A. MAHAPATI DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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February 1, 2016 |
ABANI MANDAL Vs. STATE OF JHARKHAND
|
November 11, 2016 |
ABANI PRADHAN, SON OF LATE NIRAKAR PRADHAN, RESIDENT OF VILLAGE KALAJHARNA, P.O. Vs. THE STATE OF JHARKHAND
|
October 17, 2016 |
ABDUL HANNAN SHEIKH Vs. ABDUL MANNAN SHEIKH
|
June 30, 2016 |
ABDUL KHALIQUE HUSSAIN SON OF LATE AABID HUSSAIN, RESIDENT OF DHANGAR TOLI, WARD NO.2, CHATRA, P.O. AND P.S. CHATRA, DISTRICT CHATRA; AT PRESENT POSTED AS REVENUE KARMCHARI, AT AND P.O. MAUREHANT, P.S. ITKHORI, DISTRICT CHATRA Vs. STATE OF JHARKHAND
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November 9, 2016 |
ABDUL QUDDUS ALIAS ABDUL KUDUSH @ ABDUL KUDUSH ANSARI S/O MD. BELAL ANSARI, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND AND ANOTHER
|
May 17, 2016 |
ABDUL RAZAK Vs. STATE OF BIHAR
|
September 1, 2016 |
ABDUL SHAKUR, SON OF LATE UMARZADA, RESIDENT OF VILLAGE : PIRO, PO. : PIRO, P.S. : PIRO, DIST : BHOJPUR, BIHAR, AT PRESENT RESIDING AT ISLAMPUR, P.O. : MAKDUMPUR, P.S. : BALIDIH, DIST : BOKARO, JHARKHAND Vs. STATE OF JHARKHAND
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September 6, 2016 |
ABHA LAKRA Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, H.R.D. DEPT., (SECONDARY EDUCATION), JHARKHAND, RANCHI
|
February 9, 2016 |
ABHAY KUMAR Vs. STATE OF JHARKHAND
|
June 27, 2016 |
ABHISHEK KUMAR SAH, SON OF LATE RAJ KUMAR SAH, RESIDENT OF Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVERNMENT OF JHARKHAND
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October 28, 2016 |
ADARSH CREDIT CO Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF AGRICULTURE AND FARMERS WELFARE, DEPT. OF AGRICULTURE COOPERATION AND FARMERS WELFARE,GOVT. OF INDIA, NEW DELHI
|
July 18, 2016 |
ADITYA KUMAR MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
November 11, 2016 |
ADMINISTRATOR, RANCHI MUNICIPAL CORPORATION, RANCHI Vs. SHRI GULAM NABI ANSARI,S/O LATE MD. ALI, RESIDENT OF PURANI RANCHI, P.S.KOTWAI, P.S.NO.205, DISTRICT
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May 13, 2016 |
ADUD MIAN ALIAS BADUD Vs. STATE OF JHARKHAND
|
July 20, 2016 |
AFTAB ADIL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 8, 2016 |
AGROS IMPEX INDIA PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
March 31, 2016 |
AHILYA DEVI D/O LATE KEDAR DHARI RESIDENT OF VILLAGE Vs. SMT. SABO DEBI WIFE OF LATE KEDAR DHARI
|
November 16, 2016 |
AINUL HAQUE Vs. UNION OF INDIA
|
August 3, 2016 |
AJAY CHOUBEY SON OF SRI CHINTAMANI CHOUBEY, RESIDENT OF RANCHI ROAD, REDMA, PO AND PS DALTONGANJ TOWN, DISTRICT Vs. REKHA DEVI WIFE OF AJAY CHOUBEY, RESIDENT OF RANCHI ROAD, REDMA, PO AND PS DALTONGANJ TOWN, DISTRICT
|
December 15, 2016 |
AJAY HAZAM Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
March 1, 2016 |
AJAY KUMAR Vs. STATE OF JHARKHAND
|
May 20, 2016 |
AJAY KUMAR NONIA Vs. CENTRAL COALFIELDS LIMITED
|
August 17, 2016 |
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
November 25, 2016 |
AJAY KUMAR, S/O LATE ASHARFI LAL SAHU, RESIDENT OF QRS. NO.4/47, SECTOR XI C, P.O. SECTOR XI, P.S. Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, UNION OF INDIA, P.O.+P.S. CGO COMPLEX (SADAR), NEW DELHI
|
July 18, 2016 |
AJAY KUMAR, S/O LATE R.B. SINGH, RESIDENT OF :H Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY HAVING ITS OFFICE OT PROJECT BUILDING, P.O. & P.S. DHURWA, RANDHI
|
December 1, 2016 |
AJAY MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
|
February 25, 2016 |
AJIT KUMAR AND ORS. Vs. COAL INDIA LTD. AND ORS.
|
January 28, 2016 |
AJIT KUMAR GIRI, SON OF BAIDYANATH GIRI, RESIDENT OF BARATOLA, P.O. DALTONGANJ COLLEGE, P.S. MEDININAGAR SADAR, DISTRICT PALAMAU Vs. THE STATE OF JHARKHAND, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (PRIMARY EDUCATION), GOVERNMENT OF JHARKHAND, RANCHI, H.E.C. DHURWA, P.O. & P.S. DHURWA, DISTRICT RANCHI.
|
December 16, 2016 |
AJIT KUMAR PATNI, SON OF LATE DHARAM CHAND PATNI, RESIDENT OF 33, CHITRANJAN AVENUE, 1ST FLOOR, KOLKATA, P.O. AND P.S. KOLKATA, DISTRICT Vs. THE STATE OF JHARKHAND
|
December 1, 2016 |
AJIT KUMAR S/O LATE BIPIN BIHARI SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF JHARKHAND, HAVING ITS OFFICE AT POLICE HEADQUARTER, P.O
|
May 12, 2016 |
AJIT PRATAP NARAYAN SINGH Vs. STATE OF JHARKHAND
|
June 22, 2016 |
AJMERUN KHATOON Vs. STATE OF JHARKHAND AND ANOTHER
|
January 20, 2016 |
AJOY KUMAR GHOSE Vs. STATE OF JHARKHAND
|
December 14, 2016 |
AKHILESHWAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
|
January 4, 2016 |
AKHILESHWAR SINGH, S/O MR. KANHAIYA SINGH, COMPUTER (STATISTICS) Vs. THE STATE OF JHARKHAND
|
September 8, 2016 |
AKHLAQUE AHMAD KHAN Vs. THE STATE OF JHARKHAND & ORS.
|
March 16, 2016 |
AL-HABEEB TEACHERS TRAINING COLLEGE, BOKARO Vs. STATE OF JHARKHAND
|
May 20, 2016 |
ALAMUNI HANSDA Vs. STATE OF JHARKHAND
|
August 19, 2016 |
ALBERT HORO Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI
|
December 5, 2016 |
ALFONS SUSHIL MINZ Vs. KINU ORAON
|
January 28, 2016 |
ALI BUX MIAN Vs. STATE OF JHARKHAND
|
February 8, 2016 |
ALI HUSSAIN ANSARI Vs. THE STATE OF JHARKHAND
|
August 23, 2016 |
ALLAHABAD BANK, A BANKING COMPANY Vs. SUNITA DEVI
|
May 4, 2016 |
ALPHONSE DUNGDUNG Vs. STATE OF JHARKHAND
|
May 4, 2016 |
ALTERNATIVE FOR INDIA DEVELOPMENT, HAVING ITS CORPORATE OFFICE AT PLOT NO. 1, VGN NAGAR, IYYAPANTHANGAL, P.O. Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY INFORMATION TECHNOLOGY, PROJECT BHAWAN, DHURWA, RANCHI
|
July 15, 2016 |
AMAN KUMAR BHARATIYA Vs. TISCO LTD. AND ORS.
|
January 18, 2016 |
AMAR NATH SINGH Vs. STATE OF JHARKHAND
|
June 2, 2016 |
AMAR PRAKASH SINHA Vs. THE STATE OF JHARKHAND
|
December 14, 2016 |
AMARENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
|
May 18, 2016 |
AMARNATH JHA, SON OF LATE PT. MADHUKAND JHA, RESIDENT OF 35/C, ROAD NO.1, PARK ROAD Vs. ACCOUNTANT GENERAL, JHARKHAND, RANCHI
|
October 28, 2016 |
AMARNATH PALIT Vs. BHARAT COKING COAL LIMITED AND ORS.
|
March 16, 2016 |
AMBIKA PRASAD MANDAL Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2016 |
AMBIKA SINGH PATEL Vs. STATE OF JHARKHAND
|
June 28, 2016 |
AMBRI ARYA Vs. UNION OF INDIA THROUGH SECRETARY
|
January 28, 2016 |
AMBRISH PRASAD SINHA Vs. STATE OF JHARKHAND
|
July 18, 2016 |
AMBUJ NARAYAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 5, 2016 |
AMIT KUMAR Vs. BHARAT COKING COAL LIMITED
|
August 4, 2016 |
AMIT KUMAR GUPTA S/O LATE KRISHNA PRASAD Vs. THE STATE OF JHARKHAND
|
April 22, 2016 |
AMRENDRA KUMAR SINHA SON OF LATE LAXMI NARAYAN SINHA, RESIDENT OF MOHALLA TILAK NAGAR, STATION ROAD, BEGUSARAI, P.S. & P.O. BEGUSARAI, DISTRICT Vs. STATE OF JHARKHAND
|
October 6, 2016 |
AMRESH NARAYAN SINHA Vs. STATE OF JHARKHAND
|
July 18, 2016 |
ANAND Vs. THE STATE OF JHARKHAND
|
June 29, 2016 |
ANAND KUMAR Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
February 15, 2016 |
ANAND SINGH Vs. DHANBAD MUNICIPAL CORPORATION
|
June 23, 2016 |
ANANDI RAM MAHTO SON OF LATE LALU RAM MAHTO, RESIDENT OF REHABILITATION SITE TANTRI, P.O. TUPKADIH, P.S. JARIDIH, DISTRICT BOKARO Vs. THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED REPRESENTED THROUGH MANAGING DIRECTOR, BOKARO STEEL PLANT, BOKARO STEEL CITY, BOKARO
|
October 21, 2016 |
ANANGA KARMAKAR @ ANANDA KARMAKAR Vs. SOUTH EASTERN RAILWAY THROUGH CHIEF
|
April 5, 2016 |
ANANT KUMAR PANDEY Vs. MD. ATHAR HUSSAIN
|
July 19, 2016 |
ANIL KESHRI Vs. STATE OF JHARKHAND
|
March 30, 2016 |
ANIL KHIRWAL Vs. THE UNION OF INDIA
|
April 28, 2016 |
ANIL KHIRWAL, CHAIBASA Vs. SOUTH EASTERN RAILWAY
|
April 20, 2016 |
ANIL KUMAR Vs. THE STATE OF JHARKHAND THROUGH C.B.I
|
August 22, 2016 |
ANIL KUMAR Vs. THE STATE OF JHARKHAND
|
January 8, 2016 |
ANIL KUMAR CHOUDHARY, SON OF LATE MANOJ MOHAN CHOUDHARY, RESIDENT OF NEAR SARKARI KUAN, MANAITANR, P.O. & P.S. Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT (DEPARTMENT OF HIGHER EDUCATION), NEW DELHI
|
June 27, 2016 |
ANIL KUMAR JHA Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2016 |
ANIL KUMAR MODI, S/O LATE SAHDEO MODI Vs. THE STATE OF JHARKHAND
|
July 29, 2016 |
ANIL KUMAR PANDEY Vs. STATE OF JHARKHAND
|
August 12, 2016 |
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 14, 2016 |
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 8, 2016 |
ANIL KUMAR SINGH @ ANIL KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
March 14, 2016 |
ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 17, 2016 |
ANIL KUMAR UPADHYAY Vs. STATE OF JHARKHAND
|
September 19, 2016 |
ANIRUDH KUMAR GUPTA Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED, A GOVERNMENT OF JHARKHAND UNDERTAKING, RANCHI
|
August 31, 2016 |
ANITA KUMARI, WIFE OF SRI MUKESH KUMAR, AT PRESENT RESIDENT OF ASHRAM ROAD, KUMHAR TOLI, PO & PS : SADAR, DISTRICT : HAZARIBAGH Vs. THE UNION OF INDIA
|
September 9, 2016 |
ANJAN EKKA Vs. STATE OF JHARKHAND
|
April 11, 2016 |
ANJANI KUMAR SINHA Vs. VANANCHAL GRAMIN BANK
|
September 9, 2016 |
ANJANI KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 29, 2016 |
ANJANI KUMAR, SON OF NATHUNI RAM RESIDENT OF PATEL NAGAR, HATIA GALI NO. 5, P.O. HATIA P.S. JAGANNATHPUR, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
|
January 8, 2016 |
ANJU BANKER Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2016 |
ANNU SHARMA AND OTHER Vs. STATE OF JHARKHAND AND OTHER
|
January 11, 2016 |
ANOOP KUMAR SENGUPTA Vs. STATE OF JHARKHAND
|
February 5, 2016 |
ANSALEM TIRKI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2016 |
ANTYODAYA ADIVASI UCCH VIDYALAYA DEOGANA P.O. DEOGANA P.S. MERAL DIST GARHWA THROUGH ITS HEAD MASTER GORAKH NATH TIWARY SON OF LATE MAHESH TIWARI, RESIDENT OF VILLAGE GIJNA, P.O.TILDAG P.S. AND DIST.GARHWA Vs. STATE OF JHARKHAND
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October 18, 2016 |
ANUGRAH KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 8, 2016 |
ANUJ KUMAR Vs. STATE OF JHARKHAND
|
May 19, 2016 |
ANUJ KUMAR Vs. STATE OF JHARKHAND
|
January 18, 2016 |
ANUP KUMAR GOSWAMI Vs. BHUKHAL MANDAL
|
June 21, 2016 |
ANUP KUMAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 8, 2016 |
APCO INFRATECH PRIVATE LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, DISTRICT Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY, DEPARTMENT OF MINES AND GEOLOGY, GOVERNMENT OF JHARKHAND, RANCHI
|
September 27, 2016 |
ARANYA SOFTECH Vs. UNION OF INDIA
|
January 6, 2016 |
ARASTUS EKKA, SON OF STEPHEN EKKA, RESIDENT OF KATAKYNA, P.O. Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
July 29, 2016 |
ARATI HAZRA @ ARATI DEVI HAZRA Vs. THE STATE OF JHARKHAND & ORS.
|
February 23, 2016 |
ARCHANA GHOSH AND ORS. Vs. APARNA GHOSH AND ORS.
|
May 9, 2016 |
ARCHANA RANA @ DEEPA SHARMA @ DEEPA WIFE OF RAVI KANT SHARMA DAUGHTER OF LALU RANU, RESIDENT OF NEW TOWN, JAMTARA, P.O. AND P.S. JAMTARA, DISTRICT Vs. THE STATE OF JHARKHAND AND ORS.
|
November 22, 2016 |
ARCHANA SUMAN Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
ARCHITECTS ATELIER PVT. LTD. Vs. SIDO KANHU MURMU UNIVERSITY
|
March 11, 2016 |
ARJUN KUMAR SINGH, SON OF LATE RAM YAGYA SINGH, RESIDENT OF VILLAGE PAKARDIH, P.O. AND P.S. Vs. STATE OF JHARKHAND
|
July 21, 2016 |
ARJUN SHARMA Vs. STATE OF JHARKHAND
|
June 13, 2016 |
ARJUN SINGH SON OF JUGAL KISHORE SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY DEPARTMENT OF FORESTS AND ENVIRONMENT
|
July 21, 2016 |
ARUN KUMAR @ ARUN TURI SON OF RUPENDRA KUMAR Vs. STATE OF JHARKHAND
|
September 28, 2016 |
ARUN KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 19, 2016 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
|
August 22, 2016 |
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
March 9, 2016 |
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
|
March 10, 2016 |
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
May 16, 2016 |
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
March 11, 2016 |
ARUN KUMAR VERMA AND ORS. Vs. THE STATE OF JHARKHAND
|
January 25, 2016 |
ARUN NAYAK AND OTHER Vs. STATE OF JHARKHAND
|
January 14, 2016 |
ARUN PRASAD Vs. STATE OF JHARKHAND
|
May 20, 2016 |
ARVIND CHANDRA PRASAD Vs. THE STATE OF JHARKHAND, SANJAY KUMAR
|
March 11, 2016 |
ARVIND KESHARI @ ARVIND KUMAR KESHARI Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
ARVIND KUMAR Vs. STATE OF JHARKHAND
|
August 3, 2016 |
ARVIND KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
February 29, 2016 |
ARVIND KUMAR SINGH, S/O SRI TARKESHWAR SINGH, RESIDENT OF VILLAGE SABADALPUR, P.S. Vs. STATE OF JHARKHAND
|
September 23, 2016 |
ARVIND KUMAR UPADHYAY Vs. ANJU DEVI @ ANJU KUMARI
|
October 19, 2016 |
ARVIND PRASAD Vs. STATE OF JHARKHAND
|
April 25, 2016 |
ASHA DEVI WIFE OF RAVI VERMA, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
October 3, 2016 |
ASHISH KUMAR BHARTI Vs. STATE OF JHARKHAND
|
April 12, 2016 |
ASHISH KUMAR SINGH, SON OF SRI MRITUNJAY PRASAD SINGH, RESIDENT OF 234, MANDIR MARG, KADRU, RANCHI Vs. THE STATE OF JHARKHAND
|
December 8, 2016 |
ASHOK KUMAR Vs. JHARKHAND GRAMIN BANK, THROUGH ITS CHAIRMAN, RANCHI
|
August 19, 2016 |
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
|
May 16, 2016 |
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
|
January 8, 2016 |
ASHOK KUMAR MANDAL Vs. STATE OF JHARKHAND
|
May 20, 2016 |
ASHOK KUMAR MANDAL, SON OF: LATE GANESH CHANDRA MANDAL, RESIDENT OF: CHANDIL STATION BASTI, P.O: TONKOCHA, P.S.: CHANDIL, DISTRICT Vs. THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, P.O. & P.S.
|
December 13, 2016 |
ASHOK KUMAR MISHRA Vs. THE STATE OF JHARKHAND
|
March 31, 2016 |
ASHOK KUMAR PANDEY SON OF C K PANDEY Vs. STATE OF JHARKHAND
|
July 14, 2016 |
ASHOK KUMAR S/O SHRI KHUBLAL MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
May 12, 2016 |
ASHOK KUMAR SINGH Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, S.E. RAILWAY, KOILAGHAT STREET, KOLKATA, WEST BENGAL
|
September 8, 2016 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 8, 2016 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 7, 2016 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 14, 2016 |
ASHOK KUMAR TUDU Vs. STATE OF JHARKHAND AND ORS.
|
February 19, 2016 |
ASHOK PRASAD SAH Vs. STATE OF JHARKHAND
|
January 28, 2016 |
ASHOK YADAV Vs. STATE OF JHARKHAND
|
April 22, 2016 |
ASHRAF ALI, S/O ALI HUSSAIN, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, RANCHI, PROJECT BUILDING, DHURWA, P.O & P.S
|
July 18, 2016 |
ASHRAF ANSARI Vs. STATE OF JHARKHAND
|
May 27, 2016 |
ASHUTOSH JHA @ BODHAN JHA Vs. STATE OF JHARKHAND
|
April 7, 2016 |
ATAUL ANSARI Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
ATISH MISHRA Vs. STATE OF JHARKHAND AND OTHERS
|
January 18, 2016 |
ATUL CHATTOPADHAYA Vs. STATE OF JHARKHAND
|
April 23, 2016 |
AVINASH TOPNO Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
AWADH BIHARI SINGH, SON OF LATE BAIDYA SINGH, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
November 8, 2016 |
AWADH SINGH Vs. STATE OF JHARKHAND
|
April 18, 2016 |
AWADHESH KUMAR PANDEY Vs. THE STATE OF JHARKHAND AND ANR
|
December 16, 2016 |
AWADHESH KUMAR PANDEY Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
AWANINDRA MADHAWA BAJPAYEE S/O LATE RAGUBIR BAJPAYEE RESIDENT OF VILLAGE AKHTA, PO AKHTA, PS BARGANIA, DISTRICT SITAMARHI, BIHAR Vs. UNION OF INDIA, THE SECRETARY MINISTRY OF HOME AFFAIRS, SHASTRI BHAWAN, NORTH BLOCK, PO & PS NORTH BLOCK, NEW DELHI
|
March 29, 2016 |
AWDHESH SINGH Vs. STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
AYODHYA KUMAR Vs. STATE OF JHARKHAND
|
May 19, 2016 |
B.K. ENGINEERING WORKS Vs. UNION OF INDIA
|
August 29, 2016 |
B.K.SINGH @ VIMESH KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
BABAJI Vs. THE STATE OF JHARKHAND
|
January 20, 2016 |
BABESH MURMU S/O MANGAL MURMU R/O VILL.DARSHUNDI Vs. STATE OF JHARKHAND
|
February 5, 2016 |
BABLU KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2016 |
BABLU YADAV AND ORS. Vs. THE STATE OF JHARKHAND
|
April 6, 2016 |
BABU LAL BEDIYA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
January 12, 2016 |
BABU LAL MARANDI S/O LATE CHHOTU MARANDI Vs. STATE OF JHARKHAND
|
June 4, 2016 |
BABU PILLAY Vs. STATE OF JHARKHAND
|
November 21, 2016 |
BABUN RABIDAS @ BABUN DAS Vs. THE STATE OF JHARKHAND
|
May 17, 2016 |
BABURAM MARANDI Vs. THE STATE OF JHARKHAND
|
March 3, 2016 |
BABY AGARWAL Vs. BHUNESHWARI DEVI
|
August 29, 2016 |
BABY DEVI Vs. STATE OF JHARKHAND
|
March 3, 2016 |
BABY KHATOON WIFE OF LATE ABDUL RASHID AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 21, 2016 |
BACHCHA PRASAD SINGH Vs. STATE OF JHARKHAND
|
November 30, 2016 |
BADRI MAHATO Vs. STATE OF JHARKHAND AND ORS.
|
January 6, 2016 |
BADRI YADAV Vs. STATE OF JHARKHAND
|
January 28, 2016 |
BADRUDDIN ANSARI Vs. STATE OF JHARKHAND
|
May 5, 2016 |
BADRUZZAMAN ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
February 11, 2016 |
BAHARANI MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
February 1, 2016 |
BAIJNATH MANJHI Vs. CENTRAL COALFIELDS LTD.
|
February 8, 2016 |
BALASHRI METALS PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
August 31, 2016 |
BALDEO PRASAD DAS Vs. BHARAT COKING COAL LIMITED
|
July 18, 2016 |
BALDEV SINGH Vs. STATE OF JHARKHAND
|
May 17, 2016 |
BALDEV SINGH, S/O LATE GURUCHARAN SINGH, RESIDENT OF JUGSALAI STATION ROAD, NEAR GOAL CHAKKAR, P.O. & P.S. JUGSALAI, TOWN JAMSHEDPUR, DISTRICT EAST SINGHBHUM. Vs. STATE OF JHARKHAND
|
June 24, 2016 |
BALESHWAR YADAV Vs. STATE OF JHARKHAND
|
November 19, 2016 |
BALRAM PRASAD SAHU Vs. RAMESHWAR SAHU
|
July 22, 2016 |
BALRAM SINGH Vs. STATE OF JHARKHAND
|
May 25, 2016 |
BANDANA RAJAK D/O LATE ANIL CHANDRA RAJAK, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
December 5, 2016 |
BANDHAN MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
February 19, 2016 |
BANDHU TIGGA Vs. THE STATE OF JHARKHAND THROUGH C.B.I
|
August 19, 2016 |
BANESHWAR RABIDAS Vs. STATE OF JHARKHAND
|
May 16, 2016 |
BANESHWAR RABIDAS Vs. STATE OF JHARKHAND
|
March 4, 2016 |
BANKATESHWAR PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
January 27, 2016 |
BANMALI KHANDAYAT AND ORS. Vs. THE STATE OF JHARKHAND
|
January 6, 2016 |
BARACHYA SINGH Vs. STATE OF BIHAR
|
December 8, 2016 |
BARSA KUMARI ALIAS BARSA DEVI Vs. SURENDRA PRASAD
|
November 29, 2016 |
BASANT Vs. STATE OF JHARKHAND AND ORS.
|
January 14, 2016 |
BASANT PRASAD Vs. THE STATE OF JHARKHAND, SUB DIVISIONAL MAGISTRATE
|
March 17, 2016 |
BASAWAN SAH & ORS. Vs. STATE OF JHARKHAND
|
December 9, 2016 |
BASIRAN BIBI, WINDOW OF LATE SAHID RAI BHAT Vs. KURESHAN BIBI, WIFE OF RAMJAN BHAT, RESIDENT OF VILLAGE PAHRIDIH, PO AND PS JAMA, SUB DIVISION AND DIST. DUMKA
|
September 9, 2016 |
BASISTHA KUMAR SAH Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
BASUDEO MAHTO, S/O LATE GOBARDHAN MAHTO Vs. STATE OF JHARKHAND
|
September 27, 2016 |
BASUDEO MANDAL Vs. STATE OF JHARKHAND
|
June 2, 2016 |
BASUDEO PD. YADAV Vs. STATE OF JHARKHAND
|
November 19, 2016 |
BASUDEO SINGH AND ORS. Vs. HIRA DEVI AND ORS.
|
May 3, 2016 |
BASUDEV YADAV Vs. STATE BANK OF INDIA THROUGH CHAIRMAN, MUMBAI
|
August 29, 2016 |
BAUKA SAMAD, SON OF LATE CHURDA SAMAD Vs. STATE OF JHARKHAND
|
May 3, 2016 |
BENJAMIN MINZ Vs. STATE OF JHARKHAND
|
February 5, 2016 |
BENJAMIN TIRKEY Vs. THE STATE OF JHARKHAND
|
March 3, 2016 |
BHAGIRATH SINGH Vs. BHARAT COKING COAL LIMITED AND ORS.
|
January 18, 2016 |
BHAGWAN BHUIYAN Vs. THE STATE OF JHARKHAND
|
March 9, 2016 |
BHAGWAT MANDAL Vs. STATE OF JHARKHAND
|
August 10, 2016 |
BHAGWATI DEVI AND ORS. Vs. HARGOVIND SINGH
|
January 28, 2016 |
BHALOTIA AUTO PRODUCTS Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
|
July 11, 2016 |
BHANDARI DINESH KUMAR Vs. THE STATE OF JHARKHAND
|
July 15, 2016 |
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND
|
May 19, 2016 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
January 12, 2016 |
BHARAT MAHATO Vs. STATE OF JHARKHAND
|
April 29, 2016 |
BHARAT PANDEY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
March 11, 2016 |
BHARAT PRASAD KESRI Vs. RAJESH KUMAR
|
April 27, 2016 |
BHARTI PRASAD ROY Vs. STATE OF JHARKHAND
|
April 5, 2016 |
BHARTI PRASAD ROY Vs. STATE OF JHARKHAND
|
January 27, 2016 |
BHAUWA ORAON, S/O DUKHU ORAON, RESIDENT OF VILLAGE SERKA, P.S. BISUNPUR, DISTRICT GUMLA Vs. STATE OF JHARKHAND
|
April 21, 2016 |
BHAVESH KANT JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
April 18, 2016 |
BHAWANI GIRI Vs. THE STATE OF JHARKHAND
|
January 4, 2016 |
BHEKHLAL GOPE & ORS. Vs. STATE OF JHARKHAND
|
December 9, 2016 |
BHIKHARI SAH Vs. STATE OF JHARKHAND
|
July 30, 2016 |
BHISHM PRASAD, S/O SRI SAKAL DEO SINGH, RESIDENT OF B/2033/SECTOR II, POST OFFICE Vs. THE STATE OF JHARKHAND
|
October 28, 2016 |
BHOLA RAM Vs. THE STATE OF JHARKHAND & ORS.
|
April 5, 2016 |
BHOLU PASWAN Vs. THE STATE OF JHARKHAND
|
January 21, 2016 |
BHUBNESHWAR MARIK Vs. STATE OF JHARKHAND
|
June 15, 2016 |
BHUKHA ORAON Vs. THE STATE OF JHARKHAND
|
April 4, 2016 |
BHULU ORAON Vs. STATE OF JHARKHAND
|
May 25, 2016 |
BHUNESHWAR DAS, SON OF HARI DAS Vs. THE STATE OF BIHAR
|
September 22, 2016 |
BHUNESHWAR KUMAR @ BHUBNESHWAR KUMAR Vs. STATE OF JHARKHAND
|
May 10, 2016 |
BHUNWA GHANSI Vs. THE STATE OF JHARKHAND
|
February 5, 2016 |
BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
June 16, 2016 |
BHUSHAN POWER & STEEL LTD. THROUGH ITS DIRECTOR SANJAY SINGHAL AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
February 9, 2016 |
BIBHA MAHTO Vs. STATE OF JHARKHAND
|
April 26, 2016 |
BIBI SAHANA PARWEEN WIFE OF SAFIULLAH, RESIDENT OF MOHALLA PAGMIL, PO, PS AND DISTRICT Vs. MD. SERAJUDDIN SON OF MD. HAFIZ, RESIDENT OF PAGMIL, PO, PS AND DISTRICT
|
September 14, 2016 |
BICKEY LOHAR Vs. STATE OF JHARKHAND
|
May 26, 2016 |
BIDHU BHUSHAN DVIVEDI Vs. STATE OF JHARKHAND AND ORS.
|
May 19, 2016 |
BIDYA SAGAR DAS Vs. THE STATE OF JHARKHAND
|
July 4, 2016 |
BIFR Vs. UMI SPECIAL STEEL LTD
|
April 1, 2016 |
BIGAN BHUIA, SON OF LATE KARA BHUIA, RESIDENT OF Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
October 28, 2016 |
BIGU ORAON Vs. RAJO ORAIN
|
August 19, 2016 |
BIJAY BAHADUR SINGH, SON OF LATE M SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED (A GOVT OF INDIA
|
August 2, 2016 |
BIJAY KUMAR JAISWAL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 13, 2016 |
BIJAY LAKRA, S/O ANUKARAN LAKRA RESIDENT OF VILLAGE MURAI TOLI, PO Vs. THE STATE OF JHARKHAND
|
December 15, 2016 |
BIJAY SAH Vs. STATE OF JHARKHAND
|
May 18, 2016 |
BIJAY SHANKER SINGH Vs. STATE OF JHARKHAND
|
March 2, 2016 |
BIJAY SHANKER SINGH Vs. STATE OF JHARKHAND
|
April 18, 2016 |
BIJAYA PRADHAN Vs. STATE OF JHARKHAND
|
June 13, 2016 |
BILKAN TOPNO Vs. STATE OF JHARKHAND
|
June 28, 2016 |
BINAY KUMAR CHOUDHARY, SON OF LATE UDAY CHANDRA CHOUDHARY, PRESENT ADDRESS, SASTRINAGAR BLOCK NO.4, P.O. & P.S. Vs. SMT. PRITI CHOUDHARY, WIFE OF SRI BINAY KUMAR CHOUDHARY AND DAUGHTER OF LATE JAGDISH JHA, PRESENT ADDRESS KELA BARI POKHARIA, SHANTI NAGAR, P.O. & P.S.
|
May 5, 2016 |
BINAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
April 27, 2016 |
BINAY KUMAR SINHA, SON OF LATE SHIV SHANKAR PRASAD, RESIDENT OF SHANSAR ENCLAVE APARTMENT, FLAT NO. 201, 2ND FLOOR, NEAR D.A.V. KAPIL DEO SCHOOL, KADRU, P.O DORANDA, P.S. ARGORA, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
|
September 6, 2016 |
BINAY KUMAR SINKU Vs. THE STATE OF JHARKHAND
|
May 9, 2016 |
BINAY PRAKASH Vs. THE STATE OF JHARKHAND
|
June 17, 2016 |
BINDA DEVI W/O LATE SITA RAM MAHTO, RESIDENT OF KAUSHLYA KUTIR ANAND GRAM LANE NO.1, MORABADI, P.O MORABADI, P.S BARIATU, DISTRICT Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY, THROUGH ITS SECRETARY, HAVING ITS OFFICE AT PRAGATI BHAWAN, KUTCHERY ROAD P.O. G.P.O P.S. KOTWALI, DISTRICT
|
December 3, 2016 |
BINDESHWARI MAHTO, SON OF LATE RAMESHWAR MAHTO, RESIDENT OF VILLAGE Vs. EASTERN COALFIELDS LIMITED, SANCTORIA, P.O. AND P.S.
|
May 4, 2016 |
BINDESHWARI PRASAD ROY Vs. STATE OF JHARKHAND
|
February 5, 2016 |
BINDHYACHAL CHOWRASIYA Vs. STATE OF JHARKHAND AND ORS.
