A G HARIHARAN Vs. A G SINGARAVELU
|
August 5, 1982 |
A H NARAYAN Vs. K S T A T
|
January 19, 1982 |
A JAGADEESH Vs. DIRECTOR OF TECHNICAL EDUCATION
|
March 19, 1982 |
A K SUBBIAH Vs. STATE OF KARNATAKA
|
February 11, 1982 |
A N RADHAKRISHNAN Vs. STATE OF KARNATAKA
|
December 13, 1982 |
A.R. DAS Vs. D. SARGUNAM
|
August 12, 1982 |
ABDUL KAREEM Vs. ISWARAPPA
|
January 20, 1982 |
ABDUL KHADER USMAN Vs. MAHAMMAD HASHAM
|
November 17, 1982 |
ADINARAYANA TRADING CO Vs. STATE OF PUNJAB
|
February 1, 1982 |
ADISHAYYA KADAYYA KADADEVARU Vs. DUNDAYYA GURUSHIDDAYYA HIREMATH
|
January 22, 1982 |
AHMED KHAN Vs. R T A MANDYA
|
July 19, 1982 |
ANANTASWAMY IYER Vs. STATE OF KARNATAKA
|
March 24, 1982 |
ANNAPPA REDDY Vs. U KRISHNA
|
April 16, 1982 |
ANNASAB MALAPPA Vs. STATE OF KARNATAKA
|
February 24, 1982 |
APPI BELCHADTHI Vs. SHESHI BELCHADTHI
|
August 12, 1982 |
ASHOKA TALKIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 20, 1982 |
ASSISTANT COMMISSIONER TUMKUR Vs. K N NAGARAJA
|
July 21, 1982 |
AYYANAGOUDA Vs. STATE OF KARNATAKA
|
July 28, 1982 |
B BALAIAH Vs. ENQUIRING AUTHORITY DTO KSRTC
|
November 19, 1982 |
B F AMANULLAH KHAN Vs. R TA MANDYA
|
July 14, 1982 |
B M MUNEER Vs. RETURNING OFFICER and TAHSILDAR MALUR
|
March 15, 1982 |
B M VENKATARAMANAIAN Vs. INSPECTOR OF MOTOR VEHICLES
|
March 24, 1982 |
B N JAYADEVA Vs. COMMR CORPN OF BANGALORE
|
October 5, 1982 |
B NARAYANA KAMATH Vs. S SANJIVA NAIKA
|
August 24, 1982 |
B NARAYANAPPA Vs. STATE OF KARNATAKA
|
February 5, 1982 |
B P AUTOMOBILES Vs. STATE OF KARNATAKA
|
February 5, 1982 |
B S NAOARAJA RAO Vs. M K KRISHNA RAO
|
November 18, 1982 |
BABU A Vs. BHASKER SHETTY
|
March 10, 1982 |
BADRIPRASAD B R Vs. STATE OF KARNATAKA
|
July 21, 1982 |
BANAPPA FAKEERAPPA Vs. AGRL PROD MARKET COMMITTEE
|
March 16, 1982 |
BANASHANKARI TEMPLE Vs. VISHWANATH
|
August 13, 1982 |
BANGALORE COMMERCIAL ASSOCIATION Vs. COMMR OF POLICE BANGALORE
|
March 22, 1982 |
BASAYYA Vs. MADOLAYYA
|
July 6, 1982 |
BETTEGOWDA Vs. K VENKATARAMANAIAH
|
March 12, 1982 |
BHARGAVA P Vs. SUPDT
|
October 22, 1982 |
C H SREENIVASAN Vs. UNION OF INDIA
|
April 1, 1982 |
C M MOTHIMATH Vs. STATE OF KARNATAKA
|
January 18, 1982 |
C MANIKYAM Vs. R THIMMIAH
|
June 21, 1982 |
C P SAGAR Vs. CHAIRMAN SELECTION COMMITTEE FOR THE ADMISSION TO THE 1ST YEAR MBBS
|
April 5, 1982 |
C R NARASIMHAMURTHY Vs. CORPORATION OF THE CITY OF BANGALORE
|
November 29, 1982 |
CANARA RUBBER PRODUCTS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
July 29, 1982 |
CHANDRAKANT MALLAPPA DESAI Vs. MISHRIMAL NAMAL OSWAL
