A.K. CHARMODAK Vs. STEEL AUTHORITY OF INDIA LTD
|
August 13, 2019 |
ABASH HEMBARAM Vs. LAKHIRAM MANJHI SON OF LATE JETU MANJHI,
|
January 29, 2019 |
ABDUL GAFFAR Vs. STATE OF JHARKHAND
|
November 21, 2019 |
ABDUL HAMID Vs. STATE OF JHARKHAND
|
February 15, 2019 |
ABHAY BAHETI Vs. STATE OF JHARKHAND
|
April 2, 2019 |
ABHAY KUMAR CHOUDHARY Vs. UNION OF INDIA
|
January 23, 2019 |
ABHAY KUMAR DAS Vs. UNION OF INDIA THROUGH CBI
|
February 19, 2019 |
ABHIMANYU KUMAR Vs. STATE OF JHARKHAND
|
November 27, 2019 |
ABHINANDAN PRASAD Vs. STATE OF JHARKHAND
|
June 24, 2019 |
ABHIRAJ ASSOCIATES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 20, 2019 |
ABHISHEK BHARTI, SON OF LATE CHANDRA SHEKHAR BHARTI Vs. STATE OF JHARKHAND
|
January 22, 2019 |
ABHISHEK KRISHNA Vs. IYSHA KUMARI
|
November 22, 2019 |
ABHOY ENTERPRISES Vs. STATE OF JHARKHAND
|
November 5, 2019 |
ABIR INFRASTRUTURE PRIVATE LIMITED Vs. HIRALAL SHARMA
|
January 8, 2019 |
ABU BAKAR ANSARI Vs. STATE OF JHARKHAND
|
November 19, 2019 |
ABU BAKAR ANSARI ALIAS ABU BAKAR Vs. STATE OF BIHAR
|
March 5, 2019 |
ABU NASAR ANSARI Vs. INDIAN OIL CORPORATION LIMITED
|
December 6, 2019 |
ACE SALES & LOGISTICS, Vs. H.D.F.C. BANK LIMITED
|
August 20, 2019 |
ADHUNIK POWER & NATURAL RESOURCES LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
ADYANAND SINGH Vs. STATE OF JHARKHAND
|
June 27, 2019 |
AESTHETIC DESIGN Vs. UNION OF INDIA
|
September 16, 2019 |
AFTAB ALAM Vs. UNION OF INDIA
|
March 14, 2019 |
AGGAR SECURITY SERVICES (I) PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
September 28, 2019 |
AJAY KUJUR Vs. STATE OF JHARKHAND
|
April 1, 2019 |
AJAY KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2019 |
AJAY KUMAR GOND Vs. STATE OF JHARKHAND
|
December 17, 2019 |
AJAY KUMAR JHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
AJAY KUMAR SACHDEV Vs. STATE OF JHARKHAND
|
March 5, 2019 |
AJAY KUMAR SAO Vs. STATE OF JHARKHAND
|
September 13, 2019 |
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
April 23, 2019 |
AJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
AJAY MANDAL Vs. STATE OF JHARKHAND
|
July 19, 2019 |
AJAY PRASAD SINGH, SON OF PARSU RAM PRASAD SINGH Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
|
April 25, 2019 |
AJAY SINGH @ AJAY KUMAR SINGH SON OF KAMLA KANT SINGH Vs. STATE OF JHARKHAND
|
January 16, 2019 |
AJIM KHAN Vs. STATE OF JHARKHAND
|
May 13, 2019 |
AJIT AGARWAL & ORS Vs. STATE OF JHARKHAND & ANR
|
February 14, 2019 |
AJIT KUMAR SINGH Vs. REGISTRAR
|
February 25, 2019 |
AKASH CONSTRUCTION Vs. STATE OF JHARKHAND
|
June 20, 2019 |
AKASH DEVI Vs. STATE OF JHARKHAND
|
August 9, 2019 |
AKBAR MIAN Vs. STATE OF JHARKHAND
|
January 23, 2019 |
AKHILESH GUPTA Vs. STATE OF JHARKHAND
|
November 8, 2019 |
AKHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
|
December 4, 2019 |
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
May 1, 2019 |
AKHILESH SINGH Vs. STATE OF JHARKHAND
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October 25, 2019 |
AKHILESHWAR LAL Vs. STATE OF JHARKHAND
|
August 9, 2019 |
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 14, 2019 |
AKHOURI SUJIT SINHA Vs. CHHABI SAHU
|
February 14, 2019 |
AKLU SAH, SON OF LATE DOMAN SAH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 14, 2019 |
AKSHAYWAR SAO, SON OF LAKHAN SAO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 8, 2019 |
ALAM MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 7, 2019 |
AMANAT ALI INTER COLLEGE Vs. STATE OF JHARKHAND
|
April 3, 2019 |
AMAR KUMAR KHABARE @ AMAR KHABARE Vs. STATE OF JHARKHAND
|
May 1, 2019 |
AMAR KUMAR PANDA Vs. STATE OF JHARKHAND
|
July 29, 2019 |
AMARNATH KHANNA Vs. STATE OF JHARKHAND
|
June 13, 2019 |
AMBUJ SINGH Vs. STATE OF JHARKHAND
|
July 12, 2019 |
AMIN ANSARI Vs. STATE OF JHARKHAND
|
July 23, 2019 |
AMIT KUMAR Vs. STATE OF JHARKHAND
|
April 16, 2019 |
AMIT KUMAR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
AMIT KUMAR BURNWAL Vs. STATE OF JHARKHAND
|
July 31, 2019 |
AMIT KUMAR SAHU @ GUDDU SAHU Vs. STATE OF JHARKHAND
|
April 30, 2019 |
AMIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
AMITABH CHANDRA @ NEERAJ CHANDRA Vs. MUDRIKA CHANDRA, SON OF AWADH NARAYAN MAHTO
|
January 28, 2019 |
AMITABHA DE SON OF LATE SUBODH CHANDRA DEY Vs. STATE OF JHARKHAND
|
April 26, 2019 |
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 11, 2019 |
AMRITA DEVI Vs. ARUN KUMAR
|
September 16, 2019 |
ANAND KANSBANIK, SON OF DIWAKAR KANSBANIK Vs. STATE OF BIHAR
|
April 29, 2019 |
ANAND KUMAR Vs. STATE OF JHARKHAND
|
August 1, 2019 |
ANAND KUMAR SHARMA Vs. RAM DULARI DEVI
|
September 13, 2019 |
ANAND KUMAR SINGH SON OF BASUDEO PD SINGH Vs. STATE OF JHARKHAND
|
January 22, 2019 |
ANAND MAHTO Vs. STATE OF BIHAR
|
January 28, 2019 |
ANGAD KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2019 |
ANGAD KUMHAR Vs. STATE OF JHARKHAND
|
October 12, 2019 |
ANGURI KHATOON Vs. CENTRAL COALFIELD LIMITED
|
March 6, 2019 |
ANIL DIKSHIT Vs. STATE OF JHARKHAND THROUGH C.B.I
|
February 21, 2019 |
ANIL GOND Vs. STATE OF JHARKHAND
|
November 18, 2019 |
ANIL KUMAR Vs. STATE BANK OF INDIA
|
February 19, 2019 |
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
October 16, 2019 |
ANIL KUMAR SHARMA Vs. STATE OF JHARKHAND
|
August 29, 2019 |
ANIL KUMAR SINHA Vs. DAMODAR VALLY CORPORATION
|
March 29, 2019 |
ANIL MANJHI Vs. STATE OF JHARKHAND
|
August 28, 2019 |
ANIL SINGH Vs. STATE OF JHARKHAND
|
January 4, 2019 |
ANIL YADAV Vs. STATE OF JHARKHAND
|
July 1, 2019 |
ANIRBAN ROY Vs. SONALI CHOUDHURY
|
March 29, 2019 |
ANITA DEVI Vs. SOMRI KAUR
|
September 26, 2019 |
ANITA PAL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 16, 2019 |
ANJAN KUMAR SHARMA, SON OF TAPESHWAR THAKUR Vs. STATE OF JHARKHAND & ANR
|
February 4, 2019 |
ANJANI KUMAR PANDEY Vs. STATE OF JHARKHAND
|
August 6, 2019 |
ANJANI KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH C B I
|
March 1, 2019 |
ANJAY DAS Vs. STATE OF JHARKHAND
|
January 21, 2019 |
ANJU DEVI W/O SUNIL KUMAR SONI Vs. STATE OF JHARKHAND
|
February 27, 2019 |
ANNAPURNA MAHILA MANDAL Vs. STATE OF JHARKHAND
|
January 21, 2019 |
ANTHONY KULLU Vs. STATE OF JHARKHAND
|
February 4, 2019 |
ANTHONY TIGGA Vs. SHIBNARAYAN BHUMIJ
|
January 15, 2019 |
ANURAG GUPTA Vs. ELECTION COMMISSION OF INDIA
|
May 3, 2019 |
ANURAM MANJHI Vs. STATE OF JHARKHAND
|
August 5, 2019 |
ANUVAW KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2019 |
ANWAR AHMAD ANSARI Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF COOPERATION/COOPERATIVE
|
September 27, 2019 |
ARJUN KUMAR KARMALI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED
|
August 13, 2019 |
ARSHAD HUSSAIN Vs. STATE OF JHARKHAND
|
January 21, 2019 |
ARTI DEVI Vs. UNION OF INDIA
|
April 25, 2019 |
ARUN BARA Vs. THE STATE OF JHARKHAND
|
June 24, 2019 |
ARUN KUMAR SINGH Vs. SHANTI DEVI
|
June 11, 2019 |
ARUN KUMAR SINGH, SON OF LATE RAJNATH SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
February 14, 2019 |
ARUN KUMAR SINHA Vs. AMIT KUMAR SINHA
|
December 16, 2019 |
ARUN PRADHAN Vs. STATE OF JHARKHAND
|
August 8, 2019 |
ARUN PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2019 |
ARUNACHALAM SAMPAT KUMAR Vs. STATE OF JHARKHAND
|
January 17, 2019 |
ARUNWATI DEVI @ ARUNATI TIWARI & ANR Vs. STATE OF JHARKHAND & ANR
|
January 16, 2019 |
ARVIND CHANDRA PD @ ARVIND CHANDRA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 12, 2019 |
ARVIND PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2019 |
ARVIND SINGH. Vs. STATE OF JHARKHAND
|
December 4, 2019 |
ARYA CONSTRUCTION Vs. STATE OF JHARKHAND
|
November 21, 2019 |
ASGARI KHATOON Vs. STATE OF JHARKHAND
|
March 5, 2019 |
ASHA RAM BEDIA Vs. CENTRAL COALFIELDS LIMITED
|
September 16, 2019 |
ASHARU CHIK BARAIK Vs. STATE OF JHARKHAND
|
June 27, 2019 |
ASHIQUE ANSARI, S/O- HAIDER ANSARI Vs. STATE OF JHARKHAND
|
January 8, 2019 |
ASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 7, 2019 |
ASHISH TOPPO Vs. SAMU KACHHAP
|
January 22, 2019 |
ASHIYANA HOUSING LIMITED Vs. STATE OF JHARKHAND
|
October 24, 2019 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2019 |
ASHOK KUMAR CHOPRA Vs. STATE OF JHARKHAND
|
September 24, 2019 |
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
|
August 16, 2019 |
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
|
April 23, 2019 |
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
ASHOK KUMAR PRASAD Vs. STATE OF JHARKHAND
|
July 17, 2019 |
ASHOK KUMAR THAKUR Vs. STATE OF JHARKHAND
|
June 24, 2019 |
ASHOK RAWANI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
ASHOK SAI Vs. STATE OF JHARKHAND
|
April 25, 2019 |
ASHOK SAO Vs. STATE OF JHARKHAND
|
September 25, 2019 |
ASHOK SINGH Vs. STATE OF JHARKHAND
|
February 8, 2019 |
ASHRIT BILCHUS LAKRA Vs. STATE OF JHARKHAND
|
March 27, 2019 |
ASHRITA KUJUR, WIFE OF P J R PINTO Vs. GEETA DEVI D/O LATE SUKHRAM LOHAR
|
April 29, 2019 |
ASHUTOSH GIRI Vs. CENTRAL COALFIELDS LIMITED
|
December 6, 2019 |
ASHUTOSH KUMAR, S/O R N SINGH Vs. STATE OF JHARKHAND
|
January 21, 2019 |
ASIM KUMAR MALLICK Vs. STATE OF JHARKHAND
|
July 22, 2019 |
AUGUSTINE KIRO Vs. STATE OF JHARKHAND
|
May 10, 2019 |
AUTO ENGINEERING Vs. STATE BANK OF INDIA
|
February 27, 2019 |
AUTO WORLD Vs. STATE OF JHARKHAND
|
November 5, 2019 |
AVINASH DVIVEDI Vs. STATE OF JHARKHAND
|
September 25, 2019 |
AVIRAL PARWATI BHAGWATI MINERALS Vs. STATE OF JHARKHAND
|
June 14, 2019 |
AWADH KISHORE PANDEY Vs. LALMANI PANDEY
|
January 10, 2019 |
AWADH SINGH Vs. STATE OF JHARKHAND
|
September 11, 2019 |
AWADHESH MISHRA Vs. MALA SHARMA AND ORS.
|
November 28, 2019 |
BABAJI MAHTO Vs. STATE OF JHARKHAND
|
October 25, 2019 |
BABITA KUMARI Vs. STATE OF JHARKHAND
|
June 18, 2019 |
BABITA KUMARI RANA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
BABITA KUMARI, WIFE OF NIRAJ KUMAR Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
March 26, 2019 |
BABLU KHAN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
BABRU BAHAN KUMBHKAR Vs. KALYANI KUMBHAKAR
|
September 24, 2019 |
BABUA PANDEY Vs. STATE OF JHARKHAND
|
December 11, 2019 |
BABUDHAN MURMU Vs. SPECIAL LAND ACQUISITION OFFICER, DUMKA & ORS
|
July 2, 2019 |
BABULAL RAM Vs. STATE THROUGH A K MISHRA
|
March 1, 2019 |
BABUN SINGH Vs. STATE OF JHARKHAND
|
August 22, 2019 |
BACHCHU PRASAD SINHA Vs. STATE OF JHARKHAND
|
August 5, 2019 |
BACHI DEVI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 7, 2019 |
BADRI KEWAT Vs. STATE OF JHARKHAND
|
October 11, 2019 |
BADRINATH SALES PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
February 20, 2019 |
BAGUN SAMAD, Vs. STATE OF JHARKHAND
|
November 19, 2019 |
BAHUJAN MAZDOOR UNION Vs. BHARAT COKING COAL LIMITED
|
September 11, 2019 |
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
BAIDYANATH SARKAR Vs. SANICHAR KISKU AND ORS.
|
July 12, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SURYA KANT MANDAL
|
February 14, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KHUTEJAN BIBI
|
May 9, 2019 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ASHA DEVI
|
November 8, 2019 |
BALAJI ELECTROSTEELS LTD. Vs. STATE OF JHARKHAND
|
May 13, 2019 |
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
|
December 6, 2019 |
BALAJI ENTERPRISES, A PARTNERSHIP FIRM, LUCKNOW, UTTAR PRADESH, THROUGH ITS AUTHORIZED SIGNATORY, VED PRAKASH PANDEY Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
April 30, 2019 |
BALDIN RAM Vs. CHIEF MANAGER (P-EE), M/S BHARAT COKING COAL LIMITED, DHANBAD
|
August 2, 2019 |
BALDIN RAM Vs. CHIEF MANAGER, BHARAT COKING COAL LIMITED
|
August 29, 2019 |
BALEDO YADAV Vs. STATE OF JHARKHAND
|
June 12, 2019 |
BALESHWAR KANDU Vs. STATE OF JHARKHAND
|
October 24, 2019 |
BALESHWAR PRASAD BURNWAL Vs. KISHOR KUMAR SINHA
|
February 27, 2019 |
BALKESH PASWAN Vs. STATE OF JHARKHAND
|
March 12, 2019 |
BALKU DERE SANGA @ BALKU SANGA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
BANDEY ORAON Vs. STATE OF JHARKHAND
|
August 8, 2019 |
BANDHU TIRKEY @ BANDHU TIREY Vs. JHARKHAND STATE
|
November 25, 2019 |
BANESHWAR RABIDAS Vs. STATE OF JHARKHAND
|
August 7, 2019 |
BANGUR SINGH SOY Vs. UNION OF INDIA
|
April 5, 2019 |
BANKIM CHANDRA MAHTO Vs. ANAND MAHTO
|
September 13, 2019 |
BARIK KHAN, SON OF LATE MAHBOOB KHAN Vs. SITARAM MAHTO SON OF LATE TETAR MAHTO
|
February 19, 2019 |
BARUN KUMAR MALVIYA Vs. ANIL KUMAR MALVIYA
|
October 15, 2019 |
BARUN TIWARI Vs. STATE OF JHARKHAND
|
February 1, 2019 |
BASANT VISHWAKARMA Vs. STATE OF JHARKHAND
|
May 15, 2019 |
BASANTI KERKETTA Vs. STATE OF JHARKHAND
|
April 22, 2019 |
BASUDEO GOPE Vs. VINOBA BHAVE UNIVERSITY
|
August 29, 2019 |
BASUDEO LAHIRI Vs. RAMA LAHIRI
|
July 30, 2019 |
BASUDEO MAHTO Vs. STATE OF JHARKHAND
|
November 5, 2019 |
BAZAR, DIST. RANCHI (JHARKHAND) Vs. STATE OF JHARKHAND
|
May 18, 2019 |
BHABA DAS Vs. STATE OF JHARKHAND
|
August 7, 2019 |
BHAGWAN MISHRA Vs. STATE OF JHARKHAND
|
November 7, 2019 |
BHAGWAN SINGH Vs. INDIA OIL CORPORATION LTD
|
March 8, 2019 |
BHAGWATI HANSDA, DAUGHTER OF BABULAL HANSDA Vs. STATE OF JHARKHAND
|
February 5, 2019 |
BHAGWATI PRASAD AGARWAL Vs. ALLAHABAD BANK
|
December 13, 2019 |
BHALA BHAGAT Vs. SHASHI DEVI
|
October 24, 2019 |
BHANU PRAKASH @ BHANU PRAKASH CHANDRA GUPTA, SON OF LATE BHOLA PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF MINES & GEOLOGY
|
April 25, 2019 |
BHARAT BHUSAL AGARWALA Vs. MD SHIRAJUDDIN
|
September 13, 2019 |
BHARAT BHUSHAN UPADHYAYA Vs. STATE OF JHARKHAND
|
January 10, 2019 |
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
|
July 15, 2019 |
BHARAT CHANDRA SHARMA, SON OF LATE RAM YASH SHARMA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
April 30, 2019 |
BHARAT COKING COAL Vs. RAM SINGH
|
February 22, 2019 |
BHARAT COKING COAL LIMITED Vs. WORKMENS COMPENSATION COMMISSIONER
|
February 21, 2019 |
BHARAT COKING COAL LIMITED Vs. RAMKRISHNA COMBINATION COMPANY
|
February 4, 2019 |
BHARAT COKING COAL LIMITED Vs. BIHAR COLLIERY KAMGAR UNION REPRESENTED BY THE SECRETARY
|
August 29, 2019 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
November 19, 2019 |
BHARAT COKING COAL LIMITED, A COMPANY INCORPORATED UNDER COMPANIES ACT Vs. RUKMANI DEVI
|
April 25, 2019 |
BHARAT COKING COAL LTD. Vs. UNION OF INDIA AND ORS.
