|
A R QURASHI Vs. STATE OF J&K
|
April 7, 1997 |
|
A R RAHI (PROF ) Vs. STATE OF J&K
|
August 14, 1997 |
|
AB HAMID FAZILI Vs. STATE OF J&K
|
July 3, 1997 |
|
AB HAMID RATHER Vs. STATE
|
July 29, 1997 |
|
AB HAMID SHAH Vs. STATE OF J&K
|
February 19, 1997 |
|
AB MAJID Vs. STATE OF J&K
|
August 7, 1997 |
|
AB RASHID Vs. STATE OF J&K
|
September 19, 1997 |
|
AB RASHID BAKSHI Vs. HAJRA
|
August 27, 1997 |
|
AB RASHID BANDAY (LIBRARY ASSTT ) Vs. STATE OF J&K
|
July 4, 1997 |
|
AB RASHID LONE Vs. ALI WANI
|
August 1, 1997 |
|
AB REHMAN MIR Vs. STATE OF J&K
|
July 22, 1997 |
|
AB SAMAD TRAG Vs. RAHMAN LONE
|
July 16, 1997 |
|
AB WANI GANIA Vs. STATE OF J&K
|
September 3, 1997 |
|
ABDUL AHAD NAJAR Vs. POSHKAR NATH NEHRU
|
August 14, 1997 |
|
ABDUL HAMID SHAH Vs. STATE OF JAMMU & KASHMIR
|
December 19, 1997 |
|
ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. GH QADIR
|
August 1, 1997 |
|
AHMAD KHAN NAZIR Vs. STATE
|
July 21, 1997 |
|
ALI MOHD LONE Vs. STATE
|
October 14, 1997 |
|
AMA ALAI Vs. DY. COMMISSIONER, PULWAMA AND OTHERS
|
March 26, 1997 |
|
AMAR NATH MANTOO Vs. CBI
|
December 23, 1997 |
|
AMBICA BHAT Vs. STATE OF J & K
|
August 28, 1997 |
|
AMINA Vs. MOHD SUBHAN
|
August 8, 1997 |
|
ANIL BHAT Vs. UNION OF INDIA
|
February 13, 1997 |
|
ANIL KUMAR Vs. SAIN
|
July 11, 1997 |
|
ARSHAD IQBAL Vs. STATE
|
February 13, 1997 |
|
ASHAQ HUSSAIN PIR Vs. STATE
|
July 29, 1997 |
|
ASHOK GHULATI Vs. RAGHVIR KHAJURIA
|
January 31, 1997 |
|
ASIFA KHAN Vs. STATE OF J&K
|
September 3, 1997 |
|
ASSAUDULLAH BHAT Vs. STATE OF J&K
|
September 3, 1997 |
|
ASSOCIATED CEMENT Vs. KESHAV NAND
|
April 9, 1997 |
|
ATUL SHARMA Vs. STATE OF J&K
|
March 18, 1997 |
|
ATUL SHARMA Vs. STATE OF JAMMU KASHMIR
|
March 13, 1997 |
|
BAKSHI SINGH Vs. STATE OF J&K
|
August 29, 1997 |
|
BALDEV SINGH Vs. J P SINGH
|
July 7, 1997 |
|
BALDEV SINGH Vs. STATE
|
July 7, 1997 |
|
BASHIR AHMAD SHAH Vs. MUNSIFF GANDERBAL
|
April 3, 1997 |
|
BASHIR AHMED MIR Vs. STATE OF J&K
|
August 8, 1997 |
|
BHAGAT RADHA KISHAN MOHR CHAND Vs. LLOYDS BANK LTD. & ORS.
|
October 29, 1997 |
|
BIMLA DEVI Vs. BIMAL KUMAR
|
January 31, 1997 |
|
BOARD OF SCHOOL EDUCATION, J&K Vs. FIRDOUS IQBAL
|
August 11, 1997 |
|
CAPT VATSA Vs. NAMRATA VATSA
|
December 30, 1997 |
|
CHAJJU RAM Vs. NATIONAL INSURANCE CO LTD
|
December 22, 1997 |
|
CHAMAN LAL KANA Vs. VIJAY KUMAR MAHAJAN
|
June 23, 1997 |
|
CHARANJIT LAL Vs. RUBEENA
|
April 3, 1997 |
|
CHUNI LAL RAINA Vs. STATE OF JAMMU AND KASHMIR
|
October 3, 1997 |
|
COLO WRITING INSTRUMENTS LTD Vs. MICHAEL JACKSON FASHION LTD
|
July 2, 1997 |
|
DHAN RAJ BHARGOTRA AND Vs. ELECTION COMMISSION OF INDIA
|
December 9, 1997 |
|
DHARAM SINGH Vs. STATE OF J&K
|
May 16, 1997 |
|
DIVISIONAL MANAGER EXTRACTION J&K STATE FOREST CORP Vs. MOHD SHAFI
|
January 31, 1997 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE Vs. JEHLUM EXPORTS PVT LTD
|
September 4, 1997 |
|
DURGA DASS & ORS. Vs. JUDICIAL MINISTER & ANR.
