AADIWASI HO SAMAAJ YUVA MAHASABHA Vs. THE STATE OF JHARKHAND
|
June 16, 2017 |
AAHAA PLANNERS AND DEVELOPERS PRIVATE LTD Vs. SHAIYAD ROUSHAN ALI
|
December 8, 2017 |
AAMIR CHAND SAO, SON OF RAM BRIKSH SAO Vs. THE STATE OF JHARKHAND & ANR.
|
November 6, 2017 |
ABDUL JALIL BAIG, SON OF LATE ABDUL Vs. STATE OF JHARKHAND
|
August 17, 2017 |
ABDUL AJIJ @ AJIJ MIAN Vs. STATE OF JHARKHAND
|
April 13, 2017 |
ABDUL HAMID AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
May 4, 2017 |
ABDUL LATIF SON OF LATE ABDUL HALIM Vs. BRAHMDEO YADAV SON OF LACHU MAHTO
|
December 12, 2017 |
ABDUL MAJID Vs. STATE OF JHARKHAND
|
August 28, 2017 |
ABDUL QUAYUM KHAN Vs. STATE OF JHARKHAND
|
February 14, 2017 |
ABDUL RAHIM @ FAGU MIAN Vs. STATE OF JHARKHAND
|
September 11, 2017 |
ABHAY KUMAR Vs. STATE OF JHARKHAND
|
February 27, 2017 |
ABHAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
January 3, 2017 |
ABHAY NATH MANJHI Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
December 13, 2017 |
ABHAY SINGH Vs. THE STATE OF JHARKHAND
|
February 10, 2017 |
ABHAY SINGH ALIAS ABHAY KUMAR RAJESHWAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
October 4, 2017 |
ABHIJIT BAGCHI @ ABHIJEET BAGCHI Vs. THE STATE OF JHARKHAND
|
February 14, 2017 |
ABHILASHA Vs. UNION OF INDIA
|
January 10, 2017 |
ABHISHEK KUMAR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
|
January 19, 2017 |
ABHISHEK KUMAR PANDEY Vs. STATE OF JHARKHAND & ANR.
|
August 23, 2017 |
ABHISHEK PRASAD Vs. UNION OF INDIA
|
May 4, 2017 |
ABHISHEK RAJAN S/O LATE RAJ MOHAN SINGH, R/O VILLAGE Vs. THE STATE OF JHARKHAND
|
February 28, 2017 |
ABHUJIT HALDAR Vs. STATE OF JHARKH
|
April 19, 2017 |
ABIR CHAKRABORTY Vs. STATE OF JHARKHAND
|
February 2, 2017 |
ABUL KALAM AZAD Vs. STATE OF JHARKHAND
|
August 3, 2017 |
ADITYA PRASAD SAO @ ADISH PRASAD SAH Vs. JUGAL PRASAD SWARNKAR AND ORS.
|
November 14, 2017 |
ADYANT EDUCATION PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL (CESTAT) & ORS.
|
January 16, 2017 |
AFFROZ SHEIKH Vs. STATE OF JHARKHAND & ANR
|
March 18, 2017 |
AFZAL AHMAD USMANI Vs. MANAGING DIRECTOR, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD
|
April 7, 2017 |
AGAM PRASAD, SON OF SRI GOPAL PRASAD SRIVASTAVA Vs. THE STATE OF JHARKHAND & ORS.
|
July 26, 2017 |
AGHNU MIAN AND OTHERS Vs. STATE OF JHARKHAND
|
August 7, 2017 |
AINUL HAQUE Vs. STATE OF JHARKHAND
|
January 17, 2017 |
AJAY BAHADUR Vs. STATE OF JHARKHAND
|
February 23, 2017 |
AJAY KANT, SON OF SURAJ KANTI GHASHI Vs. CENTRAL COAL FIELD LIMITED
|
October 30, 2017 |
AJAY KUMAR Vs. THE STATE OF JHARKHAND & ORS.
|
July 3, 2017 |
AJAY KUMAR Vs. STATE OF JHARKHAND AND ORS
|
May 16, 2017 |
AJAY KUMAR @ AJAY BAJAJ Vs. THE STATE OF JHARKHAND
|
January 6, 2017 |
AJAY KUMAR GUPTA Vs. THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, RANCHI
|
January 10, 2017 |
AJAY KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
September 1, 2017 |
AJAY KUMAR RAI Vs. MINISTRY OF RAILWAYS THROUGH SECRETARY, RAILWAY BOARD
|
August 28, 2017 |
AJAY KUMAR SONI @ AJAY SONI Vs. ABDUL RASHID
|
May 9, 2017 |
AJAY KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 16, 2017 |
AJAY MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2017 |
AJAY PANDEY Vs. STATE OF JHARKHAND
|
March 1, 2017 |
AJAY RAM Vs. STATE OF JHARKHAND
|
May 16, 2017 |
AJAY RAM AND ORS. Vs. THE STATE OF JHARKHAND
|
August 10, 2017 |
AJAY SAO, S/O SUGRIV SAO Vs. STATE OF JHARKHAND
|
August 31, 2017 |
AJAYBI YADAV ALIAS AJGAIBI YADAV Vs. STATE OF JHARKHAND
|
July 6, 2017 |
AJEET KUMAR Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
AJEET SINGH @ AJEET KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 5, 2017 |
AJIM AKHTAR S/O LATE JAMIRUDDIN Vs. M/S CENTRAL COAL FIELD LTD.
|
January 6, 2017 |
AJIT KUMAR DEO Vs. STATE OF JHARKHAND
|
September 22, 2017 |
AJIT KUMAR MISTRY Vs. THE STATE OF JHARKHAND & ORS.
|
November 10, 2017 |
AJIT KUMAR NEELAM Vs. STATE OF JHARKHAND
|
September 14, 2017 |
AJIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
AJIT KUMAR SINHA, SON OF LATE KAULESHWARI PRASAD, RESIDENT OF VILLAGE GHUGHULIA, P.S. BISHNUGARH, DISTRICT HAZARIBAG, AT PRESENT RESIDENT OF VILLAGE, P.O. AND P.S. BALUMATH, DISTRICT Vs. DAMODAR VALLEY CORPORATION, D.V.C. TOWER, V.I.P. ROAD, KOLKATA
|
March 16, 2017 |
AJIT KUMAR SON OF LATE GOKHUL PRASAD Vs. STATE OF JHARKHAND
|
July 7, 2017 |
AJIT PRATAP NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 25, 2017 |
AKBAR MIAN S/O LATE SADIQUE MIAN Vs. STATE OF JHARKHAND
|
November 17, 2017 |
AKHILESH KUMAR JHA, SON OF SRI SHIBESH JHA Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
AKHILESH PRASAD Vs. STATE OF JHARKHAND
|
September 22, 2017 |
AKHTAR ALAM ALIAS MD AKHTAR Vs. STATE OF JHARKH
|
August 28, 2017 |
AKHTAR ANSARI Vs. STATE OF JHARKHAND
|
March 22, 2017 |
AKSHAY KUMAR Vs. DR. BHAGWAT RANA
|
January 12, 2017 |
ALAKHDEO KUMAR PATHAK Vs. STATE OF JHARKHAND
|
August 4, 2017 |
ALBERT BHENGRA Vs. STATE OF JHARKHAND
|
August 17, 2017 |
ALIMMUDDIN ANSARI & ALIMUDDIN ANSARI SON OF ISHAIL MIAN Vs. STATE OF JHARKHAND
|
January 3, 2017 |
ALOK BURMAN Vs. UNION OF INDIA
|
November 24, 2017 |
ALOK KUMAR GHOSH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 22, 2017 |
ALOK KUMAR JHA, S/O SRI RAMENDRA JHA @ RAMAN Vs. THE STATE OF JHARKHAND AND ANR.
|
August 22, 2017 |
ALOK SAHOO, SON OF LT R P SAHOO Vs. STATE OF JHARKHAND
|
August 17, 2017 |
ALOKE KUMAR GUPTA AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
|
August 1, 2017 |
ALPHOSH SORENG Vs. STATE OF JHARKHAND
|
June 7, 2017 |
AMALESH KUMAR & ORS. (W.P.(C) NO.3322 OF 2017) Vs. THE STATE OF JHARKHAND
|
August 4, 2017 |
AMAN KRISHNA PATEL Vs. THE STATE OF JHARKHAND
|
November 13, 2017 |
AMAR KUMAR Vs. ASHA DEVI
|
May 4, 2017 |
AMAR SINGH Vs. STATE OF JHARKHAND
|
August 4, 2017 |
AMARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
February 27, 2017 |
AMARJEET ANAND Vs. STATE OF JHARKHAND
|
August 17, 2017 |
AMARPREET KAUR CHAWLA @ KOMAL @ KURDIP KAUR @ LOVERY, D/O AMARJEET SINGH, RESIDENT OF BHATIA BASTI, KADMA, P.O. & P.S. KADMA, TOWN Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
AMAZAD ANSARI Vs. STATE OF JHARKHAND
|
February 14, 2017 |
AMBIKA PRASAD Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY/ SECRETARY
|
December 18, 2017 |
AMERICAN RAVIDAS Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
AMIRUDDIN MIAN, SON OF LATE LEDA MIAN Vs. SALIMAN KHATOON, WIDOW OF LATE SK. ZAMIRUDDIN NEJAMUDDING ANSARI, SON OF LATE SK. ZAMIRUDDIN AMINA KHATOON
|
August 9, 2017 |
AMIT @ SONU PANDEY Vs. STATE OF JHARKHAND
|
August 8, 2017 |
AMIT KUMAR Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
AMIT KUMAR ALIAS ARUN KUMAR Vs. STATE OF JHARKHAND
|
July 7, 2017 |
AMIT KUMAR DAS Vs. STATE OF JHARKHAND
|
May 5, 2017 |
AMIT KUMAR, SON OF LATE UMESH PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
|
August 2, 2017 |
AMIT MOHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 24, 2017 |
AMIT RANJAN Vs. STATE OF JHARKHAND
|
February 16, 2017 |
AMIT SHARMA Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, DISTRICT
|
January 10, 2017 |
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
|
July 18, 2017 |
AMITABH PANKAJ Vs. STATE OF JHARKHAND AND OTHERS
|
July 18, 2017 |
AMITABH S/O RAM CHANDRA MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
August 10, 2017 |
AMIYA PAUL Vs. THE STATE OF JHARKHAND
|
August 31, 2017 |
AMLENDU DAS Vs. STATE OF JHARKHAND & ANOTHER
|
February 10, 2017 |
AMPA CONSULTANTS PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
December 14, 2017 |
AMR DEV PRABHA Vs. UNION OF INDIA
|
August 16, 2017 |
AMRENDRA NATH MISHRA Vs. SAINIK SCHOOL SOCIETY
|
January 10, 2017 |
AMRENDRA PRASAD VERMA, SON OF LATE KAMLA PRASAD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT OF JHARKHAND, RANCHI
|
November 24, 2017 |
AMRESH KUMAR JHA Vs. STATE OF JHARKHAND
|
August 4, 2017 |
AMRIK KARTAR SINGH Vs. BINITA SINGH AND ANOTHER
|
November 14, 2017 |
AMRITA SINGH, D/O TAPESWAR SINGH Vs. STATE OF JHARKHAND
|
March 17, 2017 |
ANADI SAH S/O LATE LAKHI SAH Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
ANAND DUTTA Vs. THE STATE OF JHARKHAND
|
August 31, 2017 |
ANAND KUMAR Vs. STATE OF JHARKHAND
|
August 28, 2017 |
ANAND KUMAR, SON OF SRI JADUNANDAN ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 8, 2017 |
ANAND MURMU, SON OF LATE MUNSI MURMU Vs. THE STATE OF JHARKHAND
|
September 1, 2017 |
ANAND PRAKASH SINGH Vs. STATE OF JHARKHAND
|
July 25, 2017 |
ANAND PRAKASH, SON OF BIRENDRA PRASAD Vs. STATE OF JHARKHAND
|
July 7, 2017 |
ANANDI RAM Vs. M/S. BHARAT COCKING COAL LIMITED
|
November 18, 2017 |
ANANDI SINGH Vs. UPENDRA SINGH
|
March 28, 2017 |
ANANT KUMAR ANAND AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
May 8, 2017 |
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 20, 2017 |
ANANT MANDAL Vs. STATE OF JHARKHAND
|
February 4, 2017 |
ANANT PRIYA SEN Vs. THE STATE OF JHARKHAND & ORS.
|
January 6, 2017 |
ANANT PRIYA SEN, SON OF SRI AMAR NATH SEN Vs. THE STATE OF JHARKHAND
|
January 13, 2017 |
ANAR CHAND GOPE Vs. STATE OF JHARKHAND
|
August 24, 2017 |
ANATH BANDHU MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2017 |
ANGAD KUMAR MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
September 6, 2017 |
ANGURI KHATOON, W/O LATE ASGAR ALI, MUNSHI, SIRKA COLLIERY, P.S. SIRKA, P.O Vs. CENTRAL COALFIELD LIMITED (A SUBSIDIARY OF COAL INDIA LTD.) HAVING ITS REGISTERED OFFICE AT DHARBHANGA HOUSE, RANCHI, THROUGH ITS CHAIRMAN
|
January 10, 2017 |
ANIL BARAN THAKUR @ SUNIL THAKUR Vs. STATE OF JHARKHAND
|
July 17, 2017 |
ANIL JOLLY Vs. STATE OF JHARKHAND
|
July 26, 2017 |
ANIL KUMAR Vs. UNION OF INDIA, THROUGH DIRECTOR GENERAL OF POLICE-CUMREVISIONAL AUTHORITY, CENTRAL RESERVE POLICE FORCE, BIHAR SECTOR, CENTRAL RESERVE POLICE FORCE, PATNA, BIHAR
|
July 7, 2017 |
ANIL KUMAR @ ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 7, 2017 |
ANIL KUMAR CHOUDHARY Vs. VINOBA BHAVE UNIVERSITY
|
July 31, 2017 |
ANIL KUMAR ORAON Vs. VINOBA BHAVE UNIVERSITY
|
April 21, 2017 |
ANIL KUMAR SHUKLA Vs. STATE OF JHARKHAND AND OTHERS
|
August 22, 2017 |
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF FOREST
|
February 2, 2017 |
ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 25, 2017 |
ANIL KUMAR VERMA Vs. STATE OF JHARKHAND
|
April 3, 2017 |
ANIL KUMAR, SON OF SACHIDANAND Vs. THE STATE OF JHARKHAND AND ORS.
|
May 3, 2017 |
ANIL MAHLI Vs. STATE OF JHARKHAND
|
August 3, 2017 |
ANIL PANDEY @ ANIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
ANIL TANTI IN W.P. (S) NO. 1630 OF 17 Vs. THE STATE OF JHARKHAND & ORS. (IN ALL CASES)
|
October 13, 2017 |
ANIL TOPPO @ ANIL ORAON AND OTHERS Vs. THE STATE OF JHARKHAND
|
June 7, 2017 |
ANIMA DEVI Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 28, 2017 |
ANIRUDH KUMAR NONIA Vs. M/S. BCCL
|
February 17, 2017 |
ANIRUDH NARAYAN SINGH, S/O LATE RAM CHANDER SINGH Vs. STATE OF BIHAR
|
July 11, 2017 |
ANISHUL FATIMA @ AAISHA KHATOON Vs. BAKRIDAN NISHA
|
June 20, 2017 |
ANITA MAHTO Vs. STATE OF JHARKHAND
|
June 22, 2017 |
ANITA RANI DEY DAUGHTER OF KUMUD BHUSAN DEY Vs. STATE OF JHARKHAND
|
September 13, 2017 |
ANJALI SUNITA GUPTA @ ANJALI SUNITA GOPE Vs. STATE OF JHARKHAND
|
January 25, 2017 |
ANJANA KUMARI, WIDOW OF LATE SATYANARAYAN KUMAR SATYARTHI Vs. THE STATE OF JHARKHAND & ORS.
|
October 10, 2017 |
ANJANI KUMAR Vs. STATE OF JHARKHAND
|
November 8, 2017 |
ANJANI KUMAR PANDEY Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
June 19, 2017 |
ANJELUS MINZ Vs. STATE OF JHARKHAND
|
July 27, 2017 |
ANJUM FIRDAISI Vs. STATE OF JHARKHAND & ORS.
|
September 5, 2017 |
ANKAJ KUMAR SINGH Vs. UNION OF INDIA
|
November 20, 2017 |
ANKIT TIWARI Vs. THE STEEL AUTHORITY OF INDIA LTD THROUGH ITS EXECUTIVE DIRECTOR (P&A)
|
July 31, 2017 |
ANOJA RANA, SON OF LATE DIL BAHADUR RANA Vs. THE STATE OF JHARKHAND & ORS.
|
June 14, 2017 |
ANUJ SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
November 3, 2017 |
ANUP KUMAR SHARMA Vs. STATE OF JHARKHAND
|
June 15, 2017 |
ANUPAM KUMAR GUPTA, SON OF LATE MAHESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
November 25, 2017 |
ANURANJAN SURIN AND ANOTHER Vs. STATE OF JHARKHAND
|
July 24, 2017 |
ANWAR ALI Vs. THE STATE OF JHARKHAND & ORS.
|
November 13, 2017 |
ANWAR ALI @ AMAN @ ANWAR ALAM Vs. STATE OF JHARKHAND
|
May 5, 2017 |
ANWAR HUSSAIN Vs. STATE OF JHARKHAND
|
March 2, 2017 |
ANWAR KURAISHI ALIAS ANWAR QURAISHI Vs. STATE OF JHARKHAND
|
August 23, 2017 |
ANWARUL HAQUE AND ANOTHER Vs. THE STATE OF JHARKHAND
|
November 2, 2017 |
ARBIND KUMAR Vs. STATE OF JHARKHAND
|
November 13, 2017 |
ARBIND MISHRA, SON OF LATE ISHWAR MISHRA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, WATER RE
|
December 6, 2017 |
ARCHANA SARKAR Vs. STATE OF JHARKHAND AND ANOTHER
|
October 5, 2017 |
ARCHANA SHARMA Vs. THE STATE OF JHARKHAND
|
April 10, 2017 |
ARJUN DAS S/O LATE ATWARI DAS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
March 6, 2017 |
ARJUN KUMAR KARIGAR Vs. STATE OF JHARKHAND
|
March 3, 2017 |
ARJUN PARAHIYA Vs. STATE OF BIHAR
|
January 30, 2017 |
ARJUN PRASAD Vs. STATE OF JHARKHAND
|
July 20, 2017 |
ARJUN PRASAD SHOUNDIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
August 11, 2017 |
ARJUN PRASAD SINGH SON OF LATE PRASIDH SINGH Vs. STATE OF JHARKHAND
|
September 15, 2017 |
ARJUN PRASAD, S/O AMRIT PRASAD YADAV Vs. THE STATE OF JHARKHAND & ORS.
|
August 11, 2017 |
ARJUN THAKUR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
April 11, 2017 |
ARMAN MANSURI (B.A. NO. 5611 OF 2017) Vs. THE STATE OF JHARKHAND (IN ALL CASES)
|
September 20, 2017 |
ARTI DEVI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 10, 2017 |
ARUN CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
July 17, 2017 |
ARUN HAZAM Vs. STATE OF JHARKHAND
|
July 13, 2017 |
ARUN KUMAR Vs. STATE OF JHARKHAND
|
November 8, 2017 |
ARUN KUMAR @ ARUN TURI Vs. STATE OF JHARKHAND
|
May 5, 2017 |
ARUN KUMAR BURNWAL Vs. STATE OF JHARKHAND THROUGH FOOD INSPECTOR
|
June 20, 2017 |
ARUN KUMAR JHA
SON OF LATE C S JHA Vs. STATE OF JHARKHAND
|
October 4, 2017 |
ARUN KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 4, 2017 |
ARUN KUMAR PRASAD Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD WEST SINGHBHUM
|
April 17, 2017 |
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 22, 2017 |
ARUN KUMAR SINHA, SON OF RAM SHARAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
October 31, 2017 |
ARUN KUMAR, S/O LATE S.P. SINHA Vs. THE STATE OF JHARKHAND & ORS.
|
October 12, 2017 |
ARUN KUMAR, SON OF SRI KAMLA PRASAD SINHA, RESIDENT OF 197/C, VIDYALAYA MARG, ASHOK NAGAR, P.O & P.S Vs. STATE OF JHARKHAND
|
January 10, 2017 |
ARUN MANDAL @ ARUN CHANDRA MANDAL Vs. STATE OF JHARKHAND AND OTHERS
|
October 4, 2017 |
ARUN PASWAN, S/O PRAKASH PASWAN Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
ARUNDHWAJ PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 5, 2017 |
ARUNESHWAR VERMA Vs. STATE OF JHARKH
|
July 18, 2017 |
ARVIND KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE BUREAU, RANCHI
|
March 22, 2017 |
ARVIND KUMAR ALIAS ARBIND KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
May 15, 2017 |
ARVIND KUMAR DAS, SON OF LATE MAHENDER DAS @ MAHENDRA DAS Vs. STATE OF JHARKHAND
|
December 14, 2017 |
ARVIND KUMAR SON OF LATE BAIJNATH SINGH Vs. STATE OF JHARKHAND & ORS.
|
March 2, 2017 |
ARVIND SAH, SON OF SRI GANESH SAH Vs. THE STATE OF JHARKHAND & ORS.
|
July 26, 2017 |
ARVINDPURI GOSWAMI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
February 6, 2017 |
ASHA DEVI, WIFE OF LATE JAGDAMBA OJHA Vs. THE STATE OF JHARKHAND
|
April 7, 2017 |
ASHA DEVI, WIFE OF SHRI OM PRAKASH AGARWAL Vs. PURAN CHANDRA DEOGAM (HO) & ORS.
|
November 23, 2017 |
ASHESHWAR SINGH Vs. STATE OF JHARKHAND
|
March 6, 2017 |
ASHISH AGARWAL Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
ASHISH RANJAN KUMAR Vs. STATE OF JHARKHAND
|
August 25, 2017 |
ASHOK DUBEY Vs. STATE OF JHARKHAND
|
August 8, 2017 |
ASHOK KUMAR Vs. STATE OF JHARKHAND
|
January 19, 2017 |
ASHOK KUMAR Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
ASHOK KUMAR DAS @ ASHOK KR DAS @ ASHOK DAS, SON OF Vs. STATE OF JHARKHAND
|
August 21, 2017 |
ASHOK KUMAR DUTTA @ AMIT Vs. KISHORE KUMAR MAHATO
|
February 20, 2017 |
ASHOK KUMAR GHOSH S/O LATE KALIPADO RESIDENT OF BAGDEGI COLLIERY P.S. JORAPOKHAR AND DISTRICT DHANBAD Vs. THE STATE OF BIHAR
|
March 1, 2017 |
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
August 25, 2017 |
ASHOK KUMAR MEHTA Vs. STATE OF JHARKHAND
|
April 3, 2017 |
ASHOK KUMAR MITRA Vs. STATE OF JHARKHAND AND OTHERS
|
July 5, 2017 |
ASHOK KUMAR NAG @ DR ASHOK KUMAR NAG Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU (VIGILANCE)
|
December 15, 2017 |
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
|
January 10, 2017 |
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
|
August 8, 2017 |
ASHOK KUMAR PURBE @ ASHOK KUMAR PURVE, SON OF LATE PARMESHWAR PURBEY, RESIDENT OF A/3 ASHADEP APARTMENT AT JORAR, P.O. AND P.S.NAMKUM, DISTRICT Vs. STATE OF JHARKHAND
|
February 10, 2017 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 28, 2017 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 11, 2017 |
ASHOK KUMAR SINGH SON OF SRI BANKE BIHARI SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
November 1, 2017 |
ASHOK KUMAR SINGH, SON OF LATE RANGNATH SINGH Vs. JHARKHAND STATE HOUSING BOARD
|
February 10, 2017 |
ASHOK KUMAR SINHA, S/O LATE KRISHNA NATH SINHA Vs. STATE OF JHARKHAND AND ORS.
|
August 11, 2017 |
ASHOK KUMAR UPADHAYA Vs. UNION OF INDIA
|
May 16, 2017 |
ASHOK MAHTO @ ASHOK KUMAR Vs. STATE OF JHARKHAND
|
March 24, 2017 |
ASHOK MANI RAM GOPE Vs. STATE OF JHARKHAND AND OTHERS
|
July 19, 2017 |
ASHOK NARAYAN PRASAD Vs. STATE OF JHARKHAND
|
August 16, 2017 |
ASHOK PRASAD AND OTHERS Vs. THAKUR PRASAD AND OTHERS
|
November 16, 2017 |
ASHOK PRASAD BARNAWAL Vs. STATE OF JHARKHAND
|
March 2, 2017 |
ASHRIT LAKRA, SON OF LATE BILCHUS LAKRA Vs. STATE OF JHARKHAND
|
December 18, 2017 |
ASHUTOSH KUMAR SAHAY Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
ASHWINI KUMAR BHUI Vs. STATE OF JHARKHAND
|
September 23, 2017 |
ASSOCIATED CEMENT COMPANIES LTD. PATNA Vs. UNION OF INDIA
|
January 11, 2017 |
ASSOCIATION OF RETIRED EMPLOYEES OF COAL ASSOCIATION (ORGANIZATION) Vs. SHRI PARTHA SARATHI BHATTACHARYYA, CHAIRMAN, COAL INDIA LIMITED
|
September 7, 2017 |
ATISH KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 7, 2017 |
ATO SINGH, SON OF LATE LURHU SINGH Vs. STATE OF JHARKHAND
|
September 15, 2017 |
ATUL ANSARI Vs. STATE OF JHARKHAND
|
February 9, 2017 |
AUGUSTUS BECK Vs. THE STATE OF JHARKHAND
|
September 14, 2017 |
AURANGJEB MALLICK @ MD. AURANJEB Vs. STATE OF JHARKHAND
|
October 30, 2017 |
AVANI KUMAR BHAGAT, SON OF SIDHINATH BHAGAT Vs. STATE OF JHARKHAND
|
July 10, 2017 |
AVINASH ALFRED MARANDI Vs. STATE OF JHARKHAND AND OTHERS
|
May 5, 2017 |
AVINASH DUBEY Vs. KIRAN DUBEY
|
April 4, 2017 |
AVINASH KUMAR, SON OF BAL MUKUND OJHA Vs. NATIONAL THERMAL POWER THROUGH ITS CHAIRMAN
|
February 17, 2017 |
AVINASH KUMAR, SON OF LATE BIRENDRA KUMAR Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
AWADH ASSOCIATES PVT LTD , RANCHI Vs. STATE OF JHARKHAND AND OTHERS
|
March 28, 2017 |
AWADH KISHORE AGRAWAL @ AWADH PRASAD AGRAWAL SON OF BADRI PRASAD AGRAWAL Vs. THE STATE OF JHARKHAND
|
November 16, 2017 |
AWADH KISHORE SINGH, SON OF NAND KISHORE SINGH Vs. THE STATE OF JHARKHAND
|
June 12, 2017 |
AWADH KUMAR DANGI Vs. STATE OF JHARKHAND
|
May 19, 2017 |
AWADH SINGH, SON OF LATE CHANDESHWAR SINGH Vs. THE STATE OF JHARKHAND
|
November 13, 2017 |
AWADHESH GOEL Vs. STATE OF JHARKHAND
|
May 2, 2017 |
AWADHESH SINGH Vs. BABY SINGH
|
August 25, 2017 |
AWANISH RANJAN MISHRA Vs. THE STATE OF JHARKHAND
|
July 18, 2017 |
AWANISH SINGH Vs. STATE OF JHARKHAND
|
February 22, 2017 |
AZAZ KHAN Vs. STATE OF JHARKHAND
|
November 16, 2017 |
AZAZ KHAN Vs. STATE OF JHARKHAND
|
April 7, 2017 |
B I KUJUR, RESIDENT OF MAGISTRATE COLONY Vs. STATE OF JHARKHAND
|
November 28, 2017 |
B N SHARMA Vs. UNION OF INDIA AND OTHERS
|
February 23, 2017 |
BABLOO BANKIRA Vs. STATE OF JHARKHAND
|
August 10, 2017 |
BABLU ANSARI @ IRSAD ANSARI @ ASLAM ANSARI Vs. STATE OF JHARKHAND
|
November 14, 2017 |
BABLU BHAKAT Vs. STATE OF JHARKHAND
|
July 6, 2017 |
BABLU MURMU, SON OF LATE NANDLAL MURMU Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
BABU LAL MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
April 18, 2017 |
BABU LAL MARIK Vs. STATE OF JHARKHAND
|
November 8, 2017 |
BABU LAL RAM @ PURNA KHURNA RAM, S/O JETHU RAM, R/O BIGAN, PSPIPARWAR, DISTT.CHATRA, JHARKHAND Vs. STATE OF JHARKHAND
|
February 27, 2017 |
BABUDHAN KISKU, SON OF DHARAM LAL KISKU Vs. THE STATE OF JHARKHAND
|
February 28, 2017 |
BABUL MISHRA Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
BABULAL Vs. CANARA BANK
|
April 21, 2017 |
BABUNI MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
April 4, 2017 |
BABUWA MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
|
May 15, 2017 |
BABY KUMARI Vs. STATE OF JHARKHAND
|
September 15, 2017 |
BACHAN DEVI Vs. GOVT OF JHARKHAND
|
July 3, 2017 |
BACHCHAN DAS Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BACHU SINGH, SON OF RAMRUP SINGH, RESIDENT OF C/O SHRI A.L. SHARMA, ORGANISING SECRETARY, R.C.M.S., PO & PS Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
March 1, 2017 |
BADRI MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
September 14, 2017 |
BADRI PRASAD Vs. STATE OF JHARKHAND
|
February 14, 2017 |
BADRI PRASAD VERMA Vs. STATE OF JHARKH
|
April 20, 2017 |
BADRI RAM PASWAN Vs. STATE OF JHARKHAND
|
January 10, 2017 |
BAGA MUNDA Vs. THE STATE OF JHARKHAND
|
October 7, 2017 |
BAIDYANATH LABH Vs. STATE OF JHARKHAND AND OTHERS
|
March 10, 2017 |
BAIJ NATH DANGI AND OTHERS Vs. STATE OF JHARKHAND
|
February 15, 2017 |
BAIJ NATH SETH Vs. STATE OF JHARKHAND
|
December 11, 2017 |
BAIJNATH CHOUDHARY & ANR. Vs. NARAYAN CHOUDHARY SON OF LATE DEGAN CHOUDHARY & ORS.
|
November 20, 2017 |
BAIJNATH KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 29, 2017 |
BAIJNATH YADAV Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED, BURNPUR, DISTRICT BURDWAN, WEST BENGAL
|
February 2, 2017 |
BAIJU KUMAR SONI Vs. STATE OF JHARKHAND
|
July 14, 2017 |
BAIRNATH DHAN @ BAIRNAT DHAN Vs. THE STATE OF JHARKHAND
|
October 5, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SOUMIK DUTTA
|
July 21, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. DOMA CHOUHAN
|
January 23, 2017 |
BAJO PANDI, S/O LATE BHATU PANDIT Vs. THE STATE OF JHARKHAND
|
February 13, 2017 |
BAJRANG PAHAN Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BAJU ROUT @ BIJAN ROUT Vs. KANCHAN DEVI
|
February 14, 2017 |
BAKSHISH HUSSAIN KHAN Vs. STATE OF JHARKHAND
|
July 10, 2017 |
BAL GOVIND PRASAD SINHA Vs. STATE OF JHARKHAND
|
August 18, 2017 |
BAL KISHUN MAHTO Vs. STATE OF JHARKHAND
|
September 21, 2017 |
BAL KISHUN SAO Vs. MD. USMAN
|
January 12, 2017 |
BALA PRASAD SINGH, SON OF LATE SHYAM BIHARI SINGH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BALDEO MUNDA Vs. MARDHAN LOHRA
|
November 27, 2017 |
BALDEO PRASAD JAISWAL Vs. BHARAT REFRACTORIES LIMITED
|
August 30, 2017 |
BALDEO RAM Vs. STATE OF JHARKHAND
|
March 2, 2017 |
BALE MURMU @ BALEY MURMU Vs. STATE OF JHARKHAND
|
January 16, 2017 |
BALENDRA BHOLA SINGH AND OTHERS Vs. STATE OF JHARKHAND
|
May 30, 2017 |
BALESHWAR PANDEY, SANJAY PANDEY Vs. STATE OF JHARKHAND
|
February 22, 2017 |
BALI DEVI, WIFE OF LATE HARI GOPE Vs. THE STATE OF JHARKHAND
|
January 13, 2017 |
BALIKA SOREN Vs. STATE OF JHARKHAND
|
March 23, 2017 |
BALJIT SINGH BEDI Vs. STATE OF JHARKHAND & ORS
|
December 12, 2017 |
BALMUKUND LINDA Vs. STATE OF JHARKHAND
|
July 14, 2017 |
BAMRI PAHARIN Vs. EASTERN COALFIELD LIMITED
|
May 5, 2017 |
BANAPIDI BUNKAR SAHYOG SAMITTEE Vs. THE STATE OF JHARKHAND & ORS.
