2018 |
STATE OF KARNATAKA Vs. P ANAND
|
March 12, 2018 |
STATE OF KARNATAKA Vs. AMEET ASHOK DAPRE
|
February 23, 2018 |
STATE OF KARNATAKA Vs. YASIN BASHA
|
February 22, 2018 |
STATE OF KARNATAKA Vs. RAMA JAIRAM NAIK
|
February 20, 2018 |
STATE OF KARNATAKA Vs. NOOR AHAMMED FAKEERSAB
|
February 17, 2018 |
STATE OF KARNATAKA Vs. MALLINATHLABIC
|
November 20, 2018 |
STATE OF KARNATAKA Vs. RAVEENDRA BASAVARAJAPPA EMMILABIC
|
November 16, 2018 |
STATE OF KARNATAKA Vs. MEHRAJ HUSSAIN ALIAS MIRAJBIN MANJURU HUSSAIN AND OTHERS
|
May 29, 2018 |
STATE OF KARNATAKA Vs. SUDHAKAR KULKARNILABIC
|
October 31, 2018 |
STATE OF KARNATAKA Vs. V V PRASAD S/O C H SUBBARAO
|
December 4, 2018 |
STATE OF KARNATAKA Vs. RAMALINGA
|
December 20, 2018 |
STATE OF KARNATAKA Vs. UMESHA
|
May 24, 2018 |
STATE OF KARNATAKA Vs. BASAVARAJ S/O SUGAPPA SAHUKAR
|
January 23, 2018 |
STATE OF KARNATAKA Vs. SHIVANAIK S/O DAKA NAIK
|
September 15, 2018 |
STATE OF KARNATAKA Vs. VEDAMURTHY S/O LATE GANGADHARAPPA
|
May 28, 2018 |
STATE OF KARNATAKA Vs. NAGESH
|
September 27, 2018 |
STATE OF KARNATAKA Vs. JAYADEVA
|
October 25, 2018 |
STATE OF KARNATAKA Vs. NAGARAJU @ RAJANNA
|
June 5, 2018 |
STATE OF KARNATAKA Vs. MAHADEVASWAMY AND OTHERS
|
April 17, 2018 |
STATE OF KARNATAKA Vs. RURAL EDUCATION TRUST
|
July 11, 2018 |
STATE OF KARNATAKA Vs. VINAYAK S JADHAV
|
June 29, 2018 |
STATE OF KARNATAKA Vs. KARIYAPPA S/O
|
October 29, 2018 |
STATE OF KARNATAKA Vs. SHAMEER PASHA
|
July 2, 2018 |
STATE OF KARNATAKA Vs. SURAJ S/O VASUDEVA
|
June 13, 2018 |
STATE OF KARNATAKA Vs. SIDDAPPA S/O BASPPA MANNUR
|
August 10, 2018 |
STATE OF KARNATAKA Vs. MEGHARAJ
|
August 10, 2018 |
STATE OF KARNATAKA Vs. MAHIBOOB AND OTHERS
|
August 2, 2018 |
STATE OF KARNATAKA Vs. P J THOMAS S/O JOSEPH @ JOSE
|
June 25, 2018 |
STATE OF KARNATAKA Vs. MANJUNATH MADEVAPPA BADIGER
|
June 27, 2018 |
STATE OF KARNATAKA Vs. CHIDANANDA GANGADHAR PATIL
|
June 27, 2018 |
STATE OF KARNATAKA Vs. MANJUNATH
|
June 7, 2018 |
STATE OF KARNATAKA Vs. RATNAKAR MONAPPA NAIKA
|
June 7, 2018 |
STATE OF KARNATAKA Vs. SURESH
|
June 7, 2018 |
STATE OF KARNATAKA Vs. ALTAFSAB HASANASAB
|
June 19, 2018 |
STATE OF KARNATAKA Vs. NARAYAN GANAPATI SIDDI
|
October 29, 2018 |
STATE OF KARNATAKA Vs. KRYPTON CERAMIC CENTRE
|
March 26, 2018 |
STATE OF KARNATAKA Vs. GURUMURTHY AND OTHERS
|
January 4, 2018 |
STATE OF KARNATAKA Vs. SHASHIDHAR
|
February 5, 2018 |
STATE OF KARNATAKA Vs. NARASIMHAIAH S/O LATE BALAPPA
|
July 9, 2018 |
STATE OF KARNATAKA Vs. EMERALD HAVEN ESTATES LTD
|
July 20, 2018 |
STATE OF KARNATAKA Vs. SRIKANTA S/O LATE BHASKAR
|
March 22, 2018 |
STATE OF KARNATAKA AND ANOTHER Vs. ANAND INVESTMENT PRIVATE LIMITED, MUMBAI AND ANOTHER
|
January 2, 2018 |
STATE OF KARNATAKA AND OTHERS Vs. R M MEENAKSHI SUNDARAM AND ANOTHER
|
January 16, 2018 |
STATE OF KARNATAKA AND OTHERS Vs. MR. S. NARAYANA REDDY
|
February 5, 2018 |
STATE OF KARNATAKA BY ALMEL POLICE STATION Vs. ASHOK S/O GANAPATHI JAGIRDAR
|
December 21, 2018 |
STATE OF KARNATAKA BY ANTI CORRUPTION BUREAU UDUPI DISTRICT-1 REPRESENTED BY DINAKARA SHETTY S/O BERMU SHETTY Vs. GAYATHRI NAYAK
|
September 28, 2018 |
STATE OF KARNATAKA BY HONNALI POLICE Vs. VASANTHAPPA S/O DANAPPA
|
November 2, 2018 |
STATE OF KARNATAKA BY INSPECTOR OF POLICE Vs. RAVIPRASAD S/O CHANDRA
|
July 11, 2018 |
STATE OF KARNATAKA BY POLICE SUB-INSPECTOR Vs. SHANKAR
|
March 20, 2018 |
STATE OF KARNATAKA BY RAJAGOPALANAGAR POLICE BANGA Vs. ARJUNA @ KUMARA @ SOMU
|
May 29, 2018 |
STATE OF KARNATAKA BY RAJARAJESHWARINAGAR POLICE S Vs. CHIDHANANDA TEJASVI
|
April 10, 2018 |
STATE OF KARNATAKA BY SANJAYANAGAR POLICE STATION Vs. M NINGAIAH
|
July 10, 2018 |
STATE OF KARNATAKA REP Vs. UNION OF INDIA DEPARTMENT OF PERSONAL AND TRAINING
|
August 23, 2018 |
STATE OF KARNATAKA REP Vs. BASAVARAJ
|
November 9, 2018 |
STATE OF KARNATAKA REP BY NAREGAL POLICE Vs. YALLAPPA
|
September 15, 2018 |
STATE OF KARNATAKA REP BY SECRETARY FINANCE DEPART Vs. LIZMONTAGENS INDIA (P) LTD
|
June 14, 2018 |
STATE OF KARNATAKA REPRESENTED Vs. B RAJANNA S/O LATE JADLEPPA
|
August 23, 2018 |
STATE OF KARNATAKA REPRESENTED Vs. NASHIMA MAKSHAD PATAYAT
|
August 10, 2018 |
STATE OF KARNATAKA REPRESENTED BY CAMP POLICE STATION Vs. RAVI GOVINDAN NADAR
|
December 12, 2018 |
STATE OF KARNATAKA REPRESENTED BY POLICE SUB-INSPECTOR Vs. ALTAF HUSSAIN S/O SHABBIR GANGAVALI
|
January 9, 2018 |
STATE OF KARNATAKA THROUGH HIREKERUR POLICE STATIO Vs. FAKKIRAPPA, S/O HANMANTAPPA YADACHI
|
February 21, 2018 |
STATE OF KARNATAKA THROUGH HUTTI POLICE Vs. YAMANAPPA
|
November 30, 2018 |
STATE OF KARNATAKA, REP BY ITS FINANCE SECRETARY, VIDHANA SOUDHA, BENGALURU Vs. WS RETAIL SERVICES PRIVATE LIMITED
|
August 31, 2018 |
STATE OF KARNATAKA, THROUGH CHAMARAJANAGAR, TOWN POLICE Vs. BANGARASHETTY, S/O DHOOMA SETTY
|
June 11, 2018 |
STATE OF KARNATAKA, THROUGH CHAMARAJANAGARA RURAL Vs. KRISHNANAIKA
|
May 9, 2018 |
STATE OF KARNATAKAKAR Vs. DHAMMANAGI AND SANU DEVELOPERS PVT LIMITED
|
January 3, 2018 |
STATE REPRESENTED BY SUB-INSPECTOR OF POLICE Vs. S JOSEPH,
|
May 31, 2018 |
STATE THROUGH M B NAGAR POLICE STATION Vs. SHANKAREPPA @ SHANKAR GUTTEDAR
|
June 19, 2018 |
STATE THROUGH NARONA POLICE STATION Vs. SHARANABASAPPA
|
March 2, 2018 |
STATION HOUSE OFFICER, MAHILA POLICE STATION, MYSORE Vs. RAMESH, S/O LINGAPPA
|
July 13, 2018 |
STEER ENGINEERING PRIVATE LIMITED Vs. STATE OF KARNATAKA
|
January 30, 2018 |
SUBBA S/O MANJANAIKA Vs. STATE OF KARNATAKA BY KARGAL POLICE STATION
|
February 3, 2018 |
SUBBAIAH M K Vs. MANAGEMENT OF BHARATH ELECTRONICS LTD
|
July 25, 2018 |
SUBBAMMA Vs. DR. V. KANAKARAJ GUPTA
|
August 6, 2018 |
SUBBU @ SUBRAMANI Vs. STATE BY RAMAMURTHYNAGAR POLICE
|
July 10, 2018 |
SUBHAS S/O SADASHIV PATTANSHETTI AND ORS. Vs. PRABHULINGESHWAR SUGARS AND CHEMICALS LTD., SIDDAPUR AND ORS.
|
February 7, 2018 |
SUBHAS YADAWAD Vs. RANI CHANNAMMA UNIVERSITY REPRESENTED BY ITS REGISTRAR
|
May 30, 2018 |
SUBHASH RAMAPPA BANDI Vs. THE STATE OF KARNATAKA
|
July 11, 2018 |
SUBRAMANI Vs. STATE OF KARNATAKA
|
August 1, 2018 |
SUBRAMANI @ MANI Vs. STATE OF KARNATAKA
|
June 27, 2018 |
SUBRAY S/O GANAPATI BHAT Vs. VITTAL S/O MANJUNATH HEGDE
|
April 26, 2018 |
SUDARSHAN S Vs. STATE OF KARNATAKA
|
July 10, 2018 |
SUDHA Vs. KAVERAMMA
|
April 20, 2018 |
SUDHA KRISHNASWAMY Vs. CHIEF COMMISSIONER OF INCOME TAX (INTL TAXN), SOUTH ZONE, BANGALORE
|
March 27, 2018 |
SUDHA N. Vs. STATE OF KARNATAKA AND ORS.
