|
ABBAS ANSARI Vs. STATE OF BIHAR
|
February 20, 2025 |
|
ABDUL SATTAR ANSARI Vs. MAHAMMAD KHURSHID ANSARI
|
February 4, 2025 |
|
ABHISHEK HANSDA Vs. STATE OF JHARKHAND
|
January 9, 2025 |
|
ABHISHEK KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2025 |
|
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE GENERAL DEFENCE ESTATES Vs. STATE OF JHARKHAND
|
May 8, 2025 |
|
AFROZ ANSARI Vs. STATE OF JHARKHAND
|
May 7, 2025 |
|
AINUL HAQUE Vs. BIBI SALIMAN
|
April 4, 2025 |
|
AJAY NARAYAN LALL Vs. STATE OF JHARKHAND
|
January 17, 2025 |
|
AJIT NARAYAN SINGH Vs. STATE OF JHARKHAND
|
February 6, 2025 |
|
AKHILESH KUMAR Vs. STATE OF JHARKHAND
|
February 10, 2025 |
|
AMARNATH SAHA Vs. TALIB EQBAL
|
January 7, 2025 |
|
AMIT KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 5, 2025 |
|
AMIT KUMAR SINHA Vs. INDU BALA DEVI
|
May 8, 2025 |
|
AMRESH RAUT Vs. STATE OF JHARKHAND
|
January 16, 2025 |
|
AMRIT PATTOJOSHI Vs. UNION OF INDIA
|
January 17, 2025 |
|
ANANT LAL HANSDA Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
ANIL KUMAR CHOUDHARY Vs. POONAM JAISHWAL
|
May 5, 2025 |
|
ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
|
January 2, 2025 |
|
ANIL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
May 5, 2025 |
|
ANIRBAN GUPTA Vs. NABONITA GUPTA
|
January 28, 2025 |
|
ARSHAD ALI Vs. ANIL MANDAL
|
April 7, 2025 |
|
ARUN KUMAR MANDAL Vs. STATE OF JHARKHAND
|
March 4, 2025 |
|
ARVIND KUMAR SINGH Vs. UNION OF INDIA
|
January 24, 2025 |
|
ASG BUSINESS (INDIA) PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
|
January 17, 2025 |
|
ASHA DEVI Vs. RAJESH MANDAL
|
February 13, 2025 |
|
ASHIM KUMAR BISWAS Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
ASHISH KUMAR Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
ASHISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 7, 2025 |
|
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
April 2, 2025 |
|
ASHOK KUMAR SINGH Vs. MAMTA DEVI
|
May 5, 2025 |
|
AYYAPPA SEVA SANGHAM Vs. STATE OF JHARKHAND
|
March 7, 2025 |
|
BABLU MARANDI Vs. STATE OF BIHAR
|
March 6, 2025 |
|
BALDEO MARANDI Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
BALRAM MAHALDAR Vs. MOST. BATIA
|
January 27, 2025 |
|
BANSIDHAR SAO Vs. SHIV KUMAR GUPTA
|
April 17, 2025 |
|
BASANTI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
February 25, 2025 |
|
BHAGWAN DAS Vs. STATE OF JHARKHAND
|
April 9, 2025 |
|
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND
|
January 24, 2025 |
|
BHARAT PRASAD Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
BHOLA CHOUDHARY Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
BHUDEO CHOUDHARY Vs. MUKTA CHOUDHARY
|
January 21, 2025 |
|
BHUGLU SOREN Vs. STATE OF JHARKHAND
|
February 5, 2025 |
|
BHUKANT KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 4, 2025 |
|