|
August 28, 2017 |
BANDHAN MAHTO Vs. STATE OF JHARKHAND
|
August 30, 2017 |
BANDHU ORAON Vs. STATE OF JHARKHAND
|
December 8, 2017 |
BANDU BHUIYAN @ BANDHU BHUIYAN Vs. STATE OF JHARKHAND
|
April 20, 2017 |
BANESHWAR MARANDI SON OF LATE TIKA MARANDI Vs. THE STATE OF JHARKHAND
|
February 13, 2017 |
BANKEY LAL GUPTA Vs. SANJAY KUMAR AGRAWALLA
|
January 31, 2017 |
BANMALI SAHU AND ANOTHER Vs. STATE OF JHARKHAND
|
July 27, 2017 |
BANWARI HAZAM AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
|
June 21, 2017 |
BAPI RAI CHOUDHARY Vs. THE STATE OF JHARKHAND
|
February 3, 2017 |
BASANT KUMAR JHA Vs. STATE OF JHARKHAND AND OTHERS
|
December 19, 2017 |
BASANT LAL MEHTA Vs. THE STATE OF JHARKHAND
|
August 11, 2017 |
BASANT PRASAD Vs. STATE OF JHARKHAND
|
December 15, 2017 |
BASANTI DEVI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS & FREEDOM FIGHTER(CELL), NEW DELHI
|
April 4, 2017 |
BASANTI DEVI @ GURIYA, WIFE OF SRI MUKESH RAM Vs. STATE OF JHARKHAND
|
August 4, 2017 |
BASID ANSARI Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE CHANCELLOR
|
November 25, 2017 |
BASIR MIAN AND ANOTHER Vs. STATE OF JHARKHAND
|
December 19, 2017 |
BASU SURIN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 17, 2017 |
BASUDEO GOSWAMI, SON OF LATE VISHWANATH GOSWAMI, Vs. STATE OF JHARKHAND AND OTHERS
|
November 1, 2017 |
BASUDEO PRASAD YADAVA Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 10, 2017 |
BASUDEO ROY Vs. DINESH CHANDRA RAY
|
July 17, 2017 |
BASUDEO VISHWANATH GOSWAMI Vs. STATE OF JHARKHAND AND OTHERS
|
November 1, 2017 |
BASUDEO YADAV SON OF LATE BABULAL YADAV Vs. THE STATE OF JHARKHAND
|
March 10, 2017 |
BASUKI SAH Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
September 5, 2017 |
BEENA PANDEY Vs. THE STATE OF JHARKHAND & ORS.
|
January 6, 2017 |
BENI YADAV Vs. STATE OF JHARKHAND
|
February 15, 2017 |
BHAGIRATH KESHRI Vs. JHARKHAND GRAMIN BANK
|
July 25, 2017 |
BHAGIRATH SINGH Vs. BHARAT COKING COAL LIMITED
|
July 12, 2017 |
BHAGIRATH THAKUR, S/O LATE SRI KISHORE THAKUR Vs. STATE OF JHARKHAND
|
March 6, 2017 |
BHAGTU RAWANI Vs. BHARAT COKING COAL LIMITED
|
December 11, 2017 |
BHAGWAT MANDAL Vs. STATE OF JHARKHAND
|
August 10, 2017 |
BHAIYA ASHOK KUMAR Vs. BHAIYA GURU SHARAN
|
April 3, 2017 |
BHAKHLU ORAON @ HABIL LAKRA Vs. STATE OF JHARKHAND
|
September 12, 2017 |
BHARAT CHOUDHARY Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
|
January 10, 2017 |
BHARAT COKING COAL LIMITED Vs. RAMESH KUMAR MANDAL, S/O T P MANDAL
|
August 10, 2017 |
BHARAT COKING COAL LIMITED Vs. PARMANAND SINGH
|
November 22, 2017 |
BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CU Vs. JAWALA PRASAD, S/O LATE JAGDISH PRASAD
|
August 22, 2017 |
BHARAT COKING COAL LTD Vs. P K SINGH
|
September 8, 2017 |
BHARAT KUMAR Vs. STATE OF JHARKHAND
|
July 21, 2017 |
BHARAT KUMAR GUPTA, S/O LATE BISHUN SAW Vs. BHARAT COKING COAL LTD
|
April 11, 2017 |
BHAVNEET SINGH @ BHAVNEET SINGH BINDRA Vs. STATE OF JHARKHAND
|
May 10, 2017 |
BHAWANI MAHAPATRA Vs. STATE OF BIHAR
|
April 21, 2017 |
BHIKU MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 23, 2017 |
BHIM PASWAN Vs. M/S. BHARAT COKING COAL LIMITED
|
April 21, 2017 |
BHIMLAL MAHTO S/O LATE GULAB MAHTO Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BHIMSHEN TUTI SON OF LATE ARJUN TUTI Vs. THE STATE OF JHARKHAND
|
March 18, 2017 |
BHOLA NATH MANDAL, SON OF MATHUR MANDAL Vs. THE STATE OF JHARKHAND
|
March 2, 2017 |
BHOLA NATH PANDEY Vs. STATE OF JHARKHAND
|
August 18, 2017 |
BHOLA PRASAD YADAV Vs. STATE OF JHARKHAND
|
June 29, 2017 |
BHOLANATH HANSDA @ BHOLA HANSDA Vs. THE STATE OF JHARKHAND
|
June 16, 2017 |
BHUBNESHWAR MAHTO Vs. STATE OF JHARKHAND
|
August 3, 2017 |
BHUKHAR GOPE AND ANOTHER Vs. STATE OF JHARKHAND
|
November 6, 2017 |
BHUKTU GOPIN HANSDA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
April 4, 2017 |
BHUNESHWAR BEDIYA SON OF JITLAL BEDIYA Vs. STATE OF JHARKHAND
|
February 23, 2017 |
BHUNESHWAR MAHTO & ORS Vs. STATE OF JHARKHAND & ANR
|
December 8, 2017 |
BHUNESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
March 2, 2017 |
BHUNESHWAR THAKUR Vs. UNION OF INDIA AND ORS.
|
April 20, 2017 |
BHUNESHWAR YADAV AND OTHERS Vs. STATE OF JHARKHAND
|
August 10, 2017 |
BHUNU TURI SON OF LATE LITAN TURI Vs. THE STATE OF JHARKHAND
|
August 11, 2017 |
BHUSHAN CHANDRA KUMBHAR Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BHUWAN SINGH @ BHUKU Vs. STATE OF JHARKHAND
|
March 2, 2017 |
BIBHUTI BHUSHAN SHARMA Vs. STATE OF JHARKHAND AND ANOTHER
|
January 25, 2017 |
BIBHUTI KUMAR Vs. STATE OF JHARKHAND
|
June 16, 2017 |
BIBI RUBEDA @ RUBEDA KHATOON Vs. STATE OF JHARKHAND
|
March 18, 2017 |
BICHITRA NANDA DASH Vs. UNION OF INDIA THROUGH SECRETARY
|
February 9, 2017 |
BIDESH MAHTO @ BIDESH CHANDRA MAHTO Vs. THE STATE OF JHARKHAND
|
January 17, 2017 |
BIGAN KOLH Vs. M/S. CENTRAL COALFIELD LIMITED AND ORS.
|
October 30, 2017 |
BIGAN RAM Vs. STATE OF JHARKHAND AND OTHERS
|
July 24, 2017 |
BIHAR COLLIERY KAMGAR UNION, A REGISTERED TRADE UN Vs. EMPLOYER IN RELATION TO MANAGEMENT OF BHAWRA AREA
|
August 8, 2017 |
BIHARI LAL MISHRA @ BIHARI MISHRA Vs. STATE OF JHARKHAND
|
July 12, 2017 |
BIHARI PRADHAN Vs. STATE OF JHARKHAND
|
July 27, 2017 |
BIJAN KUMAR DUTTA Vs. STATE OF JHARKHAND
|
October 9, 2017 |
BIJAY CHOUDHARY @ CHJIOTU CHOUDHARY Vs. STATE OF BIHAR
|
March 23, 2017 |
BIJAY JAISWAL Vs. STATE OF JHARKHAND
|
June 20, 2017 |
BIJAY KUMAR Vs. MANAGING DIRECTOR, BOKARO STEEL LIMITED, BOKARO STEEL CITY, BOKARO
|
November 25, 2017 |
BIJAY KUMAR TRIPATHY Vs. STATE OF JHARKHAND AND ANOTHER
|
December 19, 2017 |
BIJAY KUMAR, SON OF SRI RAM ISHWAR CHOUDHARY Vs. BOKARO STEEL LIMITED
|
November 25, 2017 |
BIJAY MAHTO Vs. SURAJ RAM MAHTO AND ANOTHER
|
December 7, 2017 |
BIJAY RAM SAHU ALIAS B R SAHU Vs. GHASI RAM
|
May 9, 2017 |
BIMLA DEVI Vs. STATE OF JHARKHAND
|
June 7, 2017 |
BIMLA DEVI RAM NATH P Vs. BHARAT COKING COAL LIMITED
|
May 11, 2017 |
BINAY KUMAR PRASAD Vs. STATE OF JHARKHAND
|
July 25, 2017 |
BINAY KUMAR SINGH SON OF LATE NARSINGH PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 10, 2017 |
BINAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
June 7, 2017 |
BINAY KUMAR SINHA ALIAS RAMU Vs. CHANDRA NARAYAN PRASAD AND OTHERS
|
December 14, 2017 |
BINAY KUMAR TIWARY Vs. STATE OF JHARKHAND & ORS.
|
March 23, 2017 |
BINAY RANJAN Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, HOUSING DEPARTMENT, GOVERNMENT OF JHARKHAND
|
January 3, 2017 |
BINDESHWAR LAL Vs. THE STATE OF JHARKHAND AND OTHERS
|
October 10, 2017 |
BINDESHWARI DAS Vs. UNION OF INDIAN
|
September 12, 2017 |
BINDESHWARI JHA Vs. STATE OF JHARKHAND
|
June 16, 2017 |
BINDESHWARI MANDAL SON OF LATE KISHORI MANDAL, RESIDENT OF LALU POKHAR, NAGTOLA, POST OFFICE Vs. THE STATE OF JHARKHAND
|
March 8, 2017 |
BINDHYACHAL DEVI Vs. THE STATE OF JHARKHAND
|
January 27, 2017 |
BINDUBASINI MAHENDRA PRASAD Vs. BIRSA AGRICULTURAL UNIVERSITY AND ANOTHER
|
July 28, 2017 |
BINITA KUMARI, WIFE OF ARVIND SINGH Vs. UNION OF INDIA
|
June 8, 2017 |
BINOD CHAUDHARY @ INDU MANDAL Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
April 3, 2017 |
BINOD DOM S/O LATE RAJENDRA DOM PRESENT RESIDENT AT KEDLA 3 NO. DHAWRA, P.O.KEDLA, P.S.MANDU, DISTRICT RAMGARH (JHARKHAND) Vs. CENTRAL COALFIELD LIMITED THROUGH ITS CHAIRMAN
|
January 13, 2017 |
BINOD KHATRI @ VINOD KHATRI Vs. STATE OF JHARKHAND
|
March 3, 2017 |
BINOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
BINOD KUMAR SINGH Vs. SIDHU KANHU MURMU UNIVERSITY THROUGH ITS VICE-CHANCELLOR
|
October 11, 2017 |
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND AND ANOTHER
|
October 10, 2017 |
BINOD KUMAR YADAV SON OF SRI ROSHAN GOPE, RESIDENT OF VILLAGE NAGWAN, P.O. AND P.S.ITKHORI, DISTRICT CHATRA Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.O. AND P.S. DHURWA, DISTRICT RANCHI, JHARKHAND
|
February 2, 2017 |
BINOD RAM Vs. STATE OF BIHAR
|
January 31, 2017 |
BINU PRASAD MUNDA @ BENI PRASAD MUNDA Vs. STATE OF JHARKHAND
|
June 29, 2017 |
BIPIN BIHARI MISHRA, SON OF LATE DR. RAMESHWAR MISHRA, POKHARIYA, NEAR LIC OFFICE, P.O. AND P.S. BEGUSARAI, DISTRICT Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, RANCHI
|
January 10, 2017 |
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 21, 2017 |
BIPLAVA PRASAD SINGH Vs. THE HINDUSTAN COPPER LIMITED
|
August 2, 2017 |
BIRAJ EKKA @ BIRAJ KERKETTA, SON OF SRI JULIUS KERKETTA Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
BIRENDRA CHANDRA BURMAN Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
|
January 4, 2017 |
BIRENDRA KUMAR @ VIRENDRA KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 18, 2017 |
BIRENDRA KUMAR CHOWBEY Vs. STATE OF JHARKHAND
|
May 2, 2017 |
BIRENDRA KUMAR RABIDAS AND ANOTHER Vs. B C C L , DHANBAD AND OTHERS
|
December 6, 2017 |
BIRENDRA KUMAR SINGH Vs. THE JHARKHAND STATE
|
January 18, 2017 |
BIRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 5, 2017 |
BIRENDRA MANDAL Vs. IRFAN ANSARI
|
May 5, 2017 |
BIRU YADAV Vs. STATE OF JHARKHAND
|
July 19, 2017 |
BISHNU CHANDRA CHOUDHARY Vs. THE STATE OF JHARKHAND
|
January 13, 2017 |
BISHWA RAM OJHA Vs. MANAGEMENT OF M/S TATA IRON AND STEEL COMPANY LTD.
|
December 11, 2017 |
BISHWANATH PRASAD Vs. MAHENDRA RAM
|
December 13, 2017 |
BISHWANATH PRASAD GUPTA, S/O LATE SITA RAM GUPTA, DISTRICT SUB PLANNING OFFICE, WEST SINGHBHUM, CHAIBASA, RESIDENT OF JAISHREE GREEN CITY, BLOCK "A" FLAT NO.4D, PUNDAG ROAD, P.O. & P.S. Vs. THE STATE OF JHARKHAND
|
January 18, 2017 |
BISHWESHWAR RAM AND OTHERS Vs. STATE OF JHARKHAND AND ANR
|
May 3, 2017 |
BISRAM ORAON Vs. STATE OF JHARKHAND
|
December 9, 2017 |
BISWAJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
BKB TRANSPORT PVT. LTD., BOKARO THROUGH ITS DIRECTOR Vs. CENTRAL COAL FIELDS LIMITED, RANCHI THROUGH ITS CHAIRMAN CUM MANAGING
|
July 28, 2017 |
BLICHDAN KUJUR @ BILISDAN KUJUR Vs. STATE OF JHARKHAND
|
July 14, 2017 |
BOBBY DEVI @ BEBY Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
July 27, 2017 |
BORO PASWAN Vs. STATE OF JHARKHAND
|
February 3, 2017 |
BR PRE TECH INDUSTRIES, RANCHI Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, RANCHI & ANR.
|
March 27, 2017 |
BRAHMA NATH SHARMA & ANR Vs. STATE OF JHARKHAND & ORS
|
December 19, 2017 |
BRAHMDEO MISHRA Vs. THE STATE OF JHARKHAND
|
August 17, 2017 |
BRAHMDEO MISHRA, S/O SURESH MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
October 30, 2017 |
BRAJENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 21, 2017 |
BRAJESH KUMAR GAUTAM, S/O SRI RAM NAGINA SINGH Vs. THE STATE OF JHARKHAND
|
November 3, 2017 |
BRAJLAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH C B I
|
July 28, 2017 |
BRAMHPADO GORAI Vs. STATE OF JHARKHAND
|
January 10, 2017 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUSHANTI MINZ AND OTHERS
|
April 3, 2017 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LIMITED Vs. SUNITA DEVI
|
January 17, 2017 |
BRIJ NANDAN SHARMA Vs. STATE OF JHARKHAND
|
February 14, 2017 |
BRINDAWAN SINGH Vs. THE STATE OF JHARKHAND
|
March 2, 2017 |
BUDHINATH KISHKU Vs. STATE OF JHARKHAND
|
September 13, 2017 |
BUDHU MUNDA Vs. STATE OF JHARKHAND
|
October 13, 2017 |
BUDHU ORAON Vs. STATE OF JHARKHAND
|
October 11, 2017 |
BUDHWA TIRKEY Vs. STATE OF JHARKHAND
|
July 26, 2017 |
BUTAN MAHTO, S/O LATE LATWA MAHTO Vs. STATE OF JHARKHAND
|
November 3, 2017 |
C K JHA, SON OF LATE RUDRA NARAYAN JHA Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN & MANAGING DIRECTOR, NEW DELHI
|
November 24, 2017 |
C.I.S.F. NO. 802230188, CONSTABLE B.N. SHARMA Vs. THE UNION OF INDIA
|
February 23, 2017 |
CENTRAL COALFIELDS LIMITED Vs. THE STATE OF JHARKHAND AND OTHERS
|
August 28, 2017 |
CENTRAL COALFIELDS LIMITED Vs. BINOD RAM TIRKEY
|
September 5, 2017 |
CENTRAL COALFIELDS LIMITED Vs. RAJAN AND ORS.
|
November 22, 2017 |
CENTRAL COALFIELDS LIMITED Vs. LAXMI SAO
|
November 8, 2017 |
CENTRAL COALFIELDS LIMITED AND OTHERS Vs. BINOD RAM NAGENDRA TIRKEY
|
September 5, 2017 |
CENTRAL COALFIELDS LIMITED, AND OTHERS Vs. M/S S.N. AGARWAL AND ANOTHER
|
March 16, 2017 |
CENTRAL COALFIELDS LTD. Vs. M/S. BALAJI FUELS PRIVATE LTD.
|
August 2, 2017 |
CENTRAL COALFILELDS LTD RANCHI AND OTHERS Vs. SANJAY KUMAR AND ANOTHER
|
May 3, 2017 |
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD. Vs. M/S LIGHT PALACE & SHRAWAN KUMAR (JOINT VENTURE)
|
November 7, 2017 |
CHAIRMAN, CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED Vs. PUJA TOPPO
|
March 28, 2017 |
CHAITRAYA KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 18, 2017 |
CHAKRAM MAHTO Vs. STATE OF JHARKHAND
|
April 11, 2017 |
CHAKRAVARTI NATH SAHU Vs. STATE OF JHARKHAND
|
August 2, 2017 |
CHAMPA DEVI Vs. STATE OF JHARKHAND
|
May 5, 2017 |
CHAMPU ORAON Vs. SOMARI ORAON
|
May 15, 2017 |
CHANCHAL KUMAR MISTRY Vs. STATE OF JHARKHAND
|
February 4, 2017 |
CHANDAN KUMAR Vs. STATE OF JHARKHAND
|
January 25, 2017 |
CHANDMUNI DEVI (CR. A. (DB) NO. 192 OF 2009) Vs. THE STATE OF JHARKHAND (IN BOTH CASES)
|
March 2, 2017 |
CHANDRA KISHORE PAUL Vs. STATE OF JHARKHAND
|
March 16, 2017 |
CHANDRA NATH SAHU Vs. THE STATE OF JHARKHAND
|
March 2, 2017 |
CHANDRA PRAKASH SHAW, S/O LATE GANGA PRASAD SAO, R/O 446, G.T. ROAD, P.S. Vs. THE STATE OF BIHAR NOW JHARKHAND
|
February 20, 2017 |
CHANDRA SHEKHAR RAM Vs. REKHA DEVI
|
June 14, 2017 |
CHANDRADEO SHARMA, SON OF LATE KEWAL SHARMA Vs. THE STATE OF JHARKHAND
|
June 15, 2017 |
CHANDRADEO SINGH Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
CHANDRADEO YADAV, PRAVEEN KUMAR Vs. STATE OF JHARKHAND
|
July 4, 2017 |
CHANDRAKANT RAIPAT, SON OF SRI PRATAPSINH K. RAIPAT & ANR. Vs. SANTOSH KUMAR GANGULY, SON OF LATE KASHISHWAR GANGULY
|
November 18, 2017 |
CHANDRASHEKHAR PANDEY Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 20, 2017 |
CHANDRASHEKHAR PODDAR Vs. STATE OF JHARKHAND
|
March 27, 2017 |
CHANDRESHWAR PRASAD Vs. ANJALI KUMARI
|
May 9, 2017 |
CHANDRESHWAR PRASAD SINHA SON OF LATE KEDARNATH SINHA Vs. STATE OF JHARKHAND
|
July 25, 2017 |
CHANDU PRASAD GUPTA Vs. RANCHI HANDLOOM EMPORIUM PVT LTD
|
September 1, 2017 |
CHARAN BOIPAI Vs. STATE OF JHARKHAND
|
July 10, 2017 |
CHARAN PAL SINGH Vs. THE STEEL AUTHORITY OF INDIA LIMITED
|
February 9, 2017 |
CHATUR SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 8, 2017 |
CHAYA DEVI, WIFE OF LATE DURYODHAN MAHALI Vs. CENTRAL COALFIELDS LIMITED
|
February 17, 2017 |
CHHATA DEVI ALIAS CHATA DEVI Vs. BHARAT COKING COAL LTD DHANBAD (JHARKHAND) AND OTHERS
|
January 23, 2017 |
CHHATHAN @ CHHATHAN ANSARI, SON OF LATE BIFAN ANSARI Vs. STATE OF JHARKHAND
|
July 17, 2017 |
CHHOTU SAO Vs. STATE OF JHARKHAND
|
July 6, 2017 |
CHINA MALLIK S/O LATE GULTEN MALLIK R/O VILLAGE ICHAK KALA PO AND PS SIMARIA Vs. STATE OF JHARKHAND
|
September 1, 2017 |
CHIRANJEEV KUMAR DEO Vs. STATE OF JHARKHAND
|
May 8, 2017 |
CHRISTOPHER KUJUR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY
|
August 29, 2017 |
CHUNNILAL CHHETRY Vs. SMT. SHANTI SHARAN
|
November 9, 2017 |
CHURAMAN RAWANI Vs. UNION OF INDIA
|
August 22, 2017 |
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. TRF LTD.
|
January 17, 2017 |
COMMISSIONER OF INCOME TAX Vs. BHARDWAJ SEWA TRUST
|
April 13, 2017 |
COMMISSIONER OF INCOME TAX, RANCHI Vs. AL IQRA TRUST, DHANBAD
|
March 8, 2017 |
CONCERNED WORKMEN, DHANBAD Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF TATA STEEL LIMITED, SINGHBHUM
|
November 13, 2017 |
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA (CREDAI) JHARKHAND Vs. STATE OF JHARKHAND
|
January 19, 2017 |
CONSTRUCTION PVT LTD , ROURKELA Vs. EASTERN CENTRAL RAILWAYS, BIHAR AND OTHERS
|
February 3, 2017 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
October 4, 2017 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 7, 2017 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & OTHERS
|
November 14, 2017 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS
|
September 20, 2017 |
D BARAIK Vs. STATE OF JHARKHAND
|
July 21, 2017 |
DABLU SHARMA Vs. THE STATE OF JHARKHAND & ORS. (IN BOTH CASES)
|
July 10, 2017 |
DALJEET KAUR Vs. GURU GOBIND SINGH EDUCATION SOCIETY
|
November 3, 2017 |
DAMARI RAM SINGH SON OF LATE SUBEDAR SINGH Vs. STATE OF JHARKHAND
|
October 4, 2017 |
DAMODAR MAHTO AND ORS. Vs. SHIV SARAN MAHATO SON OF LATE BHOLA MAHATO AND ORS.
|
November 13, 2017 |
DAMODAR VALLEY CORPORATION (DVC) Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 17, 2017 |
DAMRI RAM SINGH Vs. THE STATE OF JHARKHAND
|
August 21, 2017 |
DAMU RAM KERAI Vs. STATE OF JHARKHAND
|
October 9, 2017 |
DAMYANTI SINKU Vs. STATE OF JHARKHAND
|
September 21, 2017 |
DARA SINGH Vs. CENTRAL COAL FIELDS LIMITED, RANCHI AND OTHERS
|
January 6, 2017 |
DARBARI MURMU Vs. STATE OF BIHAR
|
January 31, 2017 |
DASHRATH LIKHU MAHTO Vs. STATE OF JHARKHAND AND ANOTHER
|
November 9, 2017 |
DASHRATH YADAV AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
April 20, 2017 |
DASRATH BHAGAT Vs. STATE OF JHARKHAND
|
September 1, 2017 |
DASRATH MAHTO Vs. STATE OF JHARKHAND
|
June 22, 2017 |
DAYA PATRA PRASAD Vs. STATE OF JHARKHAND
|
September 13, 2017 |
DAYANAND BHAGAT SON OF SRI RAM BABU BHAGAT Vs. THE STATE OF JHARKHAND & ORS.
|
October 30, 2017 |
DAYMANTI DEVI Vs. STATE OF JHARKHAND
|
March 6, 2017 |
DEB KUMAR BHADRA Vs. THE STATE OF JHARKHAND
|
November 25, 2017 |
DEB KUMAR, SON OF SARAT SASI PRADHAN Vs. STATE OF JHARKHAND
|
July 25, 2017 |
DEEP NARAYAN SINGH Vs. CENTRAL COALFIELDS LTD , RANCHI, AND OTHERS
|
April 21, 2017 |
DEEPAK DAS, SON OF RUPLAL DAS, RESIDENT OF PAREDEH, (JAMTARA), P.O. & P.S. JAMTARA, DISTRICT Vs. STATE OF JHARKHAND
|
February 27, 2017 |
DEEPAK KUJUR, SON OF SRI ADIT UCHIT KUJUR Vs. THE STATE OF JHARKHAND & ORS.
|
August 11, 2017 |
DEEPAK KUMAR Vs. THE GENERAL MANAGER, BANK OF INDIA
|
March 10, 2017 |
DEEPAK KUMAR BAGTY Vs. STATE OF JHARKHAND THROUGH C B I
|
November 16, 2017 |
DEEPAK KUMAR SINHA Vs. BINAY KUMAR SINHA AND OTHERS
|
October 9, 2017 |
DEEPAK KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
November 13, 2017 |
DEEPAK NATH SAHAY Vs. STATE OF JHARKHAND AND OTHERS
|
August 30, 2017 |
DEEPAK PASWAN AND ORS Vs. STATE OF JHARKHAND
|
July 12, 2017 |
DEO KUMAR @ PAPPU MAHTO Vs. STATE OF JHARKHAND
|
July 21, 2017 |
DEO KUMAR PASWAN @ DEO KUMAR SINGH AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
|
November 23, 2017 |
DEO NARAYAN DAS, SON OF LATE DHANA DAS Vs. THE STATE OF JHARKHAND
|
May 3, 2017 |
DEOGHAR CHAMBER OF COMMERCE AND INDUSTRIES THROUGH ITS SECRETARY Vs. URBAN DEVELOPMENT DEPARTMENT
|
July 17, 2017 |
DEORAJ BARTIA SON OF LATE GANJA BARHA Vs. THE CENTRAL COALFIELDS LIMITED
|
January 20, 2017 |
DEPUTY GENERAL MANAGER, BANK OF INDIA, JAMSHEDPUR Vs. PARAMESHWAR DAS
|
June 19, 2017 |
DESH BANDHU GUPTA Vs. STATE OF JHARKHAND
|
January 19, 2017 |
DEVENDRA NATH SINHA Vs. THE CENTRAL BANK OF INDIA, THROUGH ITS CHAIRMAN
|
July 28, 2017 |
DEVENDRA PRATAP SINGH @ MANTU SINGH Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
DEVENDRA SINGH Vs. YOGENDRA SINGH AND OTHERS
|
December 1, 2017 |
DEVENDRA YADAV @ DEVENDRA KUMAR Vs. THE STATE OF JHARKHAND
|
November 13, 2017 |
DEVKI ROUTH @ RAUT Vs. CENTRAL COALFIELDS LTD.
|
August 31, 2017 |
DEWANTI DEVI Vs. CENTRAL COALFIELDS LIMITED
|
November 18, 2017 |
DHANA MUNDA Vs. SHEIKH ASRUDDIN ANSARI
|
June 19, 2017 |
DHANANJAY SINGH SON OF SRI SATYENDRA NARAYAN SINGH, RESIDENT OF QTR. NO. C Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.S. DHURWA, P.S. HATIA, DISTRICT
|
April 11, 2017 |
DHANESH KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 14, 2017 |
DHANESHWAR DAS Vs. STATE OF JHARKHAND
|
December 19, 2017 |
DHANESHWAR KUMHAR & ORS. Vs. MAHAVIR KUMHAR AND OTHERS
|
November 22, 2017 |
DHANESHWAR MAHTO Vs. STATE OF JHARKHAND
|
July 20, 2017 |
DHANESHWAR RAI, SON OF SUKAR RAI Vs. THE STATE OF JHARKHAND
|
April 17, 2017 |
DHANU PURTI Vs. STATE OF JHARKHAND
|
June 7, 2017 |
DHANU RAI Vs. STATE OF JHARKHAND
|
June 15, 2017 |
DHARAMSHILA SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
August 21, 2017 |
DHARMENDRA CHOUHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
June 13, 2017 |
DHARMENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 13, 2017 |
DHARMESH KUMAR HANSH Vs. UNION OF INDIA AND OTHERS
|
July 14, 2017 |
DHARMNATH SINGH Vs. STATE OF JHARKHAND
|
August 1, 2017 |
DHENA TUDU Vs. STATE OF JHARKHAND AND OTHERS
|
December 18, 2017 |
DHIRAJ KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
July 13, 2017 |
DHIRAJ KUMAR Vs. STATE OF JHARKHAND
|
November 23, 2017 |
DHIRAJ MAHTO Vs. STATE OF JHARKHAND
|
August 19, 2017 |
DHIRAJ TIWARY Vs. THE STATE OF JHARKHAND
|
January 30, 2017 |
DHIREN RAWANI Vs. STATE OF JHARKHAND
|
July 5, 2017 |
DHIRENDRA KUMAR KARN Vs. STATE OF JHARKHAND
|
March 8, 2017 |
DHIRENDRA NATH M Vs. STATE OF JHARKH
|
July 19, 2017 |
DHIRENDRA PRASAD Vs. RAVI KUMAR
|
February 20, 2017 |
DHIRENDRA SINGH @ PAPPU (CRIMINAL APPEAL (DB) NO. 1324 OF 2005) Vs. STATE OF JHARKHAND (IN BOTH CASES)
|
February 28, 2017 |
DHIRJENDRA NATH SAW @ DHIRENDRA NATH SAHU @ D. N. SAW Vs. THE STATE OF JHARKHAND
|
September 14, 2017 |
DHOTAN BHUIAN Vs. STATE OF JHARKHAND
|
August 30, 2017 |
DHULLU MAHATO @ DHULLU MAHTO Vs. STATE OF JHARKHAND
|
March 1, 2017 |
DIBRU PINGUWA Vs. STATE OF BIHAR
|
January 18, 2017 |
DILAWAR HUSSAIN AND OTHERS Vs. STATE OF JHARKHAND
|
November 6, 2017 |
DILIP GOYEL, S/O LATE HANSRAJ GOYEL, PROPRIETOR OF A.S.L. ENTERPRISES LIMITED Vs. THE STATE OF JHARKHAND AND ANOTHER
|
January 25, 2017 |
DILIP KUMAR Vs. THE STATE OF JHARKHAND AND ANR.
|
August 24, 2017 |
DILIP KUMAR JHA Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
DILIP KUMAR MAHATO AND OTHERS Vs. BISHNU KUMAR RAWANI AND OTHERS
|
April 11, 2017 |
DILIP KUMAR MAHTO Vs. STATE OF JHARKHAND
|
July 31, 2017 |
DILIP KUMAR SAHA @ DILIP GANDHI Vs. STATE OF JHARKHAND
|
April 12, 2017 |
DILIP KUMAR SINGH Vs. ROAD CONSTRUCTION
|
December 19, 2017 |
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 19, 2017 |
DILIP KUMAR SINGH, SON OF LATE SUSHIL PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 11, 2017 |
DILIP RUP LAL Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
|
September 6, 2017 |
DILIP VERMA Vs. THE STATE OF JHARKHAND
|
August 18, 2017 |
DIN BABU ANSARI Vs. STATE OF JHARKHAND
|
July 28, 2017 |
DINANATH PRASAD Vs. STATE OF JHARKHAND
|
September 15, 2017 |
DINESH AGARWAL @ DINESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
December 6, 2017 |
DINESH CHANDRA MAHTO, SON OF LATE JUGAL KISHORE MAHTO Vs. THE STATE OF JHARKHAND
|
October 5, 2017 |
DINESH KUMAR PANDEY Vs. STATE OF JHARKHAND
|
April 21, 2017 |
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 18, 2017 |
DINESH KUMAR SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
July 19, 2017 |
DINESH LAL SON OF LATE ANANT LAL RESIDENT OF VILLAGE KUSARIA, PS JAMUA, DISTRICT GIRIDIH Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
DINESH PRASAD, SON OF LATE DAROGA RAM Vs. THE STATE OF JHARKHAND & ORS.
|
May 3, 2017 |
DINESH RAM Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
April 26, 2017 |
DINU MAHTO Vs. STATE OF JHARKHAND
|
July 10, 2017 |
DIPAK KUMAR CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 4, 2017 |
DIPLOMA ENGINEERS ASSOCIATION, DORANDA, RANCHI Vs. THE STATE OF JHARKHAND & ORS.
|
October 11, 2017 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SUSHMA ORAIN, W/O LATE AJEET ORAON
|
December 7, 2017 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LI Vs. LIL MOHAN MUNDA
|
August 2, 2017 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINI DEVI
|
August 2, 2017 |
DIVYA SHAHI Vs. CENTRAL BOARD OF SECONDARY EXAMINATION
|
August 29, 2017 |
DIWAKAR ACHARYA Vs. STATE OF JHARKHAND THROUGH C B I
|
December 11, 2017 |
DIWAN INDRANIL SINHA Vs. STATE OF JHARKHAND
|
February 8, 2017 |
DOMAN SAO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
March 2, 2017 |
DOMNIKA BILUNG, W/O LATE GABRIAL BILUNG Vs. THE STATE OF JHARKHAND
|
March 6, 2017 |
DR AMOOL RANJAN SINGH Vs. THE STATE OF JHARKHAND THROUGH ACB
|
November 29, 2017 |
DR SHIKHA KHAKHA Vs. EDUCATION
|
December 19, 2017 |
DR. (MRS.) KARUNA JHA Vs. STATE OF JHARKHAND
|
April 26, 2017 |
DR. ABHAY PRAKASH Vs. STATE OF JHARKHAND
|
March 28, 2017 |
DR. AMITABH KUMAR Vs. CENTRAL COUNCIL OF INDIAN MEDICINE
|
April 19, 2017 |
DR. AMITABH KUMAR, SON OF DR. HARIHAR PRASAD PANDEY, RESIDENT OF SAINIK COLONEY, DUMARDAGA, BOOTY, P.O. VIA NEORI VIKAS, P.S. SADAR DISTRICT Vs. UNION OF INDIA, THROUGH DIRECTOR, MINISTRY OF AYURVEDA, YOGA AND NATUROPATHY, UNANI, SIDDHA, HOMEOPATHY (AYUSH), B BLOCK GPO COMPLEX, INA, NEW DELHI
|
January 20, 2017 |
DR. AMITABH KUMAR, SON OF SRI HARIHAR PRASAD PANDEY Vs. UNION OF INDIA
|
August 11, 2017 |
DR. AMITABH MISHRA, SON OF LATE RAM CHANDRA MISHRA Vs. STATE OF JHARKHAND
|
August 10, 2017 |
DR. ARUN KUMAR Vs. STATE OF JHARKHAND
|
January 27, 2017 |
DR. BAIJ NATH SETH Vs. STATE OF JHARKHAND
|
December 11, 2017 |
DR. BRAJENDRA MISHRA, SON OF LATE UMA KANT MISHRA Vs. THE STATE OF JHARKHAND & ORS.