|
August 11, 1982 |
CHANDRAMOHAN Vs. FLORENCE
|
March 9, 1982 |
CHANDRASHEKARA GOUDA Vs. CANADA BANK MANGALORE
|
December 2, 1982 |
CHANNABASAPPA SANOAPPA Vs. STATE OF KARNATAKA
|
September 24, 1982 |
CHANOO Vs. OANOUTAI
|
July 2, 1982 |
CHEKKERA PONNAMMA Vs. A S THAMMAYYA
|
August 21, 1982 |
CHENNIAH Vs. MAHADEVAPPA
|
July 22, 1982 |
CHIKKADASAPPA Vs. TOWN MUNICIPAL COUNCIL BANNUR
|
September 27, 1982 |
CHINNA NARASIMHALU Vs. KURUBARA BASAPPA
|
November 12, 1982 |
CHUNILAL PARASRAM Vs. BOM MISC P LTD
|
September 3, 1982 |
CIVIL RIGHTS VIGILANCE COMMITTEE Vs. UNION OF INDIA
|
January 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. SHAMBULAL NATHALAL AND COMPANY
|
September 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. N S SHANKARA SHETTY
|
August 17, 1982 |
COMML TAX OFFICER MYSORE CITY CIRCLE Vs. M N SHARADA
|
February 26, 1982 |
D L SURESH BABU AND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
July 5, 1982 |
D MARTIN Vs. UNIVERSITY OF MYSORE
|
November 8, 1982 |
D NARENDRA KUMAR Vs. DIRECTOR OF PRE UNIVERSITY BOARD
|
July 21, 1982 |
D P GOPALA Vs. PUSHPAVANI
|
January 21, 1982 |
D P SHARMA Vs. K S T A
|
August 6, 1982 |
D RAMANATHA GUPTA Vs. S RAZAACK
|
February 16, 1982 |
D S GOWDA Vs. CORPORATION BANK
|
October 22, 1982 |
D VIJAYADEVARAJ Vs. G V RAO
|
March 16, 1982 |
DASA RAO Vs. THUNGABHADRA BOARD
|
February 19, 1982 |
DECCAN MODEL EDUCATION SOCIETY Vs. STATE OF KARNATAKA
|
October 7, 1982 |
DHULLAPPA Vs. SHIVAPPA
|
March 10, 1982 |
DY GEN MANAGER KSRTC Vs. GOPAL MUDALIAR
|
June 11, 1982 |
DYAVANAGOUDA RUDRAGOUDA Vs. V S HUBLI
|
January 15, 1982 |
E M VISWANATHAN CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER MADIKERE
|
November 17, 1982 |
ESWARA DEVARA S Vs. A R NAGARAJAIAH
|
September 2, 1982 |
ESWARAPPA Vs. STATE OF KARNATAKA
|
December 1, 1982 |
G D NAIK Vs. STATE OF KARNATAKA
|
March 12, 1982 |
G M MOHAN Vs. REGR OF COMPANIES
|
October 5, 1982 |
G N HABIB Vs. DEPUTY COMMISSIONER OF EXCISE BELGAUM
|
July 9, 1982 |
G S ABDUL RAHIMAN Vs. H R VENKATAKRISHNAYA
|
June 18, 1982 |
G S ANANTHASWAMY IYER Vs. STATE OF KARNATAKA
|
March 24, 1982 |
G.G. JOSHI BY HIS LEGAL REPRESENTATIVES Vs. P. KAPUSWAMY AND ANOTHER
|
August 9, 1982 |
GALAXY TRADING and CHIT FUNDS PVT LTD Vs. S BASHANUDIEN
|
May 31, 1982 |
GANESH NAYAK Vs. DYAMAPPA ADIVEPPA
|
September 15, 1982 |
GANGOJI RAO Vs. H K CHANNAPPA
|
December 9, 1982 |
GOA CO OPERATIVE MARKETING and SUPPLY FEDERATION LIMITED Vs. STATE OF KARNATAKA
|
November 12, 1982 |
GOPALAPPA Vs. GURUSHANKARIAH
|
