A K TRAVELS Vs. STATE OF JHARKHAND
|
January 6, 2015 |
A KALAM Vs. STATE OF JHARKHAND
|
April 15, 2015 |
A. CHAKRAVORTY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 9, 2015 |
A.K. CONSTRUCTION CO. Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
A.K. DUTTA & CO. PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
August 4, 2015 |
A.K. MOHANTY Vs. TARAPORE & CO. AND ORS.
|
December 3, 2015 |
ABALA MANDALANI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
ABDUL RAZZQUE Vs. STATE OF JHARKHAND AND ORS.
|
April 13, 2015 |
ABDUL SAMAD KHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
October 14, 2015 |
ABDUL SHEHRAM QUIRAISHI Vs. SOGARA KHATOON AND ORS.
|
October 29, 2015 |
ABDUS SLAM Vs. BHARAT COKING COAL LTD. AND ORS.
|
April 8, 2015 |
ABHAY KUMAR Vs. THE STATE OF JHARKHAND
|
September 23, 2015 |
ABHINANDAN PRASAD SINHA Vs. STATE OF JHARKHAND
|
April 15, 2015 |
ABINASH KUMAR MAHTO, SON OF RAGHU MAHTO Vs. STATE OF JHARKHAND
|
February 20, 2015 |
ABINASH KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 25, 2015 |
ABRAHAM LAKRA Vs. STATE OF JHARKHAND
|
July 29, 2015 |
ACC LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
October 16, 2015 |
ACC LIMITED Vs. STATE OF JHARKHAND
|
February 24, 2015 |
ACC LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
October 31, 2015 |
ACHHAY KHARWAR AND ORS. Vs. THE STATE OF JHARKHAND
|
August 25, 2015 |
ADHUNIK POWER TRANSMISSION LIMITED Vs. THE UNION OF INDIA AND ORS.
|
January 19, 2015 |
ADHUNIK POWER TRANSMISSION LTD. Vs. UNION OF INDIA
|
May 22, 2015 |
ADHUNIK POWER TRANSMISSION LTD. Vs. UNION OF INDIA
|
July 13, 2015 |
ADITYA BIRLA CHEMICALS (INDIA) LTD , PALAMAU Vs. NIL
|
November 24, 2015 |
ADITYA RANA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2015 |
ADITYA TOMAR Vs. STATE OF JHARKHAND
|
September 16, 2015 |
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS. Vs. FORUM INFRASTRUCTURE (P) LTD.
|
April 15, 2015 |
AFTAB ADIL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 12, 2015 |
AFTAB ALAM Vs. STATE OF JHARKHAND
|
July 24, 2015 |
AGNU KHARIA & ANOTHER Vs. STATE OF JHARKHAND
|
April 9, 2015 |
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND AND ORS
|
November 4, 2015 |
AHMAD SHEIKH Vs. ASMA KHATOON
|
March 24, 2015 |
AHMADULLA SK @ AHMADULLAH Vs. STATE OF JHARKHAND
|
August 19, 2015 |
AINUL ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
April 17, 2015 |
AJAY KUMAR Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
September 30, 2015 |
AJAY KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
AJAY KUMAR Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
AJAY KUMAR DEDHEECH Vs. STATE OF JHARKHAND
|
September 10, 2015 |
AJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
October 1, 2015 |
AJAY RASTOGI Vs. STATE OF JHARKHAND AND ORS.
|
July 10, 2015 |
AJIT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2015 |
AJIT KUMAR BARNWAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 12, 2015 |
AJIT KUMAR GANJHU Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2015 |
AJIT KUMAR GIRI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
AJIT KUMAR SINGH S/O KAPIL DEO SINGH Vs. STATE OF JHARKHAND AND ORS
|
August 3, 2015 |
AJIT PRAMANIK Vs. THE STATE OF JHARKHAND
|
May 6, 2015 |
AJIT SINGH Vs. THE STATE OF BIHAR
|
January 14, 2015 |
AJOY KUMAR GHOSE Vs. STATE OF JHARKHAND AND OTHERS
|
December 14, 2015 |
AKHIL BHARTIYA SIKSHAK KALYAN SANGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
March 9, 2015 |
AKHILESH KUMAR MEHTA SON OF LATE SITARAM MAHTO Vs. STATE OF JHARKHAND
|
February 5, 2015 |
AKHILESH NANDAN SARAN Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
AKHILESH SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
September 1, 2015 |
AKHILESHWARA NAND PURI Vs. STATE OF JHARKHAND
|
January 21, 2015 |
AKHOURI JAYANT NARAYAN SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
AKHOURI RAJNI KANT LAL Vs. STATE OF JHARKHAND
|
May 21, 2015 |
AKHTAR HUSSAIN AND ORS. Vs. MIR ANWAR HUSSAIN AND ORS.
|
January 28, 2015 |
AKSHAYA ROLL MILLS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
September 2, 2015 |
ALBERT PANNA Vs. THE STATE OF JHARKHAND
|
March 10, 2015 |
ALEXEY B. AGIBALOV Vs. THE STATE OF JHARKHAND AND ORS.
|
September 7, 2015 |
ALI HUSSAIN KHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 7, 2015 |
ALIZAN AND ORS. Vs. RAMA DEVI AND ORS.
|
December 2, 2015 |
ALLIED CEMENT COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
March 26, 2015 |
AMAR LAL Vs. THE STATE OF JHARKHAND
|
April 9, 2015 |
AMAR SINGH @ TUNTUN SINGH (IN 58) AND CHANDRAMA PANDEY AND ANR. (IN 77) Vs. STATE
|
January 29, 2015 |
AMARNATH MAHTO Vs. STATE OF JHARKHAND & OTHERS
|
December 12, 2015 |
AMARNATH MAHTO Vs. THE STATE OF JHARKHAND
|
October 12, 2015 |
AMBIKA PRASAD MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
December 9, 2015 |
AMBRISH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 13, 2015 |
AMIT ENTERPRISES Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
January 20, 2015 |
AMIT KUMAR Vs. LAW DEPARTMENT
|
May 21, 2015 |
AMIT KUMAR DUBEY Vs. THE STATE OF JHARKHAND
|
January 7, 2015 |
AMIT KUMAR DUBEY Vs. STATE OF JHARKHAND
|
January 13, 2015 |
AMIT KUMAR DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
AMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
AMIT KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 14, 2015 |
AMIT SAGAR Vs. STATE OF JHARKHAND
|
May 7, 2015 |
AMIT SAHA S/O SITA RAM SAHA Vs. STATE OF JHARKHAND
|
March 9, 2015 |
AMITABH CHOUDHARY AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
August 6, 2015 |
AMRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
|
September 7, 2015 |
AMRENDRA MALVIYA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 6, 2015 |
AMRENDRA RAM DAS @ ARBIND RAM DAS AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
August 11, 2015 |
AMRESH NARAYAN SINHA Vs. STATE OF JHARKHAND
|
June 25, 2015 |
AMRITA DEVI W/O ANUJ KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2015 |
ANAND ENTERPRISE AND ORS. Vs. UCO BANK
|
May 21, 2015 |
ANAND KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2015 |
ANAND KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
ANAND KUMAR SINGH, SON OF RAMESH SINGH Vs. STATE OF JHARKHAND
|
November 26, 2015 |
ANAND RITU RAJ Vs. THE STATE OF JHARKHAND AND ORS.
|
October 1, 2015 |
ANAND SARAIYA & ORS. Vs. BALESHWAR YADAV & ORS.
|
April 20, 2015 |
ANANT KUMAR JHA AND ORS. Vs. THE CHAIRMAN, JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
|
September 10, 2015 |
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
October 9, 2015 |
ANANT KUMAR YADAV Vs. STATE OF JHARKHAND AND OTHERS
|
July 6, 2015 |
ANATH KUMAR MAHATO AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 20, 2015 |
ANEE AGNESH MURMU Vs. ASHOK KUMAR JHA
|
February 6, 2015 |
ANGESH SINGH @ ANGESH KUMAR SINGH, SON OF KAMAKHYA SINGH, RESIDENT OF CHATTAR MANDU, PO Vs. STATE OF JHARKHAND
|
August 6, 2015 |
ANICOMP Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED A
|
September 3, 2015 |
ANIL AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
|
September 29, 2015 |
ANIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
ANIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 14, 2015 |
ANIL KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
November 20, 2015 |
ANIL KUMAR Vs. THE STATE OF JHARKHAND
|
December 11, 2015 |
ANIL KUMAR Vs. THE UNION OF INDIA
|
June 18, 2015 |
ANIL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
ANIL KUMAR DHOSIA Vs. UNION OF INDIA AND ORS.
|
July 15, 2015 |
ANIL KUMAR PATHAK Vs. THE STATE OF JHARKHAND AND ORS.
|
July 24, 2015 |
ANIL KUMAR SINGH Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
|
April 10, 2015 |
ANIL KUMAR SON OF HANSRAJ SINGH Vs. STATE OF JHARKHAND
|
February 3, 2015 |
ANIL MANDAL Vs. THE STATE OF JHARKHAND
|
December 7, 2015 |
ANIL RAM Vs. STATE OF JHARKHAND
|
December 9, 2015 |
ANISUDDIN SON OF LATE KAMRUDDIN Vs. STATE OF BIHAR
|
February 13, 2015 |
ANITA DEVI Vs. STATE OF JHARKHAND
|
September 3, 2015 |
ANITA DEVI Vs. STATE OF JHARKHAND AND ANR.
|
February 10, 2015 |
ANITA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2015 |
ANITA DEVI, WIFE OF LATE BASUDEO YADAV Vs. STATE OF JHARKHAND
|
February 13, 2015 |
ANITA KUMARI AND ORS. Vs. STATE OF JHARKHAND
|
March 19, 2015 |
ANITA SOREN AND OTHERS Vs. STATE OF JHARKHAND & ANR.
|
February 18, 2015 |
ANJANA AGARWAL Vs. STATE OF JHARKHAND
|
February 12, 2015 |
ANJANI KUMAR Vs. STATE OF JHARKHAND
|
December 3, 2015 |
ANJANI SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
ANJUMAN ISLAMIA MASMANO Vs. THE STATE OF JHARKHAND AND ORS.
|
October 29, 2015 |
ANKUR CHEMFOOD LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
February 21, 2015 |
ANOOP KUMAR BOSE @ ANOOP BOSE Vs. STATE OF JHARKHAND
|
September 11, 2015 |
ANUP KUMAR JHA Vs. THE STATE OF JHARKHAND
|
November 23, 2015 |
ANUP KUMAR SHAH Vs. STATE OF JHARKHAND
|
March 12, 2015 |
ANUP MANDAL @ RUDAL MANDAL S/O LATE LILU MANDAL Vs. MINOTI MANDAL DAUGHTER OF LATE LILU MANDAL AND ORS
|
September 3, 2015 |
ANUPAM KUMARI WIFE OF PRABHAT RANJAN Vs. CHIEF MANAGER/AUTHORISED OFFICER, BANK OF INDIA
|
March 18, 2015 |
ARCHNA VERMA Vs. UNION OF INDIA
|
September 15, 2015 |
ARJUN RAM Vs. THE STATE OF BIHAR
|
January 15, 2015 |
ARNAB CHAKRABORTY AND ORS. Vs. THE STATE OF JHARKHAND
|
December 10, 2015 |
ARPANA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 6, 2015 |
ARTI RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 13, 2015 |
ARUN KUMAR Vs. THE SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED AND ORS.
|
December 4, 2015 |
ARUN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
ARUN KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 23, 2015 |
ARUN KUMAR GUPTA Vs. SANTU LAL
|
February 2, 2015 |
ARUN KUMAR GUPTA AND ORS. Vs. STATE OF JHARKHAND
|
December 9, 2015 |
ARUN KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 27, 2015 |
ARUN KUMAR, SON OF SHRI SHASHI BHUSHAN PRASAD Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LIMITED
|
December 4, 2015 |
ARUN PRAKASH MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
September 17, 2015 |
ARVIND GOEL Vs. STATE OF JHARKHAND
|
March 11, 2015 |
ARVIND KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
ARVIND KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
May 22, 2015 |
ARVIND KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 4, 2015 |
ARVIND KUMAR SRIVASTAVA Vs. MANAGEMENT OF HEAD POST OFFICE, BISTUPUR, JAMSHEDPUR AND ORS.
|
September 7, 2015 |
ASHA JHA Vs. STATE OF JHARKHAND AND ORS.
