AAMIR KARIM SOFI Vs. STATE OF J & K
|
March 20, 2019 |
AASHIQ FEROZ AHANGAR Vs. SHAYISTA AKHTAR
|
May 8, 2019 |
AASHIQ HUSSAIN NARCHOR Vs. STATE OF J&K
|
February 4, 2019 |
ABASS ALI Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
ABDUL Vs. STATE OF J AND K
|
March 24, 2019 |
ABDUL AHAD BHAT Vs. MST MEHTABA
|
November 29, 2019 |
ABDUL AHAD DAR Vs. STATE OF J & K
|
May 29, 2019 |
ABDUL AHAD LONE Vs. STATE
|
June 4, 2019 |
ABDUL AHAD PALLA Vs. STATE OF J & K
|
July 2, 2019 |
ABDUL AHMAD DAR Vs. STATE OF JK
|
November 19, 2019 |
ABDUL BARI Vs. STATE OF J & K
|
July 25, 2019 |
ABDUL GANI Vs. STATE
|
March 1, 2019 |
ABDUL HADI NADAF Vs. UT OF JK
|
November 26, 2019 |
ABDUL HAMEED BHAT Vs. STATE OF J & K
|
July 12, 2019 |
ABDUL HAMID Vs. STATE OF J & K
|
March 26, 2019 |
ABDUL HAMID MIR Vs. STATE OF J&K
|
February 21, 2019 |
ABDUL JABBAR RATHER Vs. STATE OF J & K
|
May 1, 2019 |
ABDUL KHALIQ WAGAY Vs. STATE OF J & K
|
July 11, 2019 |
ABDUL MAJEED BHAT Vs. STATE OF J & K
|
April 23, 2019 |
ABDUL MAJEED BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 10, 2019 |
ABDUL MAJID Vs. GHULAM QADAR
|
February 1, 2019 |
ABDUL MAJID BHAT Vs. STATE OF JK
|
April 3, 2019 |
ABDUL MAJID SHAH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
ABDUL MAJID TAK Vs. STATE OF JAMMU
|
December 2, 2019 |
ABDUL RAHID Vs. STATE OF J & K
|
July 17, 2019 |
ABDUL RASHID Vs. STATE OF J & K
|
July 8, 2019 |
ABDUL RASHID Vs. STATE OF J & K
|
December 16, 2019 |
ABDUL RASHID Vs. UNION TERRITORY OF J&K
|
November 18, 2019 |
ABDUL RASHID Vs. STATE OF JAMMU & KASHMIR
|
July 8, 2019 |
ABDUL RASHID BHAT Vs. STATE OF J & K
|
July 18, 2019 |
ABDUL RASHID BHAT Vs. STATE
|
April 30, 2019 |
ABDUL RASHID GOJREE Vs. STATE OF J & K
|
April 3, 2019 |
ABDUL RASHID LONE Vs. STATE
|
May 10, 2019 |
ABDUL RASHID MIR Vs. STATE OF J&K
|
December 20, 2019 |
ABDUL RASHID PANDITH Vs. RINA OJEDA
|
December 20, 2019 |
ABDUL RASHID WANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 20, 2019 |
ABDUL REHMAN KHANDAY Vs. STATE OF JAMMU & KASHMIR
|
October 14, 2019 |
ABDUL REHMAN MIR Vs. STATE OF JK
|
May 8, 2019 |
ABDUL REHMAN SHEIKH Vs. STATE OF JK
|
April 30, 2019 |
ABDUL ROOF Vs. STATE OF J & K
|
July 30, 2019 |
ABDUL SAMAD MALLA Vs. STATE OF J & K
|
July 2, 2019 |
ABDUL WAHID MIR Vs. STATE OF J&K
|
February 12, 2019 |
ABHIMANYU SHARMA Vs. UNION OF INDIA
|
December 12, 2019 |
ABHIMANYU SHARMA Vs. UNION OF INDIA
|
November 4, 2019 |
ADIL FAROOQ BHAT Vs. STATE OF J&K
|
December 27, 2019 |
ADNAN FAROOQ Vs. STATE OF J & K
|
July 9, 2019 |
ADVOCATE A.R. HANJURA Vs. STATE OF J&K
|
November 4, 2019 |
ADVOCATE JAVID SAMAD Vs. STATE OF J & K
|
July 1, 2019 |
AEZAZ AHMAD BHAT Vs. STATE
|
February 19, 2019 |
AFTAB AHMAD KHAN Vs. MOHAMMAD TARIQ RESHI
|
April 3, 2019 |
AHSAN AHMAD MIRZA Vs. ENFORCEMENT DIRECTORATE
|
October 15, 2019 |
AIJAZ AHMAD BUND Vs. STATE OF J & K
|
February 11, 2019 |
AIJAZ AHMAD SHEIKH Vs. STATE OF J&K AND OTHERS
|
January 14, 2019 |
AIJAZ HASSAN BHAT Vs. STATE OF JK
|
December 30, 2019 |
AJAY KAUL Vs. STATE OF J&K
|
February 1, 2019 |
AJAY KUMAR Vs. STATE OF J & K
|
July 3, 2019 |
AJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
|
June 7, 2019 |
AJAZ AHMAD SOFI Vs. STATE OF J & K
|
May 3, 2019 |
AJAZ AHMED Vs. NELOFER ALI
|
July 24, 2019 |
AJAZ HUSSAIN RIZVI Vs. STATE OF JAMMU AND KASHMIR
|
December 16, 2019 |
AJAZ SUBHANI Vs. STATE OF J & K
|
April 25, 2019 |
AJEET KUMAR GUPTA Vs. STATE
|
March 27, 2019 |
AJIT SINGH Vs. STATE
|
August 27, 2019 |
AKASH RAZDAN Vs. STATE OF J & K
|
July 16, 2019 |
AKEEL AHMAD MIR Vs. STATE OF J & K
|
May 28, 2019 |
AKHTAR HUSSAIN Vs. STATE OF J & K
|
July 25, 2019 |
AKHTER HUSSAIN Vs. STATE OF J & K
|
July 30, 2019 |
AKHTER RASOOL LONE Vs. STATE OF J & K
|
May 10, 2019 |
AKRITI JASROTIA Vs. CHANDER SHEKHAR
|
October 1, 2019 |
ALLAH RAKHA Vs. STATE
|
August 27, 2019 |
ALTAF AHMAD MIR Vs. STATE OF J & K
|
May 28, 2019 |
ALTAF AHMAD RATHER Vs. STATE OF J & K
|
December 12, 2019 |
AMAN ULLAH SHAH Vs. STATE
|
April 26, 2019 |
AMANPREET KOUR Vs. STATE
|
June 7, 2019 |
AMARPREET SINGH Vs. MINALI KOUR
|
October 25, 2019 |
AMINA BEGUM Vs. STATE OF JK
|
March 18, 2019 |
AMIR KHAN Vs. GUL AMIR KHAN
|
April 26, 2019 |
AMIR SHAFI BHAT Vs. STATE
|
July 22, 2019 |
AMIR SHEIKH Vs. STATEOF J&K
|
October 25, 2019 |
AMIT GUPTA Vs. STATE OF J & K
|
May 3, 2019 |
AMIT SAINI Vs. STATE OF J & K
|
July 24, 2019 |
AMIT SHARMA Vs. MONIKA SHARMA
|
April 26, 2019 |
AMJAD AHMAD WANI Vs. STATE OF J&K
|
December 4, 2019 |
AMJUM IMTIAZ Vs. STATE OF J & K
|
October 10, 2019 |
AMRIT PAL SINGH Vs. SANJAY KUMAR BHAGAT
|
April 16, 2019 |
ANCHAL KATOCH Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
|
August 9, 2019 |
ANCHAL SINGH Vs. STATE
|
August 28, 2019 |
ANGELIKA SHARMA Vs. CENTRAL UNIVERSITY
|
February 22, 2019 |
ANGREZ SINGH Vs. STATE & ORS
|
May 21, 2019 |
ANIL KUMAR Vs. MOHD. SHAFI HAJJAM
|
February 22, 2019 |
ANIL KUMAR Vs. UOI AND ORS
|
May 6, 2019 |
ANIL KUMAR THAKUR Vs. VICE CHANCELLOR CENTRAL UNIVERSITY OF JAMMU
|
December 4, 2019 |
ANITA KUMARI Vs. STATE OF J & K.
|
July 19, 2019 |
ANITA SHARMA Vs. STATE OF J&K
|
October 11, 2019 |
ANJANA KUMARI Vs. STATE OF J&K AND ORS
|
January 30, 2019 |
ANJU RATHORE Vs. STATE OF J&K
|
November 8, 2019 |
ANJUM HUSSAIN Vs. STATE
|
April 26, 2019 |
ANURADHA SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 22, 2019 |
ARIF HUSSAIN LONE Vs. STATE OF J&K
|
February 20, 2019 |
ARIF YOUNIS GANIE Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
ARIZOO BASHIR NAJAR Vs. STATE OF J&K AND ORS
|
January 10, 2019 |
ARJUN DEV Vs. STATE OF J & K
|
May 27, 2019 |
ARJUN KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
|
January 11, 2019 |
ARSHAD GULL Vs. GH. MOHD
|
July 17, 2019 |
ARSHAD HUSSAIN Vs. PRINCIPAL SECRETARY TO GOVT., HOME DEPARTMENT
|
December 11, 2019 |
ARSHID AHMAD DASS Vs. STATE OF J & K
|
July 29, 2019 |
ARTI BHAGAT Vs. DEEPAK KUMAR
|
April 3, 2019 |
ARUN AND ANR Vs. STATE OF J&K AND OTHERS
|
January 29, 2019 |
ARVIND KUMAR BHAGAT Vs. STATE OF JAMMU & KASHMIR
|
May 20, 2019 |
ARVINDER SINGH AMN Vs. STATE OF J&K
|
October 22, 2019 |
ARVINDER SINGH AMN Vs. STATE OF JAMMU & KASHMIR
|
October 22, 2019 |
ASHA RANI Vs. STATE OF J & K
|
July 9, 2019 |
ASHAQ HUSSAIN KHAN Vs. STATE
|
April 26, 2019 |
ASHAQ HUSSAIN MALIK Vs. STATE OF J&K
|
April 19, 2019 |
ASHIQ AHMAD MALIK Vs. STATE OF J & K
|
July 8, 2019 |
ASHIQ ALI Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
ASHIQ HUSSAIN MARAZI Vs. STATE OF J&K
|
April 17, 2019 |
ASHISH SHARMA Vs. STATE OF J & K
|
November 27, 2019 |
ASHOK KUMAR Vs. STATE
|
November 14, 2019 |
ASHOK KUMAR RAINA Vs. STATE OF J&K
|
November 25, 2019 |
ASHOK SINGH Vs. VEENA GUPTA
|
February 1, 2019 |
ASHRAF GANIE Vs. STATE OF J&K
|
December 9, 2019 |
ASHRAF KHAN AND ANR Vs. STATE OF J&K AND OTHERS
|
January 30, 2019 |
ASHWANI KUMAR SHARMA AND ANR Vs. STATE
|
March 26, 2019 |
ASIF AHMAD BHAT Vs. STATE OF J & K
|
April 17, 2019 |
ASIF AHMAD BHAT Vs. STATE
|
December 30, 2019 |
ASIF KHURSHEED Vs. GOVERNMENT OF JK
|
December 2, 2019 |
ASSADULLAH SHEIKH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
ATHAR MOHAMMAD LONE Vs. STATE OF J & K
|
May 30, 2019 |
ATUL VERMA Vs. STATE OF J&K
|
May 22, 2019 |
AVTAR SINGH Vs. STATE OF J&K
|
September 19, 2019 |
AYAZ MEHMOOD Vs. STATE OF J&K
|
March 20, 2019 |
B G MANDANAIK Vs. CBI JAMMU
|
July 19, 2019 |
BABA PEER STONE CRUSHER Vs. UNION OF INDIA
|
October 16, 2019 |
BABU RAM Vs. STATE OF J&K
|
November 6, 2019 |
BADRI NATH PEER AND OTHERS Vs. SIMI PEER
|
February 1, 2019 |
BAHAR DIN Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
BAJAJ ALLIANZ GEN INSURANCE CO LTD Vs. LAL DEI AND OTHERS
|
May 17, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VIJAY KUMAR AND OTHERS
|
June 7, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANJEEV KUMAR
|
May 27, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GULZAID BEGUM
|
March 28, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN KOUR
|
November 7, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. KAMLESH DEVI AND ORS.
|
April 25, 2019 |
BAL KRISHAN BHAT Vs. STATE OF J&K AND OTHERS
|
May 23, 2019 |
BALBIR KUMAR Vs. SONIYA W/O BALBIR KUMAR
|
April 12, 2019 |
BALBIR SINGH Vs. STATE
|
March 11, 2019 |
BALBIR SINGH AND ORS. Vs. STATE OF J&K AND ORS.