|
December 21, 1997 |
|
EX ENGINEER, ELECTRIC MAINTENANCE AND RURAL ELECTRIFICATION DIVISION, BIJBEHARA Vs. AB MAJID WANI
|
December 31, 1997 |
|
FAROOQ AHMAD AILAQABAND Vs. STATE OF J&K
|
December 31, 1997 |
|
FAROOQ AHMAD BHAT Vs. STATE OF J&K
|
July 21, 1997 |
|
FAROOQ AHMAD DHOBI Vs. STATE
|
March 11, 1997 |
|
FAROOQ AHMAD NAQASHBANDI Vs. PEER GH SHAH
|
July 14, 1997 |
|
FAROOQ AHMAD WANI Vs. STATE OF J&K THROUGH COMMR /SECY
|
February 28, 1997 |
|
FAROOQ AHMED AHANGER ALIAS MIRZA Vs. STATE OF J&K
|
October 9, 1997 |
|
FAYAZ AHMAD WANI Vs. STATE OF J&K
|
December 17, 1997 |
|
G A GANIE Vs. STATE OF J&K
|
March 11, 1997 |
|
G M WANI Vs. STATE OF J&K
|
July 24, 1997 |
|
GENERAL OFFICER COMMANDING Vs. STATE OF J&K
|
August 14, 1997 |
|
GH AHMAD GANAI Vs. STATE
|
September 17, 1997 |
|
GH AHMAD PAUL Vs. STATE
|
July 15, 1997 |
|
GH HASSAN MIR Vs. JAFFAR DAR
|
February 5, 1997 |
|
GH MOHD Vs. STATE OF J&K
|
December 22, 1997 |
|
GH MOHD (CONSTABLE) Vs. STATE OF J&K
|
July 4, 1997 |
|
GH MOHD KHAN Vs. STATE OF J&K
|
July 24, 1997 |
|
GH MOHD QURESHI Vs. STATE OF J&K
|
July 24, 1997 |
|
GH MOHD-UD-DIN BHAT Vs. BOARD OF SCHOOL EDUCATION, J&K
|
August 8, 1997 |
|
GH MOHI-UD-DIN AND SONS (FIRM) Vs. JOLLY ARTS RESIDENCY ROAD
|
November 13, 1997 |
|
GH MOHI-UD-DIN RAFIQUEE Vs. GH HASSAN ANEEM
|
December 7, 1997 |
|
GH MUSTAFFA Vs. STATE OF J&K
|
May 23, 1997 |
|
GH NABI DAR Vs. HASSAN MIR
|
April 7, 1997 |
|
GH QADIR Vs. AB SALAM BABA
|
August 20, 1997 |
|
GH QADIR BHAT Vs. DIRECTOR RADIO KASHMIR
|
August 5, 1997 |
|
GH QADIR LONE Vs. STATE
|
May 8, 1997 |
|
GH QADIR MIR Vs. STATE OF J&K
|
July 4, 1997 |
|
GHULAM MOHI UD DIN NAVCHOO Vs. STATE OF JAMMU AND KASHMIR
|
August 21, 1997 |
|
GHULAM RASOOL SHEIKH Vs. STATE OF JAMMU AND KASHMIR
|
April 23, 1997 |
|
GIAN CHAND Vs. STATE OF JAMMU AND KASHMIR
|
December 22, 1997 |
|
GULLA MIR Vs. NAZIR AHMAD MIR
|
July 14, 1997 |
|
GULLA WANI Vs. A B GANI SHEIKH
|
December 5, 1997 |
|
GULMARG HOTEL LTD Vs. ORIENTAL INSURANCE CO LTD
|
October 24, 1997 |
|
HAJI GHULAM MOHAMMAD Vs. STATE BANK OF INDIA BRANCH SRINAGAR
|
April 3, 1997 |
|
HAJIRA Vs. HANIFA
|
December 18, 1997 |
|
HAKIM AB RASHID Vs. TAHIRA BANOO (MST )
|
July 21, 1997 |
|
HAKIM GHULAM RASOOL AND ANOTHER Vs. GH. HASSAN UNTOO