|
September 5, 2018 |
SUDHA S RAJU W/O SUBBARAJU Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
|
August 13, 2018 |
SUDHA SURESH SIDDI Vs. NAZIRSAB JALLISAB HASIMNAVAR
|
August 2, 2018 |
SUDHAKAR AND OTHERS Vs. STATE BY HALAGURU POLICE
|
June 28, 2018 |
SUDHAKAR JAYARAM SHETTY Vs. ANOOSUYA
|
April 2, 2018 |
SUDHAKAR S/O VENKATESHAPPA Vs. STATE OF KARNATAKA REP BY GULPET POLICE STATION
|
September 18, 2018 |
SUDHAKAR SON OF SHANKER Vs. MANAGING DIRECTOR, N E K S R T C , SARIGE SADAN
|
April 9, 2018 |
SUDHIR NAGESH GADDE Vs. RETURNING OFFICER
|
March 15, 2018 |
SUGURAPPA S/O BASSAPPA Vs. NARENDRA KUMAR
|
April 9, 2018 |
SUHAS VISHWANATH KALGHATGI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
January 8, 2018 |
SUJA @ SUJI KUMAR S/O GANESHACHAR Vs. STATE BY K.P.AGRAHARA POLICE STATION BANGALORE AND OTHER
|
August 3, 2018 |
SUJATA D/O DESHAPPA DHANNURE Vs. GOURAMMA W/O PRABHU DHANNURE
|
March 13, 2018 |
SUJATA W/O GANGADHAR OTAGERI Vs. GANGADHAR S/O NEELKANTHAPPA OTAGERI
|
October 22, 2018 |
SUJATHA Vs. DIVISIONAL CONTROLLER KSRTC, KOLAR DIVISION
|
April 25, 2018 |
SUJATHA R @ SARASWATHI Vs. MAHESH D YATNALLI
|
June 4, 2018 |
SUJAY BHARGAV Vs. STATE OF KARNATAKA AND OTHERS
|
February 20, 2018 |
SUJITHA Vs. VENKATESH I
|
December 13, 2018 |
SUKUMAR Vs. STATE OF KARNATAKA BY MICOLAYOUT P S
|
July 12, 2018 |
SULAKSHANA DEVI D/O LATE SHALIVAN JOJNE Vs. SANJU KUMAR S/O RATNAJI TELAM
|
April 19, 2018 |
SULOCHANA Vs. HANAMANT
|
February 7, 2018 |
SULOCHANA W/O SIDDHALINGAPPA MANVI Vs. BHARATI W/O ISHWARAPPA MANVI
|
October 1, 2018 |
SULOCHANAMMA W/O LATE THIPPAREDDY Vs. MANJULA W/O THIMMAREDDY
|
July 6, 2018 |
SUMAIYYA BANU Vs. SYED MUJEEB
|
April 23, 2018 |
SUMAN W/O RAMCHANDRA GHUMATE Vs. SANDEEP RAJAN KOLHAPURE SINCE DECEASED BY HIS LRS
|
August 3, 2018 |
SUNADA SANGEETHA KALA SHALE, RAJATHA KALARAVA COMMITTEE Vs. ASSISTANT COMMISSIONER/ELECTRO OFFICER
|
April 20, 2018 |
SUNANDA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
July 12, 2018 |
SUNDAR P GOWDAKAR Vs. D ANUSUYA
|
January 12, 2018 |
SUNDARAM @ CHANDAR Vs. STATE BY J.C.NAGARA POLICE STATION
|
October 23, 2018 |
SUNDARAMMA, W/O BOREGOWDA Vs. SHRIDHAR, S/O BOREGOWDA
|
April 4, 2018 |
SUNDARAVVA W/O GOVINDAPPA LINGADHALLI Vs. SOMAPPA S/O CHANNABASAPPA NAGARAJJI
|
August 20, 2018 |
SUNDARI Vs. BHAVANI SHANKAR
|
July 30, 2018 |
SUNDARVELU KALAY NADAR Vs. STATE OF KARNATAKA
|
January 5, 2018 |
SUNDRAVVA W/O GIREPPA @ GIREPPAGOUWDA PATIL Vs. TUKARAM S/O SADASHIV NANDI
|
October 3, 2018 |
SUNIL Vs. THE STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT AND OTHERS
|
February 5, 2018 |
SUNIL @ SHIVAMALLAIAH AND OTHERS Vs. THE STATE OF KARNATAKA
|
August 27, 2018 |
SUNIL ABRAHAM Vs. REETH ABRAHAM
|
October 30, 2018 |
SUNIL JAIN Vs. STATE OF KARNATAKA
|
September 3, 2018 |
SUNIL JM Vs. STATE OF KARNATAKA
|
September 26, 2018 |
SUNIL M Vs. STATE OF KARNATAKA
|
September 19, 2018 |
SUNIL S/O NEELKANT RATHOD Vs. STATE OF KARNATAKA
|
October 11, 2018 |
SUNITA Vs. SHARANU
|
March 7, 2018 |
SUNITA MOTWANI Vs. AMITABH SINHA S/O LATE M C SINHA
|
October 4, 2018 |
SUNITHA FERNANDIES Vs. H SHYAM NAIK
|
August 30, 2018 |
SUNNY K S, S/O SKARIYA Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
December 18, 2018 |
SUPERINTENDENT OF POLICE Vs. B NAGARAJA
|
June 28, 2018 |
SUPERINTENDING ENGINEER JNNURM Vs. CHABBRAS ASSOCIATES CHIKALGUDA
|
July 30, 2018 |
SUPRAJIT ENGINEERING LTD Vs. VINIR ENGINEERING PVT LTD
|
December 19, 2018 |
SUPREME TILE WORKS Vs. ASST PROVIDENT FUND COMMISSIONER
|
February 1, 2018 |
SUPRIYA Vs. DEEPAK
|
December 4, 2018 |
SURABHI ENTERPRISES Vs. BHARAT SANCHAR NIGAM LIMITED (BSNL) OFFICE OF GENERAL MANAGER
|
July 5, 2018 |
SURABHI ENTERPRISES A PROPRIETARY CONCERN Vs. STATE OF KARNATAKA
|
September 26, 2018 |
SUREKHA W/O NEMINATH AKKANNAVAR Vs. NEMINATH TAVANAPPA AKKANNAVAR
|
April 26, 2018 |
SURENDRA @ SURI @ UDA @ SURENDAR BAHADUR KHATRI Vs. THE STATE OF KARNATAKA
|
September 25, 2018 |
SURESH Vs. STATE OF KARNATAKA
|
June 27, 2018 |
SURESH Vs. THE STATE OF KARNATAKA
|
August 27, 2018 |
SURESH AND OTHERS Vs. THE STATE BY CENTRAL POLICE STATION
|
June 20, 2018 |
SURESH B SHETTY Vs. STATE OF KARNATAKA BY ITS SECRETARY
|
September 26, 2018 |
SURESH BASAGONDAPPA MUTTAPPANAVAR Vs. DHAREPPA S/O SHIVAPPA MENDEGAR
|
July 2, 2018 |
SURESH CHATRA Vs. SRI K. BALAKRISHANA AND OTHERS
|
January 11, 2018 |
SURESH KUMAR Vs. STATE OF KARNATAKA, REPRESENTED BY KADABA, POLICE STATION
|
September 27, 2018 |
SURESH KUMAR N, S/O NANJAIAH Vs. DIRECTOR (PRIMARY EDUCATION), OFFICE OF COMMISSION
|
April 13, 2018 |
SURESH KUMAR S/O KRISHNAMURTHY Vs. STATE OF KARNATAKA
|
August 20, 2018 |
SURESH KUMAR T JAIN Vs. INCOME-TAX OFFICER
|
November 20, 2018 |
SURESH LAHOTI S/O RAMVILAS LAHOTI Vs. DEPUTY CHIEF MANAGER IES INDUSTRIAL ESTATE
|
March 27, 2018 |
SURESH S/O DADA KALLOLLI Vs. STATE OF KARNATAKA
|
August 1, 2018 |
SURESH, S/O SIDDAIAH @ HIRIYANNA Vs. ANWAR M S/O MOHAMMED ISMAIL
|
July 6, 2018 |
SURESHA D Vs. CHIEF AREA MANAGER
|
February 5, 2018 |
SURESHA, S/O NARASIMHAIAH @ KURAPPA Vs. STATE OF KARNATAKA, BY RAMANAGARA (R) POLICE, BY STATE PUBLIC PROSECUTOR
|
June 12, 2018 |
SURVEYOR GENERAL SURVEY OF INDIA, SURVEYOR GENERAL Vs. N CYRUS
|
January 17, 2018 |
SURYA VADANI AND OTHERS Vs. V KALAIVANI
|
August 6, 2018 |
SURYAKANT Vs. T K ANIL KUMAR
|
March 22, 2018 |
SURYAPRAKASH S/O G SIDDANAGOUDA Vs. MALLAMMA W/O SURYAPRAKASH
|
April 4, 2018 |
SUSHANT SWAMY Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
July 23, 2018 |
SUSHEELAMMA Vs. T M PRASANNA KUMAR
|
December 11, 2018 |
SUSHEELAMMA Vs. YALAGAMMA
|
January 5, 2018 |
SUSHEELAMMA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
|
October 4, 2018 |
SUSHILA Vs. DEPOT MANAGER, N W K R T C SAVANUR DEPOT
|
January 16, 2018 |
SUSHILABAI Vs. SHANKAR
|
October 23, 2018 |
SUTRAM SURESH SON OF SHANKAR RAMAIAH Vs. STATE OF KARNATAKA
|
April 9, 2018 |
SUVARNA SHANKAR YADAV Vs. STATE OF KARNATAKA
|
December 3, 2018 |
SUVARNA W/O RAJASHEKAR MATARANGIMATH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 25, 2018 |
SUVARNAMMA @ SUVARNA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DE
|
April 23, 2018 |
SUVIGYA RAJAGOPALAN @ SUBIGYA RAJAGOPALAN Vs. STATE OF KARNATAKA
|
July 2, 2018 |
SWAMY AND OTHERS Vs. STATE BY NAYAKANAHATTY POLICE STATION NAYAKANAHATTY
|
September 24, 2018 |
SWAMY H.L. Vs. LAKSHMAMMA MAJOR AND OTHERS
|
May 23, 2018 |
SWAMY MANJUNATH S T Vs. STATE OF KARNATAKA
|
December 21, 2018 |
SWAPAN KONAI Vs. STATE OF KARNATAKA
|
July 28, 2018 |
SWAROOP MURGOD Vs. KAVIL K N
|
April 2, 2018 |
SWATHI VIKRAM Vs. VIKRAM B D
|
April 20, 2018 |
SWEETAN Vs. STATE OF KARNATAKA
|
May 24, 2018 |
SWETHA @ TULASI Vs. STATE OF KARNATAKA
|
July 20, 2018 |
SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 16, 2018 |
SYED ABDUL HAMEED Vs. CHIEF EXECUTIVE OFFICER/ DISCIPLINARY AUTHORITY, KARNATAKA STATE BOARD OF WAKF AND OTHERS
|
April 17, 2018 |
SYED ABU SALIHA Vs. STATE OF KARNATAKA
|
June 22, 2018 |
SYED AJAZ PASHA Vs. STATE OF KARNATAKA
|
August 8, 2018 |
SYED ASIFULLA @ ASIF Vs. STATE OF KARNATAKA
|
May 4, 2018 |
SYED DASTAGIR S/O LATE SYED MAHMOOD Vs. SYED NOOR AYESHA W/O SYED DASTAGIR D/O SYED NASER
|
April 25, 2018 |
SYED FAKRULLA BASHA SHAH KHADRI Vs. KARNATAKA STATE BOARD
|
October 16, 2018 |
SYED IFTHEKAR AHMED Vs. STATE BY KARNATAKA LOKAYUKTHA CITY DIVISION
|
October 10, 2018 |
SYED IMTIYAZUDDIN Vs. T JAGADISHREDDY
|
March 7, 2018 |
SYED ISSAQ Vs. STATE OF KARNATAKA
|
February 22, 2018 |
SYED JABBAR S/O MOHAMMAD ALI Vs. STATE OF KARNATAKA THROUGH STATION BAZAR
|
May 29, 2018 |
SYED JAMEEL AHMED Vs. STATE
|
January 17, 2018 |
SYED KAREEM Vs. ALLABAKASH
|
January 31, 2018 |
SYED MOHIUDDIN RAZVI Vs. SYED HUSSAIN RAZVI
|
January 31, 2018 |
SYED NASIR HUSSAIN S/O IQBAL HUSSAIN Vs. JOINT DIRECTOR OF LAND RECORDS
|
April 9, 2018 |
SYED SHABBEER S/O MR ABDUL JAMEEL Vs. STATE BY DEPUTY S P ARASIKERE SUB DIVISION ARASIKERE
|
September 6, 2018 |
SYED WAJID S/O SYED SADIQ Vs. STATE BY BYTRAYANAPURA POLICE
|
August 7, 2018 |
SYED YUNUS @ YUNUSH Vs. STATE BY HUNSUR TOWN POLICE REP BY STATE PUBLIC PROSECUTOR
|
June 20, 2018 |
SYED YUSUF Vs. STATE OF KARNATAKA THROUGH STATION HOUSE OFFICER
|
September 20, 2018 |
SYNDICATE BANK REP BY ITS GENERAL MANAGER Vs. K E BALAKRISHNA
|
February 23, 2018 |
T ASHOK KUMAR Vs. UNION OF INDIA
|
April 13, 2018 |
T B MAHADEVAIAH Vs. STATE OF KARNATAKA
|
November 29, 2018 |
T C RAVIKUMAR Vs. STATE BY MANDYA RURAL POLICE STATION
|
July 2, 2018 |
T D AMEEN Vs. H K SRIDHAR
|
February 1, 2018 |
T K LAKSHMI Vs. STATE OF KARNATAKA
