A K ABDUL KADAR SAHEB Vs. STATE OF MYSORE
|
January 21, 1971 |
A MUNIVENKATAIAH Vs. GENERAL MANAGER GOVT SOAP FACTORY
|
August 3, 1971 |
A V IBRAHIM Vs. MANDEPANDA CARIAPPA
|
February 24, 1971 |
ABDUL KAREEM Vs. STATE OF MYSORE
|
July 29, 1971 |
ABDUL RAB SHAH KHADRI Vs. COURT OF DIST JUDGE MANDYA
|
August 17, 1971 |
ABDUL RAHIM Vs. STATE OF MYSORE
|
February 22, 1971 |
ABDULSAB RAJASAB GULEDGUD Vs. MAHIBOOBSAHEB WD KHADIRSAHEB
|
July 6, 1971 |
ALICE SEQUEIRA Vs. L MIRANDA
|
May 24, 1971 |
ALLISAHEB MASUMSAHEB ALAS Vs. BABU LAXMAN CHAMBAR
|
July 27, 1971 |
ANANT VINAYAKRAO BOTE Vs. MAHADEV APPANNA NANDI
|
July 1, 1971 |
ANANTHA REDDY Vs. STATE OF MYSORE
|
November 5, 1971 |
ANDANUR BASAPPA Vs. ADHIKAR CHANNABASAPPA
|
December 1, 1971 |
ANJUMAN E ISLAM Vs. GANAPATLAL SHIVALAL JAMADAR
|
November 22, 1971 |
APPASAHEB ANNAPPA SIRUGUPPI Vs. TOWN MUNICIPAL COUNCIL RAMDURG
|
July 7, 1971 |
ARIYAMMA Vs. NARASIMHIAH alias MARI
|
August 17, 1971 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. P ANANT OZA
|
August 3, 1971 |
B B BIDDAPPA Vs. DEPUTY COMMR OF AGRICULTURAL INCOME TAX MYSORE
|
September 2, 1971 |
B M NANJUNDASWAMY Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION
|
February 19, 1971 |
B M SHYAMU Vs. B K RAJASEKHAR
|
November 13, 1971 |
B MUTHAIAH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SHIMOGA
|
March 23, 1971 |
B PUTTAMMA Vs. C V RAMANA IYER
|
September 10, 1971 |
B R S BASH Ali ABDUL ALI SAHEB Vs. IMAMBI
|
June 25, 1971 |
B R VENKAPPAYYA Vs. STATE OF MYSORE
|
July 22, 1971 |
B RAMAIAH Vs. STATE OF MYSORE
|
July 8, 1971 |
B S IRANNAVAR Vs. DEPUTY COMMISSIONER OF BELGAUM
|
August 12, 1971 |
B S NAGARAJ Vs. S NANJAPPA
|
March 31, 1971 |
B SRINIVASACHAR Vs. RAILWAY BOARD
|
April 16, 1971 |
B U VENKAT ARMANIAH Vs. STATE OF MYSORE
|
February 12, 1971 |
B. Muthaiah and another Vs. Secretary, Regional Transport Authority, Shimoga and another
|
March 23, 1971 |
BABU GANGARAM Vs. BABU GALGOUDA PATIL
|
April 5, 1971 |
BADUVAKUNHI BEARY Vs. VENKATESHA SHANBHONGUE
|
February 4, 1971 |
BAGALKOT UDYOG LTD Vs. UNION OF INDIA UOI NEW DELHI
|
August 26, 1971 |
BASANGOUDA CHANNAPPA GOUDAR Vs. NINGANGOUDA BUDDANGOUDA PATIL
|
April 6, 1971 |
BASAWWA Vs. NINGAPPA GOPALAPPA UPPIN
|
October 27, 1971 |
BASAYYA SHIVAYYA PUJAR Vs. NARAYAN SHYASTRI RAMA SHYASTRI
|
July 1, 1971 |
BIDDAPPA B B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
|
September 2, 1971 |
C B SHANBHAG Vs. STATE OF MYSORE
|
March 24, 1971 |
C RANGAPPA Vs. STATE OF MYSORE
|
June 25, 1971 |
C SYED GHOUSE Vs. UNION OF INDIA
|
November 23, 1971 |
C V HAYAGRIV Vs. MYSORE SILK MUSEUM
|
January 29, 1971 |