BIDESHI MURMU Vs. UNION OF INDIA
|
January 22, 2025 |
|
BIMAL KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
January 13, 2025 |
|
BINDESHWAR YADAV Vs. STATE OF JHARKHAND
|
March 5, 2025 |
|
BINOD BARAIK Vs. STATE OF JHARKHAND
|
February 6, 2025 |
|
BINOD KUMAR BHUKANIA Vs. STATE OF JHARKHAND
|
February 6, 2025 |
|
BINOD SINGH Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
BINOD TIRKEY Vs. SOMRA TIRKEY
|
April 3, 2025 |
|
BISHNU KUMAR AIKAT Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
BLA INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
January 30, 2025 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. KUMKUM DEVI
|
January 16, 2025 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUGHIYA DEVI
|
February 18, 2025 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. LILMUNI ORAIN
|
February 18, 2025 |
|
BRANCH MANAGER, THE NEW INDIA INSURANCE COMPANY LTD. Vs. BABITA DEVI
|
April 2, 2025 |
|
BRANCH MANAGER,UNITED INDIA INSURANCE CO.LTD. Vs. CHANDRA DEVI
|
March 18, 2025 |
|
BUDA ORAON Vs. STATE OF JHARKHAND
|
February 20, 2025 |
|
CASTROL INDIA LIMITED Vs. STATE OF JHARKHAND
|
April 3, 2025 |
|
CHANDAN MUNDA Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
CHANDAN SINGH Vs. STATE OF JHARKHAND
|
April 8, 2025 |
|
CHANDRIKA BHUIYA Vs. STATE OF JHARKHAND
|
February 12, 2025 |
|
CHANDRIKA SINGH Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
CHARAN HANSDA Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
CHETLAL SAW Vs. STATE OF JHARKHAND
|
March 19, 2025 |
|
CHICHI KANDIR Vs. STATE OF JHARKHAND
|
January 9, 2025 |
|
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. PUJA DEVI
|
May 7, 2025 |
|
COMPOTER YADAV Vs. STATE OF BIHAR
|
January 2, 2025 |
|
DAMPA BARI Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
DANGWAPOSI LAMPS Vs. STATE OF JHARKHAND
|
February 20, 2025 |
|
DEEPIKA DEVI Vs. UMANATH NARONE
|
March 3, 2025 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CENTRAL COALFIELDS LTD.
|
February 12, 2025 |
|
DHARMENDRA KUMAR Vs. UPENDRA KUMAR
|
March 18, 2025 |
|
DHARMENDRA SIKDAR Vs. STATE OF JHARKHAND
|
April 17, 2025 |
|
DHARMESHWAR ORAON Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
DHEERAJ KUMAR PRABHAKAR Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
DHURJATI BHUTESH GOWALA Vs. PUTUL GOPE
|
January 14, 2025 |
|
DILIP KUMAR RAM Vs. STATE OF JHARKHAND
|
January 16, 2025 |
|
DILIP MANDAL Vs. STATE OF JHARKHAND
|
April 16, 2025 |
|
DINESH KUMAR PAL Vs. STATE OF JHARKHAND
|
April 8, 2025 |
|
DIPANKAR JHA Vs. ABBOTT HEALTHCARE PRIVATE LIMITED
|
February 28, 2025 |
|
DIRECTORATE OF ENFORCEMENT Vs. STATE OF JHARKHAND
|
March 21, 2025 |
|
DIVISIONAL MANAGE, NATIONAL INSURANCE CO. LTD. Vs. NIRMALA DEVI
|
March 18, 2025 |
|
EMPLOYEE PROVIDENT FUND ORGANIZATION Vs. REFRACTORY SPECIALTIES (IND) LTD.
