A. V. BUILDCON, RANCHI Vs. CHAYA PAPNEJA
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October 8, 2020 |
A.N. BHATTACHARJEE Vs. STATE OF JHARKHAND
|
January 6, 2020 |
A2Z MAINTENANCE AND ENGINEERING SERVICES LTD Vs. UNION OF INDIA
|
November 10, 2020 |
AAMIRUDH DAULLAH Vs. STATE OF JHARKHAND
|
January 9, 2020 |
ABDUL KABIR Vs. STATE OF JHARKHAND
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January 7, 2020 |
ABDUS SAMAD MOLLAH Vs. STATE OF JHARKHAND
|
January 14, 2020 |
ABHILASHA COMMERCIAL PVT LTD, NOIDA Vs. STATE OF JHARKHAND
|
May 11, 2020 |
ABHIMANYU KUMAR DAS Vs. GENERAL MANAGER OF HINDUSTAN ZINK LIMITED
|
February 11, 2020 |
ABHISHEK KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 19, 2020 |
ADITYA BIRLA CHEMICALS INDIA LTD Vs. RAMA SHANKER SHUKLA
|
October 13, 2020 |
AFROJ ALI Vs. STATE OF JHARKHAND
|
December 14, 2020 |
AFSANA KHATOON Vs. ALI HUSSAIN
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February 7, 2020 |
AJAY KISHORE LALL Vs. BINOD PRASAD
|
February 19, 2020 |
AJAY KUMAR Vs. THE UNION OF INDIA AND ORS.
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June 30, 2020 |
AJAY KUMAR PANDIT AND ORS. Vs. UNION OF INDIA
|
December 8, 2020 |
AKHOURI DHANANJAY KUMAR SINHA @ AKHAURY DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 10, 2020 |
AKHTAR HUSSAIN Vs. STATE OF JHARKHAND
|
January 14, 2020 |
ALIJAN MIAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT
|
February 25, 2020 |
ALIJAN MIAN Vs. BHARAT COKING COAL LIMITED
|
February 25, 2020 |
ALIMUDDIN MIAN Vs. STATE OF JHARKHAND
|
February 14, 2020 |
ALOK KUMAR Vs. STATE OF JHARKHAND
|
March 6, 2020 |
ALOK NATH MUKHERJEE Vs. STATE OF JHARKHAND
|
October 13, 2020 |
AMAN PRASAD @ SHIV NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
February 3, 2020 |
AMAR ARCHAR TUDU Vs. STATE OF JHARKHAND
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December 15, 2020 |
AMARNATH JHA Vs. THE STATE OF JHARKHAND AND ORS.
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June 30, 2020 |
AMIT BARAIK, Vs. STATE OF JHARKHAND
|
July 24, 2020 |
AMIT KUMAR Vs. STATE OF JHARKHAND
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January 16, 2020 |
AMIT KUMAR SINHA Vs. STATE OF JHARKHAND
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December 17, 2020 |
AMRENDRA NATH MISHRA, (EX-ASSTT TEACHER Vs. SAINIK SCHOOL SOCIETY, UNDER THE MINISTRY OF DEFENCE, P O & P S SENA BHAWAN, DISTRICT NEW DELHI
|
October 1, 2020 |
ANAJNI KUMAR PANDEY Vs. STATE OF JHARKHAND
|
January 31, 2020 |
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
June 3, 2020 |
ANIL BHUSHAN SHARAN Vs. STATE OF JHARKHAND
|
December 15, 2020 |
ANIL CHANDRA, Vs. STATE OF JHARKHAND
|
June 30, 2020 |
ANIL KUMAR Vs. STATE OF JHARKHAND
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February 6, 2020 |
ANIL KUMAR Vs. STATE OF JHARKHAND
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November 24, 2020 |
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
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January 13, 2020 |
ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 29, 2020 |
ANIL KUMAR YADAV Vs. STATE OF JHARKHAND
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February 19, 2020 |
ANIL MANJHI Vs. STATE OF JHARKHAND
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June 30, 2020 |
ANIL ORAON Vs. THE STATE OF JHARKHAND
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June 30, 2020 |
ANIL RAM Vs. STATE OF JHARKHAND
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February 28, 2020 |
ANIL SHARMA Vs. STATE OF JHARKHAND
|
September 17, 2020 |
ANIRUDH KUMAR Vs. UNION OF INDIA
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January 16, 2020 |
ANITA RANI DEY Vs. STATE OF JHARKHAND
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May 12, 2020 |
ANJANI KUMARI Vs. ARJUN KUMAR JAISWAL
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January 18, 2020 |
ANLEKH SINGH Vs. STATE OF JHARKHAND
|
February 4, 2020 |
ANUGRAH NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
February 27, 2020 |
ANUNAY KUMAR PRASAD Vs. ICICI BANK LIMITED
|
February 19, 2020 |
ANUP KUMAR JHA Vs. STATE OF JHARKHAND
|
January 16, 2020 |
ANUPAM DAS Vs. PRIYANKA TIWARY
|
November 25, 2020 |
ANURADHA KHANDELWAL Vs. IQBAL KAUR
|
March 5, 2020 |
ARANAV PRAKASH (MINOR) Vs. ST. XAVIER’S SCHOOL
|
October 12, 2020 |
ARBIND KUMAR LAL Vs. STATE OF JHARKHAND
|
November 9, 2020 |
ARJUN LINDA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
ARSHDEEP FINANCE LTD. Vs. STATE OF JHARKHAND
|
February 10, 2020 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 7, 2020 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 13, 2020 |
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 11, 2020 |
ARUN KUMAR, Vs. THE STATE OF JHARKHAND
|
August 10, 2020 |
ARUNA DEVI Vs. STATE OF JHARKHAND
|
February 25, 2020 |
ASHA KUMARI Vs. STATE OF JHARKHAND
|
June 2, 2020 |
ASHIKUL SK Vs. STATE OF JHARKHAND
|
May 29, 2020 |
ASHISH KUMAR Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 25, 2020 |
ASHIT KUMAR RANA Vs. STATE OF JHARKHAND
|
January 9, 2020 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2020 |
ASHOK KUMAR CHOUDHURY Vs. STATE OF JHARKHAND
|
June 30, 2020 |
ASHOK RAJGARHIA AND ORS. Vs. RAJU BARHI AND ORS.
|
June 22, 2020 |
ASHUTOSH AGRAWAL Vs. STATE OF JHARKHAND
|
February 28, 2020 |
ASIT DEO PETWAL Vs. STATE OF JHARKHAND
|
January 24, 2020 |
ATENDRA KUMAR SINGH Vs. UNION OF INDIA
|
February 3, 2020 |
AVINASH GURUNG Vs. STATE OF JHARKHAND
|
December 2, 2020 |
AVINASH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 30, 2020 |
AWADH BIHARI MAHTO Vs. KAMLA KUER, WIDOW OF LATE SHIV PRASAD MAHTO
|
June 17, 2020 |
AXIS BANK Vs. MURLIDHANR TIWARY
|
December 18, 2020 |
B. D SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH
|
October 9, 2020 |
BABLU ANSARI Vs. STATE OF JHARKHAND
|
November 10, 2020 |
BABLU TIRKEY Vs. STATE OF JHARKHAND
|
June 25, 2020 |
BABULA BHUINYA Vs. CENTRAL COALFIELDS LTD
|
February 25, 2020 |
BABULAL LOHRA Vs. STATE OF JHARKHAND
|
October 17, 2020 |
BACHCHA RAWAT Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY
|
September 21, 2020 |
BADAL PRASAD Vs. STATE OF JHARKHAND
|
October 13, 2020 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN DEVI
|
June 2, 2020 |
BAJRANGI PRASAD KASERA Vs. STATE OF JHARKHAND
|
February 28, 2020 |
BAL KRISHNA RAM Vs. STATE OF JHARKHAND
|
January 21, 2020 |
BALESHWAR PRASAD GUPTA Vs. STATE OF JHARKHAND
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January 24, 2020 |
BALKISHUN RAM Vs. STATE OF JHARKHAND
|
November 2, 2020 |
BALMUKUND SHARMA Vs. KANCHAN SHARMA
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June 25, 2020 |
BALRAM PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
October 8, 2020 |
BANDHANI DEVI Vs. UNION OF INDIA
|
September 23, 2020 |
BANDO ORAIN Vs. TIMRU ORAON
|
January 13, 2020 |
BANKE BIHARI CRUSHERS & POLE PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 16, 2020 |
BANSIA SIDDHU Vs. STATE OF JHARKHAND
|
March 2, 2020 |
BARIN MURMU, Vs. STATE OF JHARKHAND
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January 27, 2020 |
BARNAD DUNGDUNG Vs. STATE OF JHARKHAND
|
May 21, 2020 |
BASANT KUMAR Vs. CENTRAL RESERVE POLICE FORCE, DHANBAD AND ORS.
|
June 8, 2020 |
BASANT KUMAR MANDAL Vs. UNION OF INDIA
|
September 28, 2020 |
BASE ENTERPRISES Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
February 25, 2020 |
BASHISHTHA KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2020 |
BHAGIRATH MAHTO Vs. STATE OF JHARKHAND
|
June 22, 2020 |
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
January 6, 2020 |
BHARAT COKING COAL LIMITED Vs. RAJDEV KUMAR
|
January 9, 2020 |
BHARAT COKING COAL LIMITED Vs. INDRASANI DEVI, WIFE OF LATE LEHRA HARIJAN ALIAS LERHA HARIJAN
|
January 18, 2020 |
BHARAT COKING COAL LIMITED Vs. UNION OF INDIA
|
February 11, 2020 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
October 14, 2020 |
BHARAT COKING COAL LIMITED Vs. RAM NANDAN THAKUR
|
January 15, 2020 |
BHARAT COKING COAL LIMITED Vs. ORIENTAL STRUCTURAL ENGINEERS PVT. LTD.