|
October 5, 2015 |
ASHA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
ASHISH AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
|
July 3, 2015 |
ASHISH KUMAR BHARTI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 9, 2015 |
ASHISH PANJIYARA Vs. STATE OF JHARKHAND
|
February 18, 2015 |
ASHLESHA CORPORATION LIMITED Vs. C.B.I., A.C.B., RANCHI
|
November 27, 2015 |
ASHMA BEWA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
ASHOK KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
ASHOK KUMAR AGARWAL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
October 15, 2015 |
ASHOK KUMAR BISWAS Vs. THE STATE OF JHARKHAND AND ORS.
|
September 30, 2015 |
ASHOK KUMAR CHAKARVERTY Vs. SUN STARLIFE AADITI HOME NIRMAN PVT. LTD. AND ORS.
|
October 7, 2015 |
ASHOK KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
ASHOK KUMAR DAS AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 5, 2015 |
ASHOK KUMAR MALHOTRA Vs. STATE OF JHARKHAND
|
May 22, 2015 |
ASHOK KUMAR MIDYA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
ASHOK KUMAR PANDIT Vs. STATE OF JHARKHAND AND ORS.
|
December 2, 2015 |
ASHOK KUMAR S/O JOGESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 11, 2015 |
ASHOK KUMAR SINGH Vs. MADHUSHUDAN MUKHERJEE
|
February 3, 2015 |
ASHOK KUMAR SINGH Vs. KANHAIYA LAL JALAN & ORS.
|
August 13, 2015 |
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 17, 2015 |
ASHOK KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 11, 2015 |
ASHOK KUMAR TIWARY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2015 |
ASHOK KUMAR VERMA Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
ASHOK NAGAR DEVELOPMENT COMMITTEE Vs. STATE OF JHARKHAND AND ORS.
|
February 26, 2015 |
ASHOK PASWAN Vs. STATE OF JHARKHAND
|
August 3, 2015 |
ASHUTOSH SHANKAR AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
July 31, 2015 |
ASHWINI KUMAR MAHTO Vs. THE STATE OF JHARKHAND & ANR.
|
November 23, 2015 |
ASIRUDDIN Vs. THE STATE OF JHARKHAND AND ORS.
|
January 15, 2015 |
ASIT BARAN SENGUPTA Vs. STATE OF JHARKHAND AND ORS
|
August 6, 2015 |
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. STATE OF JHARKHAND AND OTHERS
|
August 21, 2015 |
ASSOCIATED ENGINEERING COMPANY Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 13, 2015 |
ATAM THAKUR Vs. STATE OF JHARKHAND
|
June 16, 2015 |
ATRI CONSTRUCTION Vs. THE STATE OF JHARKHAND AND ORS.
|
October 14, 2015 |
ATRI CONSTRUCTION Vs. STATE OF JHARKHAND
|
March 26, 2015 |
AUGUSTINE ORAON AND ORS. Vs. THE STATE OF JHARKHAND
|
February 12, 2015 |
AUTO PLAANATE INDOSTRY PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
February 12, 2015 |
AUTO PLAANATE INDUSTRY PRIVATE LIMITED Vs. STATE BANK OF INDIA AND ORS
|
November 2, 2015 |
AVRENDRA KUMAR Vs. THE STATE OF JHARKHAND
|
July 10, 2015 |
AWADESH KUMAR RAM Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
AWADH ASSOCIATES PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
January 13, 2015 |
AWADH KISHORE PRASAD Vs. STATE OF JHARKHAND AND ORS
|
July 13, 2015 |
AWADHESH KUMAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2015 |
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
|
February 4, 2015 |
AWADHESH THAKUR Vs. STATE OF JHARKHAND
|
November 2, 2015 |
AWANI KANT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 5, 2015 |
AWINASH KUMAR Vs. GARIMA KUMARI
|
November 21, 2015 |
AYESHA KHATOON WIFE OF LATE MD HANIF Vs. STATE OF JHARKHAND
|
March 9, 2015 |
AZAD ANSARI SON OF MAQBOOL ANSARI Vs. STATE OF JHARKHAND
|
March 20, 2015 |
B N DUTTA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
August 4, 2015 |
B N SINGH Vs. STATE OF JHARKHAND
|
July 1, 2015 |
B. KUMAR @ BRIJENDRA KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
|
August 11, 2015 |
B. MUTHURAMAN AND ORS. Vs. STATE OF JHARKHAND
|
May 22, 2015 |
B.L. RAINA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
B.R. SINGH & CO. Vs. THE COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX AND ORS.
|
July 2, 2015 |
BABBAN SINGH Vs. THE STATE OF JHARKHAND AND ANOTHER
|
July 30, 2015 |
BABITA DEVI @ BABLI Vs. THE STATE OF JHARKHAND & ORS.
|
August 12, 2015 |
BABLOO KUMAR Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
BABLU KUMAR Vs. STATE OF JHARKHAND
|
May 21, 2015 |
BABLU KURAISHI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2015 |
BABU LAL MARANDI Vs. THE SPEAKER, JHARKHAND VIDHAN SABHA AND ORS.
|
July 1, 2015 |
BABURAM SOREN AND ORS. Vs. STATE OF JHARKHAND
|
March 10, 2015 |
BABY DEVI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 25, 2015 |
BACHNA SINGH @ BACHCHA SINGH Vs. STATE OF JHARKHAND
|
January 5, 2015 |
BADA GURDWARA SAADH SANGAT Vs. STATE OF JHARKHAND
|
May 15, 2015 |
BADRI PRASAD MITRA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
BADRI YADAV Vs. STATE OF JHARKHAND
|
February 6, 2015 |
BAHADUR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
January 15, 2015 |
BAIJNATH MAHTO Vs. STATE OF JHARKHAND
|
December 9, 2015 |
BAIJNATH MANJHI Vs. STATE OF JHARKHAND
|
January 12, 2015 |
BAIJNATH RAM Vs. STATE OF JHARKHAND
|
July 10, 2015 |
BAIJNATH RAM GUPTA Vs. JHARKHAND STATE HOUSING BOARD, HARMU, RANCHI, REP. BY ITS MANAGING DIRECTOR & ORS.
|
July 27, 2015 |
BAIJNATH YADAV Vs. M/S NUND & SAMONT CO. PVT. LTD.
|
October 8, 2015 |
BAIJU RANA AND OTHERS Vs. STATE OF JHARKHAND
|
September 30, 2015 |
BAJRANG RICE & FLOUR MILLS Vs. THE STATE OF JHARKHAND
|
January 6, 2015 |
BAJRANG RICE & FLOUR MILLS Vs. UNION OF INDIA
|
May 8, 2015 |
BAJRANG SAHU Vs. STATE OF JHARKHAND
|
June 26, 2015 |
BAJRANG SAHU @ BAJRANG KUMAR SAHU Vs. STATE OF JHARKHAND
|
May 6, 2015 |
BAJRANGI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
BAJRANGI @ BAJRANGI ROY @ BAJRANGI KUMAR ROY Vs. STATE OF JHARKHAND
|
October 26, 2015 |
BAL KISHORE SINGH Vs. STATE OF JHARKHAND
|
September 8, 2015 |
BALBHADRA @ BHADRO GAGRAI Vs. STATE OF JHARKHAND
|
December 17, 2015 |
BALDEO CHOUDHARY BIJAY KUMAR Vs. STATE OF JHARKHAND
|
January 7, 2015 |
BALDEO PRASAD MEHTA Vs. STATE OF JHARKHAND
|
August 25, 2015 |
BALESHWAR RANA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
BALEY MAI BANSINGH Vs. UNION OF INDIA AND ORS.
|
March 18, 2015 |
BALIRAM PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
BALIRAM TIWARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 13, 2015 |
BALKISHAN TIWARI @ BAL KRISHNA TIWARY S/O BAHADUR Vs. STATE OF JHARKHAND AND ORS
|
August 11, 2015 |
BALRAJ KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
BALVIR SINGH TOMAR Vs. STATE OF JHARKHAND AND ORS.
|
August 11, 2015 |
BALWINDER SINGH Vs. RAJENDRA SINGH CHAHAL AND ORS.
|
April 9, 2015 |
BANCHHA RAM CHAKRABARTI, SON OF LATE SURBESHWAR CHAKARBORTY, RETIRED A.S.K. TRW, RANCHI, RESIDENT OF HESAG, POST OFFICE AND POLICE STATION HATIA, RANCHI Vs. THE JHARKHAND STATE ELECTRICITY BOARD, RANCHI THROUGH ITS CHAIRMAN AND OTHERS
|
June 26, 2015 |
BANDHU RANA; GOVIND RANA; LOBIN RANA Vs. STATE OF JHARKHAND
|
August 5, 2015 |
BANKESHWAR NATH HIGH SCHOOL Vs. STATE OF JHARKHAND
|
January 8, 2015 |
BANKIM CHANDRA MAHATHA Vs. STATE OF JHARKHAND
|
September 14, 2015 |
BANSHI MODAK Vs. STATE OF JHARKHAND
|
February 21, 2015 |
BANTI SAHU S/O RAJKISHORE SAHU Vs. STATE OF JHARKHAND
|
May 6, 2015 |
BANWARI LAL PATWARI, S/O LAXAMI NARAYAN PATWARI Vs. JAGDISH PRASAD SHARMA
|
August 19, 2015 |
BANWARILAL AGARWALA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
August 6, 2015 |
BARJU MIAN @ BAHRUDDIN MIAN @ BARJU Vs. STATE OF JHARKHAND
|
October 30, 2015 |
BARMESHWAR NATH SINGH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2015 |
BARNALI SENGUPTA Vs. STATE OF JHARKHAND AND ORS
|
September 3, 2015 |
BARUN RAWANI S/O SAKIM RAWANI Vs. LALITA DEVI
|
August 19, 2015 |
BASANT PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
BASANTI KUMARI Vs. UNION OF INDIA AND ORS.
|
April 15, 2015 |
BASKI SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
BASMATI DAS Vs. THE UNION OF INDIA AND ORS.
|
October 26, 2015 |
BASUDEB PAL & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
November 23, 2015 |
BASUDEO MODI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
BASUKI PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 27, 2015 |
BELTRODE INDUSTRIES Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
January 23, 2015 |
BENI LAL RAJAK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
BENU RANI Vs. STATE OF JHARKHAND AND ORS.
|
May 1, 2015 |
BHAGIRAN PRASAD Vs. STATE OF JHARKHAND
|
October 1, 2015 |
BHAGIRATH MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
BHAGIRATHI SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 29, 2015 |
BHAGWAN DAS MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
|
February 2, 2015 |
BHAGWATI DEVI TULSYAN Vs. EASTERN COALFIELDS LIMITED
|
May 14, 2015 |
BHAIYA SHYAM Vs. STATE OF JHARKHAND
|
July 2, 2015 |
BHANU PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 20, 2015 |
BHANU PRATAP SAHI Vs. STATE OF JHARKHAND AND ANR.
|
September 16, 2015 |
BHARAT COKING COAL LIMITED Vs. WORKMEN
|
March 12, 2015 |
BHARAT COKING COAL LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2015 |
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
|
August 18, 2015 |
BHARAT COKING COAL LIMITED Vs. MAHENDRA PAL BHATIA, S/O LATE L M BHATIA
|
February 19, 2015 |
BHARAT COKING COAL LIMITED AND ORS. Vs. DOMCO SMOKELESS FUELS PVT. LTD.
|
January 27, 2015 |
BHARAT FIRE BRICKS & POTTER WORKS (P) LTD Vs. STATE OF JHARKHAND
|
July 1, 2015 |
BHARAT INGOTS & STEEL PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
May 6, 2015 |
BHARAT KAIVART AND ORS. Vs. KAMLA AND ORS.
|
September 30, 2015 |
BHARAT NARAYAN MEHTA AND ORS. Vs. CHETLAL SINGH AND ORS.
|
August 5, 2015 |
BHARAT PETROLEUM CORPORATION LTD. AND ORS. Vs. SURESH KUMAR PATWARI AND ORS.
|
February 12, 2015 |
BHARAT RAY Vs. THE STATE OF JHARKHAND AND ORS.
|
August 18, 2015 |
BHARAT ROY AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
BHARAT RUBBER RE-GENERATING COMPANY LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 27, 2015 |
BHARAT SANCHAR NIGAM LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
June 18, 2015 |
BHARAT VYAS Vs. STATE OF JHARKHAND
|
April 23, 2015 |
BHARDWAJ STEELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
April 22, 2015 |
BHARDWAJ STEELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
April 9, 2015 |
BHARTENDU PRASAD Vs. BHARAT COKING COAL LTD. AND ORS.
