A CHIDAMBER Vs. LEELA
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September 18, 1989 |
A L LAMBA Vs. STEEL AUTHORITY OF INDIA LTD
|
March 21, 1989 |
A NARAYAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
May 30, 1989 |
A P GOPALAKRISHNAN Vs. SECRETARY K S T A
|
April 6, 1989 |
A P VEDAMURTHY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
November 6, 1989 |
A R BADARINARAYANA Vs. STATE OF KARNATAKA
|
June 3, 1989 |
A R SOMASHEKAR Vs. STATE OF KARNATAKA
|
August 29, 1989 |
A RAMESH Vs. STATE OF KARNATAKA
|
February 8, 1989 |
A T THIPPESWAMY Vs. KARNATAKA ELECTRICITY BOARD
|
October 27, 1989 |
A VINAYAGAM Vs. REGIONAL TRANSPORT OFFICER MANDYA
|
December 4, 1989 |
ABDUL SUKUR Vs. STATE OF KARNATAKA
|
October 16, 1989 |
AJAY BANSAL Vs. BANGALORE UNIVERSITY
|
November 10, 1989 |
AKKA BAI Vs. GOWRAWWA
|
April 5, 1989 |
AKKA BAI Vs. GOWRAWWA
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March 3, 1989 |
AKTAR SAKEENA Vs. GOVERNMENT OF INDIA
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July 3, 1989 |
AL AMEEN EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
|
September 6, 1989 |
AMALGMATED ELECTRICITY COMPANY LIMITED Vs. WORKMEN OF AMALGMATED ELECTRICITY CO LTD
|
October 19, 1989 |
AMAREGOWDA Vs. STATE OF KARNATAKA
|
November 22, 1989 |
AMBICA TRADING CO Vs. BANK OF BARODA
|
September 6, 1989 |
AMEER Vs. CHANDRASEKHARAPPA
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February 9, 1989 |
ANAND ENTERPRISES Vs. SYNDICATE BANK
|
March 3, 1989 |
ANDANESH DANDAPPA MANVI Vs. STATE OF KARNATAKA
|
December 11, 1989 |
ANJANAPPA Vs. CENTRAL BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH
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August 8, 1989 |
ANJUMAN E ISLAM Vs. KARNATAKA BOARD OF WAKFS
|
December 1, 1989 |
ARCHANA Vs. UNIVERSITY OF MYSORE
|
September 18, 1989 |
ASMA BEGUM Vs. NISAR AHMED
|
November 8, 1989 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. KASHYAP ENGINEERING AND METALLURGICALS P LTD
|
June 27, 1989 |
ASSOCIATION OF THE RESIDENTS OF MAHANTESHNAGAR Vs. STATE OF KARNATAKA
|
October 27, 1989 |
B A BHAT Vs. SYNDICATE BANK
|
April 5, 1989 |
B GOPAL Vs. KOLAR URBAN CO OP BANK LTD
|
June 28, 1989 |
B K MANJUNATH GOWDA Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY
|
August 11, 1989 |
B K SHADAKSHARAPPA Vs. STATE OF KARNATAKA
|
October 21, 1989 |
B LOKESWAR Vs. MYSORE CITY MUNICIPAL CORPORATION
|
November 29, 1989 |
B M RANJI KARIAPPA Vs. STATE OF KARNATAKA
|
November 17, 1989 |
B MAHESWARAPPA Vs. SUBHAN
|
September 5, 1989 |
B N CHUDAMANI Vs. STATE OF KARNATAKA
|
November 22, 1989 |
B N RAMESH Vs. TOWN MUNICIPALITY ARSIKERE
|
June 14, 1989 |
B N SURYAJIARAYANA SHETTY Vs. CHIEF SECRETARY ZILLA PARISHAD BANGALORE RURAL DISTRICT
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June 12, 1989 |
B R SOMASHEKARAPPA Vs. VIGNAN INDUSTRIES LIMITED
|
September 8, 1989 |
B S BHAGAWAN SINGH Vs. SHARADA BAI
|
February 23, 1989 |
B S MUDDAPPA Vs. STATE OF KARNATAKA
|
January 4, 1989 |
B S MUDDAPPA Vs. STATE OF KARNATAKA
|
September 13, 1989 |
B S VISHWANATH Vs. CHANDIKABEN J MEHTA
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July 31, 1989 |
B SHIVAPPA Vs. STATE OF KARNATAKA
|
October 20, 1989 |
B SIDRAMAPPA Vs. STATE OF KARNATAKA
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October 31, 1989 |
B T RAVINDRANATH PUNJA Vs. COMMISSIONER OF INCOME TAX BANGALORE
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March 20, 1989 |
B U DALU Vs. STATE OF KARNATAKA
|
June 27, 1989 |
B. GANAPATHY BHANDARKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE
|
August 24, 1989 |
BALAPPA Vs. SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT
|
February 28, 1989 |
BALARAJU Vs. MUNAIAH
|
August 16, 1989 |
BANASHANKARY LEASING COMPANY LIMITED Vs. STATE OF KARNATAKA
|
October 17, 1989 |
BANGALORE CONSTRUCTION CO Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAYS DIVISION
|
November 9, 1989 |