|
August 9, 2019 |
BALDEV SINGH Vs. DES RAJ
|
February 22, 2019 |
BALDEV SINGH Vs. RANDEEP SINGH
|
May 1, 2019 |
BALKAR SINGH Vs. STATE OF J&K
|
September 26, 2019 |
BALKAR SINGH Vs. UOI
|
May 27, 2019 |
BALRAJ SINGH Vs. STATE OF J & K
|
April 12, 2019 |
BALRAJ SINGH Vs. UNION OF INDIA AND OTHERS
|
May 21, 2019 |
BALWANT SINGH Vs. J.K. SPECIAL TRIBUNAL
|
December 26, 2019 |
BANK OF BARODA Vs. JAMMU & KASHMIR STATE INDUSTRIAL CORPORATION
|
April 16, 2019 |
BANSI LAL Vs. JAMMU AND KASHMIR STATE ROAD TRANSPORT CORPORATION
|
November 15, 2019 |
BANSI LAL ZIJOO Vs. STATE
|
February 22, 2019 |
BARKAT ASLAM DAR Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
BASANTAR BOTTLES Vs. STATE OF J & K
|
April 9, 2019 |
BASHARAT AHMAD BAZAZ Vs. STATE OF J & K
|
May 30, 2019 |
BASHARAT HUSSAIN Vs. STATE OF J & K
|
March 25, 2019 |
BASHARAT MAJEED NAJAR Vs. STATE OF J & K
|
May 10, 2019 |
BASHIR Vs. STATE OF J&K
|
March 28, 2019 |
BASHIR AHMAD AHANGAR Vs. STATE OF J & K HOME DEPARTMENT
|
March 19, 2019 |
BASHIR AHMAD BHAT Vs. STATE OF J & K
|
March 20, 2019 |
BASHIR AHMAD DAR Vs. STATE OF J & K
|
July 4, 2019 |
BASHIR AHMAD DAR Vs. STATE
|
February 20, 2019 |
BASHIR AHMAD MIR Vs. U.T. OF J&K
|
November 14, 2019 |
BASHIR AHMAD MIR Vs. HIGH COURT OF J&K
|
April 30, 2019 |
BASHIR AHMAD SHAH Vs. STATE OF J & K
|
July 25, 2019 |
BASHIR AHMAD SUALIAH Vs. STATE OF J & K
|
April 23, 2019 |
BASHIR AHMAD WAGAY Vs. STATE
|
August 1, 2019 |
BASHIR AHMED MALIK Vs. NATIONAL INSURANCE CO LTD
|
April 5, 2019 |
BASIT AHMAD MALIK Vs. STATE OF J&K
|
February 5, 2019 |
BELI RAM SHARMA AND SONS. Vs. GENERAL MANAGER, NORTHERN RAILWAYS.
|
July 22, 2019 |
BHAGWAN SAHAY Vs. STATE GOVT
|
December 12, 2019 |
BHARAT KOUL Vs. UT OF J&K
|
December 27, 2019 |
BHUSHAN LAL Vs. STATE OF J & K
|
October 21, 2019 |
BHUSHAN LAL Vs. STATE OF J & K
|
April 26, 2019 |
BILAL AHMAD BHAT Vs. STATE OF J & K
|
July 30, 2019 |
BILAL AHMAD BHAT Vs. STATE OF J&K
|
February 20, 2019 |
BILAL AHMAD KALOO Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
BILAL AHMAD LONE Vs. STATE OF J & K
|
July 25, 2019 |
BILAL AHMAD LONE Vs. STATE OF J&K
|
February 21, 2019 |
BILAL AHMAD LONE Vs. STATE OF J&K
|
February 14, 2019 |
BILAL AHMAD MIR Vs. STATE OF J&K
|
December 31, 2019 |
BILAL AHMAD SHAH Vs. STATE OF JAMMU & KASHMIR
|
September 23, 2019 |
BIMLA DEVI Vs. SONIKA SHARMA
|
April 25, 2019 |
BINA DEVI Vs. NATIONAL HYDROELECTRIC PROJECT AND OTHERS
|
May 21, 2019 |
BIRKASH DEVI Vs. STATE TH. HOME DEPTT.
|
May 28, 2019 |
BISHAMBER DASS GUPTA Vs. STATE OF JAMMU & KASHMIR
|
September 27, 2019 |
BODH RAJ Vs. STATE
|
May 10, 2019 |
BRAJESH KUMAR Vs. STATE THROUGH EDUCATION DEPTT.
|
July 23, 2019 |
BUILDING OPERATION CONTROL AUTHORITY Vs. SOHAN SINGH
|
April 12, 2019 |
CENTRE FOR PEACE AND PROTECTION OF HUMAN RIGHTS Vs. STATE OF JK
|
November 20, 2019 |
CHAMAIL SINGH Vs. KULDIP SINGH
|
February 28, 2019 |
CHAMAN LAL Vs. STATE OF J & K
|
June 19, 2019 |
CHAMAN LAL AND OTHERS Vs. RAKESH NANDA AND OTHERS
|
June 4, 2019 |
CHAMAN LAL SHARMA Vs. CHANDU RAM
|
February 13, 2019 |
CHANDER PRABHA Vs. NASREEN BANOO, CHILD DEVELOPMENT PROJECT OFFICER, BHADERWAH, DODA
|
November 18, 2019 |
CHANDER REKHA Vs. NEELA GANGADHARAN, SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
|
December 9, 2019 |
CHIEF ENGINEER Vs. UNION TERRITORY OF J&K
|
December 2, 2019 |
CHIEF ENGINEER GREF, JAMMU Vs. LAL CHAND
|
March 13, 2019 |
CHUNI LAL Vs. STATE OF J & K
|
August 17, 2019 |
CIVIL SOCIETY TRAL Vs. STATE OF J&K
|
February 12, 2019 |
COMMISSIONER COMMERCIAL TAXES Vs. S. BIKRAM SINGH
|
February 6, 2019 |
COURT OF ITS OWN MOTION Vs. STATE OF J&K & ORS
|
January 30, 2019 |
COURT ON ITS OWN MOTION Vs. STATE
|
December 4, 2019 |
COURT ON ITS OWN MOTION Vs. STATE OF JK
|
February 15, 2019 |
D B SINGH Vs. STATE OF J&K & ANR
|
February 1, 2019 |
D.P. JAIN Vs. UNION OF INDIA
|
February 26, 2019 |
DABUR INDIA LIMITED Vs. UNION OF INDIA
|
September 12, 2019 |
DALJEET SINGH Vs. UNION TERRITORY OF J&K TH. SECY. FOOD CIVIL SUPPLIES DEPTT.
|
December 13, 2019 |
DANISH AHMAD BHAT Vs. STATE OF J & K
|
March 1, 2019 |
DARSHANA DEVI Vs. STATE OF J & K
|
July 12, 2019 |
DAVINDER SINGH JASROTIA Vs. STATE OF J&K
|
December 6, 2019 |
DEEP KUMAR Vs. ANOOP AGGARWAL
|
July 29, 2019 |
DEVA NAND Vs. U.T. OF J&K
|
December 20, 2019 |
DEVENDRA SINGH Vs. UNION OF INDIA
|
March 26, 2019 |
DEVI SINGH Vs. STATE OF J & K
|
October 22, 2019 |
DEWAN CHAND SHARMA Vs. PARAMJEET SINGH
|
May 17, 2019 |
DHEERAJ KUMAR Vs. STATE OF J&K
|
October 5, 2019 |
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA
|
June 4, 2019 |
DINA NATH AND ANOTHER Vs. PURAN CHAND
|
May 28, 2019 |
DIRECTOR, RURAL DEVELOPMENT DEPARTMENT Vs. GH HASSAN KHAN & ORS
|
May 21, 2019 |
DIVISIONAL MANAGER, HP SFDC Vs. SAKINA BEGUM AND ANOTHER
|
May 28, 2019 |
DOGRA NATH SHARMA Vs. SINDASU PANDEY
|
December 19, 2019 |
DR. DAVINDER SINGH JASROTIA Vs. STATE OF J&K
|
November 15, 2019 |
DR. HAMEED GANAI Vs. STATE OF J & K
|
July 22, 2019 |
DR. VANDANA & DR. ANURADHA Vs. STATE OF J & K
|
August 17, 2019 |
DWARIKA NATH Vs. SANTOSH KUMARI
|
April 12, 2019 |
DWARKA NATH Vs. STATE OF J & K
|
October 11, 2019 |
EXECUTIVE ENGINEER Vs. RAMEES AHMAD CHOPAN
|
September 17, 2019 |
EYCON PARVEIZ Vs. STATE THROUGH POLICE STATION SADDER
|
February 26, 2019 |
FAISAL AMIN MIR Vs. STATE OF JAMMU & KASHMIR
|
September 20, 2019 |
FALAQ RAFIQ BAKSHI Vs. ISLAMIC UNIVERSITY OF SCIENCE & TECHNOLOGY
|
March 27, 2019 |
FAQUIR CHAND Vs. STATE OF J & K
|
August 5, 2019 |
FARAH YOUSUF Vs. STATE OF JAMMU AND KASHMIR
|
December 10, 2019 |
FARHAT AHMAD LONE Vs. STATE OF J & K
|
July 17, 2019 |
FARMEED BEGUM Vs. UOI AND ORS
|
July 22, 2019 |
FAROOQ AHMAD BAKSHI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 18, 2019 |
FAROOQ AHMAD SHAH Vs. STATE OF J&K
|
February 6, 2019 |
FAROOQ AHMED Vs. STATE
|
May 22, 2019 |
FAROOQ AHMED Vs. STATE OF J&K
|
February 1, 2019 |
FAROOQ AHMED MIR Vs. STATE OF J & K
|
February 7, 2019 |
FAROOQ AHMED QAZI Vs. STATE OF J & K
|
July 3, 2019 |
FAROOQ AHMED SHEIKH Vs. RAKESH KUMAR GUPTA
|
September 25, 2019 |
FAROOQA AKHTER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
December 11, 2019 |
FATA Vs. MUKHTI
|
May 2, 2019 |
FATIMA Vs. STATE OF J & K
|
July 16, 2019 |
FAYAZ AHMAD AHANGAR Vs. STATE OF J&K AND ANR
|
January 18, 2019 |
FAYAZ AHMAD BHAT Vs. UNION OF INDIA
|
September 11, 2019 |
FAYAZ AHMAD DAR Vs. STATE
|
February 13, 2019 |
FAYAZ AHMAD KUMAR Vs. STATE OF J & K
|
July 22, 2019 |
FAYAZ AHMAD PAUL Vs. FAYAZ AHMAD PAUL
|
December 6, 2019 |
FAYAZ AHMAD PAUL Vs. STATE OF J&K
|
December 6, 2019 |
FAYAZ AHMED SHEIKH Vs. STATE OF J&K
|
July 1, 2019 |
FAZAL REHMAN DAR Vs. CHIEF ENGINEER PMGSY
|
February 22, 2019 |
FEROZ AHMAD KHANDAY Vs. SHEERAZA BANO
|
April 5, 2019 |
FEROZ AHMAD MIR Vs. PRINCIPAL, GOVERNMENT MEDICAL COLLEGE
|
March 18, 2019 |
FEROZ AHMAD NAIKOO Vs. STATE OF J&K
|
February 5, 2019 |
FIDA HUSSAIN BHAT Vs. STATE OF J&K
|
December 31, 2019 |
FIRDOUS AHMAD BHAT Vs. STATE OF JK
|
April 1, 2019 |
FIRDOUS AHMAD BHAT Vs. U.O.I.
|
July 25, 2019 |
FIRDOUS AHMAD MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 26, 2019 |
FUTURE CHOICE Vs. KARAN NAGPAL
|
April 24, 2019 |
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. SHAFIQU BEGUM
|
April 26, 2019 |
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. BEGMA BEGUM
|
April 26, 2019 |
FUTURE GENERAL LIFE INSURANCE CO. LTD. Vs. GULAB DIN
|
April 26, 2019 |
GAUTAM SINGH Vs. STATE OF J&K AND ANR
|
May 3, 2019 |
GEE EMM INDUSTRIES Vs. STATE OF J&K
|
February 5, 2019 |
GH NABI GANIE. Vs. STATE OF JK
|
November 25, 2019 |
GH. MOHAMMAD SHEIKH Vs. STATE OF J & K
|
November 18, 2019 |
GH. MOHI-UD Vs. STATE OF J & K
|
January 31, 2019 |
GHULAM ABASS Vs. UNION TERRITORY OF J&K
|
December 7, 2019 |
GHULAM AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
|
September 6, 2019 |
GHULAM AHMAD DAR Vs. STATE OF J&K
|
March 1, 2019 |
GHULAM HASSAN RATHER Vs. UNION TERRITORY OF JK
|
December 2, 2019 |
GHULAM HUSSAIN Vs. UNION OF INDIA
|
April 3, 2019 |
GHULAM MOHAMMAD BHAT Vs. UNION TERRITORY OF JK
|
December 6, 2019 |
GHULAM MOHAMMAD LONE Vs. PAWAN KUMAR KOTWAL
|
September 17, 2019 |
GHULAM MOHAMMAD MALIK Vs. STATE OF JAMMU & KASHMIR
|
October 14, 2019 |
GHULAM MOHAMMAD MIR Vs. STATE OF J & K
|
May 3, 2019 |
GHULAM MOHAMMAD WANI Vs. GHULAM MOHAMMAD WANI
|
April 24, 2019 |
GHULAM MOHI-U Vs. STATE OF J & K
|
June 4, 2019 |
GHULAM MOHI-UD Vs. STATE
|
April 30, 2019 |
GHULAM MOHI-UD Vs. STATE OF J&K
|
February 20, 2019 |
GHULAM MOHI-UD-DIN KHAN Vs. STATE OF JAMMU AND KASHMIR
|
December 7, 2019 |
GHULAM MOHI-UD-DIN PEER Vs. STATE OF J&K
|
March 1, 2019 |
GHULAM MOHUDIN LONE Vs. STATE OF J&K
|
May 6, 2019 |
GHULAM MUHAMMAD KHAN Vs. ABDUL QAYOOM KAREEMI
|
March 28, 2019 |
GHULAM MUSTAFA MIR Vs. STATE OF J & K
|
March 25, 2019 |
GHULAM NABI Vs. BIMLA DEVI AND ANOTHER
|
May 28, 2019 |
GHULAM NABI BHAT Vs. STATE OF J&K
|
December 13, 2019 |
GHULAM NABI RESHI Vs. STATE OF J & K
|
May 28, 2019 |
GHULAM NABI WAGAY Vs. STATE OF J&K
|
February 14, 2019 |
GHULAM QADIR Vs. STATE
|
October 1, 2019 |
GHULAM QADIR DANDROO Vs. MOHAMMAD ZAFFAR IQBAL
|
February 22, 2019 |
GHULAM QADIR DAR Vs. STATE OF J & K
|
May 3, 2019 |
GHULAM QADIR RATHER Vs. STATE OF JAMMU AND KASHMIR
|
December 11, 2019 |
GHULAM RASOOL Vs. SHARIEF
|
November 5, 2019 |
GHULAM RASOOL BHAT Vs. UNION TERRITORY OF JK
|
December 17, 2019 |
GHULAM RASOOL BHAT Vs. STATE OF J & K
|
June 3, 2019 |
GHULAM RASOOL KHAN Vs. STATE OF JAMMU & KASHMIR
|
February 28, 2019 |
GIAN SINGH Vs. STATE
|
March 19, 2019 |
GIRDARI LAL Vs. STATE OF J & K
|
May 10, 2019 |
GIRDHAR KUMAR Vs. UNION OF INDIA
|
February 22, 2019 |
GIRDHARI LAL Vs. STATE OF J & K
|
July 24, 2019 |
GOWHAR HASSAN PARRAY Vs. STATE OF J & K
|
May 28, 2019 |
GOWHAR JAN Vs. STATE OF J & K
|
July 4, 2019 |
GOWHAR MAQBOOL RATHER Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
GUGLI KUMARI Vs. STATE OF J&K
|
December 20, 2019 |
GULL MOHAMMAD ASHRAF JALALI Vs. STATE OF JK
|
November 19, 2019 |
GULZAR AHMAD DAR Vs. STATE OF J&K
|
February 14, 2019 |
GULZAR AHMAD MAKLOO Vs. UT OF J&K
|
December 11, 2019 |
GULZAR AHMAD SHEIKH Vs. UNION OF INDIA
|
February 1, 2019 |
GULZAR AHMAD TANTRAY Vs. STATE OF JK
|
May 13, 2019 |
GULZAR KHALIQ Vs. TABASUM RAFIQI
|
July 24, 2019 |
GUPTA CONSTRUCTION CO. Vs. UNION OF INDIA.