|
March 8, 2016 |
BINNI ORAON Vs. THE STATE OF JHARKHAND
|
May 2, 2016 |
BINOD BIHARI SINGH Vs. STATE OF JHARKHAND & ORS
|
December 16, 2016 |
BINOD DHIKAR Vs. STATE OF JHARKHAND
|
February 10, 2016 |
BINOD KUMAR MAHTO, S/O LATE DHANESHWAR MAHTO, R/O VILLAGE Vs. UNION OF INDIA THROUGH THE CHIEF GENERAL MANAGER, EASTERN COALFIELDS LTD, RAJMAHAL PROJECT, LALMATIA, DIST. GODDA
|
October 26, 2016 |
BINOD KUMAR MANDAL SON OF LATE RAMSURAT MANDAL, RESIDENT OF HOUSE OF RAJ KUMAR SHARMA BEHIND B/70 HARMU HOUSING COLONY, PO Vs. THE STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
|
April 27, 2016 |
BINOD KUMAR PRAJAPATI Vs. THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER WEST SINGHBHUM, CHAIBASA
|
September 20, 2016 |
BINOD KUMAR VIJAYVARGIYA Vs. STATE OF JHARKHAND
|
August 23, 2016 |
BINOD KUMAR YADAV Vs. STATE OF JHARKHAND
|
February 1, 2016 |
BINOD MAHTO, SON OF TARNI MAHTO, RESIDENT OF Vs. STATE OF JHARKHAND
|
July 27, 2016 |
BINOD PRASAD CHAURASIA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2016 |
BINOD PRASAD SON OF SRI RAMASIS PRASAD, RESIDENT OF FLAT NO. 8E SAI ASTHA APARTMENT, NEAR DAV NANDRAJ SCHOOL, BARIYATU, PO & PS BARIYATU, DISTRICT Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2016 |
BINOD RAM TIRKEY SON OF LATE NAGENDAR RAM, RESIDENT OF VILLAGE NADIYA, PO AND PS Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
October 21, 2016 |
BINOD SHANKAR MISHRA Vs. STATE OF JHARKHAND
|
July 19, 2016 |
BINOD SINGH @ VINOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
December 15, 2016 |
BINOD TIWARI, S/O LATE BASUDEO TIWARI Vs. STATE OF JHARKHAND
|
May 16, 2016 |
BIPIN KUMAR SINGH, SON OF LATE KAMESHWAR SINGH, RESIDENT OF M Vs. THE STATE OF JHARKHAND
|
November 8, 2016 |
BIPIN MURMU Vs. CENTRAL COALFIELDS LIMITED
|
December 2, 2016 |
BIPLABI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
BIRAJ KUJUR, SON OF LATE JAIMASIH KUJUR, RESIDENT OF C/O: VIJAY SINGH, MOHALLA Vs. THE STATE OF JHARKHAND
|
November 17, 2016 |
BIRAN ORAON Vs. THE STATE OF JHARKHAND
|
February 18, 2016 |
BIRANG KUDADA Vs. STATE OF JHARKHAND AND OTHERS
|
August 29, 2016 |
BIRANG KUDADA Vs. STATE OF JHARKHAND
|
May 6, 2016 |
BIRENDRA KUMAR Vs. DHANANJAI JHA
|
January 18, 2016 |
BIRENDRA KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
June 14, 2016 |
BIRENDRA KUMAR PANDEY, SON OF SRI KRISHNA PANDEY, RESIDENT OF VILLAGE: BANAHI, P.O: BANAHI, P.S.: SHAHPUR PATTI, DIST: BHOJPUR, BIHAR Vs. STATE OF JHARKHAND
|
September 9, 2016 |
BIRENDRA KUMAR SAH Vs. STATE OF BIHAR
|
November 10, 2016 |
BIRENDRA PRATAP DEV SON OF AWADH KISHORE DEV, RESIDENT OF VILLAGE PARUCHA, P.O BANKA, P.S. MERAL, DISTRICT Vs. STATE OF JHARKHAND
|
September 6, 2016 |
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
July 19, 2016 |
BIRENDRA SINGH Vs. STATE OF JHARKHAND
|
November 25, 2016 |
BIRSA AGRICULTURAL UNIVERSITY, THROUGH ITS REGISTRAR HAVING ITS OFFICE AT KANKE, P.O. AND P.S. KANKE, DISTRICT RANCHI, JHARKHAND Vs. DR. ANANT PRASAD JAISWAL, SON OF LATE BANARSI PRASAD JAISWAL, AT PRESENT RESIDING AT FLAT NO.203/B, SINHASAN JYOTI VIHAR COLONY, GAURI SHANKAR NAGAR (KADRU), P.O. AND P.S. DORANDA, DISTRICT RANCHI
|
July 29, 2016 |
BIRSA AGRICULTURE UNIVERSITY Vs. MD MOKHTAR MANSURI, S/O ABDUL WAHAB MANSURI, R/O
|
August 10, 2016 |
BIRSA AGRICULTURE UNIVERSITY Vs. MD. MOKHTAR MANSURI
|
August 10, 2016 |
BIRSA ANGARIA @ MOTO ARGARIA Vs. THE STATE OF JHARKHAND
|
July 18, 2016 |
BIRSA BHAGWAN GOPE, SON OF LATE CHINTA MANI GOPE, RESIDENT OF VILLAGE DAYAPOSI, P.O. KOCHRA, P.S. HATGAMAHRIA, DISTRICT WEST SINGHBHUM Vs. THE STATE OF JHARKHAND
|
August 3, 2016 |
BIRSA DORAIBURU Vs. THE STATE OF JHARKHAND
|
May 2, 2016 |
BIRU KUMAR BHUIYAN, SON OF BANWARI BHUIYAN RESIDENT OF AKASH KINORI BASTI, P.S. KATRAS DISTRICT Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 5, 2016 |
BISHAN KUMAR DAS @ ANSHU Vs. STATE OF JHARKHAND
|
May 2, 2016 |
BISHNU KANT MANDAL Vs. STATE OF JHARKHAND
|
February 12, 2016 |
BISHNU KUMAR BUDHIA Vs. STATE OF JHARKHAND AND ORS
|
September 28, 2016 |
BISHNU MAHATO Vs. STATE OF JHARKHAND
|
April 22, 2016 |
BISHWA NATH SINGH @ BISHU SINGH @ JALESHWAR MAHTO Vs. STATE OF JHARKHAND
|
May 26, 2016 |
BISHWANATH PRASAD, SON OF LATE SANT PRASAD, RESIDENT AT C/O NEERAJ KUMAR LALA, MOHALLA SHASTRI NAGAR, SECOND GALI, KANKE ROAD, P.O. UNIVERSITY POST OFFICE, P.S. GONDA, DISTRICT Vs. STATE OF JHARKHAND
|
November 30, 2016 |
BISHWANATH RAWANI Vs. THE STATE OF JHARKHAND
|
July 30, 2016 |
BISTHAPIT PRABHAVIT BHUMIHIN WELFARE KALYAN SAMITI Vs. THE STATE OF JHARKHAND
|
February 24, 2016 |
BITTU KUMAR SAW @ BITTU SAW Vs. THE STATE OF JHARKHAND
|
March 28, 2016 |
BLACK DIAMOND TECHNO PVT. LTD. Vs. STATE BANK OF INDIA
|
April 20, 2016 |
BOBILA @ BOBILAL @ BABILAS SOREN Vs. STATE OF JHARKHAND
|
April 21, 2016 |
BODI MAHTO Vs. STATE OF JHARKHAND
|
July 27, 2016 |
BOGAN SARDAR Vs. STATE OF JHARKHAND
|
January 28, 2016 |
BOKARO STEEL RASHTRIYA MAZDOOR SANGH Vs. THE MANAGEMENT OF BOKARO STEEL PLANT, STEEL AUTHORITY OF INDIA LTD.
|
January 20, 2016 |
BOYLA SOREN, S/O BIRSINGH SOREN Vs. THE STATE OF BIHAR
|
August 11, 2016 |
BRAHMDEO YADAV Vs. STATE OF JHARKHAND
|
May 16, 2016 |
BRAJ BHUSHAN SINGH Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
BRAJ BHUSHAN SINGH Vs. THE STATE OF JHARKHAND
|
May 10, 2016 |
BRAJ KISHORE DWIVIDY Vs. THE STATE OF JHARKHAND
|
March 11, 2016 |
BRANCH MANAGER, NEW INDIAN ASSURANCE CO. LTD. DHARAMSHALA ROAD, DALTONGANJ, P.O. & P.S. Vs. UMA SHANKAR BUX RAY, S/O LATE NAND KISHORE BUX
|
May 4, 2016 |
BRIENDER RAM, S/O LATE JAIRAM RAM, R/O VILL Vs. STATE OF JHARKHAND
|
October 26, 2016 |
BUDHDEO MINERALS Vs. STATE OF JHARKHAND
|
September 19, 2016 |
BUDHI KUMAR Vs. STATE OF JHARKHAND
|
May 26, 2016 |
BUDHU URAON ALIAS NATHU Vs. STATE OF BIHAR
|
September 1, 2016 |
BUDHUWA GWALA Vs. THE STATE OF JHARKHAND
|
February 1, 2016 |
BUNTY KUMAR SINHA Vs. STATE OF JHARKHAND
|
November 19, 2016 |
BUTAI ORAON S/O. LATE CHAITU ORAON, R/O VILLAGE Vs. STATE OF JHARKHAND
|
July 26, 2016 |
C.N.T. SURAKCHA SAMITTEE THROUGH ITS MEMBER SUNIL ORAON, SON OF LATE LALU ORAON, RESIDENT OF VILLAGE KUMBATOLI, POST OFFICE AND POLICE STATION Vs. THE STATE OF JHARKHAND
|
December 1, 2016 |
CAPTAIN DEEP SRIVASTAVA, R/O JAMSHEDPUR Vs. M/S TATA STEEL LIMITED, JAMSHEDPUR, EAST SINGHBHUM
|
May 17, 2016 |
CENTRAL COALFIELDS LIMITED Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
CENTRAL COALFIELDS LIMITED Vs. SANTOSH KUMAR SINGH
|
July 22, 2016 |
CENTRAL GOVERNMENT OF INDIA Vs. SUDHIR KUMAR SINGH
|
July 12, 2016 |
CHAITALI NANDAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2016 |
CHAMU ORAON Vs. STATE OF JHARKHAND
|
March 29, 2016 |
CHAMU URAON Vs. STATE OF JHARKHAND
|
May 19, 2016 |
CHANDAN MARANDI Vs. STATE OF JHARKHAND
|
April 7, 2016 |
CHANDAN RAM, SON OF SUNIL RAM RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
January 8, 2016 |
CHANDANA GORAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
CHANDRA BHUSHAN KAROWA Vs. STATE OF JHARKHAND
|
January 5, 2016 |
CHANDRA BHUSHAN SINGH, SON OF LATE BANARAS PRASAD SINGH, RESIDENT OF NAYATOLA, KARAMOPUR, P.O. NAWA NAGAR BAZAR, P.S. BIDU, DISTRICT Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, PROJECT BUILDING, P.O. & P.S. DHURWA, DISTRICT RANCHI
|
April 29, 2016 |
CHANDRA SHEKHAR NATH GANJHU Vs. INDIAN OIL CORPORATION LIMITED
|
January 12, 2016 |
CHANDRA SHEKHAR PRASAD SINGH, SON OF LATE A.P. SINGH, PROPRIETOR OF M/S SHIV SHAKTI ENTERPRISES RESIDENT OF SECTOR III/D, QR. NO. 813, BOKARO STEEL CITY, BOKARO, P.O. AND P.S. Vs. CENTRAL COALFIELDS LTD. (A SUBSIDIARY OF COAL INDIA LTD.), A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE, P.O. G.P.O., P.S. KOTWALI, DIST RANCHI
|
October 19, 2016 |
CHANDRA SHEKHAR SINGH, SON OF LATE SADA BHARAT SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, WATER RESOURCE DEPARTMENT, GOVERNMENT OF JHARRKHAND, P.O. P.S. DHURWA, DISTRICT
|
April 18, 2016 |
CHANDRABALI RAM, SON OF LATE GANGA VISHNU RAM, RESIDENT OF QR. NO. 2/106, B.I.T., SINDRI CAMPUS, P.O. AND P.S. SINDRI, DISTRICT DHANBAD Vs. THE STATE OF JHARKHAND
|
September 19, 2016 |
CHANDRADEEP PRAJAPATI Vs. BASANTI DEVI
|
December 7, 2016 |
CHANDRASHEKHAR PANDEY Vs. THE STATE OF JHARKHAND
|
May 3, 2016 |
CHANDRESHWAR PRASAD SHARMA Vs. STATE OF JHARKHAND AND OTHERS
|
January 6, 2016 |
CHETAN LAL GANJIR Vs. UNION OF INDIA
|
April 18, 2016 |
CHHATRA YADAV Vs. STATE OF JHARKHAND
|
January 6, 2016 |
CHHATTU BHUIYA @ CHHATTU RAM Vs. THE STATE OF JHARKHAND
|
February 2, 2016 |
CHHOTA SIDHO MURMU Vs. THE STATE OF JHARKHAND
|
January 28, 2016 |
CHHOTU MANJHI @ CHHATU MANJHI Vs. M/S. CENTRAL COALFIELDS LIMITED
|
May 3, 2016 |
CHHOTU PANDEY @ HIMANSHU PANDEY Vs. THE STATE OF JHARKHAND
|
December 9, 2016 |
CHHOTU TURI Vs. STATE OF JHARKHAND
|
May 6, 2016 |
CHIEF EXECUTIVE OFFICER (NOW MUNICIPAL COMMISSIONER) AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
|
February 16, 2016 |
CHIEF GENERAL MANAGER, CCL, BOKARO Vs. SUKUR MANI KAMIN AND OTHERS
|
January 22, 2016 |
CHIEF MANAGER, STATE BANK OF INDIA Vs. ASHUTOSH SHANKAR
|
May 16, 2016 |
CHINTA DEVI Vs. THE STATE OF JHARKHAND
|
July 14, 2016 |
CHITRANJAN PRASAD VERMA Vs. THE STATE OF JHARKHAND
|
September 22, 2016 |
CHITRANJAN SHARMA, SON OF LATE SADHU SHARAN SHARMA, RESIDING AT HOUSE NO. D Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
CHITTARANJAN SAHAY Vs. THE STATE OF JHARKHAND
|
February 4, 2016 |
CHOTANAGPUR SMALL SCALE INDUSTRIES ASSOCIATION, HAVING ITS OFFICE AT INDUSTRIAL AREA, KOKAR, RANCHI THROUGH ITS CURRENT PRESIDENT SRI BIKASH KUMAR SINGH SON OF SRI K.P. SINGH RESIDENT OF LAKE AVENUE, KANKE ROAD, P.S GONDA, DISTRICT RANCHI Vs. JHARKHAND STATE ELECTRICITY BOARD HAVING ITS OFFICE AT ENGINEERS BHAWAN, H.E.C, DHURWA, RANCHI THROUGH ITS CHAIRMAN
|
August 24, 2016 |
CHOUDHARY RATNESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
March 8, 2016 |
CHULHAN RAJWAR Vs. STATE OF JHARKHAND
|
May 26, 2016 |
CHUMNU MAHTO Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
CHURAMANI YADAV, S/O LATE RUPLAL MAHTO, RESIDENT OF VILLAGE ZORAMOU, MADHUPUR, P.O. AND P.S. MADHUPUR, DISTRICT Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, WATER RESOURCE DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, RANCHI, P.O. AND P.S. DHURWA, DISTRICT
|
May 12, 2016 |
CHURKA MURMU Vs. THE STATE OF JHARKHAND
|
April 4, 2016 |
CLARA GURIA WIFE OF JOSEPH HORO Vs. STATE OF JHARKHAND
|
August 10, 2016 |
COMMERCIAL ENGINEERS AND BODY BUILDERS CO. LTD. Vs. C. (A) OF C.E. AND S.T., RANCHI
|
April 26, 2016 |
COMMISSIONER OF HAZARIBAGH NAGAR PARISHAD THROUGH THE EXECUTIVE OFFICER (IN ALL CASES) Vs. RUP CHAND JAIN
|
April 12, 2016 |
COMMISSIONER OF INCOME TAX Vs. DR. KHALID FOUNDATION
|
September 30, 2016 |
COMMISSIONER OF INCOME TAX Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY, SARAIKELA
|
August 29, 2016 |
COURT ON IT OWN MOTION Vs. STATE OF JHARKHAND
|
June 13, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
August 10, 2016 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
October 21, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 15, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 19, 2016 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND OTHERS
|
April 6, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
May 18, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
June 29, 2016 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA, THROUGH MINISTRY OF HUMAN RESOURCES DEPARTMENT, NEW DELHI
|
September 7, 2016 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
July 13, 2016 |
D.K. STONE SUPPLIERS THROUGH ITS PROPRIETOR DEV KUMAR, RAMGARH Vs. STATE OF JHARKHAND AND OTHERS
|
February 10, 2016 |
DAKUA TIRIA Vs. STATE OF JHARKHAND
|
April 20, 2016 |
DALO DEVI AND ORS. Vs. THE STATE OF JHARKHAND
|
February 16, 2016 |
DAMODAR DAS, SON OF LATE YAMUNA DAS Vs. COAL MINES PROVIDENT FUND
|
May 2, 2016 |
DAMODAR VALLEY CORPORATION, DVC TOWER, VIP ROAD, K Vs. SANJAY KUMAR
|
September 26, 2016 |
DANIEL NAG, S/O Vs. STATE OF JHARKHAND
|
November 16, 2016 |
DASRATH YADAV SON OF ISHWAR YADAV, RESIDENT OF VILLAGE GUDIYO, P.O. Vs. STATE OF JHARKHAND
|
December 13, 2016 |
DAUD TOPPO @ DAUD DANIEL TOPNO AND OTHER Vs. STATE OF JHARKHAND
|
January 27, 2016 |
DAYANAND GUPTA Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
DEBASHIS MAHAPATRA SON OF LATE KISHORE MOHAN MAHAPATRA Vs. JHARKHAND URJA VIKAS NIGAM LIMITED, (JHARKHAND)
|
July 11, 2016 |
DEEP NARAYAN SINGH Vs. THE STATE OF JHARKHAND
|
September 14, 2016 |
DEEPAK KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
February 25, 2016 |
DEEPAK KUMAR MAHTO Vs. STATE OF JHARKHAND
|
February 9, 2016 |
DEEPAK NARAYAN SINGH, S/O LATE RAMASHISH SINGH, RESIDENT Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
DEEPAK PETROLEUM PRODUCTS Vs. STATE OF JHARKHAND
|
May 19, 2016 |
DEEPALI DAS Vs. STATE OF JHARKHAND
|
August 12, 2016 |
DEMBO TUDU SON OF KHOI TUDU Vs. STATE OF JHARKHAND
|
May 3, 2016 |
DEO NANDAN THAKUR Vs. STATE OF JHARKHAND
|
July 28, 2016 |
DEO NARAYAN PARIHAST Vs. STATE OF JHARKHAND
|
November 28, 2016 |
DEODUTT SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
February 22, 2016 |
DEONANDAN SINGH Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
DEV MULTICOM PVT. LTD. Vs. THE BHARAT COKING COAL LTD.
|
March 30, 2016 |
DEV SAGAR GOPE Vs. STATE OF JHARKHAND
|
June 3, 2016 |
DEVEN YADAV @ DEVAN GOPE Vs. STATE OF JHARKHAND
|
April 18, 2016 |
DEVENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 19, 2016 |
DEVENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
April 25, 2016 |
DHANANJAY GOPE Vs. STATE OF JHARKHAND
|
April 20, 2016 |
DHANANJAY KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
February 8, 2016 |
DHANANJAY KUMAR GUPTA Vs. THE STATE OF JHARKHAND
|
January 15, 2016 |
DHANANJAY MODAK, SON OF LATE INDRA NARAYAN MODAK, RESIDENT OF BIRRA, PATAMDA, P.O.BIRRA, P.S.PATAMDA, DISTRICT Vs. THE STATE OF JHARKHAND, THROUGH CHIEF SECRETARY OF THE GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, P.O. AND P.S.DHURWA, DISTRICT
|
December 7, 2016 |
DHANANJAY PRASAD, SON OF LATE DWARIKA PRASAD, RESIDENT OF SAUNDA BASTI, P.O. Vs. M/S. CENTRAL COALFIELDS LIMITED, A SUBSIDIARY OF COAL INDIA LIMITED, A GOVERNMENT OF INDIA UNDERTAKING, HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE, RANCHI, P.O.
|
December 13, 2016 |
DHANESHWAR MANJHI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
DHANESHWAR RAWANI Vs. STATE OF JHARKHAND
|
July 30, 2016 |
DHARMENDRA KUMAR Vs. STATE OF JHARKHAND
|
June 4, 2016 |
DHARMENDRA PRADHAN Vs. THE STATE OF JHARKHAND
|
September 16, 2016 |
DHARMU MAHTO Vs. THE STATE OF JHARKHAND
|
February 5, 2016 |
DHEERAJ KUMAR @ DHIRAJ KUMAR Vs. STATE OF JHARKHAND
|
November 21, 2016 |
DHIRAJ KUMAR DUBEY Vs. STATE OF JHARKHAND
|
August 16, 2016 |
DHIRAJ KUMAR DUBEY, S/O LATE JAIDEV DUBEY, RESIDENT OF MOHALLA RAJA PARA, P.O. & P.S. Vs. STATE OF JHARKHAND AND OTHERS
|
January 7, 2016 |
DHIREN CHANDRA PANDEY Vs. M/S. BHARAT COKING COAL LIMITED, DISTRICT
|
October 27, 2016 |
DHIREN RAWANI Vs. STATE OF JHARKHAND
|
September 19, 2016 |
DHIRENDRA NATH LAYAK Vs. STATE OF JHARKHAND
|
August 1, 2016 |
DHIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
|
January 4, 2016 |
DHULLU MAHATO Vs. THE STATE OF JHARKHAND
|
March 28, 2016 |
DILIP KHALKHO Vs. UNION OF INDIA THROUGH THE ASSISTANT DIRECTOR, SUBSIDIARY INTELLIGENCE BUREAU (S.I.B.), MINISTRY OF HOME AFFAIRS, INTELLIGENCE BUREAU, HEAD QUARTERS, NEW DELHI
|
November 17, 2016 |
DILIP KUMAR MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
March 15, 2016 |
DILIP KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
February 2, 2016 |
DILIP KUMAR SAH, S/O LATE PRAHLAD SAH, VILLAGE JAMUNI PAHARPUR, PO JAMUNI PAHARPUR, PO & DISTRICT GODDA, JHARKHAND Vs. THE STATE OF JHARKHAND
|
October 17, 2016 |
DILIP KUMAR SAHU @ DILIP SAO Vs. STATE OF JHARKHAND
|
January 25, 2016 |
DILRUBA ANSHARI @ DILRUBA HUSSAIN AND OTHER Vs. STATE OF JHARKHAND
|
January 5, 2016 |
DINBANDHU JAISWAL Vs. STATE OF JHARKHAND
|
August 2, 2016 |
DINESH CHANDRA GUPTA Vs. SHRESTHA GUPTA
|
November 8, 2016 |
DINESH CHANDRA JHA, SON OF SURYA NARAYAN JHA, RESIDENT OF BUNGLOW NO. 2, KOYLA NAGAR TOWNSHIP, P.O. KOYLA NAGAR P.S. SARAIDHELA, DISTRICT DHANBAD (JHARKHAND) Vs. STATE OF JHARKHAND
|
July 27, 2016 |
DINESH KUMAR PASWAN Vs. STATE OF JHARKHAND
|
May 13, 2016 |
DINESH MAHATO S/O SIDHESWAR MAHATO Vs. STATE OF JHARKHAND
|
January 12, 2016 |
DINESH MUNDA, SON OF LATE HALUMAN MUNDA Vs. M/S. CENTRAL COALFIELDS LIMITED
|
December 16, 2016 |
DINESH THAKUR Vs. STATE OF JHARKHAND AND ORS.
|
January 21, 2016 |
DINESHWAR NAYAK SON OF LATE KALTU NAYAK Vs. THE STATE OF JHARKHAND
|
December 14, 2016 |
DINESHWAR PRASAD SHARMA, SON OF LATE R.S. SHARMA, RESIDENT OF BARIATU, P.O. AND P.S. BARIATU, DISTRICT RANCHI Vs. STATE OF JHARKHAND
|
December 15, 2016 |
DINESHWAR PRASAD YADAV, S/O LATE CHHOTU YADAV, R/O VILLAGE Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, AT PROJECT BUILDING, RANCHI, PO
|
October 18, 2016 |
DINU KUMAR PANDEY, SON OF LATE JAY NARAYAN PANDEY, RESIDENT OF VILLAGE BHAGA BANDH P.S. PUTKI P.O. PUTKI DISTRICT DHANBAD (JHARKHAND) Vs. THE UNION OF INDIA
|
April 18, 2016 |
DIPAK CHANDRA CHOUDHURI, SON OF LATE N.C. CHOUDHURI, RESIDENT OF SECTOR Vs. STEEL AUTHORITY OF INDIA LTD., THROUGH ITS CHAIRMAN, ISPAT BHAWAN LODHI NAGAR, P.O., P.S. & DISTRICT NEW DELHI
|
September 6, 2016 |
DIPAK KISHORE DUTTA ROY AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
January 14, 2016 |
DIPAK KUMAR YADAV Vs. STATE OF JHARKHAND
|
June 17, 2016 |
DIPTI SEN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
DIRECT MEDIA DISTRIBUTION VENTURES (P) LTD. Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
April 5, 2016 |
DOBARO SINKU Vs. THE STATE OF JHARKHAND
|
February 3, 2016 |
DOMAN SAH, SON OF LATE FOJDAR SAH @ FODAR SAH, RESIDENT OF VILLAGE KOKRA, P.O. BALBADDA, P.S. BALBADDA, DISTRICT GODDA Vs. THE STATE OF JHARKHAND
|
March 9, 2016 |
DR. (MRS) BHARATI SINHA Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
DR. ARUN KUMAR, SON OF DR. RAMCHANDRA PRASAD SINHA, RESIDENT OF PREMA APARTMENT IN FRONT OF SRI KRISHNA ENCLAVE, NORTH OFFICE PARA, P.O. & P.S. DORANDA, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND PROJECT BHAWAN, P.O. & P.S. DHURWA, DISTRICT
|
September 6, 2016 |
DR. BRAJESH KUMAR Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
|
March 29, 2016 |
DR. DARA SHIKOH, SON OF LATE SYED SHUJAUDDIN AHMED, RESIDENT OF VETERINARY CAMPUS, SIRAMTOLI, P.O., P.S. Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, P.O.& P.S. JAGARNATHPUR, DISTRICT
|
November 25, 2016 |
DR. NILKAMAL NATH, SON OF LATE NIRODE BARAN NATH, PRESENTLY RESIDING AT CHACHASI COLONY NO. 1, P.O CHACKASI, DISTRICT Vs. THE CHAIRMAN
|
March 16, 2016 |
DR. PRANAY VERMA Vs. STATE OF JHARKHAND
|
July 19, 2016 |
DR. PRANITA, W/O DR. SUNIL KUMAR YADAV, D/O PROF. RAMYATAN PRASAD, R/O MATWARI ROAD, NEAR P.T.C. CHOWK, PO & PS Vs. THE STATE OF JHARKHAND, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, PO & PS
|
April 26, 2016 |
DR. RAJIV RANJAN Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI
|
August 17, 2016 |
DR. RAM NARESH PRASAD Vs. STATE OF JHARKHAND
|
June 30, 2016 |
DR. RAMAN KUMAR SINHA SON OF SRI TULESHWAR PRASAD SINHA, RESIDENT OF BLOCK CHOWK, KANKE, POST OFFICE AND POLICE STATION Vs. THE STATE OF JHARKHAND
|
October 18, 2016 |
DR. RAMESH SHARAN, SON OF LATE SRI SITA RAM SHARAN, RESIDENT OF QR. NO. C/252, NEW AG COLONY, KADRU, PO Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF JHARKHAND, RANCHI, PROJECT BUILDING, PO&PS
|
October 26, 2016 |
DR. REKHA ROY Vs. THE STATE OF JHARKHAND
|
September 1, 2016 |
DR. RUBINA TASNIM Vs. THE STATE OF JHARKHAND
|
May 30, 2016 |
DR. SHASHI BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
April 27, 2016 |
DR. SHEO JAG PRASAD Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, STATE OF JHARKHAND, RANCHI
|
July 18, 2016 |
DR. SUBHASH CHANDRA LAYAK Vs. THE STATE OF JHARKHAND AND ANR.
|
February 23, 2016 |
DR. SUBHASH CHANDRA NAYAK Vs. STATE OF JHARKHAND
|
December 6, 2016 |
DR. SUKHDEO SINGH, SON OF SHRI BAIKUNTH SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
DR. SUMIT KUMAR @ SUMIT MANDAL S/O LATE JAMUNI BHUSHAN MANDAL, RESIDENT OF COLLAGE ROAD, RASIKPUR, P.O. & P.S. AND DISTRICT Vs. STATE OF JHARKHAND AND SYAMLI GORAI D/O MATHURA CHANDAR GORIA, R/O RANGILA P.O., P.S. RAMESHAWAR, DISTRICT
|
February 15, 2016 |
DR. SUSHILA SAHA Vs. STATE OF JHARKHAND
|
November 18, 2016 |
DR. SWARAN SINGH, SON OF LATE SARDAR SANT SINGH, RESIDING AT 28A, BEHIND SAKCHI ROAD GURUDWARA, JAMSHEDPUR, P.O & P.S.SAKCHI, DIST Vs. THE STATE OF JHARKHAND
|
July 11, 2016 |
DR. SWATI SAILLY Vs. UNION OF INDIA
|
August 17, 2016 |
DR. TULSI KUMAR SAHA Vs. STATE OF JHARKHAND
|
May 17, 2016 |
DR. UMESHWAR SHARMA SON OF LATE ANJANI KUMAR SINGH, RESIDENT OF VILLAGE, P.O & P.S. RIGA, DISTRICT Vs. STATE OF JHARKHAND
|
April 18, 2016 |
DR.BARNABAS HEMBROM Vs. KAMLESH ORAON & ANR
|
July 22, 2016 |
DRAUPADI DEVI, W/O LATE BINDHESHWAR PANDEY Vs. SMT. AHILIYA DEVI, W/O SRI SAHDEO PANDEY
|
April 22, 2016 |
DUDH NATH SINGH Vs. CHAIRMAN, (J.S.E.B.) JHARKHAND STATE ELECTRICITY BOARD
|
April 5, 2016 |
DUKHHARAN SAO Vs. THE STATE OF JHARKHAND
|
April 20, 2016 |
DULAR PANDIT AND ORS. Vs. STATE OF JHARKHAND
|
January 7, 2016 |
DURYODHAN MANJHI Vs. UCO BANK
|
May 19, 2016 |
DUTI MUNDA Vs. THE STATE OF JHARKHAND
|
April 11, 2016 |
DWARIKA PRASAD SINGH, SON OF LATE RAGHURAJ SINGH, RESIDENT OF B/102, OM NIRMALAYA APARTMENT, P.O & P.S Vs. STATE OF JHARKHAND
|
November 30, 2016 |
DWIJEN MAHTO, SON OF LATE ASHUTASH MAHTO Vs. DAMODAR VALLEY CORPORATION, THROUGH ITS CHAIRMAN, AT MAITHONLABIC
|
March 14, 2016 |
EASTERN COALFIELDS LIMITED THROUGH GENERAL MANAGER, MUGMA AREA, EASTERN COALFIELDS LIMITED, AT MUGMA, POST OFFICE Vs. JAGANNATH MANJHI, SON OF LATE CHITTIZ MANJHI RESIDENT OF SASNAVDHIHA, PO NIRSA, PS NIRSA, DIST. DHANBAD
|
September 29, 2016 |
EDMON BILUNG Vs. STATE OF JHARKHAND
|
February 12, 2016 |
EKLAKH SIDDIQUI Vs. STATE OF JHARKHAND
|
May 24, 2016 |
ELECTROSTEEL STEELS LIMITED Vs. UNION OF INDIA
|
February 5, 2016 |
ELIAS BECK Vs. UNION OF INDIA
|
July 19, 2016 |
ELIZABETH HORO, DAUGHTER OF LATE JOHN HORO Vs. STATE OF JHARKHAND
|
May 19, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BARAKAR ENGINEERING AND FOUNDRY WORKS, NIRSA, DHANBAD Vs. THEIR WORKMAN SHRI RAJENDRA PRASAD
|
June 23, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASTACOLLA COLLIERY, BCCL, DHANBAD Vs. DY. CHIEF LABOUR COMMISSIONER (C), DHANBAD
|
August 31, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CAPTIVE POWER PLANT OF M/S. CENTRAL COALFIELDS LIMITED AT KATHARA, P.O. KATHARA, DISTRICT Vs. THEIR WORKMEN BEING REPRESENTED BY SHRI KESHAV SINGH YADAV, AREA SECRETARY, BIHAR COLLIERY KAMGAR UNION, KATHARA, P.O. KATHARA, DISTRICT BOKARO
|
September 16, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF GODHAR COLLIERY OF M/S. BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN
|
August 10, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODHNA COLLIERY OF M/S BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI N.G. ARUN
|
August 3, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SWANG WASHERY OF M/S CENTRAL COALFIELDS LIMITED THROUGH SRI UDAI PRAKASH, GENERAL MANAGER, HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE, RANCHI, P.O. G.P.O., P.S. KOTWALI, DIST. RANCHI Vs. THEIR WORKMEN SRI PANKAJ KUMAR, SON OF LATE SUNDAR LAL MALLAH REPRESENTED BY THE NATIONAL COAL ORGANIZATION EMPLOYEES ASSOCIATION THROUGH SHRI P.K. BISWAS, ZONAL SECRETARY (EAST ZONE), RESIDING AT SWANG, P.O. & P.S. GOMIA, DISTRICT BOKARO
|
January 4, 2016 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED Vs. THE CONCERNED WORKMAN, PROBODH KUMAR SAHANI
|
February 5, 2016 |
ERIC MINZ, S/O LATE ALFIUS MINZ R/O VILLAGE KINKEL PO KINKEL PS KURDEG DISTT. SIMDEGA STATE JHARKHAND Vs. THE STATE OF JHARKHAND
|
April 22, 2016 |
ESRAN DHAN Vs. THE STATE OF JHARKHAND AND ANOTHER
|
March 4, 2016 |
FABIANUS BECK Vs. STATE OF JHARKHAND
|
June 27, 2016 |
FAGU MANJHI Vs. STATE OF JHARKHAND
|
January 12, 2016 |
FAGUWA PAHAN @ PANDIT Vs. STATE OF JHARKHAND
|
June 13, 2016 |
FATIK DOM Vs. THE STATE OF JHARKHAND
|
May 4, 2016 |
FATIK ROUTH, SON OF SRIPATI ROUTH, RESIDENT OF VILLAGE SUNDARBARI, P.O. Vs. THAKUR ROUTH, SON OF LATE RUNA ROUTH
|
April 23, 2016 |
FIROZ KHAN Vs. UNION OF INDIA AND ORS.