|
August 14, 2018 |
T KULLE GOWDA Vs. STATE OF KARNATAKA
|
November 23, 2018 |
T MAHALINGAPPA Vs. RAVINDRA S/O NIDUMANDAPPA
|
January 30, 2018 |
T N BHARAT Vs. METROPOLITAN COMMISSIONER
|
January 5, 2018 |
T N CHANDRASHEKAR Vs. VIJAYA BANK
|
November 16, 2018 |
T N RAVIPRAKASH Vs. STATE OF KARNATAKA
|
January 9, 2018 |
T P RAVI Vs. STATE OF KARNATAKA
|
December 18, 2018 |
T R ANANDA S/O RANGANATH Vs. STATE OF KARNATAKA BY VIDHANA SOUDHA P S , NOW C C B , REP BY ITS STATE PUBLIC PROSECUTOR
|
October 3, 2018 |
T R GOPAL S/O T G RAMA RAO Vs. DEVEERAMMA STAFF NURSE GOVERNMENT HOSPITAL
|
March 14, 2018 |
T RAGHAVENDRA Vs. VEERAPPA
|
September 7, 2018 |
T RAMESH MENDON Vs. ALIABBA
|
November 28, 2018 |
T S GOWRAMMA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL
|
August 14, 2018 |
T SANDYA RANI, D/O K LAKSHMINARAYANA, W/O A BALAKR Vs. DIRECTOR, (MARKETING) HINDUSTAN PETROLEUM CORPORAT
|
May 28, 2018 |
T SRINIVASAN, S/O THIMMAIAH Vs. RADHIKA
|
January 31, 2018 |
T T K PRESTIGE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 10, 2018 |
T V MOHAN Vs. K H DHANANJAYA
|
January 9, 2018 |
T V VENUGOPAL Vs. N G SUBBARAYA SETTY
|
September 20, 2018 |
T ZUBAIR Vs. J V PRAKASH
|
December 6, 2018 |
T. DHANANJAY Vs. STATE OF KARNATAKA
|
September 3, 2018 |
T. G. THIMMAIAH S/O GOVINDAPPA Vs. B.A. KATKA S/O ARUN KATKE AND OTHERS
|
August 3, 2018 |
T. KRISHNA PURANIK Vs. STATE OF KARNATAKA
|
November 16, 2018 |
T. KRISHNAPPA Vs. V. YASHODHA KUMAR
|
November 15, 2018 |
T. S. S. R. K Vs. STATE OF KARNATAKA
|
October 16, 2018 |
T.A. BHEEMAIAH S/O T.D. AYYAPPA Vs. STATE BY KANKANADY TOWN POLICE STATION
|
January 31, 2018 |
T.B. RAJANNA Vs. STATE OF KARNATAKA AND OTHERS
|
August 30, 2018 |
TACHOCLINE RENEWABLES PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION REP BY
|
April 5, 2018 |
TAISHIN S PATAVEGAR Vs. BOARD SECRETARY BOARD OF MANAGEMENT OF KARNATAKA
|
March 13, 2018 |
TAJ PASHA Vs. STATE OF KARNATAKA
|
August 2, 2018 |
TALIBAN @ TASIN BAIG Vs. THE STATE OF KARNATAKA
|
September 24, 2018 |
TALUKA PANCHAYAT Vs. STATE OF KARNATAKA
|
March 27, 2018 |
TALUKA TOKREKOLI Vs. DEPUTY COMMISSIONER
|
June 28, 2018 |
TAMARIND FOODS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
|
January 10, 2018 |
TAMMANNA Vs. MANAGING DIRECTOR, B M T C DEPOT
|
November 22, 2018 |
TANWIR AHMED @ TANWIR Vs. STATE OF KARNATAKA
|
February 27, 2018 |
TARABAI W/O MOTILAL NAIK Vs. RAMESH W/O DURAGAPPA BHAJANTRI
|
April 9, 2018 |
TARANNUM BANU Vs. STATE OF KARNATAKA, REP BY ITS CHIEF SECRETARY, VIDHAN SOUDHA, BENGALURU
|
February 21, 2018 |
TARGET DETECTIVE & SECURITY FORCE Vs. SUPERINTENDENT CHIGATERI DISTRICT HOSPITAL, DAVANAGERE DISTRICT
|
June 14, 2018 |
TATA AIG GENERAL INSURANCE CO LTD Vs. S RAJU
|
December 7, 2018 |
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. LINGAMMA
|
April 9, 2018 |
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. LAKSHMI, W/O T LINGESH
|
December 19, 2018 |
TATA CONSULTANCY SERVICE LIMITED Vs. SATTVA DEVELOPERS PRIVATE LIMITED
|
February 16, 2018 |
TEJASWINI D/O RAJANAIK Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
|
January 22, 2018 |
TELECOM EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
|
July 19, 2018 |
TELECOM EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 12, 2018 |
TELEKOM MALAYSIA BERHAD Vs. UNION OF INDIA
|
February 12, 2018 |
TELUGU BANJIGARA THAMMAIAH S/O LATE JANGAIAH SHETT Vs. STATE OF KARNATAKA
|
May 8, 2018 |
THALHAT S/O KOYAMMA TANGAL Vs. STATE OF KARNATAKA AND ANOTHERS
|
June 25, 2018 |
THARA SANTHOSH POOJARY W/O LATE SANTHOSH POOJARI Vs. JAYALAKSHMI W/O VITOBA M
|
April 11, 2018 |
THARUN B N AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER
|
May 2, 2018 |
THE AGRICULTURAL PRODUCE MARKETING COMMITTEE, KALAGHATAGI, DHARWAD Vs. RAJENDRA AND OTHERS
|
April 25, 2018 |
THE ASSISTANT DIRECTOR Vs. M/S VASU AGARBATTHIS
|
October 10, 2018 |
THE ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S. MALNAD ALLOY CASTING PVT. LTD.
|
October 10, 2018 |
THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ANOTHER Vs. SHRI CHANNAIAH
|
February 1, 2018 |
THE ASST. COMMISSIONER OF INCOME TAX Vs. M/S. EPSON INDIA PVT. LTD.
|
April 24, 2018 |
THE BRANCH MANAGER AND OTHERS Vs. GUDAPPA AND OTHERS
|
June 28, 2018 |
THE BRANCH MANAGER RELIANCE GENERAL INSURANCE CO. LTD Vs. SRI. BASAPPA AND OTHERS
|
January 8, 2018 |
THE BRANCH MANAGER THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND OTHER Vs. SRI. FAROOQ PASHA AND OTHERS
|
August 29, 2018 |
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SRI. PRABHU ALIAS PRABHURAO & ORS.
|
March 12, 2018 |
THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SYED PACHA AND OTHERS
|
January 11, 2018 |
THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DODDA KALYANAPPA @ KALYANAPPA S/O SHANKARAPPA
|
January 18, 2018 |
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND OTHERS Vs. SRI BADRUDDIN AND OTHERS
|
July 23, 2018 |
THE CHIEF GENERAL MANAGER KARNATAKA TELECOM CIRCLE AND OTHER Vs. SRI SHIVASHANKAR
|
October 9, 2018 |
THE CHIEF OFFICER Vs. SHRI NAGENDRA AND ANOTHER
|
April 24, 2018 |
THE CHIEF OFFICER, TOWN MUNICIPAL COUNCIL Vs. SHRI ARUN AND OTHERS
|
April 24, 2018 |
THE CHIEF OFFICER, TOWN MUNICIPAL COUNCIL Vs. SHRI PARASHURAM AND OTHERS
|
April 24, 2018 |
THE CHIEF OFFICER, TOWN MUNICIPAL COUNCIL Vs. SHRI DEVANAND AND OTHERS
|
April 24, 2018 |
THE COMMISSIONER Vs. STATE CHIEF INFORMATION COMMISSIONER
|
February 9, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S APTEAN SOFTWARE INDIA PVT. LTD.
|
July 17, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. BAL PHARMA LTD.
|
July 23, 2018 |
THE COMMISSIONER OF INCOME Vs. APOTEX RESEARCH PRIVATE LTD.
|
July 10, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. CAPITAL ONE SERVICES INDIA PVT. LTD.
|
July 18, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. DENSO KIRLOSKAR INDUSTRIES PVT. LTD.
|
July 19, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. L & T VALDEL ENGINEERING LTD.
|
July 19, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. ASK BROTHERS LTD.
|
July 19, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. BOSCH LIMITED
|
July 17, 2018 |
THE COMMISSIONER OF INCOME Vs. SRI. MODI SUBHASCHANDRA
|
July 19, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S APTEAN SOFTWARE INDIA PVT. LTD.
|
July 16, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. ABB FZ
|
July 17, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. CURAM SOFTWARE INTERNATIONAL PVT. LTD.
|
July 12, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. TOYOTA KIRLOSKAR MOTORS PVT. LTD.
|
July 11, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S 24/7 CUSTOMER.COM PVT. LTD.
|
July 11, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE PVT. LTD.
|
July 10, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE PVT. LTD.
|
July 9, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. MOTOROLA SOLUTIONS INDIA PVT. LTD.
|
June 26, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. YOKOGAWA INDIA LTD.
|
August 28, 2018 |
THE COMMISSIONER OF INCOME Vs. M/S. GOOGLE INDIA PVT. LTD.
|
July 11, 2018 |
THE COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. CISCO SYSTEMS (INDIA) PVT. LTD.
|
July 11, 2018 |
THE COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. HCL EAI SERVICES LTD.
|
July 12, 2018 |
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. M/S TOYOTA KIRLOSKAR MOTORS PVT. LTD.
|
June 28, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHER Vs. M/S. KODIAK NETWORKS (INDIA) PVT. LTD.
|
July 9, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. CISCO SYSTEMS (INDIA) PVT. LTD.
|
July 9, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. GENISYS INTEGRATING SYSTEMS (INDIA) PVT. LTD.
|
July 9, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S APOTEX RESEARCH PRIVATE LIMITED
|
July 12, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S BEARINGPOINT PROPERTY SERVICES PRIVATE LIMITED
|
July 16, 2018 |
THE COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PVT. LTD.
|
July 24, 2018 |
THE COMMISSIONER OF INCOME TAX CIT(A) LTU AND OTHERS Vs. M/S. SONIC WALL INFOSECURITY PVT. LTD.
|
July 6, 2018 |
THE COMMISSIONER OF INCOME TAX CIT(A) LTU AND OTHERS Vs. M/S. TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD.
|
July 6, 2018 |
THE COMMISSIONER OF INCOME TAX LTU, JSS TOWERS AND OTHERS Vs. M/S TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD.
|
July 16, 2018 |
THE COMMISSIONER OF INCOME TAX-III Vs. M/S GOOGLE INDIA PVT. LTD.