|
July 9, 2019 |
GURDEEP SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
May 24, 2019 |
GURDEV SINGH Vs. STATE OF J&K
|
August 20, 2019 |
GURMEET KUMAR Vs. STATE OF J&K
|
February 22, 2019 |
HADIYA CHISTI Vs. UNION OF INDIA
|
December 4, 2019 |
HAFIZ UR RAHMAN Vs. UNION TERRITORY OF JK
|
November 29, 2019 |
HAJI LAL HUSSAIN Vs. STATE OF J & K
|
May 7, 2019 |
HAKIM ABDUL RASHID Vs. STATE OF J&K
|
February 19, 2019 |
HAKIM MUZAMIL Vs. STATE OF J&K
|
July 1, 2019 |
HALIMA AKTHER Vs. STATE OF J&K
|
May 28, 2019 |
HARBANS LAL Vs. UT OF J&K
|
November 18, 2019 |
HARBANS LAL Vs. RAJIV KUMAR
|
February 22, 2019 |
HARBANS SINGH Vs. STATE OF J&K
|
July 19, 2019 |
HARCHARAN SINGH Vs. STATE OF J&K
|
December 31, 2019 |
HARIHAR NATH GANDOTRA Vs. STATE OF JAMMU & KASHMIR
|
October 30, 2019 |
HARISH CHANDER Vs. STATE OF J&K
|
May 28, 2019 |
HARJINDER SINGH Vs. SAT PAUL
|
July 23, 2019 |
HARPREET KOUR Vs. STATE OF J & K
|
June 25, 2019 |
HARSHVARDHAN SINGH JAMWAL Vs. SHAKUNTLA DEVI
|
February 14, 2019 |
HARVARD COLLEGE OF EDUCATION AND ANR Vs. PRESIDENT & FELLOWS OF HARVARD
|
April 8, 2019 |
HASEENA AKHTAR Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
HAZIK AHMAD RATHER Vs. STATE OF J&K
|
February 14, 2019 |
HIGH COURT OF J&K Vs. NAVEEN KUMAR & ANR
|
May 9, 2019 |
HILAL AHMAD DHOBI Vs. STATE OF J&K
|
February 12, 2019 |
HILAL AHMAD LAWAY Vs. STATE OF J & K AND ORS
|
June 7, 2019 |
HILAL AHMAD LONE Vs. STATE OF J & K
|
April 29, 2019 |
HILL Vs. UNION OF INDIA
|
February 26, 2019 |
HK AUTO WORLD PRIVATE LIMITED Vs. UNION OF INDIA
|
December 18, 2019 |
IDREES AHMAD BHAT Vs. UNION TERRITORY OF J&K
|
December 11, 2019 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHAH JAHAN
|
May 27, 2019 |
IKHLAQ AHMAD WANI Vs. GHULAM NABI PANDITH
|
April 5, 2019 |
IMTIYAZ AHMAD DAR Vs. STATE OF J&K
|
February 21, 2019 |
IMTIYAZ AHMAD MALLA. Vs. STATE OF J & K
|
August 9, 2019 |
IMTIYAZ AHMAD PAHLOO Vs. STATE OF J&K
|
December 9, 2019 |
IMTIYAZ ALI KHAN Vs. STATE OF JK
|
March 12, 2019 |
INAYAT MANZOOR NAJAR Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
INDER SINGH Vs. STATE OF J & K
|
July 19, 2019 |
INDERJEET SINGH Vs. STATE OF J & K
|
November 18, 2019 |
INDRA KUMAR RAI Vs. UNION OF INDIA
|
September 26, 2019 |
INHABITANTS OF MOHALLA UPPER MADDYAL, VILLAGE SAMOTE TEHSIL SURANKOTE Vs. STATE OF J & K
|
May 7, 2019 |
INHABITANTS OF VILLAGE JAMASIAN Vs. STATE
|
May 24, 2019 |
INHABITANTS OF VILLAGE JAMASLAN. Vs. STATE TH. PWD
|
June 7, 2019 |
INHABITANTS OF VILLAGE PANCHARI & KAINTH GALI Vs. STATE OF J & K
|
August 21, 2019 |
INITIATING SUO MOTO ACTION Vs. SECRETARY HEALTH
|
December 6, 2019 |
INSTITUTE OF ASIAN MEDICAL SCIENCES Vs. STATE OF JAMMU & KASHMIR
|
September 27, 2019 |
IQBAL BANO Vs. STATE OF J&K
|
August 30, 2019 |
IQRA NAZIR Vs. STATE OF JK
|
May 22, 2019 |
IRA LEO A/W CONNECTED MATTER Vs. STATE OF J&K
|
August 19, 2019 |
IRCON INTERNATIONAL LTD Vs. STATE OF JAMMU & KASHMIR
|
February 13, 2019 |
IRFAN AHMAD BHAT Vs. SKUAST
|
December 7, 2019 |
IRFAN AHMAD LONE Vs. STATE OF J&K AND ANOTHER
|
January 18, 2019 |
IRFAN AHMAD WANI Vs. STATE OF J&K AND ORS.
|
January 14, 2019 |
IRSHAD AHMAD BHAT Vs. STATE OF J & K
|
August 28, 2019 |
IRSHAD AHMAD DAR Vs. STATE OF J & K
|
December 27, 2019 |
IRSHAD AHMAD MALLAH Vs. STATE OF J&K
|
February 20, 2019 |
IRSHAD AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
November 5, 2019 |
IRSHAD AHMAD RESHI Vs. STATE OF J & K
|
May 13, 2019 |
IRSHAD AHMAD SHAH Vs. STATE OF J&K
|
February 20, 2019 |
IRSHAD AHMAD WAGAY Vs. STATE OF J&K
|
March 1, 2019 |
IRSHAD AHMED BUTT Vs. STATE OF J&K
|
March 5, 2019 |
IRSHAD NABI BHAT Vs. STATE OF J & K
|
July 16, 2019 |
ISHER DASS Vs. STATE
|
March 19, 2019 |
ISHFAQ AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
December 31, 2019 |
ISHFAQ AHMAD MALLA Vs. STATE OF J & K
|
June 3, 2019 |
ISHHRAT HUSSAIN SHEIKH Vs. STATE OF J & K
|
April 29, 2019 |
ISHRAT HAMID Vs. UNION TERRITORY OF J&K
|
December 23, 2019 |
ISHTIAQ AHMED Vs. STATE OF J & K
|
July 9, 2019 |
ISHTIYAQ AHMAD GANIE Vs. STATE OF J & K
|
December 31, 2019 |
J K P S C Vs. GOURAV GUPTA
|
July 23, 2019 |
J&K BOARD OF PROFESSIONAL ENTRANCE Vs. VASUNDHARA SHARMA
|
October 4, 2019 |
J&K HIGH COURT BAR ASSOCIATION Vs. STATE OF JK.
|
February 12, 2019 |
J. P. WORLD SCHOOL Vs. STATE OF J&K
|
March 18, 2019 |
JAGDISH KUMAR Vs. STATE OF J & K
|
February 8, 2019 |
JAGDISH RAJ SHASTRI Vs. UNION TERRITORY OF J&K
|
December 12, 2019 |
JAGDISH SINGH AND ANR Vs. STATE & ANR
|
May 3, 2019 |
JAHAN ARA Vs. STATE OF J & K
|
July 30, 2019 |
JAI KUMAR Vs. STATE OF J & K
|
March 15, 2019 |
JAIN PALACE THROUGH RAKESH JAIN Vs. SANDEEP SINGH
|
July 23, 2019 |
JAMAL UD DIN Vs. STATE
|
December 20, 2019 |
JAMEEL AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
October 24, 2019 |
JAMEEL AHMAD NADAF Vs. STATE
|
May 1, 2019 |
JAMKASH VEHICLEADES PRIVATE LIMITED Vs. SANSAR CHAND
|
September 23, 2019 |
JAMMU & KASHMIR HIGH COURT BAR ASSOCIATION Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATIONS Vs. VASUNDHARA SHARMA
|
September 5, 2019 |
JAMMU INSTITUTE OF AYURVEDA & RESEARCH Vs. STATE OF J&K
|
September 23, 2019 |
JAMMU MUNICIPAL CORP Vs. RAKHIL GILL
|
December 13, 2019 |
JAMSHEED UL NISA Vs. UMER IQBAL VAIDA
|
April 5, 2019 |
JANAK RAJ Vs. UNION OF INDIA AND ORS
|
January 30, 2019 |
JASBIR SINGH Vs. SATNAM KOUR
|
February 22, 2019 |
JAVAID AHMAD KHAN Vs. STATE OF J&K
|
February 21, 2019 |
JAVED AHMAD Vs. STATE OF J&K
|
November 5, 2019 |
JAVED AHMAD CHACHOO Vs. STATE OF J AND K
|
June 7, 2019 |
JAVED CHOWDHARY Vs. STATE OF JAMMU & KASHMIR
|
February 28, 2019 |
JAVEED AHMAD BHAT Vs. SONA ULLAH SHEIKH
|
April 27, 2019 |
JAVID AHMAD MIR Vs. STATE OF J & K
|
June 3, 2019 |
JAVID AHMED Vs. STATE OF J & K
|
April 9, 2019 |
JEHANGIR BASHIR SATHOO Vs. STATE OF J & K
|
May 1, 2019 |
JEHLUM ENTERPRISES TH. VIJAY DHAWAN Vs. STATE OF J&K
|
December 31, 2019 |
JIA LAL Vs. CHAIRMAN
|
April 30, 2019 |
JKBOSE Vs. ASHOK KUMAR GANDOTRA
|
April 2, 2019 |
JOGINDER GUPTA Vs. MANGU RAM GUPTA
|
July 25, 2019 |
JOGINDER LAL Vs. STATE
|
August 23, 2019 |
JOGINDER SINGH Vs. STATE OF J & K
|
March 15, 2019 |
JOHNSON V.G Vs. UNION OF INDIA
|
November 6, 2019 |
JSB ALUMINUM INDS. GROWTH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2019 |
JYOTI SHARMA Vs. STATE
|
July 23, 2019 |
K. AUDIO VISUAL CENTRE Vs. UNION OF INDIA
|
May 17, 2019 |
KAILASH CHANDER Vs. SUBASH GUPTA
|
April 8, 2019 |
KAISAR SIDIQ BANDAY Vs. STATE OF J & K
|
July 26, 2019 |
KAJAL CHIB AND OTHERS Vs. KULDEEP SINGH AND OTHERS
|
May 10, 2019 |
KAJU KUMAR Vs. STATE OF J & K
|
July 1, 2019 |
KALI DASS Vs. STATE OF J&K AND OTHERS
|
February 1, 2019 |
KAMAL KISHORE Vs. RAJNI BALA
|
September 20, 2019 |
KAMALJIT SINGH Vs. STATE
|
March 6, 2019 |
KANWARJIT SINGH BEDI Vs. STATE OF JAMMU & KASHMIR
|
September 5, 2019 |
KARAN DASS ALIAS BILLU Vs. STATE OF J&K
|
February 1, 2019 |
KARAN SINGH Vs. STATE
|
March 28, 2019 |
KASHMIR TRADERS Vs. STATE OF J & K
|
May 10, 2019 |
KASHMIRI SIKH COMMUNITY Vs. STATE OF J&K
|
February 14, 2019 |
KAVITA CHOUDHARY Vs. STATE OF J & K
|
February 8, 2019 |
KAVITA KHAJURIA Vs. STATE
|
February 11, 2019 |
KESH MOHD Vs. UNION TERRITORY OF J&K
|
December 24, 2019 |
KEWAL KUMAR Vs. STATE OF J & K
|
August 2, 2019 |
KHALEEQ AHMAD SHEIKH Vs. STATE OF J&K
|
February 6, 2019 |
KHALID NAZIR WAGAY Vs. STATE OF J&K AND ANR.