November 23, 1982 |
GOVERNMENT TOOL ROOM AND TRAINING CENTRE RAJAJINAGAR Vs. ASSTT COLLECTOR OF CENTRAL EXCISE BANGALORE
|
July 22, 1982 |
GOVINDARAJA IYENGAR Vs. STATE OF KARNATAKA
|
December 17, 1982 |
GOWDA C R Vs. KARNATAKA APPELLATE TRIBUNAL
|
March 17, 1982 |
GREGORY JOSEPH SALVADOR PAIS Vs. MELBA DOLORES PAIS
|
January 5, 1982 |
GULAM RASUL MANRULWALA Vs. SUSHEELAMMA
|
October 8, 1982 |
GULAM RASUL MANUWALA Vs. SUSHEELAMMA
|
October 9, 1982 |
GULAPPA GURUSANGAPPA Vs. SUB DIVISIONAL MAG HAVERI
|
March 22, 1982 |
Gulappa Gurusangappa Mamani Vs. Sub-Divisional Magistrate, Haveri and others
|
March 22, 1982 |
GURAPPA Vs. SOUTH CENTRAL RAILWAY EMPLOYEES CONSUMERS CO OP SOC LTD
|
August 6, 1982 |
H KEMPAIAH Vs. STATE OF KARNATAKA
|
March 24, 1982 |
H MOHAMED KHAN Vs. ANDHRA BANK LTD
|
March 16, 1982 |
H MOHAMED KHAN Vs. ANDHARA BANK LTD
|
July 16, 1982 |
H P RAJAKUMAR Vs. STATE OF KARNATAKA
|
November 4, 1982 |
H VEERAPPA Vs. CHANNABASAP PA LAKSHMESWAR
|
September 1, 1982 |
H. Mohamed Khan and others Vs. Andhra Bank Ltd. and others
|
March 16, 1982 |
HAJEE MOHAMED IBRAHIM Vs. GIFT TAX OFFICER
|
November 24, 1982 |
HANUMAN TRADERS Vs. C T O TNT BANGLORE
|
January 11, 1982 |
HARIBA Vs. K S R T C
|
November 8, 1982 |
HARIKRISHNA PUNAROOR Vs. SEA VIEW TOURIST HOME
|
March 12, 1982 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. VIRUPAKSHAPPA
|
January 15, 1982 |
HONNAPPA K H Vs. STATE OF KARNATAKA
|
May 13, 1982 |
HUCHU SAB Vs. SAHAJABI
|
November 30, 1982 |
HUSSAIN SAB Vs. JALALUDDIN
|
August 11, 1982 |
HUTCHIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
|
August 5, 1982 |
I N SUNDRESH Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 30, 1982 |
INDIRA DEVI Vs. K S T A T
|
October 13, 1982 |
J HIRALAL Vs. GULABCHAND
|
January 28, 1982 |
J VINUTHA Vs. SELECTION COMMITTEE FOR M B B S
|
February 25, 1982 |
JAGADGURU DURUNDUNDE SWARA SIDHA SANSTHAN MATH AT NIDASOSI BELGAUM Vs. STATE OF KARNATAKA
|
August 13, 1982 |
JANAB A ABBUBUCKER Vs. MAI DE DEUS CHURCH
|
October 13, 1982 |
JETHRUSE DSOUZA Vs. CATHERINE DSOUZA
|
March 10, 1982 |
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
|
July 16, 1982 |
K C ABDULLA Vs. SALVADORE MASCARANHAS
|
March 24, 1982 |
K KOTRESE Vs. SELECTION COMMITTEE FOR ENGINEERING COLLEGES
|
February 2, 1982 |
K KRISHNAMURTHY RAO Vs. KAMALAKSHI
|
October 15, 1982 |
K R SATHYABHAMA Vs. DIST MAG COORG
|
August 18, 1982 |
K S HANUMANTHA RAO Vs. HOUSE RENT ACCOMMODATION CONTROLLER
|
June 29, 1982 |
K S LALITHAMMA Vs. N S HIRIYANNAIAH
|
June 14, 1982 |