|
February 12, 2025 |
|
EMPLOYER IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. UPENDRA KUMAR
|
January 15, 2025 |
|
GANESH CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
May 7, 2025 |
|
GAYATRI DEVI Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
January 2, 2025 |
|
GENERAL MANAGER, KATRAS AREA OF M/S BHARAT COKING COAL LTD. Vs. SARSATIA DEVI
|
March 10, 2025 |
|
GHUTO RANA Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
GOPAL KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2025 |
|
GOPAL PODDAR Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
GOPAL ROUT Vs. GOPI ROUT
|
February 11, 2025 |
|
GOPAL SINGH Vs. STATE OF JHARKHAND
|
March 3, 2025 |
|
GOVERNMENT OF JHARKHAND Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
GURUCHARAN KODA Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
HARENDRA TIWARI Vs. STATE OF JHARKHAND
|
April 8, 2025 |
|
HARI KUMHAR Vs. LALDEO KUMHAR
|
March 20, 2025 |
|
HIRA LAL MAHATO Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
INDRAMANI CHOUDHARY Vs. STATE OF JHARKHAND
|
March 18, 2025 |
|
IRSHADUL HAQUE Vs. ATEKA SOWAID
|
January 14, 2025 |
|
JAI VIKRANT Vs. STATE OF JHARKHAND
|
May 5, 2025 |
|
JHARKHAND URJA VIKAS NIGAM LTD. Vs. NILU TIWARY
|
March 4, 2025 |
|
JHONGA GUIYA Vs. MD. ASLAM ANSARI
|
March 18, 2025 |
|
JITENDRA PANDIT Vs. STATE OF JHARKHAND
|
February 11, 2025 |
|
JITENDRA SINGH Vs. SECRETARY, DRINKING WATER AND SANITATION DEPARTMENT
|
February 6, 2025 |
|
JOGENDRA SINGH Vs. PUNJAB NATIONAL BANK
|
February 20, 2025 |
|
JWALA PRASAD TIWARI Vs. TETAR CHAMAR
|
March 3, 2025 |
|
K.D. INFRAENGICON PRIVATE LIMITED Vs. JHARKHAND MICRO AND SMALL SCALE ENTERPRISES FACILITATION COUNCIL
|
February 6, 2025 |
|
KAILA MAHLI Vs. KARIWA MAHLI
|
April 8, 2025 |
|
KAILASH RAJWAR Vs. STATE OF JHARKHAND
|
March 7, 2025 |
|
KAILASH YADAV Vs. STATE OF BIHAR
|
February 20, 2025 |
|
KAMALA DEVI Vs. PRAKASH CONSTRUCTION COMPANY
|
March 3, 2025 |
|
KARAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2025 |
|
KARMA ORAON Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
KARU Vs. STATE OF BIHAR
|
February 20, 2025 |
|
KEDAR MANDAL Vs. STATE OF JHARKHAND
|
January 27, 2025 |
|
KESHAW PRASAD Vs. STATE OF JHARKHAND
|
January 30, 2025 |
|
KHURSHID HASSAN Vs. DURGA RAJU
|
February 18, 2025 |
|
KRISHNA CHANDRA HALDAR Vs. STATE OF JHARKHAND
|
January 17, 2025 |
|
KRISHNA RAI Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
KRISHNA YADAV Vs. STATE OF JHARKHAND
|
March 19, 2025 |
|
KUMUDINI KACHHAP Vs. STATE OF JHARKHAND
|
January 24, 2025 |
|
KUNDAN SINGH Vs. STATE OF BIHAR
|
March 11, 2025 |
|
LAKHINDER KOIRI Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
LAKHINDRA MAHTO Vs. PACHI DEVI
|
May 8, 2025 |
|
LAKSHMI HANSDA Vs. STATE OF JHARKHAND
|
April 7, 2025 |
|
LALAN YADAV Vs. STATE OF JHARKHAND
|
February 4, 2025 |
|
LALKA GANJHU Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
LEGAL MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ABHISHEK GOPE
|
March 10, 2025 |
|
LILAWATI DEVI Vs. MD. AFZAL KHAN
|
April 3, 2025 |
|
LILMUNI TUDU Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
MADAN PRASAD SAH Vs. KISHORE NARAIN NARONE
|
March 4, 2025 |
|
MADHURI DEVI Vs. GANGA LAL
|