|
March 1, 2016 |
FOOD CORPORATION OF INDIA Vs. KUMAR MADAN MOHAN
|
February 5, 2016 |
FRANKLIN BAXLA, SON OF LATE MARCEL BAXLA, RESIDENT OF HOUSE NO.77, VILLAGE Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT (DEPARTMENT OF HIGHER EDUCATION), NEW DELHI
|
June 27, 2016 |
FULENA DEVI, WIFE OF LATE GANESH BHAGAT, R/O VILLAGE SONWARIA PO KATHIA MATHIA PS SIKTA DISTRICT WEST CHAUPARAN (BIHAR) Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPT. OF HOME AT PO + PS + DISTRICT RANCHI
|
June 27, 2016 |
FULGENCE TOPPO Vs. STATE OF JHARKHAND AND OTHERS
|
January 6, 2016 |
FULJENSIA KHALKHO Vs. STATE OF JHARKHAND
|
August 8, 2016 |
G. B. ENGINEERS Vs. UNION OF INDIA
|
April 6, 2016 |
G.S. MALHOTRA Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
January 8, 2016 |
GAJALA FARHEEN @ GHAJALA PRAMIN Vs. KHALIL KHAN @ MANTU
|
February 2, 2016 |
GAJO PRASAD MEHTA Vs. STATE OF JHARKHAND
|
August 16, 2016 |
GAMHAR SINGH Vs. THE STATE OF JHARKHAND
|
April 18, 2016 |
GANDUR ORAON, SON OF DUKHU ORAON, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
September 19, 2016 |
GANESH KUMAR GARODIA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 5, 2016 |
GANESH PRASAD GUPTA Vs. STATE OF JHARKHAND
|
July 20, 2016 |
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 21, 2016 |
GANESH RAM DOKANIA Vs. STATE OF JHARKHAND AND ORS.
|
March 18, 2016 |
GANGA PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 22, 2016 |
GANGA SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
March 2, 2016 |
GANSHU ORAON Vs. STATE OF JHARKHAND
|
March 10, 2016 |
GAUTAM DUTTA Vs. THE STATE OF JHARKHAND
|
February 10, 2016 |
GAUTAM KUMAR GUPTA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 12, 2016 |
GAUTAM KUMAR SON OF RABINDRA PANDEY, RESIDENT OF VILLAGE SIGHAMA P.O. RUPAN P.S. RUPAN DISTRICT NAWADA (BIHAR) Vs. THE STATE OF JHARKHAND
|
November 23, 2016 |
GEETA DEVI, WIFE OF LATE DAYASHANKAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, P.O., P.S. DHURWA, DIST
|
April 29, 2016 |
GEETA KUMARI Vs. STATE OF JHARKHAND
|
June 23, 2016 |
GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD. Vs. TIRUPATI STATIONERS PVT. LTD.
|
January 28, 2016 |
GENERAL MANAGER, NORTH TISRA COLLIERY, LODNA AREA X OF BHARAT COKING COAL LIMITED AND ORS. Vs. SURAJMANI MAJHAIN
|
March 3, 2016 |
GILLOORAM GAURISHANKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2016 |
GIRISH TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 23, 2016 |
GKC PROJECTS LIMITED Vs. THE STATE OF JHARKHAND
|
July 28, 2016 |
GOBARDHAN SAHU Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
GODO MANJHI AND ORS. Vs. THE STATE OF JHARKHAND
|
March 1, 2016 |
GOENDA ORAON Vs. THE STATE OF JHARKHAND
|
January 22, 2016 |
GOPAL AMAT Vs. THE STATE OF JHARKHAND
|
April 7, 2016 |
GOPAL BHARTI Vs. MAHESHWARI DEVI
|
November 28, 2016 |
GOPAL CHANDRA ORAON Vs. THE STATE OF JHARKHAND
|
September 16, 2016 |
GOPAL PRASAD Vs. STEEL AUTHORITY OF INDIA LTD.
|
May 20, 2016 |
GOPAL SINGH (IN 1532) Vs. THE STATE OF JHARKNAND
|
February 1, 2016 |
GOPI KUMAR CHAND Vs. STATE
|
February 8, 2016 |
GOPI RAM Vs. STATE OF JHARKHAND
|
May 20, 2016 |
GOPI RAM, SON OF LATE DUKALU B.P., RESIDENT OF VILLAGE Vs. THE CHIEF GENERAL MANAGER, CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, P.O.
|
September 20, 2016 |
GOPILAL MARANDI Vs. STATE OF JHARKHAND
|
April 20, 2016 |
GOURI NAYAK Vs. STATE OF JHARKHAND
|
February 2, 2016 |
GOVIND NATH SAHDEO Vs. LAL DAMODAR NATH SAHDEO
|
March 15, 2016 |
GOVIND PRASAD SHARMA Vs. THE STATE OF JHARKHAND AND ORS.
|
April 27, 2016 |
GULAB CHAND RAM Vs. THE STATE OF JHARKHAND
|
July 25, 2016 |
GULAM MURTAZA, S/O LATE HAMEED MIAN Vs. THE STATE OF JHARKHAND
|
January 14, 2016 |
GULJARI DEVI Vs. UNION OF INDIA
|
February 15, 2016 |
GULU @ GUL MOHD. MIAN Vs. THE STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DISTRICT
|
July 19, 2016 |
GUMDA MURMU Vs. CHANDRAI SANTHAL
|
January 14, 2016 |
GUNA NAND JHA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 28, 2016 |
GURA PURTY Vs. STATE OF JHARKHAND
|
March 3, 2016 |
GURJANT SINGH, SON OF LATE SURJEET SINGH, RESIDENT OF KANKANI, P.O. AND P.S. KANKANI, DISTRICT Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
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June 15, 2016 |
GYAN PRAKASH TOPNO @ GYAN PRAKASH MUNDA Vs. STATE OF JHARKHAND
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January 25, 2016 |
GYANCHAND PRASAD AGRAWAL Vs. STATE OF JHARKHAND
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August 1, 2016 |
H.N. PAREEK & COMPANY Vs. STATE OF JHARKHAND
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July 4, 2016 |
H.N. PAREEK & COMPANY Vs. STATE OF JHARKHAND
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August 22, 2016 |
HABIB ANSARI Vs. JASIM ANSARI
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December 7, 2016 |
HABIB MIAN AND ORS. Vs. THE STATE OF JHARKHAND
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January 25, 2016 |
HAKIM MAHARA Vs. BADRI MODI
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November 24, 2016 |
HAKIM MIAN @ HAKIM ANSARI Vs. STATE OF JHARKHAND AND OTHERS
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January 14, 2016 |
HAMID ANSARI Vs. STATE OF JHARKHAND
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November 9, 2016 |
HANUMAN SINGH Vs. STATE OF JHARKHAND AND ORS.
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February 29, 2016 |
HAR GAURI KISKU Vs. STATE OF JHARKHAND & OTHERS
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March 28, 2016 |
HARENDRA KUMAR SINGH S/O SRI U.P. SINGH RESIDENT OF CHAMBER NO. C Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
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December 8, 2016 |
HARENDRA SINGH Vs. STATE OF JHARKHAND
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September 19, 2016 |
HARI B.P. Vs. BHARAT COKING COAL LIMITED AND ORS.
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April 5, 2016 |
HARI BANSH LAL, SON OF LATE BASUDEO LAL, RESIDENT OF VILLAGE KHAROUA, P.O. SIRKHARIA, P.S. JHANJHARPUR, DISTRICT Vs. THE STATE OF JHARKHAND
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July 22, 2016 |
HARI GANJHU AND OTHERS Vs. RADHEY SHYAM PRASAD AND OTHERS
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May 5, 2016 |
HARI KUMAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
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March 2, 2016 |
HARI SINGH, SON OF LATE RAM KISHUN SINGH, RESIDENT OF QUARTER NO. 314, SECTOR Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED, A GOVERNMENT OF INDIA UNDERTAKING HAVING ITS REGISTERED OFFICE AT 5/11, COMMISSARIAT ROAD, HASTINGS, KOLKATA
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October 21, 2016 |
HARICHARAN MAHTO Vs. STATE OF JHARKHAND
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February 29, 2016 |
HARIHAR PANDEY Vs. STATE OF JHARKHAND
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November 24, 2016 |
HARIKESH KUMAR Vs. THE UNION OF INDIA THROUGH THE INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE, CISF OFFICE COMPLEX, EASTERN SECTOR HEADQUARTERS, NEW PATLIPUTRA COLONY, PATNA
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June 27, 2016 |
HARINANDAN RAJAK Vs. THE STATE OF JHARKHAND
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April 5, 2016 |
HARISH GUPTA @ BABLI Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
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July 27, 2016 |
HARISH KUMAR Vs. THE STATE OF JHARKHAND
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December 3, 2016 |
HDFC BANK LIMITED, HAVING ITS REGISTERED OFFICE AT HDFC BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL (WEST), MUMBAI Vs. M/S EVEREST ELECTRICAL AND ENGINEERING COMPANY PVT. LIMITED, HAVING ITS REGISTERED OFFICE AT PLOT NO. M 25(P), PHASE IV, ADITYAPUR INDUSTRIAL AREA, GAMHARIA, JAMSHEDPUR, P.O.
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July 15, 2016 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. THEIR WORKMEN AND ORS
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August 10, 2016 |
HEAVY ENGINEERING CORPORATION LIMITED Vs. SURENDRA KUMAR SINHA
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January 6, 2016 |
HEAVY ENGINEERING CORPORATION LTD Vs. SADHU SARAN PRASAD
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September 19, 2016 |
HEMANT GOYAL Vs. UNION OF INDIA
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January 25, 2016 |
HEMLAL TUDU, SON OF NUNULAL TUDU, RESIDENT OF RAJA BHITA, P.S. TUNDI, DISTRICT DHANBAD (JHARKHAND) Vs. STATE OF JHARKHAND
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August 31, 2016 |
HIMANSHU VERMA Vs. THE UNION OF INDIA AND ORS.
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March 16, 2016 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
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January 7, 2016 |
HINDUSTAN SAMAJ VIKASH SANSTHAN, A NGO REGISTERED UNDER THE INDIAN TRUST ACT, 1882, DALTONGANJ REPRESENTED BY ITS CONVENER, VIKASH CHANDRA TIWARI Vs. STATE OF JHARKHAND
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October 26, 2016 |
HIRALAL KESHRI Vs. THE STATE OF JHARKHAND
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April 1, 2016 |
HIRO SOREN, SON OF JHAPAR SOREN Vs. THE STATE OF BIHAR
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September 22, 2016 |
HOCKEY JHARKHAND Vs. THE UNION OF INDIA ORS.
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January 4, 2016 |
IBRAHIM HUSSAIN Vs. STATE OF JHARKHAND
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March 29, 2016 |
IBRAHIM YUSUF ANSARI Vs. GANDHI SAHAKARI GRIH NIRMAN SAMITTEE, DHANBAD
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November 29, 2016 |
IDBI BANK LIMITED Vs. UNITED PLATFORM OF IDBI BANK UNIONS
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March 28, 2016 |
ILLU MAHTO Vs. THE STATE OF JHARKHAND
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July 30, 2016 |
IMTIYAZ AHMAD Vs. STATE OF JHARKHAND AND OTHERS
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April 23, 2016 |
IN RE: SUBHASH KUMAR JHA AND ORS. Vs. STATE
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January 13, 2016 |
IN THE MATTER OF MANDAVA VISHNUVARDHANA RAO Vs. STATE OF JHARKHAND
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March 28, 2016 |
INDERJEET SINGH Vs. ARVIND KUMAR SINGH
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March 1, 2016 |
INDERJIT THAKUR Vs. THE STATE OF JHARKHAND
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July 29, 2016 |
INDIA TIMBER & SEASONING PLANT REPRESENTED Vs. UNION OF INDIA
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February 18, 2016 |
INDIAN SCHOOL OF MINES AND ORS. Vs. AMRENDRA NATH SINHA
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January 18, 2016 |
INDRA DEO PRASAD Vs. THE STATE OF JHARKHAND
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August 26, 2016 |
INDRA KUMAR SINHA, SON OF CHANDRIKA PRASAD, RESIDENT OF KALISTHAN ROAD, P.O. GPO, RANCHI, P.S. LOWER BAZAAR, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
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November 16, 2016 |
INDRADEO PASWAN S/O LATE PAUDAR PASWAN RESIDENCE OF HOUSE NO. 52, BAIKUNTH COLONY ROAD NO. 4C MANGO, P.O.& P.S.MANGO, DIST.EAST SINGHBHUM (J.S.R) Vs. STATE OF JHARKHAND
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November 23, 2016 |
INDRAJEET SAHA @ PINTU, S/O LATE BOTO KRISHNA SAHA Vs. STATE OF JHARKHAND
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March 14, 2016 |
INDRAWATI DEVI AND OTHERS Vs. STATE OF JHARKHAND THROUGH VIGILANCE
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February 4, 2016 |
INNOCENT TIGGA AGED ABOUT 31 YEARS S/O BENJAMIN TIGGA RESIDENT OF KATTHAL TOLI BAHEE BAZAR P.S LOWER BAZAR DIST RAANCHI. Vs. THE STATE OF JHARKHAND
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August 19, 2016 |
ISHWAR DUTTA UPADHYAY Vs. THE UNION OF INDIA
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July 28, 2016 |
ISHWAR NATH JHA SON OF LATE HARDEO JHA, R/O DHANBAD JAIL CAMPUS, P.O & P.S. DHANBAD, DIST. DHANBAD, JHARKHAND Vs. THE STATE OF JHARKHAND
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October 28, 2016 |
ISHWAR SINGH, SON OF LATE RAM SARAN SINGH, RESIDENT OF SINGHPUR Vs. SAYED MUSLIM RAZZA, SON OF LATE SAYED WALI RAZA
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January 21, 2016 |
ISMAIL KHAN Vs. THE STATE OF BIHAR (NOW JHARKHAND)
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December 7, 2016 |
ISRAR AHMAD S/O LATE SUBBA KHAN Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 5, 2016 |
JAG MOHAN ORAON @ DASO ORAON S/O LATE BALDEO ORAON Vs. STATE OF BIHAR (IN BOTH CASES)
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September 1, 2016 |
JAG NARAYAN SINGH Vs. STATE OF JHARKHAND
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November 24, 2016 |
JAGAR NATH PANDIT Vs. THE STATE OF JHARKHAND AND ORS.
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January 5, 2016 |
JAGDANAND MAHTO Vs. STATE OF JHARKHAND AND ORS.
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March 9, 2016 |
JAGDANAND MAHTO Vs. STATE OF JHARKHAND
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February 22, 2016 |
JAGDISH CHANDRA MODI Vs. THE STATE OF JHARKHAND & ORS.
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February 17, 2016 |
JAGDISH MAHTO Vs. THE STATE OF JHARKHAND
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May 5, 2016 |
JAGDISH MEHTAR Vs. STATE OF JHARKHAND
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April 28, 2016 |
JAGDISH RAUT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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April 6, 2016 |
JAGO FOUNDATION Vs. UNION OF INDIA AND ORS.
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February 10, 2016 |
JAI LAL PANDEY Vs. STATE OF JHARKHAND
|
May 4, 2016 |
JAI MAA JAGDAMBA FLOUR PVT. LTD. Vs. STATE OF JHARKHAND
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June 28, 2016 |
JAI NARAYAN PRASAD SINHA Vs. STATE OF JHARKHAND
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May 20, 2016 |
JAI NARAYAN SINGH Vs. STATE OF JHARKHAND
|
May 2, 2016 |
JAI PRAKASH MODI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
JAI PRAKASH PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2016 |
JAI PRAKASH THAKUR Vs. STATE OF JHARKHAND
|
June 14, 2016 |
JAI PRAKASH, SON OF LATE KESHAV PRASAD, RESIDENT OF Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BHAWAN, P.O. AND P.S
|
September 20, 2016 |
JAI RAM BHAGAT Vs. STATE OF JHARKHAND
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January 12, 2016 |
JAI SHANKAR JHA, SON OF LATE KRISHNA CHANDRA JHA, RESIDING AT FLAT NO. 102, KUSH APARTMENT, RAM JANKI NAGAR, ROAD NO. 2, HAWAI NAGAR, P.O. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, HAVING OFFICE AT PROJECT BUILDING, P.O. & P.S. DHURWA, TOWN AND DISTRICT
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March 16, 2016 |
JAI SHRI PASWAN Vs. STATE OF JHARKHAND
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May 4, 2016 |
JAIBIND KUMAR Vs. HIGH COURT OF JHARKHAND AT RANCHI
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August 3, 2016 |
JAINATH MAHTO SON OF LATE THAKUR MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR (NOW JHARKHAND)
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June 16, 2016 |
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY (HOME)
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August 3, 2016 |
JAIRANI DEVI @ JARANI DEVI Vs. STATE OF JHARKHAND
|
April 27, 2016 |
JALIA Vs. STATE OF JHARKHAND
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February 15, 2016 |
JAMES SORENG S/O LATE ALOVIS SORENG R/O OBIRA KULUKERA SUNDERPUR, P.O.PALKOT, P.S Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, P.O. DHURWA, P.S
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October 17, 2016 |
JAMILA KHATOON (WIDOW) Vs. MD. MUSTAFA
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April 23, 2016 |
JAMSHEDPUR DAIRY, A UNIT OF BIHAR STATE CO Vs. INCOME TAX APPELLATE TRIBUNAL, CIRCUIT BENCH, RANCHI THROUGH ITS REGISTRAR, DHURWA, RANCHI
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June 13, 2016 |
JAMSHEDPUR WASTE PROCESSING COMPANY PRIVATE LIMITED Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
March 14, 2016 |
JAMUNA RAM Vs. STATE OF JHARKHAND
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August 16, 2016 |
JAN KALYAN SAMMITTEE Vs. STATE OF JHARKHAND
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January 29, 2016 |
JANAK SINGH MUNDA Vs. STATE OF JHARKHAND
|
August 1, 2016 |
JANARDAN MISHRA SON OF LATE SHIV CHARAN MISHRA RETIRED AS INCHARGE HEAD MASTER, HIGH SCHOOL AT PRESENT RESIDENT OF NEW COLONY BARHI, P.O., P.S. BARHI, DIST : HAZARIBAGH Vs. THE STATE OF JHARKHAND
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May 12, 2016 |
JANARDAN PANDEY Vs. STATE OF JHARKHAND
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April 20, 2016 |
JANARDAN PRASAD SINHA Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
April 28, 2016 |
JANESHWAR DEHRI Vs. STATE OF JHARKHAND
|
February 9, 2016 |
JANKI PRASAD YADAV, SON OF GOURI GOPE, RESIDENT OF VILLAGE JHIRKI, BANDH COLONY, PO Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
December 8, 2016 |
JASCON ENTERBUILD LTD. Vs. STATE OF JHARKHAND
|
August 11, 2016 |
JASMATI DEVI @ GHURNI DEVI W/O LATE SUKHLAL SAHU, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 16, 2016 |
JATTU PAHAN Vs. THE STATE OF JHARKHAND
|
February 24, 2016 |
JAVED ABDUL RAZAK Vs. STATE OF JHARKHAND
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January 5, 2016 |
JAWAHARLAL JHA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
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February 10, 2016 |
JAY RAM PRASAD Vs. THE STATE OF JHARKHAND
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July 19, 2016 |
JAY RAM PRASAD, S/O MOTI PASWAN Vs. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, PROJECT BUILDING, P.O. AND P.S.:
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November 28, 2016 |
JAYANT KUMAR SINGH, SON OF LATE THAKURAI MADAN MOHAN PRASAD SINGH, RESIDENT OF MURLI BAGICHA, GUMLA, P.O. & P.S. & DISTRICT GUMLA Vs. BARIAK NAVAL KISHORE SINGH, SON OF LATE KISHORI PRASAD SINGH, RESIDENT OF VILLAGE KARAUNDI, P.O.KARAUNDI, P.S. + DISTRICT GUMLA, JHARKHAND
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February 8, 2016 |
JAYDEEP PRASAD GUPTA Vs. STATE OF JHARKHAND
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July 11, 2016 |
JEETWAHAN SINGH Vs. THE STATE OF JHARKHAND
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January 12, 2016 |
JETHA MUNDA, S/O ETWA MUNDA, R/O VILLAGE DOMARGARI, PO & PS Vs. STATE OF JHARKHAND
|
November 23, 2016 |
JHARKHAND BIJLI VITRAN NIGAM LTD THROUGH GENERAL M Vs. VEXCEL COMPUTERS PVT LTD , THROUGH ITS PROPRIETOR
|
September 28, 2016 |
JHARKHAND JANTA MAZDOOR UNION HAVING Vs. UNION OF INDIA THROUGH THE SECRETARY
|
May 3, 2016 |
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. DEVENDRA PRASAD YADAV
|
May 18, 2016 |
JHARKHAND STATE HOUSING BOARD Vs. THE STATE OF BIHAR NOW JHARKHAND AND ORS.
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March 10, 2016 |
JHARKHAND TOURISM DEVELOPMENT CORPORATION LIMITED Vs. BLACK COMMANDOSE
|
April 11, 2016 |
JHARKHAND URJA VIKAS NIGAM LTD Vs. M/S M.P. MINING AND ENERGY LTD
|
May 10, 2016 |
JHARKHAND URJA VIKAS NIGAM LTD. Vs. M/S LORD BALAJEE MANUFACTURING STEEL PVT. LTD.
|
May 5, 2016 |
JHARKHAND URJA VIKAS NIGAM LTD. Vs. INDIAN EXPLOSIVE LIMITED
|
April 4, 2016 |
JHARKHAND VAN SHRAMIK UNION DALTONGANJ, SOUTH FOREST DIVISION, PALAMAU, DALTONGANJ THROUGH ITS PRESIDENT SIDDHI NATH JHA, SON OF LATE KOMAL NATH JHA, RESIDENT OF DALTONGANJ, PO & PS DALTONGANJ, DIST. PALAMAU Vs. THE STATE OF JHARKHAND
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October 18, 2016 |
JHARNA SAO Vs. SRI SHEO SHANKAR PRASAD SAO
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January 8, 2016 |
JHARNA SAO AND ORS. Vs. SHEO SHANKAR PRASAD SAO AND ORS.
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January 8, 2016 |
JIRWA DEVI, WIFE OF LAKHAN MANJHI, RESIDENT OF VILLAGE PICHARI, PO PICHARI, VIA PHUSRO BAZAR, PS PETERWAR, DIST. BOKARO Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
November 23, 2016 |
JITENDRA KUMAR Vs. STATE OF JHARKHAND
|
February 8, 2016 |
JITENDRA KUMAR SINGH @ DADU SINGH SON OF YASHWANT SINGH RESIDENT OF VILLAGE MARWANILLA, PO AND PS RAMNA, DISTRICT GARHWA Vs. STATE OF JHARKHAND
|
November 10, 2016 |
JITENDRA KUMAR VISHWAKARMA UCCH VIDYALYA, BAIRIYA, MEDININAGAR P.O.SUDNA P.S.DALTONGANJ, DISTRICT Vs. STATE OF JHARKHAND
|
October 18, 2016 |
JITESH KUMAR Vs. BIRLA INSTITUTE OF TECHNOLOGY, MESRA, RANCHI
|
July 27, 2016 |
JITLAL MAHTO Vs. CHAINTAMAN SINGH
|
January 25, 2016 |
JIWADHAN RABIDAS AND ORS. Vs. SUNDARI DEVI
|
January 20, 2016 |
JK SURFACE COATINGS PVT. LTD. COMPANY Vs. THE STATE OF JHARKHAND
|
July 13, 2016 |
JOGENDRA SIGH Vs. THE STATE OF JHARKHAND
|
January 18, 2016 |
JOGINDER SINGH Vs. STATE OF JHARKHAND & ORS.
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January 28, 2016 |
JOGINDRA SWANSI AND ORS. Vs. THE STATE OF JHARKHAND
|
March 1, 2016 |
JOHN ANIL MALTO Vs. STATE OF JHARKHAND
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March 30, 2016 |
JOYDEB DEY Vs. PUNJAB NATIONAL BANK
|
March 29, 2016 |
JOYSRI ENTERPRISES Vs. THE STATE OF JHARKHAND AND ORS.
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March 17, 2016 |
JUGAL MAHTO Vs. STATE OF JHARKHAND
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September 19, 2016 |
JURU MAHTO Vs. STATE OF JHARKHAND
|
March 1, 2016 |
JUSTIN TIRKEY SON OF LATE IGNAS TIRKEY Vs. UNION OF INDIA
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March 16, 2016 |
K.K. TEWARY Vs. STATE OF BIHAR
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July 14, 2016 |
K.S. MURTY Vs. STATE BANK OF INDIA, THROUGH ITS GENERAL MANGER, PATNA, BIHAR AND OTHERS
|
January 4, 2016 |
KABBADU MUKHI Vs. STATE OF JHARKHAND
|
January 22, 2016 |
KABITA SETHI @ KAVITA SETHI, WIFE OF DILIP KUMAR SETHI, RESIDENT OF QR. NO.5, TYPE Vs. UNION OF INDIA
|
August 3, 2016 |
KAILASH BIHARI YADAV Vs. STATE OF JHARKHAND
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May 6, 2016 |
KAILASH MAHTO Vs. STATE OF JHARKHAND
|
January 5, 2016 |
KAILASH PATI MAHTHA Vs. DIVISIONAL FOREST OFFICER, BOKARO AND ORS.
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March 1, 2016 |
KAILASH RAJAK Vs. STATE OF JHARKHAND
|
November 29, 2016 |
KAILASH YADAV Vs. BHARAT COKING COAL LIMITED THROUGH ITS GENERAL MANAGER
|
November 9, 2016 |
KALA NAYAK SON OF LATE LATE PURAN NAYAK, RESIDENT OF QTR. NO. A/4/71, RAJRAPPA PROJECT, PO & PS RAJRAPPA, DISTRICT RAMGARH Vs. CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMANCUM MANAGING DIRECTOR HAVING ITS OFFICE AT DARBHANGA HOUSE, PO GPO, PS KOTWALI, DISTRICT RANCHI
|
June 27, 2016 |
KALAWATI DEVI WIFE OF DEVENDRA SAHU Vs. STATE OF JHARKHAND
|
August 20, 2016 |
KALIDAS TIWARY Vs. CENTRAL UNIVERSITY OF JHARKHAND AND ANR.
|
May 17, 2016 |
KALIPADA MAHATO Vs. BABI MAHATAIN
|
July 29, 2016 |
KALURAM GUJAR Vs. THE STATE OF JHARKHAND
|
February 10, 2016 |
KAMAL ARFI GADDI Vs. UNION OF INDIA
|
May 17, 2016 |
KAMAL DUGGAL Vs. STATE OF JHARKHAND
|
January 5, 2016 |
KAMAL KUMAR KALRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 9, 2016 |
KAMAL KUMAR NISHAD Vs. THE STATE OF JHARKHAND
|
August 4, 2016 |
KAMALA DEVI Vs. STATE OF JHARKHAND
|
May 18, 2016 |
KAMALA DEVI Vs. THE STATE OF JHARKHAND
|
April 18, 2016 |
KAMDEO MANDAL Vs. STATE OF JHARKHAND
|
May 19, 2016 |
KAMLADITYA CONSTRUCTION PRIVATE LTD. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
February 5, 2016 |
KAMLESHWAR PRASAD Vs. THE STATE OF JHARKHAND
|
July 19, 2016 |
KAMLESHWAR RAM Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT, STATE BANK OF INDIA, RANCHI
|
August 17, 2016 |
KANIKA BANERJEE Vs. STATE OF JHARKHAND & ANR
|
July 18, 2016 |
KANTI DEVI Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, URBAN DEVELOPMENT, DHURWA, RANCHI
|
November 22, 2016 |
KANTI DEVI AND OTHERS Vs. SMT. PREMA SAHAY AND OTHERS
|
May 16, 2016 |
KANTI MAHANTY ROHINI Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
KAPIL LAHERI Vs. STATE OF JHARKHAND
|
February 22, 2016 |
KARAMDEO YADAV Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 5, 2016 |
KARAN GOPE Vs. THE STATE OF JHARKHAND
|
November 8, 2016 |
KARMA MINZ Vs. STATE OF JHARKHAND
|
November 11, 2016 |
KARMI DEVI Vs. CENTRAL COALFIELDS LIMITED & ORS.
|
February 19, 2016 |
KARTIK CHANDRA MAJEE AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 26, 2016 |
KARTIK GHOSH Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
KASIM ANSARI Vs. THE STATE OF JHARKHAND
|
July 29, 2016 |
KATAI HANSDA Vs. STATE OF JHARKHAND
|
April 28, 2016 |
KAUSHAL KISHORE VERMA Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
KAUSHAL KUMAR @ KAUSHAL KISHORE PRASAD SON OF LATE MANGAL PRASAD, RESIDENT OF QTR. NO. B Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2016 |
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, KOLKATA (WEST BENGAL) Vs. THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, GOVT. OF JHARKHAND, RANCHI
|
November 11, 2016 |
KAUSHLENDRA KUMAR Vs. STATE OF JHARKHAND
|
October 28, 2016 |
KESHAV KUMAR SINHA Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI
|
September 2, 2016 |
KHAGAN KUMAR Vs. STATE OF JHARKHAND
|
June 2, 2016 |
KHAIRUL ANSARI Vs. THE STATE OF JHARKHAND
|
April 28, 2016 |
KHARANGAJHAR BAZAR VIKAS SAMITI, EAST SINGHBHUM Vs. STATE OF JHARKHAND
|
March 10, 2016 |
KHIROD SAH, SON OF LATE BHOLA SAH, RESIDENT OF VILLAGE BHATDIHA SHYAM NAGAR, P.O. GODDA, P.S. GODDA (T), DISTRICT Vs. THE STATE OF JHARKHAND
|
October 20, 2016 |
KHORA BOURI Vs. THE STATE OF JHARKHAND
|
February 25, 2016 |
KHUBLAL MAHTO AND OTHERS Vs. JAMUNA PRASAD MAHTO AND ANOTHER
|
January 12, 2016 |
KHUSHAL ARJUN RATHOR Vs. STATE OF JHARKHAND
|
April 28, 2016 |
KINU MUNDA Vs. THE STATE OF JHARKHAND
|
November 17, 2016 |
KIRAN KUMAR Vs. STATE OF JHARKHAND
|
June 22, 2016 |
KIRAN KUMARI Vs. SHARVAN JHA
|
December 7, 2016 |
KIRAN KUMARI, D/O LATE BAJO RAM @ BAIJO RAM, RESIDENT OF VILLAGE PUTKI NO.10, NAGAR, P.O. KUSUNDA, P.S. PUTKI, DIST Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
May 12, 2016 |
KIRTAN POLAI Vs. THE UNION OF INDIA
|
September 19, 2016 |
KISHORE KUMAR DESHMUKH Vs. THE STATE OF BIHAR
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August 24, 2016 |
KISHORI PRASAD RAY Vs. STATE OF JHARKHAND
|
November 11, 2016 |
KISHUN ORAON @ KISHNU ORAON, SON OF GUMON ORAON, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
November 16, 2016 |
KISHUN PRASAD VERMA SON OF KANHAIYA PRASAD SWARNKAR Vs. STATE OF JHARKHAND
|
July 14, 2016 |
KISTO ORAON Vs. STATE OF JHARKHAND
|
January 4, 2016 |
KOKIL SINGH SARDAR Vs. THE STATE OF JHARKHAND
|
January 14, 2016 |
KRIPA RAM SAHU Vs. STATE OF JHARKH
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May 16, 2016 |
KRIPA SINDHU MAHAKUD Vs. STATE OF JHARKHAND
|
January 14, 2016 |
KRIPANATH CHOUDHARY AND ORS. Vs. THE STATE OF JHARKHAND
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April 12, 2016 |
KRISHNA DEV SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
January 18, 2016 |
KRISHNA DEVI @ KRISHNA SINGH Vs. STATE OF JHARKHAND
|
June 14, 2016 |
KRISHNA DEVI @ PREMA DEVI SHARMA Vs. VIJAY SHARMA
|
April 7, 2016 |
KRISHNA GOPAL TIWARY Vs. UNION OF INDIA
|
July 27, 2016 |
KRISHNA GUPTA, SON OF GANOWRI SAO R/O VILLAGE FUFUWADIH, P.S. GOBINDPUR (BARBADA), DISTRICT DHANBAD Vs. THE STATE OF JHARKHAND
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November 19, 2016 |
KRISHNA KUMAR PODDAR Vs. THE STATE OF JHARKHAND
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April 5, 2016 |
KRISHNA KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 12, 2016 |
KRISHNA MURARI Vs. THE STATE OF JHARKHAND
|
September 2, 2016 |
KRISHNA MURARI SAHAY Vs. STEEL AUTHORITY OF INDIA LTD
|
January 29, 2016 |
KRISHNA NAND TRIPATHI Vs. ALOK CHAURASIYA
|
August 19, 2016 |
KRISHNA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2016 |
KRISHNA RAM Vs. UNION OF INDIA
|
August 29, 2016 |
KRISHNA TIWARY, SON OF LATE MATHURA TIWARY, RESIDENT OF VILLAGE POKHARAHA, PO POLPOL, PS DALTONGANJ, DIST. PALAMAU Vs. THE STATE OF JHARKHAND
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November 22, 2016 |
KRISHNADEO PRASAD SAHU Vs. THE STATE OF JHARKHAND
|
November 30, 2016 |
KUBRAJ MURMU Vs. STATE OF JHARKHAND
|
May 3, 2016 |
KUMAR KANT JAISWAL, SON OF LATE RAMESH BHAGAT, RESIDENT OF TUNDI ROAD, GOVINDPUR, P.O.GOVINDPUR, P.S.GOVINDPUR, DISTRICT Vs. DEEPAK PATHAK ALIAS BHASKAR PATHAK, SON OF LATE NANDLAL PATHAK RESIDENT OF TUNDI ROAD, GOVINDPUR, P.O.GOVINDPUR, P.S.GOVINDPUR DISTRICT
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August 9, 2016 |
KUMAR PANKAJ ANAND AND ORS. Vs. CENTRAL UNIVERSITY OF JHARKHAND AND ORS.