|
October 28, 2015 |
BHATTACHARYA BOTTLING PLANT PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
BHIKHARI RABIDAS Vs. STATE OF JHARKHAND
|
September 21, 2015 |
BHIKHARI RABIDAS AND ORS. Vs. STATE
|
September 21, 2015 |
BHIM SAW Vs. BHARAT COKING COAL LTD. AND ORS.
|
August 24, 2015 |
BHIM SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 23, 2015 |
BHOGENDRA THAKUR Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
|
December 16, 2015 |
BHOLA LOHRA Vs. THE STATE OF JHARKHAND
|
July 1, 2015 |
BHOLA MAHTO Vs. NIRPATH MAHTO AND ORS.
|
October 16, 2015 |
BHOLA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
BHOLA RAM Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2015 |
BHOLA YADAV AND ORS. Vs. THE STATE OF JHARKHAND
|
September 15, 2015 |
BHOLANATH HANSDA @ BHOLA HANSDA Vs. THE STATE OF JHARKHAND AND OTHERS
|
June 25, 2015 |
BHOLENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2015 |
BHONDA HANSDA Vs. STATE OF JHARKHAND AND ORS.
|
September 2, 2015 |
BHRIGUNATH SINGH YADAV Vs. STATE OF JHARKHAND
|
March 18, 2015 |
BHUNESHWAR BHAGAT AND ORS. Vs. STATE OF JHARKHAND
|
March 18, 2015 |
BHUNESHWAR MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
November 24, 2015 |
BIBHUTI MAHATO Vs. STATE OF JHARKHAND
|
February 26, 2015 |
BIDHUT PAUL @ BAPI PAUL @ PAPI PAUL S/O NIRANJAN PAUL Vs. STATE OF JHARKHAND
|
May 6, 2015 |
BIDYA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 15, 2015 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA AND ORS.
|
July 28, 2015 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA AND ORS.
|
February 5, 2015 |
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
|
February 3, 2015 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND AND ORS.
|
July 30, 2015 |
BIHARI SINGH AWADH Vs. STATE OF JHARKHAND
|
February 6, 2015 |
BIJALI LATA SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 20, 2015 |
BIJAY KUMAR BARNWAL Vs. STATE OF JHARKHAND AND OTHERS
|
September 1, 2015 |
BIJAY KUMAR JAIN Vs. DROPADI DEVI SINGHANIA
|
September 23, 2015 |
BIJAY KUMAR JAIN Vs. BANWARILAL AGARWALA
|
September 23, 2015 |
BIJAY TUDU Vs. STATE OF JHARKHAND
|
January 23, 2015 |
BIJLI SINGH Vs. SULEKHA SINGH AND ORS.
|
November 30, 2015 |
BILENDRA SAHU @ BIRENDRA SAHU @ BIRENDRA KUMAR SAHU Vs. STATE OF JHARKHAND AND ANR.
|
September 22, 2015 |
BIMAL GORAI Vs. THE STATE OF JHARKHAND
|
May 6, 2015 |
BIMALDEEP STEEL PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 12, 2015 |
BIMLA DEVI Vs. BHARAT COKING COAL LIMITED AND ORS.
|
October 28, 2015 |
BIMLA DEVI AND ORS. Vs. NEW INDIA ASSURANCE CO. LIMITED
|
December 1, 2015 |
BINAY KUMAR MODI Vs. SMT. UMA DEVI
|
October 8, 2015 |
BINAY MAHTO Vs. STATE OF JHARKHAND
|
March 18, 2015 |
BINDESHWARI CHOUBEY; VINAYAK CHOUBEY; SUNIL MISHRA Vs. STATE OF JHARKHAND
|
February 20, 2015 |
BINDESHWARI PRASAD KARN Vs. STATE OF JHARKHAND AND ORS.
|
March 2, 2015 |
BINDESHWARY PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 5, 2015 |
BINDU SAO Vs. THE STATE OF JHARKHAND
|
October 13, 2015 |
BINOD KUMAR @ BINOD KHOPRI Vs. STATE OF JHARKHAND & OTHERS
|
July 15, 2015 |
BINOD KUMAR MISHRA Vs. THE STATE OF JHARKNAND AND ORS.
|
October 15, 2015 |
BINOD KUMAR RAVI Vs. THE STATE OF JHARKHAND AND ORS.
|
May 21, 2015 |
BINOD KUMAR S/O LATE BRAJ KISHORE Vs. ANISUR RAHMAN
|
February 11, 2015 |
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 16, 2015 |
BINOD MAHLI Vs. STATE OF JHARKHAND
|
July 21, 2015 |
BINOD MAHTO Vs. THE CENTRAL COAL FIELDS LIMITED
|
August 17, 2015 |
BINOD TIRKEY, S/O NICHOT TIRKEY Vs. STATE OF JHARKHAND
|
December 17, 2015 |
BINOD TIWARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
BIPIN BIHARI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 21, 2015 |
BIPIN BIHARI SINHA Vs. STATE OF JHARKHAND
|
April 16, 2015 |
BIPIN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
March 4, 2015 |
BIPIN KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
BIPLAV KUMAR RAI S/O BIDUT KUMAR RAI Vs. STATE OF JHARKHAND
|
April 28, 2015 |
BIRBAL BANS MAHLI Vs. STATE OF JHARKHAND
|
March 12, 2015 |
BIRBAL MAHALI Vs. STATE OF JHARKHAND
|
February 9, 2015 |
BIRBAL RAM Vs. CENTRAL COALFIELD LIMITED AND ORS.
|
September 30, 2015 |
BIRENDRA BEDIYA AND ORS. Vs. HARKHU KARMALI AND ORS.
|
June 17, 2015 |
BIRENDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
July 30, 2015 |
BIRENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2015 |
BIRENDRA KUMAR SINGH S/O LATE GANESH SINGH Vs. GURNAM SINGH S/O LATE RAGHUBIR SINGH
|
September 8, 2015 |
BIRENDRA KUMAR TIRKEY Vs. STATE OF JHARKHAND
|
July 16, 2015 |
BIRENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 6, 2015 |
BIRENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
BIRENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 19, 2015 |
BIRENDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
BIRI BHAGAT Vs. THE STATE OF JHARKHAND
|
September 29, 2015 |
BIRSA ORAON S/O LATE ROPA ORAON Vs. STATE OF JHARKHAND
|
March 18, 2015 |
BISAM MAHTO Vs. THE STATE OF JHARKHAND
|
February 18, 2015 |
BISHAL KUMAR @ BISHAL MANJHI Vs. STATE OF JHARKHAND
|
February 13, 2015 |
BISHESHWAR HAJRA Vs. STATE OF JHARKHAND
|
June 16, 2015 |
BISHNU PRASAD Vs. THE STATE OF JHARKHAND
|
February 13, 2015 |
BISHU CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
February 21, 2015 |
BISHWA NATH MANDAL AND ORS. Vs. THE STATE OF JHARKHAND
|
February 20, 2015 |
BISHWANATH PAUL Vs. STATE OF JHARKHAND
|
November 3, 2015 |
BISTU PRAMANIK AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
June 23, 2015 |
BLACK COMMANDOSE, RAMGARH CANTT. RAMGARH Vs. STATE OF JHARKHAND AND OTHERS
|
June 24, 2015 |
BLACK DIAMOND TECHNO PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
April 1, 2015 |
BLACK DIAMOND TECHNO PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
January 20, 2015 |
BOMSHANKAR JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
BRAHMA NAND PRASAD Vs. BIMLA TAMA KHUWALA
|
May 14, 2015 |
BRAHMDEO CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
BRAHMDEO RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 9, 2015 |
BRAJ BHUSHAN SINGH Vs. STATE OF JHARKHAND
|
August 12, 2015 |
BRAJ KISHORE KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2015 |
BRAJ KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
|
December 3, 2015 |
BRAJENDRA KUMAR SINHA Vs. BHARAT COKING COAL LIMITED AND ORS.
|
July 14, 2015 |
BRAJENDRA NATH SINGH MUNDA Vs. SUBHADRA DEVI
|
March 2, 2015 |
BRAJESH KUMAR Vs. THE STATE OF JHARKHAND
|
January 15, 2015 |
BRAJESH MISHRA Vs. THE UNION OF INDIA THROUGH CBI
|
June 18, 2015 |
BRAJESHWAR MAHTO Vs. STATE OF JHARKHAND
|
March 13, 2015 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BIBI BEGAM AND ORS.
|
March 12, 2015 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LIMITED Vs. SUDARSHAN KHALKHO AND ORS.
|
December 1, 2015 |
BRIJPAL SINGH @ B. P. SINGH Vs. STATE OF JHARKHAND THROUGH CBI
|
August 12, 2015 |
BUDHRAM ORAON Vs. THE STATE OF JHARKHAND
|
November 19, 2015 |
BUDHU KUMHAR Vs. STATE OF JHARKHAND
|
July 29, 2015 |
BUDHU KUMHAR AND ORS. Vs. THE STATE OF JHARKHAND
|
July 28, 2015 |
BUDHU KUMHAR AND ORS. Vs. CENTRAL COALFIELD LIMITED AND ORS.
|
March 25, 2015 |
BUTRU SINGH MUNDA Vs. STATE OF BIHAR
|
December 11, 2015 |
C.M.S. SECURITAS LTD. Vs. STATE OF JHARKHAND AND ORS.
|
September 17, 2015 |
CALCUTTA JAIPUR PARIBAHAN PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
May 22, 2015 |
CANARA BANK Vs. SHILPEE HOUSING DEVELOPMENT PVT. LTD. AND ORS.
|
June 24, 2015 |
CAPTAIN DEEP SHRIVASTAVA Vs. TATA STEEL LIMITED
|
February 10, 2015 |
CELORINA DHAN; SYED SEKHAWAT HUSSAIN Vs. STATE OF JHARKHAND
|
February 27, 2015 |
CENTRAL BANK OF INDIA Vs. GYAN PRESS METAL PRIVATE LIMITED
|
May 6, 2015 |
CENTRAL COALFIELDS LIMITED Vs. CHAMAN KUMAR
|
July 7, 2015 |
CENTRAL COALFIELDS LIMITED Vs. JHARKHAND MICRO, SMALL AND MEDIUM ENTERPRISES FACILITATION COUNCIL AND ORS.
|
September 23, 2015 |
CENTRAL COALFIELDS LIMITED Vs. CHANANI TRANSPORT; DIRECTOR (TECHNICAL); STAFF OFFICER
|
April 10, 2015 |
CENTRAL COALFIELDS LIMITED AND ORS. Vs. MUSLIM ANSARI AND ORS.
|
March 20, 2015 |
CENTRAL COALFIELDS LIMITED, RANCHI Vs. JHARKHAND MICRO SMALL AND MEDIUM ENTERPRISES FACILITATION COUNCIL, RANCHI
|
October 23, 2015 |
CENTRAL COALFIELDS LTD. AND ORS. Vs. GOVIND YADAV
|
October 12, 2015 |
CHAKRADHAR YADAV AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 28, 2015 |
CHAMPA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
CHAND RASID Vs. DUGAN MIAN
|
June 30, 2015 |
CHAND RASID @ CHANDO MIAN Vs. STATE OF JHARKHAND
|
July 1, 2015 |
CHAND RASID AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
June 30, 2015 |
CHANDAN PRASAD Vs. STATE OF JHARKHAND
|
December 7, 2015 |
CHANDAN SAH Vs. STATE OF JHARKHAND
|
February 6, 2015 |
CHANDAR PRASAD Vs. BHARAT COKING COAL LIMITED AND ORS.
|
April 13, 2015 |
CHANDI CHARAN SARKAR Vs. THE STATE OF JHARKHAND AND ORS.
|
June 16, 2015 |
CHANDRA BHUSHAN KUMAR Vs. STATE OF JHARKHAND
|
January 12, 2015 |
CHANDRA NATH MISHRA Vs. RANCHI UNIVERSITY AND ORS.
|
April 27, 2015 |
CHANDRA PRAKASH SINGH Vs. THE UNION OF INDIA AND ORS.
|
September 7, 2015 |
CHANDRA SEKHAR BANERJEE AND ORS. Vs. BHARAT COKING COAL LIMITED AND ORS.
|
August 14, 2015 |
CHANDRA SHEKHAR NATH GANJHU Vs. THE STATE OF JHARKHAND AND ORS.