|
January 14, 2019 |
KHEM RAJ Vs. U.T. OF J&K
|
December 27, 2019 |
KHURSHID AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
|
September 17, 2019 |
KHURSHID AHMAD NAQEEB Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
KHURSHID AHMAD SHEIKH Vs. STATE OF JK
|
April 8, 2019 |
KHUSBOO JAN Vs. UNION TERRITORY OF JK
|
December 24, 2019 |
KISHO RAM Vs. STATE OF J & K
|
October 23, 2019 |
KISHORI LAL GAIND Vs. VAIBHAV MEHRA
|
September 18, 2019 |
KOKOUS JAHINGIR Vs. STATE OF J&K
|
November 15, 2019 |
KOSHALYA DEVI Vs. STATE OF J&K
|
September 20, 2019 |
KOUNSAR JABEEN Vs. STATE OF J&K
|
March 1, 2019 |
KOUSHAL KUMARI Vs. STATE OF J&K
|
April 2, 2019 |
KRISHAN KUMAR Vs. STATE
|
August 27, 2019 |
KRISHAN LAL Vs. STATE OF J & K
|
November 20, 2019 |
KRISHNA DEVI Vs. LAKHAN LAL DALUKA
|
September 20, 2019 |
KRISHNA PALLIS PVT. LTD. Vs. HALDIA PETROCHEMICALS LTD.
|
April 22, 2019 |
KRISHNI DEVI Vs. STATE OF J & K
|
December 31, 2019 |
KULDEEP KUMAR Vs. STATE OF J & K
|
November 6, 2019 |
KULDEEP RAJ Vs. STATE
|
August 27, 2019 |
KULDEEP SINGH Vs. STATE OF J & K
|
August 9, 2019 |
KULDEEP SINGH PARIHAR Vs. DIRECTOR LOCAL BODIES JAMMU
|
July 12, 2019 |
KULDIP RAJ Vs. PAWAN KUMAR
|
February 28, 2019 |
KULSOOMA BANO Vs. STATE OF J & K
|
February 1, 2019 |
KULVINDER KOUR Vs. DALJEET SINGH AND ORS
|
February 1, 2019 |
KUNAL VERMA Vs. POOJA VERMA
|
February 22, 2019 |
LABORATE PHARMACEUTICAL INDIA LTD Vs. STATE OF J&K AND OTHERS
|
February 1, 2019 |
LAEEQ AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
LAJO DEVI Vs. UNION OF INDIA AND OTHERS
|
January 28, 2019 |
LAND HOLDERS OF VILLAGE SAFANAGRI Vs. STATE OF J & K
|
May 10, 2019 |
LATIEF AHMAD RATHER Vs. STATE OF J & K
|
April 23, 2019 |
LAYAQAT ALI Vs. STATE TH. HOME DEPTT.
|
July 3, 2019 |
LIAQAT ALI Vs. NASEEM AKHTER
|
April 12, 2019 |
LIAYQAT AMIN Vs. U.O.I.
|
February 13, 2019 |
LIYAKAT HUSSAIN BANIYA Vs. STATE OF J & K
|
May 17, 2019 |
LT. COL. MANOHAR NAGARAJ Vs. UT OF J&K
|
December 2, 2019 |
LUPIN LIMITED Vs. UNION OF INDIA
|
May 8, 2019 |
M G SASIDHARAN NAIR Vs. UNION OF INDIA AND OTHERS
|
May 28, 2019 |
M.A.SHAH Vs. UNION OF INDIA
|
December 10, 2019 |
MADAN LAL Vs. STATE OF J & K
|
April 23, 2019 |
MADAN LAL Vs. STATE OF J & K
|
April 8, 2019 |
MADAN LAL Vs. PRITAM CHAND
|
July 31, 2019 |
MADAN LAL Vs. STATE
|
August 27, 2019 |
MADHUBALA TANDON Vs. STATE OF JAMMU & KASHMIR
|
July 11, 2019 |
MAHAMAYA ENGG. AND CONSTRUCTIONS Vs. STATE OF J & K
|
July 31, 2019 |
MAHESSHWAR SHARMA Vs. STATE OF J & K
|
June 19, 2019 |
MAJID HUSSAIN Vs. STATE
|
May 10, 2019 |
MAJOR BOBADE AVINASH NARAYANRAO Vs. UNION OF INDIA
|
November 18, 2019 |
MALIKA SABA Vs. STATE OF J & K
|
July 12, 2019 |
MAMTA DEVI Vs. STATE
|
April 26, 2019 |
MAMTA MEHRA Vs. STATE
|
March 13, 2019 |
MANAV KOHLI Vs. RANJANA AND OTHERS
|
May 17, 2019 |
MANEESH PHARMACEUTICALS PVT LTD & OTHERS Vs. PHAROSE REMEDIES LTD AND ANOTHER
|
May 24, 2019 |
MANGAL DASS Vs. STATE OF J & K
|
April 26, 2019 |
MANIK SETH Vs. STATE OF J&K
|
February 22, 2019 |
MANISHA SHARMA Vs. STATE OF J&K
|
June 6, 2019 |
MANIZA KHATOON AND ANR Vs. STATE OF J&K AND ANR
|
May 30, 2019 |
MANJEET KOUR Vs. SARVJYOT KAUR
|
March 1, 2019 |
MANJEET KUMAR Vs. UNIVERSITY OF JAMMU
|
December 31, 2019 |
MANJIT SINGH Vs. STATE OF J&K
|
April 10, 2019 |
MANMEET KOUR Vs. HARNEET KOUR & ORS
|
February 1, 2019 |
MANMOHAN KHAJURIA AND ORS Vs. SHEIKH MUZAFFAR AHMAD AND ORS
|
January 28, 2019 |
MANOHAR LAL Vs. STATE OF J&K AND ORS
|
January 11, 2019 |
MANOJ KUMAR Vs. STATE OF J&K
|
April 26, 2019 |
MANSHA BI Vs. STATE OF J & K
|
April 12, 2019 |
MANU ARORA Vs. SHABNAM RIVES AND ORS
|
May 28, 2019 |
MANZOOR AHMAD BHAT Vs. STATE OF J&K
|
February 14, 2019 |
MANZOOR AHMAD BURZA Vs. GULZAR ENTERPRISES
|
April 10, 2019 |
MANZOOR AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
MANZOOR AHMAD GUNNA Vs. STATE
|
December 7, 2019 |
MANZOOR AHMAD ITOO Vs. STATE OF J & K
|
July 24, 2019 |
MANZOOR AHMAD KHAN Vs. STATE OF J & K
|
February 26, 2019 |
MANZOOR AHMAD KHAWAJA Vs. STATE
|
July 1, 2019 |
MANZOOR AHMAD MIR Vs. STATE OF J&K
|
February 6, 2019 |
MANZOOR AHMAD SHEIKH Vs. STATE OF JK
|
November 8, 2019 |
MANZOOR AHMAD WANI Vs. STATE OF J & K
|
May 3, 2019 |
MAQSOOD AHMAD KHAN Vs. STATE OF J & K
|
July 24, 2019 |
MARIA NAZIR Vs. STATE OF JAMMU & KASHMIR
|
October 30, 2019 |
MASARAT JEHAN Vs. STATE OF J & K
|
July 25, 2019 |
MASHOOQ AHMAD LONE Vs. MOHAMMAD SALEEM GANAI
|
April 22, 2019 |
MASOOD AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
|
September 25, 2019 |
MASOOD USMAN Vs. STATE OF J & K
|
March 1, 2019 |
ME AND MOM Vs. UNION TERRITORY OF JK
|
November 19, 2019 |
MEEM BEGUM Vs. STATE
|
March 12, 2019 |
MEENA KUMARI Vs. STATE OF J & K
|
April 2, 2019 |
MEENU Vs. SUSHEEL KUMAR
|
July 19, 2019 |
MEENU GUP Vs. STATE OF JAMMU AND KASHMIR
|
December 23, 2019 |
MEENU GUPTA Vs. STATE OF J&K
|
December 23, 2019 |
MEERA KHAN Vs. STATE OF J&K AND ANR
|
January 11, 2019 |
MEHDI ALI Vs. STATE
|
April 2, 2019 |
MEHRAJ UD DIN AHANGER Vs. STATE OF J & K
|
April 5, 2019 |
MEHRAJ-UD-DIN BHAT Vs. HILAL AHMAD KHANDAY
|
February 19, 2019 |
MEHRAJ-UD-DIN SEH Vs. STATE OF JK
|
February 6, 2019 |
MISRA BANOO Vs. STATE OF J & K
|
July 2, 2019 |
MOHAMAD RAFIQ NAJAR Vs. STATE OF J&K
|
May 23, 2019 |
MOHAMMAD AHSAN MIR Vs. STATE OF J & K
|
August 1, 2019 |
MOHAMMAD AMIN AHANGER Vs. STATE OF J & K
|
July 30, 2019 |
MOHAMMAD AMIN BHAT Vs. VEENA PANDITAH
|
December 6, 2019 |
MOHAMMAD AMIN KHAN Vs. UNION OF INDIA
|
November 19, 2019 |
MOHAMMAD AMIN KHAN Vs. STATE OF J & K
|
April 23, 2019 |
MOHAMMAD AMIN RATHER Vs. S.P. VAID
|
July 2, 2019 |
MOHAMMAD AMIN WANI Vs. STATE OF J&K
|
March 1, 2019 |
MOHAMMAD ARSHID MIR Vs. STATE OF J & K
|
April 19, 2019 |
MOHAMMAD ASHRAF GANAI Vs. STATE OF J & K
|
April 30, 2019 |
MOHAMMAD ASHRAF KHAN Vs. K. RAJINDER
|
July 24, 2019 |
MOHAMMAD ASHRAF PARRAY Vs. STATE OF J&K
|
July 24, 2019 |
MOHAMMAD AZHAR UD DIN PARRAY Vs. STATE
|
May 9, 2019 |
MOHAMMAD GULZAR PARRAY Vs. SECRETARY MHRD GOI
|
February 26, 2019 |
MOHAMMAD HANIEF SHEIKH Vs. STATE OF J&K AND ANR
|
January 10, 2019 |
MOHAMMAD HUSSAIN Vs. STATE OF JK & ORS.
|
February 12, 2019 |
MOHAMMAD HUSSAIN Vs. COMMISSIONER SECRETARY TO GOVERNMENT
|
August 16, 2019 |
MOHAMMAD HUSSAIN RATHER Vs. STATE OF J & K
|
February 7, 2019 |
MOHAMMAD HUSSAIN WAGAY Vs. STATE OF J & K
|
February 12, 2019 |
MOHAMMAD IQBAL Vs. STATE OF J & K
|
May 21, 2019 |
MOHAMMAD IQBAL LONE Vs. STATE OF JK
|
September 24, 2019 |
MOHAMMAD IQBAL MIR Vs. STATE OF JAMMU & KASHMIR
|
February 19, 2019 |
MOHAMMAD IQBAL WANI Vs. STATE OF J&K
|
February 12, 2019 |
MOHAMMAD LATIEF DAR Vs. STATE OF J&K
|
March 1, 2019 |
MOHAMMAD MAQBOOL SHAH Vs. STATE OF JAMMU & KASHMIR
|
November 1, 2019 |
MOHAMMAD MAQBOOL SHEIKH Vs. SALAM TELI
|
July 12, 2019 |
MOHAMMAD MAQBOOL WANI Vs. STATE
|
May 8, 2019 |
MOHAMMAD MUZAFFAR Vs. STATE OF J & K
|
March 1, 2019 |
MOHAMMAD NADEEM MALIK Vs. STATE OF J&K AND ORS.
|
January 14, 2019 |
MOHAMMAD RAFIQ BHAT Vs. STATE OF JAMMU AND KASHMIR
|
December 11, 2019 |
MOHAMMAD RAFIQ CHOUDHARY Vs. SATE OF J&K
|
April 3, 2019 |
MOHAMMAD RAFIQ WANI Vs. STATE OF J & K
|
November 13, 2019 |
MOHAMMAD RAFIQ ZARGAR Vs. STATE OF J & K
|
August 23, 2019 |
MOHAMMAD RAMZAN MAGRAY Vs. STATE OF JK
|
April 2, 2019 |
MOHAMMAD SALEEM MIR Vs. STATE OF J & K
|
February 7, 2019 |
MOHAMMAD SALEEM PARRAY Vs. STATE OF J & K
|
April 19, 2019 |
MOHAMMAD SHAFI LONE Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
MOHAMMAD SHAFI NAIKOO Vs. STATE OF J & K
|
April 16, 2019 |
MOHAMMAD SHAFI SHAH Vs. KHURSHID AHMAD SHAH
|
September 24, 2019 |
MOHAMMAD SHAFI SHAIKH Vs. STATE OF J & K
|
June 3, 2019 |
MOHAMMAD SHAFI SHEIKH Vs. STATE OF JK
|
February 6, 2019 |
MOHAMMAD SHAREF HAJAM Vs. STATE
|
June 7, 2019 |
MOHAMMAD TAHIR KHAN Vs. STATE OF J & K
|
July 30, 2019 |
MOHAMMAD TARIQ RESHI Vs. ASHIQ AHMAD RESHI
|
April 3, 2019 |
MOHAMMAD YOUSUF KHOJA Vs. STATE OF J & K
|
May 28, 2019 |
MOHAMMAD YOUSUF MIR Vs. MOHAMMAD ABDULLAH JAN
|
February 6, 2019 |
MOHAMMAD YOUSUF SOPORI Vs. STATE OF J & K
|
April 2, 2019 |
MOHAN LAL Vs. UNION TERRITORY OF J&K
|
December 31, 2019 |
MOHAN LAL RAINA Vs. INDU RAINA AND ANR
|
June 7, 2019 |
MOHD RAFIQ Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
MOHD SHAFI AND ORS Vs. MOHD IQBAL
|
March 15, 2019 |
MOHD TARIQ Vs. STATE OF J & K
|
May 13, 2019 |
MOHD YOUNIS DAR Vs. STATE OF J&K
|
December 30, 2019 |
MOHD. ALYAS Vs. STATE OF J & K
|
March 1, 2019 |
MOHD. ASGAR Vs. STATE OF J & K
|
October 23, 2019 |
MOHD. IQBAL WANT Vs. STATE
|
September 4, 2019 |
MOHD. MAQBOOL RAINA Vs. INTELLIGENCE OFFICER
|
February 22, 2019 |
MOHD. RASHID Vs. UNION OF INDIA TH. D.G.P. CRPF
|
November 28, 2019 |
MOHD. RASHID Vs. STATE
|
August 8, 2019 |
MOHD. RAYAZ Vs. STATE OF J & K
|
February 26, 2019 |
MOHD. RAZAK Vs. STATE OF J & K TH. COMM./SECY. HOME DEPTT.