|
October 13, 2017 |
DR. DIBYENDU MAZUMDER Vs. UNION OF INDIA
|
April 28, 2017 |
DR. DINBANDHU GOSWAMI Vs. STATE OF JHARKHAND
|
January 25, 2017 |
DR. HEMANT NARAYAN RAY, SON OF SRI RAM SHRESHTHA RAY, RESIDENT OF QR. NO.30, DOCTORS COLONY, BARIATU, RANCHI, P.O. AND P.S. BARIATU, RANCHI Vs. STATE OF JHARKHAND
|
February 8, 2017 |
DR. JAMSHED J. IRANI Vs. STATE OF JHARKHAND
|
August 4, 2017 |
DR. KALIPADA MOHANTA Vs. THE STATE OF JHARKHAND THROUGH C.B.I
|
July 28, 2017 |
DR. KANTI SUNDER CHAI Vs. DR. KULWANT SINGH
|
October 6, 2017 |
DR. KAUSHAL KISHORE SINHA AND OTHERS Vs. THE STATE OF JHARKHAND
|
November 22, 2017 |
DR. MADHU MISHRA Vs. STATE OF JHARKHAND
|
November 17, 2017 |
DR. MATENDRA KUMAR Vs. STATE OF JHARKHAND
|
May 26, 2017 |
DR. MD. ABDULLAH SON OF LATE AHMAD HASSAN Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
DR. NIROJ KUJUR Vs. STATE OF JHARKHAND
|
May 24, 2017 |
DR. P.K. MEHTA @ PAWAN KUMAR MEHTA Vs. STATE OF JHARKHAND
|
January 16, 2017 |
DR. RAGHUNATH PRASAD SINGH Vs. THE STATE OF JHARKHAND & OTHERS
|
April 19, 2017 |
DR. RANI PRAGATI PRASAD Vs. STATE OF JHARKHAND
|
March 27, 2017 |
DR. S. K. MUKHERJEE, S/O LATE PANCHANAN MAKHIJA AT PRESENT RESIDENT OF P Vs. BIRSA AGRICULTURE UNIVERSITY THROUGH ITS VICE CHANCELLOR, KANKE, P.O. AND P.S. KANKE, DIST.
|
January 20, 2017 |
DR. S.M. SULAIMAN QULI Vs. BIRSA AGRICULTURAL UNIVERSITY
|
February 10, 2017 |
DR. SARITA TIRKEY Vs. STATE OF JHARKHAND
|
April 26, 2017 |
DR. SHRUTI KANGA, WIFE OF DR. SURAJ KUMAR SINGH Vs. CENTRAL UNIVERSITY OF JHARKHAND THROUGH ITS VICE CHANCELLOR, RATU LOHARDAGA ROAD, PO BRAMBE, PS MANDAR, DIST. RANCHI
|
January 13, 2017 |
DR. SUBHADRA KUMARI WIFE OF SRI RAVINDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND
|
September 7, 2017 |
DR. VIJAY SHANKAR, SON OF SRI GIRIJA NANDAN SINGH, RESIDENT OF DOCTORS COLONY, POST OFFICE DHANBAD, POLICE STATION DHANBAD Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
DUKHDAMAN LOHARA, SON OF DASRATH LOHARA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
July 20, 2017 |
DUKHU RAM KUIRY, S/O LATE KANCHAN KUIRY Vs. THE STATE OF JHAKRHAND
|
May 1, 2017 |
DULI MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
|
April 4, 2017 |
DULU GAGRAI ALIAS BANMALI GAGRAI Vs. STATE OF JHARKHAND
|
October 7, 2017 |
DUMBI DEOGAM ALIAS SIKUR DEOGAM Vs. STATE OF JHARKHAND
|
November 11, 2017 |
DUPENDAR SINGH VIRDI Vs. UNION OF INDIA AND ANOTHER
|
December 6, 2017 |
DURBIN HEMBRAM Vs. STATE OF JHARKHAND
|
July 27, 2017 |
DURGA ALIAS DHANANJAI MANDAL AND OTHERS Vs. STATE OF JHARKHAND
|
October 5, 2017 |
DURGA DEVELOPERS PVT LTD Vs. STATE OF JHARKHAND
|
February 28, 2017 |
DURGA DEVI AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2017 |
DURGA RAM, SON OF LATE SOMAR RAM, RESIDENT OF VILLAGE BARGANDA P.S GIRIDIH(T) P.O AND DIST. GIRDIH Vs. THE STATE OF JHARKHAND
|
February 9, 2017 |
DURGA SAO Vs. STATE OF JHARKHAND
|
March 23, 2017 |
DWARIKA KUMAR DAS Vs. STATE OF JHARKHAND AND OTHERS
|
April 27, 2017 |
DWARIKA NATH PANDEY Vs. STATE OF JHARKHAND
|
June 20, 2017 |
DWARKA PRASAD SHARMA Vs. TATA IRON & STEEL COMPANY LTD.
|
January 30, 2017 |
EDUCOMP SOLUTION LTD Vs. JHARKHAND EDUCATION PROJECT COUNCIL AND OTHERS
|
October 6, 2017 |
EJO MIAN @ EJAJ ANSARI Vs. THE STATE OF JHARKHAND
|
January 6, 2017 |
EL Vs. THE STATE OF JHARKHAND
|
February 3, 2017 |
EL-MED-IMAGINE Vs. STATE OF JHARKHAND
|
February 3, 2017 |
ELECTROSTEEL STEELS LIMITED Vs. THE DIVISIONAL FOREST OFFICER
|
January 5, 2017 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. DINESH KUMAR PANDEY
|
November 10, 2017 |
EMPLOYER IN RELATION TO MANAGEMENT OF BHOWRA COKE PLANT OF BHARAT COKING COAL LIMITED Vs. WORKMAN BEING REPRESENTED BY RAGHUNANDAN RAI, WORKING PRESIDENT, BIHAR MINES LAL JHANDA MAZDOOR UNION, AT+P O - BHOWRA, P S - JORAPOKHAR, DISTRICT- DHANBAD
|
July 27, 2017 |
EMPLOYERS IN RELATION TO MANAGEMENT OF BLOCK-II AREA OF M/S BHARAT COKING COAL LIMITED, DHANBAD Vs. THEIR WORKMAN
|
June 22, 2017 |
EMPLOYERS IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA THROUGH ITS AREA MANAGER Vs. WORKMEN REPRESENTED BY FOOD CORPORATION OF INDIA EXECUTIVE STAFF EXECUTIVE UNION
|
June 12, 2017 |
EMPLOYERS IN RELATION TO MANAGEMENT OF KARO PROJEC Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 17, 2017 |
EMPLOYERS IN RELATION TO MANAGEMENT OF SWANG WASHERY OF CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN PANKAJ KUMAR
|
July 28, 2017 |
EMPLOYERS IN RELATION TO MANAGEMENT OF TISCO LTD Vs. CONCERNED WORKMEN RAMESHWAR PANDEY, SON OF SHANKAR PANDEY
|
November 24, 2017 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BENEDIH COLLIERY OF BLOCK II AREA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 1, DHANBAD
|
January 12, 2017 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABAND COLLIERY Vs. PRESIDENT, BIHAR SHRAMIK SANGH, DHANBAD
|
August 31, 2017 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MC. NALLY SAYAJI ENGINEERING CO. LTD. Vs. THEIR WORKMAN TARUN KUMAR
|
August 8, 2017 |
ENGINEERING PROJECTS (INDIA) LIMITED Vs. STATE OF JHARKHAND
|
July 17, 2017 |
EXIDE INDUSTRIES LIMITED, JAMSHEDPUR Vs. STATE OF JHARKHAND
|
February 6, 2017 |
FAGU MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
|
November 7, 2017 |
FAIZUL SHAIKH SON OF AKSHED SHEIKH Vs. THE STATE OF JHARKHAND
|
July 27, 2017 |
FAKRUDDIN MIAN Vs. SARVODAYA UCHA VIDYALAYA, SATBARWA THROUGH STATE OF JHARKHAND THROUGH DISTRICT EDUCATION OFFICER, PALAMAU
|
August 10, 2017 |
FAKRUDDIN MIAN AND OTHERS Vs. SARVODAYA UCHCHA VIDYALAYA, PALAMAU AND OTHERS
|
June 13, 2017 |
FANI SIKDAR @ FANI LAL RAUT Vs. STATE OF JHARKHAND
|
June 22, 2017 |
FAROOQUE HASSAN @ SYED OMAR FAROOQUE Vs. STATE OF JHARKHAND & ORS
|
May 15, 2017 |
FAROOQUE HASSAN ALIAS DR SYED OMAR FAROOQUE Vs. STATE OF JHARKHAND
|
July 19, 2017 |
FAUDA BARLA, SON OF RUPAN BARLA AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
February 14, 2017 |
FEDERAL ANJUMAN ISLAMIA THROUGH Vs. STATE OF JHARKHAND THROUGH
|
December 13, 2017 |
FULJHARO DEVI, W/O LATE BHUNESHWAR SINGH Vs. STATE OF JHARKHAND
|
January 10, 2017 |
FULMATIA DEVI WIFE OF LATE ATWA ORAON Vs. CENTRAL COALFIELDS LIMITED
|
November 13, 2017 |
G S MALHOTRA Vs. UNION OF INDIA REPRESENTED BY GENERAL MANAGER
|
September 15, 2017 |
GAGAN KUMAR @ MINTU @ GAGAN KUMAR VERMA Vs. STATE OF JHARKHAND
|
December 18, 2017 |
GAJANAN FERRO PVT LTD , DHALBHUMGARH Vs. JHARKHAND URJA VIKAS NIGAM LIMITED RANCHI AND OTHERS
|
July 26, 2017 |
GAJENDRA KUMAR SINGH, S/O HARISH CHANDRA NARAYAN SINGH Vs. MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD , RANCHI
|
December 13, 2017 |
GAJENDRA PRASAD SAHU AND ANR. Vs. THE STATE OF JHARKHAND
|
October 6, 2017 |
GALPHA LABORATORIES LIMITED, MUMBAI Vs. STATE OF JHARKHAND AND ANOTHER
|
August 9, 2017 |
GANDAURI RAM Vs. STATE OF JHARKHAND
|
July 18, 2017 |
GANDUR BHAGAT Vs. STATE OF BIHAR
|
February 7, 2017 |
GANESH GODSORA Vs. STATE OF JHARKHAND
|
November 11, 2017 |
GANESH KUMAR SAHU Vs. STATE OF JHARKHAND
|
February 13, 2017 |
GANESH PASWAN, SON OF LATE PARIKHA PASWAN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME
|
April 11, 2017 |
GANESH PRAJAPATI @ GANESHIA Vs. STATE OF BIHAR
|
March 22, 2017 |
GANESH RAM CHANDER SAO Vs. STATE OF JHARKHAND
|
August 24, 2017 |
GANESH RAVANI Vs. STATE OF JHARKHAND
|
February 23, 2017 |
GANESH, SON OF LATE JAGARNATH Vs. M/S CENTRAL COALFIELDS LIMITED
|
February 3, 2017 |
GANESHWAR SINGH Vs. STATE OF JHARKHAND THROUGH ...
|
December 19, 2017 |
GANGA BHATTACHARYA Vs. CHANDRA SHEKHAR SRIRAMKA
|
April 17, 2017 |
GANGA RAM SARDAR Vs. STATE OF JHARKHAND
|
June 20, 2017 |
GANGA SAHU Vs. STATE OF JHARKHAND
|
February 22, 2017 |
GARHWA Vs. THE STATE OF JHARKHAND
|
June 30, 2017 |
GARIMA CHOKHANI Vs. SANJEEV CHOKHANI
|
February 27, 2017 |
GAURAV TIWARY, SON OF LATE ALOK NARAYAN TIWARY Vs. THE STATE OF JHARKHAND & ORS.
|
July 14, 2017 |
GAURI SHANKAR MISHRA Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY
|
November 13, 2017 |
GAUS MD. ANSARI Vs. STATE OF JHARKHAND
|
February 9, 2017 |
GAUTAM JAIN, S/O UMED MAL JAIN, R/O PODDAR BAGAN, RATU ROAD, P.O. Vs. THE STATE OF JHARKHAND
|
February 23, 2017 |
GAUTAM KUMAR Vs. STATE OF JHARKHAND
|
October 13, 2017 |
GAUTAM KUMAR RAI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
October 11, 2017 |
GAYATRI PANDEY WIFE OF AJAY KUMAR PANDEY, POSTED AT BASNA Vs. THE STATE OF JHARKHAND
|
September 6, 2017 |
GAYATRI SRIVASTAVA Vs. STATE OF JHARKHAND
|
September 14, 2017 |
GEETA DEVI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
August 8, 2017 |
GENDIA DEVI Vs. CENTRAL COALFIELD LIMITED, RANCHI AND OTHERS
|
July 17, 2017 |
GENERAL MANAGER, SIJUA AREA OF M/S. BHARAT COKING COAL LIMITED Vs. REGIONAL LABOUR COMMISSIONER (C)
|
July 17, 2017 |
GHAN SHYAM PANDIT ALIAS G S PANDIT AND OTHERS Vs. STATE OF JHARKHAND
|
July 17, 2017 |
GHURA BHUIYAN Vs. THE STATE OF BIHAR
|
August 17, 2017 |
GIRIBALA DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, DARBHANGA HOUSE, P.O.
|
April 7, 2017 |
GIRIJA PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
November 6, 2017 |
GIRIJA PRASAD SINGH, SON OF LATE RAMESHWAR PRASAD Vs. THE STATE OF JHARKHAND
|
October 6, 2017 |
GIRIJESH KUMAR Vs. STATE OF JHARKHAND.
|
March 8, 2017 |
GIRIJESH KUMAR SON OF LATE RANJEET SINHA Vs. STATE OF JHARKHAND
|
July 27, 2017 |
GIRJA DEVI, W/O LATE BUDHAN SAO Vs. BASUDEV SAO
|
December 8, 2017 |
GITA DEVI Vs. STATE OF JHARKHAND ON
|
September 15, 2017 |
GODABARI DEVI Vs. STATE OF JHARKHAND
|
September 22, 2017 |
GODBIN KHAN @ GODWIN KHAN Vs. STATE OF JHARKHAND
|
July 17, 2017 |
GOLA GAGRAI Vs. STATE OF JHARKHAND
|
August 18, 2017 |
GOPAL CHANDRA RAI Vs. THE STATE OF JHARKHAND
|
March 20, 2017 |
GOPAL CHANDRA SINGH Vs. THE STATE OF JHARKHAND
|
January 3, 2017 |
GOPAL KRISHNA SRIVASTAVA, SON OF SRI F.B. SRIVASTAVA, RETIRED RANGE OFFICER, MATWARI ROAD (DVC) CHOWK Vs. THE STATE OF JHARKHAND & ANR.
|
March 24, 2017 |
GOPAL MACHHUA Vs. STATE OF JHARKHAND
|
November 11, 2017 |
GOPAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
October 13, 2017 |
GOPAL PRASAD AND ANOTHER Vs. SHYAMDEO SAO AND ANOTHER
|
February 22, 2017 |
GOPAL PRASAD CHOUDHARY SON OF LATE FAGU LAL CHAUDHARY Vs. THE STATE OF JHARKHAND & ORS.
|
August 29, 2017 |
GOPAL PRASAD CHOUDHARY, CHIEF AIRPORT SECURITY OFFICER AND DEPUTY COMMANDANT Vs. UNION OF INDIA
|
August 30, 2017 |
GOPAL RAM GANJU Vs. STATE OF BIHAR
|
February 22, 2017 |
GOPAL SINGH JHA Vs. STATE OF JHARKHAND THROUGH CBI
|
September 19, 2017 |
GOPI KHAN Vs. STATE OF JHARKHAND AND OTHERS
|
March 23, 2017 |
GOPI SAHU Vs. MANU RAM KASHYAP
|
March 8, 2017 |
GOPI SAHU, S/O LATE RAGHUNATH SAHU Vs. MANU RAM KASHYAP AND ORS. BOTH
|
June 12, 2017 |
GORSANDA PACCS LTD. Vs. STATE OF JHARKHAND
|
September 11, 2017 |
GOUR CHANDRA MANDAL Vs. UNION OF INDIA THROUGH O.S.D./COMMISSIONER, MINISTRY OF COAL, DHANBAD
|
February 16, 2017 |
GOURAV KUMAR Vs. STATE OF JHARKHAND
|
April 3, 2017 |
GOURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
June 19, 2017 |
GOURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
|
July 25, 2017 |
GOVARDHAN SINGH MUNDA S/O GULAB CHANDRA SINGH MUNDA Vs. STATE OF JHARKHAND
|
September 14, 2017 |
GOVERNING BODY OF THE DELHI PUBLIC SCHOOL Vs. STATE OF JHARKHAND
|
November 6, 2017 |
GOVIND RAI Vs. STATE OF JHARKHAND
|
April 4, 2017 |
GOVIND SHANKAR OJHA Vs. STATE OF JHARKHAND
|
February 16, 2017 |
GUDIA DEVI @ GURIYA DEVI Vs. SANTOSH KUMAR GUPTA
|
April 19, 2017 |
GULAB CHANDRA PRAJAPATI Vs. THE UNION OF INDIA
|
July 19, 2017 |
GULAB CHANDRA PRASAD Vs. STATE OF JHARKHAND
|
August 1, 2017 |
GULAB MAHABIR YADAV Vs. STATE OF JHARKHAND
|
July 17, 2017 |
GULAB MOHAMMAND SHEIKH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
GULAB SHEIKH SON OF LATE MOHAMMAD SHEIKH Vs. THE STATE OF JHARKHAND
|
July 17, 2017 |
GULAM MOHAMMAD @ GULAM MAMEHYD Vs. STATE OF JHARKHAND
|
September 19, 2017 |
GUNJUR HANSDA Vs. STATE OF JHARKHAND
|
November 29, 2017 |
GUPTESHWAR OJHA AND ANOTHER Vs. HEAVY ENGINEERING CORPORATION LIMITED, RANCHI AND ANOTHER
|
August 25, 2017 |
GURCHARAN SINGH Vs. STATE OF JHARKHAND & ANR
|
September 21, 2017 |
GURUCHARAN SOY Vs. STATE OF JHARKHAND
|
June 15, 2017 |
GYANTI KUMARI, W/O SACHCHIDANAND CHOUHAN, RESIDENT OF VILLAGE PARIHARA, PO AND PS GARHWA, DIST. GARHWA Vs. STATE OF JHARKHAND
|
February 2, 2017 |
HABIBUL ANSARI Vs. STATE OF JHARKHAND
|
May 9, 2017 |
HABIL TOPNO Vs. STATE OF JHARKHAND
|
December 11, 2017 |
HAIDER ALI, SON OF MD. MAQBOOL Vs. THE STATE OF JHARKHAND
|
July 28, 2017 |
HALDHAR PRASAD LALLA Vs. STATE OF JHARKHAND
|
July 21, 2017 |
HARADHAN DHIBAR Vs. STATE OF JHARKHAND
|
October 11, 2017 |
HARADHAN MANJHI Vs. THE UNION OF INDIA
|
November 7, 2017 |
HARI MOHAN OJHA AND OTHERS Vs. STATE OF JHARKHAND
|
September 14, 2017 |
HARI SHARMA Vs. STATE OF JHARKHAND
|
May 11, 2017 |
HARI SHARMA Vs. STATE OF JHARKHAND
|
March 27, 2017 |
HARIHAR PANDA, SON OF LATE GANGADHAR PANDA Vs. THE STATE OF JHARKHAND
|
July 27, 2017 |
HARIHAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 3, 2017 |
HARIHAR PRASAD SINHA Vs. STATE OF JHARKHAND
|
April 19, 2017 |
HARIHER BHUIAN Vs. SUDESHWER BHUIAN
|
May 16, 2017 |
HARIHER BHUIAN AND ANR. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
May 16, 2017 |
HARILAL PASWAN Vs. STATE OF JHARKHAND
|
July 4, 2017 |
HARING NATH DWIVEDI Vs. STATE OF JHARKHAND
|
March 8, 2017 |
HARISH CHANDRA MARANDI, SON OF LATE SHYAM LAL MARANDI, RESIDENT OF VILLAGE/MOHALLA NAND PAHAR, NANDI NAGAR, PO AND PS DEOGHAR, DISTRICT DEOGHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY, KOLKATA, HAVING ITS OFFICE AT KOYLA GHAT, PO AND PS KOYLA GHAT, KOLKATA (WEST BENGAL)
|
January 3, 2017 |
HARISH KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 28, 2017 |
HARSH SONDHI @ HARSH Vs. THE STATE OF JHARKHAND
|
November 14, 2017 |
HARU BAURI Vs. STATE OF JHARKHAND
|
December 1, 2017 |
HASAN RIZVI Vs. TATA IRON & STEEL COMPANY LIMITED
|
July 14, 2017 |
HASIBUL SHEIKH Vs. STATE OF JHARKHAND
|
June 20, 2017 |
HAZARI THAKUR Vs. STEEL AUTHORITY OF INDIA LTD AND OTHERS
|
September 22, 2017 |
HEERA LAL JAISWAL ALIAS HEERA LAL PRASAD AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
March 23, 2017 |
HELENA LAKRA Vs. STATE OF JHARKHAND AND OTHERS
|
August 3, 2017 |
HEM BAHADUR LIMBU SON OF LATE U.D. LIMBU RESIDENT OF AT+P.O. RUPA, P.S. Vs. THE STATE OF JHARKHAND
|
January 9, 2017 |
HEMANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
November 13, 2017 |
HEMLATA PURTY, WIDOW OF LATE JAKARIUS TOPNO Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 27, 2017 |
HEMLATA SINHA Vs. BIKRAM SINGH & OTHERS
|
May 3, 2017 |
HIMANSHU SHUKLA Vs. STATE OF JHARKHAND
|
March 2, 2017 |
HIMANSHU VERMA (EX-CONSTABLE C I S F NO 034440197) Vs. UNION OF INDIA THROUGH SECRETARY
|
August 4, 2017 |
HIMANSHU VERMA (EX-CONSTABLE C I S F NO 034440197), SON OF SHRI SOHAN LAL VERMA Vs. UNION OF INDIA THROUGH SECRETARY
|
August 4, 2017 |
HIND ELECTRIC CO (ELECTRICAL ENGINEERS & MACHINERY MERCHANTS) THROUGH ITS PROPRIETOR Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 8, 2017 |
HIRA LAL DUBEY Vs. UNION OF INDIA, THROUGH SECRETARY
|
September 22, 2017 |
HIRAMAN THAKUR Vs. STATE OF JHARKHAND
|
June 30, 2017 |
HIRAPUR SCHOOL OF PHYSICAL EDUCATION Vs. STATE OF JHARKHAND
|
August 31, 2017 |
HRIDAY NARAYAN LAL SON OF LATE MEGHA LAL Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
HRIDAY NARAYAN MEGHA LAL AND OTHERS Vs. STATE OF JHARKHAND
|
November 6, 2017 |
IFTEKHAR MAHMOOD ASADULLAH SON OF DR. AINUL HODA Vs. THE STATE OF JHARKHAND
|
January 17, 2017 |
IKRAM ALI Vs. STATE OF JHARKHAND AND ORS.
|
August 8, 2017 |
IMITIYAZ ANSARI Vs. STATE OF JHARKHAND
|
August 4, 2017 |
INDIRA DEVI Vs. THE STATE OF JHARKHAND
|
January 4, 2017 |
INDRADEO PANDEY, AN UNSKILLED CONTRACT LABOUR ENGAGED IN THE STOCKYARD OF STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF LABOUR, NEW DELHI
|
April 7, 2017 |
INDRADEO SINGH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
INDU KUER Vs. STATE OF JHARKHAND AND ANOTHER
|
August 30, 2017 |
INTEKHAB KHAN Vs. STATE OF JHARKHAND
|
February 23, 2017 |
IRNIYUS TIGGA Vs. STATE OF JHARKHAND
|
June 7, 2017 |
ISHRAT PARWEEN Vs. STATE OF JHARKHAND AND OTHERS
|
July 27, 2017 |
ISHTEYAQUE AHMAD Vs. AABDA KHATOON AND OTHERS
|
November 16, 2017 |
ISHWAR CHANDRA Vs. STATE OF BIHAR
|
January 23, 2017 |
ISMAIL Vs. STATE OF JHARKHAND AND OTHERS
|
July 7, 2017 |
J C ENTERPRISES Vs. STATE OF JHARKHAND
|
July 26, 2017 |
JAFAR ALAM Vs. THE STATE OF JHARKHAND AND ORS.
|
October 12, 2017 |
JAGAT ANGNU BARAIK Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2017 |
JAGDEO KOERI AND OTHERS Vs. MAHABIR KOERI AND OTHERS
|
April 24, 2017 |
JAGDISH CHANDRA Vs. STATE OF JHARKHAND
|
June 21, 2017 |
JAGDISH CHAUBEY & ORS. Vs. THE STATE OF JHARKHAND
|
July 28, 2017 |
JAGDISH DAROGA GIRI AND ANOTHER Vs. RAMESHWAR SAGILDEO PANDIT AND ANOTHER
|
July 6, 2017 |
JAGDISH MAHTO Vs. STATE OF JHARKHAND
|
April 3, 2017 |
JAGDISH MAHTO Vs. STATE OF JHARKHAND
|
February 28, 2017 |
JAGDISH MISHRA ALIAS JETHU RAM PRASAD MISHRA AND OTHERS Vs. STATE OF BIHAR NOW JHARKHAND
|
July 17, 2017 |
JAGDISH MUKHI Vs. STATE OF JHARKHAND
|
July 17, 2017 |
JAGDISH PRASAD Vs. UNION OF INDIA THROUGH GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LIMITED, HAZARIBAG
|
February 2, 2017 |
JAGDISH PRASAD Vs. C B I
|
June 29, 2017 |
JAGJIVAN MOCHI Vs. SMT. SHITALEE DEVI
|
January 18, 2017 |
JAGTARAN SINGH Vs. STATE OF JHARKHAND
|
July 28, 2017 |
JAHANGIR SK ALIAS MD JAHANGIR Vs. STATE OF JHARKHAND
|
July 28, 2017 |
JAI BHUWAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
|
July 28, 2017 |
JAI KISHORE SAH Vs. STATE OF JHARKHAND
|
February 9, 2017 |
JAI MAA JAGDAMBA FLOUR PVT LTD Vs. STATE OF JHARKHAND
|
June 7, 2017 |
JAI MANGAL SINGH Vs. STATE OF JHARKHAND
|
June 22, 2017 |
JAI MATA DI ENTERPRISE Vs. BANK OF INDIA
|
July 14, 2017 |
JAI NANDAN SINGH, SON OF LATE PARO SINGH Vs. THE STATE OF JHARKHAND
|
March 17, 2017 |
JAI NARAIN S/O BHUSHAN PODDAR Vs. STATE OF JHARKHAND
|
August 24, 2017 |
JAI PRAKASH NARAYAN SHARMA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT OF JHARKHAND, RANCHI
|
November 24, 2017 |
JAI RAM BISHNU PRASAD MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
July 17, 2017 |
JAI RAM ORAON @ BAIGA Vs. THE STATE OF JHARKHAND
|
October 11, 2017 |
JAIDEB HEMBRAM Vs. NIRMAL HEMBRAM
|
April 18, 2017 |
JAINATH MANJHI Vs. THE STATE OF JHARKHAND
|
January 30, 2017 |
JAIRAM MAHTO Vs. THE STATE OF JHARKHAND & ORS.
|
November 20, 2017 |
JAIRAM ORAON, SON OF LATE JUGESHWARI ORAON Vs. THE STATE OF JHARKHAND & ORS.
|
August 3, 2017 |
JAIWANTI HEMBROM, WIFE OF SRI PRABHU SAHAY HEMBROM Vs. THE STATE OF JHARKHAND AND ORS.
|
March 27, 2017 |
JALALUDDIN RANGSAZ Vs. STATE OF BIHAR
|
February 6, 2017 |
JALDHAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
April 3, 2017 |
JALSU RAUTIYA Vs. STATE OF JHARKHAND
|
December 18, 2017 |
JAMAL AHMAD Vs. STATE ELECTION COMMISSION, JHARKHAND AND ORS.
|
February 7, 2017 |
JAMSHED J IRANI Vs. STATE OF JHARKHAND
|
December 15, 2017 |
JAMSHEDPUR UTILITIES SERVICES COMPANY LIMITED Vs. STATE OF JHARKHAND
|
November 13, 2017 |
JAMUNA HARIJAN Vs. CENTRAL COALFILED LTD.
|
April 26, 2017 |
JAN JAGRAN KENDRA Vs. STATE OF JHARKHAND & OTHERS
|
April 20, 2017 |
JANAK SINGH MUNDA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
November 14, 2017 |
JANAM JAY PRADHAN Vs. MANAGEMENT OF SPG MISSION HIGH SCHOOL
|
June 9, 2017 |
JANARDAN PRASAD ROY Vs. STATE OF JHARKHAND
|
July 21, 2017 |
JANESHWAR SINGH Vs. STATE OF JHARKHAND
|
November 8, 2017 |
JANKI MAHTO Vs. STATE OF JHARKHAND
|
February 16, 2017 |
JASBIR SINGH Vs. STATE OF JHARKHAND
|
February 16, 2017 |
JATRU ORAON AND OTHERS Vs. STATE OF JHARKHAND
|
July 27, 2017 |
JAWALA PRASAD, S/O LATE JAGDISH PRASAD Vs. BHARAT COKING COAL LIMITED
|
August 22, 2017 |
JAY NANDAN KUMAR SINGH Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED
|
July 14, 2017 |
JAYANT KUMAR Vs. STATE OF JHARKHAND
|
September 4, 2017 |
JAYMALA DEVI Vs. STATE BANK OF INDIA
|
July 25, 2017 |
JEETAN KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
|
October 5, 2017 |
JEETAN RAM, SON OF LATE JHARI RAM Vs. THE STATE OF JHARKHAND
|
November 23, 2017 |
JEEYAMUNI HANSDA Vs. STATE OF JHARKHAND
|
July 6, 2017 |
JENGA MUNDA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
October 5, 2017 |
JHALADEO SHARMA Vs. STATE OF JHARKHAND
|
June 20, 2017 |
JHARKHAND HOME GUARD WELFARE ASSOCIATION AND OTHER Vs. STATE OF JHARKHAND AND OTHERS
|
November 3, 2017 |
JHARKHAND JAN KRANTI MORCHA, RANCHI Vs. STATE OF JHARKHAND
|
February 9, 2017 |
JHARKHAND MEDICAL & PUBLIC HEALTH EMPLOYEES ASSOCIATION Vs. STATE OF JHARKHAND AND OTHERS
|
July 27, 2017 |
JHARKHAND POLICE MENS ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
|
September 6, 2017 |
JHARKHAND PRADESH ANUPCHARIK JAN SAH VISHESH SHIKSHA ANUDISHAK SANGH Vs. STATE OF JHARKHAND
|
September 22, 2017 |
JHARKHAND PRANT ANUPCHARIK SHIKSHA ANUDESHAK SANGH Vs. STATE OF JHARKHAND
|
November 14, 2017 |
JHARKHAND RAJYA ASTHAYI VIDYUT KARAMCHARI SANGH Vs. STATE OF JHARKHAND
|
May 10, 2017 |
JHARKHAND RAJYA GRAM RAKSHA DAL (IN W.P.(S) NO. 3894 OF 2015) Vs. THE STATE OF JHARKHAND (IN ALL THE CASES)
|
March 2, 2017 |
JHARKHAND STATE ELECTRICITY BOARD Vs. DEONATH ALIAS MEGHNATH SAH
|
July 20, 2017 |
JHARKHAND STATE ELECTRICITY BOARD AND OTHERS Vs. HI TECH GLASS INDUSTRIES, RANCHI AND OTHERS
|
August 24, 2017 |
JHARKHAND STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. Vs. SURESH PRASAD SINGH
|
May 2, 2017 |
JHARKHAND STATE LOCAL BODIES EMPLOYEES FEDERATION Vs. STATE OF JHARKHAND
|
November 8, 2017 |
JHARKHAND VAN DAINIK VETAN BHOGI KARAMCHARI SANGH, EAST SINGHBHUM THROUGH ITS PRESIDENT JADAV SOREN, SON OF LATE CHHOTO SOREN, VILLAGE PARASIA, P.O. DANDUDIH, P.S. BARSOL, DISTRICT EAST SINGHBHUM Vs. THE STATE OF JHARKHAND
|
January 20, 2017 |
JHARKHAND VIDHI MAHAVIDYALAYA, KODERMA Vs. STATE OF JHARKHAND AND OTHERS
|
February 28, 2017 |
JHUNU ORAON Vs. THE STATE OF JHARKHAND & ORS.
|
September 6, 2017 |
JITAN KAPRI Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
JITAN MARANDI, SON OF MUCHU MARANDI Vs. STATE OF JHARKHAND
|
December 2, 2017 |
JITENDRA KORWA @ CHHOTAN JI @ KOMAL JI, S/O LODHAN KORWA Vs. STATE OF JHARKHAND
|
December 19, 2017 |
JITENDRA KUMAR PASWAN Vs. STATE OF JHARKHAND AND OTHERS
|
September 14, 2017 |
JITENDRA KUMAR, SON OF SURENDRA RAM Vs. STATE OF JHARKHAND
|
August 4, 2017 |
JITENDRA NATH UPADHYAYA Vs. STATE OF JHARKHAND
|
August 29, 2017 |
JITESH KUMAR DINESH KUMAR SHARMA Vs. BIRLA INSTITUTE OF TECHNOLOGY, RANCHI AND OTHERS
|
July 27, 2017 |
JIWAN MUNDA AND OTHERS Vs. BIRSA MUNDA AND OTHERS
|
October 11, 2017 |
JIYA RAM MARANDI Vs. THE STATE OF JHARKHAND AND ORS
|
December 19, 2017 |
JOACHIM NAGESIA AND ORS. IN CONT. CASE (CIVIL) NO. 182 OF 2017 Vs. THE STATE OF JHARKHAND AND ORS.