|
July 29, 2015 |
CHANDRAJEET KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 4, 2015 |
CHANDRAMAULI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 25, 2015 |
CHANDRASHEKHAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 14, 2015 |
CHANDU HEMBRAM Vs. STATE OF JHARKHAND
|
September 1, 2015 |
CHANGLU ANSARI @ IRFAN ANSARI @ IMRAN ANSARI Vs. STATE OF JHARKHAND
|
December 17, 2015 |
CHARAN MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 4, 2015 |
CHATTU RAM HORIL RAM (PVT), LTD Vs. RAJU RAM
|
February 4, 2015 |
CHEKLAL MAHTO & ORS. Vs. THE STATE OF JHARKHAND
|
November 21, 2015 |
CHEMA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 9, 2015 |
CHHATHU RAM Vs. BANK OF BARODA THROUGH ITS CHAIRMAN
|
February 7, 2015 |
CHHATHU RAM Vs. BANK OF BARODA
|
February 6, 2015 |
CHHAVILAL SINGH MAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 14, 2015 |
CHHEDI GOSWAMI Vs. STATE OF JHARKHAND
|
February 26, 2015 |
CHHEDI RAM Vs. STATE OF JHARKHAND AND ORS.
|
December 3, 2015 |
CHHOTE LAL YADAV AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
CHHOTE LALL SHARMA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 12, 2015 |
CHHOTU GORAIN Vs. THE STATE OF JHARKHAND
|
March 25, 2015 |
CHHOTU MANJHI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
April 29, 2015 |
CHHUTU GOPE AND ORS. Vs. STATE OF JHARKHAND
|
September 9, 2015 |
CHIEF ENGINEER, WATER RESOURCES DEPARTMENT Vs. HARIHAR SINGH
|
July 31, 2015 |
CHIEF MANAGER (MINING/PROJECT OFFICER), GOVINDPUR COLLIERY Vs. RAM PRAWESH NONIA
|
March 10, 2015 |
CHINTA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 5, 2015 |
CHINTA SINGH Vs. YOGENDRA PRASAD KESHARY
|
February 26, 2015 |
CHIRAUDDIN MIAN AND ORS. Vs. THE STATE OF JHARKHAND
|
March 4, 2015 |
CHITRANJAN CHOUDHARY AND ORS. Vs. STATE OF JHARKHAND AND ORS
|
September 10, 2015 |
CHOLWA SUNDI AND ORS. Vs. STATE OF JHARKHAND
|
July 15, 2015 |
CHUMBRU DORAIBURU Vs. STATE OF JHARKHAND
|
March 25, 2015 |
COAL FIELD MAZDOOR UNION Vs. CENTRAL COAL FIELD LTD
|
February 21, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
|
April 6, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRE-STRESSED UDYOG (INDIA) (P.) LTD.
|
July 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. GILLOORAM GAURISHANKAR
|
October 6, 2015 |
COMMISSIONER OF INCOME TAX Vs. PRATIMA PRASAD
|
August 26, 2015 |
COMMISSIONER OF INCOME TAX Vs. J. RAM AND SONS
|
September 28, 2015 |
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. JEVER JEWELLERS
|
July 13, 2015 |
COMMISSIONER OF INCOME TAX, CENTRAL Vs. PANCHWATI BUILDERS
|
June 18, 2015 |
COMMISSIONER OF INCOME TAX, DHANBAD Vs. T.N. MALHOTRA
|
July 22, 2015 |
CORPORATE ISPAT ALLOYS LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
April 24, 2015 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
|
February 3, 2015 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
|
December 16, 2015 |
COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND AND ORS.
|
August 29, 2015 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS.
|
May 21, 2015 |
D.B.S. CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 3, 2015 |
D.S. ASSOCIATES Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 19, 2015 |
DAMODAR INDRA GURU Vs. THE STATE OF JHARKHAND & ORS.
|
July 23, 2015 |
DAMODAR PRASAD MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 1, 2015 |
DAMODAR SINGH S/O RAMASHISH SINGH Vs. STATE OF JHARKHAND
|
May 6, 2015 |
DAMODAR VALLEY CORPORATION Vs. UNION OF INDIA
|
February 5, 2015 |
DAMODAR VALLEY CORPORATION Vs. SHRABAN KUMAR KESHRI
|
September 1, 2015 |
DARA SINGH Vs. BCCL, DHANBAD
|
May 15, 2015 |
DASHRAT SAO Vs. STATE OF JHARKHAND
|
March 26, 2015 |
DASHRATH VISHWAKARMA @ DASHRATH SHARMA Vs. STATE OF JHARKHAND
|
January 21, 2015 |
DASMATI BIRUWA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
DASRATH SAHU Vs. THE STATE OF JHARKHAND
|
January 29, 2015 |
DATA TECH Vs. THE STATE OF JHARKHAND & ORS.
|
July 22, 2015 |
DAUD SK. AND ORS. Vs. STATE OF JHARKHAND
|
January 23, 2015 |
DAYA SHANKAR DAYAL VERMA Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2015 |
DAYA SHANKAR PRASAD KARN Vs. THE STATE OF JHARKHAND AND ORS.
|
August 24, 2015 |
DAYAL STEELS LTD. AND ORS. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION AND ORS.
|
February 19, 2015 |
DAYANAND TIWARI Vs. SHEIKH SERAJ ANSARI
|
September 15, 2015 |
DEBANG DEHARI @ DEWAN DEHARI Vs. STATE OF JHARKHAND
|
February 3, 2015 |
DEBASHISH CHANDRA Vs. STATE OF JHARKHAND AND ORS.
|
July 28, 2015 |
DEBASHISH CHATTERJEE Vs. STATE OF JHARKHAND AND ORS.
|
August 7, 2015 |
DEEP SHRIVASTAVA Vs. TATA STEEL LIMITED AND ORS.
|
February 10, 2015 |
DEEPAK KUMAR Vs. RAJKUMAR SAHU AND ORS.
|
July 9, 2015 |
DEEPAK KUMAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 27, 2015 |
DEEPAK KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
DEEPAK KUMAR PANDEY Vs. STATE OF JHARKHAND
|
December 16, 2015 |
DEEPAK KUMAR SON OF SHAMBHU SARAN PRASAD, RESIDENT OF VILLAGE Vs. STATE OF JHARKHAND AND ANOTHER
|
September 17, 2015 |
DEEPAK MANDAL @ DEEPU MANDAL @ CHHOOTU Vs. STATE OF JHARKHAND
|
January 5, 2015 |
DEEPIKA TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 6, 2015 |
DEO NANDAN PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2015 |
DEO NARAYAN RANA Vs. STATE OF JHARKHAND
|
September 30, 2015 |
DEOCHARAN BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
|
September 16, 2015 |
DEODATT SINGH Vs. STATE OF JHARKHAND
|
May 6, 2015 |
DEONANDAN PRASAD SHARMA Vs. THE STATE OF JHARKHAND
|
February 20, 2015 |
DEVENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 14, 2015 |
DEVENDRA KUMAR AGARWALLA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 25, 2015 |
DEW CONCRETE TIES PVT. LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
February 24, 2015 |
DEWANTI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 17, 2015 |
DEWSOFT OVERSEAS PVT LTD Vs. STATE OF JHARKHAND
|
February 4, 2015 |
DHANAKAR THAKUR Vs. MECON LIMITED AND ORS.
|
December 7, 2015 |
DHANESHWAR BARHI Vs. EASTERN COALFIELDS LTD. AND ORS.
|
June 30, 2015 |
DHANESHWAR BHUIYA Vs. THE STATE OF JHARKHAND
|
August 20, 2015 |
DHANESHWAR MAHTO Vs. STATE OF JHARKHAND AND OTHERS
|
August 4, 2015 |
DHANESHWAR MAHTO Vs. KRISHNA KUMAR MEHTA
|
April 27, 2015 |
DHANESHWAR PRASAD Vs. SIDHU KANHU MURMU UNIVERSITY AND ORS.
|
September 1, 2015 |
DHANESHWAR RAWANI Vs. B.C.C.L. AND ORS.
|
April 13, 2015 |
DHANESHWAR SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
|
September 30, 2015 |
DHANESHWARI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
DHANO @ DHANO MURMU SON OF BANDHU MURMU Vs. STATE OF JHARKHAND
|
February 24, 2015 |
DHANRAJ MAHTO AND ORS. Vs. MMTC LIMITED AND ORS.
|
June 18, 2015 |
DHARMA PAHARIA Vs. STATE OF JHARKHAND
|
October 27, 2015 |
DHARMENDRA KUMAR S/O KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
|
August 14, 2015 |
DHARMENDRA PANDEY Vs. THE STATE OF JHARKHAND
|
October 14, 2015 |
DHARMENDRA PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
August 10, 2015 |
DHARMENDRA SINGH Vs. STATE OF JHARKHAND
|
September 8, 2015 |
DHARNIDHAR SINGH S/O LATE KAMESHWARI SINGH Vs. STATE OF JHARKHAND
|
July 6, 2015 |
DHENA SOREN S/O LATE BAGHRAI SOREN Vs. STATE OF JHARKHAND
|
April 28, 2015 |
DHIRA BAI SAHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 1, 2015 |
DHIRAJ KUMAR SINGH @ D S RANA Vs. UNION OF INDIA
|
February 27, 2015 |
DHIRAN SINGH Vs. THE STATE OF JHARKHAND
|
February 20, 2015 |
DHIRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 3, 2015 |
DHIRENDRA KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
May 22, 2015 |
DHIRENDRA KUMAR UPADHYAY Vs. JUHI UPADHYAY AND ORS.
|
October 9, 2015 |
DHUMA SOREN Vs. THE STATE OF JHARKHAND
|
September 21, 2015 |
DHURVA DAS Vs. STATE OF JHARKHAND
|
July 15, 2015 |
DIGAMBER RABIDAS Vs. THE STATE OF JHARKHAND AND ORS.
|
April 29, 2015 |
DIGESHWAR MISTRY @ DIGU MISTRY Vs. STATE OF JHARKHAND
|
March 11, 2015 |
DILIP GADODIA Vs. THE STATE OF JHARKHAND
|
November 24, 2015 |
DILIP KUMAR BHAGAT Vs. THE STATE OF JHARKHAND CHIEF SECRETARY & ORS.
|
May 12, 2015 |
DILIP KUMAR JAISWAL Vs. UNION OF INDIA AND ORS.
|
July 15, 2015 |
DILIP KUMAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
August 25, 2015 |
DILIP KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
DILIP KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 24, 2015 |
DILIP KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
February 5, 2015 |
DILIP KUMAR SINGH S/O JUGAT KISHORE SINGH, DISTRICT Vs. UNION OF INDIA THROUGH JOINT SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI & ORS.
|
March 4, 2015 |
DILIP PATAR @ DILIP MANDAL Vs. STATE OF JHARKHAND
|
August 11, 2015 |
DILIP SEN GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
March 12, 2015 |
DINABANDHU SETHI Vs. STATE
|
January 16, 2015 |
DINDAYAL PANDIT Vs. THE EASTERN COALFIELDS LIMITED AND ORS.
|
August 4, 2015 |
DINESH CHANDRA GUPTA Vs. STATE OF JHARKHAND
|
March 25, 2015 |
DINESH KUMAR MAHTO AND ORS. Vs. BHARAT COKING COAL LIMITED AND ORS.
|
August 10, 2015 |
DINESH NAND Vs. STATE OF JHARKHAND
|
February 9, 2015 |
DINESH PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
July 14, 2015 |
DINESH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
February 19, 2015 |
DINESHWAR JHA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
|
September 4, 2015 |
DINESHWAR PANDEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 31, 2015 |
DINESHWAR RAM Vs. THE STATE OF JHARKHAND
|
March 12, 2015 |
DIPLOMA ENGINEERS ASSOCIATION Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2015 |
DIPTANSHU SHEKHAR AND ORS. Vs. BIRLA INSTITUTE OF TECHNOLOGY AND ORS.
|
April 22, 2015 |
DIPTI DEY Vs. UNION OF INDIA
|
March 13, 2015 |
DOMAN SINGH Vs. THE STATE OF JHARKHAND
|
March 11, 2015 |
DORANDA BENGALI GIRLS SCHOOL SOCIETY OFFICE AT DORANDA THROUGH ITS SECRETARY DR. PRODYOT KUMAR MITRA Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, PRIMARY EDUCATION, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI & ORS.
|
April 20, 2015 |
DR. ADITYA NARNOLY Vs. STATE OF JHARKHAND
|
December 3, 2015 |
DR. AWADH KISHORE LAL, SON OF LATE RAM PRASAD LAL, RESIDENT OF C/O PROF. ALAKH NARAYAN PRASAD, HARIHAR SINGH ROAD, MANDA BAGICHA, MORABADI PO AND PS BARIATU, DISTRICT RANCHI Vs. STATE OF JHARKHAND AND OTHERS
|
September 14, 2015 |
DR. DUKHIT RAM Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I, A.H.D, SCAM CASES, JHARAKHAND, RANCHI
|
June 26, 2015 |
DR. DULAR HAJAM Vs. STATE OF JHARKHAND AND ORS.