K T VENKATAPPA Vs. KRISHNA RAJAPURAM GROUP VILLAGE PANCHAYAT
|
October 22, 1982 |
K V NANJAPPA Vs. TARA BAI
|
August 13, 1982 |
K. SREEDHAR Vs. AUGUSTAN SLIM
|
August 24, 1982 |
KAMADHENU ENTERPRISES Vs. VIVEK TEXTILE MILLS P LTD
|
January 1, 1982 |
KAMALA B S Vs. STATE OF KARNATAKA
|
September 21, 1982 |
KAMALAMMA Vs. MAHADEVAPPA
|
January 18, 1982 |
KARAYANASWAMY M Vs. STATE OF KARNATAKA
|
January 15, 1982 |
KARIYAPPA SIDDAPPA Vs. RAMACHANDRA NAIK
|
September 1, 1982 |
KARNATAKA LIGHT METAL INDUSTRIES P LTD Vs. PROVISIONAL KARNATAKA STEEL and WIRE PRODUCTS LTD
|
November 12, 1982 |
KARNATAKA PLANTERS ASSOCIATION Vs. STATE OF KARNATAKA
|
October 15, 1982 |
KARNATAKA STATE BOARD OF WAKFS Vs. MOHAMED NAZEER AHMED
|
March 4, 1982 |
KARNATAKA STATE PRIVATE BUSES EMPLOYEES UNION Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF TRANSPORT GOVERONMENT OF
|
August 6, 1982 |
Karnataka State Road Transport Corporation Vs. Samuel Ebenezer Abnes
|
June 16, 1982 |
KARNATAKA TRADING COY Vs. UNION OF INDIA
|
November 3, 1982 |
KRISHNA and COMPANY Vs. STATE OF KARNATAKA
|
February 16, 1982 |
KRISHNA RAMAYYA GOUDA Vs. C P C MOTOR CO
|
June 16, 1982 |
KRISHNAMURTHY SHRINIVASACHARYA Vs. ASSISTANT C T O GADAG
|
September 8, 1982 |
KRISHNAPPA S Vs. DIVISIONAL COMMISSIONER MYSORE
|
July 15, 1982 |
KULKARNI V H Vs. STATE OF KARNATAKA
|
August 6, 1982 |
LAKMASEY LADHA and CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS DHARWAR
|
October 11, 1982 |
LAKSHMI TOURING TALKIES Vs. STATE OF KARNATAKA
|
March 24, 1982 |
LAKSHMIBAYAMMA Vs. LAKSHMINARASAMMA
|
July 1, 1982 |
LAXIMIBAI Vs. THOREPPA
|
March 8, 1982 |
LAXMI NARAYANA K SWAMY Vs. SELECTION COMMITTEE FOR M B B S
|
February 8, 1982 |
LAXMIBAI Vs. KASHIBAI
|
January 12, 1982 |
LAXMINARAYANA HEBBARA Vs. NARASIMHA HEBBARA
|
December 13, 1982 |
LOKAYYA Vs. JAYASHREE
|
September 30, 1982 |
M A HAFEEZ Vs. D ASEERVADAM
|
February 15, 1982 |
M BASAVARAJ Vs. STATE OF KARNATAKA
|
June 22, 1982 |
M C RAJU Vs. EXECUITIVE DIRECTOR KAR VIDYUTH KARKHANE LTD
|
October 12, 1982 |
M G KADALI Vs. STATE OF KARNATAKA
|
September 8, 1982 |
M K SANJEEVA MARLA Vs. K S T A T
|
January 28, 1982 |
M R ANANTHAPADMANABHA Vs. UNIVERSITY OF MYSORE
|
October 8, 1982 |
M S BORAIAH Vs. SUDARSHAN AGARWAL
|
July 5, 1982 |
M S MUDHOL Vs. STATE OF KARNATAKA
|
June 24, 1982 |
M SAMPATHKUMAR Vs. CEN PROVI DENT FUND COMMR
|
July 28, 1982 |
M SIDDOJI RAO Vs. STATE OF KARNATAKA
|
November 29, 1982 |
M VENKATARAYAPPA Vs. B V LAKSHMI NARAYANA
|
June 9, 1982 |
M. PRABHAKAR Vs. V. VENKATASWAMY
|
August 10, 1982 |