|
July 20, 2017 |
JOGENDRA KUMAR SON OF BADAN DAS Vs. BHARAT COKING COAL LIMITED THROUGH ITS MANAGING DIRECTOR
|
July 11, 2017 |
JOHN ANDREW OSTA Vs. M/S. CENTRAL COALFIELDS LTD. & ORS.
|
August 2, 2017 |
JOKHAN MOCHI Vs. STATE OF JHARKHAND
|
June 15, 2017 |
JOLLY DAS Vs. THE STATE OF JHARKHAND
|
January 16, 2017 |
JUGAL KISHORE Vs. STATE OF JHARKHAND THROUGH C B I
|
July 5, 2017 |
JUGAL RAM, S/O LATE DOMAN RAM Vs. THE STATE OF JHARKHAND & ORS.
|
July 10, 2017 |
JUGESHWARI DEVI AND ANOTHER Vs. ASHA DEVI AND OTHERS
|
January 24, 2017 |
JUGNU CONSTRUCTION Vs. CENTRAL COALFIELDS LIMITED
|
June 12, 2017 |
JYOTI DEVI Vs. ASHOK TAMBOLI
|
January 10, 2017 |
JYOTI KUMARI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
December 18, 2017 |
JYOTI PRASAD GUPTA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
January 5, 2017 |
K. R. MALIK, SON OF LATE KUZHUKKUM POKKER ABUBAKAR, PROPRIETOR OF SAIRANG DEVELOPER, 501 Vs. THE STATE OF JHARKHAND & ANR.
|
August 9, 2017 |
KAHAN HANSDA Vs. STATE OF JHARKHAND
|
June 29, 2017 |
KAILASH BHUIYAN, SON OF LATE RAGHUNATH BHUIYAN Vs. THE STATE OF JHARKHAND
|
April 4, 2017 |
KAILASH CHAND JAIN Vs. STATE OF JHARKHAND
|
August 25, 2017 |
KAILASH CHANDRA AGARWAL, S/O JAMUNA PRASAD AGARWAL AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
|
January 19, 2017 |
KAILASH LAKRA, S/O LATE MATLU ORAON Vs. THE STATE OF JHARKHAND
|
August 30, 2017 |
KAILASH MANDAL Vs. STATE OF JHARKHAND
|
October 9, 2017 |
KAILASH NATH SINGH, SON OF LATE MITHILESH SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
|
December 11, 2017 |
KAILASH PANDIT Vs. STATE OF JHARKHAND
|
May 18, 2017 |
KAILASH PATI CHOUDHARY Vs. SUSHILA DEVI
|
March 23, 2017 |
KAIRA PURTY Vs. STATE OF JHARKHAND
|
November 23, 2017 |
KALAWATI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
May 9, 2017 |
KALAWATI KUMARI AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
July 14, 2017 |
KALI BINDRA PRASAD SINGH Vs. UNION OF INDIA AND OTHERS
|
July 25, 2017 |
KALI PADO MADAL Vs. THE STATE OF JHARKHAND AND ORS.
|
January 25, 2017 |
KALYANI KUMARI MISHRA DAUGHTER OF LATE UMESH CHANDRA MISHRA, WIFE OF DINESH KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 20, 2017 |
KAMAKHYA NARAYAN GIRI @ KAMAKHYE GIRI & ORS. Vs. THE STATE OF JHARKHAND
|
May 4, 2017 |
KAMAL KANT BHATTACHERJEE Vs. THE STATE OF JHARKHAND
|
February 2, 2017 |
KAMAL KISHORE TIWARI Vs. STATE OF JHARKHAND THROUGH SECRETARY, PERSONNEL, ADMINISTRATIVE AND RAJBHASA DEPARTMENT
|
September 13, 2017 |
KAMAL KUMAR PATNAIK Vs. STATE OF JHARKHAND
|
November 6, 2017 |
KAMAL NARAYAN KASHYAP Vs. BHARAT COKING COAL LIMITED, DHANBAD AND OTHERS
|
September 13, 2017 |
KAMAL SAW, SON OF SRI SUKAR SAO Vs. THE STATE OF JHARKHAND AND OTHERS
|
February 9, 2017 |
KAMDEV YADAV Vs. STATE OF JHARKHAND
|
May 2, 2017 |
KAMESHWAR PRASAD MEHTA S/O RAM PRAKASH MEHTA Vs. STATE OF JHARKHAND
|
August 22, 2017 |
KAMESHWAR RISHI DEO, S/O BADRI RISHI DEO Vs. THE STATE OF BIHAR NOW JHARKHAND AND ANR.
|
January 23, 2017 |
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
|
February 15, 2017 |
KAMIL KHAN Vs. STATE OF JHARKHAND
|
February 9, 2017 |
KAMLA SHANKAR DUBEY Vs. M/S BHARAT COKING COAL LIMITED THROUGH THE GENERAL MANAGER, DHANBAD
|
August 8, 2017 |
KAMLESH KUMAR SINGH Vs. UNION OF INDIA
|
April 26, 2017 |
KAMLESH MAHTO Vs. STATE OF JHARKHAND
|
July 4, 2017 |
KANAI PRASAD MANDAL, SON OF MUILAL MANDAL Vs. THE STATE OF JHARKHAND
|
January 16, 2017 |
KANAN KUMAR PATRA Vs. STATE OF JHARKHAND AND OTHERS
|
September 1, 2017 |
KANCHAN MOSOMAT @ KANCHAN DEVI Vs. STATE OF JHARKHAND
|
April 3, 2017 |
KANDEY PURTY Vs. THE STATE OF JHARKHAND
|
July 13, 2017 |
KANTI KUMARI ALIAS KANTI SINGH Vs. STATE OF JHARKH
|
August 23, 2017 |
KANTI MISHRA Vs. STATE OF JHARKHAND
|
December 18, 2017 |
KAPIL DEO PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 16, 2017 |
KAPIL DEO PRASAD SON OF LATE KRISHNA DEO PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
February 23, 2017 |
KAPIL DEO SINGH YADAV SON OF LATE RAJHAN SINGH Vs. STATE OF JHARKHAND
|
December 15, 2017 |
KAPILDEO CHOUDHARY Vs. VANANCHAL GRAMIN BANK
|
April 7, 2017 |
KARAM SINGH MUNDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 20, 2017 |
KARAN KUMAR SAH Vs. STATE OF JHARKHAND AND ANOTHER
|
October 9, 2017 |
KARAN SINGH @ TINKU, SON OF LATE VIJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
July 3, 2017 |
KARAR AHMAD Vs. STATE OF BIHAR
|
January 31, 2017 |
KARIM MANJHI @ SALKHU MANJHI Vs. STATE OF BIHAR
|
June 7, 2017 |
KARMAN MANDAL AND ANOTHER Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
May 16, 2017 |
KARTIK KUMAR MAHATO Vs. DIRECTOR (HRD)
|
March 27, 2017 |
KARTIK KUMAR PRABHAT SON OF LATE PUNA RAM Vs. STATE OF JHARKHAND
|
March 2, 2017 |
KARTIK MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
|
April 11, 2017 |
KARTIK SAH Vs. THE STATE OF JHARKHAND
|
February 2, 2017 |
KARUNA BEHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
August 28, 2017 |
KARUNA JHA Vs. STATE OF JHARKHAND
|
April 26, 2017 |
KASHI YADAV, SON OF SRI HARI YADAV Vs. THE STATE OF JHARKHAND & ORS.
|
March 24, 2017 |
KASHMIR KUWAR Vs. STATE OF JHARKHAND
|
March 6, 2017 |
KASMIR TRILOK SINGH Vs. CENTRAL COALFIELDS LIMITED
|
July 24, 2017 |
KASTURI BOIPAI Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2017 |
KAULESHWAR VISHWARKARMA Vs. STATE OF JHARKHAND
|
May 4, 2017 |
KAUSHAL KISHORE Vs. STATE OF JHARKHAND
|
September 22, 2017 |
KAUSHAL KISHORE VERMA Vs. STATE OF JHARKHAND
|
April 21, 2017 |
KAUSHAL KUMAR, SON OF LATE MANGAL PRASAD Vs. THE STATE OF BIHAR
|
August 17, 2017 |
KAUSHALENDRA KUMAR Vs. STATE OF JHARKHAND, THROUGH DIRECTOR GENERAL OF POLICE
|
September 13, 2017 |
KAUSHLYA DEVI Vs. STATE OF JHARKHAND
|
September 1, 2017 |
KAVITA VISHWAKARMA Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2017 |
KEDAR NATH NAYAK Vs. STATE OF JHARKHAND
|
January 13, 2017 |
KEDAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
November 16, 2017 |
KEDAR SINGH Vs. STATE OF JHARKHAND
|
August 17, 2017 |
KERIA MAHATAIN Vs. MAHESHWAR MAHATO
|
October 31, 2017 |
KESHAV KUMAR Vs. STATE OF JHARKHAND
|
March 2, 2017 |
KESHWAR ORAON Vs. STATE OF JHARKHAND
|
October 14, 2017 |
KHALIL MIAN Vs. STATE OF JHARKHAND
|
June 7, 2017 |
KHALIL MIAN SON OF SHAHDALI MIAN Vs. STATE OF JHARKHAND
|
December 9, 2017 |
KHAYA ORAON SON OF LATE SUKAR ORAON Vs. STATE OF JHARKHAND
|
November 20, 2017 |
KHEDAN RAMU MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
November 6, 2017 |
KHEMAN MEHRA, S/O LATE RITLAL MEHRA Vs. THE STATE OF JHARKHAND
|
April 11, 2017 |
KHEMLAL SAO Vs. STATE OF JHARKHAND
|
October 30, 2017 |
KHOKU MANDAL Vs. LULU MANDALANI
|
November 23, 2017 |
KHOWNISH CHANDRA TARAFDAR Vs. NIRMESH CHANDRA TARAFDAR
|
October 12, 2017 |
KHURSHID ALAM SON OF LATE FAIMUDDIN SHEIKH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 14, 2017 |
KHUSHBU KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
|
January 18, 2017 |
KHUSHI MANDAL Vs. MS CENTRAL COALFIELDS LIMITED
|
January 20, 2017 |
KIRAN KUMARI Vs. CENTRAL COALFIELD LIMITED, DISTRICT RANCHI AND OTHERS
|
July 17, 2017 |
KISHORI RAM Vs. THE STATE OF JHARKHAND AND ANR
|
November 29, 2017 |
KISHORI RAM, SON OF LATE TULSI RAM Vs. THE STATE OF JHARKHAND
|
July 10, 2017 |
KISHORI YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2017 |
KISHUN GOPE Vs. STATE OF JHARKHAND
|
July 27, 2017 |
KISHUN MAHTO Vs. STATE OF JHARKHAND
|
December 11, 2017 |
KITABANI KHATOON Vs. STATE OF BIHAR
|
July 14, 2017 |
KOCHE MUNDA Vs. PAULUS SURIN AND OTHERS
|
May 5, 2017 |
KOLHA SAHU AND OTHERS Vs. RANCHI UNIVERSITY AND OTHERS
|
May 11, 2017 |
KOLHAN SAMVEDAK SANGH, A UNION OF REGISTERED GOVERNMENT CONTRACTOR OF KOLHAN AREA, SERAIKELLA KHARSAWAN Vs. THE STATE OF JHARKHAND
|
January 17, 2017 |
KOSHILA DEVI Vs. STATE OF JHARKHAND
|
July 19, 2017 |
KRIPA NAND JHA Vs. BHARAT COKING COAL LIMITED
|
June 21, 2017 |
KRIPESH KUMAR Vs. STATE OF JHARKHAND
|
May 5, 2017 |
KRISHNA CHANDRA GOPE Vs. STATE OF JHARKHAND
|
July 4, 2017 |
KRISHNA CHANDRA GOPE Vs. STATE OF JHARKHAND AND OTHERS
|
January 9, 2017 |
KRISHNA KUMAR DODRAJKA Vs. STATE OF JHARKHAND
|
March 16, 2017 |
KRISHNA KUMAR KESHRI Vs. STATE OF JHARKHAND
|
September 12, 2017 |
KRISHNA KUMAR MANJHI, SON OF SRI DINBANDHU MANJHI Vs. JHARKHAND GRAMIN BANK
|
August 4, 2017 |
KRISHNA MAHENDRA BARAIK Vs. STATE OF JHARKHAND
|
November 18, 2017 |
KRISHNA NANDAN SINGH, S/O SRI RAMESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 11, 2017 |
KRISHNA ORAON AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
August 10, 2017 |
KRISHNA PRASAD Vs. STATE OF JHARKHAND
|
May 9, 2017 |
KRISHNA PRASAD JAISWAL AND OTHERS Vs. DEPUTY COMMISSIONER, DHANBAD AND OTHERS
|
December 1, 2017 |
KRISHNA PRASAD SHAH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY HUMAN RES
|
December 7, 2017 |
KRISHNA SAHU Vs. STATE OF JHARKHAND
|
March 1, 2017 |
KRISHNA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
April 11, 2017 |
KRISHNADEO NONIA Vs. B.C.C.L
|
November 3, 2017 |
KSHAMA MANDAL AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
June 30, 2017 |
KULA KANT JHA IN (ABA NO. 1465 OF 2016) Vs. THE STATE OF JHARKHAND
|
February 28, 2017 |
KULDEEP MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
|
October 5, 2017 |
KULDIP ANAND Vs. STATE OF JHARKHAND
|
June 20, 2017 |
KULDIP MAHTO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
|
November 13, 2017 |
KUMAR NIHAL Vs. STATE OF JHARKHAND
|
November 13, 2017 |
KUMAR RAJA & ORS. Vs. THE STATE OF JHARKHAND
|
November 24, 2017 |
KUMAR RAKESH, S/O SHRI MANINDRA PRASAD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
September 1, 2017 |
KUMAR RASHMIRATHEE SINGH Vs. UNION OF INDIA THROUGH C B I
|
November 18, 2017 |
KUMAR ROMEX GOURAV Vs. STATE OF JHARKHAND
|
May 5, 2017 |
KUMAR SHIT BASANT, SON OF SRI SARYU PRASAD Vs. STATE OF JHARKHAND
|
March 22, 2017 |
KUMARI ARATI D/O SRI JAWAHAR LAL, NOW POSTED ASSISTANT PROJECT ENGINEER Vs. MECON LIMITED, A GOVT. OF INDIA ENTERPRISES
|
August 25, 2017 |
KUMARI ARCHANA WIFE OF RAKESH KUMAR DUBEY Vs. THE STATE OF JHARKHAND
|
October 31, 2017 |
KUMARI ARCHANA, WIFE OF RAKESH KUMAR DUBEY Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
KUMARI ASHA CHAUHAN Vs. CENTRAL COALFIELDS LIMITED
|
April 21, 2017 |
KUMARI DINU BHENGRA Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER, SOUTH EASTERN RAILWAY, KOLKATA
|
August 1, 2017 |
KUMARI POOJA ALIAS POOJA KUMARI Vs. NANDAN KUMAR ALIAS MUNNA
|
February 6, 2017 |
KUMBHNATH SINGH @ K.N. SINGH Vs. STATE OF JHARKHAND
|
March 23, 2017 |
KUMOD MANDAL Vs. STATE OF JHARKHAND
|
June 7, 2017 |
KUNDAN KUMAR Vs. STATE OF JHARKHAND
|
July 6, 2017 |
KUNDAN KUMAR Vs. STATE OF JHARKHAND
|
May 17, 2017 |
KUNDAN KUMAR MISHRA Vs. STATE OF JHARKHAND
|
April 25, 2017 |
KUNDAN KUMAR MUKHERJEE Vs. MAUSMI MUKHARJEE ALIAS BUBUN
|
July 19, 2017 |
KUNDAN KUMAR RAY Vs. STATE OF JHARKHAND
|
October 9, 2017 |
KUNDAN SINGH Vs. STATE OF JHARKHAND
|
June 15, 2017 |
KUNTA KUNWAR Vs. STATE OF JHARKHAND AND OTHERS
|
August 31, 2017 |
KUNWAR SINGH BINJHIA AND ANOTHER Vs. THE STATE OF JHARKHAND
|
October 5, 2017 |
LADDAN QURAISHI @ AHIHASAN LADDAU QURAISHI Vs. STATE OF JHARKHAND
|
August 29, 2017 |
LAKHAN BASKI Vs. STATE OF JHARKHAND
|
November 2, 2017 |
LAKHAN PRASAD @ RAM LAKHAN PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
|
November 6, 2017 |
LAKHI LOHRA Vs. STATE OF JHARKHAND
|
December 9, 2017 |
LAKHI VIJAI MAHTO SON OF LATE DHANANJAY MAHTO & ORS. Vs. THE STATE OF JHARKHAND
|
February 13, 2017 |
LAKNU SHAHU Vs. STATE OF JHARKHAND
|
May 16, 2017 |
LAKSHMI DEVI Vs. STATE OF JHARKHAND
|
March 3, 2017 |
LAKSHMI SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
|
May 4, 2017 |
LAL ARVIND KUMAR NATH SAHDEO Vs. STATE OF JHARKHAND AND ORS.
|
May 4, 2017 |
LAL BABU PRASAD GUPTA Vs. LILAWATI DEVI
|
May 10, 2017 |
LAL KISKOO @ GURDHA Vs. STATE OF JHARKHAND
|
December 6, 2017 |
LAL MARANDI Vs. STATE OF BIHAR
|
November 30, 2017 |
LAL MOHAN BEJ Vs. THE STATE OF JHARKHAND & ORS.
|
March 28, 2017 |
LALAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 18, 2017 |
LALAN TIWARI, S/O LATE NAND KUMAR TIWARI Vs. MADHUSUDAN LAL, S/O LATE BADRI LAL & ANR.
|
November 27, 2017 |
LALDEV URAON Vs. STATE OF JHARKHAND THROUGH SECRETARY, SOCIAL WELFARE,GOVT OF JHARKHAND
|
September 1, 2017 |
LALITA MINZ Vs. THE STATE OF JHARKHAND
|
February 3, 2017 |
LALITESHWAR PRASAD Vs. STATE OF JHARKHAND
|
November 14, 2017 |
LALJI RAJAK, SON OF LATE BADHAN RAJAK Vs. THE STATE OF JHARKHAND
|
November 23, 2017 |
LALLAN PRASAD Vs. IISCO STEEL PLANT AND OTHERS
|
July 21, 2017 |
LALLAN PRASAD, SON OF SARABJIT PRASAD Vs. STEEL AUTHORITY OF INDIA LIMITED
|
June 30, 2017 |
LALLU SINGH, S/O DWARIKA SINGH Vs. THE STATE OF BIHAR NOW JHARKHAND
|
February 7, 2017 |
LALU ORAON, SON OF LATE BHAGAT GANDUR ORAON Vs. STATE OF JHARKHAND
|
December 16, 2017 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND
|
August 31, 2017 |
LATO DEVI Vs. STATE OF JHARKHAND
|
November 8, 2017 |
LAVKUSH GUPTA @ LAVKUSH KUMAR GUPTA Vs. THE STATE OF JHARKHAND
|
February 10, 2017 |
LAXMAN PRASAD GUPTA Vs. STATE OF JHARKHAND AND OTHERS
|
October 12, 2017 |
LAXMI DEVI, WIFE OF MANOJ KUMAR MAHTO Vs. THE STATE OF JHARKHAND & ORS.
|
August 2, 2017 |
LAXMI NARAYAN SAHU Vs. STATE OF JHARKHAND
|
May 9, 2017 |
LAXMI RAM @ LACHMI NARAYAN RAM IN CR. APP.(DB) NO. 205 OF 1992(R) Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
August 7, 2017 |
LAXMI RAM AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
|
July 27, 2017 |
LAXMI RAUT Vs. STATE OF JHARKHAND
|
April 4, 2017 |
LEELA NAND JHA Vs. STATE OF JHARKHAND
|
October 4, 2017 |
LILY DOROTHY TOPNO Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
|
October 11, 2017 |
LINDE INDIA LIMITED Vs. STATE OF JHARKHAND
|
January 4, 2017 |
LOK NATH SHARMA Vs. STATE OF JHARKHAND
|
September 15, 2017 |
LOKNATH PRASAD @ LOKAN PRASAD Vs. THE STATE OF JHARKHAND
|
April 11, 2017 |
LUKHIRAM MURMU SON OF LATE RAJA MURMU Vs. STATE OF JHARKHAND
|
December 2, 2017 |
LUTHA URAON & ORS. Vs. THE STATE OF BIHAR (NOW STATE OF JHARKHAND) & ORS.
|
March 2, 2017 |
LUXMI PD SAH ALIAS MANDAL ALIAS LUXMI PRASAD Vs. PARMA NAND MANDAL
|
January 30, 2017 |
M V V PRAKASH M NARSINGH RAO Vs. UNION OF INDIA AND OTHERS
|
December 6, 2017 |
M. RAMA RAO @ RAMU Vs. THE STATE OF JHARKHAND
|
August 29, 2017 |
M.R.R. HEMBROM @ DR. MARGRET ROSE RANI HEMBROM Vs. THE STATE OF JHARKHAND
|
March 28, 2017 |
M/S AAR VEE INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2017 |
M/S ABDUL GANI Vs. ACCOUNTANT GENERAL (A & E)
|
October 10, 2017 |
M/S ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
April 11, 2017 |
M/S BABAN KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
May 3, 2017 |
M/S BHARAT COKING COAL LIMITED Vs. KUMBHARI KAMIN, WIFE OF SOHAN RAVIDAS
|
February 10, 2017 |
M/S BIHAR STATE MINERAL DEVELOPMENT CORPORATION LIMITED, RANCHI Vs. THE REGIONAL LABOUR COMMISSIONER
|
June 21, 2017 |
M/S CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, RANCHI THROUGH SRI ANAND KUMAR ROY, PROJECT OFFICER, RAJRAPPA WASHERY, RAMGARH Vs. MUNI RANA
|
February 2, 2017 |
M/S ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. STATE OF JHARKHAND & ORS
|
July 12, 2017 |
M/S JETMUL BHOJRAJ Vs. STATE OF JHARKHAND
|
November 29, 2017 |
M/S NANAK ISPAT (P) LTD., A PRIVATE LIMITED COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956, HAVING ITS OFFICE AND WORKS AT NS Vs. UNION OF INDIA, THROUGH THE COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, 143, NEW BARADWARI, SAKCHI, JAMSHEDPUR, DISTRICT
|
January 11, 2017 |
M/S NAVAYUGA ENGINEERING COMPANY Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND
|
January 6, 2017 |
M/S PRASAD EXPLOSIVES & CHEMICALS, RANCHI Vs. THE STATE OF JHARKHAND
|
March 9, 2017 |
M/S RANI SATI RICE MILLS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED, DHURWA, RANCHI
|
February 28, 2017 |
M/S S.B. CONSTRUCTION PVT. LTD. Vs. EASTERN CENTRAL RAILWAYS
|
February 3, 2017 |
M/S SAHIL PROJECTS AND PLANNING PRIVATE LIMITED Vs. THE EASTERN RAILWAY THROUGH CHIEF ADMINISTRATIVE
|
August 11, 2017 |
M/S SHAH BROTHERS, CHAIBASA Vs. UNION OF INDIA & ORS.
|
March 23, 2017 |
M/S STAN COMMODITIES PRIVATE LIMITED Vs. UNION OF INDIA
|
April 27, 2017 |
M/S TATA IRON & STEEL COMPANY LIMITED. Vs. M/S SOMA AGENCY, A PARTNERSHIP FIRM, JAMSHEDPUR
|
August 3, 2017 |
M/S TATA MOTORS LTD.(PRESENTLY KNOWN AS TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD) Vs. MADUMALA GABRIAL
|
January 3, 2017 |
M/S TETULIA COKE PLANT (P) LTD. Vs. THE STATE OF JHARKHAND & ORS.
|
June 30, 2017 |
M/S THE TINPLATE COMPANY OF INDIA LTD. Vs. THE STATE OF JHARKHAND
|
February 22, 2017 |
M/S TINPLATE RECREATION ASSOCIATION Vs. SRI PRANAV KUMAR SINHA
|
June 28, 2017 |
M/S. AAHAA PLANNERS AND DEVELOPERS PRIVATE LTD. Vs. SHAIYAD ROUSHAN ALI
|
November 24, 2017 |
M/S. ANNAPURNA GRINDINGS AND CALCINATIONS PLANT Vs. CENTRAL BANK OF INDIA
|
July 6, 2017 |
M/S. BANCO PRODUCTS (INDIA ) LIMITED Vs. STATE OF JHARKHAND & ORS.
|
August 2, 2017 |
M/S. BHARAT COKING COAL LIMITED Vs. NATIONAL INSURANCE CO. LTD.
|
July 5, 2017 |
M/S. BHARAT COKING COAL LIMITED Vs. SRI P.K. SINGH
|
September 7, 2017 |
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
January 25, 2017 |
M/S. BHARAT COKING COAL LIMITED, DHANBAD Vs. NUNULAL KISKU
|
February 2, 2017 |
M/S. BHARAT HEAVY ELECTRICALS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TENUGHAT CIRCLE, PO AND PS TENUGHAT, PS PHUSRO, DISTRICT BOKARO
|
August 22, 2017 |
M/S. BURDA DRUCK INDIA PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND OTHERS
|
June 13, 2017 |
M/S. CENTRAL COALFIELDS LIMITED Vs. YUGESH KUMAR, SON OF LATE SHIV DAYAL GORH
|
July 17, 2017 |
M/S. FRIENDS ASSOCIATES Vs. M/S RAVI HITECH LIMITED
|
November 10, 2017 |
M/S. GAURI TRADERS Vs. STATE OF JHARKHAND
|
May 8, 2017 |
M/S. GOPALPUR MINERALS, GOPALPUR, DHANBAD & ORS. Vs. THE BRANCH MANAGER, STATE BANK OF INDIA, DHANBAD & ANR.
|
August 3, 2017 |
M/S. HARI OM TRADERS Vs. STATE OF JHARKHAND
|
February 15, 2017 |
M/S. IFFCO TOKIO GENERAL INSURANCE CO. Vs. MEENA DEVI
|
February 14, 2017 |
M/S. JARDINE HENDERSON LIMITED Vs. BINOD KUMAR MISHRA AND OTHERS
|
April 12, 2017 |
M/S. KUMAR STEEL TRADERS, STATION ROAD, JUGSALAI JAMSHEDPUR, PO & PS JUGSALAI, DIST. EAST SINGHBHUM THROUGH ONE OF THE PARTNER RAJESH KUMAR @ RAJESH PRASAD Vs. THE STATE OF JHARKHAND
|
January 3, 2017 |
M/S. MANOHARLAL RAITANI Vs. M/ S. BHARAT COKING COAL LIMITED
|
March 24, 2017 |
M/S. NABA METAL (P) LIMITED Vs. UNION OF INDIA
|
February 13, 2017 |
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. BODYA ORAON, SON OF LATE SOMRA ORAON
|
August 28, 2017 |
M/S. PAPPU CONSTRUCTION Vs. STATE OF JHARKHAND
|
May 10, 2017 |
M/S. PHILIPS LIGHTING INDIA LTD. (FORMERLY KNOWN AS PHILIPS INDIA LTD.) Vs. THE STATE OF JHARKHAND AND ORS.
|
March 1, 2017 |
M/S. PREM CHANDRA SINGH Vs. UNION OF INDIA
|
October 6, 2017 |
M/S. RAMIYA CONSTRUCTION PVT. LTD. A DULY REGISTERED COMPANY UNDER THE COMPANY ACT Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 8, 2017 |
M/S. SHANKAR FERRO ALLOYS PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
November 17, 2017 |
M/S. SHANKER ENTERPRISES, JAMSHEDPUR, EAST SINGHBHUM Vs. HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI, MAHARASHTRA AND OTHERS
|
April 20, 2017 |
M/S. SUJATA PICTURE PALACE Vs. STATE OF JHARKHAND
|
July 18, 2017 |
M/S. TATA STEEL LIMITED (A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956) Vs. THE STATE OF JHARKHAND
|
August 1, 2017 |
M/S. TAYO ROLLS LTD. Vs. SANTOSH KUMAR GUPTA
|
July 11, 2017 |
MADAN DAS Vs. STATE OF JHARKHAND
|
July 10, 2017 |
MADHU KUMARI Vs. THE STATE OF JHARKHAND
|
October 4, 2017 |
MADHUA BIDIULI @ MADHUSUDAN BIDIALI Vs. STATE OF JHARKHAND
|
August 30, 2017 |
MADHUBALA SINHA Vs. M S CENTRAL COALFIELDS LTD THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
July 14, 2017 |
MADHUCON PROJECTS LTD THROUGH ITS AUTHORISED SIGNATORY Vs. STATE OF JHARKHAND
|
July 12, 2017 |
MADHUKANT PATHAK Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
|
July 7, 2017 |
MADHUR RAM Vs. STATE OF JHARKHAND
|
January 18, 2017 |
MADHUR RAM & ANOTHER Vs. STATE OF JHARKHAND
|
January 18, 2017 |
MADHURI DEVI Vs. STATE OF JHARKHAND
|
January 27, 2017 |
MADHURI SHARMA AND OTHERS Vs. SABITA DEVI
|
October 31, 2017 |
MADHUSUDAN Vs. STATE OF JHARKHAND
|
October 11, 2017 |
MADHUSUDAN MAHTO SON OF LATE HARADHAN MAHTO RESIDENT OF VILLAGE GANGJORI, P.O. Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
MADHUSUDAN, SON OF DAYANAND SINGH, RESIDENT OF SHAHDEO NAGAR, P.O. HEHAL, P.S. PANDRA O.P., DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
MADRA ORAON Vs. STATE OF JHARKHAND AND OTHERS
|
July 13, 2017 |
MAFIDAN BEWA Vs. THE STATE OF JHARKHAND
|
July 19, 2017 |
MAGA RAM RAJWAR Vs. THE STATE OF JHARKHAND & ORS.
|
August 10, 2017 |
MAHABIR PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
July 10, 2017 |
MAHABIR PRASAD JAIN Vs. STATE OF JHARKHAND
|
August 24, 2017 |
MAHABIR RAWANI ALIAS MAHABIR PRASAD RAWANI AND ANOTHER Vs. STATE OF JHARKHAND
|
July 25, 2017 |
MAHABIR SINGH Vs. THE STATE OF JHARKHAND
|
January 20, 2017 |
MAHABIR SONAR AND ANOTHER Vs. STATE OF JHARKHAND
|
April 10, 2017 |
MAHADEO BHUIA Vs. BHARAT COKING COAL LIMITED
|
July 17, 2017 |
MAHADEO KESHARI AND ANOTHER Vs. STATE OF JHARKHAND
|
September 14, 2017 |
MAHADEO KUMHAR AND OTHERS Vs. BANSHI KUMHAR AND OTHERS
|
December 8, 2017 |
MAHATAB ALAM AND LADDU ANSARI Vs. STATE OF JHARKHAND
|
April 7, 2017 |
MAHENDRA KUMAR RAM Vs. THE STATE OF JHARKHAND
|
November 17, 2017 |
MAHENDRA KUMAR SHARMA SON OF YOGAL KISHORE SHARMA Vs. STATE OF JHARKHAND
|
July 19, 2017 |
MAHENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
August 25, 2017 |
MAHENDRA MOHAN MAHTO Vs. STATE OF JHARKHAND
|
October 11, 2017 |
MAHENDRA PANDIT, S/O BALESHWAR PANDIT Vs. STATE OF JHARKHAND
|
August 24, 2017 |
MAHENDRA PASWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2017 |
MAHENDRA PRASAD YADAV @ M P YADAV Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
November 17, 2017 |
MAHESH GIRIDHARI MAHTO Vs. STATE OF BIHAR
|
February 20, 2017 |
MAHESH KUMAR, SON OF ARJUN KUMAR MEHTA Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
MAHESH LOHRA Vs. STATE OF JHARKHAND
|
September 16, 2017 |
MAHESH MAHTO, SON OF GANGA RAM MAHTO Vs. STATE OF JHARKHAND
|
July 7, 2017 |
MAHESH MAHTO, SON OF SHRI GIRIDHARI MAHTO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
February 20, 2017 |
MAHESH NARAIN SINGH Vs. STATE OF JHARKHAND
|
April 20, 2017 |
MAHESH NARAIN SINGH Vs. THE STATE OF JHARKHAND
|
March 16, 2017 |
MAHESHPURE Vs. STATE OF JHARKHAND
|
February 10, 2017 |
MAHESHWAR PANDEY SON OF LATE AYODHYA PANDEY Vs. THE STATE OF BIHAR AND ANOTHER
|
February 6, 2017 |
MAHESHWAR SAO ALIAS MAHESH SAO Vs. STATE OF JHARKH
|
November 2, 2017 |
MAHTAB ALAM Vs. STATE OF JHARKHAND
|
July 12, 2017 |
MAINI DEVI Vs. STATE OF JHARKHAND
|
May 2, 2017 |
MALAY KUMAR SEN Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
April 28, 2017 |
MALTI KUMAR Vs. STATE OF JHARKHAND & ORS.
|
November 16, 2017 |
MAMTA DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
September 11, 2017 |
MANAGEMENT OF M/S INDIAN STEEL & WIRES PRODUCTS LIMITED, JAMSHEDPUR Vs. THE PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR & ANR.
|
March 24, 2017 |
MANAGEMENT OF M/S. BHAWANKARA GOSHALA, MATKURIA, DHANBAD Vs. PRESIDING OFFICER, LABOUR COURT DHANBAD & ANR.