|
July 14, 1997 |
|
HALEEMA Vs. ZAMROODA
|
July 3, 1997 |
|
HANDICRAFTS (S&E) CORP J&K Vs. GH RASOOL, PROPRIETOR CARGO CAFE
|
August 29, 1997 |
|
HANEEFA BANO Vs. STATE OF JAMMU AND KASHMIR
|
September 8, 1997 |
|
HARBANS LAL Vs. KAMLESH KUMARI
|
December 12, 1997 |
|
HARBANS LAL NANDA Vs. STATE OF J&K
|
May 5, 1997 |
|
HARBANS LAL SHARMA Vs. STATE OF J&K
|
August 27, 1997 |
|
HARJEET SINGH Vs. STATE OF J&K
|
September 10, 1997 |
|
HARNAM SINGH AND Vs. STATE OF JAMMU AND KASHMIR
|
April 3, 1997 |
|
HAROON RASHID Vs. SHAHEENA
|
June 26, 1997 |
|
IQBAL BANO Vs. STATE OF JAMMU AND KASHMIR
|
June 26, 1997 |
|
IRSHAD AHMED MASOODI Vs. STATE OF J&K
|
July 24, 1997 |
|
J&K PROJECT CONSTRUCTION CORP Vs. AB RAHMAN BHAT
|
December 31, 1997 |
|
JAGAN NATH Vs. HEM RAJ
|
November 25, 1997 |
|
JAGDISH RAJ Vs. ADDITIONAL DISTRICT MAGISTRATE JAMMU
|
March 25, 1997 |
|
JAHANGIR AHMAD MIR Vs. STATE OF J&K
|
July 4, 1997 |
|
JASMEEN KAUR Vs. ONKAR SINGH
|
November 7, 1997 |
|
JAVED CHOUDHRY Vs. STATE OF J&K
|
May 28, 1997 |
|
JAVID IQBAL Vs. STATE OF J&K
|
May 16, 1997 |
|
JAWAHAR LAL KHER Vs. STATE OF J&K
|
January 24, 1997 |
|
JAWAHAR SINGH & ORS. Vs. COLLECTOR, JAMMU.
|
April 21, 1997 |
|
JIA LAL SHARMA Vs. STATE OF JAMMU AND KASHMIR
|
May 23, 1997 |
|
JOGINDER SINGH Vs. STATE OF J&K
|
May 19, 1997 |
|
KARNAIL SINGH (EX-HAV ) Vs. UNION OF INDIA
|
May 16, 1997 |
|
KARTAR SINGH Vs. COMMANDING OFFICER
|
May 16, 1997 |
|
KHAN GHULAM MOHD Vs. JOLLY ARTS
|
December 31, 1997 |
|
KHURSHED AHMAD Vs. STATE OF J&K
|
March 12, 1997 |
|
KHURSHID AHMAD LOLO Vs. GOVERNMENT OF INDIA (MINISTRY OF FOOD AND SUPPLIES)
|
July 31, 1997 |
|
KRANTI HOTELS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
February 18, 1997 |
|
KULDIP RAJ Vs. CITIZEN CO OP BANK LTD
|
November 24, 1997 |
|
KULDIP RAJ Vs. MEDICOS CHEMISTS AND DRUGGISTS
|
May 16, 1997 |
|
KULDIP SINGH JAMWAL Vs. STATE
|
July 24, 1997 |
|
LOK NATH AND ANOTHER Vs. BHAGWAN DASS AND ORS
|
December 24, 1997 |
|
LT COLONEL ASHOK SINGH Vs. BEANT SINGH AND SONS
|
May 8, 1997 |
|
LUTHRA ACADEMY Vs. STATE OF JAMMU AND KASHMIR
|
May 16, 1997 |
|
M K JALALI Vs. STATE OF JAMMU AND KASHMIR
|
December 26, 1997 |
|
