AAFINDRA MAHTO, S/O JAGAT MAHTO Vs. STATE OF JHARKHAND
|
July 12, 2018 |
AASIYA KHATOON Vs. STATE OF JHARKHAND
|
March 19, 2018 |
ABDUL GANI Vs. ACCOUNTANT GENERAL (A AND E) RANCHI
|
July 3, 2018 |
ABDUL KADIR, SON OF ABDUL KHALIQUE Vs. STATE OF JHARKHAND
|
July 13, 2018 |
ABDUL KARIM Vs. BIBI SAZDA PARVEEN
|
February 23, 2018 |
ABDUL QAYUM, S/O ABDUL HALIM Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
March 19, 2018 |
ABDUL RAJAK Vs. CENTRAL COAL FIELDS LIMITED
|
March 8, 2018 |
ABDUL RAZZAQUE Vs. LEYAKAT ANSARI
|
February 5, 2018 |
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 3, 2018 |
ABDUL WADUD, S/O EJABUL HAQUE Vs. STATE OF JHARKHAND AND ANR.
|
August 27, 2018 |
ABDULLA ANSARI @ CHADI ANSARI, SON OF LATE S K HANSU Vs. SK SAHAMAT
|
October 12, 2018 |
ABHIJEET RAVIDAS @ ABHIJEET KUMAR DAS Vs. THE STATE OF JHARKHAND
|
November 28, 2018 |
ABHIJIT ROY Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
ABHINANDAN SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
ABHINASH KUMAR Vs. RAMASHISH PRASAD
|
November 5, 2018 |
ABHISHEK KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
ABID KHAN Vs. STATE OF JHARKHAND
|
February 15, 2018 |
ABILAS HANSDA @ ABILAS SOREN Vs. STATE OF JHARKHAND
|
April 3, 2018 |
ADARSH CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs. MALTI DEVI
|
September 11, 2018 |
ADHIK SINGH ALIAS ADITYA SINGH, S/O LATE BHUSAN SINGH Vs. STATE OF JHARKHAND
|
October 25, 2018 |
ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. THE STATE OF JHARKHAND
|
May 16, 2018 |
ADHUNIK POWER AND NATURAL RESOURCES LTD Vs. COAL INDIA LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAG
|
May 18, 2018 |
ADHUNIK POWER TRANSMISSION LIMITED Vs. UNION OF INDIA, THROUGH COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
September 24, 2018 |
ADITYA KUMAR CHAKRABARTY Vs. BHARAT COKING COAL LIMITED
|
June 29, 2018 |
ADMINISTRATOR, RANCHI MUNICIPAL CORPORATION Vs. CHANDRA SEKHAR
|
April 18, 2018 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. BAJRANJ CHIRANIA
|
June 21, 2018 |
AHSOK KUMAR Vs. STATE OF JHARKHAND
|
August 7, 2018 |
AIJUDDIN MIAN @ AIJUDDIN ANSARI Vs. QURBAN MIAN & ORS
|
October 11, 2018 |
AISHA KHATOON MD KHALID Vs. STATE OF JHARKHAND
|
January 15, 2018 |
AJAIB SINGH Vs. STATE OF JHARKHAND
|
August 7, 2018 |
AJAY BHAGAT Vs. STATE OF JHARKHAND
|
July 10, 2018 |
AJAY KUMAR Vs. GEETANJALI DEVI
|
October 26, 2018 |
AJAY KUMAR Vs. CENTRAL COAL FIELDS LIMITED, THROUGH ITS CHAIRMAN
|
January 31, 2018 |
AJAY KUMAR DWIVEDI Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
AJAY KUMAR GUPTA Vs. STATE OF JHARKHAND & ANR
|
February 15, 2018 |
AJAY KUMAR JHA Vs. THE STATE OF JHARKHAND & ORS.
|
January 17, 2018 |
AJAY KUMAR NAYAK Vs. PADMA DEVI @ GUDIA
|
February 12, 2018 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/ PRINCIPA
|
April 24, 2018 |
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
December 14, 2018 |
AJAY KUMAR SINGH Vs. PARAS NATH GUPTA
|
March 27, 2018 |
AJAY NARAYAN DAS, SON OF UPENDRA NARAYAN DAS Vs. ASHA DEVI, WIFE OF AJAY NARAYAN DAS
|
February 2, 2018 |
AJAY PRASAD Vs. STATE OF JHARKHAND
|
August 8, 2018 |
AJIT KHARIA S/O SUKRA KHARIA Vs. STATE OF JHARKHAND
|
July 14, 2018 |
AJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 3, 2018 |
AJIT RAUT Vs. STATE OF JHARKHAND
|
January 8, 2018 |
AKHIL BHARTIYA DABGAR MAHASABHA, JHARKHAND THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH SECRETARY, GOVT OF INDIA
|
August 3, 2018 |
AKHIL JHARKHAND PRATHMIK SHIKSHAK SANGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
AKHILESH SINGH Vs. STATE OF JHARKHAND
|
January 3, 2018 |
AKHILESH SINGH, S/O SURAJ SINGH Vs. BHARAT COKING COAL LTD
|
January 19, 2018 |
AKHOURI DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 11, 2018 |
AKSHAY PATHAK Vs. STATE OF JHARKHAND
|
December 14, 2018 |
AKSHAY PRADHAN Vs. STATE OF BIHAR
|
May 8, 2018 |
ALAM ANSARI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
ALAM KHAN Vs. STATE OF JHARKHAND
|
April 24, 2018 |
ALAUDDIN CHURIFAROSH S/O JAINAB BIBI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
ALBERT KUJUR, S/O ANDHERIOUS KUJUR Vs. STATE OF JHARKHAND
|
July 31, 2018 |
ALOK ASHUTOSH TOPPO Vs. RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITEE LIMITED
|
May 17, 2018 |
ALOK DUTT PANDEY Vs. STATE OF JHARKHAND
|
February 21, 2018 |
ALOK KUMAR RAM Vs. STATE OF JHARKHAND
|
July 17, 2018 |
ALOK KUMAR SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS
|
October 22, 2018 |
ALOK MINZ S/O JAVIER MINZ Vs. PARVESH KUMAR SINGH S/O LATE JAGDISH SINGH
|
November 28, 2018 |
ALOKE KUMAR SENGUPTA Vs. STATE OF JHARKHAND
|
February 27, 2018 |
AMAL KANTI GHOSH Vs. STATE OF JHARKHAND
|
December 20, 2018 |
AMAL SANGHA Vs. DHARAM SHILA DEVI
|
December 10, 2018 |
AMAR NATH THAKUR AND ORS. Vs. SUBODH NATH THAKUR AND ORS.
|
May 9, 2018 |
AMAR SAH Vs. STATE OF JHARKHAND
|
January 18, 2018 |
AMBEY MINING PRIVATE LIMITED Vs. UNION OF INDIA
|
September 26, 2018 |
AMDIUS BECK Vs. STATE OF JHARKHAND
|
January 24, 2018 |
AMERESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL
|
November 28, 2018 |
AMIR HUSSAIN Vs. STATE OF JHARKHAND
|
June 8, 2018 |
AMIR HUSSAIN @ AMIR HUSSAIN GAJI Vs. STATE OF JHARKHAND
|
February 6, 2018 |
AMIT KUMAR Vs. STATE OF JHARKHAND
|
June 13, 2018 |
AMIT KUMAR GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
AMIT TALABDAR Vs. STATE OF JHARKHAND
|
December 5, 2018 |
AMOGHVARSH SISODIA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
July 25, 2018 |
AMRENDRA KUMAR AMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 12, 2018 |
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 23, 2018 |
AMULYA KUMAR SINGH, SON OF RAGHUBANS KUMAR SINGH Vs. MARWARI RELIEF SOCIETY, A COMPANY
|
April 24, 2018 |
AN EX-SERVICEMAN ENTERPRISES M/S SHREE ANGAD TRANS Vs. BHARAT COKING COAL LTD THROUGH ITS CHAIRMAN
|
January 19, 2018 |
ANAND KODA @ KARAN KODA Vs. STATE OF JHARKHAND
|
June 6, 2018 |
ANAND KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
ANAND KUMAR Vs. STATE OF JHARKHAND
|
June 6, 2018 |
ANAND KUMAR ARYA Vs. SRI BISHWANATH PODDAR
|
June 18, 2018 |
ANAND KUMAR MAHATO Vs. STATE OF JHARKHAND
|
January 31, 2018 |
ANAND KUMAR SAHU, SON OF VIVEKA NAND SAHU Vs. STATE OF JHARKHAND
|
May 11, 2018 |
ANAND KUMAR SHUKLA Vs. STATE OF BIHAR
|
March 9, 2018 |
ANAND LAL Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2018 |
ANAND PRAKASH SINGH, SON OF LATE RAM CHANDRA PRASA Vs. CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, P O -
|
March 16, 2018 |
ANDU SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
ANIL CHANDRA DEO S/O LATE SHAMBHU NATH DEV Vs. STATE BANK OF INDIA
|
July 2, 2018 |
ANIL KUMAR Vs. STATE BANK OF INDIA
|
October 8, 2018 |
ANIL KUMAR BAKREWALA @ AGARWAL Vs. RATAN AGIWAL
|
June 22, 2018 |
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND & ORS
|
June 11, 2018 |
ANIL KUMAR JHA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
|
April 12, 2018 |
ANIL KUMAR SHRIVASTAVA Vs. STATE OF JHARKHAND
|
December 4, 2018 |
ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY, HAZARIBAGH
|
January 19, 2018 |
ANIL PANDIT Vs. STATE OF JHARKHAND
|
December 6, 2018 |
ANIL PRASAD @ ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 7, 2018 |
ANIL TANTI SON OF SRI PALI TANTI Vs. STATE OF JHARKHAND
|
May 14, 2018 |
ANIL YADAV Vs. STATE OF JHARKHAND
|
January 31, 2018 |
ANIMESH TETARWAY Vs. STATE OF JHARKHAND
|
April 10, 2018 |
ANIRUDH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
March 21, 2018 |
ANIRUDH KUMAR SINHA Vs. STATE OF JHARKHAND
|
December 10, 2018 |
ANIRUDH PANDEY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
ANITA DEVI WIFE OF LATE CHARKA MUNDA Vs. CENTRAL COALFIELD LIMITED
|
August 16, 2018 |
ANITA DEVI, WIFE OF VINOD SOURABH Vs. STATE OF JHARKHAND
|
February 16, 2018 |
ANITA KUMARI Vs. STATE OF JHARKHAND
|
July 4, 2018 |
ANITA KUMARI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
ANITA KUMARI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
ANITA KUMARI Vs. THE STATE OF JHARKHAND
|
December 18, 2018 |
ANITA KUMARI, DAUGHTER OF MAHESHWAR MAHLI Vs. STATE OF JHARKHAND
|
August 16, 2018 |
ANITA MAHLI Vs. STATE OF JHARKHAND
|
October 30, 2018 |
ANJALI GUPTA, W/O RANJIT KUMAR, JAGDISH PRASAD Vs. RANJIT KUMAR, S/O SHRI KISHORI LAL PRASAD
|
March 16, 2018 |
ANJANA DEVI Vs. RAJU RANA
|
March 26, 2018 |
ANJANI MAHATWAIN Vs. GOPAL MAHATO
|
November 1, 2018 |
ANOSH EKKA Vs. STATE OF JHARKHAND & ORS.
|
January 16, 2018 |
ANSHU YADAV Vs. STATE OF JHARKHAND
|
July 27, 2018 |
ANUJ KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 5, 2018 |
ANUJ SHARMA, SON OF R K SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 24, 2018 |
ANUP CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
ANUP KUMAR PANDEY @ ANUP PANDEY AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
February 26, 2018 |
ANUP LAL SAH Vs. STATE OF JHARKHAND
|
January 2, 2018 |
ANUPAM ENGINEERS, A PARTNERSHIP FIRM Vs. HEAVY ENGINEERING CORPORATION
|
August 3, 2018 |
ANURANJAN TOPPO Vs. STATE OF JHARKHAND
|
February 20, 2018 |
ANWAR AND OTHERS Vs. RAFIQUE ANSARI AND OTHERS
|
February 5, 2018 |
ANWAR ANSARI Vs. STATE OF JHARKHAND
|
July 4, 2018 |
APARNA MODAK Vs. THE STATE OF JHARKHAND & ORS.
|
March 22, 2018 |
APSARA SHOE HOUSE THROUGH ITS PROPRIETOR KHURSID AHMAD JOHAR Vs. M M BHADANI & BROTHERS
|
August 9, 2018 |
APURBA KUMAR GORAI Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
ARATI DUTTA Vs. STATE OF JHARKHAND
|
January 8, 2018 |
ARBIND GIRI Vs. STATE OF BIHAR
|
August 7, 2018 |
ARBIND KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
May 3, 2018 |
ARBIND KUMAR ALIAS ARBIND KUMAR SONI Vs. MADHULIKA NANDKULIAR
|
July 5, 2018 |
ARBIND KUMAR ARYA Vs. STATE OF JHARKHAND
|
June 12, 2018 |
ARBIND THAKUR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2018 |
ARCHANA BURMAN Vs. SANJAY KUMAR
|
June 21, 2018 |
ARJUN KUMAR Vs. STATE OF JHARKHAND
|
July 13, 2018 |
ARJUN PRASAD RAI Vs. STATE OF JHARKHAND
|
March 28, 2018 |
ARJUN PRASAD SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
October 1, 2018 |
ARJUN PRASAD SHARMA, S/O LATE JALO SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
September 28, 2018 |
ARJUN SAWAIYA Vs. THE STATE OF JHARKHAND
|
January 5, 2018 |
ARUN BAURI Vs. CENTRAL COAL FIELDS LIMITED
|
September 26, 2018 |
ARUN KUMAR Vs. STATE OF JHARKHAND
|
June 13, 2018 |
ARUN KUMAR JAISWAL, S/OLATE SHEO PRASAD JAISWAL Vs. ANAND KUMAR JAISWAL
|
July 2, 2018 |
ARUN KUMAR SHARMA Vs. STATE OF JHARKHAND
|
October 26, 2018 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 24, 2018 |
ARUN KUMAR SINGH @ VICKY (IN 225) Vs. STATE OF JHARKHAND
|
January 18, 2018 |
ARUN KUMAR SINHA, S/O LATE LAXMI NARAYAN PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
|
May 14, 2018 |
ARUN KUMAR SONI Vs. STATE OF JHARKHAND
|
December 12, 2018 |
ARUN SINGH Vs. STATE OF JHARKHAND
|
April 25, 2018 |
ARUN SINHA, SON OF LATE JAGAT NARAYAN SINHA Vs. STATE OF JHARKHAND, THROUGH SECRETARY, HUMAN RESOU
|
March 19, 2018 |
ARUN THAKUR Vs. STATE OF JHARKHAND
|
August 27, 2018 |
ARUNODAYA CARRIERS PVT. LTD. Vs. BHARAT COKING COAL LIMITED
|
June 13, 2018 |
ARVIND KUMAR Vs. UNION OF INDIA
|
January 18, 2018 |
ARVIND KUMAR, SON OF LATE MADAN MOHAN PRASAD Vs. STATE OF JHARKHAND
|
September 28, 2018 |
ARYAN VISHWAKARMA Vs. STATE OF JHARKHAND
|
June 14, 2018 |
ASGAR SHEIKH Vs. STATE OF JHARKHAND
|
January 16, 2018 |
ASHA RANI Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, ALLAHABAD BANK
|
December 11, 2018 |
ASHGAR MIAN S/O YUSUF MIAN Vs. STATE OF JHARKHAND
|
February 6, 2018 |
ASHIM KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
ASHISH KUMAR CHKRABORTY Vs. CHANCELLOR BIRSA AGRICULTURAL UNIVERSITY THROUGH OFFICER
|
September 28, 2018 |
ASHISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 22, 2018 |
ASHOK KACHHAP SON OF LATE DILIP KACHHAP Vs. STATE OF JHARKHAND
|
August 8, 2018 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
ASHOK KUMAR Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
November 30, 2018 |
ASHOK KUMAR CHOUHAN, SON OF RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
|
February 6, 2018 |
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
|
August 9, 2018 |
ASHOK KUMAR PANDEY Vs. CMD-CUM CHAIRMAN
|
July 27, 2018 |
ASHOK KUMAR SAO Vs. AMRESH KUMAR SAO
|
October 5, 2018 |
ASHOK KUMAR SHARMA Vs. SARDA SHARMA
|
April 12, 2018 |
ASHOK KUMAR SINGH Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
December 4, 2018 |
ASHOK KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 15, 2018 |
ASHOK KUMAR UPADHAYA Vs. UNION OF INDIA
|
March 12, 2018 |
ASHOK KUMAR VERMA Vs. STATE OF JHARKHAND
|
May 15, 2018 |
ASHOK KUMHAR @ KUMAR Vs. STATE OF JHARKHAND
|
October 8, 2018 |
ASHOK KUMHAR AND ANOTHER Vs. STATE OF JHARKHAND
|
June 29, 2018 |
ASHRAF ALI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
ASHUTOSH KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2018 |
ASHUTOSH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
November 1, 2018 |
ASHUTOSH PRASAD SAH, SON OF LATE SARJU SAH Vs. STATE OF JHARKHAND; COMMISSIONER, SANTHAL PARGANA
|
March 6, 2018 |
ASHWANI KUMAR PAUL @ GODA Vs. KAMTA PRASAD S/O LATE JAMUNA PRASAD
|
July 24, 2018 |
ASHWINI KUJUR Vs. STATE OF JHARKHAND
|
April 9, 2018 |
ASHWINI KUMAR TRIPATHY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
ASIAN GURIA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 4, 2018 |
ASIM KUMAR KUSHESHWAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2018 |
ASIMA BHATTACHARJEE Vs. STATE OF JHARKHAND
|
May 17, 2018 |
ASLAM MIAN Vs. STATE OF JHARKHAND
|
August 20, 2018 |
ASLAM SHADAB Vs. STATE OF JHARKHAND
|
August 24, 2018 |
ATAUL MIAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
ATIK CHANDRA PRAMANIK Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
ATWA ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 6, 2018 |
AURINDRA KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
AVISHEK KUMAR SHARMA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
May 17, 2018 |
AVON CYCLES LIMITED Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
|
January 29, 2018 |
AWADESH KUMAR SINGH, SON OF RAM KEDAR SINGH Vs. STATE OF JHARKHAND
|
June 18, 2018 |
AWADHESH KUMAR Vs. STATE OF JHARKHAND
|
December 18, 2018 |
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
AWDHESH VISHWAKARMA Vs. DILIP KUMAR VISHWAKARMA
|
November 5, 2018 |
AYODHAYA PANDEY Vs. STATE OF JHARKHAND
|
June 13, 2018 |
AYODHYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 31, 2018 |
AYUB ANSARI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
AZIM ANSARI Vs. STATE OF JHARKHAND
|
January 30, 2018 |
B K BANERJEE Vs. SUMITA BANERJEE
|
August 7, 2018 |
BABBAN @ SAJID, SON OF CHHOTA JAMIL @ MD JAMIL Vs. STATE OF JHARKHAND
|
January 6, 2018 |
BABITA Vs. STATE OF JHARKHAND
|
August 6, 2018 |
BABITA DEVI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
BABITA KUMARI Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 3, 2018 |
BABITA MAHESHWARI Vs. STATE OF JHARKHAND
|
July 11, 2018 |
BABITA PRASAD, WIFE OF SANJEEV SAXENA Vs. STATE OF JHARKHAND
|
July 6, 2018 |
BABLU MALLIK Vs. STATE OF JHARKHAND
|
July 24, 2018 |
BABLU SAHU Vs. STATE OF JHARKHAND
|
April 18, 2018 |
BABLU SONI Vs. SONI DEVI
|
July 12, 2018 |
BABU CHAND RAM Vs. CENTRAL COALFIELDS LIMITED
|
July 2, 2018 |
BABUDHAN MARANDI Vs. STATE OF JHARKHAND
|
September 11, 2018 |
BABULAL @ BABOOLAL Vs. CANARA BANK
|
December 3, 2018 |
BABULAL MANJHI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
BABULAL MURMU Vs. STATE OF JHARKHAND
|
April 17, 2018 |
BABUWA SINGH @ ARJUN SINGH Vs. STATE OF JHARKHAND
|
June 6, 2018 |
BABY DEVI Vs. STATE OF JHARKHAND
|
March 26, 2018 |
BACHCHU PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2018 |
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND
|
July 4, 2018 |
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND AND OTHERS
|
March 14, 2018 |
BADAL CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
July 27, 2018 |
BADAL KUMAR PAHAN Vs. STATE OF JHARKHAND
|
February 26, 2018 |
BADAN MAHATO Vs. STATE OF JHARKHAND
|
August 13, 2018 |
BADRI PRASAD Vs. STATE OF JHARKHAND
|
December 20, 2018 |
BADRI PRASAD @ BADRI SAO Vs. STATE OF JHARKHAND
|
February 16, 2018 |
BAGHRAI SOREN Vs. STATE OF JHARKHAND
|
June 14, 2018 |
BAHADUR GOPE Vs. THE STATE OF JHARKHAND & ANOTHER
|
February 6, 2018 |
BAHADUR SINGH MUNDA @ BAHADUR PAHAN Vs. STATE OF JHARKHAND
|
October 4, 2018 |
BAIDHNATH THAKUR Vs. STATE OF JHARKHAND
|
October 24, 2018 |
BAIDYA NATH JHA Vs. STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARYLABIC
|
December 19, 2018 |
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 17, 2018 |
BAIJ NATH MUNDA S/O LATE RAM NATH MUNDA Vs. STATE OF JHARKHAND
|
February 7, 2018 |
BAIJNATH MAHTO Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI
|
December 12, 2018 |
BAIJNATH MANDAL Vs. THE STATE OF JHARKHAND
|
January 11, 2018 |
BAIJNATH SAO Vs. STATE OF JHARKHAND
|
May 3, 2018 |
BAIKUNTH NATH TIWARY Vs. STATE OF JHARKHAND
|
August 1, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., DHANBAD, THROUGH THE MANAGER Vs. SUNDHIA DEVI &
|
January 5, 2018 |
BAJRANG LAL AGARWAL Vs. RAJENDRA KHIRWAL
|
July 6, 2018 |
BAL MOHAN PRASAD Vs. STATE OF JHARKHAND
|
September 5, 2018 |
BALA PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 11, 2018 |
BALAJEE ELECTRO-STEELS LTD Vs. STATE OF JHARKHAND
|
February 27, 2018 |
BALAY BANARJEE Vs. STATE OF JHARKHAND
|
July 19, 2018 |
BALDEO MAHTO AND OTHERS Vs. THE STATE OF JHARKHAND
|
April 25, 2018 |
BALDEO SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
BALESHWAR YADAV Vs. STATE OF JHARKHAND
|
April 30, 2018 |
BALKRISHNA KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
BALMUKUND LINDA Vs. STATE OF JHARKHAND
|
July 31, 2018 |
BALMUKUND MEHTA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
BALRAM MIRDHA Vs. STATE OF JHARKHAND
|
May 3, 2018 |
BALRAM RAJAK Vs. STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY
|
February 6, 2018 |
BANDANA PANDIT Vs. STATE OF JHARKHAND
|
November 19, 2018 |
BANDHAN MIAN Vs. STATE OF JHARKHAND
|
July 9, 2018 |
BANDHANI KAMIN Vs. CENTRAL COAL FIELD LTD.
|
September 12, 2018 |
BANDHU MUNDA Vs. STATE OF JHARKHAND
|
February 15, 2018 |
BANESHWAR MANJHI AND OTHERS Vs. KARMI MANJHIAN AND OTHERS
|
March 8, 2018 |
BANGALI SAH @ BANGALI SAO @ TRIBHUWAN SAH Vs. STATE OF JHARKHAND
|
April 4, 2018 |
BANKESHWAR NATH HIGH SCHOOL, BANKA BHANDAR Vs. STATE OF JHARKHAND
|
March 21, 2018 |
BANNU PRAJAPATI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
BANSIDHAR MAHATO Vs. STATE OF JHARKHAND
|
October 11, 2018 |
BAREGA BAGE @ BERGA BAGE Vs. THE STATE OF JHARKHAND
|
November 28, 2018 |
BARUN KUMAR KHAN Vs. STATE OF JHARKHAND
|
January 2, 2018 |
BARUN RANJAN AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
BASANTI MUNDA Vs. STATE BANK OF INDIA
|
March 16, 2018 |
BASIRUDDIN ANSARI @ LEDO MIAN, SON OF KURBAN ANSARI Vs. STATE OF JHARKHAND
|
July 13, 2018 |
BASUDEO KUMAR BAKHLA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
BASUDEO MANDAL Vs. STATE OF JHARKHAND
|
March 17, 2018 |
BASUDEO MANDAL AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
BASUDEO MANJHI Vs. STATE OF JHARKHAND
|
October 11, 2018 |
BASUDEO MANJHI @ DULU MAJHI Vs. STATE OF JHARKHAND
|
December 20, 2018 |
BASUDEO THAKAR Vs. STATE JHARKHAND
|
April 18, 2018 |
BASUDEO YADAV Vs. STATE OF JHARKHAND
|
October 10, 2018 |
BASUDEV RAWANI, S/O BANMALI RAMANI Vs. BHARAT COKING COAL LIMITED, THROUGH ITS CHAIRMAN
|
April 3, 2018 |
BAZIR MIAN, SON OF LATE ABBAS MIAN, RESIDENT OF VILLAGE DUDHIA Vs. MOFIZUDDIN ANSARI & ORS
|
October 25, 2018 |
BEEKAY STEEL INDUSTRIES LTD. Vs. STATE OF JHARKHAND
|
June 14, 2018 |
BENANCIUS FORTHNATUS BARLA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
BENEDIK KERKETTA Vs. ARUN K LAKRA
|
May 14, 2018 |
BENI MADHAW YADAV Vs. STATE OF JHARKHAND
|
June 14, 2018 |
BHAGINATH MAHTO Vs. STATE OF JHARKHAND
|
May 14, 2018 |
BHAGIRATI @ BHAGIRATHI BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
|
February 2, 2018 |
BHAGMANI DEVI Vs. KIRAN KUMARI
|
May 10, 2018 |
BHAGWAN LAL CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
January 15, 2018 |
BHAGWAN MISHRA Vs. JASWANT SINGH
|
November 27, 2018 |
BHAGWATI DEVI, WIFE OF SITARAM AGARWAL Vs. PRAMOD KUMAR SINGH; BINOD KUMAR SINGH
|
March 14, 2018 |
BHAIYA SURENDRA NATH SHAH Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 27, 2018 |
BHANU MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
January 12, 2018 |
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 9, 2018 |
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SECRETARY
|
April 3, 2018 |
BHARAT COKING COAL LIMITED Vs. BAIJNATH SINGH
|
April 24, 2018 |
BHARAT COKING COAL LIMITED, DHANBAD THROUGH ITS H O D, LEGAL MAHENDRA PASWAN SASTRI Vs. BHIM PASWAN
|
October 4, 2018 |
BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD. Vs. UNION OF INDIA
|
May 15, 2018 |
BHARAT GORAI Vs. STATE OF JHARKHAND
|
August 13, 2018 |
BHARAT KANSARI Vs. STATE OF JHARKHAND
|
January 15, 2018 |
BHARAT LAAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
BHARAT RAJ SINGH Vs. DILEEP SANTHALIA
|
February 8, 2018 |
BHARAT SANCHAR NIGAM LIMITED, NEW DELHI Vs. SHYAM BIHARI S/O MAHABIR PRASAD YADAV AND OTHERS
|
January 17, 2018 |
BHARAT STEEL CASTING Vs. ALLAHABAD BANK
|
April 4, 2018 |
BHARATI DEVI @ BHARATI ROY Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
January 19, 2018 |
BHARTI SPONGE PVT. LTD. Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
June 19, 2018 |
BHATNI DEVI, WIFE OF JANKI YADAV Vs. STATE OF JHARKHAND
|
July 2, 2018 |
BHAUKA SINGH @ BHOWKA SINGH Vs. STATE OF JHARKHAND
|
January 6, 2018 |
BHEEM SABAR Vs. STATE OF JHARKHAND
|
December 12, 2018 |
BHEKH LAL GANJHU Vs. CENTRAL COAL FIELD LIMITED
|
December 13, 2018 |
BHIMA ORAON Vs. STATE OF JHARKHAND
|
February 20, 2018 |
BHIMENDRA KUMAR KASHYAP Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 10, 2018 |
BHOLA GOSAI SON OF JHARI GOSAI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
BHOLA MEHTA Vs. MOSTT. RADHA KUER
|
June 19, 2018 |
BHOLA SAH AND ANOTHER Vs. KANTA DEVI AGARWAL AND OTHERS
|
April 5, 2018 |
BHRIGU ASHRAM RAM Vs. STATE OF JHARKHAND
|
January 17, 2018 |
BHUKHAL MAHATO Vs. SHANTI MAHATAIN
|
January 31, 2018 |
BHUNESHWAR RAVIDAS Vs. STATE OF JHARKHAND
|
May 10, 2018 |
BHUPENDAR SINGH @ BHUPENDAR KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 27, 2018 |
BHUSHAN KHALKHO AND ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
March 22, 2018 |
BHUSHAN MUNDA Vs. NIRANJAN MAHLI
|
April 19, 2018 |
BIBHASH PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
BIBHUTI PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 12, 2018 |
BICHHU RAWANI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
BIDHU BHUSHAN DVIVEDI Vs. STATE COMMISSION FOR WOMEN, JHARKHAND
|
January 30, 2018 |
BIDYADHAR CHOUDHARY, S/O LATE DEVENDRA NATH CHOUDHARY Vs. STATE OF JHARKHAND
|
August 10, 2018 |
BIHAR CEMENT CONCRETE PRODUCTS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 12, 2018 |
BIHAR COKE PRODUCE COMPANY Vs. PUNJAB NATIONAL BANK
|
February 23, 2018 |
BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION PETITIONER LIMITED Vs. STATE OF JHARKHAND
|
June 13, 2018 |
BIHARI LAL PANDIT Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
BIHARI LOHRA Vs. STATE OF JHARKHAND
|
February 1, 2018 |
BIHARI PAL AND ORS. Vs. THE STATE OF JHARKHAND
|
January 3, 2018 |
BIHARI SINGH S/O LATE SHEOPATI SINGH Vs. BHAGWAT SINGH S/O LATE BIGAWAN SINGH
|
July 26, 2018 |
BIHARI YADAV SON OF LATE BHAVATARAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 15, 2018 |
BIJAY DEHRI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
BIJAY KHOSLA SON OF LATE K L KHOSLA Vs. STATE OF JHARKHAND
|
February 8, 2018 |
BIJAY KUJUR Vs. STATE OF JHARKHAND
|
January 23, 2018 |
BIJAY KUMAR SON OF LATE RAMCHANDRA PRASAD Vs. STATE OF JHARKHAND
|
May 14, 2018 |
BIJAY MURMU @ BIJAY SOREN Vs. STATE OF JHARKHAND
|
July 6, 2018 |
BIJAY PRATAP SINGH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
BIJAY PURTY Vs. STATE OF JHARKHAND
|
December 5, 2018 |
BIKASH CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
July 13, 2018 |
BIMAL ORAON @ GUNA ORAON @ GUNA BAXLA @ CHARKU Vs. STATE OF JHARKHAND
|
July 3, 2018 |
BIMLA DEVI Vs. STATE OF JHARKHAND
|
July 20, 2018 |
BIMLESH KUMAR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
BINA KUMARI Vs. STATE OF JHARKHAND
|
January 25, 2018 |
BINA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 30, 2018 |
BINAY KUMAR JHA Vs. STATE OF JHARKHAND
|
March 15, 2018 |
BINDA SINGH AND OTHERS Vs. TATA IRON AND STEEL COMPANY AND OTHERS
|
March 13, 2018 |
BINDESHWAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
BINDESHWARI PRASAD Vs. STATE OF JHARKHAND
|
February 19, 2018 |
BINDESHWARI SINGH Vs. HEAVY ENGINEERING CORPORATION, THROUGH ITS CHAIRMA
|
April 2, 2018 |
BINDU DEBI OM PRAKASH GUPTA AND OTHERS Vs. STATE OF JHARKHAND
|
January 25, 2018 |
BINDU MAHTO Vs. STATE OF JHARKHAND
|
June 26, 2018 |
BINOD KUMAR Vs. STATE OF JHARKHAND
|
May 15, 2018 |
BINOD KUMAR KHOWALA Vs. BHAGWATI PRASAD KHOWALA
|
September 24, 2018 |
BINOD KUMAR LAL S/O LATE MADHUSUDAN LAL Vs. STATE OF JHARKHAND AND OTHERS
|
April 9, 2018 |
BINOD KUMAR VERMA Vs. UNION OF INDIA THROUGH CBI
|
September 24, 2018 |
BINOD RAM, SON OF LATE JITENDRA RAM Vs. STATE OF JHARKHAND
|
October 10, 2018 |
BINOD SAO Vs. STATE OF JHARKHAND
|
March 12, 2018 |
BINOD SHANKAR MISHRA, SON OF LATE DHARMDEO MISHRA Vs. STATE OF JHARKHAND
|
March 16, 2018 |
BINOD SHARMA Vs. STATE OF JHARKHAND
|
August 27, 2018 |
BINOD SINKU Vs. STATE OF JHARKHAND
|
May 17, 2018 |
BINOY KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
BIPIN BIHARI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
November 29, 2018 |
BIPIN BIHARI MAHTO Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
February 20, 2018 |
BIPIN HEMBRAM Vs. STATE OF JHARKHAND
|
December 12, 2018 |
BIRENDRA KACHHAP Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK, ASSET RECOVERY MANAGEMENT BRANCH AND ORS.