|
March 7, 2018 |
THE DAIVANDNYA CO Vs. THE DEPUTY REGISTRAR OF CO
|
July 25, 2018 |
THE DEPUTY DIRECTOR Vs. THE BASIL HOSPITALITY SERVICES
|
October 10, 2018 |
THE DIRECTOR (FINANCE) BANGALORE ELECTRICITY COMPANY LTD. Vs. SHIVAKUMARA. V
|
December 5, 2018 |
THE DIVISION CONTROLLER BMTC, NORTH DIVISION, T.T.M.C., BMTC BUS STAND BUILDING, YESHWANTHPUR, BENGALURU Vs. SRI A. RAVIKUMAR S/O AKKULAPPA
|
July 4, 2018 |
THE DIVISIONAL CONTROLLER N.E.K.R.T.C. Vs. GURUNATH S/O SHARANAPPA
|
September 20, 2018 |
THE DIVISIONAL CONTROLLER NEKRTC Vs. SITARAM
|
October 26, 2018 |
THE DIVISIONAL CONTROLLER NEKRTC, BIJAPUR DEPOT BIJAPUR Vs. GOURAMMA AND OTHERS
|
January 12, 2018 |
THE DIVISIONAL CONTROLLER, N.W.K.R.T.C. BELAGAVI DIVISION AND OTHERS Vs. MRS. SHWETA @ BASAMMA AND OTHERS
|
April 23, 2018 |
THE DIVISIONAL CONTROLLER, NORTH Vs. SMT. PARVATAMMA AND OTHERS
|
January 23, 2018 |
THE DIVISIONAL CONTROLLER, NWKRTC Vs. SHRI SHRINIVAS S/O. SIDDAPPA NARGUND
|
May 31, 2018 |
THE DIVISIONAL MANAGER AND OTHERS Vs. SHRI. ADIVEPPA MALAPPA TATAPATTI AND OTHERS
|
March 12, 2018 |
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED DAVANAGERE Vs. RANGANATH AND ANOTHER
|
January 11, 2018 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SHASHIKALA SHETTY AND ORS.
|
July 12, 2018 |
THE EDUCATION SOCIETY, RABKAVI AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
|
March 7, 2018 |
THE EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT AND OTHERS Vs. SHREE DURGA CONSTRUCTIONS (P) LTD.
|
August 28, 2018 |
THE EXECUTIVE ENGINEER, EL. O & M DIVISION, HESCOM LTD. AND OTHERS Vs. SRI. MANJUNATH AND OTHERS
|
March 2, 2018 |
THE EXECUTIVE ENGINEER, KEB (GESCOM) & ORS. Vs. LAXUMAN & ANR.
|
January 5, 2018 |
THE GAVIPURAM EXTENSION HOUSE BUILDING CO Vs. THE STATE OF KARNATAKA AND OTHERS
|
August 30, 2018 |
THE KARNATAKA HOUSING BOARD CAUVERY BHAVAN BANGALORE Vs. MR. DERRICK DSA SINCE DECEASED BY HIS LEGAL REPRESENTATIVES AND OTHERS
|
August 16, 2018 |
THE KASTURBA MEDICAL COLLEGE, MADHAV NAGAR, MANIPAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 4, 2018 |
THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND OTHERS Vs. SRI. MANAPPA AND ANOTHER
|
April 3, 2018 |
THE MANAGEMENT OF DR. B.R. AMBEDKAR EDUCATIONAL TRUST (REGD.), BHADRAVATHI TOWN, SHIMOGA DISTRICT Vs. S. RAJKUMAR AND OTHERS
|
March 23, 2018 |
THE MANAGEMENT OF M/S. NATIONAL CHILDREN SCHOOL NO.10 Vs. SMT. PRATIBHA DAISY NO.16/1
|
July 19, 2018 |
THE MANAGEMENT OF M/S. POWERGEAR LTD. Vs. POWERGEAR EMPLOYEES UNION (R)
|
September 17, 2018 |
THE MANAGEMENT OF M/S. SANKHLA INDUSTRIES AND OTHERS Vs. MR. HANUMANTHA RAJU AND OTHERS
|
July 11, 2018 |
THE MANAGEMENT OF NWKRTC Vs. SIKANDAR S/O MAHAMUL NADAF
|
February 28, 2018 |
THE MANAGEMENT OF SANMAN VEGETARIAN Vs. SRI. SHEKAR, S/O CHANNABASAPPA
|
June 15, 2018 |
THE MANAGER RELIANCE GENERAL INS. CO. LTD. Vs. SMT. PREMA AND OTHERS
|
April 3, 2018 |
THE MANAGER RELIANCE GIC LTD. Vs. AMEENABI AND OTHERS
|
October 22, 2018 |
THE MANAGING DIRECTOR Vs. SMT. SHANTAVVA @ SHANTABAI AND OTHERS
|
October 25, 2018 |
THE MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. PADMAMMA AND OTHERS
|
March 5, 2018 |
THE MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. SMT K PRAMILAMMA AND OTHERS
|
October 22, 2018 |
THE MANAGING DIRECTOR BMTC Vs. SRI SURESH
|
March 22, 2018 |
THE MANAGING DIRECTOR K.S.R.T.C. MOTOR CLAIMS HUB DOUBLE ROAD Vs. SRI. ERAPPA S/O DODDAMUNISHAMAPPA AND OTHERS
|
July 26, 2018 |
THE MANAGING DIRECTOR KSRTC Vs. SRI. R.T. SWAMY
|
April 9, 2018 |
THE MANAGING DIRECTOR, K.S.R.T.C AND OTHERS Vs. SRI NADDIBORAIAH AND OTHERS
|
September 17, 2018 |
THE MANAGING DIRECTOR, NWKRTC, GOKUL ROAD, HUBLI Vs. SMT. SAVITA W/O SHIVANAND VIBHUTI AND OTHERS
|
January 10, 2018 |
THE MODERN CONSTRUCTION COMPANY PVT. LTD. Vs. THE KARNATAKA POWER CORPORATION LIMITED AND OTHERS
|
September 7, 2018 |
THE MYSORE KIRLOSKAR WORKERS CO Vs. THE OFFICIAL LIQUIDATOR, M/S MYSORE KIRLOSKAR LTD., (IN LIQN)
|
April 4, 2018 |
THE NEW INDIA ASSURANCE CO. LTD., BRANCH OFFICE KOLAR THROUGH REGIONAL OFFICE Vs. MUNIRAJU S/O SRINIVASA AND ANR.
|
June 6, 2018 |
THE NEW INDIA INSURANCE CO. LTD Vs. SMT. BORAMMA AND OTHERS
|
August 2, 2018 |
THE ORIENTAL INSURANCE CO. LTD Vs. SRI. B. MANI
|
January 19, 2018 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SRI. K. SUDHAKAR KAMATH AND OTHERS
|
September 15, 2018 |
THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER Vs. SRI. JAGANATHA AND OTHERS
|
April 11, 2018 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SRI. RAMAREDDY AND OTHERS
|
June 28, 2018 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. ADILAKSHMAMMA AND OTHERS
|
January 9, 2018 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MR. MOHAMMED & ORS.
|
September 4, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ELECTRONICS FOR IMAGING INDIA PVT. LTD.
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August 2, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. E4E BUSINESS SOLUTIONS INDIA PVT. LTD.
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August 1, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ACI WORLD WIDE SOLUTIONS PVT. LTD.
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July 24, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. LOGICA PVT. LTD.
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July 24, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. IGS IMAGING SERVICES (I) PVT. LTD.
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July 25, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. MRS. VANAJA MATTHEN
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October 30, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. AROWANA CONSULTING LTD.
|
June 21, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. BROADCOM COMMUNICATIONS TECHNOLOGIES PVT. LTD.
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. CITRIX R AND D INDIA PVT. LTD.
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. GLOBAL E
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. AMD INDIA PVT. LTD.
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. GT NEXUS SOFTWARE PVT. LTD., THE SIRIUS, 69/3, MILLERS ROAD, BENGALURU
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ESSENTRA INDIA PVT. LTD.
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July 17, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. KHIVRAJ MOTORS
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July 17, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. HEWLETT
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July 30, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PVT. LTD.
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July 17, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. CONTROL COMPONENT INDIA PVT. LTD.
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July 17, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S ACUSIS SOFTWARE INDIA PVT. LTD., NO.17/2, DOLLARS CHAMBERS LALBAGH ROAD BENGALURU
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July 2, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. LOGIX MICROSYSTEMS LTD.
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July 3, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ACUSIS SOFTWARE INDIA PVT. LTD.
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June 28, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. E4E BUSINESS SOLUTIONS INDIA PVT. LTD.
|
June 28, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. BROADCOM COMMUNICATIONS TECHNOLOGIES PVT. LTD.
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June 29, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ANALOG DEVICES INDIA PVT. LTD.
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June 29, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. IDS SOFTWARE SOLUTIONS INDIA PVT. LTD.
|
July 2, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. AXA BUSINESS SERVICES PVT. LTD.
|
June 28, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. BROCADE COMMUNICATION SYSTEMS PVT. LTD.
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June 28, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. ACI WORLD WIDE SOLUTIONS PVT. LTD.
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July 17, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. APTEAN SOFTWARE INDIA P. LTD., (FORMERLY CDC SOFTWARE INDIA P. LTD.)
|
July 6, 2018 |
THE PR. COMMISSIONER OF INCOME Vs. M/S. BUSINESS PROCESS OUTSOURCING (INDIA) PVT. LTD.
|
August 28, 2018 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. SUPPORT. COM INDIA PRIVATE LTD., (ERSTWHILE SUPPORTSOFT INDIA PVT. LTD.)
|
July 4, 2018 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. NOVELL SOFTWARE DEVELOPMENT [INDIA] PVT LTD.
|
July 4, 2018 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. GOLDMAN SACHA SERVICES P. LTD.
|
August 1, 2018 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. CORE OBJECTS INDIA PVT. LTD.
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August 2, 2018 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. AXA BUSINESS SERVICES PVT. LTD.
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August 8, 2018 |
THE PR. COMMISSIONER OF INCOME TAX & ANR. Vs. M/S. TEKTRONIX ENGINEERING DEVT. INDIA P. LTD.
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July 24, 2018 |
THE PR. COMMISSIONER OF INCOME TAX 5TH FLOOR Vs. M/S AMBA RESEARCH INDIA PVT. LTD. 12TH FLOOR
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July 31, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. INTEVA PRODUCTS INDIA AUTOMOTIVE PVT. LTD.
|
August 7, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. AROWANA CONSULTING LTD.
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August 2, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. CITRIX R & D INDIA PVT. LTD.
|
July 4, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. IKANOS COMMUNICATION INDIA PVT. LTD.
|
July 4, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. AROWANA CONSULTING PVT. LTD.
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July 2, 2018 |
THE PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. CURAM SOFTWARE INTERNATIONAL PVT LTD.
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July 6, 2018 |
THE PR. COMMISSIONER OF INCOME TAX C.R.BUILDING Vs. M/S. GURU NITHYANANDA CREDIT CO
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July 9, 2018 |
THE PR. COMMISSIONER OF INCOME TAX CIT (A) 5TH FLOOR, BMTC BUILDING, 80 FEET ROAD, KORAMANGALA, BENGALURU Vs. M/S EVRY INDIA PVT. LTD., (FORMERLY KNOWN AS SPAN INFOTECH (INDIA) PVT. LTD.)
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July 2, 2018 |
THE PR. COMMISSIONER OF INCOME TAX CIT(A) AND ANOTHER Vs. M/S DECCAN MINING SYNDICATE PVT. LTD.
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June 21, 2018 |
THE PR. COMMISSIONER OF INCOME TAX CIT(A) AND ORS. Vs. M/S. HEWLETT PACKARD GLOBAL SOFT PVT. LTD.
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June 28, 2018 |
THE PR. COMMISSIONER OF INCOME TAX CIT(A) AND ORS. Vs. M/S. BANK NOTE PAPER MILL INDIA PVT. LTD.
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June 21, 2018 |
THE PR. COMMISSIONER OF INCOME TAX CIT(A) AND OTHER Vs. M/S FLEXTRONICS TECHNOLOGIES (INDIA) PVT. LTD.
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June 28, 2018 |
THE PR. COMMISSIONER OF INCOME TAX KORAMANGALA Vs. M/S. CYPRESS SEMICONDUCTORS TECHNOLOGY INDIA PVT. LTD.
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August 16, 2018 |
THE PR. COMMISSIONER OF INCOME TAX, CIT(A) AND ORS. Vs. M/S. LOGICA PVT. LTD.
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June 28, 2018 |
THE PR.COMMISSIONER OF INCOME Vs. M/S. CERNER HEALTHCARE SOLUTIONS PVT. LTD.
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August 28, 2018 |
THE PRESIDENT Vs. THE GENERAL MANAGER
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May 28, 2018 |
THE PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT Vs. DR. C. L. UMESH REDDY
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August 1, 2018 |
THE PRL.COMMISSIONER OF INCOME Vs. M/S. K. MOHAN & COMPANY (EXPORTS) PVT. LTD.