January 2, 2025 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. NITESH RAJ
|
February 6, 2025 |
|
MAHANAND KUMAR MAHTO Vs. STATE OF JHARKHAND
|
March 19, 2025 |
|
MAHENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 20, 2025 |
|
MAHESH ANAND SHARMA Vs. AJAY KUMAR SHARMA
|
March 17, 2025 |
|
MALLIKA ASHER Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
April 8, 2025 |
|
MANAGER NATIONAL INSURANCE CO. LTD. Vs. CHARKI DEVI
|
February 5, 2025 |
|
MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. RESHMA KUMARI HORO
|
February 19, 2025 |
|
MANDEEPA ENTERPRISES Vs. STATE OF JHARKHAND
|
February 20, 2025 |
|
MANEER KHAN Vs. MD. ISMILE HAIDAR
|
April 9, 2025 |
|
MANOJ JHA Vs. STATE OF BIHAR
|
January 28, 2025 |
|
MANOJ KUMAR KHATRI Vs. KUMAR ROHIT SINGH
|
January 20, 2025 |
|
MARSHAL BARLA Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
MATIN ANSARI Vs. STATE OF JHARKHAND
|
April 3, 2025 |
|
MD. LALU MIAN Vs. STATE OF JHARKHAND
|
February 12, 2025 |
|
MD. MOBASSIR NAWAZ Vs. STATE OF JHARKHAND
|
January 17, 2025 |
|
MD. PHULEMAN Vs. STATE OF JHARKHAND
|
January 27, 2025 |
|
MD. SALIM Vs. STATE OF JHARKHAND
|
January 2, 2025 |
|
MD. WAQAR ALAM Vs. STATE OF JHARKHAND
|
April 7, 2025 |
|
MECON LIMITED Vs. K.C.S. PVT. LTD.
|
February 4, 2025 |
|
MEENA DEVI Vs. GITA DEVI
|
February 11, 2025 |
|
MEENA DEVI Vs. MANAGER, NEW INDIA INSURANCE COMPANY LTD.
|
April 2, 2025 |
|
MEGHNATH BAITHA Vs. STATE OF JHARKHAND
|
January 27, 2025 |
|
MOHAMMAD ISAK Vs. STATE OF JHARKHAND
|
January 2, 2025 |
|
MONICA LAMBA GRISHMA Vs. VIPUL MEHTA
|
January 22, 2025 |
|
MOSOMAT DEVANTI KUAR Vs. ANARWA DEVI
|
January 21, 2025 |
|
MUKESH KUMAR SINGH Vs. COMMISSIONER, JHARKHAND GOODS AND SERVICE TAX
|
January 24, 2025 |
|
MUKESH MAHTO Vs. STATE OF JHARKHAND
|
January 9, 2025 |
|
MUKESH RABIDAS Vs. STATE OF JHARKHAND
|
April 2, 2025 |
|
MUNESH GANJHU Vs. UNION OF INDIA
|
March 5, 2025 |
|
MURARI RAI Vs. STATE OF JHARKHAND
|
March 4, 2025 |
|
MUSTAQUE ANSARI Vs. STATE OF JHARKHAND
|
January 24, 2025 |
|
NAGENDRA KUMAR Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
NAGWANT PANDEY Vs. UNION OF INDIA
|
March 21, 2025 |
|
NANDLAL MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2025 |
|
NATIONAL INSURANCE CO. LTD. Vs. RADHA SINGH
|
February 18, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SAKAL DEO SHARMA
|
March 3, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMAL MUKHI DEVI
|
April 8, 2025 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MANO DEVI
|
January 29, 2025 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ASHUTOSH DIXIT
|
February 11, 2025 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUNIL KUMAR SHARMA
|
April 3, 2025 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAMSHER ALAM
|
April 9, 2025 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN KUMARI
|
February 12, 2025 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. PANKAJ KUMAR
|
April 7, 2025 |
|
NILIMA KERKETTA Vs. PAULUSH MINZ
|
March 3, 2025 |
|
NILIMA KERKETTA Vs. MERRY ALEXIA MINJ
|
January 15, 2025 |
|
NILU DEVI Vs. GOPAL KRISHNA VERMA
|
January 13, 2025 |
|
NIRAJ KUMAR Vs. STATE OF JHARKHAND
|
March 19, 2025 |
|
NIRAJ KUMAR SINGH Vs. RASHMI RANI SINGH
|
May 5, 2025 |
|
NIRMAL BHUIYAN Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