|
November 27, 2018 |
BIRENDRA KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
April 18, 2018 |
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
BIRENDRA SINGH JAISAWAL Vs. STATE OF JHARKHAND
|
February 16, 2018 |
BIRJO DEVI Vs. STATE OF JHARKHAND
|
August 6, 2018 |
BIRMANI TUDU Vs. STATE OF JHARKHAND
|
April 21, 2018 |
BIRSA SANGA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 20, 2018 |
BIRTU SAHU @ RAM BRIKSH SAHU AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 23, 2018 |
BIRU RAJAK Vs. SUBHAS RANJAN HORE
|
November 1, 2018 |
BIRU RAY SON OF LATE BHIM RAY Vs. CHAIRMAN CUM CHIEF MANAGING DIRECTOR
|
August 14, 2018 |
BISHESWAR SINGH Vs. STATE OF JHARKHAND
|
December 17, 2018 |
BISHNU BHAKAT Vs. STATE OF JHARKHAND
|
July 31, 2018 |
BISHNU PRASAD BHAIYA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
January 8, 2018 |
BISHNU PRASAD SAHA Vs. PRATUL KANTI PAL AND OTHERS
|
January 8, 2018 |
BISHNU RAKSHIT Vs. STATE OF JHARKHAND
|
October 8, 2018 |
BISHWANATH FERRO ALLOYS LTD Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF COAL
|
July 12, 2018 |
BISHWANATH PANDIT Vs. STATE OF JHARKHAND
|
December 13, 2018 |
BITTU SINGH @ RAHUL SINGH @ BITTU RAHUL SINGH Vs. STATE OF JHARKHAND
|
May 11, 2018 |
BODA MUNDA @ SUKHRAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 4, 2018 |
BOKARO CONTRACTOR ASSOCIATION Vs. BOKARO STEEL PLANT
|
January 10, 2018 |
BORO PASWAN Vs. STATE OF JHARKHAND
|
July 10, 2018 |
BRAHM RISHI SHEWA MUNCH Vs. STATE OF JHARKHAND
|
May 2, 2018 |
BRAHMANAND CHOUDHARY Vs. STATE OF JHARKHAND
|
June 19, 2018 |
BRAJ ALIAS BRIJ BHUSHAN BANSAL Vs. MANAGEMENT OF M/S. USHA MARTIN INDUSTRIES LTD.
|
January 11, 2018 |
BRAJ KISHORE MISHRA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
BRAJENDRA PRASAD SINGH Vs. CENTRAL COALFIELDS LTD.
|
June 28, 2018 |
BRAJESH KUMAR GAUTAM Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
August 3, 2018 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. NASIRAN KHATOON
|
February 27, 2018 |
BRIJ BEHARI PANDEY Vs. STATE OF JHARKHAND
|
October 29, 2018 |
BRIJ LALA PRASAD, SON OF LATE RAMPYARE SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
BRIJ MOHAN VERMA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 10, 2018 |
BRIJMOHAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 26, 2018 |
BUDHAN BHUIAN Vs. STATE OF JHARKHAND
|
December 18, 2018 |
BUDHAN SINGH HESSA Vs. STATE OF JHARKHAND
|
January 31, 2018 |
BUDHANI DEVI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF STATE OF JHARKHAND
|
August 31, 2018 |
BUDHNI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 27, 2018 |
BUDHRAM LAGURI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
BUDHU DAS Vs. STATE OF JHARKHAND
|
November 1, 2018 |
BUDHU MUNDA Vs. STATE OF JHARKHAND
|
February 21, 2018 |
BUDHU ORAON Vs. CHARIA URAIN
|
August 20, 2018 |
BUDHU ORAON Vs. CENTRAL COAL FIELDS LIMITED
|
July 12, 2018 |
BUDINATH BASKEY @ BUDDHINATH BASKEY Vs. STATE OF JHARKHAND
|
July 9, 2018 |
C P MISHRA & BROTHERS Vs. UNION OF INDIA
|
July 31, 2018 |
CASTRON TECHNOLOGIES LTD Vs. DAMODAR VALLEY CORPORATION
|
December 10, 2018 |
CECIL KANDULNA, SON OF SENTH SEVENTH KANDULNA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
CENTRAL BANK OF INDIA, PURNIA (BIHAR) Vs. WORKMAN DINANATH TIWARY
|
December 13, 2018 |
CENTRAL COALFIELDS LIMITED Vs. HEMANTI DEVI
|
August 16, 2018 |
CENTRAL COALFIELDS LIMITED Vs. BIPIN MURMU
|
September 17, 2018 |
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
|
April 3, 2018 |
CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. BHAGWAT SINGH
|
October 4, 2018 |
CENTRAL COALFIELDS LTD. Vs. AJMERI KHATOON
|
May 9, 2018 |
CENTRAL TASAR RESEARCH AND TRAINING INSTITUTE Vs. GANGO ORAIN D/O LATE BANDHANA ORAON
|
April 5, 2018 |
CHAITU ORAON Vs. STATE OF JHARKHAND
|
April 13, 2018 |
CHAMU MAZI Vs. STATE OF JHARKHAND
|
September 25, 2018 |
CHANCHAL KUMAR MISTRY, SON OF GANESH CHANDRA MISTRY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
CHANDAN KUMAR Vs. CENTRAL COALFIELDS LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, DARBHANGA HOUSE, RANCHI
|
August 1, 2018 |
CHANDAN KUMAR AMBASTA Vs. CENTRAL BANK OF INDIA
|
February 26, 2018 |
CHANDAN LAHA @ CHANDAN KUMAR LAHA Vs. STATE OF JHARKHAND
|
January 24, 2018 |
CHANDAN MANNA & ANR. Vs. STATE OF JHARKHAND AND OTHERS
|
February 1, 2018 |
CHANDESHWAR SINGH Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 11, 2018 |
CHANDI CHARAN, SON OF LATE RAMESHWAR SAHU Vs. STATE OF JHARKHAND
|
January 30, 2018 |
CHANDO RAM Vs. STATE OF JHARKHAND
|
August 6, 2018 |
CHANDRA BHUSHAN PATHAK Vs. STATE OF JHARKHAND
|
August 13, 2018 |
CHANDRA DEO DANGI Vs. STATE OF JHARKHAND
|
February 5, 2018 |
CHANDRA MOHAN @ HOGO KHANDIT @ CHANDRA MOHAN KHAND Vs. STATE OF JHARKHAND
|
April 28, 2018 |
CHANDRA MOHAN HEMBRAM Vs. STATE OF JHARKHAND
|
November 27, 2018 |
CHANDRA MOULESHWAR SINGH Vs. MALTI DEVI
|
February 22, 2018 |
CHANDRA SHEKHAR PRASAD Vs. STATE OF JHARKHAND
|
July 11, 2018 |
CHANDRABHAN TALEJA, SON OF DEVA RAM TELEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED
|
October 29, 2018 |
CHANDRAJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
CHANDRASHEKHAR PRASAD, SON OF MAHABIR RAM Vs. STATE OF JHARKHAND THROUGH SECRETARYLABIC
|
December 20, 2018 |
CHANDRIKA PASWAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY GOVT OF JHARKHAND
|
August 7, 2018 |
CHANDRIKA PRASAD Vs. LALJEE SAO
|
February 15, 2018 |
CHANDRU ORAON Vs. STATE OF JHARKHAND
|
March 14, 2018 |
CHARAN SINGH @ TOTI SINGH Vs. STATE OF JHARKHAND
|
August 8, 2018 |
CHARI PAHARIA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 13, 2018 |
CHARU ORAON @ CHARO ORAON, SON OF LATE GANDRU ORAON Vs. STATE OF JHARKHAND
|
July 13, 2018 |
CHATTU MAHTO @ CHOTU SON OF SEWA MAHTO Vs. STATE OF JHARKHAND
|
July 12, 2018 |
CHEDIA ORAON Vs. STATE OF JHARKHAND
|
January 24, 2018 |
CHHATHU MAHTO Vs. STATE OF JHARKHAND
|
October 22, 2018 |
CHHATISH MANDAL Vs. STATE OF JHARKHAND
|
December 3, 2018 |
CHHAYA BHANDARI Vs. RAJU DHIBAR
|
October 25, 2018 |
CHHEDI MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
August 1, 2018 |
CHHOTA RAMA PAHARIA Vs. STATE OF JHARKHAND
|
August 29, 2018 |
CHHOTE LAL SOREN Vs. THE STATE OF JHARKHAND
|
January 13, 2018 |
CHHOTELAL MAHTO, SON OF LATE SUKU MAHTO Vs. STATE OF JHARKHAND
|
April 3, 2018 |
CHHOTI SAO @ PUNIT SAO SON OF JEHAL SAO Vs. STATE OF JHARKHAND
|
April 6, 2018 |
CHHOTU KUMAR @CHHOTU PRASAD Vs. STATE OF JHARKHAND
|
April 17, 2018 |
CHHOTU SINGH Vs. STATE OF BIHAR
|
October 25, 2018 |
CHHOTU SINGH @ VIKASH KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 8, 2018 |
CHIDANAND JHA Vs. STATE OF JHARKHAND
|
April 3, 2018 |
CHINTA DEVI Vs. STATE OF JHARKHAND, THROUGH ADDITIONAL COLLECTOR
|
February 22, 2018 |
CHITRANJAN TURI Vs. STATE OF JHARKHAND
|
April 3, 2018 |
CHITTRANJAN MANDAL Vs. SUDHIR GOPE
|
December 5, 2018 |
CHITTRANJAN NAYAK Vs. STATE OF JHARKHAND
|
June 19, 2018 |
CHOUDHARY HEMBROM Vs. STATE OF JHARKHAND
|
July 4, 2018 |
CHUNDRI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
August 14, 2018 |
CHUNMUN DEVI, WIDOW OF LATE PARMANAND SINGH Vs. STATE OF JHARKHAND
|
May 17, 2018 |
CHUNNILAL Vs. STATE OF JHARKHAND
|
May 16, 2018 |
CHURAMAN MISTRY Vs. STATE OF JHARKHAND
|
May 9, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 14, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 20, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND & OTHERS
|
February 5, 2018 |
DADI BABU HANSDA Vs. STATE OF JHARKHAND
|
December 19, 2018 |
DADU Vs. STATE OF JHARKHAND
|
December 12, 2018 |
DAKHINESWAR MAHTO Vs. STATE OF JHARKHAND
|
December 13, 2018 |
DAMAYANTI DEVI Vs. STATE OF JHARKHAND
|
December 18, 2018 |
DAMODAR SINGH Vs. STATE OF JHARKHAND
|
February 7, 2018 |
DAMODAR TURI, SON OF CHATRI TURI Vs. UNION OF INDIA
|
January 23, 2018 |
DANI RAM MAHATO Vs. STATE OF JHARKHAND
|
October 11, 2018 |
DASHWA ORAON Vs. STATE OF JHARKHAND
|
April 5, 2018 |
DASO MARANDI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
DASU MAHTO Vs. STATE OF JHARKHAND
|
April 4, 2018 |
DAYA NIDHI SINGH Vs. KRISHNA MAHTO
|
October 24, 2018 |
DAYANAND BHARTI Vs. STATE OF JHARKHAND
|
August 16, 2018 |
DAYANAND PRASAD KASHAYAP Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
|
October 12, 2018 |
DAYANAND SINGH, SON OF LATE PARMANAND SINGH Vs. BHARAT SINGH SON OF BALIRAM SINGH
|
September 12, 2018 |
DEBASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
|
July 31, 2018 |
DEBDULAL SARKAR Vs. SMT. PAPIYA SARKAR
|
January 18, 2018 |
DEEN DAYAL Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
DEENANATH PRASAD, SON OF LATE CHANI PRASAD Vs. STATE OF JHARKHAND
|
July 6, 2018 |
DEEP SHIKHA KUMARI, DAUGHTER OF RAVINDRA NARAYAN UPADHAY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF GOVERNMENT OF JHARKHAND
|
January 11, 2018 |
DEEPAK KUMAR Vs. ASHOK KUMAR
|
October 8, 2018 |
DEEPAK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 11, 2018 |
DEEPAK KUMAR LOKNATH SAHU Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
|
April 17, 2018 |
DEEPAK KUMAR MUKHERJEE @ DEEPAK MUKHERJEE Vs. STATE OF JHARKHAND
|
June 6, 2018 |
DEEPAK KUMAR RAO Vs. BHAWANI DEVI
|
November 1, 2018 |
DEEPAK KUMAR RAWANI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
DEEPAK TARWAY SON OF LATE KALI CHARAN RAM Vs. RADHWA DEVI WIFE OF LATE JHARKHAR KOERI
|
August 6, 2018 |
DEEPIKA KUMARI WIFE OF SANJAY KUMAR Vs. SANJAY KUMAR SON OF LATE BHOLA NATH BHAGAT
|
July 11, 2018 |
DEEPIKA TEW Vs. UNION OF INDIA, THROUGH SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS
|
August 1, 2018 |
DEO DUTTA KUMAR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
DEOGHAR DISTRICT CONGRESS COMMITTEE Vs. STATE OF JHARKHAND
|
March 14, 2018 |
DEV KUMAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
December 10, 2018 |
DEVAN CHAND JAIN AND ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
March 23, 2018 |
DEVANAND Vs. SUDHIR KUMAR SHARMA
|
September 12, 2018 |
DEVANTI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 21, 2018 |
DEVENDRA PRASAD SINGH Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED
|
August 13, 2018 |
DEVNISH DHAN Vs. STATE OF JHARKHAND
|
June 26, 2018 |
DHAN SINGH LAGURI Vs. STATE OF JHARKHAND
|
April 27, 2018 |
DHANAKAR THAKUR Vs. MECON LIMITED
|
August 1, 2018 |
DHANANJAY NAYAK Vs. STATE OF JHARKHAND
|
January 9, 2018 |
DHANBAD WINE Vs. STATE OF JHARKHAND
|
February 21, 2018 |
DHANESHWAR MAHTO Vs. TILIYA DEVI
|
June 29, 2018 |
DHANESHWAR SINGH Vs. CENTRAL COALFIELD LIMITED
|
November 27, 2018 |
DHANIRAM SARDAR Vs. STATE OF JHARKHAND
|
October 23, 2018 |
DHANMATI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
May 14, 2018 |
DHANMATI DEVI AND ANOTHER Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMANCUMMANAGING DIRECTOR, RANCHI AND OTHERS
|
January 3, 2018 |
DHARAMDEO MISHRA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
DHARMENDRA KUMAR SINGH @ TIMAL SINGH Vs. STATE OF JHARKHAND
|
March 12, 2018 |
DHENA BASKI, SON OF LATE CHUNKA BASKI Vs. STATE OF JHARKHAND
|
February 16, 2018 |
DHIBA MARANDI Vs. STATE OF JHARKHAND
|
April 10, 2018 |
DHIRAJ GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
DHIRAJ KUMAR Vs. STATE OF JHARKHAND
|
March 13, 2018 |
DHIREN SARDAR Vs. STATE OF JHARKHAND
|
April 28, 2018 |
DHIRENDRA KUMAR MISTRY Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
|
July 3, 2018 |
DHRIT SAHU Vs. STATE OF JHARKHAND
|
December 12, 2018 |
DHRUBA CHAKROBURTY Vs. STATE OF JHARKHAND
|
May 14, 2018 |
DHRUVA PRASAD OJHA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
DIBAI KAYAM @ DIBAY KAYAM Vs. STATE OF JHARKHAND
|
February 17, 2018 |
DIBYA LAL WIFE OF MADHURA PRASAD SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY/PRINCIPAL
|
July 11, 2018 |
DIJAN MANDAL Vs. STATE OF BIHAR
|
April 19, 2018 |
DILBAG SINGH Vs. UNION OF INDIA
|
December 5, 2018 |
DILDAR HUSSAIN Vs. STATE OF JHARKHAND
|
May 3, 2018 |
DILIP KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
April 3, 2018 |
DILIP KUMAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
DILIP KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
DILIP KUMAR DAS, S/O LAKHAN DAS Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN
|
September 28, 2018 |
DILIP KUMAR KEDIA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
DILIP KUMAR SINHA Vs. JHARKHAND GRAMM BANK
|
July 10, 2018 |
DILIP KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 14, 2018 |
DILIP MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
DILIP MIRDHA Vs. STATE OF JHARKHAND
|
June 19, 2018 |
DILIP NONIA Vs. STATE OF JHARKHAND
|
October 30, 2018 |
DILIP PASWAN Vs. STATE OF JHARKHAND
|
January 31, 2018 |
DILIP RAM @ JHANU KUMAR Vs. JITAN DEVI
|
July 26, 2018 |
DILNATH MAHTO Vs. RATHO DEVI
|
February 16, 2018 |
DINAKAR PATHAK S/O BANESHWAR PATHAK Vs. STATE OF JHARKHAND THROUGH ITS DIRECTOR
|
October 12, 2018 |
DINESH BHARTI, SON OF LATE JAWAHAR PRASAD Vs. DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMANLABIC
|
December 19, 2018 |
DINESH DUBEY Vs. AMBIKA PRASAD DUBEY
|
August 9, 2018 |
DINESH KUMAR HANSDA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
DINESH KUMAR SAHU Vs. URMILA DEVI
|
November 27, 2018 |
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
DINESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
April 4, 2018 |
DINESH PRASAD SHUKLA Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE-CHANCELLOR
|
September 27, 2018 |
DINESH SAO Vs. STATE OF JHARKHAND
|
February 8, 2018 |
DINESH SINGH @ VINESH SINGH Vs. STATE OF JHARKHAND
|
July 9, 2018 |
DINESH YADAV Vs. STATE OF JHARKHAND
|
January 18, 2018 |
DINU HEMBRAM SON OF LATE SOMRA HEMBRAM Vs. STATE OF JHARKHAND
|
August 1, 2018 |
DIP NARAYAN SINGH SON OF LATE RAM DAYAL SINGH Vs. MALTI DEVI WIFE OF PURANMAL SHARMA
|
August 6, 2018 |
DIPA GADODIA Vs. STATE OF JHARKHAND
|
February 20, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SUMARI ORAIN, WIFE OF LATE SOMARA TIRKEY
|
January 10, 2018 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIM Vs. KARTIK MAHTO
|
February 19, 2018 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MALINI DEVI
|
August 2, 2018 |
DIWAKAR CHANDRA JHA Vs. STATE OF JHARKHAND
|
February 26, 2018 |
DIWAKAR MAHATO Vs. THE STATE OF JHARKHAND
|
January 11, 2018 |
DIWAKAR MAHTO Vs. STATE OF JHARKHAND
|
February 1, 2018 |
DIWALI CHOUDHARY Vs. STATE OF JHARKHAND
|
October 10, 2018 |
DKD PROJECTS PVT LTD Vs. TRF LIMITED
|
November 22, 2018 |
DOMAN MAHTO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
DOMAN SAO, S/O PRAMESHWAR SAW Vs. STATE OF JHARKHAND
|
December 21, 2018 |
DR. ANAND KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
March 22, 2018 |
DR. ANIL KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
July 19, 2018 |
DR. ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY
|
January 19, 2018 |
DR. B.P. SINHA (BINOD PRASAD SINHA) Vs. RANCHI MUNICIPAL CORPORATION
|
May 8, 2018 |
DR. BRAJ NANDAN SHARMA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
|
April 6, 2018 |
DR. MD. ABDULLAH Vs. THE STATE OF JHARKHAND & ORS.
|
January 9, 2018 |
DR. NAVIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
DR. RABINDRA KUMAR RANA @ RAVINDRA KUMAR RANA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
DR. SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
February 14, 2018 |
DR. SHASHI KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH CBI
|
July 27, 2018 |
DR. SHYAM KISHORE PATHAK Vs. UNION OF INDIA
|
September 12, 2018 |
DR. SWARALI KRISHNA KONDWILKAR Vs. UNION OF INDIA
|
July 5, 2018 |
DUDHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 3, 2018 |
DUDHNATH PD SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
|
August 6, 2018 |
DUGI PRAJAPATI Vs. STATE OF BIHAR
|
October 11, 2018 |
DUJA @ DHUJA HANSDA, SON OF LATE THAKUR HASDA Vs. STATE OF JHARKHAND
|
October 11, 2018 |
DUKA CHATAR Vs. STATE OF JHARKHAND
|
September 6, 2018 |
DUKHAN DUSADH SON OF SRI KARU DUSADH Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
July 3, 2018 |
DUKHI MIRDHA Vs. RAMDAS MIRDHA
|
September 26, 2018 |
DUKHI RAM HANSDA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
DULAL MANDAL Vs. MANDAL
|
October 26, 2018 |
DULAR HAJAM, SON OF LATE JOBAN THAKUR Vs. STATE OF JHARKHAND
|
January 5, 2018 |
DULWA DEVI Vs. KUMAR NALIN SINGH
|
October 3, 2018 |
DUMKA TRADERS Vs. STATE OF JHARKHAND
|
May 9, 2018 |
DURGA MANGU GOPE Vs. STATE OF JHARKHAND
|
April 23, 2018 |
EASTER RANI BHENGRA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
EDUPGANTI VARA PRASAD CHOUDARY, SON OF LATE EDUPAN Vs. STEEL AUTHORITY OF INDIA LTD
|
January 31, 2018 |
EKTA RACHNA KINDO Vs. STATE OF JHARKHAND
|
November 28, 2018 |
EKTA TELECOMMUNICATION SYSTEM Vs. UNION OF INDIA
|
December 6, 2018 |
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, BOKARO
|
March 13, 2018 |
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
|
August 25, 2018 |
ELECTROSTEEL STEELS LIMITED Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT
|
September 27, 2018 |
ELECTROSTEEL STEELS LIMITED Vs. SECRETARY, OFFICE OF LOKAYUKTA JHARKHAND
|
July 26, 2018 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA IRON AND STEEL COMPANY LIMITED
|
May 2, 2018 |
EMPLOYERS IN RELATION TO MANAGEMENT OF KATRAS-CHAITUDIH COLLIERY UNDER KATRAS
AREA OF BHARAT COKING COAL LTD Vs. THEIR WORKMAN BEING REPRESENTED BY SECRETARY KOYLA ISPAT MAZDOOR PANCHAYAT
|
January 24, 2018 |
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY, BIHAR COLLIERY MAZDOOR SABHA
|
December 13, 2018 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TAPIN SOUTH COLLIERY OF M/S. C.C. LTD. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 1, DHANBAD AND ANR.