BANGALORE UNIVERSITY Vs. RAM NARAYAN SAH PRABHAT
|
September 26, 1989 |
BANHATTI CO-OPERATIVE SPINNING MILL LTD Vs. KARNATAKA ELECTRICITY BOARD
|
November 30, 1989 |
BASAPPA MALLAPPA SONNAD Vs. BHAGAWWA
|
February 2, 1989 |
BASAVA REDDY D SUNKAPUR Vs. JAGADGURU MURUGARAJENDRA VIDYAPEETH
|
February 17, 1989 |
BASAVANTAPPA BASAPPA BANNIHALLI Vs. SHANKARAPPA MARIGALLAPPA
|
May 31, 1989 |
BASAVANTHAPPA DASHARATHAPPA BASTHI Vs. LAND TRIBUNAL
|
June 14, 1989 |
BASAVARAJU Vs. COMMISSIONER HUNSUR
|
September 12, 1989 |
BASAVAREDDY RANGA REDDY YAVAGAL Vs. STATE OF KARNATAKA
|
July 27, 1989 |
BEMCO HYDRAULICS LIMITED Vs. DEPUTY LABOUR COMMISSIONER and CONCILIATION OFFICER BELGAUM
|
August 17, 1989 |
BENKOSA BASKARASA KABADI Vs. CHAMPABAI
|
June 27, 1989 |
BHAGYALAKSHMI WINE STORES Vs. STATE OF KARNATAKA
|
April 17, 1989 |
BHARAMOJPPA Vs. SECRETARY P L D BANK YELBURGA
|
June 26, 1989 |
BHARATHI Vs. REGISTRAR OF CO OP SOCIETIES
|
August 17, 1989 |
BORANNA Vs. M A CHANDRA RAJU
|
April 21, 1989 |
BOREGOWDA Vs. SPECIAL DEPUTY COMMISSIONER SHIMOGA
|
August 17, 1989 |
C CHANNABASAPPA Vs. DAVANGERE PRIMARY CO OP AGRL AND R D BANK LTD
|
February 21, 1989 |
C E NAGARATHNAMMA Vs. ABDUL GAFOOR SAB
|
February 15, 1989 |
C KANNAN Vs. RETURNING OFFICER
|
January 25, 1989 |
C M IQBAL Vs. VIJAYA alias GTTTHA
|
November 2, 1989 |
C MALLAPPAJAIAH Vs. M MUDDANNA
|
August 16, 1989 |
C MOHAMMED NASARULLA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
|
February 13, 1989 |
C R NARASIMHA SETTY Vs. CANARA BANK
|
October 24, 1989 |
C R SRIRAM Vs. KARNATAKA POWER CORPORATION LIMITED
|
January 19, 1989 |
C V NAGARAJ Vs. TAHSILDAR SHIMOGA
|
December 16, 1989 |
CANARA BANK Vs. BAPUJINAGAR INDUSTRIAL WORKERS CO OP SOCIETY LTD
|
September 5, 1989 |
CANARA BANK Vs. K S KUSHALAPPA
|
February 13, 1989 |
CAPT. M.V. SUBBARAYAPPA Vs. BHARAT ELECTRONICS AND OTHERS
|
September 21, 1989 |
CHAMUNDESWARI DHARMA NIDHI Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 17, 1989 |
CHANDRAPPA Vs. ZILLA PARISHAD HASSAN
|
November 23, 1989 |
CHANNABASANAGOUDA DYAVANAGOUDA PATIL Vs. ASST REGISTRAR OF CO OP SOCIETIES SAVANUR
|
January 16, 1989 |
CHANNABASAPPA BASAPPA SIDDANNAVAR Vs. CHIKKAPPA TIRUKAPPA MOTEBENNUR
|
October 20, 1989 |
CHANNABASAPPA HONAKERAPPA BELALADAVAR Vs. S H BHIMAKKANAVAR
|
May 31, 1989 |
CHANNABASSAVAIAH Vs. SHIVAMMA
|
March 15, 1989 |
CHANNAVEERAPPA Vs. CHANNABASAPPA
|
November 21, 1989 |
CHANNAVEERAPPALA DODDA HALAPPA Vs. LAND VALUATION OFFICER CUM SALE OFFICER
|
July 12, 1989 |
CHANNEGOWDA Vs. STATE OF KARNATAKA
|
September 15, 1989 |
CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA Vs. GOPAL RAMACHANDRA NADGOUDA
|
August 4, 1989 |
CHIKKANARASAIAH Vs. TIRUPATAIAH
|
March 22, 1989 |
CHIKKAPPA TIRUKAPPA Vs. KAKOL MANDAL PANCHAYAT
|
September 1, 1989 |
CHIKKARANGAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
April 3, 1989 |
CHOWDAPPA Vs. STATE OF KARNATAKA
|
September 27, 1989 |
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. WRAPAIDS LIMITED
|
August 18, 1989 |
CIPLA LTD Vs. UNION OF INDIA UOI
|
October 21, 1989 |
COFFEE BOARD Vs. STATE OF KARNATAKA
|
July 21, 1989 |
COMMISSIONER OF GIFT-TAX Vs. C S PATIL
|
March 8, 1989 |
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES
|
March 15, 1989 |
COMMISSIONER OF INCOME TAX Vs. K R HONNAPPA
|
March 31, 1989 |
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES LIMITED
|
April 10, 1989 |
COMMISSIONER OF INCOME TAX Vs. KAKATKAR A B
|
January 16, 1989 |
COMMISSIONER OF INCOME TAX Vs. NIPPON ELECTRONICS INDIA PRIVATE LIMITED
|
September 1, 1989 |
COMMISSIONER OF INCOME TAX Vs. MYSORE SUGAR COMPANY LIMITED
|
November 28, 1989 |
COMMISSIONER OF INCOME-TAX Vs. EMINENT ENTERPRISES
|
January 28, 1989 |
CONTROLLER OF ESTATE DUTY Vs. M NALINI RAO
|
March 13, 1989 |
COOL ALL CORPORATION Vs. JANE A VAZ
|
September 28, 1989 |
D BASAVARAJU Vs. CHIEF SECRETARY TUMKUR ZILLA PARISHAD
|
August 4, 1989 |
D K JANAKI Vs. LINGA RAJU
|
September 11, 1989 |