|
July 3, 2019 |
BHARAT COKING COAL LTD., Vs. JANTA MAZDOOR SANGH
|
August 21, 2019 |
BHARAT ENGINEERING & BODY BUILDING CO. PVT. LTD. Vs. STATE OF JHARKHAND
|
October 22, 2019 |
BHARAT MISHRA Vs. STATE OF JHARKHAND
|
January 25, 2019 |
BHEKH LAL GANJHU Vs. CENTRAL COALFIELD LIMITED
|
September 23, 2019 |
BHIKHA MUNDA Vs. LAGNU MUNDA
|
August 1, 2019 |
BHIKHRAM BHAGAT Vs. STATE OF JHARKHAND
|
August 19, 2019 |
BHIKHU PANDEY Vs. GUPTESHWARI DEVI
|
January 8, 2019 |
BHILAI HOLDINGS PRIVATE LTD. Vs. STATE OF JHARKHAND
|
August 7, 2019 |
BHIM MAHTO Vs. STATE OF JHARKHAND
|
April 22, 2019 |
BHIM SINGH, Vs. STATE OF JHARKHAND
|
November 25, 2019 |
BHOGESH KUMAR Vs. UNION OF INDIA
|
September 26, 2019 |
BHOLA PRASAD Vs. STATE OF JHARKHAND
|
February 28, 2019 |
BHOLA PRASAD SAH Vs. STATE OF JHARKHAND
|
June 12, 2019 |
BHOLA SINGH Vs. STATE OF JHARKHAND
|
April 3, 2019 |
BHOLA SINGH Vs. STATE OF BIHAR
|
April 30, 2019 |
BHOLA SINGH S/O LATE DEO NARAYAN SINGH Vs. STATE OF JHARKHAND
|
March 26, 2019 |
BHUBNESHWAR PODDAR Vs. STATE OF JHARKHAND
|
December 4, 2019 |
BHUNESHWAR GANJHU Vs. STATE OF JHARKHAND
|
December 19, 2019 |
BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
|
December 11, 2019 |
BHUNESHWAR SAHU Vs. STATE OF JHARKHAND
|
November 28, 2019 |
BHUNESHWAR YADAV Vs. STATE OF JHARKHAND
|
November 18, 2019 |
BHUSHAN LAL RAINA Vs. STATE OF JHARKHAND
|
November 18, 2019 |
BIDU GOPE Vs. STATE OF JHARKHAND
|
November 20, 2019 |
BIDYA BHUSAN RAM Vs. STATE OF JHARKHAND
|
January 4, 2019 |
BIDYA SAGAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 10, 2019 |
BIHAR CAUSTIC & CHEMICAL LTD Vs. STATE OF JHARKHAND
|
May 9, 2019 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
|
January 11, 2019 |
BIHAR SPONGE IRON LTD. Vs. STATE OF JHARKHAND
|
October 23, 2019 |
BIHARIJI MISHRA Vs. STATE OF JHARKHAND
|
August 28, 2019 |
BIJAY KACHHAP Vs. STATE OF JHARKHAND
|
January 18, 2019 |
BIJAY KANT JHA Vs. STATE OF JHARKHAND
|
August 13, 2019 |
BIJAY KHOSLA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 1, 2019 |
BIJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
May 18, 2019 |
BIJAY KUMAR SINGH Vs. STATE BANK OF INDIA
|
September 18, 2019 |
BIJAY KUMAR SRIVASTAV Vs. STATE OF JHARKHAND
|
November 11, 2019 |
BIJAY MAHATO Vs. STATE OF JHARKHAND
|
April 2, 2019 |
BIJAY MAHTO Vs. STATE OF BIHAR ( NOW JHARKHAND)
|
April 24, 2019 |
BIJAY NATH VERMA Vs. SAIL BOKARO STEEL PLANT
|
June 19, 2019 |
BIKRAM MARANDIH Vs. STATE OF BIHAR
|
April 23, 2019 |
BILKAN DANG Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
BINDESHWARI MEHTA Vs. STATE OF JHARKHAND
|
November 7, 2019 |
BINDESHWARI ROUT Vs. STATE OF JHARKHAND
|
May 8, 2019 |
BINDITA Vs. STATE OF JHARKHAND
|
December 13, 2019 |
BINITA KUMARI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
BINOD KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
June 12, 2019 |
BINOD MINZ Vs. STATE OF JHARKHAND
|
November 20, 2019 |
BINOD RAVIDAS Vs. STATE OF JHARKHAND
|
December 17, 2019 |
BINOD SAH Vs. STATE OF BIHAR
|
April 2, 2019 |
BINOY CHANDRA DEY Vs. STATE OF JHARKHAND
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March 6, 2019 |
BIRENDRA GOPE Vs. STATE OF JHARKHAND
|
November 6, 2019 |
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
August 9, 2019 |
BIRENDRA KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
April 23, 2019 |
BIRENDRA MANDAL Vs. IRFAN ANSARI
|
December 18, 2019 |
BIRENDRA NARAYAN @ BIRENDRA NARAYAN RAWANI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
BIRENDRA PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2019 |
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
BIRJU NAYAK, SON OF KALI NAYAK Vs. STATE OF JHARKHAND
|
January 31, 2019 |
BIRJU PRASAD, S/O LATE RAMCHANDRA SAO Vs. NITU GUPTA, W/O BIRJU PRASAD
|
April 10, 2019 |
BIRSA AGRICULTURAL UNIVERSITY Vs. S M SULAIMAN QULI
|
April 24, 2019 |
BIRU MAHTO Vs. STATE OF JHARKHAND
|
January 7, 2019 |
BISHA TRADERS Vs. STATE OF JHARKHAND
|
March 1, 2019 |
BISHESWAR RAM Vs. STATE OF JHARKHAND
|
July 2, 2019 |
BISHU HEMBROM Vs. STATE OF JHARKHAND
|
February 6, 2019 |
BISHUN BHUIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2019 |
BISHWAJITH BANDOPADYAY Vs. STATE OF JHARKHAND
|
December 17, 2019 |
BISHWAJITH BANDOPADYAY AND OTHERS Vs. STATE OF JHARKHAND AND ANR
|
January 10, 2019 |
BISHWANATH PANDEY Vs. MURTI KUAR
|
September 28, 2019 |
BISWANATH BANKIRA Vs. STATE OF BIHAR
|
January 8, 2019 |
BITTAN TURI Vs. STATE OF JHARKHAND
|
March 7, 2019 |
BODA MAJHI Vs. STATE OF JHARKHAND
|
June 13, 2019 |
BOKARO PVT. INDUSTRIAL TRAINING INSTITUTE Vs. UNION OF INDIA
|
February 8, 2019 |
BRAHMAPUTRA METALLICS LIMITED Vs. STATE OF JHARKHAND
|
July 9, 2019 |
BRAHMAPUTRA METALLICS LTD. Vs. STATE OF JHARKHAND
|
December 11, 2019 |
BRAJ KISHORE PATHAK Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 14, 2019 |
BRANCH MANAGER OF BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SAMUDRI DEVI
|
February 14, 2019 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. JULMOT SK
|
March 11, 2019 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAVI KUMAR
|
March 14, 2019 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. AJAY CHAURASIYA, S/O LATE MOHAN CHAURASIYA
|
February 15, 2019 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAMLAL DESHI ALIAS DHARMLAL DEHRI, SON OF SHIBU DEHRI
|
January 21, 2019 |
BRIJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
December 18, 2019 |
BRIJ MOHAN SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
March 15, 2019 |
BUNDU @ BUNDHU PURTY@ BANDHU PURTY Vs. STATE OF JHARKHAND
|
July 16, 2019 |
C P MISHRA & BROTHERS Vs. UNION OF INDIA
|
September 13, 2019 |
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
June 18, 2019 |
CENTRAL COALFIELDS LIMITED Vs. DEEP NARAYAN SINGH
|
June 17, 2019 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
November 8, 2019 |
CENTRAL COALFIELDS LIMITED Vs. ANGURI KHATOON
|
March 6, 2019 |
CENTRAL COALFIELDS LIMITED Vs. DILIP KUMAR SOREN
|
March 12, 2019 |
CENTRAL COALFIELDS LIMITED Vs. PRASHANT KUMAR ORAON
|
March 14, 2019 |
CENTRAL COALFIELDS LIMITED Vs. DINESH MUNDA
|
February 28, 2019 |
CENTRAL COALFIELDS LIMITED Vs. ABDUL SATTAR
|
November 5, 2019 |
CENTRAL COALFIELDS LIMITED Vs. LAL MUNI DEVI
|
November 14, 2019 |
CENTRAL COALFIELDS LIMITED Vs. KURBAN MIAN
|
July 25, 2019 |
CENTRAL COALFIELDS LIMITED Vs. MOST CHARKI DEVI
|
July 5, 2019 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
July 26, 2019 |
CENTRAL COALFIELDS LIMITED Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
October 12, 2019 |
CENTRAL COALFIELDS LIMITED THROUGH GENERAL MANAGER (P&IR), CCL Vs. FARID MIAN
|
April 29, 2019 |
CENTRAL COALFIELDS LIMITED, RANCHI Vs. INDU BHUSHAN PRASAD
|
August 6, 2019 |
CENTRAL COALFIELDS LTD Vs. NIRMAL MAHTO, SON OF LATE SUKHLAL MAHTO
|
October 24, 2019 |
CENTRAL INSTITUTE OF MINING AND FUEL RESEARCH Vs. SUPARNA CHEMICALS LTD.
|
December 6, 2019 |
CENTRAL UNIVERSITY OF JHARKHAND Vs. MAUSAM KUMAR
|
August 29, 2019 |
CHAIRMAN CUM MANAGING DIRECTOR Vs. UNION OF INDIA
|
August 29, 2019 |
CHAITANYA DEO MAHTO Vs. DHIRAJ MAHTO
|
September 18, 2019 |
CHAKRABORTY SAHU ALIAS CHAKRABORTY NATH SAHU Vs. STATE OF BIHAR
|
April 3, 2019 |
CHAKRADHARI SINGH Vs. STATE OF JHARKHAND
|
January 24, 2019 |
CHAMPA DEVI, W/O KRISHNA BHUIYA Vs. UNION OF INDIA
|
March 8, 2019 |
CHAMRU MUNDA Vs. STATE OF JHARKHAND
|
April 29, 2019 |
CHAMTU MUNDA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
CHANCHAL KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
|
April 11, 2019 |
CHANDA PANDEY Vs. STATE OF JHARKHAND
|
March 6, 2019 |
CHANDRA BHAL PRASAD Vs. VIDYAWATI PRASAD, W/O CHANDRABHAL PRASAD
|
March 8, 2019 |
CHANDRA HEMBRAM S/O MARUBI HEMBRAM Vs. STATE OF JHARKHAND
|
May 7, 2019 |
CHANDRA SHEKHAR MANDAL Vs. STATE OF JHARKHAND
|
October 17, 2019 |
CHANDRABHAN TALEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED REPRESENTED
|
August 5, 2019 |
CHARI ORAON Vs. STATE OF BIHAR
|
April 4, 2019 |
CHARWA ORAON Vs. DASRATH ORAON
|
September 23, 2019 |
CHATURANAN ROUT Vs. STATE OF JHARKHAND
|
August 22, 2019 |
CHAUDHARY MAHATO Vs. STATE OF BIHAR
|
May 13, 2019 |
CHEDDI SAHU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2019 |
CHEPA MANJHI Vs. SHIVA CHARAN MANJHI
|
October 16, 2019 |
CHEPA MANJHI SON OF LATE RABISHWAR MANJHI Vs. SHIVA CHARAN MANJHI
|
October 16, 2019 |
CHETMAN KUMAR Vs. NARENDRA BUTALA
|
September 27, 2019 |
CHHATU RAM VERMA Vs. ISTEKHAR HUSSAIN
|
September 11, 2019 |
CHHAVISHWAR KUMAR BOSS SON OF UNNI RAM SAHU Vs. STATE OF JHARKHAND THROUGH HOME SECRETARY
|
January 31, 2019 |
CHHOTA KOSHALYA DEVI Vs. STATE OF JHARKHAND
|
January 4, 2019 |
CHHOTO HANSDA Vs. STATE OF JHARKHAND
|
January 24, 2019 |
CHIEF EXECUTIVE OFFICER, STEEL AUTHORITY OF INDIA LIMITED Vs. THEIR WORKMAN, REPRESENTED BY BOKARO KARAMCHARI PANCHAYAT
|
January 21, 2019 |
CHIEF MANAGER, BANK OF BARODA Vs. AMIT PANDEY
|
February 6, 2019 |
CHIRANJEET BARA Vs. STATE OF JHARKHAND
|
June 17, 2019 |
CHUMBRU GAGRAI Vs. STATE OF JHARKHAND
|
May 21, 2019 |
CHUNDA MURMU Vs. STATE OF JHARKHAND
|
October 23, 2019 |
CHUNESHWAR SAI @ CHUNNU SAI Vs. STATE OF JHARKHAND
|
July 18, 2019 |
CLARENCE JOSEPH BHENGRA Vs. STATE OF JHARKHAND
|
June 11, 2019 |
COLLECTOR MISHRA Vs. MANAGEMENT OF BOKARO STEEL PLANT
|
August 1, 2019 |
COMMERCIAL TAXES BAR ASSOCIATION, SAKCHI, JAMSHEDPUR Vs. JHARKHAND STATE BAR COUNCIL
|
October 14, 2019 |
CONSERVATOR OF FOREST AND ORS. Vs. RAMESHWAR BAITHA AND ORS.
|
July 19, 2019 |
CORNELIUS MARANDI Vs. STATE OF JHARKHAND
|
November 19, 2019 |
D.B.M.S. KADMA HIGH SCHOOL Vs. STATE OF JHARKHAND
|
May 13, 2019 |
D.D. INTERNATIONAL (P) LIMITED, Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
|
November 25, 2019 |
DABUI BURH Vs. STATE OF JHARKHAND
|
August 5, 2019 |
DADI BODRA Vs. STATE OF JHARKHAND
|
June 26, 2019 |
DADU MUNDA Vs. STATE OF JHARKHAND
|
October 23, 2019 |
DAKSHYAN CONSULTANTS Vs. VICE CHANCELLOR BIRSA AGRICULTURE UNIVERSITY
|
November 19, 2019 |
DAMODAR VALLEY CORPORATION Vs. STATE OF JHARKHAND
|
August 1, 2019 |
DAMYANTI DEVI Vs. CHANDRA SHEKHAR RAI
|
July 12, 2019 |
DANIEL GURIA Vs. STATE OF JHARKHAND
|
February 5, 2019 |
DARBHANGA HOUSE C.C. LTD. Vs. JODHAN DHOBI
|
June 12, 2019 |
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
|
November 20, 2019 |
DAYALI MANJHI Vs. STEEL AUTHORITY OF INDIA LIMITED
|
October 15, 2019 |
DEBASHISH CHAKROBARTY Vs. STATE OF JHARKHAND
|
February 8, 2019 |
DEBASISH BISWAS Vs. STATE OF JHARKHAND
|
February 22, 2019 |
DEBI CHARAN MAHTO Vs. GENERAL MANAGER, STATE BANK OF INDIA
|
January 29, 2019 |
DEEPA SINGH Vs. STATE OF JHARKHAND
|
January 8, 2019 |
DEEPAK CHOUBEY Vs. STATE OF JHARKHAND
|
September 18, 2019 |
DEEPAK KUMAR Vs. STATE OF JHARKHAND
|
January 11, 2019 |
DEEPAK KUMAR BARNWAL Vs. STATE OF JHARKHAND
|
May 9, 2019 |
DEEPAK KUMAR SHARMA Vs. STATE OF JHARKHAND
|
May 18, 2019 |
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
DEEPAK MODAK Vs. STATE OF JHARKHAND
|
November 5, 2019 |
DEEPAK PASWAN Vs. STATE OF JHARKHAND
|
April 30, 2019 |
DESHRATAN SHRAMIK SAHYOG SAMITI LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
|
September 17, 2019 |
DEVASHISH RANJAN Vs. STATE OF JHARKHAND
|
September 16, 2019 |
DEVENDRA BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 23, 2019 |
DEVENDRA HALDER @ DEWANAND HALDER Vs. STATE OF JHARKHAND
|
December 20, 2019 |
DEVESH KUMAR PANDEY SON OF ANNIRUDH PANDEY Vs. STATE OF JHARKHAND THROUGH DIRECTOR
|
February 26, 2019 |
DEVI LAL HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 1, 2019 |
DEVILAL MURMU Vs. STATE OF JHARKHAND
|
January 28, 2019 |
DEVPRABHA CONSTRUCTION PVT Vs. COAL INDIA LIMITED
|
August 9, 2019 |
DEVPRABHA CONSTRUCTION PVT. LTD Vs. COAL INDIA LIMITED
|
July 18, 2019 |
DHAMDEYAL NAGESIA Vs. STATE OF JHARKHAND
|
January 18, 2019 |
DHAN MARANDI Vs. STATE OF JHARKHAND
|
April 22, 2019 |
DHANANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 17, 2019 |
DHANBAD COAL BOARD EMPLOYEES CO. Vs. STATE OF JHARKHAND
|
June 27, 2019 |
DHANBAD COLLIERY KARAMCHARI SANGH, Vs. UNION OF INDIA
|
January 9, 2019 |
DHANESHWAR MANDAL Vs. STATE OF JHARKHAND
|
October 25, 2019 |
DHANESHWARI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY
|
January 23, 2019 |
DHANI DEVI Vs. STATE OF JHARKHAND
|
January 28, 2019 |
DHAPRU RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 11, 2019 |
DHARAM BIDYAS KUJUR Vs. UNION OF INDIA
|
December 18, 2019 |
DHARMA PADA GHADAI, SON OF RAMKANT GHADAI Vs. UNION OF INDIA THROUGH CBI
|
February 14, 2019 |
DHARNI SINGH Vs. STATE OF JHARKHAND
|
March 7, 2019 |
DHHARU ORAON Vs. STATE OF BIHAR
|
February 7, 2019 |
DHIRAN RAWANI Vs. BHARAT COKING COAL LIMITED
|
December 2, 2019 |
DHONO BAIPAI @ DHANO BAIPAI Vs. STATE OF JHARKHAND
|
May 8, 2019 |
DHRUVA PRASAD OJHA @ DHRUB PRASAD OJHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
DHRUW SINGH Vs. STATE OF JHARKHAND
|
February 6, 2019 |
DHUCHA MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 21, 2019 |
DHUMA RAM MANDI Vs. UNION OF INDIA
|
February 13, 2019 |
DHURWA, DISTRICT RANCHI, JHARKHAND Vs. CENTRAL COALFIELDS LIMITED, A GOVERNMENT COMPANY
|
January 29, 2019 |
DIKESH KUMAR Vs. STATE OF JHARKHAND
|
November 8, 2019 |
DILASA COMMODITIES PVT LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION
|
September 12, 2019 |
DILBAG SINGH SUHAG Vs. UNION OF INDIA
|
November 18, 2019 |
DILIP KUMAR Vs. UNION OF INDIA THROUGH
|
March 5, 2019 |
DILIP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
September 2, 2019 |
DILIP KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 5, 2019 |
DILIP KUMAR PANDA Vs. STEEL AUTHORITY OF INDIA
|
March 7, 2019 |
DILIP KUMAR PRASAD Vs. DILIP KUMAR SINHA
|
February 8, 2019 |
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 13, 2019 |
DILIP MANDAL Vs. STATE OF JHARKHAND
|
October 11, 2019 |
DILIP SINGH Vs. STATE OF JHARKHAND
|
October 15, 2019 |
DINESH KUMAR DAS S/O LATE MAHESH RAM Vs. STATE OF JHARKHAND
|
April 2, 2019 |
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
DINESH ROY Vs. STATE OF JHARKHAND
|
March 1, 2019 |
DIPAN RAM SON OF LATE MAHAVIR RAM Vs. RANCHI MUNICIPAL CORPORATION, RANCHI
|
March 26, 2019 |
DISTRICT- GIRIDIH, (JHARKHAND) Vs. STATE OF JHARKHAND
|
January 22, 2019 |
DIVISIONAL MANAGER Vs. LEELA DEVI WIFE OF LATE BALCHAND SAHU
|
April 26, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. USHA DEVI
|
December 2, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RAM KISHORE MAHATO
|
April 4, 2019 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. UMESH PRASAD
|
April 9, 2019 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD RANCHI Vs. GUPTESHWAR PRASAD AGARWAL
|
February 14, 2019 |
DIWAKAR BAG Vs. STATE OF JHARKHAND
|
November 6, 2019 |
DIWAKAR LAMA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
DOCTOR TUDU Vs. STATE OF JHARKHAND
|
July 24, 2019 |
DODHI SINGH MUNDA Vs. LAKHAN SINGH MUNDA
|
January 11, 2019 |
DR. ARUN KUMAR SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
February 14, 2019 |
DUKHAN MAHTO Vs. STATE OF JHARKHAND
|
December 9, 2019 |
DUKHAN SINGH Vs. STATE OF JHARKHAND
|
June 14, 2019 |
DUMBA URAON Vs. STATE OF JHARKHAND
|
January 2, 2019 |
DUMNI MURMU @ D MURMU Vs. STATE OF JHARKHAND
|
September 24, 2019 |
DURGA CHARAN MUNDA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
DURGA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 26, 2019 |
DURYODHAN REWANI, SON OF MOTI RAM REWANI Vs. UNION OF INDIA
|
January 15, 2019 |
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, DHANBAD
|
August 27, 2019 |
ELWIN TOPPO Vs. STATE OF JHARKHAND
|
November 27, 2019 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. KALYANI IRON FOUNDRY
|
January 4, 2019 |
EMPLOYER IN RELATION TO THE MANAGEMENT OF BOKARO STEEL PLANT Vs. UNION OF INDIA
|
July 25, 2019 |
EMPLOYERS Vs. THEIR WORKMAN
|
August 22, 2019 |
EMPLOYERS IN RELATION
COKING COAL LIMITED Vs. THEIR WORKMAN BEING
|
July 11, 2019 |
EMPLOYERS IN RELATION Vs. THEIR WORKMEN BEING
|
August 14, 2019 |
EMPLOYERS IN RELATION TO MANAGEMENT OF LODNA COKE Vs. THEIR WORKMAN BEING
|
January 16, 2019 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMAN BIJAY KUMAR SINGH
|
April 11, 2019 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
|
February 5, 2019 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH AREA Vs. THEIR WORKMAN
|
August 29, 2019 |
EMPLOYERS IN RELATION TO THE PROJECT OFFICER Vs. PRADIP KUMAR KEWAT
|
May 18, 2019 |
ENGINEERING MAZDOOR SABHA Vs. STATE OF JHARKHAND
|
May 18, 2019 |
EX.CISF CONSTABLE RAM KRIPAL Vs. UNION OF INDIA
|
August 14, 2019 |
EXIDE INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
|
December 3, 2019 |
FAGU LAL MAHTO Vs. STATE OF JHARKHAND
|
November 27, 2019 |
FAGU SORENG Vs. STATE OF JHARKHAND
|
February 11, 2019 |
FAGUWA MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2019 |
FAHIM KHAN, SON OF LATE SAFIQUE KHAN Vs. STATE OF JHARKHAND
|
May 3, 2019 |
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF JHARKHAND
|
July 24, 2019 |
FAKIR BHAKAT Vs. STATE OF JHARKHAND
|
August 5, 2019 |
FEKAN ROUT Vs. STATE OF JHARKHAND
|
August 26, 2019 |
FERTILIZER CORPORATION OF INDIA Vs. BALAJI LAMINATING WORKS
|
April 5, 2019 |
FIRDOUS QURAISI Vs. STATE OF JHARKHAND
|
January 23, 2019 |
FIRU KACHUWA, S/O LATE SANNI KACHUWA Vs. STATE OF JHARKHAND
|
January 21, 2019 |
FLORENCE DUNGDUNG SON OF LATE FRANCIS
DUNGDUNG Vs. STATE OF JHARKHAND
|
February 14, 2019 |
FOOD CORPORATION OF INDIA Vs. JAI HIND PRASAD
|
January 23, 2019 |
FR. SUSHIL KUJUR Vs. STATE OF JHARKHAND
|
November 27, 2019 |
G D BAGARIA TEACHERS TRAINING COLLEGE Vs. MEMBER SECRETARY
|
March 1, 2019 |
G M I T I, SINDUR Vs. STATE OF JHARKHAND
|
September 12, 2019 |
G M INTER COLLEGE Vs. STATE OF JHARKHAND
|
September 12, 2019 |
G.D. BAGARIA TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
|
August 27, 2019 |
GADADHAR BHAKAT Vs. STATE OF JHARKHAND
|
November 26, 2019 |
GAINA SOREN Vs. THE STATE OF JHARKHAND AND ORS.