MAHALINGA Vs. D I G OF POLICE
|
November 8, 1982 |
MALLAWWA Vs. BALAPPA
|
August 11, 1982 |
MARISETTY Vs. KARIGOWDA
|
September 24, 1982 |
MICO EMPLOYEES ASSN Vs. STATE OF KARNATAKA
|
July 13, 1982 |
MICO EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
|
March 29, 1982 |
MOHADDINSAHEB SHIKANDAR Vs. HASABSAHEB KARIMSAHEB
|
March 12, 1982 |
MOHAMMED HASNUDDIN Vs. WARDEN S S LAW COLLEGE HOSTEL GULBARGA
|
December 6, 1982 |
MOUNT CARMEL COLLEGE Vs. SUDHA RAO
|
February 12, 1982 |
MUKAND IRON AND STEEL WORKS LTD Vs. KARNATAKA STEEL AND WIRE PRODUCTS LTD
|
November 12, 1982 |
MUZRAI OFFICER ASST COMMR KOLAR Vs. DAKAPPA
|
January 27, 1982 |
MYSORE BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1982 |
MYSORE SUGAR CO LTD Vs. MANOHAR METAL INDUSTRIES
|
January 11, 1982 |
N THIPPANNA Vs. STATE OF KARNATAKA
|
June 11, 1982 |
NAMADEV KESHAV Vs. NAZAR SHERIYAR
|
March 11, 1982 |
NANDI STEEL WORKS PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER RECOVERY I BANGALORE
|
September 16, 1982 |
NARASIMHA KAMATH and CO Vs. ENTRY TAX OFFICER MANDYA
|
April 2, 1982 |
NARASINGA RAO Vs. STATE OF KARNATAKA
|
January 4, 1982 |
NARAYANA GOWDA Vs. STATE OF KARNATAKA
|
January 15, 1982 |
NARAYANA PRASAD K S Vs. BANGALORE UNIVERSITY
|
February 3, 1982 |
NAVJEEVAN ENTERPRISES MYS P LTD Vs. T N RAMALINGIAH
|
February 26, 1982 |
NEELAVVA Vs. BHIMAVVA
|
March 23, 1982 |
NINGAPPA DURGAPPA Vs. HANUMANTAPPA BALAPPA
|
January 25, 1982 |
NINO ANNA Vs. NARAYANA GOWDA
|
September 8, 1982 |
NOOR ABDUL JALEEL Vs. V ACHUTHAN
|
January 7, 1982 |
OBALAPPA Vs. ALAMELAMMA
|
November 3, 1982 |
OFFICIAL LIQUIDATOR Vs. VISWANATHAN
|
July 8, 1982 |
ORIENTAL FIRE AND GENERAL Vs. M.C. SHASHIDHARA
|
June 10, 1982 |
OURULINGAPPA D Vs. SECRETARY R T A
|
September 2, 1982 |
P K P ABDUL HAKEEM AND CO Vs. STATE OF KARNATAKA
|
April 2, 1982 |
P KESHAVA VITHOBA BHANDARKAR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MANGALORE DIVISION MANGALORE AND
|
March 11, 1982 |
P M GURUVAIAH Vs. KRISHNAVENAMMA
|
August 26, 1982 |
P NAGARAJ Vs. K S R C
|
November 18, 1982 |
P P MAMOO KOYA Vs. P ANDU
|
November 30, 1982 |
P RAMALINGAPPA Vs. STATE OF KARNATAKA
|
February 11, 1982 |
PAIDI LAKSHMAYYA Vs. INDIAN BANK
|
January 21, 1982 |
PAIDI LAKSHMAYYA Vs. INDIAN BANK
|
January 27, 1982 |
PAPANNA Vs. STATE OF KARNATAKA
|
June 29, 1982 |
PARAMESHWARA GANAPATHY Vs. VENKATARAMANA GOPALAKRISHNA
|
March 10, 1982 |
PARAMESHWARAPPA G R Vs. SOLICITOR and EX OFFICIO DY SECY DEPT OF LAW and PARLIAMENTARY AFFAIRS and ENQUIRY OFFICER
|