D RAMESH Vs. GOVERNMENT OF INDIA
|
April 13, 1989 |
D SHAKUNTALA Vs. D P SHARMA
|
January 14, 1989 |
D SHIVALINGAPPA Vs. STATE OF KARNATAKA
|
July 4, 1989 |
D V HARIDEV Vs. B NARAYANAMURTHY
|
November 7, 1989 |
D. SHAKUNTALA Vs. D.P. SHARMA
|
June 14, 1989 |
DAMODARAN G Vs. STATE OF KARNATAKA
|
March 14, 1989 |
DANAPPA REVAPPA KOLLI Vs. GURUPADAPPA MALLAPPA PATTANASHETTI
|
September 23, 1989 |
DEELIP V TELISRA Vs. GOVERNMENT OF INDIA
|
June 26, 1989 |
DEEPAK INSULATED CABLE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1989 |
DEPUTY COMMISSIONER and DIST MAGISTRATE Vs. VEERAPPA
|
November 29, 1989 |
DEPUTY COMMISSIONER BANGALORE DISTRICT Vs. K V GURURAJA RAO
|
March 9, 1989 |
DURGA DISTILLERY Vs. EXCISE COMMISSIONER
|
September 22, 1989 |
DYNA FOODS PVT LTD Vs. FAKIRAPPA
|
September 5, 1989 |
E MUNISWAMAPPA Vs. S KANYAKUMARI
|
March 31, 1989 |
EMPLOYEES STATE INSURANCE CORPORATION (BY REGIONAL DIRECTOR) Vs. S. SARAVANAM
|
May 31, 1989 |
EQUIPMENT SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 21, 1989 |
FAIZUNNISA BEGUM Vs. DIVISIONAL COMMISSIONER GULBARGA
|
June 22, 1989 |
FAROOQ M D Vs. STATE OF KARNATAKA
|
March 23, 1989 |
G C RAJASHEKAR Vs. NAYAKANA HATTI MANDAL PANCHAYAT
|
June 15, 1989 |
G HAMPAMMA Vs. K S KALINGAPPA
|
April 12, 1989 |
G L JAGADISH Vs. SHAMANTHA KUMARI
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December 5, 1989 |
G L JAGDISH Vs. SHAMANTHA KUMARI
|
October 5, 1989 |
G N RAJAPPA NAIK Vs. DEPUTY COMMISSIONER KOLAR
|
October 3, 1989 |
G NARASIMHAPPA Vs. ASST REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS
|
August 17, 1989 |
G S BASAVARAJ Vs. STATE OF KARNATAKA
|
October 18, 1989 |
GADAG URBAN CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DHARWAR
|
August 16, 1989 |
GAJANAN SAMBARAO GUNJIKAR Vs. VISHWANATH MAHADEV DESHPANDE
|
September 20, 1989 |
GANAPATHY SUBRAYA BHAT Vs. DEPUTY COMMISSIONER UTTARA KANNADA
|
May 30, 1989 |
GANGADHARA SHETTY Vs. STATE OF KARNATAKA
|
May 31, 1989 |
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
|
April 29, 1989 |
GENERAL SECRETARY LINGUISTIC MINORITIES PROTECTION COMMITTEE Vs. STATE OF KARNATAKA
|
January 25, 1989 |
GIRIDHARILAL Vs. PRATAP RAI MEHTA
|
June 1, 1989 |
GLADYS DSOUZA Vs. LAND TRIBUNAL MUDIGERE TQ
|
March 28, 1989 |
GOPAL A T Vs. K HANUMANTHAIAH
|
January 19, 1989 |
GOPALAKRISHNA NELLI Vs. STATE OF KARNATAKA
|
June 7, 1989 |
GOURAWWA Vs. LAXMIBAI
|
January 18, 1989 |
GOWRIMMA Vs. STATE OF KARNATAKA
|
June 29, 1989 |
GOWRISHANKARA SWAMIGALU Vs. SIDDHAGANGA MUTT
|
March 31, 1989 |
GURAPPA KODLI Vs. STATE OF KARNATAKA
|
June 5, 1989 |
H A JAYARAM Vs. STATE OF KARNATAKA
|
July 13, 1989 |
H BASAVARAJAPPA Vs. STATE OF KARNATAKA
|
March 10, 1989 |
H C THAMMAIAH Vs. STATE OF KARNATAKA
|
September 18, 1989 |
H H BUILDERS KANT PVT LTD Vs. CORPN OF THE CITY OF BANGALORE
|
March 29, 1989 |
H HOMBALAIAH Vs. ZILLA PARISHAD BANGALORE RURAL DISTRICT
|
February 3, 1989 |
H M KRISHNA MURTHY Vs. DEPUTY COMMISSIONER CHICKMAGALUR
|
June 14, 1989 |
H M SHANTHAPPA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
February 20, 1989 |
H M T LIMITED Vs. HINDUSTAN EXPORTS AND IMPORTS CORPORATION LTD
|
August 11, 1989 |
H N KRISHNAPPA Vs. BANGALORE UNIVERSITY
|
March 27, 1989 |
H S SRIKANTAIAH Vs. ADMINISTRATOR TOWN MUNICIPAL COUNCIL CHALLAKERE
|
September 8, 1989 |
H SADANANDA SHETTY Vs. STATE OF KARNATAKA
|
July 13, 1989 |
H SHIVAPPA Vs. STATE OF KARNATAKA
|
March 15, 1989 |
H.A. SHARANAPPA Vs. KARNATAKA ELECTRICITY BOARD AND ORS.
|
June 28, 1989 |
HAJEE ABDULLA SAIT Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1989 |
HALAGAPPA Vs. STATE OF KARNATAKA
|
September 14, 1989 |
HAMEED AND HAMEED ENTERPRISES Vs. NICKYS PARLOUR
|
January 4, 1989 |
HARIHAR POLYFIBERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
|
September 25, 1989 |
HARSUMANTHASASTRI MAHADEVASASTRI PURANIK Vs. MADHAVA RAO
|
February 28, 1989 |
HASSAN SAB Vs. STATE OF KARNATAKA
|
July 5, 1989 |