|
November 21, 2019 |
GAJANAN MINERALS PVT. LTD. Vs. URANIUM CORPORATION OF INDIA LIMITED
|
December 13, 2019 |
GAJO SOREN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 29, 2019 |
GANDHURI TURI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
GANDUR ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 13, 2019 |
GANESH PRASAD Vs. STATE OF JHARKHAND
|
April 6, 2019 |
GANESH PRASAD MANDAL Vs. STATE OF BIHAR
|
April 4, 2019 |
GANESH SAH Vs. STATE OF JHARKHAND
|
May 14, 2019 |
GANGADHAR GOPE Vs. STATE OF JHARKHAND
|
March 14, 2019 |
GANGADHAR MAHTO Vs. MONI SINGH
|
September 11, 2019 |
GANSA PAHARIA Vs. STATE OF JHARKHAND
|
July 16, 2019 |
GAUTAM MAHATO Vs. STATE OF JHARKHAND
|
July 12, 2019 |
GAUTAM SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
GAYATRI SINGH @ GAYATRI DEVI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
GEETA DEVI, WIFE OF RAMDULAL MISHRA Vs. STATE OF JHARKHAND
|
May 3, 2019 |
GEJA MUNDA, S/O BINOD SINGH MUNDA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
GENERAL MANAGER LAND Vs. AJAY SAO
|
November 7, 2019 |
GENERAL MANAGER, BHOWRA AREA OF M/S BHARAT COKING COAL LTD Vs. THEIR WORKMAN
|
August 22, 2019 |
GERAI MURMU Vs. STATE OF JHARKHAND
|
February 27, 2019 |
GHANSHYAM MAHATO Vs. STATE OF JHARKHAND
|
January 17, 2019 |
GHANSHYAM MAHATO, S/O-LATE GORA CHAND MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
January 29, 2019 |
GHANSHYAM MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 9, 2019 |
GHANSHYAM PANDIT Vs. STATE OF JHARKHAND
|
January 15, 2019 |
GHANSHYAM TUDU, Vs. STATE OF JHARKHAND
|
December 10, 2019 |
GHANSHYAM YADAV Vs. STATE OF BIHAR
|
May 15, 2019 |
GHATAK KAMAR Vs. STATE OF JHARKHAND
|
November 20, 2019 |
GHUNI DEVI WIFE OF RAJMAN SINGH Vs. STATE OF JHARKHAND
|
January 10, 2019 |
GHURAN MANJHI Vs. BRAHMDEO MANJHI
|
October 22, 2019 |
GHURAN MUNDA Vs. STATE OF JHARKHAND
|
May 15, 2019 |
GIRJA PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 26, 2019 |
GIRJA SINGH Vs. MAYA CHOUBEY AND OTHERS
|
March 12, 2019 |
GOBIND RANA Vs. STATE OF BIHAR
|
April 9, 2019 |
GODAVARI COMMODITIES LTD. Vs. UNION OF INDIA
|
December 3, 2019 |
GOINDA ORAON, Vs. STATE OF JHARKHAND
|
November 28, 2019 |
GOPAL CHANDRA DUTTA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
November 21, 2019 |
GOPAL GHOSH Vs. STATE OF JHARKHAND
|
December 3, 2019 |
GOPAL KUMAR SAO Vs. STATE OF JHARKHAND
|
March 1, 2019 |
GOPAL MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 16, 2019 |
GOPAL MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
July 3, 2019 |
GOPAL YADAV Vs. STATE OF JHARKHAND
|
October 16, 2019 |
GOPI GOPE, SON OF GORA GOPE Vs. STATE OF JHARKHAND
|
July 15, 2019 |
GOPI MANDAL Vs. STATE OF JHARKHAND
|
August 17, 2019 |
GOPIN MARANDI Vs. STATE OF BIHAR
|
April 24, 2019 |
GOPINATH SINGH JANSEWA SANSTHAN Vs. STATE OF JHARKHAND
|
July 15, 2019 |
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
|
March 7, 2019 |
GORKHA GOPE, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
GOUR SINGH PAHAN Vs. STATE OF JHARKHAND
|
November 28, 2019 |
GOURI SHANKAR MISHRA, SON OF KAILASH MISHRA Vs. STATE OF JHARKHAND REPRESENTED THROUGH DEPUTY COMMISSIONER
|
January 16, 2019 |
GOVIND RAM AGARWAL Vs. STATE OF JHARKHAND
|
November 29, 2019 |
GUDDU SINGH Vs. STATE OF JHARKHAND
|
September 13, 2019 |
GUDIYA DEVI Vs. UNION OF INDIA
|
April 4, 2019 |
GULESHWAR BHUIYA Vs. STATE OF JHARKHAND
|
January 10, 2019 |
GULMA TURI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 15, 2019 |
GULMOHAR EVENING DEGREE COLLEGE Vs. STATE OF JHARKHAND
|
November 13, 2019 |
GUNA RAM MANJHI Vs. STATE OF BIHAR
|
August 2, 2019 |
GURDHA MURMU Vs. STATE OF JHARKHAND
|
November 20, 2019 |
GURUDEO SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
GURUPAD SINGH, SON OF LATE KHANDU SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
April 26, 2019 |
GYAN DAS Vs. STATE OF JHARKHAND
|
January 16, 2019 |
GYANI SAO Vs. SITA RAM SAO
|
November 19, 2019 |
HABIB MIAN Vs. STATE OF JHARKHAND
|
December 13, 2019 |
HAIDER ALI Vs. SAYAD AKBAR ALI
|
December 5, 2019 |
HAIDER ALI Vs. STATE OF JHARKHAND
|
April 15, 2019 |
HANJI SOREN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 13, 2019 |
HARADHAN MARANDI Vs. STATE OF JHARKHAND
|
February 21, 2019 |
HARBHAJAN SINGH DHILLON Vs. UNION OF INDIA
|
December 6, 2019 |
HARDEO PASWAN Vs. JHARKHAND STATE HOUSING BOARD
|
October 15, 2019 |
HARI BHANJAN SINGH Vs. STATE OF JHARKHAND
|
November 28, 2019 |
HARI CHARAN YADAV Vs. STATE OF JHARKHAND
|
February 14, 2019 |
HARI MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2019 |
HARI MOHAN SAHU Vs. STATE OF BIHAR
|
March 5, 2019 |
HARI NARAYAN RAI Vs. DIRECTORATE OF ENFORCEMENT
|
November 14, 2019 |
HARI SHANKAR SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 24, 2019 |
HARIHAR KEWAT Vs. STATE OF JHARKHAND AND ORS.
|
November 26, 2019 |
HARIHAR PRASAD AGARWAL, SON OF LALU SAW Vs. STATE OF JHARKHAND
|
May 3, 2019 |
HARIVANSH CHOUDHARY Vs. STATE OF JHARKHAND
|
December 3, 2019 |
HARSINGH MUNDA Vs. STATE OF JHARKHAND
|
July 16, 2019 |
HARUN MIAN ALIAS JAWED SON OF MD SARIF @ BAHIRA MIAN Vs. STATE OF JHARKHAND
|
February 15, 2019 |
HARWENDER KUMAR SUMAN Vs. STATE OF JHARKHAND
|
October 16, 2019 |
HASHAN MANSOORI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
HCL/I.C.C. EX. EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
October 16, 2019 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RANJU KUMARI, W/O LATE SHAILESH KUMAR SINGH
|
December 2, 2019 |
HEAVY ENGINEERING CORPORATION LIMITED, DHURWA Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
October 14, 2019 |
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
|
October 22, 2019 |
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
|
January 22, 2019 |
HEMANT KUMAR PERBIAN Vs. STATE OF JHARKHAND
|
May 10, 2019 |
HEMLAL MAHATO, PROPRIETOR OF M/S M.G. PRINTING PRESS Vs. STATE OF JHARKHAND
|
August 26, 2019 |
HIMALAYA STONE WORKS Vs. STATE OF JHARKHAND
|
January 22, 2019 |
HIMANCHAL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
October 14, 2019 |
HINDALCO INDUSTRIES LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
HINDUSTAN COPPER LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 13, 2019 |
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL COALFIELDS LTD
|
January 4, 2019 |
HIRALAL CHAMAR Vs. UNION OF INDIA
|
July 8, 2019 |
HIRALAL MAHTO Vs. STATE OF JHARKHAND
|
December 6, 2019 |
HIRAMAN PRASAD Vs. RAMNI DEVI
|
September 25, 2019 |
HITESH KUMAR R JAIN ALIAS HITESH JAIN Vs. STATE OF JHARKHAND
|
December 17, 2019 |
HOPNA HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 7, 2019 |
IBRAHIM ANSARI Vs. STATE OF JHARKHAND
|
July 26, 2019 |
IL & FS ENGINEERING & CONSTRUCTION COMPANY LIMITED Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED
|
July 3, 2019 |
ILTAS AHMAD @ MD ILTAS Vs. STATE OF JHARKHAND THROUGH VIGILANCE JHARKHAND
|
February 6, 2019 |
INAM KHAN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
INDER KOIRI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 3, 2019 |
INDER SINGH Vs. THE STATE OF JHARKHAND
|
September 3, 2019 |
INDERPAL SINGH SAINI Vs. STATE OF JHARKHAND
|
November 26, 2019 |
INDRA DEO SINGH Vs. TINPLATE COMPANY OF INDIA LIMITED
|
May 18, 2019 |
INDRADEO DANGI @ INDERDEO MAHTO Vs. STATE OF JHARKHAND
|
May 15, 2019 |
INDRADEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 5, 2019 |
INDRAJEET SAMANTA Vs. UNION OF INDIA
|
November 7, 2019 |
INDRAJIT SINHA Vs. STATE OF JHARKHAND
|
October 22, 2019 |
INDUSTRIES COMMERCE AND ASSOCIATION, JHARKHAND Vs. UNION OF INDIA
|
June 25, 2019 |
INJLAND POWER LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
May 16, 2019 |
ISHWAR MURMU Vs. STATE OF JHARKHAND
|
July 17, 2019 |
ISHWARI PRASAD, Vs. STATE OF JHARKHAND
|
October 21, 2019 |
ISMAIL SHEIKH Vs. THE STATE OF BIHAR
|
April 24, 2019 |
J. VIKASH KORAH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 22, 2019 |
JADU BANSI GOPE Vs. STATE OF JHARKHAND
|
July 29, 2019 |
JADU MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
March 8, 2019 |
JADU NATH RAJWAR Vs. EMPLOYER IN RELATION TO MANAGEMENT OF LODANA COLLIERY OF B C C L
|
February 19, 2019 |
JAFAR ANSARI Vs. STATE OF JHARKHAND
|
August 8, 2019 |
JAGARAN PRAKASHAN LIMITED Vs. UNION OF INDIA
|
December 9, 2019 |
JAGARNATH ORAON Vs. STATE OF JHARKHAND
|
July 16, 2019 |
JAGAT NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
December 16, 2019 |
JAGDISH MAHTO @ DHOKIA MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 25, 2019 |
JAGESHWAR RABIDAS Vs. BHARAT COCKING COAL LTD
|
August 17, 2019 |
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
|
February 13, 2019 |
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
|
February 26, 2019 |
JAGLAL MAHATO Vs. STATE OF JHARKHAND
|
April 5, 2019 |
JAHIRUDDIN ANSARI Vs. AGRICULTURAL MARKET COMMITTEE,
|
August 21, 2019 |
JAHIRUL ISLAM Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
August 13, 2019 |
JAHOOR MIAN Vs. STATE OF JHARKHAND
|
October 21, 2019 |
JAI RAM PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 21, 2019 |
JAIDHAN MURMU Vs. STATE OF JHARKHAND
|
January 10, 2019 |
JAIMANGAL SINGH Vs. STATE OF JHARKHAND
|
February 19, 2019 |
JAINARAYAN MAHTO Vs. NAGESHWAR MAHTO
|
November 19, 2019 |
JALENDRA GANJHU @ JALENDHAR GANJHU Vs. STATE OF JHARKHAND
|
January 22, 2019 |
JALHI ORAIN Vs. UNION OF INDIA
|
February 7, 2019 |
JAMES B TIGGA Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
JAMIAT-UL-QURAISH HAVING ITS OFFICE AT GUDRI QURAISHI MOHALLA Vs. STATE OF JHARKHAND
|
February 19, 2019 |
JAMIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 17, 2019 |
JAMRUDDIN ALIAS JAFAR SON OF ZAHIR KHAN Vs. STATE OF JHARKHAND
|
January 29, 2019 |
JAMSHEDPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. SARALA MAHATANI
|
November 7, 2019 |
JAMSHEDPUR FINE CHEMICALS PRIVATE LIMITED Vs. AUTHORISED OFFICER, CANARA BANK
|
September 16, 2019 |
JAMSHEDPUR WELPACK PLOY INDUSTRIES LTD Vs. JHARKHAND URJA VIKAS NIGAM LTD
|
September 16, 2019 |
JAMUNA SINGH Vs. STATE OF JHARKHAND
|
July 11, 2019 |
JANESHWAR MISTRY Vs. STATE OF JHARKHAND
|
September 27, 2019 |
JANUM SINGH DEOGAM Vs. STATE OF BIHAR
|
April 29, 2019 |
JARIMUN KHATOON Vs. CENTRAL COAL FIELDS LIMITED
|
January 18, 2019 |
JASIM ANSARI Vs. HABIB ANSARI
|
August 26, 2019 |
JATIN JETHWA Vs. STATE OF JHARKHAND
|
June 12, 2019 |
JAWA KACHHAP Vs. STATE OF JHARKHAND
|
January 3, 2019 |
JAWA SINHA Vs. UNION OF INDIA
|
May 17, 2019 |
JAWAHAR LAL SHARMA Vs. PRABHAWATI DEVI
|
January 3, 2019 |
JAY SHANKAR YADAV Vs. BHOLA YADAV
|
November 7, 2019 |
JAYANT KUMAR @ PANKAJ Vs. STATE OF JHARKHAND
|
March 5, 2019 |
JAYANT SABAR Vs. STATE OF JHARKHAND
|
January 28, 2019 |
JENO TANTI Vs. STATE OF JHARKHAND
|
January 16, 2019 |
JHARILAL MAHTO @ JHARI Vs. NATIONAL INVESTIGATING AGENCY
|
April 22, 2019 |
JHARKHAND ACADEMIC COUNCIL Vs. RAJESH KUMAR OHDAR
|
January 9, 2019 |
JHARKHAND BHOODAN KARMCHARI SANGH Vs. STATE OF JHARKHAND
|
September 28, 2019 |
JHARKHAND EDUCATION PROJECT COUNCIL Vs. NATIONAL PRINTER PROPRIETOR APEX PRODUCTS PRIVATE LIMITED
|
April 23, 2019 |
JHARKHAND EDUCATION PROJECT COUNCIL Vs. S. DINESH & COMPANY
|
December 11, 2019 |
JHARKHAND MEDIA PRIVATE LIMITED THROUGH ITS DIRECTOR PREM SHANKAR Vs. SUNIL SINGH
|
April 3, 2019 |
JHARKHAND RAJYA KARA DAINIK KARMI ASSOCIATION Vs. STATE OF JHARKHAND
|
February 4, 2019 |
JHARKHAND SALES AGENCY PVT LTD Vs. STATE OF JHARKHAND
|
February 6, 2019 |
JHARKHAND SAMUDAYIK UTTHAN PARISHAD DUMKA Vs. STATE OF JHARKHAND
|
January 11, 2019 |
JHARKHAND STATE NON-GAZETTED EMPLOYEES FEDERATION Vs. STATE OF JHARKHAND
|
December 19, 2019 |
JHONI SINKU Vs. STATE OF JHARKHAND
|
January 24, 2019 |
JHOTA SINGH Vs. STATE OF JHARKHAND
|
April 11, 2019 |
JHUMAR KUMARI (CONSTABLE) Vs. THE STATE OF JHARKHAND
|
February 26, 2019 |
JHUNIA SAHU Vs. STATE OF JHARKHAND
|
September 5, 2019 |
JILA TIGGA Vs. STATE OF JHARKHAND
|
December 19, 2019 |
JIT LAL RAY Vs. STATE OF JHARKHAND
|
April 26, 2019 |
JITAN GORAIN Vs. STATE OF BIHAR
|
April 3, 2019 |
JITENDRA KUMAR AGARWALA Vs. STATE OF JHARKHAND
|
August 2, 2019 |
JITENDRA KUMAR PANDEY Vs. RAVI KUMAR VISHWAKARMA
|
September 20, 2019 |
JITENDRA MEENA @ JEETENDRA MEENA Vs. UNION OF INDIA THROUGH CBI
|
May 8, 2019 |
JITENDRA ORAON @ JEETENDRA OROWN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
JIVAN BESRA Vs. STATE OF BIHAR
|
June 14, 2019 |
JIWAN RAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE (A C B )
|
January 21, 2019 |
JOGAN BARAIK Vs. STATE OF BIHAR
|
February 26, 2019 |
JOGENDRA SINGH Vs. TINPLATE COMPANY OF INDIA LTD.
|
May 18, 2019 |
JOHN KERKETTA Vs. STATE OF JHARKHAND
|
December 4, 2019 |
JOHN PRAKASH KUJUR Vs. REKHA LAKRA
|
March 12, 2019 |
JOKHU PASWAN Vs. STATE OF JHARKHAND
|
November 19, 2019 |
JONGOL SINGH KUNTIA Vs. STATE OF JHARKHAND
|
January 16, 2019 |
JUGAL KISHORE SHEKHAR Vs. STATE OF JHARKHAND
|
January 4, 2019 |
JUMAN MIAN Vs. STATE OF JHARKHAND
|
August 5, 2019 |
JUMBAL NAYAK, Vs. STATE OF JHARKHAND
|
December 11, 2019 |
JUMMAN MIAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
JYANTI MUNDA Vs. STATE OF JHARKHAND
|
November 6, 2019 |
JYOTSNA PARAMANIK Vs. SANDEEP PARAMANIK
|
February 19, 2019 |
KABIR GROVER Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
January 17, 2019 |
KADIR ANSARI Vs. SABBIR ANSARI
|
November 22, 2019 |
KAILASH MAHTO Vs. SUMRI, W/O- LATE GANGO MAHTO
|
November 5, 2019 |
KAILASH PASWAN Vs. STATE OF JHARKHAND
|
January 9, 2019 |
KAJAL KUMAR GOSWAMI Vs. TARAMANI DEBYA
|
July 30, 2019 |
KALABATI MAHATO Vs. STATE OF JHARKHAND
|
July 25, 2019 |
KALAM UDDIN KHAN Vs. NOORASHA BIBI
|
January 22, 2019 |
KALAWATI BUILDERS Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
|
October 15, 2019 |
KALAWATI DEVI Vs. MANOJ KUMAR UPADHYAY
|
February 5, 2019 |
KALI MANDAL Vs. STATE OF JHARKHAND
|
September 18, 2019 |
KALIKA SINGH @ KALIYA @ KALI KR SINGH Vs. STATE OF JHARKHAND
|
April 4, 2019 |
KALIM ANSARI Vs. STATE OF JHARKHAND
|
October 17, 2019 |
KALIMUDDIN ANSARI @ JABBIR ANSARI Vs. STATE OF JHARKHAND
|
May 3, 2019 |
KALINDRA SINGH @ KALENDRA SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 4, 2019 |
KALU RAM MODI MEMORIAL VANANCHAL Vs. RECOVERY OFFICER
|
February 5, 2019 |
KAMAL AHMAD Vs. STATE OF JHARKHAND
|
September 17, 2019 |
KAMAL DEO NARAYAN SINGH Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
August 29, 2019 |
KAMAL KISHORE SINGH Vs. DUDHNATH TIWARY
|
May 13, 2019 |
KAMAL KRISHNA GHOSE Vs. STATE OF JHARKHAND
|
March 13, 2019 |
KAMAL TOPPO Vs. STATE OF JHARKHAND
|
March 26, 2019 |
KAMALA ORAON Vs. STATE OF JHARKHAND
|
November 27, 2019 |
KAMESHWAR SAHU Vs. THE STATE OF JHARKHAND
|
January 16, 2019 |
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
April 22, 2019 |
KAMLA ORAON WIFE OF RAJENDRA NATH ORAON Vs. STATE OF JHARKHAND
|
February 15, 2019 |
KAMLA SHUKLA Vs. STATE OF JHARKHAND
|
November 26, 2019 |
KAMLESH KUMAR TIWARI Vs. STATE OF JHARKHAND
|
February 18, 2019 |
KAMLI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 3, 2019 |
KAMRUN NESA BIBI Vs. STATE OF JHARKHAND
|
October 12, 2019 |
KANCHAN KUMARI Vs. PRADEEP KUMAR
|
August 9, 2019 |
KANDRA KHARIA, Vs. STATE OF JHARKHAND
|
November 26, 2019 |
KANHAI LAL GHOSH Vs. UNION OF INDIA
|
March 11, 2019 |
KANSAI NEROLAC PAINTS LIMITED Vs. STATE OF JHARKHAND
|
August 5, 2019 |
KANSARI MANDAL Vs. STATE OF JHARKHAND
|
February 6, 2019 |
KANTHI LAL MANDAL Vs. STATE OF JHARKHAND
|
January 9, 2019 |
KAPILDEO NARAYAN AGARWAL Vs. SEBA AGARWAL
|
May 18, 2019 |
KAPTAN PURTY Vs. STATE OF JHARKHAND
|
February 19, 2019 |
KARAM SINGH MUNDA Vs. STATE OF JHARKHAND
|
December 10, 2019 |
KARAN MURMU Vs. STATE OF JHARKHAND
|
March 1, 2019 |
KARMA NAIK Vs. STATE OF BIHAR NOW JHARKHAND
|
February 25, 2019 |
KARTIK KUMAR PRABHAT Vs. STATE OF JHARKHAND
|
May 1, 2019 |
KARTIK MAHATO Vs. STATE OF JHARKHAND
|
November 18, 2019 |
KARU BHUYAN, SON OF BHIMAL BHUYAN Vs. STATE OF JHARKHAND
|
February 14, 2019 |
KARVY STOCK BROKING LIMITED Vs. STATE OF JHARKHAND
|
August 13, 2019 |
KASHI NATH SINGH Vs. STATE OF JHARKHAND
|
November 5, 2019 |
KAULESHWAR RANA Vs. STATE OF JHARKHAND
|
March 13, 2019 |
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
May 16, 2019 |
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
|
August 9, 2019 |
KAVILASH DEVI Vs. BHOLA NATH BAKSHI
|
November 21, 2019 |
KEDAR YADAV Vs. STATE OF JHARKHAND
|
September 16, 2019 |
KERSE KORA Vs. STATE OF JHARKHAND
|
January 17, 2019 |
KEWTA MURMU, SON OF PANCHU MURMU Vs. STATE OF JHARKHAND
|
June 11, 2019 |
KHABIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
March 8, 2019 |
KHADRA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
KHELWA MAHTO Vs. STATE OF BIHAR
|
May 8, 2019 |
KHELWA MAHTO @ KHEMLAL MAHTO Vs. STATE OF BIHAR
|
May 8, 2019 |
KHEPA MURMU Vs. STATE OF JHARKHAND
|
March 7, 2019 |
KHIRA LOHRA Vs. STATE OF JHARKHAND
|
July 10, 2019 |
KHUDIA PAHAN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
KHUDIRAM GORAIN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
KHUDU HANSDA Vs. STATE OF JHARKHAND
|
March 26, 2019 |
KHURSHID ALAM Vs. STATE OF JHARKHAND
|
August 5, 2019 |
KIRAN KUMARI Vs. BHARAT COKING COAL LTD
|
August 6, 2019 |
KIRAN LAL Vs. UNION OF INDIA
|
February 7, 2019 |
KISHAN BALMUCHU Vs. STATE OF JHARKHAND
|
July 19, 2019 |
KISHAN LAL MANJHI Vs. KUSUM PATHAK
|
April 2, 2019 |
KISHOR KUMAR SHUKLA Vs. VANANCHAL GRAMIN BANK
|
August 27, 2019 |
KISHORI LAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH COMMISSIONER
|
April 5, 2019 |
KISHORI PANDEY Vs. STATE OF JHARKHAND
|
November 8, 2019 |
KISHORI PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 14, 2019 |
KOCHE MUNDA Vs. PAULUS SURIN
|
December 17, 2019 |
KODE ORAON Vs. RANCHI MUNICIPAL CORPORATION
|
March 26, 2019 |
KOKA KUMHAR Vs. STATE OF BIHAR
|
March 13, 2019 |
KONGRESS YADAV Vs. STATE OF JHARKHAND
|
November 13, 2019 |
KOYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 11, 2019 |
KRISHNA BARAI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2019 |
KRISHNA CONSTRUCTION. Vs. CANARA BANK
|
October 15, 2019 |
KRISHNA KUMAR Vs. S P, C B I, E O W, RANCHI
|
September 13, 2019 |
KRISHNA KUMAR GUPTA Vs. MD. AARIF
|
May 1, 2019 |
KRISHNA KUMAR JHA Vs. BANK OF INDIA
|
October 22, 2019 |
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2019 |
KRISHNA KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 29, 2019 |
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
August 28, 2019 |
KRISHNA NANDAN PRASAD SINHA Vs. VIKASH KUMAR AGRAWAL
|
October 14, 2019 |
KRISHNA PADA MAHTO Vs. STATE OF JHARKHAND
|
July 5, 2019 |
KRISHNA YADAV Vs. STATE OF JHARKHAND
|
January 9, 2019 |
KRISHNADEO MANDAL Vs. STATE OF JHARKHAND
|
March 1, 2019 |
KRISHNANAND SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 14, 2019 |
KULA NAND THAKUR Vs. STATE OF JHARKHAND
|
August 21, 2019 |
KULDEEP SAO Vs. STATE OF JHARKHAND
|
March 15, 2019 |
KULDIP ORAON Vs. CENTRAL COAL FIELDS LIMITED
|
March 6, 2019 |
KULESHWAR ORAON Vs. THE STATE OF JHARKHAND AND ORS.