NIRMALA COLLEGE THROUGH ITS SECRETARY Vs. STATE OF JHARKHAND
|
April 4, 2025 |
|
NISHI AGRAWAL Vs. RAJENDRA SINGH
|
March 17, 2025 |
|
NUTAN SINGH Vs. STATE OF JHARKHAND
|
January 16, 2025 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LALU KALINDI
|
January 29, 2025 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. JALESHWARI DEVI
|
April 3, 2025 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. TETARI DEVI
|
January 22, 2025 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MARRY GULAB LAKRA
|
February 10, 2025 |
|
PALKO DEVI Vs. STATE OF BIHAR
|
February 20, 2025 |
|
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
PANKAJ KUMAR MEHTA Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
PARTHO DAS Vs. STATE OF JHARKHAND
|
March 5, 2025 |
|
PAWAN KUMAR YADAV Vs. UNION OF INDIA
|
March 5, 2025 |
|
PAYAL DEVI Vs. STATE OF JHARKHAND
|
May 5, 2025 |
|
PRASHANTA DAS Vs. STATE OF JHARKHAND
|
February 19, 2025 |
|
PRATIMA KUNWAR Vs. BASHISTHA NARAYAN SINGH
|
May 5, 2025 |
|
PRATYUSH NATH Vs. KUMARI SARASWATI TRIPATHY
|
January 21, 2025 |
|
PREM SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
February 20, 2025 |
|
PRINCE KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 9, 2025 |
|
PROJECT OFFICER, KANKANEE COLLIERY Vs. MEENA DEVI
|
March 3, 2025 |
|
RABINDRA NATH PANDA Vs. STATE OF JHARKHAND
|
March 6, 2025 |
|
RAGHUNATH DAS Vs. STATE OF JHARKHAND
|
January 24, 2025 |
|
RAHUL AGARWAL Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
RAJ KISHORE YADAV Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
RAJ KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
April 7, 2025 |
|
RAJAN CHIK BARAIK Vs. STATE OF JHARKHAND
|
March 4, 2025 |
|
RAJAN XALXO Vs. ANIL ANTONI KACHHAP
|
February 5, 2025 |
|
RAJDEO MOCHI Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
RAJENDRA Vs. SHAMBHU SONI
|
March 4, 2025 |
|
RAJESH KAIME Vs. COAL INDIA LIMITED
|
May 9, 2025 |
|
RAJESHWAR MEHTA Vs. STATE OF JHARKHAND
|
April 9, 2025 |
|
RAJU SANGA Vs. RAJENDRA AGRAWAL
|
May 5, 2025 |
|
RAKESH PRAKASH Vs. UNION OF INDIA
|
April 16, 2025 |
|
RAM KHELAWAN MALLAH Vs. BASANTI DEVI
|
March 11, 2025 |
|
RAM KUMAR SAO Vs. BANDHU SAO
|
February 11, 2025 |
|
RAM LAKHAN DASOUNDHI Vs. BADRI NATH ROY
|
January 20, 2025 |
|
RAM SAHAY YADAV Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
RAMDHYAN YADAV Vs. BABULAL YADAV
|
May 5, 2025 |
|
RAMESH KUMAR BAJAJ Vs. UMAKANT YADAV
|
January 27, 2025 |
|
RAMESH KUMAR SHARMA Vs. LAXMI DEVI
|
January 21, 2025 |
|
RAMTAHAL KANSI Vs. STATE OF JHARKHAND
|
May 5, 2025 |
|
RANAJOY CHANDRA Vs. STATE OF JHARKHAND
|
April 4, 2025 |
|
RANI DEVI Vs. UNION OF INDIA
|
April 2, 2025 |
|
RANJIT KUMAR SINGH Vs. ACHINTYA KUMAR SARKAR
|
January 28, 2025 |
|
RANJU DEVI Vs. STATION MANAGER/ MASTER, AT GAJHANDI
|
March 19, 2025 |
|
RASHMI RICE MILL Vs. STATE OF JHARKHAND
|
April 16, 2025 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. LILMUNI MADAIYAN
|
April 16, 2025 |
|
RENU KUMARI Vs. STATE OF JHARKHAND
|
January 3, 2025 |
|
RENUKA KHALKHO Vs. MAHENDRA KUMAR TOPPO
|
May 5, 2025 |
|
RITA DEVI Vs. KRISHNA KUMAR SINGH
|
February 12, 2025 |
|
RITESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 8, 2025 |
|
ROHINI DESHWALIN Vs. BHARAT COKING COAL LTD.