|
March 7, 2018 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LTD. Vs. WORKMEN SRI KAMAL PRASAD MEHTA
|
August 20, 2018 |
EMRENSIYA EKKA Vs. STATE OF JHARKHAND AND ANOTHER
|
May 15, 2018 |
EQBAL AHMAD Vs. STATE OF JHARKHAND
|
May 18, 2018 |
EQBAL AHMADI Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS DIRECTOR
|
January 31, 2018 |
ETWA ORAON Vs. STATE OF JHARKHAND
|
April 6, 2018 |
FAGU SAO Vs. MANSUKH LAL KOTECHA
|
November 26, 2018 |
FAIZ MIRJA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
June 13, 2018 |
FAKRUDDIN Vs. SHAHJANHA KHATOON
|
December 11, 2018 |
FARINA NAAZ Vs. SHABNAM BANO
|
November 28, 2018 |
FARUK HASAN @ FARUK KHAN Vs. JAIBUN NISHA
|
February 22, 2018 |
FEKAN PANDIT Vs. GANESH PRASAD GUPTA
|
December 3, 2018 |
FEKWA KOIRI Vs. STEEL AUTHORITY OF INDIA
|
September 28, 2018 |
FIROJ RAVIDAS @ FIROJ DAS Vs. STATE OF JHARKHAND
|
August 21, 2018 |
FIROZ KHAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
FIROZ MIAN Vs. STATE OF JHARKHAND
|
November 1, 2018 |
FOOD CORPORATION OF INDIA Vs. RAJHANS TRANSPORT
|
July 24, 2018 |
FOOD CORPORATION OF INDIA Vs. DEEPAK KUMAR SINGH
|
January 4, 2018 |
FORESTER NONIAN Vs. STATE OF JHARKHAND
|
October 22, 2018 |
FUCHU ALIAS FUCHANU MOHULI ALIAS FUCHAN MOHULI Vs. STATE OF JHARKHAND
|
January 13, 2018 |
FULESHWAR PASI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
FULSEHRA KHATOON, D/O LATE KASIM ANSARI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
G E L CHURCH MECON MANDALI, PARASTOLI, SOUTH OFFICE PARA Vs. JOWANA MINZ @ JOWAN MITRA, WIFE OF ASIT KUMAR MITRA
|
August 9, 2018 |
G HARI DAS NAIR Vs. BITHIKA DAS
|
March 19, 2018 |
G VENUGAPAL SON OF LATE G S NARAIN PROP LAXMI ENTERPRISES Vs. STATE OF JHARKHAND
|
October 23, 2018 |
GAINA SOREN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
GAJADHAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 24, 2018 |
GAJANAND RAI Vs. STATE OF JHARKHAND
|
November 29, 2018 |
GANDRU ORAON Vs. STATE OF JHARKHAND
|
March 14, 2018 |
GANESH CHANDRA GOWALA Vs. STATE OF JHARKHAND
|
February 15, 2018 |
GANESH DAS AND OTHERS Vs. UNION OF INDIA
|
February 7, 2018 |
GANESH MANDAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
August 8, 2018 |
GANESH PRASAD Vs. SANCHITRA BHAKAT @ SANCHITA BHAKAT
|
November 27, 2018 |
GANESH PRASAD Vs. STATE OF JHARKHAND
|
October 23, 2018 |
GANESH PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 16, 2018 |
GANESH PRASAD MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 9, 2018 |
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 4, 2018 |
GANESH RAM Vs. STATE OF JHARKHAND
|
February 1, 2018 |
GANESHI SINGH Vs. MAHABIR SINGH & ORS
|
October 24, 2018 |
GANGA CONSTRUCTION Vs. STATE OF JHARKHAND
|
November 26, 2018 |
GANJU RAJWAR @ KASHINATH RAJWAR Vs. UNION OF INDIA
|
July 16, 2018 |
GAURAV PRIYADARSHI Vs. STATE OF JHARKHAND
|
December 20, 2018 |
GAURI DEVI Vs. RESHMANI MAHATO
|
August 27, 2018 |
GAURI SHANKAR PRASAD VERMA Vs. TARLOCHAN SINGH
|
July 13, 2018 |
GAURISHANKAR BHAGAT Vs. STATE OF JHARKHAND
|
July 3, 2018 |
GAUTAM FERRO ALLOYS Vs. DAMODAR VALLEY CORPORATION; CHIEF ENGINEER (COMMER
|
March 12, 2018 |
GAUTAM SARKAR Vs. UNION OF INDIA AND OTHERS
|
January 30, 2018 |
GAYATRI DEVI Vs. BIRENDRA PRASAD
|
June 19, 2018 |
GAYTRI KUMARI Vs. JHARKHAND STAFF SELECTION COMMISSION, NAMKUM
|
February 12, 2018 |
GEETA DEVI Vs. STATE OF JHARKHAND
|
May 11, 2018 |
GEETA MISHRA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 11, 2018 |
GHAMANDI PRASAD Vs. STATE OF JHARKHAND
|
September 4, 2018 |
GHANASHYAM MANDAL Vs. STATE OF JHARKHAND
|
November 28, 2018 |
GHANDHI ORAON @ GANDHI ORAON AND OTHERS Vs. THE STATE OF JHARKHAND
|
July 5, 2018 |
GHANESHYAM MAHATO Vs. NAD PRAKASH MAHATO
|
November 2, 2018 |
GHANSHYAM MAHTO Vs. STATE OF JHARKHAND
|
April 3, 2018 |
GHANSHYAM MANDAL Vs. NAND LAL MANDAL
|
November 26, 2018 |
GHASI RAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 26, 2018 |
GHISO DAS SON OF LATE CHHANGORI DAS Vs. THE STATE OF JHARKHAND
|
July 3, 2018 |
GHUNJU KUJUR Vs. STATE OF JHARKHAND
|
October 3, 2018 |
GHURAM MANJHI Vs. BRAHMDEO MANJHI @ BALMUKUND MANJHI
|
July 10, 2018 |
GIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
GIRENDRA KUMAR SINGH, SON OF KISHORI SINGH Vs. STATE OF JHARKHAND
|
July 6, 2018 |
GIRJA RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
August 2, 2018 |
GIRJESH KUMAR SINHA, S/O LATE JUGAL KISHORE PRASAD SINHA Vs. JHARKHAND GRAMIN BANK THROUGH ITS CHAIRMAN
|
July 25, 2018 |
GITA DEVI W/O JAI NANDAN RAM Vs. STATE OF JHARKHAND AND OTHERS
|
January 4, 2018 |
GOBARDHAN BERA Vs. JITEN NAYAK
|
May 11, 2018 |
GODNATH MAHTO, SON OF LATE MADHO MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
January 10, 2018 |
GOHAN KORBA Vs. STATE OF JHARKHAND
|
November 28, 2018 |
GOLA HO Vs. STATE OF JHARKHAND
|
April 2, 2018 |
GOLKA TURI Vs. STATE OF JHARKHAND
|
December 11, 2018 |
GOLLU MIAN Vs. STATE OF JHARKHAND
|
January 15, 2018 |
GOPAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
December 10, 2018 |
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE OF JHARKHAND
|
August 25, 2018 |
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE THROUGH NATIONAL INVESTIGATION AGENCY
|
October 11, 2018 |
GOPAL PRASAD Vs. BANSIDHAR SINGH AND OTHERS
|
July 2, 2018 |
GOPAL PRASAD GUPTA, SON OF LATE KEDAR NATH GUPTA Vs. STATE OF JHARKHAND
|
April 30, 2018 |
GOPAL SINGH Vs. DHANESHWAR SAO
|
August 20, 2018 |
GOPI CHAND RAJWAR Vs. STATE OF JHARKHAND
|
March 8, 2018 |
GOPI KRISHNA ROUT Vs. STATE OF JHARKHAND
|
January 19, 2018 |
GOPI NATH GOPE Vs. STATE OF JHARKHAND
|
April 11, 2018 |
GORA CHAND SETH Vs. UNION OF INDIA
|
November 28, 2018 |
GOURI SHANKAR MAHATO Vs. CHEPIA MAHATAIN
|
September 26, 2018 |
GOURI SHANKAR SINGH Vs. STATE OF JHARKHAND
|
July 31, 2018 |
GOUTAM MISHRA Vs. BHARAT COKING COAL LIMITED
|
July 24, 2018 |
GOVIND GOPE Vs. STATE OF JHARKHAND
|
April 27, 2018 |
GOVIND MAHTO Vs. STATE OF JHARKHAND
|
August 7, 2018 |
GOVIND MANJHI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
GUDU YADAV @ PAWAN YADAV SON OF LATE GOVIND YADAV Vs. STATE OF JHARKHAND
|
December 21, 2018 |
GUJRA KARMALI Vs. STATE OF JHARKHAND
|
April 25, 2018 |
GULAM MUSTAFA Vs. MD. YUSUF ANSARI
|
May 15, 2018 |
GUMLA NAGESIA & ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
January 3, 2018 |
GUNADHAR MANDAL Vs. STATE OF JHARKHAND
|
May 14, 2018 |
GUPTA KEWAT Vs. STATE OF JHARKHAND
|
February 20, 2018 |
GURMEET SINGH Vs. SONI KAUR
|
July 17, 2018 |
GURU DAYAL KAMAR Vs. MULIA MAHATAIN
|
June 11, 2018 |
GURU PADA MONDAL Vs. STATE OF JHARKHAND
|
September 24, 2018 |
GURUCHARAN MUKHI Vs. STATE OF JHARKHAND
|
June 22, 2018 |
GYAN CHAND SAW S/O LATE KOD NARAYAN SAW Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 28, 2018 |
GYANWATI DEVI, DAUGHTER OF LATE DHIRAJ DUTT TIWARI Vs. SHYAM NANDAN TIWARI
|
October 9, 2018 |
HABIB ANSARI Vs. JASIM ANSARI
|
December 17, 2018 |
HABIL NAG Vs. STATE OF JHARKHAND
|
October 29, 2018 |
HANSAWATI KUMARI Vs. STATE OF JHARKHAND
|
February 19, 2018 |
HARADHAN MODAK Vs. BHARAT COKING COAL LIMITED, DISTRICT DHANBAD AND OTHERS
|
March 28, 2018 |
HARDEEP SINGH SIDHU Vs. STATE OF JHARKHAND
|
February 2, 2018 |
HARDEO SINGH BIRULY Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
March 19, 2018 |
HARI CHARAN MAHATO Vs. STATE OF JHARKHAND
|
December 20, 2018 |
HARI KISHORE SINGH Vs. ALLAHABAD BANK
|
December 6, 2018 |
HARI MAHTO (NOW DEAD) S/O LATE HULASH MAHTO Vs. BABULAL BHAGAT S/O LATE DINESH BHAGAT
|
August 7, 2018 |
HARI NANDAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
February 27, 2018 |
HARI NANDAN SINGH Vs. STATE OF JHARKHAND
|
May 4, 2018 |
HARI RAM MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
February 22, 2018 |
HARI SHANKAR DEHURI Vs. STATE OF JHARKHAND
|
August 8, 2018 |
HARIHAR MAHTO Vs. STATE OF JHARKHAND
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December 3, 2018 |
HARIHAR PRASAD SAHU Vs. STATE OF JHARKHAND
|
November 27, 2018 |
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
|
June 27, 2018 |
HASIM Vs. STATE OF JHARKHAND
|
January 29, 2018 |
HAWALDAR PURAN CHANDRA SAHA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
March 12, 2018 |
HAZARIBAGH KSHETRIYA GRAMIN BANK Vs. JITENDRA BAHADUR SINGH
|
June 28, 2018 |
HAZRA KHATOON Vs. EMPLOYER
|
February 20, 2018 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD THROUGH PRATIK CHOUDHARY Vs. BABITA DEVI, WIFE OF LATE KAILASH PODDAR
|
February 12, 2018 |
HEMAN TIWARI S/O LATE RIT LAL TIWARI Vs. STATE OF JHARKHAND
|
April 3, 2018 |
HEMANT KUMAR PODDAR S/O LATE MAHABIR PRASAD PODDAR Vs. INDU DEVI W/O LATE JAWAHAR PRASAD
|
June 14, 2018 |
HEMANT LAL HANSDA Vs. PAKU MURMU
|
October 24, 2018 |
HEMENDRA KUMAR BUDHIA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
HEMLATA KUMARI Vs. STATE OF JHARKHAND
|
October 25, 2018 |
HIBARAN YADAV Vs. STATE OF JHARKHAND
|
April 28, 2018 |
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING Vs. INDIAN RAILWAY
|
July 31, 2018 |
HIMADRI STEEL PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
September 5, 2018 |
HINA TOPNO Vs. SEEMA SMITA TOPNO
|
June 18, 2018 |
HIND AUTO (P) LTD THROUGH ITS DIRECTOR Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
|
October 1, 2018 |
HINDUSTAN COPPER LTD Vs. STATE OF JHARKHAND
|
February 21, 2018 |
HINDUSTAN COPPER LTD. Vs. T.T.G. INDUSTRIES LTD.
|
April 20, 2018 |
HINDUSTAN PETROLEUM CORPORATION LTD THROUGH ITS CHIEF REGIONAL MANAGER Vs. CHIEF REGIONAL MANAGER, H P C L
|
October 3, 2018 |
HIRA LAL RAM SON OF LATE SHEO BALAK RAM Vs. STATE OF JHARKHAND
|
November 5, 2018 |
HIRA LAL SAHU Vs. SUKU MAJHI
|
February 15, 2018 |
HIRA LAL SAO, S/O LATE TIPAN SAO AND OTHERS Vs. THE STATE OF JHARKHAND
|
July 5, 2018 |
HIRWA DEVI Vs. PRATIMA EKKA
|
April 4, 2018 |
HIT NARAYAN JHA Vs. STATE OF JHARKHAND
|
September 18, 2018 |
HITESH VARMA Vs. COAL INDIA LTD THROUGH ITS CHAIRMAN
|
January 31, 2018 |
HOPNA HANSDA Vs. DHONMUNI TUDU
|
March 19, 2018 |
HULAS MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
HV AXLES LTD. Vs. STATE OF JHARKHAND AND ORS.
|
January 25, 2018 |
HV TRANSMISSIONS LTD , MUMBAI Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
ICON CONTROLS PVT. LTD. Vs. MECON LIMITED
|
March 16, 2018 |
ILU KUMAR SINGH Vs. UNION OF INDIA
|
November 29, 2018 |
IMAM AHMED, SON OF LATE ABDUL SAMAD Vs. REYAZ AHMAD, S/O ABDUL SAMAD
|
August 6, 2018 |
IMTIAZ KHAN AND ANOTHER Vs. HAFIZ KHAN AND OTHERS
|
May 8, 2018 |
INDIRA RAI Vs. RANCHI UNIVERSITY
|
October 22, 2018 |
INDRA GOPE Vs. STATE OF JHARKHAND
|
July 27, 2018 |
INDU KUMARI WIFE OF ASHOK KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
June 22, 2018 |
INTERNATIONAL COMMERCE LIMITED Vs. BOKARO STEEL PLANT
|
November 1, 2018 |
ISHAN TUDU Vs. STATE OF JHARKHAND
|
September 26, 2018 |
ISHAR AHMAD Vs. MD. KAISH @ KAMAL AHAMAD
|
January 11, 2018 |
ISHRAT PRAWEEN Vs. THE STATE OF JHARKHAND AND ANR.
|
January 2, 2018 |
ISHTA NARAYAN MISHRA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
ISHWAR MAHTO SON OF LAXMAN MAHTO Vs. STATE OF JHARKHAND
|
August 9, 2018 |
ISLAM MIAN Vs. BHARAT COKING COAL LTD.
|
January 10, 2018 |
IVATURIVEERA RAJU SON OF LATE I SOMESWARA RAO Vs. BHARAT COKING COAL LIMITED
|
January 24, 2018 |
IVRCL INFRASTRUCTURES & PROJECTS LIMITED Vs. STATE OF JHARKHAND
|
February 23, 2018 |
JADU MAHATO Vs. STATE OF JHARKHAND
|
September 27, 2018 |
JAFIR KHAN Vs. GENERAL MANAGER
|
April 4, 2018 |
JAG MOHAN KANWAR Vs. STATE OF JHARKHAND
|
March 24, 2018 |
JAGABANDHU MAJI Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
November 5, 2018 |
JAGAN MANDAL Vs. STATE OF JHARKHAND
|
September 27, 2018 |
JAGANNATH MISHRA ALIAS DR JAGARNATH MISHRA Vs. STATE OF JHARKHAND
|
February 16, 2018 |
JAGANNATH PRASAD SINGH Vs. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
March 8, 2018 |
JAGARNATH PRASAD SAHU Vs. STATE OF JHARKHAND
|
December 18, 2018 |
JAGDANAND MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY / PRINCIPAL
|
February 7, 2018 |
JAGDISH Vs. CENTRAL COALFIELDS LIMITED
|
May 14, 2018 |
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
|
June 28, 2018 |
JAGDISH CHOUDHARY Vs. STATE OF JHARKHAND
|
November 30, 2018 |
JAGDISH MAHALI @ RAMESHWAR MAHALI Vs. STATE OF JHARKHAND
|
June 4, 2018 |
JAGDISH PRASAD HANSDA Vs. STATE OF JHARKHAND
|
March 6, 2018 |
JAGDISH YADAV Vs. STATE OF JHARKHAND
|
September 6, 2018 |
JAGDISH YADAV Vs. STATE OF JHARKHAND
|
December 12, 2018 |
JAGESHWAR GOPE Vs. JUMINI DEVI
|
July 9, 2018 |
JAGESHWAR MAHTO ALIAS YADAV Vs. STATE OF JHARKHAND
|
July 12, 2018 |
JAGGU @ JAGUWA GOPE Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 13, 2018 |
JAGRAN LOHRA Vs. STATE OF JHARKHAND
|
October 12, 2018 |
JAHIR ALAM Vs. RAM LAKHAN PRASAD VISHWAKARMA
|
April 3, 2018 |
JAI PRAKASH DEO Vs. ANJANI KUMARI @ ANJANI DEVI
|
November 27, 2018 |
JAI SHANKAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
February 23, 2018 |
JAI SIA RAM MISHRA Vs. CHANDRAMA MISHRA
|
June 14, 2018 |
JAI SINGH PURTY Vs. STATE OF JHARKHAND
|
May 1, 2018 |
JAIBIND KUMAR SON OF KISHORI SINGH Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH ITS REGISTRAR GENERAL
|
August 21, 2018 |
JAIBUN BIBI Vs. MD ISMAIL KHAN
|
July 24, 2018 |
JAINUL SHEIKH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
August 25, 2018 |
JAIPRAKASH MISTRY Vs. STATE OF JHARKHAND AND OTHERS
|
June 29, 2018 |
JAIRAM HESSA Vs. STATE OF JHARKHAND
|
August 29, 2018 |
JALESHWAR GOPE Vs. STATE OF JHARKHAND
|
December 15, 2018 |
JAMESH KUJUR, SON OF LATE KODIYA KUJUR Vs. RAMDHANI URAWN, SON OF LATE GIRDHARI URAWN
|
May 15, 2018 |
JAMSHEDPUR UTILITIES AND SERVICES COMPANY, SINGHBHUM (EAST) Vs. STATE OF JHARKHAND AND OTHERS
|
January 25, 2018 |
JANARDAN PRASAD RAI Vs. STATE OF JHARKHAND
|
October 26, 2018 |
JANARDAN PRASAD YADAV Vs. STATE OF JHARKHAND
|
October 23, 2018 |
JANARDHAN TIWARI Vs. STATE OF JHARKHAND
|
October 11, 2018 |
JANKI KUMARI Vs. INDRA DEVI
|
December 11, 2018 |
JANKI MAHTO & OTHERS Vs. MOST NANDI & OTHERS
|
December 21, 2018 |
JARKU KHARIA AND OTHERS Vs. STATE OF JHARKHAND
|
January 31, 2018 |
JASMUDDIN ANSARI @ JASIM MIAN, S/O ABDUL RAHIM MIA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
JAWAHAR YADAV, S/O DEVLAL YADAV Vs. THE STATE OF JHARKHAND
|
October 22, 2018 |
JAWALA TIWARI AND OTHERS Vs. MOST INDRA MANI KUER AND OTHERS
|
June 14, 2018 |
JAY PRAKASH GUPTA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
JAYASH KUMAR Vs. STATE OF JHARKHAND
|
December 19, 2018 |
JAYKANT ISHAR Vs. EASTERN COALFIELDS LTD.
|
August 21, 2018 |
JEOTI TIRKEY Vs. STATE OF JHARKHAND
|
August 31, 2018 |
JETHA SAHU S/O LATE SARYUG SAHU Vs. STATE OF JHARKHAND
|
February 20, 2018 |
JETHU SINGH Vs. STATE OF JHARKHAND
|
December 11, 2018 |
JHALWA @ MASOMAT JHALWA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
JHARKHAND ACADEMIC COUNCIL, Vs. VANDANA KUMARI
|
August 13, 2018 |
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
|
March 8, 2018 |
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
|
December 7, 2018 |
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
April 5, 2018 |
JHARKHAND STATE PROBATION (GAZETTED) SERVICES ASSOCIATION Vs. STATE OF JHARKHAND
|
December 14, 2018 |
JHIPA KACHHAP Vs. STATE OF JHARKHAND
|
May 7, 2018 |
JHIRGI DEVI Vs. CENTRAL COALFIELDS LTD
|
August 6, 2018 |
JHON BEREHMANS MINZ Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF SCHOOL EDUCATION & LITERACY
|
August 2, 2018 |
JIBLAL SHARMA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
JITAN CHARAN DAS Vs. STATE OF JHARKHAND
|
February 7, 2018 |
JITAN MAHATO Vs. KISHUN SAO
|
December 4, 2018 |
JITEN CHANDRA BISTU Vs. MRIDUL BISTU AND OTHERS
|
October 23, 2018 |
JITEN MARDI Vs. STATE OF JHARKHAND
|
August 9, 2018 |
JITENDRA KUMAR AGARWAL Vs. VISHNU CHANDRA MODI AND ORS.
|
March 7, 2018 |
JITENDRA KUMAR MAHTO, SON OF LATE PUNIT MAHTO Vs. VICE CHANCELLOR, RANCHI UNIVERSITY
|
August 14, 2018 |
JITENDRA KUMAR SHARMA Vs. ANITA DEVI
|
July 12, 2018 |
JITENDRA KUMAR SINGH Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, HAVING HEAVY ENG
|
February 20, 2018 |
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 30, 2018 |
JITENDRA KUMAR, SON OF SHEO BACHCHAN SINGH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
JITENDRA LAL GUPTA Vs. RAVI SHANKAR AGRAWAL
|
November 19, 2018 |
JITENDRA ORAON Vs. STATE OF JHARKHAND
|
June 6, 2018 |
JITRAM MANJHI Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
October 22, 2018 |
JOGENDRA RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
|
July 2, 2018 |
JOHAN MINZ SON OF LATE ATWA ORAON Vs. STATE OF JHARKHAND
|
May 14, 2018 |
JOME PAHARIYA Vs. STATE OF JHARKHAND
|
January 15, 2018 |
JOYDEEP BISWAS Vs. UNION OF INDIA
|
December 7, 2018 |
JUBAIL SAWAIYAN ALIAS JUMBAIL SABBAYA Vs. STATE OF JHARKHAND
|
January 16, 2018 |
JUGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
October 3, 2018 |
JULI PATHAK Vs. STATE OF JHARKHAND
|
November 30, 2018 |
JYOTI GOEL Vs. STATE OF JHARKHAND
|
February 5, 2018 |
JYOTISH CHANDRA SINGH Vs. STATE OF JHARKHAND
|
August 8, 2018 |
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING
|
July 3, 2018 |
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR KAUSHAL KISHORE SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING, ROAD TRANSPORT & HIGHWAY
|
August 2, 2018 |
K N PATHAK Vs. STATE OF JHARKHAND
|
February 7, 2018 |
K.K. BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 25, 2018 |
KAILASH NATH AGARWAL Vs. STATE OF BIHAR AND OTHERS
|
February 22, 2018 |
KAILASH SINGH, SON OF LATE JURAWAN SINGH Vs. STATE OF JHARKHAND
|
July 27, 2018 |
KAILASH YADAV Vs. SATIYA GOWALIN
|
December 18, 2018 |
KAJAL PRADHAN Vs. ARUN KUMAR SHRESTHA
|
December 21, 2018 |
KAKOLI DEY MODAK Vs. SATYADEO PRASAD & OTHERS
|
May 16, 2018 |
KALA HEMBROM Vs. STATE OF JHARKHAND
|
February 3, 2018 |
KALAI TUDU Vs. STATE OF JHARKHAND AND OTHERS
|
May 10, 2018 |
KALAWATI DEVI Vs. STATE OF JHARKHAND
|
May 10, 2018 |
KALAWATI DEVI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
KALESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
KALI CHARAN BHAGAT Vs. STATE OF JHARKHAND
|
August 8, 2018 |
KALI KISKU Vs. STATE OF JHARKHAND
|
November 27, 2018 |
KALI MODI Vs. STATE OF JHARKHAND
|
October 10, 2018 |
KALI PADA MAHATO Vs. THE STATE OF JHARKHAND
|
October 23, 2018 |
KALI PRASAD MUKHOPADHYAY @ KALI PRASAD MUKHERJEE, Vs. STATE OF JHARKHAND
|
April 11, 2018 |
KALICHARAN SOREN, SON OF BABUSHWAR SOREN Vs. STATE OF JHARKHAND
|
February 8, 2018 |
KALYAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
April 6, 2018 |
KALYANI SAHA Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
KAMAKHYA GOUR ALIAS AJAY GAUR @ KAMAKHYA GOPE @ FADKU GOPE Vs. STATE OF JHARKHAND
|
June 11, 2018 |
KAMAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
April 17, 2018 |
KAMESHWAR PRASAD Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
February 27, 2018 |
KAMESHWAR VISHWAKARMA Vs. STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER
|
April 3, 2018 |
KAMLA DEVI Vs. STATE OF JHARKHAND
|
August 1, 2018 |
KAMLA PRASAD SAH, SON OF LATE DULOO SAHU Vs. STATE OF JHARKHAND
|
May 18, 2018 |
KAMRUDDIN SHEIKH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
KANA NAYAK Vs. STATE OF JHARKHAND
|
November 1, 2018 |
KANAI PAUL Vs. BINOY BHUSAN PAUL @ BINOY PAL
|
March 13, 2018 |
KANAK BARA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
KANAK LAL JAISWAL @ PAPPU Vs. STATE OF JHARKHAND
|
June 7, 2018 |
KANCHAN BAGCHI @ KANCHAN KUMAR BAGCHI Vs. STATE OF JHARKHAND
|
August 7, 2018 |
KANCHAN DEVI @ KANCHAN KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
March 12, 2018 |
KANDANA MURMU ALIAS KUNDAN MURMU Vs. STATE OF JHARKHAND
|
January 20, 2018 |
KANDRA MAHLI @ KANDRA MAHALI, SON OF KOKA MAHALI Vs. STATE OF JHARKHAND
|
March 17, 2018 |
KANDU MURMU @ KHANDU MURMU Vs. STATE OF JHARKHAND
|
April 7, 2018 |
KANHAI HANSDA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
KANHAI MAHTO Vs. DOMAN MAHTO
|
July 31, 2018 |
KANO BASKI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
KANSE ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
KANTA BALA SINGH Vs. STATE OF JHARKHAND
|
December 5, 2018 |
KAPIL DEO SINGH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
KAPIL MAHTO @ KAPILDEO MAHTO Vs. STATE OF JHARKHAND
|
August 13, 2018 |
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF JHARKHAND
|
January 16, 2018 |
KAPOOR @ KAPUR CHAND JAIN, SON OF LATE DALSUKH LAL Vs. ANANDITA SAHAY, WIDOW OF LATE PRASHANT SAHAY
|
January 23, 2018 |
KARAN GOPE Vs. STATE OF JHARKHAND
|
August 13, 2018 |
KARMA ORAON Vs. STATE OF BIHAR
|
July 6, 2018 |
KARTIK CHANDRA PAUL Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH REGISTRAR GENERAL
|
October 11, 2018 |
KARTIK MAHTO Vs. BHARAT COKING COAL LTD
|
November 1, 2018 |
KARTIK PANDIT Vs. STATE OF JHARKHAND
|
December 13, 2018 |
KARTIK SHARMA Vs. STATE OF JHARKHAND
|
July 10, 2018 |
KARU PASWAN Vs. STATE OF JHARKHAND
|
December 5, 2018 |
KASHI NATH GANGULY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 19, 2018 |
KASHI NATH VERMA Vs. STATE OF JHARKHAND THROUGH HOME DEPARTMENT
|
November 27, 2018 |
KASURAM TUDU AND OTHERS Vs. THE STATE OF JHARKHAND
|
August 28, 2018 |
KATI KISKU @ LAKHI RAM KISKA AND ANOTHER Vs. STATE OF JHARKHAND
|
March 24, 2018 |
KAULESHWAR MAHTO, SONS OF BUDHAN MAHTO Vs. THE CHAIRMAN
|
March 28, 2018 |
KAUSHLYA DEVI Vs. STATE BANK OF INDIA
|
May 7, 2018 |
KAYUM SHEIKH SON OF LATE NUHU SHEIKH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
KEDAR NATH MISHRA Vs. STATE OF JHARKHAND
|
July 12, 2018 |
KEDAR PANDEY ALIAS KEDARNATH PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2018 |
KEDAR PRASAD SWARNKAR @ KEDAR PRASAD Vs. STATE OF JHARKHAND
|
May 14, 2018 |
KEHAR MAHTO AND ORS. Vs. BISHU MAHTO AND ORS.