|
April 1, 2019 |
KUMAR UTKARSH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
KUMARESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 9, 2019 |
KUMARI CHANDA Vs. STATE OF JHARKHAND
|
October 17, 2019 |
KUNJ BIHARI PRASAD ALIAS KUNJ BIHARI SAO Vs. STATE OF JHARKHAND
|
January 4, 2019 |
KUNJLAL MISTRY Vs. STATE OF JHARKHAND
|
November 13, 2019 |
KUNTI DEVI, WIFE OF LATE NUNCHANDRA TURI Vs. STATE OF JHARKHAND
|
December 19, 2019 |
KUNWAR SINGH SARDAR Vs. STATE OF JHARKHAND
|
February 15, 2019 |
KURUPA BEHRA, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
KUSHAR SAO Vs. STATE OF JHARKHAND
|
August 1, 2019 |
LAKHAN DANGI Vs. STATE OF JHARKHAND
|
April 4, 2019 |
LAKHAN HANSDA Vs. STATE OF JHARKHAND
|
April 2, 2019 |
LAKHAN MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 1, 2019 |
LAKHAN MURMU Vs. STATE OF JHARKHAND
|
January 14, 2019 |
LAKHI DEVI Vs. UNION OF INDIA
|
December 5, 2019 |
LAKHI MAHTO, SON OF HARI MAHTO Vs. STATE OF BIHAR
|
April 30, 2019 |
LAKHI RAM SOREN Vs. STATE OF JHARKHAND
|
March 8, 2019 |
LAKHU Vs. STATE OF JHARKHAND
|
November 27, 2019 |
LAKSHMAN YADAV Vs. STATE OF JHARKHAND
|
October 16, 2019 |
LAL BESRA Vs. STATE OF BIHAR
|
May 8, 2019 |
LAL MOHAN NAG Vs. STATE OF BIHAR
|
August 2, 2019 |
LAL MOHAN SINGH, S/O INDRADEO SINGH Vs. BHARAT COKING COAL LIMITED, JHARKHAND
|
January 31, 2019 |
LAL MUNI DEVI Vs. STATE OF JHARKHAND
|
February 22, 2019 |
LAL NARAYAN SINGH (L N SINGH), SON OF RAM PRABODH SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI), MINISTRY OF ROAD, TRANSPORT AND HIGHWAYS, TOWN AND DISTRICT-RANCHI
|
April 1, 2019 |
LALAN PRASAD Vs. STATE OF JHARKHAND
|
January 4, 2019 |
LALCHAND DADEL Vs. STATE INFORMATION COMMISSION
|
September 11, 2019 |
LALDEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 11, 2019 |
LALIT KUMAR LALA, SON OF LATE SHASHI BHUSHAN LALA Vs. BHARAT COKING COAL LIMITED
|
January 29, 2019 |
LALIT MOHAN BANRA Vs. STATE OF JHARKHAND
|
November 19, 2019 |
LALIT PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2019 |
LALITA DEVI Vs. HARIHAR MISHRA
|
February 6, 2019 |
LALJIT PRASAD SINHA Vs. STATE OF JHARKHAND
|
February 8, 2019 |
LALTU SHIT Vs. STATE OF JHARKHAND
|
November 8, 2019 |
LALU PRASAD Vs. STATE OF JHARKHAND
|
January 10, 2019 |
LATHE ORAON Vs. STATE OF BIHAR
|
February 28, 2019 |
LATTU MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2019 |
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
|
February 8, 2019 |
LAXMI DEVI KHOWALA Vs. PUSHPA DEVI KHOWALA
|
September 25, 2019 |
LAXMI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
LEBU MAHATO Vs. BALA KANT MISHRA
|
February 21, 2019 |
LIFE INSURANCE CORPORATION Vs. K. PRABHAKAR RAO
|
November 14, 2019 |
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
|
November 14, 2019 |
LIKHONI TUDU Vs. UNION OF INDIA
|
May 1, 2019 |
LILAWATI DEVI Vs. STATE OF BIHAR
|
April 29, 2019 |
LINDE INDIA LIMITED Vs. STATE OF JHARKHAND
|
September 3, 2019 |
LUCY JACINTA BARLA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 17, 2019 |
LUDHIANA DHANBAD ROADWAYS Vs. OIL & NATURAL GAS LIMITED
|
December 5, 2019 |
LUISA KHARIAIN Vs. MOSTT. BERONICA KHARIAIN
|
February 27, 2019 |
LUMBEY MURMU ALIAS LAMBU MURMU Vs. STATE OF JHARKHAND
|
March 27, 2019 |
LUSA MAHATO Vs. STATE OF JHARKHAND
|
August 2, 2019 |
M/S BHARGAWA ENTERPRISES Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
April 2, 2019 |
M/S. BHARAT COKING COAL LIMITED Vs. M/S. ANNAPURNA CONSTRUCTION
|
December 9, 2019 |
M/S. BIHAR FOUNDRY & CASTINGS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 28, 2019 |
M/S. MAA TARA STONE WORKS Vs. THE STATE OF JHARKHAND
|
February 25, 2019 |
MAA KALYANESHARI MISTHAN BHANDAR Vs. STATE OF JHARKHAND
|
June 20, 2019 |
MADAN KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 16, 2019 |
MADAN MOHAN JAISWAL Vs. STATE OF JHARKHAND
|
December 18, 2019 |
MADAN PRASAD Vs. STATE OF JHARKHAND
|
June 18, 2019 |
MADAN RAVIDAS Vs. STATE OF JHARKHAND
|
April 12, 2019 |
MADHU GOPE Vs. STATE OF JHARKHAND
|
February 4, 2019 |
MADHUBALA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
MADHUBALA Vs. STATE OF JHARKHAND
|
January 7, 2019 |
MADHUBALA SINHA Vs. CENTRAL COALFIELDS LIMITED
|
September 16, 2019 |
MADHUKANT THAKUR @ MADHUKAR THAKUR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
March 8, 2019 |
MADHURI DEVI Vs. PRADEEP KUMAR SINGH
|
September 17, 2019 |
MADHUSUDAN RAWANI Vs. STATE OF JHARKHAND
|
November 21, 2019 |
MAGADH SPUN PIPES LIMITED Vs. STATE OF JHARKHAND
|
June 11, 2019 |
MAHABIR MAHTO Vs. STATE OF JHARKHAND
|
August 28, 2019 |
MAHADEO DAS Vs. STATE OF JHARKHAND
|
September 13, 2019 |
MAHADEO RAM Vs. ELECTION COMMISSION OF INDIA
|
November 20, 2019 |
MAHADEO THAKUR Vs. FALJIT MAHTO
|
August 21, 2019 |
MAHAVEER PRASAD Vs. STATE OF JHARKHAND
|
August 17, 2019 |
MAHBOOB ALAM Vs. STATE OF JHARKHAND
|
January 16, 2019 |
MAHENDRA KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2019 |
MAHENDRA KUMAR SAW Vs. UNION OF INDIA
|
October 23, 2019 |
MAHENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 14, 2019 |
MAHENDRA MASAT Vs. STATE OF JHARKHAND
|
November 26, 2019 |
MAHENDRA SINGH Vs. SANJAY JAISWAL
|
November 8, 2019 |
MAHENDRA YADAV Vs. UNION OF INDIA
|
February 6, 2019 |
MAHESH KUMAR KHIRWAL Vs. SURENDRA PAL SINGH
|
April 9, 2019 |
MAHESHWAR CHOUDHARY Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
|
September 24, 2019 |
MAHESHWAR MAHATO Vs. STATE OF JHARKHAND
|
June 28, 2019 |
MAHFOOZ ALAM Vs. WALIULLA SON OF LATE WALI ALAM
|
May 10, 2019 |
MAHMOOD ALAM, S/O LATE ROJAN MIAN Vs. STATE OF JHARKHAND
|
February 1, 2019 |
MAINA DEVI W/O LATE RAM RAJ SINGH Vs. MADAN SINGH
|
January 17, 2019 |
MAITA TARKOD @ MAITA TARKOT, SON OF LATE SONIA TARKOT Vs. STATE OF JHARKHAND
|
January 23, 2019 |
MAITREYA RESOURCES PVT. LTD. Vs. STATE OF JHARKHAND
|
July 16, 2019 |
MAJDA KHATOON, WIFE OF LATE MD SHAGIR Vs. RUP CHAND JAIN, SON OF LATE SUGAN CHAND JAIN
|
January 15, 2019 |
MALKHAN CHOUHAN Vs. STATE OF JHARKHAND
|
August 27, 2019 |
MALO DEVI Vs. MEERA DEVI
|
July 25, 2019 |
MALTI DEVI W/O SARJU DUBEY Vs. STATE OF BIHAR NOW JHARKHAND
|
March 1, 2019 |
MAMTA BHUT Vs. STATE OF JHARKHAND
|
November 8, 2019 |
MAN MOHAN PRASAD Vs. STATE OF JHARKHAND
|
November 28, 2019 |
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. UNION OF INDIA
|
January 7, 2019 |
MANAGEMENT OF FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
August 5, 2019 |
MANAGEMENT OF JHARKHAND ELECTRICITY BOARD Vs. STATE OF JHARKHAND AND ORS.
|
May 18, 2019 |
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LAXMINA KUMARI W/O LATE MANOJ SINGH YADAV
|
December 20, 2019 |
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARSWATI DEVI
|
October 25, 2019 |
MANAK DEVI, WIFE OF TULSI SAHU Vs. STATE OF BIHAR
|
March 11, 2019 |
MANDAL KISKU STONE WORKS Vs. STATE OF JHARKHAND
|
February 25, 2019 |
MANGAL BHAGAT Vs. STATE OF JHARKHAND
|
August 6, 2019 |
MANGAL HANSDA Vs. STATE OF BIHAR
|
June 14, 2019 |
MANGAL MURMU Vs. STATE OF JHARKHAND
|
May 16, 2019 |
MANGAL TUDU Vs. THE STATE OF JHARKHAND
|
December 2, 2019 |
MANGRU NAGESIA Vs. STATE OF JHARKHAND
|
January 31, 2019 |
MANI SAI Vs. STATE OF JHARKHAND
|
June 24, 2019 |
MANIK BOURI Vs. STATE OF JHARKHAND
|
December 5, 2019 |
MANIK RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 23, 2019 |
MANIK SINGH Vs. STATE OF JHARKHAND
|
March 11, 2019 |
MANIKA MUNDA Vs. STATE OF JHARKHAND
|
July 26, 2019 |
MANIRATAN KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
|
September 3, 2019 |
MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
MANISH KUMAR @ RAJAN Vs. STATE OF JHARKHAND
|
January 31, 2019 |
MANISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 17, 2019 |
MANISH RANJAN Vs. ALLAHABAD BANK AND ORS.
|
February 26, 2019 |
MANISH WAGHMARE Vs. ANANDI MANDAL
|
April 10, 2019 |
MANJIT Vs. STATE OF JHARKHAND
|
January 4, 2019 |
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED
|
February 13, 2019 |
MANJU DEVI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
MANJU KUMARI Vs. STATE OF JHARKHAND THROUGH ACB
|
February 4, 2019 |
MANKI HEMBRAM Vs. STATE OF JHARKHAND
|
November 25, 2019 |
MANKIRAI BOIPAI Vs. STATE OF JHARKHAND
|
January 22, 2019 |
MANOJ KALINDI Vs. STATE OF JHARKHAND
|
November 11, 2019 |
MANOJ KERAI Vs. STATE OF JHARKHAND
|
April 16, 2019 |
MANOJ KUMAR Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
September 19, 2019 |
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
May 16, 2019 |
MANOJ KUMAR AGARWAL Vs. RANCHI MUNICIPAL CORPORATION
|
February 4, 2019 |
MANOJ KUMAR BHUIYAN Vs. STATE OF JHARKHAND
|
July 19, 2019 |
MANOJ KUMAR DIXIT, Vs. STATE OF JHARKHAND
|
October 18, 2019 |
MANOJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK.
|
April 22, 2019 |
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 3, 2019 |
MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
|
August 8, 2019 |
MANOJ MANJHI, S/O KONGRESS MANJHI Vs. STATE OF JHARKHAND
|
January 7, 2019 |
MANOJ ORAON Vs. STATE OF JHARKHAND
|
October 16, 2019 |
MANOJ PRASAD Vs. STATE OF JHARKHAND
|
August 7, 2019 |
MANOJ RAUT SON OF BUJHAWAN RAUT Vs. STATE OF JHARKHAND
|
January 3, 2019 |
MANORANJAN MANNA Vs. THE STATE OF JHARKHAND
|
January 14, 2019 |
MANORANJAN OJHA Vs. STATE OF JHARKHAND
|
February 15, 2019 |
MANORMA DEVI, WIFE OF RAMA KANT SINGH Vs. SURJI DEVI, WIFE OF LATE RAMESHWAR PRASAD SHARMA
|
February 19, 2019 |
MANSA RAM MANJHI Vs. STATE OF JHARKHAND
|
April 1, 2019 |
MANSA SOREN Vs. STATE OF JHARKHAND
|
July 1, 2019 |
MANTU MODAK Vs. FATIK CHANDRA MODAK
|
January 8, 2019 |
MARIRAM MAJHI Vs. LUDHU MAJHI
|
January 30, 2019 |
MARNI DEVI Vs. CENTRAL BANK OF INDIA
|
September 6, 2019 |
MASKURA KHATUN Vs. STATE OF JHARKHAND
|
October 22, 2019 |
MATHU MAHLI Vs. STATE OF JHARKHAND
|
January 2, 2019 |
MATIN MIAN Vs. STATE OF BIHAR
|
February 26, 2019 |
MATISAR THAKUR S/O CHARKU THAKUR Vs. STATE OF BIHAR
|
April 30, 2019 |
MATLU ALLAM Vs. STATE OF JHARKHAND
|
June 18, 2019 |
MATLUB ALAM Vs. STATE OF JHARKHAND
|
February 22, 2019 |
MAYA PATHAK Vs. STATE OF JHARKHAND
|
June 13, 2019 |
MBNS INSTITUTE OF EDUCATION Vs. UNION OF INDIA
|
April 2, 2019 |
MD ALAMGIR ANSARI Vs. STATE OF JHARKHAND
|
December 20, 2019 |
MD ANSARUL HAQUE Vs. STATE OF JHARKHAND
|
January 11, 2019 |
MD ASIF ZAFAR Vs. STATE OF JHARKHAND
|
September 17, 2019 |
MD ASLAM @ MD ASLAM QURASHI Vs. STATE OF JHARKHAND
|
February 27, 2019 |
MD AZAD Vs. STATE OF JHARKHAND
|
November 21, 2019 |
MD EJAZ ANWAR Vs. STATE OF JHARKHAND
|
August 19, 2019 |
MD FAISAL ZAHID Vs. UNION OF INDIA
|
October 14, 2019 |
MD FAKRUDDIN KHAN Vs. STATE OF JHARKHAND
|
April 11, 2019 |
MD FIROZ KHAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
MD IRFAN SAJIT Vs. STATE OF JHARKHAND
|
January 17, 2019 |
MD ISHAQUE ANSARI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
MD JAVED Vs. STATE OF JHARKHAND
|
March 1, 2019 |
MD LIYAKAT ALI Vs. STATE OF JHARKHAND
|
September 16, 2019 |
MD MAZRUL Vs. STATE OF JHARKHAND
|
October 21, 2019 |
MD PERVEZ ALI SON OF LATE AKBAR ALI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
January 16, 2019 |
MD QUIYAMUDDIN KHAN & COMPANY Vs. STATE OF JHARKHAND
|
November 18, 2019 |
MD RAFIQUE AHMAD Vs. STATE OF JHARKHAND
|
September 23, 2019 |
MD SAKIL AHMAD Vs. STATE OF JHARKHAND
|
March 1, 2019 |
MD SALIM SON OF LATE SHEIKH BADRUDDIN Vs. STATE OF JHARKHAND
|
February 25, 2019 |
MD SARFARAZ Vs. STATE OF JHARKHAND
|
October 17, 2019 |
MD SAYEED @ MD SAYEED Vs. UNION OF INDIA THROUGH CBI
|
April 5, 2019 |
MD SHAMIM Vs. STATE OF JHARKHAND
|
March 15, 2019 |
MD SIDIQUE Vs. STATE OF BIHAR
|
April 25, 2019 |
MD ZIAUDDIN AHMAD Vs. STATE OF JHARKHAND
|
February 22, 2019 |
MD ZISHAN ALI Vs. STATE OF JHARKHAND
|
February 20, 2019 |
MD. ABID HUSSAIN Vs. QUAMAR JAMAL
|
August 1, 2019 |
MD. ABU BAKAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2019 |
MD. AKRAM Vs. STATE OF JHARKHAND
|
July 17, 2019 |
MD. ALAY RASUL MIAN Vs. MD. NAZMUDDIN MIAN
|
September 13, 2019 |
MD. ANWAR MIAN Vs. THE STATE OF JHARKHAND
|
June 28, 2019 |
MD. FIDAUR RAHMAN Vs. STATE OF JHARKHAND
|
December 16, 2019 |
MD. IKRAMUL HAQ Vs. MD. ISRAFIL ANSARI
|
November 29, 2019 |
MD. IRFAN ANSARI Vs. STATE OF JHARKHAND
|
October 11, 2019 |
MD. ISMAIL Vs. SALMA KHATOON
|
July 26, 2019 |
MD. KALAMUDDIN Vs. KANIJA KHATOON, WIFE OF ABDUL TALIB
|
October 15, 2019 |
MD. MUKHTAR AHMAD Vs. MANJUR AHMAD
|
September 11, 2019 |
MD. NEHAL AHMAD Vs. EMPLOYEES PROVIDENT FUND
|
March 27, 2019 |
MD. SAKIL AHMAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 26, 2019 |
MD. SALIM Vs. STATE OF JHARKHAND
|
September 13, 2019 |
MD. SANJOR HUSSAIN Vs. STATE OF JHARKHAND AND ORS.