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July 23, 2018 |
THE PROPRIETOR Vs. THE MARKETING DIRECTOR
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January 24, 2018 |
THE REGIONAL MANAGER Vs. RAKSHITH
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September 5, 2018 |
THE REGIONAL MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SRI ANNAPPA AND OTHER
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June 1, 2018 |
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOGTE TEXTILES LTD.
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June 21, 2018 |
THE REGISTRAR, VISVESWARAIAH TECHNOLOGICAL UNIVERSITY Vs. STATE THROUGH BELAGAVI RURAL POLICE STATION
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June 14, 2018 |
THE RELIANCE GENERAL INSURANCE CO. LTD. Vs. VENKATESHAIAH K.
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January 18, 2018 |
THE SECRETARY MALNAD TECHNICAL EDUCATION SOCIETY AND ANOTHER Vs. SRI. H.M. THIMMEGOWDA AND ANOTHER
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October 30, 2018 |
THE SECRETARY, CHINKURALI GRAMA PANCHAYAT AND ANOTHER Vs. SRI. TATHEGOWDA AND OTHERS
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May 30, 2018 |
THE STATE OF KARNATAKA Vs. MEHRAJ HUSSAIN @ MIRAJBIN, MANJURU HUSSAIN AND ORS.
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May 29, 2018 |
THE STATE OF KARNATAKA Vs. SRI CHALAPATHI AND ORS.
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January 10, 2018 |
THE STATE OF KARNATAKA Vs. CEETA INDUSTRIES LIMITED
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August 10, 2018 |
THE STATE OF KARNATAKA AND OTHERS Vs. MR. P. KRISHNAPPA
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September 14, 2018 |
THE STATE OF KARNATAKA BY ITS SECRETARY AND OTHERS Vs. SRI. A.S. KATTI MANDAIAH
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June 8, 2018 |
THE STATE OF KARNATAKA BY K.R. TRAFFIC POLICE, MYSURU Vs. YOGESH S/O JAVARAIAH
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June 21, 2018 |
THE STATE OF KARNATAKA BY MOLKARMURU POLICE STATION Vs. RAJU S/O GOVINDAPPA
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February 5, 2018 |
THE STATE OF KARNATAKA, BY ITS SECRETARY TO GOVERNMENT, PRIMARY AND SECONDARY EDUCATION, M.S. BUILDING AND OTHERS Vs. CHANDRASHEKARAIAH C.N. AND OTHERS
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June 8, 2018 |
THE UNION OF INDIA AND OTHERS Vs. T VENKATESH AND OTHERS
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August 30, 2018 |
THE WORKMEN OF B.E.M.L. CANTEEN Vs. B.E.M.L. LTD.
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March 22, 2018 |
THEERTHESH AND OTHERS Vs. STATE OF KARNATAKA
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May 30, 2018 |
THEETHIRA N APPACHU @ TITIRA N APPACHU Vs. STATE OF KARNATAKA
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July 26, 2018 |
THIMANNA SON OF CHANDRAPPA Vs. STATE OF KARNATAKA
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October 22, 2018 |
THIMMA REDDY @ PORANTALU THIMMA REDDY Vs. STATE OF KARNATAKA
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February 9, 2018 |
THIMMAIAH Vs. SPECIAL DEPUTY COMMISSIONER, BANGLORE AND OTHERS
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February 20, 2018 |
THIMMAIAH S/O SUGAPPA Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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February 17, 2018 |
THIMMAIAH, S/O LATE CHIKKANNA Vs. PALLAVI, D/O PRAKASH
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January 31, 2018 |
THIMMAKKA Vs. GANGAMMA
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June 8, 2018 |
THIMMAPPA Vs. STATE OF KARNATAKA
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May 17, 2018 |
THIMMAPPA @ THIMMABHOVI @ THIMMARAJA Vs. STATE BY CHANNAGIRI POLICE DAVANAGERE
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November 22, 2018 |
THIMMAPPA J G Vs. ASSISTANT COMMISSIONER SAKALESHPURA SUB-DIVISION
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January 24, 2018 |
THIMMAPPA S/O HANUMANTHAIAH Vs. STATE OF KARNATAKA
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August 10, 2018 |
THIMMARAYA REDDY Vs. KARNATAKA COOPERATIVE MILK PRODUCERS FEDERATION LIMITED
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December 12, 2018 |
THIMMARAYAPPA SINCE DECEASED BY LRS S/O GIRIGA @ CHIKKAGIRIGA Vs. HEMANNA BY LEGAL REPRESENTATIVES
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December 5, 2018 |
THIMMEGOWDA Vs. STATE OF KARNATAKA
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January 27, 2018 |
THIMMEGOWDA S/O KEMPEGOWDA Vs. STATE OF KARNATAKA
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November 13, 2018 |
THIPPARAJU S/O SIDDAPPA HAWALDAR Vs. STATE OF KARNATAKA THROUGH NETAJI NAGAR POLICE
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April 16, 2018 |
THIPPESHA C Vs. STATE OF KARNATAKA
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December 21, 2018 |
THIPPESWAMY S/O HANUMANTHAPPA Vs. MANAGING DIRECTOR B M T CLABIC
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November 23, 2018 |
THIRAKALA SIVA @ SHIVA KRISHNA Vs. MANJUNATHA REDDY S/O CHINNASWAMY REDDY AND ANOTHERS
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June 5, 2018 |
THIRUMALA C R W/O DR SANDEEP R Vs. STATE OF KARNATAKA DEPARTMENT OF HEALTH AND FAMILY WELFARE VIKASA SOUDHA
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July 26, 2018 |
THIRUPATHI S/O YANKAPPA Vs. STATE OF KARNATAKA BY WEST POLICE STATION
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April 24, 2018 |
THOLASAMMA Vs. RUDRANNA
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April 10, 2018 |
THOMAS ASHOK ISSAC Vs. THE STATE OF KARNATAKA AND ORS.
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February 21, 2018 |
THOMAS S/O ANTONY Vs. STATE OF KARNATAKA
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June 14, 2018 |
THOMASAPPA S/O CHINNAPPA GOUDAR Vs. THE STATE OF KARNATAKA
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March 8, 2018 |
THRUPATHI ENTERPRISES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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April 9, 2018 |
THULASI @ THULASIRAM Vs. K NAGARAJAN
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January 18, 2018 |
THYGARAJU S/O. LATE RANGANATH Vs. STATE OF KARNATAKA
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July 16, 2018 |
THYSEENKRUPP ELEVATOR (INDIA) PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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April 24, 2018 |
TIMES INNOVATIVE MEDIA LTD Vs. SERVE AND VOLLEY OUTDOOR ADVERTISING PVT LTD
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October 29, 2018 |
TIMMANA GOWDA Vs. MINISTRY OF DEFENCE GOVERNMENT OF INDIA
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October 11, 2018 |
TIPPANNA AND OTHERS Vs. MOHAMMAD IMRAS AND OTHERS
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March 19, 2018 |
TIPPANNA S/O HANMANTH Vs. NINGAMMA W/O TIPPANNA
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March 19, 2018 |
TIPPANNA, BY LRS SHIVARAYA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
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April 13, 2018 |
TIRAKAPPA Vs. STATE OF KARNATAKA REP BY STATE PUBLIC PROSECUTOR
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April 17, 2018 |
TNT INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER AND CHAIRMAN REGIONAL TRANSPORT AUTHORITY BANGALORE URBAN DISTRICT
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October 25, 2018 |
TOPAJI S/O TIKARAM JORAPUR Vs. M CHANDRASHEKARIAH
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November 2, 2018 |
TOTO OUTSOURCING SOLUTIONS PRIVATE LIMITED Vs. STATE OF KARNATAKA
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July 18, 2018 |
TOWNSHIP PROMOTERSA REGISTERED PARTNERSHIP FIRM HAVING ITS OFFICE Vs. MANTRI PROMOTERS A REGISTERED PARTNERSHIP FIRM
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August 27, 2018 |
TOYOTA KIRLOSKAR MOTOR (P) LTD Vs. COMMISSIONER OF INCOME TAX LTU, JSS TOWERS, BANGALORE
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August 6, 2018 |
TRANSACTION ANALYSTS Vs. MR. D DEVARAJ
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December 7, 2018 |
TRANSASIA BIO-MEDICALS LTD Vs. STATE OF KARNATAKA
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February 21, 2018 |
TRANSVAHAN TECHNOLOGIES INDIA PVT LTD Vs. SEPSON INDIA PVT LTD
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August 1, 2018 |
TRIPHASE PHARMACEUTICALS PRIVATE LIMITED Vs. OMEGA SCIENTIFIC INSTRUMENTS PRIVATE LIMITED
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February 15, 2018 |
TRISHUL ARECANUT GRANUELS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL TAX
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June 14, 2018 |
TRISHUL DEVELOPERS Vs. STATE OF KARNATAKA
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September 4, 2018 |
TSHIBAMBULA JENNIFER KABANTOBELU Vs. STATE OF KARNATAKA
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April 3, 2018 |
TUKARAM VITTAL MORE AND OTHERS Vs. THAHERA AND OTHERS
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March 7, 2018 |
TULASAPPA S/O NARAYAN DASAR Vs. SMT. INDRAWWA W/O TULASAPPA DASAR
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April 25, 2018 |
U M JAYARAME GOWDA Vs. U M PAVITHRA
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December 11, 2018 |
U MALLIKARJUNA S/O VEERANNA Vs. MANAGEMENT OF STUMPP SCHULE AND SOMAPPA LTD
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April 4, 2018 |
U V JANARDHAN IYER S/O LATE VARADARAJA IYENGAR Vs. U R SAMPAT IYENGAR
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September 10, 2018 |
UDACHAPPA FAKIRAPPA KENGAR Vs. STATE BY NAREGAL P S REPRESENTED BY PUBLIC PROSECUTOR
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June 18, 2018 |
UDAY S/O ASHOK MADIVALAR Vs. STATE OF KARNATAKA
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October 10, 2018 |
UDAYAKUMAR SHETTY Vs. THE STATE OF KARNATAKA AND OTHERS
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July 4, 2018 |
UGOCHUKWU VICTOR NWAOSU Vs. STATE OF KARNATAKA BY KORAMANGALA POLICE STATION
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February 7, 2018 |
UJWAL S/O MANIKCHAND SHAHA Vs. BHARATI W/O UJWAL SHAHA
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April 6, 2018 |
ULLALTHI AMMANAVARA DAIVASTHANA AND OTHERS Vs. A.C. KURIAN AND OTHERS
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February 14, 2018 |
UMA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY JHANSI LAKSHMI BAI ROAD MYSORE
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July 10, 2018 |
UMA Vs. RELIANCE GEN INS CO LTD
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June 28, 2018 |
UMA RAGHU W/O RAGHU Vs. MAMTAZ W/O LATE SYED
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October 3, 2018 |
UMA W/O LATE CHAKRAVARTHY Vs. SUB-INSPECTOR OF POLCIE
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October 3, 2018 |
UMADEVI Vs. UNION OF INDIA REPRESENTED BY GENERAL MANAGER
|
October 30, 2018 |
UMESH ISWAR NAIK Vs. STATE OF KARNATAKA AND OTHERS
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July 31, 2018 |
UMESH KUMAR.K Vs. THE STATE OF KARNATAKA
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March 8, 2018 |