MADAN MOHAN BHARGAV Vs. CANTONMENT BOARD, JAMMU THROUGH ITS EXECUTIVE OFFICER, SATWARI, JAMMU
|
November 7, 1997 |
|
MADAN MOHAN BHARGAV Vs. CANTONMENT BOARD, JAMMU
|
July 11, 1997 |
|
MADAN SINGH Vs. RATTAN SINGH
|
December 24, 1997 |
|
MANAGING DIRECTOR, J. & K. INDUSTRIES LTD., SRINAGAR AND OTHERS Vs. GHULAM AHMAD SOFI
|
December 18, 1997 |
|
MANJIT SINGH (EX SEPOY) Vs. UNION OF INDIA
|
May 23, 1997 |
|
MANMOHAN LAL Vs. STATE OF J&K
|
August 6, 1997 |
|
MANMOHAN SINGH Vs. STATE OF JAMMU AND KASHMIR
|
May 16, 1997 |
|
MANZOOR AHMAD MIR Vs. STATE
|
July 24, 1997 |
|
MANZOOR AHMAD SHEIKH Vs. STATE OF J&K
|
December 17, 1997 |
|
MANZOOR SULTANI Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 16, 1997 |
|
Masood Ahmed Raja Vs. State
|
December 30, 1997 |
|
MEHBOOB AHMAD BHAT (CAPT ) Vs. HASSINA AKHTAR
|
August 14, 1997 |
|
MOHAMMAD AFZAL MIR Vs. STATE OF J. & K. AND OTHERS
|
January 29, 1997 |
|
MOHAMMAD IBRAHIM GANAI Vs. STATE OF JAMMU AND KASHMIR
|
December 17, 1997 |
|
MOHAMMAD IQBAL LATOO Vs. MOHAMMAD RAMZAN BHAT
|
December 3, 1997 |
|
MOHAMMAD RAMZAN SOFI Vs. KRISHEN LAL
|
April 23, 1997 |
|
MOHAMMAD YOUSUF Vs. STATE OF JAMMU AND KASHMIR
|
July 22, 1997 |
|
MOHAN KRISHEN FOTEDAR Vs. STATE OF J&K
|
January 1, 1997 |
|
MOHAN LAL Vs. MAHMOOD-UR-REHMAN
|
July 14, 1997 |
|
MOHAN LAL AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
|
May 2, 1997 |
|
MOHD AMIN RATHER Vs. KHADI AND VILLAGE INDUSTRIES BOARD, J&K
|
June 26, 1997 |
|
MOHD MAQBOOL Vs. STATE OF J&K
|
July 24, 1997 |
|
MOHD MAQBOOL DAR Vs. REVENUE MINISTER, J&K
|
September 16, 1997 |
|
MOHD SALEEM Vs. STATE OF J&K
|
March 27, 1997 |
|
MOHD SHAFI Vs. STATE OF J&K
|
January 1, 1997 |
|
MOHD SHAFI Vs. STATE OF J&K
|
July 4, 1997 |
|
MOHD SHAFI LONE Vs. STATE OF J&K
|
March 11, 1997 |
|
MOHD SIDIQ NARGAL Vs. STATE
|
February 5, 1997 |
|
MOHD USMAN Vs. STATE OF J&K
|
May 23, 1997 |
|
MOHD. LATIF ALIAS ABDUL LATIF Vs. COMMANDANT, J&K ARMED POLICE
|
March 25, 1997 |
|
MOHINDER SINGH Vs. CHIEF JUSTICE
|
July 11, 1997 |
|
MST. TAHIRA AND ANOTHERS Vs. HAKIM AB. RASHID
|
July 21, 1997 |
|
MUKHTAR AHMAD WANI Vs. STATE OF J&K
|
January 10, 1997 |
|
MUSHTAQ AHMAD LONE Vs. FAHMEEDA
|
May 26, 1997 |
|
MUSHTAQ HUSSAIN SHAH Vs. STATE OF J&K
|
May 23, 1997 |
|
NABA GANAI Vs. IBRAHIM GANAI