|
February 14, 2020 |
BHARAT COKING COAL LIMITED Vs. GOPESHWAR RAJAK
|
October 13, 2020 |
BHARAT COKING COAL LIMITED Vs. KALIDAS MALLAH
|
December 9, 2020 |
BHARAT COKING COAL LTD Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
June 16, 2020 |
BHARAT COKING COAL LTD Vs. CHAMPA DEVI
|
December 17, 2020 |
BHARAT COKING COAL LTD Vs. REGIONAL SECRETARY, COALFIELDS LABOUR
|
December 18, 2020 |
BHARAT MAHTO Vs. STATE OF JHARKHAND
|
January 31, 2020 |
BHIKHUWA ORAON Vs. BARAIK KRISHNADEO SINGH
|
January 8, 2020 |
BHIM Vs. STATE OF JHARKHAND
|
June 30, 2020 |
BHIM HEMBRAM Vs. STATE OF JHARKHAND
|
January 7, 2020 |
BHIM SINGH @ BHIMSEN SINGH Vs. STATE OF JHARKHAND
|
August 18, 2020 |
BHIM SINGH, Vs. SUNITA DEVI,
|
July 6, 2020 |
BHIMAL PASWAN Vs. UNION OF INDIA
|
June 8, 2020 |
BHOLA SINGH Vs. UNION OF INDIA
|
December 7, 2020 |
BHONDIYA RAM Vs. MANOJ KUMAR AGRAWAL
|
May 28, 2020 |
BHUNESHWAR NATH Vs. ARUN KUMAR SAH,
|
January 31, 2020 |
BHUPATI PATRA Vs. STATE OF JHARKHAND
|
February 4, 2020 |
BHUVAN JYOTI Vs. STATE OF JHARKHAND
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September 22, 2020 |
BIDHATA SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
BIHAR STATE ELECTRICITY BOARD Vs. ANIL KUMAR
|
February 12, 2020 |
BIHARI SINGH Vs. STATE OF JHARKHAND
|
February 28, 2020 |
BIJAN SARKAR Vs. STATE OF JHARKHAND
|
December 14, 2020 |
BIJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
June 3, 2020 |
BIJAY SINGH Vs. ALKA SINGH
|
January 10, 2020 |
BIJENDRA KUMAR Vs. D.K. TEWARI, CHIEF SECRETORY
|
January 9, 2020 |
BIJOY SHANKAR JHA, Vs. STATE OF JHARKHAND
|
September 2, 2020 |
BIKU PASWAN Vs. STATE OF JHARKHAND
|
January 9, 2020 |
BIMAL CHANDRA ORAON Vs. STATE OF JHARKHAND
|
June 19, 2020 |
BIMLA PANDIT Vs. BHAVESH PRASAD PANDIT
|
March 2, 2020 |
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
BINDESHWAR MAHTO Vs. STATE OF JHARKHAND
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March 6, 2020 |
BINDU DEVI Vs. STATE OF JHARKHAND
|
September 21, 2020 |
BINIT KUMAR Vs. JHARKHAND STATE
|
January 22, 2020 |
BINOD JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2020 |
BINOD MAHTO @ BINDA MAHTO Vs. BASANI MAHATAIN
|
January 20, 2020 |
BIPIN KUMAR TIWARY Vs. ZILA PARISHAD
|
October 6, 2020 |
BIRBAL GANJHU Vs. UNION OF INDIA
|
June 24, 2020 |
BIREN BADUK Vs. THE STATE OF JHARKHAND
|
June 25, 2020 |
BIRENDRA KANDULNA Vs. STATE OF JHARKHAND
|
August 19, 2020 |
BIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 16, 2020 |
BIRENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
October 7, 2020 |
BIRJU PRASAD. Vs. STATE OF JHARKHAND
|
February 14, 2020 |
BIRSA KHARIA Vs. STATE OF JHARKHAND
|
January 7, 2020 |
BISHESHWAR NAND GOSWAMI Vs. STATE OF JHARKHAND
|
December 14, 2020 |
BISHU RAJWAR SON OF JYOTI RAJWAR Vs. STATE OF JHARKHAND
|
February 13, 2020 |
BISHWA NATH NARAIN Vs. PUNJAB NATIONAL BANK AND ORS.
|
June 30, 2020 |
BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND
|
May 4, 2020 |
BODO SOREN Vs. STATE OF JHARKHAND
|
August 17, 2020 |
BOHAN YADAV Vs. STATE OF JHARKHAND
|
February 26, 2020 |
BPA ENGINEERING EQUIPMENTS PVT LTD Vs. JINDAL STEEL AND POWER LIMITED
|
June 4, 2020 |
BRAHMADEO ROY Vs. STATE OF JHARKHAND
|
March 2, 2020 |
BRANCH MANGER, M/S ORIENTAL INSURANCE COMPANY LTD Vs. JAYANTI DEVI
|
March 6, 2020 |
BRINDA SINGH Vs. STATE OF JHARKHAND
|
July 3, 2020 |
BUDHAN BHARTI Vs. STATE OF JHARKHAND
|
January 29, 2020 |
CAMBRIDGE INSTITUTE OF TECHNOLOGY Vs. PREM SHANKAR
|
June 5, 2020 |
CAPTAIN M. K. SINGH @ MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
January 14, 2020 |
CAPTAIN SANTHOSH CS Vs. UNION OF INDIA
|
September 7, 2020 |
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
November 11, 2020 |
CENTRAL COALFIELDS LIMITED Vs. RADHE MANJHI
|
November 26, 2020 |
CENTRAL COALFIELDS LIMITED Vs. SIRAJ MIAN
|
June 17, 2020 |
CENTRAL COALFIELDS LIMITED Vs. M/S DAMODAR ROPEWAYS AND INFRA LIMITED
|
February 26, 2020 |
CENTRAL COALFIELDS LIMITED Vs. SWASTIKA SMOKELESS COKE COMPANY PRIVATE LIMITED
|
April 7, 2020 |
CENTRAL COALFIELDS LIMITED Vs. C I S C S R S C JOINT VENTURE
|
July 6, 2020 |
CENTRAL COALFIELDS LIMITED Vs. PARDEN ORAON, WIFE OF LATE BINOD ORAON
|
January 28, 2020 |
CENTRAL COALFIELDS LIMITED Vs. TUPIA DIGARIN WIFE OF LATE SUKARA DIGAR
|
February 20, 2020 |
CENTRAL COALFIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
September 7, 2020 |
CHABI DEVI Vs. STATE OF JHARKHAND
|
March 3, 2020 |
CHANDI SOREN Vs. BRANCH MANAGER,NATIONAL INSURANCE CO.LTD.
|
December 4, 2020 |
CHANDRA SHEKHAR SINGH Vs. STATE OF JHARKHAND
|
June 30, 2020 |
CHANDRASEKHAR Vs. STATE OF JHARKHAND
|
October 6, 2020 |
CHATURBHUJ MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
June 3, 2020 |
CHATURI PANDIT Vs. STATE OF JHARKHAND
|
September 9, 2020 |
CHETLAL DAS Vs. STATE OF JHARKHAND
|
June 26, 2020 |
CHHATRADHARI RANA Vs. STATE OF JHARKHAND
|
January 23, 2020 |
CHHEDAN YADAV Vs. STATE OF JHARKHAND
|
July 7, 2020 |
CHHOTAN KUMHAR Vs. STATE OF JHARKHAND
|
February 20, 2020 |
CHHOTELAL KARMALI Vs. SITA DEVI, WIFE OF LATE GIRDHARI KARMALI
|
February 17, 2020 |
CHHOTU PRASAD SAHU Vs. GOPI NATH SAHU
|
January 29, 2020 |
CHINA MOITRA Vs. DINANATH MOITRA
|
January 7, 2020 |
CHINTA DEVI Vs. CHANCHALA DEVI
|
December 2, 2020 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INDRAWATI DEVI
|
February 28, 2020 |
CHUNDRI DEVI Vs. STATE OF JHARKHAND
|
September 14, 2020 |
CMPDI, CENTRAL COALFIELDS LIMITED Vs. BABU LAL MANJHI
|
September 22, 2020 |
COAL INDIA LIMITED Vs. REKHA PANDEY, WIFE OF BINAY KUMAR PANDEY
|
February 20, 2020 |
COMMANDO INDUSTRIL SECURITY FORCE Vs. STATE OF JHARKHAND
|
October 19, 2020 |
CONTINENTAL PRODUCTS Vs. COAL INDIA LIMITED
|
January 22, 2020 |
CONTINENTAL TRANSPORT AND CONSTRUCTION CORPORATION LIMITED Vs. STATE OF JHARKHAND
|
July 10, 2020 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 7, 2020 |
CREATIVE LAB Vs. STATE OF JHARKHAND
|
January 27, 2020 |
DAIMLER FINANCIAL SERVICES INDIA PVT. LIMITED Vs. VIKASH KUMAR
|
June 24, 2020 |
DAIMLER FINANCIAL SERVICES OF INDIA PVT LIMITED Vs. ARJUN MAHTO,
|
June 22, 2020 |
DAMODAR VALLEY CORPORATION Vs. GAUTAM FERRO ALLOYS
|
May 12, 2020 |
DASHARATH MEHTA Vs. STATE OF JHARKHAND
|
August 18, 2020 |
DASHRATH MURMU Vs. STATE OF JHARKHAND
|
February 7, 2020 |
DAYANAND KHATIK, Vs. STATE OF JHARKHAND
|
February 6, 2020 |
DEEPAK KUMAR PANDEY Vs. RINKI DEVI, WIFE OF SRI DEEPAK KUMAR PANDEY
|
February 14, 2020 |
DEEPAK KUMAR TUDU Vs. SARLA DEVI
|
January 18, 2020 |
DEEPAK MANDAL Vs. SARATKALI GHOSH
|
May 28, 2020 |
DEEPNARAYAN PANDEY Vs. STATE OF JHARKHAND
|
January 7, 2020 |
DEGLAL YADAV Vs. STATE OF JHARKHAND
|
September 17, 2020 |
DEO KUMAR PASWAN Vs. STATE OF JHARKHAND
|
October 6, 2020 |
DEO NARAYAN MANJHI Vs. CENTRAL COAL FIELDS LIMITED
|
February 12, 2020 |
DEODHANI GOPE Vs. BHARAT COKING COAL LTD , KOYALA NAGAR, DHANBAD,
|
January 16, 2020 |
DEVENDRA NATH MAHATO Vs. STATE OF JHARKHAND
|
January 6, 2020 |
DEVJYOTI UPADHYAY Vs. STATE OF JHARKHAND
|
September 17, 2020 |
DEWA PAHADIA Vs. STATE OF JHARKHAND
|
March 3, 2020 |
DHAIRYA NANDAN PRASAD Vs. STATE OF JHARKHAND
|
February 4, 2020 |
DHANBAD CENTRAL CO-OPERATIVE BANK LTD Vs. PRABIR KUMAR CHATTERJEE
|
February 5, 2020 |
DHANESHWAR SINGH Vs. STATE OF JHARKHAND
|
August 26, 2020 |
DHANI GOPE Vs. STATE OF JHARKHAND
|
September 3, 2020 |
DHANU BARHA Vs. UNION OF INDIA
|
September 3, 2020 |
DHIREN MAHATO Vs. STATE OF JHARKHAND
|
January 29, 2020 |
DHIRENDRA LAL AGRAWAL Vs. STATE OF JHARKHAND
|
September 11, 2020 |
DHULLU MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2020 |
DILIP AGARWAL @ DILIP KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
January 7, 2020 |
DILIP GOPE Vs. STATE OF JHARKHAND
|
February 17, 2020 |
DILIP KUMAR JHA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
June 4, 2020 |
DILIP KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
|
March 16, 2020 |
DILIP KUMAR PASWAN Vs. STATE OF JHARKHAND
|
October 6, 2020 |
DILIP KUMAR PODDAR Vs. STATE OF JHARKHAND
|
September 23, 2020 |
DINESH KUMAR SINGH, Vs. STATE OF JHARKHAND
|
May 20, 2020 |
DINESH PRASAD Vs. STATE OF JHARKHAND
|
November 23, 2020 |
DINESH PRASAD THAKUR Vs. STATE OF JHARKHAND
|
June 16, 2020 |
DIWAKAR PRASAD VIDYARTHI Vs. STATE OF JHARKHAND
|
February 11, 2020 |
DR. NISHIKANT DUBEY, MEMBER OF PARLIAMENT (LOK SABHA) Vs. UNION OF INDIA
|
July 3, 2020 |
DR. USHA SINGH Vs. STATE OF JHARKHAND
|
December 2, 2020 |
DURGA KAUR Vs. STEEL AUTHORITY OF INDIA LTD
|
December 15, 2020 |
DY MANAGER LEGAL, ORIENTAL INSURANCE COMPANY LTD Vs. ANURADHA MAKAN WIFE OF LATE PRAMOD KUMAR MAKAN
|
May 28, 2020 |
EASTERN COALFIELDS LIMITED Vs. BASANTI MUKHERJEE, WIDOW OF LATE SUNIL KUMAR MUKHERJEE
|
August 7, 2020 |
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION
|
June 19, 2020 |
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
|
March 5, 2020 |
ELECTROSTEEL STEELS LIMITED, BOKARO Vs. STATE OF JHARKHAND
|
May 1, 2020 |
EMPLOYER IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. ANIL KUMAR
|
October 21, 2020 |
EMPLOYER IN RELATION TO MANAGEMENT OF KEDLA OCP OF M/S CENTRAL COALFIELDS LIMITED Vs. NASEEMA PARWEEN, WIFE OF LATE ANWAR AHMAD
|
July 1, 2020 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI N.G. ARUN,
|
December 18, 2020 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH SHAFT MINE Vs. THEIR WORKMAN SMT. GULABIA DEVI, SECURITY GUARD
|
November 24, 2020 |
EXECUTIVE ENGINEER Vs. ANIL SHARMA, PROPRIETARY
|
August 19, 2020 |
FARHANA KHATOON, DAUGHTER OF NAZIR AHMAD Vs. STATE OF JHARKHAND
|
July 6, 2020 |
FEKU RAM Vs. STATE OF JHARKHAND
|
December 10, 2020 |
FIROJ ANSARI Vs. STATE OF JHARKHAND
|
June 4, 2020 |
FIROZ KHAN, Vs. UNION OF INDIA
|
October 17, 2020 |
FLOWMORE LIMITED Vs. STATE OF JHARKHAND
|
December 10, 2020 |
FUTURE GENERALI INDIA INS. CO. LTD. Vs. SACHIDANAND PRASAD
|
June 25, 2020 |
G. L REDDY Vs. STATE OF JHARKHAND
|
March 2, 2020 |
G.C. PATNAYAK Vs. TELCO LTD.