|
January 24, 2018 |
KESHAV KUMAR SINHA Vs. STATE OF JHARKHAND
|
May 3, 2018 |
KEWAL NATH RAJAK Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
KHADIJA FARJANA Vs. STATE OF JHARKHAND
|
August 24, 2018 |
KHALIL MIAN, S/O SUKAR MIAN Vs. STATE OF JHARKHAND
|
March 23, 2018 |
KHENA KAIBARTA Vs. STATE OF JHARKHAND
|
November 27, 2018 |
KHETRO MOHAN PINGUA Vs. STATE OF JHARKHAND
|
April 13, 2018 |
KHUDIA ORAON SON OF LATE FAGU ORAON Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, RANCHI
|
September 12, 2018 |
KHUDU SONAR Vs. STATE OF JHARKHAND
|
December 19, 2018 |
KHUSHBOO DEVI Vs. BINOD RAJAK
|
March 16, 2018 |
KIRAN LATA PANDEY WIFE OF PRAVEEN KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 28, 2018 |
KIRAN LOHANI Vs. DHARMENDRA KUMAR
|
October 10, 2018 |
KIRITY BHUSHAN PAUL Vs. MADHU SUDAN PAUL
|
May 14, 2018 |
KISAN MANJHI Vs. STATE OF JHARKHAND
|
December 13, 2018 |
KISHOR KUMAR SAW Vs. STATE OF JHARKHAND THROUGH C B I
|
October 25, 2018 |
KISHORE CHANDRA Vs. STATE OF JHARKHAND
|
November 20, 2018 |
KISHORE TIWARY Vs. STATE OF JHARKHAND
|
July 2, 2018 |
KISHORI RAJAK Vs. STATE OF JHARKHAND
|
November 1, 2018 |
KISHUN BHUIYAN Vs. IDMUDDIN ANSARI
|
October 4, 2018 |
KISTU BESRA Vs. STATE OF JHARKHAND
|
August 16, 2018 |
KOLEBAR MAHATO Vs. STATE OF JHARKHAND
|
December 7, 2018 |
KORDULA EKKA Vs. STATE OF JHARKHAND AND OTHERS
|
May 16, 2018 |
KRIPA GOPE @ KRIPA SINGHU Vs. STATE OF JHARKHAND
|
August 3, 2018 |
KRISHAN KUMAR BANPAR, SON OF LATE HALKHORI MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE
|
February 26, 2018 |
KRISHNA BHUIYAN Vs. STATE OF JHARKHAND
|
February 3, 2018 |
KRISHNA HANSDA, S/O LATE KALARAM HANSDA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
KRISHNA KANT DUBEY Vs. STATE OF JHARKHAND
|
April 17, 2018 |
KRISHNA KANTI TIWARY Vs. STATE OF JHARKHAND AND ANOTHER
|
February 1, 2018 |
KRISHNA KUMAR GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 14, 2018 |
KRISHNA KUMAR MISHRA Vs. STATE OF JHARKHAND
|
February 21, 2018 |
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
|
April 5, 2018 |
KRISHNA LAL AGRAWAL Vs. STATE OF JHARKHAND
|
August 6, 2018 |
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
|
April 6, 2018 |
KRISHNA ORAON Vs. STATE OF JHARKHAND
|
August 4, 2018 |
KRISHNA PRASAD MAHTO Vs. ASHOK RAM AND OTHERS
|
April 25, 2018 |
KRISHNA RAM Vs. STATE OF JHARKHAND
|
April 3, 2018 |
KRISHNADHAN KHAWARE Vs. ANANDI DEVI
|
June 21, 2018 |
KRITI CHANDRA GOPE Vs. STATE OF JHARKHAND
|
December 7, 2018 |
KULDEEP SAO Vs. STATE OF JHARKHAND
|
January 29, 2018 |
KULDEEP SINGH @ SARDARJI Vs. STATE OF JHARKHAND
|
April 12, 2018 |
KULDEEP SINGH SON OF NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
April 20, 2018 |
KULDIP CHOUHAN Vs. BHARAT COKING COAL LIMITED
|
June 13, 2018 |
KUMAR KUNAL Vs. STATE OF JHARKHAND; PRINCIPAL SECRETARY, DEPARTMEN
|
April 10, 2018 |
KUMAR MANOJ Vs. STATE OF JHARKHAND
|
December 14, 2018 |
KUMAR UMESH PRASAD @ PUTUL Vs. STATE OF JHARKHAND
|
August 2, 2018 |
KUMARI ASHA CHAUHAN Vs. CENTRAL COALFIELDS LIMITED
|
June 27, 2018 |
KUMARI BIMLA Vs. RUPESH KUMAR
|
May 2, 2018 |
KUMARI SEEMA Vs. THE STATE OF JHARKHAND AND ANR.
|
January 16, 2018 |
KUMARIS MANDAL @ KUMARIS GORAI, S/O JAIDEB GORAI @ JAIDEB MANDAL Vs. STATE OF JHARKHAND
|
August 9, 2018 |
KUMUDNI DEVI WIFE OF MADAN MOHAN MISHRA Vs. UDAYAN PRASAD TAPAN
|
August 2, 2018 |
KUNAL KUMAR SINGH Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
|
October 24, 2018 |
KUSHWAHA KANCHAN KUMARI, WIFE OF BALWANT KUMAR Vs. STATE OF JHARKHAND
|
May 15, 2018 |
KUSUM DEVI Vs. THE UNION OF INDIA
|
March 14, 2018 |
LADE TURI Vs. STATE OF JHARKHAND
|
January 18, 2018 |
LADURA CHERWA @ JOTO CHERWA Vs. STATE OF JHARKHAND
|
October 31, 2018 |
LAGAN GOPE Vs. STATE OF JHARKHAND
|
April 18, 2018 |
LAGAN KUMAR Vs. CHAKU LAYAK
|
April 26, 2018 |
LAGNI TURI Vs. STATE OF JHARKHAND
|
November 20, 2018 |
LAKHAN BARAIK Vs. STATE OF JHARKHAND
|
June 22, 2018 |
LAKHAN CHANDRA PRAMANIK Vs. STATE OF JHARKHAND
|
March 13, 2018 |
LAKHAN MANDAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
October 31, 2018 |
LAKHAN PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 11, 2018 |
LAKHAN RAM Vs. STATE OF JHARKHAND
|
November 26, 2018 |
LAKHI DEVI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
March 8, 2018 |
LAKHRAJO DEVI Vs. TATA IRON & STEEL COMPANY LTD
|
September 28, 2018 |
LAKHWA DEVI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 29, 2018 |
LAKSHMAN MAHTO Vs. STATE OF JHARKHAND
|
January 24, 2018 |
LAKSHMAN SINGH MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
LAKSHMI KUMARI, D/O LATE BHOLA PRASAD Vs. STATE OF JHARKHANDLABIC
|
December 19, 2018 |
LAKSHMI NARAYAN BHAGAT SON OF LATE SHIVANANDAN BHA Vs. GAYATRI DEVI
|
May 15, 2018 |
LAKSHMI SAH Vs. STATE OF JHARKHAND
|
December 14, 2018 |
LAL BIHARI SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
LAL CHAND MAHTO AND OTHERS Vs. MINERAL EXPLORATION CORPORATION LIMITED AND OTHERS
|
February 6, 2018 |
LAL KRISHNA KUMAR NATH SHAHDEO @ L K K N SHAHDEO Vs. STATE OF JHARKHAND
|
April 17, 2018 |
LAL MOHAN MAHTO Vs. STATE OF JHARKHAND
|
February 24, 2018 |
LAL MOHANNATH SAHDEO Vs. STATE OF JHARKHAND AND ORS.
|
January 18, 2018 |
LALA DINESH KUMAR Vs. STATE OF JHARKHAND
|
December 3, 2018 |
LALDEO MAHTO @ LALO MAHTO Vs. STATE OF JHARKHAND
|
April 20, 2018 |
LALIT KUMAR SINGH Vs. LAWANGI BIBI
|
July 11, 2018 |
LALIT MOHAN GILUA Vs. STATE OF JHARKHAND
|
August 21, 2018 |
LALITA DEVI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
LALJI RAM TIU Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2018 |
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 11, 2018 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND THROUGH CBI
|
February 23, 2018 |
LATIF MIAN Vs. STATE OF JHARKHAND
|
December 13, 2018 |
LATIKA DEVI Vs. CENTRAL COAL FIELD LTD THROUGH ITS CHAIRMAN CUM MA
|
April 10, 2018 |
LATTU MAHTO Vs. STATE OF JHARKHAND
|
October 24, 2018 |
LAURENCIA LAKRA Vs. STATE OF JHARKHAND
|
December 18, 2018 |
LAXAMAN JYOTISHI Vs. STATE OF JHARKHAND
|
April 26, 2018 |
LAXMAN PRASAD RAJAK, SON OF SOUDAGAR RAJAK Vs. STATE OF JHARKHAND
|
May 15, 2018 |
LAXMAN SINGH Vs. STATE OF JHARKHAND
|
July 31, 2018 |
LAXMI KUMARI Vs. BIKASH KUMAR RAWANI
|
April 12, 2018 |
LAXMI KUMARI @ LAXMI KUMARI SRIVASTAVA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
LAXMI KUMARI W/O BIKAS KUMAR GUPTA Vs. BIKASH KUMAR GUPTA
|
June 14, 2018 |
LAXMI NARAYAN TEWARY AND OTHERS Vs. NEW INDIA ASSURANCE CO LTD DHANBAD AND OTHERS
|
March 6, 2018 |
LEENA SINHA Vs. SIDDHARTH SINHA
|
August 2, 2018 |
LEPO MUNDA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JAI PRAKASH ROY
|
December 5, 2018 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ARVIND KUMAR SINGH
|
November 26, 2018 |
LILA DEVI Vs. STATE OF JHARKHAND
|
January 15, 2018 |
LILA DEVI, WIFE OF MADHO BHUIAN Vs. CENTRAL COALFIELDS LIMITED
|
March 16, 2018 |
LILU HEMBROM Vs. STATE OF JHARKHAND
|
April 11, 2018 |
LOVELY KUMARI Vs. STATE OF JHARKHAND THROUGH SECRETARY, FAMILY WELFA
|
March 6, 2018 |
LUKMAN ANSARI Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 19, 2018 |
M V RATNAKAR RAO Vs. STATE OF JHARKHAND
|
January 4, 2018 |
M/S ANVIL CABLES PVT LIMITED Vs. THE COMMISSIONER
|
May 9, 2018 |
M/S ARETPL Vs. M/S CENTRAL COALFIELDS LTD. AND OTHERS
|
February 28, 2018 |
M/S BHARAT COKING COAL LIMITED Vs. MANOHAR TIWARY
|
May 16, 2018 |
M/S CENTRAL COALFIELDS LIMITED Vs. SARLU MAHATO
|
September 12, 2018 |
M/S DAMODAR VALLEY CORPORATION Vs. THEIR WORKMEN
|
March 28, 2018 |
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND OTHERS
|
July 17, 2018 |
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
October 25, 2018 |
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
January 4, 2018 |
M/S HINDALCO INDUSTRIES LIMITED AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 21, 2018 |
M/S IFFCO TOKIO GENERAL INSURANCE CO. Vs. BUTNI DEVI
|
December 13, 2018 |
M/S ISSCO LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING Vs. TULSHI CHOUDHARY
|
January 4, 2018 |
M/S J.G. GARMENTS Vs. CENTRAL BANK OF INDIA
|
January 3, 2018 |
M/S SHREE BALAJI COAL TRADERS LTD. Vs. CENTRAL COALFIELDS LIMITED
|
July 19, 2018 |
M/S. COBRA INDUSTRIAL SECURITY FORCE (I) LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
September 11, 2018 |
M/S. FRONTLINE BUSINESS SOLUTIONS Vs. UNION OF INDIA
|
October 1, 2018 |
M/S. G.K. WIRES Vs. BANK OF INDIA, HAZARIBAGH BRANCH, HAZARIBAGH
|
February 8, 2018 |
M/S. HIMADRI STEEL PVT. LTD. NUAGOAN, SATKATIA, DHALBHUMGARH, EAST SINGHBHUM, JHARKHAND Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
March 14, 2018 |
M/S. HINDUSTAN PRODUCE COMPANY Vs. STEEL AUTHORITY OF INDIA LTD., A PUBLIC SECTOR UNDERTAKING
|
February 14, 2018 |
M/S. NIGAR FRESH RESTAURANT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 29, 2018 |
M/S. PRABHU COKE MANUFACTURING CO., DHANBAD Vs. CENTRAL POLLUTION CONTROL BOARD
|
June 13, 2018 |
M/S. R.D. RUBBER RECLAIM LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
January 11, 2018 |
M/S. RUNGTA SONS PVT. LTD Vs. SRI TAPAS DARIPA
|
August 8, 2018 |
M/S. S.N. THAKKAR CONSTRUCTION PVT. LTD. Vs. EAST CENTRAL RAILWAYS AND OTHERS
|
February 4, 2018 |
M/S. SAHARA INDIA Vs. AJAY KUMAR PATHAK @ AJAY PATHAK
|
February 15, 2018 |
M/S. SNL BEARINGS LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 13, 2018 |
M/S. Y.S. HITECH SECURE PRINT PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2018 |
M/S.TECHNOFAB ENGINEERING-EMC JOINT VENTURE Vs. JHARKHAND URJA SANCHARAN NIGAM LTD.
|
August 3, 2018 |
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
|
January 12, 2018 |
MAA KALI ALLOYS UDYOG PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE
|
October 30, 2018 |
MAA TARA ISPAT INDUSTRIES PVT LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
August 3, 2018 |
MADAN KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
January 19, 2018 |
MADAN MAHTO Vs. STATE OF JHARKHAND
|
July 9, 2018 |
MADAN MOHAN ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 9, 2018 |
MADHO MAHTO Vs. STATE OF JHARKHAND
|
December 8, 2018 |
MADHO ORAON Vs. STATE OF JHARKHAND
|
February 19, 2018 |
MADHU JYOTSNA AKHOURI Vs. JHARKHAND STATE HOUSING BOARD
|
February 20, 2018 |
MADHU KUMARI SONI W/O MUKESH KUMAR VERMA Vs. MUKESH KUMAR VERMA S/O LATE BALESHWAR PRASAD VERMA
|
July 11, 2018 |
MADHURI DEVI WIDOW OF LATE TILAKDHARI RAM Vs. STATE OF JHARKHAND
|
March 19, 2018 |
MADHUSUDAN RAJA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HIGHER, TECH
|
May 15, 2018 |
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
|
April 6, 2018 |
MADHUSUDHAN SWANSI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
MAGMA FINCORP LTD Vs. VIVEK KUMAR SINGH
|
May 17, 2018 |
MAHA PRASAD GHOSH Vs. STATE OF JHARKHAND
|
March 14, 2018 |
MAHABIR GOPE AND OTHERS Vs. STATE OF JHARKHAND
|
March 22, 2018 |
MAHABIR PRASAD BISHWAKARMA Vs. UNION OF INDIA
|
May 14, 2018 |
MAHABIR PRASAD DAGA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
MAHADEO HAZAM Vs. BUDHNI DEVI
|
May 17, 2018 |
MAHADEO MAHTO Vs. STATE OF JHARKHAND
|
March 8, 2018 |
MAHADEO PRASAD Vs. GIRWARDHARI PRASAD
|
October 25, 2018 |
MAHENDRA GOPE Vs. STATE OF JHARKHAND
|
March 7, 2018 |
MAHENDRA GOPE Vs. STATE OF JHARKHAND
|
December 3, 2018 |
MAHENDRA KISKU Vs. DAMODAR VALLEY CORP.
|
April 10, 2018 |
MAHENDRA MANDAL @ MAHENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
|
January 12, 2018 |
MAHENDRA NATH TIWARI Vs. STATE OF JHARKHAND
|
July 2, 2018 |
MAHENDRA PANDEY Vs. SURESH RAM, SON OF LATE MAHESH RAM
|
July 12, 2018 |
MAHENDRA PRASAD NIRALA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL
|
April 2, 2018 |
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
May 15, 2018 |
MAHENDRA RAM AND OTHERS Vs. CMD
|
May 11, 2018 |
MAHESH CHANDRA JHA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 11, 2018 |
MAHESH KUMAR JAIN Vs. STATE OF JHARKHAND
|
October 26, 2018 |
MAHESH PRASAD SAW Vs. STATE OF JHARKHAND
|
April 4, 2018 |
MAHESH SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 23, 2018 |
MAHESHWAR TIGGA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF JHARKHAND
|
December 5, 2018 |
MAITHON POWER LIMITED Vs. STATE OF JHARKHAND
|
February 22, 2018 |
MAJIN LOHAR Vs. STATE OF JHARKHAND
|
December 4, 2018 |
MALTI DEVI Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
June 28, 2018 |
MAMTA ORAON, W/O SHEORAJ ORAON Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
MANAGEMENT, DE NOBILI SCHOOL Vs. NILIMA MINZ TUDU
|
December 3, 2018 |
MANAGER MURMU Vs. STATE OF JHARKHAND
|
November 20, 2018 |
MANAGER, NATIONAL INSURANCE COMPANY LIMITED, GUMLA Vs. MUNI DEVI
|
April 27, 2018 |
MANAY SUNDI @ LANGRA Vs. STATE OF JHARKHAND
|
February 24, 2018 |
MANBASI DEVI Vs. STATE OF JHARKHAND
|
December 19, 2018 |
MANBODH MAHTO, SON OF LATE BONU MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2018 |
MANDODARI DEVI, WIFE OF SITARAM THAKUR Vs. STATE OF JHARKHAND
|
August 8, 2018 |
MANDUI KUI Vs. THE STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
MANGAL @ MANGRA ORAON Vs. STATE OF JHARKHAND
|
February 20, 2018 |
MANGAL DAN ORAON Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE
|
March 5, 2018 |
MANGAL SAMAD Vs. STATE OF JHARKHAND
|
July 4, 2018 |
MANGAR YADAV Vs. LALPATI DEVI
|
November 19, 2018 |
MANGAT MURMU Vs. STATE OF JHARKHAND
|
May 2, 2018 |
MANGOVINDA MAHATO Vs. STATE OF BIHAR
|
June 29, 2018 |
MANGRA TOPNO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
|
August 3, 2018 |
MANGRU KANDEYANG Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 22, 2018 |
MANI BARAIK, S/O LATE BUDHAI BARAIK Vs. STATE OF JHARKHAND
|
March 17, 2018 |
MANI XESS Vs. STATE OF JHARKHAND
|
June 27, 2018 |
MANIK CHAND CHOPRA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, PURULIA HIG
|
June 13, 2018 |
MANIK SABAR Vs. STATE OF JHARKHAND
|
December 7, 2018 |
MANIKANT JHA SON OF LATE RUDRANANDA JHA Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
|
January 24, 2018 |
MANIR ANSARI @ MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 5, 2018 |
MANISH ANAND S/O SACHCHIDA NAND PRASAD Vs. SUPRIYA KUMARI W/O MANISH ANAND
|
June 21, 2018 |
MANISH KUMAR Vs. STATE OF JHARKHAND
|
August 7, 2018 |
MANISH TEWARI @ MANISH TIWARY Vs. STATE OF JHARKHAND
|
May 11, 2018 |
MANISHA MANJHI @ MANISHA MUKHERJEE Vs. NIRMALA DEVI
|
December 13, 2018 |
MANISHANKAR MAHATO Vs. STATE OF JHARKHAND
|
March 13, 2018 |
MANJHI MURMU @ KARA MURMU Vs. STATE OF JHARKHAND
|
April 26, 2018 |
MANJIT KAUR Vs. STATE OF JHARKHAND
|
July 11, 2018 |
MANJIT KUMAR SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
January 18, 2018 |
MANJOOR SHEIKH Vs. STATE OF JHARKHAND
|
November 20, 2018 |
MANJU BALA JAYASWAL W/O PRAMOD KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
February 6, 2018 |
MANJU DEVI Vs. STATE OF JHARKHAND
|
March 22, 2018 |
MANJU DEVI Vs. STATE OF JHARKHAND
|
March 14, 2018 |
MANJU SHREE SINHA Vs. STATE OF JHARKHAND AND OTHER
|
February 8, 2018 |
MANOJ CHAUHAN @ MANOJ KUMAR CHAUHAN Vs. STATE OF JHARKHAND
|
May 10, 2018 |
MANOJ KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
August 14, 2018 |
MANOJ KUMAR BARAIK @ MANOJ BARAIK Vs. STATE OF JHARKHAND
|
August 21, 2018 |
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
|
December 17, 2018 |
MANOJ KUMAR KAPARDAR Vs. STATE OF JHARKHAND
|
April 2, 2018 |
MANOJ KUMAR PANDEY Vs. STATE OF JHARKHAND
|
December 3, 2018 |
MANOJ KUMAR SAHU @ MANOJ SAHA Vs. STATE OF JHARKHAND
|
August 31, 2018 |
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 29, 2018 |
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 14, 2018 |
MANOJ KUMAR SINHA, SON OF BIJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
July 25, 2018 |
MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
|
January 10, 2018 |
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
|
July 13, 2018 |
MANOJ SAO Vs. STATE OF JHARKHAND
|
April 25, 2018 |
MANOJ SINGH Vs. CENTRAL COALFIELDS LIMITED
|
November 28, 2018 |
MANOJ SRIVASTAVA Vs. STATE OF JHARKHAND
|
July 11, 2018 |
MANORANJAN PRASAD Vs. STATE OF JHARKHAND
|
October 30, 2018 |
MANSHA SINGH @ RAJESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 1, 2018 |
MANSI BATHWAL Vs. BHARAT KUMAR AGARWAL
|
July 16, 2018 |
MANSINGH MARANDI, S/O LATE BISHTU MARANDI Vs. STATE OF JHARKHAND
|
August 3, 2018 |
MANSOOR MIAN AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 16, 2018 |
MANSU TURI Vs. THE STATE OF JHARKHAND
|
December 20, 2018 |
MANTOSH KUMAR JHA @ MANTOSH JHA Vs. STATE OF JHARKHAND
|
June 21, 2018 |
MANTU KESHRI Vs. STATE OF JHARKHAND
|
February 14, 2018 |
MANTU MALLICK Vs. LAKHI MALLICK
|
August 8, 2018 |
MANWARA BIBI, W/O MD HABIB SHIEKH Vs. STATE OF JHARKHAND
|
May 16, 2018 |
MARCEL GURIA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 29, 2018 |
MARKANDO PINGUA MUNDA Vs. THE STATE OF JHARKHAND
|
July 3, 2018 |
MARKUS EKKA AND OTHERS Vs. STATE OF JHARKHAND
|
October 1, 2018 |
MARTIN XESS, SON OF LATE FRANCIS XESS Vs. STATE OF JHARKHAND
|
July 6, 2018 |
MARU RAI Vs. LAKHAPATI RAI
|
February 26, 2018 |
MARWADI MAHATO Vs. STATE OF JHARKHAND
|
December 10, 2018 |
MARWARI COLLEGE Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS
|
January 10, 2018 |
MASROOR ALI @ AFTAB ALAM @ SUNNY Vs. STATE OF JHARKHAND
|
February 23, 2018 |
MATAL MARAIYA Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 19, 2018 |
MATHURA PRASAD Vs. KUNTI DEVI, WIFE OF KRISHNA KUMAR JAISWAL
|
April 26, 2018 |
MAUMITA DAS @ MOUMITA DAY (DAS) Vs. STATE OF JHARKHAND
|
March 13, 2018 |
MAYA DEVI @ MAYA SINGH Vs. STATE OF JHARKHAND
|
December 15, 2018 |
MAYA MINZ Vs. STATE OF JHARKHAND
|
May 14, 2018 |
MAYA PATHAK, WIFE OF SANTOSH PATHAK Vs. SANTOSH PATHAK
|
March 15, 2018 |
MAYA SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAG THROUGH ITS VICE CHANCELLOR
|
August 1, 2018 |
MAYANK GIRI Vs. DIVYA GIRI @ DIVYA CHOWDHRY
|
August 8, 2018 |
MAYLEN TOPNO Vs. STATE OF JHARKHAND
|
July 16, 2018 |
MD AFTARUL HAQUE Vs. STATE OF JHARKHAND
|
November 26, 2018 |
MD AHSANULLAH KHAN Vs. STATE OF JHARKHAND
|
December 20, 2018 |
MD AKBAR ALI Vs. STATE OF JHARKHAND
|
August 6, 2018 |
MD AKHTAR HUSSAIN, SON OF LATE MD IBRAHIM HUSSAIN Vs. BANK OF INDIA THROUGH ZONAL MANAGER; ZONAL MANAGER
|
March 8, 2018 |
MD ALLAUDDIN Vs. RAM LAKHAN PRASAD VISHWAKARMA
|
April 3, 2018 |
MD ASFAK @ MD ISFAQUE Vs. STATE OF JHARKHAND
|
August 6, 2018 |
MD ASHRAF JAWED @ CHUNNU Vs. STATE OF JHARKHAND
|
April 13, 2018 |
MD ASJAD AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
MD AZIM Vs. MEENA DEVI
|
October 1, 2018 |
MD BASIRUDDIN ANSARI & ANR Vs. BASANT MUNDA & ORS
|
May 18, 2018 |
MD DANISH EQBAL S/O LATE SHABBIR AHMAD Vs. STATE OF JHARKHAND
|
July 25, 2018 |
MD FAROOQ Vs. STATE OF JHARKHAND
|
October 30, 2018 |
MD IMTIYAZ ALAM @ MD IMTIYAZ Vs. STATE OF JHARKHAND
|
September 5, 2018 |
MD INAMUDDIN, SON OF MD ISHAQUE RIZVI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
January 31, 2018 |
MD IRFAN @ DABLU Vs. STATE OF JHARKHAND
|
August 28, 2018 |
MD KALIM Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
|
August 14, 2018 |
MD KASHIM Vs. STATE OF JHARKHAND
|
May 2, 2018 |
MD MAKSUD ALAM Vs. RAJESH JAISWAL
|
February 27, 2018 |
MD MANNOWAR ALAM Vs. STATE OF JHARKHAND
|
May 8, 2018 |
MD MAQUBOOL ANJUM Vs. STATE OF JHARKHAND
|
April 9, 2018 |
MD MOHSIN SHEIKH Vs. STATE OF JHARKHAND
|
April 3, 2018 |
MD MOJAMMEL HAQUE Vs. STATE OF JHARKHAND
|
September 28, 2018 |
MD NASHIR Vs. MD MANJOOR
|
August 30, 2018 |
MD NIYAMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
October 29, 2018 |
MD NIZAMUDDIN ANSARI @ NEZAMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
June 7, 2018 |
MD QUARBAN Vs. MOHAMMAD AZIMMUDDIN
|
December 13, 2018 |
MD RAHIM @ KALIA Vs. STATE OF JHARKHAND
|
August 3, 2018 |
MD RAZAUL HAQUE Vs. STATE OF JHARKHAND
|
February 27, 2018 |
MD SAHIN PARVEJ Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY
|
March 14, 2018 |
MD SALIM Vs. ANIL KUMAR GUPTA
|
July 27, 2018 |
MD SAMIM ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
MD SIDIQUE KASMI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
January 29, 2018 |
MD SIRAJ KHALIFA Vs. STATE OF JHARKHAND
|
December 13, 2018 |
MD SIRAJUDDIN ANSARI Vs. WAHAB ANSARI
|
October 22, 2018 |
MD SULEMAN Vs. MD BAJARAT
|
December 12, 2018 |
MD TASLIM ARIF Vs. STATE OF JHARKHAND
|
April 3, 2018 |
MD TAUSIF JAMAL KHAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
February 16, 2018 |
MD USHMAN ANSARI S/O GULAM NABI ANSARI Vs. SERAJUDDIN ANSARI
|
October 23, 2018 |
MD YAKUB Vs. STATE OF JHARKHAND
|
June 14, 2018 |
MD YAKUF KALAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 10, 2018 |
MD YUNUS SON OF LATE AZMAT ALI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
MD. ABBAS MIAN SON OF LATE ABDUL RAHIM Vs. STATE OF JHARKHAND AND ORS.