November 8, 1982 |
PARVATI Vs. MRUTYUNJAYYA GURUPADAYYA
|
September 29, 1982 |
PATEL VOLKART P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
|
January 29, 1982 |
PEIRCE LEBLIE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE and CUSTOMS
|
November 26, 1982 |
POWAR and POWAR Vs. C B C I SOCIETY FOR MEDICAL
|
June 9, 1982 |
PRABHAKAR ADAPPA Vs. K S T A T
|
March 12, 1982 |
PRABHAKAR M Vs. V VENKATASWAMY
|
August 19, 1982 |
PRAKASH TEXTILES Vs. TAX RECOVERY OFFICER
|
October 21, 1982 |
PRIBHIDAS Vs. B N RENUKA
|
June 15, 1982 |
PUTTIAH R Vs. SENIOR SUPDT OF POST OFFICES MYSORE
|
June 10, 1982 |
R F PURANIKAMATH Vs. COMMR OF COMMERCIAL TAXES
|
November 23, 1982 |
R L DODDAMANI Vs. R T A BTJAPUR
|
June 9, 1982 |
R S MANUAL RAJU Vs. MARY SARA
|
January 4, 1982 |
RAJA CHARITY TRUST Vs. STATE OF KARNATAKA
|
August 3, 1982 |
RAMAKANTARAO ARSH1NIGI Vs. LAND TRIBUNAL RAICHUR
|
November 4, 1982 |
RAMAKRISHNAPPA M Vs. KEMPAMMA
|
June 18, 1982 |
RAMAMANDIRA TRUST Vs. T MUNISWAMAPPA
|
February 16, 1982 |
RAMANNA RAI Vs. JAGANNATHA
|
February 11, 1982 |
RANGANAYAKAMMA Vs. N GOVINDANARAYAN
|
February 16, 1982 |
REVANAPPA Vs. S N RAGHUNATH
|
August 4, 1982 |
REVANNASIDDAPPA Vs. SHIVASHANKARAPPA
|
February 12, 1982 |
S CHINNASWAMY Vs. PERIASWAMY REDDY
|
May 27, 1982 |
S INAYATHULLA Vs. DEPUTY CONSERVATOR OF FORESTS CHICKMAGALUR
|
March 15, 1982 |
S K GANAPATHI RAO Vs. PUTTAMMA
|
December 10, 1982 |
S LINGE GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE
|
May 3, 1982 |
S R RAMAIAH Vs. TLK DEV BD HOSAKOTE
|
October 1, 1982 |
S V PATWARDHAN Vs. STATE OF KARNATAKA
|
March 8, 1982 |
S.R. SUNDANA BAI Vs. S.S. SUNANDA
|
November 12, 1982 |
SADRODDIN IBRAHIM Vs. NARAYANA RAMACHANDRA
|
August 31, 1982 |
SAGGIAH Vs. TUMKUR DIST CO OP CEN BANK LTD
|
February 12, 1982 |
SAIRA KHATOON Vs. STATE OF KARNATAKA
|
May 25, 1982 |
SANGAWWA Vs. STATE OF KARNATAKA
|
October 15, 1982 |
SANNA ERANNA Vs. STATE OF KARNATAKA
|
August 11, 1982 |
SARVOTHAMA CHOORYA Vs. G M GOPALA BHAT
|
July 14, 1982 |
SATYAFPA KALAPPA Vs. BALAGOUDA SULTANAGOUDA
|
September 28, 1982 |
SEETHARAMA REDDY Vs. STATE OF KARNATAKA
|
September 20, 1982 |
SESHADRI S K Vs. H A L
|
July 7, 1982 |
SHA BABULAL and CO Vs. B NAGAPPA
|
March 9, 1982 |
SHA BASTIMAL NAVRATHNAMAL Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE RAICHUR
|
November 9, 1982 |
SHANTHA GURURAO NARASAPUR Vs. CHAIRMAN SELECTION COMMITTEE FOR ADMISSION TO POST GRADUATE COURSES FOR
|
June 25, 1982 |
SHARADAMMA Vs. CORPORATI ON OF CITY OF BANGALORE
|
July 22, 1982 |
