A KSHARAFUDIN Vs. SJAGADEESAN
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March 20, 1950 |
A RAMA RAO Vs. VENKATARAMANACHAR
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October 10, 1950 |
ABDUL RAHIMAN Vs. M LNARASIMHIAH
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March 13, 1950 |
ABDUL WAHAB Vs. RAMAKRISHNIAH
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March 31, 1950 |
AHAMAD Vs. STATE OF KARNATAKA
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August 1, 1950 |
AMRITLAL Vs. GOVERNMENT OF MYSORE
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October 9, 1950 |
B S GANGADHARIAH Vs. THIMMAMMA
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September 1, 1950 |
BANGALORE DISTRICT HOTEL OWNERS ASSOCIATION Vs. DISTRICT MAGISTRATE AND
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November 20, 1950 |
BASAPPA Vs. STATE OF KARNATAKA
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September 18, 1950 |
BASAVEGOWDA Vs. GOVERNMENT OF MYSORE
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October 5, 1950 |
CHALUVEGOWDA Vs. CHENNEGOWDA AND
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December 22, 1950 |
CHIKKADODIAH Vs. GOVERNMENT OF MYSORE
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January 9, 1950 |
D VGUNDAPPA Vs. STATE OF KARNATAKA
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July 7, 1950 |
GOVERNMENT OF MYSORE Vs. MALAVALLI THIMMIAH
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October 9, 1950 |
GOVINDAPPA Vs. K NARANAPPA
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February 6, 1950 |
HANUMANTHAIYA Vs. THAVAKAL SAN AND
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January 6, 1950 |
HSAHADEVIAH AND Vs. VENKATAMMA
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January 3, 1950 |
In Re: Basappa and others Vs.
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September 18, 1950 |
JAYACHAMARAJENDRA CO OPERATIVE SOCIETY LTD Vs. MADAIAH AND
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August 22, 1950 |
K V BHASKARA RAO Vs. S NARANAPPA
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October 4, 1950 |
K VBHASKARA RAO AND Vs. SNARANAPPA
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October 4, 1950 |
K.V. Bhaskara Rao and another Vs. S. Naranappa
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October 4, 1950 |
KEMPEGOWDA Vs. ANNEGOWDA
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December 12, 1950 |
M A NARASIMHACHAR Vs. MALLIAH
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September 28, 1950 |
MANGALORE GANESH BEEDI WORKS Vs. FREE INDIAN BEEDI WORKS
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November 13, 1950 |
MUNISWAMAPPA AND Vs. GOVERNMENT OF MYSORE
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December 6, 1950 |
P RLAKSHMIAH SETTY Vs. RAMA NANJUNDIAH SETTY
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February 3, 1950 |
PUTTAMMA Vs. VEERABHADRA MUDALIAR AND
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November 16, 1950 |
RAHMATH UNNISSA BEGUM Vs. SHIMOGA CO OPERATIVE BANK LTDAND
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November 7, 1950 |
RAMANNA Vs. H SRANGASWAMY
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September 27, 1950 |
RATILAL BROS Vs. GOVTOF MYSORE AND
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November 6, 1950 |
RUKN UL MULK S ABDUL WAJID Vs. GAJAMBAL RAMALINGAM
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January 6, 1950 |
S HASSAN SAIT Vs. K P MIRCHANDANI
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November 14, 1950 |
S K VENKATACHALA SETI Vs. CHULUVIAH
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August 25, 1950 |
SANNAMMA Vs. EARAPPA
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March 20, 1950 |
SIDDALINGAMMA Vs. PUTTAMADAPPA
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December 1, 1950 |
SIDDEGOWDA AND Vs. KULLEGOWDA
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November 8, 1950 |
T BANGARAPPA Vs. RANGANATHA RAO
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October 5, 1950 |
T KSIDDARAMA SETTY Vs. V KKALAPPA
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February 28, 1950 |
THIMMINA KATTE KOTRAPPA Vs. ASSISTANT SALES TAX OFFICER
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December 6, 1950 |
THOMPSON Vs. J A GORDON
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September 18, 1950 |
TKRISHNIAH Vs. GOVERNMENT OF MYSORE
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March 9, 1950 |
VENKATARAMANA JOIS Vs. SHANBHOG VEERAPPIAH
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August 8, 1950 |
VENKATASUBBASETTY Vs. SAHUKAR M SRASAVANNA DEVARU
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March 9, 1950 |