|
March 28, 2018 |
MD. AFTAB ANSARI Vs. STATE ELECTION COMMISSION
|
April 12, 2018 |
MD. ALLAUDDIN Vs. STATE OF JHARKHAND
|
July 5, 2018 |
MD. AMIR KASIM Vs. SHAHDA KHATOON
|
May 10, 2018 |
MD. ANWAR ALI Vs. STATE OF JHARKHAND
|
April 4, 2018 |
MD. ATAULLAH Vs. STATE OF JHARKHAND
|
July 23, 2018 |
MD. FIROJ AHMAD Vs. STATE OF BIHAR
|
September 24, 2018 |
MD. JALALUDDIN Vs. MD. MUSTAFA
|
July 5, 2018 |
MD. KAMALUDDIN Vs. MD. JAMALUDDIN
|
June 19, 2018 |
MD. MAHFOOZ ALAM ANSARI Vs. CHANCELLOR
|
September 12, 2018 |
MD. MOZAUMEL HAQUE AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LTD. AND OTHERS
|
August 13, 2018 |
MD. SAJID Vs. STATE OF JHARKHAND
|
July 3, 2018 |
MD. SIKANDAR ALI Vs. STATE OF JHARKHAND
|
February 14, 2018 |
MD. TUFAIL KHAN Vs. CENTRAL COALFIELDS LIMITED
|
June 26, 2018 |
MD. YUSUF Vs. NASREEN BEGUM
|
June 18, 2018 |
MEENA DEVI Vs. STATE OF JHARKHAND
|
March 27, 2018 |
MEENA DEVI (MOTHER) Vs. NUNU CHAND MAHTO @ NEMCHAND MAHTO
|
October 24, 2018 |
MEENA KUMARI Vs. STATE OF JHARKHAND
|
April 9, 2018 |
MEENU DEVI Vs. AMIT KUMAR
|
March 12, 2018 |
MEERA CHOUDHARY Vs. DILIP MAHTO AND OTHERS
|
October 22, 2018 |
MEERA GUPTA Vs. MONJULA S SOORESH
|
September 11, 2018 |
MEETA KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2018 |
MEGHRAI HANSDA, S/O LATE NANU HANSDA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
MEHBOOB KHAN Vs. UNION OF INDIA
|
October 26, 2018 |
MEHMUD ALAM AND ORS Vs. SURENDRA SINGH AND ORS
|
January 11, 2018 |
MIHIR DAS Vs. STATE OF JHARKHAND
|
January 15, 2018 |
MIKHAIL SORENG @ MIKHAIL KHARIA Vs. STATE OF JHARKHAND
|
July 12, 2018 |
MILLAN PRASAD Vs. STATE OF JHARKHAND
|
April 25, 2018 |
MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD THROUG Vs. RANJIT KUMAR SINHA SON OF LATE MAHESHWARI PRASAD
|
April 5, 2018 |
MITHILESH KUMAR Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
October 8, 2018 |
MITHILESH KUMAR SINGH S/O LATE BAIJNATH PRASAD Vs. UNION OF INDIA THROUGH, DIVISIONAL RAILWAY MANAGER
|
August 9, 2018 |
MITHILESH PRASAD Vs. STATE OF JHARKHAND
|
May 10, 2018 |
MITHILESH SINGH S/O LATE RAM RAJ SINGH Vs. PROJECTS AND DEVELOPMENT INDIA LIMITED (PDIL)
|
February 15, 2018 |
MITHLESH KUMAR GUPTA, SON OF RAM KISHUN GUPTA Vs. STATE OF JHARKHAND
|
January 30, 2018 |
MITHON MAHTO Vs. STATE OF JHARKHAND
|
April 26, 2018 |
MODI PROJECTS LIMITED Vs. EAST CENTRAL RAILWAY THROUGH GENERAL MANAGER (ENGG )LABIC
|
December 20, 2018 |
MODI PROJECTS LIMITED Vs. THE STATE OF JHARKHAND
|
February 9, 2018 |
MOHAN BHUIYA Vs. STATE OF JHARKHAND
|
October 31, 2018 |
MOHAN MAHTO SON OF LATE GANJU MAHTO Vs. STATE OF JHARKHAND
|
July 13, 2018 |
MOHAN MAJHI Vs. STATE OF JHARKHAND
|
April 27, 2018 |
MOHAN RAI @ MAHENDRA RAI @ MAHANAND RAI Vs. SUBAL RAY @ CHARKU RAY
|
January 17, 2018 |
MOHD SALAUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
MOHINI FARMS PVT LTD Vs. STATE OF JHARKHAND
|
March 7, 2018 |
MOHIUR RAHMAN KHAN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
MOKHTAR ANSARI Vs. STATE OF JHARKHAND
|
August 2, 2018 |
MOKHTAR HUSSAIN S/O LATE HARKHU ANSARI Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT, BOKARO AND ANOTHER
|
January 16, 2018 |
MONA MURMU Vs. STATE OF JHARKHAND
|
March 15, 2018 |
MONIKA MANI, W/O LATE RAJNEESH KUMAR Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2018 |
MOST DEORANI KUER Vs. MUNDRIKA CHAUDHARY
|
October 31, 2018 |
MOST PURNI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
MOST. GANGIA DEVI Vs. BAL KISHUN SAHU
|
April 25, 2018 |
MOSTT. DHANESHWARI DEVI AND OTHERS Vs. DHARAMNATH SHARMA AND OTHERS
|
April 6, 2018 |
MOTI RAM MAHATO Vs. RAM NARAYAN MAHATO
|
March 14, 2018 |
MOTIJHARI DEVI Vs. NATIONAL INSURANCE CO LTD
|
February 19, 2018 |
MOUNT SAHKARI GRIH NIRMAN SAMITI (P) LTD. Vs. STATE OF JHARKHAND
|
June 20, 2018 |
MOUSUMI MUKHERJEE @ MOUSHUMI MUKHERJEE @ MOUSUMI BHATTACHARYYA, W/O RAGHUBIR BHATTACHARYYA Vs. BHARAT COKING COAL LTD
|
July 27, 2018 |
MOYKA PURTY Vs. STATE OF JHARKHAND
|
January 18, 2018 |
MPD INDUSTRIES PVT LTD , INDORE (MADHYA PRADESH) Vs. STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN
|
January 5, 2018 |
MRIDU SHANKAR DEY Vs. STATE OF JHARKHAND AND ANOTHER
|
May 1, 2018 |
MRITYUNJAY MANDAL Vs. STATE OF JHARKHAND
|
August 24, 2018 |
MRITYUNJAY SINGH Vs. STATE OF JHARKHAND
|
January 31, 2018 |
MRS. MARY LUGUN Vs. STATE OF JHARKHAND
|
October 10, 2018 |
MRS. NAJMA KHATOON Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
|
November 29, 2018 |
MS. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ANR.
|
February 8, 2018 |
MUKESH KUMAR, S/O LATE ANUP LAL PASWAN Vs. STATE OF JHARKHAND
|
September 28, 2018 |
MUKESH RAM Vs. STATE OF JHARKHAND
|
November 28, 2018 |
MUKHTAR MIAN Vs. STATE OF JHARKHAND
|
December 20, 2018 |
MUKHTAR MIAN Vs. STATE OF JHARKHAND
|
October 24, 2018 |
MUKTAR ALAM Vs. STATE OF JHARKHAND
|
January 4, 2018 |
MUKUND MUNDA Vs. THE STATE OF JHARKHAND
|
May 22, 2018 |
MUKUND SINGH, SON OF LATE YADUNATH SINGH Vs. STATE OF JHARKHAND
|
April 2, 2018 |
MUMTAZ AHMAD Vs. STATE OF JHARKHAND
|
March 13, 2018 |
MUNESHWAR MISTRY Vs. BHARAT COKING COAL LIMITED
|
July 11, 2018 |
MUNIA DEVI W/O LATE KRISHNA RAM Vs. STATE OF JHARKHAND
|
October 29, 2018 |
MUNIYA DEVI Vs. UNION OF INDIA
|
April 26, 2018 |
MUNIYA DEVI Vs. STATE OF JHARKHAND
|
April 7, 2018 |
MUNMUN PRASAD Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
|
November 26, 2018 |
MUNNA ANSARI SON OF NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
|
December 19, 2018 |
MUNNA HONHAGA Vs. STATE OF JHARKHAND
|
March 7, 2018 |
MUNNA KANSERA Vs. BIRENDRA SHUKLA
|
July 17, 2018 |
MUNNA RAVIDASS Vs. STATE OF JHARKHAND
|
July 5, 2018 |
MURARI BHAGAT Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
July 11, 2018 |
MURARI LAL SAH Vs. STATE OF JHARKHAND
|
June 18, 2018 |
MURAT RAVIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 3, 2018 |
MURLI ALIAS BANWARI THAKUR Vs. KRIPA JHARI THAKUR AND OTHERS
|
July 5, 2018 |
MUSRRAT NESHAT Vs. STATE OF JHARKHAND
|
August 6, 2018 |
N.P. CONSTRUCTION Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
December 10, 2018 |
NABI SHEIKH Vs. STATE OF JHARKHAND
|
December 18, 2018 |
NADIRA KHATOON Vs. STATE OF JHARKHAND
|
June 19, 2018 |
NAGENDRA PRASAD ALIAS NAGENDRA PRASAD OJHA Vs. STATE OF JHARKHAND
|
March 19, 2018 |
NAGENDRA RAJAK Vs. KHOKHANI DEVI
|
March 27, 2018 |
NAGESHWAR MAHTO Vs. STATE OF JHARKHAND
|
February 10, 2018 |
NAHIDA AKHTARI, WIFE OF MD MUMTAZ Vs. STATE OF JHARKHAND
|
May 14, 2018 |
NAJI SK Vs. STATE OF JHARKHAND
|
March 12, 2018 |
NAND KISHORE CHOUDHARY Vs. GENERAL MANAGER, BOKARO STEEL PLANT
|
August 2, 2018 |
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
|
August 25, 2018 |
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
|
July 10, 2018 |
NAND KISHORE THAKUR Vs. STATE OF JHARKHAND
|
December 18, 2018 |
NAND KUMAR SINGH Vs. INDICA COMPOSITE PRIVATE LIMITED
|
April 2, 2018 |
NAND KUMAR SINGH SON OF LATE BALGOBIND SINGH Vs. STATE OF JHARKHAND
|
October 11, 2018 |
NAND LAL MODAK Vs. JAI BAHADUR SINGH
|
October 23, 2018 |
NANDLAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
|
August 23, 2018 |
NANDU HAZRA Vs. STATE OF JHARKHAND
|
January 18, 2018 |
NANHAK @ NANKU BHUIAN Vs. GOVIND GOPE
|
February 23, 2018 |
NANHAK SAO Vs. STATE OF JHARKHAND
|
December 14, 2018 |
NANHU MAHTO Vs. STATE OF JHARKHAND
|
July 11, 2018 |
NANHU MEHTA Vs. STATE OF JHARKHAND
|
January 15, 2018 |
NARAD PRASAD TIWARY Vs. STATE OF JHARKHAND AND OTHERS
|
April 17, 2018 |
NARAIN SONAR @ NARAYAN SONAR SON OF LATE MAJU SONA Vs. CHETLAL SONAR SON OF LATE BABULAL SONAR
|
April 2, 2018 |
NARAYAN KUMAR SINGH, S/O LATE KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 2, 2018 |
NARAYAN MAHTO Vs. KHEMNI DEVI
|
December 3, 2018 |
NARAYAN MANDAL Vs. STATE OF JHARKHAND
|
December 11, 2018 |
NARDEO SAH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
NARENDRA KUMAR VORA Vs. GURWANT V PATEL
|
January 18, 2018 |
NARENDRA SINGH BHANDARI Vs. STATE OF JHARKHAND
|
April 24, 2018 |
NARESH CHANDRA MAHTO Vs. CHAIRMAN
|
April 11, 2018 |
NARESH HEMBRAM Vs. STATE OF JHARKHAND
|
February 20, 2018 |
NARESH JHA Vs. STATE OF JHARKHAND
|
June 27, 2018 |
NARESH KUMAR VISHWAKARMA @ NARESH PRASAD VISHWAKAR Vs. BHARAT COKING COAL LIMITED
|
February 6, 2018 |
NARESH MISHRA Vs. STATE OF JHARKHAND
|
February 14, 2018 |
NARESH PRASAD SINGH, SON OF RAM TUNUK SINGH Vs. STATE OF JHARKHAND
|
March 16, 2018 |
NARESH PRASAD TIWARY Vs. SUKHDEO TIWARY
|
April 3, 2018 |
NASIMUDDIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
|
October 23, 2018 |
NATHUNI JHA Vs. BHARAT COKING COAL LTD AND ORS
|
January 18, 2018 |
NATIONAL FEDERATION OF FARMERS PROCUREMENT PROCESSING AND RETAILING COOPERATIVES OF INDIA LIMITED (NACOF) Vs. STATE OF JHARKHAND
|
August 21, 2018 |
NATIONAL HAWKERS FEDERATION, RANCHI CHAPTER Vs. UNION OF INDIA
|
February 19, 2018 |
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER Vs. GEETA BURNWAL
|
August 9, 2018 |
NATIONAL INSURANCE CO. LTD. Vs. RAJOBLA DEVI
|
April 17, 2018 |
NATIONAL INSURANCE CO. LTD. Vs. TRANSPORT CORPORATION OF INDIA LTD.
|
April 12, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SOHAGINI KAMARIN @ SUHAGIN KAMARIN
|
February 12, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SURESH MAHTO
|
November 29, 2018 |
NAUSHAD ANSARI Vs. THE STATE OF JHARKHAND
|
January 16, 2018 |
NAV NIRMAN BUILDERS, JAMSHEDPUR Vs. STATE OF JHARKHAND THROUGH CBI
|
September 4, 2018 |
NAVEEN KUMAR GUPTA SON OF LATE SUSHIL KUMAR GUPTA Vs. MAYA DEVI WIFE OF NAVEEN KUMAR GUPTA AND DAUGHTER OF PRASAD SAHU
|
February 19, 2018 |
NAVIN KUMAR SINGH SON OF TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 19, 2018 |
NAWAB SHER KHAN Vs. STATE OF JHARKHAND
|
January 22, 2018 |
NAWAL DUBEY Vs. STATE OF JHARKHAND
|
July 14, 2018 |
NAWAL KISHORE Vs. STATE OF JHARKHAND
|
January 30, 2018 |
NAWAL KISHORE PRASAD SHRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY
|
February 23, 2018 |
NAWIN SAHU @ NAGENDRA PRASAD SAHU Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 11, 2018 |
NAYAK LALAN RAI Vs. YOGENDRA MAHTO
|
July 6, 2018 |
NAZIR AHMAD Vs. STATE OF JHARKHAND
|
August 14, 2018 |
NAZNI DEVI, WIFE OF JAIPRAKASH BHAGAT Vs. STATE OF JHARKHANDLABIC
|
December 21, 2018 |
NEELA DEVI Vs. STATE OF JHARKHAND
|
March 14, 2018 |
NEHA NILIMA EKKA Vs. ABHISHEK ROHIT KHALKHO
|
August 3, 2018 |
NELAN SURIN Vs. STATE OF JHARKHAND
|
February 1, 2018 |
NEPAL CHANDRA PRAMANIK Vs. DIPTI MUKHERJEE
|
August 7, 2018 |
NEPAL PRASAD SAH, SON OF TILOCHAN PRASAD SAH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
NEPAL RAM @ MAIHTAR Vs. DEOGHAR MUNICIPAL CORPORATION
|
December 17, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. MANABENDRA MAHTO
|
January 10, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. PROTIMA BISAI
|
November 30, 2018 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSTT. SONA MUNI
|
April 2, 2018 |
NIBARAN MAHTO Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
|
December 13, 2018 |
NIHAR BALA BOSE AND ANOTHER Vs. DIVISIONAL RAILWAY MANAGER
|
April 19, 2018 |
NILAM PANDEY Vs. STATE OF JHARKHAND
|
January 3, 2018 |
NILU MURMU ALIAS MILU MURMU Vs. STATE OF JHARKHAND
|
November 22, 2018 |
NIMAI JOJO Vs. STATE OF JHARKHAND
|
December 18, 2018 |
NIMAN TOPPO Vs. STATE OF JHARKHAND
|
February 26, 2018 |
NINA KUMARI SAH, WIFE OF AMARNATH SAH Vs. STATE OF JHARKHAND
|
May 7, 2018 |
NIRAJ KUMAR, SON OF SUDHIR SHARMA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
NIRANJAN ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 5, 2018 |
NIRANJAN ROY, SON OF LATE HARIHAR ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 15, 2018 |
NIRMAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
May 1, 2018 |
NIRMAL GIRI AND OTHERS Vs. THE STATE OF JHARKHAND
|
February 15, 2018 |
NIRMAL MAHATO Vs. THE STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
NIRMALA DEVI Vs. STATE OF JHARKHAND
|
July 11, 2018 |
NIRMALYA CHANDRA GANGULI, SON OF LATE NIHAR CHANDRA GANGULI Vs. ANITA GOPE MICHIYARI, WIFE OF ALOK KUMAR MICHIYARI
|
July 13, 2018 |
NIRU KUWAR Vs. MEDININAGAR MUNICIPAL CORPORATION
|
June 11, 2018 |
NISHA RASHMI WIFE OF KAMLESH PANDEY, DAUGHTER OF CHANDRA MOHAN PANDEY Vs. KAMLESH PANDEY SON OF GYAN CHANDRA PANDEY
|
July 16, 2018 |
NISHANT SINHA AND ORS. Vs. THE UNION BANK OF INDIA AND ORS.
|
December 10, 2018 |
NISHIKANT @ NISHIKANT DUBEY Vs. UNION OF INDIA AND ORS.
|
January 3, 2018 |
NISHIT VISWAS Vs. BHARAT COKING COAL LIMITED & ORS.
|
July 6, 2018 |
NISTAR BHENGRA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
NISTAR MINZ Vs. THE STATE OF JHARKHAND & ORS.
|
February 3, 2018 |
NITA SINGH Vs. STATE OF JHARKHAND & ORS.
|
January 2, 2018 |
NITA VERMA Vs. STATE OF JHARKHAND
|
February 20, 2018 |
NITAI PADDU GHOSH Vs. STATE OF JHARKHAND
|
March 5, 2018 |
NITAI PAL Vs. STATE OF JHARKHAND
|
June 19, 2018 |
NITISH KUMAR Vs. UNION OF INDIA
|
June 13, 2018 |
NIZAM ANSARI @ NAZZO ANSARI Vs. MUSTKIN ANSARI
|
August 9, 2018 |
NOOR HAQUE ANSARI @ NURUL HAQUE Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 16, 2018 |
NOOR ISLAM Vs. STATE OF JHARKHAND
|
January 18, 2018 |
NURUL HASAN Vs. STATE OF JHARKHAND
|
December 12, 2018 |
NUSRAT PARVEEN Vs. STATE OF JHARKHAND AND OTHERS
|
April 4, 2018 |
OM PRAKASH MAHATO @ PETU Vs. STATE OF JHARKHAND
|
September 17, 2018 |
OM PRAKASH SINGH, S/O LATE KANHAIYA SINGH Vs. JAI PRAKASH SINGH, S/O LATE KANHAIYA SINGH
|
October 12, 2018 |
ORIENTAL INSRUANCE COMPANY LTD , RANCHI Vs. LALITA SURIN AND OTHERS
|
May 10, 2018 |
ORIENTAL INSURANCE COMPANY LTD , REPRESENTED THROUGH ITS DYMANAGER Vs. VIJAY KUMAR, FATHERS NAME NOT KNOWN
|
February 15, 2018 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RANBIR KUMAR SINGH
|
June 22, 2018 |
P GOSH @ PARMESHWAR GHOSH Vs. STATE OF JHARKHAND
|
October 23, 2018 |
PADAMAN RAM PASWAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 19, 2018 |
PALAV MANDAL Vs. STATE OF JHARKHAND
|
June 19, 2018 |
PAMELA KUJUR Vs. STATE OF JHARKHAND
|
April 25, 2018 |
PANCHANAN RAI Vs. STATE OF JHARKHAND
|
April 9, 2018 |
PANCHDEO SINGH Vs. BHARAT COCKING COAL LIMITED
|
April 24, 2018 |
PANCHU MANDAL Vs. STATE OF JHARKHAND
|
October 29, 2018 |
PANDAWA DEVI Vs. CENTRAL COALFIELDS LTD
|
August 8, 2018 |
PANDEY JAYANT KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK
|
July 25, 2018 |
PANDEY SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 18, 2018 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
October 8, 2018 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND
|
July 30, 2018 |
PANKAJ KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 18, 2018 |
PANKAJ KUMAR PANDEY ALIAS PANKAJ PANDEY AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
May 18, 2018 |
PANKAJ KUMAR PRADHAN SON OF LATE PARSHU RAM PRADHA Vs. STATE OF JHARKHAND
|
May 14, 2018 |
PANKAJ KUMAR SHARMA Vs. MONIKA SHARMA
|
August 25, 2018 |
PANPATI DEVI, W/O LATE PARMESHWAR LOHAR Vs. STATE OF BIHAR
|
April 4, 2018 |
PAPU SAH @ GHANSHYAM SAH Vs. STATE OF JHARKHAND
|
December 12, 2018 |
PARAMESHWAR MANDALS/O LATE GURUDAYAL MANDAL Vs. STATE OF JHARKHAND
|
December 20, 2018 |
PARAMHANSH SINGH Vs. STATE OF JHARKHAND
|
July 25, 2018 |
PARAS KUMAR Vs. KAMAL KISHORE SONE
|
August 30, 2018 |
PARAS PANDEY AND OTHERS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
PARDEN ORAON, WIFE OF LATE BINOD ORAON @ VINOD ORAON Vs. CENTRAL COAL FIELD LIMITED
|
August 16, 2018 |
PARIBAL MAHTO Vs. STATE OF JHARKHAND
|
February 27, 2018 |
PARMANAND DAS Vs. STATE OF JHARKHAND
|
January 10, 2018 |
PARMATMA MISHRA Vs. STATE OF JHARKHAND
|
May 16, 2018 |
PARMESHWAR KUMBHKAR Vs. SHYAMAPADA KUMBHKAR
|
October 1, 2018 |
PARMESHWAR SAH, SON OF LATE BASUDEO SAH Vs. STATE OF JHARKHAND
|
August 9, 2018 |
PARMILA DEVI, WIFE OF PRADIP YADAV Vs. STATE OF JHARKHAND
|
September 14, 2018 |
PARSU SINGH Vs. STATE OF JHARKHAND
|
April 11, 2018 |
PARTHA SARATHI CHOWDHARY, S/O LATE NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
January 19, 2018 |
PARVATI DEVI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
PARVATI DEVI Vs. STATE OF JHARKHAND
|
April 18, 2018 |
PARWATI @ CHUNCHUNI @ CHUNCHI MUNDA @ JEDE MUNDA Vs. STATE OF JHARKHAND
|
February 3, 2018 |
PARWATI DEVI Vs. SITA RAM MEHTA
|
September 10, 2018 |
PARWATI NAG D/O LATE RAM KRIT SRIVASTAVA Vs. STATE OF JHARKHAND
|
January 10, 2018 |
PARWATIA DEVI Vs. STATE OF JHARKHAND
|
May 1, 2018 |
PASU MANDAL, S/O LATE GANESH MANDAL Vs. STATE OF JHARKHAND
|
August 14, 2018 |
PATEL KATWAR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
January 4, 2018 |
PATTAR HESSA Vs. STATE OF JHARKHAND
|
July 2, 2018 |
PAWAN KUMAR Vs. STATE OF JHARKHAND
|
October 29, 2018 |
PAWAN KUMAR Vs. CENTRAL COALFIELDS LTD.
|
June 22, 2018 |
PAWAN KUMAR RAI Vs. STATE OF JHARKHAND
|
July 14, 2018 |
PAWAN SINGH Vs. STATE OF JHARKHAND
|
September 12, 2018 |
PEDU GOPE Vs. STATE OF JHARKHAND
|
December 18, 2018 |
PERMANAND MANDAL Vs. MOST. BIBI FATIMA
|
February 9, 2018 |
PHAKU MIAN Vs. UNION OF INDIA
|
April 20, 2018 |
PHULANGI YADAV Vs. STATE OF JHARKHAND
|
July 26, 2018 |
PIJUSH KUMAR SENGUPTA Vs. BHARAT COKING COAL LIMITED
|
October 12, 2018 |
PIYUSH KARAN @ PIYUSH RANA Vs. THE STATE OF JHARKHAND THROUGH S.P.