SHEKHARAPPA H Vs. STATE OF KARNATAKA
|
September 2, 1982 |
SHIVAPPA U Vs. M KRISHNA BHAT
|
January 6, 1982 |
SHREESHYLA CROWNS AND SCREWS PVT LTD AND ETC Vs. UNION OF INDIA AND OTHERS
|
November 24, 1982 |
SIDDALINGAPPA Vs. YELLABAI
|
August 2, 1982 |
SITARAMA REDDY Vs. BELLARY SPINNING AND WEAVING CO LTD
|
November 23, 1982 |
SOMAWWA Vs. GURUSIDDAPPA
|
December 13, 1982 |
SOUTHERN INDUSTRIAL POLYMERS P LTD Vs. AMAR FORMLATORS and ELECTRONICS P LTD
|
November 4, 1982 |
SPL LAND ACQN OFFICER UKP ALMATTI Vs. TAMMANNA YAMANAPPA
|
March 11, 1982 |
SREE NATARAJA FLOUR MILLS Vs. VENKATARATHNAIAH
|
September 10, 1982 |
STATE BANK OF MYSORE Vs. OFFICIAL LIQUIDATOR
|
December 9, 1982 |
STATE OF KARNATAKA Vs. KRISHNAGOWDA
|
November 3, 1982 |
STATE OF KARNATAKA Vs. H M PANCHAKSHARAIAH
|
March 10, 1982 |
STATE OF KARNATAKA Vs. MYSORE COFFEE CURING WORKS LTD
|
January 20, 1982 |
STATE OF KARNATAKA Vs. PRAKASH
|
February 23, 1982 |
STATE OF KARNATAKA Vs. SHANKARAIAH
|
February 3, 1982 |
STATE OF KARNATAKA Vs. HARISH
|
February 10, 1982 |
STATE OF MYSORE Vs. UNION OF INDIA
|
February 16, 1982 |
SUBBARAYAPPA N A Vs. REGR OF CO OP SOCIETIES
|
September 21, 1982 |
SUBRAMANYAM O Vs. DIVISIONAL COMMR GULBARGA
|
January 15, 1982 |
SUNDRAM INDUSTRIES LTD Vs. ASST COMMR OF COMMERCIAL TAXES ASSESSMENTS I BANGALORE DIVISION
|
June 21, 1982 |
SURESH B N Vs. UNION PUBLIC SERVICE COMMISSION
|
March 25, 1982 |
SURGIHALLI VEERABHADRAPPA Vs. STATE OF KARNATAKA
|
April 2, 1982 |
SURYANARAYANA M Vs. R K RATHNAM
|
September 15, 1982 |
SWATI BICHU Vs. STATE OF KARNATAKA
|
January 29, 1982 |
SWAYAMPRABHA Vs. A S CHANDRASEKHAR
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May 25, 1982 |
SYED AHMED Vs. STATE OF KARNATAKA
|
August 6, 1982 |
SYED FAREED Vs. FOREIGN EXCHANGE REGLN APPELLATE BOARD
|
September 15, 1982 |
Syed Fareed Sahib Vs. Foreign Exchange Regulation Appellate Board, Ministry of Law, Justice and Company Affairs, New Delhi and another
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September 15, 1982 |
T R ANJANAPPA Vs. L P JACOB
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December 5, 1982 |
T REDDAPPA Vs. N S PRABHAKAR
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February 1, 1982 |
THAMBUSWAMY Vs. SPL LAO
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July 16, 1982 |
THIMMABHOVI Vs. STATE OF KARNATAKA
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October 4, 1982 |
THIPPESWAMY Vs. STATE OF KARNATAKA
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September 20, 1982 |