UMESH S/O LATE HANUMANTHAIAH Vs. NEW INDIA ASSURANCE CO LTD
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October 4, 2018 |
UMESH S/O NAGAYYA SWAMY Vs. STATE OF KARNATAKA
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April 24, 2018 |
UMESHA K Vs. STATE OF KARNATAKA
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June 18, 2018 |
UNION BUILDERS AND DEVELOPERS Vs. INCOME TAX OFFICER
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November 23, 2018 |
UNION OF INDIA Vs. MR. ANKUR GUPTA
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September 4, 2018 |
UNION OF INDIA Vs. BIDAR SAHAKARA SAKKARE KARKHANE LTD
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March 23, 2018 |
UNION OF INDIA Vs. T DANAPPA
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August 20, 2018 |
UNION OF INDIA Vs. AJJAPPA
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November 19, 2018 |
UNION OF INDIA Vs. ASIM SHARIFF
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March 26, 2018 |
UNION OF INDIA Vs. BANDAYYA
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March 26, 2018 |
UNION OF INDIA Vs. R. PRABHU
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March 20, 2018 |
UNION OF INDIA Vs. YALLU BAI
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October 23, 2018 |
UNION OF INDIA AND OTHERS Vs. M/S. A1 MADINA TOURS AND TRAVELS
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June 22, 2018 |
UNION OF INDIA BY R.P.F. SOUTHERN RAILWAY Vs. A.R. RAMESH AND OTHERS
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September 15, 2018 |
UNION OF INDIA REP BY DEPUTY CHIEF ENGINEER (LAW) Vs. MOHITE RAMAPPA BOODAPPA
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April 12, 2018 |
UNION OF INDIA REP BY ITS EXECUTIVE ENGINEER TELEC Vs. S B LAL
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March 22, 2018 |
UNION OF INDIA REPRESENTED BY ITS SECRETARY Vs. R K KULKARNI
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November 27, 2018 |
UNION OF INDIA, REPRESENTED BY GENERAL MANAGER, SO Vs. M DEVAPRASAD & OTHERS
|
May 28, 2018 |
UNION PUBLIC SERVICE COMMISSION (UPSC) Vs. A LOKESHA S/O ARENINGAPPA
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September 14, 2018 |
UNIT RUN CANTEEN Vs. OFFICE OF THE REGIONAL PROVIDENT FUND
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December 24, 2018 |
UNITED BREWERIES LTD , UB TOWER, UB CITY Vs. SOM DISTILLERIES & BREWERIES LTD
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April 20, 2018 |
UNITED INDIA INSURANCE CO , LTD Vs. ISAMMA W/O LATE AHAMAD KUNHI
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September 19, 2018 |
UNITED INDIA INSURANCE CO , LTD Vs. VIJAYLAXMI W/O LATE SUNIL @ KALYANRAO KULKARNI
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January 12, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. NEETA W/O RANJEET PATIL
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July 3, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. VIDYAWATI W/O MALLIKARJUNA CHANGLERI
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July 18, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. K TULASI
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January 16, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. KAVITHA
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February 15, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA S/O MARAPPA
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November 23, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. SIDDALINGAIAH @ SIDDALINGAPPA
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June 28, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. ROOPA D
|
June 25, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. BHAGIRATHI
|
October 10, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. POORNIMA S P
|
April 19, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. A SRINIVASAN
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March 23, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. VENKATALAKSHMI W/O LATE R RAMESH
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March 6, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. NAGARAJ S/O VEERABHADRAPPA KUBASAD
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January 18, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. SULYA @ SULIANNA POOJARY S/O RAMA POOJARY
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February 27, 2018 |
UNITED INDIA INSURANCE CO LTD , SHIMOGA BRANCH Vs. BABU LAL
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April 20, 2018 |
UNITED INDIA INSURANCE CO LTD REPRESENTED ITS MANAGER Vs. T SARASAMMA
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October 4, 2018 |
UNITED INDIA INSURANCE CO. LTD. Vs. KRISHNA NAIK AND OTHERS
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March 5, 2018 |
UNITED INDIA INSURANCE CO., LTD. Vs. SRI. VEERU. R AND OTHERS
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September 19, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALACHANDRA V PAWAR
|
June 22, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M.E. MANJUNATH AND OTHERS
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September 3, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAMLA
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December 21, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUHAS R. REDDY
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August 10, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED, SURATHKAL, MANGALORE TALUK Vs. NARAYANA AND OTHERS
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January 10, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MAHALAKSHMI
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September 11, 2018 |
UNITED PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs. STATE OF KARNATAKA & ORS
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April 2, 2018 |
UNITED SPIRITS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS
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January 9, 2018 |
UNIVERSAL MEDIA CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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February 27, 2018 |
UNIVERSITY OF MYSORE Vs. H T KRISHNEGOWDA
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February 26, 2018 |
UPPARA NAGAPPA @ NAGAPPA AND OTHERS Vs. STATE OF KARNATAKA
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September 15, 2018 |
URBAN DEVELOPMENT AUTHORITY, BIDAR BY ITS COMMISSIONER Vs. THE INCOME TAX OFFICER WARD
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March 2, 2018 |
URC CONSTRUCTIONS PRIVATE LIMITED Vs. HABITAT PRAGNYA PROPERTIES PRIVATE LIMITED
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April 13, 2018 |
USHA GOPAL GOWDA Vs. M T THARANATH
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October 12, 2018 |
USHA PEN MART Vs. MOOLCHAND S/O OTTEMAL
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April 17, 2018 |
UTTAPPA T.A @ SABU Vs. THE STATE OF KARNATAKA
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February 6, 2018 |
V D SUVARNA, D/O C DASAPPA, Vs. STATE OF KARNATAKA
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June 1, 2018 |
V G ASHWATHAPPA @ ASHWATHA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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December 11, 2018 |
V G NISCHAY Vs. STATE OF KARNATAKA
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March 9, 2018 |
V HARIKRISHNAN Vs. RAGHUNATH REDDY
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March 26, 2018 |
V HARIKRISHNAN Vs. STATE OF KARNATAKA AND OTHER
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September 11, 2018 |
V JAYAKUMAR Vs. ASSISTANT REGIONAL TRANSPORT OFFICER ELECTRONIC CITY
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December 11, 2018 |
V K A CONSTRUCTIONS Vs. CHAIRMAN & MANAGING DIRECTOR, HINDUSTAN AERONAUTICS LIMITED
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September 20, 2018 |
V KRISHNAPPA S/O LATE VENKATAPPA Vs. J C GANGALAKSHMAIAH S/O CHIKKAKALASAIAH
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May 17, 2018 |
V L JAYALAKSHMI Vs. V L BALAKRISHNA
|
August 29, 2018 |
V LAXMIKANTH Vs. GOVERNMENT OF KARNATAKA PRINCIPAL SECRETARY TO FOOD
|
July 17, 2018 |
V M CONSTRUCTIONS Vs. L LOKESH BABU
|
November 13, 2018 |
V M KAREKAR Vs. STATE OF KARNATAKA BY ITS MADHUGIRI POLICE STATION
|
September 10, 2018 |
V N UPENDRA KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION REP BY
|
April 11, 2018 |
V NAGABHUSHAN Vs. N K CONSTRUCTIONS
|
October 1, 2018 |
V NAGENDRA Vs. EXECUTIVE OFFICER
|
February 26, 2018 |
V NAGESH S/O VENKATESHAPPA Vs. UNITED INDIA INSURANCE CO LTD
|
August 9, 2018 |
V P RAJANNA Vs. STATE OF KARNATAKA
|
July 19, 2018 |
V PADMA VISHALAKSHI W/O LATE RAMAKRISHNA Vs. YAMANURAPPA @ YAMANAPPA S/O DURUGAPPA LINGASGUR
|
July 19, 2018 |
V R NAGENDRA GUPTA S/O LATE V RAJAGOPALA SETTY Vs. BINDU DEVELOPERS
|
November 15, 2018 |
V RAMACHANDRAN Vs. STATE OF KARNATAKA
|
February 1, 2018 |
V RAVIKUMAR S/O VENKATAPPA Vs. REGIONAL OFFICER MINISTRY OF ROAD TRANSPORT & HIGHWAYS
|
July 16, 2018 |
V S KANTHAMMA @ KANTHAMANI Vs. UNITED INDIA INSURANCE CO LTD
|
June 6, 2018 |
V SHARADA Vs. GANGAMMAARULUMALIGAIAH
|
December 4, 2018 |
V THYAGARAJU S/O VENKATESH Vs. UNIVERSAL SAMPO GENERAL INSURANCE COMPANY LTD
|
September 18, 2018 |
V VIJAYALAKSHMI Vs. PUTTAMMA
|
November 27, 2018 |
V VINOD D KAMATH Vs. PREETH HEGDE
|
June 11, 2018 |
V. ARUN KUMAR Vs. LEO PERNEDEZ B. AND OTHERS
|
June 27, 2018 |
V. BHARATH Vs. THE STATE OF KARNATAKA
|
September 24, 2018 |
V. KRISHNA AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 8, 2018 |
V. NAGARAJ Vs. BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.
|
June 4, 2018 |
V. PRAVEEN KUMAR Vs. GOTTIPATI BALAKRISHNA AND OTHERS
|
October 9, 2018 |
V. SHIVAKUMAR Vs. THE STATE BY NYAMATHI POLICE HONNALI TALUK
|
October 9, 2018 |
V. SOMYASHREE Vs. DIRECTOR OF TREASURIES
|
December 17, 2018 |
VADDEMAHADEVI W/O LATE VADDE MALLIKARJUNA Vs. K BHEEMA REDDY S/O KRISHNAPPA
|
July 25, 2018 |
VAGISH S/O BASAVARAJ HITTALMANI Vs. GEETADEVI
|
September 14, 2018 |
VAIBHAV S/O MAHANTESH HAVANAGI Vs. NIL
|
September 6, 2018 |
VAMSI T N Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
|
January 16, 2018 |
VANISHREE, W/O S R VISHWANATH Vs. INDIAN FARMERS FERTILISERS CO-OPERATIVE LIMITED
|
January 30, 2018 |
VANITH P KULKARNI Vs. KUMARSWAMY
|
August 31, 2018 |
VAPI CARE PHARMA PVT LTD Vs. STATE OF KARNATAKA
|
September 5, 2018 |
VARADA ELECTRICALS Vs. R J RISHIKIRAN PROJECTS PVT LTD
|
April 13, 2018 |
VARADARAJ R. Vs. STATE OF KARNATAKA
|
February 16, 2018 |
VARADARAJU AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
February 20, 2018 |
VARSHA S V Vs. IFFCO TOKIO GEN INS CO LTD
|
March 22, 2018 |
VARUN HEMARAJU S/O HEMARAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
June 20, 2018 |
VASANT LAXMAN AKALWADI Vs. SUBBARAJU
|
July 19, 2018 |
VASANT SHANKAR KHOT Vs. STATE OF KARNATAKA
|
February 27, 2018 |
VASANTH KUMAR S/O VASANTH @ THIMMAIAH Vs. STATE BY AMRUTHUR POLICE
|
July 11, 2018 |
VASANTH NAIK Vs. SURESHA S
|
March 6, 2018 |
VASANTH S/O LAXMAN YELIGAR Vs. KARABASAPPA
|
February 23, 2018 |
VASANTHA AMIN Vs. SHEKARA N H
|
August 29, 2018 |
VASANTHA W/O LATE SIDDAMALLAIAH Vs. STATE OF KARNATAKA & ORS.