|
November 29, 2018 |
PIYUSH PATHAK Vs. STATE OF JHARKHAND AND OTHERS
|
May 15, 2018 |
PODO PAL Vs. STATE OF JHARKHAND
|
May 18, 2018 |
POKHAL MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
PRABHAKAR MANDAL, SON OF LATE MAHINDI MONDAL Vs. STATE OF JHARKHAND
|
August 16, 2018 |
PRABHU MANDAL Vs. STATE OF JHARKHAND
|
April 3, 2018 |
PRABHU PRASAD SAHU ALIAS PRABHU SAO Vs. STATE OF JHARKHAND
|
June 28, 2018 |
PRADEEP EKKA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
PRADEEP GON Vs. STATE OF JHARKHAND
|
August 9, 2018 |
PRADEEP KUMAR MANDAL Vs. STATE OF JHARKHAND
|
August 14, 2018 |
PRADEEP KUMAR SAHU Vs. KRISHNA KUMAR GUPTA
|
October 24, 2018 |
PRADEEP KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
March 6, 2018 |
PRADEEP KUMAR SINGH, SON OF DEVENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
January 30, 2018 |
PRADEEP RAI Vs. STATE OF JHARKHAND
|
November 28, 2018 |
PRADHAN BOBONGA Vs. STATE OF JHARKHAND
|
December 14, 2018 |
PRADIP DAS SON OF LATE TULSI DAS AND GRAND SON OF LATE BALI MIRDHA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
November 29, 2018 |
PRADIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 6, 2018 |
PRADIP MODI Vs. STATE OF JHARKHAND
|
June 13, 2018 |
PRADIP SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
PRAHALAD PRASAD, SON OF NAKUL PRASAD Vs. SHWETA KUMARI, WIFE OF PRAHALAD PRASAD
|
October 23, 2018 |
PRAKASH JHA Vs. CLASSIC MULTIPLEX PRIVATE LIMITED
|
April 27, 2018 |
PRAKASH KUMAR GOSWAMI Vs. SURESH RAVIDAS
|
February 21, 2018 |
PRAKASH KUMAR PRAKASH Vs. THE STATE OF JHARKHAND
|
December 19, 2018 |
PRAKASH MAHTO Vs. STATE OF JHARKHAND
|
December 18, 2018 |
PRAKASH RATNA JHA Vs. HEAVY ENGINEERING CORPORATION LTD
|
April 2, 2018 |
PRAMILA DEVI RAMAWTAR SAH Vs. STATE OF JHARKHAND AND OTHERS
|
May 10, 2018 |
PRAMILA DEVI WIFE OF LATE DINDAYAL BARNWAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 20, 2018 |
PRAMILA KUMARI Vs. MOSOMAT FUDWA DEVI
|
November 1, 2018 |
PRAMILA MINZ Vs. STATE OF JHARKHAND
|
November 27, 2018 |
PRAMOD CHANDRAVANSHI Vs. STATE OF JHARKHAND
|
July 3, 2018 |
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
PRAMOD KUMAR GUPTA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
PRAMOD KUMAR PANDEY Vs. STATE OF JHARKHAND
|
February 2, 2018 |
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 15, 2018 |
PRAMOD KUMAR SINGH AND ANR. Vs. UNION OF INDIA
|
March 8, 2018 |
PRAMOD KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
PRAMOD MANDAL Vs. STATE OF JHARKHAND
|
December 14, 2018 |
PRAN MOHAN MURMU Vs. STATE OF JHARKHAND
|
November 29, 2018 |
PRAN SHANKAR D PANDEYA Vs. DILIP KUMAR PANDEYA
|
November 1, 2018 |
PRANDHAN MARIK, SON OF SHIV LAL MARIK Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL
|
May 17, 2018 |
PRASADI MANDAL Vs. STATE OF JHARKHAND
|
January 9, 2018 |
PRASENJIT ROY Vs. STATE OF JHARKHAND
|
April 9, 2018 |
PRASHANT PATI ETC. Vs. STATE OF JHARKHAND
|
February 14, 2018 |
PRASOON KUMAR Vs. CHETNA KUMAR
|
February 2, 2018 |
PRATIBHA ADVERTISING PVT. LTD. Vs. STATE OF JHARKHAND
|
December 14, 2018 |
PRATIMA KERKETTA Vs. STATE OF JHARKHAND AND ANOTHER
|
May 17, 2018 |
PRAVEEN KUMAR Vs. NAND KISHORE PRAJAPATI
|
January 8, 2018 |
PRAVEEN KUMAR SINGH, SON OF LATE DHIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 25, 2018 |
PRAVIN KUMAR BENUDHAR Vs. STATE OF JHARKHAND
|
February 21, 2018 |
PRAVIN KUMAR RANA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
PRAYAG ROUT Vs. STATE OF JHARKHAND
|
October 23, 2018 |
PRBHASH CHANDRA PANDEY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
|
September 14, 2018 |
PREM @ PREMJEET @ PREM SAHU @ PREMJEET SAHU Vs. STATE OF JHARKHAND
|
July 7, 2018 |
PREM CHAND PRASAD Vs. MOST RESHMI KUER WIDOW
|
March 7, 2018 |
PREM CHANDRA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 29, 2018 |
PREM KUMAR DUBEY Vs. STATE OF JHARKHAND AND OTHERS
|
March 28, 2018 |
PREM KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
April 12, 2018 |
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT, JHARKHAND, RANCHI
|
June 22, 2018 |
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND AND OTHERS
|
April 13, 2018 |
PREM MAHTO Vs. STATE OF JHARKHAND
|
August 21, 2018 |
PREMA DEVI Vs. UNION OF INDIA
|
July 5, 2018 |
PREMCHAND VERMA Vs. STATE OF JHARKHAND
|
December 3, 2018 |
PRINCIPAL DAV PUBLIC SCHOOL Vs. RAHUL KUMAR SINGH
|
December 13, 2018 |
PRITI DEVI Vs. STATE OF JHARKHAND
|
February 20, 2018 |
PRIYA DUBEY, WIFE OF SANTOSH DUBEY Vs. STATE OF JHARKHAND
|
April 2, 2018 |
PROJECT OFFICER, SARUBERA COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. PATO DEVI
|
July 27, 2018 |
PUJA KACHHAP Vs. UNION OF INDIA THROUGH DEPARTMENT OF PERSONNEL AND TRAINING REPRESENTED THROUGH ITS SECRETARY
|
July 3, 2018 |
PUJA SINGH Vs. MUKESH KUMAR SINGH
|
May 14, 2018 |
PUNAM DAS, ASSISTANT SECRETARY Vs. SIYAMANI SHARMA WIFE OF RAM SHCHIT SHARMA PRESIDEN
|
May 16, 2018 |
PUNAM KUMARI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
May 8, 2018 |
PUNAM KUMARI RAVIDAS Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
November 29, 2018 |
PUNIT RANA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
PUNJAB VIDYA SABHA (PUNJAB EDUCATIONAL SOCIETY) HAVING ITS OFFICE AT BISTUPUR Vs. STATE OF JHARKHAND
|
November 30, 2018 |
PUNWASI CHOUHAN Vs. BHARAT COKING COAL LTD
|
August 8, 2018 |
PURAN MAHATO Vs. STATE OF JHARKHAND
|
January 16, 2018 |
PURAN ORAON Vs. STATE OF JHARKHAND
|
July 27, 2018 |
PURAN THAKUR SON OF HURU THAKUR Vs. STATE OF JHARKHAND
|
September 28, 2018 |
PURNI DEVI Vs. STATE OF JHARKHAND
|
July 10, 2018 |
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 26, 2018 |
PUSHPA MANGLICK, WIFE OF SANJAY KUMAR Vs. STATE OF JHARKHAND
|
February 8, 2018 |
PUSHPALATA Vs. SNEH LATA GOEL
|
July 17, 2018 |
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
|
January 31, 2018 |
PUSPA MARANDI Vs. STATE OF JHARKHAND
|
September 25, 2018 |
PUTUL MURMU Vs. STATE OF JHARKHAND
|
June 29, 2018 |
PYARE LAL Vs. STATE OF JHARKHAND
|
May 1, 2018 |
RABI LOHAR Vs. STATE OF JHARKHAND
|
October 4, 2018 |
RABI MANJHI Vs. STATE OF JHARKHAND
|
October 1, 2018 |
RABIKANT MURMU, S/O KUNDAN MURMU Vs. STATE OF JHARKHAND
|
August 13, 2018 |
RABINDRA NATH PAUL AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 11, 2018 |
RABINDRA NATH THAKUR AND OTHERS Vs. STATE OF JHARKHAND
|
May 1, 2018 |
RABIYA KHATOON Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 24, 2018 |
RABUL ANSARI Vs. STATE OF JHARKHAND
|
August 4, 2018 |
RADHA KRISHNA PRASAD SON OF LATE RAM SEWAK SAHU Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
May 18, 2018 |
RADHE KRISHNA PRASAD Vs. THE STATE OF JHARKHAND
|
February 12, 2018 |
RADHE MAHATO Vs. STATE OF JHARKHAND
|
May 14, 2018 |
RADHE MAHTO Vs. STATE OF JHARKHAND
|
February 7, 2018 |
RADHIKA DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
February 14, 2018 |
RAGHAW PRASAD SAHI S/O MAHESHWAR PD SAHI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
November 29, 2018 |
RAGHUBIR SAO, SON OF LATE GOVIND SAO Vs. KESHWAR SAO, SON OF LATE SUKHDEO SAO
|
August 7, 2018 |
RAGHUNATH PRASAD AND OTHERS Vs. SHARDA DEVI AND OTHERS
|
July 5, 2018 |
RAGHUNATH SINGH Vs. STATE OF JHARKHAND
|
February 12, 2018 |
RAGINI SHRIVESTVA, WIFE OF AMARESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI AT GYANDEEP CAMPUS BARGAWAN
|
January 5, 2018 |
RAHBAN CHOUDHARY Vs. STATE OF JHARKHAND
|
June 4, 2018 |
RAHEEM ANSARI @RAHIM ANSARI Vs. STATE OF JHARKHAND
|
January 5, 2018 |
RAHUL DEO PANDEY Vs. STATE OF JHARKHAND
|
January 16, 2018 |
RAHUL GUPTA SON OF RAJENDRA KUMAR GUPTA Vs. STATE OF JHARKHKAND
|
February 15, 2018 |
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
April 3, 2018 |
RAHUL KUMAR Vs. STATE OF JHARKHAND
|
July 4, 2018 |
RAHUL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
April 5, 2018 |
RAI ELECTRICAL Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
January 29, 2018 |
RAJ BALLABH SINGH Vs. STATE OF JHARKHAND
|
April 4, 2018 |
RAJ KISHORE DAS Vs. RENU DEVI
|
June 14, 2018 |
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND
|
February 20, 2018 |
RAJ KUMAR BISWAS Vs. UNION OF INDIA
|
June 13, 2018 |
RAJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
June 28, 2018 |
RAJ KUMAR PASWAN Vs. STATE OF JHARKHAND
|
August 8, 2018 |
RAJ KUMAR RAM DOM Vs. STATE OF JHARKHAND
|
August 8, 2018 |
RAJ KUMAR SOGANI AND OTHERS Vs. NAND KISHORE KHANDELWAL AND OTHERS
|
May 10, 2018 |
RAJ KUMARR YADAV @ MANJIT JEE Vs. STATE OF JHARKHAND
|
August 28, 2018 |
RAJ SHEKHAR Vs. GOVIND LAL SAHU
|
May 8, 2018 |
RAJ VIVEKANAND MARANDI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 8, 2018 |
RAJA PRATAP SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY, MINISTRY OF
|
February 27, 2018 |
RAJA RAM SAHU Vs. VICE CHAIRMAN, RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 5, 2018 |
RAJAN MEHTA Vs. STATE OF JHARKHAND
|
November 2, 2018 |
RAJEEV KUMAR Vs. GENERAL MANAGER
|
July 11, 2018 |
RAJEEV RANJAN Vs. THE STATE OF JHARKHAND AND ORS.
|
January 3, 2018 |
RAJEN BARAIK, S/O LATE HARKAM BARAIK Vs. STATE OF JHARKHAND
|
May 14, 2018 |
RAJENDRA BIND Vs. STATE OF JHARKHAND
|
December 17, 2018 |
RAJENDRA CHATURVEDI Vs. GEETA OJHA
|
August 9, 2018 |
RAJENDRA KUMAR PATI Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
|
December 5, 2018 |
RAJENDRA NATH MAHTO @ RAJENDRA PRASAD MAHTO Vs. THE STATE OF JHARKHAND
|
January 31, 2018 |
RAJENDRA PRASAD PANDEY Vs. STATE OF JHARKHAND
|
October 3, 2018 |
RAJENDRA PRASAD RAM Vs. STATE OF JHARKHAND
|
October 23, 2018 |
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 9, 2018 |
RAJENDRA THAKUR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
RAJESH KACHHAP Vs. STATE OF JHARKHAND
|
October 11, 2018 |
RAJESH KUMAR LAL Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
August 6, 2018 |
RAJESH KUMAR MISHRA Vs. UNION OF INDIA AND ORS.
|
January 16, 2018 |
RAJESH KUMAR RAGHU DAS Vs. UNION OF INDIA AND OTHERS
|
March 16, 2018 |
RAJESH KUMAR SAHU Vs. STATE OF JHARKHAND
|
April 24, 2018 |
RAJESH KUMAR SON OF LATE GOSAI PRASAD YADAV Vs. STATE OF JHARKHAND
|
June 27, 2018 |
RAJESH KUMAR SON OF LATE RAJENDRA BHUIYA Vs. CENTRAL COAL FIELD LIMITED
|
July 2, 2018 |
RAJESH MAHTO Vs. STATE OF JHARKHAND
|
February 21, 2018 |
RAJESH MANDAL @ RAJESH KUMAR @ RAJESH KUMAR MANDAL Vs. THE STATE OF JHARKHAND
|
January 9, 2018 |
RAJESH NAYAK Vs. STATE OF JHARKHAND
|
December 7, 2018 |
RAJESH TIWARI Vs. UNION OF INDIA
|
May 1, 2018 |
RAJESH UPADHYAY Vs. USHA DEVI @ USHA UPADHYAY
|
April 23, 2018 |
RAJESHWAR CHAUHAN @ KAMDEO CHAUHAN Vs. STATE OF BIHAR
|
April 12, 2018 |
RAJESHWARI PRASAD SINGH Vs. PRAVESH KUMAR SINGH @ RAM PRAVESH SINGH
|
September 25, 2018 |
RAJINDRA BHUIYAN @ RAJENDRA DAS, Vs. STATE OF JHARKHAND
|
September 24, 2018 |
RAJIV KUMAR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
RAJIV KUMAR SINGH Vs. SWARN LATA DEVI
|
August 20, 2018 |
RAJIV RANJAN PANDEY Vs. STATE OF JHARKHAND
|
April 9, 2018 |
RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITI LTD Vs. ADRIAN BECK
|
July 13, 2018 |
RAJNI JAIN Vs. STATE OF JHARKHAND
|
March 5, 2018 |
RAJNI KUMARI Vs. STATE OF JHARKHAND
|
June 18, 2018 |
RAJU BISHWAKARMA Vs. STATE OF JHARKHAND
|
February 24, 2018 |
RAJU RAVIDAS Vs. STATE OF JHARKHAND
|
January 29, 2018 |
RAJU TURI Vs. STATE OF JHARKHAND
|
September 24, 2018 |
RAJU VISHWAKARMA Vs. SEEMA DEVI
|
May 17, 2018 |
RAJU YADAV Vs. THE STATE OF JHARKHAND
|
December 18, 2018 |
RAJU YADAV Vs. STATE OF JHARKHAND
|
December 3, 2018 |
RAKESH BHASKAR Vs. STATE OF JHARKHAND
|
August 1, 2018 |
RAKESH GOYAL Vs. STATE OF JHARKHAND
|
May 14, 2018 |
RAKESH PAL Vs. RAM VRIKSHA PAL AND OTHERS
|
June 11, 2018 |
RAM ASHISH RAM Vs. STATE OF JHARKHAND
|
November 28, 2018 |
RAM AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 7, 2018 |
RAM BADAN SINGH Vs. STATE OF JHARKHAND
|
August 1, 2018 |
RAM BAHADUR PANDEY Vs. STATE OF JHARKHAND
|
April 12, 2018 |
RAM BANRA, S/O LATE MAHENDRA BANRA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTMENT
|
August 6, 2018 |
RAM BRIND PRASAD SINGH Vs. UNION OF INDIA
|
May 7, 2018 |
RAM CHANDRA JHA, SON OF AMIRI JHA Vs. CENTRAL COALFIELDS LIMITED, DHARBHANGA HOUSE
|
February 26, 2018 |
RAM CHANDRA KESHRI Vs. STATE OF JHARKHAND AND OTHERS
|
March 14, 2018 |
RAM CHANDRA OJHA Vs. STATE OF JHARKHAND
|
August 7, 2018 |
RAM CHANDRA RAM Vs. STATE OF BIHAR
|
October 11, 2018 |
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
|
January 23, 2018 |
RAM CHANDRA YADAV Vs. STATE OF JHARKHAND
|
August 23, 2018 |
RAM CHARITRA SHARMA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2018 |
RAM CHHAPIT SINGH Vs. KRISHNA SINGH
|
October 31, 2018 |
RAM CHHEDI SINGH Vs. STATE OF JHARKHAND
|
October 30, 2018 |
RAM DAS ORAON Vs. FAGU ORAON
|
March 15, 2018 |
RAM DULARI SINHA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
RAM KISHORE MISHRA Vs. DINDAYAL SAWA
|
May 9, 2018 |
RAM KISHORE SAHU Vs. STATE OF JHARKHAND
|
April 17, 2018 |
RAM KUMAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD
|
May 17, 2018 |
RAM KUMAR SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 15, 2018 |
RAM LAKHAN MANDAL SON OF BANDHAN MANDAL Vs. STATE OF JHARKHAND
|
October 25, 2018 |
RAM LAL MUNDA Vs. COMMISSIONER
|
July 4, 2018 |
RAM MANJHI Vs. CENTRAL COALFIELDS LIMITED
|
January 30, 2018 |
RAM NAKSHATRA SINGH @ RAM NAKSHATRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
August 13, 2018 |
RAM NARAYAN PRASAD Vs. RAMESH KR PANDEY
|
October 12, 2018 |
RAM NARESH SAO Vs. STATE OF JHARKHAND
|
August 20, 2018 |
RAM PARBESH SINGH Vs. BHARAT COKING COAL LTD.
|
July 11, 2018 |
RAM PRASAD MANJHI S/O MADAN MANJHI Vs. STATE OF JHARKHAND
|
April 11, 2018 |
RAM PRAVESH SINGH Vs. BHARAT COKING COAL LIMITED
|
July 20, 2018 |
RAM PRAVESH SINGH Vs. UNION OF INDIA
|
March 12, 2018 |
RAM PRIT PRASAD Vs. STATE OF JHARKHAND
|
November 19, 2018 |
RAM PUKAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 8, 2018 |
RAM PYARE MISHRA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
July 3, 2018 |
RAM SAHAY THAKUR, S/O LATE JHAMMAN THAKUR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
May 15, 2018 |
RAM SEWAK DANGI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 2, 2018 |
RAM SUNDAR PRASAD Vs. STATE OF JHARKHAND
|
April 19, 2018 |
RAM SWAROOP PASWAN Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
|
December 10, 2018 |
RAMA GOPE @ RAMESHWAR GOPE Vs. STATE OF JHARKHAND
|
December 4, 2018 |
RAMA SAHU, SON OF LATE MAHADEO SAHU Vs. STATE OF JHARKHAND
|
February 6, 2018 |
RAMAKANT SHUKLA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 2, 2018 |
RAMANUJ PRASAD Vs. STATE OF JHARKHAND
|
August 24, 2018 |
RAMBALI SAO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
RAMCHANDRA CHOUDHARY Vs. KALI DASI
|
October 25, 2018 |
RAMCHANDRA MAHATO Vs. STATE OF JHARKHAND
|
November 27, 2018 |
RAMCHIJ VISHWAKARMA Vs. GAYAN PRAKASH BUDHIA
|
November 5, 2018 |
RAMDAS MARDI Vs. INDIAN OIL CORPORATION LIMITED
|
August 21, 2018 |
RAMDEO MAHTO Vs. STATE OF JHARKHAND
|
June 25, 2018 |
RAMDEO PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
|
November 5, 2018 |
RAMESH CHANDRA BEHRA Vs. STATE OF JHARKHAND
|
August 13, 2018 |
RAMESH CHANDRA DAS Vs. STATE OF JHARKHAND
|
August 2, 2018 |
RAMESH CHANDRA SINGH Vs. SUNITA DEVI
|
June 14, 2018 |
RAMESH KUMAR AGARWAL Vs. FOOD CORPORATION OF INDIA
|
August 29, 2018 |
RAMESH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 31, 2018 |
RAMESH VISHWAKARMA Vs. CENTRAL COALFIELDS LIMITED
|
December 10, 2018 |
RAMESHWAR HEMBRAM Vs. STATE OF JHARKHAND
|
December 7, 2018 |
RAMESHWAR MODI Vs. STATE OF JHARKHAND
|
April 17, 2018 |
RAMESHWAR RAI AND ORS. Vs. THE STATE OF JHARKHAND
|
April 30, 2018 |
RAMESHWARAM Vs. STATE OF JHARKHAND
|
November 29, 2018 |
RAMGATI SINGH Vs. STATE OF JHARKHAND
|
December 12, 2018 |
RAMIYA CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND
|
May 11, 2018 |
RAMJAN MIAN Vs. STATE OF JHARKHAND
|
November 28, 2018 |
RAMJEET @ RAMJEET MEHTA Vs. THE STATE OF JHARKHAND
|
January 8, 2018 |
RAMJI SINGH Vs. STATE OF JHARKHAND
|
August 31, 2018 |
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
|
May 10, 2018 |
RAMPAD PANDIT Vs. STATE OF JHARKHAND
|
January 30, 2018 |
RAMSHRAY SINGH Vs. STATE OF JHARKHAND
|
November 27, 2018 |
RAMYATAN CHOUDHARY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
RANA MOTI LAL SINGH, SON OF NIRANJAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
RANCHI UNIVERSITY Vs. NATASCHA SAHU
|
July 31, 2018 |
RANJAN KUMAR Vs. STATE OF JHARKHAND
|
June 22, 2018 |
RANJAN KUMAR PATHAK Vs. SANDHYA KUMARI
|
March 27, 2018 |
RANJAN KUMAR, SON OF GANESH LAL AND ANOTHER Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 13, 2018 |
RANJAN N. MINZ Vs. THE STATE OF JHARKHAND AND ANR
|
August 31, 2018 |
RANJAY KUMAR MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 22, 2018 |
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
|
May 14, 2018 |
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
RANJEET DAS AND OTHERS Vs. STATE OF JHARKHAND
|
July 25, 2018 |
RANJEET KUMAR Vs. STATE OF JHARKHANDLABIC
|
December 20, 2018 |
RANJEET KUMAR SINGH Vs. KALYANI DEVI
|
July 17, 2018 |
RANJEET KUMAR THAKUR, S/O LATE BIRENDRA THAKUR Vs. STEEL AUTHORITY OF INDIA LTD , NEW DELHI, THROUGH
|
May 17, 2018 |
RANJIT KUMAR Vs. STATE OF JHARKHAND
|
August 31, 2018 |
RANJIT KUMAR MAHATO S/O RAMESHWAR MAHTO Vs. BHARAT COKING COAL LIMITED
|
April 3, 2018 |
RANJIT LALL S/O LATE RAM PRASAD RAM Vs. JAIDEO PANDIT
|
February 14, 2018 |
RANJIT SINGH @ RAJU Vs. STATE OF JHARKHAND
|
August 2, 2018 |
RANJIT SINGH ALIAS RANA AND ANOTHER Vs. SATYABHAMA DEVI AND ANOTHER
|
July 23, 2018 |
RAO RANJEET SINGH SON OF LATE BALDEO SINGH Vs. STATE OF JHARKHAND
|
September 14, 2018 |
RASDHARI SINGH, S/O LATE RAMDHAWAR SINGH @ RAMDAWAL SINGH Vs. BHARAT COKING COAL LIMITED
|
January 10, 2018 |
RASHMI S LAKRA Vs. STATE OF JHARKHAND
|
December 12, 2018 |
RASHMI SINGH Vs. ARUN KUMAR SINGH
|
December 5, 2018 |
RASIK BASKI Vs. STATE OF JHARKHAND
|
September 10, 2018 |
RATAN BEDIYA Vs. STATE OF JHARKHAND
|
June 6, 2018 |
RATAN LAL MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, REVENUE DEPA
|
March 6, 2018 |
RATAN LAL MAHTO Vs. STATE OF JHARKHAND
|
March 12, 2018 |
RAVI BHUSHAN SETH Vs. MEENA SETH ALIAS MEENA KUMARI
|
January 2, 2018 |
RAVI RAM Vs. STATE OF JHARKHAND
|
May 17, 2018 |
RAVI SHANKAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
February 14, 2018 |
RAVINDER SINGH MANDA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 28, 2018 |
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
|
August 14, 2018 |
RAVINDRA KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY/ PRINCIPAL SECRETARY
|
October 1, 2018 |
RAVINDRA NATH SAHU Vs. STATE OF JHARKHAND
|
February 19, 2018 |
RAZI AHMED Vs. STATE OF JHARKHAND
|
August 1, 2018 |
RCM INFRASTRUCTURE LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
February 23, 2018 |
REBA SARKAR Vs. STATE OF JHARKHAND
|
July 24, 2018 |
REENA DEVI @ RANI DEVI Vs. RAVI PRAKASH SINGH
|
August 6, 2018 |
REKHA AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
January 10, 2018 |
REKHA DEVI Vs. BIKRAM CHOUHAN
|
February 5, 2018 |
REKHA PANDEY Vs. COAL INDIA LIMITED
|
December 13, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. PARBATI DEVI
|
February 19, 2018 |
RIDDHI RANI DEY Vs. STATE OF JHARKHAND
|
August 9, 2018 |
RIGA SUGAR COMPANY LTD Vs. STATE OF JHARKHAND
|
May 11, 2018 |
RINKI KUMARI, WIFE OF CHUNNU RAJAK Vs. STATE OF JHARKHAND
|
September 28, 2018 |
RINKU SINGH Vs. UNION OF INDIA
|
December 4, 2018 |
RINTU BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
|
January 2, 2018 |
RISHA MANJHI @ RISA MAJHI Vs. STATE OF JHARKHAND
|
October 23, 2018 |
RITA DEVI Vs. STATE OF JHARKHAND
|
April 4, 2018 |
RITA DSOUZA Vs. JAY MANGAL KUMAR
|
July 31, 2018 |
RITA SAHU Vs. STATE OF JHARKHAND
|
May 10, 2018 |
RITESH KUMAR GUPTA Vs. GOPAL KRISHNA SINHA & ORS
|
November 19, 2018 |
RITLAL VERMA Vs. STATE OF JHARKHAND
|
May 4, 2018 |
RITU MISTRI S/O LATE LAXMAN MISTRI Vs. STATE OF JHARKHAND
|
July 3, 2018 |
ROBIN MOHALI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
ROHAN SHEIKH @ NIKKU @ REHAN SEIKH Vs. STATE OF JHARKHAND
|
June 4, 2018 |
ROHANI MARANDI Vs. STATE OF JHARKHAND
|
October 25, 2018 |
ROHITESHWAR RAY Vs. KAUSHAL KISHORE
|
October 24, 2018 |
ROHTAS MUNDA Vs. RANCHI MUNICIPAL CORPORATION AND ORS
|
January 17, 2018 |
ROJA ORAIN AND ANR. Vs. ELIAS ORAON AND ORS.
|
April 5, 2018 |
ROSANI DEVI W/O ANAND PAL MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
March 13, 2018 |
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI & ORS.
|
January 4, 2018 |
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI
|
June 26, 2018 |
ROUDRA ROHIT MALLICK Vs. ROHINI DAS MALLICK
|
May 14, 2018 |
ROUSHAN PRASAD @ ROSHAN PRASAD @ ROSHAN PRASAD Vs. STATE OF JHARKHAND
|
July 13, 2018 |
ROYLEN BHENGRA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
November 5, 2018 |
ROZAN MIAN @ ROJNA MIAN, SON OF LATE SAHADAT KHAN Vs. STATE OF JHARKHAND
|
October 9, 2018 |
RUBI KUMARI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
RUBI SINHA Vs. BHARAT COKING COAL LIMITED (BCCL)
|
September 4, 2018 |
RUBY DEVI, WIFE OF BIRBAL SINGH Vs. BIRBAL SINGH, SON OF LAGTE NIRANJAN SINGH
|
October 26, 2018 |
RUDWA DEVI AND ORS. Vs. LALJI MAHTO AND ORS.
|
February 21, 2018 |
RUKMINI DEVI Vs. RAVIKANT JHA
|
January 23, 2018 |
RUKMINI DEVI Vs. STATE OF JHARKHAND
|
April 17, 2018 |
RUKMINI DEVI JALAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
February 2, 2018 |
RUPA KUMARI @ DEVI Vs. LOKESHWAR PRASAD
|
March 16, 2018 |
RUPA PAL Vs. SANJAY PAL
|
August 14, 2018 |
S N THAKKAR CONSTRUCTION PVT LTD Vs. EAST CENTRAL RAILWAYS
|
February 2, 2018 |
S SHAUKAT ALI Vs. MOHAMMAD ALI
|
March 15, 2018 |
S.M. TANWEER Vs. STATE OF JHARKHAND
|
August 7, 2018 |
SABBIR MIAN Vs. STATE OF JHARKHAND
|
February 24, 2018 |
SABITA DEVI Vs. STATE OF JHARKHAND
|
June 13, 2018 |
SABITRI DEVI Vs. STATE OF JHARKHAND
|
February 26, 2018 |
SABIYA DEVI AND OTHERS Vs. UNION OF INDIA
|
July 19, 2018 |
SABRE AYUB ANSARI Vs. STATE OF JHARKHAND
|
November 22, 2018 |
SABUJ MURMU Vs. STATE OF JHARKHAND
|
June 20, 2018 |
SACHIDANAND PANDIT Vs. STATE OF JHARKHAND
|
May 18, 2018 |
SACHIN PRAKASH @ RAJA Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
SADANAND GUPTA Vs. UNION OF INDIA THROUGH PRINCIPAL SECRETARY
|
July 2, 2018 |
SADANAND MAHATO Vs. STATE OF JHARKHAND
|
January 18, 2018 |
SADANAND PATRO Vs. STATE OF JHARKHAND
|
January 17, 2018 |
SADHU RAKSHIT & ANR Vs. JAGAT SINGH & ORS
|
September 26, 2018 |
SAFIQUE AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
January 31, 2018 |
SAGAR SHEIKH Vs. STATE OF JHARKHAND
|
June 6, 2018 |
SAGYAN DEVI Vs. LALAN SINGH
|
October 22, 2018 |
SAHDEO KERKETTA SON OF LATE BUDHUA KERKETTA Vs. NATIONAL INSTITUTE OF FOUNDRY & FORGE TECHNOLOGY
|
September 19, 2018 |
SAHDEO MAHTO Vs. STATE OF JHARKHAND
|
September 4, 2018 |
SAHDEO PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
February 21, 2018 |
SAHINA PARWEEN @ SHAHINA PARWEEN Vs. IRSHAD ANWAR, S/O ANWAR ALI
|
June 22, 2018 |
SAHJU PAHAN Vs. STATE OF JHARKHAND
|
July 9, 2018 |
SAHMAN MIAN Vs. STATE OF JHARKHAND
|
August 2, 2018 |
SAHODRA KUMARI Vs. STATE OF JHARKHAND
|
April 30, 2018 |
SAIRA BIBI @ SAURA BIBI Vs. STATE OF JHARKHAND
|
May 15, 2018 |
SAIYAD RAJU, S/O MEHBOOB ALAM Vs. STATE OF JHARKHAND
|
July 30, 2018 |
SAJAL CHAKROVORTY Vs. STATE OF JHARKHAND
|
August 3, 2018 |
SAJANLAL JAYASWAL Vs. STATE OF JHARKHAND
|
September 4, 2018 |
SAJANTI DEVI AND OTHERS Vs. BASANTI AND OTHERS
|
October 25, 2018 |
SAKET SAURABH Vs. STATE OF JHARKHAND
|
May 18, 2018 |
SAKIR ANSARI @ KALLU Vs. THE STATE OF JHARKHAND
|
November 30, 2018 |
SALOMI KULLU Vs. STATE OF JHARKHAND
|
December 18, 2018 |
SAMAR ANSH Vs. STATE OF JHARKHAND AND ANR.