THIRTHARAJ UPENDRA Vs. STATE OF KARNATAKA
|
August 5, 1982 |
THUNGABHADRA SUGAR WORKS P LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 21, 1982 |
ULOOR GANGAMMA Vs. STATE OF KARNATAKA
|
November 2, 1982 |
UNION OF INDIA Vs. KASHAPPA MADIVALAPPA
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March 3, 1982 |
V ANJAN REDDY Vs. A RAMACHANDRA REDDY
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November 9, 1982 |
V B PUROHIT Vs. GADAG and JAMBDKESHWARA LQRS
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February 24, 1982 |
V R KATARKI Vs. HIGH COURT OF KARNATAKA
|
September 15, 1982 |
VANIVILAS CO OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
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May 24, 1982 |
VASANT APPANNA Vs. GANGADHAR MADHAVRAO
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February 1, 1982 |
VASAVI TRADERS Vs. STATE OF KARNATAKA
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January 29, 1982 |
VEERA GOWDA Vs. GOPALA KRISHNA REDDY
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July 28, 1982 |
VENKATAMMA Vs. MADIAH
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February 18, 1982 |
VENKATESHA PRABHU Vs. K THEJAPPA SHETTY
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February 1, 1982 |
VENUGOPAL KUBAIR Vs. S. SRINIVASAN
|
August 6, 1982 |
VILLAGE PANCHAYAT MARIDASANAHALLV Vs. ASST COMMR MADHUGIR
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November 4, 1982 |
VINAYAKA SHIVRAO MANTRT Vs. STATE OF KARNATAKA
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November 22, 1982 |
VIRUPAXAPPA JUNJAPPA Vs. SKANKARAPPA HEMAGIRIYAPPA
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March 8, 1982 |
VISHVARMA HOTELS LTD Vs. ANJUMAN E IMAMIA
|
January 27, 1982 |
VISWANATHA SILVER MANUFACTURING ELECTRO PLATING WORKS Vs. COLLECTOR OF BOMBAY
|
December 10, 1982 |
VISWANATHAN CHETTIAR E M Vs. AGRICULTURAL INCOME TAX OFFICER
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November 17, 1982 |
WORKMEN KARNATAKA P F EMPLOYEES UNION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
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September 27, 1982 |
YAMUNA Vs. A RAMA AMIN
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April 5, 1982 |
YELLAPPA RAVALU Vs. CORPORATION OF THE CITY OF BELGAUM
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August 24, 1982 |
YESHODA GOWDA Vs. J C RUDRASHARMA
|
March 10, 1982 |
ZAHEER AHMED Vs. STATE OF KARNATAKA
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February 10, 1982 |