|
July 14, 2017 |
MANAGEMENT OF TELCO (TATA ENGINEERING & LOCOMOTIVE COMPANY LTD ) NOW TATA MOTORS LTD Vs. K C BANDHOPADHYAY
|
August 9, 2017 |
MANAGING DIRECTOR Vs. RAM CHANDRA CHAUDHARY
|
October 4, 2017 |
MANBODH KR. PRADHAN Vs. KALPANA PRADHAN
|
January 11, 2017 |
MANEESH KUMAR PASWAN Vs. THE STATE OF JHARKHAND
|
January 13, 2017 |
MANENDRA KUMAR SINGH @ MUNA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 30, 2017 |
MANESH MAHTO Vs. STATE OF JHARKHAND
|
December 2, 2017 |
MANGLU ASUR Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 10, 2017 |
MANGRU ORAON Vs. STATE OF JHARKHAND
|
July 25, 2017 |
MANI KANT DUBEY Vs. STATE OF JHARKHAND
|
March 8, 2017 |
MANI MAHATO @ MANI MAHTO, SON OF LATE BABU LAL MAHATO Vs. THE STATE OF JHARKHAND
|
August 31, 2017 |
MANIK BAURI Vs. UNION OF INDIA
|
April 17, 2017 |
MANIK SINGH Vs. STATE OF JHARKHAND
|
December 4, 2017 |
MANIRUDDIN MIAN Vs. STATE OF JHARKHAND
|
February 27, 2017 |
MANISH CHOUDHARY, S/O RAJKUMAR CHOUDHARY, RESIDENT OF AT KATRASGARH, P.O. P.S. KATRAS, DISTRICT Vs. THE STATE OF JHARKHAND
|
February 13, 2017 |
MANISH KUMAR BALIRAM SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 19, 2017 |
MANJESH JHA Vs. MRS. KANCHAN JHA
|
April 10, 2017 |
MANJIT KAUR, WIFE OF SRI SUKHPAL SINGH Vs. THE STATE OF JHARKHAND
|
March 6, 2017 |
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CU
|
September 1, 2017 |
MANJU KUMARI SINGH Vs. AVINASH KUMAR SINGH
|
February 28, 2017 |
MANJULA KARKETTA AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 13, 2017 |
MANJULA KINDO Vs. CENTRAL COAL FIELDS LIMITED
|
November 1, 2017 |
MANNA KHAN Vs. STATE OF JHARKHAND
|
February 16, 2017 |
MANOHAR KACHHAP Vs. STATE OF JHARKHAND
|
November 6, 2017 |
MANOHAR TIWARY Vs. M/S BHARAT COKING COAL LIMITED, DHANBAD
|
May 3, 2017 |
MANOJ KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
April 11, 2017 |
MANOJ KUMAR @ MANOJ KUMAR YADAV SON OF JAI KISHORE PD YADAV Vs. STATE OF JHARKHAND
|
April 20, 2017 |
MANOJ KUMAR BHAGAT Vs. KAMAL MANJARI
|
April 17, 2017 |
MANOJ KUMAR CHANDRA Vs. STATE OF JHARKHAND AND ANOTHER
|
August 7, 2017 |
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 7, 2017 |
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
|
July 26, 2017 |
MANOJ KUMAR MANDAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 15, 2017 |
MANOJ KUMAR MISHRA AND ANOTHER Vs. STATE OF JHARKHAND
|
July 17, 2017 |
MANOJ KUMAR SHIV NANDAN PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
April 18, 2017 |
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
June 16, 2017 |
MANOJ KUMAR SINHA, SON OF ARJUN PRASAD SINHA Vs. STATE OF JHARKHAND
|
December 7, 2017 |
MANOJ KUMAR SOREN SON OF LATE BAIDYANATH SOREN Vs. STATE OF JHARKHAND AND OTHERS
|
April 11, 2017 |
MANOJ YASWANTRAO INGLE, S/O YASWANTRAO KUSHALRAO INGLE Vs. THE STATE OF JHARKHAND
|
July 10, 2017 |
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE OF VIVEKANAND VIDHYA MANDIR
|
December 1, 2017 |
MANORANJAN SOREN AND ANOTHER Vs. THE STATE OF JHARKHAND
|
August 3, 2017 |
MANORANJAN THAKUR ALIAS MANORANJAN KUMAR THAKUR Vs. STATE OF JHARKHAND AND ANOTHER
|
August 28, 2017 |
MANSHA KALINDI Vs. STATE OF JHARKHAND
|
July 24, 2017 |
MANSUR ALAM Vs. STATE OF JHARKHAND AND OTHERS
|
September 11, 2017 |
MANSUR MIAN Vs. STATE OF JHARKHAND
|
August 3, 2017 |
MANTRI IMPEX PVT LTD , KOLKATA Vs. KAIZEN AUTO PVT LTD , JAMSHEDPUR
|
July 21, 2017 |
MAQBOOL SK Vs. STATE OF JHARKHAND THROUGH SECRETARY HOME DEPARTMENT
|
December 12, 2017 |
MARCHHI DEVI, WIFE OF LATE CHATURGUN RAM, RESIDENT OF VILLAGE KACHRA, P.O.KAMGARPUR, P.S.HUSSAINABAD, DISTRICT PALAMAU, JHARKHAND Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
MARY HEMBRUM, W/O JOHN LUKUS Vs. STATE OF JHARKHAND AND ORS
|
April 3, 2017 |
MARY TOPPO Vs. STATE OF JHARKHAND
|
March 27, 2017 |
MATA CONSTRUCTIONS THROUGH ITS PARTNER NIRBHAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 14, 2017 |
MATAL MURMU AND OTHERS Vs. STATE OF JHARKHAND
|
November 9, 2017 |
MATALEB SEKH, SON OF LATE KALU SEKH Vs. THE STATE OF JHARKHAND
|
July 27, 2017 |
MATAN MAHTO Vs. STATE OF JHARKHAND
|
November 8, 2017 |
MAYA MURMU W/O KARO MURMU Vs. THE STATE OF JHARKHAND AND ANR.
|
November 17, 2017 |
MAZHAR IMAM, S/O MD. ATIULLAH, R/O PACHAMBHA, JARIDIH, P.S. Vs. THE STATE OF JHARKHAND
|
February 8, 2017 |
MD HADIS ANSARI Vs. UNION OF INDIA
|
February 13, 2017 |
MD ATAUL ANSARI Vs. STATE OF JHARKHAND
|
July 24, 2017 |
MD IBRAR Vs. STATE OF JHARKHAND
|
October 5, 2017 |
MD ISRAFIL KHAN Vs. BHARAT COKING COAL LIMITED
|
June 20, 2017 |
MD IZHAR KHAN SON OF SAMIR KHAN Vs. STATE OF JHARKHAND
|
July 20, 2017 |
MD KALAM @ KALAM QURAISHI Vs. STATE OF JHARKHAND
|
August 29, 2017 |
MD LAUHAR ALIAS LAL, SON OF MD NURUDDIN Vs. STATE OF JHARKHAND
|
July 10, 2017 |
MD MANSOOR ALI, SON OF LATE HAMID ALI Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, PAKUR
|
December 8, 2017 |
MD NASIMUDDIN, SON OF LATE NOORUDDIN Vs. STATE OF JHARKHAND
|
November 3, 2017 |
MD PERVEZ ALAM Vs. STATE OF JHARKHAND
|
December 12, 2017 |
MD RAFIQUE ALAM, SON OF MD SIDDIQUE Vs. STATE OF JHARKHAND
|
December 18, 2017 |
MD RAHIMUDDIN ANSARI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
December 12, 2017 |
MD SADAULLAH @ SADAB @ NANKA Vs. STATE OF JHARKHAND
|
December 19, 2017 |
MD SAMSHED KHAN, SON OF LATE MD YUNUS KHAN Vs. STATE OF JHARKHAND
|
July 7, 2017 |
MD SHAHID @ SHAHID GADDI @ GOPU Vs. THE STATE OF JHARKHAND
|
January 30, 2017 |
MD. ABDUL FATAH Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, RANCHI
|
January 3, 2017 |
MD. ANSARULLAH ANSARI, SON OF WALIULLAH ANSARI Vs. THE STATE OF JHARKHAND & ORS.
|
February 14, 2017 |
MD. ATIQUE Vs. UNION OF INDIA & ORS.
|
June 14, 2017 |
MD. BADRUDDIN, SON OF LATE MD. HADIS Vs. STATE BANK OF INDIA THROUGH
|
April 18, 2017 |
MD. BASHIRUDDIN S/O LATE MD. AZAD ALI, R/O KAJRUKALA, P.S. Vs. THE STATE OF JHARKHAND
|
February 14, 2017 |
MD. EDRISH Vs. STATE OF JHARKHAND
|
August 8, 2017 |
MD. EQBAL ANSARI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
July 27, 2017 |
MD. FAHIM, S/O LATE MD. SHAFIQUE Vs. THE STATE OF JHARKHAND
|
March 6, 2017 |
MD. HABIB Vs. STATE OF JHARKHAND
|
February 20, 2017 |
MD. HUMAYUN Vs. MD. BELAL
|
October 5, 2017 |
MD. IMRAN AKRAM @ MITHUMN ANSARI Vs. STATE OF JHARKHAND
|
April 11, 2017 |
MD. JULANI ANSARI Vs. STATE OF JHARKHAND
|
July 11, 2017 |
MD. KHUSHBUDDIN ANSARI Vs. STATE OF JHARKHAND
|
March 18, 2017 |
MD. MANSOOR ANSARI @ MANSOOR MIAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
March 20, 2017 |
MD. MERAZUDDIN ANSARI SON OF SERAZUDDIN ANSARI Vs. THE STATE OF JHARKHAND
|
July 17, 2017 |
MD. NEZAM Vs. THE STATE OF JHARKHAND
|
January 16, 2017 |
MD. NEZAMUDDIN Vs. SAHID ILIYAS
|
July 21, 2017 |
MD. QAISH KHALIFA @ QAISH KHALIFA, SON OF JAMSHED KHALIFA Vs. THE STATE OF JHARKHAND
|
May 10, 2017 |
MD. RASHID ALAM Vs. STATE OF JHARKHAND
|
April 3, 2017 |
MD. SAGIR ALAM Vs. STATE OF JHARKHAND
|
July 20, 2017 |
MD. SALIM ANSARI, SON OF MD. MUSLIM ANSARI Vs. STATE OF JHARKHAND & ORS.
|
March 16, 2017 |
MD. SAMSHED KHAN Vs. THE STATE OF JHARKHAND.
|
August 7, 2017 |
MD. SARFARAJ AHAMAD @ MD. SARFARAJ ANSARI Vs. STATE OF JHARKHAND
|
July 18, 2017 |
MD. SHAHID Vs. STATE OF JHARKHAND
|
April 21, 2017 |
MD. SHAHNAWAZ ALAM @ SHAHNAWAZ ALAM Vs. THE STATE OF JHARKHAND
|
May 22, 2017 |
MD. SHAHNAWAZ ALAM @ SHAHNAWAZ ALAM Vs. STATE OF JHARKHAND
|
August 8, 2017 |
MD. SHAMIM ANSARI @ SAMIM ANSARI, S/O HARUN ANSARI Vs. STATE OF JHARKHAND
|
January 17, 2017 |
MD. SHOAIB Vs. STATE OF JHARKHAND
|
February 3, 2017 |
MD. YUNUS @ YUNUS ANSARI Vs. THE STATE OF JHARKHAND
|
March 23, 2017 |
MD.MOHARRAM ANSARI Vs. STATE OF JHARKHAND
|
August 17, 2017 |
MEENA DEVI Vs. STATE OF JHARKHAND
|
October 12, 2017 |
MEENA DEVI WIFE OF LATE SHYAMA KANT DURBEY Vs. STATE OF JHARKHAND
|
August 28, 2017 |
MEENA KUMARI Vs. STATE OF JHARKHAND
|
October 31, 2017 |
MEENA KUMARI RAI, DAUGHTER OF LATE NARAD RAI Vs. THE STATE OF JHARKHAND
|
May 8, 2017 |
MEGHAN MAHTO Vs. STATE OF JHARKHAND
|
July 5, 2017 |
MEHAR BANO @ TARANNUM ARA Vs. STATE OF JHARKHAND
|
July 31, 2017 |
MENKA DEVI W/O LATE SITA RAM SAHU Vs. ORIENTAL INSURANCE CO. LTD.
|
February 7, 2017 |
MESSREN KERKETTA WIFE OF JOHN BECK Vs. STATE OF JHARKHAND AND OTHERS
|
March 2, 2017 |
MICHEAL JOSEPH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
MINA DEVI Vs. STATE OF JHARKHAND
|
September 5, 2017 |
MINERAL AREA DEVELOPMENT AUTHORITY Vs. PREMANAND TIWARI
|
July 24, 2017 |
MINI DEVI AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
October 4, 2017 |
MIRA CHAKRABORTY Vs. STATE OF JHARKHAND
|
March 28, 2017 |
MISAN SK. Vs. THE STATE OF JHARKHAND
|
February 10, 2017 |
MISHRA AND MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
September 20, 2017 |
MISHRA SOMESH KUMAR SHIV KUMAR SON OF SHIV KUMAR Vs. THE STATE OF JHARKHAND
|
September 20, 2017 |
MISS CHITRA MITRA @ TULU MITRA Vs. DILIP KUMAR MITRA
|
April 3, 2017 |
MISS THRESIAMMA VARKEY @ SR. MARIE THERESE D/O LATE VARKEY Vs. STATE OF JHARKHAND AND ORS
|
March 6, 2017 |
MITA DEVI AND OTHERS Vs. SARJU RAM RAJAK AND OTHERS
|
August 18, 2017 |
MITHILESH KUMAR SAH Vs. STATE OF JHARKHAND
|
June 14, 2017 |
MITHILESH SINGH Vs. STATE OF JHARKHAND RANCHI
|
May 3, 2017 |
MITHILESH THAKUR Vs. STATE OF JHARKHAND
|
June 12, 2017 |
MITHILESH THAKUR Vs. STATE OF JHARKHAND
|
June 19, 2017 |
MITHLESH KUMAR ALIAS MITHILESH KUMAR KASHI NATH SINGH Vs. STATE OF JHARKHAND
|
March 22, 2017 |
MODI PROJECTS LIMITED Vs. THE UNION OF INDIA
|
February 4, 2017 |
MODI PROJECTS LIMITED Vs. EASTERN CENTRAL RAILWAYS
|
February 3, 2017 |
MOHAMMAD AKHTAR Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
|
February 15, 2017 |
MOHAMMAD SAJID Vs. STATE OF JHARKHAND
|
December 7, 2017 |
MOHAN KUMHAR Vs. STATE OF JHARKHAND
|
May 8, 2017 |
MOHAN MAHTO Vs. STATE OF JHARKHAND
|
March 6, 2017 |
MOHAN MAHTO Vs. STATE OF JHARKHAND
|
January 24, 2017 |
MOHAN PRASAD BALMIKI Vs. THE STATE OF JHARKHAND
|
March 23, 2017 |
MOHAN ROY, S/O LATE RAM PRASAD ROY Vs. THE STATE OF JHARKHAND & ORS.
|
July 27, 2017 |
MOHAN SINGH Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
MOHAR FANESHWAR UPADHAYA Vs. STATE OF JHARKHAND
|
July 27, 2017 |
MOHAR UPADHAYA SON OF SHRI FANESHWAR UPADHAYA Vs. THE STATE OF JHARKHAND
|
July 27, 2017 |
MOHIT PRASAD Vs. M/S. LAKHI EGG ROLL SHOP
|
June 21, 2017 |
MOKHTARUDDIN Vs. STATE OF BIHAR
|
January 10, 2017 |
MONTI BAWRIN Vs. M/S. BHARAT COKING COAL LTD.
|
January 4, 2017 |
MOSHARAF QURAISHI Vs. STATE OF JHARKHAND AND OTHERS
|
August 29, 2017 |
MOST TIPARI DEVI @ TIPRI, WIFE OF LATE RATAN MANJHI Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
June 14, 2017 |
MOST. KUMUD JAISWAL Vs. STATE OF JHARKHAND
|
November 30, 2017 |
MOST. SABEYANI LUGUN Vs. STATE OF JHARKHAND
|
February 10, 2017 |
MOST. SARITA DEVI Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 8, 2017 |
MOST. SHAKUNTALA MEHTA WIFE OF LATE PRADIP KUMAR Vs. THE STEEL AUTHORITY OF INDIA LIMITED
|
July 13, 2017 |
MOTI PRAMANIK Vs. M/S BHARAT COKING COAL LIMITED
|
July 12, 2017 |
MR. MANMOHAN VERMA, SON OF LATE GOVARDHAN DAS VERMA Vs. STATE OF JHARKHAND
|
February 28, 2017 |
MRITUNJOY CHAKRABORTY Vs. SHILA CHAKRABORTY
|
February 28, 2017 |
MS AAHAA PLANNERS AND DEVELOPERS PRIVATE LIMITED Vs. HASAN RIZVI SABA
|
July 21, 2017 |
MS NIZAMIA CONSTRUCTION PRIVATE LIMITED Vs. MS JAMSHEDPUR UTILITIES AND SERVICES COMPANY LIMITED
|
June 30, 2017 |
MS. STAN COMMODITIES PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
November 21, 2017 |
MUGDHA MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
August 29, 2017 |
MUKESH DUBEY @ MUKESH B DUBEY Vs. STATE OF JHARKHAND
|
February 27, 2017 |
MUKESH KUMAR Vs. STATE OF JHARKHAND
|
December 6, 2017 |
MUKESH KUMAR BARANWAL Vs. STATE OF JHARKHAND AND ANOTHER
|
June 7, 2017 |
MUKESH KUMAR PAL Vs. STATE OF JHARKHAND
|
August 22, 2017 |
MUKTESHWAR PRASAD SINGH Vs. UNION OF INDIA
|
July 19, 2017 |
MUKUL BHAGAT, S/O LATE SANTOSH LAL BHAGAT Vs. STATE OF JHARKHAND
|
December 19, 2017 |
MUKUND PRASAD JHA Vs. STATE OF JHARKHAND
|
September 5, 2017 |
MULIA DEVI @ MUNIA DEVI Vs. STATE OF JHARKHAND
|
May 3, 2017 |
MUMTAZ MALLICK @ RAJU MALLICK @ RAJU, S/O LATE MUSTAFA MALLICK Vs. THE STATE OF JHARKHAND
|
January 18, 2017 |
MUNDA OREYA ALIAS PAKLU Vs. STATE OF JHARKHAND
|
November 11, 2017 |
MUNNA KHAN ALIAS SERAJ KHAN Vs. STATE OF JHARKH
|
February 9, 2017 |
MUNNA KUMAR ALIAS RINKU KULDIP MISTRI Vs. STATE OF JHARKHAND AND ANOTHER
|
August 23, 2017 |
MUNNI DEVI Vs. CHANDESHWAR PRASAD
|
May 8, 2017 |
MUNNI DEVI Vs. SUMAN KUMAR MINZ
|
February 23, 2017 |
MUNWA DEVI @ MANWA DEVI @ BHUNESHWARI DEVI Vs. STATE OF JHARKHAND & ANR
|
June 30, 2017 |
MURARI BHAGAT Vs. STATE OF JHARKHAND
|
February 10, 2017 |
MURARI BHAGAT Vs. STATE OF JHARKHAND
|
June 7, 2017 |
MURARI GOSWAMI & ORS. Vs. STATE OF JHARKHAND AND OTHERS
|
October 13, 2017 |
MURARI KUMAR MISHRA Vs. STATE OF JHARKHAND
|
July 10, 2017 |
MURAT RAM Vs. STATE OF BIHAR
|
January 19, 2017 |
MURLIDHAR SINGH, SON OF LATE MUCHI SINGH Vs. BOKARO STEEL LIMITED
|
August 1, 2017 |
MUSLEMA KHATUN D/O LATE AZID MALLIK RESIDENT OF VILLAGE KUMARPUR, PS MAHESHPUR, DISTRICT PAKUR Vs. THE STATE OF JHARKHAND
|
February 14, 2017 |
MUSTAK SEIKH Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPTT. OF LABOUR
|
October 4, 2017 |
MUSTAQUE AHMAD @ MUSHTAQUE AHAMED @ MUSHTAQUE AHMAD Vs. STATE (THROUGH C.B.I.)
|
August 16, 2017 |
NAGIYA DEVI Vs. M/S. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
February 3, 2017 |
NAHUM LAKRA Vs. STATE OF JHARKHAND AND OTHERS
|
November 1, 2017 |
NAND KISHOR DUBEY, SON OF LATE M R DUBEY, RESIDENT OF VILLAGEPIRRA, P O & P S RATU, DISTRICT RANCHI Vs. STATE OF JHARKHAND
|
July 31, 2017 |
NAND KISHORE PRASAD @ KALTU Vs. THE STATE OF JHARKHAND & ORS.
|
July 31, 2017 |
NAND KISHORE ROY Vs. STATE OF JHARKHAND
|
July 7, 2017 |
NAND KISHORE TIWARY AND ORS Vs. THE STATE OF JHAKRHAND AND ANR
|
January 20, 2017 |
NAND LAL PANDEY Vs. STATE OF JHARKHAND & OTHERS
|
September 1, 2017 |
NANDA DULAL DAS Vs. STATE OF JHARKHAND
|
August 22, 2017 |
NANDLAL MAHTO, SON OF JODHI MAHTO Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
NANDLAL TIBREWAL Vs. STATE OF JHARKHAND
|
March 23, 2017 |
NANDLAL YADAV, SON OF LATE BODHI YADAV Vs. JIBLAL YADAV, SON OF LATE TEKO MAHTO
|
December 14, 2017 |
NANDO NAYAK Vs. STATE OF JHARKHAND
|
November 6, 2017 |
NANHU MAHATO Vs. STATE OF JHARKHAND
|
May 17, 2017 |
NANI MOHAN ROY Vs. UNION OF INDIA AND OTHERS
|
August 16, 2017 |
NARAYAN DAS Vs. STATE OF JHARKHAND
|
February 4, 2017 |
NARAYAN DAS Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
June 13, 2017 |
NARAYAN DAS MAKKAR Vs. RAJENDRA KUMAR MAKKAR
|
January 4, 2017 |
NARAYAN GANJHU @ UPENDRA JEE Vs. THE STATE OF JHARKHAND
|
August 31, 2017 |
NARAYAN KUMHAR & ORS. Vs. THE STATE OF JHARKHAND
|
July 20, 2017 |
NARAYAN PANDIT Vs. THE UNION OF INDIA, MINISTRY OF RAILWAY,RAIL BHAWAN,GOVT. OF INDIA, NEW DELHI & ORS.
|
August 1, 2017 |
NARAYAN RAM, SON OF LATE GANGO RAM NAYAK Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCES, RANCHI
|
April 25, 2017 |
NARAYAN RAM, SON OF LATE KHAGO RAM Vs. ALLAHABAD BANK HAVING ITS HEAD OFFICE 2 NETAJI SUBHAS ROAD
|
July 11, 2017 |
NARENDRA KUMAR SINGH "NEELAM" Vs. STATE OF JHARKHAND
|
February 7, 2017 |
NARENDRA KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 23, 2017 |
NARENDRA MISHRA Vs. STATE OF JHARKHAND
|
March 28, 2017 |
NARENDRA MOHAN SINGH, SON OF SRI KRIPA SHANKAR SINGH Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT, 6TH FLOOR, LOKNAYAK BHAWAN, KHAN MARKET
|
September 7, 2017 |
NARENDRA PAL GARG Vs. STATE OF JHARKHAND THROUGH C B I
|
July 27, 2017 |
NARESH BAITHA Vs. STATE OF JHARKHAND
|
January 13, 2017 |
NARESH KUMAR Vs. THE STATE OF JHARKHAND
|
September 13, 2017 |
NARESH KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
August 9, 2017 |
NARESH MAHABIR LODHA Vs. DIVISIONAL FOREST OFFICER BOKARO CUM DHANBAD AND O
|
July 24, 2017 |
NARESH MANJHI S/O LATE MOTI MANJHI, R/O VILLAGE BAHERA P.O & P.S. CHARI DIST. HAZARIBAGH Vs. M/S CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN
|
January 6, 2017 |
NARESH PRASAD KESHRI Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 6, 2017 |
NARESH SAHU Vs. STATE OF JHARKHAND
|
August 10, 2017 |
NARESH SINGH Vs. STATE OF JHARKHAND
|
May 3, 2017 |
NARGISH BANO ALIAS NARGISH BANO ANSARI Vs. STATE OF JHARKHAND AND ANOTHER
|
July 27, 2017 |
NARSARIA CONSTRUCTION PRIVATE LIMITED, RANCHI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
January 16, 2017 |
NASIMUDDIN HAIDERY Vs. STATE OF JHARKHAND AND OTHERS
|
November 16, 2017 |
NATHUN SAHU Vs. STATE OF JHARKHAND
|
August 4, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. TULSI BANNERJEE
|
May 4, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ASMA KHATOON
|
February 28, 2017 |
NATIONAL INSURANCE COMPANY LIMITED, RANCHI Vs. RAMBILAS SINGH AND OTHERS
|
November 28, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. PRABHA NEEL SUSHMA KINDO AND OTHERS
|
December 1, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. GANDHWA ORAIN
|
May 4, 2017 |
NATIONAL PRINTERS, RANCHI Vs. PRINCIPAL SECRETARY, RANCHI AND OTHERS
|
September 19, 2017 |
NATIONAL PRINTERS, RANCHI (JHARKHAND) Vs. STATE OF JHARKHAND
|
March 1, 2017 |
NAVEEN PRAVEEN KINDO Vs. STATE OF JHARKHAND
|
November 3, 2017 |
NAVENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
|
July 12, 2017 |
NAVIN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 23, 2017 |
NAWAL KACHHAP, SON OF LATE BIRSA KACHHAP Vs. STATE OF JHARKHAND THROUGH SECRETARY, WATER RESOUR
|
December 6, 2017 |
NAWLESH KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
|
July 24, 2017 |
NAZIR HUSSAIN Vs. THE STATE OF JHARKHAND
|
March 22, 2017 |
NAZNI DEVI Vs. STATE OF JHARKHAND
|
March 8, 2017 |
NCC LTD. Vs. STATE OF JHARKHAND
|
September 13, 2017 |
NEELAM KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
November 3, 2017 |
NEM RAJ KOTHARI Vs. RAM DAS SAHU
|
February 20, 2017 |
NEPAL MONDAL Vs. STATE OF JHARKHAND
|
October 5, 2017 |
NEPAL RAM PRAJAPATI Vs. STATE OF JHARKHAND
|
July 5, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. AMNA KHATOON
|
May 9, 2017 |
NIDHU SINGH SARDAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, SCHOOL EDUCATION & LITERACY DEPARTMENT, GOVT OF JHARKHAND
|
December 13, 2017 |
NIJAM MIAN Vs. THE STATE OF JHARKHAND
|
July 24, 2017 |
NIKHAT APHSHAN Vs. STATE OF JHARKHAND
|
August 4, 2017 |
NILANJAN GUHA Vs. STATE OF JHARKHAND
|
February 28, 2017 |
NILESH KUMAR ALIAS MUKESH PASWAN Vs. STATE OF JHARKHAND
|
April 13, 2017 |
NILIMA RUNDA Vs. STATE OF JHARKHAND
|
September 15, 2017 |
NIMAI PANDIT, S/O LATE JYOTISH CHANDRA PANDIT Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
NIRANJAN BIHARI RAM Vs. STATE OF JHARKHAND
|
August 21, 2017 |
NIRANJAN GOSAI Vs. THE STATE OF JHARKHAND
|
August 2, 2017 |
NIRANJAN PRASAD SAH, S/O RAGHU NATH SAH, R/O VILLAGE Vs. THE STATE OF JHARKHAND
|
January 20, 2017 |
NIRANJAN PRASAD SHRIVASTAVA Vs. SMT. DURGA SULTANIA
|
January 13, 2017 |
NIRANJAN SHARMA SON OF BHAGWAN SHARMA Vs. THE STATE OF JHARKHAND
|
March 3, 2017 |
NIRBHAY KUMAR JHA, SON OF LATE KULA NAND JHA Vs. STATE OF JHARKHAND
|
November 30, 2017 |
NIRMAL KUMAR SHAHABADI Vs. LALIT KUMAR SINHA
|
March 1, 2017 |
NIRMAL RANA Vs. THE STATE OF JHARKHAND
|
March 17, 2017 |
NISCHAL PARIHAR Vs. STATE OF JHARKHAND AND ANOTHER
|
July 24, 2017 |
NISPATI TUDU AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
July 7, 2017 |
NITA SINGH, Vs. STATE OF JHARKHAND
|
February 7, 2017 |
NITESHWAR PRASAD SINHA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
August 19, 2017 |
NITISH KUMAR SRIVASTAVA Vs. UNION OF INDIA THROUGH CHAIRMAN
|
July 12, 2017 |
NITU PANDIT Vs. STATE OF JHARKHAND AND OTHERS
|
June 19, 2017 |
NITYANAND MAHTO Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY AND OTHERS
|
February 14, 2017 |
NIYOTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
November 18, 2017 |
NIZAM ANSARI @ SEIKH NIZAM, SON OF LATE HUSSAIN Vs. STATE OF JHARKHAND
|
December 2, 2017 |
NUNULAL MAHATO AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 10, 2017 |
NUNULAL RAZAK Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
July 10, 2017 |
NUNULAL RAZAK AND OTHERS Vs. STATE OF BIHAR
|
August 10, 2017 |
NURUDDIN @ NURUDDIN ANSARI Vs. MANKI MUNDA
|
July 1, 2017 |
NURUDDIN SK. AND ANR. Vs. SALIM SK. AND ORS.
|
November 8, 2017 |
OMIYO RANJAN JAISWAL Vs. THE STATE OF JHARKHAND
|
January 11, 2017 |
OMKAR RAM & ANR. Vs. THE STATE OF JHARKHAND & ORS.
|
September 5, 2017 |
ONKAR NATH PRASAD Vs. MAMTA DEVI
|
March 9, 2017 |
ONKAR PANDEY Vs. STATE OF JHARKHAND
|
February 2, 2017 |
ONKAR PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
December 14, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUNWA DEVI AND ORS
|
November 17, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIDESHI YADAV
|
May 8, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED DEOGHAR BRANCH, DEOGHAR Vs. BINAY KUMAR GUPTA SON OF SURYAKANT GUPTA
|
December 11, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED, RANCHI Vs. SUDHNI KHERWAR ALIAS BUDHNI KHERWAR AND OTHERS
|
April 18, 2017 |
OSHIHAR PRASAD Vs. UNION OF INDIA
|
August 30, 2017 |
P V L N PRASAD Vs. STATE OF JHARKHAND AND ANOTHER
|
July 17, 2017 |
P.S. SIDHGORA, DISTRICT EAST SINGHBHUM AT JAMSHEDPUR AND OTHERS Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
|
January 10, 2017 |
PABRIT PODDAR Vs. STATE OF JHARKHAND
|
June 20, 2017 |
PACHKALI DEVI AND OTHERS Vs. SALIK TIWARI AND OTHERS
|
December 8, 2017 |
PAIKIRA DIGGI @ DASA @ JULUS DIGGI Vs. STATE OF JHARKHAND
|
April 11, 2017 |
PAKUR LARGE AREA MULTI PURPOSE SOCIETY (LAMPS) LTD., PAKUR Vs. THE STATE OF JHARKHAND
|
August 17, 2017 |
PANCHAM SINGH Vs. STATE OF JHARKHAND
|
February 10, 2017 |
PANCHU GOSWAMI Vs. STATE OF BIHAR
|
May 16, 2017 |
PANDE RATNESHWARI PRASAD, S/O LATE PANDE PARMESHWARI PRASAD Vs. STATE THROUGH SUPERINTENDENT OF POLICE
|
November 18, 2017 |
PANDEY NIRANJAN SRIVASTAVA Vs. STATE OF JHARKHAND
|
January 18, 2017 |
PANKAJ AGARWAL Vs. STATE OF JHARKHAND
|
October 4, 2017 |
PANKAJ CHAMRU DAYAL LAKRA Vs. STATE OF JHARKHAND AND OTHERS
|
July 5, 2017 |
PANKAJ JEET SINGH S/O PRABHU JEET SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
October 10, 2017 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY FOREST ENVIRONMENT
|
December 12, 2017 |
PANKAJ KUMAR Vs. THE STATE OF JHARKHAND & ORS.
|
October 13, 2017 |
PANKAJ KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
January 3, 2017 |
PANKAJ LAKRA Vs. STATE OF JHARKHAND
|
July 5, 2017 |
PANKAJ ROSHAN LAL AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
|
October 4, 2017 |
PANKAJ SRIVASTAVA Vs. THE STATE OF JHARKHAND
|
March 22, 2017 |
PAPPU ROUT Vs. STATE OF JHARKHAND
|
May 1, 2017 |
PAPPU SINGH Vs. STATE OF JHARKHAND
|
July 14, 2017 |
PARAM HANS JHA, SON OF LATE MADHUKANT JHA, RESIDENT OF PLOT NO : 65, ANAND VIHAR SOCIETY, BHATIA BASTI, P.O. & P.S. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, PROJECT BUILDING, P.O. & P.S.
|
February 8, 2017 |
PARAS NATH MAHTO Vs. THE STATE OF JHARKHAND
|
March 23, 2017 |
PARAS RABIDAS Vs. JHARKHAND STATE ELECTRICITY BOARD
|
July 18, 2017 |
PARAS SAHU AND ANR. Vs. THE STATE OF JHARKHAND
|
April 20, 2017 |
PARIJAT VYAPAR PRIVATE LIMITED, THROUGH ITS CONSTITUTED ATTORNEY VED NATH BANERJEA Vs. MAHESH KUMAR KEJRIWAL SON OF MURARI MOHAN KEJRIWAL
|
December 12, 2017 |
PARMANAD VISHWAKARMA Vs. STATE OF JHARKH
|
May 11, 2017 |
PARMANAND PASWAN Vs. THE STATE OF JHARKHAND
|
September 7, 2017 |
PARMESHWAR GOPE Vs. STATE OF JHARKHAND
|
February 16, 2017 |
PARMESHWAR JHA, SON OF LATE MAHABIR JHA Vs. STATE OF JHARKHAND
|
May 16, 2017 |
PARSURAM TUDDU @ PASIYA TUDU Vs. STATE OF JHARKHAND
|
July 13, 2017 |
PARTHA KUMAR DEY Vs. STATE OF JHARKHAND
|
September 5, 2017 |
PARVEEN KUMAR HEMBRUM Vs. STATE OF JHARKHAND
|
January 25, 2017 |
PARWATI GAGRAI Vs. GENERAL MANAGER
|
July 13, 2017 |
PASCAL SAMAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 1, 2017 |
PATHANI PINGUA Vs. STATE OF JHARKHAND
|
June 20, 2017 |
PATI ORAON Vs. STATE OF JHARKHAND
|
February 28, 2017 |
PATRAS HORO, SON OF LATE JOHN HORO, RETIRED ASSISTANT TEACHER, NIRMALA HIGH SCHOOL, MAHAUGAON, LAPUNG Vs. THE STATE OF JHARKHAND & ORS.
