ABDUL RAHMAN Vs. STATE OF MYSORE AND
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August 31, 1956 |
ABDUL SUBHAN Vs. SALES TAX OFFICEE, NO 1 CIECLE, BANGALORE
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September 27, 1956 |
B ABDUL RAHMAN Vs. STATE OF MYSORE
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August 31, 1956 |
B DNAIDU Vs. SHAMSHEER JUNG BAHADUR RANA
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August 8, 1956 |
B K ABDUL AZEEZ Vs. STATE OF MYSORE
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March 20, 1956 |
B MADHAVA SHENOI Vs. MOKTYAR SAHIB
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February 24, 1956 |
B N KUTTAPPA Vs. STATE OF COORG
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January 20, 1956 |
B S PARTHASARATHY Vs. SALES TAX OFFICER, MYSORE CITY CIRCLE
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September 12, 1956 |
B SEETHABAMAIAH Vs. ASSISTANT SALES TAX OFFICEE VII SUB CIRCLE BANGALOEE CITY
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September 27, 1956 |
B SEETHARAMAIAH Vs. ASSISTANT SALES TAX OFFICER
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September 27, 1956 |
BABAJAN Vs. STATE OF MYSORE
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October 10, 1956 |
BNAGENDRAPPA ALIAS NAGARAJ Vs. SAKHRE RAMAKRISHNAPPA
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July 11, 1956 |
BOBAMMA Vs. T TEIMMIAH
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January 17, 1956 |
C GANAAPPA Vs. STATE OF MYSORE
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June 27, 1956 |
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. A M SIDDABASAVIAH AND SONS
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February 13, 1956 |
Canara Industrial and Banking Syndicate Ltd. Vs. A.M. Siddabasaviah and Sons
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February 13, 1956 |
CAPTAIN B D NAIDU Vs. EXCELLENCY GENERAL SIR BABAR SHAMSHEER JUNG BAHADUR RANA
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August 8, 1956 |
CENTRAL KARNATAKA MOTOR SERVICES LTD Vs. STATE OF MYSORE
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July 13, 1956 |
CHAIRMAN VILLAGE PANCHAYATH Vs. NTHIMMASETTY GOWDA
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June 6, 1956 |
CHANNABASAPPA Vs. STATE OF MYSOEE
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December 7, 1956 |
D P RAGHUNATH Vs. STATE OF COORG
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March 20, 1956 |
D P RAGHUNATH Vs. DISTRICT EDUCATIONAL OFFICER IN COORG, MERCARA
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March 20, 1956 |
DAVANAGERE COTTON MILLS LTD Vs. STATE OF MYSORE
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October 10, 1956 |
DEPUTY COMMISSIONEE OF SALES TAX BANGALORE DIVISION BANGALORE Vs. TOBACCO MANUFACTURERS INDIA RESPONDENT LTD
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August 31, 1956 |
DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. STATE OF KARNATAKA
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August 31, 1956 |
DEPUTY COMMISSIONER OF SALES TAX BANGALORE IN RE Vs. STATE
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August 31, 1956 |
DODDA REVANNA Vs. T V NARAYANA MURETHY
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October 25, 1956 |
DODDANARASE GOWDA Vs. KALAMMA alias KAMALAMMA
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October 10, 1956 |
EAJASEKHAEA MINOE REPEESENTED Vs. CHAIEMAN CITY IMPEOVEMENT TEUST BOAED MYSOEE CITY
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July 13, 1956 |
G N CHANNAMALLA SETTY Vs. RETURNING OFFICER AND AMILDAR GUBBI TALUK GUBBI
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August 31, 1956 |
GLOBE THEATRES LTD Vs. KHAN SAHEB ABDUL GHANI
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February 6, 1956 |
Globe Theatres Ltd. Vs. Khan Saheb Abdul Gani and another
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February 6, 1956 |
H N THIMMIAH PROPRIETOR CENTRAL TALKIES SESHADRIPURAM BANGALORE CITY Vs. STATE OF MYSORE
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June 6, 1956 |
H V NANJAPPA Vs. VIMALA DEVI
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September 24, 1956 |
J K DEVAIYA Vs. STATE OF COORG
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February 28, 1956 |
JAVABEGOWDA alias PUTTU Vs. T TE1MMIAH
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January 17, 1956 |
K L RAMAPPA Vs. Y B TELKAR
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February 14, 1956 |