HIGH COURT OF KARNATAKA Vs. Y K SUBBARNNA
|
November 23, 1989 |
HIND ART PRESS Vs. EMPLOYEESSTATE INSURANCE CORPORATION
|
June 3, 1989 |
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1989 |
HIND PLASTIC INDUSTRIES Vs. LABOUR COURT BANGALORE
|
April 21, 1989 |
HOMBAMMA Vs. KEMPAMMA THAYAMMA
|
August 1, 1989 |
HOTEL BROADWAY COMPLEX Vs. ADMINISTRATOR CORPORATION OF BANGALORE
|
December 7, 1989 |
I Y CHANDRA EARAPPA Vs. STATE OF KARNATAKA
|
September 18, 1989 |
IMAMKLIAN MOHAMMADKHAN PATHAN Vs. SIRSI URBAN CO OPERATIVE BANK LTD
|
September 15, 1989 |
INCOME TAX OFFICER Vs. SRIHARI K L HUF
|
December 6, 1989 |
INDIA SAREE MUSEUM Vs. P KAPURCHAND
|
April 4, 1989 |
INDIAN HUME PIPE CO LTD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
|
October 6, 1989 |
INDIAN OXYGEN LTD Vs. STATE OF KARNATAKA
|
November 27, 1989 |
INSURANCE CO LTD Vs. SATHYANARAYANA TRANSPORT
|
April 21, 1989 |
J BHAWARILAL Vs. CORPORATION OF THE CITY OF BANGALORE
|
June 15, 1989 |
JAGADALE and SONS Vs. STATE OF KARNATAKA
|
November 13, 1989 |
JAGADGURU MURUGARAJENDRA POLYTECHNIC Vs. STATE OF KARNATAKA
|
October 5, 1989 |
JAGANMOHAN RAO Vs. STATE OF KARNATAKA
|
September 5, 1989 |
JAIN BOOK MANUFACTURERS Vs. COMMERCIAL TAX OFFICER IV CIRCLE HUBLI
|
April 17, 1989 |
JANURDHAN JOG Vs. SRIKRISHNA
|
March 28, 1989 |
JAYADEV Vs. SECRETARY K L E SOCIETY
|
March 14, 1989 |
JAYADEVI Vs. BASAVARAJ
|
September 26, 1989 |
JOHN BAPTIS LOBO Vs. BONIFACE FELIX LOBO
|
February 13, 1989 |
JOHN SHALEX PAINTS PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
November 28, 1989 |
K A APPANNA Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 20, 1989 |
K C KEMPEGOWDA Vs. NANJUNDAIAH
|
September 12, 1989 |
K C SAREE EMPORIUM Vs. ACHAL CHAND K KOTHARI
|
April 6, 1989 |
K CHIKKABALUSA Vs. S NAGARAJU
|
March 22, 1989 |
K CHIKKALINGAIAH Vs. DEPUTY COMMISSIONER MANDYA
|
August 28, 1989 |
K CHOWDAPPA Vs. STATE OF KARNATAKA
|
April 20, 1989 |
K JANAKIRAM Vs. STATE OF KARNATAKA
|
February 16, 1989 |
K KRISHNA MURTHY SETTY Vs. KARNATAKA HOUSING BOARD
|
August 28, 1989 |
K L MADHUSUDHAN Vs. SECRETARY K E B
|
April 10, 1989 |
K P BALAJI SINGH Vs. LAKSHMAMMA
|
February 17, 1989 |
K PANDURANGA NAYAK Vs. JAYASHREE
|
September 22, 1989 |
K PURUSHOTHAMA SHENOY Vs. TAHSILDAR PUTTUR TALUK
|
June 8, 1989 |
K R BHASKARANANDA Vs. STATE OF KARNATAKA
|
January 25, 1989 |
K RAVINDRA DEVADIGA Vs. SEBASTIAN BRITTO
|
February 8, 1989 |
K S SHENOY Vs. SPL DEPUTY COMMR AND COMPETENT AUTHORITY MANGALORE
|
September 12, 1989 |
K S V SHANMUGAM Vs. MAHARASTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD
|
July 7, 1989 |
K SRINIVASA NAYAK Vs. KARNATAKA APPELLANT TRIBUNAL, BANGALORE
|
October 8, 1989 |
K SURESH NAYAK Vs. STATE OF KARNATAKA
|
October 21, 1989 |
K T PUTTEGOWDA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 23, 1989 |
K V VENKATESH Vs. TALUK EXECUTIVE MAGISTRATE MAGADI
|
June 20, 1989 |
K VENKATACHALAPATHY SETTY Vs. K R SETTY
|
June 2, 1989 |
K VISVANATHIAH SETTY Vs. S R CHIKKA VEERAPPA
|
November 7, 1989 |
K.B. BALAKRISHNA RAI Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL AND ANOTHER
|
March 8, 1989 |
K.V. VENKATAREDDY Vs. DODDANARAYANAPPA AND ORS.
|
March 13, 1989 |
KABBU BELEGARARA HORATA SAMITHI Vs. STATE OF KARNATAKA
|
June 6, 1989 |
KADLI DODDA DYAMAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BELLARY
|
June 27, 1989 |
KALIDASA KURUBARA SANGHA Vs. DEPUTY COMMISSIONER AND DISTRICT REGISTRAR OF SOCIETIES
|
August 9, 1989 |
KALLAPPA YASHWANT PATIL Vs. STATE OF KARNATAKA
|
April 5, 1989 |
KALYANA SUNDARI Vs. UNITED INDIA INSURANCE COMPANY
|
September 8, 1989 |
KANAIAH Vs. STATE OF KARNATAKA
|
August 22, 1989 |
KANAKA RAJ MEHTA Vs. K V SHIVAKUMAR
|
December 14, 1989 |
KANTHANAGOUDA Vs. CHIEF SECRETARY ZILLA PARISHAD BIJAPUR
|
February 21, 1989 |
KAP STEEL LIMITED Vs. R SASIKALA
|
August 22, 1989 |
KARNATAKA BANK LIMITED Vs. NAZEER AHMED SIDDIQUI
|
September 6, 1989 |
KARNATAKA BANK LTD Vs. STATE OF KARNATAKA