|
March 6, 2017 |
PATRIK BARA Vs. STATE OF JHARKHAND
|
July 27, 2017 |
PAWAN KUMAR Vs. STATE OF JHARKHAND
|
April 20, 2017 |
PAWAN KUMAR MANDAL Vs. STATE OF JHARKHAND AND OTHERS
|
January 4, 2017 |
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH A C B
|
November 29, 2017 |
PAWAN PASWAN Vs. STATE OF JHARKHAND
|
July 21, 2017 |
PAWAN SINGH CHOUDHARY & ORS Vs. STATE OF JHARKHAND & ORS
|
December 19, 2017 |
PETER EMMANUEL BHENGRA SON OF NIKODIM BHENGRA Vs. THE STATE OF JHARKHAND AND OTHERS
|
March 27, 2017 |
PETER V. JOHN Vs. UNION OF INDIA
|
March 16, 2017 |
PHILBIYUS BARLA Vs. STATE OF JHARKHAND
|
June 16, 2017 |
PHOOLZADI KHATOON Vs. UNION OF INDIA AND ORS.
|
September 15, 2017 |
PHULESHWAR RANA SON OF LATE INDER RANA Vs. STATE OF JHARKHAND
|
November 2, 2017 |
PINKI KUMARI @ PINKI DEVI Vs. STATE OF JHARKHAND
|
September 7, 2017 |
PINTU KUMAR PRABHAT SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
July 3, 2017 |
PINTU KUMAR SINGH Vs. CENTRAL COALFIELDS LTD
|
June 20, 2017 |
PITRU MUNDA Vs. STATE OF JHARKHAND
|
September 16, 2017 |
PIUS LAKRA SON OF ELIAS LAKRA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
December 7, 2017 |
PIYASHI DEVI Vs. M/S CENTRAL COALFIELDS LIMITED RANCHI
|
March 10, 2017 |
PIYASO DEVI Vs. STATE OF JHARKHAND
|
August 8, 2017 |
POKHAN MAHTO AND OTHERS Vs. STATE OF JHARKHAND
|
July 17, 2017 |
POONAM DEVI Vs. MANOJ KUMAR GUPTA
|
June 12, 2017 |
POONAM KUMARI Vs. THE STATE OF JHARKHAND & ORS.
|
July 21, 2017 |
POONAM RAI Vs. STATE OF JHARKHAND AND ORS.
|
October 31, 2017 |
PRABHA DEVI Vs. STATE OF JHARKHAND
|
November 6, 2017 |
PRABHA DEVI, W/O LALMANI YADAV Vs. THE STATE OF JHARKHAND
|
February 20, 2017 |
PRABHAS H. KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
|
April 25, 2017 |
PRABHAT KUMAR Vs. THE STATE OF JHARKHAND
|
November 20, 2017 |
PRABHAT KUMAR PAUL, SON OF BIJAY PAUL Vs. THE STATE OF JHARKHAND AND ORS.
|
October 31, 2017 |
PRABHAWATI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
September 11, 2017 |
PRABHU DAYAL KHANDELWAL SON OF LATE MADAN LAL KHANDELWAL Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 14, 2017 |
PRABHU RAM Vs. STATE OF JHARKHAND
|
June 8, 2017 |
PRABIR KUMAR DAS Vs. STATE OF JHARKHAND
|
July 3, 2017 |
PRABIR KUMAR DAS Vs. STATE OF JHARKHAND
|
August 16, 2017 |
PRADEEP KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
October 11, 2017 |
PRADEEP KUMAR CHAURASIA Vs. SAROJ KUMAR AND OTHERS
|
April 25, 2017 |
PRADEEP KUMAR ROY Vs. THE STATE OF JHARKHAND
|
May 5, 2017 |
PRADEEP KUMAR SINGH Vs. SMT. SAHODARA DEVI @ LILAWATI DEVI
|
January 10, 2017 |
PRADEEP RAMANI AND ORS Vs. STATE OF JHARKHAND
|
July 12, 2017 |
PRADEEP SINGH Vs. STATE OF JHARKHAND
|
March 21, 2017 |
PRADEEP YADAV Vs. STATE OF JHARKH
|
June 19, 2017 |
PRADIP MALLICK Vs. DEB KUMAR BANERJEE
|
March 3, 2017 |
PRADIP MUKHERJEE, SON OF LATE K.C. MUKHERJEE Vs. THE STATE OF JHARKHAND
|
May 4, 2017 |
PRADIP PRASAD Vs. STATE OF JHARKHAND
|
July 5, 2017 |
PRAHLAD SINGH Vs. STATE OF JHARKHAND
|
February 10, 2017 |
PRAKASH BHUSHAN Vs. THE STATE OF JHARKHAND
|
October 5, 2017 |
PRAKASH MUNDA Vs. BHARAT SANCHAR NIGAM LIMITED
|
March 10, 2017 |
PRAKASH RAJAK Vs. STATE OF JHARKHAND
|
September 13, 2017 |
PRAKASH SHAMBHU MANJHI AND OTHERS Vs. NUNLAL MAHTO AND OTHERS
|
November 30, 2017 |
PRAMILA MANDAL, WIFE OF LATE PRAMATHA MANDAL, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
January 17, 2017 |
PRAMOD DUTTA Vs. STATE OF JHARKHAND
|
April 3, 2017 |
PRAMOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND ORS.
|
November 14, 2017 |
PRAMOD KUMAR VERMA Vs. BIRSA AGRICULTURE UNIVERSITY
|
August 21, 2017 |
PRAMOD KUMAR, S/O SRI RAM SEVAK SINGH Vs. EASTERN COALFIELDS LIMITED
|
July 3, 2017 |
PRAMOD LAKRA, S/O LATE BIRSA ORAON Vs. THE STATE OF JHARKHAND & ORS.
|
June 19, 2017 |
PRAMOD ORAON @ PRAMOD RAM Vs. STATE OF JHARKHAND
|
March 22, 2017 |
PRAMOD PRASAD GUPTA ALIAS PRAMOD GUPTA Vs. UNION OF INDIA
|
July 17, 2017 |
PRAMOD THAKUR @ PRAMOD PRAMANIK Vs. THE STATE OF JHARKHAND AND ANOTHER
|
October 31, 2017 |
PRANAV GAHLOT @ PRANAV KUMAR GAHLOT Vs. STATE OF JHARKHAND
|
April 7, 2017 |
PRASHANT KUMAR MISHRA Vs. STATE OF JHARKHAND
|
June 20, 2017 |
PRATIMA JAYASWAL Vs. STATE OF JHARKHAND AND OTHERS
|
April 28, 2017 |
PRAVEEN BISHRAM KULLU Vs. STATE OF JHARKHAND AND OTHERS
|
December 15, 2017 |
PRAVEEN KUMAR LALL Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
PRAVEEN KUMAR THAKUR AND ANR Vs. THE STATE OF JHARKHAND & ORS.
|
January 6, 2017 |
PRAYAG TENDU LEAVES PROCESSING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2017 |
PRAYAG YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
October 5, 2017 |
PREETPAL KOUR Vs. STATE OF JHARKHAND
|
November 10, 2017 |
PREM FUL KUMARI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM MANAGING DIRECTOR
|
April 28, 2017 |
PREM KUMAR DAS @ PREM DAS Vs. STATE OF JHARKHAND
|
January 25, 2017 |
PREM KUMAR SON OF RAMESHWAR PRASAD Vs. BOKARO STEEL LIMITED, BOKARO STEEL CITY, DISTRICT: BOKARO & ORS.
|
November 22, 2017 |
PREM NATH MAHATO, SON OF LALIT MOHAN MAHATO Vs. THE STATE OF JHARKHAND
|
March 6, 2017 |
PREM PRAKASH HORO Vs. STATE OF JHARKHAND AND ANOTHER
|
August 9, 2017 |
PREM SAO @ PREM Vs. STATE OF JHARKHAND
|
January 19, 2017 |
PREM SURIN Vs. STATE OF JHARKHAND
|
April 20, 2017 |
PREMA DEVI Vs. KUSHUM SINGH
|
April 4, 2017 |
PREMA NAND PANDIT, S/O LATE SHYAM LAL PANDIT Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH CHIEF MANAGING DIRECTOR
|
August 24, 2017 |
PRINCE KHAN, SON OF NASIR KHAN, RESIDENT OF NABI NAGAR, KAMARMAKDUMI, WASEPUR, P.O. B. POLYTECHNIC, P.S. BANK MORE, DISTRICT Vs. STATE OF JHARKHAND
|
February 23, 2017 |
PRIYA MALA D/O LATE PRAMOD MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
November 6, 2017 |
PROF. SANTOSH KUMAR SHARMA Vs. STATE OF JHARKHAND & ORS.
|
November 18, 2017 |
PUJA ISPAT TRADING Vs. STATE BANK OF INDIA
|
June 13, 2017 |
PUJA KUMARI Vs. UNION OF INDIA
|
February 9, 2017 |
PUNNI DEVI, WIFE OF LATE TULSI RAVI DAS Vs. BHARAT COOKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
January 13, 2017 |
PUNNI DEVI, WIFE OF LATE TULSI RAVI DAS Vs. BHARAT COOKING COAL LIMITED THROUGH ITS CHAIRMAN-C
|
January 13, 2017 |
PURAS SAHU Vs. STATE OF JHARKHAND
|
April 20, 2017 |
PURUSHOTTAM LAL SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
September 6, 2017 |
PURUSHOTTAM PRASAD, SON OF LATE RAM BRICHH SAO AND ORS. Vs. THE STATE OF JHARKHAND
|
January 27, 2017 |
PUSHPA DEVI Vs. STATE OF JHARKHAND
|
January 25, 2017 |
PUSIYA DEVI Vs. STATE OF JHARKHAND AND ANOTHER
|
December 11, 2017 |
QUADIR KHAN @ KADIR KHAN Vs. STATE OF JHARKHAND
|
December 12, 2017 |
R. S. SHARMA, SON OF LATE M.D. SHARMA, SECRETARY, D.A.V. COLLEGE MANAGEMENT COMMITTEE, RESIDENT OF CHITRAGUPTA ROAD, P.O. & P.S. NEW DELHI, NEW DELHI Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
RABBANI BALLE MIA Vs. STATE OF JHARKHAND
|
April 13, 2017 |
RABI NARAYAN MUKHERJEE Vs. UNITED BANK OF INDIA
|
August 11, 2017 |
RABINDRA KUMAR BASANT Vs. STATE OF JHARKH
|
June 30, 2017 |
RABINDRA KUMAR MISHRA SON OF SHRI BHAGWAT DATT MISHRA Vs. CHAIRMAN VANANCHAL GRAMIN BANK
|
May 4, 2017 |
RABISHWAR BASAK Vs. STATE OF JHARKHAND AND OTHERS
|
July 21, 2017 |
RABISHWAR RAVISHWAR TUDU Vs. STATE OF JHARKHAND
|
October 14, 2017 |
RADHA DEVI Vs. JHARKHAND STATE HOUSING BOARD, RANCHI
|
November 17, 2017 |
RADHA KRISHAN PANDEY & ORS. Vs. STATE OF JHARKHAND & ORS
|
November 7, 2017 |
RADHE MANJHI, SON OF LATE RAM MANJHI Vs. CENTRAL COAL FIELDS LIMITED
|
May 5, 2017 |
RADHESHYAM PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 7, 2017 |
RAGHU MAHTO Vs. STATE OF JHARKHAND
|
February 22, 2017 |
RAGHU MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
December 4, 2017 |
RAGHU NATH MAHTO Vs. STATE OF JHARKHAND
|
July 19, 2017 |
RAGHUBIR MAHTO Vs. CHANDRA NATH KARMALI
|
November 2, 2017 |
RAGHUNANDAN KOERIE Vs. STATE OF JHARKHAND
|
January 10, 2017 |
RAGHUNATH RAM Vs. STATE OF JHARKHAND
|
July 24, 2017 |
RAGINI SINHA Vs. STATE OF JHARKHAND
|
March 18, 2017 |
RAHIMUDDIN ANSARI Vs. CENTRAL COAL FIELDS LTD , REPRESENTED THROUGH ITS
|
August 19, 2017 |
RAHUL @ RAHUL GUPTA, AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
June 20, 2017 |
RAHUL ANAND Vs. STATE OF JHARKHAND AND OTHERS
|
April 6, 2017 |
RAHUL DEV SHARMA Vs. SRI SUBHASH PRASAD SINGH AND ORS
|
July 7, 2017 |
RAHUL KUMAR Vs. THE STATE OF JHARKHAND
|
August 30, 2017 |
RAHUL KUMAR SHANKARKA Vs. STATE OF JHARKHAND THROUGH C B I
|
September 19, 2017 |
RAIL GAGRAI Vs. STATE OF JHARKHAND
|
July 14, 2017 |
RAITU KHAN Vs. STATE OF JHARKHAND
|
September 14, 2017 |
RAJ KISHORE PRASAD SON OF LATE YAMUNA PRASAD Vs. STATE OF JHARKHAND
|
December 8, 2017 |
RAJ KUMAR BHAGAT, SON OF LATE GANESH LAL BHAGAT, RESIDENT OF PS DOMERSOL, PO PAKURIA, DIST. PAKUR Vs. THE STATE OF JHARKHAND
|
January 11, 2017 |
RAJ KUMAR DANGI Vs. STATE OF JHARKHAND
|
July 10, 2017 |
RAJ KUMAR DAS Vs. STATE OF JHARKHAND
|
December 19, 2017 |
RAJ KUMAR ORAON Vs. STATE OF BIHAR
|
February 9, 2017 |
RAJ KUMAR PRASAD @ KALU Vs. THE STATE OF JHARKHAND
|
April 4, 2017 |
RAJ KUMAR TANTI Vs. STATE OF JHARKHAND
|
January 9, 2017 |
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
December 11, 2017 |
RAJ ROUSHAN TIWARI, S/O SHANKAR TIWARI Vs. THE STATE OF JHARKHAND
|
March 22, 2017 |
RAJAK ANSARI Vs. STEEL AUTH.OF INDIA LTD.
|
July 19, 2017 |
RAJAN Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR HAVING ITS OFFICE AT DARBHANGA HOUSE, RANCHI, P.O.
|
March 10, 2017 |
RAJEEV KUMAR AND OTHERS Vs. STATE OF JHARKHAND
|
July 5, 2017 |
RAJEEV KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
February 23, 2017 |
RAJEEV LOCHAN PANDEY Vs. KRISHNA JHA
|
November 28, 2017 |
RAJENDRA BADAIK, SON OF LATE JOKHNA BADAIK Vs. THE STATE OF JHARKHAND AND OTHERS
|
September 19, 2017 |
RAJENDRA MAHTO S/O LATE BASUDEO MAHTO AND OTHERS Vs. THE STATE OF JHARKHAND
|
June 9, 2017 |
RAJENDRA MISTRI Vs. BHARAT COKING COAL LTD.
|
November 6, 2017 |
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
|
February 13, 2017 |
RAJENDRA PASWAN Vs. STATE OF JHARKHAND
|
March 21, 2017 |
RAJENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 10, 2017 |
RAJENDRA PRASAD THAKUR & ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 13, 2017 |
RAJENDRA SINGH Vs. STATE OF JHARKHAND
|
August 3, 2017 |
RAJENDRA SINGH Vs. STATE OF JHARKHAND
|
September 18, 2017 |
RAJESH DUBEY @ RAJESH KUMAR DUBEY Vs. STATE OF JHARKHAND
|
May 10, 2017 |
RAJESH GANJHU Vs. THE STATE OF JHARKHAND
|
February 22, 2017 |
RAJESH KUMAR Vs. SANJAY KUMAR AGARWAL
|
May 17, 2017 |
RAJESH KUMAR Vs. C B I
|
June 29, 2017 |
RAJESH KUMAR JHA Vs. SANJEETA JHA
|
November 7, 2017 |
RAJESHWAR PRASAD SINGH, SON OF LATE RAM JANAM SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD
|
July 26, 2017 |
RAJESHWAR PRASAD, SON OF LATE SHEO SHARAN PRASAD Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
|
July 20, 2017 |
RAJESHWAR SHEO SHARAN PRASAD Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
|
July 20, 2017 |
RAJESHWARI PRASAD Vs. DRAUPADI DEVI AND OTHERS
|
November 1, 2017 |
RAJIB LOHAR Vs. STATE OF JHARKHAND
|
July 17, 2017 |
RAJIV KUMAR PASWAN Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
RAJIV SABLOK Vs. STATE OF JHARKHAND
|
August 2, 2017 |
RAJIVE KUMAR SON OF LATE UDAY PRATAP SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
|
November 13, 2017 |
RAJNEESH MISRA Vs. THE UNION OF INDIA
|
January 17, 2017 |
RAJNI KANT @ RAJNI KANT VERMA Vs. STATE OF JHARKHAND
|
September 7, 2017 |
RAJU KHOYA Vs. STATE OF JHARKHAND
|
July 26, 2017 |
RAJU KUMAR SINGH, SON OF JAINATH SINGH Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS
|
August 11, 2017 |
RAJU RANJAN PRASAD AND ORS. Vs. THE STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
November 20, 2017 |
RAJU SAW @ RAJU SAHU Vs. STATE OF JHARKHAND
|
August 10, 2017 |
RAJU SHARMA Vs. UNION OF INDIA
|
April 24, 2017 |
RAKESH CHOUBEY, SON OF SRI ANUP NATH CHOUBEY Vs. THE STATE OF JHARKHAND AND OTHERS
|
November 22, 2017 |
RAKESH KUMAR Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
May 9, 2017 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
September 19, 2017 |
RAKESH KUMAR AGARWAL Vs. SUNITA AGARWAL
|
June 19, 2017 |
RAKESH KUMAR DUBEY Vs. STATE OF JHARKHAND
|
August 30, 2017 |
RAKESH KUMAR S/O LAXMAN ROY Vs. STATE OF JHARKHAND AND OTHERS
|
October 11, 2017 |
RAKHI KUMARI @ RAKHI KUMARI MISHRA Vs. SUBHASH KUMAR MISHRA
|
January 12, 2017 |
RAM ACHAL PRAJAPATI Vs. STATE OF JHARKHAND
|
April 26, 2017 |
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
RAM BHAGAT KORVA Vs. STATE OF JHARKHAND
|
September 9, 2017 |
RAM BRIKSH BELDAR, S/O LATE RAM SAHAY BELDAR Vs. THE STATE OF JHARKHAND
|
February 6, 2017 |
RAM BRIKSH SINGH Vs. STATE OF JHARKHAND
|
April 20, 2017 |
RAM CHANDER PANDEY SON OF LATE TALKESHWAR PANDEY Vs. UNION OF INDIA AND ORS.
|
February 23, 2017 |
RAM CHANDRA HANSDA Vs. STATE OF JHARKHAND
|
July 25, 2017 |
RAM DAS AND ANOTHER Vs. STATE OF JHARKHAND
|
April 12, 2017 |
RAM DAS SON OF LATE LALKU DAS Vs. BHARAT COKING COAL LTD
|
July 11, 2017 |
RAM DAYAL MAHTO, SON OF MUKHWA MAHTO Vs. STATE OF JHARKHAND & ORS.
|
January 20, 2017 |
RAM DULAR KUMHAR Vs. BHARAT COKING COAL LIMITED
|
July 4, 2017 |
RAM EKBAL CHAUDHARY RAMAN, S/O LATE RAMDIN CHOUDHARY Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
RAM GOPAL Vs. PRAVIN KUMAR MEHTA
|
July 13, 2017 |
RAM JANAM SINGH Vs. STATE OF JHARKHAND
|
February 22, 2017 |
RAM JANKI MISTRY Vs. STATE OF BIHAR
|
January 23, 2017 |
RAM JATAN SINGH Vs. BHARAT COKING COAL LIMITED, THROUGH ITS MANAGING DIRECTOR
|
October 10, 2017 |
RAM KISHOR SINGH ARBIND Vs. THE STATE OF JHARKHAND & ORS.
|
March 24, 2017 |
RAM KUMAR RAM SON OF LATE BANARSI RAM Vs. STATE OF JHARKHAND
|
March 1, 2017 |
RAM LAKHAN MAHTO Vs. STATE OF JHARKHAND
|
July 17, 2017 |
RAM LAL RAWANI, S/O LATE BIRU RAWANI Vs. BHARAT COKING COAL LIMITED
|
January 13, 2017 |
RAM NANDAN NONIA Vs. CENTRAL COALFIELDS LTD AND OTHERS
|
November 16, 2017 |
RAM NARESH JHA Vs. STATE OF JHARKHAND
|
June 20, 2017 |
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
|
December 6, 2017 |
RAM NATH SINGH, S/O LATE JANKI SINGH Vs. STATE OF JHARKHAND
|
November 3, 2017 |
RAM NIHORA SINGH Vs. BHARAT COKING COAL LIMITED AND OTHERS
|
July 26, 2017 |
RAM RAJ MAHTO SON OF YADUNANDAN MAHTO Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
RAM SINGAR SINGH Vs. STATE OF JHARKHAND
|
July 19, 2017 |
RAM SINGH BIRUA Vs. STATE OF JHARKHAND
|
July 12, 2017 |
RAM SUNDAR MUNDA Vs. CENTRAL COALFIELD LTD
|
June 20, 2017 |
RAM UDGAR SINGH, SON OF LATE MISRI SINGH Vs. THE STATE OF JHARKHAND
|
May 4, 2017 |
RAMA BAI, WIFE OF LATE AMAR LAL Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
March 3, 2017 |
RAMA KANT SAHAY Vs. STATE OF JHARKHAND
|
August 30, 2017 |
RAMANAND JHA " RAMANA" Vs. STATE OF JHARKHAND
|
April 21, 2017 |
RAMANAND PRASAD SINGH, SON OF LATE JITENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
June 9, 2017 |
RAMANAND SAH Vs. GENERAL MANAGER, STEEL AUTHORITY OF INDIA LIMITED
|
November 7, 2017 |
RAMANUJ PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY
|
December 6, 2017 |
RAMASHANKAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
April 26, 2017 |
RAMASHISH RAM Vs. STATE OF JHARKHAND AND ORS
|
December 11, 2017 |
RAMAUJ PANDEY Vs. URMILA PANDEY & ORS.
|
March 23, 2017 |
RAMAUTAR MAHTO Vs. STATE OF JHARKHAND
|
July 17, 2017 |
RAMAWATAR KUMAR CHANDRAVANSI Vs. FOOD CORPORATION OF INDIA
|
June 20, 2017 |
RAMBALI DAS Vs. STATE OF JHARKHAND
|
January 20, 2017 |
RAMBILAS SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
July 20, 2017 |
RAMCHANDRA YADAV SON OF SRI PRAYAG MAHATO Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, RANCHI HAVING ITS OFFICE AT DHURWA, PO AND PS DHURWA, DISTRICT RANCHI
|
January 17, 2017 |
RAMDEO KANSHI Vs. STATE OF JHARKHAND
|
November 6, 2017 |
RAMENDRA KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
May 16, 2017 |
RAMESH CHANDRA HAZAM Vs. THE STATE OF JHARKHAND AND ORS
|
June 7, 2017 |
RAMESH CHANDRA PANDEY, S/O LATE JAGDISH PANDEY Vs. THE STATE OF JHARKHAND
|
October 9, 2017 |
RAMESH CHANDRA S/O JAGDISH PANDEY Vs. STATE OF JHARKHAND
|
October 9, 2017 |
RAMESH KACHCHAP Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
|
June 16, 2017 |
RAMESH MURMU, SON OF ROSHEN MURMU, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
April 11, 2017 |
RAMESH PRASAD BHAGAT S/O NARSINGH PRASAD BHAGAT Vs. STATE OF JHARKHAND
|
November 6, 2017 |
RAMESH PRASAD GUPTA Vs. STATE OF JHARKHAND AND OTHERS
|
June 29, 2017 |
RAMESH PRASAD SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
October 9, 2017 |
RAMESH SINGH Vs. STATE OF JHARKHAND
|
October 13, 2017 |
RAMESH THAKUR @ BAGULA Vs. STATE OF JHARKHAND
|
June 7, 2017 |
RAMESH THAKUR AND ORS. Vs. THE STATE OF JHARKHAND
|
April 24, 2017 |
RAMESH THAKUR AND OTHERS Vs. STATE OF JHARKHAND
|
November 6, 2017 |
RAMJEE POWER CONSTRUCTION LTD. Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
March 22, 2017 |
RAMJI RANA Vs. STATE OF JHARKHAND
|
April 20, 2017 |
RAMJI SAHDEO SAO Vs. STATE OF JHARKH
|
April 10, 2017 |
RAMJI SINGH, SON OF LATE MOHAN SINGH Vs. STATE OF JHARKHAND
|
December 12, 2017 |
RAMNATH SAMANT Vs. STATE OF JHARKHAND
|
April 26, 2017 |
RAMOUTAR SINGH SON OF LATE BALDEO SINGH AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
|
February 16, 2017 |
RAMPAL SINGH Vs. STATE OF JHARKHAND
|
February 15, 2017 |
RAMSWARUP RAVIDAS Vs. CENTRAL COALFIELDS LIMITED (C C L ), RANCHI
|
October 30, 2017 |
RAMU HANRI, S/O LATE PUBHU HANRI Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY, (IN SHORT JHAMADA)
|
March 27, 2017 |
RAMU KUMAR, SON OF SRI AJAY KUMAR SINGH, RESIDENT OF VILLAGE: KAMGARPUR, P.O: KAMGARPUR, P.S. HUSSAINABAD, DIST: PALAMAU, JHARKHAND Vs. STATE OF JHARKHAND
|
January 10, 2017 |
RAMU PAHAN Vs. THE STATE OF JHARKHAND
|
December 2, 2017 |
RAMZAN KHAN Vs. STATE OF JHARKHAND AND OTHERS
|
November 6, 2017 |
RANI DEVI Vs. STATE OF JHARKHAND
|
July 18, 2017 |
RANJAN DEB Vs. STATE OF JHARKHAND
|
August 7, 2017 |
RANJAN KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
November 20, 2017 |
RANJANA KUMARI Vs. STATE OF JHARKHAND
|
April 18, 2017 |
RANJEET KUMAR GUPTA, SON OF JANKI SAW Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, PE
|
November 3, 2017 |
RANJIT KUMAR JAISWAL, SON OF BAL KISHORE PRASAD JAISWAL Vs. THE STATE OF JHARKHAND
|
February 9, 2017 |
RANJIT KUMAR KUSHWAHA @ RANJIT KUMAR Vs. SARITA PRAKASH AND ORS.
|
April 25, 2017 |
RANJIT KUMAR LAL Vs. THE STATE OF JHARKHAND THROUGH THE ...
|
December 18, 2017 |
RANJIT KUMAR PRAMANIK SON OF SONARAM PRAMANIK, RESIDENT OF FLAT NO. C/12, CIVIL COURT AREA, CAMP Vs. JHARKHAND PUBLIC SERVICE COMMISSION, THROUGH ITS CHAIRMAN, HAVING ITS OFFICE AT CIRCULAR ROAD, RANCHI
|
March 3, 2017 |
RANJIT KUMAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
|
November 1, 2017 |
RANJIT KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 1, 2017 |
RANJIT KUMAR, SON OF LATE KAMALDEB LAL Vs. THE MANAGEMENT OF BHARAT COKING COAL LIMITED LOYABAD COLLIERY
|
August 23, 2017 |
RANJIT MAHTO Vs. STATE OF JHARKHAND
|
August 24, 2017 |
RANJU KUMARI Vs. STATE OF JHARKHAND
|
February 8, 2017 |
RANJU PRASAD Vs. UNION OF INDIA
|
September 13, 2017 |
RANVIJAY NARAYAN SINGH Vs. STATE OF JHARKHAND
|
December 18, 2017 |
RASHMI REKHA NAG Vs. STATE OF JHARKHAND
|
July 11, 2017 |
RASUL SARDAR MIAN AND OTHERS Vs. STATE OF JHARKHAND
|
July 17, 2017 |
RATAN KUMAR CHOUBEY Vs. UNION OF INDIA
|
March 2, 2017 |
RATIKANTA GIRI Vs. THE STATE OF JHARKHAND
|
August 4, 2017 |
RAVAN MURMU Vs. STATE OF JHARKHAND
|
July 24, 2017 |
RAVAN ROY Vs. THE STATE OF BIHAR.
|
January 4, 2017 |
RAVI KUMAR Vs. THE STATE OF JHARKHAND
|
August 25, 2017 |
RAVI KUMAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR (BIHAR)
|
January 12, 2017 |
RAVI KUMAR Vs. UNION OF INDIA
|
June 16, 2017 |
RAVI KUMAR BISWAS @ RABI KUMAR BISWAS@ RAVI KUMAR Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
RAVI SHANKAR Vs. STATE OF JHARKHAND
|
August 27, 2017 |
RAVI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
December 6, 2017 |
RAVI SHANKAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
June 15, 2017 |
RAVINDRA BIRDA RAI Vs. STATE OF JHARKHAND AND OTHERS
|
August 18, 2017 |
RAVINDRA KUMAR MUKHERJEE @ RAVINDRA NATH MUKHERJEE Vs. SMT. DHEERA CHATERJEE
|
July 12, 2017 |
RAVINDRA NATH Vs. STATE OF JHARKHAND
|
July 26, 2017 |
RAVINDRA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
December 4, 2017 |
RAWEL KAUR AND OTHERS Vs. SARDAR MANJEET SINGH BAGGA & OTHERS
|
December 7, 2017 |
RAYAN XAVIER Vs. THE STATE OF JHARKHAND
|
August 28, 2017 |
REKHA DEVI Vs. THE UNION OF INDIA
|
April 28, 2017 |
REKHA DEVI AGRAWAL Vs. STATE OF JHARKHAND
|
June 20, 2017 |
REKHA KUMARI BARNWAL Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
May 16, 2017 |
REKHA SHANKAR Vs. KUMUD KUMAR JHA
|
February 3, 2017 |
REKHA SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
|
December 6, 2017 |
RELIANCE PETROL PUMP Vs. STATE OF JHARKHAND
|
August 29, 2017 |
REMAY KARWA Vs. STATE OF JHARKH
|
May 10, 2017 |
RENU AKHILESHWAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
October 11, 2017 |
RENU KUMARI Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
RENUKA SAHANI Vs. STATE OF JHARKHAND AND ANOTHER
|
November 7, 2017 |
RIAZ KHAN FARIDI, S/O OF SH. SHAMSUDDIN KHAN Vs. THE STATE OF JHARKHAND
|
August 9, 2017 |
RIJHAN RAM SON OF RAMNANDAN RAM Vs. STATE OF JHARKHAND
|
June 30, 2017 |
RINKU BARUA Vs. STATE OF JHARKHAND
|
August 16, 2017 |
RINKU DEVI, WIFE OF LATE DHANANJAY SINGH @ BABLU S Vs. ABHIMANYU SINGH, SON OF BISHUNDEO SINGH
|
July 20, 2017 |
RISHI KANT ANIL SINHA Vs. STATE OF JHARKHAND AND OTHERS
|
July 18, 2017 |
RITA DEVI, WIFE OF SANTOSH REWANI Vs. STATE OF JHARKHAND
|
December 4, 2017 |
RITA SINHA Vs. STATE OF JHARKHAND
|
September 1, 2017 |
RITLAL MANDAL Vs. STATE OF JHARKHAND
|
October 4, 2017 |
ROBIN OJHA Vs. STATE OF JHARKHAND
|
October 13, 2017 |
ROHAN MAHTO Vs. STATE OF JHARKHAND
|
August 31, 2017 |
ROHIT RAM @ ROHIT KUMAR RAM, SON OF BINOD RAM Vs. THE STATE OF JHARKHAND
|
March 17, 2017 |
ROHIT RAM ALIAS ROHIT KUMAR RAM AND OTHERS Vs. NEHA KUMARI AND ANOTHER
|
March 17, 2017 |
ROSHAN AARA Vs. JAHIR ALAM
|
April 3, 2017 |
ROSHAN EKKA Vs. STATE OF JHARKHAND
|
July 14, 2017 |
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI & ORS
|
February 3, 2017 |
RUBI BEGUM Vs. THE STATE OF JHARKHAND
|
January 4, 2017 |
RUDRA PRATAP SINGH Vs. STATE OF JHARKHAND
|
May 11, 2017 |
RUKEJA KHATUN Vs. STATE OF JHARKHAND
|
December 5, 2017 |
RUPA GHOSH AND OTHERS Vs. SATYANARAYAN DUDHANI AND OTHERS
|
September 21, 2017 |
RUPAK KUMAR MAHAJAN Vs. STATE OF JHARKHAND
|
March 16, 2017 |
S K CHOUDHARY Vs. STATE OF JHARKHAND AND ANOTHER
|
August 29, 2017 |
S K MISHRA SON OF SHAHDEO MISHRA Vs. STATE OF JHARKHAND
|
October 4, 2017 |
S S NARNOLY Vs. PREMSONS MOTORS UDYOG PVT LTD , RANCHI AND OTHERS
|
December 16, 2017 |
S SUDHAKAR RAO Vs. STATE OF JHARKH
|
October 4, 2017 |
SABILA KHATOON Vs. STATE OF JHARKHAND
|
November 6, 2017 |
SABINA ALIAS SASBINA KHAN Vs. STATE OF JHARKHAND AND ANOTHER
|
July 6, 2017 |
SABINA KHATOON Vs. STATE OF JHARKHAND
|
February 3, 2017 |
SABINA KHATOON Vs. STATE OF JHARKHAND
|
June 20, 2017 |
SABITA DEVI Vs. STATE OF JHARKHAND
|
July 27, 2017 |
SABITA DEVI Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
March 3, 2017 |
SABITRI DEVI Vs. SHYAM SUNDER PANDEY
|
May 10, 2017 |
SABITRI DEVI JAGDISH TIWARI AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
November 6, 2017 |
SABRA KHATOON Vs. STATE OF JHARKHAND
|
March 22, 2017 |
SACHIDANAND JHA AND OTHERS Vs. JITENDRA JHA, S/O LATE SHANKAR JHA
|
February 2, 2017 |
SACHIDANAND SINGH SON OF LATE KAMESHWAR SINGH Vs. THE STATE OF JHARKHAND
|
January 18, 2017 |
SADANAND PAL Vs. STATE OF JHARKHAND
|
September 20, 2017 |
SADANAND SINGH Vs. STATE OF JHARKHAND & ORS.