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February 19, 2016 |
KUMAR PRIYA RAJ Vs. THE STEEL AUTHORITY OF INDIA LIMITED, THROUGH ITS CHAIRMAN
|
November 18, 2016 |
KUMAR ROHIT Vs. ALLAHABAD BANK THROUGH ITS CHAIRMAN
|
April 26, 2016 |
KUMAR ROHIT, SON OF SRI LALMANI NATH SHAHDEO, RESIDENT OF SHAHDEO ENCLAVE, WEST END PART, KAJU BAGAN, BESIDE D.A.V. HEHAL (JUNIOR WING), P.O. Vs. ALLAHABAD BANK, THROUGH ITS CHAIRMAN
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July 26, 2016 |
KUMARI CHITRALEKHA SINHA, WIFE OF SRI SHAILENDRA KUMAR, RESIDENT OF QR. NO. 2052, SECTOR Vs. THE STATE OF JHARKHAND AND OTHERS
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January 21, 2016 |
KUMARI LAXMI PATRA @ KUMARI LAXMI PATRO, DAUGHTER OF LATE LAPUA, EX Vs. THE UNION OF INDIA, THROUGH THE GENERAL MANAGER, SOUTH EASTERN RAILWAY, GARDEN REACH, KOLKATA
|
December 15, 2016 |
KUMARI RUBY CHOUDHARY @ RUBY DUTTA, WIFE OF KEDAR NATH DUTT, RESIDENT OF NEAR SADAR HOSPITAL, MAKATPUR, P.O. AND P.S. MUFFASIL, DISTRICT Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF SOCIAL WELFARE, WOMEN AND CHILD DEVELOPMENT, GOVT. OF JHARKHAND, H.E.C. GOLCHAKKAR, P.O. AND P.S. DHURWA, DISTRICT
|
October 26, 2016 |
KUNAL @ KUNAL KUMAR MAHTO, S/O UPENDRA LAL MAHTO, AGED ABOUT 20 YEARS, RESIDENT OF TUTAKI, P.O. Vs. THE STATE OF JHARKHAND
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November 17, 2016 |
KUNJ BIHARI SHARMA Vs. UNION OF INDIA
|
April 21, 2016 |
KUNTI KUMARI Vs. STATE OF JHARKHAND
|
December 9, 2016 |
KURESHA BIBI Vs. THE UNION OF INDIA
|
December 8, 2016 |
KUTKA MIAN @ MURLA MIAN SON OF KOLHA MIAN RESIDENT OF VILLAGE SUPDIDIH, P.S. Vs. STATE OF JHARKHAND
|
August 9, 2016 |
LAKHAN BHUIAN AND ANOTHER Vs. THE STATE OF JHARKHAND
|
April 12, 2016 |
LAKHAN BHUIYAN Vs. STATE OF JHARKHAND
|
January 21, 2016 |
LAKHAN NAGESIA Vs. THE STATE OF JHARKHAND
|
January 6, 2016 |
LAKHI DEVI, WIFE OF LATE SUDARSHAN PRASAD, RESIDENT OF VILLAGE & P.O. BHAGWANPUR HAT, DISTRICT Vs. THE SECRETARY, JHARKHAND STATE ELECTRICITY BOARD, PROJECT BUILDING, P.O. DHURWA, P.S. JAGARNATHPUR, DISTRICT
|
December 14, 2016 |
LAKHI NATH BOSE Vs. STATE OF JHARKHAND
|
June 3, 2016 |
LAKHIRAM MAHATO Vs. STATE OF JHARKHAND
|
February 4, 2016 |
LAKHOTIA PLASTICS INDUSTRIES Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 15, 2016 |
LAL BABU SHAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 20, 2016 |
LAL MOHAN RAM Vs. STATE OF JHARKHAND
|
May 17, 2016 |
LAL YASHWARDHAN NATH SHAHDEO ALIAS LAL KARAN NATH SHAHDEO (MINOR) S/O LATE DILIP NATH SHAHDEO THROUGH HIS NEXT FRIEND SUMIT SINGH MOYAL S/O VIJAY SINGH JI MOYAL Vs. RUPA SHAHDEO W/O LATE DILIP NATH SHAHDEO
|
August 4, 2016 |
LALAN RAM @ SIYA RAM DOME @ SIYA KANT DOME Vs. THE STATE OF JHARKHAND
|
December 9, 2016 |
LALAN SINGH Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
LALIT ASUR Vs. STATE OF JHARKHAND
|
June 23, 2016 |
LALITA DEVI W/O LATE ATILESHWAR PRASAD, GANG MAN, F.F.P. PERSONAL NO. 6905 R/O AT Vs. THE CHAIRMAN
|
October 21, 2016 |
LALU MAHATO Vs. THE STATE OF JHARKHAND
|
August 1, 2016 |
LAMBA BANDARE @ LOMBA BODRA Vs. STATE OF JHARKHAND
|
January 12, 2016 |
LASO MANJHI Vs. THE STATE OF JHARKHAND
|
July 19, 2016 |
LAWRENCE TOPPO, S/O LATE ABRAHAM TOPPO, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
September 27, 2016 |
LAXMAN MISTRY Vs. GOVIND DEO SHARMA
|
July 26, 2016 |
LAXMI NARAYAN SINGH Vs. BHARAT COKING COAL LIMITED AND ORS.
|
February 4, 2016 |
LEKHO RAI @ LEKHO ROY Vs. STATE OF JHARKHAND
|
May 3, 2016 |
LEO AMRIT LAKRA SON OF BALASIUS LAKRA RESIDENT OF VILLAGE ATAKORA PS BHARNO DISTRICT GUMLA Vs. STATE OF BIHAR (NOW STATE OF JHARKHAND)
|
September 8, 2016 |
LILY MITRA, DAUGHTER OF LATE D.N. SASMAL, RESIDENT OF Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY THROUGH ITS MANAGING DIRECTOR
|
September 27, 2016 |
LOBIN DURBEY Vs. THE STATE OF JHARKHAND
|
May 11, 2016 |
LOKESHWAR KUMHAR Vs. STATE OF JHARKHAND
|
February 8, 2016 |
LOYALA COLLEGE OF EDUCATION JAMSHEDPUR Vs. STATE OF JHARKHAND
|
June 22, 2016 |
LUKMAN ANSARI Vs. THE STATE OF JHARKHAND
|
February 2, 2016 |
M.N ELECTRICALS Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
November 30, 2016 |
M/S DEVANTI PROJECTS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
January 22, 2016 |
M/S AMAR CONCRETE SLEEPERS PRIVATE LIMITED Vs. M/S STEEL AUTHORITY OF INDIA
|
February 4, 2016 |
M/S ARUN KUMAR MISHRA CONSTRUCTION PVT. LTD. DISTRICT PAKUR [W.P.(C) NO. 4522 OF 2016] Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, WATER RESOURCE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI
|
October 20, 2016 |
M/S ASHIRWAD STEELS AND INDUSTRIES LTD. Vs. THE UNION OF INDIA
|
August 5, 2016 |
M/S AUROMA COKE LIMITED PETITIONER Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
March 28, 2016 |
M/S BLUE STAR MELLEABLE PVT. LTD. Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
|
November 16, 2016 |
M/S CENTRAL COALFIELDS LIMITED THROUGH ITS CHIEF MANAGER PERSONNEL AND INDUSTRIAL RELATION, SRI SUBHAS CHANDRA PANDEY S/O LATE SUKHDEO PANDEY R/O FLAT NO 102A KOYLA VIHAR KANKE ROAD PO RANCHI UNIVERSITY PS GONDA DIST RANCHI Vs. PREMLATA DEVI W/O LATE DEO KUMAR SHARMA R/O VILL REWAR PO DHEMAUL PS PAKRI BARMA DIST NAWADA BIHAR
|
July 12, 2016 |
M/S CORPORATE ISPAT ALLOYS LIMITED, HAVING ITS UNIT AT TOTATALWADI, P.O. Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 14, 2016 |
M/S DRUG RESEARCH LABORATORY Vs. STATE OF JHARKHAND REPRESENTED THROUGH THE DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
September 5, 2016 |
M/S G.P.T INFRAPROJECTS LIMITED Vs. STATE OF JHARKHAND
|
March 3, 2016 |
M/S GOLDEN CERAMIC WORKS PRIVATE LIMITED Vs. THE STATE OF JHARKHAND
|
June 14, 2016 |
M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. THE STATE OF JHARKHAND & OTHERS
|
February 29, 2016 |
M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED, A COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 AND A GOVERNMENT OF INDIA UNDERTAKING, HAVING ITS REGISTERED OFFICE AT P Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER, COMMERCIAL TAXES DEPARTMENT, JHARKHAND, RANCHI, HAVING HIS OFFICE AT PROJECT BUILDING, DHURWA, RANCHI P.O. DHURWA, P.S. HATIA, DISTRICT RANCHI
|
April 20, 2016 |
M/S INDIA ESTATES DEVELOPMENTS LIMITED Vs. THE STATE OF JHARKHAND & ORS.
|
March 3, 2016 |
M/S INDUSTRIAL RESOURCES & MONOLITHICS PVT. LTD. HAVING ITS OFFICE AT NEORI VIKASH, PO NEORI VIKASH, PS Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN HAVING OFFICE AT ELECTRIC SUPPLY AREA, KUSAI, PO & PS
|
April 21, 2016 |
M/S JAMSHED IRON AND STEEL PRIVATE LTD. Vs. UNION OF INDIA
|
June 27, 2016 |
M/S JOSH MINING AND INFRACON PVT. LTD. Vs. STATE OF JHARKHAND
|
March 30, 2016 |
M/S KRISHNA KUMAR SINGH THROUGH ITS ONE OF THE PARTNERS KRISHNA NAND, SON OF LATE TAPESHWAR SINGH, RESIDENT OF BELWATIKAR P.O. Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, RURAL WORKS DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BHAWAN, P.O. AND P.S. DHURWA, DISTRICT
|
October 28, 2016 |
M/S LAXMI NARAYAN TRADING CO. Vs. CENTRAL COALFIELDS LIMITED
|
April 27, 2016 |
M/S MAHARSHI NIKHILESH SEWA SANSTHAN THROUGH ITS PRESIDENT SRI JYOTI SWARUP, S/O LATE JAGDISH KUMAR DUTTA, HAVING ITS REGISTERED OFFICE AT 125, RATANLAL COMPLEX, RATU ROAD, P.O. AND P.S. Vs. STATE OF JHARKHAND
|
August 1, 2016 |
M/S MAITHAN CERAMICS LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LTD.
|
July 28, 2016 |
M/S NEW INDIA ASSURANCE COMPANY LTD. Vs. GANGA RAM PRADHAN & ORS.
|
May 12, 2016 |
M/S PHILIPS INDIA LTD Vs. STATE OF JHARKHAND
|
June 24, 2016 |
M/S SANJAY KUMAR CHOUBEY & COMPANY, HAVING OFFICE AT 183, CO Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, ROAD CONSTRUCTION DEPARTMENT, HAVING OFFICE AT PROJECT BUILDING, PO AND PS DHURWA, TOWN AND DISTRICT RANCHI
|
May 10, 2016 |
M/S SHAH BROTHERS Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF MINES AND STEEL
|
April 21, 2016 |
M/S SHIVAM IRON & STEEL CO. LTD. GIRIDIH, JHARKHAND Vs. MAHANADI COALFIELDS LIMITED,SAMBALPUR, ORISSA
|
May 6, 2016 |
M/S SHREE SHYAM COAL COMPANY LTD Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
M/S SUN AND SONS CONSTRUCTION PVT. LTD. Vs. THE STATE OF JHARKHAND
|
July 21, 2016 |
M/S SUSHILA PUBLICATION & PRINTERS PVT. LTD. RANCHI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER JHARKHAND
|
July 29, 2016 |
M/S THAKUR PRASAD SAO Vs. UNION OF INDIA
|
April 23, 2016 |
M/S UPENDRA PRASAD & BROS. Vs. UNION OF INDIA
|
February 25, 2016 |
M/S VIJETA PROJECTS & INFRASTRUCTURES LIMITED Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY & COMMISSIONER
|
September 5, 2016 |
M/S. ADHUNIK ALLOYS AND POWER LTD. Vs. THE STATE OF JHARKHAND
|
February 1, 2016 |
M/S. BALAJI COKE MINERALS Vs. STATE OF JHARKHAND
|
September 22, 2016 |
M/S. BHARAT COKING COAL LIMITED, DHANBAD Vs. STATE OF JHARKHAND
|
September 14, 2016 |
M/S. CENTRAL COALFIELDS LIMITED THROUGH ITS PROJECT OFFICER BINESH SHARMA SON OF LALDEO SHARMA RESIDENT OF KUJU COLLIERY, P.O. Vs. SARLU MAHATO SON OF LATU MAHATO, RESIDENT OF VILLAGE DULMI, P.O.
|
November 28, 2016 |
M/S. COMMERCIAL ENGINEERS & BODY BUILDERS COMPANY LTD. Vs. COMMISSIONER (APPEALS), CENTRAL EXCISE & SERVICE TAX
|
April 26, 2016 |
M/S. G.P.T. INFRA PROJECTS LIMITED Vs. STATE OF JHARKHAND
|
March 4, 2016 |
M/S. GREYHOUND ENGINEERS (INDIA) PVT. LTD. Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF JHARKHAND
|
July 19, 2016 |
M/S. HEAVY ENGINEERING CORPORATION LTD. Vs. GAJENDRA KUMAR SINGH
|
August 1, 2016 |
M/S. I.D.L. EXPLOSIVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2016 |
M/S. INCAB INDUSTRIES LTD. Vs. SALIGRAM SONS, (JHARKHAND)
|
April 25, 2016 |
M/S. K. K. BUILDERS PRIVATE LIMITED THROUGH KAUSHAL KISHORE SINGH, MANAGING DIRECTOR, RESIDENT OF 27 KALIMATI ROAD, PO&PS SAKCHI, TOWN JAMSHEDPUR, DISTRICT EAST SINGHBHUM Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BHAWAN, DHURWA, RANCHI
|
February 8, 2016 |
M/S. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED, A GOVERNMENT OF INDIA ENTERPRISE AND A COMPANY WITHIN THE MEANING OF THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE AT N.B.C.C. BHAWAN, LODHI ROAD, NEW DELHI Vs. STATE OF JHARKHAND
|
March 29, 2016 |
M/S. OM SHANTI STEEL & CASTINGS PVT. LTD., HAVING ITS INDUSTRIAL UNIT AT Vs. UNION OF INDIA THROUGH THE CHIEF COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX (BIHAR & JHARKHAND), HAVING HIS OFFICE AT
|
August 31, 2016 |
M/S. PATEL ENGINEERING LIMITED Vs. THE STATE OF JHARKHAND
|
March 2, 2016 |
M/S. R.D.S. BRICKS, A PROPRIETORSHIP FIRM, JAMSHEDPUR (L.P.A. NO. 391 OF 2014) Vs. STATE OF JHARKHAND
|
November 16, 2016 |
M/S. SHREE BALAJI METALIK Vs. STATE OF JHARKHAND
|
November 18, 2016 |
M/S. SINGH ENTERPRISES, RANCHI Vs. THE SOUGH EASTERN RAILWAY THROUGH GENERAL MANAGER, SOUGH EASTERN RAILWAY, KOLKATA
|
July 21, 2016 |
M/S. STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
January 8, 2016 |
MADAN MAHTO Vs. THE STATE OF JHARKHAND
|
April 4, 2016 |
MADAN MOHAN JHA Vs. STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
MADAN PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
March 8, 2016 |
MADAN PRASAD Vs. STATE OF JHARKHAND
|
May 13, 2016 |
MADAN PRASAD PANDIT Vs. STATE OF JHARKHAND
|
May 19, 2016 |
MADHAB DAS AND ORS. Vs. HARIMATI DASI AND ORS.
|
February 11, 2016 |
MADHULIKA BAKHLA WIFE OF JIREN BHAGHLA, RESIDENT OF BOSKO NAGAR, HESAG, P.O. HATIA, P.S. JAGGANATHPUR, DIST Vs. THE STATE OF JHARKHAND
|
July 18, 2016 |
MADHUMATI DEVI Vs. STATE OF JHARKHAND
|
June 22, 2016 |
MAHABIR ORAON Vs. THE STATE OF JHARKHAND
|
February 1, 2016 |
MAHADEO ENCLAVE PVT. LTD Vs. STATE OF JHARKHAND
|
May 17, 2016 |
MAHADEV PASWAN Vs. STATE OF JHARKHAND
|
July 14, 2016 |
MAHARISHI KESH JHA, S/O ASHISH KUMAR JHA Vs. STATE OF JHARKHAND
|
July 28, 2016 |
MAHENDRA NATH MAITY @ SATYENDRANATH MAITI Vs. STATE OF JHARKHAND
|
January 22, 2016 |
MAHENDRA PRAKASH VIVEK Vs. KUMARI PUNAM BHARTI
|
October 18, 2016 |
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
|
January 29, 2016 |
MAHESH CHANDRA PATHAK Vs. THE STATE OF JHARKHAND
|
May 20, 2016 |
MAHESH KUMAR Vs. MANOHAR LAL
|
March 31, 2016 |
MAHESH PHULCHAND MODI Vs. STATE OF JHARKHAND
|
May 26, 2016 |
MAHESH RAVIDAS Vs. THE STATE OF JHARKHAND AND ORS.
|
January 7, 2016 |
MAHUN MAHATO @ MAHADEO MAHATO Vs. THE STATE OF JHARKHAND
|
December 14, 2016 |
MAINAK DUTTA, SON OF LATE DEVA PRASAD DUTTA, RESIDENT OF FLAT NO. 2B, SHASHWATI APARTMENT, LAKE AVENUE, KANKE ROAD, RANCHI, P.O. & P.S. Vs. CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, P.O.
|
September 7, 2016 |
MAJIDAN BIBI Vs. UNION OF INDIA
|
April 21, 2016 |
MANAGEMENT OF BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LTD., BOKARO STEEL CITY, DISTRICT Vs. THE GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT, SECTOR
|
September 9, 2016 |
MANAUR AZAD, SON OF MD. HALIM, RESIDENT OF VILLAGE N. T.S. BARKAKANA, POLICE STATION PATRATU, DISTRICT HAZARIBAGH (JKHARKHAND) Vs. THE STATE OF JHARKHAND
|
November 19, 2016 |
MANGAL DAS ORAON Vs. LADHU ORAON
|
April 22, 2016 |
MANGAL KHALKO Vs. STATE OF JHARKHAND
|
February 9, 2016 |
MANGAL SOREN, S/O LATE KARAN SOREN, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
April 20, 2016 |
MANGARI DEBI, WIFE OF LATE TETRU ORAON, RESIDENT OF VILLAGE DUNDURIYA, P.O. AND P.S. GUMLA, DISTRICT GUMLA Vs. STATE OF JHARKHAND
|
October 21, 2016 |
MANI BHUSHAN PRASAD, SON OF SHRI RAM KRISHNA PRASAD, RESIDENT OF GOVT. QUARTER OF DISTRICT SUB Vs. THE STATE OF JHARKHAND
|
August 2, 2016 |
MANIK BHOWMICK Vs. SARITA BHOWMICK
|
April 1, 2016 |
MANIK SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 9, 2016 |
MANJHI TUDU Vs. STATE OF JHARKHAND
|
January 27, 2016 |
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 9, 2016 |
MANJU DEVI Vs. STATE OF JHARKHAND
|
June 28, 2016 |
MANJU SEXANA Vs. STATE OF JHARKHAND
|
April 29, 2016 |
MANJURUL HASSAN Vs. STATE OF JHARKHAND
|
October 21, 2016 |
MANOHAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 11, 2016 |
MANOHAR PRASAD Vs. STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY
|
August 30, 2016 |
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
|
May 6, 2016 |
MANOJ KR SINGH Vs. NIBHA SINGH
|
November 23, 2016 |
MANOJ KUMAR Vs. CENTRAL COAL FIELD LIMITED, RANCHI AND ORS.
|
January 20, 2016 |
MANOJ KUMAR Vs. STATE OF JHARKHAND
|
August 1, 2016 |
MANOJ KUMAR BARAI Vs. STATE OF JHARKHAND AND ANOTHER
|
March 2, 2016 |
MANOJ KUMAR DUBEY Vs. THE STATE OF JHARKHAND
|
April 20, 2016 |
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, DEPT. OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF JHARKHAND, RANCHI
|
November 9, 2016 |
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2016 |
MANOJ KUMAR SINGH SON OF LATE SAKALDEO SINGH RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
May 17, 2016 |
MANORAMA DEVI AND OTHERS Vs. BINAY KUMAR GUPTA AND OTHERS
|
February 25, 2016 |
MANORANJAN KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 6, 2016 |
MANORANJAN KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 4, 2016 |
MANORANJAN S.K. PATI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
MANORMA DEVI AND OTHERS Vs. STATE OF JHARKHAND
|
February 25, 2016 |
MANORMA DEVI W/O LATE BHOLA SAH RESIDENT OF MURAMKALA, TYRE MORE, P.O. GOSA, P. S. & DISTRICT Vs. COAL INDIA LTD. THROUGH ITS CHAIRMAN, 10, NETAJI SUBHASH CHANDRA ROAD, P.O. RESERVE BANK BUILDING, P.S. PARK STREET, KOLKATA
|
May 3, 2016 |
MANPREET ENGINEERING & CONST. CO. Vs. UNION OF INDIA
|
April 26, 2016 |
MANTU MAHTO, S/O LATE SHANKAR MAHTO Vs. THE STATE OF JHARKHAND
|
April 18, 2016 |
MANTU SAW Vs. BHARAT COKING COAL LIMITED AND ORS.
|
January 7, 2016 |
MANU THAKUR, S/O SRI HULASH THAKUR, R/O VILLAGE KUTMU, PO Vs. STATE OF JHARKHAND
|
June 20, 2016 |
MANZOOR ALAM S/O KHUDA BAKSH Vs. STATE OF JHARKHAND
|
May 11, 2016 |
MARIANUS EKKA SON OF LATE PIUS EKKA, RESIDENT OF VILLAGE SUNDARPUR, P.O. GOTRA, P.S. SIMDEGA, DISTRICT SIMDEGA Vs. THE STATE OF JHARKHAND
|
May 4, 2016 |
MARWARI KANWAR SANGH, A TRUST DULY REGISTERED UNDER THE PROVISION OF TRUST ACT Vs. EMPLOYEES PROVIDENT FUNDS ORGANIZATION
|
September 2, 2016 |
MARY KUJUR W/O LATE ALBERT KUJUR, R/O VILL Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, P.O.
|
July 26, 2016 |
MASOMAT SOBARNI DEVI Vs. THE BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
August 4, 2016 |
MATA DIVRI ALDA Vs. THE STATE OF BIHAR
|
August 12, 2016 |
MATA SINKU Vs. STATE OF JHARKHAND
|
February 9, 2016 |
MATHURA PRASAD BOURI, S/O LATE ASHU BAURI, R/O VILLAGE BOURI TOLA NO.1, KATRAS BAZAR, PO KATRAS, PS KATRASGARH, DIST. DHANBAD (JHARKHAND) Vs. M/S BHARAT COKING COAL LIMITED REPRESENTED THROUGH MANAGING DIRECTOR KOYLA BHAWAN, PO+PS KOYLA NAGAR, DIST. DHANBAD
|
November 11, 2016 |
MAXIMA KIRO Vs. STATE OF JHARKHAND
|
May 2, 2016 |
MAYUR ADESHRA S/O LATE R.C. ADESHRA, R/O GEMS HOUSE, APNA BAZAR, BISTUPUR MARKET, P.O & P.S. BISTUPUR, JAMSHEDPUR, DIST. EAST SINGHBHUM Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
MAYUR MACHINE PRIVATE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 17, 2016 |
MD PERWEJ AKHTAR Vs. STATE OF JHARKHAND
|
June 20, 2016 |
MD SADDAM KHAN @ MD RAHMAT KHAN Vs. TARANNUM PARVEEN
|
July 18, 2016 |
MD SAMSUDDIN Vs. STATE OF JHARKHAND
|
January 19, 2016 |
MD TAUHID ANWAR @ MD TAUHID, SON OF LATE ABDUL WAH Vs. STATE OF JHARKHAND
|
August 17, 2016 |
MD. ABDUL WAHAB @ ABDUL WAHAB SON OF LATE MD. MURSHID ALI Vs. ASHOK KUMAR SINGH, SON OF LATE BIRENDRA BAHADUR SINGH
|
November 10, 2016 |
MD. ABUL KALAM Vs. STATE OF JHARKHAND
|
December 13, 2016 |
MD. AINUL KHAN Vs. THE STATE OF JHARKHAND
|
July 20, 2016 |
MD. ANAMUL HAQUE @ ANAMUL ANSARI Vs. STATE OF JHARKHAND
|
January 5, 2016 |
MD. ANJARUL HAQUE Vs. STATE OF JHARKHAND
|
March 8, 2016 |
MD. ASADULLAH Vs. THE UNION OF INDIA
|
April 27, 2016 |
MD. ASHIQUE AHAMED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 10, 2016 |
MD. ASLAM Vs. THE STATE OF JHARKHAND
|
February 16, 2016 |
MD. BASARAT, S/O LATE IBRAHIM MIYAN, R/O UCHRINGA, P.O. Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI (NOW JHARKHAND URJA VIKASH NIGAM LIMITED) THROUGH ITS CHAIRMAN HAVING ITS OFFICE AT ENGINEERING BHAWAN, H.E.C., DHURWA, P.O. & P.S.
|
December 7, 2016 |
MD. EQBAL SON OF LATE MD. IMAMUDDIN, RESIDENT OF AT Vs. THE STATE OF JHARKHAND
|
April 11, 2016 |
MD. FAKHRUDDIN SON OF LATE HURO MOMIN RESIDENT OF VILLAGE BARA MADANSHAI Vs. NAIM ANSARI @ NAIMUDDIN
|
April 23, 2016 |
MD. FEKARUL SHAIKH SON OF SAHADAT SHAIKH, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT HAVING OFFICE AT PROJECT BUILDING, P.O. & P.S. DHURWA, TOWN AND DISTRICT
|
October 6, 2016 |
MD. GAYASUDDIN Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
MD. GYASUDDIN KHAN, SON OF LATE MUSTAFA KHAN, RESIDENT OF MEGHAWAL, P.O. MEGHAWAL MALTIA, P.S. RAMNAGAR, DISTRICT Vs. STATE OF JHARKHAND
|
July 27, 2016 |
MD. HADIS ANSARI, SON OF NOOR MOHAMMAD, RESIDENT OF VILLAGE Vs. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN, COAL BHAWAN
|
October 19, 2016 |
MD. HASNAIN KHAN Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
MD. IBRAR Vs. UNION OF INDIA
|
March 29, 2016 |
MD. IDRISH @ IDRISH MIAN, SON OF LATE ABDUL RAHMAN, RESIDENT OF VILLAGE AURA, P.O. Vs. HORIL ANSARI, SON OF LATE KARMALI ANSARI
|
August 1, 2016 |
MD. ISLAM ANSARI Vs. STATE OF JHARKHAND
|
February 8, 2016 |
MD. JALIL ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 4, 2016 |
MD. KALIM Vs. MUKESH BHANDARI
|
March 8, 2016 |
MD. KALIM UDDIN ANSARI Vs. THE EASTERN COALFIELDS LIMITED
|
May 10, 2016 |
MD. KALIMUDDIN Vs. STATE OF JHARKHAND AND ORS.