|
August 17, 2020 |
GANESH BANRA Vs. STATE OF JHARKHAND
|
February 24, 2020 |
GANESH BURMAN @ GANESH PODDAR Vs. STATE OF JHARKHAND
|
August 21, 2020 |
GANESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
November 26, 2020 |
GANESH MAHATO Vs. STATE OF JHARKHAND
|
September 9, 2020 |
GANGA PRASAD GUPTA Vs. SHEELA DEVI, WIFE OF GANGA PRASAD GUPTA
|
July 1, 2020 |
GANGADHAR MAHTO Vs. STATE OF JHARKHAND
|
January 16, 2020 |
GAURANGO PRADHAN Vs. STATE OF JHARKHAND
|
July 8, 2020 |
GAUTAM KUMAR Vs. D.E.E., ELECTRIC LOCO SHED
|
November 11, 2020 |
GEETA WEIGH BRIDGE Vs. STATE OF JHARKHAND
|
February 20, 2020 |
GENERAL MANAGER (ESTATE) Vs. KALYAN SARKAR
|
June 18, 2020 |
GHASIA LOHRA, Vs. STATE OF JHARKHAND
|
August 19, 2020 |
GIRIJA NAND KISKU Vs. STATE OF JHARKHAND
|
June 3, 2020 |
GODFAM INVESTMENT AND FINANCE CO. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2020 |
GOKUL PARAMANIK Vs. STATE OF JHARKHAND
|
July 2, 2020 |
GOKUL SAH @ BHUTKA SAH Vs. STATE OF JHARKHAND
|
January 23, 2020 |
GOLAK SINGH Vs. BHARAT COKING COAL LIMITED
|
December 1, 2020 |
GOPAL AGRAWAL Vs. SANDEEP KUMAR SAO
|
July 6, 2020 |
GOPAL DUTTA, Vs. STATE OF JHARKHAND
|
January 16, 2020 |
GOPAL PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 1, 2020 |
GOPAL RAM Vs. SAIL
|
February 25, 2020 |
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
|
June 11, 2020 |
GOUTAM GHOSH Vs. STATE OF JHARKHAND
|
January 16, 2020 |
GRANDS MINING Vs. STATE OF JHARKHAND
|
February 24, 2020 |
GUDIA DEVI Vs. STATE OF JHARKHAND
|
September 24, 2020 |
GUHI RAM BAURI Vs. STATE OF JHARKHAND
|
May 14, 2020 |
GULAB CHAND RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
|
December 15, 2020 |
GULTAN AGARWALA Vs. STATE OF JHARKHAND
|
February 11, 2020 |
GUNDA NAYAK Vs. STATE OF JHARKHAND
|
February 28, 2020 |
HANSU KUMAR Vs. STATE OF JHARKHAND
|
February 28, 2020 |
HARASHANKAR MANDAL Vs. STATE OF JHARKHAND
|
August 11, 2020 |
HARBHAJAN KAUR, WIFE OF KALWINDER SINGH Vs. KALWINDER SINGH, SON OF SARDAR JAGINDER SINGH
|
March 6, 2020 |
HARDEO NAYAK @ HARDEB NAIK Vs. KALIPADA NAIK
|
March 4, 2020 |
HARE MOHAN PRADHAN Vs. STATE OF BIHAR
|
June 2, 2020 |
HARI NARAYAN MISHRA @ BABUAJI MISHRA Vs. UMESH YADAV, S/O LATE GANESHYAR
|
February 10, 2020 |
HARI PRASAD DAS Vs. STATE OF JHARKHAND
|
July 7, 2020 |
HARIBANSH PANDIT Vs. STATE OF JHARKHAND
|
December 2, 2020 |
HARIHAR MAHTO Vs. STATE OF JHARKHAND
|
January 14, 2020 |
HARISH KUMAR Vs. STATE OF JHARKHAND
|
March 17, 2020 |
HASIM KHAN Vs. MD. MANIRUDDIN
|
March 6, 2020 |
HAZRAT ALI Vs. STATE OF JHARKHAND
|
August 27, 2020 |
HEMLAL HEMBRAM Vs. UNION OF INDIA
|
May 27, 2020 |
HINDU MUNDA Vs. STATE OF JHARKHAND
|
January 7, 2020 |
HINDUSTAN MEDIA VENTURES LIMITED Vs. STATE OF JHARKHAND
|
August 31, 2020 |
HOLIKA KUMARI RAM Vs. STATE OF JHARKHAND
|
October 7, 2020 |
HORIL MANDAL Vs. STATE OF JHARKHAND
|
July 1, 2020 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. MANJU SINHA
|
January 20, 2020 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHANTI DEVI
|
February 20, 2020 |
IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
|
August 18, 2020 |
IMTIYAZ QURAISHI, Vs. STATE OF JHARKHAND
|
July 6, 2020 |
INDRAJEET PATRO Vs. STATE OF JHARKHAND
|
February 20, 2020 |
INDRAJEET SOLANKI @ INDRA Vs. STATE OF JHARKHAND
|
February 13, 2020 |
INDU BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
November 3, 2020 |
INTEKHABUL QUADIR Vs. STATE OF JHARKHAND
|
August 10, 2020 |
ISHWARI DAS Vs. STATE OF JHARKHAND
|
January 9, 2020 |
ISTEKHAR WARSI Vs. STATE OF JHARKHAND
|
March 23, 2020 |
ISWAR CHAND BIDYASAGAR. Vs. CENTRAL UNIVERSITY OF JHARKHAND
|
February 14, 2020 |
JABBIR SAH Vs. STATE OF JHARKHAND
|
January 17, 2020 |
JAFIR KHAN Vs. GENERAL MANAGER, JAMADOBA COLLIERY, M/S TATA STEEL LIMITED, DHANBAD
|
May 26, 2020 |
JAGAT BHANDARI @ JAGAT CHANDRA BHANDARI SON OF LATE SHYAM Vs. THE STATE OF JHARKHAND
|
November 12, 2020 |
JAGAT PRASAD TIWARY Vs. STATE OF JHARKHAND
|
February 12, 2020 |
JAGDISH CHANDRA BIRUA Vs. STATE OF JHARKHAND
|
November 12, 2020 |
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
|
January 29, 2020 |
JAGDISH MAHTO Vs. STATE OF JHARKHAND
|
October 15, 2020 |
JAI KISHORE CHOUDHARY Vs. STATE OF JHARKHAND
|
January 22, 2020 |
JAI KISHORE CHOUDHARY, Vs. STATE OF JHARKHAND
|
February 25, 2020 |
JAI PRAKASH SAHU @ JAI PRAKASH SAO Vs. STATE OF JHARKHAND
|
January 16, 2020 |
JAI PRAKASH SINGH Vs. STATE OF JHARKHAND
|
August 10, 2020 |
JALHA ORAON Vs. STATE OF JHARKHAND
|
July 10, 2020 |
JANO MUSTAFA Vs. STATE OF JHARKHAND
|
September 7, 2020 |
JANTA MAZDOOR SANGH Vs. UNION OF INDIA
|
December 18, 2020 |
JAYA SINGH DEO Vs. STATE OF JHARKHAND
|
January 18, 2020 |
JAYANTI LAL HARIJAN Vs. STATE OF JHARKHAND
|
November 10, 2020 |
JAYENDRA NATH SHAH DEO Vs. STATE OF JHARKHAND
|
May 26, 2020 |
JEEVENDER KUNWAR Vs. STATE OF JHARKHAND
|
December 16, 2020 |
JETHU SAW Vs. BHAWANI DEVI
|
March 3, 2020 |
JHARKHAND BIJILI VITRAN NIGAM LIMITED, RANCHI Vs. UNION OF INDIA
|
August 19, 2020 |
JHARKHAND EDUCATIONAL RESEARCH INSTITUTE Vs. STATE OF JHARKHAND
|
November 24, 2020 |
JHARKHAND STAFF SELECTION COMMISSION, Vs. STATE OF JHARKHAND
|
January 7, 2020 |
JHARKHAND STATE CO-OPERATIVE BANK LIMITED Vs. DHIREN KUMAR MANDAL, SON OF LATE GURU DAS MANDAL
|
February 19, 2020 |
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
February 3, 2020 |
JHARKHAND STATE ELECTRICITY BOARD, Vs. SUBHASH CHANDRA UPADHYAY, SON OF RAJESHWAR UPADHYAY
|
May 20, 2020 |
JHARKHAND URJA SANCHRAN NIGAM LTD , Vs. BNC POWER PROJECT LTD
|
February 13, 2020 |
JHARKHAND VAN SHRAMIK UNION Vs. STATE OF JHARKHAND AND ORS.
