|
AJIT KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
AKANKSHA KUMARI Vs. STATE OF JHARKHAND
|
March 24, 2026 |
|
AKHORI CHANDRESWARI SAHAY Vs. STATE OF JHARKHAND
|
January 12, 2026 |
|
AKHTAR PARWEZ Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
AMAR MANDAL Vs. DIRECTORATE OF ENFORCEMENT
|
May 13, 2026 |
|
AMIT KUMAR JHA Vs. RANI DEVI
|
February 17, 2026 |
|
ANGOORI KHATOON Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
ARUN PATI TRIPATHI Vs. STATE OF JHARKHAND
|
April 16, 2026 |
|
ASHIF ALI KHAN Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
ASLAM PARVEZ Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
BAIJU ORAON Vs. STATE OF JHARKHAND
|
February 11, 2026 |
|
BALRAM RAJWAR Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
BHOLA MAHTO Vs. CHOLA RAM MAHTO
|
May 11, 2026 |
|
BINOD CHANDRA JHA Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
BINODANAND SHARMA Vs. SRINIBAS SHARMA
|
January 5, 2026 |
|
BIPIN BIHARI SINGH Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
CHANDRA MANI DEVI Vs. ASHOK BHAGAT
|
January 6, 2026 |
|
DEEPAK GIRI Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 5, 2026 |
|
DEVENDRA MUNDA Vs. STATE OF JHARKHAND
|
April 22, 2026 |
|
DIWAKAR KUMAR SHARMA Vs. SAFALTA SHARMA
|
February 18, 2026 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GOPINATH COLLIERY OF MUGMA AREA UNDER EASTERN COALFIELDS LIMITED Vs. THEIR WORKMAN, JANTA SHRAMIK SANGH
|
May 26, 2026 |
|
EMPLOYERS IN RELATIONS TO THE MANAGEMENT OF M/S. CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN DASRATH GOPE
|
February 3, 2026 |
|
HASSAN RAJA ANSARI Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
HEDAYTULLAH Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
JASBIR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LTD., RANCHI Vs. OM PRAKASH SINGH
|
January 15, 2026 |
|
JHUBLI DEVI Vs. STATE OF JHARKHAND
|
April 13, 2026 |
|
KAILASH KHANDELWAL Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
LAKSHMAN PRASAD, SON OF LATE BHUKHRA SAHU Vs. STATE OF BIHAR
|
January 6, 2026 |
|
LEDO YADAV Vs. STATE OF JHARKHAND
|
January 28, 2026 |
|
MADHAB CHANDRA DEY ALIAS MADHU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 21, 2026 |
|
MANISH SHRIVASTAVA Vs. STATE OF JHARKHAND
|
January 13, 2026 |
|
MANISH YADAV Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
MASUM ANSARI Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
MD. MASUDUL HAQUE ANSARI Vs. STATE OF JHARKHAND
|
May 7, 2026 |
|
MITHILESH KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
MOIN ANSARI Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
NAGESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
NAGESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
NEJAM ANSARI Vs. STATE OF JHARKHAND
|
January 13, 2026 |
|
ONKAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
April 1, 2026 |
|
PHANI BHUSHAN MAHATO Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
PRABHAT UDYOG Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 7, 2026 |
|
PRADEEP KUMAR ROY Vs. STATE OF JHARKHAND
|
February 3, 2026 |
|
PRAKASH PANDEY Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
PRATIK Vs. STATE OF JHARKHAND
|
January 16, 2026 |
|
PUTUL KUMARI Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
RAHUL MANDAL @ RAHUL KUMAR MANDAL, SON OF BISESHWAR MANDAL Vs. STATE OF JHARKHAND
|
April 15, 2026 |
|
RAJEEV JHA @ RAJEEV KUMAR JHA Vs. STATE OF JHARKHAND
|
May 8, 2026 |
|
RAM BINOD CHOUDHARY Vs. STATE OF JHARKHAND
|
January 7, 2026 |
|
RAM SHRESTHA PASWAN Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
RAMAKANT SINGH Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
RAVI BHUSHAN RANA Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
RAVI VASWANI Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
REENA LATA Vs. STATE OF JHARKHAND
|
January 15, 2026 |
|
REKHA DEVI Vs. STATE OF JHARKHAND
|
April 9, 2026 |
|
RICHA GOYAL Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
SANT LAL PASWAN Vs. INDIAN EXPLOSIVE LIMITED
|
March 18, 2026 |
|
SATYENDRA NATH TIWARI Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
SHASHI PRAKASH Vs. DIRECTORATE OF ENFORCEMENT
|
April 8, 2026 |
|
SIDDHARTHA SANKAR DAS Vs. STATE OF JHARKHAND
|
January 13, 2026 |
|
STATE OF JHARKHAND Vs. INDAR ORAON
|
January 6, 2026 |
|
STATE OF JHARKHAND Vs. NABIN NARAYAN
|
March 17, 2026 |
|
STATE OF JHARKHAND Vs. KANCHAN DEVI
|
April 2, 2026 |
|
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
|
January 5, 2026 |
|
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
UNION OF INDIA Vs. RAM SEWAK MAHTO
|
March 26, 2026 |
|
VANSHIDHAR ELECTRIC PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
VIJAY RAM Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
VIKASH KUMAR MAHTO Vs. STATE OF JHARKHAND
|
February 24, 2026 |
|
VINOD KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
VISHWANATH PRAKASH Vs. JAYANTI KUMARI
|
January 6, 2026 |
|
VIVEK BHAGAT Vs. STATE OF JHARKHAND
|
January 6, 2026 |
|
VIVEK RAM @ VIVEK KUMAR RAM Vs. STATE OF JHARKHAND
|
February 19, 2026 |
|
XIPHIAS SOFTWARE TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
February 26, 2026 |
LOGIN