|
January 16, 1989 |
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. UNION OF INDIA
|
April 4, 1989 |
KARNATAKA STATE CINE JUNIOR ARTISTS ASSOCIATION Vs. STATE OF KARNATAKA
|
August 1, 1989 |
KARNATAKA STATE FINANCIAL CORPORATIONOFFICIAL LIQUIDATOR Vs. PATIL DYES AND CHEMICALS P LTD
|
February 3, 1989 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL MAJEED
|
December 12, 1989 |
KASHIMSAB MOHAMMADALI GORIKHAN Vs. HAYATSAB AKBARSAB GADHINGLAJ
|
June 8, 1989 |
KESORAM RAYON Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
March 29, 1989 |
KHATUNBI Vs. DEPUTY COMMISSIONER BIJAPUR
|
August 22, 1989 |
KIRLOSKAR ELECTRIC CO LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION DHARWAR
|
March 10, 1989 |
KONDAPALLI SUBBANNA Vs. MANAGING DIRECTOR
|
February 8, 1989 |
KRISHNA VILAS TOURIST HOTEL Vs. CITY MUNICIPAL COUNCIL CHITRADURGA
|
August 23, 1989 |
KUNDEERA PONNAPPA Vs. H S VASU
|
July 27, 1989 |
KURUVALLI SHIVALINGAPPA Vs. Y S M BASAIAH
|
February 24, 1989 |
L C ASHOK Vs. DIVISIONAL COMMISSIONER BANGALORE
|
September 19, 1989 |
LAKKE GOWDA Vs. COMMISSIONER BANGALORE CITY CORPORATION
|
March 3, 1989 |
LAXMAN JARAKIHOLI Vs. STATE OF KARNATAKA
|
June 30, 1989 |
LYDIA CUTINHA PRIYA Vs. I N GANAPATHI
|
November 21, 1989 |
M ABDUL MAJEED Vs. A K BATABYAL
|
October 4, 1989 |
M CHIDAMBARAM Vs. N SARGUNAM
|
January 2, 1989 |
M D BANNIGOL Vs. HUBLI MUNICIPAL BAROUGH PRIMARY TEACHERS CO OPERATIVE CREDIT SOCIETY LTD
|
September 6, 1989 |
M D NANJUNDASWAMY Vs. BASIC EDUCATION SOCIETY
|
February 23, 1989 |
M DINESH BHAT Vs. MAHAVEERA COLLEGE
|
November 3, 1989 |
M G AUTOMOBILES BELLARY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
|
January 3, 1989 |
M G KALEGOWDA Vs. COMMISSIONER CHICKMAGALUR
|
July 17, 1989 |
M H SOMASEKHARAPPA Vs. TAHSILDAR BHADRAVATHI
|
December 5, 1989 |
M INAITHULLA Vs. KARNATAKA BOARD OF WAKF
|
November 6, 1989 |
M J TORGAL Vs. STATE OF KARNATAKA
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November 17, 1989 |
M JAGANNATH Vs. DIVISIONAL COMMISSIONER
|
June 6, 1989 |
M K KINAIKAR Vs. BELGAUM ZILLA PARISHAD
|
September 8, 1989 |
M L NARASIMHA GUPTA Vs. COMMERCIAL TAX OFFICER
|
April 6, 1989 |
M MRUTHYANJAYA Vs. PREMJIT SINGH
|
September 28, 1989 |
M PAPANNA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF KARNATAKA
|
March 1, 1989 |
M PAPANNA Vs. HONBLE CHIEF JUSTICE
|
July 28, 1989 |
M PURUSHBTHAMA REDDY Vs. REGIONAL TRANSPORT OFFICER and LICENCING AUTHORITY
|
April 20, 1989 |
M R SURYANARAYANA MURTHY Vs. UNIVERSITY OF MYSORE
|
June 14, 1989 |
M S MAHADEVIAH Vs. BANGALORE CITY CORPORATION
|
January 18, 1989 |
M S NAGARAJA RAO Vs. SPL DY COMMR BANGALORE
|
April 4, 1989 |
M S POORNIMA Vs. REGIONAL TRANSPORT OFFICER MYSORE
|
March 8, 1989 |
M S SURYANARAYANA Vs. REGIONAL TRANSPORT OFFICER BELLARY
|
June 27, 1989 |
M SRINIVAS Vs. CORPORATION OF THE CITY OF BANGALORE
|
March 2, 1989 |
M V LATHA Vs. STATE OF KARNATAKA
|
July 26, 1989 |
M V SUBBARAYAPPA Vs. BHARAT ELECTRONICS EMPLOYEES CO OP HOUSE BUILDING SOC LTD
|
September 21, 1989 |
M VIRUPAKSHA GOWDA Vs. STATE OF KARNATAKA
|
July 31, 1989 |
MADAIAH Vs. TALUKA MAGISTRATE and SPL TAHSILDAR T N PURA
|
March 21, 1989 |
MAHADEVAIAH Vs. SALES OFFICER
|
August 4, 1989 |
MAHADEVAIAH Vs. DEPUTY COMMISSIONER TUMKUR
|
May 4, 1989 |
MAHADEVAPPA YELAVATTIURS POOJAR Vs. LABOUR ENFORCEMENT OFFICER CENTRAL GOVERNMENT OF INDIA MANGALORE
|
May 31, 1989 |
MAHAVEER CO OP CREDIT BANK LIMITED Vs. MOHAN BHUPAL DORLE
|
June 27, 1989 |
MALLAPPA BASAPPA BARAGI Vs. VIJAYA BANK
|
August 29, 1989 |
MALLAYYA Vs. TOTAYYA
|
January 30, 1989 |
MALLESHAPPA YELLAPPA KOLKAR Vs. Y B KOLKAR AND SONS
|
July 17, 1989 |
MANAGEMENT OF THUNGABHADRA SUGAR WORKS LTD Vs. STATE OF KARNATAKA
|
February 21, 1989 |
MANASA NURSING HOME AND LABORATORY Vs. TOWN MUNICIPAL COUNCIL THIRTHAHALLI
|
June 13, 1989 |
MANCHEGOWDA Vs. ZILLA PARISHAD BANGALORE
|
June 22, 1989 |
MANOHAR BONADE Vs. DISTRICT MAGISTRATE
|
January 1, 1989 |