|
October 29, 2015 |
DR. KAUSHAL KISHORE AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
January 30, 2015 |
DR. KRISHNA MOHAN PRASAD SON Vs. STATE OF JHARKHAND
|
December 4, 2015 |
DR. NIRMAL KUMAR SON OF LATE SATYA NARAYAN SAH, RESIDENT OF KISHORI KUNJ AWASTHI GHAT, DANAPUR, P.S. DANAPUR, P.O. Vs. STATE OF JHARKHAND AND OTHERS
|
July 6, 2015 |
DR. R.P. SINGH RATAN Vs. STATE OF JHARKHAND THROUGH ADG, VIGILANCE AND ANOTHER
|
June 18, 2015 |
DR. VIJAY PRATAP SINHA Vs. THE STATE OF JHARKHAND & ORS.
|
July 13, 2015 |
DR.B.P.KASHYAP Vs. STATE OF JHARKHAND
|
July 3, 2015 |
DUKHNA MUNDA SON OF BIGLAHA MUNDA Vs. STATE OF BIHAR( NOW JHARKHAND)
|
March 18, 2015 |
DURGA DAS Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
DURGA THAKUR AND ORS Vs. STATE OF JHARKHAND
|
September 28, 2015 |
DWARIKA DAS Vs. STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
EASTERN INDIA POWERTECH LTD. Vs. STATE OF JHARKHAND AND ORS.
|
March 17, 2015 |
ECONOMIC TRANSPORT ORGANIZATION LTD. Vs. STATE OF JHARKHAND
|
May 20, 2015 |
EJAJUL ANSARI Vs. THE STATE OF JHARKHAND
|
July 16, 2015 |
EKUD DUNGDUNG Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
ELECTROSTEEL STEELS LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
December 18, 2015 |
EMAAR ALLOYS PVT. LTD. Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATIONS) AND ORS.
|
May 5, 2015 |
EMPLOYER IN RELATION TO MANAGEMENT OF MICA TRADING CORPORATION OF INDIA LTD. Vs. ITS WORKMEN
|
July 22, 2015 |
EMPLOYER IN RELATION TO THE MANAGEMENT OF CENTRAL MINE PLANING AND DESIGN INSTITUTE Vs. ISLAM
|
March 12, 2015 |
EMPLOYER, MANAGEMENT, FOOD CORPORATION OF INDIA, DHANBAD Vs. BHOPAL TIWARY
|
September 11, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHELATAND COLLIERY OF M/S. TATA STEEL LIMITED Vs. THEIR WORKMAN NAMELY LAL SANJAY NATH SAHADEO
|
May 8, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALLA COLLIERY OF TISCO STEEL AUTHORITY OF INDIA LTD. Vs. THEIR WORKMEN TARKESHWAR PRASAD
|
September 10, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY THE PRESIDENT, NATIONAL COLLIERY CONGRESS
|
April 28, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MOONIDIH COAL WASHERY UNDER MOONIDIH AREA OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
|
June 30, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJRAPPA WASHERY OF CENTRAL COALFIELDS LIMITED Vs. THE PRESIDING OFFICER AND ORS.
|
August 13, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TAPIN NORTH COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY THE ADDITIONAL GENERAL SECRETARY, NATIONAL COAL ORGANISATION (GOVERNMENT OF INDIA)
|
February 24, 2015 |
EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE PUNJAB NATIONAL BANK Vs. MADHUBALA DEVI AND ORS.
|
March 19, 2015 |
ESSAR POWER (JHARKHAND) LTD. Vs. UNION OF INDIA
|
February 10, 2015 |
EXCEL INTERNATIONAL Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
February 25, 2015 |
EXECUTIVE OFFICER, PREM KUMAR MAHTO Vs. STATE OF JHARKHAND
|
September 23, 2015 |
EXMAN SECURITY SERVICES PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
|
January 15, 2015 |
FAGU MAHATO AND ORS. Vs. SHANKAR SAO (MAHATO)
|
October 1, 2015 |
FAGUNI DEVI AND ORS. Vs. RELI MAHTO AND ORS.
|
September 16, 2015 |
FALGUNI RAM RAWANI @ FALGUNI RAWANI Vs. STATE OF JHARKHAND AND ANR.
|
January 19, 2015 |
FARINNI ELEVEN UP Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
FATHER JOSEPH MINZ PRESENTLY BISHOP OF ROMAN CATHOLIC DIOCESE Vs. STATE OF JHARKHAND
|
March 11, 2015 |
FATIK MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
September 17, 2015 |
FIRAN SINGH Vs. THE STATE OF JHARKHAND
|
April 23, 2015 |
FIROJ KHAN Vs. THE UNION OF INDIA AND ORS.
|
February 20, 2015 |
FOOD CORPORATION OF INDIA Vs. RAMCHANDRA YADAV AND ORS.
|
October 6, 2015 |
FUL KUMARI MINZ AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 19, 2015 |
FULCHAND ORAON Vs. THE STATE OF JHARKHAND
|
October 8, 2015 |
FULENDRA MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
March 24, 2015 |
FULMATIYA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 19, 2015 |
G K GOSWAMI Vs. STATE OF JHARKHAND
|
July 30, 2015 |
G. VAIDYANATHAN Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
April 30, 2015 |
GABRAIL SAMAD Vs. STATE OF JHARKHAND
|
February 11, 2015 |
GABRIAL GURIA Vs. THE STATE OF JHARKHAND AND ORS.
|
April 23, 2015 |
GAFUR ANSARI Vs. AMNA KHATOON
|
September 30, 2015 |
GAMBHIR PRASAD SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, E.C.L. AND ORS.
|
September 30, 2015 |
GANDUR BHAGAT @ GADUR BHAGAT Vs. STATE OF JHARKHAND
|
December 15, 2015 |
GANESH BHANDAR Vs. STATE OF JHARKHAND
|
March 12, 2015 |
GANESH KUMAR SINGH Vs. ANITA DEVI
|
January 7, 2015 |
GANESH MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
GANESH MURMU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 21, 2015 |
GANESH PRASAD NAYAK Vs. STATE OF JHARKHAND
|
January 23, 2015 |
GANESH PUJHAR AND ORS. Vs. THE STATE OF JHARKHAND
|
March 12, 2015 |
GANESH SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
August 12, 2015 |
GANGARAM MURMU Vs. THE STATE OF JHARKHAND
|
October 26, 2015 |
GAURI ROY Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, PERSONNEL, ADMINISTRATIVE AND RAJBHASA DEPARTMENT & ORS.
|
August 14, 2015 |
GAYANTI DEVI Vs. RAJESHWAR PRASAD YADAV AND ORS.
|
July 20, 2015 |
GAYATRI DEVI Vs. STATE OF JHARKHAND
|
October 15, 2015 |
GEETA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
GEETA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 29, 2015 |
GENERAL MANAGER, KATHARA AREA OF CENTRAL COALFIELDS LTD. AND ORS. Vs. SITLA DEVI AND ORS.
|
May 11, 2015 |
GENERAL MANAGER, ROPEWAY, BHARAT COKING COAL LIMITED Vs. BASMATIA DEVI WIFE OF LATE KANHAI RAM
|
January 27, 2015 |
GENUIYA DEVI Vs. STATE OF JHARKHAND
|
February 26, 2015 |
GEORGE LAKRA Vs. STATE OF JHARKHAND
|
April 16, 2015 |
GHASIA MUNDA Vs. STATE OF JHARKHAND
|
January 28, 2015 |
GIRDHAR LAL TRIPATHI Vs. TENUGHAT VIDYUT NIGAM LIMITED
|
April 16, 2015 |
GIRIJANANDAN SINGH, SON OF CHANDRIKA SINGH Vs. STATE OF JHARKHAND
|
July 6, 2015 |
GIRISH PRASAD SINGH Vs. STATE OF JHARKHAND AND ANR.
|
January 27, 2015 |
GITA Vs. BHARAT COKING COAL UNITED AND ORS.
|
April 30, 2015 |
GITA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
August 21, 2015 |
GKC PROJECTED LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
GLOBE STEEL AND ALLOYS PVT LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
|
April 22, 2015 |
GONDLA ORAON Vs. STATE OF JHARKHAND
|
August 19, 2015 |
GOPAL @ BULO TIRIYA Vs. STATE OF JHARKHAND
|
April 9, 2015 |
GOPAL MAHTO S/O KOHIRAM MATO Vs. STATE OF JHARKHAND
|
January 8, 2015 |
GOPAL PRASAD Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
July 6, 2015 |
GOPAL SHANKAR SINGH Vs. STATE OF JHARKHAND
|
May 5, 2015 |
GOPAL SINGH Vs. THE STATE OF JHARKHAND
|
September 29, 2015 |
GOPAL SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
September 14, 2015 |
GOPI NATH MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
February 20, 2015 |
GOPI RAM Vs. THE CHIEF GENERAL MANAGER, CENTRAL COALFIELDS LIMITED AND ORS.
|
October 30, 2015 |
GOPI RAVIDAS Vs. STATE OF JHARKHAND
|
December 4, 2015 |
GOPINATH SAHU S/O LATE CHHATTU SAHU Vs. CHARANJEET SINGH MATHUR S/O LATE HARI SINGH MATHUR
|
January 8, 2015 |
GORAKH NATH SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD, ENGINEERING BUILDING, HEF AND OTHERS
|
October 31, 2015 |
GOUTAM KALWAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 29, 2015 |
GOUTAM KUMAR Vs. THE UNION OF INDIA AND OTHERS
|
September 16, 2015 |
GOVIND PRASAD AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
GOVIND TIRIYA AND ORS. Vs. THE SATE OF JHARKAND
|
April 22, 2015 |
GREGORI SURIN Vs. STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
GUDDI KUMARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2015 |
GUJUA MANJHI AND ORS. Vs. STATE OF JHARKHAND
|
July 1, 2015 |
GULAM GAUSH Vs. STATE OF JHARKHAND
|
July 2, 2015 |
GULAM SAMDANI AND ORS. Vs. STATE OF JHARKHAND
|
October 8, 2015 |
GUNGA BANRA Vs. STATE OF JHARKHAND
|
March 12, 2015 |
GURIYA DEVI Vs. STATE OF JHARKHAND
|
July 9, 2015 |
GURLAL SINGH Vs. SHAHEEN PARVEEN AND ORS.
|
March 12, 2015 |
GURU GOVIND SING PUBLIC SCHOOL AND ORS. Vs. JHARKHAND ABHIBHAWAK MANCH
|
October 5, 2015 |
GURUDAYAL SINGH Vs. UNION OF INDIA
|
February 3, 2015 |
GURUDAYAL SINGH BHATIA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
GURUSHARAN MAHTO Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
GYAN CHAND SAW AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 7, 2015 |
GYAN ENTERPRISES TRADE DIVISION Vs. COAL INDIA LIMITED AND OTHERS
|
November 27, 2015 |
GYANDEEP SHARMA SON OF NAWRANGI SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
|
July 16, 2015 |
GYANI SINGH, SON OF NANHAK SINGH Vs. STATE OF JHARKHAND
|
February 24, 2015 |
H.M.P. SINGH, EX-EXECUTIVE DIRECTOR (WORKS), BOKARO STEEL PLANT Vs. STATE OF JHARKHAND AND ORS.
|
July 23, 2015 |
HAFIZ MASTER @ ABDUL HAFIZ Vs. STATE OF JHARKHAND
|
September 16, 2015 |
HALDHAR MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 5, 2015 |
HANSRAJ SARDANA Vs. THE STATE OF JHARKHAND AND ORS.
|
April 7, 2015 |
HANUMAN SINGH Vs. STATE OF JHARKHAND
|
March 20, 2015 |
HARAKMAN MAHTO Vs. GENERAL PEOPLE OF THE LOCALITY OF VILLAGE
|
January 27, 2015 |
HARDEO SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 6, 2015 |
HARE RAM MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 27, 2015 |
HARE RAM OJHA Vs. DIRECTOR GENERAL-CUM-CHAIRMAN, H.C.L. (I.C.C.) AND ORS.
|
November 23, 2015 |
HARENDRA JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
HARENDRA KUMAR TIWARYI Vs. STATE OF JHARKHAND
|
August 12, 2015 |
HARENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
HARI B.P. Vs. BHARAT COKING COAL LTD. AND ORS.
|
June 22, 2015 |
HARI LAL DHOBI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ORS.
|
July 6, 2015 |
HARI MAHATO AND ORS. Vs. BACHHIA DEVI AND ORS.