K MOHAMAD MOOSA Vs. P V VEERA SWAMY NAIDU alias P V JAYARAM NAIDU
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January 31, 1956 |
K MOHAMED PEER Vs. STATE OF MYSOEE
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July 26, 1956 |
KAMALAMMA Vs. VENKATASWAMAPPA
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March 19, 1956 |
KENCHAPPA Vs. ROKHADE NAGAPPA
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March 15, 1956 |
KENCHAPPA Vs. SALES TAX OFFICER FOURTH CIRCLE BANGALORE
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September 12, 1956 |
KRISHNA Vs. STATE OF MYSORE
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August 10, 1956 |
L ABDUL RAHIM Vs. STATE OF MYSORE
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September 12, 1956 |
M H KRISHNAPPA Vs. D K GOVINDACHAR
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March 20, 1956 |
M P JANARDHANANT Vs. V KRISHNAMURTHY
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January 20, 1956 |
M PAVALAPPA Vs. STATE OF MYSORE
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October 10, 1956 |
M S MAHADEVAN Vs. LAKSHMINAEAYAN
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September 28, 1956 |
MADE GOWDA alias KUNTE GOWDA Vs. STATE
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August 2, 1956 |
MADEGOWDA Vs. STATE OF KARNATAKA
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August 2, 1956 |
MAHADEVAN Vs. LAKSHMINARAYAN
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September 28, 1956 |
MAHAMAD KHASIM Vs. STATE OF MYSORE
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September 21, 1956 |
MUDLIGIRI GOWDA alias GOWDIAH Vs. CHIKKAMMA
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September 17, 1956 |
Muni Akhayyamma Vs. Matstry Papaiah
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January 17, 1956 |
N E MUETHY Vs. P D NAEAYAN
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August 2, 1956 |
N KENCHAPPA M E S CONTRACTOR Vs. SALES TAX OFFICER IV CIRCLE BANGALORE
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September 12, 1956 |
N RMURTHY Vs. P DNARAYAN
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August 2, 1956 |
N SIDDALINGAPPA Vs. CHANNEGOWDA
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January 17, 1956 |
NANJAMMA Vs. BETTEGOWDA
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October 1, 1956 |
NAVA Vs. STATE OF MYSOEE
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July 16, 1956 |
P SESHAPPA SETTY Vs. KATTA VENKATARAMANA SETTY
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January 20, 1956 |
P T SAMARAJ Vs. KUPPUSWAMY
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September 5, 1956 |
P. Scshappa Setty and others Vs. Katta Venkataramana Setty and others
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January 20, 1956 |
PARASURAM JATANAND AND COAND Vs. STATE OF MYSORE
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November 14, 1956 |
PUTTATHAYAMMA Vs. C CHIGKAVENKATAPPA
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June 15, 1956 |
R CHANNAPPA Vs. SALES TAX OFFICER III CIRCLE BANGALORE CITY
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September 12, 1956 |
RAJASEKHARA AND Vs. CHAIRMAN CITY IMPROVEMENT TRUST BOARD MYSORE CITY
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July 13, 1956 |
S NARAYANA BHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE SREERANGAPATNA
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March 12, 1956 |
SHANKARAMMA Vs. NAGAR MANJAPPA
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March 5, 1956 |
Shunkaramuia and others Vs. Nagar Manjappa and another
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March 5, 1956 |
SIDDAPPA Vs. STATE OF MYSORE
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September 21, 1956 |
SNARAYANABHATTA Vs. SPECIAL FIRST CLASS MAGISTRATE
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March 12, 1956 |
STATE OF MYSORE Vs. K CBANDI GOWDA AND
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May 28, 1956 |
STATE OF MYSORE Vs. ANNIAH
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September 14, 1956 |
STATE OF MYSORE Vs. K C BANDI GOWDA AND P V CHAMAIAH
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October 4, 1956 |
STATE OF MYSORE Vs. ANNIAH
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September 1, 1956 |
T KRISHNASWAMY Vs. STATE OF MYSORE
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September 17, 1956 |
ZAHIRUDDIN Vs. STATE OF MYSORE AND
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October 10, 1956 |