MANVAL LUIS DESOUZA Vs. STATE OF KARNATAKA
|
June 23, 1989 |
MARIAPPA Vs. STATE OF KARNATAKA
|
September 1, 1989 |
MASJIDA AGSA Vs. KARNATAKA BOARD OF WAKFS
|
December 7, 1989 |
MECHANICAL AND CIVIL ENGINEERS AND CONTRACTORS Vs. STATE OF KARNATAKA
|
October 21, 1989 |
METURIT A G Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 30, 1989 |
MIR FATHEULLA BABAJAN Vs. SYED NAZIR SAB
|
October 5, 1989 |
MIRZA HABIB AGA Vs. KARNATAKA BOARD OF WAKFS
|
December 5, 1989 |
MOHAMED AMEER Vs. HAFEEZ KHAN
|
March 15, 1989 |
MOKTESARS OF GANAPATHI TEMPLE OF IDAGUNJI Vs. ARCHAKS OF SHREE GANAPATI TEMPLE OF IDAGUNJI
|
October 5, 1989 |
MOOSA SALT WAKF Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 28, 1989 |
MUDDE GOWDA Vs. DEPUTY COMMISSIONER MANDYA
|
January 11, 1989 |
MUNI AKKAYYAMMA Vs. STATE OF KARNATAKA
|
July 25, 1989 |
MUTHAPPAN E M V Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 1, 1989 |
MYSODET PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1989 |
N A GOPALA GOWDA Vs. N A NINGEGOWDA
|
April 5, 1989 |
N CHANDRAPPA Vs. REGISTRAR UNIVERSITY OF MYSORE
|
November 2, 1989 |
N GUNDAPPA Vs. STATE OF KARNATAKA
|
May 29, 1989 |
N K BASHEER AHAMED Vs. STATE OF KARNATAKA
|
February 9, 1989 |
N KRISHAN DECD Vs. SETTLEMENT COMMISSION
|
March 10, 1989 |
N P KRISHNA REDDY Vs. STATE OF KARNATAKA
|
January 25, 1989 |
N RAMALINGAIAH Vs. GOVERNMENT OF INDIA
|
April 19, 1989 |
N SAMPANGIRAMAIAH Vs. ASSISTANT COMMISSIONER BANGALORE
|
August 28, 1989 |
N SUBBA RAJU Vs. H S NAGANY
|
May 31, 1989 |
NAGABHUSHAPPA V Vs. DEPUTY COMMISSIONER BELLARY DIST
|
March 10, 1989 |
NAGAMMA Vs. DEPUTY COMMISSIONER CHICKMAGALUR
|
September 13, 1989 |
NAGESH Vs. STATE OF KARNATAKA
|
August 18, 1989 |
NAGESH P Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
January 18, 1989 |
NANJAMMA Vs. KEMPADEVAMMA
|
February 10, 1989 |
NANJANAYAKA Vs. STATE OF KARNATAKA
|
April 11, 1989 |
NANJUNDESWARA TRADING COMPANY Vs. STATE OF KARNATAKA
|
November 16, 1989 |
NARAYANA BEER NAIK Vs. STATE OF KARNATAKA
|
September 1, 1989 |
NARAYANA K L Vs. INCOME TAX OFFICER
|
January 23, 1989 |
NATIONAL INSURANCE CO LTD Vs. MALLIKARJUNA
|
November 30, 1989 |
NAVAJEEVAN CO OPERATIVE HOUSING SOCIETY Vs. GIRISH EDUCATION
|
June 21, 1989 |
NIRANJAN PROVISION STORES Vs. STATE OF KARNATAKA
|
June 12, 1989 |
NITHYANANDA ELECTRICAL CO OP SOC Vs. JOINT REGISTRAR OF CO OP SOC
|
June 28, 1989 |
NOORUNNISA BEGUM Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
|
March 23, 1989 |
NRUPATHUNGA NAGARA NIVASIGALA KSHEMABHIVRUDHI SANGHA Vs. STATE OF KARNATAKA
|
June 27, 1989 |
ONKARAPPA Vs. SANNA NEELAPPA
|
May 31, 1989 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SATHYANARAYANA TRANSPORT
|
April 2, 1989 |
P K M ABOOBACKER Vs. UNION OF INDIA
|
April 19, 1989 |
P MABUSAB Vs. T NAGENDRAPPA
|
February 17, 1989 |
P MARIBASAVARADHYA Vs. UNIVERSITY OF MYSORE
|
September 19, 1989 |
P N NARASIMHA MURTHY Vs. REGIONAL TRANSPORT OFFICER AND LICENSING AUTHORITY FOR GRANT OF DRIVING SCHOOL LICENCE
|
December 7, 1989 |
P RAJASEKHARAPPA Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
July 4, 1989 |
P RAJEEV Vs. KARNATAKA STATE CONSTRUCTION CORPORATION LIMITED
|
October 6, 1989 |
PATEL Vs. STATE OF KARNATAKA
|
February 8, 1989 |
PERCY PINTO Vs. R T A D K MANGALORE
|
July 19, 1989 |
PHILLIPOS and CO Vs. STATE OF KARNATAKA
|
September 11, 1989 |
PRAMOD ISLOOR Vs. STATE OF KARNATAKA
|
December 15, 1989 |
PRAVEEN INDUSTRIES Vs. BANAWAR SINGH
|
December 13, 1989 |
PURUSHOTHAM PANDIT KHER Vs. SPECIAL DEPUTY COMMISSIONER SPL L A O
|
May 31, 1989 |
PUTTA BHATTA N V Vs. P UTTAMCHAND
|
February 15, 1989 |
PUTTAKAMAIAH Vs. STATE OF KARNATAKA
|
September 6, 1989 |
R C PUTTAIAH Vs. DEPUTY COMMISSIONER
|
February 25, 1989 |
R KRISHNASWAMY RAO Vs. LAKSHMAIAH SETTY
|
October 4, 1989 |
R N DONGARE Vs. STATE OF KARNATAKA
|
December 12, 1989 |
R P SHAVI Vs. STATE OF KARNATAKA
|
November 30, 1989 |
R P SHAVI Vs. STATE OF KARNATAKA
|
November 22, 1989 |