|
March 26, 2018 |
SAMBHU MARAIYA, S/O MANNAR MARAIYA Vs. GURU MARAIYA, S/O LATE NANHU MARAIYA
|
November 22, 2018 |
SAMID AHMED Vs. STATE OF JHARKHAND
|
March 14, 2018 |
SAMIKSHA SINGHAI Vs. CENTRAL INSTITUTE OF PSYCHIATRY
|
April 11, 2018 |
SAMIRA SINHA Vs. STATE OF JHARKHAND
|
December 7, 2018 |
SAMRU SWASI Vs. STATE OF JHARKHAND
|
December 10, 2018 |
SAMSON MINJ Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 26, 2018 |
SAMSUDDIIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
|
October 11, 2018 |
SAMU TIRKEY Vs. CHANDRAKALA TIRKEY
|
July 25, 2018 |
SAMUEL MURUM SOY Vs. STATE OF JHARKHAND
|
March 7, 2018 |
SANAT KUMAR CHATTERJEE Vs. STATE OF JHARKHAND
|
November 28, 2018 |
SANATAN BHAGAT Vs. STATE OF JHARKHAND
|
December 14, 2018 |
SANATAN TURU S/O BAGAT TUDU Vs. STATE OF JHARKHAND
|
August 23, 2018 |
SANDHYA BEDEKAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 18, 2018 |
SANGEET DALMIA Vs. RAJ KISHORE SABOO
|
October 24, 2018 |
SANGEETA TOPPO Vs. STATE OF JHARKHAND
|
December 17, 2018 |
SANGRAM MUNDA Vs. STATE OF JHARKHAND
|
May 21, 2018 |
SANICHARIA ORAIN Vs. SARASWATI DEVI
|
December 6, 2018 |
SANJAY DAS @ SANJAY KUMAR VERMA Vs. GEETA DEVI @ SANGITA DEVI
|
July 26, 2018 |
SANJAY GARI Vs. STATE OF JHARKHAND
|
March 8, 2018 |
SANJAY KUMAR Vs. SUDHA DEVI
|
August 13, 2018 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
July 26, 2018 |
SANJAY KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 12, 2018 |
SANJAY KUMAR BOSE AND ANR Vs. STATE OF JHARKHAND AND OTHERS
|
December 21, 2018 |
SANJAY KUMAR DAS Vs. STATE OF JHARKHAND
|
October 5, 2018 |
SANJAY KUMAR JAIN Vs. STATE OF JHARKHAND
|
April 11, 2018 |
SANJAY KUMAR MINOCHA Vs. GEL CHURCH, CHHOTANAGPUR & ASSAM
|
February 15, 2018 |
SANJAY KUMAR RAMESH CHANDRA GHOSH Vs. STATE OF JHARKHAND AND OTHERS
|
January 18, 2018 |
SANJAY KUMAR TIWARY Vs. THE STATE OF JHARKHAND
|
February 27, 2018 |
SANJAY KUMAR, S/O LATE LAXMAN PRASAD SAH Vs. STATE OF JHARKHAND
|
March 14, 2018 |
SANJAY PALSANIA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 1, 2018 |
SANJAY PRASAD GUPTA Vs. SAKUNTALA DEVI
|
March 23, 2018 |
SANJAY PRASAD SONU Vs. STATE OF JHARKHAND
|
February 21, 2018 |
SANJAY PRASAD, S/O DAYA NAND PRASAD Vs. STATE OF JHARKHAND
|
May 17, 2018 |
SANJAY SAO @ SANJAY KUMAR SAO Vs. STATE OF JHARKHAND
|
June 7, 2018 |
SANJEEB KUMAR Vs. BALGOVIND PRASAD
|
July 25, 2018 |
SANJEEV KUMAR JHA Vs. STATE OF JHARKHAND
|
January 25, 2018 |
SANJEEV KUMAR MISHRA Vs. CHANDA MISHRA
|
June 26, 2018 |
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 10, 2018 |
SANJEEV KUMAR, SON OF SRI UMESH SINGH Vs. STATE OF JHARKHAND
|
February 16, 2018 |
SANJEEV SHARAN Vs. STATE OF JHARKHAND AND ORS.
|
January 10, 2018 |
SANJESH MOHAN THAKUR Vs. STATE OF JHARKHAND
|
January 19, 2018 |
SANJIB KUMAR Vs. STATE OF JHARKHAND
|
December 10, 2018 |
SANJIV BADHAN @ SANJIV BHADAN Vs. DILIP KUMAR SINHA @ DR D K SINHA
|
July 11, 2018 |
SANJIV KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
|
March 13, 2018 |
SANJIV KUMAR MAHATO Vs. REKHA MAHATO
|
January 2, 2018 |
SANJU DEVI W/O DHANANJAY MANDAL Vs. DHANANJAY MANDAL
|
August 3, 2018 |
SANKAT MOCHAN, SON OF OM PRAKASH TAILIK Vs. STATE OF JHARKHAND THROUGH SECRETARY, COMMERCIAL
|
March 16, 2018 |
SANT KUMAR MISHRA Vs. EASTERN COALFIELD LIMITED
|
October 23, 2018 |
SANTOSH KUMAR Vs. GAYATRI KUMARI (SINGH)
|
March 14, 2018 |
SANTOSH KUMAR GUPTA Vs. BHAGWAN DAS GUPTA & OTHERS
|
October 12, 2018 |
SANTOSH KUMAR MANDAL Vs. STATE OF JHARKHAND
|
May 2, 2018 |
SANTOSH KUMAR S/O KHUDI SAHU Vs. UNION OF INDIA THROUGH, DIRECTOR, C R P F ; DIRECT
|
April 11, 2018 |
SANTOSH KUMAR SHARMA, SON OF LATE SURENDRA NATH NAND SHARMA Vs. UNION OF INDIA
|
July 31, 2018 |
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 9, 2018 |
SANTOSH KUMAR SINGH Vs. RUCHI SINGH @ AARCHANA SINGH
|
August 13, 2018 |
SANTOSH KUMAR SINGH SON OF SURENDRA SINGH Vs. STATE OF JHARKHAND
|
November 5, 2018 |
SANTOSH KUMAR, S/O LATE RAMCHANDRA PRASAD Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
SANTOSH NAPIT, SON OF LATE PURNO NAPIT Vs. MOTILAL SAW, SON OF LATE SRINATH SAW
|
January 30, 2018 |
SANTOSH RAM Vs. STATE OF JHARKHAND
|
June 8, 2018 |
SANTOSH THAKUR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
January 15, 2018 |
SANTRA GOPE AND ANR Vs. STATE OF JHARKHAND AND ORS
|
January 10, 2018 |
SAO MUNDA Vs. STATE OF JHARKHAND
|
July 10, 2018 |
SAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
|
February 16, 2018 |
SARABJEET NARAYAN JHA Vs. STATE OF JHARKHAND
|
December 10, 2018 |
SARASWATI DEVI Vs. STATE OF JHARKHAND
|
March 7, 2018 |
SARAT BAGTI Vs. STATE OF JHARKHAND
|
November 22, 2018 |
SARAT CHANDRA MAHATHA @ SURUWA Vs. STATE OF JHARKHAND
|
September 13, 2018 |
SARDA DEVI W/O BUDHAN RAM Vs. STATE OF JHARKHAND
|
December 21, 2018 |
SARDAR TRILOCHAN SINGH Vs. STATE OF JHARKHAND
|
December 11, 2018 |
SARDENDU KUMAR DAS Vs. STATE OF JHARKHAND THROUGH C.B.I
|
August 3, 2018 |
SARDUL AUTO WORKS PVT LTD Vs. STATE OF JHARKHAND
|
July 12, 2018 |
SARIUL SHEIKH Vs. STATE OF JHARKHAND
|
March 7, 2018 |
SARJU PANDEY Vs. STATE OF JHARKHAND
|
October 12, 2018 |
SARJUG YADAV ALIAS SARJUG GOPE Vs. STATE OF JHARKHAND
|
September 24, 2018 |
SARKARI PADADHIKARI SAHKARI GRIH NIRMAN SAMITI LTD , JHARKHAND Vs. STATE OF JHARKHAND AND OTHERS
|
April 4, 2018 |
SARLA DEVI Vs. STATE OF JHARKHAND
|
April 30, 2018 |
SAROJ DADEL Vs. UNION OF INDIA
|
April 6, 2018 |
SAROJ DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 25, 2018 |
SAROJ PRASAD Vs. STATE OF JHARKHAND
|
January 1, 2018 |
SAROJANI HEMBRAM Vs. STATE OF JHARKHAND
|
June 27, 2018 |
SARSWATI DEVI Vs. STATE OF JHARKHAND AND ANOTHER
|
February 21, 2018 |
SARVANAND PASWAN Vs. STATE OF JHARKHAND
|
February 23, 2018 |
SARWESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 12, 2018 |
SARWESHWARI KUMARI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SASTHI KUMBHKAR Vs. UNION OF INDIA
|
April 13, 2018 |
SATENDRA KUMAR DUBEY SON OF LATE ASHESHWAR KUMAR DUBEY Vs. STATE OF JHARKHAND
|
July 11, 2018 |
SATENDRA RAM, SON OF UDIT RAM Vs. STATE OF JHARKHAND
|
July 31, 2018 |
SATENDRA SINGH Vs. STATE OF JHARKHAND
|
December 4, 2018 |
SATRUGHAN RAJWAR @ CHHOTU Vs. STATE OF JHARKHAND
|
January 2, 2018 |
SATRUPA GHOSH, WIFE OF SRI ARUN KUMAR GHOSH Vs. UNION OF INDIA
|
March 26, 2018 |
SATYA DEVI Vs. STATE OF JHARKHAND
|
February 5, 2018 |
SATYA NARAYAN AGARWAL Vs. RADHESHYAM AGARWAL
|
December 18, 2018 |
SATYA NARAYAN RAM Vs. STATE OF JHARKHAND & ORS
|
July 18, 2018 |
SATYA PRAKASH, SON OF VIJAY KUMAR Vs. STATE OF JHARKHAND
|
September 28, 2018 |
SATYANARAYAN MISHRA Vs. STATE OF BIHAR
|
July 16, 2018 |
SATYENDRA KEWAT Vs. STATE OF JHARKHAND
|
March 16, 2018 |
SATYENDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
|
April 19, 2018 |
SATYENDRA KUMAR CHOUDHARY Vs. RAJENDRA KUMAR CHOUDHARY
|
April 12, 2018 |
SATYENDRA KUMAR MEHRA Vs. STATE OF JHARKHAND
|
February 23, 2018 |
SATYENDRA NARAYAN RAI Vs. STATE OF JHARKHAND
|
December 15, 2018 |
SATYENDRA NARAYAN SINGH, SON OF LATE HARDEO PRASAD SINGH Vs. RANCHI UNIVERSITY, RANCHI
|
July 6, 2018 |
SATYENDRA RAJAK Vs. STATE OF JHARKHAND
|
March 19, 2018 |
SAURABH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
February 8, 2018 |
SAURAV KUMAR Vs. STATE OF JHARKHAND
|
August 13, 2018 |
SAVILA KHATUN Vs. UNION OF INDIA
|
April 26, 2018 |
SAVITRI WALA DEVI Vs. BHARAT COKING COAL LIMITED THROUGH CHAIRMAN CUM MANAGING DIRECTOR
|
October 26, 2018 |
SAVITRI YADAV Vs. STATE OF JHARKHAND
|
June 13, 2018 |
SEEMA SAHA Vs. STATE OF JHARKHAND
|
June 22, 2018 |
SERAJ @ SERAJUDDIN MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 17, 2018 |
SERAJ ANSARI AND OTHERS Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
July 19, 2018 |
SHABINA NAZLY KHAN @ NIKKI BANO Vs. STATE OF JHARKHAND
|
October 10, 2018 |
SHABNAM W/O MAHMOOD ALAM ANSARI Vs. STATE OF JHARKHAND
|
January 19, 2018 |
SHAFIQUE ANSARI, S/O MAZBUL ANSARI Vs. STATE OF JHARKHAND
|
April 23, 2018 |
SHAH BROTHERS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2018 |
SHAHABUDDIN ANSARI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
May 15, 2018 |
SHAHIDA BEGUM Vs. MD YAQUB
|
March 8, 2018 |
SHAHZADA IRFAN Vs. STATE OF JHARKHAND
|
July 2, 2018 |
SHAILENDRA JHA S/O LATE GANESH JHA Vs. STATE OF JHARKHAND
|
August 1, 2018 |
SHAILENDRA KUMAR PATHAK Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SHAILENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
March 14, 2018 |
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 25, 2018 |
SHAILESH KUMAR SON OF LATE GOPAL MAHTO Vs. BHARAT COKING COAL LIMITED
|
November 29, 2018 |
SHAILESH KUMAR TIWARI, SON OF SHREE SHAMBHU NATH TIWARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
August 16, 2018 |
SHAKAMBARI NIRMAN PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
December 11, 2018 |
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
May 11, 2018 |
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
August 6, 2018 |
SHAKHAWAT MOMIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2018 |
SHAKTIDHAR RAM Vs. STATE OF JHARKHAND
|
January 29, 2018 |
SHAKTIPADA MAHATO Vs. CHANDANA MAHATO
|
July 11, 2018 |
SHAMBA MANJHI Vs. STATE OF JHARKHAND
|
April 11, 2018 |
SHAMBHU KISHKU Vs. STATE OF JHARKHAND
|
October 1, 2018 |
SHAMBHU NATH MUNDA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 3, 2018 |
SHAMBHU NATH TIWARY ALIAS SAMBHU NATH TIWARI Vs. STATE OF JHARKHAND
|
August 10, 2018 |
SHAMBHU SHARAN LALL Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 29, 2018 |
SHANKAR BHUIA Vs. UNION OF INDIA AND ORS.
|
March 21, 2018 |
SHANKAR CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
August 28, 2018 |
SHANKAR CHOUDHARY, S/O LATE SURAJ MAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
|
September 13, 2018 |
SHANKAR GHASI Vs. STATE OF JHARKHAND
|
December 21, 2018 |
SHANKAR MAHLI Vs. STATE OF JHARKHAND
|
July 7, 2018 |
SHANKAR ORAON Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
|
October 24, 2018 |
SHANKAR PANJARIYA Vs. VICE CHANCELLOR
|
October 31, 2018 |
SHANKAR PASWAN Vs. STATE OF JHARKHAND
|
April 3, 2018 |
SHANKAR PRASAD SINGH Vs. VIJAY SHANKAR SINGH
|
June 29, 2018 |
SHANKAR RAI Vs. STATE OF JHARKHAND
|
December 12, 2018 |
SHANKAR RAJAK Vs. STATE OF JHARKHAND
|
December 19, 2018 |
SHANKAR SILICATE & CHEMICAL INDUSTRY Vs. COAL INDIA LTD.
|
December 13, 2018 |
SHANKAR TIRIYA SON OF JOTEYA TIRIYA Vs. STATE OF JHARKHAND
|
March 17, 2018 |
SHANKAR URAON, SON OF LATE DEOTHAN URAON Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SHANTI BANERJEE WIDOW Vs. PRABHAT KUMAR
|
November 1, 2018 |
SHANTI KUMAR KESHAODEO PODDAR Vs. UNION OF INDIA
|
May 14, 2018 |
SHARAD KUMAR @ SONU, SON OF SHEOCHARAN DAS Vs. SNEHA BHARATI, WIFE OF SHARAD KUMAR @ SONU AND DAUGHTER OF DASRATH PRASAD
|
October 1, 2018 |
SHARAFAT ALI Vs. STATE OF JHARKHAND
|
December 14, 2018 |
SHARDA DEVI, WIFE OF ARJUN PRASAD MAHATO Vs. STATE OF JHARKHAND
|
July 25, 2018 |
SHARMACOMPANY Vs. STATE OF JHARKHAND
|
February 1, 2018 |
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
January 24, 2018 |
SHASHI BHUSHAN YADAV & ORS Vs. STATE OF JHARKHAND & ORS
|
July 12, 2018 |
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
|
May 2, 2018 |
SHASHI MUNDA Vs. STATE OF JHARKHAND
|
March 13, 2018 |
SHAYAMAL KUMAR AIKAT, SON OF LATE SHANTANU KUMAR AIKAT Vs. STATE OF JHARKHAND
|
April 3, 2018 |
SHEELA DEVI WIFE OF BALDEV SAHU Vs. STATE OF JHARKHAND
|
July 27, 2018 |
SHEKHAR JHA Vs. M/S. TATA STEEL LIMITED
|
June 18, 2018 |
SHEKHAR KUMAR JHA Vs. STATE OF JHARKHAND
|
August 20, 2018 |
SHEO DUTT SHARMA Vs. STATE OF JHARKHAND
|
November 1, 2018 |
SHEO NARAYAN RAMBHA CONSTRUCTION PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
February 22, 2018 |
SHEO PRASAD SINGH SON OF LATE RAM DHANIK SINGH Vs. INDIAN IRON & STEEL COMPANY (NOW UNDER SAIL) THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
April 10, 2018 |
SHIEKH ALIMUDDIN Vs. STATE OF JHARKHAND
|
February 15, 2018 |
SHITAL CHATTERJEE, SON OF LATE SHAMBHU CHATTERJEE Vs. STEEL AUTHORITY OF INDIA LIMITED, THROUGH ITS CHAI
|
May 18, 2018 |
SHITAL RAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
January 3, 2018 |
SHIV CHANDRA SINGH Vs. M/S. UNITED INDIA INSURANCE CO. LTD., BOKARO AND ANR.
|
March 7, 2018 |
SHIV NARAYAN PASWAN Vs. BANDEY SINGH
|
October 10, 2018 |
SHIV NATH SINGH GONJHU Vs. STATE OF JHARKHAND
|
July 11, 2018 |
SHIV PRASAD SINGH S/O LATE RAM NARESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 24, 2018 |
SHIV PUJAN PRASAD Vs. STATE OF JHARKHAND
|
April 3, 2018 |
SHIV RATAN PRASAD GUPTA @ SHIV RATAN GUPTA Vs. STATE OF JHARKHAND
|
August 6, 2018 |
SHIV SHANKAR CHAUDHARY, S/O LATE KAMESHWAR CHAUDHARY Vs. MAMTA KUMARI, WIFE OF SHIV SHANKAR CHAUDHARY
|
November 20, 2018 |
SHIV SHANKAR MAHTO S/O RAMDHARI MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, GARHWA
|
October 22, 2018 |
SHIVA MOHAN JHA Vs. BHARAT SANCHAR NIGAM LTD.
|
February 1, 2018 |
SHIVA STONE CHIPS Vs. STATE OF JHARKHAND
|
April 26, 2018 |
SHIVAM IRON AND STEEL CO LIMITED Vs. STATE OF JHARKHAND
|
February 27, 2018 |
SHIVANI KUMARI @ SHIVANI PRAMANIK Vs. HARILAL PRAMANIK
|
August 3, 2018 |
SHIVCHANDRA SINGH Vs. STATE OF JHARKHAND
|
July 12, 2018 |
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
SHOUKAT ALI Vs. RANCHI MUNICIPAL CORPORATION
|
May 8, 2018 |
SHRAWAN KUMAR AGARWALLA Vs. MAKHANLAL HARNARAIN
|
May 11, 2018 |
SHREE NANAK FERRO ALLOYS (P) LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
February 14, 2018 |
SHREE RADHA BALLAV GAS STATION Vs. UNION BANK OF INDIA
|
June 19, 2018 |
SHREENIWAS SINGH Vs. RAMNIWAS SINGH
|
October 22, 2018 |
SHRI BIRENDRA KUMAR MISHRA Vs. UNION OF INDIA
|
March 6, 2018 |
SHRIKANT PRASAD SUMAN @ SHRIKANT SUMAN Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SHUBH CHANDRA JHA Vs. M/S BHARAT COKING COAL LIMITED
|
January 10, 2018 |
SHUBHAM @ SHUBHAM THAKUR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 6, 2018 |
SHUKDEO SUBODH GANDHI Vs. STATE OF JHARKHAND
|
November 27, 2018 |
SHUKDEV PRASAD, SON OF LATE BAIJNATH PRASAD SAHU Vs. UNITED BANK OF INDIA(GIRIDIH BRANCH)
|
February 27, 2018 |
SHWETABH SHIVAM Vs. CENTRAL UNIVERSITY
|
June 18, 2018 |
SHYAM KUMAR CHOUDHARY Vs. BANK OF BARODA, A SCHEDULED BANK
|
February 21, 2018 |
SHYAM NARAYAN, SON OF JAG NARAYAN Vs. STATE OF JHARKHAND
|
July 11, 2018 |
SHYAM SUNDER AGARWAL Vs. HARISH KUMAR MANSATHA @ HARISH KUMAR MANSATA
|
February 15, 2018 |
SHYAM SUNDER PANDEY, S/O LATE EKLAL PANDEY Vs. SHANKAR PANDEY
|
July 25, 2018 |
SHYAM SUNDER SARDAR Vs. STATE OF JHARKHAND
|
October 26, 2018 |
SHYAM SUNDER SINGH, SON OF LATE BHAGWAT SINGH Vs. STATE OF JHARKHAND
|
August 6, 2018 |
SHYAMAL BARAN MANDAL Vs. STATE OF JHARKHAND
|
October 23, 2018 |
SHYAMAL SAMANTA, SON OF LATE RASH BIHARI SAMANTA Vs. NAVIN KUMAR SINGH, SON OF MAHENDRA SINGH
|
May 14, 2018 |
SIBLAL MAHTO Vs. STATE OF JHARKHAND
|
May 16, 2018 |
SIBNARAYAN SAH, S/O LATE MAHARAJ SAH Vs. STATE OF JHARKHAND
|
April 25, 2018 |
SIDHESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES
|
August 14, 2018 |
SIDHESHWAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
April 6, 2018 |
SIKANDAR BADHAI @ SIKANDAR SHARMA Vs. STATE OF JHARKHAND
|
July 27, 2018 |
SIKUR HO Vs. MARKI HO
|
April 4, 2018 |
SILVERY INTERNATIONAL Vs. STATE OF JHARKHAND
|
March 8, 2018 |
SIMMI KHATOON @ PUMMY @ SIMMY KHATOON Vs. MD SARFERAJ ALAM
|
August 3, 2018 |
SINGA BAGE Vs. STATE OF JHARKHAND
|
May 15, 2018 |
SINU RAM JARIKA Vs. STATE OF JHARKHAND
|
January 19, 2018 |
SISTER SHANTILA KUJUR Vs. STATE OF JHARKHAND
|
May 18, 2018 |
SITA KUMHARIN Vs. STATE OF JHARKHAND
|
May 15, 2018 |
SITA RAM KHANDAIT Vs. STATE OF JHARKHAND
|
April 20, 2018 |
SITA RAM MAHTO Vs. CENTRAL COAL FIELD LIMITED THROUGH DIRECTOR (PERSONNEL)
|
December 12, 2018 |
SITA RAM PAHARIYA SON OF LATE KALU PAHARIYA Vs. STATE OF JHARKHAND
|
March 6, 2018 |
SITA RAM PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 28, 2018 |
SITA RAM RAO (RETIRED REVENUE KARMCHARI) Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
SITA RAM SAO Vs. M. WAZAHAT HUSSAIN
|
August 28, 2018 |
SITA RAM SAW Vs. CENTRAL COALFIELDS LTD.
|
April 6, 2018 |
SITA RAM SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
March 15, 2018 |
SITARAM TUDU Vs. THE STATE OF JHARKHAND
|
July 18, 2018 |
SITU KUMAR YADAV @ RAVI KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 7, 2018 |
SITWA DEVI, W/O LATE MANBODH MAHTO Vs. GUPAT RAI, SON OF LATE DOMAN RAI
|
October 22, 2018 |
SIYARAM MIRDHA Vs. DHANANJAY KUNWAR
|
January 3, 2018 |
SMT. BABY DEVI Vs. SMT. MADHURI DEVI & ANR.
|
January 12, 2018 |
SMT. TIJAN DEVI Vs. UNION OF INDIA
|
September 7, 2018 |
SNIGDHA CHATTOPADHYAY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
September 18, 2018 |
SOBHNATH SAHU Vs. STATE OF JHARKHAND
|
December 3, 2018 |
SOHRAI ORAON Vs. STATE OF JHARKHAND
|
November 30, 2018 |
SOM NATH MALHOTRA Vs. UNION OF INDIA
|
November 5, 2018 |
SOMA BAS MAHALI Vs. STATE OF JHARKHAND
|
December 17, 2018 |
SOMA BHUIYAN Vs. STATE OF JHARKHAND
|
November 22, 2018 |
SOMNATH BISWAS Vs. STATE OF JHARKHAND AND ANOTHER
|
February 7, 2018 |
SOMRA MUNDA Vs. STATE OF JHARKHAND
|
October 25, 2018 |
SONA NAYAK Vs. STATE OF JHARKHAND
|
January 9, 2018 |
SONA RAM MURMU SON OF BASTA MURMU Vs. STATE OF JHARKHAND
|
February 8, 2018 |
SONA RAM RAJWAR Vs. THE UNION OF INDIA & ORS.
|
March 28, 2018 |
SONATAN SOREN Vs. STATE OF JHARKHAND
|
November 28, 2018 |
SONI KUMARI WIFE OF RAJESH KUMAR Vs. STATE OF JHARKHAND
|
September 19, 2018 |
SONU KUMAR S/O KEDAR NATH SINGH Vs. STATE OF JHARKHAND
|
February 26, 2018 |
SR. DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY, RANCHI Vs. ASIM GYAN TIGGA AND ORS.
|
March 8, 2018 |
SRI AJIT KUMAR, MANAGING DIRECTOR Vs. STATE OF JHARKHAND
|
October 10, 2018 |
SRI BECK JULIUS Vs. THE STATE OF JHARKHAND THROUGH S.P.