|
October 24, 2019 |
MD. SARIFUDDIN ANSARI Vs. STATE OF JHARKHAND
|
November 6, 2019 |
MD.SUDDIN Vs. STATE OF JHARKHAND
|
October 21, 2019 |
MEDIA ELEVEN PVT LTD (NEWS 11) Vs. HEAVY ENGINEERING CORPORATION LIMITED
|
April 24, 2019 |
MEENA DEVI Vs. BANARSHI LAL ARORA
|
September 25, 2019 |
MEENA DEVI @ MEENA SINGH W/O LATE ABHAY
KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 1, 2019 |
MEENA SINGH Vs. SAKRI SAMAD
|
March 14, 2019 |
MEERA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 13, 2019 |
MEERA KUMARI Vs. STATE OF JHARKHAND
|
November 20, 2019 |
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
|
November 8, 2019 |
MEGHNATH THAKUR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
MEHRUNISA Vs. STATE OF JHARKHAND
|
June 11, 2019 |
MISTER @ CHOTTU KORWA @ SHIVJI KORWA Vs. STATE OF JHARKHAND
|
December 2, 2019 |
MITHILESH BHANDARI Vs. STATE OF JHARKHAND
|
August 1, 2019 |
MOCHI ROY MUNDA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
MOHAN GHOSH Vs. STATE OF JHARKHAND
|
February 1, 2019 |
MOHAN GORAIN Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 9, 2019 |
MOHAN SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
MOHAN THAKUR Vs. STATE OF JHARKHAND
|
July 11, 2019 |
MOHINDER KAUR Vs. UNION OF INDIA
|
May 15, 2019 |
MONIKA KUMARI Vs. STATE OF JHARKHAND
|
March 5, 2019 |
MOST BINDIA DEVI Vs. SADASHIV PANDA
|
January 8, 2019 |
MOST BISHUN ORAIN Vs. STATE OF JHARKHAND
|
April 4, 2019 |
MOST. MADHURI DEVI Vs. CHHEDU SAHU AND ORS.
|
January 14, 2019 |
MOST. NIRMA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
MRINALINI PANDEY Vs. UNION OF INDIA
|
August 27, 2019 |
MRITYUNJAY KISHORE MITTU Vs. STATE OF JHARKHAND
|
June 11, 2019 |
MUKESH KUMAR @ MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
MUKESH SINHA Vs. STATE OF JHARKHAND
|
June 28, 2019 |
MUKESH YADAV Vs. STATE OF JHARKHAND
|
June 4, 2019 |
MUKHTAR SAFI SON OF LATE NAZIR ALAM Vs. STATE OF JHARKHAND
|
February 4, 2019 |
MUKTU TANTI Vs. STATE OF JHARKHAND
|
January 9, 2019 |
MUKUND KACCHAP Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 13, 2019 |
MUNESHWARI @ MUNESHWARI Vs. SUSHILA DEVI
|
September 11, 2019 |
MUNGA LAGURI Vs. STATE OF JHARKHAND
|
September 12, 2019 |
MUNGESHWAR KAHAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
MUNNA BHAGAT Vs. STATE OF JHARKHAND
|
November 27, 2019 |
MUNNA ORAON Vs. STATE OF JHARKHAND
|
September 19, 2019 |
MUNNA SAW Vs. BHARAT COKING COAL LIMITED
|
January 18, 2019 |
MUNNA YADAV Vs. STATE OF JHARKHAND
|
June 28, 2019 |
MUNNAM SANJAY Vs. STATE OF JHARKHAND
|
January 8, 2019 |
MUNSHIRAM TRADING COMPANY PRIVATE LTD Vs. HARSHIT POWER & ISPAT PRIVATE LIMITED
|
December 9, 2019 |
MURARI SINGH Vs. STATE OF JHARKHAND
|
March 1, 2019 |
MUSAFIR DURBEY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 7, 2019 |
MUSLIM ANSARI Vs. SAKUR MIAN
|
September 27, 2019 |
MUSTAFA KHAN Vs. STATE OF JHARKHAND
|
April 12, 2019 |
NABI DAS KISKU Vs. STATE OF JHARKHAND
|
August 13, 2019 |
NABIK MANDAL Vs. THE STATE OF JHARKHAND
|
April 12, 2019 |
NABO KUMAR MANDAL Vs. STATE OF JHARKHAND
|
November 19, 2019 |
NAFISH AHMAD Vs. STATE OF JHARKHAND
|
July 18, 2019 |
NAGENDRA CHOUHAN Vs. STATE OF JHARKHAND
|
March 29, 2019 |
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
|
August 9, 2019 |
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND
|
October 15, 2019 |
NAGESHWAR PRASAD MAHTO Vs. STATE OF JHARKHAND
|
October 17, 2019 |
NAGESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 13, 2019 |
NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
February 8, 2019 |
NAKUL MAHTO , SON OF LATE RAMPAL MAHTO Vs. STATE OF JHARKHAND
|
February 11, 2019 |
NAKUL SAH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
NAKUL SINGH Vs. STATE OF JHARKHAND
|
November 21, 2019 |
NAKUL YADAV, S/O-JAGDEO YADAV Vs. STATE OF JHARKHAND
|
November 20, 2019 |
NAND KISHORE RAM Vs. RANCHI MUNICIPAL CORPORATION
|
March 6, 2019 |
NAND LAL SHARMA Vs. RAJ KUMAR SHARMA
|
December 5, 2019 |
NANDAN KISHORE TIWARI @ NANDAN TIWARI Vs. GUNJAN TIWARI
|
January 14, 2019 |
NANDAN LOHRA Vs. STATE OF JHARKHAND
|
August 9, 2019 |
NANDI KUI @ NANDI TIRIYA Vs. STATE OF JHARKHAND
|
September 13, 2019 |
NARAYAN GIRI, SON OF LATE BHOLA GIRI Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER
|
May 9, 2019 |
NARAYAN MAHATO Vs. STATE OF JHARKHAND
|
September 18, 2019 |
NARAYAN ORAON Vs. STATE OF JHARKHAND
|
July 25, 2019 |
NARAYAN PRAJAPATI Vs. STATE OF JHARKHAND
|
April 25, 2019 |
NARAYAN SHARMA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
NARAYAN SHARMA SON OF LATE ARJUN SHARMA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
NARENDRA BHIKHAD MISIR Vs. NARAYAN DEO MISIR
|
March 14, 2019 |
NARENDRA KUMAR VORA Vs. GANVAT V PATEL, SON OF LATE DEOJI BHAI PATEL
|
May 1, 2019 |
NARENDRA PRASAD Vs. STATE OF JHARKHAND
|
September 13, 2019 |
NARENDRA TUDU Vs. STATE OF JHARKHAND
|
April 9, 2019 |
NARESH KUMAR KEJRIWAL Vs. DIRECTORATE OF ENFORCEMENT
|
December 6, 2019 |
NARESH SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2019 |
NARGIS ALAM WIFE OF LATE MAHMOOD ALAM Vs. JAMIL AKHTAR
|
November 8, 2019 |
NARYAN MAHATO Vs. STATE OF JHARKHAND
|
November 19, 2019 |
NASARIN KHATOON Vs. STATE OF JHARKHAND
|
April 30, 2019 |
NASEEBAN BIBI WIDOW OF LATE SHAMSHU ANSARI Vs. MAQSOOD ALAM S/O ZAHEERUDDIN
|
January 15, 2019 |
NATIONAL INSURANCE CO. LTD Vs. DEVENDRA NAG
|
March 7, 2019 |
NATIONAL INSURANCE CO. LTD Vs. BHARTI DEVI & ORS
|
November 8, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJINI SAHU WIFE OF LATE LALIN SAHU
|
March 28, 2019 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESH CHANDRA MANDAL
|
May 17, 2019 |
NATIONAL PRINTERS Vs. STATE OF JHARKHAND
|
May 16, 2019 |
NAUSHAD KHAN Vs. STATE OF JHARKHAND
|
October 12, 2019 |
NAV NIRMAN CONSTRUCTION THROUGH ITS PARTNER SUNIL KUMAR SINHA Vs. VINOBA BHAVE UNIVERSITY
|
April 4, 2019 |
NAVEEN BHAGAT Vs. STATE OF JHARKHAND
|
November 18, 2019 |
NAVEEN KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
June 19, 2019 |
NAWAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
April 11, 2019 |
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 18, 2019 |
NAZRUL SHEIKH, Vs. STATE OF JHARKHAND
|
December 17, 2019 |
NEELAM DEVI Vs. STATE OF JHARKHAND
|
May 10, 2019 |
NEM NARAYAN SINGH @ MANBHARAN SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
NEMBAR HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 29, 2019 |
NEPAL MAHTO Vs. STATE OF JHARKHAND
|
September 11, 2019 |
NEW BOMBAY STORES Vs. NARBHERAM LEASING CO (PVT ) LTD
|
April 4, 2019 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARMADA DEVI, W/O LATE GHANSHYAM SAHU
|
December 16, 2019 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHHAYA RANI DEY, WIFE OF RAM KANHAI DEY
|
March 8, 2019 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHIDA KHATOON
|
January 9, 2019 |
NEW SATNAM TRANSPORT COMPANY Vs. MANAGING DIRECTOR
|
September 13, 2019 |
NIBHA DEVI Vs. RAJ KUMAR SAHU
|
April 10, 2019 |
NIKIT MITTAL Vs. STATE OF JHARKHAND
|
September 23, 2019 |
NIKITA PRASAD Vs. STATE OF JHARKHAND
|
January 9, 2019 |
NILAM NUTAN KUNKAL Vs. NAND KISHORE JHA
|
February 15, 2019 |
NIMI CHAMAR Vs. STATE OF JHARKHAND
|
April 15, 2019 |
NIRAJ DUBEY Vs. STATE OF JHARKHAND
|
November 14, 2019 |
NIRAJ KUMAR SHARMA Vs. STATE OF JHARKHAND & ANR
|
January 9, 2019 |
NIRANJAN METALLIC LTD. Vs. STATE OF JHARKHAND
|
December 11, 2019 |
NIRANJAN ROY Vs. STATE OF JHARKHAND
|
November 27, 2019 |
NIRANJAN SAW Vs. STATE OF JHARKHAND
|
January 23, 2019 |
NIRBHAY SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
NIRMA Vs. STATE OF JHARKHAND
|
April 3, 2019 |
NIRMAL RANA Vs. STATE OF JHARKHAND
|
April 23, 2019 |
NIRMALA DEVI Vs. PRASIDH NARAYAN SINGH
|
July 26, 2019 |
NIRMALA DEVI Vs. MUKHTAR ABBAS NAQVI
|
January 15, 2019 |
NIRMALA DEVI @ NIRMALA AGARWAL Vs. STATE OF JHARKHAND
|
May 15, 2019 |
NIRUPAMA SINGH Vs. STATE OF JHARKHAND
|
January 16, 2019 |
NISHIKANT SINGH Vs. STATE OF JHARKHAND
|
November 28, 2019 |
NITYA GOPAL Vs. STATE OF JHARKHAND
|
January 8, 2019 |
NIWARAN PRASAD MAHTO Vs. STATE OF JHARKHAND
|
October 14, 2019 |
NIYEL TIRKEY @ NEIL TIRKEY Vs. STATE OF JHARKHAND
|
September 17, 2019 |
NUNMANI RAJAK Vs. STATE OF JHARKHAND
|
December 9, 2019 |
NUNMANI RAWANI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
NUSHAD AKHTAR Vs. RAJANI PARVEEN
|
July 31, 2019 |
OFFICER ON SPECIAL DUTY-CUM Vs. STATE OF JHARKHAND
|
January 29, 2019 |
OM PRAKASH BHAGAT SON OF KAMLESHWAR BHAGAT Vs. SHYAM KUMAR GUPTA SON OF BIRENDRA PRASAD
|
February 19, 2019 |
OM PRAKASH DUBEY Vs. TATA IRON
|
November 19, 2019 |
OM PRAKASH DUBEY Vs. TATA IRON & STEEL COMPANY LIMITED
|
September 13, 2019 |
OM PRAKASH GARG Vs. JHARKHAND VIJLI VITRAN NIGAM LIMITED
|
August 14, 2019 |
OM PRAKASH SINGH Vs. RAJESH BHARTI
|
September 24, 2019 |
OM PRAKASH SINGH SON OF LATE R P SINGH Vs. STATE OF JHARKHAND
|
February 15, 2019 |
OM PRAKASH SINHA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
OM PRAKASH SINHA Vs. NISHI SINHA
|
February 5, 2019 |
OM PRAKASH YADAV Vs. STATE OF JHARKHAND
|
September 19, 2019 |
OMLAL ORAWN Vs. STATE OF JHARKHAND
|
July 24, 2019 |
ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI DEVI, W/O LATE GOLTU MUNDA
|
December 16, 2019 |
ORIENTAL INSURANCE COMPANY LTD Vs. NEERO MAHTO
|
January 9, 2019 |
P.C. PRIYADARSHI Vs. JHARKHAND STATE
|
August 22, 2019 |
PALTON SOREN Vs. STATE OF JHARKHAND
|
January 3, 2019 |
PALU KISKU Vs. THE STATE OF JHARKHAND
|
April 25, 2019 |
PANCHANAN DUBEY Vs. STATE OF BIHAR
|
April 23, 2019 |
PANDEY SAHU Vs. STATE OF JHARKHAND
|
July 22, 2019 |
PANDU TOPNO Vs. THE STATE OF JHARKHAND
|
July 22, 2019 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
January 31, 2019 |
PANKAJ KUMAR JHA Vs. STATE OF JHARKHAND
|
September 30, 2019 |
PANKAJ KUMAR JHA, S/O VISHWANATH JHA Vs. STATE OF JHARKHAND
|
April 30, 2019 |
PANKAJ KUMAR MANDAL Vs. STATE OF JHARKHAND
|
May 28, 2019 |
PANKAJ KUMAR PANDEY Vs. STATE OF JHARKHAND
|
January 28, 2019 |
PANKAJ KUMAR PANDEY @ PANKAJ PANDEY Vs. STATE OF JHARKHAND
|
October 21, 2019 |
PANKAJ KUMAR,SON OF SHIV KUMAR SAH Vs. STATE OF JHARKHAND
|
January 29, 2019 |
PANKAJ MANDAL, Vs. STATE OF JHARKHAND
|
December 18, 2019 |
PANKAJ SONI @ PANKAJ SINGH, SON OF ASHOK KUMAR SONI Vs. STATE OF JHARKHAND
|
March 14, 2019 |
PANKHRACIUS XALXO Vs. VINCENT XALXO
|
June 26, 2019 |
PANPATI DEVI Vs. RAM BARAT RAM
|
March 7, 2019 |
PANWA DEVI Vs. UNION OF INDIA
|
July 8, 2019 |
PAPPU DAS Vs. STATE OF JHARKHAND
|
August 28, 2019 |
PAPPU KUMAR Vs. STATE OF JHARKHAND
|
April 24, 2019 |
PARAM RATAN JHA Vs. STATE OF BIHAR
|
March 27, 2019 |
PARAS RAM Vs. STATE OF JHARKHAND
|
March 8, 2019 |
PARBAL KINDO @ PRABAL KINDO Vs. STATE OF JHARKHAND
|
January 30, 2019 |
PAREN SAHIS Vs. STATE OF JHARKHAND
|
January 17, 2019 |
PAREYA BARLA Vs. STATE OF JHARKHAND
|
December 17, 2019 |
PARITOSH MAHTO ALIAS PAPPU Vs. STATE OF JHARKHAND
|
March 28, 2019 |
PARMESHWAR MAHATHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 5, 2019 |
PARMESHWAR MURMU Vs. STATE OF JHARKHAND
|
January 23, 2019 |
PARMESHWAR NONIA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
April 11, 2019 |
PARMESHWAR PANDEY Vs. STATE OF JHARKHAND
|
May 8, 2019 |
PARSHURAM MISTRI Vs. KALAWATI DEVI
|
March 1, 2019 |
PARVEZ ALAM Vs. STATE OF JHARKHAND
|
September 13, 2019 |
PARVEZ ALAM @ HAIDER @ TIKRA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
PARWATI DEVI Vs. STATE OF JHARKHAND
|
October 18, 2019 |
PASUPATI NATH GUPTA Vs. STATE OF JHARKHAND
|
December 20, 2019 |
PATEL TIMBER Vs. STATE OF JHARKHAND
|
September 12, 2019 |
PATUN BIBI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
PAUL HANSDA Vs. STATE OF JHARKHAND
|
February 11, 2019 |
PAULUS HANS Vs. STATE OF BIHAR
|
April 10, 2019 |
PAVITRA KUMAR SINGH S/O LATE DASHRATH SINGH Vs. STATE OF JHARKHAND
|
February 11, 2019 |
PAWAN DEHARI Vs. STATE OF JHARKHAND
|
March 12, 2019 |
PAWAN KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
January 29, 2019 |
PAWAN KUMAR AGARWAL, SON OF BANWARI LAL AGARWAL Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS
|
May 1, 2019 |
PAWAN KUMAR YADAV Vs. STATE OF JHARKHAND
|
September 2, 2019 |
PAWANJEET SINGH Vs. STATE OF JHARKHAND
|
May 15, 2019 |
PERVEEN RANA Vs. STATE OF JHARKHAND
|
February 18, 2019 |
PHUL KUMAR JHA Vs. STATE OF JHARKHAND
|
November 18, 2019 |
PHULMANI MAHTO Vs. STATE OF JHARKHAND
|
January 22, 2019 |
PINKI KUMARI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
PITOBAS BEHRA Vs. STATE OF JHARKHAND
|
June 28, 2019 |
PIYARI HAZAM Vs. BIBI NOORSHA KHATOON
|
March 7, 2019 |
POKHAN KUMHAR Vs. DULARCHAND RAM
|
November 20, 2019 |
POLICY SERVING OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SARBATIYA DEVI AND ORS.
|
September 3, 2019 |
POONAM SHRIVASTAVA WIFE OF LATE SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 28, 2019 |
PORAIYAHAT DISTRICT GODDA Vs. STATE OF BIHAR
|
April 24, 2019 |
PRABHA DEVI Vs. EASTERN COAL FIELD LIMITED
|
August 7, 2019 |
PRABHA SINHA Vs. STATE OF JHARKHAND
|
February 28, 2019 |
PRABHAKAR SINGH Vs. THE STATE OF JHARKHAND
|
January 15, 2019 |
PRABHU NATH PRASAD Vs. STATE OF JHARKHAND
|
February 7, 2019 |
PRABIR PRADHAN Vs. STATE OF JHARKHAND
|
December 9, 2019 |
PRABIR PRADHAN Vs. STATE OF JHARKHAND
|
September 4, 2019 |
PRADEEP COKE INDUSTRIES Vs. CENTRAL BUREAU OF INVESTIGATION, CBI, ACB, KARMIK NAGAR
|
December 10, 2019 |
PRADEEP KUMAR GUPTA Vs. STATE OF JHARKHAND
|
September 23, 2019 |
PRADEEP ORAON Vs. STATE OF BIHAR
|
February 25, 2019 |
PRADEEP PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2019 |
PRADEEP YADAV Vs. STATE OF JHARKHAND
|
January 8, 2019 |
PRADHAN ENGINEERING PROJECT & SYSTEM Vs. STATE OF JHARKHAND
|
September 18, 2019 |
PRAFUL KUMAR MANDAL, Vs. STATE OF JHARKHAND
|
December 16, 2019 |
PRAHLAD KUMAR MANDAL Vs. STATE OF JHARKHAND
|
February 13, 2019 |
PRAHLAD MAHTO Vs. STATE OF JHARKHAND
|
December 20, 2019 |
PRAKASH BHUIYAN Vs. STATE OF JHARKHAND
|
July 23, 2019 |
PRAKASH BIHARI LAL Vs. THE STATE OF JHARKHAND
|
April 9, 2019 |
PRAKASH KUMAR Vs. STATE OF JHARKHAND
|
September 6, 2019 |
PRAKASH MUNJAL Vs. STATE OF JHARKHAND
|
September 6, 2019 |
PRAMILA DEVI Vs. MD. SAHABUDDIN
|
March 28, 2019 |
PRAMOD AGARWAL Vs. UNION OF INDIA
|
February 21, 2019 |
PRAMOD KUMAR MANDAL Vs. PARAN MANDAL
|
November 22, 2019 |
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 4, 2019 |
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
PRAMOD NARANG Vs. STATE OF JHARKHAND
|
February 25, 2019 |
PRAMOD RAM Vs. STATE OF JHARKHAND
|
January 28, 2019 |
PRAMODH SHARMA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
PRANAB CHAKRABARTY Vs. STATE OF JHARKHAND
|
April 1, 2019 |
PRASANNA Vs. ARBIND KUMAR
|
October 22, 2019 |
PRASANT KUMAR BHAGAT Vs. PANNALAL BHAGAT
|
February 21, 2019 |
PRASHANT VERMA Vs. STATE OF JHARKHAND
|
August 22, 2019 |
PRASIDH KUMAR VERMA, Vs. ANITA DEVI
|
December 11, 2019 |
PRATIK BANERJEA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
PRATIK BANERJEA @ PRATIK BANARJEA, S/O LATE MANGAL MOY BANERJEA Vs. STATE OF JHARKHAND
|
January 23, 2019 |
PRATIMA DEVI Vs. STATE OF JHARKHAND
|
December 6, 2019 |
PRAVEEN KUMAR Vs. STATE OF JHARKHAND
|
November 25, 2019 |
PRAVEEN KUMAR JAISWAL Vs. UNION OF INDIA THROUGH THE SECRETARY
|
April 11, 2019 |
PRAYAG MAHTO @ KURMI Vs. YADO KURMI
|
August 6, 2019 |
PRAYAG PANDIT Vs. STATE OF JHARKHAND
|
November 5, 2019 |
PREM BAI Vs. SHYAMA DEVI
|
April 22, 2019 |
PREMLATA MISHRA Vs. CENTRAL COALFIELDS LIMITED
|
September 3, 2019 |
PRERNA TRUST Vs. STATE OF JHARKHAND
|
August 28, 2019 |
PRINCIPAL DIRECTOR OF AUDIT Vs. ANU TIRKEY
|
November 28, 2019 |
PRITAM BAITHA Vs. THE STATE OF BIHAR
|
April 16, 2019 |
PRITAM KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
July 3, 2019 |
PRITI BHARTI Vs. STATE OF JHARKHAND
|
June 14, 2019 |
PRIYA BIBI, WIFE OF TABREJ KHAN Vs. STATE OF JHARKHAND
|
February 14, 2019 |
PRIYA RANJAN SAHAY Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
December 4, 2019 |
PRIYA SHAILENDRA Vs. KUMARI ARCHANA
|
March 1, 2019 |
PRIYANKA SEN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
PROJECT OFFICER, KACHHI BALIHARI COLLIERY Vs. REGIONAL LABOUR COMMISSIONER
|
August 7, 2019 |
PROJECT OFFICER, MOONIDIH GOAL WASHERY OF BHARAT COKING COAL LTD. Vs. TUSHAR KANT CHOUDHARY
|
July 25, 2019 |
PROJECT OFFICER, SWANG COLLIERY OF CENTRAL COALFIELDS LTD. Vs. SHEO NATH PRASAD SINGH AND ORS.