CANARA PUBLIC CONVEYANCE CO LTD Vs. REGIONAL TRANSPORT AUTHORITY S K
|
June 15, 1971 |
CHANDRASEKHARA RAMAPPA GAVALI Vs. STATE OF MYSORE
|
June 29, 1971 |
CHANDRASHEKAR C G Vs. STATE OF MYSORE
|
October 21, 1971 |
CHANDRASHEKHAR JAYANGOUDA PATIL Vs. SHIDAGIREPPA
|
March 24, 1971 |
CHANNABASAPPA KAMADAL Vs. KISHAN CHAND AND COMPANY
|
July 8, 1971 |
CHANNABASAYYA SHIVALINGAYYA HIREMATH Vs. CHINTAMAN ANANTKULKARNI
|
July 12, 1971 |
CHICKARANGAPPA Vs. STATE OF MYSORE
|
July 2, 1971 |
CHIKKAGANGAMMA Vs. CHUNCHANAKUPPA RUDRIAH
|
August 20, 1971 |
CHIKKE GOWDA Vs. CHIKKARAJEGODWA
|
February 4, 1971 |
CHINNAPPA LAKSHMA SETTY Vs. STATE OF MYSORE
|
January 12, 1971 |
COMMISSIONER OF GIFT TAX Vs. RAMACHANDRA BHAT V
|
May 24, 1971 |
COMMISSIONER OF WEALTH TAX Vs. RAJKUVERBA H H SMT
|
July 19, 1971 |
D F CHINNAPPA Vs. PUJARI SHIVANNA
|
March 3, 1971 |
D M THIPPESWAMY Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
August 10, 1971 |
D MAHESWARAPPA Vs. UNION OF INDIA
|
September 21, 1971 |
D N RAMAIAH Vs. D R ASWATHANARAYANASETTY
|
September 16, 1971 |
D P HIREMUTT Vs. STATE OF MYSORE
|
January 20, 1971 |
D S NANJAPPA Vs. STATE OF MYSORE
|
March 12, 1971 |
D SRINIVASA IYER Vs. INSPECTOR GENERAL OF POLICE
|
January 6, 1971 |
DALAPATHY SHETTY Vs. HONNE GOWDA
|
March 19, 1971 |
DATTATRAYA NAGAPPA SHETTY ANKOLEKAR Vs. STATE OF MYSORE
|
June 23, 1971 |
DATTU RAMA ATWADKAR Vs. PARVATHIBAI
|
July 5, 1971 |
DAVUD BHAI HASAN ALLI KOLHAPURWALA Vs. ABHAS BHAI ABDUL KARIM BHURISHET
|
August 13, 1971 |
DEVAPPA alias DEVAGOWDA Vs. STATE
|
November 5, 1971 |
DIGAMBAR NARAYAN TAGORE Vs. FIRM GADMAL MOTIJI MARWADI
|
October 4, 1971 |
DILIP VISHWANATH DESHPANDE Vs. PARASHARAM VENKOBA PAWAR
|
September 15, 1971 |
E C K MURTHY Vs. STATE OF MYSORE
|
August 31, 1971 |
EARAMMA Vs. PARWATAMMA
|
March 5, 1971 |
ENNAR SYNDICATE Vs. CORPORATION OF THE CITY OF BANGALORE
|
November 2, 1971 |
ESWARAN K S Vs. STATE OF MYSORE
|
May 26, 1971 |
FAKIRAPPA AMRETAPPA ANNIGERI Vs. YELLAPPA BASAPPA GENAPPANAVAR
|
May 28, 1971 |
FIRM OF T MUDDU VEFRAPPA Vs. UNION OF INDIA
|
March 26, 1971 |
FITTER PEERA SAHEB Vs. K BALACHANDRA RAO
|
April 12, 1971 |
FRANK L J LOBO Vs. PIAD PINTO BAI
|
May 31, 1971 |
FUNDABAI ALIAS SARASWATHIBAI Vs. RAMANAGOUDA MALLANAGOUDA PATIL
|
April 1, 1971 |
G B NESRIKAR Vs. UNION OF INDIA
|
September 21, 1971 |
G N GUDIGAR Vs. STATE OF MYSORE
|
December 6, 1971 |
G R GURURAJACHAR Vs. STATE OF MYSORE
|
July 22, 1971 |
G R NANJUNDASWAMI Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
July 7, 1971 |
G S JOSHI Vs. STATE OF MYSORE
|
February 19, 1971 |