|
November 20, 2015 |
HARI OM TRADERS Vs. STATE OF JHARKHAND
|
April 23, 2015 |
HARI PADA MODI AND ORS. Vs. THE STATE OF JHARKHAND
|
October 7, 2015 |
HARI PRASAD SAH & ORS. Vs. THE STATE OF JHARKHAND & ORS.
|
June 24, 2015 |
HARICHARAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
January 15, 2015 |
HARIRAM MANJHI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 9, 2015 |
HARKHEN KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2015 |
HARYANA SEEDS AND DEVELOPMENT CORPORATION LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 20, 2015 |
HASAN RAZA Vs. STATE OF JHARKHAND AND ORS.
|
January 15, 2015 |
HASIM ANSARI @ MD HASHIM ANSHARI; FAROOKH ANSARI @ MOBIN @ FAROOKH ANSHARI Vs. STATE OF JHARKHAND
|
February 3, 2015 |
HASMAT JAHAN Vs. THE CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN, RANCHI
|
November 23, 2015 |
HEMANT MADHUSUDAN NERURKAR @ H M NERURKAR Vs. STATE OF JHARKHAND
|
March 24, 2015 |
HEMLATA DEVI AND ORS. Vs. RAMAUTAR SAO AND ORS.
|
August 27, 2015 |
HI-TECH CHEMICALS PRIVATE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 4, 2015 |
HIMANSU SHEKHAR SINGH Vs. THE STATE OF BIHAR
|
July 3, 2015 |
HINDALCO INDUSTRIES LIMITED, LOHARDAGA Vs. STATE OF JHARKHAND
|
November 4, 2015 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF JHARKHAND
|
January 7, 2015 |
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL COALFIELDS LTD
|
January 8, 2015 |
HITESH KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
July 3, 2015 |
HITESH VARMA Vs. STATE OF JHARKHAND AND ORS.
|
February 10, 2015 |
HOUSING & URBAN DEVELOPMENT CORPORATION LIMITED Vs. MAYUR LIME PRODUCTS LIMITED AND ORS.
|
March 11, 2015 |
HRIDAY RANJAN DUTTA Vs. STATE OF JHARKHAND AND ORS.
|
September 16, 2015 |
HUSNE ARA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
HUSSAIN ANSARI Vs. GULEJAN BIBI
|
October 15, 2015 |
IMIL TOPNO Vs. STATE OF JHARKHAND
|
July 23, 2015 |
IMRAN ANSARI Vs. STATE OF JHARKHAND
|
August 25, 2015 |
IMTIAZ AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 28, 2015 |
IN RE: ADITYA BIRLA CHEMICALS (INDIA) LIMITED Vs. STATE
|
November 24, 2015 |
IN RE: GUNADHAR MANDAL AND ORS. Vs. STATE
|
July 20, 2015 |
IN RE: JITENDRA SAHU AND ORS. Vs. STATE
|
August 18, 2015 |
IN RE: RASHWAL PAHAN Vs. STATE
|
June 26, 2015 |
INCOME TAX OFFICER, RANGE-1, WARD-1, P.O., P.S. & DISTRICT-DHANBAD Vs. AJAY PRAKASH VERMA
|
September 1, 2015 |
INCORE METAL AND CEMENT (P) LTD. Vs. STATE OF JHARKHAND AND ORS.
|
February 12, 2015 |
INDIAN EXPLOSIVE LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 14, 2015 |
INDIAN OIL CORPORATION LIMITED Vs. APPELLATE TRIBUNAL, RANCHI REGIONAL DEVELOPMENT AUTHORITY AND ORS.
|
January 9, 2015 |
INDIAN OIL CORPORATION LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
December 1, 2015 |
INDRA PAL SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 13, 2015 |
INDRADEO NAYAK S/O BABU LAL NAYAK Vs. STATE OF JHARKHAND
|
April 29, 2015 |
INDRADEO VISHWAKARMA AND ORS. Vs. THE STATE OF JHARKHAND
|
July 29, 2015 |
INDUSIND BANK LIMITED Vs. RAJESH DAYAL AND ORS.
|
August 17, 2015 |
INOX AIR PRODUCTS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED (SAIL) AND ORS.
|
September 9, 2015 |
INSTITUTE OF CONTINUING EDUCATION Vs. STATE OF JHARKHAND
|
February 5, 2015 |
INSTITUTE OF CONTINUING EDUCATION, RESEARCH & TRAINING AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 15, 2015 |
IQBAL AHMAD AND ORS. Vs. MASOOD ALAM
|
October 1, 2015 |
IRFAN GANI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 28, 2015 |
IRFAN HUSSAIN Vs. THE STATE OF JHARKHAND
|
November 24, 2015 |
ISDOR KULLU Vs. STATE OF JHARKHAND
|
May 13, 2015 |
ISHWAR CHAND JAISWAL Vs. STATE OF JHARKHAND
|
June 16, 2015 |
ISLAM ANSARI Vs. UNION OF INDIA
|
October 6, 2015 |
ISMAIL SK. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
ISRAFIL; SAJID @ GOLDEN; LADDEN @ LADDAN ALAM; SAMIMMUDDIN @ MUKHIYA JEE; KAMAL Vs. STATE OF JHARKHAND
|
February 6, 2015 |
J.P. SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 10, 2015 |
JAG NARAIN SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 29, 2015 |
JAGANNATH CEMENT WORKS PVT. LTD. Vs. UNION OF INDIA
|
June 25, 2015 |
JAGDISH GOPE Vs. THE STATE OF JHARKHAND
|
August 13, 2015 |
JAGDISH PANDEY Vs. URMILA PANDEY AND ORS.
|
April 28, 2015 |
JAGDISH PANDIT Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
JAGGA BHUIYAN Vs. STATE OF JHARKHAND
|
May 8, 2015 |
JAGJIWAN PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
October 14, 2015 |
JAGMOHAN MAHTO Vs. STATE OF JHARKHAND
|
December 9, 2015 |
JAGRAN PRAKASHAN LIMITED Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
January 23, 2015 |
JAI GOPAL RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
JAI MANGAL PRASAD MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 17, 2015 |
JAI SHANKAR DUBEY AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
September 10, 2015 |
JAI SHREE PLY HOUSE Vs. STATE OF JHARKHAND AND ORS.
|
October 9, 2015 |
JAIKANT MANDAL Vs. STATE OF JHARKHAND
|
January 16, 2015 |
JAINUL ABEDIN SON OF LATE ABDUL HAMID Vs. MERAJ AHMED
|
September 11, 2015 |
JALIL Vs. THE STATE OF JHARKHAND AND ORS.
|
August 27, 2015 |
JALIL ANSARI Vs. THE STATE OF JHARKHAND
|
December 9, 2015 |
JAMAL MIAN S/O SAHDALI MIAN Vs. STATE OF JHARKHAND
|
May 7, 2015 |
JANKI DEVI Vs. BIHAR STATE CO-OPERATIVE BANK LIMITED AND ORS.
|
February 19, 2015 |
JARDINE HENDERSON LIMITED Vs. PRABHU MONDAL AND ORS.
|
February 19, 2015 |
JARDINE HENDERSON LIMITED Vs. RAMJEE PANDIT AND ORS.
|
February 19, 2015 |
JASODA DEVI Vs. HARISH CHANDRA WADHWA AND ORS.
|
April 21, 2015 |
JASWANT SINGH Vs. COMMISSIONER OF C. EX. & S.T.
|
July 28, 2015 |
JASWINDER SINGH Vs. RAVI SHANKAR BOSE AND ORS.
|
January 12, 2015 |
JAWAHAR SAH & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
July 20, 2015 |
JAY PRAKASH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 11, 2015 |
JAY SHREE BHARTI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY & ORS.
|
August 14, 2015 |
JAYA KUMARI Vs. STATE OF JHARKHAND
|
March 11, 2015 |
JAYESH MEHTA Vs. STATE BANK OF INDIA, PATNA AND OTHERS
|
October 15, 2015 |
JAYESH MEHTA Vs. STATE BANK OF INDIA AND ORS.
|
December 4, 2015 |
JAYESH MEHTA SON OF SRI CHHABIL DAS C. MEHTA Vs. DIGHWADIH, DISTRICT DHANBAD
|
December 4, 2015 |
JAYPRAKASH SHARMA Vs. STATE OF JHARKHAND
|
September 15, 2015 |
JHABESHWAR PRASAD SINGH Vs. UNITED BANK OF INDIA AND ORS.
|
October 30, 2015 |
JHAKSU MAHATO Vs. STATE OF JHARKHAND
|
March 11, 2015 |
JHARILAL MAHATO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 26, 2015 |
JHARKHAND ACADEMIC COUNCIL & ANR. Vs. KAMAL AHMED ANSARI & ORS.
|
May 8, 2015 |
JHARKHAND HUMAN RIGHTS CONFERENCE-JHRC Vs. STATE OF JHARKHAND & OTHERS
|
July 7, 2015 |
JHARKHAND STATE ELECTRICITY BOARD Vs. RISHI CEMENT COMPANY LTD.
|
April 23, 2015 |
JHARKHAND STATE ELECTRICITY BOARD Vs. SUDISA FOUNDRY PVT. LTD.
|
May 7, 2015 |
JHARKHAND STATE ELECTRICITY BOARD Vs. THE CHIEF ENGINEER-CUM-CHIEF ELECTRICAL INSPECTOR-CUM-APPELLATE AUTHORITY, DEPARTMENT OF ENERGY, GOVT. OF JHARKHAND AND ORS.
|
April 30, 2015 |
JHARKHAND STATE ELECTRICITY BOARD Vs. USHA MARTIN LIMITED
|
July 10, 2015 |
JHARKHAND STATE ELECTRICITY BOARD Vs. LORD BALAJEE MANUFACTURING STEEL PVT LTD
|
February 19, 2015 |
JHARKHAND STATE ELECTRICITY BOARD (JSEB) AND ORS. Vs. RANCHI COLD STORAGE LIMITED AND ORS.
|
July 9, 2015 |
JHARKHAND STATE ELECTRICITY BOARD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 7, 2015 |
JHARKHAND STATE HOUSING BOARD Vs. STATE OF JHARKHAND AND OTHERS
|
July 17, 2015 |
JHARKHAND STATE HOUSING BOARD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 10, 2015 |
JHARKHAND STATE HOUSING BOARD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, MINISTRY OF LABOUR AND ORS.
|
March 20, 2015 |
JHARKHAND STATE HOUSING BOARD AND ORS. Vs. GEETA DEVI AND ORS.
|
June 18, 2015 |
JHARKHAND TEACHER TRAINING COLLEGE ASSOCIATION Vs. STATE OF JHARKHAND
|
February 6, 2015 |
JHARKHAND URJA VIKAS NIGAM LTD. Vs. SHEO SHAKTI CEMENT INDUSTRIES AND ORS.
|
April 21, 2015 |
JHARKHAND VIDYUT KAMGAR SANGH (INTAK), P.T.P.S. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 28, 2015 |
JHARKHAND VYAKHAYATA PATRATA SANGH Vs. STATE OF JHARKHAND AND ORS.
|
October 13, 2015 |
JHUBA ORAON Vs. THE STATE OF JHARKHAND
|
August 19, 2015 |
JHUPAR MAHTO AND ORS. Vs. DANI YADAV AND ORS.
|
November 3, 2015 |
JILANI Vs. THE STATE OF JHARKHAND
|
October 6, 2015 |
JIRIYA DEVI Vs. STATE OF JHARKHAND
|
June 22, 2015 |
JIRWA DEVI AND ORS. Vs. PURAN SAO AND ORS.
|
May 6, 2015 |
JITAN MAHATO Vs. THE STATE OF JHARKHAND
|
May 21, 2015 |
JITENDRA KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
December 18, 2015 |
JITENDRA NATH TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
JITENDRA PAL SINGH Vs. CHANDRAKALA JAIN AND ORS.
|
April 22, 2015 |
JITU ACHARYA AND ORS. Vs. THE STATE OF JHARKHAND
|
April 16, 2015 |
JIW LAL RAM Vs. THE UNION OF INDIA AND ORS.
|
October 30, 2015 |
JIWAN PRABHAT KESHRI Vs. STATE OF JHARKHAND
|
September 4, 2015 |
JIYAFAT MIAN @ ZIYAFAT MIAN S/O LATE GAYASUDDIN MIAN Vs. STATE OF JHARKHAND
|
May 6, 2015 |
JOGEN MUNDARI Vs. THE STATE OF JHARKHAND AND ORS.