|
May 2, 2018 |
VASANTHKUMAR Vs. P.K. DORESWAMY AND ANOTHER
|
January 3, 2018 |
VASAVADATTA CEMENT Vs. THE STATE OF KARNATAKA
|
March 27, 2018 |
VASHIM PASHA @ VASHIM Vs. STATE OF KARNATAKA
|
January 25, 2018 |
VASU MACHA KHARVI Vs. STATE OF KARNATAKA
|
March 1, 2018 |
VASU S/O SOMAPPA LAMANI Vs. STATE OF KARNATAKA
|
November 5, 2018 |
VASUDEV @ MAMA S/O TULAJANASA KATIGAR Vs. STATE OF KARNATAKA
|
January 4, 2018 |
VASUDEVA RAO Vs. C. SRINIVAS RAO
|
August 13, 2018 |
VASUMATHI SINGHVI W/O UMED RAJ SINGHVI Vs. DLF SOUTHERN HOMES PRIVATE LIMITED
|
August 8, 2018 |
VAYAM TECHNOLOGIES LIMITED Vs. KALKI COMMUNICATION TECHNOLOGIES PVT LTD
|
April 11, 2018 |
VEDANTA LIMITED Vs. UNION OF INDIA AND OTHERS
|
September 17, 2018 |
VEDAVATHI A SHETTY W/O LATE ARAVINDA KUMAR SHETTY Vs. STATE OF KARNATAKA BY CIRCLE INSPECTOR OF POLICE
|
March 15, 2018 |
VEENA HARISH Vs. STATE OF KARNATAKA
|
November 16, 2018 |
VEENA VISHAL KHANAPUR Vs. VISHAL S/O MARUTI KHANAPUR
|
October 30, 2018 |
VEERABASAVANAIKA S/O REVUNAIK Vs. SHOBHANA S/O RADHAKRISHNA
|
October 10, 2018 |
VEERABHADRAGOUDA DHARMAGOUDA PATIL AND OTHERS Vs. THE STATE OF KARNATAKA
|
June 15, 2018 |
VEERABHADRAPPA @ MAHADEVAPPA Vs. STATE OF KARNATAKA BY VIJAYANAGAR POLICE STATION
|
January 20, 2018 |
VEERABHADRESHWAR GARMENTS REGISTERED PARTNERSHIP FIRM,HUBBALLI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATNAKABOARD
|
December 20, 2018 |
VEERAMANI SHASTRI S/O LATE M KRISHNA SHASTRI Vs. BHARAT ELECTRONICS LIMITED
|
August 3, 2018 |
VEERANNA GOWDA AND OTHERS Vs. STATE BY KEMPEGOWDA NAGAR POLICE VISHVESHWARAPURAM SUB
|
October 10, 2018 |
VEERANNA S/O KALLAPPA WALI Vs. BASANAGOUDA
|
August 7, 2018 |
VEERAPPA S/O SOMAPPA KUMBAR AND OTHER Vs. NORTH WEST KARANTAKA ROAD
|
March 9, 2018 |
VEERENDRA POOJARI Vs. STATE OF KARNATAKA
|
June 15, 2018 |
VEERESH Vs. THE STATE OF KARNATAKA
|
June 1, 2018 |
VEERESH FINANCE CORPORATION (R), BY ITS P.A. HOLDER AND ASSISTANT MANGER, CHANABASAPPA, BAGALKOT Vs. SHIVAKUMAR
|
March 15, 2018 |
VELANKANI INFORMATION SYSTEMS PRIVATE LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
|
February 12, 2018 |
VELU G , S/O GANDHI Vs. STATE OF KARNATAKA BY COTTONPET POLICE
|
September 10, 2018 |
VEMANA INSTITUTE OF TECHNOLOGY (KARNATAKA REDDY JA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 27, 2018 |
VEMULA SUDHEER KUMAR Vs. DEPUTY COMMISSIONER
|
December 12, 2018 |
VENKAPPA Vs. NINGAWWA
|
November 13, 2018 |
VENKAPPA S/O BASAPPA MANTUR Vs. SHANKAR S/O RAMCHANDRA HIKADI
|
September 7, 2018 |
VENKATACHALA S/O TATTANUR VENKATAPPA Vs. STATE OF KARNATAKA
|
August 30, 2018 |
VENKATACHALAPATHY S/O LATE CHIKKAVENKATESHAPPA Vs. HARISH KUMAR V L S/O LAKSHMAIN ARAYANA V L
|
August 8, 2018 |
VENKATALAKSHMI Vs. STATE BY KENCHARALAHALLI
|
March 19, 2018 |
VENKATARAMAPPA @ CHINNA VENKATARAMANA Vs. STATE OF KARNATAKA
|
May 17, 2018 |
VENKATARAMN Vs. K. RAVINDRANATH ACHARYA
|
June 25, 2018 |
VENKATARAVANAPPA, S/O LATE PAPANNA AND OTHERS Vs. SMT. ASHWATHAMMA, W/O LATE NARAYANAPPA, HINDU,
|
February 2, 2018 |
VENKATASHAMAIAH Vs. NETHRAVATHI
|
January 12, 2018 |
VENKATASWAMY Vs. CHIEF OFFICER, TOWN MUNICIPAL COUNCIL, MANDYA DISTRICT AND ANOTHER
|
April 2, 2018 |
VENKATESH Vs. STATE OF KARNATAKA
|
December 12, 2018 |
VENKATESH Vs. MYSORE URBAN DEVELOPMENT AUTHORITY REP BY ITS COMM
|
April 20, 2018 |
VENKATESH Vs. STATE OF KARNATAKA
|
November 16, 2018 |
VENKATESH @ KUMAR @ RAMESH AND OTHERS Vs. THE STATE OF KARNATAKA
|
September 5, 2018 |
VENKATESH ALIAS VENKATAPPA Vs. UNION OF INDIA
|
April 17, 2018 |
VENKATESH MOURYA S/O PATALAPPA Vs. POLICE INSPECTOR UPPARPET POLICE STATION, BENGALURU
|
August 23, 2018 |
VENKATESH MURTHY ALIAS DASA Vs. STATE OF KARNATAKA
|
May 8, 2018 |
VENKATESH R DESAI REPRESENTED BY HIS POWER OF ATTORNEY HOLDER ARUN R DESAI Vs. PUSHPA HOSMANI AND ORS
|
October 26, 2018 |
VENKATESH RAJE URS Vs. STATE OF KARNATAKA BY SECRETARY TO GOVERNMENT
|
April 20, 2018 |
VENKATESH RAMA BHOVI Vs. POLICE CIRCLE INSPECTOR
|
August 7, 2018 |
VENKATESH S S/O LATE SIDDARAMAIAH Vs. STATE OF KARNATAKA, PRINCIPAL SECRETARY, LAW JUSTI
|
May 29, 2018 |
VENKATESH S/O BASSAPPA DORE Vs. STATE OF KARNATAKA
|
April 24, 2018 |
VENKATESH, S/O SHIVAIAH Vs. STATE OF KARNATAKA BY HUNSUR RURAL POLICE HUNSUR TALUK, MYSURU DISTRICT, KARNATAKA STATE REP BY PUBLIC PROSECUTOR
|
June 2, 2018 |
VENKATESHA @ ANTA Vs. STATE OF KARNATAKA
|
June 13, 2018 |
VENKATESHA @ VENKI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
|
January 24, 2018 |
VENKATESHWARA POWER PROJECT LTD Vs. YAMAKANAMARADI URBAN CO-OP SOCIETY LTD
|
December 12, 2018 |
VENKATESHWARA POWER PROJECT LTD Vs. YAMAKANMARADI URBAN CO-OP SOCIETY LTD
|
February 21, 2018 |
VENKATESHWARA REDDY B Vs. STATE OF KARNATAKA REP BY ITS UNDER SECRETARY
|
April 12, 2018 |
VENKATRAO S/O NARASINGRAO JITRI Vs. MOINUDDIN S/O SHIAIK AHMED
|
March 27, 2018 |
VENKATRATNAM NAIDU ADHIKARI Vs. A V BALASUBRAMANYALABIC
|
December 3, 2018 |
VENKAVVA AND OTHERS Vs. SABANNA AND OTHERS
|
February 21, 2018 |
VENKAYYA S/O BASAWARAJ INAMDAR Vs. STATE THROUGH, SHAHAPUR P S
|
April 2, 2018 |
VENU Vs. DISTRICT LEVEL CASTE VERIFICATION COMMITTEE
|
December 3, 2018 |
VENUGOPAL REDDY M. Vs. STATE AND ORS.
|
June 15, 2018 |
VESTAS WIND TECHNOLOGY INDIA PRIVATE LIMITED Vs. RAMGAD MINERALS & MINING PRIVATE LIMITED
|
January 30, 2018 |
VHBCS LAYOUT RESIDENTS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
|
June 26, 2018 |
VICE PRESIDENT & SECRETARY, HITACHI KOKI INIDA LTD Vs. K M DEVAIAH
|
January 25, 2018 |
VICTOR S/O LATE ARULDAS Vs. MANAGING DIRECTOR BMTC MOTOR CLAIMS HUB
|
March 13, 2018 |
VIDHYA Vs. STATE OF KARNATAKA
|
April 24, 2018 |
VIDYA W/O KALABASAPPA LAKKAM Vs. KALABASAPPA S/O SANGAPPA LAKKAM
|
December 6, 2018 |
VIDYALAKSHMI EDUCATIONAL SOCIETY Vs. VIJAY S/O KALAGOWDA PATIL
|
March 16, 2018 |
VIDYANIKETANA EDUCATIONAL SOCIETY (R) Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY
|
June 20, 2018 |
VIGNESH K S/O KAMALAKANNAN G Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAVI
|
August 6, 2018 |
VIGNESH SHETTY @ VIGGU Vs. STATE OF KARNATAKA
|
February 12, 2018 |
VIJAY Vs. STATE OF KARNATAKA
|
April 24, 2018 |
VIJAY @ VIJAYKUMAR Vs. STATE OF KARNATAKA
|
September 24, 2018 |
VIJAY GANGARAM HASURE Vs. COMMISSIONER FOR FOOD & CIVIL SUPPLIES
|
December 13, 2018 |
VIJAY ISHWAR JADHAV Vs. ULRICH BELCHIOR FERNANDES
|
March 7, 2018 |
VIJAY KUMAR G SULAKHE Vs. STATE OF KARNATAKA
|
September 10, 2018 |
VIJAY KUMAR K.R. Vs. STATE OF KARNATAKA
|
July 12, 2018 |
VIJAY MALLYA S/O LATE VITTAL MALLYA Vs. STATE BANK OF INDIA
|
October 5, 2018 |
VIJAYA EDUCATION TRUST (R) Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY
|
October 30, 2018 |
VIJAYA FERNANDEZ Vs. VIDYA
|
February 23, 2018 |
VIJAYA KUMAR Vs. THE STATE OF KARNATAKA BY MADANAYAKANAHALLI P.S. BENGALURU RURAL DISTRICT
|
February 17, 2018 |
VIJAYA MANAHTESH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
September 28, 2018 |
VIJAYADEVI Vs. SPECIAL LAND ACQUISITION OFFICER (REHABILITATION)
|
April 24, 2018 |
VIJAYAKUMAR S/O DURAGAPPA BIJAWAAD Vs. DEPUTY POLICE COMMISSIONER & SPECIAL EXECUTIVE MAGISTRATE
|
November 27, 2018 |
VIJAYALAXMI W/O KIRANKUMAR DODDAMANI Vs. KIRANKUMAR S/O HANAMANTHAPPA DODDAMANI
|
January 29, 2018 |
VIJAYALAXMI W/O SURESH UMRANI Vs. SURESH S/O MAHADEVAPPA UMRANI
|
November 23, 2018 |
VIJAYARAJU Vs. STATE BY ANAVATTI POLICE
|
January 31, 2018 |
VIJAYASHREEPURA KSHEMABIVRUDHI SANGHA Vs. STATE OF KARNATAKA
|
September 3, 2018 |
VIJAYKUMAR Vs. STATE OF KARNATAKA
|
February 16, 2018 |
VIJAYKUMAR Vs. STATE OF KARNATAKA
|
April 25, 2018 |
VIJAYKUMAR UPPIN S/O BASLINGAPPA UPPIN Vs. STATE OF KARNATAKALABIC
|
October 4, 2018 |
VIJAYLAKSHMI SHANKAR Vs. RAKSHODAYA CHITS PVT LTD
|
February 26, 2018 |
VIJETHA GOWDA K R S/O RAMESHA K Vs. DIVISIONAL CONTROLLER INTERNAL INSURANCE FUND
|
April 17, 2018 |
VIKAS B Vs. MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION
|
February 22, 2018 |
VIKAS KINI Vs. MANOHAR S KARANTH
|
March 16, 2018 |
VIKAS KUMAR @ VIKAS Vs. THE STATE OF KARNATAKA
|
August 27, 2018 |
VIKAS M Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
July 23, 2018 |
VIKRAM Vs. STATE OF KARNATAKA
|
July 9, 2018 |
VILOHITHA M Vs. KARNATAKA EXAMINATIONS AUTHORITY
|
July 31, 2018 |
VIMARSH DEVELOPMENT SOLUTIONS PVT LTD Vs. SYLVIA KARPAGAM
|
February 2, 2018 |
VINAY @ VINAY KUMAR Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER
|
April 9, 2018 |
VINAY D S/O DIWAKAR R Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
December 18, 2018 |
VINAYAK Vs. STATE OF KARNATAKA
|
September 11, 2018 |
VINAYAK @ GANESH @ JOGI S/O NAGARAJ Vs. STATE OF KARNATAKA BY CHAMRAJPETE POLICE
|
September 19, 2018 |
VINAYAK KRISHNA KALGUTKAR Vs. DWARAKA CREDIT CO-OP SOCIETY
|
February 27, 2018 |
VINAYAKA PUBLIC SCHOOLKAR Vs. REDDAPPA
|