|
January 21, 2016 |
MD. KHALID PARWEJ @ MD. KHALID PARWEZ Vs. THE STATE OF JHARKHAND
|
December 15, 2016 |
MD. MAHFUJ Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
MD. MANSOOR @ MANSOOR ALAM @ MANSOOR ALI, SON OF SAJJAD MIYA Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
MD. MOSHARAF KHAN Vs. STATE OF JHARKHAND
|
August 2, 2016 |
MD. NASIMUL HODA Vs. THE STATE OF JHARKHAND
|
May 19, 2016 |
MD. NEZAMUDDIN Vs. THE STATE OF JHARKHAND AND OTHERS
|
December 14, 2016 |
MD. QUIYAMUDDIN KHAN & COMPANY Vs. THE STATE OF JHARKHAND
|
August 22, 2016 |
MD. RUSTAM, S/O MD. SIRAJ, R/O QTR. NO. M.M.139, MUNNIDIH, BASRI, PS PUTKI, PO MUNIDIH, DIST. DHANBAD Vs. TABBASSUM NAZ, W/O MD. RUSTAM, R/O QTR. NO. M.M. 139, MUNNIDIH, BASRI, PS PUTKI, PO MUNIDIH, DIST. DHANBAD; D/O MOHAMMAD SAJID, R/O REHMAT NAGAR, KOLDIHA, PS GIRIDIH (T), PO & DIST. GIRIDIH
|
April 22, 2016 |
MD. SAHUD MIAN Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
February 22, 2016 |
MD. SAIFULLAH Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, CHATRA
|
April 22, 2016 |
MD. SALAHUDDIN AZAD SON OF MD. SHAHABUDDIN, RESIDENT OF QRS. NO. L 050, SECTOR 2D, STREET NO. Vs. BANK OF INDIA THROUGH ITS CHAIRMAN
|
July 14, 2016 |
MD. SARFRAJ Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2016 |
MD. SHAHNAWAZ, SON OF LATE ZAINUDDIN, RESIDENT OF DANGALPARA, DUMKA, DISTT. DUMKA Vs. PRINCIPAL SECRETARY, PERSONNEL, ADMINISTRATIVE REFORMS & RAJBHASA, GOVT. OF JHARKHAND, PROJECT BUILDING, P.O. & P.S. DHURWA, DIST. RANCHI
|
October 17, 2016 |
MD. SHAKIL Vs. STATE OF JHARKHAND
|
May 25, 2016 |
MD. TAHIR KHAN Vs. THE STATE OF JHARKHAND
|
May 10, 2016 |
MD. TEJAMUL ANSARI @ TEJAMUL ANSARI Vs. STATE OF JHARKHAND AND OTHERS
|
January 5, 2016 |
MD. YUNUS, SON OF LATE INAYAT KARIM, RESIDENT OF MIHIJAM, PO & PS JAMTARA, DISTRICT JAMTARA Vs. KRISHNA KAR, W/O KALYAN KAR
|
April 22, 2016 |
MD. ZAKIR KHAN AND OTHER Vs. THE STATE OF JHARKHAND AND OTHER
|
January 5, 2016 |
MEERA KARUA Vs. STATE OF JHARKHAND
|
September 19, 2016 |
MEERU MARANDI Vs. THE EASTERN COALFIELDS LIMITED
|
June 21, 2016 |
MELANI MINZ, W/O IGNACEYUS TIRKEY, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
July 18, 2016 |
MENKA KISKU Vs. STATE OF JHARKHAND AND ORS.
|
February 16, 2016 |
MEWATI RANI SINGH Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
MINA DEVI, WIFE OF NAND KISHORE MEHTA, RESIDENT OF GHORI, P.O. Vs. THE STATE OF JHARKHAND
|
September 19, 2016 |
MINU ORAON Vs. THE STATE OF JHARKHAND
|
March 9, 2016 |
MITHILESH KUMAR MANJHI Vs. STATE OF JHARKHAND
|
May 4, 2016 |
MITHILESH KUMAR PANDEY, SON OF LATE JAGDISH NARAYAN PANDEY, RESIDENT OF TIRIL ROAD, KOKAR, P.O. BARIYATU, P.S. SADAR, DISTRICT Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT, GOVT OF JHARKKHAND, RANCHI
|
October 28, 2016 |
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 10, 2016 |
MITHILESH SINGH Vs. STATE OF JHARKHAND
|
April 1, 2016 |
MITHUN KUMAR Vs. UNION OF INDIA
|
April 18, 2016 |
MMTC LIMITED AND ORS. Vs. DHANRAJ MAHTO AND ORS.
|
January 25, 2016 |
MOHAMMAD ALI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 20, 2016 |
MOHAMMAD ANZAR AHMAD, SON OF LATE MENAZERUL HAQUE, R/O 517, A, KASIDIH SHOP AREA, STRAIGHT MILE ROAD, P.O.P.S. SAKCHI, TOWN JAMSHEDPUR, DISTRICT Vs. MASOOD ALAM, SON OF LATE ABDUL RAUF, R/O GULISTAN, 981, KANKE ROAD, P.O. KANKE, P.S. GONDA, DISTRICT
|
August 26, 2016 |
MOHAN PRASAD BHADANI Vs. STATE OF JHARKHAND
|
July 28, 2016 |
MOHANJEE DUBEY Vs. THE STATE OF JHARKHAND
|
September 19, 2016 |
MOHD. JALIL, S/O SOMAR MIAN, R/O MOHALLA GANV Vs. BHARAT COKING COAL LTD. THROUGH ITS MANAGING DIRECTOR, KOYALA BHAWAN, KOYALA NAGAR, P.O.+P.S. SARAIDEHELA, DISTRICT DHANBAD
|
November 10, 2016 |
MOJIBUZ ZAMAN KHAN Vs. STATE OF JHARKHAND
|
April 5, 2016 |
MOKHTAR ANSARI Vs. THE STATE OF JHARKHAND
|
October 18, 2016 |
MOKHTAR HUSSAIN Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT, BOKARO STEEL CITY, BOKARO
|
December 14, 2016 |
MONA KUMARI Vs. THE STATE OF JHARKHAND
|
July 29, 2016 |
MOSRAT ZIYA TARA Vs. STATE OF JHARKHAND
|
July 25, 2016 |
MOST. ACHALA DEVI Vs. GITA SINHA
|
August 5, 2016 |
MOST. CHOUTHI ORAIN Vs. STATE OF JHARKHAND
|
April 21, 2016 |
MOST. DHANIA KAMIN, WIFE OF LATE SOMRA ORAON @ SOMRA NO. III, R/O VILL KEDLA 9 NO. COLONY, P.O.KEDLA, P.S. MANDU, DIST. RAMGARH, JHARKHAND Vs. CENTRAL COALFIELD LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, DARBHANGA HOUSE, RANCHI
|
October 21, 2016 |
MOST. MAHADEVI DEVI, WIFE OF LATE KAUSHAL TANTI, RESIDENT OF VILLAGE CHANDU BATHAN, P.S. SARAIYAHAT, DISTRICT Vs. THE STATE OF JHARKHAND
|
November 18, 2016 |
MOST. RADHA DEVI, W/O LATE BHUNESHWAR SINGH, R/O VILLAGE MARKACHHO, P.O. P.S. MARKACHHO, DISTRICT KODERMA (JHARKHAND) Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAY, NEW DELHI
|
November 23, 2016 |
MOST. SARASWATI KUER, W/O LATE BANARSI LAL Vs. KRISHNA PRASAD
|
November 24, 2016 |
MOTI RAM BESRA @ MOTI RAM BASERA, SON OF LATE BUDHU BESRA, RESIDENT OF VILLAGE SINDWARI T AND, PS TUNDI, DISTRICT DHANBAD Vs. STATE OF JHARKHAND
|
August 10, 2016 |
MOTIJHARI DEVI Vs. RAM KUMAR SINGH
|
January 21, 2016 |
MOTILAL PANDIT, SON OF BAKU PANDIT RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
July 25, 2016 |
MRINAL KANT MISHRA, SON OF LATE BHUPENDRA MISHRA, RESIDENT OF QR. NO. CD 435, SECTOR 3, PO, PS DHURWA AND DIST. RANCHI Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
MRITUNJAY SINGH Vs. STATE OF JHARKHAND & OTHERS
|
October 18, 2016 |
MRS. JOHN MARIA, WIFE OF SHRI REGIUS BARA, RESIDENT OF QR. NO.B/178 DABRA P.O.& P.S. Vs. M/S CENTRAL COAL FIELD LTD., THROUGH ITS MANAGING DIRECTOR CUM CHAIRMAN CCL DARBHANGA HOUSE, P.O.
|
November 18, 2016 |
MRS. ONIMA MINZ Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY GOVT. OF JHARKHAND, DEPARTMENT OF HRD, RANCHI
|
September 20, 2016 |
MS DINESH YADAV KHAZANA Vs. THE EAST CENTRAL RAILWAYS
|
November 30, 2016 |
MS SHREE BALAJI METALIK Vs. THE STATE OF JHARKHAND AND ORS
|
December 18, 2016 |
MS. SHEOLI HATI Vs. SOMNATH DAS
|
November 28, 2016 |
MUGMA COKE OVEN PRIVATE LIMITED Vs. BHARAT COKING COAL LIMITED
|
February 24, 2016 |
MUKESH KUMAR SAHU AND ORS. Vs. THE STATE OF JHARKHAND
|
February 15, 2016 |
MUKESH KUMAR, SON OF LATE RAM SAGAR THAKUR, RESIDENT OF VILLAGE BAGHNAGRI, P.O. AZIZPUR, P.S. SARAIYA, DISTRICT Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BHAWAN, P.O. TELEPHONE BHAWAN, P.S. JAGARNATHPUR, DISTRICT
|
November 28, 2016 |
MUKESH KUMAR, SON OF LATE UMESH PRASAD SINGH, RESIDENT OF VILLAGE BALLOPUR, PO BELAHI, PS HALSI, DISTRICT LAKHISARAI, BIHAR Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, PO DHURWA, PS JAGANNATHPUR, DISTRICT RANCHI
|
October 18, 2016 |
MUKESH NAYAK Vs. STATE OF JHARKHAND
|
January 14, 2016 |
MUKHU RAM Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
|
July 25, 2016 |
MUNNA LOHAR Vs. CENTRAL COAL FIELD LIMITED
|
November 25, 2016 |
MUNSHI MAHTO @ MUNSHI KUMAR MAHTO Vs. THE STATE OF JHARKHAND
|
June 27, 2016 |
MUNWA DEVI Vs. CENTRAL COALFIELD LTD
|
January 28, 2016 |
MURARI BHAGAT Vs. STATE OF JHARKHAND AND ORS.
|
March 3, 2016 |
MURARI BHAGAT, SON OF SRI CHUNYUN BHAGAT, RESIDENT OF DIN DAYAL NAGAR, BUTI ROAD, P.O Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BHAWAN, P.O & P.S.
|
December 1, 2016 |
MURLI MANOHAR SAH Vs. THE BRANCH MANAGER, UCO BANK, DEOGHAR
|
June 15, 2016 |
MURLIDHAR TIWARY, SON OF PANDIT RAM BILAS TIWARY, RESIDENT OF VILLAGE KUSHAHA, P.S. MAJHIAON, DIST. PALAMAU Vs. RAMESH UPADHYA
|
September 29, 2016 |
MUSABANI MINES INTER COLLEGE THROUGH ITS SECRETARY, JHARKHAND INTER COLLEGE TEACHER ASSOCIATION THROUGH ITS PRINCIPAL SECRETARY Vs. THE STATE OF JHARKHAND & ORS.
|
February 8, 2016 |
MUSTAQUE SHEIKH SON OF KARIM SHEIKH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
July 13, 2016 |
N SRINIVAS Vs. STATE OF JHARKHAND
|
March 8, 2016 |
NAGENDRA KUMAR TIWARY, S/O BACHASPATI TIWARY, PERMANENT RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, HAVING ITS OFFICE AT PROJECT BUILDING, P.O.:DHURWA, P.S.:JAGANNATHPUR, DISTRICT:RANCHI, JHARKHAND
|
December 8, 2016 |
NAGESH KUMAR PATHAK Vs. KRISHNA PATHAK
|
November 17, 2016 |
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND & OTHERS
|
February 3, 2016 |
NAGESHWAR MANDAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 13, 2016 |
NAGESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
February 11, 2016 |
NAGESHWAR RAJWAR Vs. STATE OF JHARKHAND
|
June 30, 2016 |
NAGESHWAR RAM, SON OF LATE BARHAN DUSADH, VILLAGE Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, PROJECT BHAWAN, DISTRICT
|
December 9, 2016 |
NAGESHWAR SHARMA, SON OF LATE NIRANJAN SHARMA, RESIDENT OF ASHAPURNA SOCIETY, P.O. & P.S. MITHAPUR, DISTRICT DEOBHUMI DWARKA(GUJARAT) (IN CR. REVISION NO. 1115 OF 2014) Vs. THE STATE OF JHARKHAND
|
July 29, 2016 |
NAGIA DEVI Vs. STATE OF JHARKHAND & ANR.
|
October 18, 2016 |
NAGINA PASWAN Vs. STATE OF JHARKHAND AND ORS.
|
February 16, 2016 |
NAGO MAHLI, SON OF LATE BALIRAM MAHLI, RESIDENT OF VILLAGE MANDER, P.O.+P.S. MANDER, DISTRICT Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI
|
November 18, 2016 |
NAKUL BEDIA Vs. UNION OF INDIA
|
May 3, 2016 |
NAMITA PRAMANIK Vs. STATE OF JHARKHAND
|
September 26, 2016 |
NAMO NARAYAN SINGH Vs. STATE OF JHARKHAND
|
April 11, 2016 |
NAND KISHORE BANRA Vs. STATE OF JHARKHAND
|
April 22, 2016 |
NAND KISHORE SAH Vs. JHARKHAND STATE ELECTRICITY BOARD
|
August 11, 2016 |
NANDAN JEE MAHATO Vs. STATE OF JHARKHAND
|
February 8, 2016 |
NANDLAL PRASAD S/O LATE SARYUG SAH, R/O Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF JHARKHAND, NEPAL HOUSE, DORANDA, RANCHI
|
September 26, 2016 |
NANDU RAM Vs. STATE OF JHARKHAND
|
May 10, 2016 |
NAPO CHAMPIA SON OF BEER SINGH CHAMPIA Vs. STATE OF JHARKHAND
|
August 8, 2016 |
NARAD KUMAR YADAV Vs. STATE OF JHARKHAND
|
January 12, 2016 |
NARAYAN GIRI Vs. THE CHAIRMAN, DAMODAR VALLEY CORPORATION & ORS.
|
March 28, 2016 |
NARAYAN GORAI Vs. STATE OF JHARKHAND
|
June 3, 2016 |
NARAYAN MAHTO Vs. STATE OF JHARKHAND
|
February 25, 2016 |
NARENDRA SINGH, SON OF BALBACHAN SINGH, RESIDENT OF MANAITAND, P.O & P.S.DHANSAR, DIST Vs. STATE OF JHARKHAND
|
July 18, 2016 |
NARESH CHANDRA MANDAL Vs. STATE OF JHARKHAND
|
May 4, 2016 |
NARESH JERAI & ANR. Vs. THE STATE OF JHARKHAND
|
May 11, 2016 |
NARESH PRASAD Vs. JHARKHAND GRAMIN BANK
|
January 13, 2016 |
NASEEM ALI SON OF LATE AMIN ALI, RESIDENT OF HOUSE NO. 1/123A, ROAD NO. 1, RISALDAR NAGAR, DORANDA, P.O & P.S.: DORANDA, DISTRICT: RANCHI Vs. STATE OF JHARKHAND
|
October 27, 2016 |
NATIONAL INSURANCE CO. LTD. THROUGH ASSTT. MANAGER HAVING ITS OFFICE AT S.N. GANGULY ROAD, RANCHI Vs. NIWAS CHANDRA CHAKRAVARTY
|
September 15, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SANDHYA GORAI & ORS.
|
May 2, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. KULDEEP KAUR
|
September 22, 2016 |
NATIONAL STUDENT UNION OF INDIA THROUGH ITS SECRETARY, ABHINAV KUMAR BHAGAT, R/O OF LOWADIH, NAMKUM, RANCHI Vs. STATE OF JHARKHAND
|
December 8, 2016 |
NAUSHAD MIAN Vs. STATE OF JHARKHAND
|
December 5, 2016 |
NAV GOPAL DAS Vs. STATE OF JHARKHAND
|
November 30, 2016 |
NAVIN CHANCHAL Vs. RANCHI UNIVERSITY
|
April 20, 2016 |
NAVIN CHRISTIAN @ NAVIN PURTI Vs. STATE OF JHARKHAND
|
May 26, 2016 |
NAVIN KUMAR SINHA S/O LATE HARIHAR PRASAD R/O VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HOME AFFAIRS, JHARKHAND, PROJECT BUILDING, PO & PS DHURWA, DISTT. RANCHI, JHARKHAND
|
September 28, 2016 |
NAVIN KUMAR SINHA, S/O LATE AJAY KRISHNA KUMAR SINHA, RESIDENT OF HI Vs. STATE BANK OF INDIA, THROUGH CHAIRMAN, CORPORATE CENTRE, POST BOX NO.12, MUMBAI, 400 021
|
September 6, 2016 |
NAVIRASUL SHEIKH Vs. STATE OF JHARKHAND
|
October 28, 2016 |
NAWAL KISHORE PRASAD, SON OF LATE RAMESHWAR DAYAL Vs. SARDAR BALWINDER SINGH, SON OF AVTAR SINGH
|
March 10, 2016 |
NAYEEM MIAN Vs. STATE OF JHARKHAND
|
May 18, 2016 |
NAZIA TABASSUM DAUGHTER OF MD IBRAHIM Vs. STATE OF JHARKHAND
|
July 20, 2016 |
NEAN BARA WIFE OF JUEL BARA, RESIDENT OF KARAMTOLI, P.O. AND P.S. GUMLA, DISTRICT GUMLA Vs. THE STATE OF JHARKHAND
|
April 27, 2016 |
NEELAM KUMAR Vs. KAMAL KUMAR
|
October 18, 2016 |
NEELAM KUMARI MISHRA Vs. STATE OF JHARKHAND
|
September 19, 2016 |
NEENA KUSHWAHA, WIFE OF SHRI NARESH MAHTO Vs. STATE OF JHARKHAND
|
November 9, 2016 |
NEERAJ GOLIYAN Vs. UNION OF INDIA
|
March 8, 2016 |
NEERAJ KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 10, 2016 |
NEW ERA FUELS PRIVATE LIMITED Vs. THE UNION OF INDIA
|
February 1, 2016 |
NEZAMUDDIN, SON OF LATE MD. DARGAHI HAKIM, RESIDENT OF GAUS NAGAR, P.O. Vs. THE STATE OF JHARKHAND
|
September 29, 2016 |
NIL KANTHA MONDAL, SON OF LATE SUBODH KUMAR MONDAL, RESIDENT OF NEW KARMIK NAGAR, P.O. Vs. THE STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, HAVING OFFICE AT PROJECT BUILDING, DHURWA, P.O. & P.S.
|
September 22, 2016 |
NILAI EDUCATIONAL TRUST, RANCHI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 10, 2016 |
NILISHA KUMARI Vs. THE STATE OF JHARKHAND
|
July 18, 2016 |
NILMONI KHAKHA Vs. BAHALEN SANGA
|
April 5, 2016 |
NINA DEVI WIFE OF SHRI ASHOK KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 29, 2016 |
NIRAJ KUMAR SON OF LATE NAND KISHORE MAHTO Vs. STATE OF JHARKHAND
|
May 16, 2016 |
NIRANJAN KUMAR SINHA Vs. CENTRAL BANK OF INDIA
|
July 4, 2016 |
NIRANJAN LAL AGRAWAL Vs. BHARAT COKING COAL LTD.
|
June 28, 2016 |
NIRDHOOM INDHAN PVT. LTD. Vs. COAL INDIA LTD.
|
May 18, 2016 |
NIRMAL KUMAR Vs. STATE OF JHARKHAND
|
May 19, 2016 |
NIRMAL KUMAR SINGH Vs. THE BHARAT COKING COAL LIMITED
|
February 23, 2016 |
NIRMALA SINHA Vs. THE STATE OF JHARKHAND
|
March 3, 2016 |
NIRMALA SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
March 15, 2016 |
NIRUPMA CHAUDHARY Vs. STATE OF JHARKHAND
|
September 7, 2016 |
NISHI KANT PANDEY SON OF SHYAM KISHORE PANDEY RESIDENT OF AT BARAMASIA, PO DHANBAD, PS DHANSAR, DISTRICT DHANBAD (JHARKHAND) Vs. STATE OF JHARKHAND
|
July 14, 2016 |
NISHU JYOTSNA BARA Vs. STATE OF JHARKHAND
|
August 1, 2016 |
NITISH KUMAR @ NITISH RAM Vs. STATE OF JHARKHAND
|
June 3, 2016 |
NITYA NAND SHARMA Vs. THE STATE OF JHARKHAND
|
August 1, 2016 |
NIZAM ANSARI AND OTHERS Vs. STATE OF JHARKHAND
|
January 5, 2016 |
NOSEKHA KHAN Vs. STATE OF JHARKHAND
|
December 15, 2016 |
NUNU ALIAS NAGESHWAR SINGH Vs. STATE OF JHARKHAND
|
January 6, 2016 |
NURI EKKA @ NUHRI EKKA Vs. M/S. CENTRAL COALFIELDS LIMITED
|
December 2, 2016 |
NURUL HAQUE @ NURUL MOULVI @ MD. NURAL HAQUE Vs. STATE OF JHARKHAND
|
May 25, 2016 |
OM DUTTA SHARMA Vs. STATE OF JHARKHAND
|
April 28, 2016 |
OM PRAKASH PRASAD Vs. CENTRAL COALFIELDS LIMITED
|
August 12, 2016 |
OM PRAKASH SINGH Vs. THE CHAIRMAN MANAGING DIRECTOR UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
December 22, 2016 |
OM PRAKASH SINGH Vs. STATE BANK OF INDIA AND ORS.
|
March 19, 2016 |
OM PRAKASH VERMA Vs. STATE OF JHARKHAND
|
May 19, 2016 |
OMEC ENGINEERS Vs. JHARKHAND URJA VIKAS NIGAM LTD. & ORS.
|
October 18, 2016 |
ONKAR PRASAD Vs. THE UNION OF INDIA
|
June 14, 2016 |
P. DHANANJAY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 5, 2016 |
P. PAPA RAO Vs. THE STATE OF JHARKHAND
|
February 22, 2016 |
P.O. & P.S. SUKHDEO NAGAR Vs. STATE OF JHARKHAND
|
May 13, 2016 |
P.P.G. STEEL PVT. LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 1, 2016 |
P.S. NATRAJAN S/O LATE VIJAY PAL SINGH RESIDENT OF R.K. MISSION ROAD, TUPUDANA, PO & PS DHURWA, DISTRICT RANCHI, JHARKHAND Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
|
July 18, 2016 |
PABITRA BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2016 |
PADAM KUMAR JAIN Vs. THE UNION OF INDIA & ORS.
|
May 20, 2016 |
PALTAN MANDAL, S/O MOHAR MANDAL Vs. STATE OF JHARKHAND
|
September 7, 2016 |
PAMPOSH REFRACTORY & CERAMIC WORKS MAITHAN Vs. STEEL AUTHORITY OF INDIA LIMITED (BOKARO STEEL PLANT)
|
June 13, 2016 |
PANCHANAN BIT Vs. THE STATE OF JHARKHAND
|
September 8, 2016 |
PANKAJ GIRI @ PANKAJ KUMAR GIRI, SON OF LATE JAMUNA GOSAI, RESIDENT OF JANGDIH, P.O. & P.S.DUMRI, DISTRICT Vs. THE BHARAT COKING COAL LTD. THROUGH ITS CHAIRMAN
|
October 28, 2016 |
PANKAJ JAISWAL Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
January 14, 2016 |
PANKAJ KUMAR CHATERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2016 |
PANKAJ KUMAR SINHA S/O SRI BIRENDRA KUMAR SINHA R/O INDRAPURI, ROAD NO.4, PO Vs. ANUPAMA DEVI D/O SHIVJI PRASAD SINHA R/O NEW MADHUKAM, ROAD NO.5, NEAR CROWN PUBLIC SCHOOL PO
|
March 11, 2016 |
PANKAJ KUMAR SUMAN Vs. UNION OF INDIA
|
February 9, 2016 |
PANKAJ UPADHYAY Vs. THE STATE OF JHARKHAND AND ANOTHER
|
March 8, 2016 |
PAPPU MANDAL @ HIRALAL MANDAL Vs. STATE OF JHARKHAND
|
May 10, 2016 |
PARAS KUMAR, SON OF LATE RAM JANAM SINGH Vs. STATE OF JHARKHAND
|
July 20, 2016 |
PARAS NATH DUBEY Vs. ANIL SAHU
|
August 3, 2016 |
PARITOSH KUMAR Vs. STATE OF JHARKHAND
|
July 15, 2016 |
PARKASH AGRAWAL Vs. STATE OF JHARKHAND
|
May 13, 2016 |
PARMANAND DUBEY SON OF LATE CHUNCHUN LAL DUBEY Vs. STATE OF JHARKHAND
|
May 4, 2016 |
PARSHURAM PATHAK Vs. THE STATE OF JHARKHAND
|
August 30, 2016 |
PARVATI DEVI, WIFE OF SHANAKAR MAHTO Vs. THE STATE OF JHARKHAND
|
October 28, 2016 |
PARWATI DEVI Vs. PREM SHANKAR GUPTA
|
April 26, 2016 |
PASHUPATI MISHRA (POLICE 587, G COMPANY) SON OF RAMASHANKAR MISHRA RESIDENT OF HOTWAR P.O. AND P.S. HOTWAR DISTRICT RANCHI Vs. STATE OF JHARKHAND
|
September 7, 2016 |
PATEL & KAMANI AGENCIES, A PARTNERSHIP FIRM THROUGH ONE OF ITS PARTNERS SRI. NAKUL KAMANI Vs. THE LIFE INSURANCE CORPORATION OF INDIA, ZONAL OFFICE, PATNA, STATE OF BIHAR AND OTHERS
|
January 8, 2016 |
PATEL ENGINEERING LIMITED AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 7, 2016 |
PATIRAM MANDAL Vs. STATE OF JHARKHAND
|
February 2, 2016 |
PATRICK KERKETTA SON OF LATE PATRAS KERKETTA, RESIDENT OF VILLAGE PUSHPPUR GARHATOLI, P.O. GOTRA, P.S. SIMDEGA, DISTRICT SIMDEGA Vs. THE STATE OF JHARKHAND
|
May 4, 2016 |
PAWAN KUMAR Vs. THE CHAIRMAN, MINES BOARD, HAZARIBAGH
|
September 9, 2016 |
PAWAN KUMAR PODDAR Vs. BANK OF INDIA, RANCHI MAIN BRANCH AND ORS.
|
March 15, 2016 |
PAWAN KUMAR PODDAR, SON OF LATE KRISHNA PODDAR, RESIDENT OF COURT ROAD, RANCHI, P.O. G.P.O., PS KOTWALI, DISTRICT RANCHI Vs. OMIYA RANJAN, SON OF SHEO NARAYAN JAISWAL
|
September 29, 2016 |
PAWAN KUMAR SAHU Vs. THE STATE OF JHARKHAND
|
May 5, 2016 |
PAWAN KUMAR SINGH Vs. MAKHU SINGH
|
March 9, 2016 |
PAWAN KUMAR SRIVASTAVA Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
PAWAN MAHTO Vs. THE STATE OF JHARKHAND
|
July 27, 2016 |
PHILMON TOPPNO Vs. STATE OF JHARKHAND
|
July 14, 2016 |
PHOOL CHAND SOOD Vs. STATE OF JHARKHAND
|
April 29, 2016 |
PHULMATI SAWAYA Vs. STATE OF JHARKHAND
|
December 6, 2016 |
PINTU KUMAR Vs. STATE OF JHARKHAND
|
June 30, 2016 |
PINTU MANDAL @ DINESH MANDAL Vs. STATE OF JHARKHAND
|
April 6, 2016 |
PIYUSH KUMAR SON OF LATE MADHUSUDAN KUMAR Vs. STATE OF JHARKHAND
|
January 22, 2016 |
PIYUSH MANDHYAN Vs. THE STATE OF JHARKHAND
|
August 19, 2016 |
POKRAJ SAO @ GUPTA @ POKHRAJ PRASAD GUPTA Vs. STATE OF JHARKHAND
|
September 9, 2016 |
POLICE 728 ANANT KUMAR ALIAS BABLU KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
|
April 12, 2016 |
POLICE CONSTABLE 1151 CHANDRA SHEKHAR PRASAD YADAV Vs. STATE OF JHARKHAND
|
April 29, 2016 |
POLY CHEM UDYOG, A PROPRIETORSHIP FIRM, DISTRICT SARAIKELA KHARSWAN Vs. ADITYAPUR
|
July 20, 2016 |
PRABHU DAYAL AGRAWAL Vs. THE COMMISSIONER OF INCOME TAX
|
June 28, 2016 |
PRABIR KUMAR ROY Vs. SMT. MANUSHREE ROY
|
November 30, 2016 |
PRADEEP BESRA Vs. THE STATE OF JHARKHAND
|
March 29, 2016 |
PRADEEP DAS @ PRADIP KUMAR DAS Vs. STATE OF JHARKHAND
|
February 17, 2016 |
PRADEEP KARAN SIDDHARTH, SON OF LT. SRI NIRMAL KUMAR SINHA, PERMANENT RESIDENT OF SINHA BHAWAN, EXHIBITION ROAD, BEHIND RBI, PATNA 800001 (BIHAR) PRESENTLY RESIDING AT 1B, SUMYA APARTMENTS, LATMA ROD, NEAR SINGH MORE, HATIA,RANCHI Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, HAVING OFFICE AT NEAR PROJECT BUILDING, DHURWA, PO AND PS DHURWA, TOWN & DISTRICT RANCHI
|
May 4, 2016 |
PRADEEP KUMAR BAGCHI @ PRANAV KUMAR BAGCHI @ PRANAB KUMAR BAGCHI, SON OF SRI SAILENDRA KUMAR BAGCHI @ ANIL KUMAR BAGCHI Vs. STATE OF JHARKHAND AND ANOTHER
|
January 19, 2016 |
PRADEEP KUMAR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 1, 2016 |
PRADEEP KUMAR PANDEY, SON OF MAHENDRA NATH PANDEY, RESIDENT OF VILLAGE BALIGARH, P.O. BELHARNA, P.S. GARHWA, DISTRICT GARHWA Vs. THE STATE OF JHARKHAND
|
November 21, 2016 |
PRADEEP KUMAR RAKSHIT, SON OF LATE SOMNATH RAKSHIT, RESIDENT OF VILLAGE : KUNDHIT, P.O. : KUNDHIT, P.S. : KUNDHIT, DIST : JAMTARA Vs. STATE OF JHARKHAND
|
November 30, 2016 |
PRADEEP KUMAR SRIVASTAVA Vs. THE STATE OF JHARKHAND
|
July 29, 2016 |
PRADEEP PRASAD @ DINGER Vs. THE STATE OF JHARKHAND
|
March 17, 2016 |
PRADIP MALLICK SON OF LATE UMA SHANKAR MALLICK, RESIDENT OF ANDUL DAKSHIN PARA, PS Vs. DEB KUMAR BANERJEE
|
August 16, 2016 |
PRADIP PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
March 8, 2016 |
PRAHLAD PASWAN Vs. STATE OF JHARKHAND
|
May 19, 2016 |
PRAHLAD SINGH, SON OF RAM PRAVESH SINGH AND RESIDENT OF BANK MORE, P.O & P.S. Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
October 27, 2016 |
PRAKASH CHANDRA DAS Vs. STATE OF JHARKHAND
|
November 10, 2016 |
PRAKASH RAI Vs. THE STATE OF JHARKHAND THE PRINCIPAL SECRETARY, HEALTH, FAMILY WELFARE AND MEDICAL EDUCATION DEPARTMENT, GOVERNMENT OF JHARKHAND AND OTHERS
|
January 6, 2016 |
PRAKASH TEKRIWAL Vs. THE UNION OF INDIA, THROUGH THE MINISTRY OF RAILWAY, NEW DELHI
|
June 21, 2016 |
PRAKASH TEKRIWAL Vs. THE UNION OF INDIA
|
August 2, 2016 |
PRAMILA DEVI, WIDOW OF LATE GEETA PRASAD, RESIDENT OF VILLAGE BUDHAULI BAZAR (SEKHPURA), P.O & P.S.: SEKHPURA, DISTRICT SEKHPURA, STATE: BIHAR Vs. STATE OF JHARKHAND
|
August 17, 2016 |
PRAMILA PANDIT @ PRAMILA DEVI Vs. STATE OF JHARKHAND
|
June 28, 2016 |
PRAMOD KUMAR Vs. STATE OF JHARKHAND
|
November 30, 2016 |
PRAMOD KUMAR BHARTI Vs. STATE OF JHARKHAND
|
March 9, 2016 |
PRAMOD KUMAR JAISWAL Vs. STATE OF JHARKHAND
|
November 22, 2016 |
PRANAY VERMA Vs. STATE OF JHARKHAND
|
July 19, 2016 |
PRASANT KUMAR MUKHERJEE S/O LATE P C MUKHERJEE Vs. STATE OF JHARKHAND
|
August 26, 2016 |
PRASHANT KUMAR MALLICK Vs. THE STATE OF JHARKHAND
|
October 21, 2016 |
PRAVEEN KUMAR MISHRA Vs. SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
|
February 9, 2016 |
PRAVEEN KUMAR, S/O LATE DR. PRASHU PRASAD AGRAWAL RESIDENT OF "PARIJAAT", OPP. BIRLA GROUND, INDRAPURI, ROAD NO.2, RATU ROAD, P.O.HEHAL, P.S.SUKHDEONAGAR, DISTRICT Vs. THE STATE OF JHARKHAND
|
September 5, 2016 |
PRAVEEN SHANKAR DAYAL Vs. CENTRAL BANK OF INDIA THROUGH ITS BRANCH MANAGER, LALPUR BRANCH, RANCHI
|
July 30, 2016 |
PRAVEER KUMAR GIRI Vs. STATE OF JHARKHAND
|
January 5, 2016 |
PRAVIL PRASAD MAHATHA SON OF LATE PHULCHAND MAHTO Vs. STATE OF JHARKHAND, THROUGH PRINCIPAL SECRETARY
|
August 3, 2016 |
PRAVIN TIWARY @ PARVEEN TIWARY @ PARVEEN KUMAR TIWARY, S/O GANESH TIWARY, R/O BARIYA, P.O. & P.S. SADAR DALTONGANJ, DISTRICT PALAMAU Vs. THE STATE OF JHARKHAND
|
September 17, 2016 |
PRAWIN KUMAR VERMA Vs. STATE OF JHARKHAND
|
July 27, 2016 |
PRAYAG MAHTO, SON OF LATE RAMAWATAR MAHTO, RESIDENT OF DEVI MANDAP ROAD, HESAL, P.O. Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, P.O. AND P.S.