G VEERANNA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
December 3, 1971 |
GADAG CO OPERATIVE COTTON SALE SOCIETY LTD Vs. ANNIGERI AGRICULTURAL PRODUCE CO OPERATIVE SALE SOCIETY LTD
|
January 15, 1971 |
GAJRA BAI Vs. CONTROLLER OF ESTATE DUTY
|
August 16, 1971 |
GANAPATHI SHRINIWAS SETH Vs. STATE OF MYSORE
|
March 17, 1971 |
GANAPATHI SUBBARAYA HEGDE Vs. STATE OF MYSORE
|
January 29, 1971 |
GANAPATI alias BASANNA Vs. STATE OF MYSORE
|
March 19, 1971 |
GANESH FOUNDRY Vs. COMMERCIAL TAX OFFICER BANGALORE DISTRICT CIRCLE BANGALORE
|
March 18, 1971 |
GANGARAM BANGALE Vs. BALGOUDA PATIL
|
April 5, 1971 |
GOLLALESHWAR DEV Vs. GANGAWA KOM SHANTAYYA MATH
|
March 18, 1971 |
GOPAL Vs. COMMISSIONER CORPN OF THE CITY OF BANGALORE
|
December 9, 1971 |
GOPAL FILMS Vs. ASSISTANT REVENUE OFFICER
|
March 25, 1971 |
GOPALAKRISHNA KALLURAYA Vs. RAMACHANDRA KALLURAYA
|
February 10, 1971 |
GOVERNMENT OF MYSORE Vs. HARI RAJ and CO
|
July 20, 1971 |
GROUP VILLAGE PANCHAYAT COMMITTEE HARLAPUR Vs. RAMANGOUDA ANANTHAGOUDA PATIL
|
July 19, 1971 |
GROUP VILLAGE PANCHAYAT OF NERALAKERE Vs. DIVISIONAL COMMISSIONER BANGALORE
|
July 6, 1971 |
GUNDABAI alias SARASWATIBAI Vs. RAMANGOUDA MALLANGOUDA PATIL
|
April 1, 1971 |
GURUPAD RAMACHANDRA NANDANI Vs. STATE OF MYSORE
|
January 8, 1971 |
GURUSHIDDAYYA KALKAYYA SELIMATH Vs. SHAH HIRACHAND VANECHAND AND CO
|
October 15, 1971 |
H A RAMANUJA Vs. STATE OF MYSORE
|
October 22, 1971 |
H R GURAPPA Vs. BANNUR VENKATAPPA
|
January 11, 1971 |
H S SHIVALINGIAH Vs. STATE OF MYSORE
|
September 15, 1971 |
H S SUBBANNA Vs. STATE OF MYSORE
|
August 19, 1971 |
H SIDDAVEERAPPA Vs. STATE OF MYSORE
|
March 12, 1971 |
H VEERABHADRAPPA Vs. DEPUTY COMMISSIONER BELLARY DISTRICT BELLARY
|
August 10, 1971 |
HABIBULSAB HASANSAB SINDAGI Vs. STATE OF MYSORE
|
June 29, 1971 |
HANAMANGOUDA Vs. HANAMANGOUDA
|
October 29, 1971 |
HANUMAN TRANSPORT CO P LTD Vs. STATE OF MYSORE
|
April 16, 1971 |
HARIKISANDAS GULABDAS AND SONS Vs. STATE OF MYSORE
|
March 5, 1971 |
HAYAT BEIG Vs. MUNIVENKATE GOWDA
|
June 18, 1971 |
HIRIANNA SHETTY Vs. STATE OF MYSORE
|
October 8, 1971 |
I J J REBELLO Vs. CHIEF CONTROLLING REVENUE AUTHORITY IN MYSORE
|
March 30, 1971 |
IDEAL JAWA INDIA PVT LTD Vs. C MADAN MOHAN
|
July 22, 1971 |
II ADDITIONAL SPL AND ACQUISITION OFFICER HARBOUR MANGALORE Vs. B FAKRUDDIN AHMED
|
March 30, 1971 |
In re Fakirappa Yellappa Tukkappanawar Vs.
|
March 5, 1971 |
In Re: Basi Reddy and others Vs.
|
August 10, 1971 |
In Re: Madhukar Dasarath Mendekar and others Vs.
|
August 26, 1971 |
In Re: Narasing Naik Vs.
|
August 13, 1971 |
In Re: Surchand Ramji Chavan Vs.
|
October 21, 1971 |
In Re: Thippanna Vs.