|
November 30, 2018 |
SRIDHAR PASI Vs. STATE OF JHARKHAND
|
January 8, 2018 |
SRIKANT MONDAL Vs. STATE OF JHARKHAND
|
November 20, 2018 |
ST XAVIER SCHOOL BOKARO, THROUGH SECRETARY OF ITS Vs. STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOUR
|
March 14, 2018 |
ST XAVIER SCHOOL, RANCHI Vs. KUNJAL KUMAR
|
May 15, 2018 |
STATE Vs. SRI. SUBHASH CHANDRA VARSHANI
|
April 10, 2018 |
STATE BANK OF INDIA Vs. STATE OF JHARKHAND
|
July 4, 2018 |
STATE OF BIHAR Vs. BRAJ NANDAN PRASAD VERMA
|
December 19, 2018 |
STATE OF JHARKHAND Vs. DINESH PRASAD SINGH
|
December 20, 2018 |
STATE OF JHARKHAND Vs. KAMESHWAR UPADHYAY
|
December 18, 2018 |
STATE OF JHARKHAND Vs. RATNI JATIA
|
October 3, 2018 |
STATE OF JHARKHAND Vs. CHURAMANI YADAV
|
April 30, 2018 |
STATE OF JHARKHAND Vs. AMIN ANSARI
|
November 1, 2018 |
STATE OF JHARKHAND Vs. CHIEF INFORMATION COMMISSIONER
|
May 2, 2018 |
STATE OF JHARKHAND Vs. BIR STEEL (P) LIMITED
|
June 13, 2018 |
STATE OF JHARKHAND Vs. MEERA DAS GUPTA
|
March 8, 2018 |
STATE OF JHARKHAND Vs. TENI RAM
|
April 10, 2018 |
STATE OF JHARKHAND Vs. PHILBIYUS BARLA
|
August 23, 2018 |
STATE OF JHARKHAND Vs. PREM CHANDRA PRASAD VERMA
|
October 11, 2018 |
STATE OF JHARKHAND Vs. KANCHAN TIRKEY
|
August 29, 2018 |
STATE OF JHARKHAND Vs. GOURI SHANKAR PRASAD
|
July 18, 2018 |
STATE OF JHARKHAND AND OTHERS Vs. SAMBHU PRASAD SINHA AND ANOTHER
|
January 16, 2018 |
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DU Vs. PAYSIL KISKU
|
April 10, 2018 |
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, KODERMA Vs. AZAD KHAN
|
March 12, 2018 |
STATE OF JHARKHAND THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT Vs. KIRAN KUNWAR
|
October 1, 2018 |
STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY Vs. LALIT ASUR
|
July 2, 2018 |
STATE OF JHARKHAND, THROUGH COMMISSIONER & SECRETARY Vs. SUTLEJ CONSTRUCTION LIMITED THROUGH ITS CHAIRMAN
|
October 12, 2018 |
STATE THROUGH DY SUPERINTENDENT OF POLICE Vs. STATE OF JHARKHAND
|
April 3, 2018 |
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF LABOUR EMPLOYMENT AND TRAINING, NEPAL HOUSE, DORANDA, RANCHI
|
April 5, 2018 |
STEEL AUTHORITY OF INDIA LTD AND OTHERS Vs. TEJAS CONSTRUCTION, DALTONGANJ AND ANOTHER
|
February 8, 2018 |
STEEL AUTHORITY OF INDIA LTD. Vs. PRAKASH PODDAR
|
August 30, 2018 |
SUBHADRA JHA SON OF JAY BHADRA JHA Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SUBHAN MIAN, S/O LATE JITU MIAN Vs. STATE OF JHARKHAND
|
April 30, 2018 |
SUBHANKAR CHOUDHARY Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
|
August 9, 2018 |
SUBHAS NARAYAN SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 15, 2018 |
SUBHASH BOURI Vs. STATE OF JHARKHAND
|
February 1, 2018 |
SUBHASH CHANDRA SAHU SON OF LATE MAHABIR PRASAD Vs. STATE OF JHARKHAND
|
July 26, 2018 |
SUBHASH CHANDRA UPADHYAY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
January 9, 2018 |
SUBHASH PAL Vs. STATE OF JHARKHAND
|
December 12, 2018 |
SUBHASH SINGH @ BHOMA Vs. STATE OF JHARKHAND
|
December 5, 2018 |
SUBHENDU BASU Vs. SUMITRA SINGH
|
December 6, 2018 |
SUBODH KUMAR ROY Vs. STATE OF JHARKHAN
|
March 15, 2018 |
SUBODH KUMAR THAKUR Vs. STATE OF JHARKHAND
|
February 12, 2018 |
SUBRATA BANGA Vs. UNION OF INDIA
|
July 11, 2018 |
SUBRATA ROY SON OF LATE N B ROY Vs. HEAVY ENGINEERING CORPORATION LIMITED; CHAIRMAN-CU
|
March 19, 2018 |
SUBSIYA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR (C M D )
|
September 13, 2018 |
SUDARSHAN RANA Vs. STATE OF JHARKHAND
|
November 1, 2018 |
SUDARSHAN THAKUR Vs. STATE OF JHARKHAND
|
November 30, 2018 |
SUDEV GHOSE AND ANOTHER Vs. STATE OF JHARKHAND
|
June 26, 2018 |
SUDHA SINGH Vs. STATE OF JHARKHAND
|
April 6, 2018 |
SUDHIR BECK Vs. STATE OF JHARKHAND
|
June 22, 2018 |
SUDHIR KUMAR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
December 7, 2018 |
SUDHIR KUMAR @ SUDHIR YADAV Vs. STATE OF JHARKHAND
|
June 8, 2018 |
SUDHIR KUMAR CHOUBEY Vs. UNION OF INDIA
|
January 19, 2018 |
SUDHIR KUMAR PATHAK Vs. STATE OF JHARKHAND
|
May 1, 2018 |
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
|
October 23, 2018 |
SUDHIR MUKHI Vs. STATE OF JHARKHAND
|
May 15, 2018 |
SUDHIRA MINJ Vs. AMIT ANUJ MINJ
|
July 4, 2018 |
SUDIP KUMAR SINGH @ SUDIP KUMAR Vs. STATE OF JHARKHAND
|
February 14, 2018 |
SUGIYA DEVI Vs. STATE OF JHARKHAND
|
November 5, 2018 |
SUHARSH KUMAR SON OF SURESH KUMAR SAHAY Vs. STATE OF JHARKHAND
|
June 14, 2018 |
SUHAS KUMAR MUKHERJEE Vs. UNION OF INDIA
|
December 15, 2018 |
SUIYA SAHU @ DILESHWAR SAHU Vs. STATE OF JHARKHAND
|
February 23, 2018 |
SUJIT KUMAR BANPAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 16, 2018 |
SUKAL SOREN Vs. STATE OF JHARKHAND
|
March 9, 2018 |
SUKHA RAM ORAON Vs. STATE OF JHARKHAND
|
March 7, 2018 |
SUKHDEO SEN Vs. STATE OF JHARKHAND
|
December 18, 2018 |
SUKHDEO SINGH Vs. STATE OF JHARKHAND
|
January 23, 2018 |
SUKHLAL SINGH SON OF DARWARI SINGH Vs. STATE OF JHARKHAND
|
January 5, 2018 |
SUKHRI BHUINI DAUGHTER OF LATE ARJUN BHUIA Vs. EASTERN COAL FIELD LIMITED THROUGH CHIEF GENERAL M
|
May 14, 2018 |
SUKIYA HARI & ANR Vs. STATE OF JHARKHAND & ORS
|
August 8, 2018 |
SUKRA RAWANI @ SUKRU @ SUKRU RAWANI Vs. STATE OF JHARKHAND
|
January 31, 2018 |
SUKU HANSDA Vs. STATE OF JHARKHAND
|
June 18, 2018 |
SUKUMAR PRAMANICK Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 30, 2018 |
SULAMI SOY WIFE OF BONIFAS TOPNO Vs. STATE OF JHARKHAND
|
July 25, 2018 |
SULEMAN KHALKHO Vs. CENTRAL COAL FIELD LIMITED
|
December 4, 2018 |
SULEMAN KULLU @ MANGRA Vs. STATE OF JHARKHAND
|
March 21, 2018 |
SULEMAN MIYA Vs. STATE JHARKHAND
|
August 1, 2018 |
SUMAN DEVI Vs. NIKESH KUMAR
|
July 2, 2018 |
SUMAN KUJUR, SON OF LAJRUSH KUJUR Vs. ANNA AGNES SUNDARI TOPPO, W/O SUMAN KUJUR
|
August 16, 2018 |
SUMAN PRAKASH @ SUMAN MUNDU Vs. DIVYA LALITA
|
March 12, 2018 |
SUMAN SINGH Vs. STATE OF JHARKHAND
|
February 14, 2018 |
SUMBER SINGH TUTI Vs. STATE OF JHARKHAND
|
December 13, 2018 |
SUMESHWAR SHARMA, S/O LATE MOSAFIR SHARMA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
SUMIT KUMAR Vs. RANJEETA GUPTA
|
July 12, 2018 |
SUMITRA DEVI DAUGHTER OF LATE RAMESHWAR RAMANI Vs. STATE OF JHARKHAND
|
August 14, 2018 |
SUMITRA SINGH SARDAR, WIFE OF BAND SINGH Vs. TARINI SINGH BHUMIJ
|
August 2, 2018 |
SUNDER LAL MANJHI, S/O SONA RAM MANJHI Vs. STATE OF JHARKHAND
|
December 21, 2018 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
May 1, 2018 |
SUNIL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 11, 2018 |
SUNIL KUMAR CHAURASIA Vs. SUBODH JHA
|
February 9, 2018 |
SUNIL KUMAR DUTTA Vs. STATE OF JHARKHAND
|
May 17, 2018 |
SUNIL KUMAR KAMAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
September 28, 2018 |
SUNIL KUMAR RANA Vs. PRAKASH RANA, SON OF LATE TALESHWAR RANA
|
October 30, 2018 |
SUNIL KUMAR SEN Vs. BHARAT COKING COAL LIMITED, DHANBAD AND ANOTHER
|
February 19, 2018 |
SUNIL KUMAR SHARMA Vs. UNION OF INDIA
|
May 16, 2018 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
June 18, 2018 |
SUNIL KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF WELFARE, GOVERNMENT OF JHARKHAND
|
August 9, 2018 |
SUNIL KUMAR, S/O LATE CHHATRABALI BELDAR Vs. BHARAT COKING COAL LIMITED
|
May 14, 2018 |
SUNITA DEVI @ SUNITA KUMARI, W/O GOPAL KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 14, 2018 |
SUNITA SINGH Vs. SOUTH EASTERN RAILWAY THROUGH RESPONDENTS SENIOR DIVISIONAL MANAGER
|
March 21, 2018 |
SUNITA SINGH W/O NAWAL KISHORE @ NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 28, 2018 |
SUNITA TIGGA Vs. RAJU SINGH
|
September 7, 2018 |
SUNMEET KAUR RAJ @ RIMPI Vs. STATE OF JHARKHAND
|
February 21, 2018 |
SUPA ORAON Vs. STATE OF JHARKHAND
|
June 18, 2018 |
SUPHAL GOUR Vs. STATE OF JHARKHAND
|
May 2, 2018 |
SURAJ BANSHI KUNWAR Vs. SHIV PATI KUNWAR
|
January 16, 2018 |
SURAJ CHANDRA GOSWAMI Vs. CENTRAL COALFIELDS LIMITED
|
February 27, 2018 |
SURAJ KUMAR RAWANI @ SURAJ RAM, SON OF LATE ETWARI RAM Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
August 20, 2018 |
SURAJ KUMAR SAHU, SON OF SHYAM BIHARI SAW Vs. STATE OF JHARKHAND
|
July 6, 2018 |
SURAJ PRASAD GUPTA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
February 6, 2018 |
SURAJDEO PRASAD CHOUHAN Vs. CENTRAL COALFIELD LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
|
May 7, 2018 |
SURAJDEO SINGH Vs. STATE OF BIHAR NOW JHARKHAND
|
April 11, 2018 |
SURAJMAL PASWAN Vs. STATE OF JHARKHAND
|
June 4, 2018 |
SURENDRA KISKU Vs. STATE OF JHARKHAND
|
November 29, 2018 |
SURENDRA KUMAR NAYAK SON OF BHUNESHWAR NAYAK Vs. STATE OF JHARKHAND
|
February 6, 2018 |
SURENDRA KUMAR SAH Vs. STATE OF JHARKHAND
|
May 16, 2018 |
SURENDRA MAHATO Vs. STATE OF JHARKHAND
|
October 23, 2018 |
SURENDRA NATH SINGH Vs. BHARAT COKING COAL LTD.
|
April 6, 2018 |
SURENDRA NONIA, SON OF GOKUL NONIA Vs. STATE OF JHARKHAND
|
August 8, 2018 |
SURENDRA PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS ADMINISTRATOR, PATNA, BIHAR
|
October 3, 2018 |
SURENDRA SINGH RAUTELA Vs. STATE OF JHARKHAND
|
November 26, 2018 |
SURENDRA YADAV Vs. STATE OF JHARKHAND
|
October 10, 2018 |
SURESH AGRAWAL Vs. STATE OF JHARKHAND
|
September 26, 2018 |
SURESH GOPE AND OTHERS Vs. THE STATE OF JHARKHAND
|
March 8, 2018 |
SURESH KHAN Vs. STATE OF JHARKHAND
|
November 19, 2018 |
SURESH KUMAR Vs. SHANTI DEVI
|
December 6, 2018 |
SURESH KUMAR TIWARY Vs. STATE OF JHARKHAND
|
August 24, 2018 |
SURESH PRASAD Vs. SRI. SURAJ KUMAR BHADANI
|
April 30, 2018 |
SURESH PRASAD Vs. STATE OF JHARKHAND
|
April 2, 2018 |
SURESH SAH Vs. STATE OF JHARKHAND AND OTHERS
|
January 8, 2018 |
SURESHWAR PRASAD SHARMA Vs. STATE OF JHARKHAND
|
July 19, 2018 |
SURJA KUJUR Vs. STATE OF JHARKHAND
|
November 5, 2018 |
SURYA KUMAR SINGH Vs. JAMSHEDPUR TRANSPORT WELFARE ASSOCIATION
|
October 1, 2018 |
SURYA NARAIN SINGHDEO @ SURYA VARDHAN SINGHDEO Vs. SONU RAM MAHATO
|
July 9, 2018 |
SURYU YADAV @ SURJU YADAV @ SURJU MAHTO Vs. STATE OF JHARKHAND
|
March 7, 2018 |
SUSHIL BHENGRA Vs. STATE OF JHARKHAND
|
December 12, 2018 |
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2018 |
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
June 21, 2018 |
SUSHIL KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
|
April 6, 2018 |
SUSHIL KUMAR BANKA Vs. VIJAY KUMAR MAHESHWARI
|
June 20, 2018 |
SUSHIL KUMAR BARIYAR Vs. SANJEEV KUMAR AND ORS.
|
January 4, 2018 |
SUSHIL KUMAR KISKU Vs. STEEL AUTHORITY OF INDIA
|
August 21, 2018 |
SUSHIL KUMAR MANDAL Vs. THE STATE BANK OF INDIA & ORS.
|
February 8, 2018 |
SUSHIL KUMAR PURTY, S/O C M PURTY Vs. STATE OF JHARKHAND
|
February 26, 2018 |
SUSHMA NAG Vs. STATE OF JHARKHAND
|
July 5, 2018 |
SUSIL KUMAR SEN SON OF LATE RADHA BALLABH SEN Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 13, 2018 |
SUVENDU JAIPURIYAR Vs. STATE OF JHARKHAND
|
August 1, 2018 |
SWAPNA PRINTING WORKS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
January 30, 2018 |
SWAROOP KUMAR SETHI Vs. STATE OF JHARKHAND
|
April 24, 2018 |
SWATI KUMARI Vs. HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL,
|
April 13, 2018 |
SWATI SINGH WIFE OF RAJAN KUMAR SINGH Vs. RAJAN KUMAR SINGH SON OF SRI RAJENDRA PRASAD SINGH
|
March 19, 2018 |
SYED MIAN Vs. STATE OF JHARKHAND
|
August 13, 2018 |
SYLVANUS DUNGDUNG Vs. STATE OF JHARKHAND
|
May 14, 2018 |
T HUSSAIN, SON OF LATE MANIRUDDIN Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
|
March 19, 2018 |
TABISH ANWAR Vs. STATE OF JHARKHAND
|
September 24, 2018 |
TAPENDRA KUMAR SINGH @ LADDU SINGH Vs. STATE OF JHARKHAND
|
August 14, 2018 |
TAPESHWAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 12, 2018 |
TARAMANI DEVI, WIFE OF HARENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 8, 2018 |
TARUN BAXLA Vs. STATE OF JHARKHAND
|
April 2, 2018 |
TARUN KUMAR Vs. STATE OF JHARKHAND
|
June 14, 2018 |
TARUN KUMAR DUTTA Vs. STATE OF JHARKHAND
|
November 30, 2018 |
TATA AIG GENERAL INSURANCE CO LTD THROUGH ITS MANAGER CLAIMS AJIT SHARMA Vs. TARKESHWAR SAMANTA
|
August 2, 2018 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF JHARKHAND
|
April 10, 2018 |
TATA NAGAR RAILWAY PLOT HOLDER WELFARE ASSOCIATION Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
February 27, 2018 |
TATA STEEL LIMITED Vs. UNION OF INDIA
|
March 13, 2018 |
TATA STEEL LIMITED Vs. UNION OF INDIA
|
January 10, 2018 |
TAUFEEQUE AHMAD ANSARI Vs. STATE OF JHARKHAND
|
April 18, 2018 |
TECHNO-FOUR TOOLS Vs. MANAGING DIRECTOR
|
July 5, 2018 |
TELESPHORE BAGE Vs. STATE OF JHARKHAND
|
July 11, 2018 |
TELESPHORE BAGE Vs. STATE OF JHARKHAND
|
November 28, 2018 |
TERESA EKKA Vs. STATE OF JHARKHAND
|
November 20, 2018 |
THADIUS SORENG Vs. STATE OF JHARKHAND THROUGH SECRETARY, HRD
|
October 3, 2018 |
THAKUR MAHTO Vs. CHIMNI MAHATWAIN
|
August 8, 2018 |
THE STATE OF JHARKHAND Vs. MEMBER BOARD OF REV. AND ORS.
|
January 31, 2018 |
THE UNION OF INDIA Vs. MAUSAMI RANI AND ANR.
|
March 22, 2018 |
THEIR WORKMAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF BNHURUNGIA
|
March 15, 2018 |
THEIR WORKMEN BEING REPRESENTED BY AREA SECRETARY Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF 20/21 PITS
|
February 19, 2018 |
TIJO KUMARI Vs. STATE OF JHARKHAND
|
February 12, 2018 |
TILESHWARI PRAJAPATI, W/O ARUN KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
November 27, 2018 |
TIRTHU SAHU Vs. STATE OF JHARKHAND
|
January 17, 2018 |
TRIBHUWAN PANDEY Vs. STATE OF JHARKHAND
|
May 22, 2018 |
TRILOK SINGH Vs. STATE OF JHARKHAND
|
January 10, 2018 |
TRIPURARI MOHAN PRASAD Vs. THE STATE OF JHARKHAND
|
October 26, 2018 |
TRIVENI COMMERCIAL LTD Vs. DARUKA & COMPANY
|
May 11, 2018 |
TRIVENI MAHTO Vs. STATE OF JHARKHAND
|
March 22, 2018 |
TRIVENI SINGH Vs. STATE OF JHARKHAND
|
December 10, 2018 |
TUKLAL YADAV Vs. STATE OF JHARKHAND
|
September 19, 2018 |
TULSI MAHTO Vs. STATE OF JHARKHAND
|
September 19, 2018 |
TULSI PRASAD MEHTA Vs. STATE OF JHARKHAND
|
December 3, 2018 |
TULSI SAO Vs. RAJESH PRASAD
|
June 29, 2018 |
TUMPA DEVI Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
October 29, 2018 |
TUNA RAM, S/O MALOKI RAM Vs. STATE OF JHARKHAND
|
May 2, 2018 |
TUNDI PRIMARY AGRICULTURAL CREDIT CORPORATION SOCIETY LIMITED Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
July 11, 2018 |
TURAM MUNDUIYA, SON OF NANDEYA Vs. STATE OF JHARKHAND
|
September 19, 2018 |
TUSHAR KANTI CHATTERJEE Vs. PAWAN KUMAR AGARWAL
|
July 11, 2018 |
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 10, 2018 |
UDAY NATH WAHADAR Vs. STATE OF JHARKHAND
|
December 21, 2018 |
UDAY SHANKAR BAKSHI Vs. STATE OF JHARKHAND
|
September 14, 2018 |
UDAY SHANKAR UPADHYAY Vs. STATE OF JHARKHAND
|
June 13, 2018 |
UDAY SINGH Vs. STATE OF JHARKHAND
|
November 2, 2018 |
UMA DEVI, WIFE OF RAMESHWAR PRASAD SHARMA Vs. RAGHUBIR SINGH, W/O ARJUN SINGH
|
August 2, 2018 |
UMA SHANKAR AGRAWAL, SON OF GULAB SAO Vs. SHARDA DEVI, WIFE OF LATE RAM KISTO SAO
|
February 8, 2018 |
UMA SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
December 3, 2018 |
UMA SHANKAR SINGH Vs. STATE OF JHARKHAND
|
September 12, 2018 |
UMA SHANKAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
January 18, 2018 |
UMAR FAROOQUE SON OF NURULLAH ANSARI Vs. BIRSA AGRICULTURE UNIVERSITY, KANKE, THROUGH ITS VICE-CHANCELLOR
|
October 12, 2018 |
UMESH DEO ALIAS UMESH KUMAR DEO Vs. STATE OF JHARKHAND
|
January 3, 2018 |
UMESH DUBEY Vs. STATE OF JHARKHAND THROUGH CBI (AHD)
|
March 23, 2018 |
UMESH KUMAR Vs. STATE OF JHARKHAND
|
October 30, 2018 |
UMESH MAHALI Vs. STATE OF JHARKHAND
|
October 31, 2018 |
UMESH PRASAD CHOUDHARY S/O LATE MUKHLAL CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 12, 2018 |
UMESH PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
|
May 3, 2018 |
UMESH SHARMA Vs. STATE OF JHARKHAND
|
November 28, 2018 |
UNION OF INDIA Vs. MD GUFRAN
|
December 3, 2018 |
UNION OF INDIA Vs. DEORAJ PRASAD AND OTHERS
|
August 2, 2018 |
UNION OF INDIA Vs. SHAMBHU NATH SARKAR
|
April 13, 2018 |
UNION OF INDIA Vs. RAMESH TURI
|
April 20, 2018 |
UNION OF INDIA Vs. MD. FARID
|
May 9, 2018 |
UNION OF INDIA Vs. MD MATLOOB SON OF LATE VARHU SHAH
|
February 19, 2018 |
UNION OF INDIA & ORS. Vs. LALAN PRASAD & ORS.
|
January 10, 2018 |
UNION OF INDIA AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 11, 2018 |
UNION OF INDIA AND ANR. Vs. M/S. STEEL AUTHORITY OF INDIA LIMITED
|
May 14, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. YAKUB TOPPO
|
October 11, 2018 |
UNITED INDIA INSURANCE CO. LTD. Vs. PUJA LINDA
|
April 9, 2018 |
UNITED INDIA INSURANCE COMPANY Vs. NEERY SONLOK
|
December 21, 2018 |
UPENDRA KISHORE BAKSHI Vs. STATE OF JHARKHAND
|
December 17, 2018 |
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2018 |
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 19, 2018 |
UPENDRA KUMAR SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 19, 2018 |
UPENDRA NATH GHOSE Vs. STATE OF JHARKHAND
|
November 5, 2018 |
UPENDRA YADAV, S/O RAMESHWAR YADAV Vs. STATE OF JHARKHAND
|
July 28, 2018 |
URANIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY
|
February 1, 2018 |
URMILA DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
April 2, 2018 |
USHA DEVI Vs. STATE OF JHARKHAND
|
July 6, 2018 |
USHA DEVI Vs. STATE OF JHARKHAND
|
October 10, 2018 |
USHA DEVI, W/O SUNIL SINGH Vs. STATE OF JHARKHAND
|
May 4, 2018 |
USHA JAISWAL WIFE OF LATE GOPAL JAISWAL Vs. STATE BANK OF INDIA
|
March 21, 2018 |
USHA W/O MAHESH VIJAYWARGIYA Vs. MAHESH KUMAR S/O BRIJMOHANJEE VIJAYWARGIYA
|
June 18, 2018 |
USHMAN MIAN Vs. STATE OF JHARKHAND
|
May 9, 2018 |
USMAN ANSARI Vs. STEEL AUTHORITY OF INDIA LIMITED, BOKARO STEEL PLA
|
April 17, 2018 |
UTPAL HAZARI Vs. MAYA HAZARI
|
July 3, 2018 |
UTTAM DEVI Vs. CENTRAL COALFIELDS LIMITED
|
January 18, 2018 |
UTTOM LAYAK Vs. STATE OF JHARKHAND
|
July 10, 2018 |
VASAMSETTI VISHNU POTHANA @ VASAMSETTI APPALA RAJU Vs. STATE OF JHARKHAND
|
October 25, 2018 |
VED PRAKASH BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 18, 2018 |
VED PRAKASH JINDAL Vs. DEBASIS CHANDRA
|
June 18, 2018 |
VEER KRISHNA SAHAY Vs. VARDAAN BUILDERS
|
February 15, 2018 |
VENKATESHWAR NATH PANDEY, S/O LATE GOPESHWAR PANDE Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
April 4, 2018 |
VIBHA LAL Vs. STATE OF JHARKHAND
|
December 15, 2018 |
VICE CHANCELLOR, RANCHI UNIVERSITY Vs. REGISTRAR, RANCHI UNIVERSITY
|
December 20, 2018 |
VICE PRESIDENT, REGIONAL COMMITTEE, C C L JANTA MAZDOOR SANGH, RANCHI (JHARKHAND) Vs. PROJECT OFFICER, ASHOK PROJECT PIPARWAR, C C L BACHRA, CHATRA (JHARKHAND)
|
June 28, 2018 |
VIDYA BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
April 10, 2018 |
VIJAY BHUSHAN MISHRA Vs. AMALESH KUMAR
|
May 25, 2018 |
VIJAY CHAUHAN Vs. STATE OF JHARKHAND
|
December 14, 2018 |
VIJAY KUMAR Vs. INSPECTOR GENERAL, CISF, PATNA AND OTHERS
|
April 30, 2018 |
VIJAY KUMAR Vs. SAGARIKA PRASAD
|
November 19, 2018 |
VIJAY KUMAR @ VIJAY KUMAR Vs. NILU KUMARI, W/O VIJAY KUMAR
|
July 13, 2018 |
VIJAY KUMAR MALLIK Vs. STATE OF JHARKHAND
|
March 16, 2018 |
VIJAY KUMAR SHARMA SON OF LATE OM PRAKASH SHARMA Vs. BODHRAJ SHARMA SON OF OM PRAKASH SHARMA
|
March 14, 2018 |
VIJAY SAO, SON OF GEETA LAL SAO Vs. STATE OF JHARKHAND
|
October 10, 2018 |
VIJAY SHANKAR DUBEY Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 14, 2018 |
VIJAY SHARMA Vs. STATE OF JHARKHAND
|
April 4, 2018 |
VIJAY SINGH Vs. STATE OF JHARKHAND
|
July 2, 2018 |
VIJAY SINGH S/O BITAL SINGH Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LIMITED)
|
August 1, 2018 |
VIJAYE NAGESIYA Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 18, 2018 |
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
|
December 13, 2018 |
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
|
November 22, 2018 |
VIJOY PRAKASH Vs. THE STATE OF JHARKHAND & ORS.
|
January 8, 2018 |
VIKASH KUMAR GUPTA Vs. UNION OF INDIA
|
April 18, 2018 |
VIKASH MAHTO Vs. UNION OF INDIA
|
March 14, 2018 |
VIKRAM DAS AND OTHERS Vs. STATE OF JHARKHAND
|
May 10, 2018 |
VIMAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LTD
|
December 14, 2018 |
VINAY BHAGAT Vs. STATE OF JHARKHAND
|
April 10, 2018 |
VINAY KUMAR CHAUHAN S/O LATE SATYA NARAYAN CHAUHAN Vs. STEEL AUTHORITY OF INDIA LTD
|
September 28, 2018 |
VINAY MURMU Vs. STATE OF JHARKHAND
|
July 11, 2018 |
VINITA PRAKASH Vs. STATE OF JHARKHAND
|
January 29, 2018 |
VINOD KUMAR JHA Vs. THE STATE OF JHARKHAND THROUGH CBI
|
November 30, 2018 |
VINOD KUMAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
June 14, 2018 |
VIRENDRA KUMAR GUPTA Vs. RAMDAS AGARWAL, SON OF LATE BHOLA RAM AGARWAL
|
July 31, 2018 |
VIRENDRA KUMAR PRASAD Vs. STATE OF JHARKHAND
|
December 4, 2018 |
VISHAL PALSANIA Vs. STATE OF JHARKHAND
|
April 11, 2018 |
VISHAL SINGH Vs. THE STATE OF JHARKHAND
|
January 4, 2018 |
VISHNU DHEKARO Vs. STATE OF JHARKHAND
|
December 11, 2018 |
VISHNU PRASAD PANDEY, S/O LATE JANARDAN PANDEY Vs. STATE OF JHARKHAND
|
August 14, 2018 |
VISHNUKANT KHEMKA Vs. BIHAR HINDU RELIGIOUS TRUST BOARD, PATNA
|
February 16, 2018 |
VISHWADEO NARAIN SINGH Vs. STATE OF JHARKHAND
|
January 15, 2018 |
VISHWANATH Vs. UNION OF INDIA
|
July 31, 2018 |
VIVEK DADA Vs. STATE OF JHARKHAND
|
April 26, 2018 |
VIVEK GAURAV MINZ S/O HENRY MINZ Vs. NIRMALA PUSHPA TIRKEY @ NIRMALA PRAKASH
|
October 22, 2018 |
VIVEK KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
February 5, 2018 |
VIVEK KUMAR KARN Vs. STATE OF JHARKHAND
|
February 27, 2018 |
VIVEK RAI, SON OF VIJAY NARAYAN RAI Vs. SUNITA RAI, DAUGHTER OF DEEPAN RAI
|
August 9, 2018 |
VIVEKANAND CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
|
July 4, 2018 |
VIVEKANAND MISHRA Vs. UNION OF INDIA
|
April 24, 2018 |
VRIJESH KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 2, 2018 |
WAKIL HANSDA Vs. STATE OF JHARKHAND
|
December 8, 2018 |
WILLIUM KIR Vs. STATE OF JHARKHAND
|
January 6, 2018 |
YAMUNA RAM, SON OF LATE SARYU RAM Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTM
|
March 15, 2018 |
YASH KAMAL DEVELOPERS PVT LTD Vs. VINOD KUMAR BARBHAYA
|
April 2, 2018 |
YOGENDRA HAZRA S/O LATE LOCHAN HAZRA Vs. STATE OF JHARKHAND
|
July 31, 2018 |
YOGENDRA MAHTO Vs. JHARKHAND VIDHAN SABHA
|
April 30, 2018 |
YOGENDRA PODDAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
|
September 14, 2018 |
YUGAL KISHORE YADAV @ YUGAL KISHORE MAHTO Vs. STATE OF JHARKHAND
|
August 9, 2018 |
YUNUS ANSARI Vs. STATE OF JHARKHAND
|
November 29, 2018 |
ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
|
June 19, 2018 |
ZULFIKAR AHMAD Vs. BRIGADIER RAVI KUMAR
|
September 26, 2018 |