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A BHANUMANTHA SETTY Vs. H SANANTIAH SETTY
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February 18, 1953 |
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A VKRISHNAPPA REDDY Vs. VENKATAPPAREDDY
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March 5, 1953 |
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ABDUL RAZACK SAHEB Vs. SYED ABDUL JALEEL SAHEB
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September 1, 1953 |
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B KLINGANNA Vs. STATE OF MYSORE
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March 13, 1953 |
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B VVENKATACHARYA Vs. MYSORE SUGAR COLTD
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March 30, 1953 |
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BANGALORE CITY MUNICIPALITY NOW THE CORPORATION OF BANGALORE AND Vs. KRANGAPPA
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December 15, 1953 |
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BANK OF MYSORE LTD Vs. B DNAIDU
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December 2, 1953 |
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BAYYAPPANAVARA MUNISWAMY Vs. STATE
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September 24, 1953 |
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BHIMANTHARAJU SETTY Vs. CORPORATION OF THE CITY OF BANGALORE
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July 28, 1953 |
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BKRISHNAPPA Vs. BENGALORE CITY CO OPERATIVE BANK LTDAND
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July 30, 1953 |
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BOMMARASEGOWDA Vs. B TGUNDAPPA
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December 8, 1953 |
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BRAJESWARIAMMA Vs. K MVISWANATH
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February 19, 1953 |
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C DDEVIAH AND Vs. KARIGOWDA
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February 2, 1953 |
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C NBRAHMIAH Vs. BNARAYANASWAMY
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February 27, 1953 |
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C.N. Brahmiah and others Vs. B. Narayanaswamy
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February 27, 1953 |
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DEPUTY COMMISSIONER OF SALES TAX BANGALORE Vs. DHARMAPRAKASHA S V SREENIVASA SETTY
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September 10, 1953 |
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Deputy Commissioner of Sales Tax, Bangalore Vs. Dharmaprakasha S.V. Sreenivasa Setty
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September 10, 1953 |
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DSIDDAIAH AND Vs. SRUDRAPPA AND
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August 11, 1953 |
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H RSNOW Vs. P CBOSE
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January 12, 1953 |
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HUTCHEEREGOWDA Vs. SANJEEVAGOWDA
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February 9, 1953 |
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In Re: R. Nanjiah Vs.
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December 2, 1953 |
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In Re: Rangiah Vs.
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October 5, 1953 |
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In Re: Thipperudrappa and another Vs.
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July 30, 1953 |
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IRANI BASETTAPPA Vs. MUNICIPAL COUNCIL DAVANGERE CITY MUNICIPALITY
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November 3, 1953 |
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J. Ramgopal Vs. H. Misrilal and Sons
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February 26, 1953 |
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JRAMGOPAL Vs. HMISRILAL AND SONS
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February 26, 1953 |
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KEMPE GOWDA Vs. STATE OF MYSORE
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September 22, 1953 |
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KNARAYANA SETTY Vs. STATE OF MYSORE
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June 17, 1953 |
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L KSIDDAPPA Vs. LALITHAMMA
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September 30, 1953 |
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L.K. Siddappa Vs. Lalithamma
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September 30, 1953 |
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M SAVADHANI Vs. STATE OF MYSORE
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July 23, 1953 |
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M.S. Avadhani Vs. State of Mysore and others
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July 23, 1953 |
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MANCHE GOWDA Vs. BASAMMA
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January 21, 1953 |
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MARISAMAPPA Vs. CHANNIAH
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August 25, 1953 |
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MUNIAPPA Vs. SUBRAHMANYASWARASWAMI BANK
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February 27, 1953 |
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NARASIMHAIAH Vs. CHIKKATHIMMAIAH
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February 6, 1953 |
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NSREENIVASA MURTHY Vs. SRI VYASARAJENDRA CO OPERATIVE BANK LTD
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August 21, 1953 |
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PAPIAHACHARY Vs. GURUSAMAPPA
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March 5, 1953 |
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PUTTAPPA Vs. MALIGAMMA
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March 11, 1953 |
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RAJAMMAL Vs. MARIYAMMAL AND
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January 15, 1953 |
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RANGA Vs. STATE OF KARNATAKA
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October 6, 1953 |
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RANGIAH Vs. STATE OF KARNATAKA
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October 5, 1953 |
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RNANJIAH Vs. STATE OF KARNATAKA
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December 2, 1953 |
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RUDRAPPA Vs. PUTTALAKSHAMMA
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February 5, 1953 |
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SAMPU GOWDA HANUME GOWDA Vs. STATE OF MYSORE
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March 30, 1953 |
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SARODE VITHOBA AND Vs. MADANLAL LALCHAND AND CO
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October 28, 1953 |
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SHANKARIAH Vs. RAMIAH
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December 16, 1953 |
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SIDDAVEERAPPA AND Vs. JALAL KHAN AND
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January 6, 1953 |
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SRAMANNA Vs. ABBAS HUSSAIN
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January 5, 1953 |
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SRIKANTIAH AND Vs. HONNE GOWDA
|
November 13, 1953 |
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SSUNDARA RAO Vs. BAPPIAH NAIDU AND
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July 7, 1953 |
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STATE OF MYSORE Vs. GUJJADI NARAYAN NAYAK AND
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March 22, 1953 |
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STATE OF MYSORE Vs. MAHADEVAPPA
|
January 15, 1953 |
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STATE OF MYSORE Vs. C VGOPALA RAO
|
December 3, 1953 |
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T BGAVISHAPPA Vs. DEVATHA KRISHNIAH SETTY AND
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September 23, 1953 |
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T SNATESHMURTHY Vs. GOVERNMENT OF MYSORE
|
January 22, 1953 |
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TADINARAYANA SETTY Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
|
October 5, 1953 |
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THARUMAL BHAJANDAS Vs. KNARASIMHIAH
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February 6, 1953 |
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THIMMARAYAPPA Vs. NARAYANAPPA
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January 13, 1953 |
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THIPPERUDRAPPA AND Vs. STATE OF KARNATAKA
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July 30, 1953 |
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UNION OF INDIA AND Vs. MHANUMAN DAS
|
March 25, 1953 |
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VENKATARAVANAPPA Vs. DASAPPA
|
December 1, 1953 |
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VENKATESWARA DISTRICT MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1953 |
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VSEETHARAMA RAO Vs. GOVERNMENT OF MYSORE
|
January 30, 1953 |
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Y. Venkatakrishna Jois Vs. T. Venkataswamy
|
March 4, 1953 |
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YVENKATAKRISHNA JOIS Vs. TVENKATASWAMY
|
March 4, 1953 |
LOGIN