|
August 8, 2017 |
SADHAN CHANDRA TARAPODA ROY Vs. STATE OF JHARKHAND AND OTHERS
|
November 29, 2017 |
SADHU CHAUHAN @ SADHU KUMAR CHAUHAN, S/O SUKHDEO Vs. THE STATE OF JHARKHAND
|
August 7, 2017 |
SADHVENDRA SINGH @ SADHO SINGH Vs. BHARAT COKING COAL LTD.
|
May 3, 2017 |
SAH JAHAN ANSARI SON OF MD. JAHUR Vs. THE STATE OF JHARKHAND
|
November 6, 2017 |
SAHADEO HEMBRAM AND ANOTHER Vs. STATE OF JHARKHAND
|
November 6, 2017 |
SAHDEO KUMAR JALESHWAR MAHTO Vs. STATE OF JHARKH
|
May 8, 2017 |
SAHDEO MEHTA SON OF LATE PITU MAHTO Vs. STATE OF JHARKHAND
|
February 23, 2017 |
SAHDEO TURI Vs. CENTRAL COALFIELDS LTD.
|
November 25, 2017 |
SAHIL PROJECTS AND PLANNING PRIVATE LIMITED Vs. EASTERN RAILWAY, THROUGH ITS CHIEF ADMINISTRATIVE
|
September 1, 2017 |
SAHITA DUBEY, W/O LATE MIHIR KUMAR DUBEY Vs. M/S. BHARAT COKING COAL LIMITED
|
March 22, 2017 |
SAHJADI KHATOON Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
|
April 18, 2017 |
SAHRU SINGH Vs. STATE OF JHARKHAND
|
November 28, 2017 |
SAHUD MIAN Vs. CENTRAL COALFIELDS LIMITED
|
November 3, 2017 |
SAJID HUSSAIN Vs. UNION OF INDIA
|
March 17, 2017 |
SAKIR HUSSAIN MD GAFFAR MIAN AND ANOTHER Vs. STATE OF JHARKHAND
|
August 24, 2017 |
SALESHWAR MUNDA Vs. STATE OF JHARKHAND
|
April 4, 2017 |
SALESTIN DUNGDUNG Vs. STATE OF JHARKHAND
|
November 11, 2017 |
SALIL NARAYAN @ SAI NARAYAN Vs. STATE OF JHARKHAND
|
May 11, 2017 |
SALKHU HANSDAH Vs. STATE OF JHARKHAND
|
September 22, 2017 |
SAMBHU PANDIT Vs. STATE OF JHARKHAND
|
April 20, 2017 |
SAMIKSHA SINGHAI Vs. CENTRAL INSTITUTE OF PSYCHIATRY
|
August 24, 2017 |
SAMIM MIA Vs. UNION OF INDIA
|
January 10, 2017 |
SAMIR RASTOGI Vs. STATE OF JHARKHAND THROUGH C B I
|
July 25, 2017 |
SAMRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
|
July 19, 2017 |
SANDEEP BHATTACHARYA Vs. STATE OF JHARKHAND
|
April 6, 2017 |
SANDHYA DAS @ SANDHYA DAS Vs. STATE OF JHARKHAND
|
September 5, 2017 |
SANDIP KUMAR Vs. THE STATE OF JHARKHAND
|
March 9, 2017 |
SANDIP R DEY @ SADEEP RABINDRANATH DEY Vs. STATE OF JHARKHAND
|
May 16, 2017 |
SANGEETA DEVI Vs. STATE OF JHARKHAND
|
March 6, 2017 |
SANGEETA KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
|
October 12, 2017 |
SANJAY AGARWAL ALIAS SANJAY KR AGARWAL Vs. STATE OF JHARKH
|
September 14, 2017 |
SANJAY BAITHA Vs. UNION OF INDIA THROUGH CHAIRMAN
|
November 3, 2017 |
SANJAY KOYARI Vs. STATE OF JHARKHAND
|
July 20, 2017 |
SANJAY KUMAR Vs. POONAM PRIYA
|
February 9, 2017 |
SANJAY KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED
|
March 17, 2017 |
SANJAY KUMAR CHOUDHARY Vs. UNION OF INDIA
|
July 7, 2017 |
SANJAY KUMAR DASH Vs. STATE OF JHARKHAND AND OTHERS
|
February 22, 2017 |
SANJAY KUMAR DASH Vs. THE STATE OF JHARKHAND
|
February 28, 2017 |
SANJAY KUMAR JALAN Vs. THE STATE OF JHARKHAND
|
March 10, 2017 |
SANJAY KUMAR JHA, S/O LATE KAMLAKANT JHA Vs. STATE OF JHARKHAND & ORS.
|
June 15, 2017 |
SANJAY KUMAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
August 8, 2017 |
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
July 20, 2017 |
SANJAY KUMAR VERMA @ SANJAY KUMAR RAM Vs. STATE OF JHARKHAND
|
August 7, 2017 |
SANJAY KUMAR, S/O LATE BIGAN RAJAK Vs. CENTRAL COAL FILELDS LTD.
|
May 3, 2017 |
SANJAY KUMAR, SON OF SHRI RAM RUP CHOUDHARY, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
SANJAY NATH DEOGHARIA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 7, 2017 |
SANJAY RAWANI Vs. STATE OF JHARKHAND AND ANOTHER
|
October 31, 2017 |
SANJAY SHARMA Vs. STATE OF JHARKHAND
|
June 8, 2017 |
SANJAY TIRKEY Vs. STATE OF JHARKHAND
|
April 25, 2017 |
SANJEET KUMAR Vs. STATE OF JHARKHAND
|
March 6, 2017 |
SANJEET KUMAR SON OF SRI BASANT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 6, 2017 |
SANJIT MUKHERJEE, SON OF LATE RANJIT KUMAR MUKHERJEE Vs. THE STATE OF JHARKHAND
|
January 4, 2017 |
SANJIV BARNWAL @ SANJIV KUMAR Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
SANJOG KUMAR Vs. SR MANAGER (P), CENTRAL REPAIR SHOP (CRS)
|
September 11, 2017 |
SANJU GUPTA, S/O LATE LALAN PRASAD Vs. STATE OF JHARKHAND
|
March 22, 2017 |
SANTOSH KUMAR GUPTA Vs. STATE OF JHARKHAND
|
September 19, 2017 |
SANTOSH KUMAR MANDAL Vs. STATE OF JHARKHAND
|
March 1, 2017 |
SANTOSH KUMAR RAJAK Vs. STATE OF JHARKHAND
|
October 12, 2017 |
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 2, 2017 |
SANTOSH KUMAR SINGH(POLICE NO.788) SON OF SRI RAJKESHWAR SINGH, RESIDENT OF VILLAGE SIKKI KALA, P.O. AND P.S. PATAN, DISTRICT : PALAMAU, JHARKHAND Vs. THE STATE OF JHARKHAND
|
January 5, 2017 |
SANTOSH MODI Vs. STATE OF BIHAR
|
February 6, 2017 |
SANTOSH SHAH ALIAS SANTOSH Vs. UNION OF INDIA THROUGH THE CENTRAL
|
December 18, 2017 |
SANTOSHI DEVI Vs. BHARAT COKING COAL LIMITED
|
June 12, 2017 |
SANTOSHI PRASAD YADAV Vs. CHAIRMAN, TATA IRON AND STEEL COMPANY LTD.
|
June 22, 2017 |
SANTU KUMAR, SON OF LATE BINOD SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
January 18, 2017 |
SANTU MIRDHA Vs. STATE OF JHARKHAND
|
July 10, 2017 |
SARASWATI DEVELOPERS PVT LTD Vs. STATE OF JHARKHAND
|
December 4, 2017 |
SARASWATI MANDAL, W/O DULAL MANDAL Vs. STATE OF JHARKHAND
|
December 15, 2017 |
SARDAR JOGINDRA SINGH Vs. STATE OF BIHAR
|
February 7, 2017 |
SARDAR MANJHI AND ANR. Vs. THE STATE OF JHARKHAND
|
January 11, 2017 |
SARDAR RAVI INDER SINGH SON OF LATE SARDAR AJAIB SINGH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
SARDAR RAVI INDER SINGH THROUGH INDIAN STEEL & WIRE PRODUCTS LTD., INDRANAGAR, PS TELCO, JAMSHEDPUR, EAST SINGHBHUM Vs. THE STATE OF BIHAR
|
February 2, 2017 |
SARIFUDDIN HAFIJULLAH Vs. STATE OF JHARKHAND AND OTHERS
|
October 5, 2017 |
SARJU PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
|
July 21, 2017 |
SARO DEVI Vs. STATE OF JHARKHAND
|
June 30, 2017 |
SAROJ DEVI Vs. NIRANJAN BARAIK
|
March 8, 2017 |
SAROJ KUMAR @ BABLU Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
August 30, 2017 |
SAROJ KUMAR SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
July 25, 2017 |
SAROJINI KISKU WIFE OF LATE VARNWAS MALTO RESIDENT OF
VILLAGE-JHIKRABANDH BASKAULA Vs. STATE OF JHARKHAND
|
September 13, 2017 |
SARSWATI DEVI, WIFE OF LATE KISHORE KUMAR GOPE Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, ADMINISTRATIVE OFFICE
|
August 11, 2017 |
SARYU PASWAN Vs. STATE OF JHARKHAND AND OTHERS
|
July 13, 2017 |
SASHI KUMARI, D/O SRI SHIVJEE PANDEY Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 21, 2017 |
SATHI GHOSH @ DR. SARATHI GHOSH WIFE OF SUBRATA GHOSH, RESIDENT OF FLAT NO. 1E, MALABAR APARTMENT, NIWARANPUR, P.O. DORANDA, P.S. CHUTIA, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
|
March 1, 2017 |
SATISH KUMAR Vs. STATE OF JHARKHAND
|
January 24, 2017 |
SATISH KUMAR DEO @ SATISH SINGH Vs. THE STATE OF JHARKHAND
|
February 20, 2017 |
SATRUGHAN PRASAD Vs. STATE OF JHARKHAND
|
April 7, 2017 |
SATTAR Vs. STATE OF JHARKHAND
|
November 6, 2017 |
SATYA NARAYAN MAHATO Vs. SMT. AMBIKA MAHATO
|
September 18, 2017 |
SATYA NARAYAN PRASAD MEHTHA Vs. SABIA DEVI
|
January 30, 2017 |
SATYA NARAYAN SINGH Vs. BHARAT COKING COAL LIMITED, DHANBAD AND OTHERS
|
July 6, 2017 |
SATYANARAYAN SAH S/O LATE DHUMAN SAH Vs. THE STATE OF JHARKHAND
|
January 20, 2017 |
SATYENDRA KUMAR JHA Vs. STATE OF JHARKHAND
|
December 13, 2017 |
SAURAV ARUN SON OF LATE ARUN KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
November 10, 2017 |
SAVITRI DEVI Vs. STATE OF JHARKHAND
|
February 28, 2017 |
SAVITRI DEVI Vs. THE CENTRAL COALFIELDS LIMITED
|
April 21, 2017 |
SAVITRI DEVI AND ANOTHER Vs. STATE OF JHARKHAND
|
April 17, 2017 |
SAWANA LAKRA AND ANOTHER Vs. STATE OF JHARKHAND
|
August 11, 2017 |
SAWAR LAL SHARMA @ SARWAR LAL SHARMA Vs. RAJ KUMAR SHUKLA
|
May 5, 2017 |
SAYED WASIMUDDIN Vs. STATE OF JHARKHAND
|
December 7, 2017 |
SAYEED MIRDAHA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
January 18, 2017 |
SCHOLAR B.ED COLLEGE, MAKATPUR, GIRIDIH Vs. STATE OF JHARKHAND
|
April 26, 2017 |
SECRETARY, (WR, RD & GR), UNION OF INDIA, NEW DELHI Vs. THAKUR BRAHMANAND SINGH
|
May 11, 2017 |
SEETA SOREN @ SITA SOREN Vs. UNION OF INDIA THROUGH C.B.I.
|
August 1, 2017 |
SENBO ENGINEERING LTD. Vs. UNION OF INDIA
|
July 28, 2017 |
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY, RANCHI DIVISION, RANCHI Vs. BINAY HEMBROM AND ORS.
|
February 9, 2017 |
SEO PRASAD GUPTA Vs. THE STATE OF JHARKHAND
|
January 17, 2017 |
SESA RESOURCES LTD. Vs. STATE OF JHARKHAND
|
April 10, 2017 |
SETENG LUGUN Vs. STATE OF JHARKHAND
|
April 10, 2017 |
SEVA SAW Vs. THE STATE OF JHARKHAND & ORS.
|
August 25, 2017 |
SHABANA KHATOON Vs. MD RAQEEB ANSARI ALIAS RAQEEB ANSARI
|
July 21, 2017 |
SHABBIR ALI HUSSAIN ANSARI Vs. STATE OF JHARKHAND
|
June 30, 2017 |
SHAH NAWAZ AHMAD KHAN Vs. THE STATE OF JHARKHAND & ANR
|
April 3, 2017 |
SHAHDEO MEHRA Vs. STATE OF JHARKHAND THROUGH C B I
|
May 18, 2017 |
SHAIKH MANOUR ALI, S/O LATE SHAIKH HASAN ALI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2017 |
SHAILENDRA KUMAR GUPTA Vs. STATE OF JHARKHAND
|
November 8, 2017 |
SHAILESH DHAR DUBEY @ MANTU DUBEY Vs. KIRAN DEVI
|
January 9, 2017 |
SHAILESH KUMAR AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
October 13, 2017 |
SHAILINDAR SINGH Vs. STATE OF JHARKHAND
|
August 7, 2017 |
SHAJAHAN ANSARI @ BIBIA ANSARI Vs. FATIMA TIRKEY
|
July 6, 2017 |
SHAJAHAN ANSARI @ BIBIA ANSARI (CR. APPEAL NO. 540 OF 2010) Vs. THE STATE OF JHARKHAND (IN BOTH CASES)
|
July 6, 2017 |
SHAKUNTLA DEVI Vs. STATE OF JHARKHAND
|
July 21, 2017 |
SHALIGRAM MANDAL, SON OF PURAN MANDAL Vs. THE STATE OF JHARKHAND
|
August 9, 2017 |
SHAMBHU HALWAI AND ANOTHER Vs. SADANAND SINGH AND OTHERS
|
November 22, 2017 |
SHAMBHU NATH RAI (ASI/GD NO. 8716162538, STC, BSF, HAZARIBAGH), SON OF ANARSI RAI Vs. THE UNION OF INDIA
|
July 11, 2017 |
SHAMIM AHMED Vs. STATE OF JHARKHAND
|
May 5, 2017 |
SHAMIM ANSARI ALIAS SAMIM ANSARI AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
January 17, 2017 |
SHAMSHUDDIN MIAN S/O LATE QUADIR MIAN @ CHURU MIAN & ORS. Vs. STATE OF JHARKHAND
|
August 4, 2017 |
SHANKAR CHOUDHARY Vs. CHANDRA PRAKASH CHOUDHARY & ORS
|
October 5, 2017 |
SHANKAR SINGH SON OF LAKHAN SINGH Vs. STATE OF JHARKHAND
|
January 3, 2017 |
SHANKAR YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
July 13, 2017 |
SHANKER ENTERPRISES, JAMSHEDPUR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI &
|
April 20, 2017 |
SHANTANU KUMAR KASTA Vs. STATE OF JHARKHAND
|
July 11, 2017 |
SHANTI BHUT KUNWAR PAHAN, WIFE OF LATE RAJESH BHUT KUNWAR PAHAN & ORS. Vs. THE STATE OF BIHAR & ORS.
|
November 24, 2017 |
SHANTI DEVI Vs. STATE OF JHARKHAND
|
August 21, 2017 |
SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
October 11, 2017 |
SHANTI DEVI Vs. STATE OF BIHAR
|
March 22, 2017 |
SHANTI DEVI Vs. CENTRAL COALFIELD LTD.
|
January 4, 2017 |
SHANTI KUMAR JHA, WIFE OF SRI M.C. JHA Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
SHANTI SINHA AND OTHERS IN W.P.(C) NO. 507 OF 2006 Vs. THE STATE OF JHARKHAND
|
November 20, 2017 |
SHANTI THAKUR Vs. MOST. UKMA DEVI
|
February 2, 2017 |
SHARDA DEVI Vs. STATE OF JHARKHAND
|
February 17, 2017 |
SHARDA DEVI, WIDOW OF LATE RAM DINESH SHARMA AND ANR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 10, 2017 |
SHASHANK JHA Vs. DIPTI JHA
|
May 8, 2017 |
SHASHI BHUSHAN JHA Vs. STATE OF JHARKHAND
|
January 13, 2017 |
SHASHI BHUSHAN PRASAD MEHTA Vs. UNION OF INDIA THROUGH C B I
|
June 29, 2017 |
SHASHI BHUSHAN SINGH, SON OF SRI MAKSUDAN SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
August 4, 2017 |
SHASHI KANT MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
October 9, 2017 |
SHASHI KANT MISHRA Vs. THE STATE OF JHARKHAND
|
January 20, 2017 |
SHASHI KANT MISHRA Vs. STATE OF JHARKHAND
|
March 21, 2017 |
SHASHI KANT PANDEY Vs. STATE OF JHARKHAND
|
April 11, 2017 |
SHAUKAT ALI ANSARI Vs. STATE OF BIHAR (NOW JHARKHAND)
|
May 15, 2017 |
SHEELA DEVI Vs. BRAJ BHUSHAN SINGH
|
March 28, 2017 |
SHEIKH KALIM ALIAS MD KALIM Vs. STATE OF JHARKHAND AND OTHERS
|
April 7, 2017 |
SHEKHAR KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
July 31, 2017 |
SHEKHAR KUMAR Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
|
July 14, 2017 |
SHEKHAR PANDIT @ SEKHAR PANDIT Vs. STATE OF JHARKHAND & ANR
|
September 11, 2017 |
SHEO LAL MURMU AND ANOTHER Vs. STATE OF JHARKHAND
|
August 3, 2017 |
SHEO PRASAD DAS Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
SHEO PRASAD GUPTA, SON OF BADRI PRASAD GUPTA, RESIDENT OF VILLAGE ANDRADIH (BARKADIH), P.O. BELAGARA, POLICE STATION GHAGHRA, DISTRICT GUMLA Vs. STATE OF JHARKHAND
|
January 12, 2017 |
SHEOSHANKER SINGH Vs. STATE OF JHARKHAND
|
April 3, 2017 |
SHIBESWAR GIRI Vs. THE STATE OF BIHAR
|
April 7, 2017 |
SHIBU RAJWAR Vs. BHARAT COKING COAL LIMITED, DHANBAD, AND OTHERS
|
November 16, 2017 |
SHIV DAYAL SAHU, SON OF LATE JUGAL MAHTO Vs. STATE OF JHARKHAND
|
August 10, 2017 |
SHIV DUTT SHARMA Vs. STATE OF JHARKHAND
|
December 14, 2017 |
SHIV KUMAR RAM Vs. STATE OF JHARKHAND
|
September 13, 2017 |
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 21, 2017 |
SHIV NANDAN SAHU & ORS. Vs. STATE OF JHARKHAND
|
September 13, 2017 |
SHIV PRASAD SAHU Vs. STATE OF JHARKHAND
|
April 19, 2017 |
SHIV PRASAD SINGH Vs. STATE OF JHARKHAND
|
July 21, 2017 |
SHIV SHANKAR SINGH SON OF LATE MUNESHWAR SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
November 13, 2017 |
SHIV SHANKAR THAKUR Vs. STATE OF JHARKHAND
|
August 8, 2017 |
SHIV SHARAN YADAV Vs. STATE OF JHARKHAND
|
August 30, 2017 |
SHIVA SAHKARI GRIHNIRMAN SAMITEE LTD Vs. STATE OF JHARKHAND
|
December 13, 2017 |
SHIVAM RANJAN Vs. UNION OF INDIA
|
August 21, 2017 |
SHIVENDRA KUMAR @ SHIVENDU KUMAR Vs. THE STATE OF JHARKHAND
|
August 30, 2017 |
SHIVESH KUMAR JHA Vs. MINU JHA @ GOLDEN
|
February 15, 2017 |
SHIVLAL SAO Vs. STATE OF BIHAR
|
April 26, 2017 |
SHRAWAN KUMAR PATHAK AND ORS. Vs. THE STATE OF JHARKHAND
|
April 21, 2017 |
SHREE OM METALS LIMITED Vs. UNION OF INDIA
|
November 21, 2017 |
SHRESTA FUELS, HAZARIBAGH Vs. INDIAN OIL CORPORATION LIMITED
|
June 29, 2017 |
SHRI KRISHNA LAXMI STEEL UDYOG PVT LTD. Vs. THE UNION OF INDIA AND OTHERS
|
September 6, 2017 |
SHRI SUKHDEO PRASAD Vs. STATE OF JHARKHAND
|
March 3, 2017 |
SHRI TAPAN BOSE Vs. STATE OF JHARKHAND
|
April 17, 2017 |
SHRIKRISHNA PANDEY Vs. STATE OF JHARKHAND
|
July 10, 2017 |
SHRIRAM TIWARY, S/O LATE RAMVEYAS TIWARY Vs. STATE OF JHARKHAND
|
September 5, 2017 |
SHRUTI SAHOO AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
August 17, 2017 |
SHYAM DEO PRASAD SINGH, SON OF LATE ALAKH DEO SING Vs. STATE OF JHARKHAND
|
July 18, 2017 |
SHYAM LAL MANDAL S/O PUKKA MANDAL Vs. STATE OF JHARKHAND
|
July 28, 2017 |
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
|
June 14, 2017 |
SHYAMALI MANDAL Vs. THE STATE OF BIHAR
|
February 7, 2017 |
SIBU MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
June 15, 2017 |
SIDDH NATH PANDEY Vs. UNION OF INDIA AND ORS.
|
November 22, 2017 |
SIDDHI NATH RANJAN Vs. M/S HEAVY ENGINEERING CORPORATION LTD.
|
February 2, 2017 |
SIDHESHWAR MANDAL Vs. STATE OF JHARKHAND
|
June 20, 2017 |
SIDHESHWAR PRASAD, SON OF LATE BHOLA MAHTON Vs. THE STATE OF JHARKHAND & ORS.
|
July 28, 2017 |
SIDHESHWAR SINGH Vs. A K SINGH
|
June 16, 2017 |
SIDHESHWAR SINGH Vs. STATE OF JHARKH
|
June 20, 2017 |
SIDHRAJ SUKUMAR TETE Vs. STATE OF JHARKHAND
|
November 25, 2017 |
SIDU KANU SIKSHA NIKETAN TRUST Vs. THE STATE OF JHARKHAND AND ORS.
|
September 13, 2017 |
SIDU KANU SIKSHA NIKETAN TRUST, DIMNA NAGAR Vs. STATE OF JHARKHAND AND OTHERS
|
March 22, 2017 |
SIKANDER ALI Vs. STATE OF JHARKHAND AND OTHERS
|
October 11, 2017 |
SIKENDER MANDAL, SON OF PARMESHWAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 9, 2017 |
SIKNDRA NAWAZ KHAN SON OF MD. UZAIR KHAN RESIDENT OF VILLAGE TAJPUR, PO & PS CHOUPARAN, DISTRICT HAZARIBAGH Vs. THE STATE OF JHARKHAND
|
February 17, 2017 |
SILBESTER KERKETTA Vs. STATE OF JHARKHAND
|
June 7, 2017 |
SIMPLEX INFRASTRUCTURES LIMITED, KOLKATA Vs. ENERGO ENGINEERING PROJECT LIMITED, NEW DELHI
|
July 28, 2017 |
SIMPLEX INFRASTRUCTURES LIMITED, KOLKATA Vs. ENERGO ENGINEERING PROJECTS LIMITED
|
August 25, 2017 |
SIMTAZ KHAN Vs. STATE OF JHARKHAND
|
July 11, 2017 |
SINGA BARJO, SON OF LATE MOTAI BARJO, RESIDENT OF VILLAGE HALDIPOKHAR, SATRASAI, PS KUMARDUNGI, DISTRICT WEST SINGHBHUM, CHAIBASA Vs. STATE OF JHARKHAND
|
January 23, 2017 |
SINGHBHUM Vs. MANAGEMENT OF M/S TATA IRON AND STEEL COMPANY LTD
|
December 11, 2017 |
SINGHBHUM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND OTHERS
|
October 4, 2017 |
SINGHBHUM MINERAL COMPANY Vs. UNION OF INDIA
|
July 7, 2017 |
SINGRAI TUTI Vs. UNION OF INDIA
|
August 22, 2017 |
SINTOO KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
September 14, 2017 |
SINTU PODDAR AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
May 4, 2017 |
SIRKA MUNDA Vs. THE STATE OF JHARKHAND
|
November 22, 2017 |
SIRMUNA ORAON Vs. STATE OF JHARKHAND
|
November 30, 2017 |
SITA BAI DEVI Vs. CENTRAL COALFIELDS LIMITED, DIST RANCHI AND OTHERS
|
April 21, 2017 |
SITA KUMARI, DAUGHTER OF LATE LALAN MISTRY Vs. STATE OF JHARKHAND
|
February 3, 2017 |
SITA RAM Vs. STATE OF JHARKHAND AND OTHERS
|
September 6, 2017 |
SITA RAM MAHTO Vs. DAMODAR VALLEY CORPORATION
|
August 25, 2017 |
SITA RAM MARANDI Vs. STATE OF JHARKHAND
|
November 13, 2017 |
SITARAM BHUIAN, SON OF LATE SANICHAR BHUIAN, RESIDENT OF KAPASARA, P.O. MUGMA, P.S. NIRSA, DISTRICT DHANBAD Vs. THE EASTERN COALFIELDS LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, HAVING ITS OFFICE AT SANCTORIA, P.O. DISHERGARH, DISTRICT BURDWAN (W.B.), REPRESENTED BY ITS CHAIRMAN
|
April 7, 2017 |
SITARAM MAHTO Vs. STATE OF JHARKHAND
|
July 18, 2017 |
SITWA DEVI, WIFE OF LATE BUDHU BELDER, EX Vs. BHARAT COKING COAL LIMITED
|
August 30, 2017 |
SK. ASHRAF ALI Vs. THE STATE OF JHARKHAND & ANR.
|
January 25, 2017 |
SK. BHOLI Vs. STATE OF JHARKHAND
|
March 16, 2017 |
SMT KANTI MISHRA Vs. HUMAN RESOURCE DEVELOPMENT
|
December 18, 2017 |
SMT. ASHA KUNWAR Vs. THE UNION OF INDIA
|
February 15, 2017 |
SMT. BANDO NONIA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF PUTKI BALIHARI COLLIERY OF BHARAT COKING COAL LIMITED
|
July 19, 2017 |
SMT. CHANDRAWATI DEVI Vs. CHIEF ENGINEER, RURAL ENGINEERING ORGANIZATION
|
April 11, 2017 |
SMT. FULCHUHI PRAJAPATI Vs. UNION OF INDIA
|
February 14, 2017 |
SMT. GENDIA DEVI Vs. CENTRAL COALFIELD LIMITED
|
July 17, 2017 |
SMT. GURIA SINHA Vs. STATE OF JHARKHAND
|
January 10, 2017 |
SMT. KAVITA DEVI @ KAVITA DALMIA Vs. STATE OF JHARKHAND
|
February 27, 2017 |
SMT. KUSUM DUBEY @ KUSUM KUMARI @ KUSHUM DEVI Vs. DIRECTOR GENERAL OF CIVIL DEFENCE & ORS.
|
February 3, 2017 |
SMT. LAXMI THAPA Vs. STATE OF JHARKHAND
|
September 5, 2017 |
SMT. MEENA DEVI Vs. STATE OF JHARKHAND
|
August 28, 2017 |
SMT. NAMLEN TOPPNO Vs. STATE OF JHARKHAND
|
July 10, 2017 |
SMT. NEYARI DHAN, WIFE OF SHRI RAJKISHORE DHAN Vs. THE STATE OF JHARKHAND
|
March 28, 2017 |
SMT. PRABHA BHADURI, WIDOW OF LATE BIMAL SRIVASTAVA, PRESENTLY RESIDING AT J.P. NAGAR, NAYA TOLA, SAHIBGANJ, P.O.SAHIBGANJ, P.S. SAHIBGANJ, DISTRICT SAHIBGANJ Vs. THE STATE OF JHARKHAND
|
April 7, 2017 |
SMT. PUNAM CHOUDHARY, WIFE OF SRI RAM BABU CHOUDHARY Vs. PRABHA DEVI, WIFE OF LATE AMBUJ NARAYAN TIWARY
|
November 20, 2017 |
SMT. RENU PRASAD WIFE OF LATE AKHILESHWAR PRASAD Vs. STATE OF JHARKHAND
|
October 11, 2017 |
SMT. SHAIL KUMARI HEMBRUM, WIFE OF SHRI SHIV CHARAN MARANDI Vs. THE STATE OF JHARKHAND
|
August 9, 2017 |
SMT. SHOBHA KUMARI, W/O SRI AJIT RAUT Vs. THE STATE OF JHARKHAND
|
July 31, 2017 |
SMT. SUSHILA KERKETTA Vs. UNION OF INDIA
|
August 31, 2017 |
SMT. TUSTA MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
November 7, 2017 |
SOBHA RANI DAS Vs. SHIV CHARAN RAVIDAS
|
July 5, 2017 |
SOBRATI MIAN Vs. STATE OF JHARKHAND
|
March 16, 2017 |
SOHAIL HUSSAIN Vs. STATE OF JHARKHAND
|
July 17, 2017 |
SOHAN SWANSHI, S/O LATE MUNDA SWANSHI Vs. STATE OF JHARKHAND
|
August 24, 2017 |
SOMA PATAR Vs. STATE OF JHARKHAND
|
September 22, 2017 |
SOMA SINGH, SON OF BACHAN SINGH Vs. THE STATE OF JHARKHAND
|
August 3, 2017 |
SOMARA ORAON SON OF DEVI ORAON Vs. STATE OF JHARKHAND
|
June 7, 2017 |
SOMARI DEVI Vs. M/S CENTRAL COALFIELDS LIMITED
|
February 17, 2017 |
SOMAY SOREN Vs. STATE OF JHARKHAND
|
July 14, 2017 |
SOMNATH DAS Vs. STATE OF JHARKHAND
|
February 20, 2017 |
SOMNATH TIWARY ALIAS JYOTI MUKHI Vs. STATE OF JHARKHAND
|
September 6, 2017 |
SONA RAM ALIAS SONUA FAGU PASWAN Vs. STATE OF JHARKHAND
|
July 10, 2017 |
SONA RAM SAO Vs. THE STATE OF BIHAR
|
February 7, 2017 |
SONARAM MANJHI SON OF LATE BHANDO MANJHI Vs. STATE OF JHARKHAND
|
July 10, 2017 |
SONI DEVI Vs. INDESH KUMAR CHOUBEY
|
November 1, 2017 |
SOREN CHAMPIA Vs. STATE OF JHARKHAND
|
November 10, 2017 |
SRI BHAGWAN RAM, SON OF LATE RAMESHISH RAM Vs. THE STATE OF JHARKHAND & ORS.
|
July 20, 2017 |
SRI DHARNIDHAR SHARMA Vs. UNION OF INDIA
|
December 8, 2017 |
SRIKANT MALLICK Vs. SUKLA (ROY) MALLICK
|
April 10, 2017 |
SRINIWASH SHARMA, SON OF LATE MADHESHWAR SHARMA Vs. THE STATE OF JHARKHAND & ORS.
|
August 22, 2017 |
ST STEPHENS SCHOOL Vs. STATE OF JHARKHAND
|
November 14, 2017 |
ST. BARNABAS HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 12, 2017 |
STATE BANK OF INDIA Vs. UNION OF INDIA AND ANOTHER
|
October 10, 2017 |
STATE BANK OF INDIA Vs. BANKIM MAJUMDAR
|
August 17, 2017 |
STATE BANK OF INDIA Vs. SUJIT & CO PVT LTD
|
July 27, 2017 |
STATE OF BIHAR Vs. OM PRAKASH DIWAKAR AND OTHERS
|
July 5, 2017 |
STATE OF BIHAR Vs. RASULLA BIBI & ORS.
|
July 6, 2017 |
STATE OF BIHAR NOW JHARKHAND Vs. M/S. CHOTANAGPUR ENGINEERING WORKS (P) LTD.