|
March 19, 2015 |
JOGENDRA SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 3, 2015 |
JOGESHWAR SAW @ YOGESHWAR SAW @ DABLOO SAO @ DABLO Vs. STATE OF JHARKHAND AND ORS
|
September 4, 2015 |
JOTO BODRA Vs. THE STATE OF JHARKHAND
|
October 14, 2015 |
JOYTSANA BANERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
September 14, 2015 |
JUDAV Vs. THE STATE OF JHARKHAND AND ORS.
|
March 20, 2015 |
JUGAL BIHARI DAS Vs. THE STATE OF JHARKHAND
|
March 20, 2015 |
JUGGU ORAON Vs. STATE OF JHARKHAND
|
September 23, 2015 |
JUNAS KIRO Vs. STATE OF JHARKHAND
|
June 23, 2015 |
JURA MUNDA AND ORS. Vs. THE STATE OF JHARKHAND
|
February 27, 2015 |
JYOTINDRA KUMAR Vs. THE STATE OF JHARKHAND
|
November 26, 2015 |
K BHASKARAN @ KOCHUPARANBIL BHASKARAN Vs. STATE OF JHARKHAND
|
September 18, 2015 |
K L BHASIN & COMAPANY (PETROL PUMP) WESTERN AVENUE Vs. STATE OF JHARKHAND AND ORS
|
July 31, 2015 |
K N BAKSHI COLLEGE OF EDUCATION, KARMATAND Vs. VINOBA BHAVE UNIVERSITY
|
May 15, 2015 |
K N MUKHOPADHYAY Vs. STATE OF JHARKHAND
|
January 9, 2015 |
K.D. DIWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 2, 2015 |
K.D. LIQUOR AND FERTILIZER (P) LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
KAILASH PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 24, 2015 |
KAILASH RAJAK SON OF LATE MAHADEO RAJAK Vs. STATE OF JHARKHAND
|
February 10, 2015 |
KAILASH YADAV Vs. STATE OF JHARKHAND AND ORS.
|
December 3, 2015 |
KAILSAH PATI JHA & ANOTHER Vs. THE STATE OF JHARKHAND & OTHERS
|
August 3, 2015 |
KAJRU RAM AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
KALA @ SAHUA BOIPAI S/O SIRKA BOIPAI Vs. STATE OF JHARKHAND
|
January 6, 2015 |
KALACHAND MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
March 25, 2015 |
KALEWAR PRASAD RAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 16, 2015 |
KALI CHARAN CHOUDHARY Vs. STATE OF JHARKHAND
|
December 2, 2015 |
KALI MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
KALI RAI Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
April 23, 2015 |
KALIM ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 6, 2015 |
KALINDRA YADAV; BISHU YADAV Vs. STATE OF JHARKHAND
|
June 23, 2015 |
KALLU SONKAR Vs. STATE OF JHARKHAND AND ORS.
|
October 1, 2015 |
KAMAL KISHOR BARI Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
KAMAL KISHORE Vs. STATE OF JHARKHAND
|
March 20, 2015 |
KAMAL KISHORE BHAGAT Vs. STATE OF JHARKHAND
|
July 2, 2015 |
KAMAL KISHORE BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND
|
September 22, 2015 |
KAMAL KISHORE SHARMA Vs. STATE OF JHARKHAND
|
April 20, 2015 |
KAMAL PRASAD SINGH Vs. THE STATE OF JHARKHAND
|
September 14, 2015 |
KAMAL SINGH MUNDA Vs. THE STATE OF JHARKHAND
|
July 7, 2015 |
KAMALDEO KUMAR Vs. BCCL AND ORS.
|
September 21, 2015 |
KAMDEO YADAV Vs. STATE OF JHARKHAND AND ORS.
|
July 3, 2015 |
KAMESHWAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
KAMESHWAR MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 14, 2015 |
KAMESHWAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
July 1, 2015 |
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
November 20, 2015 |
KAMESHWAR PRASAD SHARMA Vs. SAIDUN KHATOON
|
February 12, 2015 |
KAMESHWAR PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 24, 2015 |
KAMKHYA NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 4, 2015 |
KAMLA KANT @ KAMAL KANT AND ORS Vs. STATE OF JHARKHAND
|
July 31, 2015 |
KAMRUL ANSARI Vs. THE STATE OF JHARKNAND AND ORS.
|
August 25, 2015 |
KANCHAN @ KANCHAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 8, 2015 |
KANHAI PANDIT S/O MAHESHWAR PANDIT Vs. STATE OF JHARKHAND AND OTHERS
|
August 20, 2015 |
KANTA DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
August 10, 2015 |
KAPIL MISHTRY Vs. THE STATE OF JHARKHAND
|
January 21, 2015 |
KARAM MAHTO AND ORS. Vs. INDRANATH MAHTO AND ORS.
|
October 6, 2015 |
KARIMUDDIN ANSARI Vs. THE STATE OF JHARKHAND
|
July 28, 2015 |
KARTIK MAHTO Vs. STATE OF JHARKHAND AND ORS.
|
April 29, 2015 |
KARU MAHTO Vs. THE STATE OF JHARKHAND
|
March 25, 2015 |
KASHI NATH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
KAULESHWAR KOTWAR Vs. THE STATE OF JHARKHAND
|
June 16, 2015 |
KAUSHAL KUMAR SINHA Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ORS.
|
October 15, 2015 |
KAVILASH DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 27, 2015 |
KAVITA DEVI Vs. STATE OF JHARKHAND
|
August 18, 2015 |
KESHAV KUMAR SINHA Vs. THE UNION OF INDIA AND ORS.
|
September 23, 2015 |
KESIA DEVI AND ORS. Vs. THE STATE OF JHARKHAND
|
October 27, 2015 |
KHAGEN CHANDRA MAHATO & ORS. Vs. STATE OF JHARKHAND & ANR.
|
July 14, 2015 |
KHAGEN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
May 5, 2015 |
KHAIRUN NISHA Vs. UNION OF INDIA
|
September 28, 2015 |
KHALIFA PRADHAN Vs. LATIA ORAON
|
July 15, 2015 |
KHELA RAM MAHLI AND ORS. Vs. THE STATE OF JHARKHAND
|
August 17, 2015 |
KHETRO MOHAN TUDU Vs. SONA RAM MANJHI AND OTHERS
|
November 5, 2015 |
KHURSHEEDA KHATOON, WIDOW OF LATE MOTIUR RAHMAN Vs. MD SHAID AKTAR
|
February 11, 2015 |
KHURSID ALAM Vs. JAHIDA KHATOON
|
October 8, 2015 |
KIRAN DEVI Vs. CENTRAL COAL FIELD LTD. AND ORS.
|
April 8, 2015 |
KIRAN DEVI Vs. STATE OF JHARKHAND
|
April 27, 2015 |
KIRAN DEVI (PRESIDENT, MAHALAXMI MAHILA VIKAS SAMITI) Vs. THE STATE OF JHARKHAND & OTHERS
|
October 15, 2015 |
KIRAN DEVI WIFE OF SUDERSHAN PRASAD SINGH Vs. STATE OF JHARKHAND
|
June 26, 2015 |
KIRAN KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 30, 2015 |
KIRTAN MANDAL Vs. SHANTI SWAROOP JAISWAL
|
February 5, 2015 |
KISHAN LAL AGARWAL AND ORS. Vs. THE STATE OF JHARKHAND
|
October 8, 2015 |
KISHAN MONDAL AND ORS. Vs. THE STATE OF JHARKHAND
|
August 31, 2015 |
KISHORE BIYANI Vs. THE STATE OF JHARKHAND AND ORS.
|
September 29, 2015 |
KISHORE KUMAR YADAV AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 13, 2015 |
KISHORI HARI Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
KOLHA MAHTO Vs. THE STATE OF JHARKHAND
|
October 15, 2015 |
KONDA KHARIA Vs. THE STATE OF JHARKHAND
|
January 22, 2015 |
KONTA MUNDA Vs. THE STATE OF JHARKHAND
|
June 30, 2015 |
KRISHNA BIHARI DUBEY S/O JAGNARAYAN DUBEY Vs. BHARAT COKING COAL LTD
|
August 3, 2015 |
KRISHNA CHOUDHURY Vs. STATE OF JHARKHAND AND ORS.
|
March 10, 2015 |
KRISHNA DEO SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
|
April 7, 2015 |
KRISHNA JEE PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
March 24, 2015 |
KRISHNA KUMAR SHARMA, SON OF BANWARI LAL SHARMA Vs. ORIENTAL BANK OF COMMERCE; SR MANAGER, ORIENTAL BANK OF COMMERCE
|
February 13, 2015 |
KRISHNA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 14, 2015 |
KRISHNA KUMAR SINGH Vs. BCCL AND ORS.
|
February 13, 2015 |
KRISHNA KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
May 13, 2015 |
KRISHNA KUMAR SINHA AND ORS. Vs. COAL INDIA LIMITED AND ORS.
|
April 9, 2015 |
KRISHNA MOHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 4, 2015 |
KRISHNA MURARI SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 30, 2015 |
KRISHNA NAND THAKUR Vs. THE STATE OF JHARKHAND
|
October 12, 2015 |
KRISHNA ORAON Vs. STATE OF JHARKHAND
|
March 11, 2015 |
KRISHNA PADA MAHATO Vs. STATE OF JHARKHAND AND ORS
|
November 2, 2015 |
KRISHNA SAHU Vs. THE STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
KRISHNA SINGH Vs. STATE OF JHARKHAND
|
January 12, 2015 |
KRISHNA SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
August 6, 2015 |
KRISHNADEO PRASAD Vs. STATE OF JHARKHAND
|
December 1, 2015 |
KRISHNADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 2, 2015 |
KRIT SAO Vs. THE STATE OF JHARKHAND
|
March 10, 2015 |
KRITYA NAND MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
KUDUS ANSARI S/O KALAM ANSARI Vs. STATE OF JHARKHAND
|
February 4, 2015 |
KUMAR AND KUMAR ASSOCIATES Vs. THE STATE OF JHARKHAND AND ORS.
|
January 16, 2015 |
KUMAR ANUBHAV, SON OF ARUN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
|
November 6, 2015 |
KUMAR NISHANT AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
December 10, 2015 |
KUMARI RINA Vs. THE EASTERN COAL FIELD LTD. AND ORS.
|
January 21, 2015 |
KUMARI SEEMA JHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 7, 2015 |
KUNAL BHALOTIA Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
May 6, 2015 |
KUNJ BIHARI SINGH Vs. THE STATE OF JHARKHAND
|
July 10, 2015 |
KUNJ IRON PRODUCTS Vs. THE COAL INDIA LTD. AND ORS.
|
March 25, 2015 |
KUNTI SAHU Vs. THE STATE OF JHARKHAND
|
February 27, 2015 |
KUTUBUDDIN MIAN Vs. STATE OF JHARKHAND
|
January 16, 2015 |
KUWARI SURIN AND OTHERS Vs. MANORMA SINGH AND OTHERS
|
July 28, 2015 |
L & T FINANCE LTD. Vs. RADHEY SHYAM SAHU AND ORS.
|
March 18, 2015 |
L & T FINANCE LTD. Vs. RAM CHANDRA KARMALI AND ORS.
|
August 17, 2015 |
LA Vs. JHARKHAND STATE ELECTRICITY BOAR, RANCHI THROUGH ITS CHAIRMAN & ORS.
|
July 23, 2015 |
LAFARGE INDIA LTD. AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 10, 2015 |
LAKHAN MAHTO Vs. THE STATE OF JHARKHAND
|
March 12, 2015 |
LAKHI CHARAN NAYAK Vs. STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
LAKHPAT YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
LAKSHMAN TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2015 |
LAL BAHADUR SINGH Vs. STATE OF BIHAR AND ORS.
|
August 14, 2015 |
LAL CHAND KANOJIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 10, 2015 |
LAL GAYAN RANJAN NATH SHAHDEO Vs. THE STATE OF JHARKHAND AND ORS.
|
August 24, 2015 |
LAL YASHWARDHAN NATH SHAHDEO Vs. RUPA SHAHDEO AND ORS.
|
September 23, 2015 |
LAL YASHWARDHAN NATH SHAHDEO @ LAL KARAN NATH SHAHDEO THROUGH HIS NEXT FRIEND SUMIT SINGH MOYAL Vs. RUPA SHAHDEO & ORS.