|
November 8, 2016 |
PRE- STRESSED UDYOG(INDIA) PVT. LTD. Vs. U.I.C INDUSTRIES LTD.
|
May 16, 2016 |
PREM BUILDERS Vs. UNION OF INDIA
|
January 21, 2016 |
PREM BUILDERS Vs. UNION OF INDIA
|
January 29, 2016 |
PREMIER (INDIA) BEARINGS LTD Vs. ELECTROSTEEL STEELS LTD.
|
August 12, 2016 |
PREMIKA MINZ Vs. STATE OF JHARKHAND AND ORS.
|
January 12, 2016 |
PRITAM KUMAR, ROY Vs. STATE OF JHARKHAND
|
April 4, 2016 |
PRIYANKA SARKHEL Vs. BABAN SARKHEL
|
June 17, 2016 |
PROF. (DR.) ARUN KUMAR SINHA Vs. JHARKHAND PUBLIC SERVICE COMMISSION
|
November 17, 2016 |
PROF. MD. ZAINUL HAQUE, RETD. READER, DEPARTMENT OF HISTORY, J.S. COLLEGE, DALTONGANJ, R.U. RANCHI, S/O LATE MD. SHARFUDDING MALLICK, R/O RAJA MANZIL, KUND MOHALLA, NEAR LAL KOTHA, DALTONGANJ, P.O. DALTONGANJ, P.S. DALTONGANJ, DISTRICT PALAMAU, JHARKHAND Vs. STATE OF JHARKHAND
|
November 21, 2016 |
PUJA SHREE Vs. THE STATE OF JHARKHAND
|
April 20, 2016 |
PUJA TOPPO Vs. CHAIRMAN,CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
|
May 19, 2016 |
PURNI DEBI WIFE OF LATE BHIKHWA MUNDA Vs. CENTRAL COALFIELDS LTD
|
June 20, 2016 |
PURUSHOTTAM PANDEY, SON OF SRI RAJESHWAR PANDEY, RESIDENT OF VILLAGE : SEMRI (KHASIA PATTI), P.O. & P.S. : SEMRI, DIST : BUXER (BIHAR) Vs. STATE OF JHARKHAND
|
March 19, 2016 |
PURUSOTTAM PRASAD Vs. THE STATE OF JHARKHAND
|
August 10, 2016 |
R & P CONSTRUCTION HAVING ITS REGISTERED OFFICE AT 168/A Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
April 20, 2016 |
R. L. DAS Vs. DAMODAR VALLEY CORPORATION
|
July 25, 2016 |
R.D. THAKUR ANDD ORS. Vs. TISCO LIMITED AND ORS.
|
January 18, 2016 |
RABIA KHATOON Vs. THE STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, RANCHI
|
March 29, 2016 |
RABINDRA KUMAR GUPTA, SON OF LATE BANGALI SAW, RESIDENT OF VILLAGE KAILI P.O. BANGLWA, P.S. DHARHARA, DISTRICT MUNGER Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI
|
November 23, 2016 |
RABINDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
August 11, 2016 |
RABINDRA NATH Vs. STATE OF JHARKHAND AND ORS
|
July 15, 2016 |
RABISON MURMU @ RAVISAN MURMU Vs. STATE OF JHARKHAND
|
February 23, 2016 |
RAGHUBANSH MANI LAL Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
RAHUL DEV UPADHYAY Vs. STATE OF JHARKHAND AND ORS.
|
February 22, 2016 |
RAHUL KANT RAO Vs. THE STATE OF JHARKHAND
|
February 8, 2016 |
RAHUL ORAON Vs. THE STATE OF JHARKHAND
|
August 1, 2016 |
RAI SATISH BAHADUR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 7, 2016 |
RAJ CERAMICS Vs. THE CENTRAL COALFIELDS LTD.
|
August 16, 2016 |
RAJ KISHOR MAHTO Vs. SMT. LATA DEVI
|
November 29, 2016 |
RAJ KISHOR MAHTO Vs. LATA DEVI
|
November 22, 2016 |
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND
|
January 8, 2016 |
RAJ KUMAR Vs. THE JHARKHAND STATE AGRICULTURAL MARKETING BOARD, RANCHI
|
August 17, 2016 |
RAJ KUMAR BHUIYA Vs. BHARAT COKING COAL LIMITED
|
November 25, 2016 |
RAJ KUMAR GUPTA S/O LAXMAN PRASAD GUPTA, RESIDENT OF VILLAGE LAXMI NAGAR P.O. HEHAL P.S. SUKHDEONAGAR DISTRICT RANCHI JHARKHAND Vs. THE STATE OF JHARKHAND
|
February 5, 2016 |
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND
|
May 10, 2016 |
RAJ MOHAN PRASAD Vs. STATE OF JHARKHAND
|
August 3, 2016 |
RAJ VEER SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 12, 2016 |
RAJA RAM MAHATO Vs. STATE OF JHARKHAND
|
August 3, 2016 |
RAJAN MAHTO Vs. STATE OF JHARKHAND
|
August 11, 2016 |
RAJEEV KHIRWAL @ BUNTY, SON OF LATE BISHWANATH KHIRWAL, RESIDENT OF Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
RAJEEV RANJAN Vs. THE STATE OF JHARKHAND
|
August 10, 2016 |
RAJEEV RANJAN CHOUDHURY Vs. THE STATE OF JHARKHAND
|
December 8, 2016 |
RAJEN BARAIK Vs. STATE OF JHARKHAND
|
August 30, 2016 |
RAJEN KUMAR, SON OF GAURI SHANKAR PRASAD Vs. THE STATE OF JHARKHAND
|
May 11, 2016 |
RAJENDRA KUMAR GUPTA Vs. THE STATE OF JHARKHAND
|
February 9, 2016 |
RAJENDRA KUMAR SINGH, S/O MUNI SINGH Vs. STATE OF JHARKHAND
|
August 17, 2016 |
RAJENDRA MAHTO, SON OF NEMA MAHTO, RESIDENT OF VILLAGE, BOKARIA, P.S. MANIKA, DISTRICT Vs. STATE OF JHARKHAND
|
October 6, 2016 |
RAJENDRA MUNDA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 19, 2016 |
RAJENDRA PAL, POLICE NO. 188, SON OF LATE RAM DAYAL, PRESENTLY RESIDING AT GOWALAPARA, NEAR CHAURASIA NIWAS, P.S. RIT, ADITYAPUR Vs. THE STATE OF JHARKHAND
|
October 19, 2016 |
RAJENDRA PODDAR Vs. STATE OF JHARKHAND
|
May 2, 2016 |
RAJENDRA PRASAD Vs. THE STATE OF JHARKHAND
|
July 8, 2016 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
|
April 29, 2016 |
RAJENDRA PRASAD SINGH, REPRESENTING AS PRESIDENT OF HATIA RAILWAY MARKET COMMITTEE, HATIA Vs. THE UNION OF INDIA THROUGH THE GENERAL MANGER, SOUTH EASTERN RAILWAY, GARDEN REACH, KOLKATA
|
April 21, 2016 |
RAJENDRA TURI Vs. THE STATE OF JHARKHAND
|
July 21, 2016 |
RAJENDRA YADAV @ RAJU YADAV Vs. THE STATE OF JHARKHAND
|
March 2, 2016 |
RAJESH BHANDARI Vs. STATE OF JHARKHAND
|
January 6, 2016 |
RAJESH CHOUDHARY Vs. STATE OF JHARKHAND
|
May 25, 2016 |
RAJESH KUMAR Vs. INDU DEVI
|
April 28, 2016 |
RAJESH KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPT. OF MINES, RANCHI
|
October 18, 2016 |
RAJESH KUMAR Vs. STATE OF JHARKHAND
|
June 2, 2016 |
RAJESH KUMAR Vs. SANJAY KUMAR AGRAWAL
|
February 24, 2016 |
RAJESH KUMAR AGRAWAL Vs. STATE OF JHARKHAND
|
July 20, 2016 |
RAJESH KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 3, 2016 |
RAJESH KUMAR GOPE Vs. STATE OF JHARKHAND
|
January 4, 2016 |
RAJESH KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 7, 2016 |
RAJESH KUMAR SON OF DUDHNATH SINGH Vs. STATE OF JHARKHAND
|
September 27, 2016 |
RAJESH KUMAR SON OF LATE KEDAR NATH SINGH, RESIDENT OF VILLAGE DHARMPUR, PO Vs. THE STATE OF JHARKHAND
|
March 15, 2016 |
RAJESH KUMAR VERMA, SON OF SHRIKANT MANDAL, RESIDENT OF VILLAGE DHODHARI, PO RAMLA, PS GODDA (M), DIST. GODDA Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, HAVING ITS OFFICE AT PROJECT BUILDING, PO & PS DHURWA, DIST. RANCHI, JHARKHAND
|
November 29, 2016 |
RAJESH KUMAR, SON OF DR. RAJENDRA PRASAD DEO, RESIDENT OF QUARTER NO. 7094, SECTOR 4/F, BOKARO STEEL CITY, P.O. AND P.S. BOKARO STEEL CITY, DISTRICT BOKARO Vs. STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN, ISPAT BHAWAN, P.O. & P.S. LODHI ROAD, NEW
|
September 6, 2016 |
RAJESH MANDAL & OTHERS Vs. STATE OF JHARKHAND
|
April 18, 2016 |
RAJESH PRASAD, SON OF SRI DEEP NARAYAN PRASAD Vs. THE STATE OF JHARKHAND
|
April 18, 2016 |
RAJESH RAVIDAS Vs. M/S. CENTRAL COAL FIELDS LIMITED
|
June 15, 2016 |
RAJESH SINGH @ RAJU Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
RAJESHWAR MISTRY Vs. STATE OF JHARKHAND
|
January 12, 2016 |
RAJESHWARI DEVI Vs. STATE OF JHARKHAND
|
June 16, 2016 |
RAJESHWARI SHARMA (JANGIR) WIFE OF SRI BINOD SHARMA, DAUGHTER OF LATE RATAN LAL JANGIR, RESIDENT OF DINESH BUILDING, 13/3, DAKSHIN DHARI ROAD, LAKE TOWN, P.O. & P.S. LAKE TOWN, DISTRICT KOLKATA (WEST BENGAL) Vs. DURGA DEVI JANGIR, WIDOW OF LATE RATAN LAL JANGIR RESIDENT OF MOHALLA TUNGARI, P.O. & P.S. CHAIBASA, DISTRICT SINGHBHUM WEST
|
July 19, 2016 |
RAJHANS, SON OF SURAJ DEO SINGH, RESIDENT OF GOVERNMENT QUARTER, CIVIL SURGEON CAMPUS, NEAR BUS STAND, P.O. & P.S. Vs. THE STATE OF JHARKHAND
|
February 9, 2016 |
RAJIV KUMAR MODI, SON OF ANANT LAL MODI, RESIDENT OF MOHALLA: ASHRAM ROAD, BISUNPUR, C.V.C. CHOWK, WARD NO. 1, JHUMARI TILAIYA MUNICIPALITY, P.O.: JHUMRI TILAIYA, P.S. TILAIYA, DISTRICT: KODERMA Vs. THE STATE OF JHARKHAND
|
January 25, 2016 |
RAJIV KUMAR PANDEY Vs. STATE OF JHARKHAND
|
June 1, 2016 |
RAJIV RANJAN PRASAD Vs. STATE OF JHARKHAND
|
April 25, 2016 |
RAJIV RANJAN, SON OF SRI DILIP KUMAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
RAJNEESH MISHRA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
RAJNI KANT TIRKEY Vs. STATE OF JHARKHAND
|
May 9, 2016 |
RAJNISH KUMAR SINGH @ RJNISH KUMAR Vs. STATE OF JHARKHAND
|
May 20, 2016 |
RAJSHREE PALLI Vs. STATE OF JHARKHAND
|
August 22, 2016 |
RAJSHREE PALLI Vs. STATE OF JHARKHAND
|
July 18, 2016 |
RAJU KUMAR KASHYAP, S/O LODHA KASHYAP, R/O JAMTAI, P.O. HURDA, P.S. BANO, DISTRICT SIMDEGA, JHARKHAND Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, AT PROJECT BUILDING, RANCHI, P.O. DHURWA, P.S. JAGARNATHPUR, DISTRICT RANCHI
|
October 17, 2016 |
RAJU PRASAD ALIAS TINKU AND ORS Vs. THE STATE OF JHARKHAND
|
August 30, 2016 |
RAJU PRASAD KESHRI Vs. THE STATE OF JHARKHAND
|
November 23, 2016 |
RAJU RAM, SON OF BHUNESHWAR RAM, RESIDENT OF ROMI, PELAWAL, PO & PS Vs. STATE OF JHARKHAND
|
December 7, 2016 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
April 26, 2016 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2016 |
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2016 |
RAKESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
October 22, 2016 |
RAKESH MANJHI, SON OF DINESH KUMAR MANJHI, RESIDENT OF VILLAGE CHALAM BARTOLLI, P.O. & P.S. KHUNTI, DISTRICT KHUNTI Vs. THE STATE OF JHARKHAND
|
March 2, 2016 |
RAKESH MURMU Vs. STATE OF JHARKHAND
|
May 26, 2016 |
RAKESH TALWAR Vs. STATE OF JHARKHAND AND ANR.
|
June 23, 2016 |
RAKHI PRASAD AND ORS. Vs. RAM ASHISH SINGH AND ORS.
|
April 26, 2016 |
RAM AWATAR LAL AGRAWAL @ RAM AWTAR LAL AGARWAL S/O LATE PEYARE LAL AGARWAL Vs. MRS. RUCHI JAIN, W/O ROHIT JAIN
|
April 26, 2016 |
RAM AYODHYA SAH Vs. STATE OF JHARKHAND
|
April 25, 2016 |
RAM BAHADUR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 10, 2016 |
RAM BALAK SINGH Vs. STATE OF BIHAR
|
January 29, 2016 |
RAM BILASH SAHU, S/O LATE SHIV SAHU, R/O VILLAGE Vs. THE STATE OF JHARKHAND
|
October 6, 2016 |
RAM BINOD PRASAD SINHA Vs. STATE OF JHARKHAND THOUGH VIGILANCE DEPARTMENT AND OTHERS
|
February 5, 2016 |
RAM CHANDRA RAM Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF M/S CENTRAL COALFIELDS LIMITED
|
July 27, 2016 |
RAM GOBIND SHARMA Vs. STATE OF JHARKHAND
|
July 13, 2016 |
RAM GOVIND INSTITUTE OF TECHNOLOGY Vs. VINOBA BHAVE UNIVERSITY AND ORS.
|
January 20, 2016 |
RAM JI SINGH Vs. STATE OF JHARKHAND
|
August 2, 2016 |
RAM KARAN RAM Vs. STATE OF JHARKHAND
|
December 15, 2016 |
RAM KEWAL SONI Vs. STATE OF JHARKHAND
|
January 22, 2016 |
RAM KISKU, SON OF LATE MARANG KISKU @ MASAN KISKU Vs. RAIYAN, MOUZA BARA BOHRAI
|
November 22, 2016 |
RAM KISUN JOUHARY Vs. STATE OF JHARKHAND
|
December 16, 2016 |
RAM KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
March 16, 2016 |
RAM KUMAR SINGH S/O LATE RAJENDRA PRASAD SINGH, RESIDENT OF FLAT NO.401, SHYAM KUNJ KALI MANDIR ROAD, P.O. AND P.S. LALPUR, DISTRICT Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, NEPAL HOUSE, P.O. AND P.S.DORANDA, RANCHI
|
November 30, 2016 |
RAM KUWAR SAHU & ANOTHER Vs. STATE OF JHARKHAND
|
February 11, 2016 |
RAM LAKHAN MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
March 14, 2016 |
RAM LAKHAN SHAH Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
RAM MOHAN CHOUDHRY Vs. STATE OF JHARKHAND
|
June 2, 2016 |
RAM NATH PRASAD SHRAMIK Vs. THE STATE OF JHARKHAND AND ORS.
|
January 20, 2016 |
RAM PRAKASH JHA Vs. UNION OF INDIA
|
April 25, 2016 |
RAM RATAN MANJHI Vs. CENTRAL COALFIELDS LTD
|
February 15, 2016 |
RAM SEWAK SAHU Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
RAM SWARATH PASWAN Vs. THE STATE OF JHARKHAND AND ANR.
|
February 22, 2016 |
RAM SWAROOP MANJHI, SON OF SANICHAR MANJHI, RESIDENT OF Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
October 28, 2016 |
RAMA SHANKAR DUBEY Vs. STATE OF JHARKHAND
|
October 19, 2016 |
RAMA SHANKAR ROY Vs. THE STATE OF JHARKHAND
|
July 21, 2016 |
RAMADHAR SINGH, S/O LATE CHOTAN SINGH, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF JHARKHAND THROUGH THE HOME SECRETARY, GOVT. OF JHARKHAND, RANCHI PROJECT BUILDING, DHURWA, P.O. & P.S.
|
June 27, 2016 |
RAMAKANT SHARMA Vs. UNION OF INDIA
|
July 12, 2016 |
RAMANUJ TIWARY SON OF LATE PANDIT RAJESHWAR TIWARY, RESIDENT OF VILLAGE AND PO HARINAMANR, PS Vs. RABINDAR TIWARY, SON OF LATE RAJESHWAR TIWARY
|
July 20, 2016 |
RAMASHRAY PRASAD Vs. THE STATE OF JHARKHAND
|
April 29, 2016 |
RAMAWATAR VIJAY @ VIJAYVARGIYA Vs. STATE OF JHARKHAND
|
January 25, 2016 |
RAMCHANDRA PASWAN Vs. STATE OF JHARKHAND
|
August 3, 2016 |
RAMDHANI SAH SON OF LATE MUKUND SAH RESIDENT OF VILLAGE BAHORIYA, PO AMLO, PS GODDA (M), DISTRICT GODDA Vs. STATE OF JHARKHAND
|
June 22, 2016 |
RAMESH IYER Vs. THE STATE OF JHARKHAND AND ORS.
|
January 20, 2016 |
RAMESH PRASAD SON OF LATE SURAJ PRASAD, RESIDING AT MENKA COMPOUND, OLD LOWADIH, SAMLONG, P.O. & P.S Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY/PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT HAVING OFFICE AT PROJECT BUILDING, P.O. & P.S. DHURWA, TOWN AND DISTRICT RANCHI
|
April 29, 2016 |
RAMESHWAR KUMAR Vs. STATE OF JHARKHAND
|
April 4, 2016 |
RAMESHWAR PRADHAN Vs. STATE OF JHARKHAND
|
February 12, 2016 |
RAMESHWARA JUTE MILLS LTD Vs. STATE OF JHARKHAND
|
April 1, 2016 |
RAMGARH REFRACTORY & MINERAL COMPANY Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
March 17, 2016 |
RAMJANI DEVI Vs. M/S. TISCO LIMITED
|
January 18, 2016 |
RAMJATAN BHUIYAN Vs. THE STATE OF JHARKHAND
|
January 7, 2016 |
RAMJEE PD. SINGH, SON OF LATE MAHESHWAR PD. SINGH, R/O VILLAGE JAHANGIRPUR, PO AND PS BIDHUPUR, DISTRICT VAISALI, BIHAR AND AT PRESENT WORKING AS INDUSTRIES EXTENSION OFFICER, DISTRICT INDUSTRIES CENTRE, GUMLA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
|
November 9, 2016 |
RAMJEE PRASAD Vs. UNION OF INDIA
|
August 3, 2016 |
RAMJEE UPADHYAY, S/O LATE KESHAV UPADHYAY, RESIDING AT B 31/ 151 RAJRAPPA, P.O RAJRAPPA PROJECT P.S. RAMGARH DIST. RAMGARH (JHARKHAND) Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
December 3, 2016 |
RAMJEET LOHRA Vs. THE STATE OF JHARKHAND
|
April 21, 2016 |
RAMKRIT MAHTO Vs. STATE OF JHARKHAND
|
August 30, 2016 |
RAMLAL DUSAD SON OF LATE RAMDHYAN DUSAD, EX TIMBER MISTRY, RESIDENT OF VILLAGE KAJARU KHURD, P.O. KAJARU KHURD, P.S. BISRAMPUR, DIST PALAMU, JHARKHAND Vs. CENTRAL COALFIELDS LIMITED, THROUGH ITS CHAIRMAN
|
July 14, 2016 |
RAMLAL MURMU Vs. THE STATE OF JHARKHAND
|
February 29, 2016 |
RAMPHAL ORAON AND OTHERS Vs. STATE OF JHARKHAND
|
April 13, 2016 |
RANBIR SINGH KHADWALIA SON OF SRI GANGA BISHAN RESIDENT OF HOUSE NO. 103 Vs. THE STATE OF JHARKHAND
|
October 19, 2016 |
RANCHI ABHIBHAVAK MANCH Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2016 |
RANCHI DHARMASALA TRUST Vs. STATE OF JHARKHAND
|
April 7, 2016 |
RANDHIR KUMAR Vs. UNION OF INDIA
|
August 3, 2016 |
RANDHIR KUMAR SINGH, SON OF LATE INDRADEO SINGH, RESIDENT OF VILLAGE & P.O GAHARPATHRA, P.S. PATNA, DISTRICT PALAMAU Vs. THE STATE OF JHARKHAND
|
June 22, 2016 |
RANDHIR KUMAR SINGH, SON OF LATE SUKHDEO PRASAD SINGH, RESIDENT OF VILLAGE SAHARJORI, PO AND PS CHITRA, DISTRICT DEOGHAR Vs. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, HAVING ITS OFFICE AT SANCTORIA, DISHERGARH, DISTRICT BURDWAN, WEST BENGAL
|
November 17, 2016 |
RANJANA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
April 18, 2016 |
RANJEET LOHRA Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
RANJIT KUMAR JHA, SON OF SRI DHIRENDRA KUMAR JHA, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
August 9, 2016 |
RANJIT RANA Vs. STATE OF JHARKHAND
|
December 14, 2016 |
RANJIT RANA Vs. THE STATE OF JHARKHAND
|
June 30, 2016 |
RANJU DEVI, DAUGHTER OF LATE JANARDAN PANDIT, RESIDENT OF VILLAGE KHANPURA, P.S. PALIGANJ, DISTRICT PATNA (BIHAR) Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |
RANTHU ORAON AND ORS. Vs. THE STATE OF JHARKHAND
|
March 8, 2016 |
RATAN DEVI, W/O DEEPAK KUMAR MAHALI AT, P.O. & P.S. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND AT PROJECT BHAWAN, DHURWA, P.O., P.S. DHURWA, DIST. RANCHI
|
December 1, 2016 |
RATHU RAM MAHATO Vs. STATE OF JHARKHAND
|
May 19, 2016 |
RATINDRA NATH CHAKARWARTI, SON OF LATE RAMENDRANATH CHAKARWARTI, RESIDENT OF B. 202, NEELKANTH APARTMENT, BIRSA NAGAR COLONY, HATIA STATION ROAD, P.O., P.S Vs. THE STATE OF JHARKHAND
|
July 18, 2016 |
RATNESH KUMAR SINGH Vs. RAMBHA DEVI
|
January 20, 2016 |
RATNESHWARI SINGH Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, RANCHI
|
July 14, 2016 |
RAVI CHEMMENCHERI @ C. RAVI Vs. STATE OF JHARKHAND
|
April 12, 2016 |
RAVI KANT CHATURBEDI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 9, 2016 |
RAVI KANT SRIVASTAVA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 20, 2016 |
RAVI RANJAN KUMAR Vs. STATE OF JHARKHAND
|
July 19, 2016 |
RAVI TOPPO, SON OF SOMAN TOPPO, RESIDENCE OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
RAVINANDAN PRASAD S/O LATE JAGESHWARI PRASAD Vs. THE STATE OF JHARKHAND
|
May 16, 2016 |
RAVINDRA KUMAR AGARWAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 8, 2016 |
RAVINDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 7, 2016 |
RAVINDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2016 |
RAVISH CHANDRA VERMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 6, 2016 |
RCM INFRASTRUCTURE LIMITED THROUGH MD. IBRAHIM Vs. STATE OF JHARKHAND AND ORS
|
October 26, 2016 |
REHANA BANO Vs. STATE OF JHARKHAND
|
July 28, 2016 |
REKHA KUMARI Vs. THE STATE OF JHARKHAND
|
November 18, 2016 |
RELIABLE CONSTRUCTION Vs. RASTRIYA PARIYOJNA NIRMAN LTD. (NPCC LTD.), AND OTHERS
|
February 11, 2016 |
RENU DEVI Vs. STATE OF JHARKHAND AND ANOTHER
|
January 29, 2016 |
RENUKA TIWARY, D/O LATE SARABJET TIWARY, R/O NEW AREA MORABADI, NEAR POLICE, T.O.P., P.S. BARIYATU, DISTRICT Vs. THE STATE OF JHARKHAND
|
September 30, 2016 |
REYAZ AHMAD Vs. STATE OF JHARKHAND AND ANOTHER
|
January 13, 2016 |
REYAZ AHMAD KHAN AND ORS. Vs. STATE OF JHARKHAND
|
January 4, 2016 |
RINKU KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 21, 2016 |
RISHI KANT SINHA Vs. STATE OF JHARKHAND
|
August 3, 2016 |
RITA DEVI Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
December 9, 2016 |
RITA KUMARI, WIFE OF AJAY KUMAR Vs. STATE OF JHARKHAND
|
May 17, 2016 |
RITLAL MARIK Vs. STATE OF JHARKHAND
|
May 19, 2016 |
RIZWAN AHMAD Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
RIZWAN SK. SON OF MOJAM SK. Vs. THE STATE OF JHARKHAND
|
April 20, 2016 |
ROBERT HANSDA, SON OF LATE JACOB HANSDA, RESIDENT OF VILLAGE SARUA, P.O. BANDO HARIPUR, P.S. DUMKA (MUFFASIL), DISTRICT DUMKA Vs. THE STATE OF JHARKHAND
|
April 22, 2016 |
ROBIN THOMAS, SON OF OTHOMA THOMAS, RESIDENT OF AT Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
ROHIT KESHAV Vs. STATE OF JHARKHAND
|
April 25, 2016 |
ROHIT KESHAV AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 15, 2016 |
ROHIT KUMAR Vs. UNION OF INDIA
|
March 3, 2016 |
ROHITASH CHOUDHARY CISF NO.103211093, S/O SRI BANSHI DHAR CHOUDHARY, R/O VILLAGE AND P.O. Vs. UNION OF INDIA THROUGH THE MINISTRY OF HOME AFFAIRS, NEW DELHI
|
November 23, 2016 |
ROPI @ RUPNI ORAIN, DAUGHTER OF LATE SUKRA ORAON, WIFE OF JATRU ORAON, R/O AT+PO BRAMBE, PS MANDAR, DISTRICT RANCHI Vs. BANDHANA ORAON
|
April 22, 2016 |
ROSHAN LAKRA Vs. THE STATE OF JHARKHAND
|
February 19, 2016 |
RUHIDAS HAZRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 22, 2016 |
RUPAM VINITA RUNDA, D/O ALOIS RUNDA, R/O KANTA TOLI, PURULIA ROAD, PO & PS LOWER BAZAR, DIST. RANCHI Vs. THE STATE OF JHARKHAND
|
November 16, 2016 |
RUPESH KUMAR SINGH Vs. UNION OF INDIA
|
April 5, 2016 |
RUPLAL MARANDI Vs. STATE OF JHARKHAND
|
April 18, 2016 |
S. KUMARS ONLINCE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
April 18, 2016 |
S.M. JAIN @ SHETAN MAL JAIN, SON OF LATE CHAMPALAL JAIN, RESIDENT OF LALPUR, P.O. & P.S. Vs. THE STATE OF JHARKHAND
|
November 21, 2016 |
SABDAR MIYAN @ SABDAR MIAN Vs. STATE OF JHARKHAND
|
February 10, 2016 |
SABHAPATI PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
|
June 15, 2016 |
SABITA DEVI Vs. COAL MINES PROVIDENT FUND ORGANIZATION AND ORS.
|
March 1, 2016 |
SACHIDANAND PANDEY Vs. STATE OF JHARKHAND THROUGH FOREST SECRETARY
|
September 27, 2016 |
SACHIDANAND SINGH Vs. STATE OF JHARKHAND
|
August 5, 2016 |
SACHIDANAND SINGH SON OF LATE KAMESHWAR SINGH RESIDENT OF VILLAGE SIMA, P.O. HAFUWA, P.S. CHATRA DISTRICT CHATRA Vs. THE STATE OF JHARKHAND
|
October 5, 2016 |
SADHAN CHANDRA ROY Vs. THE STATE OF JHARKHAND
|
July 21, 2016 |
SAFIQUE AHMED Vs. THE STATE OF JHARKHAND
|
March 16, 2016 |
SAGAR MEHRA, SON OF LATE TO MEHRA, RESIDING AT LOHIA NAGAR, POST GODDA, POLICE STATION GODDA, DISTRICT GODDA Vs. STATE OF JHARKHAND
|
September 20, 2016 |
SAGAR PINGUA AND ORS. Vs. STATE OF JHARKHAND
|
January 12, 2016 |
SAGARIKA DEVI @ SAGARIKA PRASAD Vs. VIJAY KUMAR
|
April 27, 2016 |
SAHADEO RAM BHADANI Vs. STATE OF JHARKHAND
|
March 11, 2016 |
SAHDEO MEHRA Vs. THE UNION OF INDIA THROUGH C.B.I
|
November 17, 2016 |
SAHDUL SHEIKH Vs. HAZRAT SHEIKH & ORS.
|
May 4, 2016 |
SAHEB RAM MAHTO Vs. STATE OF JHARKHAND
|
May 9, 2016 |
SAHJADI KHATOON Vs. M/S CENTRAL COALFIELDS LIMITED
|
March 28, 2016 |
SAHZAD ALAM, SON OF MD. MAULANI, RESIDENT OF VILLAGE Vs. CENTRAL COALFIELD LIMITED THROUGH ITS CHAIRMAN
|
October 28, 2016 |
SAJIT KUMAR LAKRA, S/O Vs. THE STATE OF JHARKHAND
|
November 11, 2016 |
SALO MAHTO Vs. STATE OF JHARKHAND
|
March 16, 2016 |
SAMARJEET PANDEY Vs. STATE OF JHARKHAND
|
May 17, 2016 |
SAMBHOO SINGH, SON OF SHRI R.P. SINGH, RESIDENT OF C/O SHRI S.P SINGH, STATION ROAD, CHUTIA, P.O AND P.S. CHUTIA, DISTRICT Vs. STATE OF JHARKHAND
|
December 13, 2016 |
SAMBHU SARAN PANDEY Vs. BHARAT COKING COAL LIMITED AND ORS.
|
January 4, 2016 |
SAMIM ANSARI, SON OF AJAD MIAN, RESIDENT OF BAGJURI, P.S. JAMTARA (MIHIJAM), SUB Vs. NAUSHAD SHAH, SON OF LATE CHIMAN SHAH, RESIDENT OF VILLAGE BAGJURI, PS JAMTARA (MIHIJAM), PO SAHARDAL, DIST. JAMTARA
|
January 21, 2016 |
SAMIR KUMAR BOSE Vs. STATE OF JHARKHAND
|
July 11, 2016 |
SAMUEL AIND AND OTHER Vs. STATE OF JHARKHAND
|
January 12, 2016 |
SANATAN SOREN Vs. STATE OF JHARKHAND
|
April 1, 2016 |
SANDEEP KUMAR MADHESIA Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
|
October 5, 2016 |
SANDHYA DAS, W/O LATE SUDHANSHU DAS Vs. STATE OF JHARKHAND
|
July 14, 2016 |
SANGEETA RAY (BHATTACHARJEE) Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
SANIKA SANDI PURTY @ KONDA SANDI PURTY Vs. STATE OF JHARKHAND
|
May 3, 2016 |
SANJAY KACHAP @ SAWNA ORAON Vs. STATE OF JHARKHAND
|
May 25, 2016 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
August 24, 2016 |
SANJAY KUMAR Vs. STATE OF JHARKHAND
|
November 30, 2016 |
SANJAY KUMAR MANDAL, SON OF LATE JATU MANDAL, RESIDENT OF VILLAGE MADANSAHI SOTI CHOWKI KHUTAHARI, P.O. BARA MADANSAHI, P.S. BORIO(JIRWABARI), DISTRICT Vs. THE STATE OF JHARKHAND
|
January 14, 2016 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 5, 2016 |
SANJAY KUMAR SINGH @ SANJAY SINGH, SON OF LATE RAM CHANDRA SINGH, RESIDENT OF SANJAY CHOWK, WARD NO. 8, P.O. & P.S. Vs. JHARKHAND STATE ELECTRICITY BOARD, HAVING ITS OFFICE AT ENGINEERS BHAWAN, HEC, DHURWA, TOWN RANCHI P.O. & P.S.