|
January 8, 1971 |
INCOME TAX OFFICER Vs. DHARMCHAND MULTANMUL
|
August 27, 1971 |
INDIAN TELEPHONE INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. INCOME TAX OFFICER
|
July 21, 1971 |
INTER STATE TRANSPORT P LTD Vs. CORPORATION OF THE CITY OF BANGALORE
|
November 16, 1971 |
J SATYANARAYANA Vs. J SEETHAMMA
|
July 16, 1971 |
J V JAHAGIRDAR Vs. S L BIJALI
|
November 11, 1971 |
JOHN AUGUSTINE PETER MIRANDE Vs. N DATHA NAIK
|
June 2, 1971 |
JOSEPH DSOUZA Vs. STATE OF MYSORE
|
October 29, 1971 |
K B LAXMINARANIAH Vs. STATE OF MYSORE
|
November 15, 1971 |
K BURMAN Vs. COMMERCIAL TAX OFFICER CALCUTTA
|
April 14, 1971 |
K C D SWAMY Vs. LEELA MARATHEY
|
February 22, 1971 |
K G JAGANNATH Vs. STATE OF MYSORE
|
April 15, 1971 |
K HANUMANTHA RAO Vs. STATE OF MYSORE
|
March 15, 1971 |
K HUTCHU RAO Vs. STATE OF MYSORE
|
March 15, 1971 |
K MUNISWAMAPPA Vs. P CHENNAKRISHNAPPA
|
January 13, 1971 |
K N GURUSWAMY AND CO Vs. STATE OF MYSORE
|
March 24, 1971 |
K N SRINIVASACHARI Vs. STATE OF MYSORE
|
April 1, 1971 |
K NANJUNDAPPA Vs. PADMAMMA
|
September 10, 1971 |
K P HANUMAPPA Vs. STATE OF MYSORE
|
August 12, 1971 |
K R NADGIR Vs. STATE OF MYSORE
|
February 16, 1971 |
K R SHIVADATTA Vs. SELECTION COMMITTEE TO GOVT MEDICAL COLLEGES
|
November 24, 1971 |
K RAGHAVENDRA RAO Vs. STATE OF MYSORE
|
February 12, 1971 |
K RAJA BHAT Vs. STATE OF MYSORE
|
February 22, 1971 |
K S SURYANARAYANA SETTY Vs. STATE OF MYSORE
|
May 27, 1971 |
K SREENIVASA RAO Vs. K M NARASIMHIAH
|
August 18, 1971 |
K VISHNUMOORTHI Vs. STATE OF MYSORE
|
March 16, 1971 |
K.R. Shivadatta Vs. The Selection Committee to Govt. Medical College and another
|
November 24, 1971 |
KAMALAMMA Vs. LAKSHMINARAYANA RAO
|
February 10, 1971 |
KAMALAMMA Vs. KENCHE GOWDA
|
October 8, 1971 |
KANTHARAJAIAH Vs. CITY IMPROVEMENT TRUST BOARD
|
May 24, 1971 |
KEMPEGOWDA Vs. M MAHALINGIAH
|
August 4, 1971 |
KESHAYYA CHANNAYYA HIREMATH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
|
June 2, 1971 |
KHATHIJABI Vs. P S ABDULLA
|
February 3, 1971 |
KORAGA SHETTY Vs. STATE OF MYSORE
|
March 10, 1971 |
KRISHNA BAI Vs. CHOMA GOWDA
|
September 21, 1971 |
KRISHNA JETTY Vs. STATE OF MYSORE
|
November 8, 1971 |
KRISHNA RAO DESHPANDE Vs. DEPUTY COMMR CHITRADURG DISTRICT
|
January 13, 1971 |
KRISHNAGOUDA Vs. BHIMANGOUDA VENKANAGOUDA
|
March 11, 1971 |
KRISHNAPPA Vs. STATE
|
March 11, 1971 |
KRISHNARAJA WADAYAR CO-OPERATIVE SOCIETY LTD Vs. RATNAM GOPALASWAMY IYENGAR
|
July 13, 1971 |
KRISHNARAJENDRA MILLS LTD Vs. LAKSHMINARAYANA
|
February 9, 1971 |
L GOWRAMMA Vs. CHAIRMAN City Improvement Trust Board
|
March 22, 1971 |
LAKSHMI BAGS MANUFACTURING CO Vs. COMMERCIAL TAX OFFICER IIII CIRCLE BANGALORE
|
August 3, 1971 |
LAKSHMIBAI Vs. INCOME TAX OFFICER
|
October 19, 1971 |
LAKSHMIDAS Vs. AROORCHAND
|
June 16, 1971 |
LALITHAMMA Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES
|
July 6, 1971 |
LAXMAN Vs. RATNABAI
|
March 5, 1971 |
LAXMINARAYANA UDPA Vs. PADMANABHA UDPA
|
July 22, 1971 |
LETITIA CASTELINO Vs. JEROME D SILVA
|
February 24, 1971 |
LUMANNA SOMANNA MALIK Vs. BHARMARAO ANNARAO CHOUGULE
|
March 19, 1971 |