|
January 17, 2017 |
STATE OF JHARKHAND Vs. BARUN KUMAR DAS AND OTHERS
|
November 27, 2017 |
STATE OF JHARKHAND Vs. BIRBAL RAI
|
September 11, 2017 |
STATE OF JHARKHAND Vs. KOKILA DEVI
|
July 3, 2017 |
STATE OF JHARKHAND Vs. RAMA SHANKAR PRASAD
|
June 19, 2017 |
STATE OF JHARKHAND Vs. BANDANA RAJAK D/O LATE ANIL CHANDRA RAJAK
|
July 17, 2017 |
STATE OF JHARKHAND Vs. KAILASH SAO
|
October 12, 2017 |
STATE OF JHARKHAND Vs. ARUN KUMAR DHAR
|
May 8, 2017 |
STATE OF JHARKHAND Vs. RAJ MOHAN PD. SINHA
|
February 3, 2017 |
STATE OF JHARKHAND Vs. PRAHALAD RAJAK
|
January 10, 2017 |
STATE OF JHARKHAND AND OTHERS Vs. BITHIKA GOPAL CHANDRA PARAMANIK AND OTHERS
|
November 7, 2017 |
STATE OF JHARKHAND THROUGH Vs. BHASKAR NANDAN
|
August 19, 2017 |
STATE OF JHARKHAND THROUGH D C Vs. SHIVLAL RAWANI
|
June 28, 2017 |
STATE OF JHARKHAND THROUGH D C JAMTARA Vs. PAPPU MISHRA @ AJAY MISHRA
|
September 19, 2017 |
STATE OF JHARKHAND THROUGH DEPUTY SECRETARY, RURAL DEVELOPMENT DEPARTMENT Vs. ASHOK KUMAR, S/0 SHEO KUMAR LAL
|
August 9, 2017 |
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
April 28, 2017 |
STEEL AUTHORITY OF INDIA LTD. Vs. SRI RAM KRIPAL SINGH
|
April 4, 2017 |
SUBESH MANDAL Vs. STATE OF JHARKHAND
|
October 14, 2017 |
SUBHAM MUNDA Vs. STATE OF JHARKHAND
|
October 10, 2017 |
SUBHAM SARWAN KUMAR MUNDA Vs. STATE OF JHARKHAND
|
October 10, 2017 |
SUBHANKAR BISWAS AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
July 24, 2017 |
SUBHAS KUMAR Vs. STATE OF JHARKHAND
|
January 4, 2017 |
SUBHASH CH. MAHATO Vs. CHARKU MAHATO
|
July 18, 2017 |
SUBHASH KUMAR Vs. M/S BHARAT COKING COAL LIMITED
|
December 9, 2017 |
SUBHASH KUMAR, SON OF RAM SUNDAR DAS Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
December 13, 2017 |
SUBHASH PANDIT AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
November 14, 2017 |
SUBHASH YADAV Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 25, 2017 |
SUBHRA BANERJEE SON OF SRI NARENDRA NATH BANERJEE Vs. UNION OF INDIA
|
July 13, 2017 |
SUBODH KUMAR BHAGAT Vs. STATE OF JHARKHAND
|
September 13, 2017 |
SUBODH KUMAR MISHRA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
September 1, 2017 |
SUBODH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
August 11, 2017 |
SUBRATO KUMAR GOPE Vs. STATE OF JHARKHAND
|
February 8, 2017 |
SUBRATO NIRMAL SENGUPTA Vs. STATE BANK OF INDIA AND OTHERS
|
April 20, 2017 |
SUBRATO SENGUPTA Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, C B I
|
November 18, 2017 |
SUBRATO SENGUPTA, SON OF LATE NIRMAL SENGUPTA Vs. STATE BANK OF INDIA
|
April 20, 2017 |
SUDARSHAN PRADHAN Vs. STATE OF JHARKHAND
|
October 4, 2017 |
SUDHANASHU GOSWAMI Vs. EASTERN COALFIELDS LIMITED
|
July 5, 2017 |
SUDHANSU SHEKHAR MEHTA Vs. STATE OF JHARKHAND AND OTHERS
|
November 16, 2017 |
SUDHIR KUMAR, SON OF LATE INDRADEO SINGH, RESIDENT OF VILLAGE GONPURA, PO ALAMPUR GONPURA, PS FULWARI SHARIF, DISTRICT PATNA PRESENTLY RESIDING AT J.C. MALLIK ROAD, NEAR NEPAL KALI MANDIR, HIRAPUR, DHANBAD Vs. STATE OF JHARKHAND
|
February 28, 2017 |
SUDHIR KUMAR, SON OF LATE MOSAFIR SAW Vs. STATE OF JHARKHAND
|
August 25, 2017 |
SUDHIR MUNDA Vs. STATE OF JHARKHAND
|
September 9, 2017 |
SUDHIR SHARMA Vs. DIVISIONAL COMMISSIONER, SOUTH CHOTANAGPUR-CUM-CHA
|
July 12, 2017 |
SUDIPTO ROY Vs. STATE OF JHARKHAND
|
June 28, 2017 |
SUFAL BHENGRA, S/O LATE SAMUEL BHENGRA Vs. THE STATE OF JHARKHAND
|
July 10, 2017 |
SUGADA BESARA Vs. STATE OF JHARKHAND
|
September 9, 2017 |
SUHAWAN PASWAN Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
SUJATA KUJUR W/O SANJAY KUMAR XALXO Vs. STATE OF JHARKHAND
|
March 3, 2017 |
SUJATA PICTURE PALACE Vs. STATE OF JHARKHAND
|
July 18, 2017 |
SUJOY GHOSH DASTIDAR Vs. DAYITA GHOSH DASTIDAR
|
December 18, 2017 |
SUKA PAHAN ALIAS SUKRA PAHAN AND OTHERS Vs. STATE OF JHARKHAND
|
May 17, 2017 |
SUKDEO SAH Vs. EASTERN COALFIELD LIMITED, WEST BENGAL AND OTHERS
|
July 10, 2017 |
SUKH LAL LOHRA Vs. STATE OF JHARKHAND
|
December 19, 2017 |
SUKH SAGAR METALS (P) LIMITED Vs. UNION OF INDIA
|
July 3, 2017 |
SUKHDEO MAHTO Vs. STATE OF JHARKHAND
|
August 30, 2017 |
SUKHDEO MALI, S/O LATE NANDU MALI Vs. THE STATE OF JHARKHAND
|
November 18, 2017 |
SUKHDEO PANDIT Vs. STATE OF JHARKHAND
|
July 12, 2017 |
SUKHDEO PANDIT Vs. STATE OF JHARKHAND
|
June 13, 2017 |
SUKHDEO SINGH & OTHERS Vs. THE STATE OF JHARKHAND & ANR.
|
October 12, 2017 |
SUKRI DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS
|
November 22, 2017 |
SULEMAN MIAN Vs. STATE OF JHARKHAND
|
April 24, 2017 |
SUMAN TOPPO AND ANOTHER Vs. THE STATE OF JHARKHAND
|
August 22, 2017 |
SUMANTO GHOSH Vs. STATE OF JHARKH
|
March 8, 2017 |
SUMEET SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
|
March 6, 2017 |
SUMITA KUMARI Vs. STATE OF JHARKH
|
September 5, 2017 |
SUMITRA DEVI Vs. COAL INDIA LTD , KOLKATA AND OTHERS
|
August 23, 2017 |
SUMITRA DEVI, WIFE OF LATE MAHENDRA PRASAD MEHTA Vs. STATE OF JHARKHAND
|
February 3, 2017 |
SUNEMI MURMU Vs. STATE OF JHARKHAND
|
August 30, 2017 |
SUNI RAM HEMBRAM Vs. STATE OF JHARKHAND
|
September 9, 2017 |
SUNIL ANAND SON OF SHRI THANKUR SINGH, RESIDENT OF HOUSE NO. 113, B Vs. THE STATE OF JHARKHAND
|
February 16, 2017 |
SUNIL BHAGAT @ SUNIL GUPTA, SON OF BINOD BHAGAT @ BINOD GUPTA, RESIDENT OF VILLAGE HIRASAR BANDH, P.O., P.S. & DISTRICT JAMTARA Vs. THE STATE OF JHARKHAND
|
March 2, 2017 |
SUNIL DUTT MISHRA Vs. STATE OF JHARKHAND
|
August 11, 2017 |
SUNIL KUMAR Vs. SHUBRA SHALINI
|
July 12, 2017 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
February 7, 2017 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
November 1, 2017 |
SUNIL KUMAR AND ANR. Vs. STATE OF JHARKHAND AND ORS.
|
March 6, 2017 |
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
|
August 10, 2017 |
SUNIL KUMAR GUPTA Vs. UNION OF INDIA THROUGH THE CENTRAL ...
|
December 18, 2017 |
SUNIL KUMAR JAISWAL, S/O SRI LAXMI PRASAD JAISWAL Vs. SURAJ BHAN THAKUR, S/O LATE NARSINGH THAKUR
|
May 30, 2017 |
SUNIL KUMAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
July 31, 2017 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 5, 2017 |
SUNIL KUMAR TULSYAN, S/O OM PRAKASH TULSYAN Vs. MITA SAHA, D/O LATE SHEELA SAHA
|
July 21, 2017 |
SUNIL ORAON Vs. STATE OF JHARKHAND
|
February 13, 2017 |
SUNIL PAL Vs. STATE OF JHARKHAND
|
December 8, 2017 |
SUNISHAR MURMU Vs. STATE OF JHARKHAND
|
October 14, 2017 |
SUNIT BOURI SON OF LATE ASHUTOSH BOURI Vs. THE STATE OF JHARKHAND
|
August 2, 2017 |
SUNITA KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
|
April 11, 2017 |
SUNITA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
October 15, 2017 |
SUNITA SINGH WIFE OF SRI KAMLESH SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
|
October 4, 2017 |
SURAJ BHUSHAN PRASAD SINHA Vs. STATE OF JHARKHAND
|
April 11, 2017 |
SURAVI GHOSH @ SURARI GHOSH WIFE OF LATE SHANKAR KUMAR GHOSH, RESIDENT OF SHANTI NAGAR, P.O AND P.S. TATMATOLI, DISTRICT PURNEA (BIHAR) Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTMENT, PROJECT BUILDING, H.E.C, P.O AND P.S. DHURWA, DISTRICT : RANCHI
|
January 10, 2017 |
SURENDRA GOPE, SON OF LATE MOHAN GOPE Vs. STATE OF JHARKHAND
|
December 5, 2017 |
SURENDRA ORAON AND ANOTHER Vs. STATE OF JHARKHAND
|
July 27, 2017 |
SURENDRA PRAJAPATI Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
|
April 25, 2017 |
SURENDRA PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
|
August 8, 2017 |
SURENDRA RAI Vs. STATE OF JHARKHAND
|
August 19, 2017 |
SURENDRA SAO Vs. STATE OF JHARKHAND AND ANOTHER
|
August 21, 2017 |
SURENDRA SINGH, S/O LATE KESHWAR SINGH Vs. THE STATE OF JHARKHAND
|
February 14, 2017 |
SURESH CHANDRA DUBEY @ SURESH DUBEY, SON OF MANDEO DUBEY AND ANR. Vs. THE STATE OF JHARKHAND
|
April 11, 2017 |
SURESH CHOUDHARY Vs. STATE OF JHARKHAND
|
June 16, 2017 |
SURESH KUMAR Vs. STATE OF JHARKHAND
|
January 8, 2017 |
SURESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
March 6, 2017 |
SURESH KUMAR AGARWAL, SON OF LATE JAGDISH PRASAD AGARWAL Vs. THE STATE OF JHARKHAND & ORS.
|
October 10, 2017 |
SURESH KUMAR CHAWDA @ SURESH KR. CHAWRA, SON OF HARI LAL CHAWDA Vs. THE STATE OF JHARKHAND
|
July 28, 2017 |
SURESH KUMAR VERMA Vs. HEALTH
|
July 14, 2017 |
SURESH ORAON Vs. STATE OF JHARKHAND
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February 14, 2017 |
SURESH PRAJAPATI Vs. STATE OF JHARKHAND
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July 10, 2017 |
SURESH PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
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March 2, 2017 |
SURESH RAM Vs. THE STATE OF JHARKHAND
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January 16, 2017 |
SURESH RAWANI Vs. STATE OF JHARKHAND
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September 7, 2017 |
SURESH YADAV Vs. THE STATE OF JHARKHAND & ORS.
|
September 6, 2017 |
SURESH YADAV, SON OF LATE BACHU YADAV Vs. MUNNA DEVI, WIFE OF LATE BACHU YADAV
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August 8, 2017 |
SURJA PAHARIA, Vs. STATE OF BIHAR
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March 6, 2017 |
SURYA SONAL SINGH Vs. DIRECTORATE OF ENFORCEMENT
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September 7, 2017 |
SUSHANT CHOUDHARY @ SUSHANTA CHOUDHARY @ SUSHANTA CHOWDHURY Vs. STATE OF JHARKHAND
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July 11, 2017 |
SUSHIL KUMAR ALIAS RITESH Vs. STATE OF JHARKHAND
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July 17, 2017 |
SUSHIL KUMAR PANDEY, SON OF SRI BISHRAM PANDEY Vs. THE STATE OF JHARKHAND
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January 5, 2017 |
SUSHIL KUMAR YADAV Vs. SMT. INDU DEVI
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May 10, 2017 |
SUSHIL MANDAL Vs. STATE OF JHARKHAND
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February 14, 2017 |
SWAPAN KUMAR CHATTERJEE Vs. UNION OF INDIA
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May 11, 2017 |
SWARAN KAUR Vs. STATE OF JHARKHAND
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August 31, 2017 |
SYED JAMIL AHMAD Vs. RAHIMUNEESSA @ DILSHAD BGUM
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September 14, 2017 |
SYED KHURSHID AKHTAR @ KHURSHID AKHTAR @ LADDU @ SYED KHURSHEED AKHTAR, S/O ASHGAR HUSSAIN Vs. THE STATE OF JHARKHAND AND ANR.
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February 14, 2017 |
SYED MOHAMMAD JAHANGIR Vs. STATE OF JHARKHAND
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January 17, 2017 |
TAJUN BIBI Vs. STATE OF JHARKHAND AND OTHERS
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January 6, 2017 |
TALEWAR MURMU, SON OF LATE MANGAL MANJHI, RESIDENT OF HARIYADIH, P.O.KALYANPUR, P.S. BARWADDA, DIST Vs. STATE OF JHARKHAND
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February 23, 2017 |
TANGNA KOKA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
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March 2, 2017 |
TAPAN GHOSH Vs. LAKHI GHOSH
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January 11, 2017 |
TAPAN KUMAR BANERJEE Vs. STATE OF JHARKHAND
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July 10, 2017 |
TAPAN KUMAR GUPTA @ TAPAN BRAHMACHARY, SON OF SWADESH BHUSHAN GUPTA (BIOLOGICAL FATHER) Vs. THE STATE OF JHARKHAND
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July 28, 2017 |
TARUN ROY Vs. STATE OF JHARKHAND
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December 18, 2017 |
TATA IRON AND STEEL COMPANY LIMITED Vs. S K SAHA & CO
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November 2, 2017 |
TATA MOTORS LIMITED Vs. KAMAL KUMAR JAJU
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November 8, 2017 |
TATA MOTORS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JAMSHEDPUR
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August 4, 2017 |
TATA MOTORS LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, HAVING ITS CORPORATE AND REGISTERED OFFICE AT 24, HOMI MODI STREET, MUMBAI Vs. THE STATE OF JHARKHAND, THROUGH THE COMMISSIONER OF COMMERCIAL TAXES
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January 4, 2017 |
TATA MOTORS LTD. Vs. STATE OF JHARKHAND
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November 23, 2017 |
TATA MOTORS LTD. Vs. STATE OF JHARKHAND
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March 28, 2017 |
TATA STEEL LIMITED (EARLIER KNOWN AS TATA IRON AND STEEL COMPANY LIMITED) Vs. KALI MANJHI SON OF GUNESHWAR MANJHI
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November 1, 2017 |
TATA STEEL LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
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September 1, 2017 |
TAU NAYAK @ RAM RATAN HARIZAN (HARIJAN) @ RAM RATAN NAYAK Vs. STATE OF JHARKHAND
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November 11, 2017 |
TAUFIQUE AHMAD KHAN SON OF LATE QAMRUDDIN KHAN Vs. MD HARUN SON OF LATE MD HANIF
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November 14, 2017 |
TEJO SAO, SON OF LATE NEMDHARI SAO Vs. STATE OF JHARKHAND
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September 22, 2017 |
TEKLAL MAHTO Vs. STATE OF JHARKHAND
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July 24, 2017 |
TEKLAL MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
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November 28, 2017 |
TELCO TRANSPORT COMPANIES ASSOCIATION, JAMSHEDPUR AT TELCO Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION JAMSHEDPUR
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November 3, 2017 |
THAKUR HANSDA Vs. MUKHODI HEMBRAM
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January 4, 2017 |
THE COMMISSIONER OF INCOME TAX, RANCHI Vs. AL IQRA TRUST, DHANBAD
|
March 8, 2017 |
THE COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
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August 7, 2017 |
THE COURT ON ITS OWN MOTION Vs. THE UNION OF INDIA & OTHERS
|
August 22, 2017 |
THE COURTS ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
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December 18, 2017 |
THE ELECTRICAL EXECUTIVE ENGINEER, ELECTRIC SUPPLY DIVISION, JHARKHAND STATE ELECTRICITY BOARD (NOW JHARKHAND URJA VIKAS NIGAM LIMITED) Vs. MS. RAJASTHAN SEWA SADAN, A SOCIETY REGISTERED UNDER, SOCIETY REGISTRATION ACT, 196
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August 8, 2017 |
THE MANAGEMENT OF JHARKHAND STATE Vs. THE WORKMAN
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June 21, 2017 |
THE MANAGEMENT OF REGIONAL CHIEF ENGINEER, P.H.E.D, RANCHI Vs. THEIR WORKMEN REPRESENT BY DISTRICT SECRETARY, RANCHI
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February 2, 2017 |
THE NATIONAL INSURANCE COMPANY LIMITED, THE DIVISIONAL MANAGER Vs. SMT. KAMLA DEVI, WIFE OF LATE DINESH KUMAR BHATT
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March 20, 2017 |
THE STATE OF BIHAR Vs. JAIPAL RAM
|
January 12, 2017 |
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF ANIMAL & HUSBANDRY, GOVT. OF BIHAR, PATNA Vs. DR. OM PRAKASH DIWAKAR
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July 5, 2017 |
THE STATE OF JHARKHAND Vs. ABDULLAH ANSARI & ORS.
|
August 9, 2017 |
THE STATE OF JHARKHAND Vs. SMT LALITA DEVI KEJRIWAL AND ORS
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May 3, 2017 |
THE STATE OF JHARKHAND & ORS. Vs. HARIHAR DUBEY
|
August 1, 2017 |
THE STATE OF JHARKHAND & ORS. Vs. KAMDEO PRASAD SHAHI
|
July 4, 2017 |
THE STATE OF JHARKHAND AND ORS. Vs. BITHIKA PARAMANIK
|
November 7, 2017 |
THE STATE OF JHARKHAND AND OTHERS Vs. CHANCLA DEVI W/O SRI DINESHWAR PRASAD
|
August 19, 2017 |
THEIR WORKMEN SRI BHOLA SINGH Vs. EMPLOYEES IN RELATION TO THE MANAGEMENT OF BASUDEOPUR COLLIERY
|
September 6, 2017 |
THEIR WORKMEN UNION Vs. THE UNION OF INDIA
|
January 11, 2017 |
THUTHA KHARIA Vs. STATE OF BIHAR (NOW JHARKHAND)
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February 27, 2017 |
TILAK MAHTO AND OTHERS Vs. DULLI MAHTO ALIAS SANICHAR MAHTO AND OTHERS
|
March 20, 2017 |
TILESHWAR MAHTO, S/O DARSHAN MAHTO Vs. THE STATE OF JHARKHAND
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February 22, 2017 |
TIRATH MAHTO, S/O GHANUA MAHTO, R/O VILL. KUJU COLLIERY, P.O. KUJU, P.S. MANDU, DISTRICT RAMGARH (JHARKHAND) Vs. CENTRAL COALFIELDS LIMITED (C.C.L.), A SUBSIDIARY OF COAL INDIA LIMITED, A GOVERNMENT OF INDIA UNDERTAKING, HAVING OFFICE AT DARBHANGA HOUSE, RANCHI, P.O. RANCHI UNIVERSITY, P.S. KOTWALI, DISTRICT RANCHI
|
March 10, 2017 |
TOPA MALLAH @ JHORA Vs. STATE OF JHARKHAND
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July 25, 2017 |
TRIGUNANAND TIWARY Vs. RAMADHAR PANDEY
|
September 1, 2017 |
TRILOCHAN KAUR, SON OF BALDEV SINGH Vs. THE STATE OF JHARKHAND & ORS.
|
February 14, 2017 |
TRIPURARI SHARAN ALIAS T SHARAN Vs. MGT OF STEEL AUTHORITY OF INDIA LIMITED, UNIT BOKARO STEEL PLANT
|
September 21, 2017 |
TULESHWAR DANGI @ TULESHWAR Vs. STATE OF JHARKHAND
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June 22, 2017 |
TULSI JAISEE Vs. M/S HINDUSTAN COPPER LTD.
|
June 8, 2017 |
TUPIA DIGARIN, WIFE OF LATE SUKARA DIGAR Vs. CENTRAL COALFIELD LIMITED
|
August 11, 2017 |
UB ENGINEERING LIMITED Vs. ELECTROSTEEL STEEL LIMITED
|
May 5, 2017 |
UDAI PAL, S/O SRI AKAL PAL Vs. THE STATE OF JHARKHAND
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August 7, 2017 |
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 5, 2017 |
UDAY SHANKAR SAHAY Vs. STATE OF JHARKHAND
|
June 7, 2017 |
UDIT PRIYE Vs. RINA KUMARI
|
January 3, 2017 |
UJJAL KANTI BANERJEE Vs. STATE OF JHARKHAND
|
July 20, 2017 |
UJJAWAL KUMAR MAHATHA Vs. STATE OF JHARKHAND
|
May 8, 2017 |
UJJWAL KUMAR SINHA Vs. THE STATE OF JHARKHAND
|
January 4, 2017 |
UMA DEVI Vs. THE STATE OF JHARKHAND
|
February 20, 2017 |
UMA PATI BHASKAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION & INFORMATION TECHNOLOGY
|
August 8, 2017 |
UMA SHANKAR MALVIYA Vs. STATE OF JHARKHAND
|
May 4, 2017 |
UMA SHANKAR SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
June 19, 2017 |
UMA SHANKAR, SON OF LATE RAM RATAN SINGH, R/O CHANDANI CHOWK, OVRIA ROAD IN FRONT OF R.N.T.I. COLLEGE, P.O. Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE HAVING OFFICE AT 16 C.G.O. COMPLEX, NEW DELHI, P.O + P.S. LODHI ROAD, NEW DELHI
|
January 13, 2017 |
UMASHANKAR KANDHWAY Vs. UNION OF INDIA
|
July 17, 2017 |
UMASHANKAR PRASAD S/O DARBARI LAL Vs. BIGAN KASHINATH MAHTO AND ANOTHER
|
December 15, 2017 |
UMENDRA KUMAR AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
May 9, 2017 |
UMESH GUPTA, SANJAY GUPTA Vs. STATE OF JHARKHAND
|
May 11, 2017 |
UMESH SAHU AND ANOTHER Vs. THE STATE OF JHARKHAND
|
February 13, 2017 |
UNION OF INDIA Vs. BHIM LAL SAHU
|
March 23, 2017 |
UNION OF INDIA Vs. M/S. TIWARY ELECTRICALS & ENGINEERING WORKS
|
April 20, 2017 |
UNION OF INDIA Vs. DIBESHWAR MAHTO
|
October 31, 2017 |
UNION OF INDIA Vs. BAIJNATH PRASAD AND ANOTHER
|
February 6, 2017 |
UNION OF INDIA Vs. R.K. THAKUR
|
February 13, 2017 |
UNION OF INDIA Vs. SHAKTI PADA MOHANTI
|
November 20, 2017 |
UNION OF INDIA THROUGH GENERAL MANAGER, E.C. RAILWAY Vs. SURAJ KUMAR PRASAD
|
June 16, 2017 |
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF RAI Vs. SENBO ENGINEERING LIMITED, LENIN SARANI, P O & P S
|
August 8, 2017 |
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF RAILWAYS, GOVERNMENT OF INDIA Vs. SENBO ENGINEERING LIMITED, LENIN SARANI, P O & P S LENIN SARANI
|
August 8, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. TARA DEVI AND OTHERS
|
February 7, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED, BURDWAN (W Vs. ASHA DEVI AND OTHERS
|
January 24, 2017 |
UPENDRA DAS & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
June 22, 2017 |
UPENDRA KUMAR Vs. STATE OF JHARKHAND
|
June 14, 2017 |
UPENDRA KUMAR CHOUBEY SON OF LATE BISHWANATH CHOUBEY Vs. THE STATE OF JHARKHAND
|
January 10, 2017 |
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 25, 2017 |
UPENDRA NATH SINGH Vs. STATE OF JHARKHAND
|
June 29, 2017 |
UPENDRA RAM AND ANOTHER Vs. STATE OF JHARKHAND
|
September 23, 2017 |
URMILA DEVI GADHYAN Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
February 10, 2017 |
URMILA PRAMANIK Vs. STATE OF BIHAR
|
January 11, 2017 |
USHA KUMARI Vs. STATE OF JHARKHAND
|
February 7, 2017 |
UTRA BOURI Vs. THE STATE OF JHARKHAND
|
July 27, 2017 |
UTTAM BARAL Vs. PUTUL BARAL
|
May 8, 2017 |
UTTAM KUMAR DEY Vs. STATE OF JHARKHAND AND OTHERS
|
June 28, 2017 |
VAIBHAV SINGH @ CHANAN SINGH Vs. STATE OF JHARKHAND
|
July 21, 2017 |
VANI INSULATION PVT LTD , JAMSHEDPUR Vs. TATA STEEL LTD BISTUPUR THROUGH ITS MANAGING DIRECTOR AND OTHERS
|
March 8, 2017 |
VEENA SINGH Vs. JHARKHAND STATE FOREST DEVELOPMENT CORPORATION
|
August 31, 2017 |
VICKY ALIAS IMRAN KHAN Vs. STATE OF JHARKHAND
|
July 21, 2017 |
VIDHYAWANTI DEVI Vs. STATE OF JHARKHAND & ORS.
|
August 3, 2017 |
VIDYA SAGAR JHA Vs. MAMTA JHA
|
April 18, 2017 |
VIDYADHAR KUMBAKAR Vs. STATE OF JHARKHAND
|
February 16, 2017 |
VIJAY KUMAR Vs. CENTRAL COALFIELDS LIMITED
|
September 14, 2017 |
VIJAY KUMAR AGRAWAL Vs. STATE OF JHARKHAND AND ANOTHER
|
August 9, 2017 |
VIJAY KUMAR CHOUDHARY Vs. NARMADESHWAR PRASAD SINGH
|
August 3, 2017 |
VIJAY KUMAR PASWAN Vs. STATE OF JHARKHAND THROUGH SECRETARY, SECONDARY EDUCATION
|
December 6, 2017 |
VIJAY KUMAR SAHAY Vs. COAL MINES PROVIDENT FUND
|
August 3, 2017 |
VIJAY KUMAR SHASTRI Vs. PRATIBHA SINGH
|
November 22, 2017 |
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 17, 2017 |
VIJAY KUMAR SINHA, S/O SATYENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
January 13, 2017 |
VIJAY KUMAR THAKUR Vs. UNION OF INDIA
|
July 17, 2017 |
VIJAY MANDAL Vs. STATE OF JHARKHAND
|
July 5, 2017 |
VIJAY MUNDA Vs. STATE OF JHARKHAND
|
August 25, 2017 |
VIJAY PRATAP PRASAD Vs. STATE OF JHARKHAND
|
August 2, 2017 |
VIJAY RAJAK Vs. STATE OF JHARKHAND AND ANOTHER
|
July 21, 2017 |
VIJOY PRAKASH SON OF LATE BHOLA NATH PRASAD Vs. THE STATE OF JHARKHAND
|
January 25, 2017 |
VIKAS KUMAR Vs. THE STATE OF JHARKHAND
|
March 6, 2017 |
VIKAS SINGH Vs. THE STATE OF JHARKHAND
|
July 10, 2017 |
VIKAS TIWARY Vs. STATE OF JHARKHAND
|
June 8, 2017 |
VIKAS VIDYALAYA, NEORI, RANCHI, THROUGH ITS AUTHORIZED SIGNATORY Vs. THE STATE OF JHARKHAND
|
December 15, 2017 |
VIKASH MAHTO Vs. THE UNION OF INDIA THROUGH THE ...
|
December 19, 2017 |
VIKASH SAO @ VIKASH KUMAR SAO Vs. STATE OF JHARKHAND
|
July 17, 2017 |
VIKAY KUMAR RAI Vs. STATE OF JHARKHAND
|
April 12, 2017 |
VINAY KUMAR Vs. THE STATE OF JHARKHAND
|
November 18, 2017 |
VINAY SAO @ VINAY KUMAR @ BINAY KUMAR Vs. STATE OF JHARKHAND
|
August 8, 2017 |
VINAYAK KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 10, 2017 |
VINIT KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 25, 2017 |
VINOD KUMAR BEGWANI, SON OF LATE ASHKARAN BEGWANI Vs. THE DIRECTOR, EAST INDIA TRANSPORT AGENCY 20B, ABDUL HAMID STREET, FOURTH FLOOR, KOLKATTA
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August 2, 2017 |
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND
|
December 4, 2017 |
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND THROUGH SECRETARY
|
August 10, 2017 |
VINOD KUMAR PAL Vs. THE STATE OF JHARKHAND THROUGH CBI
|
December 18, 2017 |
VINOD KUMAR SINGH Vs. STATE OF JHARKHAND, REPRESENTED THROUGH PRINCIPAL SECRETARY
|
September 1, 2017 |
VINOD KUMAR SINGH, SON OF LATE JALESHWAR PRASAD SINGH Vs. KEDAR NATH SINGH, SON OF LATE SATYA NARAYAN SINGH
|
August 2, 2017 |
VINOD KUMAR, (CONSTABLE NO. 01006063 FTR HQ BSF M & C) Vs. UNION OF INDIA AND ORS.
|
November 22, 2017 |
VINOD SINGH Vs. STATE OF JHARKHAND
|
June 7, 2017 |
VINOD VISHWAKARMA @ VINOD VISHWAKARAM Vs. STATE OF JHARKHAND
|
July 31, 2017 |
VIRENDRA KUMAR OJHA Vs. THE STATE OF JHARKHAND
|
March 18, 2017 |
VISHAWNATH MAHTO Vs. STATE OF JHARKHAND
|
April 4, 2017 |
VISHNU KUMAR BANSAL, S/O SHRI RADHA BALLABH, PRESENTLY RESIDING AT H.N.93, ROOM NO C 6, NEAR SHIV MANDIR, P.O. P.S. KATWARIA SARAI, NEW DELHI 110016 Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY, HAVING ITS OFFICE AT PROJECT BUILDING, PO+PSDHURWA, DISTT. RANCHI, JHARKHAND
|
April 3, 2017 |
VIVEK PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 18, 2017 |
VIVEKANAND CHOUDHARY Vs. THE STATE OF JHARKHAND
|
March 21, 2017 |
VIVEKANAND MAHTO, S/O LATE YUGAL KISHORE MAHTO Vs. STATE OF JHARKHAND
|
December 19, 2017 |
VIVEKANAND SINGH Vs. STATE OF JHARKHAND
|
January 30, 2017 |
WARUNENDU NATH GAGAN Vs. STATE OF JHARKHAND AND ANOTHER
|
February 23, 2017 |
WILLIAM KISPOTTA, S/O LATE JOSEPH KISPOTTA Vs. STEEL AUTHORITY OF INDIA LTD
|
February 10, 2017 |
WORKMAN NIRUA TATIN Vs. BHARAT COKING COAL LIMITED
|
September 1, 2017 |
WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALA COLLIERY
|
September 7, 2017 |
WORKMEN REPRESENTED BY BOKARO PROGRESSIVE FRONT Vs. MANAGEMENT OF BOKARO STEEL PLANT OF M/S STEEL AUTH
|
December 1, 2017 |
WORKMEN REPRESENTED BY THE STATE JOINT SECRETARY, FCI EXECUTIVE STAFF UNION, PATNA Vs. THE PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL NO.2, DHANBAD
|
January 20, 2017 |
XAVIER INSTITUTE OF SOCIAL SERVICE, RANCHI THROUGH ITS DIRECTOR, DR.(FATHER) ALEXIUS EKKA, R/O XISS, RANCHI Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, SCHOOL EDUCATION & LITERACY DEPARTMENT, GOVT. OF JHARKHAND, RANCHI
|
January 3, 2017 |
Y TAKUMBUBA Vs. UNION OF INDIA
|
June 16, 2017 |
Y.N. YADAV, SON OF LATE R.P. YADAV Vs. THE STATE OF JHARKHAND AND OTHER
|
September 14, 2017 |
YADVENDRA SINGH Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
August 9, 2017 |
YAKUB KHAN Vs. THE STATE OF JHARKHAND
|
June 7, 2017 |
YAMUNA RAM Vs. STATE OF JHARKHAND
|
November 24, 2017 |
YAMUNA SINGH Vs. STATE OF JHARKHAND
|
March 22, 2017 |
YASODA MEHRA, W/O LATE SATYANARAYAN MEHRA Vs. THE UNION OF INDIA & ORS.
|
June 16, 2017 |
YOGANAND PATRALEKH, SON OF LATE KRISHNANAND PATRALEKH Vs. THE STATE OF JHARKHAND AND OTHERS
|
October 13, 2017 |
YOGENDRA MEHRA Vs. STATE OF JHARKHAND
|
January 9, 2017 |
YOGENDRA PRASAD Vs. STATE OF JHARKHAND
|
May 9, 2017 |
YOGENDRA PRASAD Vs. THE STATE OF JHARKHAND
|
February 10, 2017 |
YOGENDRA SAO @ YOGENDRA SAW Vs. STATE OF JHARKHAND
|
August 21, 2017 |
YOGESH MAHTO Vs. STATE OF JHARKHAND
|
August 19, 2017 |
YUGAL KISHORE MANJHI Vs. STATE OF JHARKHAND AND OTHERS
|
October 12, 2017 |
YUNUS MIAN Vs. B C C L , DHANBAD, AND OTHERS
|
October 3, 2017 |
ZAHIR KHAN Vs. STATE OF JHARKHAND
|
July 27, 2017 |
ZEENAT PARWEEN DAUGHTER OF LATE AHMAD HUSSAIN MALLICK, WIFE OF ARIF KHAN Vs. THE STATE OF JHARKHAND DISTRICT ESTABLISHMENT COMMITTEE
|
November 1, 2017 |