|
August 9, 2019 |
MOHD. RIAZ Vs. ZUBIR AHMED
|
April 26, 2019 |
MOHD. SALEEM Vs. ASHWANI KUMAR
|
April 26, 2019 |
MOHD. SHARIF Vs. STATE OF J & K
|
February 11, 2019 |
MOHD. SIDIQ LONE Vs. STATE OF JK
|
March 20, 2019 |
MOHD. TOHA Vs. STATE OF J & K
|
February 5, 2019 |
MOHD. YOUNIS Vs. STATE OF J & K
|
July 29, 2019 |
MOHD. ZAFFER Vs. STATE OF J & K
|
July 12, 2019 |
MOHD. ZAHOOR Vs. STATE OF JAMMU & KASHMIR
|
July 10, 2019 |
MOHD.IQBAL Vs. STATE TH.HOME
|
May 13, 2019 |
MOHINI DEVI Vs. KANIYA LAL PANDIT
|
October 1, 2019 |
MOHMMAD SHAFI NAIKOO Vs. STATE OF J & K
|
July 4, 2019 |
MST. SABIKA RIZVI Vs. SYEED SUJATH RIZVI
|
February 19, 2019 |
MUBASHIR HUSSAIN RATHER Vs. STATE OF J & K
|
July 26, 2019 |
MUBASHIR ISHRAT Vs. STATE OF J & K
|
August 28, 2019 |
MUBEENA BANOO Vs. STATE OF J & K
|
July 24, 2019 |
MUDASIR AHMAD DAR Vs. STATE OF J & K
|
June 7, 2019 |
MUDASIR AHMAD DAR Vs. STATE AND ORS
|
March 13, 2019 |
MUDASIR AHMAD SHEIKH Vs. STATE OF JAMMU & KASHMIR
|
May 15, 2019 |
MUFIDAH AKTHAR Vs. STATE OF JK
|
June 7, 2019 |
MUKESH KUMAR Vs. STATE OF J & K
|
February 6, 2019 |
MUKESH KUMAR Vs. STATE OF J&K
|
February 22, 2019 |
MUKHTAR ABAS KHAN Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
MUKHTAR AHMAD BATOO Vs. STATE
|
February 6, 2019 |
MUKHTAR AHMAD BHAT Vs. STATE OF JK
|
November 2, 2019 |
MUMTAZ AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
MUNI DEVI Vs. STATE OF J & K
|
August 8, 2019 |
MUNISH BHATIA AND ANR Vs. STATE OF J & K& ANR.
|
March 1, 2019 |
MUNSHI KHAN Vs. STATE OF J & K
|
May 17, 2019 |
MUSAIB AZIZ GOJRI Vs. STATE OF J & K
|
May 30, 2019 |
MUSHTAQ AHMAD BHAT Vs. STATE OF J & K
|
June 3, 2019 |
MUSHTAQ AHMAD CHALLOO Vs. MOHAMMAD AYOUB CHALLOO
|
February 19, 2019 |
MUSHTAQ AHMAD MIYAN Vs. STATE OF J & K
|
July 16, 2019 |
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU & KASHMIR
|
October 15, 2019 |
MUSHTAQ AHMAD SHAH Vs. STATE OF J & K
|
April 22, 2019 |
MUSHTAQ AHMAD TANKI Vs. MOHAMMAD AZAM TANKI
|
August 26, 2019 |
MUSHTAQ AHMD CHALOO Vs. MOHAMAD AYOUB CHALOO
|
March 28, 2019 |
MUSKAN INDUSTRIES Vs. STATE OF J & K
|
February 12, 2019 |
MUSKAN SHARMA Vs. ROHIT KUMAR
|
February 22, 2019 |
MUZAFFAR AHMAD MALIK Vs. STATE
|
May 1, 2019 |
MUZAFFAR AHMAD MALIK Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
MUZAFFAR HUSSAIN Vs. UNION TERRITORY OF JK
|
November 25, 2019 |
MUZAMIL AHMAD DAR Vs. STATE OF J & K
|
April 19, 2019 |
NADEEM AHMAD DAR Vs. STATE OF J&K
|
February 25, 2019 |
NAND KISHORE SINGH Vs. B.R.SHARMA
|
November 2, 2019 |
NARESH SINGH Vs. STATE OF J&K
|
September 20, 2019 |
NARINDER KHAJURIA Vs. STATE
|
July 17, 2019 |
NARINDER KOUR Vs. STATE OF JAMMU & KASHMIR
|
May 28, 2019 |
NARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
May 3, 2019 |
NARSEENA BANO Vs. STATE AND OTHERS
|
May 10, 2019 |
NASEEM KAR Vs. DEVELOPMENT AUTHORITY
|
March 1, 2019 |
NASEEMA KAR Vs. SONAMARG DEVELOPMENT AUTHORITY
|
February 25, 2019 |
NASEER AHMAD BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
|
November 26, 2019 |
NASIR AHMAD GANIE Vs. STATE OF JAMMU & KASHMIR
|
February 25, 2019 |
NASIR HAMID KHAN Vs. ZAFFAR ABASS DIN
|
June 20, 2019 |
NASREEN JAN Vs. STATE OF J & K
|
December 9, 2019 |
NASRULLAH KHAN Vs. STATE
|
May 21, 2019 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF J & K
|
May 27, 2019 |
NATIONAL INSURANCE CO LTD Vs. RUKHSANA BEGUM
|
June 7, 2019 |
NATIONAL INSURANCE CO. LTD Vs. SAFIA AKHTER
|
December 19, 2019 |
NATIONAL INSURANCE CO. LTD Vs. MOHAN LAL
|
July 9, 2019 |
NATIONAL INSURANCE CO. LTD Vs. NARESH KUMAR SAWHNEY
|
July 12, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. MANAV
|
July 1, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. MUKHTI
|
May 3, 2019 |
NATIONAL INSURANCE CO. LTD. Vs. JAGAN NATH
|
April 2, 2019 |
NATIONAL INSURANCE COMPANY LTD Vs. PREM PAL
|
September 5, 2019 |
NAVEEN CHADHA Vs. KRISHAN LAL
|
February 1, 2019 |
NAVEEN JANDIAL Vs. CHILD WELFARE COMMITTEE
|
July 8, 2019 |
NAVEEN JANDIAL Vs. CHILD WELFARE COMMITTEE
|
July 8, 2019 |
NAZIR AHMAD DAR Vs. FAIYAZA SULTANA
|
April 22, 2019 |
NAZIR AHMAD DAR Vs. SHEENA SHAH
|
April 22, 2019 |
NAZIR AHMAD GADDA Vs. UNION OF INDIA
|
April 15, 2019 |
NAZIR AHMAD MIR Vs. STATE
|
December 13, 2019 |
NAZIR AHMAD RATHER Vs. STATE OF J&K
|
February 19, 2019 |
NAZIR AHMED Vs. STATE OF JAMMU AND KASHMIR
|
December 19, 2019 |
NAZIR AHMED Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
NAZIR HUSSAIN KHAN Vs. KHALID HUSSAIN KHAN
|
April 26, 2019 |
NAZIR HUSSAIN SHAH Vs. STATE
|
April 30, 2019 |
NAZIR MOHD. Vs. UNION OF INDIA
|
May 21, 2019 |
NEELAM DEVI Vs. STATE OF J&K
|
April 9, 2019 |
NEELAM RANI Vs. STATE OF J & K
|
July 31, 2019 |
NEENA DEVI Vs. STATE OF JAMMU AND KASHMIR
|
November 27, 2019 |
NEERU SHARMA Vs. RAJ KUMAR SHARMA
|
May 17, 2019 |
NEW HIGHLAND HOTEL Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 4, 2019 |
NEW INDIA ASS. CO. LTD. Vs. USHA DEVI
|
April 26, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. AJAY KUMAR
|
April 16, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. INDERJEET KOUR
|
March 25, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. MADHU BALA.
|
March 12, 2019 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAHUL KUMAR
|
July 12, 2019 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MAHESH KUMAR
|
April 16, 2019 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. AKASH BHAT AND ORS.
|
April 15, 2019 |
NEW INDIA STRUCTURE PVT LTD Vs. UNION OF INDIA
|
August 21, 2019 |
NIRMAL SINGH AND ANOTHER Vs. STATE
|
May 30, 2019 |
NISAR AHMAD Vs. UNION OF INDIA AND OTHERS
|
January 18, 2019 |
NISAR AHMAD KHANDAY Vs. UNION OF INDIA
|
December 27, 2019 |
NISAR AHMAD QAZI Vs. STATE AND ORS
|
March 15, 2019 |
NISSAR AHMAD PARRAY Vs. UNION OF INDIA
|
October 15, 2019 |
NITU KUMAR Vs. STATE OF J&K
|
June 3, 2019 |
NOOR-UL Vs. STATE TH. HOME DEPARTMENT
|
July 15, 2019 |
OM PARKASH Vs. STATE THROUGH INCHARGE POLICE STATION
|
December 19, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. SHAKEELA BEGUM AND ORS
|
July 17, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. TARSEM LAL
|
June 4, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. NARDEEP SINGH
|
August 9, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. VIPUL JANDYAL
|
April 5, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. SUKREETI KUMARI
|
July 9, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. J&K STATE CONSUMER REDRESSAL COMMISSION AND ORS
|
May 30, 2019 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERAJ CHANDAN
|
July 23, 2019 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RANJEET KUMAR.
|
March 27, 2019 |
ORIENTAL INSURANCE COMPANY LTD. Vs. GUDDI BEGUM
|
July 19, 2019 |
OWAIS AFZAL MAKHDOOMI Vs. STATE OF J & K
|
July 30, 2019 |
PARAMJEET SINGH Vs. STATE OF J & K
|
April 24, 2019 |
PARDEEP KUMAR Vs. STATE
|
July 22, 2019 |
PARDEEP KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
|
November 28, 2019 |
PARENTS COORDINATION COMMITTEE Vs. STATE OF JK
|
February 4, 2019 |
PARMESH CHANDER Vs. STATE OF J&K
|
March 8, 2019 |
PARMESHWARI DASS Vs. U.T. OF J&K
|
December 20, 2019 |
PARSHOTAM KUMAR Vs. STATE TH. PHE DEPTT
|
December 4, 2019 |
PARSHOTAM KUMAR Vs. STATE
|
April 30, 2019 |
PARSHOTAM LAL Vs. STATE OF J & K
|
October 11, 2019 |
PARSHOTAM LAL Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
PARVAIZ AHMAD LONE Vs. STATE
|
April 5, 2019 |
PARVAIZ AHMAD PALA Vs. STATE OF JAMMU
|
December 3, 2019 |
PARVAIZ AHMAD PARRAY Vs. STATE OF J & K
|
April 19, 2019 |
PARVAIZ AHMAD RESHI Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
PARVAIZ AKHTER Vs. STATE OF J & K
|
July 10, 2019 |
PARVEEN KUMAR Vs. NEW INDIA INS. CO. LTD.
|
March 11, 2019 |
PARVEEN KUMAR GUPTA AND ORS. Vs. SARAF RAJ
|
February 1, 2019 |
PARVEENA BANOO Vs. STATE OF JK
|
March 20, 2019 |
PAWAN KUMAR Vs. STATE OF J&K
|
June 3, 2019 |
PAWAN KUMAR Vs. STATE
|
February 27, 2019 |
PAWAN KUMAR KOHLI Vs. STATE OF JAMMU & KASHMIR
|
July 1, 2019 |
PAYAL SHARMA Vs. STATE
|
February 22, 2019 |
PHOOL CHAND Vs. UNION OF INDIA
|
May 21, 2019 |
PIARAY LAL BHAT Vs. STATE OF J&K
|
November 15, 2019 |
POOJA KUMARI Vs. GULSHAN KUMAR
|
October 1, 2019 |
PRABHA HARJILAL COLLEGE Vs. UNION OF INDIA
|
April 30, 2019 |
PRABHAT TEREPENES AND SYNTHETICS LTD Vs. BANK OF BARODA
|
September 6, 2019 |
PRAKASH CHAND Vs. DEVANS MODERN BREWERIES
|
March 1, 2019 |
PREMO DEVI Vs. STATE OF J & K
|
November 15, 2019 |
PRINKLE MAHAJAN Vs. SHOBA SHARMA
|
August 21, 2019 |
PRITAM SINGH Vs. CHAIRMAN
|
April 26, 2019 |
PRITAM SINGH OBEROI Vs. STATE OF JK
|
November 26, 2019 |
PRITHVI RAJ SHARMA Vs. STATE OF J & K
|
April 22, 2019 |
PRIYANKA ARYA Vs. UNIVERSITY OF JAMMU AND ANOTHER
|
May 17, 2019 |
R. K. MUNSHI Vs. STATE OF JAMMU AND KASHMIR
|
December 19, 2019 |
R. K. MUNSHI Vs. STATE OF J&K
|
December 19, 2019 |
RABIA KHURSHID Vs. STATE OF JK
|
November 18, 2019 |
RABIA KOUSER Vs. MANAGING DIRECTOR, J & K PROJECTS CONSTRUCTION CORPORATION LTD., SRINAGAR
|
December 20, 2019 |
RABIA KOUSER Vs. MANAGING DIRECTOR, J&K PROJECTS CONSTRUCTION CORPORATION LTD.