M BASAVALINGIAH Vs. T P PAPANNA
|
June 2, 1971 |
M C S RAO Vs. STATE OF MYSORE
|
March 26, 1971 |
M C SUBBANNA Vs. NANJAMMA
|
August 23, 1971 |
M K MANJAPPA Vs. KALYANI PUJARTHY
|
January 20, 1971 |
M KORGA SHETTY Vs. STATE OF MYSORE
|
March 10, 1971 |
M KRISHNA Vs. CHECK POST OFFICER PADIL CHECK POST MANGALORE S K
|
July 19, 1971 |
M LSREENIVASA RAO Vs. HARINATH UPADYAYA
|
January 22, 1971 |
M M THAMMAIAH Vs. STATE OF MYSORE
|
March 18, 1971 |
M N KRISHNA RAO Vs. BOARD OF TRUSTEES CITB
|
March 30, 1971 |
M S RAMAN Vs. CORPORATION OF THE CITY OF BANGALORE
|
February 9, 1971 |
M SAVITRI Vs. STATE OF MYSORE
|
September 30, 1971 |
M T BHAT Vs. KANAKA LAXMI
|
September 15, 1971 |
M V LAKSHMINARAYANAPPA Vs. CHIKKASIDDE GOWDA
|
October 21, 1971 |
M V VENKATAPPA Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
March 23, 1971 |
M VEERAPPA Vs. CONTROLLER OF EXAMINATIONS
|
October 29, 1971 |
MADAIAH SIDDALINGAIAH Vs. STATE OF MYSORE
|
June 24, 1971 |
MADHUKAR ATMARAM JOGALEKAR Vs. NINGAPPA RAMA CHATAGASTI
|
December 17, 1971 |
MADIAH Vs. STATE OF MYSORE
|
June 24, 1971 |
MADIVALAPPA CHANNAPPA CHOWDARY Vs. STATE OF MYSORE
|
July 2, 1971 |
MAIGA Vs. STATE
|
October 27, 1971 |
MANAGEMENT OF MODI PRINTING WORKS Vs. PRESIDING OFFICER LABOUR COURT
|
October 7, 1971 |
MANAGEMENT OF STATION CANTEEN Vs. PRESIDING OFFICER JABOUR COURT
|
August 26, 1971 |
MANJA SHETTY Vs. STATE OF MYSORE
|
November 19, 1971 |
MARIYAPPA PARAPPA HONAGUDI Vs. BABURAO KRISHNARAO KURADEKAR
|
July 19, 1971 |
MEDHI ALI Vs. UNION OF INDIA
|
December 6, 1971 |
MOHAMMAD ALI TAHIR Vs. UNION OF INDIA
|
September 1, 1971 |
MONAPPA MULYA Vs. KUSUMA S SHETTY
|
June 10, 1971 |
MOTOR INDUSTRIES CO LTD Vs. STATE OF MYSORE
|
February 17, 1971 |
MUNISWAMAPPA Vs. STATE OF MYSORE
|
March 24, 1971 |
MUNISWAMAPPA Vs. STATE OF MYSORE
|
May 24, 1971 |
MUTHANNA SHETTY Vs. BHAGI RAITHI
|
June 23, 1971 |
MYSORE BANGLE WORKS Vs. STATE OF MYSORE
|
July 19, 1971 |
MYSORE CEMENTS LTD Vs. UNION OF INDIA
|
August 9, 1971 |
MYSORE IRON AND STEEL WORKS LABOURERS ASSOCIATION Vs. COMMISSIONER OF I ABOUR AND REGISTRAR OF TRADE UNIONS IN MYSORE
|
August 4, 1971 |
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. P V MOTOR SERVICE
|
July 28, 1971 |
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. A C NANJUNDAPPA
|
August 9, 1971 |
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. P V MOTOR SERVICE MANGALORE
|
June 28, 1971 |
N ANNAIYAPPA Vs. ASSISTANT COMMERCIAL TAX OFFICER BANGALORE
|
June 23, 1971 |
N C RAMAKRISHNAIAH Vs. CHIEF SECRETARY GOVT OP MYSORE
|
March 12, 1971 |
N M NATARAJA Vs. SELECTION COMMITTEE MEDICAL AND DETAL COLLEGES
|
November 23, 1971 |
N M ZACKRIAH Vs. N SWAMY PROPR ELEC HAIR DRESSERS
|
August 10, 1971 |
N NAGARAJ Vs. D S RAJESWARAMMA
|
February 18, 1971 |
N RAMA RAO Vs. TAHSILDAR NAGAMANGALA
|
March 19, 1971 |
N S RAJENDRA Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
November 4, 1971 |
N SHIVARAMAIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
August 26, 1971 |
N SRINATH Vs. STATE OF MYSORE
|
June 29, 1971 |
N SUBBA RAO Vs. DEPUTY COMMISSIONER CHITRADURGA
|
March 16, 1971 |