|
May 27, 2020 |
JITENDAR PRASAD Vs. STATE OF JHARKHAND
|
February 26, 2020 |
JITENDRA NATH DAS Vs. STATE OF JHARKHAND
|
March 3, 2020 |
JITENDRA ORAON Vs. STATE OF JHARKHAND
|
April 20, 2020 |
JOHN KERKETTA AND ORS. Vs. THE STATE OF JHARKHAND
|
July 2, 2020 |
JOHNSON LUGUN Vs. STATE OF JHARKHAND
|
June 8, 2020 |
JOSEPH EKKA, Vs. STATE OF JHARKHAND
|
February 6, 2020 |
JWALA PRASAD GUPTA Vs. STATE OF JHARKHAND
|
February 17, 2020 |
JYOTI KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 18, 2020 |
KAILASH RAJAK Vs. STATE OF JHARKHAND
|
March 16, 2020 |
KALI SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
December 18, 2020 |
KALIPADA MOHANTA Vs. STATE OF JHARKHAND
|
May 15, 2020 |
KALU ANSARI Vs. STATE OF JHARKHAND
|
September 21, 2020 |
KALYANI KUMARI DEVI Vs. STATE OF JHARKHAND
|
August 21, 2020 |
KAMAL KUMAR, Vs. STATE OF JHARKHAND
|
February 27, 2020 |
KAMLA DEVI Vs. STATE OF JHARKHAND
|
February 19, 2020 |
KAMLA DEVI, Vs. STATE OF JHARKHAND
|
April 15, 2020 |
KAMLAKANT PRASAD SINHA Vs. MANIBALA
|
January 8, 2020 |
KAMLESH KUMAR RAM Vs. STATE OF JHARKHAND
|
July 1, 2020 |
KANHAIYA NISHAD, Vs. STATE OF JHARKHAND
|
October 1, 2020 |
KANTI KUMARI Vs. STATE OF JHARKHAND
|
February 14, 2020 |
KAPIL KUMAR MOHAN Vs. STATE OF JHARKHAND
|
July 6, 2020 |
KARAM SINGH BEDIA Vs. STATE OF JHARKHAND
|
January 16, 2020 |
KARANPURA MINING CORPORATION Vs. NALANDA CERAMICS & INDUSTRIES LIMITED
|
May 28, 2020 |
KARU CHOUHAN Vs. STATE OF JHARKHAND
|
September 9, 2020 |
KASAUTII THE JEWELLERS HAVING ITS SHOP AT 2, GEL CHURCH COMPLEX Vs. COMMISSIONER OF INCOME TAX
|
March 3, 2020 |
KAUSAR ALI @ KAUSHAR ALI Vs. STATE OF JHARKHAND
|
August 20, 2020 |
KAUSHALYA DEVI Vs. STATE BANK OF INDIA
|
December 7, 2020 |
KAUSHILYA DEVI, WIFE OF LATE PARMESHWAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
October 14, 2020 |
KESHO MODI Vs. STATE OF JHARKHAND
|
January 17, 2020 |
KHAIRULLAH ANSARI Vs. STATE OF JHARKHAND
|
September 2, 2020 |
KHALIK ANSARI Vs. STATE OF JHARKHAND
|
February 14, 2020 |
KHATU SHYAM UDYOG Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITD
|
January 18, 2020 |
KHOKHA DAS Vs. STATE OF JHARKHAND
|
September 17, 2020 |
KHUDDUS MIAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
KHURSHED ANSARI Vs. STATE OF JHARKHAND
|
August 20, 2020 |
KIRAN SRIVASTAVA Vs. ALLAHABAD BANK AND ORS.
|
June 30, 2020 |
KOLEYA ORAON Vs. STATE OF JHARKHAND
|
January 16, 2020 |
KONDOLI SOREN Vs. UNION OF INDIA
|
September 23, 2020 |
KRIPA SHANKAR DUBEY, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
KRISHNA DEO MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
December 14, 2020 |
KRISHNA KANT JHA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
|
December 17, 2020 |
KRISHNA SINGH, Vs. STATE OF JHARKHAND
|
January 23, 2020 |
KUMAR SANU YADAV Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
November 3, 2020 |
KUMARI NILMUNI SUSHMA Vs. STATE OF JHARKHAND
|
July 1, 2020 |
KUNAL DUTT PANDEY Vs. STATE OF JHARKHAND
|
November 12, 2020 |
KUNU BIRIWALA Vs. STATE OF JHARKHAND
|
January 29, 2020 |
KUSH KUMAR SINGH @ CHHOTKUN Vs. STATE OF JHARKHAND
|
July 24, 2020 |
LAJPAT BHAJANKA, Vs. STATE OF JHARKHAND
|
February 25, 2020 |
LAKHAN PATTAR MUNDA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
LAKHAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
December 1, 2020 |
LAKHI PADO MAHTO Vs. STATE OF JHARKHAND
|
July 1, 2020 |
LAKHICHARAN MAHATO, Vs. STATE OF JHARKHAND
|
May 29, 2020 |
LAKHIRAM HEMBROM Vs. STATE OF JHARKHAND
|
February 13, 2020 |
LAKHPATI MURMU Vs. STATE OF JHARKHAND
|
November 4, 2020 |
LAKSHMI NARAYAN PRASAD Vs. STATE OF JHRAKHAND
|
November 24, 2020 |
LAKSHMI NARAYAN SINHA Vs. STATE OF JHARKHAND
|
December 3, 2020 |
LAL BABU Vs. STATE OF JHARKHAND
|
February 17, 2020 |
LAL KISHORE RAUT Vs. STATE OF JHARKHAND
|
February 19, 2020 |
LAL MANOJ NATH SHAHDEO Vs. STATE OF JHARKHAND
|
September 21, 2020 |
LAL MOHAN NATH SHAHDEO MEMORIAL COLLEGE Vs. JHARKHAND STATE INFORMATION COMMISSION
|
February 26, 2020 |
LALA CHAUHAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
LALAN KUMAR Vs. UNION OF INDIA
|
February 11, 2020 |
LALAN PRASAD TIWARI Vs. RANCHI MUNICIPAL CORPORATION
|
August 19, 2020 |
LALJEE MAHTO Vs. STATE OF JHARKHAND
|
October 16, 2020 |
LALLAN PRASAD SINGH Vs. FOOD CORPORATION OF INDIA
|
February 14, 2020 |
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
|
December 14, 2020 |
LAXMAN MAHLI, Vs. UNION OF INDIA
|
July 7, 2020 |
LAXMAN MAHTO Vs. UNION OF INDIA
|
November 12, 2020 |
LAXMAN PRASAD Vs. STATE OF JHARKHAND
|
December 1, 2020 |
LAXMI ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
|
January 22, 2020 |
LAXMI KANTA BANERJEE Vs. STATE OF JHARKHAND
|
July 1, 2020 |
LAXMIDHAR DAS, Vs. STATE OF JHARKHAND
|
June 19, 2020 |
LEELAWATI DEVI Vs. BHARAT COKING COAL LTD
|
May 21, 2020 |
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
|
November 5, 2020 |
LILESHWAR SINGH Vs. STATE OF JHARKHAND
|
October 5, 2020 |
LUGU BOIPAI, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
LUKMAN ANSARI Vs. STATE OF JHARKHAND
|
September 22, 2020 |
M BHAGAT, Vs. INSPECTOR GENERAL OF POLICE
|
July 1, 2020 |
M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY SRI B.N. SINGH
|
May 21, 2020 |
M/S. BHARAT COKING COAL LTD. Vs. CEMINDIA COMPANY LTD.
|
February 28, 2020 |
M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. Vs. MANAGING DIRECTOR, RITES LTD.
|
March 5, 2020 |
M/S. RITES LTD. Vs. M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD.
|
March 5, 2020 |
MAA BHADRAKALI COKE INDUSTRIES (PVT.) LTD. Vs. STATE OF JHARKHAND
|
January 7, 2020 |
MADAN LAL BAJAJ Vs. STATE OF JHARKHAND
|
January 22, 2020 |
MADAN MAHTO Vs. STATE OF JHARKHAND
|
January 6, 2020 |
MADAN MOHAN PANDEY Vs. UNION OF INDIA
|
January 20, 2020 |
MADHO Vs. STATE OF JHARKHAND
|
March 3, 2020 |
MADHU KUMARI Vs. STATE OF JHARKHAND
|
January 6, 2020 |
MAHADEO CONSTRUCTION CO AT CHHATARPUR, PALAMAU Vs. UNION OF INDIA
|
April 21, 2020 |
MAHENDRA KUMAR JAIN Vs. RAJINDER SINGH CHAHAL
|
November 12, 2020 |
MAHENDRA RAM, Vs. C M D TATA STEEL LTD , JAMHEDPUR
|
July 1, 2020 |
MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
September 24, 2020 |
MAHESH KUMAR AGARWALLA Vs. STATE OF JHARKHAND
|
February 19, 2020 |
MAHESH YADAV, Vs. STATE OF JHARKHAND
|
September 29, 2020 |
MAKBUL ANSARI Vs. STATE OF JHARKHAND
|
January 10, 2020 |
MALA DEVI Vs. ARUN KUMAR CHOUDHARY
|
January 7, 2020 |
MALA MANDAL, WIFE OF LATE BASUDEO MANDAL Vs. STATE OF JHARKHAND
|
May 21, 2020 |
MANAGEMENT OF BOKARO STEEL PLANT Vs. GENERAL SECRETARY
|
February 27, 2020 |
MANAGEMENT OF BOKARO STEEL PLANT A UNIT OF STEEL AUTHORITY OF INDIA LTD (SAIL) BOKARO STEEL CITY, Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO
|
May 26, 2020 |
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRADEEP KUMAR
|
September 3, 2020 |
MANAGEMENT OF H. V. AXLE LTD Vs. C. S. JHA
|
March 2, 2020 |
MANAGEMENT OF JAGANNATH NAGAR COLLEGE Vs. RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA,
|
February 13, 2020 |
MANAGEMENT OF TELCO Vs. ANITA SHARMA AND ORS.