|
September 22, 1997 |
|
NASEER AHMAD MALLA Vs. STATE OF J&K
|
July 4, 1997 |
|
NASEERA NAZIR Vs. EXECUTIVE ENGINEER
|
July 21, 1997 |
|
NATIONAL HYDRO-ELECTRIC POWER CORP LTD Vs. M M PADHA
|
March 12, 1997 |
|
NATIONAL INSURANCE CO Vs. RAJ DULARI
|
August 20, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF JAMMU AND KASHMIR
|
December 31, 1997 |
|
NETAR Vs. ANANT RAM MANSA RAM (DUKAN)
|
March 30, 1997 |
|
NOOR-UD-DIN BEIG Vs. GH QADIR SOFI
|
August 21, 1997 |
|
OM PARKASH GUPTA Vs. SURESH BAKSHI
|
July 7, 1997 |
|
ONKAR SINGH Vs. STATE AND OTHERS
|
February 27, 1997 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARINDER KOUR
|
March 3, 1997 |
|
PRITHVI RAJ SHARMA Vs. OM PARKASH BARU
|
July 30, 1997 |
|
PUKHU Vs. SALES OFFICER
|
January 1, 1997 |
|
PUKHU Vs. SALES OFFICER AND OTHERS
|
April 23, 1997 |
|
PUNJAB NATIONAL BANK Vs. SHAM LAL SAWHNEY
|
December 30, 1997 |
|
R S AUTO ENGG Vs. STATE
|
February 27, 1997 |
|
RAIS AHMAD GAZI Vs. STATE OF J&K
|
April 7, 1997 |
|
RAJ ALI Vs. STATE OF J&K
|
January 1, 1997 |
|
RAJ ALI Vs. STATE OF J. & K. AND OTHERS
|
May 14, 1997 |
|
RAJESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
January 30, 1997 |
|
RAJINDER SINGH Vs. STATE OF J&K
|
August 8, 1997 |
|
RAJINDER SINGH Vs. PARAM JEET KAUR
|
July 23, 1997 |
|
RAKESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
|
September 10, 1997 |
|
RAMDEV SINGH Vs. STATE OF J&K
|
December 29, 1997 |
|
RAMZAN BHAT Vs. HABIBULLAH WANI
|
August 21, 1997 |
|
RASILA RAM Vs. STATE OF JAMMU AND KASHMIR
|
November 7, 1997 |
|
RAYAZ AHMED JAN Vs. STATE OF JAMMU AND KASHMIR
|
December 29, 1997 |
|
ROBKAR ADALAT Vs. EDITOR PRINTER AND PUBLISHER KASHMIR TIMES
|
May 26, 1997 |
|
ROMESH KUMAR LAKRA Vs. BALDEV RAJ SAWHNEY
|
June 25, 1997 |
|
ROOP KRISHAN BHAT Vs. UNIVERSITY OF KASHMIR
|
July 28, 1997 |
|
ROUF SHAHEEN Vs. STATE
|
March 27, 1997 |
|
ROYAL POLYTECHNIC COLLEGE AND Vs. STATE OF JAMMU AND KASHMIR
|
March 14, 1997 |
|
S N GOENKA Vs. JAMMU CASTING PVT LTD
|
November 24, 1997 |
|
SAJAL GUPTA Vs. STATE OF JAMMU AND KASHMIR
|
August 5, 1997 |
|
SALEEM KHAN Vs. STATE OF JAMMU AND KASHMIR
|
February 18, 1997 |
|
SALEEM KHAN Vs. STATE OF J&K
|
January 1, 1997 |
|
SAMAD RATHER Vs. L. RATHER & ORS.