|
October 21, 2019 |
PROMILA GHOSH, WIFE OF KRISHNA YADAV Vs. INDIAN OIL CORPORATION LIMITED, THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
May 8, 2019 |
PUBLIC INFORMATION-CUM-SPECIAL OFFICER Vs. CHIEF INFORMATION COMMISSIONER
|
November 14, 2019 |
PUITU MAHTO Vs. STATE OF JHARKHAND
|
February 6, 2019 |
PURAN MANJHI Vs. STATE OF JHARKHAND
|
September 11, 2019 |
PURNIMA SHARMA Vs. TATA IRON & STEEL COMPANY LTD
|
November 19, 2019 |
PUSHPENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 7, 2019 |
QAMRUDDIN ANSARI Vs. SALIL ANSARI
|
January 29, 2019 |
R.C.M. INFRASTRUCTURE LTD., Vs. STATE HIGHWAY AUTHORITY OF JHARKHAND
|
April 11, 2019 |
R.I.T BUILDING SHOPKEEPER ASSOCIATION Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
August 21, 2019 |
RABI BHUSHAN Vs. STATE OF JHARKHAND
|
October 16, 2019 |
RABINDRA NATH MANDAL Vs. STATE OF JHARKHAND
|
August 7, 2019 |
RADHA DEVI Vs. MADAN LAL KUMAR
|
October 21, 2019 |
RADHA GOVIND PUBLIC SCHOOL Vs. JHARKHAND URJA VIKASH NIGAM LTD THROUGH ITS CHAIRMAN
|
February 11, 2019 |
RADHESHYAM PANDEY Vs. STATE OF JHARKHAND
|
March 8, 2019 |
RAFIQ MIAN Vs. STATE OF BIHAR
|
April 4, 2019 |
RAGHUWAR SINGH MUNDA Vs. RADHA MOHAN SINGH MUNDA
|
September 16, 2019 |
RAGHWENDRA MISHRA Vs. STATE OF JHARKHAND
|
April 25, 2019 |
RAJ ARYAN Vs. UNION PUBLIC SERVICE COMMISSIONER
|
February 4, 2019 |
RAJ KUMAR MAHTO Vs. STATE OF JHARKHAND
|
December 20, 2019 |
RAJ KUMAR PASHWAN Vs. STATE OF JHARKHAND
|
September 13, 2019 |
RAJ KUMAR SAHU Vs. STATE OF JHARKHAND
|
January 8, 2019 |
RAJ KUMAR SWARNKAR Vs. STATE OF JHARKHAND
|
March 1, 2019 |
RAJ KUMAR VERMA Vs. THE STATE OF JHARKHAND
|
October 22, 2019 |
RAJA PRATAP SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 16, 2019 |
RAJAN GUPTA Vs. STATE OF JHARKHAND
|
January 28, 2019 |
RAJBALI RAM Vs. UNION OF INDIA
|
February 13, 2019 |
RAJEEV KAUL Vs. MANJU KUMARI
|
April 9, 2019 |
RAJENDRA BEDIYA Vs. STATE OF JHARKHAND
|
October 14, 2019 |
RAJENDRA KUMAR BAGARIA Vs. STATE OF JHARKHAND
|
January 11, 2019 |
RAJENDRA KUMAR JAIN, SON OF UTSAV LAL JAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 11, 2019 |
RAJENDRA PRASAD RAO SON OF LATE MOTILAL RAO Vs. HEAVY ENGINEERING CORPORATION LIMITED, DHURWA, RANCHILABIC
|
January 2, 2019 |
RAJENDRA PRASAD SAH Vs. UMA SHANKAR SAH
|
August 14, 2019 |
RAJENDRA RAM @ RAJENDRA VERMA @ RAJU Vs. UNION OF INDIA THROUGH C B I
|
March 1, 2019 |
RAJENDRA SAHU Vs. STATE OF JHARKHAND
|
November 5, 2019 |
RAJENDRA YADAV Vs. STATE OF JHARKHAND
|
September 4, 2019 |
RAJENDRA YADAV @ RAJENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
January 14, 2019 |
RAJESH CHOUHAN Vs. SUMAN DEVI
|
September 13, 2019 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2019 |
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 17, 2019 |
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 2, 2019 |
RAJESH ORAON Vs. STATE OF JHARKHAND
|
March 13, 2019 |
RAJESH PRASAD SINGH Vs. SURENDRA KUMAR SINGH
|
June 13, 2019 |
RAJESH RANJAN Vs. STATE OF JHARKHAND THROUGH CBI
|
January 15, 2019 |
RAJESH RAWANI Vs. COAL INDIA LTD
|
July 16, 2019 |
RAJESH SRIVASTAVA Vs. STATE OF JHARKHAND.
|
December 6, 2019 |
RAJESHWAR SAO Vs. STATE OF JHARKHAND
|
May 9, 2019 |
RAJINDER KUMAR MOHAL, SON OF DHARM PAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
May 2, 2019 |
RAJINDRA PRASAD @ RAJENDRA PRASAD S/O LATE TULSHI RAM Vs. KALI SONAR S/O LATE NANDO SONAR
|
January 31, 2019 |
RAJIV KUMAR SINGH S/O BIDYANAND SINGH Vs. STATE OF JHARKHAND
|
January 9, 2019 |
RAJIV MANDAL Vs. STATE OF JHARKHAND
|
January 18, 2019 |
RAJIV RANJAN CHOUBEY Vs. GENERAL MANAGER, LODNA AREA, M/S BHARAT COKING COAL LIMITED
|
January 10, 2019 |
RAJKALI DEVI, WIFE OF DASHRATH SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF REVENUE &
LAND REFORMS
|
February 21, 2019 |
RAJKUMAR PRASAD Vs. STATE OF JHARKHAND
|
April 22, 2019 |
RAJLAL MAHTO @ RAJ LAL MAHTO Vs. STATE OF JHARKHAND
|
January 31, 2019 |
RAJNATH TIWARI Vs. URMILA DEVI
|
December 4, 2019 |
RAJSHRI PATI Vs. STATE OF JHARKHAND
|
September 17, 2019 |
RAJU CHOUDHARY Vs. STATE OF JHARKHAND
|
February 14, 2019 |
RAJU PRASAD Vs. THE STATE OF JHARKHAND
|
February 27, 2019 |
RAJU RAJWAR S/O LATE SAHDEO RAJWAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
RAJU SINGH Vs. STATE OF JHARKHAND
|
March 13, 2019 |
RAJU THAKUR Vs. STATE OF JHARKHAND
|
March 7, 2019 |
RAKESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
July 1, 2019 |
RAKESH KUMAR GUPTA, SON OF LATE HARIHAR PRASAD SAW Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU
|
February 15, 2019 |
RAKESH KUMAR PANDIT Vs. STATE OF JHARKHAND
|
April 5, 2019 |
RAKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
|
November 21, 2019 |
RAKESH KUMAR SINHA Vs. JHARKHAND STATE HOUSING BOARD
|
May 15, 2019 |
RAKESH PRASAD SHRIVASTAVA Vs. STEEL AUTHORITY OF INDIA
|
November 29, 2019 |
RAKHAL PRUSTY Vs. STATE OF JHARKHAND
|
June 28, 2019 |
RAM ASHISH SHARMA Vs. MANGLI MAJHI
|
September 20, 2019 |
RAM AVTAR SHARMA Vs. UNION OF INDIA
|
July 19, 2019 |
RAM AYODHYA SINGH Vs. STATE OF JHARKHAND
|
February 28, 2019 |
RAM BALAK VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 24, 2019 |
RAM CHANDRA BELDAR Vs. STATE OF JHARKHAND
|
June 21, 2019 |
RAM CHANDRA MIRDHA Vs. ARBIND
|
April 9, 2019 |
RAM CHANDRA PANDEY Vs. STATE OF JHARKHAND
|
August 13, 2019 |
RAM GOVIND BHAGAT Vs. NASIM AKHTAR
|
September 12, 2019 |
RAM GOVIND INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
|
May 14, 2019 |
RAM KARAN RANJAN Vs. STATE OF JHARKHAND
|
March 8, 2019 |
RAM KISKU Vs. STATE OF BIHAR
|
March 6, 2019 |
RAM KRIPAL Vs. UNION OF INDIA
|
August 14, 2019 |
RAM KUMAR TIWARI Vs. MAYA DEVI
|
April 25, 2019 |
RAM LAKHAN LOHAR Vs. MANTU TURI
|
July 22, 2019 |
RAM LAKHAN PANDEY Vs. STATE OF JHARKHAND
|
June 18, 2019 |
RAM NARESH JHA Vs. STATE OF JHARKHAND
|
May 16, 2019 |
RAM NATH MISHRA SON OF AWADH KISHORE MISHRA Vs. ANITA MISHRA D/O UMAKANT PANDEY
|
January 8, 2019 |
RAM PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 18, 2019 |
RAM PUKAR SAO Vs. CENTRAL COALFIELDS LIMITED
|
August 28, 2019 |
RAM RATAN RAM Vs. UNION OF INDIA
|
August 21, 2019 |
RAM SHARMA Vs. STATE OF BIHAR
|
August 5, 2019 |
RAM SWAROOP NAND TIWARY Vs. STATE OF JHARKHAND
|
December 10, 2019 |
RAMA KANT SAHAY Vs. STATE OF JHARKHAND
|
March 6, 2019 |
RAMANA @ YASALAPU VENKATA RAMANA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
January 14, 2019 |
RAMASHISH YADAV Vs. STATE OF JHARKHAND
|
September 16, 2019 |
RAMAWTAR RAJGARHIA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 18, 2019 |
RAMCHANDRA CHAUDHARY Vs. STATE OF JHARKHAND
|
February 28, 2019 |
RAMCHANDRA JHA, Vs. STATE OF JHARKHAND
|
December 13, 2019 |
RAMCHANDRA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 17, 2019 |
RAMDEO TURI Vs. NANKI DEVI, W/O LATE SUSHIL TURI
|
December 11, 2019 |
RAMESH KUMAR Vs. STATE OF JHARKHAND
|
March 6, 2019 |
RAMESH KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
September 25, 2019 |
RAMESH KUMAR SONI Vs. SEEMA DEVI
|
January 29, 2019 |
RAMESH SHARMA Vs. STATE OF JHARKHAND
|
September 4, 2019 |
RAMESH SINGH Vs. STATE OF JHARKHAND
|
November 8, 2019 |
RAMESHWAR MAHTO Vs. SARJU PRASAD
|
July 29, 2019 |
RAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
February 20, 2019 |
RAMESHWAR SOREN Vs. SUWASHANI MURMU
|
April 26, 2019 |
RAMGARH CANTONMENT BOARD Vs. ANIL KUMAR
|
June 25, 2019 |
RAMGATI PRASAD GUPTA, SON OF TILESHWAR SAHU Vs. STATE OF JHARKHAND
|
January 23, 2019 |
RAMJAGI SINGH Vs. STATE OF JHARKHAND
|
September 19, 2019 |
RAMJAN MIAN Vs. STATE OF JHARKHAND
|
September 18, 2019 |
RAMJEE ORAON Vs. RAMBRIKSHA ORAON
|
November 18, 2019 |
RAMKANDEY MISHRA Vs. STATE OF JHARKHAND
|
August 9, 2019 |
RAMKESHWAR BHAGAT Vs. STATE OF JHARKHAND
|
July 1, 2019 |
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
|
July 19, 2019 |
RAMLAL MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2019 |
RAMSEVAK YADAV Vs. THE STATE OF JHARKHAND
|
December 13, 2019 |
RAMSWARUP RAVIDAS Vs. CENTRAL COALFIELDS LIMITED (C C L )
|
April 23, 2019 |
RAMU MARANDI, SON OF DIBO MARANDI Vs. STATE OF JHARKHAND
|
January 3, 2019 |
RAMU PRADHAN Vs. STATE OF JHARKHAND
|
January 23, 2019 |
RAMYASH SINGH Vs. STATE OF JHARKHAND
|
August 28, 2019 |
RAMZAN ALI Vs. STATE OF JHARKHAND & ORS
|
February 26, 2019 |
RANBIR SINGH Vs. STATE OF JHARKHAND
|
November 7, 2019 |
RANCHI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. MAYA DEVI
|
August 2, 2019 |
RANGA LOHRA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
RANI SATI RICE MILLS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
May 1, 2019 |
RANI SEVA SADAN Vs. STATE OF JHARKHAND
|
January 7, 2019 |
RANJAN KISHORE SHARMA Vs. STATE OF JHARKHAND
|
August 22, 2019 |
RANJAN KUMAR SAHU @ RANJAN KUMAR Vs. NIRMALA SAHU
|
February 28, 2019 |
RANJANA GUPTA, WIFE OF SUSHIL KUMAR GUPTA Vs. VED PRAKASH SHARMA, SON OF NAGAR DUTTA SHARMA
|
May 3, 2019 |
RANJANA JHA Vs. STATE OF JHARKHAND
|
September 11, 2019 |
RANJANA SINGH Vs. STATE OF JHARKHAND
|
September 24, 2019 |
RANJEET DAS Vs. STATE OF JHARKHAND
|
September 27, 2019 |
RANJEET KUMAR SHARMA Vs. STATE OF JHARKHAND
|
November 26, 2019 |
RANJEET ORAON Vs. STATE OF JHARKHAND
|
July 11, 2019 |
RANJEET PRABHAKAR Vs. STATE OF JHARKHAND
|
August 26, 2019 |
RANJIT BIHARI PRASAD Vs. STATE OF JHARKHAND
|
September 25, 2019 |
RANJIT KUMAR SINGH Vs. SURENDRA MAHTO
|
November 19, 2019 |
RANJIT PASWAN Vs. STATE OF JHARKHAND
|
February 13, 2019 |
RANJIT RAWANI Vs. STATE OF JHARKHAND
|
February 26, 2019 |
RANJIT SINGH Vs. STATE OF JHARKHAND
|
March 11, 2019 |
RANJIT SINGH Vs. STATE OF JHARKHAND
|
January 30, 2019 |
RANJIT SINGH @ RANE Vs. SATYABHAMA DEVI
|
May 13, 2019 |
RANJIT SINGH MATHARU Vs. ANNA PURTY
|
November 6, 2019 |
RANJITA KINDO Vs. STATE OF JHARKHAND
|
August 28, 2019 |
RASHTRIYA MAZDOOR UNION Vs. UNION OF INDIA AND ORS.
|
December 2, 2019 |
RATAN MAHTO Vs. STATE OF JHARKHAND
|
May 14, 2019 |
RATANU Vs. STATE OF JHARKHAND
|
October 23, 2019 |
RATIKANT BEHRA Vs. STATE OF JHARKHAND
|
February 19, 2019 |
RAUSHAN KUMAR JHA Vs. UNION OF INDIA THROUGH POSTMASTER
|
January 16, 2019 |
RAVI KANT SAHU Vs. STATE OF JHARKHAND
|
September 24, 2019 |
RAVI NEPALI Vs. STATE OF JHARKHAND
|
November 20, 2019 |
RAVI SHANKAR PRIYADARSHI Vs. UNION OF INDIA
|
December 11, 2019 |
RAVIJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 11, 2019 |
RAVILAL MOHALI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
RAVISHANKAR Vs. STATE OF JHARKHAND
|
June 26, 2019 |
RELIANCE GENERAL INSURANCE Vs. MOSTT. KIRAN DEVI
|
October 25, 2019 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PAIRAN BIBI @ PAUYATAN BIBI
|
January 23, 2019 |
RELIANT INTRA INDUSTRIES LTD Vs. STATE OF JHARKHAND
|
February 18, 2019 |
RENGO KURLI Vs. STATE OF BIHAR
|
January 17, 2019 |
RENU DEVI Vs. STATE OF JHARKHAND
|
January 24, 2019 |
RENU DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 2, 2019 |
RENU KUMARI SINGH Vs. STATE OF JHARKHAND
|
November 14, 2019 |
RESHMI KHATOON Vs. STATE OF JHARKHAND
|
July 1, 2019 |
REWATI RAMAN VATSALAN Vs. STATE OF JHARKHAND
|
November 13, 2019 |
RIMISH @ RAMESH KANDULNA Vs. STATE OF JHARKHAND
|
February 4, 2019 |
RINKI DEVI Vs. THE STATE OF JHARKHAND
|
August 22, 2019 |
RINKU PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 21, 2019 |
RINKU SAH Vs. STATE OF JHARKHAND
|
November 21, 2019 |
RINKU SINGH Vs. STATE OF JHARKHAND
|
August 7, 2019 |
RITA JHA WIFE OF S K JHA Vs. STATE OF JHARKHAND
|
February 11, 2019 |
RITESH KUMAR Vs. STATE OF JHARKHAND
|
November 19, 2019 |
RIYAJUDDIN HASIM SON OF LATE KAMRUDDIN Vs. STATE OF JHARKHAND
|
January 16, 2019 |
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
|
September 13, 2019 |
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
|
December 11, 2019 |
ROHAN THAKUR Vs. STATE OF JHARKHAND
|
May 18, 2019 |
ROHIDAS MAHATO @ RUHIDAS Vs. STATE OF JHARKHAND
|
December 13, 2019 |
ROHINI DEBI Vs. BHARAT COKING COAL LTD
|
September 17, 2019 |
ROHIT GOSWAMI Vs. STATE OF JHARKHAND
|
July 31, 2019 |
ROHIT SHEKHAR Vs. STATE OF JHARKHAND
|
April 2, 2019 |
ROYAL INFRA & LOGS Vs. STATE OF JHARKHAND
|
November 5, 2019 |
ROYAL INFRA AND LOGS, DHANBAD Vs. STATE OF JHARKHAND
|
April 11, 2019 |
RUDRA ENTERPRISES Vs. CASTROL INDIA LIMITED
|
February 26, 2019 |
RUPA DEVI Vs. STATE OF JHARKHAND
|
August 28, 2019 |
RUPA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
July 24, 2019 |
S.K. KHALIQUZZAMAN Vs. ZEENAT KAUSER
|
July 22, 2019 |
SABITA DEVI Vs. UNION OF INDIA
|
March 13, 2019 |
SACHIDANAND BUDHIA, Vs. ALLAHABAD BANK, A BANKING COMPANY HAVING ITS REGISTERED OFFICE
|
October 17, 2019 |
SACHIDANAND PRADHAN & ORS Vs. STATE OF JHARKHAND & ANR
|
January 9, 2019 |
SACHIN KUMAR Vs. STATE OF JHARKHAND
|
September 16, 2019 |
SACHINDRA NATH BHATTACHARYA Vs. STATE OF JHARKHAND
|
February 18, 2019 |
SADANAND PRASAD BARNWAL Vs. STATE OF JHARKHAND
|
May 14, 2019 |
SADHU MAHTO Vs. STATE OF JHARKHND
|
November 21, 2019 |
SAFAUL RAHMAN Vs. MOHAMMAD KHALIL
|
July 17, 2019 |
SAFIQUE ALAM @ SAFIQUE ALAM Vs. STATE OF JHARKHAND
|
December 13, 2019 |
SAGAR TIRKEY Vs. STATE OF JHARKHAND
|
August 1, 2019 |
SAGARIKA DAS Vs. UNION OF INDIA
|
June 21, 2019 |
SAHDEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 3, 2019 |
SAHEB JAMUDA Vs. STATE OF JHARKHAND
|
November 6, 2019 |
SAHIDA KHATOON Vs. STATE OF JHARKHAND
|
July 29, 2019 |
SAHJAD ANSARI Vs. STATE OF JHARKHAND
|
November 18, 2019 |
SAILENDRA KUMAR MANDAL Vs. STATE OF JHARKHAND
|
January 2, 2019 |
SAIRUN NISHA Vs. STATE OF JHARKHAND
|
February 27, 2019 |
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND
|
October 25, 2019 |
SAJAL CHAKROVORTY @ SAJAL CHAKRAVERTY Vs. STATE OF JHARKHAND
|
February 8, 2019 |
SAKUR ANSARI SON OF LATE GANPAT ANSARI Vs. STATE OF JHARKHAND
|
February 1, 2019 |
SALIL MANDAL Vs. STATE OF JHARKHAND
|
December 4, 2019 |
SALIM RAZA Vs. MOHAN MISTRY SON OF KHUNI MISTRY
|
July 23, 2019 |
SAM HEMBRAM, Vs. PAKKU MARANDI,
|
November 8, 2019 |
SAMIRAN KHATOON Vs. STATE OF JHARKHAND
|
November 29, 2019 |
SAMIRAN KHATOON Vs. STATE OF JHARKHAND
|
November 26, 2019 |
SAMSUDDIN ANSARI SON OF SOBRATI ANSARI Vs. STATE OF JHARKHAND
|
March 1, 2019 |
SANAT MANDAL Vs. STATE OF JHARKHAND
|
April 11, 2019 |
SANATAN MAHATO ALIAS PRADHAN Vs. STATE OF JHARKHAND & ANR
|
January 16, 2019 |
SANATAN MURMU @ SONATAN MURMU Vs. STATE OF JHARKHAND
|
July 1, 2019 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
May 14, 2019 |
SANDEEP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
April 4, 2019 |
SANDEEP PASI Vs. STATE OF JHARKHAND
|
February 4, 2019 |
SANDHYA RANI MANDAL, W/O ASHISH MANDAL Vs. STATE OF JHARKHAND
|
January 29, 2019 |
SANGEETA DEVI Vs. STATE OF JHARKHAND
|
November 21, 2019 |
SANICCHAR ORAON Vs. STATE OF JHARKHAND
|
November 5, 2019 |
SANIKA LOHRA SON OF BAHURA LOHRA RESIDENT OF VILLAGE BARAGAIN UNDER POLICE STATION-LAPUNG, DISTRICT-RANCHI Vs. STATE OF BIHAR
|
May 9, 2019 |
SANJAY GORAI Vs. SANJAY GORAI
|
October 14, 2019 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
July 17, 2019 |
SANJAY KUMAR Vs. CENRAL BUREAU OF INVESTIGATION
|
September 23, 2019 |
SANJAY KUMAR Vs. NANHAKU PRASAD YADAV
|
February 28, 2019 |
SANJAY KUMAR BHARATI Vs. STATE OF JHARKHAND
|
April 4, 2019 |
SANJAY KUMAR MUKHERJEE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 29, 2019 |
SANJAY KUMAR PANDEY, SON OF SITARAM PANDEY Vs. ELECTION COMMISSION OF INDIA
|
May 3, 2019 |
SANJAY KUMAR SAVITA Vs. STATE OF JHARKHAND
|
August 8, 2019 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 27, 2019 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 19, 2019 |
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 16, 2019 |
SANJAY MANJHI Vs. STATE OF JHARKHAND
|
February 18, 2019 |
SANJAY NISHAD Vs. UNION OF INDIA
|
July 16, 2019 |
SANJAY PAUL Vs. RAKESH CHANDRA DAS
|
August 13, 2019 |
SANJAY PRASAD Vs. STATE OF JHARKHAND
|
April 24, 2019 |
SANJAY SAMAD Vs. STATE OF JHARKHAND
|
February 13, 2019 |
SANJAY SINGH @ SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
April 10, 2019 |
SANJAY SONAR Vs. KABITA DEVI
|
July 3, 2019 |
SANJAY THAKUR Vs. MUKESH SHARMA
|
April 9, 2019 |