|
June 24, 2020 |
MANAGEMENT OF THE FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
December 17, 2020 |
MANAGER LEGAL CLAIM, NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
|
July 8, 2020 |
MANAGER OF NATIONAL INSURANCE COMPANY LIMITED Vs. BHUTI DEVI @ KUMBHAKAR BHUTI
|
January 9, 2020 |
MANAGING COMMITTEE Vs. JYOTI SINGH
|
September 25, 2020 |
MANGRA ORAON Vs. STATE OF JHARKHAND
|
October 5, 2020 |
MANISH KUMAR Vs. STATE OF JHARKHAND
|
April 7, 2020 |
MANOJ KUMAR Vs. UNION OF INDIA
|
September 14, 2020 |
MANOJ KUMAR MISHRA Vs. SENEHLATA CHOUDHARY
|
February 3, 2020 |
MANOJ KUMAR RAI Vs. UNION OF INDIA
|
October 15, 2020 |
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 1, 2020 |
MANOJ SINHA Vs. STATE OF JHARKHAND
|
December 10, 2020 |
MANOJ TANTUBAI Vs. STATE OF JHARKHAND
|
August 7, 2020 |
MANPURAN SINGH Vs. BHARAT COKING COAL LIMITED
|
June 25, 2020 |
MANTU KR JAISWAL Vs. STATE OF JHARKHAND
|
February 24, 2020 |
MANTU KUMAR SAH Vs. STATE OF JHARKHAND
|
October 12, 2020 |
MANTU MAHATO Vs. NARESH KUMAR AND COMPANY LIMITED AT UDREJ BHAWAN
|
January 7, 2020 |
MANZAR ALAM Vs. MASOOD ALAM
|
January 18, 2020 |
MATHURESH KUMAR VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 21, 2020 |
MATUKDHARI PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
December 18, 2020 |
MD FIRDOS Vs. STATE OF JHARKHAND
|
January 21, 2020 |
MD KARIMUDDIN MOMIN Vs. STATE OF JHARKHAND
|
November 4, 2020 |
MD KHUSRU Vs. STATE OF JHARKHAND
|
November 3, 2020 |
MD MASOOD ALAM, Vs. STATE OF JHARKHAND
|
September 21, 2020 |
MD MINHAJ KHAN Vs. STATE OF JHARKHAND
|
September 16, 2020 |
MD MUSHA KHAN Vs. STATE OF JHARKHAND
|
June 2, 2020 |
MD NAYEEM Vs. STATE OF JHARKHAND
|
October 12, 2020 |
MD RASHID KHAN Vs. STATE OF JHARKHAND
|
March 6, 2020 |
MD WAKIL Vs. STATE OF JHARKHAND
|
July 6, 2020 |
MD. AKHTAR Vs. STATE OF JHARKHAND
|
March 2, 2020 |
MD. DANISH QURAISHI ALIAS DANISH Vs. STATE OF JHARKHAND
|
June 10, 2020 |
MD. GABBAR Vs. STATE OF JHARKHAND
|
January 9, 2020 |
MD. MAHMOOD ANSARI Vs. STATE OF JHARKHAND
|
December 3, 2020 |
MD. MOFIL KHAN Vs. STATE OF JHARKHAND
|
January 17, 2020 |
MD. NASIMUDDIN Vs. STATE OF JHARKHAND
|
February 7, 2020 |
MD.RUSTUM ALAM Vs. STATE OF JHARKHAND
|
April 27, 2020 |
MD.SAFIRUDDIN Vs. ANWAR AHMAD
|
September 22, 2020 |
MECON LIMITED Vs. STATE OF JHARKHAND
|
May 20, 2020 |
MECON LIMITED, RANCHI. Vs. HINDUSTAN CONTROLS AND EQUIPMENT PVT. LTD.
|
February 24, 2020 |
MEENA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
July 7, 2020 |
MEENA DEVI Vs. PUTUL DEVI
|
January 8, 2020 |
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 12, 2020 |
MIHIR KUMAR GHOSH Vs. STATE OF JHARKHAND
|
January 14, 2020 |
MISS CHINA MOITRA Vs. DINANATH MOITRA
|
January 7, 2020 |
MITHU DAS Vs. STATE OF JHARKHAND
|
June 29, 2020 |
MITHUN KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2020 |
MOHAMMAD SHAHBAJ ALAM Vs. STATE OF JHARKHAND
|
October 7, 2020 |
MOHAN KUMAR Vs. UNION OF INDIA
|
February 13, 2020 |
MOHSHIN ANSARI Vs. STATE OF JHARKHAND
|
February 28, 2020 |
MORENG SINGH GAGARAI @ JODE Vs. STATE OF JHARKHAND
|
January 14, 2020 |
MRITUNJAY PASWAN Vs. STATE OF JHARKHAND
|
January 31, 2020 |
MUKESH KUMAR DAS Vs. UNION OF INDIA
|
March 2, 2020 |
MUKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
|
January 18, 2020 |
MUKESH MAHTO Vs. STATE OF JHARKHAND
|
February 7, 2020 |
MUKUL PRASAD Vs. SANGITA KUMARI
|
February 19, 2020 |
MUKUT DHARI MAHATO Vs. STATE OF JHARKHAND
|
September 1, 2020 |
MUNESHWAR PRADHAN Vs. RITA PRADHAN, W/O MUNESHWAR PRADHAN
|
February 14, 2020 |
MUNNA YADAV Vs. STATE OF JHARKHAND
|
January 14, 2020 |
NAGENDRA SAHA Vs. STATE OF JHARKHAND
|
July 10, 2020 |
NAIMUDDIN AHMAD Vs. ALAUDDIN AHMAD
|
June 19, 2020 |
NAND KISHORE JHA, Vs. STATE OF JHARKHAND
|
June 26, 2020 |
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
|
October 6, 2020 |
NANKU KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
June 19, 2020 |
NARAD MAHTO Vs. STATE OF JHARKHAND
|
February 5, 2020 |
NARAYAN BHAGAT Vs. STATE OF JHARKHAND
|
December 15, 2020 |
NARAYAN DAS Vs. STATE OF JHARKHAND
|
February 3, 2020 |
NARAYAN SAO Vs. STATE OF JHARKHAND
|
January 15, 2020 |
NARENDRA BUTALA Vs. STATE OF JHARKHAND
|
May 20, 2020 |
NARENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 17, 2020 |
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 18, 2020 |
NARESH BHOGTA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
NARESH SAO Vs. STATE OF JHARKHAND
|
January 8, 2020 |
NATIONAL INSURANCE CO. LTD Vs. JAHARUN BIBI
|
January 13, 2020 |
NATIONAL INSURANCE CO. LTD. Vs. ASIK KHAN, S/O LATE MAHBOOB KHAN
|
January 20, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAKHI JAIN
|
December 1, 2020 |
NATIONAL INSURANCE COMPANY LTD , RANCHI Vs. MANTU MAHATO SON OF LATE GASHI RAM MAHATO
|
May 28, 2020 |
NAVDEEP CHANDRA PODDAR Vs. STATE OF JHARKHAND
|
January 20, 2020 |
NAWAL KISHORE SHAW Vs. MANOJ SHAW
|
January 24, 2020 |
NAYAN GOSWAMI, Vs. STATE OF JHARKHAND
|
September 22, 2020 |
NAYAN SINGH MUNDA, Vs. STATE OF JHARKHAND
|
February 20, 2020 |
NEERAJ KUMAR SINGH, Vs. STATE OF JHARKHAND
|
July 8, 2020 |
NEMI PURI Vs. STATE OF JHARKHAND
|
May 20, 2020 |
NEW INDIA ASSURANCE CO. LTD Vs. AMINA KHATOON
|
December 2, 2020 |
NEW INDIA ASSURANCE CO. LTD. Vs. MUNI JERAI
|
December 15, 2020 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIGNI DEVI
|
June 9, 2020 |
NIKHILESH SAHA Vs. PAPIYA SAHA
|
December 10, 2020 |
NILAM DEVI Vs. INDIAN IRON AND STEEL CO. LTD.
|
August 19, 2020 |
NILESH KUMAR Vs. STATE OF JHARKHAND
|
June 22, 2020 |
NIMISHA PALLAVI Vs. SASHI KUMAR
|
March 6, 2020 |
NIRANJAN KUMAR RAI Vs. STATE OF JHARKHAND
|
September 11, 2020 |
NIRMALENDU ROY Vs. STATE OF JHARKHAND
|
February 6, 2020 |
NISAR AHMAD Vs. STATE OF JHARKHAND
|
January 9, 2020 |
NISHANT KUMAR Vs. STATE OF JHARKHAND
|
December 2, 2020 |
NITA SRIVASTAVA WIFE OF PRAKASH KUMAR, DAUGHTER OF N K SRIVASTAVA Vs. PRAKASH KUMAR SON OF C D PRASAD
|
February 24, 2020 |
NITU SINGH Vs. RAVI SHANKAR
|
February 25, 2020 |
NITYA NIRANJAN CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 28, 2020 |
NITYANAND JHA Vs. STATE OF JHARKHAND
|
December 7, 2020 |
NUNMANI MANDAL, SON OF LATE BHOLA MANDAL Vs. STATE OF JHARKHAND
|
January 31, 2020 |
OM PRAKASH SINGH Vs. STATE OF JHARKHAND
|
January 10, 2020 |
ORIENTAL INSURANCE CO. LIMITED Vs. SABITRI KESHRI
|
November 6, 2020 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANTI DEVI
|
January 6, 2020 |
P.K. ABRAHAM Vs. UNION OF INDIA AND ORS.