|
December 20, 2019 |
RADHIKA SHARMA Vs. STATE OF J & K
|
July 31, 2019 |
RAGHUVIR AGNIHOTRI Vs. STATE OF JAMMU & KASHMIR
|
February 27, 2019 |
RAHIM SHAH Vs. J & K SPECIAL TRIBUNAL
|
May 10, 2019 |
RAHUL LUTHRA Vs. STATE OF J & K
|
December 26, 2019 |
RAJ KUMAR Vs. UNION OF INDIA
|
August 21, 2019 |
RAJ KUMAR Vs. UNION OF INDIA AND ORS
|
July 10, 2019 |
RAJ KUMAR Vs. UNION OF INDIA
|
December 24, 2019 |
RAJ KUMAR AND OTHERS Vs. NIRJALA KUMARI
|
February 1, 2019 |
RAJ KUMAR GUPTA Vs. CHIEF MANAGER
|
September 25, 2019 |
RAJ SHARMA Vs. UNION OF INDIA
|
October 15, 2019 |
RAJA ANIS ALI Vs. STATE OF J&K
|
February 15, 2019 |
RAJA ILYAS MAKROO Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
RAJA IRFAN AHMAD Vs. STATE OF J & K
|
July 30, 2019 |
RAJA MAJEED Vs. N.K. SINHA
|
November 19, 2019 |
RAJEEV GANDOTRA Vs. STATE OF J&K
|
July 3, 2019 |
RAJESH KUMAR Vs. STATE OF J & K
|
August 17, 2019 |
RAJESH PARIHAN Vs. STATE
|
February 26, 2019 |
RAJESHWAR SINGH Vs. STATE OF JAMMU AND KASHMIR
|
March 19, 2019 |
RAJINDER KHAJURIA Vs. JAIN ENTERPRISES
|
March 29, 2019 |
RAJINDER SINGH Vs. STATE OF J&K
|
April 26, 2019 |
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER, J&K
|
July 25, 2019 |
RAJINDER SINGH Vs. STATE OF JAMMU & KASHMIR
|
February 15, 2019 |
RAJNISH BALA Vs. STATE OF J & K
|
March 1, 2019 |
RAKESH CHOUDHARY AND ORS Vs. VANDANA CHOUDHARY
|
June 7, 2019 |
RAKESH SINGH KATOCH Vs. STATE OF J&K
|
September 3, 2019 |
RAKHMAT JAAN Vs. STATE OF J & K
|
December 31, 2019 |
RAM GOPAL SHARMA Vs. JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION
|
August 7, 2019 |
RAM KUMAR Vs. STATE OF J & K
|
October 11, 2019 |
RAM LAL Vs. STATE OF J&K
|
February 1, 2019 |
RAM PAL GUPTA Vs. NARESH PAL GUPTA
|
May 21, 2019 |
RAM SINGH Vs. STATE OF J & K
|
April 26, 2019 |
RAMAN KUMAR Vs. STATE OF J & K
|
April 30, 2019 |
RAMAN UPPAL Vs. STATE OF J & K
|
November 20, 2019 |
RAMEEZ AHMED SHAH Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
RAMEEZ MOHI UD DIN LONE Vs. STATE OF JAMMU & KASHMIR
|
October 16, 2019 |
RAMEEZ RAJA Vs. UNION OF INDIA
|
December 12, 2019 |
RANI DHAR Vs. ROSHAN LAL
|
December 17, 2019 |
RANJIT TEACHERS TRAINING AND RESEARCH INSTITUTE Vs. FAROOQ AHMAD SHAH
|
June 6, 2019 |
RASAL SINGH Vs. MEHBOOB IQBAL, COMMR. SECY.
|
November 25, 2019 |
RASHID YAHYA NAQASH Vs. UNION OF INDIA
|
February 12, 2019 |
RASMEET KOUR Vs. STATE OF J&K
|
November 7, 2019 |
RATTAN CHAND Vs. STATE OF JAMMU AND KASHMIR
|
December 26, 2019 |
RATTAN LAL Vs. KRISHAN LAL
|
June 4, 2019 |
RATTAN LAL Vs. STATE OF J&K AND ORS.
|
January 28, 2019 |
RATTAN LAL AND ORS Vs. EKTA KUMARI
|
March 29, 2019 |
RATTAN RICE AND GENERAL MILLS Vs. UNION OF INDIA
|
December 30, 2019 |
RAVI ABROL Vs. STATE OF J&K
|
September 17, 2019 |
RAVI ABROL Vs. UNION OF INDIA
|
December 9, 2019 |
RAYAZ AHMED Vs. STATE OF J & K
|
July 31, 2019 |
RAYEES AHMAD PARRAY Vs. STATE OF JAMMU & KASHMIR
|
September 5, 2019 |
RAYEES-UL Vs. STATE OF J & K
|
July 17, 2019 |
RAZIA AKHTER Vs. UNION TERRITORY OF J&K
|
December 24, 2019 |
RAZIA BANO Vs. STATE OF J & K
|
July 10, 2019 |
RAZIA BEGUM Vs. ICICI LOMBARD GEN. INS. CO. LTD.
|
July 19, 2019 |
RAZIA BUTT Vs. STATE OF J & K
|
July 9, 2019 |
REENA KUMARI SHARMA Vs. STATE OF J&K &ORS
|
June 4, 2019 |
REGENCY AMUSEMENTS PRIVATE LTD Vs. STATE OF J&K
|
September 2, 2019 |
REHANA MUGHAL Vs. STATE OF
|
March 28, 2019 |
REHANA RASHID Vs. STATE OF JK
|
February 8, 2019 |
REHMOO BIBI Vs. SANDESH KUMAR
|
July 19, 2019 |
REITESH KOUL Vs. STATE OF J&K
|
October 18, 2019 |
REKHA DEVI Vs. STATE
|
March 28, 2019 |
RESIDENTS OF DOORU BRAGAM BUTGUND Vs. STATE OF JAMMU AND KASHMIR
|
December 16, 2019 |
RESIDENTS OF VILLAGE JASSORE Vs. STATE OF JAMMU & KASHMIR SPL TRIBUNAL
|
February 13, 2019 |
REYAZ AHMAD DAR Vs. STATE OF J & K
|
July 4, 2019 |
REYAZ AHMAD LONE Vs. STATE OF J&K
|
February 25, 2019 |
REYAZ AHMAD MIR Vs. STATE OF J&K AND ANR
|
February 4, 2019 |
RIAZ AHMED Vs. STATE OF J & K
|
July 12, 2019 |
RIFAT ARA Vs. MANAGING DIRECTOR
|
February 22, 2019 |
RIMPY DEVI Vs. STATE OF J & K
|
July 23, 2019 |
RIMPY MALA Vs. STATE
|
June 7, 2019 |
RISHI DUTT Vs. STATE OF J&K AND OTHERS
|
June 4, 2019 |
RITA GILL Vs. STATE
|
March 7, 2019 |
RITU DEVI Vs. STATE OF J & K
|
July 24, 2019 |
RIYAZ AHMED Vs. STATE OF J & K
|
July 15, 2019 |
ROBKAR Vs. SHALEEN KABRA
|
December 4, 2019 |
ROMESH CHANDER Vs. UT OF J&K
|
December 4, 2019 |
ROMESH GUPTA Vs. STATE THROUGH HOUSING DEPARTMENT
|
July 30, 2019 |
ROMESH PADHA Vs. STATE OF J & K C/W CONNECTED MATTER
|
March 29, 2019 |
ROSHAN LAL Vs. STATE
|
July 19, 2019 |
ROUF-UL Vs. STATE OF J & K
|
May 28, 2019 |
ROYHEELA KOUSAR Vs. STATE OF J & K
|
July 18, 2019 |
RUBANA NAZ AND ANR Vs. DIRECTOR GENERAL OF POLICE, J&K
|
January 11, 2019 |
RUBINA AKHTAR Vs. STATE OF J & K
|
November 20, 2019 |
RUBINA BANOO Vs. UNION TERRITORY OF J&K
|
November 6, 2019 |
RUBINA KOUSER Vs. STATE
|
June 7, 2019 |
RUKSANA BEGUM Vs. SENIOR SUPERINTENDENT OF POLICE JAMMU
|
April 2, 2019 |
S JAGJEET SINGH AND ANOTHER Vs. STATE OF J&K AND ANOTHER
|
February 1, 2019 |
S. AVTAR SINGH Vs. STATE OF J & K
|
August 30, 2019 |
S. BALL REDDY Vs. UNION OF INDIA
|
December 30, 2019 |
S. JASBIR SINGH Vs. STATE OF J & K
|
October 11, 2019 |
S.S. INSTITUTE OF PROFESSIONAL AND TECHNICAL EDUCATION Vs. STATE OF J & K
|
May 21, 2019 |
SABZAR AHMAD DAR Vs. STATE OF J & K
|
May 30, 2019 |
SABZAR AHMAD KHAR Vs. STATE OF J & K
|
July 4, 2019 |
SACHIN SHARMA Vs. PAWAN GUPTA
|
February 1, 2019 |
SADAF FAYAZ Vs. STATE OF J & K
|
April 2, 2019 |
SADDAM HUSSAIN RESHI Vs. STATE OF JAMMU & KASHMIR
|
July 1, 2019 |
SAFEER AHMAD PATHAN Vs. CENTRAL BOARD OF SCHOOL EDUCATION
|
September 20, 2019 |
SAHIBA BANO Vs. STATE OF J & K
|
March 25, 2019 |
SAHIL KHAJURIA Vs. SHAM LAL GUPTA
|
April 26, 2019 |
SAHIL ZAHOOR CHOONKA Vs. STATE OF J & K
|
February 26, 2019 |
SAIKA YAQOOB MALIK Vs. U.T. OF J&K
|
November 22, 2019 |
SAJAD AHMAD BADROO Vs. STATE OF J & K
|
July 4, 2019 |
SAJAD AHMAD GANAI Vs. STATE OF J&K
|
March 1, 2019 |
SAJAD AHMAD NAWOO Vs. STATE OF JAMMU & KASHMIR
|
October 4, 2019 |
SAJAD AHMAD SHAH Vs. STATE OF JAMMU
|
December 2, 2019 |
SAJAD AHMAD TANTRAY Vs. STATE OF J&K
|
December 6, 2019 |
SAJAD AHMED Vs. STATE OF JAMMU & KASHMIR
|
February 14, 2019 |
SAJJAD AHMAD MALLA Vs. STATE OF J & K
|
February 25, 2019 |
SAJJAD AHMAD SHALLA Vs. BASHIR AHMAD KHAN
|
September 13, 2019 |
SAJJAD MIR Vs. STATE OF J & K
|
March 20, 2019 |
SAJJAD TARIQ Vs. STATE OF J&K
|
April 12, 2019 |
SALMA BANNO Vs. STATE OF J & K
|
March 26, 2019 |
SAMEER AHMAD WANI Vs. STATE OF J & K
|
April 2, 2019 |
SAMEERA BASHIR Vs. STATE
|
April 16, 2019 |
SANA Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
SANDEEP SHARMA Vs. J & K PUBLIC SERVICE COMMISSION
|
April 12, 2019 |
SANDEEP SINGH Vs. UNION TERRITORY OF J&K
|
December 27, 2019 |
SANGEETA SHARMA Vs. STATE OF J&K
|
April 5, 2019 |
SANJAY CHANDER SHARMA Vs. TAJAMUL ISLAM
|
March 20, 2019 |
SANJAY SINGH Vs. STATE OF J&K AND ORS
|
May 30, 2019 |
SANJU RAJU Vs. NATIONAL INSURANCE CO LTD
|
July 23, 2019 |
SANSAR SINGH Vs. STATE AND OTHERS
|
December 24, 2019 |
SAPCO INDIA Vs. STATE OF JAMMU & KASHMIR
|
February 22, 2019 |
SARFARAZ AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
|
July 22, 2019 |
SARFARAZ AHMAD BHAT Vs. STATE
|
April 22, 2019 |
SARNANDAN KUMAR Vs. STATE OF J&K
|
July 19, 2019 |
SARTAJ AHMAD ALLIE Vs. STATE OF J & K
|
August 1, 2019 |
SARTAJ AHMAD GANIE Vs. STATE
|
February 20, 2019 |
SARTAJ AHMED DAR Vs. STATE OF J & K
|
July 17, 2019 |
SARV BANDHU Vs. STATE OF J & K
|
February 11, 2019 |
SARWAN SINGH Vs. STATE OF J&K AND OTHERS
|
June 7, 2019 |
SAT PAL Vs. SHILPA RANI AND ORS
|
May 3, 2019 |
SATISH ANGRAL Vs. STATES OF J&K
|
March 1, 2019 |
SATISH KUMAR AND ORS Vs. STATE OF J&K AND ORS
|
May 30, 2019 |
SATISH KUMAR BHAN Vs. STATE
|
March 19, 2019 |
SAYIMA JABEEN Vs. STATE OF J & K
|
July 19, 2019 |
SENIOR DIVISIONAL COMMERCIAL MANAGER Vs. MANOJ JI AND CO. PVT. LTD.