|
April 28, 2016 |
SANJAY KUMAR SINGH, S/O SRI JANARDAN SINGH, R/O CHAS, BOKARO, JHARKHAND Vs. SMT. SAVITRI DEVI, W/O SRI PRAYAG CHAND KEJRIWAL, R/O OF CHAS, BOKARO THROUGH HER ATTORNEY SRI PRAYAG CHAND KEJRIWAL
|
December 8, 2016 |
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
|
August 3, 2016 |
SANJAY KUMAR TIWARI Vs. JHARKHAND ACADEMIC COUNCIL, NAMKUM, RANCHI
|
May 10, 2016 |
SANJAY ORAON Vs. THE STATE OF JHARKHAND
|
July 21, 2016 |
SANJEEBAN MAHALI, SON OF SOMAI CHARAN MAHALI, LIPIGHUTU, GOPALPUR, P.O.ASANBANI, P.S.JADUGORA, EAST SINGHBHUM, JHARKHAND Vs. URANIMUM CORPORATION OF INDIA LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, OFFICE AT JADUGORA, P.O. AND P.S.JADUGORA, DISTRICT
|
December 9, 2016 |
SANJEEV KUMAR Vs. STATE OF JHARKHAND
|
March 19, 2016 |
SANJEEV KUMAR Vs. THE STATE OF JHARKHAND
|
September 5, 2016 |
SANJEEV KUMAR Vs. THE STATE OF JHARKHAND
|
March 30, 2016 |
SANJEEV KUMAR DINKER, SON OF GANESH RAVIDAS Vs. STATE OF JHARKHAND
|
July 18, 2016 |
SANJEEV KUMAR MOHINDRA Vs. STATE OF JHARKHAND
|
April 18, 2016 |
SANJIV MAHATO Vs. THE STATE OF JHARKHAND
|
July 26, 2016 |
SANJUKTA DEVI Vs. DINESH PRASAD SAH AND ANOTHER
|
April 18, 2016 |
SANKHAI MURMU Vs. STATE OF JHARKHAND
|
April 20, 2016 |
SANT KUMAR, SON OF LATE SITA RAM THAKUR, RESIDENT OF : 56, NEW RANI KUDAR, P.O. & P.S. Vs. THE STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BHAWAN, P.O. & P.S.
|
July 26, 2016 |
SANTOSH DAS Vs. STATE OF JHARKHAND
|
May 9, 2016 |
SANTOSH DODRAJKA Vs. SOUTH EASTERN RAILWAY
|
March 10, 2016 |
SANTOSH KUMAR Vs. THE STATE OF JHARKHAND
|
April 6, 2016 |
SANTOSH KUMAR Vs. THE STATE OF BIHAR(NOW JHARKHAND)
|
November 21, 2016 |
SANTOSH KUMAR SATNAMI Vs. THE STATE OF JHARKHAND
|
January 6, 2016 |
SANTOSH KUMAR SINGH Vs. SAVITRI DEVI
|
July 29, 2016 |
SANTOSH KUMAR TULSYAN Vs. SHIPRA DEVI
|
December 1, 2016 |
SANTOSH MANDAL Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY, THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY, THE REGISTRAR, NIT JAMSHEDPUR
|
March 29, 2016 |
SANTOSH PANDEY Vs. STATE OF JHARKHAND
|
March 8, 2016 |
SANTU SINGH @ ABHISHEK JEE Vs. STATE OF JHARKHAND
|
February 9, 2016 |
SAPAN KUMAR SHIT, SON OF GAURANGA SHIT, RESIDENT OF VILLAGE JAMBONI, P.O. Vs. THE STATE OF JHARKHAND
|
November 10, 2016 |
SAPUT SAHU Vs. STATE OF JHARKHAND
|
February 18, 2016 |
SARASWATI RANI Vs. STATE OF JHARKHAND
|
March 17, 2016 |
SARITA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2016 |
SARJU DAS Vs. THE STATE OF JHARKHAND
|
March 8, 2016 |
SARJU LAL THAKUR Vs. STATE OF JHARKHAND
|
July 20, 2016 |
SARJU THAKUR Vs. RANJEET KUMAR PRAMANIK
|
August 2, 2016 |
SARLA SHARMA Vs. EASTERN COALFIELDS LTD. THROUGH ITS CHAIRMAN
|
August 16, 2016 |
SAROJ KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2016 |
SARSWATI DEVI Vs. STATE OF JHARKHAND
|
June 13, 2016 |
SARSWATI DEVI Vs. REKHA DEVI
|
August 5, 2016 |
SARYU PASWAN, SON OF LATE SIBU PASWAN, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
September 16, 2016 |
SATBIR SINGH BHATIA & ANR. Vs. STATE OF JHARKHAND & ORS.
|
January 28, 2016 |
SATENDRA KUMAR BALMIKI Vs. THE STATE OF JHARKHAND
|
January 18, 2016 |
SATISH CHANDRA SHRIVASTAVA Vs. JHARKHAND STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN, RANCHI
|
August 24, 2016 |
SATNAM SINGH GAMBHIR Vs. STATE OF JHARKHAND
|
May 4, 2016 |
SATYA NARAYAN RAY Vs. JHARKHAND STATE HOUSING BOARD, RANCHI & ORS.
|
December 14, 2016 |
SATYA PRAKASH S/O MANOJ KUMAR RAM; R/O AT & P.O. Vs. THE STATE OF JHARKHAND AND OTHERS
|
January 14, 2016 |
SATYADEO KUMAR SON OF RAJVANSHI RAM, RESIDENT OF QR. NO.B/423, SECTOR Vs. STATE BANK OF PATIALA THROUGH ITS DEPUTY GENERAL MANAGER, ZONAL OFFICE, SECOND FLOOR, N.B.C.C. PLACE, OPPOSITE SAI MANDIR, BHISM PITAMAH MARG, LODI ROAD, P.O. AND P.S. LODI ROAD, NEW DELHI
|
September 9, 2016 |
SATYADEO RAM DANGI @ SATYADEO MAHTO Vs. STATE OF JHARKHAND
|
April 5, 2016 |
SATYARAM PANDEY, S/O SRI SIDHANATH PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
September 30, 2016 |
SAUMISHTA BANERJEE Vs. THE STATE OF JHARKHAND
|
May 12, 2016 |
SAVITA RANI, WIFE OF SUKHDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH D.C., GIRIDIH
|
June 22, 2016 |
SAVITRI DEVI Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
SECRETARY, NON Vs. THE STATE OF JHARKHAND
|
December 9, 2016 |
SEEMA PATHAK Vs. CHOTELAL PANDEY
|
November 29, 2016 |
SENBO ENGINEERING LTD. Vs. THE UNION OF INDIA
|
September 7, 2016 |
SHABANA KHATOON Vs. STATE OF JHARKHAND
|
August 3, 2016 |
SHAGUN Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, RANCHI
|
September 22, 2016 |
SHAH BROTHERS Vs. UNION OF INDIA THROUGH MINISTRY OF MINES AND STEEL
|
October 6, 2016 |
SHAILENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 19, 2016 |
SHAILENDRA KUMAR SINGH @ SHAILENDRA SINGH Vs. STATE OF JHARKHAND
|
July 19, 2016 |
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
August 24, 2016 |
SHAILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 27, 2016 |
SHAILESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 27, 2016 |
SHAKALDEO RAM, SON OF LATTE SHIV NATH RAVIDAS AND LATE CHINIA KAMIN, RESIDENT OF AT & PO BALSAGRA, PS MANDU DISTRICT RAMGARH, JHARKHAND Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
|
February 9, 2016 |
SHAKTIPAD MISHRA @ KHOKHA MISHRA Vs. STATE OF JHARKHAND
|
June 1, 2016 |
SHAKUNTALA MEHTA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 15, 2016 |
SHAKUNTALA SINGH Vs. JHARKHAND STATE HOUSING BOARD, RANCHI
|
November 28, 2016 |
SHALIGRAM SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
January 13, 2016 |
SHAMBHU NATH PAL Vs. THE STATE OF JHARKHAND
|
August 8, 2016 |
SHAMSUDDIN MIAN Vs. THE STATE OF BIHAR NOW JHARKHAND
|
June 17, 2016 |
SHANKAR KUMAR PANDIT Vs. STATE OF JHARKHAND
|
April 6, 2016 |
SHANKAR KUMAR RANA Vs. STATE OF JHARKHAND
|
May 13, 2016 |
SHANKAR KUMAR RANA AND ORS Vs. STATE OF JHARKHAND AND ORS
|
May 3, 2016 |
SHANKAR KUMAR SARKAR Vs. UMESH BALA DEVI
|
January 28, 2016 |
SHANKAR PRASAD SINGH SON OF LATE JALDHAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND
|
September 6, 2016 |
SHANKAR RAM Vs. THE STATE OF JHARKHAND
|
June 20, 2016 |
SHANTI GOPAL KARAN Vs. KOLHAN UNIVERSITY THROUGH ITS VICE CHANCELLOR
|
February 12, 2016 |
SHARDA CONSTRUCTION Vs. STATE OF JHARKHAND AND ORS.
|
March 1, 2016 |
SHARDA DEVI Vs. THE STATE OF JHARKHAND
|
October 17, 2016 |
SHARDA DEVI WIFE OF LATE MUNDRIKA MISHRA Vs. VICE-CHANCELLOR, RANCHI UNIVERSITY
|
April 4, 2016 |
SHARIK AKHTAR Vs. THE STATE OF JHARKHAND
|
May 9, 2016 |
SHARMA COKE UDYOG Vs. THE STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
SHARVAN KUMAR @ SARVAN KUMAR @ SHARWAN KUMAR, SON OF RAMASHISH SINGH, RESIDENT OF VILLAGE & PO Vs. STATE OF JHARKHAND
|
May 10, 2016 |
SHASHI BHUSAN PATHAK Vs. THE STATE OF JHARKHAND
|
March 9, 2016 |
SHASHI KANT SINGH SON OF LATE RAM NARESH SINGH, RESIDENT OF VILLAGE SADOKHAR VIA CHENARI DISTRICT ROHTAS (BIHAR) A/P KUMARDHUBI STATION ROAD SARORA PAHARI P.O. KUMARDHUBI P.S. CHIRKUNDA DISTRICT DHANBAD Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
SHASHI MARIAM TOPPO Vs. STATE OF JHARKHAND
|
September 27, 2016 |
SHASHI RANJAN MISHRA @ DHABU MISHRA, SON OF SRI BISHNUKESH MISHRA, RESIDENT OF VILLAGE + P.O. AND P.S. BISHRAMPUR, DISTRICT Vs. STATE OF JHARKHAND
|
July 27, 2016 |
SHASTICHARAN MAHATO S/O LATE DURGACHARAN MAHATO, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, FOREST AND ENVIRONMENT DEPT. GOVT OF JHARKHAND, PROJECT BUILDING P.O & P.S DHURWA, RANCHI
|
November 11, 2016 |
SHEELA KARUA Vs. UNION OF INDIA
|
April 7, 2016 |
SHEELANAND TIRKEY Vs. STATE OF JHARKHAND
|
January 29, 2016 |
SHEETAL Vs. STATE OF JHARKHAND
|
April 26, 2016 |
SHEKH HAFIZ Vs. STATE OF JHARKHAND
|
February 11, 2016 |
SHEO KUMAR TIWARY Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, RANCHI
|
July 27, 2016 |
SHEO LAKHAN PANDEY Vs. STATE OF JHARKHAND
|
July 22, 2016 |
SHEO NARAYAN RAM, SON OF LUTAM RAM, RESIDENT OF 2A, TIRUPATI TOWER, SAINIK COLONY ROAD, BEHIND PITAMBER PALACE, BOOTY MORE, P.O. & P.S. Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, PROJECT BHAWAN, P.O.
|
November 17, 2016 |
SHEO SHANKAR GIRI Vs. THE STATE OF JHARKHAND AND ORS.
|
May 3, 2016 |
SHEODESH SINGH Vs. UNION OF INDIA, THROUGH DIRECTORATE GENERAL, DR. DIRECTORATE GENERAL OF POLICE (WELFARE), OFFICE COMMANDANT, 160 BATTALION AND GENERAL MANAGER, ICICI LOMBERD
|
April 4, 2016 |
SHIBU MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 3, 2016 |
SHIBU MUNDA Vs. STATE OF JHARKHAND
|
February 4, 2016 |
SHILENDRA SINGH RATHORE Vs. UNION OF INDIA AND ORS.
|
February 16, 2016 |
SHIV CHAND RAVI Vs. STATE OF JHARKHAND
|
February 9, 2016 |
SHIV KUMAR SAH Vs. STATE OF JHARKHAND
|
August 24, 2016 |
SHIV KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2016 |
SHIV NANDAN PRASAD Vs. STATE OF JHARKHAND
|
February 29, 2016 |
SHIV NARAYAN SAH, SON OF LATE HARI SAH, RESIDENT OF VILLAGE, P.O AND P.S. BHAWANIPUR RAJDHAM, DISTRICT Vs. STATE OF JHARKHAND
|
December 13, 2016 |
SHIV NARAYAN SINGH Vs. THE STATE OF JHARKHAND
|
May 2, 2016 |
SHIV SHAKTI SHRAMIK SWAWLAMBI SAHKARI SAMITI LTD. THROUGH ITS PRESIDENT BENGALI MAHTO, JHARKHAND Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
|
April 20, 2016 |
SHIVA TRADING COMPANY, THROUGH ITS PROPRIETOR SUDH Vs. STATE OF JHARKHAND
|
July 15, 2016 |
SHOBHA RANI, D/O SUNDAR MANDAL, RESIDENT OF VILLAGE SAMARUWA (PATWA), P.O MOTIYA, PSGODDA, DISTRICT Vs. THE STATE OF JHARKHAND
|
November 28, 2016 |
SHREE BHAGWAN CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
May 19, 2016 |
SHREE GANESH ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED
|
April 27, 2016 |
SHREE RAM METALIK THROUGH ITS PARTNER SUBIR KUMAR SAHU BURMA MINES, JAMSHEDPUR, EAST SINGHBHUM Vs. STATE OF JHARKHAND
|
July 20, 2016 |
SHREEKANT KUMAR SINGH, SON OF LATE YUGAL KISHORE SINGH, RESIDENT OF VILLAGE Vs. THE EASTERN COALFIELDS LIMITED.
|
August 1, 2016 |
SHRI ANIRUDH PRASAD MANDAL Vs. STATE OF JHARKHAND
|
April 20, 2016 |
SHRI DEHATI STAPANA NYAS (TLHPDF) Vs. THE DIRECTORATE OF ENFORCEMENT AND ORS.
|
February 10, 2016 |
SHRI DEHATI STAPANA NYAS (TLHPDF) REPRESENTED THROUGH ITS TRUSTEE CUM AUTHORISED PERSON SHRI LAL HEMENDRA PRATAP DEHATI SON OF LATE PATAIT PHANENDRANATH SHAHI RESIDENT OF VILLAGE KHANDWAN, POST PARSODIH, PS BHAWANATHPUR, DIST GARHWA, JHARKHAND Vs. THE DIRECTORATE OF ENFORCEMENT
|
July 13, 2016 |
SHRI DEVDAS BARUA, S/O LATE B.B. BARUA, RESIDENT OF QTR. NO. KF1, G.P. SLOPE, P.O.KADMA, P.S. KADMA, TOWN Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
SHRI DWARKADAS JALAN MEMORIAL PUBLIC CHARITY TRUST, A PUBLIC TRUST HAVING ITS OFFICE AT LUBY CIRCULAR ROAD, DHANBAD, P.O. & P.S. Vs. RAMESH KUMAR JALAN, SON OF LATE RADHE KRISHNA JALAN, RESIDENT OF FLAT NO. 501, SKYLARK
|
September 1, 2016 |
SHRIKANT CHOUBEY, S/O SHRI MANDEEP CHOUBEY, RESIDENT OF VILLAGE AND POST OFFICE Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS, GOVT. OF JHARKHAND, PROJECT BHAWAN, 1ST FLOOR, H.E.C CAMPUS, DHURWA, RANCHI
|
August 3, 2016 |
SHRIMAN NARAYAN SINGH Vs. STATE OF JHARKHAND & ORS.
|
February 19, 2016 |
SHYAM KISHORE PANDEY Vs. TATE OF JHARKHAND
|
October 18, 2016 |
SHYAM KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 19, 2016 |
SHYAM LAL PUKKA MANDAL AND ANOTHER Vs. STATE OF JHARKHAND
|
July 28, 2016 |
SHYAM NARAYAN DUBEY Vs. THE STATE OF JHARKHAND
|
July 5, 2016 |
SHYAM PRAKASH AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
March 3, 2016 |
SHYAMA PRASAD SINGH Vs. STATE OF JHARKHAND
|
September 9, 2016 |
SIDHESHWAR SINGH, MAHESH SINGH Vs. STATE OF JHARKHAND, RAKESH KUMAR SINGH
|
January 6, 2016 |
SIKANDER ANSARI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 11, 2016 |
SINGRAI BARLA Vs. STATE OF JHARKHAND
|
February 18, 2016 |
SIRISH MAHATO @ SIRISH CHANDRA MAHATO Vs. STATE OF JHARKHAND
|
May 19, 2016 |
SITA RAM SHARMA Vs. THE STATE OF JHARKHAND
|
July 4, 2016 |
SITARAM SAH Vs. STATE OF JHARKHAND
|
May 3, 2016 |
SITARAM SAHU Vs. RANCHI UNIVERSITY, RANCHI
|
August 1, 2016 |
SITWANTO DEVI MAHILA KALYAN SANSTHAN Vs. STATE OF JHARKHAND AND ORS.
|
January 12, 2016 |
SIYA RAM SINGH, SON OF LATE KEWALDHARI SINGH, RESIDING AT GAYTRI NAGAR, JANTA ROAD, BARIGORA, POST Vs. STATE OF JHARKHAND
|
November 9, 2016 |
SK. HIRA Vs. STATE OF JHARKHAND
|
December 13, 2016 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. M/S METAL OM TECHNIK PVT. LTD.
|
August 11, 2016 |
SMT. ALMA MINJ, WIFE OF SRI BLASIUS LAKRA, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 30, 2016 |
SMT. ANJELA LAKRA, WIFE OF SRI KHRISTOPHER LAKRA, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
November 30, 2016 |
SMT. DEOMANI Vs. THE STATE OF JHARKHAND
|
September 14, 2016 |
SMT. GITA DEVI Vs. MRS. SOBHA AGARWALLA
|
August 5, 2016 |
SMT. LALMANI SHARMA Vs. CENTRAL COALFIELDS LIMITED
|
May 19, 2016 |
SMT. LAXMI DEVI Vs. STATE OF JHARKHAND
|
October 26, 2016 |
SMT. LAXMI MANI MURMU Vs. STATE OF JHARKHAND
|
August 11, 2016 |
SMT. LEELA DEVI @ LILA DEVI Vs. CENTRAL COALFIELDS LIMITED, RANCHI THROUGH ITS CHAIRMAN
|
December 3, 2016 |
SMT. MADHU DEVI W/O SHRI RAGHUPATI NATH JAISWAL, RESIDENT OF VILLAGE BERO, PO BERO, PS BERO DISTRICT RANCHI Vs. DILIP BARAIK AND OTHERS
|
February 26, 2016 |
SMT. MANORAMA DEVI, WIFE OF LATE SRI YASHODANAND JHA, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
October 18, 2016 |
SMT. PANDAWA DEVI Vs. CENTRAL COALFIELDS LTD.
|
June 24, 2016 |
SMT. RAMBHA DEVI, WIFE OF LATE SUDAMA SINGH Vs. BAIJNATH SINGH, SON OF LATE RAMBRIKSH SINGH
|
July 22, 2016 |
SMT. RANJU KUMARI, WIFE OF SHRI SUSHIL KR. PRADIP, RESIDENT OF VILLAGE GOMIA, P.O. & P.S. GOMIA, DISTRICT BOKARO, JHARKHAND Vs. THE STATE OF JHARKHAND
|
August 23, 2016 |
SMT. RINKU DEVI Vs. SANTOSH KUMAR
|
December 5, 2016 |
SMT. RITA PRAJAPATI @ RITA KUMARI, WIFE OF SHRI SANJAY KUMAR, DAUGHTER OF SRI GOPAL PANDIT, RESIDENT OF VILLAGE SONUWA RAILWAY STATION, P.O. & P.S. SONUWA (CHAKRADHARPUR) DISTRICT SINGHBHUM WEST Vs. SANJAY KUMAR, SON OF LATE MOTI RAM KUMAR, RESIDENT OF HOUSE NO.1078, B BLOCK, KUMHARPARA SONARI, P.O. SONARI, P.S. TOWN JAMSHEDPUR, DISTRICT EAST SINGHBHUM
|
December 16, 2016 |
SMT. RUBI RAI TIRKEY @ R. TIRKEY, D/O LATE JOSEPH TIRKEY, RESIDENT OF GITILPI, KULKUMDUNGRI, PO AZADNAGAR, PS MANGO, TOWN JAMSHEDPUR, DIST. SINGHBHUM EAST Vs. STATE OF JHARKHAND
|
September 28, 2016 |
SMT. SABITA SINGH, WIFE OF ARBIND MOHAN SINGH, AND DAUGHTER OF SRI RAM SINGH, RESIDENT OF ROAD NO. PO AND PS BURMANIMES, TOWN Vs. ARVIND MOHAN SINGH, SON OF SRI GIRISH NANDAN SINGH, RESIDENT OF BLOCK NO. 98/2/4, ROAD NO.5, ADITYAPUR
|
June 13, 2016 |
SMT. SHURU MAI MUNDA Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, RANCHI
|
August 17, 2016 |
SMT. VIDYAWATI DEVI Vs. DHANANJAY KUMAR PANDEY
|
November 22, 2016 |
SMT.PUNAM SINHA & ORS. Vs. SMT.URMILA SINHA & ANR.
|
July 22, 2016 |
SMT.RAJWINDER KAOR, WIFE OF THE DECEASED BALBINDER SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EASTERN RAILWAY, 3 KOILAGHAT STREET, PO/PS GARDEN REACH KOLKATA, DISTRICT
|
November 21, 2016 |
SNIGDHA Vs. BIRLA INSTITUTE OF TECHNOLOGY, MESRA, RANCHI THROUGH ITS VICE CHANCELLOR
|
October 19, 2016 |
SOBHA DEVI Vs. STATE OF JHARKHAND
|
May 17, 2016 |
SODAIR NAGESIA, S/O LATE CHHOTU NAGESIA AND OTHERS Vs. STATE OF JHARKHAND
|
February 24, 2016 |
SOHAN LAL MANKA Vs. UNION BANK OF INDIA
|
January 5, 2016 |
SOHWA DEVI Vs. CENTRAL COALFIELD LTD
|
June 13, 2016 |
SOMA MUNDA Vs. STATE OF JHARKHAND
|
May 11, 2016 |
SOMA ORAON, SON OF GENDRA ORAON, R/O VILLAGE BARGAON, P.S.& DISTRICT Vs. STATE OF JHARKHAND
|
July 20, 2016 |
SOMARI KAMIN Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 22, 2016 |
SOMESH MISHRA Vs. STATE OF JHARKHAND
|
April 22, 2016 |
SOMO KUJUR Vs. SMT. ABHIRAMA JHA
|
March 10, 2016 |
SONA RAM MAJHI Vs. STATE OF JHARKHAND
|
March 8, 2016 |
SONA SINGH & ANR. Vs. THE STATE OF BIHAR (NOW STATE OF JHARKHAND)
|
September 1, 2016 |
SONADHAN SOREN Vs. STATE OF JHARKHAND
|
May 24, 2016 |
SONALI LAL Vs. STATE OF JHARKHAND
|
June 14, 2016 |
SONI DEVI, W/O SANTOSH KUMAR VERMA, D/O SHRI SHANKAR RAM RESIDENT OF BEHIND PLAZA CINEMA, LOHARAKOCHA, P.O. & P.S. Vs. THE STATE OF JHARKHAND
|
September 7, 2016 |
SONU BARNWAL, SON OF SHYAM BARNWAL Vs. THE STATE OF JHARKHAND
|
April 18, 2016 |
SOUTH WEST PINNACLE EXPLORATION PVT. LTD. Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
SR. SUPERINTENDENT OF POST OFFICES, SINGHBHUM DIVISION Vs. SURESH PRASAD
|
January 29, 2016 |
SRI BHAGWAN RAM Vs. STATE OF BIHAR
|
January 21, 2016 |
SRI C.H. BAPA RAO @ C.H. BAPPA RAI Vs. INDIAN STEEL & WIRE PRODUCT LTD. (A SUBSIDIARY OF TATA STEEL), JAMSHEDPUR DISTRICT
|
July 26, 2016 |
SRI GAJADHAR SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
April 5, 2016 |
SRI K.N. SINGH Vs. UNION OF INDIA
|
June 20, 2016 |
SRI MUNESHWAR TIWARY Vs. UNION OF INDIA
|
July 12, 2016 |
SRI SATYA NAND JHA, R/O STAFF QUARTERS, KENDRIYA VIDYALAY, PO RIMS, BARIYATU, PS SADAR, DISTRICT RANCHI, JHARKHAND Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, HAVING OFFICE AT CENTRAL SECRETARIAT NORTH BLOCK, NEW DELHI
|
July 5, 2016 |
SRINIBASH RANJAN MISHRA Vs. STATE OF JHARKHAND
|
May 6, 2016 |
ST. XAVIERS SCHOOL Vs. KUNJAL KUMAR
|
January 21, 2016 |
STATE Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF MINES AND STEEL
|
October 6, 2016 |
STATE BANK OF INDIA Vs. ANIL KUMAR MISHRA
|
June 28, 2016 |
STATE OF JHARKHAND Vs. AMRIT RAM
|
August 11, 2016 |
STATE OF JHARKHAND Vs. SHEO SHANKAR BHAGAT
|
April 25, 2016 |
STATE OF JHARKHAND Vs. M/S SATYA SAW MILL
|
March 15, 2016 |
STATE OF JHARKHAND Vs. ABINASH KUMAR MAHTO
|
August 22, 2016 |
STATE OF JHARKHAND Vs. MANESH CHANDRA MANDAL AND ANR.
|
January 22, 2016 |
STATE OF JHARKHAND Vs. VIJAY ORAON, SON OF SRI ETWA ORAON, VILLAGE
|
August 11, 2016 |
STATE OF JHARKHAND Vs. NAMLEM TOPNO
|
July 12, 2016 |
STATE OF JHARKHAND Vs. JAI KANT YADAV S/O BHUNESHWAR YADAV
|
August 11, 2016 |
STATE OF JHARKHAND Vs. M/S. N.R. CONSTRUCTION PRIVATE LTD.
|
June 17, 2016 |
STATE OF JHARKHAND Vs. SHIV BACHAN KUMAR
|
January 27, 2016 |
STATE OF JHARKHAND Vs. RAJU SINGH
|
February 8, 2016 |
STATE OF JHARKHAND Vs. TULESHWAR MAHTO, SON OF SRI KHIRU MAHTO, RESIDENT OF VILLAGE
|
August 10, 2016 |
STATE OF JHARKHAND AND ORS. Vs. MD. SAYEED AND ORS.
|
January 20, 2016 |
STATE OF JHARKHAND THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVT. OF JHARKHAND, DHURWA, RANCHI Vs. INDRAWATI DEVI, WIFE OF LATE ATWARI YADAV, VILLAGE KASHI DIN, BURAIH, MADHUPUR, DEOGHAR
|
July 11, 2016 |
STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY HAVING OFFICE AT JHARKHAND MANTRALAYA, PROJECT BHAWAN, HEC TOWNSHIP, DHURWA, P.O. & P.S. Vs. STEEL AUTHORITY OF INDIA LIMITED, THROUGH THE GENERAL MANAGER (LIASON) MR. DEBANANDA MARNDI, S/O LATE BALAI MARANDI, R/O ROOM NO.26, IEH, SAIL SATELLITE TOWNSHIP, P.O.
|
June 27, 2016 |
STEEL AUTHORITY OF INDIA LTD. Vs. THE STATE OF JHARKHAND & ORS.
|
June 27, 2016 |
SUBASH ROY Vs. THE STATE OF JHARKHAND
|
July 13, 2016 |
SUBHASH CHANDRA NAYAK Vs. STATE OF JHARKHAND & OTHERS
|
December 6, 2016 |
SUBHASH CHANDRA SAHU SON OF LATE MAHABIR PRASAD, RESIDENT OF VILLAGE LAHNA, P.O. AND P.S. RATU, DISTRICT RANCHI, JHARKHAND Vs. THE STATE OF JHARKHAND
|
September 30, 2016 |
SUBHASH KUMAR @ SUBASH KUMAR Vs. BHARAT COKING COAL LIMITED
|
December 9, 2016 |
SUBHASH MANDAL Vs. STATE OF JHARKHAND
|
May 4, 2016 |
SUBHASH PRASAD SINHA, SON OF LATE SURENDRA PRASAD SINHA, RESIDENT OF HAWAI NAGAR, ROAD NO. 12, P.O Vs. THE JHARKHAND STATE AGRICULTURAL MARKETING BOARD, ITAKI ROAD, HEHAL, RANCHI
|
November 16, 2016 |
SUBHASH RANJAN BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
March 9, 2016 |
SUBODH CHANDRA TIWARY, SON OF LATE KRIPLAL TIWARI, RESIDENT OF PURANA BAZAR, P.O:GOMOH, P.S. Vs. BINOBA BHAVE UNIVERSITY, THROUGH ITS REGISTRAR, HAZARIBAGH, 825301
|
November 9, 2016 |
SUBODH PRASAD GUPTA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
January 14, 2016 |
SUBRATO SENGUPTA Vs. STATE BANK OF INDIA THROUGH CHIEF GENERAL MANAGER, LOCAL HEAD OFFICE, PATNA, BIHAR & OTHERS
|
June 21, 2016 |
SUBRATO SENGUPTA Vs. STATE BANK OF INDIA
|
May 20, 2016 |
SUDERSHAN OJHA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2016 |
SUDHIR KUMAR MISHRA Vs. THE STATE OF JHARKHAND
|
June 20, 2016 |
SUDHIR KACHHAP Vs. THE STATE OF JHARKHAND
|
August 2, 2016 |
SUDHIR KUMAR MANDAL Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 14, 2016 |
SUDHIR KUMAR SAHA SON OF LATE GANESH CHANDRA SAHA, RESIDENT OF AT P.N. LAL ROAD, LOWER KANI BAZAR, HAZARIBAG, P.O. AND P.S. HAZARIBAG, DISTRICT HAZARIBAG Vs. STATE OF JHARKHAND
|
November 17, 2016 |
SUDHIR KUMAR TRIPATHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2016 |
SUDHIR MATHUR @ SUDHIR KUMAR MATHUR AND ANOTHER Vs. STATE OF JHARKHAND
|
January 21, 2016 |
SUDHIR RAJWAR, SON OF BHUKHAL RAJWAR @ CHHOTU RAJWAR, RESIDENT OF VILLAGE KARMAGORA, TOLA Vs. SAVITRI DEVI, DAUGHTER OF LATE SUNDER LAL KAPARDAR, RESIDENT OF VILLAGE & P.O. GANGJORI,P.S.JARIDIH,DIST
|
April 18, 2016 |
SUDHIR RAM @ SUDHIR KUMAR Vs. CENTRAL COAL FIELDS LTD.
|
May 20, 2016 |
SUDHIR SINGH, S/O LATE BATESHWAR SINGH, AT PRESENT WORKING AS GODOWN CHOWKIDAR IN THE OFFICE OF THE EXECUTIVE ENGINEER, SPECIAL WORKS DIVISION, BUILDING CONSTRUCTION DEPT., JAIL MORE, RANCHI Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.O.