SANJAY TIGGA, SON OF LATE JAKARIYAS TIGGA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
SANJAY TIWARY Vs. YUGAL KISHORE PRASAD
|
April 3, 2019 |
SANJEET SINGH Vs. CHEDILAL TULSIYAN
|
September 19, 2019 |
SANJEEV KUMAR @ ASHOK SAHAY Vs. STATE OF JHARKHAND
|
January 16, 2019 |
SANJHALI TUDU Vs. STATE OF JHARKHAND
|
January 7, 2019 |
SANJU TURI Vs. STATE OF JHARKHAND
|
November 7, 2019 |
SANNI KUMAR Vs. STATE OF JHARKHAND
|
June 4, 2019 |
SANTOSH BHANDARI Vs. STATE OF JHARKHAND
|
September 11, 2019 |
SANTOSH ISPAT, A PROPRIETORSHIP FIRM, THROUGH ITS PROPRIETOR, S K PANDEY Vs. STATE OF JHARKHAND
|
April 25, 2019 |
SANTOSH KUMAR GUPTA Vs. CHAIRMAN, JHARKHAND PUBLIC SERVICE COMMISSION
|
November 29, 2019 |
SANTOSH KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2019 |
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 16, 2019 |
SANTOSH KUMAR TULSYAN Vs. SHIPRA DEVI
|
August 16, 2019 |
SANTOSH KUMAR VERMA Vs. STATE OF JHARKHAND
|
November 25, 2019 |
SANTOSH KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
January 16, 2019 |
SANTOSH KUMAR YADAV Vs. STATE OF JHARKHAND
|
September 20, 2019 |
SANTOSH RAI Vs. STATE OF JHARKHAND
|
September 17, 2019 |
SANTOSH SINGH @ SANTOSH KR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2019 |
SANTOSH YADAV Vs. BALDEO SAO
|
December 16, 2019 |
SAPNA KUMARI Vs. STATE OF JHARKHAND
|
November 5, 2019 |
SARDA MAHILA MANDAL Vs. STATE OF JHARKHAND
|
November 13, 2019 |
SARFARAJ ANSARI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
SARITA DEVI Vs. UNION OF INDIA
|
May 10, 2019 |
SARITA DEVI Vs. STATE OF JHARKHAND
|
August 17, 2019 |
SAROJ JERATH Vs. PRAKRITI SINGH
|
July 19, 2019 |
SAROJ KUMAR DAS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 7, 2019 |
SAROJINI KISKU Vs. STATE OF JHARKHAND
|
February 28, 2019 |
SAROJINI KUMARI Vs. STATE OF JHARKHAND
|
August 6, 2019 |
SARYU PASWAN Vs. STATE OF JHARKHAND
|
June 13, 2019 |
SASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
June 13, 2019 |
SASHI RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
January 9, 2019 |
SATISH CHANDRA BIRULY Vs. STATE OF JHARKHAND
|
August 6, 2019 |
SATISH GIRI Vs. STATE OF JHARKHAND
|
August 26, 2019 |
SATISH KAPARI Vs. STATE JHARKHAND
|
November 18, 2019 |
SATISH KUMAR, SON OF JAGDISH PRASAD SWARANKAR Vs. STATE OF JHARKHAND
|
January 7, 2019 |
SATISH MIDHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 26, 2019 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 25, 2019 |
SATTO MIRDHA Vs. STATE OF JHARKHAND
|
November 28, 2019 |
SATYA PRAKASH Vs. STATE OF JHARKHAND
|
July 10, 2019 |
SATYA PRAKASH SHARMA & ORS Vs. STATE OF JHARKHAND
|
January 10, 2019 |
SATYA PRAKASH SUDHANSHU Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2019 |
SATYADEO PRASAD Vs. STATE OF JHARKHAND
|
August 6, 2019 |
SATYADEO PRASAD AGARWAL @
SATYADEO PRASAD AGGRAWAL Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
|
February 4, 2019 |
SATYAJEET SINHA Vs. STATE OF JHARKHAND
|
July 17, 2019 |
SATYANATH BERA @ CHITA PANDU Vs. STATE OF JHARKHAND
|
September 18, 2019 |
SATYENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 4, 2019 |
SAVITRI KUMARI Vs. THE STATE OF JHARDKHAND
|
June 21, 2019 |
SAWANA NAGESIA AND ORS. Vs. THE STATE OF JHARKHAND
|
September 17, 2019 |
SAWNA MUNDA Vs. LAGNU MUNDA
|
January 22, 2019 |
SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE Vs. TUPLAL MAHATO
|
March 13, 2019 |
SEIKH MAZID Vs. STATE OF JHARKHAND
|
November 6, 2019 |
SERAL MANDI Vs. STATE OF JHARKHAND
|
January 8, 2019 |
SGPL TCPL BP(JV) (A JOINT VENTURE ENTITY) Vs. BHARAT COKING COAL LIMITED
|
January 21, 2019 |
SHABD SHARAN BURNWAL Vs. STATE OF JHARKHAND
|
September 13, 2019 |
SHAH BROTHERS Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
|
January 15, 2019 |
SHAH BROTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY
|
February 15, 2019 |
SHAH BROTHERS Vs. UNION OF INDIA
|
February 18, 2019 |
SHAH HITECH AUTO ALCAST COMPANY (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
|
December 2, 2019 |
SHAHANK KUMAR SINHA Vs. OFFICE OF HONBLE LOKAYUKTA
|
April 22, 2019 |
SHAHID KHAN Vs. STATE OF JHARKHAND
|
March 26, 2019 |
SHAHNAWAZ NAYYER @ SEHNAWAZ NAIYAR ANSARI Vs. STATE OF JHARKHAND
|
February 28, 2019 |
SHAIL PRAVA KUJUR Vs. STATE OF JHARKHAND
|
June 26, 2019 |
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 20, 2019 |
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 19, 2019 |
SHAKHIYA DEVI Vs. STATE OF JHARKHAND
|
July 31, 2019 |
SHAKILA BANO Vs. STATE OF JHARKHAND
|
February 13, 2019 |
SHAKILUZZAMAN KHAN Vs. STATE OF JHARKHAND
|
August 13, 2019 |
SHAKTIPAD GORAI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
May 9, 2019 |
SHAKUNTALA DEVI Vs. SURESH KUMAR PRASAD SAH
|
April 23, 2019 |
SHAKUR ANSARI @ SHAKUR MIAN & ORS Vs. STATE OF JHARKHAND & ANR
|
February 15, 2019 |
SHALIMAR IRON AND STEEL PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
December 10, 2019 |
SHAMBHU PRADHAN Vs. STATE OF JHARKHAND
|
September 6, 2019 |
SHAMBHU SARDAR Vs. STATE OF JHARKHAND
|
August 8, 2019 |
SHANDAR ALIAS GUDDU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 26, 2019 |
SHANKAR MURMU Vs. R.2A. MILONI SOREN
|
October 23, 2019 |
SHANKAR PRASAD MEHTA AND ORS. Vs. JAGDISH MAHTO AND ORS.
|
January 3, 2019 |
SHANKAR RAM JAISWARA Vs. SITA DEVI JAISWAR AND ORS.
|
March 26, 2019 |
SHANKAR SAO, Vs. STATE OF JHARKHAND
|
November 13, 2019 |
SHANTI CEMENT (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
January 7, 2019 |
SHANTI DEVI Vs. STATE OF JHARKHAND
|
December 13, 2019 |
SHANTI DEVI, WIFE OF UPENDAR BHUIYAN Vs. STATE OF JHARKHAND
|
February 19, 2019 |
SHANTI KUMARI Vs. BHARAT
COOKING COAL LIMITED
|
September 20, 2019 |
SHARWAN KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 20, 2019 |
SHASHI BHUSAN PRASAD Vs. ANIL KUMAR SAHAY
|
November 8, 2019 |
SHASHI BHUSHAN Vs. STATE OF JHARKHAND
|
June 14, 2019 |
SHASHI BHUSHAN DUBEY Vs. STATE OF JHARKHAND
|
October 15, 2019 |
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
January 15, 2019 |
SHASHI BHUSHAN PRASAD SINGH Vs. UNION OF INDIA
|
August 28, 2019 |
SHASHI BHUSHAN SHARMA, SON OF LATE MAHESH SHARMA Vs. BHARAT COKING COAL LIMITED
|
February 11, 2019 |
SHASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
November 18, 2019 |
SHASHI KANT SINGH Vs. STATE OF JHARKHAND
|
June 17, 2019 |
SHASHI KUMAR Vs. STATE OF JHARKHAND
|
November 28, 2019 |
SHASHI SHEKHAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 26, 2019 |
SHATRUDHAN MANDAL Vs. STATE OF JHARKHAND
|
October 22, 2019 |
SHAYAMAL KUMAR AIKAT Vs. JITENDRA KUMAR SINGH
|
May 10, 2019 |
SHEIKH AKBAR Vs. CHAIRMAN, COAL INDIA LTD
|
February 27, 2019 |
SHEKHAR KUMAR SAHU Vs. STATE OF JHARKHAND
|
May 10, 2019 |
SHEO CHANDRA CHOUDHARY, SON OF LATE KAMAL CHOUDHARY Vs. STATE OF JHARKHAND
|
February 5, 2019 |
SHEO NANDAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 17, 2019 |
SHEOCHAND PRAJAPATI Vs. STATE OF JHARKHAND
|
July 11, 2019 |
SHILPI PRASAD Vs. TATA STEEL LIMITED
|
September 25, 2019 |
SHISHIR KUMAR GUPTA Vs. ASHOK PRASAD
|
June 26, 2019 |
SHITAL SOY Vs. STATE OF JHARKHAND
|
November 25, 2019 |
SHIV KUMAR PATWARI Vs. UNION OF INDIA
|
March 29, 2019 |
SHIV NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
September 5, 2019 |
SHIV NATH SAO Vs. DASRATH RAM
|
September 23, 2019 |
SHIV SHANKAR CHOUDHARY @ SHEO SHANKER CHOUDHARY Vs. STATE OF JHARKHAND THROUGH C B I
|
April 2, 2019 |
SHIV SHANKAR KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2019 |
SHIV SHANKAR SAHU Vs. STATE OF JHARKHAND
|
September 16, 2019 |
SHIV SHANKAR SINGH MUNDA Vs. STATE OF JHARKHAND
|
July 15, 2019 |
SHIVA TRADING COMPANY Vs. CANARA BANK
|
March 12, 2019 |
SHIVAJEE SHARMA Vs. STATE OF JHARKHAND
|
August 29, 2019 |
SHIVANI DEVI Vs. STATE OF JHARKHAND
|
August 2, 2019 |
SHIVLAL INFRATECH PVT LIMITED Vs. STATE OF JHARKHAND
|
November 18, 2019 |
SHRAVAN KUMAR GUPTA Vs. USHA DEVI
|
August 2, 2019 |
SHREE GOPAL GOVIND SPONGE PRIVATE LIMITED Vs. COAL INDIA LIMITED
|
September 11, 2019 |
SHREE KRISHNA MURARI CHOUDHARY Vs. STATE OF JHARKHAND
|
May 10, 2019 |
SHREE RAJ DURGA ISPAT INDUSTRIES PRIVATE LIMITED Vs. BANK OF BARODA
|
September 25, 2019 |
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
October 15, 2019 |
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 12, 2019 |
SHYAM KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
February 21, 2019 |
SHYAM NARAYAN SINGH Vs. STATE OF JHARKHAND
|
August 28, 2019 |
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
|
November 26, 2019 |
SHYAM SUNDAR SHAH Vs. STATE OF JHARKHAND
|
November 25, 2019 |
SHYAM SUNDER NATH ROY Vs. STATE OF JHARKHAND
|
September 13, 2019 |
SHYAM SUNDER SAW Vs. MANOJ YADAV
|
February 4, 2019 |
SHYAMA PADA MANDAL Vs. STATE OF JHARKHAND
|
December 19, 2019 |
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA
|
September 13, 2019 |
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA THROUGH DIRECTORATE OF ENFORCEMENT
|
September 13, 2019 |
SHYAMAPADA KUMBHKAR Vs. PARMESHWAR KUMBHKAR
|
August 22, 2019 |
SIBRAN CHIK Vs. STATE OF JHARKHAND
|
April 24, 2019 |
SIDDHI NATH RAJAN Vs. HEAVY ENGINEERING CORPORATION LTD
|
February 27, 2019 |
SIDDIQUE ANSARI Vs. STATE OF JHARKHAND
|
July 25, 2019 |
SIKANDAR ANSARI Vs. STATE OF JHARKHAND
|
September 13, 2019 |
SILICA BOTTLING & BLENDERS ENTERPRISES, RANCHI Vs. STATE OF JHARKHAND
|
December 16, 2019 |
SIMPLEX INFRASTRUCTURE LTD. Vs. STATE OF JHARKHAND
|
November 22, 2019 |
SIMPLEX INFRASTRUCTURES LIMITED Vs. STATE OF JHARKHAND
|
August 20, 2019 |
SINGHBHUM Vs. STATE OF BIHAR
|
January 18, 2019 |
SINGHBHUM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF JHARKHAND
|
September 18, 2019 |
SINGO MURMU Vs. STATE OF JHARKHAND
|
August 1, 2019 |
SIRJAL BASKEY Vs. STATE OF JHARKHAND
|
January 16, 2019 |
SITA DEBI KHIRWAL Vs. MANDANLAL AGARWAL
|
February 18, 2019 |
SITA GWALA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 3, 2019 |
SITA RAM MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2019 |
SITA RAM MANDAL Vs. STATE OF JHARKHAND
|
August 6, 2019 |
SK RAJAK @ REJAK SEIKH SON OF LATE SK KAMRUDDIN Vs. STATE OF JHARKHAND
|
May 15, 2019 |
SMALL SCALE BEE-HIVE HARD COKE PRODUCERS’ ASSOCIATION Vs. UNION OF INDIA
|
August 13, 2019 |
SMT. MEERA GUPTA Vs. THE STATE OF JHARKHAND
|
February 13, 2019 |
SNEHANSHU VATS Vs. STATE OF JHARKHAND
|
September 11, 2019 |
SOBHANTI DEVI Vs. STATE OF JHARKHAND
|
January 17, 2019 |
SOBRATI MIAN Vs. STATE OF BIHAR
|
March 12, 2019 |
SOBRATI MIYAN, SON OF LATE SAMSUDDIN MIYAN Vs. STATE OF JHARKHAND
|
February 20, 2019 |
SOHAN BASKI Vs. STATE OF JHARKHAND
|
January 3, 2019 |
SOHAN KUMAR MAHTO Vs. UNION OF INDIA
|
September 18, 2019 |
SOKHINA BIBI, WIFE OF JAMIRUL SHEIKH Vs. STATE OF JHARKHAND
|
January 24, 2019 |
SOLAR INDUSTRIES Vs. STATE OF JHARKHAND
|
May 2, 2019 |
SOMATH HALDAR Vs. STATE OF JHARKHAND
|
June 13, 2019 |
SOME BESRA Vs. STATE OF JHARKHAND
|
October 24, 2019 |
SOMEN KUMAR DAWN Vs. STATE OF JHARKHAND
|
September 11, 2019 |
SOMESHWAR YADAV Vs. SUNITA SOMESHWAR YADAV
|
April 12, 2019 |
SOMRAI HEMBRAM Vs. STATE OF JHARKHAND
|
February 20, 2019 |
SONA RAM MAHTO Vs. STATE OF JHARKHAND
|
January 3, 2019 |
SONI GUNJAN TIRKEY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 11, 2019 |
SONI KUMARI Vs. SHAILENDRA PRASAD MEHTA & ANR.
|
September 18, 2019 |
SONU BEHERA Vs. STATE OF JHARKHAND
|
February 6, 2019 |
SONU KUMAR Vs. STATE OF JHARKHAND
|
February 13, 2019 |
SOPHIA PERWEEN Vs. STATE OF JHARKHAND
|
January 17, 2019 |
SOURAV JAISWAL Vs. STATE OF JHARKHAND
|
February 13, 2019 |
SRI NARAYAN MURTI Vs. TINPLATE COMPANY OF INDIA LTD.
|
May 18, 2019 |
SRI RAM ANGARIA Vs. STATE OF JHARKHAND
|
October 14, 2019 |
SRI RAM GOVIND BHAGAT Vs. NASIM AKHTAR
|
September 12, 2019 |
ST. MARYS CHURCH Vs. STATE OF JHARKHAND
|
September 27, 2019 |
STAN SWAMY Vs. STATE OF JHARKHAND
|
December 6, 2019 |
STATE BOARD OF TECHNICAL EDUCATION Vs. MARVERICK CONSULTANCY PVT LIMITED
|
September 16, 2019 |
STATE OF JHARKAND Vs. SHIV KUMAR SINGH.
|
February 25, 2019 |
STATE OF JHARKHAND Vs. SHAHI CONSTRUCTION
|
January 18, 2019 |
STATE OF JHARKHAND Vs. GOPAL PRASAD
|
October 15, 2019 |
STATE OF JHARKHAND Vs. MATHURA YADAV
|
March 29, 2019 |
STATE OF JHARKHAND Vs. SURESH CHOUDHARY
|
September 18, 2019 |
STATE OF JHARKHAND Vs. RAMCHANDRA PASWAN
|
February 28, 2019 |
STATE OF JHARKHAND Vs. BIPIN BIHARI MISHRA
|
February 27, 2019 |
STATE OF JHARKHAND Vs. PRAMOD KUMAR
|
September 24, 2019 |
STATE OF JHARKHAND Vs. NAWAL KISHORE
|
November 14, 2019 |
STATE OF JHARKHAND Vs. RAMDULAR DEHRI
|
January 29, 2019 |
STATE OF JHARKHAND Vs. KAMESHWAR PRASAD
|
September 18, 2019 |
STATE OF JHARKHAND Vs. MD SIKANDER ALI
|
September 18, 2019 |
STATE OF JHARKHAND Vs. HARI KUJUR
|
July 18, 2019 |
STATE OF JHARKHAND Vs. KUNAL PANDEY
|
January 8, 2019 |
STATE OF JHARKHAND Vs. DEEPA THAPA
|
November 21, 2019 |
STATE OF JHARKHAND Vs. BAHABITI MARANDI
|
November 11, 2019 |
STATE OF JHARKHAND Vs. UNION OF INDIA
|
November 21, 2019 |
STATE OF JHARKHAND Vs. VED PRAKASH BHAGA
|
November 14, 2019 |
STATE OF JHARKHAND Vs. NASIRUDDIN ANSARI
|
November 5, 2019 |
STATE OF JHARKHAND Vs. SHYAMKANT MISHRA
|
November 18, 2019 |
STATE OF JHARKHAND Vs. ATO SINGH
|
November 20, 2019 |
STATE OF JHARKHAND Vs. NARYAN DAS
|
February 4, 2019 |
STATE OF JHARKHAND Vs. JHARKHAND MEDICAL AND PUBLIC HEALTH EMPLOYEES ASSOCIATION
|
July 3, 2019 |
STATE OF JHARKHAND Vs. DAISY KONGARI
|
July 3, 2019 |
STATE OF JHARKHAND Vs. CHANDAN KUMAR PANDIT
|
June 12, 2019 |
STATE OF JHARKHAND Vs. JODHI YADAV SON OF LAXMAN YADAV
|
December 18, 2019 |
STATE OF JHARKHAND Vs. ARUN KUMAR
|
December 18, 2019 |
STATE OF JHARKHAND Vs. REKHA AGARWAL, WIFE OF LATE VINOD KUMAR AGARWA
|
December 11, 2019 |
STATE OF JHARKHAND Vs. RANJEET DAS
|
December 10, 2019 |
STATE OF JHARKHAND Vs. BALRAM RAI
|
November 5, 2019 |
STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVERNMENT OF JHARKHAND, RANCHI Vs. PRAMILA DEVI, WIDOW OF LATE MEWA LAL JAISWAL
|
April 30, 2019 |
STATE OF JHARKHAND, Vs. KRISHNA MAHTO
|
September 4, 2019 |
STATE OF JHARKHAND, Vs. KRISHNA KUMAR MAHTO
|
February 13, 2019 |
STATE PROJECT DIRECTOR Vs. RAJ ENTERPRISES
|
July 26, 2019 |
STEEL AUTHORITY OF INDIA LIMITED Vs. ANIMA DEVI
|
June 25, 2019 |
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
February 26, 2019 |
SUBAL CHANDRA GORAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
February 14, 2019 |
SUBASH KUMAR MODI SONS OF LATE GOPAL MODI Vs. STATE OF JHARKHAND
|
January 29, 2019 |
SUBHAM SRIVASTAVA @ SHUBHAM Vs. THE STATE OF JHARKHAND
|
April 15, 2019 |
SUBHASH PRASAD YADAV Vs. ELECTION COMMISSION OF INDIA
|
November 27, 2019 |
SUBRATA DAS Vs. STATE OF JHARKHAND
|
February 4, 2019 |
SUBRATA SEN Vs. UNION OF INDIA
|
February 11, 2019 |
SUDDIN Vs. STATE OF JHARKHAND
|
October 21, 2019 |
SUDHAN KUMAR DUTTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 25, 2019 |
SUDHANSHU KUMAR Vs. STATE OF JHARKHAND
|
October 25, 2019 |
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 3, 2019 |
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 17, 2019 |
SUDHIR THAKUR Vs. STATE OF JHARKHAND
|
December 20, 2019 |
SUDIP KUMAR MUKHOPADHYAY @ S K MUKHOPADHYA Vs. STATE OF JHARKHAND
|
February 13, 2019 |
SUGAR HORO Vs. STATE OF JHARKHAND
|
November 18, 2019 |
SUJATA ROY Vs. STATE OF JHARKHAND
|
November 14, 2019 |
SUJEET MISHRA Vs. STATE OF JHARKHAND
|
August 5, 2019 |
SUKH SAGAR METALS (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
April 16, 2019 |
SUKHRA MUNDA Vs. STATE OF JHARKHAND
|
February 21, 2019 |
SUKHRAM PRASAD MANI Vs. STATE OF JHARKHAND
|
August 20, 2019 |
SUKRA KACHHAP Vs. STATE OF JHARKHAND
|
September 11, 2019 |
SUKRA KARMALI Vs. STATE OF JHARKHAND
|
February 27, 2019 |
SUKUL CHOUDHARY Vs. STATE OF BIHAR NOW JHARKHAND
|
March 11, 2019 |
SUKUMAR NATH JHA Vs. YOGADA SATSANG MAHAVIDYALAYA
|
February 22, 2019 |
SUKUR MANI DEVI & ORS Vs. UNION OF INDIA
|
March 7, 2019 |
SULABH INTERNATIONAL SOCIAL Vs. UNION OF INDIA
|
April 4, 2019 |
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. UNION OF INDIA
|
April 4, 2019 |
SULEKHA MANDAL AND ORS. Vs. ANURAG TRIPATHI AND ORS.