|
July 9, 2019 |
SEWA RAM Vs. STATE
|
August 27, 2019 |
SEWA RAM Vs. GAZNAFAR HUSSAIN
|
March 18, 2019 |
SH. DEWAN CHAND SHARMA Vs. SH. PARAMJEET SINGH
|
May 17, 2019 |
SHABINA BEGUM Vs. UT OF JAMMU AND KASHMIR
|
December 31, 2019 |
SHABIR AHMAD BHAT Vs. STATE OF J & K
|
July 30, 2019 |
SHABIR AHMAD KHANDAY Vs. STATE OF J & K
|
July 2, 2019 |
SHABIR AHMAD KHANDAY Vs. STATE OF J & K
|
June 7, 2019 |
SHABIR AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
|
November 5, 2019 |
SHABIR AHMAD RATHER Vs. STATE OF J & K
|
July 16, 2019 |
SHABIR AHMED Vs. STATE OF J & K
|
March 1, 2019 |
SHABIR AHMED Vs. STATE OF JAMMU & KASHMIR
|
September 2, 2019 |
SHABIR HUSSAIN Vs. STATE OF J & K
|
December 23, 2019 |
SHABIR HUSSAIN BAHAR Vs. JAVAID AHMAD BATOO
|
February 15, 2019 |
SHABNUM KOUSER Vs. STATE OF J & K
|
April 5, 2019 |
SHADI LAL Vs. KANTA DEVI
|
March 1, 2019 |
SHAFI AHMAD Vs. DANISH RENZU
|
April 5, 2019 |
SHAGUFTA JAN Vs. NASEEMA AKHTER
|
April 5, 2019 |
SHAGUFTA MAQBOOL Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
SHAH MOHAMMAD TANTRAY Vs. STATE OF J & K
|
July 17, 2019 |
SHAHEEDU Vs. UNION OF INDIA
|
December 31, 2019 |
SHAHEENA BANO Vs. UNION TERRITORY OF J&K
|
December 31, 2019 |
SHAHID AHMAD TANTRAY Vs. STATE OF J & K
|
May 8, 2019 |
SHAHID AHMED Vs. SKUAST
|
September 23, 2019 |
SHAHID MOHAMMAD LONE Vs. STATE OF J&K
|
February 5, 2019 |
SHAHIDA PARVEEN Vs. STATE OF J & K
|
October 25, 2019 |
SHAHIDIA BEGUM Vs. STATE OF J&K
|
November 19, 2019 |
SHAHMALA BEGUM Vs. STATE OF JAMMU & KASHMIR
|
February 26, 2019 |
SHAHNAZ KOUSER Vs. STATE OF J & K
|
February 26, 2019 |
SHAKEEL AHMAD BHAT Vs. UNION OF INDIA
|
November 4, 2019 |
SHAKEEL AHMAD KHAN & ORS Vs. STATE OF J & K
|
April 2, 2019 |
SHAKEEL AHMAD PANDITH Vs. STATE OF J & K
|
April 22, 2019 |
SHAKEEL AHMAD SHEIKH Vs. STATE OF J&K
|
December 12, 2019 |
SHAKEEL AHMAD THOKER Vs. STATE OF J&K AND ANR
|
February 4, 2019 |
SHAKEEL AHMAD YATOO Vs. STATE
|
December 16, 2019 |
SHAKEEL HUSSAIN Vs. STATE OF JAMMU & KASHMIR
|
September 2, 2019 |
SHAKEELA AKHTAR Vs. B.R. SHARMA
|
November 13, 2019 |
SHAKEELA ANDRABI Vs. UNION OF INDIA
|
July 29, 2019 |
SHALIMAR ENGINEER (P) LTD Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
SHALINDER GULHATI Vs. STATE OF J&K
|
July 26, 2019 |
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
|
December 4, 2019 |
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
|
December 19, 2019 |
SHALINI JANGIRA Vs. ANIL BHAN
|
February 25, 2019 |
SHAM LAL AND ANOTHER Vs. STATE OF J&K AND OTHERS
|
May 17, 2019 |
SHAMAS-UD Vs. STATE OF J & K
|
May 20, 2019 |
SHAMEEM AHMAD BHAT Vs. DIVISIONAL COMMISSIONER SGR
|
November 20, 2019 |
SHAMIM AKHTER Vs. STATE OF J & K
|
March 25, 2019 |
SHAMIM AKHTER Vs. UNION TERRITORY OF J&K
|
December 28, 2019 |
SHAMSHADA AKHTAR Vs. STATE OF JK & ORS
|
February 4, 2019 |
SHANG DIN Vs. STATE OF J & K
|
March 1, 2019 |
SHANTI DEVI Vs. STATE OF J&K
|
February 22, 2019 |
SHARIFA BIBI Vs. UNION TERRITORY OF J&K
|
November 26, 2019 |
SHASHI THAKUR Vs. STATE OF J & K
|
April 12, 2019 |
SHAZIA RASOOL Vs. STATE OF J & K
|
May 28, 2019 |
SHIRAZ DAR Vs. MOHAMMAD ASHRAF BHAT
|
May 10, 2019 |
SHIV DEV CHAND Vs. STATE OF JAMMU AND KASHMIR TH. SECRETARY EDUCATION DEPTT.
|
November 20, 2019 |
SHIV KUMAR Vs. STATE OF J & K
|
July 19, 2019 |
SHIV RAJ SINGH Vs. STATE OF J & K
|
July 9, 2019 |
SHIV RAM Vs. STATE OF J & K
|
October 23, 2019 |
SHOIB RAMZAN TANTRAY Vs. STATE OF J & K
|
February 7, 2019 |
SHOWKAT AHMAD KHAN Vs. STATE OF JK
|
February 4, 2019 |
SHOWKAT AHMAD KUNDOO Vs. STATE
|
September 26, 2019 |
SHOWKAT AHMAD SHEIKH Vs. STATE OF J & K
|
November 16, 2019 |
SHOWKAT HUSSAIN Vs. NAZIA JEELANI
|
November 7, 2019 |
SHUBAM THAPA Vs. STATE OF J&K
|
October 4, 2019 |
SIMRAN CHOUDHARY AND ANR Vs. STATE OF J&K AND OTHERS
|
May 1, 2019 |
SIND KUMAR Vs. STATE TH. AGRICULTURE DEPTT..
|
December 24, 2019 |
SKIMS Vs. TUFAIL MUZAFFAR
|
July 19, 2019 |
SMILEY SHARMA Vs. J&K PUBLIC SERVICE COMMISSION
|
October 18, 2019 |
SOFI OMER RASHID Vs. STATE OF JAMMU AND KASHMIR
|
November 26, 2019 |
SOFIA KOUSER Vs. STATE
|
February 6, 2019 |
SOHAIL SHEIKH Vs. STATE OF J & K
|
July 23, 2019 |
SOHAN LAL Vs. STATE OF J & K
|
August 2, 2019 |
SONAULLAH DAR Vs. ROHIT KANSAL
|
February 11, 2019 |
SONIA RANI & ANR Vs. STATE & ORS
|
May 21, 2019 |
STATE Vs. VIJAY KUMAR AND ANR
|
June 4, 2019 |
STATE Vs. SANJAY KUMAR
|
May 30, 2019 |
STATE Vs. RAJINDER PAUL SINGH AND ANR
|
January 30, 2019 |
STATE Vs. VIJAY SINGH
|
May 22, 2019 |
STATE Vs. MOHD SULTAN
|
March 29, 2019 |
STATE Vs. NARESH KUMAR PARWAKAR
|
March 1, 2019 |
STATE Vs. IKHLAQ AHMED
|
March 29, 2019 |
STATE BANK OF INDIA Vs. JAMMU & KASHMIR STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 19, 2019 |
STATE OF J & K Vs. KULSOOMA ARA
|
November 1, 2019 |
STATE OF J & K Vs. BASHIR AHMAD MIR
|
June 4, 2019 |
STATE OF J &K Vs. SHEELO DEVI
|
March 1, 2019 |
STATE OF J&K Vs. RAM BAHADUR
|
April 5, 2019 |
STATE OF J&K Vs. PARDEEP CHOUHAN
|
September 13, 2019 |
STATE OF J&K Vs. PIDU RAM
|
March 12, 2019 |
STATE OF J&K Vs. SHUBAM SANGRA
|
October 11, 2019 |
STATE OF J&K Vs. A.N. SETH
|
February 27, 2019 |
STATE OF J&K Vs. RAJINDER KUMAR
|
March 27, 2019 |
STATE OF J&K Vs. VINOD SINGH
|
November 22, 2019 |
STATE OF J&K Vs. CHARAN DASS
|
August 1, 2019 |
STATE OF J&K Vs. AJAY KUMAR RAJU
|
August 21, 2019 |
STATE OF J&K Vs. AFTAF AHMAD KHAN
|
July 4, 2019 |
STATE OF J&K Vs. REYAZ AHMAD SHEIKH
|
July 3, 2019 |
STATE OF J&K Vs. GHULAM HASSAN DAR
|
May 28, 2019 |
STATE OF J&K Vs. IMTIYAZ AHMAD LARA
|
May 1, 2019 |
STATE OF J&K Vs. MOHAMMAD OBIED HAQAQ
|
April 30, 2019 |
STATE OF J&K Vs. NAZIR AHMAD MAGREY
|
April 16, 2019 |
STATE OF J&K Vs. ARJUN SINGH
|
February 11, 2019 |
STATE OF J&K Vs. GUL MOHAMMAD BHAT & ORS.
|
January 18, 2019 |
STATE OF J&K Vs. ASGAR ALI
|
March 1, 2019 |
STATE OF J&K Vs. MOHAMMAD ASHRAF RESHI
|
March 28, 2019 |
STATE OF J&K Vs. DEEWAN SINGH AND ORS
|
February 1, 2019 |
STATE OF J&K Vs. BHAG KOUR
|
February 1, 2019 |
STATE OF J&K Vs. 92.7 FM
|
October 21, 2019 |
STATE OF J&K Vs. SHAMSHEER HUSSAIN
|
June 7, 2019 |
STATE OF J&K Vs. 92.7 FM AND ANOTHER
|
October 21, 2019 |
STATE OF J&K Vs. ZAKIR HUSSAIN AND OTHERS
|
June 7, 2019 |
STATE OF J&K Vs. KRISHAN KUMAR
|
May 28, 2019 |
STATE OF J&K Vs. ABRAR HUSSAIN SHAH & ANR
|
May 24, 2019 |
STATE OF J&K AND OTHERS Vs. ANGRAZ-UL-DIN AND OTHERS
|
January 28, 2019 |
STATE OF JAMMU & KASHMIR Vs. KULDEEP KUMAR
|
September 11, 2019 |
STATE OF JAMMU & KASHMIR Vs. SHEIKH RASHID AHMAD
|
February 14, 2019 |
STATE OF JAMMU & KASHMIR Vs. ZAFFAR IQBAL
|
May 24, 2019 |
STATE OF JK Vs. ABDUL REHMAN
|
April 15, 2019 |
STATE OF JK & ORS Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS
|
May 21, 2019 |
STATE OF JK & ORS Vs. KULSUMA BANO & ORS
|
May 21, 2019 |
STATE TH. CBI Vs. FAYAZ AHMED GANAI
|
April 12, 2019 |
STATUS PROJECTS PVT LTD Vs. CECIL PHARMACEUTICALS PVT LTD AND ANOTHER
|
May 20, 2019 |
STORE KEEPERS ASSOCIATION OF CA &PD LADAKH DIVISION Vs. STATE OF JAMMU & KASHMIR
|
September 30, 2019 |
SUBASH CHANDER Vs. STATE
|
August 7, 2019 |
SUBASH SINGH Vs. STATE OF J & K
|
April 12, 2019 |
SUDESH KUMAR Vs. GURWANT SINGH
|
April 23, 2019 |
SUDESH KUMAR Vs. STATE OF J & K
|
March 6, 2019 |
SUDESH KUMAR Vs. AJIT RAJ
|
November 7, 2019 |
SUHAIL AHMAD Vs. STATE OF J & K
|
June 3, 2019 |
SUHAIL AHMAD DAR Vs. STATE OF J & K
|
February 26, 2019 |
SUHAIL AHMAD WAGAY Vs. STATE OF J & K
|
May 28, 2019 |
SUHAIL RASHID BHAT Vs. STATE OF JAMMU & KASHMIR
|
October 25, 2019 |
SULTAN MAHMOOD Vs. STATE OF J & K
|
March 1, 2019 |
SUMAIR ALTAF Vs. STATE OF JAMMU & KASHMIR
|
May 15, 2019 |
SUMAN LATA Vs. UNION OF INDIA
|
April 25, 2019 |
SUMAN SHARMA AND OTHERS Vs. STATE OF J&K AND OTHER
|
May 30, 2019 |
SUMEGHA SEHGAL Vs. STATE OF J&K
|
October 17, 2019 |
SUMINDER SINGH Vs. UNION OF INDIA
|
October 14, 2019 |
SUMINDER SINGH Vs. KARANDEEP SINGH
|
March 15, 2019 |
SUMIT KAKKAR Vs. STATE OF J&K
|
February 22, 2019 |
SUMITRA DEVI Vs. STATE
|
October 3, 2019 |
SUNAKSHI SHARMA Vs. STATE OF J & K
|
July 16, 2019 |
SUNIL KUMAR Vs. UNION OF INDIA
|
November 2, 2019 |
SUNIL KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
|
January 11, 2019 |
SUNIL KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
February 1, 2019 |
SUNIL MISRI Vs. STATE OF J&K
|
December 17, 2019 |
SUNITA Vs. JAMMU PIGMENTS PVT. LTD.