|
January 27, 2025 |
|
ROPANA AHIR Vs. STATE OF JHARKHAND
|
February 24, 2025 |
|
RUBI DEVI Vs. RITESH KUMAR GUPTA
|
March 6, 2025 |
|
SABINA KHATOON Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 8, 2025 |
|
SADANAND RANA Vs. SATO RANA
|
March 3, 2025 |
|
SADDAM HUSSAIN Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
SAHDEO SONAR Vs. KAVITA DEVI
|
March 17, 2025 |
|
SAHIL ANSARI Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
SAHIMUDDIN MIYAN Vs. BABU TAUHID ANSARI
|
February 18, 2025 |
|
SAIYAD AMIR SAHEB Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
SANJAY KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
April 28, 2025 |
|
SANJAY KUMAR DWIVEDI Vs. UNION OF INDIA
|
May 8, 2025 |
|
SANJAY SAHU Vs. STATE OF JHARKHAND
|
March 21, 2025 |
|
SANJAY SAMIR SINDHIYA Vs. STATE OF JHARKHAND
|
February 4, 2025 |
|
SANJEEV KUMAR KESHRI Vs. SARASWATI DEVI
|
April 7, 2025 |
|
SANJIT KUMAR Vs. STATE OF JHARKHAND
|
March 21, 2025 |
|
SANTOSH GOSAIN Vs. STATE OF JHARKHAND
|
February 11, 2025 |
|
SANTOSH KUMAR SONI Vs. STATE OF JHARKHAND
|
January 17, 2025 |
|
SANTOSH YADAV Vs. STATE OF JHARKHAND
|
March 6, 2025 |
|
SANTU NAGESIA Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
SANU Vs. ANITA DEVI
|
April 15, 2025 |
|
SAPAN KUMAR Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
SASHI KUMAR Vs. STATE OF JHARKHAND
|
March 7, 2025 |
|
SATENDRA NATH SHAHDEO Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
SATYADEO PRASAD Vs. BIMLENDRA KUMAR SINGH
|
May 6, 2025 |
|
SATYANARAYAN SAHU Vs. STATE OF JHARKHAND
|
May 5, 2025 |
|
SHAH SPONGE AND POWER LIMITED Vs. UNION OF INDIA
|
January 9, 2025 |
|
SHANKAR KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
SHANKAR ORAON Vs. MEENA ORAON
|
March 10, 2025 |
|
SHANKAR SAHU Vs. STATE OF JHARKHAND
|
March 11, 2025 |
|
SHANTI DEVI Vs. RAMESHWAR
|
February 10, 2025 |
|
SHARIFUDDIN ANSARI Vs. NETAJI SUBHASH GRIHA NIRMAN CO OPERATIVE SOCIETY
|
February 18, 2025 |
|
SHESHNATH SHARMA Vs. SUNIDHI SHARMA
|
May 5, 2025 |
|
SHOVA DEVI Vs. HASMUKH THACKER
|
March 18, 2025 |
|
SHUBHAM MAZUMDAR Vs. STATE OF JHARKHAND
|
May 9, 2025 |
|
SHYAMAL KUMAR PASARI Vs. JAMUNA BEN
|
January 27, 2025 |
|
SIKANDAR NAYAK Vs. STATE OF JHARKHAND
|
April 16, 2025 |
|
SISTER MARY JACINTA KUJUR Vs. SISTER RUFINA
|
March 18, 2025 |
|
SITARAM GOSWAMI Vs. SHANTI DEVI
|
April 15, 2025 |
|
SOBHA DEVI Vs. SANTOSH PODDAR
|
April 2, 2025 |
|
SOMA BADING Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
SRI RAM STONE WORKS Vs. STATE OF JHARKHAND
|
May 9, 2025 |
|
SRIPAT MARANDI Vs. STATE OF JHARKHAND
|
May 6, 2025 |
|
STATE HIGHWAYS AUTHORITY Vs. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT. LTD.