NAGARAJU Vs. K RAMARAJU
|
February 25, 1971 |
NANDEESWARA TILES AGENCY Vs. TOWN MUNICIPAL COUNCIL BHADRAVATI AND HOLENARSIPUR
|
November 25, 1971 |
NARASIMHA GOVIND KAMAT Vs. STATE OF MYSORE
|
July 12, 1971 |
NARASING NAIK alias NARASA NAIK Vs. STATE OF MYSORE
|
August 13, 1971 |
NARASINGA GOWDA Vs. SUBRAMANYA SARALAYA
|
June 9, 1971 |
NARAYAN BHIKKAJI PAUSKAR Vs. MANGESH MAHADEV TERGAONKAR
|
October 22, 1971 |
NARAYANA HEBBARA Vs. RADHAKRISHNA SHANKER SHENAI
|
December 25, 1971 |
NARAYANA JOIS Vs. ALAMELAMMA
|
October 28, 1971 |
NARAYANA SHETTY Vs. RAMA SHETTY
|
March 26, 1971 |
NEELAWWA Vs. KALLAPPA BASAPPA NHAVI
|
December 2, 1971 |
OFFICIAL RECEIVER BANGALORE Vs. SELLAMMA
|
October 15, 1971 |
P K RUKMINI BAI Vs. VENKATESWARA SILK HOUSE
|
July 20, 1971 |
P R NAYAK Vs. UNION OF INDIA
|
August 27, 1971 |
P SYED SAHEB AND SONS Vs. STATE OF MYSORE
|
June 24, 1971 |
P V AITHALA Vs. STATE OF MYSORE
|
October 26, 1971 |
P V RANGASWAMY Vs. SHAH KRISHNAJI VALAJI and CO
|
February 10, 1971 |
P VENKATA RAO Vs. STATE OF MYSORE
|
January 8, 1971 |
PADMANABHAYYA alias CHANNARAYA SAVANTHA Vs. REVATHIAMMA
|
March 10, 1971 |
PANDIKUTHIRA MRS CHENGAPPA Vs. MURUVANDA MACHAYYA
|
October 5, 1971 |
PAPE GOWDA Vs. STATE
|
July 21, 1971 |
PARAPPA SANGAPPA PALLED Vs. ASTULSAHEB HASANSAHEB
|
July 12, 1971 |
PATEL CHANNE GOWDA Vs. KRISHNA GOWDA
|
February 17, 1971 |
PATIL IRANGOWDA BHIMANGOWDA Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 30, 1971 |
PERYAKKAL Vs. DAKSHAYINI
|
March 2, 1971 |
POMPANNA GOWDA Vs. STATE OF MYSORE
|
March 26, 1971 |
PRAKASH TRIMBAKRAO PATWARDHAN Vs. TIPPANNA BHEEMAPPA AKKALE
|
April 8, 1971 |
PRANAY Vs. STATE OF MYSORE
|
December 3, 1971 |
PROVIDENT FUND INSPECTOR Mangalore South Vs. A J COELHO
|
October 25, 1971 |
QURUSHIDDAYYA KALKAYYA Vs. SHAH HIRACHAND VANECHAND AND CO
|
October 15, 1971 |
R CHINNASWAMY GOUNDER Vs. C H LAXMINARAYANA HARIYACHAR
|
March 30, 1971 |
R K KULKARNI Vs. DIVISIONAL COMMISSIONER BELGAUM
|
January 6, 1971 |
R RANGAPPA REDDY Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
|
November 23, 1971 |
RAGHUNATH BALAKRISHNA DESHPANDE Vs. BIHARILAL KRISHNAPRASAD DAVE
|
July 16, 1971 |
RAGHUNATH BHANDARY Vs. SEETHARAMA PUNJA
|
July 5, 1971 |
RAJAGOPAL C T Vs. STATE OF MYSORE
|
June 22, 1971 |
RAMACHANDER RAO Vs. DEPUTY COMMISSIONER GULBARGA
|
March 19, 1971 |
RAMACHANDRA APPAYYA DESURKAR Vs. TULASABAI
|
April 8, 1971 |
RAMACHANDRA GAJANANA HEGDE Vs. UANAPATI UMAMAHESHWAR HEGDE
|
February 11, 1971 |
RAMAPPA Vs. YELLAPPA GUNDAPPA
|
November 2, 1971 |
RAMASHING Vs. STATE OF MYSORE
|
September 15, 1971 |
RAMSINGH BABANJI Vs. STATE OF MYSORE
|
January 15, 1971 |
RANG RAO RAM RAO DESHPANDE Vs. STATE OF MYSORE
|
July 2, 1971 |
RANGA NAIKA Vs. SARASWATHI RATNA BAI
|
February 26, 1971 |
RANGA RAO Vs. STATE OF MYSORE
|
July 22, 1971 |
RANGACHARYA RAMACHARYA JOSHI Vs. VIRUPAX KARVIR KULKARNI
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April 5, 1971 |
RAOJI APPAJI KULKARNI Vs. BADIBI
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January 7, 1971 |
REVAMMA Vs. SHANTHAPPA
|
July 20, 1971 |
S JANAB Vs. CORPORATION OF THE CITY OF BANGALORE