|
October 20, 2020 |
PANCHA NAND SINGH Vs. STATE OF JHARKHAND
|
January 14, 2020 |
PAPPU THAKUR Vs. UNION OF INDIA
|
June 3, 2020 |
PARMANAND KUMAR DAS Vs. STATE OF JHARKHAND
|
February 24, 2020 |
PARMESHWAR MAHTO, Vs. STATE OF JHARKHAND
|
January 18, 2020 |
PARMESHWAR SINGH @ PRAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
February 27, 2020 |
PARWATI DEVI Vs. STATE OF JHARKHAND
|
September 17, 2020 |
PARWIND KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2020 |
PAWAN KUMAR, Vs. STATE OF JHARKHAND
|
February 4, 2020 |
PINTU RANI Vs. STATE OF JHARKHAND
|
September 8, 2020 |
PITRUSH MARKI Vs. STATE OF JHARKHAND
|
January 22, 2020 |
PIYARUL SHEIK, Vs. RAM LAL RAJAK, SON OF LATE KHOGEN RAJAK
|
June 17, 2020 |
PIYUSH ADESARA Vs. SANTOSH KUMAR VERMA
|
February 5, 2020 |
POONAM JAIN Vs. GAURI SHANKER JAIN
|
December 4, 2020 |
PRABHA MEHROTRA Vs. UNION OF INDIA
|
February 14, 2020 |
PRABHAT RANJAN Vs. STATE OF JHARKHAND
|
September 1, 2020 |
PRABHUNATH SINGH Vs. STATE OF JHARKHAND
|
August 28, 2020 |
PRADEEP KUMAR Vs. STATE OF JHARKHAND
|
October 7, 2020 |
PRADEEP KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
September 23, 2020 |
PRADEEP KUMAR MEHTA @ PRADEEP PRASAD MEHTA Vs. STATE OF JHARKHAND
|
January 13, 2020 |
PRADEEP KUMAR SONTHALIA Vs. DHIRAJ PRASAD SAHU @ DHIRAJ SAHU
|
January 17, 2020 |
PRADEEP RAM Vs. UNION OF INDIA
|
September 14, 2020 |
PRADIP MISHRA Vs. STATE OF JHARKHAND
|
October 13, 2020 |
PRAKASH CHANDRA MISHRA, Vs. STATE OF JHARKHAND
|
January 9, 2020 |
PRAKASH MISHRA Vs. REETA DEVI @ CHANDI
|
February 12, 2020 |
PRAMOD Vs. STATE OF JHARKHAND
|
July 3, 2020 |
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
September 9, 2020 |
PRANESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 21, 2020 |
PRATIK KUMAR Vs. STATE OF JHARKHAND
|
November 3, 2020 |
PRAVESH MAHRA Vs. STATE OF JHARKHAND
|
September 24, 2020 |
PRAVIN CHAND Vs. STATE OF JHARKHAND
|
February 4, 2020 |
PRAYAG LAL MAHATO Vs. GUDDU SAW
|
January 13, 2020 |
PRAYAG NARAYAN, Vs. STATE OF JHARKHAND
|
June 1, 2020 |
PREETI DEVI Vs. STATE OF JHARKHAND
|
September 11, 2020 |
PREM CHAND RAI Vs. DAMODAR VALLEY CORPORATION
|
January 9, 2020 |
PREM SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
December 18, 2020 |
PRINCIPAL, GOVERNMENT POLYTECHNIC Vs. STATE OF JHARKHAND
|
February 13, 2020 |
PRIYANKA KUMARI Vs. DEPUTY GENERAL MANAGER (HUMAN RESOURCES), I D B I BANK LIMITED, MUMBAI
|
April 21, 2020 |
PRIYANKA KUMARI Vs. STATE OF JHARKHAND
|
August 10, 2020 |
PRIYANKA PATHAK Vs. SHRAVAN SATYANARAYAN TIWARY
|
February 19, 2020 |
PROJECT OFFICER Vs. SOVA DEVI
|
November 11, 2020 |
PURULIA & KHARAGPUR TRANSMISSION COMPANY LTD. Vs. COMMERCIAL TAXES TRIBUNAL
|
January 8, 2020 |
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHABND
|
September 3, 2020 |
PUSHPA KUMARI KASHYAP, WIFE OF RAMDEV PRASAD Vs. STATE OF JHARKHAND
|
October 20, 2020 |
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
|
September 14, 2020 |
R. K. TRANSPORT PRIVATE LIMITED, BOKARO Vs. CENTRAL COALFIELDS LIMITED, RANCHI
|
January 14, 2020 |
R.K. TRANSPORT PRIVATE LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
January 14, 2020 |
RAAMJEE PRASAD Vs. STATE OF JHARKHAND
|
February 4, 2020 |
RABIBARI MUNDA WIFE OF JHARI MUNDA Vs. STATE OF JHARKHAND
|
January 6, 2020 |
RABINDRA NATH MAHATO Vs. MANORANJAN MAHATO
|
January 29, 2020 |
RADHA DEVI Vs. SRIKANT UPADHYAY
|
January 6, 2020 |
RADHA KRISHNA SINGH Vs. STATE OF JHARKHAND
|
June 2, 2020 |
RADHIKA DEVI Vs. STATE OF JHARKHAND
|
November 4, 2020 |
RAGHO TIWARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 27, 2020 |
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
June 9, 2020 |
RAJ JAISWAL Vs. UNION OF INDIA
|
July 31, 2020 |
RAJ KAMAL GAGRAI Vs. UNION OF INDIA
|
December 2, 2020 |
RAJ KUMAR DUTTA Vs. STATE OF JHARKHAND
|
January 14, 2020 |
RAJAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 4, 2020 |
RAJAT FUEL PRODUCT CORPORATION Vs. UNION OF INDIA
|
January 6, 2020 |
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 13, 2020 |
RAJENDRA RAM Vs. STATE OF JHARKHAND
|
October 5, 2020 |
RAJESH GANDHI Vs. UNION OF INDIA
|
February 10, 2020 |
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 9, 2020 |
RAJESH KUMAR YADAV Vs. STATE OF JHARKHAND
|
August 20, 2020 |
RAJESH PRAMANIK @ JAGARNATH PRAMANIK Vs. STATE OF JHARKHAND
|
January 18, 2020 |
RAJESH TURI Vs. CENTRAL COALFIELDS LTD , RANCHI
|
January 29, 2020 |
RAJIV RANJAN KUMAR Vs. THE STATE OF JHARKHAND
|
December 3, 2020 |
RAJU ORAON Vs. GHURNI ORAIN
|
January 10, 2020 |
RAKESH RANJAN, RAM PADARATH THAKUR Vs. STATE OF JHARKHAND
|
May 28, 2020 |
RAKHI PANDEY Vs. GOVERNMENT OF JHARKHAND
|
January 14, 2020 |
RAM BACHAN SHARMA Vs. STATE OF JHARKHAND
|
October 16, 2020 |
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
September 23, 2020 |
RAM BILASH SAHU Vs. STATE OF JHARKHAND
|
June 8, 2020 |
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
July 8, 2020 |
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
|
February 14, 2020 |
RAM CHARITAR PANDIT @ RAMCHARITRA PANDIT Vs. STATE OF JHARKHAND
|
February 28, 2020 |
RAM DAS SAHU Vs. STATE OF JHARKHAND
|
October 7, 2020 |
RAM JANAM RAM Vs. JHARKHAND STATE INFORMATION COMMISSION
|
February 10, 2020 |
RAM KAILASH SINGH Vs. STATE OF JHARKHAND
|
September 3, 2020 |
RAM KHARIA Vs. STATE OF JHARKHAND
|
August 31, 2020 |
RAM KRISHNA CHAUDHARY Vs. STATE OF JHARKHAND
|
December 2, 2020 |
RAM KUMAR SAHU, Vs. AMRESH KUMAR SAO
|
March 2, 2020 |
RAM LAGAN RAM Vs. STATE OF JHARKHAND
|
May 14, 2020 |
RAM PARVESH THAKUR Vs. STATE OF JHARKHAND
|
March 4, 2020 |
RAM PRAKASH MANDAL Vs. STATE OF JHARKHAND
|
May 14, 2020 |
RAM PRASAD Vs. MANAGER OF SOUTH TISRA COLLIERY
|
December 1, 2020 |
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
|
September 29, 2020 |
RAM TIWARI Vs. STATE OF JHARKHAND
|
March 17, 2020 |
RAMA SHANKAR SINGH Vs. CENTRAL BANK OF INDIA
|
December 15, 2020 |
RAMAWATAR KUMAR CHANDRAVANSI Vs. FOOD CORPORATION OF INDIA
|
December 15, 2020 |
RAMBHA DEVI Vs. STATE OF JHARKHAND
|
December 9, 2020 |
RAMESH KUMAR NIRALA, Vs. STATE OF JHARKHAND
|
September 2, 2020 |
RAMESH PD RAI Vs. STATE OF JHARKHAND
|
January 13, 2020 |
RAMESH SHARMA, Vs. STATE OF JHARKHAND
|
July 8, 2020 |
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
|
February 7, 2020 |
RAMESHWAR BESRA Vs. STATE OF JHARKHAND
|
July 13, 2020 |
RAMKA MURMU Vs. STATE OF JHARKHAND
|
January 16, 2020 |
RAMKRISHNA FORGINGS LIMITED Vs. STATE OF JHARKHAND
|
January 26, 2020 |
RAMKRISHNA FORGINGS LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 29, 2020 |
RAMLAL HEMBROM Vs. STATE OF JHARKHAND
|
January 9, 2020 |
RAMPATI YADAV Vs. STATE OF JHARKHAND
|
February 6, 2020 |
RAN VIJAY THAKUR, Vs. STATE OF JHARKHAND
|
June 10, 2020 |
RANCHI UNIVERSITY, RANCHI Vs. KUMARESH PRASAD SINGH
|
May 12, 2020 |
RANDHIR SINGH Vs. STATE OF JHARKHAND
|
September 30, 2020 |
RANGE FOREST OFFICERS ASSOCIATION Vs. STATE OF JHARKHAND
|
February 28, 2020 |
RANJEET DAS Vs. STATE OF JHARKHAND
|
January 10, 2020 |
RANJEET KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
September 25, 2020 |
RANJIT KUMAR Vs. STATE OF JHARKHAND
|
February 24, 2020 |
RANJIT SAHU Vs. STATE OF JHARKHAND
|
November 25, 2020 |
RASKA MURMU, Vs. STATE OF JHARKHAND
|
January 15, 2020 |
RASTRIYA MAZDOOR UNION Vs. UNION OF INDIA
|
December 18, 2020 |
RATAN BHUIYAN, Vs. STATE OF JHARKHAND
|
June 19, 2020 |
RATAN LAL TUDU, Vs. STATE OF JHARKHAND
|
October 7, 2020 |
RAVI CHOUDHARY Vs. STATE OF JHARKHAND
|
June 30, 2020 |
RAVI GOPE, Vs. STATE OF JHARKHAND
|
February 3, 2020 |
RAVI KANT PRASAD Vs. RUKMINI DEVI
|
February 4, 2020 |
RAVI RAI Vs. STATE OF JHARKHAND
|
April 16, 2020 |
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
June 26, 2020 |
RAVINDRA SINGH Vs. STATE OF JHARKHAND
|
May 21, 2020 |
REGISTRAR GENERAL, JHARKHAND HIGH COURT Vs. ASHOK KUMAR PANDEY, SON OF BASANT KUMAR PANDEY
|
February 6, 2020 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BALE TUDU, WIFE OF LATE BHAGAN MURMU
|
February 28, 2020 |
RENU GUPTA Vs. MANAGING COMMITTEE, KHALSA NATIONAL MIDDLE SCHOOL
|
May 29, 2020 |
RISHABH SWADESHI (JV) Vs. JHARIA REHABILITATION AND DEVELOPMENT AUTHORITY
|
December 10, 2020 |
RITA DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
May 28, 2020 |
RITES LIMITED Vs. STATE OF JHARKHAND
|
January 31, 2020 |
RITESH RANJAN KUMAR Vs. STATE OF JHARKHAND
|
January 13, 2020 |
ROBIN SOREN Vs. STATE OF JHARKHAND
|
January 10, 2020 |
ROHIT KUMAR Vs. STATE OF JHARKHAND
|
August 11, 2020 |
ROHIT NAYAK, Vs. STATE OF JHARKHAND
|
January 14, 2020 |
RUMA BOSE Vs. ANUP BOSE
|
February 13, 2020 |
RUPESH KUMAR SINHA, Vs. STATE OF JHARKHAND
|
October 14, 2020 |
S M EQBAL Vs. UNION OF INDIA
|
September 2, 2020 |
S R P OIL PVT LTD, Vs. STATE OF JHARKHAND
|
September 11, 2020 |
SACHIDA NAND SINHA Vs. JHARKHAND STATE HOUSING BOARD
|
February 25, 2020 |
SACHIDANAND RAI Vs. JHARKHAND HIGH COURT,
|
April 7, 2020 |