|
August 16, 2019 |
SUMITRA DEVI Vs. MAHENDRA MISTRY AND ORS.
|
July 23, 2019 |
SUMITRA DEVI Vs. CHANDAN MUNDA
|
September 13, 2019 |
SUMITRA DEVI Vs. MOST SUMITRA DEVI
|
September 11, 2019 |
SUMIYA MAHATAIN Vs. STATE OF JHARKHAND
|
June 17, 2019 |
SUNIL BARI Vs. STATE OF JHARKHAND
|
October 16, 2019 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
September 27, 2019 |
SUNIL KUMAR Vs. COMMITTEE OF ADMINISTRATORS
|
September 20, 2019 |
SUNIL KUMAR PASWAN, SON OF PARMESHWAR PASWAN Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKDHAND
|
May 9, 2019 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 11, 2019 |
SUPRITI MITTRA Vs. UTPALA MITRA
|
September 18, 2019 |
SURAJ NATH BAITHA Vs. STATE OF JHARKHAND
|
November 21, 2019 |
SURAJMUKHI YADAV Vs. STATE OF BIHAR (NOW JHARKHAND)
|
March 26, 2019 |
SURENDRA CHOUDHARY Vs. STATE OF JHARKHAND
|
November 19, 2019 |
SURENDRA DEOGAM Vs. STATE OF JHARKHAND
|
February 21, 2019 |
SURENDRA GHATWAR Vs. MANAGEMENT OF BOKARO STEEL PLANT, REPRESENTED THOUGH ITS CHAIRMAN-CUM
|
August 19, 2019 |
SURENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 4, 2019 |
SURENDRA KUMAR SHARMA ALIAS SURENDRA SHARMA Vs. KANHAI SHARMA
|
January 29, 2019 |
SURENDRA MAHTO Vs. STATE OF BIHAR
|
May 14, 2019 |
SURENDRA MISHRA SON OF SHRI KHIRU MISHRA Vs. STATE OF JHARKHAND
|
February 22, 2019 |
SURENDRA NATH SOREN Vs. STATE OF JHARKHAND
|
June 13, 2019 |
SURENDRA PRASAD Vs. STATE OF JHARKHAND
|
September 5, 2019 |
SURESH BAURI Vs. STATE OF JHARKHAND
|
December 4, 2019 |
SURESH KUMAR AGARWAL Vs. TATA IRON & STEEL CO LTD
|
April 23, 2019 |
SURESH KUMAR JAIN,SON OF LATE RATAN LAL JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 8, 2019 |
SURESH KUMAR SHARMA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
SURESH KUMAR SINGH SON OF BALDEO PRASAD SINGH Vs. UNION OF INDIA THROUGH SECRETARY
|
January 15, 2019 |
SURESH MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
|
March 12, 2019 |
SURESH MUNDA Vs. STATE OF BIHAR
|
April 23, 2019 |
SURESH PRASAD Vs. STATE OF JHARKHAND
|
September 13, 2019 |
SURESH PRASAD AGRAWAL Vs. AMITA AGRAWAL
|
April 1, 2019 |
SURESH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
August 9, 2019 |
SURESH RAVIDAS Vs. STATE OF JHARKHAND
|
March 27, 2019 |
SURTHI DEVI Vs. CENTRAL COAL FIELD LIMITED
|
April 4, 2019 |
SURYA NANDAN SINHA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
July 25, 2019 |
SURYAMANGALAM-RN SINGH (JV) Vs. CENTRAL COALFIELDS LIMITED
|
January 30, 2019 |
SUSEN BHANDARI, S/O LATE DHIREN BHANDARI Vs. TUMPA BHANDARI @ LATA BHANDARI
|
January 28, 2019 |
SUSHIL HEMBROM Vs. STATE OF JHARKHAND
|
October 21, 2019 |
SUSHIL KUJUR Vs. STATE OF JHARKHAND
|
November 27, 2019 |
SUSHIL KUMAR PURTY Vs. STATE OF JHARKHAND
|
September 26, 2019 |
SUSHIL MURMU Vs. STATE OF JHARKHAND
|
January 29, 2019 |
SUSHIL ORAON Vs. STATE OF JHARKHAND
|
May 18, 2019 |
SUSHILA DEVI Vs. UMESH PRASAD GUPTA
|
December 20, 2019 |
SUSHILA DEVI Vs. DINESH PRASAD GUPTA
|
December 20, 2019 |
SUSHMA DEVI Vs. STATE OF JHARKHAND
|
July 22, 2019 |
SUYOGYA TOPNO Vs. STATE OF JHARKHAND
|
November 7, 2019 |
SWAMI SARAN SAO Vs. STATE OF JHARKHAND
|
November 20, 2019 |
SWAPAN BHATTACHARYA Vs. BANK OF INDIA
|
August 9, 2019 |
SWAPAN CHAKRABORTY, SON OF NIKHIL CHANDRA CHAKRABORTY Vs. STATE OF JHARKHAND
|
May 10, 2019 |
SWATANTRA PATHAK Vs. STATE OF JHARKHAND
|
June 28, 2019 |
T K BANDOPADHYAY Vs. UNION OF INDIA
|
December 9, 2019 |
TAHAL CONSULTING ENGINEERS LTD Vs. STATE OF JHARKHAND
|
March 14, 2019 |
TAHLU HAJAM, SON OF SAHDEO HAJAM Vs. STATE OF BIHAR
|
April 29, 2019 |
TANWIR AKHTAR Vs. STATE OF JHARKHAND
|
April 11, 2019 |
TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
May 17, 2019 |
TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
June 12, 2019 |
TAPAS PATTANAIK, SON OF BIJAYA NAND PATTANAIK Vs. UNION OF INDIA
|
January 31, 2019 |
TAPESHWAR RAY Vs. STATE OF JHARKHAND
|
October 11, 2019 |
TARAPORE & COMPANY Vs. STATE OF JHARKHAND
|
December 17, 2019 |
TARIQ HUSSAIN KHAN Vs. STATE OF JHARKHAND
|
February 18, 2019 |
TARKESHWAR MAHTO Vs. STATE OF JHARKHAND
|
October 18, 2019 |
TASLIM MIAN Vs. STATE OF JHARKHAND
|
June 19, 2019 |
TATA AIG GENERAL INSURANCE CO LTD Vs. SHAKUNTALA GANERIWAL
|
April 25, 2019 |
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD Vs. STATE OF JHARKHAND
|
February 21, 2019 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. PRANAB KUMAR MUKHERJEE
|
September 4, 2019 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND,
|
December 4, 2019 |
TAUSIF AAHMAD Vs. STATE OF JHARKHAND
|
March 15, 2019 |
TEJA GOPE Vs. STATE OF BIHAR
|
May 16, 2019 |
TEJU SINGH Vs. BODHAN SINGH, SON OF LATE BANMALI SINGH
|
November 18, 2019 |
TENUGHAT VIDYUT NIGAM LIMITED Vs. STATE OF JHARKHAND
|
December 5, 2019 |
THAKUR DAS MAHATO Vs. STATE OF JHARKHAND
|
January 4, 2019 |
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KARIO ORAOIN AND ORS.
|
April 2, 2019 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RENU MISHRA AND ORS.
|
May 15, 2019 |
THE STATE OF JHARKHAND Vs. KASHI NATH SINGH
|
March 29, 2019 |
THE STATE OF JHARKHAND AND ORS. Vs. SUMITRA DEVI
|
March 7, 2019 |
THEIR WORKMAN DEV PRASAD MITRA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED
|
February 21, 2019 |
THEIR WORKMAN UNION REPRESENTED Vs. UNION OF INDIA
|
August 21, 2019 |
THEIR WORKMEN UNION REPRESENTED Vs. UNION OF INDIA
|
February 21, 2019 |
THONGO KUDADA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
THULU KARAMKAR Vs. STATE OF JHARKHAND
|
September 13, 2019 |
THURKA ORAON Vs. STATE OF BIHAR
|
May 15, 2019 |
TINKAL KUMAR Vs. STATE OF JHARKHAND
|
July 26, 2019 |
TISCO MAZDOOR UNION Vs. TATA IRON AND STEEL COMPANY LIMITED
|
July 29, 2019 |
TITU SARDAR Vs. STATE OF JHARKHAND
|
August 7, 2019 |
TOGO SAMAD Vs. STATE OF JHARKHAND
|
February 27, 2019 |
TRIBHUBAN MURMU Vs. STATE OF JHARKHAND
|
February 20, 2019 |
TRIBHUVAN CARRIER PRIVATE LTD. Vs. BHARAT COKING COAL LIMITED
|
August 26, 2019 |
TRIBHUWAN NATH TIWARI S/O LATE VISHWANATH RAM TIWARI Vs. STATE OF JHARKHAND THROUGH C B I
|
February 15, 2019 |
TRILOKE NATH CHATTERJEE Vs. UMESH GUPTA
|
September 13, 2019 |
TRILOKI MAHTO Vs. STATE OF JHARKHAND
|
November 26, 2019 |
TRINATH SAI, Vs. STATE OF JHARKHAND
|
November 26, 2019 |
TRIPURARI SHARAN ALIAS T SHARAN Vs. MANAGEMENT OF M/S STEEL AUTHORITY OF INDIA LIMITED
|
March 12, 2019 |
TULSI SINGH Vs. STATE OF JHARKHAND
|
March 8, 2019 |
TURIA PAHAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 15, 2019 |
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 16, 2019 |
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
|
November 20, 2019 |
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
|
December 11, 2019 |
UDIT NARAYAN RAI Vs. STATE OF JHARKHAND
|
February 13, 2019 |
ULFAT MIAN AGE ABOUT 69 YEARS SON OF LATE BULAKI MIAN Vs. KUDARIA KHATOON FIRST WIDOW OF LATE PUDIN MIAN @ HASMUDDIN
|
April 2, 2019 |
UMA DEVI Vs. UNION OF INDIA
|
February 6, 2019 |
UMA SHANKAR UPADHYAYA Vs. STATE OF JHARKHAND
|
January 29, 2019 |
UMESH KARMALI Vs. STATE OF JHARKHAND
|
July 25, 2019 |
UMESH KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
December 20, 2019 |
UMESH MEHTA, SON OF SITARAM MEHTA Vs. STATE OF JHARKHAND
|
February 14, 2019 |
UMESH MISHRA Vs. STATE OF JHARKHAND
|
September 18, 2019 |
UMLAN DUNGDUNG ALIAS UMBALAN DUNGDUNG Vs. STATE OF JHARKHAND
|
March 27, 2019 |
UNION OF INDIA Vs. SANGITA DEVI
|
October 25, 2019 |
UNION OF INDIA Vs. ANUP KUMAR
|
April 15, 2019 |
UNION OF INDIA Vs. DASHRATH DARVE SON OF RAKSHU DARVE
|
June 26, 2019 |
UNION OF INDIA Vs. GAUTAM KAR
|
February 20, 2019 |
UNION OF INDIA THROUGH THE CATERING INSPECTOR Vs. STATE OF JHARKHAND.
|
December 13, 2019 |
UNITED INDIA INSURANCE CO LTD Vs. RAMESHWARI DEVI
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February 6, 2019 |
UNITED INDIA INSURANCE CO LTD (THROUGH DIVISIONAL MANAGER) Vs. RAKHA DEVI
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March 14, 2019 |
UNITED INDIA INSURANCE CO LTD, BRANCH OFFICE AT RAJGANJ ROAD, KATRAS, DHANBAD THROUGH ITS SENIOR DIVISIONAL MANAGER, S N SINGH, S/O LATE RANJEET SINGH Vs. MUKTI DEVI
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January 30, 2019 |
UNITED TELECOMS LIMITED Vs. STATE OF JHARKHAND
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November 7, 2019 |
UNMILIKA DAS Vs. STATE OF JHARKHAND
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June 21, 2019 |
UPENDRA CHOUDHARY Vs. STATE OF JHARKHAND
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September 26, 2019 |
UPENDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
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May 1, 2019 |
UPENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
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October 22, 2019 |
UPENDRA MANDAL Vs. STATE OF JHARKHAND
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July 24, 2019 |
UPENDRA PRASAD SAW Vs. STATE OF JHARKHAND
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May 9, 2019 |
UPENDRA SAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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January 22, 2019 |
URMILA DEVI Vs. SUPERINTENDENT OF POLICE,
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September 13, 2019 |
URMILA DEVI AND ORS. Vs. SUPERINTENDENT OF POLICE, GUMLA AND ORS.
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December 16, 2019 |
URMILA TRIVEDI Vs. STATE OF JHARKHAND
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January 16, 2019 |
USHA KUMARI Vs. STATE OF JHARKHAND
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May 8, 2019 |
USHA MARTIN LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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January 16, 2019 |
USHA RANI MAHATANI Vs. KAMLA MAHTANI
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November 25, 2019 |
UTTAM KUJUR Vs. STATE OF JHARKHAND
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December 20, 2019 |
UTTAM KUMAR Vs. STATE OF JHARKHAND
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February 1, 2019 |
UTTAM KUMAR Vs. STATE OF JHARKHAND
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January 30, 2019 |
UTTAM KUMAR DAS Vs. 16 ANNAS RAIYATS OF MAHESHPUR
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February 7, 2019 |
V. SRINIVASULA REDDY Vs. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED AND ORS.
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January 28, 2019 |
V.R. CONSTRUCTION Vs. STATE OF JHARKHAND
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December 5, 2019 |
V.R. MINERALS Vs. STATE OF JHARKHAND
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May 17, 2019 |
VAIDYA INDUSTRIES Vs. STATE OF JHARKHAND
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November 29, 2019 |
VED PRAKASH GUPTA Vs. STATE OF JHARKHAND
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September 19, 2019 |
VEENA CHANDRA Vs. STATE OF JHARKHAND
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November 14, 2019 |
VENKATESHWAR NATH PANDEY Vs. STATE OF JHARKHAND
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August 19, 2019 |
VIDHYADHAR PATER Vs. STATE OF JHARKHAND
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August 21, 2019 |
VIDYA BINOD PRASAD, SON OF LATE BADRI NARAYAN Vs. YASHODA DEVI, WIFE OF LATE CHANDRADEO PRASAD
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April 29, 2019 |
VIDYA SAGAR Vs. STATE OF JHARKHAND
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October 12, 2019 |
VIDYANAND MAHTO Vs. STATE OF JHARKHAND
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October 17, 2019 |
VIHSAL KHARIA Vs. STATE OF JHARKHAND
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March 8, 2019 |
VIJAY KARMALI Vs. CENTRAL COAL FIELDS LIMITED
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February 28, 2019 |
VIJAY KUMAR GUPTA Vs. ABDUL MAJID
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April 22, 2019 |
VIJAY KUMAR SHARMA, Vs. CENTRAL BUREAU OF INVESTIGATION
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December 2, 2019 |
VIJAY YADAV Vs. THE STATE OF JHARKHAND AND ORS.
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January 28, 2019 |
VIJAYA FLORENCE TIRU Vs. RAJENDRA TIRU
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January 24, 2019 |
VIKASH KUMAR BANERJEE Vs. STATE OF JHARKHAND
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February 7, 2019 |
VIKASH PURWAR Vs. STATE OF JHARKHAND
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February 14, 2019 |
VINAY KUMAR S/O SARJU PRASAD Vs. PRABHAKAR GAUTAM SON OF PRAKASH CHANDRA GAUTAM
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January 23, 2019 |
VINAY KUMAR SANTHALIA Vs. STATE OF JHARKHAND
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December 4, 2019 |
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
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July 1, 2019 |
VINAY PRAKASH MISHRA Vs. STATE OF JHARKHAND
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January 11, 2019 |
VINCENT ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
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March 7, 2019 |
VINOD KUMAR @ BINOD KUMAR Vs. STATE OF JHARKHAND
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May 10, 2019 |
VIRENDRA PRATAP SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
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December 18, 2019 |
VISHWA NATH PRASAD Vs. STATE OF JHARKHAND
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September 17, 2019 |
VISHWAKARMA TIMBER Vs. STATE OF JHARKHAND
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September 18, 2019 |
VISHWANATH SAH Vs. STATE OF JHARKHAND
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February 7, 2019 |
VISTHAPIT KISAN SANGH Vs. STATE OF JHARKHAND
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June 12, 2019 |
VIVEK JAIN, SON OF LATE MAMRAJ JAIN Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
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April 30, 2019 |
VIVEK KUMAR Vs. STATE OF JHARKHAND
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September 13, 2019 |
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
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July 6, 2019 |
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
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January 30, 2019 |
VIVEKANAND DEY @ VIBEKANAND DEY Vs. MANISH KUMAR JAYASWAL S/O LATE PRAMOD KUMAR JAYASWAL
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February 21, 2019 |
VTP GYAN JYOTI MEMORIAL COLLEGE Vs. STATE OF JHARKHAND
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September 12, 2019 |
WASI ANSARI Vs. STATE OF JHARKHAND
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June 17, 2019 |
WEST BOKARO COLLERY Vs. NANDKISHORE SAO AND ORS
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March 13, 2019 |
WEST BOKARO COLLIERY Vs. KALIM ANSARI
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August 16, 2019 |
WEST BOKARO COLLIERY TISCO Vs. HALIMA KHATOON AND OTHERS
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March 6, 2019 |
WILLIAM BHENGRA (MUNDA) Vs. STATE OF JHARKHAND
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June 25, 2019 |
WORKMAN MAHESHI SAW Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF MUDIDIH COLLIERY OF BHARAT COKING COAL LTD
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February 21, 2019 |
XAVIER EKKA Vs. STATE OF JHARKHAND
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November 27, 2019 |
YADAV SUNDI Vs. STATE OF JHARKHAND
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October 24, 2019 |
YADUNANDAN PRASAD Vs. STATE OF JHARKHAND
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March 1, 2019 |
YAMUNA DAS SARDA Vs. RITA LAL
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October 25, 2019 |
YAMUNA GUPTA Vs. STATE OF JHARKHAND
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November 25, 2019 |
YASH AGENCIES Vs. ALLAHABAD BANK
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January 14, 2019 |
YASH RAJ SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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December 2, 2019 |
YOGENDRA LAYAK, Vs. STATE OF JHARKHAND
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November 11, 2019 |
YOGENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
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December 19, 2019 |
YOGENDRA SAW Vs. STATE OF JHARKHAND
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March 8, 2019 |
YOGENDRA SAW @ YOGENDRA SAO Vs. STATE OF JHARKHAND
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April 26, 2019 |
YOGENDRA SINGH Vs. JHARKHAND STATE HOUSING BOARD
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September 17, 2019 |
YOGESH DAS Vs. STATE OF JHARKHAND
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January 30, 2019 |
YOGESH KUMA Vs. STATE O JHARKHAND
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January 7, 2019 |
YUDHISHTHIR THAKUR Vs. STATE OF JHARKHAND
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June 11, 2019 |
ZAFIRUL HASAN KHAN Vs. STATE OF JHARKHAND
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April 23, 2019 |
ZAFRUDDIN MIAN Vs. THE STATE OF JHARKHAND
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August 19, 2019 |
ZEBA ZAKRI DAUGHTER OF ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
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February 13, 2019 |
ZONAL MANAGER AND DISCIPLINARY AUTHORITY, BANK OF INDIA Vs. ANJANA SAH
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September 3, 2019 |