|
December 8, 2016 |
SUDIN YADAV, S/O LATE BODHI YADAV, RESIDENT OF VILLAGE KURUMTAR, P.O.DEHARKUNDA, P.S.TALJHARI, DISTRICT DUMKA, JHARKHAND Vs. THE STATE OF JHARKHAND
|
November 22, 2016 |
SUDIT MIRDHA Vs. STATE OF JHARKHAND
|
September 19, 2016 |
SUFAL HEMBROM Vs. THE STATE OF JHARKHAND
|
March 8, 2016 |
SUHAWANI BURAH Vs. UNION OF INDIA
|
May 5, 2016 |
SUJEET KUMAR Vs. STATE OF JHARKHAND
|
April 29, 2016 |
SUJIT KUMAR Vs. THE STATE OF JHARKHAND
|
August 12, 2016 |
SUKHARAM MUNDA AND ANOTHER Vs. STATE OF JHARKHAND
|
January 18, 2016 |
SUKHDEO ORAON Vs. CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD (CMPDI), RANCHI
|
May 12, 2016 |
SUKHLAL SINGH Vs. THE STATE OF JHARKHAND
|
April 5, 2016 |
SUKHU MARANDI Vs. THE STATE OF JHARKHAND
|
February 2, 2016 |
SUKHUWA ORAON Vs. JHARKHAND GRAMIN BANK
|
August 3, 2016 |
SUKNI DEVI WIFE OF LATE NAGENDRA ORAO Vs. UNION OF INDIA
|
February 15, 2016 |
SUKRO ORAIN Vs. THE UNION OF INDIA THROUGH MINISTRY OF DEFENCE
|
April 21, 2016 |
SULEMAN KAJI SON OF LATE HAFIJ KAJI Vs. STATE OF JHARKHAND
|
April 18, 2016 |
SULO DEVI AND ORS. Vs. THE STATE OF JHARKHAND
|
January 5, 2016 |
SULOCHNA DEVI Vs. STATE OF JHARKHAND
|
July 27, 2016 |
SUMAN KUMARI, WIFE OF DILIP PAWAN, RESIDENT OF VILLAGE RAJHARA, P.O. PANDAYPUR, P.S. PATAN, DISTRICT PALAMAU Vs. THE STATE OF JHARKHAND
|
July 22, 2016 |
SUMAN SAMANTA Vs. URMILA DEVI
|
February 8, 2016 |
SUMERMALL JAIN Vs. SMT. TANUSHREE DUTTA
|
December 1, 2016 |
SUMIA DEVI @ SUMA DEVI @ SUMITRA DEVI Vs. THE STATE OF JHARKHAND
|
January 22, 2016 |
SUMIT KUMAR KESHRI Vs. STATE OF JHARKHAND
|
February 16, 2016 |
SUMITRA DEVI Vs. MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD AND ORS.
|
March 2, 2016 |
SUMITRA DEVI Vs. M/S B.C.C.L.
|
November 25, 2016 |
SUMITRA DEVI Vs. SACHIDA NAND BHADANI
|
March 10, 2016 |
SUMITRA DEVI Vs. M/S COAL INDIA LTD.
|
June 30, 2016 |
SUNIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 18, 2016 |
SUNIL KUMAR Vs. STATE OF JHARKHAND
|
June 23, 2016 |
SUNIL KUMAR MAHTO, SON OF SRI DHANESHWAR MAHTO, RESIDENT OF NUNBATTA, P.O. Vs. THE STATE OF JHARKHAND
|
November 21, 2016 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 5, 2016 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
March 14, 2016 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
May 16, 2016 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 18, 2016 |
SUNIL KUMAR SINGH, SON OF LATE BIRENDER KUMAR SINGH, RESIDENT OF BLOCK COLONY, RAMGARH, P.O, P.S AND DIST, RAMGARH Vs. STATE OF JHARKHAND
|
June 29, 2016 |
SUNIL KUMAR, SON OF JAINANDAN SHARMA, RESIDENT OF QR. NO. C/20, TOPA OFFICERS COLONY, P.O. & P.S. KUJU, DISTRICT Vs. CENTRAL COALFIELDS LTD. THROUGH THE CHAIRMAN
|
December 15, 2016 |
SUNIL LULLA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 6, 2016 |
SUNIL PANDEY Vs. STATE OF JHARKHAND
|
January 29, 2016 |
SUNIL PRASAD, SON OF LATE RAMESHWAR PRASAD, RESIDENT OF RADHA KRISHNA NIWAS, PANDIT SUNDAR LAL MISHRA ROAD, CASTERS TOWN, PO & PS DEOGHAR, DISTRICT DEOGHAR Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, JHARKHAND MANTRALAYA, PROJECT BHAWAN, PO & PS DHURWA, DISTRICT RANCHI
|
October 27, 2016 |
SUNIL SINGH Vs. THE STATE OF JHARKHAND
|
August 17, 2016 |
SUNITA DEVI Vs. MR. PRABHASH CHANDRA MAHTO
|
October 18, 2016 |
SUPREME INFRASTRUCTURE INDIA LIMITED Vs. UNION OF INDIA
|
August 4, 2016 |
SURABHI DIVYA KIRAN, D/O LATE BHAI HALEN KUJUR Vs. STATE OF JHARKHAND
|
September 27, 2016 |
SURAJDEO RAM, SON OF LATE KAULESHWAR RAM, RESIDENT OF VILLAGE BARWADIH, Vs. THE STATE OF JHARKHAND
|
April 11, 2016 |
SURAJMAL SAO @ SURAJMAL SAH Vs. STATE OF JHARKHAND
|
March 30, 2016 |
SURENDRA BARNWAL Vs. STATE OF JHARKHAND
|
January 13, 2016 |
SURENDRA KUMAR SARAWGI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 7, 2016 |
SURENDRA KUMAR SINGH, SON OF LATE KISHUN PRASAD SINGH, RESIDENT OF PLOT NO. C Vs. SHARDA DEVI, WIFE OF LATE SUKHDEO PRASAD SINGH
|
September 27, 2016 |
SURENDRA NATH ROY SON OF LATE HARI NARAYAN ROY, RESIDENT OF HOUSE NO.D Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSION, LOK NAYAK BHAWAN, KHAN MARKET, NEW DELHI
|
November 30, 2016 |
SURENDRA PRASAD Vs. STATE OF JHARKHAND
|
May 19, 2016 |
SURENDRA PRASAD @ SURENDRA PASAD SON OF LATE RAM AMBIKA PRASAD, RESIDENT OF 153/C, ROAD NO. 4, VIDYALAAY MARG, ASHOK NAGAR, PO Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2016 |
SURENDRA PRASAD BURNWAL Vs. SRI RAM NARAIN & ORS.
|
February 8, 2016 |
SURENDRA PRASAD SUMAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 12, 2016 |
SURENDRA RAI Vs. STATE OF JHARKHAND
|
July 12, 2016 |
SURENDRA SHARMA Vs. STATE OF JHARKHAND
|
January 14, 2016 |
SURENDRA YADAV, S/O LATE JAGDISH YADAV, RESIDENT OF VILLAGE MANJHANE, P.O.+P.S.GAWAN, DISTRICT Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
SURESH MAHTO Vs. STATE OF JHARKHAND
|
January 21, 2016 |
SURESH BHAGAT Vs. STATE OF JHARKHAND
|
January 5, 2016 |
SURESH CHANDRA JAIN Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
|
July 27, 2016 |
SURESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
|
January 25, 2016 |
SURESH KUMAR VERMA Vs. THE STATE OF JHARKHAND
|
July 14, 2016 |
SURESH MUNDA Vs. STATE OF JHARKHAND
|
June 23, 2016 |
SURESH NAG Vs. STATE OF BIHAR (NOW JHARKHAND)
|
November 30, 2016 |
SURESH PRASAD Vs. STATE OF JHARKHAND
|
August 3, 2016 |
SURESH PRASAD SINGH Vs. THE STATE
|
September 7, 2016 |
SURJAN SEIKH AND ORS. Vs. THE STATE OF JHARKHAND
|
December 16, 2016 |
SURYA SONAL SINGH Vs. DIRECTORATE OF ENFORCEMENT, RANCHI
|
December 7, 2016 |
SUSANNA MINZ, WIFE OF SRI KHRISHTOPHER MINZ, RETIRED ASSISTANT TEACHER, ST. ALOYSIUS HIGH SCHOOL, RANCHI, RESIDENT OF HOUSE NO. 809, INDIRA PATH, SHUKLA COLONY, P.O. HINOO, P.S. DORANDA, DISTRICT Vs. THE STATE OF JHARKHAND
|
October 28, 2016 |
SUSHIL KUMAR Vs. STATE OF JHARKHAND
|
February 22, 2016 |
SUSHIL KUMAR JHA S/O JAGARNATH JHA Vs. STATE OF JHARKHAND
|
March 28, 2016 |
SUSHIL KUMAR MANDAL, SON OF LATE PRABHU MANDAL, RESIDENT OF CAMP Vs. THE STATE BANK OF INDIA THROUGH ITS CHAIRMAN, CORPORATE CENTRE, MADAM KAMA ROAD, MUMBAI
|
September 8, 2016 |
SUSHIL KUMAR SON OF SRINIWAS SHARMA Vs. STATE OF JHARKHAND AND ORS
|
June 23, 2016 |
SUSHIL SARDAR Vs. STATE OF JHARKHAND
|
February 11, 2016 |
SUSHILA GRACE TIGGA Vs. STATE OF JHARKHAND
|
May 2, 2016 |
SUSHILA TOPPO, W/O KHORAS BARA, RESIDENT OF G.E.L. MISSION COMPOUND, MADHUBAN TOLI, LOHARDAGGA, PO & PS LOHARDAGGA, DISTRICT LOHARDAGA, AT PRESENT POSTED AS INCHARGE HEADMISTRESS PROJECT GIRLS HIGH SCHOOL, KURU, LOHARDAGGA Vs. STATE OF JHARKHAND
|
May 3, 2016 |
SUSHMA RASHMI Vs. STATE OF JHARKHAND
|
April 6, 2016 |
SUVENDU NARAYAN CHOWDHURY, S/O LATE ARABINDA CHOUDHARY, RESIDENT OF VILLAGE: Vs. THE STATE OF JHARKHAND
|
March 9, 2016 |
SWAMI NATH SINGH Vs. CENTRAL COALFIELDS LIMITED
|
April 27, 2016 |
SWAMI SAHAJANAND SARASWATI B.ED COLLEGE, BOKARO Vs. THE STATE OF JHARKHAND
|
April 23, 2016 |
SWAMI SAHAJANAND SARASWATI B.ED COLLEGE, BOKARO Vs. STATE OF JHARKHAND
|
May 3, 2016 |
SWAMI SAHAJANAND SARASWATI B.ED. COLLEGE Vs. STATE OF JHARKHAND
|
February 11, 2016 |
SWAPAN KUMAR PANDIT, S/O PUNU PANDIT, RESIDENT OF VILLAGE KUNDU BANGLA, PO MADHUPUR, PS MADHUPUR, DISTRICT DEOGHAR, JHARKHAND Vs. THE STATE OF JHARKHAND
|
November 24, 2016 |
SWATI SAILLY Vs. UNION OF INDIA AND OTHERS
|
July 4, 2016 |
SWATI SAILLY D/O MITHILESH PRASAD Vs. UNION OF INDIA AND ORS
|
August 17, 2016 |
SYED ANZAR HUSSAIN SON OF SYED GULAM JILANI, RESIDENT OF OLD KAZI MUHALLA, PS Vs. STATE OF JHARKHAND
|
September 16, 2016 |
SYED MOHAMMAD WASIM Vs. STATE OF JHARKHAND AND ORS.
|
March 3, 2016 |
SYED SHAKIL AHMAD Vs. THE STATE OF JHARKHAND
|
January 12, 2016 |
TALA KORA SOREN AND ORS. Vs. THE STATE OF JHARKHAND
|
January 6, 2016 |
TALAT NIGAR, DAUGHTER OF S. SAGIRUL HAQUE, RETIRED HEAD MISTRESS, RAYEEN URDU GIRLS+2 HIGH SCHOOL, NEAR URDU LIBRARY, LAKE ROAD, RANCHI, RESIDENT OF JAMIA NAGAR, KADRU, P.O. DORANDA, P.S. ARGORA, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
|
October 28, 2016 |
TALKESHWAR BASKEY Vs. DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMANLABIC
|
June 13, 2016 |
TAMBO KUNKAL Vs. THE STATE OF JHARKHAND
|
April 27, 2016 |
TANIS URAON @ TANIS LAKRA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
|
November 28, 2016 |
TAPAN MAHTO Vs. THE STATE OF JHARKHAND
|
July 22, 2016 |
TARA PRASAD SINGH Vs. NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY
|
August 12, 2016 |
TARANI MAHATO Vs. UNION OF INDIA
|
April 7, 2016 |
TARSEM SINGH Vs. STATE OF JHARKHAND
|
May 4, 2016 |
TARUN KUMAR Vs. SMT. JAGRITI DEVI
|
November 28, 2016 |
TATA STEEL LIMITED Vs. MANAGER, BIHAR KHADI ASSOCIATION AND ORS.
|
January 7, 2016 |
TAUSIF AHMAD Vs. STATE OF JHARKHAND
|
August 19, 2016 |
TAYYABA KHANAM Vs. THE STATE OF JHARKHAND & ORS.
|
December 7, 2016 |
TEJ NARAYAN SINGH, S/O LATE KAILASH SINGH, R/O PANCHKHERO, MARKACHHO, PS Vs. STATE OF JHARKHAND
|
December 7, 2016 |
TEKLAL MANDAL, SON OF LATE PERU MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
October 27, 2016 |
TEKNI DEVI Vs. STATE OF JHARKHAND
|
May 26, 2016 |
TESHA PRASAD SAH, S/O LATE DUDH NATH SAHU, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVT. OF JHARKHAND
|
October 18, 2016 |
THAKUR MAHATO @ MATAL Vs. STATE OF JHARKHAND
|
November 19, 2016 |
THAKUR UJJWAL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND
|
January 19, 2016 |
THE "JHARKHAND SENIOR CITIZEN ADVOCATES SERVICE SANSTHAN" AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 10, 2016 |
THE COMMISSIONER OF CENTRAL EXCISE, 143, NEW BARADWARI, JAMSHEDPUR 831001 Vs. M/S. CASTIINGS (INDIA) INC., PLOT NO. 29, IVTH PHASE, ADITYAPUR INDUSTRIAL AREA, GAMHARIA, JAMSHEDPUR
|
August 22, 2016 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD., BOKARO Vs. SUNITA DEVI
|
May 20, 2016 |
THE MANAGEMENT OF BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LIMITED, DISTRICT BOKARO Vs. AMARWA DEVI
|
September 7, 2016 |
THE MANAGING DIRECTOR, UCO BANK Vs. STATE OF JHARKHAND
|
April 20, 2016 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. MADODARI DEVI AND ORS.
|
March 10, 2016 |
THE PRINCIPAL, INDIAN SCHOOL OF LEARNING,ISM ANNEXE, DHANBAD Vs. INDIAN SCHOOL OF LEARNING, JHARIA
|
August 22, 2016 |
THE PRINCIPAL, JHARKHAND GOVT. MINI TOOL ROOM AND TRAINING CENTRE, PLOT NO. 48, INDUSTRIAL AREA PHASE Vs. NITISH KUMAR, S/O MR. ASHWANI KUMAR SINGH, TECHNICIAN GRADE
|
October 4, 2016 |
THE STATE OF BIHAR (NOW JHARKHAND) Vs. KULDIP YADAV
|
October 26, 2016 |
THE STATE OF JHARKHAND Vs. BHITDIHA, P.O. AND P.S. MANATU DISTRICT-PALAMAU
|
April 22, 2016 |
THE STATE OF JHARKHAND Vs. ASMA AZFAR AND ORS.
|
January 4, 2016 |
THE STATE OF JHARKHAND Vs. ARUN KUMAR
|
February 29, 2016 |
THE STATE OF JHARKHAND Vs. RAVINDRA PRASAD SINGH & ORS.
|
February 19, 2016 |
THE STATE OF JHARKHAND Vs. BIBI KAMRUN NISHA
|
August 3, 2016 |
THE STATE OF JHARKHAND Vs. SATYENDRA KUMAR
|
January 27, 2016 |
THE STATE OF JHARKHAND Vs. BINOD SINGH
|
November 24, 2016 |
THE STATE OF JHARKHAND AND ORS. Vs. SHAMBHU MAHTO AND ORS.
|
January 27, 2016 |
THE STATE OF JHARKHAND AND ORS. Vs. KASHI NATH PRASAD AND ORS.
|
February 22, 2016 |
THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, PAKUR Vs. ARUN KUMAR MISHRA, S/O SRI KRISHNA PRASAD MISHRA, R/O VILLAGE & P.O.
|
July 25, 2016 |
THE STATE OF JHARKHAND THROUGH THE DIVISIONAL FOREST OFFICER, DUMKA Vs. SHEO SHANKAR BHAGAT, SON OF SRI BASUKI NATH BHAGAT, VILLAGE PATHARGAMA, GODDA
|
April 25, 2016 |
THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, P.O Vs. RATNI ORAON, W/O LATE SATYANARAYAN ORAON
|
January 20, 2016 |
THE STATE OF JHARKHAND THROUGH THE SECRETARY (SECONDARY EDUCATION), HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI Vs. SHISHIR TUTI, S/O SRI DANIEL TUTI, RESIDENT OF VILLAGE
|
October 26, 2016 |
THE STATE OF JHARKHAND THROUGH THE SECRETARY (SECONDARY EDUCATION), HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI Vs. SABAN MARSHALEN BHENGRA, S/O LATE SAMUEL BHENGRA, RESIDENT OF VILLAGE
|
October 26, 2016 |
THE STATE OF JHARKHAND THROUGH THE SECRETARY, MINES DEPARTMENT, GOVT. OF JHARKHAND OFFICIATING AT NEPAL HOUSE, P.O. & P.S. DORANDA, DISTRICT RANCHI Vs. M/S. MRKR PALLAVI
|
June 28, 2016 |
THE STATE OF JHARKHAND, THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (DIRECTORATE OF SECONDARY EDUCATION), GOVT. OF JHARKHAND, AT PROJECT BUILDING, P.O. & P.S. Vs. KAFIL AHMED, SON OF LATE WASI AHMED, RESIDENT OF
|
September 20, 2016 |
THE STEEL AUTHORITY OF INDIA LIMITED Vs. SANGITA GUPTA
|
February 16, 2016 |
THE TINPLATE COMPANY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
June 21, 2016 |
THEIR WORKMEN Vs. BHARAT COKING COAL LIMITED
|
April 28, 2016 |
THIKEDAR MAZDOOR UNION THROUGH ITS PRESIDENT IFTIKAR MAHAMOOD, LALPANIA, BOKARO Vs. STATE OF JHARKHAND
|
September 22, 2016 |
THOMAS PURTI, SON OF LATE HABIL MUNDA, RESIDENT OF CENTRAL SOUNDA COLONY, P.O. Vs. M/S CENTRAL COALFIELDS LIMITED
|
July 30, 2016 |
TIJNA KHARIA Vs. THE STATE OF JHARKHAND
|
January 20, 2016 |
TILOK TAMA DEVI @ TILOTOMA DEVI @ RITA DEVI, WIFE OF LATE SATYA NARAYAN BOURI, RESIDENT OF GOPINATHDIH, P.O. LALPUR, P.S. PUTKI, DISTRICT DHANBAD Vs. M/S BHARAT COKING COAL LIMITED THROUGH THE CHAIRMAN
|
November 18, 2016 |
TIRGUALI MURLI @ T. MURLI Vs. STATE OF JHARKHAND
|
May 10, 2016 |
TIRUPATI CEMENT PRODUCTS Vs. STATE OF JHARKHAND
|
April 7, 2016 |
TITU PANDIT Vs. STATE OF JHARKHAND
|
May 5, 2016 |
TOWFIK AHMAD KHAN Vs. STATE OF JHARKHAND
|
April 7, 2016 |
TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 1, 2016 |
TRILOCHAN NAIK Vs. THE STATE OF JHARKHAND
|
August 19, 2016 |
TRIPURARI SHANKAR PRASAD SON OF LATE SARJU PRASAD, RESIDING AT ‘SHIV KRIPA’, DUTTA VILLA COMPOUND, NEW AREA, MORAHABADI, P.O. RANCHI UNIVERSITY, P.S. BARIATU, TOWN AND DISTRICT RANCHI Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY/PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, HAVING OFFICE AT PROJECT BUILDING, P.O. AND P.S. DHURWA, TOWN AND DISTRICT
|
July 19, 2016 |
TRIVENI ENGINEERING & INDUSTRIES LIMITED Vs. BHARAT COKING COAL LIMITED
|
September 14, 2016 |
TUFAN CHANDRA BASKI Vs. STATE OF JHARKHAND
|
July 4, 2016 |
TUFAN CHANDRA BASKI Vs. THE STATE OF JHARKHAND & ORS.
|
February 19, 2016 |
TULSI MAHTO Vs. RENU DEVI AND ANR.
|
May 18, 2016 |
TULSI MAHTO SON OF JAILAL MAHTO, RESIDENT OF VILLAGE KARUKHAP, P.O. JARBA, P.S. MANDU, DISTRICT RAMGARH Vs. STATE OF JHARKHAND
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April 29, 2016 |
TUPI DEVI AND ORS. Vs. THE STATE OF JHARKHAND
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February 15, 2016 |
U & M ENTERPRISES Vs. STATE OF JHARKHAND
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June 1, 2016 |
UBQOOL FUTURETECH PVT.LTD., REGD. OFFICE AT 4TH FLOOR, N.K.MEHTA, INTERNATIONAL HOUSE, BABUBHAI CHINAI MARG, 178, BACKBAY RECLAMATION, PO & PS JUHU, MUMBAI Vs. THE STATE OF JHARKHAND
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December 1, 2016 |
UDAI PRATAP SINGH Vs. THE STATE OF JHARKHAND
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April 5, 2016 |
UDAY MEMORIAL B.ED. COLLEGE, RANCHI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
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February 5, 2016 |
UDAY NARAYAN MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
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February 11, 2016 |
UDAY PRASAD Vs. STATE OF JHARKHAND
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May 13, 2016 |
UDAY SHANKAR PATHAK Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA
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January 12, 2016 |
UDYAMI AWASLYA SAHAKARI LOHANCHAL COMPLEX SAMITY LTD., A COOPERATIVE SOCIETY HAVING ITS OFFICE AT BALIDIH INDUSTRIAL AREA, BOKARO STEEL CITY THROUGH ITS SECRETARY, PRADEEP KUMAR SINGH, R/O BOKARO STEEL CITY, JHARKHAND Vs. THE PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN HAVING ITS OFFICE AT NEW DELHI
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December 14, 2016 |
UMA KANT TIWARY, SON OF LATE BASUDEO TIWARY, RESIDENT OF HARIDANGA BAZAR, PAKUR, P.O. & P.S. Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY, PROJECT BUILDING, DHURWA, RANCHI, P.O. & P.S. DHURWA, DISTRICT RANCHI
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September 22, 2016 |
UMA SHANKAR SHARMA Vs. DAMODAR VALLEY CORPORATION, DVC TOWERS, KOLKATA
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September 29, 2016 |
UMAKANT SINGH Vs. STATE OF JHARKHAND
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November 30, 2016 |
UMESH KUMAR Vs. THE STATE OF JHARKHAND
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February 5, 2016 |
UMESH KUMAR SINGH Vs. STATE ELECTION COMMISSION AND ORS.
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March 30, 2016 |
UMESH KUMAR SINGH Vs. STATE OF JHARKHAND
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May 6, 2016 |
UMESH KUMAR YADAV, S/O Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, HAVING ITS OFFICE AT PROJECT BUILDING, PO
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November 23, 2016 |
UMESH PRASAD GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
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February 11, 2016 |
UMESHWAR SHARMA Vs. STATE OF JHARKHAND
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April 18, 2016 |
UMRAN AHMAD KHAN, S/O LATE M. SALLAUDIN KHAND "WARSI" MOH. SHAH GANJ BENTA, P.O. Vs. STATE OF JHARKHAND
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November 10, 2016 |
UNION OF INDIA Vs. SMT. URMILA DEVI
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August 5, 2016 |
UNION OF INDIA Vs. P.K. CHAKRABORTY
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November 16, 2016 |
UNION OF INDIA Vs. KAWISH KUMAR
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March 10, 2016 |
UNION OF INDIA AND ORS. Vs. KARUNA SHANKAR MISHRA
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March 29, 2016 |
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, JAISALMER HOUSE, LOK NAYAK BHAWAN, NEW DELHI Vs. HARENDRA SINGH SON OF LATE RAMPUKAR SINGH, CISF UNIT, 4TH RESERVE BN, P.O. AND P.S.
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April 27, 2016 |
UNION OF INDIA THROUGH SURESH CHANDRA SRIVASTAVA(SENIOR DIVISIONAL PERSONNEL OFFICER), EAST CENTRAL RAILWAY, DHANBAD Vs. SUMITRA DEVI W/O LATE SHAMBHU NATH PATHAK, RESIDENT OF KUSMAHA, PO
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August 3, 2016 |
UNION OF INDIA, NEW DELHI AND OTHERS Vs. SAILENDER SINGH
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January 11, 2016 |
UNITED INDIA INSURANCE COMPANY Vs. PARWATI DEVI
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April 23, 2016 |
UPENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
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June 4, 2016 |
UPENDRA SINGH Vs. THE STATE OF JHARKHAND & OTHERS
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July 26, 2016 |
URMILA DEVI Vs. STATE OF JHARKHAND
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March 19, 2016 |
USHA KUMARI Vs. STATE OF JHARKHAND
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June 17, 2016 |
USHA MARODIA Vs. STATE OF JHARKHAND
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January 28, 2016 |
UTTAM KUMAR Vs. THE STATE OF JHARKHAND
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May 6, 2016 |
VANDANA KUMARI Vs. STATE OF JHARKHAND
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July 27, 2016 |
VATTAMTHANATH JAYARAM @ V. JAIRAM SON OF LATE VARGHESE, CONSERVATOR OF FOREST, RESIDENT OF CIRCUIT HOUSE AREA, ROAD NO. 1, NEAR DFO OFFICE, JAMSHEDPUR, PO AND PS Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
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September 19, 2016 |
VED PRAKASH Vs. STATE OF JHARKHAND
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May 19, 2016 |
VED PRAKASH PATWA Vs. THE STATE OF JHARKHAND, THE DEPUTY INSPECTOR GENERAL OF POLICE, THE SUPERINTENDENT OF POLICE
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April 5, 2016 |
VEER SINGH Vs. STATE OF JHARKHAND
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August 4, 2016 |
VIBHA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
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January 18, 2016 |
VIDISA NUPUR Vs. STATE OF JHARKHAND
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July 20, 2016 |
VIJAY BAHADUR SINGH Vs. NATIONAL INSTITUTE OF FOUNDRY & FORGE TECHNOLOGY
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July 19, 2016 |
VIJAY CHANDRA PATHAK Vs. STATE OF JHARKHAND
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February 16, 2016 |
VIJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
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March 11, 2016 |
VIJAY KUMAR KANDOI Vs. THE STATE OF JHARKHAND
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April 26, 2016 |
VIJAY KUMAR KHARE Vs. SHAMBHU DAYAL SINGH AND ORS.
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January 29, 2016 |
VIJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
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November 21, 2016 |
VIJAY KUMAR SINGH Vs. UNION OF INDIA AND ORS.
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January 21, 2016 |
VIJAY KUMAR SINHA Vs. RAJ KIRAN SINGH AND ORS.
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February 5, 2016 |
VIJAY KUMAR SONI AND ORS. Vs. THE STATE OF JHARKHAND
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January 27, 2016 |
VIJAY PARASRAM PURIA Vs. STATE OF JHARKHAND
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January 22, 2016 |
VIJAY PODDAR Vs. STATE OF JHARKHAND
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May 19, 2016 |
VIJAY PRASAD, SON OF LATE BUDHAN MAHATO, AT PRESENT WORKING AS ASSISTANT COMMISSIONER II, CMPFO REGIONAL OFFICE, DEOGHAR AND RESIDENT OF SONALI BUILDING, VIP CHOWK, PO & PS DEOGHAR, DISTRICT DEOGHAR (JHARKHAND) Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COAL, GOVERNMENT OF INDIA, SHASTRI BHAWAN, PO & PS NEW DELHI
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November 30, 2016 |
VIJAY RAM AND ORS. Vs. THE STATE OF JHARKHAND
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January 4, 2016 |
VIJAY VISHWAKARMA @ VIJAY KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
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May 19, 2016 |
VIJETA PROJECTS AND INFRASTRUCTURE LTD. Vs. STATE OF JHARKHAND
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April 29, 2016 |
VIKAS SINGH SON OF RAJ NARAYAN SINGH, RESIDENT OF VILLAGE QTR NO. 683/D, Vs. UNION OF INDIA, THROUGH C.B.I.
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March 10, 2016 |
VIKASH AGARWAL @ VIKKY SETH @ VIKASH KUMAR Vs. STATE OF JHARKHAND
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June 2, 2016 |
VIKASH KUMAR DUBEY S/O SANT KUMAR DUBEY Vs. STATE OF JHARKHAND
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September 27, 2016 |
VIKASH TIWARY @ VIKASH NATH TIWARY Vs. STATE OF JHARKHAND
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March 8, 2016 |
VINITA Vs. STATE OF JHARKHAND
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October 20, 2016 |
VINOD CHANDRA PANDEY Vs. THE STATE OF JHARKHAND
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March 18, 2016 |
VINOD KUMAR, (CONSTABLE NO. 01006063 FTR HQ BSF M&C), SON OF SHRI BAIJNATH RAM, PERMANENT RESIDENT OF INDU VILLA, HURHURU, PATRATU, NEAR MUFASIL THANA, PO Vs. UNION OF INDIA, THROUGH THE HOME SECRETARY, DEPARTMENT OF HOME, NORTH BLOCK, MINISTRY OF HOME, GOVERNMENT OF INDIA, PO
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November 21, 2016 |
VIRERNDRA PRATAP DUBEY Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
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April 12, 2016 |
VISHAL H. SHAH Vs. STATE OF JHARKHAND
|
January 18, 2016 |
VISHNU PRASAD RAI Vs. THE STATE OF JHARKHAND, THROUGH THE C.B.I
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October 3, 2016 |
VISHOK KUMAR SINGH Vs. STATE OF JHARKHAND
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May 17, 2016 |
VISHWANATH KUMAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
|
June 14, 2016 |
VISHWANATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 18, 2016 |
VIVEK KUMAR SINGH Vs. STATE OF JHARKHAND
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May 4, 2016 |
VIVEK KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
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March 16, 2016 |
VIVEKANAND CHOUDHARY @ VIVEKA NAND CHOUDHARY SON OF LATE YAMUNA CHOUDHARY, RESIDENT OF BURDWAN COMPOUND, PO & PS Vs. STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
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April 25, 2016 |
VIVEKANAND SINGH Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI
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August 9, 2016 |
VIVEKANAND YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
January 8, 2016 |
WING COMMANDER (RETD.) BISHWANATH PRASAD SINGH Vs. STATE OF JHARKHAND
|
August 23, 2016 |
WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHALGORA AREA
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February 11, 2016 |
XAVIER HERENZ Vs. THE STATE OF JHARKHAND
|
August 24, 2016 |
YADUNANDAN PRASAD Vs. STATE OF JHARKHAND
|
August 1, 2016 |
YAMUNA PRASAD SAHU Vs. STATE OF JHARKHAND
|
September 28, 2016 |
YASPAL SINGH SUNDI Vs. STATE OF JHARKHAND
|
March 9, 2016 |
YOGENDRA MAHTO Vs. SON OF LATE RAM AWTAR MAHTO
|
March 8, 2016 |
YOGENDRA RAI Vs. STATE OF JHARKHAND
|
May 19, 2016 |
YOGENDRA SHARMA, SON OF LATE INDRADEO TIWARY, R/O M.B., 14 NEW M TYPE, P.S. ADITYAPUR, TOWN JAMSHEDPUR, DISTRICT SINGHBHUM (EAST) Vs. THE STATE OF JHARKHAND
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April 23, 2016 |
YOGENDRA TIWARI, SON OF LATE MANINATH TIWARI, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, DEPTT. OF HOME, GOVT. OF JHARKHAND, RANCHI
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September 16, 2016 |
Z. JAMES TEROM ALIAS Z.J. TEROM AND OTHER Vs. THE STATE OF JHARKHAND AND OTHER
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January 5, 2016 |
ZAHID HUSSAIN Vs. STATE OF JHARKHAND AND ORS.
|
January 4, 2016 |
ZAHIRUDDIN ANSARI Vs. THE STATE OF JHARKHAND & ORS
|
September 14, 2016 |
ZEENAT PARWEEN Vs. THE STATE OF JHARKHAND
|
May 6, 2016 |