SACHIN KUMAR GOPE Vs. STATE OF JHARKHAND
|
September 28, 2020 |
SAFIQUE KHAN Vs. STATE OF JHARKHAND
|
February 26, 2020 |
SAHDEO MAHTO @ SUBHASH MAHTO Vs. STATE OF JHARKHAND
|
January 7, 2020 |
SAHDEO MUKHIYA Vs. STATE OF JHARKHAND
|
February 20, 2020 |
SAHLAT FAHAD Vs. STATE OF JHARKHAND
|
December 4, 2020 |
SAHLAT FAHAD @ SOHLAT FAHAD Vs. STATE OF JHARKHAND
|
December 14, 2020 |
SAIBUN KHATOON Vs. UNION OF INDIA
|
October 14, 2020 |
SAJIT JOHN HORO Vs. STATE OF JHARKHAND
|
November 23, 2020 |
SAJJAN ANSARI Vs. STATE OF JHARKHAND
|
October 16, 2020 |
SAKRA ORAON Vs. THE STATE OF JHARKHAND
|
November 2, 2020 |
SALIL TOPPO Vs. STATE OF JHARKHAND
|
January 8, 2020 |
SALSAR WIRES MANUFACTURING (P) LTD. Vs. STATE OF JHARKHAND
|
January 13, 2020 |
SAMAD ANSARI, Vs. STATE OF JHARKHAND
|
March 2, 2020 |
SAMIR KUMAR GHOSH, Vs. STATE OF JHARKHAND
|
June 11, 2020 |
SAMITA SHITAL Vs. STATE OF JHARKHAND
|
September 2, 2020 |
SAMSED AHMAD Vs. STATE OF JHARKHAND
|
February 28, 2020 |
SAMUEL SOREN Vs. STATE OF JHARKHAND
|
June 25, 2020 |
SANDEEP BAKSHI Vs. STATE OF JHARKHAND
|
March 6, 2020 |
SANDIP KUMAR, Vs. STATE OF JHARKHAND
|
May 26, 2020 |
SANICCHAR ORAON Vs. STATE OF JHARKHAND
|
January 21, 2020 |
SANICHARWA MANJHI, Vs. CENTRAL COALFIELDS LIMITED
|
September 7, 2020 |
SANIKA MUNDRI Vs. STATE OF JHARKHAND
|
July 7, 2020 |
SANJAY BHUIYAN, Vs. CENTRAL COALFIELDS LTD
|
June 25, 2020 |
SANJAY KUMAR Vs. SUMAN KUMARI
|
September 8, 2020 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2020 |
SANJAY KUMAR AGRAWAL, Vs. STATE OF JHARKHAND
|
March 5, 2020 |
SANJAY KUMAR DATTA Vs. STATE OF JHARKHAND
|
January 29, 2020 |
SANJAY KUMAR HARI Vs. STATE OF JHARKHAND
|
May 21, 2020 |
SANJAY KUMAR JHA Vs. STATE OF JHARKHAND
|
January 15, 2020 |
SANJAY KUMAR PRASAD Vs. STATE OF JHARKHAND
|
March 3, 2020 |
SANJIV KUMAR Vs. STATE OF JHARKHAND
|
December 16, 2020 |
SANOJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 12, 2020 |
SANTOSH ARORA Vs. GURJEET SINGH HORA
|
February 7, 2020 |
SANTOSH KUMAR Vs. UNION OF INDIA
|
November 9, 2020 |
SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
February 19, 2020 |
SANTOSH KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2020 |
SARASWATI DEVI Vs. BHARAT COKING COAL LIMITED
|
March 3, 2020 |
SARBESHWAR GORAIN Vs. STATE OF JHARKHAND
|
January 16, 2020 |
SARITA PRASAD Vs. NAND KISHORE PRASAD
|
December 9, 2020 |
SARJU RAM Vs. STATE OF JHARKHAND
|
January 17, 2020 |
SAROJ KUMAR, Vs. STATE OF JHARKHAND
|
October 13, 2020 |
SASHI NATH TIWARI Vs. JHARKHAND STATE HOUSING BOARD
|
February 13, 2020 |
SATBIR SINGH Vs. UNION OF INDIA
|
November 10, 2020 |
SATISH CHANDRA SHRIVASTAVA Vs. STATE OF JHARKHAND
|
January 6, 2020 |
SATYA MEHTA Vs. RAMESHWAR
|
December 4, 2020 |
SATYABRAT GUPTA Vs. STATE OF JHARKHAND
|
January 21, 2020 |
SATYAJIT BANERJEE Vs. HIRA LAXMI MEHTA
|
October 1, 2020 |
SATYANARAYAN SINGH, Vs. UNION OF INDIA
|
February 24, 2020 |
SATYENDRA SINGH Vs. STATE OF JHARKHAND
|
February 12, 2020 |
SECRETARY Vs. SANGEETA RAY
|
February 20, 2020 |
SHAILENDRA PRASAD MEHTA Vs. STATE OF JHARKHAND
|
September 21, 2020 |
SHAKARA KHATOON Vs. MUMTAZ ALAM
|
June 22, 2020 |
SHAKUNTALA DEVI, Vs. UNION OF INDIA
|
July 7, 2020 |
SHAKUNTALA MAHATO Vs. STATE OF JHARKHAND
|
June 12, 2020 |
SHAMBHU MAHALI Vs. STATE OF JHARKHAND
|
January 7, 2020 |
SHAMBHU MODI Vs. STATE OF JHARKHAND
|
September 16, 2020 |
SHAMBHU PRASAD SINGH Vs. UNION OF INDIA THROUGH CBI
|
August 18, 2020 |
SHAMBHU RAI, Vs. STATE OF JHARKHAND
|
February 19, 2020 |
SHAMIM ANSARI Vs. STATE OF JHARKHAND
|
August 10, 2020 |
SHANKAR BHAGWAN MISHRA Vs. STATE OF JHARKHAND
|
January 9, 2020 |
SHANKAR GANJHU Vs. STATE OF JHARKHAND
|
September 18, 2020 |
SHANKAR PASWAN, Vs. STATE OF JHARKHAND
|
July 2, 2020 |
SHANKAR PRASAD CHOURASIYA @ SHANKER PRASAD Vs. STATE OF JHARKHAND
|
February 11, 2020 |
SHANKAR SHARMA Vs. MOSTT. NIRMALA DEVI
|
January 7, 2020 |
SHASHI KANT KUMAR Vs. STATE OF JHARKHAND
|
September 11, 2020 |
SHASHI KUMAR BABUNA Vs. MAHENDRA KUMAR AGARWAL
|
February 28, 2020 |
SHASHIDHAR SINGH Vs. BHARAT COKING COAL LIMITED
|
December 11, 2020 |
SHAZIA KHATOON Vs. RAJENDRA INSTITUTE OF MEDICAL
|
June 15, 2020 |
SHEELA KUMARI Vs. STATE OF JHARKHAND
|
August 11, 2020 |
SHEIKH IMRAN Vs. STATE OF JHARKHAND
|
August 24, 2020 |
SHEIKH JAHANGIR Vs. STATE OF JHARKHAND
|
September 16, 2020 |
SHEO SHAKTI CEMENT INDUSTRIES Vs. STATE OF JHARKHAND
|
February 5, 2020 |
SHEOJI GOSWAMI Vs. STATE OF JHARKHAND
|
March 4, 2020 |
SHILPA THAKUR Vs. SURAJLAL BASKE
|
January 6, 2020 |
SHILPI BAXI @ SHILPI BAKSHI Vs. UNION OF INDIA
|
January 7, 2020 |
SHIPRA POWER AND FUEL PVT. LTD Vs. STATE OF JHARKHAND
|
December 3, 2020 |
SHIV CHARAN MAHATO, Vs. STATE OF JHARKHAND
|
August 10, 2020 |
SHIV SHARAN YADAV Vs. STATE OF JHARKHAND.
|
February 19, 2020 |
SHIVA SINGH SARDAR, Vs. STATE OF JHARKHAND
|
June 25, 2020 |
SHREE NATH MISHRA Vs. STATE OF JHARKHAND
|
February 10, 2020 |
SHREE SARAWGI WIFE OF LATE PRAKASH CHANDRA SARAWGI Vs. SARANG ENGICON INDIA PVT. LTD.
|
March 3, 2020 |
SHRI PRAKASH PANDEY Vs. STATE OF JHARKHAND
|
February 28, 2020 |
SHUNTI DEVI Vs. STATE OF JHARKHAND
|
January 17, 2020 |
SHYAM CHANDRA KAR Vs. STATE OF JHARKHAND
|
May 29, 2020 |
SHYAM GUPTA Vs. STATE OF JHARKHAND
|
August 7, 2020 |
SIDDHARTH RANJAN DUBEY@ JAYANTO DUBEY Vs. STATE OF JHARKHAND
|
September 17, 2020 |
SIMBHA CHALEM INDUSTRIES Vs. STATE OF JHARKHAND
|
February 6, 2020 |
SIMMI YASMIN Vs. STATE OF JHARKHAND
|
June 2, 2020 |
SINGH BUILDERS SYNDICATE Vs. DAMODAR VALLEY CORPORATION
|
June 2, 2020 |
SINGHBHUM Vs. AMRESH KUMAR SAO
|
March 2, 2020 |
SINKU DEVI WIFE OF MANOJ BARNWAL Vs. MANOJ BURNWAL @ MANOJ AGRAWAL, SON OF BHAGWAN DAS
|
March 6, 2020 |
SITARAM MANDAL, Vs. STATE OF JHARKHAND
|
February 28, 2020 |
SMIRITI SRIVASTAVA Vs. STATE OF JHARKHAND
|
May 27, 2020 |
SOME DUTT GOYAL @ S.D. GOYAL Vs. STATE OF JHARKHAND
|
January 6, 2020 |
SONI KUMARI Vs. THE STATE OF JHARKHAND
|
August 21, 2020 |
SONI KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 21, 2020 |
SRAWAN MARDI Vs. STATE OF JHARKHAND
|
April 30, 2020 |
SRIMATI GIRIBALA Vs. FIRST WIDOW
|
February 19, 2020 |
STATE BANK OF INDIA Vs. NAVIN KUMAR SINHA
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February 11, 2020 |
STATE OF JHARKHAND Vs. SUBRATA SASMAL & CO. LTD.
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January 24, 2020 |
STATE OF JHARKHAND Vs. LAKSHMI DEVI
|
October 20, 2020 |
STATE OF JHARKHAND Vs. BIJAN KUMAR DUTTA, SON OF LATE KANHAI LAL DUTTA
|
May 21, 2020 |
STATE OF JHARKHAND Vs. DINESH CHANDRA MAHATO, SON OF LATE JUGAL KISHORE MAHTO
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May 19, 2020 |
STATE OF JHARKHAND Vs. SUBODH KUMAR ROY, SON OF BHAGWAN ROY
|
May 28, 2020 |
STATE OF JHARKHAND Vs. PRAKASH RAJAK
|
March 2, 2020 |
STATE OF JHARKHAND Vs. PRASHANT KUMAR MISHRA SON OF LATE K P MISHRA
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May 18, 2020 |
STATE OF JHARKHAND Vs. LEKHA KUJUR, D/O JAIRAM ORAON
|
February 17, 2020 |
STATE OF JHARKHAND Vs. SUBHADRA KUMARI, WIFE OF RAVINDRA PRASAD YADAV
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February 26, 2020 |
STATE OF JHARKHAND Vs. GANESH PRASAD SINGH
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February 3, 2020 |
STATE OF JHARKHAND Vs. ASHWINI KUMAR TRIPATHY SON OF AYODHYA NATH TRIWARI
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February 17, 2020 |
STATE OF JHARKHAND Vs. HANSRAJ RAM
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February 26, 2020 |
STATE OF JHARKHAND Vs. KAMLAKANT PANDEY, SON OF PARAS NATH PANDEY
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February 20, 2020 |
STATE OF JHARKHAND Vs. IZHAR HUSSAIN
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November 5, 2020 |
STATE OF JHARKHAND Vs. RAJ NATH SINGH
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January 14, 2020 |
STATE OF JHARKHAND Vs. DHANANJAY KUMAR
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February 17, 2020 |
STATE OF JHARKHAND Vs. RAMESH DUTT PATHAK
|
February 11, 2020 |
STATE OF JHARKHAND Vs. KRISHNA NANDAN SINGH
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February 24, 2020 |
STATE OF JHARKHAND Vs. SECRETARY
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February 19, 2020 |
STATE OF JHARKHAND Vs. UDAI NARAIN SINGH
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February 24, 2020 |
STATE OF JHARKHAND Vs. RAJENDRA MISHRA
|
November 4, 2020 |
STATE OF JHARKHAND Vs. JAIPAL ORAON
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November 4, 2020 |
STATE OF JHARKHAND Vs. SURENDRA KUMAR
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November 2, 2020 |
STATE OF JHARKHAND Vs. ABDUL QAYUM
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December 15, 2020 |
STATE OF JHARKHAND Vs. KIRAN KUNWAR
|
September 22, 2020 |
STATE OF JHARKHAND Vs. KARUNA JHA
|
August 25, 2020 |
STEEL AUTHORITY OF INDIA LTD. Vs. KAMLADITYYA CONSTRUCTION PVT. LTD.