RAJAMMA Vs. CHOKLA NAIK
|
March 29, 1989 |
RAJASEKHAR Vs. CHANDRAKANT VEERABHADRAPPA DESAI
|
March 2, 1989 |
RAJESH JOSHI Vs. PRE UNIVERSITY BOARD
|
July 31, 1989 |
RAJESHWARI C B Vs. CHANCELLOR
|
January 16, 1989 |
RAM NARAYAN SAH PRABHAT Vs. BANGALORE UNIVERSITY
|
August 8, 1989 |
RAMACHANDRA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
|
February 23, 1989 |
RAMANNA Vs. KARNATAKA STATE FINANCE CORPORATION
|
January 5, 1989 |
RAMAYIIN SINGH Vs. VIJAYALAXMI
|
July 13, 1989 |
RAMESH ENTERPRISES Vs. COFFEE BOARD
|
November 3, 1989 |
RAMKUMAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1989 |
RAVI PRINTERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
October 17, 1989 |
RAVI VARMA KUMAR Vs. UNION OF INDIA
|
December 15, 1989 |
RAVINDRANATH PUNJA B T Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1989 |
REGIONAL CONTROLLER NATIONAL AIRPORTS AUTHORITY BOMBAY Vs. ASST COMMISSIONER BELGAUM SUB DIVISION
|
November 16, 1989 |
REGIONAL DIRECTOR E S I CORPORATION Vs. S SARAVANAM
|
May 31, 1989 |
REVANASIDDASWAMY H M Vs. STATE PUBLIC PROSECUTOR
|
September 22, 1989 |
RODDAPPA Vs. K V RAVINDRANATHA GUPTA
|
October 16, 1989 |
RUDRA MUNISWAMY Vs. MALLIKARJUNAGOUD
|
September 25, 1989 |
S A WAHAB Vs. ASST REGIONAL TRANSPORT OFFICER UDUPI
|
December 14, 1989 |
S BALAJI PAI Vs. STATE OF KARNATAKA
|
October 16, 1989 |
S HARINATHA REDDY Vs. BANGALORE UNIVERSITY
|
June 2, 1989 |
S I MYADAR Vs. REGISTRAR KARNATAKA UNIVERSITY
|
September 1, 1989 |
S M MAHADEVA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
March 22, 1989 |
S N RAMACHANDRA Vs. STATE OF KARNATAKA
|
February 7, 1989 |
S R BOMMAI Vs. UNION OF INDIA
|
August 4, 1989 |
S RAMESH Vs. SELECTION COMMITTEE FOR ADMISSION TO M B B S
|
June 8, 1989 |
S V BAGI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS BELGAUM DIVISION
|
February 24, 1989 |
S VASUDEVA AND D P SHARMA AND C KANNAN Vs. STATE OF KARNATAKA
|
September 8, 1989 |
S VIJAYALAKSHMI Vs. BANGALORE UNIVERSITY
|
October 5, 1989 |
SANJAY KUMAR Vs. SUB REGISTRAR
|
February 17, 1989 |
SARASWATHI DEVI PRATHAP Vs. STATE OF KARNATAKA
|
November 16, 1989 |
SAROJAMMA Vs. STATE OF KARNATAKA
|
April 3, 1989 |
SATINDERPAL BHANDARI Vs. STATE OF KARNATAKA
|
December 6, 1989 |
SAYYAD UMAR Vs. STATE OF KARNATAKA
|
June 20, 1989 |
SEEBAYYA Vs. CITY MUNICIPAL COUNCIL SHIMOGA
|
September 6, 1989 |
SEENAPPA Vs. STATE OF KARNATAKA
|
July 4, 1989 |
SENNA BEERE GOWDA Vs. TAHSILDAR ARSIKERE TALUK
|
May 30, 1989 |
SESHAGIRI RAO Vs. COMMISSIONER BANGALORE CITY CORPORATION
|
January 16, 1989 |
SEWING SYSTEMS PVT LTD Vs. UNION OF INDIA
|
January 12, 1989 |
SHAILUJA UPPUND Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
|
December 12, 1989 |
SHAMALADEVI Vs. STATE OF KARNATAKA
|
October 27, 1989 |
SHAMSUNDER SALES CORPORATION Vs. CANARA FINANCES (REGD )
|
March 15, 1989 |
SHANKAR VIJAY SAW MILL Vs. STATE OF KARNATAKA
|
December 13, 1989 |
SHANKARAPPA FAKIRAPPA KUSGUR Vs. DEPUTY COMMISSIONER and DISTRICT ELECTION OFFICER DHARWAR
|
August 7, 1989 |
SHANT KUMAR Vs. ZHERABI
|
March 21, 1989 |
SHANTABAI Vs. MAHADEVI S KESURATGI
|
August 21, 1989 |
SHANTAMMA Vs. DEPUTY COMMISSIONER SHIMOGA
|
July 18, 1989 |
SHARANAPPA BASAPPA DINDAWAR Vs. STATE OF KARNATAKA
|
November 17, 1989 |
SHARANAPPA H A Vs. KARNATAKA ELECTRICITY BOARD
|
June 28, 1989 |
SHIRALAKOPPA MANDAL PANCHAYAT Vs. STATE OF KARNATAKA
|
July 31, 1989 |
SHIVAJI DONDOJI PADAKI Vs. GOVERNMENT OF INDIA
|
June 26, 1989 |
SHIVALINGAPPA MURIGEPPA KADI Vs. SHIVAYOGAPPA
|
December 15, 1989 |
SHIVAMURTHI MALLAYYA SWAMI Vs. MAHADEV UMARANE
|
January 1, 1989 |
SHIVANNA Vs. TAHSILDAR T N PURA TALUK
|
June 5, 1989 |
SHYAMALA C S Vs. C S SRIKANTAIAH
|
February 8, 1989 |
SIDDALINGAYYA GURAYYA VASTRAD Vs. ASST COMMISSIONER INDIA
|
September 27, 1989 |
SIDDAPPA SANGAPPA KOTEGUDD Vs. STATE OF KARNATAKA
|
June 23, 1989 |
SOMASHEKARA DESAI Vs. STATE OF KARNATAKA
|
February 14, 1989 |
SOMESHWAR Vs. NARAYAN GOVIND HEGDE & ORS.