January 19, 2018 |
VINAYAKA REDDY ALIAS MESTRI Vs. STATE OF KARNATAKA
|
September 3, 2018 |
VINAYAKA VIDHYA SAMSTHE Vs. STATE OF KARNATAKA
|
March 1, 2018 |
VINAYAKA. K.A Vs. STATE OF KARNATAKA
|
May 30, 2018 |
VINAYKUMAR B HADDANNAVAR S/O BHEEMAPPA HADDANAVAR Vs. STATE OF KARNATAKA BY HIGH GROUNDS POLICE STATION
|
February 8, 2018 |
VINITHA W/O LATE YOGISHKOTIAN Vs. DHARANAPPA GOWDA S/O THIMMAPPA GOWDA
|
April 17, 2018 |
VINOBANAGAR NAGARIKA HITHA RAKSHANA SAMITHI Vs. STATE OF KARNATAKA
|
October 29, 2018 |
VINODA @ SHEELA RAMACHANDRA RAIKAR Vs. SHARADA W/O HONNAPPA NAIK
|
February 19, 2018 |
VINODA ALIAS JAYASHREE Vs. ANAND R ODEYANPUR
|
March 15, 2018 |
VINODAMMA Vs. K C CHIKKANNA
|
November 15, 2018 |
VIP INDUSTRIES LTD , REP BY SANDEEP P JOGDANDE Vs. STATE OF KARNATAKA REP BY PRINCIPAL SECRETARY
|
April 24, 2018 |
VIPRAV BHASKAR RAJU Vs. STATE OF KARNATAKA
|
February 22, 2018 |
VIRUPANNA GOUDA DEVREDDY Vs. RAJESHWAR S/O APPARAO MANGA
|
April 13, 2018 |
VIRUPAXAPPA S/O YELLAPPA JAINAR Vs. VEERABHADRAPPA S/O GANGAPPA
|
January 12, 2018 |
VISHAKANTANAIKA Vs. ASSISTANT COMMISSIONER, HUNSUR SUB DIVISION
|
January 3, 2018 |
VISHAL AGARWAL S/O SAWARMAL AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 24, 2018 |
VISHAL GAYAKWAD Vs. SUPARNA
|
November 13, 2018 |
VISHALA BAI AND OTHERS Vs. CHETHANA B. B. AND OTHERS
|
April 24, 2018 |
VISHALAKSHI BHAT Vs. B M SUVARNA
|
January 9, 2018 |
VISHALAKSHI W/O KUMAR Vs. KUMAR S/O RUDREGOWDA
|
January 2, 2018 |
VISHNU Vs. INDUBAI W/O VASANT AVALEKAR
|
December 17, 2018 |
VISHVANATH Vs. WAMAN
|
February 15, 2018 |
VISHWA PRANI KALYANA MANDAL Vs. STATE OF KARNATAKA, CHIEF SECRETARY
|
January 17, 2018 |
VISHWANATH Vs. FATIMA
|
May 31, 2018 |
VISHWANATH GANGADHAR SAVANUR Vs. SAMANTH BASVARAJ SAVANUR
|
February 1, 2018 |
VISHWANATHA SHETTY Vs. STATE
|
June 22, 2018 |
VISHWAS BAWA BUILDERS Vs. STATE OF KARNATAKA
|
September 5, 2018 |
VISWARADHYA Vs. CHANDRAMMA
|
April 25, 2018 |
VITHAL Vs. SHANTABAI
|
March 13, 2018 |
VITHAL MAHADEV BANDAGI Vs. BHAVA LAXMAN BARDE
|
November 19, 2018 |
VITHAL S/O YAMANAPPA BHAVIKATTI Vs. SATE OF KARNATAKA (LOKAYUKTA POLICE)
|
July 10, 2018 |
VITTAL KUMAR Vs. STATE OF KARNATAKA
|
November 2, 2018 |
VITTHAL NAGAPPA DHARMATTI Vs. MARUTI LAXMAN JINGI
|
March 6, 2018 |
VIVEKANANDA EDUCATION TRUST Vs. KAVERAMMA W/O RAMAKRISHNA ATTENDAR
|
March 19, 2018 |
VIVEKANANDA SWAMY N.V. Vs. STATE OF KARNATAKA AND ORS.
|
June 6, 2018 |
VOLKSWAGEN FINANCE PRIVATE LIMITED Vs. VIJAY KUMAR
|
February 16, 2018 |
WASEEM AKRAM Vs. STATE
|
February 12, 2018 |
WEST COAST PAPERS MILLS LITD Vs. ADARSHAPPA S KADROLLI
|
March 16, 2018 |
WESTERN CARRIERS MISSION COMPOUND Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
|
April 9, 2018 |
WILFRED PINTO Vs. THE 4TH LAND TRIBUNAL MANGALORE AND OTHERS
|
March 2, 2018 |
WILFRED PINTO S/O LATE PHILOMENA PINTO Vs. DAKSHINA KANNADA
|
March 2, 2018 |
WILIYAM ANTHONY RAJ @ BILIYAN Vs. STATE OF KARNATAKA
|
June 1, 2018 |
WILSON VIJAYAKUMAR S/O NIRMALKUMAR Vs. STATE BY SPECIAL PROSECUTOR LOKAYUKTA, CIRCUIT BENCH
|
June 5, 2018 |
WIPRO GE HEALTHCARE PRIVATE LIMITED GE MEDICAL SYSTEMS INDIA PRIVATE LIMITED 122 Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 11(3)
|
July 19, 2018 |
WIPRO INFORMATION TECHNOLOGY LIMITED Vs. COLLECTOR OF CUSTOMS
|
January 9, 2018 |
WONDERLA HOLIDAYS LIMITED Vs. ASSISTANT LABOUR COMMISSIONER BENGALURU DIVISION
|
November 5, 2018 |
XL HEALTH CORPORATION INDIA PVT LTD Vs. UNION OF INDIA
|
October 22, 2018 |
XPS CARGO SERVICES Vs. SUNIL H S
|
December 3, 2018 |
Y A NARAYANASWAMY Vs. STATE OF KARNATAKA
|
December 17, 2018 |
Y LAKSHMANA Vs. T SHILPASRI
|
March 20, 2018 |
Y N KONDA REDDY Vs. NARAYANAPPA
|
February 23, 2018 |
Y. RAJU @ APPI AND OTHERS Vs. STATE OF KARNATAKA, BY ANEKAL POLICE AND OTHERS
|
June 22, 2018 |
Y.S. SHAH Vs. M/S. GUL MOHAR ENTERPRISES REPRESENTED BY ITS PARTNER
|
June 25, 2018 |
YAKSHA V MUNOYAT Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
|
July 20, 2018 |
YALAPPA S/O HANMANTAPPA BENGERI Vs. HANUMANTAPPA
|
March 1, 2018 |
YALLAPPA
S/O MONAPPA BASARIKATTI Vs. DEEPA
W/O YALLAPPA BASARIKATTI
|
December 13, 2018 |
YALLAPPA Vs. STATE OF KARNATAKA
|
October 23, 2018 |
YALLAPPA MALLAPPA GODEKAR SINCE DECEASED Vs. KALLO SHESHO KULKARNI SINCE DECEASED
|
November 15, 2018 |
YALLAPPA S/O BASAPPA BHUPUR Vs. STATE OF KARNATAKA
|
April 24, 2018 |
YALLAPPA S/O BASAPPA KOPPAD Vs. TAHASILDAR, SAUDATTI AND OTHERS
|
April 26, 2018 |
YALLAPPA S/O. SIDDAPPA TIMMAPUR Vs. THE STATE OF KARNATAKA
|
February 23, 2018 |
YALLAWWA W/O. RAMAPPA NAYAK AND OTHERS Vs. THE STATE OF KARNATAKA
|
August 31, 2018 |
YAMANAPPA S/O DEYAPPA DALAWAI Vs. YALLAPPA MALLAPPA DALAWAI
|
June 5, 2018 |
YAMANAPPA S/O DURGAPPA RATNAGIRI Vs. RAMESH S/O BASAVANNEPPA GANGAPUTRA
|
July 2, 2018 |
YAMANAPPA S/O HANAMANTAPPA TALAWAR ALIAS HARIJAN AND ANOTHER Vs. SURESH S/O SABAPPA NINGANNAVAR AND OTHERS
|
January 3, 2018 |
YAMANAWWA AND OTHER Vs. THE STATE OF KARNATAKA
|
July 17, 2018 |
YAMMIGANOOR BASHA @ MEHABOOB YAMMIGANOOR BASHA Vs. THE STATE OF KARNATAKA
|
March 9, 2018 |
YAMNURI NAIK Vs. THE STATE OF KARNATAKA
|
June 13, 2018 |
YAMUNA RAMESH Vs. NALINA SENTHILKUMAR
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March 23, 2018 |
YAMUNAMMA W/O DANDYEPPA Vs. DANDYEPPA S/O SHIVALLI DURUGAPPA
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May 23, 2018 |
YANKEE CONSTRUCTIONS LLP REPRESENTED BY K K RADHA KRISHNA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
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April 25, 2018 |
YANKKAPPA Vs. LAKKAVVA
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October 23, 2018 |
YASHI JAIN Vs. STATE OF KARNATAKA AND ANOTHER
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June 21, 2018 |
YASHODAMMA Vs. H P SHIVAKUMARACHAR
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March 27, 2018 |
YASHODAMMA & ANR. Vs. THE MANAGER KSRTC, MANGALORE DIVISION MANGALORE REPRESENTED BY THE MANAGER, KSRTC HASSAN DIVISION, HASSAN & ORS.
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July 6, 2018 |
YASHODAMMA W/O ANANTHARAMA REDDY Vs. ANNAYAPPA
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October 5, 2018 |
YASHWANTH S/O CHANIYAPPA Vs. STATE OF KARNATAKA THROUGH KANKANADY TOWN POLICE STATION
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October 9, 2018 |
YASIN Vs. VISHRANTI
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March 9, 2018 |
YASMEEN BANU Vs. D V SUBRAMANYA
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August 10, 2018 |
YATHIRAJU Vs. MANAGEMENT OF MLC INDUSTRIES LIMITED
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July 23, 2018 |
YEJURVA S. PATIL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
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June 8, 2018 |
YELEMOOGEGOWDA, Vs. H NINGAPPA
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January 29, 2018 |
YENUGU KRISHNA MURTHYKAR Vs. UNION OF INDIA
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February 26, 2018 |
YOGENDRA, S/O MANJAPPA Vs. STATE OF KARNATAKA
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November 13, 2018 |
YOGESH Vs. STATE OF KARNATAKA
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September 3, 2018 |
YOGESH Vs. THE STATE OF KARNATAKA
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March 19, 2018 |
YOGESH POOJARY Vs. K SHANKARA BHAT
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November 20, 2018 |
YOGESH S/O LATE RANGAPPA Vs. STATE OF KARNATAKA BY YESHWANTHPURA POLICE YESHWANTHPURA BANGALORE
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June 14, 2018 |
YOGI @ YOGESHA, S/O SHIVANNA Vs. STATE BY GORUR P.S., HASSAN DISTRICT,
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January 30, 2018 |
YUVARAJA NAIKA Vs. STATE BY SHIKARIPURA RURAL POLICE STATION
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October 22, 2018 |
ZAHEEDA W/O RAJMOHAMMED CHOUSE Vs. RAJMOHAMMED
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October 22, 2018 |
ZAKINIL BIOTECH PVT LTD. Vs. M/S SUDARSHAN CARGO PVT LTD.
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January 9, 2018 |
ZAKIR @ ZAKIR PASHA Vs. STATE
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January 29, 2018 |
ZAKIR S/O AZEEZ REHAMAN Vs. STATE OF KARNATAKA BY CUBBON PARK POLICE
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January 3, 2018 |
ZARINA TAJ W/O ASHRAF AHAMAD Vs. MYMOONA BI W/O MUSHEER AHAMAD
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August 8, 2018 |
ZEE LABORATORIES Vs. UNION OF INDIA
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August 21, 2018 |
ZIA AHAMED S/O LATE MOHAMMED SAB Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE
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April 23, 2018 |