|
February 28, 2019 |
SUNITA DEVI Vs. STATE
|
June 17, 2019 |
SUNITA KUMARI Vs. STATE OF J & K
|
June 3, 2019 |
SUNNY KHAJURIA Vs. STATE OF J & K
|
March 25, 2019 |
SURAJ MANZOOR MALIK Vs. STATE OF JAMMU & KASHMIR
|
September 6, 2019 |
SURAM SINGH Vs. RAM KUMAR
|
March 7, 2019 |
SURESH KUMAR SHARMA Vs. STATE
|
June 4, 2019 |
SURESH SHARMA Vs. STATE OF J&K
|
September 24, 2019 |
SURINDER DOGRA Vs. STATE
|
April 12, 2019 |
SURINDER KOUR Vs. STATE OF J & K
|
November 22, 2019 |
SURINDER KUMAR Vs. UNION OF INDIA
|
February 6, 2019 |
SURIYA BEGUM Vs. STATE
|
May 10, 2019 |
SURJEET SINGH Vs. STATE OF J & K
|
December 27, 2019 |
SURJEET SINGH Vs. STATE OF JAMMU & KASHMIR
|
May 28, 2019 |
SURJIT SINGH Vs. RANJU JASROTIA
|
November 25, 2019 |
SURJIT SINGH Vs. RANJU JASROTIA
|
November 25, 2019 |
SUSHIL KUMAR Vs. STATE
|
June 7, 2019 |
SUSHMA CHOUDHARY Vs. STATE OF J & K
|
March 25, 2019 |
SWAMI RAJ CONTRACTORS Vs. UNION OF INDIA
|
September 12, 2019 |
SWARAN SINGH Vs. U.T. OF J&K
|
December 20, 2019 |
SWARAN SINGH. Vs. STATE OF J & K
|
August 16, 2019 |
SYED ASHIQ HUSSAIN Vs. STATE OF JK
|
April 9, 2019 |
SYED BARJAS AKHTAR Vs. STATE OF JK
|
April 9, 2019 |
SYED IMTIYAZ HYDER Vs. STATE OF JAMMU & KASHMIR
|
July 12, 2019 |
SYED IQBAL TAHIR GEELANI Vs. STATE OF JAMMU AND KASHMIR
|
December 11, 2019 |
SYED IQBAL TAHIR GEELANI Vs. STATE OF JK
|
February 14, 2019 |
SYED KHURSHEED AHMAD Vs. UNION TERRITORY OF J&K
|
November 28, 2019 |
SYED MOHAMMAD HAFIZ Vs. STATE OF J&K
|
February 27, 2019 |
SYED NISAR AHMAD Vs. STATE OF J & K
|
April 16, 2019 |
SYED TOWHEED AHMAD SHAH Vs. MOHAMMAD AKBAR MALLA
|
February 7, 2019 |
TAANISHA MANHAS AND ANR Vs. STATE OF J&K AND ORS
|
January 28, 2019 |
TAHIR MUFTI Vs. STATE OF JAMMU & KASHMIR
|
July 31, 2019 |
TAHIRA SHAHEEN Vs. SHALIN KABRA & ORS.
|
February 15, 2019 |
TAMANDEEP SINGH Vs. STATE OF J&K
|
October 25, 2019 |
TANVEER AHMAD GANIE Vs. STATE OF J & K
|
July 26, 2019 |
TANVEER AHMAD PARRA Vs. MANOJ JI AND CO. PVT. LTD
|
February 5, 2019 |
TANVEER AYUB MANDOO & ANR Vs. STATE OF J&K & ORS
|
May 23, 2019 |
TANYA KHAN AFRIDI Vs. JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
|
September 5, 2019 |
TARIQ AHMAD BHAT Vs. STATE OF J & K
|
May 29, 2019 |
TARIQ AHMAD BHAT Vs. IQBALA AKHTER
|
July 2, 2019 |
TARIQ AHMAD BHAT Vs. STATE OF J&K
|
February 14, 2019 |
TARIQ AHMAD DAR Vs. STATE OF J&K
|
February 13, 2019 |
TARIQ AHMAD DAR Vs. STATE
|
March 20, 2019 |
TARIQ AHMAD MIR Vs. UNION OF INDIA
|
December 4, 2019 |
TARIQ AHMAD PARRAY Vs. STATE OF J & K
|
December 27, 2019 |
TARIQ PARVEZ KRAIPAK Vs. RAJINDER SINGH JAMWAL
|
September 6, 2019 |
TARSEM KUMAR Vs. UNION OF INDIA
|
November 26, 2019 |
TASHI TSERING Vs. STATE OF J & K
|
March 6, 2019 |
TASKEEN AHMED Vs. STATE OF J & K
|
July 12, 2019 |
TASLIMA BEGUM Vs. STATE OF JAMMU & KASHMIR
|
July 23, 2019 |
TAWSEEF AHMAD LONE Vs. STATE OF JAMMU AND KASHMIR
|
November 21, 2019 |
THAKUR RANDHIR SINGH Vs. STATE OF J&K
|
September 13, 2019 |
TILAK RAJ Vs. STATE OF J&K AND ORS
|
February 1, 2019 |
TOSH CHANDER Vs. UNION TERRITORY OF J&K
|
December 18, 2019 |
TOWSEEF AHMAD SHAH Vs. STATE OF JAMMU & KASHMIR
|
February 14, 2019 |
TOWSEEF RASHID DAR Vs. STATE OF J & K
|
May 10, 2019 |
TSERING DORJAY Vs. STATE
|
September 25, 2019 |
TUFAIL AHMAD LONE Vs. JAMMU AND KASHMIR SERVICE SELECTION BOARD
|
December 16, 2019 |
UMAR BASHIR Vs. STATE OF J & K
|
July 12, 2019 |
UMAR JAN DAR Vs. STATE OF J&K
|
February 6, 2019 |
UMER NAWAZ KHAN Vs. STATE OF JAMMU & KASHMIR
|
September 18, 2019 |
UNION OF INDIA Vs. NEETU KUMARI
|
July 12, 2019 |
UNION OF INDIA Vs. POOJA.
|
March 12, 2019 |
UNION OF INDIA Vs. RAJ KUMAR
|
October 23, 2019 |
UNION OF INDIA Vs. SYED ASHIQ HUSSAIN
|
February 25, 2019 |
UNION OF INDIA Vs. RAJ KUMAR
|
October 24, 2019 |
UNION OF INDIA Vs. MANZOOR AHMAD WANI
|
September 11, 2019 |
UNION OF INDIA Vs. GODREJ AGROVET LIMITED
|
August 7, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR & ANR
|
May 21, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. AMINA BEGUM AND OTHERS
|
May 10, 2019 |
UNITED INDIA INSURANCE CO. LTD Vs. RAFIQA
|
December 10, 2019 |
UNITED INDIA INSURANCE CO. LTD Vs. SUSHMA SOOD
|
December 27, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. HUSSAN JAN
|
May 6, 2019 |
UNITED INDIA INSURANCE CO. LTD. Vs. MOHAMAD RAMZAN MIR
|
June 4, 2019 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HANEEFA
|
July 9, 2019 |
UPASNA CHOUDARY & ANR. Vs. THE DIRECTOR GENERAL OF POLICE POLICE HEADQUARTERS AND ORS.
|
April 10, 2019 |
VAISHNO METAL AND ALLIED INDUSTRIES Vs. UNION OF INDIA
|
April 3, 2019 |
VANDANA Vs. STATE OF J&K
|
August 17, 2019 |
VARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
|
May 30, 2019 |
VARINDER SHARMA Vs. STATE
|
March 28, 2019 |
VARUN DOGRA Vs. STATE OF J & K
|
July 1, 2019 |
VARUN SLATHIA AND OTHERS Vs. DIVYA GUPTA
|
May 24, 2019 |
VASUNDHARA SHARMA Vs. STATE OF JAMMU & KASHMIR
|
July 25, 2019 |
VEER JI PANDITA Vs. MOHD. MUZAFFAR KHAN
|
December 17, 2019 |
VIDYA LAL AND ANOTHER Vs. KULBHUSHAN KUMAR AND OTHERS
|
May 28, 2019 |
VIJAY KUMAR Vs. STATE OF J & K.
|
July 15, 2019 |
VIJAY SHARMA Vs. STATE OF J&K
|
October 16, 2019 |
VIJAY SHARMA Vs. STATE OF J & K
|
July 25, 2019 |
VIKAS GUPTA Vs. STATE OF J&K
|
July 4, 2019 |
VIKAS NISSAR GANAI Vs. STATE OF J & K
|
May 29, 2019 |
VIKAS SAWHNEY Vs. STATE
|
April 10, 2019 |
VIKAS SETHI Vs. RAJEEV SINGH
|
May 30, 2019 |
VIKRAM SABHARWAL Vs. STATE OF J & K
|
December 23, 2019 |
VIKRAM SINGH Vs. STATE OF J & K
|
March 1, 2019 |
VILAYAT ALI Vs. STATE OF JK
|
July 16, 2019 |
VIMAL KUMAR DHAR Vs. STATE OF J & K
|
April 15, 2019 |
VINOD KUMAR Vs. STATE OF J & K
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May 8, 2019 |
VINOD KUMAR Vs. STATE OF J & K
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April 5, 2019 |
VINOD KUMAR BHAT Vs. ABDUL MAJEED LONE
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December 13, 2019 |
VIPAN BANGROO Vs. STATE OF J & K
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August 23, 2019 |
VIPAN KUMAR Vs. STATE
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April 10, 2019 |
VISHAL BHAGAT Vs. STATE OF J&K
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September 13, 2019 |
VISHAL SINGH Vs. SURESHTA RANI
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February 11, 2019 |
VISHAL VERMA ALIAS BILLU Vs. PRIYANKA
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May 22, 2019 |
VISHNO DEVI Vs. STATE OF J&K
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November 25, 2019 |
VISHWA MITTER & ORS Vs. KULBHUSHAN SINGH & OTHERS
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January 30, 2019 |
VITASTA VISION Vs. UNION OF INDIA
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May 17, 2019 |
VITASTA VISION Vs. UNION OF INDIA
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July 29, 2019 |
VIVEK BASSAN Vs. STATE OF J&K
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February 22, 2019 |
VIVEK BASSAN Vs. STATE OF J&K
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February 22, 2019 |
WAJAHAT HUSSAIN Vs. MOHD. AKBAR KICHLOO
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August 9, 2019 |
WAJAHAT WASEEM RATHER Vs. STATE OF JK
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July 22, 2019 |
WAJID HASEEB Vs. MIR SUHAIL
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March 1, 2019 |
WALI MOHAMMAD BHAT Vs. STATE
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July 24, 2019 |
WALI MOHAMMAD MAGRAY Vs. SANDEEP NAIK
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November 13, 2019 |
WAQAR AHMAD MOHARKHAN Vs. STATE OF J&K
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February 19, 2019 |
WASEEM RAJA Vs. STATE OF JAMMU & KASHMIR
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July 22, 2019 |
YASH PAL Vs. PINKI SHARMA
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April 24, 2019 |
YASH PAUL Vs. STATE
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May 8, 2019 |
YASH PAUL Vs. STATE OF J & K
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July 15, 2019 |
YASH PAUL Vs. STATE
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October 30, 2019 |
YOG RAJ SUDAN Vs. CHIEF SECRETARY, J&K
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May 6, 2019 |
YOUNIS AHMAD BHAT Vs. STATE OF J & K
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June 3, 2019 |
YOUNIS NABI NAIK Vs. STATE OF JK
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September 27, 2019 |
YUDHVIR SINGH Vs. STATE
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September 5, 2019 |
YUDHVIR SINGH MANHAS Vs. MUSHTAQ AHMED
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March 29, 2019 |
ZABEDHA AKHTER Vs. STATE OF J & K
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August 8, 2019 |
ZABEER HUSSAIN SHAH Vs. STATE OF JAMMU & KASHMIR
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May 17, 2019 |
ZAHID FAROOQ Vs. UNION TERRITORY OF J&K
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November 25, 2019 |
ZAHIDA JAMAL Vs. STATE OF J & K
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July 12, 2019 |
ZAHOOR AHMAD BADOO Vs. STATE OF JK
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April 5, 2019 |
ZAHOOR AHMAD BHAT Vs. SHAISTA AKHTER
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April 8, 2019 |
ZAHOOR AHMAD DAR Vs. STATE OF J & K
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May 30, 2019 |
ZAHOOR AHMAD DAR Vs. STATE OF J&K
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March 1, 2019 |
ZAHOOR AHMAD KHAN Vs. STATE OF J & K
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March 20, 2019 |
ZAHOORA BANO Vs. FAYAZ AHMAD KHAN
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July 12, 2019 |
ZAKIR HUSSAIN Vs. STATE OF J&K
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December 6, 2019 |
ZAKIR HUSSAIN MIR Vs. STATE
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April 22, 2019 |
ZOONI BANO Vs. STATE OF J & K
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April 12, 2019 |
ZUBAIR ALAM ALIAS SAMEER Vs. STATE
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February 13, 2019 |
ZULFIQAR ALI Vs. TAWKEER YOUSUF KHAN
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February 22, 2019 |