|
February 28, 1989 |
SOUDAGER ABDUL RAHIM Vs. SOUDAGER GULAM RASOOL
|
February 7, 1989 |
SPECIAL LAND ACQUISITION OFFICER Vs. GUNDAPPAGOWDA
|
March 1, 1989 |
SPECIAL LAND ACQUISITION OFFICER DANDELI Vs. L K SUNTHANKAR
|
July 21, 1989 |
SPL LAND ACQUISITION OFFICER U K P NARAYANAPURA Vs. GURUSANGAPPA
|
August 28, 1989 |
SQUADRON LEADER S R KOHLI Vs. UNION OF INDIA
|
February 17, 1989 |
SRIKANTA DATTA NARASIMHARAJA WADIYAR Vs. VENKATESWARA REAL ESTATE ENTERPRISES PVT LTD
|
April 4, 1989 |
SRIRANGADEVARAYALU Vs. MAHADEVAPPA
|
February 21, 1989 |
STATE OF KARNATAKA Vs. MANAGING DIRECTOR
|
March 20, 1989 |
STATE OF KARNATAKA Vs. D S KRISHNA MURTHY
|
June 15, 1989 |
STATE OF KARNATAKA Vs. BASALINGAPPA
|
May 29, 1989 |
STATE OF KARNATAKA Vs. CHAMUNDESWARI INDUSTRIES
|
December 14, 1989 |
STATE OF KARNATAKA Vs. SUBHAN SAB
|
December 12, 1989 |
STATE OF KARNATAKA Vs. EMBICHI AHMED
|
December 12, 1989 |
STATE OF KARNATAKA Vs. MOHAMMED JAFFER
|
December 4, 1989 |
STATE OF KARNATAKA Vs. SANJIV MEHRA
|
November 28, 1989 |
STATE OF KARNATAKA Vs. BASAVARAJU
|
November 29, 1989 |
STATE OR KARNATAKA Vs. LT HOSPET TALUK
|
December 12, 1989 |
SUBASH RUKMAYYA GUTTEDAR Vs. STATE OF KARNATAKA
|
December 14, 1989 |
SUNANDA KOM VITTAL PAI Vs. MUKUND SRINIVAS SHANBHAT
|
May 30, 1989 |
SUSHEELA Vs. KARNATAKA BOARD OF WAKFS
|
November 22, 1989 |
SWATHI TRADERS Vs. COMMERCIAL TAX OFFICER XII CIRCLE BANGALORE
|
October 21, 1989 |
SYED IMDAD Vs. R RAMASWAMY
|
September 9, 1989 |
SYED IMDAD Vs. R RAMASWAMY
|
August 9, 1989 |
SYED NIZAIULLA Vs. VICE CHAIRMAN and MANAGING DIRECTOR K S R T C
|
February 24, 1989 |
SYNDICATE BANK Vs. T KESHAVA ANCHAN
|
March 21, 1989 |
T K SRINIVASAMURTHY Vs. T SEETHARAMAIAH
|
January 24, 1989 |
T M MOHAN Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER
|
November 30, 1989 |
T RAMACHANDRA RAO Vs. DIVISIONAL COMMISSIONER GULBARGA
|
June 15, 1989 |
T S RENUKARADHYA Vs. H S SUBHASH CHANDRA
|
June 27, 1989 |
T S RENUKARADHYA Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 27, 1989 |
TELECOM EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. SPECIAL DEPUTY COMMISSIONER and COMPETENT AUTHORITY D K
|
September 20, 1989 |
THARAMANDALPET HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 25, 1989 |
THEROJAMMA Vs. D H SADASHIVAIAH
|
August 10, 1989 |
THIMMAPPA A H Vs. T H RAMIAH
|
June 13, 1989 |
THIMMARAJU Vs. PUTTAKENCHAMMA
|
January 16, 1989 |
THIMMEGOWDA Vs. DYAVEGOWDA
|
February 10, 1989 |
TOWN MUNICIPAL COUNCIL MULKY Vs. VIJAYA COLLEGE MULKY
|
August 1, 1989 |
TUMKUR TOWN VEERASHIVA CO OPERATIVE BANK LTD Vs. H C SHYAMALA
|
June 28, 1989 |
UMESH CHIDAMBAR KULKARNI Vs. CHIDAMBAR BALAWANT KULKARNI
|
February 21, 1989 |
UNDER TRIAL PRISONERS OF CENTRAL PRISONS FT DISTRICT PRISONS IN KARNATAKA STATE Vs. INSPECTOR GENERAL OF PRISONS
|
March 3, 1989 |
UNION OF INDIA Vs. STUMPP SCHEULE and SOMAPPA LTD
|
February 21, 1989 |
UNION OF INDIA Vs. IMMACULATE CONCEPTION CHURCH BELGAUM
|
December 8, 1989 |
UNION OF INDIA UOI Vs. STERLING VARNISHES
|
January 25, 1989 |
UNITED INDIA INSURANCE CO Vs. BALASUBRAMANYAM
|
June 30, 1989 |
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
|
November 10, 1989 |
UNITED INDIA INSURANCE COMPANY BANGALORE Vs. IMMAM AMINASAB NADAF
|
November 30, 1989 |
UNITED THEOLOGICAL COLLEGE Vs. SUNNY KULATHAKKAL
|
August 8, 1989 |
V B KORI Vs. ASSTT PROFESSIONAL TAX OFFICER HUBLI
|
November 10, 1989 |
V LAKKANNA Vs. LAND ACQUISITION OFFICER
|
June 6, 1989 |
V MOOKAN MAJOR Vs. BRANCH MANAGER SOUTHERN ROADWAYS LTD
|
January 24, 1989 |
V RAJU Vs. UNIVERSITY OF MYSORE
|
December 13, 1989 |
V ROJA SRINIVASALU Vs. UNIVERSAL FINANCE CORPORATION
|
June 6, 1989 |
V S NORTI Vs. STATE OF KARNATAKA
|
February 9, 1989 |
V SRINIVASA RAO Vs. STATE OF KARNATAKA
|
October 18, 1989 |
VEERABHADRAPPA Vs. STATE OF KARNATAKA
|
July 17, 1989 |
VEERANNA Vs. SUMITRABAI
|
June 19, 1989 |
VENKATARAMAN LAXMINARAYAN BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
|
June 26, 1989 |
VENKATARAMANA GANAPAYYA BHAT Vs. KARNATAKA APPELLATE TRIBUNAL
|
August 8, 1989 |
VENKATEGOWDA Vs. SHIVANEGOWDA
|
June 19, 1989 |
VICTORY GLASS AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1989 |
VIJAYA ENTERPRISES Vs. STATE OF KARNATAKA
|
April 19, 1989 |
VIJAYVIKRAM COLLEGE OF ENGINEERING Vs. DEPUTY EDUCATIONAL ADVISER MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
April 10, 1989 |
VIRUPAKSHA ENTERPRISES Vs. COMMERCIAL TAX OFFICER HARAPANAHALLI CIRCLE HARAPANAHALLI DIST BELLARY
|
September 6, 1989 |
VISHWABHARATHI HOUSE BUILDING CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
September 23, 1989 |
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
|
July 4, 1989 |
VISVESVARAYA IRON and STEEL LTD Vs. DYNACRAFT MACHINE COMPANY LTD
|
July 26, 1989 |
VISWANATHAN E M V M Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 8, 1989 |
VITOBA GANAPATHI NAYAK Vs. LAND TRIBUNAL HONNAVAR
|
April 13, 1989 |
WEST COAST PAPER MILLS LTD Vs. STATE OF KARNATAKA
|
August 10, 1989 |
Y DASS Vs. STATE OF KARNATAKA
|
September 28, 1989 |
Y DIWAKAR SHETTY Vs. VIJAYA BANK
|
November 30, 1989 |
Y M BASAPPA Vs. CHIEF SECRETARY HASSAN ZILLA PARISHAD
|
August 16, 1989 |
YARANA FEEDS AND FARMSHARIS MARINE PRODUCTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS HUBLI
|
November 10, 1989 |