|
January 13, 2020 |
SUBAS SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 31, 2020 |
SUBASTIN TUDDU Vs. STATE OF JHARKHAND
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February 10, 2020 |
SUBHASH KUMAR Vs. UNION OF INDIA
|
February 25, 2020 |
SUDESH KEDIA Vs. UNION OF INDIA
|
June 24, 2020 |
SUDHA DEVI SARAF Vs. STATE OF JHARKHAND
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February 12, 2020 |
SUDHAKAR DUBEY Vs. STATE OF JHARKHAND
|
October 7, 2020 |
SUDHIR KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 4, 2020 |
SUDHIR LAKRA Vs. UNION OF INDIA
|
January 10, 2020 |
SUDHIR SINKU Vs. STATE OF JHARKHAND
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December 9, 2020 |
SUJEET KUMAR MUKHARJEE, Vs. STATE OF JHARKHAND
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September 7, 2020 |
SUKHDEO SAO Vs. SAHDEO PRASAD
|
January 6, 2020 |
SUKHLAL KARWA, Vs. STATE OF JHARKHAND
|
March 16, 2020 |
SULEN SINGH, WIFE OF LATE UGRAH NARAYAN SINGH Vs. STATE OF JHARKHAND
|
July 8, 2020 |
SUMAN SINGH Vs. STATE OF JHARKHAND
|
January 31, 2020 |
SUMIT KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
November 10, 2020 |
SUMITRA DEVI Vs. UNION OF INDIA
|
June 1, 2020 |
SUNAINA DEVI Vs. UNION OF INDIA
|
February 3, 2020 |
SUNIL BARAN CHATTERJEE Vs. STATE OF JHARKHAND
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February 5, 2020 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2020 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
January 31, 2020 |
SUNIL KUMAR PANDEY Vs. STATE OF JHARKHAND
|
June 1, 2020 |
SUNIL KUMAR PASWAN Vs. STATE OF JHARKHAND
|
March 4, 2020 |
SUNIL KUMAR SINGH Vs. UNION OF INDIA
|
February 20, 2020 |
SUNIL KUMAR TIWARI Vs. STATE OF JHARKHAND
|
May 20, 2020 |
SUNIL KUMAR VISHWAKARMA Vs. NEELAM VISHWAKARMA
|
January 23, 2020 |
SUNIL ORAON Vs. STATE OF JHARKHAND
|
November 10, 2020 |
SUNIL SOREN Vs. STATE OF JHARKHAND
|
February 4, 2020 |
SUNIL YADAV, Vs. STATE OF JHARKHAND
|
August 25, 2020 |
SUPARI MAHATO Vs. STATE OF JHARKHAND
|
January 31, 2020 |
SUPER STEEL CASTING LIMITED Vs. DAMODAR VALLEY CORPORATION
|
February 12, 2020 |
SURBHI KUMARI Vs. STATE OF JHARKHAND
|
November 26, 2020 |
SURENDRA KUMAR VERMA, Vs. STATE OF JHARKHAND
|
June 2, 2020 |
SURENDRA MAHATO Vs. STATE OF JHARKHAND
|
February 28, 2020 |
SURENDRA NATH SAHU Vs. SOBHA DEVI
|
February 14, 2020 |
SURENDRA NATH SINGH, Vs. BHARAT COKING COAL
|
October 13, 2020 |
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 15, 2020 |
SURESH KUMAR SINGH Vs. CENTRAL COALFIELDS LIMITED
|
November 5, 2020 |
SURESH PRASAD Vs. STATE OF JHARKHAND
|
August 10, 2020 |
SURESH PRASAD SINHA Vs. STATE OF JHARKHAND
|
September 21, 2020 |
SURUKUNU GOPE Vs. STATE OF JHARKHAND
|
January 31, 2020 |
SUSHANTA MANDAL Vs. STATE OF JHARKHAND
|
September 17, 2020 |
SWAPANA NAND DAS Vs. STATE OF JHARKHAND
|
February 10, 2020 |
SWETA RANI Vs. VINOBA BHAVE UNIVERSITY
|
January 14, 2020 |
TAJMUL ANSARI Vs. BASANT NARAIN SINGH
|
May 28, 2020 |
TALAMAIMURMU WIFE OF SIM HANSDA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
TAPENDRA YADAV Vs. STATE OF JHARKHAND
|
September 11, 2020 |
TARANI MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2020 |
TARUN BHAKAT Vs. STATE OF JHARKHAND
|
February 19, 2020 |
TARUN KANTA TOPNO Vs. STATE OF JHARKHAND
|
December 9, 2020 |
TARUN KUMAR Vs. STATE OF JHARKHAND
|
September 22, 2020 |
TARUN KUMAR SINGH, Vs. STATE OF JHARKHAND
|
June 25, 2020 |
TATA HITACHI CONSTRUCTION MACHINERY COMPANY PVT. LTD. Vs. STATE OF JHARKHAND
|
February 25, 2020 |
TATA IRON AND STEEL Vs. WORKMAN
|
November 9, 2020 |
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
|
February 20, 2020 |
TATA MOTORS LTD, JAMSHEDPUR, EAST SINGHBHUM Vs. STATE OF JHARKHAND,
|
March 19, 2020 |
TATA REFRACTORIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ORS.
|
May 19, 2020 |
TATA STEEL LIMITED Vs. CONCERNED WORKMAN
|
August 24, 2020 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
March 17, 2020 |
TATA STEEL LTD Vs. H R CONSTRUCTION (P) LTD , BAHJRAICH (U P )
|
June 4, 2020 |
TETRI ORAIN Vs. DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL
|
December 9, 2020 |
THAKUWA MUNDA Vs. STATE OF JHARKHAND
|
January 8, 2020 |
THEIR WORKMEN BEING Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJHARA COLLIERY
|
January 21, 2020 |
TIN PLATE COMPANY OF INDIA LIMITED Vs. T. V. R. RAJU
|
September 23, 2020 |
TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
February 11, 2020 |
TIPRU BURUMA Vs. NATIONAL INVESTIGATION AGENCY, NEW DELHI
|
October 1, 2020 |
TIRATH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
December 1, 2020 |
TOUFIQUE ALAM Vs. SHAHIDA KHATOON
|
March 4, 2020 |
TRIBHUVAN CARRIER PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
February 19, 2020 |
TULSI KAPARDAR Vs. STATE OF JHARKHAND
|
January 31, 2020 |
TULSI MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2020 |
TULSI MAHTO Vs. STATE OF JHARKHAND
|
November 12, 2020 |
U.K. MECHANICAL ENGINEERING PVT. LTD. Vs. ZONAL MANAGER, CORPORATION BANK AND ORS.
|
October 1, 2020 |
UDAY NATH ORAON Vs. STATE OF JHARKHAND
|
September 21, 2020 |
UDAY SHANKAR ARYA Vs. LIC OF INDIA
|
June 4, 2020 |
UDDIN MIAN Vs. CENTRAL COAL FIELD LIMITED
|
January 27, 2020 |
UMA SHANKAR MALVIYA Vs. STATE OF JHARKHAND
|
May 14, 2020 |
UMA SHANKAR PANDEY Vs. STATE OF JHARKHAND
|
February 14, 2020 |
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
|
January 15, 2020 |
UMESH KUMAR PRASAD Vs. STATE OF JHARKHAND
|
November 12, 2020 |
UMESH PRASAD MAHTO, Vs. PUSPA DEVI, WIFE OF UMESH PRASAD
|
July 6, 2020 |
UMESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 3, 2020 |
UMESHA NAND MISHRA Vs. STATE OF JHARKHAND
|
January 22, 2020 |
UNION OF INDIA Vs. TARANI SEN LENKA
|
September 3, 2020 |
UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY Vs. MONITA BAURIN
|
February 28, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
June 10, 2020 |
UPENDRA SINGH, Vs. STATE OF JHARKHAND
|
January 9, 2020 |
V.SRINIVASULA REDDY S/O V.SUBBA REDDY Vs. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED
|
May 21, 2020 |
VAISHNAVI FERRO TECH PVT. LTD Vs. STATE OF JHARKHAND
|
February 11, 2020 |
VANANCHAL DENTAL COLLEGE & HOSPITAL Vs. MANOJ MAHTO,
|
June 5, 2020 |
VEER KRISHNA SAHAY, D K SAHAY Vs. VARDHAN BUILDERS
|
June 10, 2020 |
VIJAY KANT PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 2, 2020 |
VIJAY KUMAR SAO @ VIJAY KUMAR SAW Vs. STATE OF JHARKHAND
|
February 17, 2020 |
VIJAY KUMAR SINHA Vs. VINOBA BHAVE UNIVERSITY
|
October 13, 2020 |
VIKAS VIDYALAYA Vs. STATE OF JHARKHAND
|
February 3, 2020 |
VINEET KUMAR SINGH @ VINEET KUMAR Vs. STATE OF JHARKHAND
|
January 14, 2020 |
VINITA SINGH Vs. STATE OF JHARKHAND
|
September 1, 2020 |
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND
|
January 14, 2020 |
VINOD YADAV Vs. STATE OF JHARKHAND
|
January 9, 2020 |
VIPUL MUNJAL Vs. SHAHZAD ANSARI
|
August 17, 2020 |
VIVEK VIJAY ARORA Vs. STATE OF JHARKHAND
|
July 6, 2020 |
WILLIAM KISPOTTA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 22, 2020 |
WORKMEN Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY
|
April 7, 2020 |
WORKMEN Vs. EMPLOYERS
|
December 2, 2020 |
WORKMEN OF BALIHARI COLLIERY UNDER PUTKEE BALIHARI AREA OF M/S BHARAT COKING COAL LTD Vs. MANAGEMENT IN RELATION TO THE BALIHARI COLLIERY
|
May 20, 2020 |
XO FOOTWEAR PVT LTD Vs. STATE OF JHARKHAND
|
September 28, 2020 |
YADAV KOIRI Vs. STATE OF JHARKHAND
|
February 7, 2020 |
YOGENDRA MAHTO Vs. STATE OF JHARKHAND
|
January 29, 2020 |
YOGENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND
|
January 20, 2020 |
YOGESH KUMAR, Vs. STATE OF JHARKHAND
|
June 11, 2020 |