|
April 30, 1997 |
|
SANTOKH SINGH Vs. STATE
|
June 27, 1997 |
|
SARDAR SINGH Vs. KARAM SINGH
|
January 31, 1997 |
|
SARDARI LAL Vs. UNION OF INDIA
|
May 30, 1997 |
|
SHABIR AHMED Vs. STATE OF J&K
|
August 14, 1997 |
|
SHAKTI MOTOR TRANSPORT Vs. BIMAL DAS
|
April 7, 1997 |
|
SHAMSHER SINGH Vs. UNION OF INDIA
|
May 22, 1997 |
|
SNEH LATA Vs. DALIP SINGH ANAND
|
September 3, 1997 |
|
SOMA KUMAR Vs. UNION OF INDIA
|
September 10, 1997 |
|
STATE Vs. BAL KRISHEN
|
December 18, 1997 |
|
STATE Vs. SHAMSHER CHAND PATWARI
|
March 25, 1997 |
|
STATE Vs. ASSAD SOFI
|
July 3, 1997 |
|
STATE OF J&K Vs. TILAK RAJ
|
December 31, 1997 |
|
STATE OF J&K Vs. MUNSHI RAM
|
December 15, 1997 |
|
STATE OF J&K Vs. WALI MOHD
|
December 31, 1997 |
|
STATE OF J&K Vs. NABA DAR
|
August 19, 1997 |
|
STATE OF J&K Vs. BASANTI DHAR
|
April 3, 1997 |
|
STATE OF J&K Vs. MOHD HUSSAIN
|
February 24, 1997 |
|
STATE OF J&K Vs. MOHD YOUSUF DAR
|
October 21, 1997 |
|
STATE OF J&K Vs. SHEIKH SONAULLAH
|
October 6, 1997 |
|
STATE OF J&K Vs. GH HASSAN HAJINI (DR)
|
July 17, 1997 |
|
STATE OF J&K Vs. KHURSHEED BEGUM
|
December 15, 1997 |
|
STATE OF JAMMU AND KASHMIR Vs. KIRAN KOUL
|
February 18, 1997 |
|
STATE OF JAMMU AND KASHMIR Vs. KARAN SINGH
|
May 30, 1997 |
|
STATE OF JAMMU AND KASHMIR Vs. HEM RAJ
|
December 30, 1997 |
|
STATE OF JAMMU AND KASHMIR Vs. RAMESH KUMAR
|
November 24, 1997 |
|
STATE OF JAMMU AND KASHMIR Vs. GHULAM RASOOL
|
September 2, 1997 |
|
STATE ROAD TRANSPORT CORP , J&K Vs. JOGINDER PAL
|
December 30, 1997 |
|
SULTAN MOHD Vs. STATE OF J&K
|
July 24, 1997 |
|
SURESH CHANDER Vs. STATE OF J&K
|
November 10, 1997 |
|
T S SHERGILL (MAJOR GENERAL) Vs. STATE OF J&K
|
August 14, 1997 |
|
TASKEENA FAZIL Vs. UNIVERSITY OF KASHMIR
|
September 19, 1997 |
|
TASKEENA FAZIL Vs. UNIVERSITY OF KASHMIR
|
December 25, 1997 |
|
TAWI AUTOPARTS INDUSTRIAL ESTATE EXTENSION AREA JAMMU Vs. ADDL CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
May 2, 1997 |
|
TAXI OPERATORS UNION Vs. STATE OF J&K
|
December 10, 1997 |
|
TH DAWARA NIHALA SHAH Vs. S BASHIR AHMED MIR
|
July 11, 1997 |
|
TILAK RAJ Vs. STATE
|
January 7, 1997 |
|
TRAMBOO JOINERY P LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES
|
May 8, 1997 |
|
TULSI DASS Vs. SAFIA BEGUM
|
January 24, 1997 |
|
UDHAM SINGH Vs. STATE OF J&K
|
October 13, 1997 |
|
ULIAM DAUD PARDHIYA (SEPOY) Vs. UNION OF INDIA
|
September 3, 1997 |
|
UNION OF INDIA Vs. MANZOOR AHMAD SHAH
|
September 19, 1997 |
|
UNION OF INDIA Vs. BEANT SINGH AND SONS
|
July 21, 1997 |
|
UNITED INDIA INSURANCE CO Vs. RAVINDER KUMAR
|
December 24, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. SANJAY MANMOTRA
|
July 23, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. BASHIR AHMAD BHAT
|
May 19, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. SAVITRI DEVI
|
July 11, 1997 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARIEF JAN
|
September 1, 1997 |
|
UNIVERSITY OF KASHMIR Vs. STATE
|
June 4, 1997 |
|
VED PARKASH SAWHNEY Vs. MEMBER SPECIAL TRIBUNAL
|
March 10, 1997 |
|
VIRENDER SINGH GILL Vs. UNION OF INDIA
|
December 25, 1997 |
|
VIRINDER SINGH BHAU Vs. STATE
|
June 11, 1997 |
|
WAJIDA HAKIM D/O HAKIM SALAM-UD-DIN SHAH Vs. PRINCIPAL, GOVT MEDICAL COLLEGE SRINAGAR
|
August 8, 1997 |
|
WALI AKHOON Vs. SABI
|
December 1, 1997 |
|
WALI KALOO Vs. AB AHAD MIR
|
March 26, 1997 |
|
WALI MOHAMMAD LONE Vs. STATE
|
April 8, 1997 |
|
WASEEM JAN Vs. STATE OF J&K
|
August 6, 1997 |
|
ZAHOOR AHMAD Vs. STATE OF J&K
|
September 9, 1997 |
LOGIN