|
February 28, 2025 |
|
STATE OF JHARKHAND Vs. PRABUDH NAGAR SAHAKARI GRIH NIRMAN SAMITI LTD.
|
April 2, 2025 |
|
STATE OF JHARKHAND Vs. MODI PROJECT LIMITED
|
April 9, 2025 |
|
STATE OF JHARKHAND Vs. TEXMACO RAIL & ENGINEERING LTD.
|
January 28, 2025 |
|
STATE OF JHARKHAND Vs. RAM NARESH RAM
|
January 17, 2025 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
January 30, 2025 |
|
SUBHRA GOSWAMI Vs. SINDU SANWAR
|
February 13, 2025 |
|
SUDAMIA DEVI Vs. URMILA DEVI
|
January 8, 2025 |
|
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 9, 2025 |
|
SUJAY GOPE Vs. STATE OF JHARKHAND
|
February 4, 2025 |
|
SUKRU ORAIN Vs. BIGU ORAON
|
January 14, 2025 |
|
SUMITRA DEVI Vs. MAHADEO TIRKEY
|
February 18, 2025 |
|
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
April 8, 2025 |
|
SUNIL MAJHI Vs. STATE OF JHARKHAND
|
January 2, 2025 |
|
SUNIL NAMATA Vs. STATE OF JHARKHAND
|
January 14, 2025 |
|
SUNITA DEVI Vs. RAGHUBANSH NARAYAN SINGH
|
May 7, 2025 |
|
SUNITA DEVI Vs. SHAKTI SINGH
|
March 11, 2025 |
|
SURAJ MAHTO Vs. STATE OF JHARKHAND
|
April 15, 2025 |
|
SURYA KANT CHOUDHARY Vs. STATE OF JHARKHAND
|
March 18, 2025 |
|
SUSHILA DEVI Vs. ANIL KUMAR SINGH
|
March 18, 2025 |
|
SYAD ASIF HUSSAIN Vs. STATE OF JHARKHAND
|
February 11, 2025 |
|
TARUN KUMAR RAM Vs. POOJA KUMARI
|
January 28, 2025 |
|
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
|
February 12, 2025 |
|
TATA STEEL LTD. Vs. STATE OF JHARKHAND
|
April 3, 2025 |
|
TIRAN MAHTO Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
TOPLINK MOTORS PVT. LTD. Vs. TOYOTA KIRLOSKAR MOTORS PVT. LTD.
|
April 2, 2025 |
|
TRILOKI MAHTO Vs. MOST. DEWKI
|
March 11, 2025 |
|
UMESH PANDEY Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
UNION OF INDIA Vs. HAMIDUN NISHA
|
March 21, 2025 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHANTI DEVI
|
February 19, 2025 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KARUNA DEVI
|
March 4, 2025 |
|
UPENDRA KUMAR SINGH Vs. SATYA NARAYAN PRASAD CHOURASIA
|
March 3, 2025 |
|
UPENDRA PRASAD GUPTA Vs. SATENDRA KUMAR GUPTA
|
May 7, 2025 |
|
UTTAM BISWAS Vs. STATE OF JHARKHAND
|
February 12, 2025 |
|
UTTAM CHANDRA DAS Vs. STATE OF JHARKHAND
|
January 23, 2025 |
|
UTTAM PANDIT Vs. STATE OF JHARKHAND
|
January 28, 2025 |
|
VIVEK KUMAR VALMIKI Vs. STATE OF JHARKHAND
|
April 7, 2025 |
|
YAKUB KHALIFA Vs. BIBI JAIBUN NISA
|
January 22, 2025 |
|
ZARINA KHATOON Vs. STATE OF JHARKHAND
|
April 4, 2025 |
|
ZULAIKHA KHATOON Vs. NISAR ALAM
|
January 7, 2025 |
LOGIN