|
August 10, 1971 |
S N SESHADRI Vs. MANAGING DIRECTOR LIC BOMBAY
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June 8, 1971 |
SABA Vs. STATE
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June 29, 1971 |
SADASIVAIAH Vs. STATE OF MYSORE
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August 31, 1971 |
SAJJEDA VEERANNA Vs. GOWNDER ERASAYAMMA
|
October 19, 1971 |
SELECTION COMMITTEE for ADMISSION to MEDICAL and DENTAL
COLLEGES Vs. M R NAGRAJ
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May 28, 1971 |
SHA RUPCHAND HIDUMAL Vs. STATE OF MYSORE
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December 1, 1971 |
SHANKAR RAO Vs. BHIMASHANKAR
|
May 27, 1971 |
SHANKER SHIVALINGA MINACHE Vs. AGRICULTURAL INCOME TAX OFFICER
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August 17, 1971 |
SHANTI TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1971 |
SHARMILA JEWELLERY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE
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June 3, 1971 |
SHIPAD BHIKU NAVGEKAR Vs. STATE OF MYSORE
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March 18, 1971 |
SHIVALINGAPPA Vs. P B PUTTAPPA
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January 6, 1971 |
SHIVAPPA SATYAPPA MUDAKANNAVAR Vs. SATYAPPA YELLAPPA MUTTAPAGOL
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March 2, 1971 |
SHRINIVAS RAMACHANDRA NADIG Vs. VISHNU NAGESH NADIG
|
March 2, 1971 |
SIDDANAGOUDA Vs. STATE OF MYSORE
|
September 16, 1971 |
SIDDANNA BOVI Vs. HANUMANTHA REDDY
|
March 25, 1971 |
SRIKANTA SUBBARAJE Vs. S P SUNDARAJA CHAR
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April 1, 1971 |
SRIPAD BHIKU NAGAVEKAR Vs. STATE OF MYSORE
|
March 18, 1971 |
STATE OF MYSORE Vs. VISHWANATH RAMAKRISHNA NAIK
|
March 19, 1971 |
STATE OF MYSORE Vs. STHAPATHI NATARAJAN
|
March 18, 1971 |
STATE OF MYSORE Vs. PANDURANG PARUSAPPA NAIK
|
March 31, 1971 |
STATE OF MYSORE Vs. FAKIRAPPA YELLAPPA TUKKAPPANAWAR
|
March 5, 1971 |
STATE OF MYSORE Vs. LALU
|
February 25, 1971 |
STATE OF MYSORE Vs. BHEEMAL
|
February 25, 1971 |
STATE OF MYSORE Vs. PAIMLEE
|
February 24, 1971 |
STATE OF MYSORE Vs. ANTHONY
|
January 8, 1971 |
STATE OF MYSORE Vs. PARVATHAMMA
|
February 16, 1971 |
STATE OF MYSORE Vs. GHOUSUDDIN
|
September 15, 1971 |
STATE OF MYSORE Vs. YALE MALLESAPPA
|
October 8, 1971 |
STATE OF MYSORE Vs. K L PATIL
|
August 13, 1971 |
STATE OF MYSORE Vs. B BASAVALINGAPPA
|
August 9, 1971 |
STATE OF MYSORE Vs. SHANKARAPPA SATEPPA INDI
|
August 2, 1971 |
STATE OF MYSORE Vs. SHIVAPPA CHANBASAPPA KUNAD
|
June 17, 1971 |
STATE OF MYSORE Vs. KANNAN
|
July 14, 1971 |
STATE OF MYSORE Vs. SHIVANNA
|
July 19, 1971 |
STATE OF MYSORE Vs. H GUNDAPPA
|
July 1, 1971 |
STATE OF MYSORE Vs. KRISHNASWAMY
|
November 15, 1971 |
SUBRAO RANBA RAVALU KEDARI Vs. KALLAPPA NANA KADAPURE
|
September 10, 1971 |
SUKUMAR Vs. STATE
|
October 12, 1971 |
SUPREME MOTORS Vs. CITY MUNICIPAL COUNCIL SHIMOGA
|
November 19, 1971 |
SURCHAND RAMJI CHAVAN Vs. STATE
|
October 21, 1971 |
SUSHILA Vs. BHIMAPPA RAYAPPA KARIGAR
|
December 17, 1971 |
SYNDICATE BANK Vs. VINCENT ROBERT LOBO
|
February 26, 1971 |
T HANAMAN THE GOWDA Vs. EREGOWDA
|
November 4, 1971 |
T L KRISHNA UPADHYAYA Vs. GOWRAMMA
|
March 15, 1971 |
T M RANGAPPA AND BROS Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
June 7, 1971 |
T MUDDU VEERAPPA SONS AND K H VEERANNA SETTY Vs. UNION OF INDIA UOI
|
March 26, 1971 |
T N MEDAPPA Vs. STATE OF MYSORE
|
July 27, 1971 |
T N SHANKARARAO AND BROS Vs. S A WAJID
|
April 6, 1971 |
T P BORAIAH Vs. STATE OF MYSORE
|
October 27, 1971 |
T S CHANDRASEKARAN Vs. UNION OF INDIA
|
June 4, 1971 |
T SATHYANARAYANA Vs. STATE TRANSPORT AUTHORITY
|
April 12, 1971 |
TADIMALLA SUBBA RAO Vs. STATE
|
October 22, 1971 |
TALARI ERAPPA Vs. MUTHYALAPPA
|
January 18, 1971 |
TARABAI Vs. KRISHNA PANDURANG POWAR
|
August 3, 1971 |
THATTESARA SUBBARAYA Vs. CHTNNE GOWDA
|
September 21, 1971 |
THIMMAPPA DASAPPA Vs. THIMMAVVA KOM THIMMAPPA
|
December 2, 1971 |
THIPPANNA Vs. STATE
|
January 8, 1971 |
THOLAMAMIDI SURYANARAYANA RAO Vs. SINGAM SETTY VENKATARAMIAH SETTY and SONS
|
March 26, 1971 |
TULJANASA NARAYANASA HABIB Vs. S S K CO OPERATIVE BANK LTD
|
November 30, 1971 |
U C CHARANTIMATH Vs. STATE OF MYSORE
|
April 1, 1971 |
U LAXMIBAI MALLYA Vs. U RAMANATH MALLYA
|
April 1, 1971 |
UMAMAHESWAR COTTON GINNING and PRESSING FACTORY Vs. RAMA RAO SHROFF
|
March 16, 1971 |
V B POONACHA Vs. STATE OF MYSORE
|
September 17, 1971 |
V K GOVINDASWAMY Vs. N NANJAPPA
|
August 17, 1971 |
V M KULKARNI Vs. STATE OF MYSORE
|
June 15, 1971 |
V NARAYANAPPA Vs. NARAYANAPPA
|
March 16, 1971 |
V R MARADDI Vs. SHIRAHATTI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
|
August 6, 1971 |
V R MUDVEDKAR Vs. STATE OF MYSORE
|
January 25, 1971 |
V RAMAPRASAD Vs. DIRECTOR ATOMIC MINERALS DIVISION
|
June 16, 1971 |
V RAMU Vs. M V VENKATAPPA
|
March 3, 1971 |
V S PARAMASHWARAN Vs. CHIEF SECRETARY GOVT OF MYSORE
|
February 19, 1971 |
V THIMMIAH Vs. MYSORE STATE ELECTRICITY BOARD
|
June 3, 1971 |
V V KUDVA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 9, 1971 |
VEERATHARADHYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 8, 1971 |
VEERATHRADHYA B V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 9, 1971 |
VENKAT REDDY Vs. BUDENNA
|
January 21, 1971 |
VENKATAPPA Vs. S N VENKATESHAIAH
|
June 9, 1971 |
VENKATAPPA alias CHINNAPPA Vs. S N VENKATESHATAH
|
June 9, 1971 |
VENKATESWARA OIL MILLS Vs. COMMERCIAL TAX OFFICER
|
October 12, 1971 |
VENKATESWARA POWER ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1971 |
VENKATESWARA TRADERS Vs. ADMINISTRATOR AGRICULTURAL PRODUCE MARKET COMMITTEE CHICKBALLAPUR
|
November 16, 1971 |
VENKOBACHARY Vs. STATE OF MYSORE
|
January 6, 1971 |
VIRBHADRA DEVARU GOKAK Vs. GAJANAN
|
October 19, 1971 |
VITHAPPA BHIMAPPA KOLI Vs. STATE
|
September 3, 1971 |
VITTALDAS BHAGAVANDAS DARBAR Vs. GURULINGAPPA CHANNAGOWDAPPA PATIL
|
June 11, 1971 |
WAMAN KALLAPPA KUTTUR Vs. GUNDU BASALINGA
|
October 14, 1971 |
WEST COAST PAPER MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
January 18, 1971 |
Y NARAYANA RAI Vs. A C APPAJI RAO
|
June 22, 1971 |
Y VENKATESWARA RAO Vs. K NAGAMMA
|
June 30, 1971 |