|
September 23, 2015 |
LALAN PRASAD DEO Vs. STATE OF JHARKHAND AND OTHERS
|
July 10, 2015 |
LALAN RAI Vs. STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
LALAN SINGH S/O SRI RAM LAGAN SINGH Vs. STATE OF JHARKHAND
|
February 6, 2015 |
LALDHAR SAHU Vs. STATE OF JHARKHAND
|
August 18, 2015 |
LALDHAR SAHU AND ORS Vs. STATE OF JHARKHAND
|
September 18, 2015 |
LALIT KUMAR AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
July 3, 2015 |
LALIT KUMAR JHA Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
LALIT TOPPO S/O SRI BHIM TOPPO Vs. STATE OF JHARKHAND
|
January 13, 2015 |
LALITA DEVI Vs. STATE OF JHARKHAND
|
June 25, 2015 |
LALITA KUMARI Vs. STATE OF JHARKHAND
|
August 17, 2015 |
LALMANI DEVI Vs. STATE OF JHARKHAND
|
December 2, 2015 |
LALO SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
February 12, 2015 |
LALWATI DEVI Vs. THE STATE OF JHARKHAND
|
October 13, 2015 |
LATEHAR DISTRICT CRICKET ASSOCIATION AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
LAXMAN JHA Vs. STATE OF JHARKHAND AND ORS.
|
February 23, 2015 |
LAXMAN MANDAL Vs. THE STATE OF JHARKHAND & ANR.
|
June 17, 2015 |
LAXMAN SHARMA Vs. BALRUM SHARMA
|
February 25, 2015 |
LAXMI BUSINESS AND CEMENT COMPANY LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 19, 2015 |
LAXMI KANT KONARK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 5, 2015 |
LAXMI NARAYAN LAL AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
|
March 2, 2015 |
LEELAWATI MISHRA Vs. PUNJAB NATIONAL BANK AND ORS.
|
February 9, 2015 |
LEELAWATI MISHRA Vs. CENTRAL BANK OF INDIA AND ORS.
|
March 2, 2015 |
LEKH BAHADUR RANA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 7, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. UNION OF INDIA
|
March 25, 2015 |
LINDE INDIA LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
LOHRA MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
October 27, 2015 |
LOKNATH SARASWATI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
LOMBO BODRA @ SALUKA BODRA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY & ORS.
|
April 20, 2015 |
LORD BALAJEE MANUFACTURING STEEL CO PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 27, 2015 |
LOTHRO HEMBRAM @ LETHRO HEMBRAM S/O LATE KESHO HEM Vs. STATE OF JHARKHAND
|
December 10, 2015 |
LUDDU MINYA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 6, 2015 |
LUDI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 19, 2015 |
LUIS EKKA Vs. THE STATE OF JHARKHAND
|
July 23, 2015 |
LUKESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
|
January 8, 2015 |
LURDHU MARANDI Vs. THE STATE OF JHARKHAND
|
January 15, 2015 |
LUTHFOR REHMAN & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
August 7, 2015 |
LUXMI PD. SAH Vs. PARMA NAND MANDAL
|
April 6, 2015 |
M. NAVEEN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
December 8, 2015 |
M.P. MINING AND ENERGY LTD. Vs. CHAIRMAN, JSEB AND ORS.
|
September 9, 2015 |
M/S NARSINGH ISPAT LIMITED Vs. JHARKHAND URJA VITARAN NIGAM LIMITED
|
July 22, 2015 |
M/S ABHAY TELE ENGINEERING PRIVATE LTD. Vs. STATE OF JHARKHAND, THROUGH SECRETARY, ROAD CONSTRUCTION DEPT. GOVT. OF JHARKHAND, RANCHI
|
April 13, 2015 |
M/S BAIJUDIH STONE WORKS, THROUGH ITS PARTNERS Vs. STATE OF JHARKHAND AND ORS.
|
September 18, 2015 |
M/S DELTA FACTORIES INDIA PVT. LTD. Vs. STATE OF JHARKHAND
|
February 11, 2015 |
M/S JARDINE HENDERSON LIMITED Vs. BHOLA NATH SINGH
|
February 19, 2015 |
M/S PRASAD EXPLOSIVE AND CHEMICALS THROUGH ONE OF ITS PARTNER SUBODH KUMAR PRASAD Vs. JHARKHAND URJA VIKAS NIGAM LTD., THROUGH ITS CHAIRMAN & ORS.
|
March 31, 2015 |
M/S RAJA TYRES Vs. UNION OF INDIA
|
September 22, 2015 |
M/S SATYAM ENGINEERING & CONSTRUCTION Vs. STATE OF JHARKHAND AND OTHERS
|
April 1, 2015 |
M/S SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD. THROUGH ITS AUTHORISED SIGNATORY ARJUN PATIL Vs. THE STATE OF JHARKHAND & OTHERS
|
August 6, 2015 |
M/S TATA MOTORS LTD., THROUGH ITS CONSTITUTED ATTORNEY TELCO PRAVEEN KUMAR SINGH ETC Vs. THE REGIONAL PROVIDENT FUND, COMMISSIONER, JAMSHEDPUR AND ANR. ETC.
|
May 11, 2015 |
M/S TRIVENI TRADERS, THROUGH ITS PROPRIETOR, MAHENDRA SINGH, SON OF LATE BANKE SINGH, RESIDENT OF KAUNDILYA NIWAS, GUJRAT COLONY, P.O. & P.S.CHAS, DISTRICT BOKARO Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND OTHERS
|
July 21, 2015 |
M/S. BIHAR EXTRUSION LIMITED, HAVING ITS FACTORY AT INDUSTRIAL AREA, GAMHARIA SINGHBHUM (EAST) THROUGH ITS MANAGER AND AUTHORIED SIGNATORY SHRI SHIV MURAT PANDEY, SON OF R.S. PANDEY, RESIDENT OF CONTRACTORS AREA, P.O. Vs. JHARKHAND STATE ELECTRICITY BOARD, HAVING ITS HEAD OFFICE AT RANCHI THROUGH ITS CHAIRMAN
|
July 23, 2015 |
M/S. THE TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
|
December 2, 2015 |
MAA ASSTBHUJI CERAMIC Vs. SAIL REFRACTORY UNIT
|
May 15, 2015 |
MAA JAGDAMBE COAL BRIQUETTE Vs. THE UNION OF INDIA AND ORS.
|
January 29, 2015 |
MAA TARA ISPAT INDUSTRIES PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
June 17, 2015 |
MADHAV CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND
|
December 7, 2015 |
MADHU AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
February 23, 2015 |
MADHUKAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 30, 2015 |
MADHURI GOSWAMI (SMT.) AND ANR Vs. RABINDRA NATH GOSWAMI
|
September 16, 2015 |
MADHUSTHALI INSTITUTE OF TEACHER TRAINING Vs. STATE OF JHARKHAND AND ORS
|
September 3, 2015 |
MADHUSUDAN SOREN AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
MADIRA MUKHERJEE Vs. STATE OF JHARKHAND
|
December 9, 2015 |
MAGNU BANDU AND ORS. Vs. STATE OF BIHAR AND ORS.
|
January 12, 2015 |
MAHABIR DUTTA Vs. LAXMI DEVI AND ORS.
|
May 14, 2015 |
MAHABIR GOSAIN @ MAHABIR GOSAI Vs. STATE OF JHARKHAND
|
March 12, 2015 |
MAHABIR KANSHI Vs. STATE OF JHARKHAND
|
November 20, 2015 |
MAHABIR MISTRY Vs. SECRETARY, MANAGEMENT COMMITTEE OF ST. XAVIERS SCHOOL
|
October 12, 2015 |
MAHABIR REFRACTORIES WORKS Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
January 23, 2015 |
MAHABIR TIWARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 14, 2015 |
MAHABUL ANSARI AND ORS. Vs. CENTRAL COAL FIELD LIMITED AND ORS.
|
December 1, 2015 |
MAHADEB SINGH Vs. STATE OF JHARKHAND
|
July 20, 2015 |
MAHADEO ORAON Vs. THE STATE OF JHARKHAND
|
March 11, 2015 |
MAHADEV SAO Vs. THE STATE OF JHARKHAND
|
September 15, 2015 |
MAHADEV YADAV AND ORS. Vs. THE STATE OF JHARKHAND
|
February 3, 2015 |
MAHARSHI NIKHILESH SEWA SANSTHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
July 14, 2015 |
MAHENDRA KARDAM Vs. STATE OF JHARKHAND
|
September 4, 2015 |
MAHENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
MAHENDRA PRASAD AND ORS. Vs. UNION OF INDIA
|
March 10, 2015 |
MAHENDRA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 23, 2015 |
MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
September 16, 2015 |
MAHENDRA SINGH Vs. STATE OF JHARKHAND
|
April 9, 2015 |
MAHESH BHAGAT Vs. STATE OF JHARKHAND
|
May 19, 2015 |
MAHESH CHANDRA VERMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 14, 2015 |
MAHESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
MAHESH PRASAD, SON OF RAM JATAN YADAV RESIDENT OF VILLAGE GOVINDPUR, P.O. AND P.S. MANDU, DISTRICT Vs. THE STATE OF JHARKHAND
|
July 28, 2015 |
MAHESH RAM PASWAN Vs. THE STATE OF JHARKHAND AND ORS.
|
January 27, 2015 |
MAHESH SONI Vs. STATE OF JHARKHAND
|
September 18, 2015 |
MAHESH SONI Vs. THE STATE OF JHARKHAND
|
September 17, 2015 |
MAHTAB SHAHEEN Vs. STATE OF JHARKHAND
|
July 8, 2015 |
MAINAK ROY AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
September 11, 2015 |
MAITHAN CERAMICS LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
December 17, 2015 |
MAKERS CASTING INDIA PRIVATE LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LTD. AND ORS.
|
February 27, 2015 |
MAKHU SINGH Vs. EASTERN COALFIELDS LIMITED AND ORS.
|
May 7, 2015 |
MAKRA PATOR Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2015 |
MAKSUD ALAM Vs. INDIAN OIL CORPORATION AND ORS.
|
June 18, 2015 |
MALABIKA GHOSH AND ORS. Vs. BALWANT KAUR
|
June 30, 2015 |
MANAGEMENT OF MOTORS LIMITED Vs. STATE OF JHARKHAND
|
May 12, 2015 |
MANAGEMENT OF PUNJAB NATIONAL
BANK Vs. MADHUBALA DEVI; PANKAJ KUMAR SAHAY
|
March 19, 2015 |
MANAGEMENT OF USHA MARTIN INDUSTRIES LTD. Vs. BRAJ BHUSHAN BANSAL
|
August 12, 2015 |
MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. THEODAR KUJUR AND ORS.
|
July 23, 2015 |
MANASH MUKHERJEE, SON OF BYOMKESH MUKHERJEE Vs. STATE OF JHARKHAND
|
February 19, 2015 |
MANDODARI DEVI, WIFE OF SURENDRA PRASAD SHUKLA Vs. STATE OF JHARKHAND
|
February 13, 2015 |
MANGAL RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 9, 2015 |
MANGAT MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
March 17, 2015 |
MANGRA MUNDA Vs. BHANUA MUNDA AND ORS.
|
October 27, 2015 |
MANGRA ORAON Vs. STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
MANI SHANKAR TRIPATHI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2015 |
MANIK CHAND CHOPRA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
October 26, 2015 |
MANISH KHEMKA Vs. STATE OF JHARKHAND
|
May 22, 2015 |
MANISH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 12, 2015 |
MANISH MITTAL Vs. THE STATE OF JHARKHAND AND ORS.
|
October 7, 2015 |
MANISHA KUMARI @ AISHA FIRDUS Vs. STATE OF JHARKHAND AND ORS
|
August 14, 2015 |
MANITA TIRKEY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 27, 2015 |
MANJAI MURMU Vs. THE STATE OF JHARKHAND
|
January 30, 2015 |
MANJU DEVI Vs. AWADH BIHARI PRASAD
|
December 14, 2015 |
MANJULA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
|
August 12, 2015 |
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 29, 2015 |
MANOJ KUMAR AGARWAL Vs. THE STATE OF JHARKHAND & ORS.
|
July 15, 2015 |
MANOJ KUMAR AGARWAL Vs. STATE OF JHARKHAND AND ORS.
|
September 14, 2015 |
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
|
February 11, 2015 |
MANOJ KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 14, 2015 |
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
|
August 4, 2015 |
MANOJ KUMAR MANIK Vs. STATE OF JHARKHAND AND ORS
|
August 6, 2015 |
MANOJ KUMAR MANTRI Vs. MEGHRAJ CHOUDHARY AND ORS.
|
July 9, 2015 |
MANOJ KUMAR MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
MANOJ KUMAR PASWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
MANOJ KUMAR RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
MANOJ KUMAR SHARMA Vs. STATE OF JHARKHAND
|
December 8, 2015 |
MANOJ KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
MANOJ KUMAR SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 9, 2015 |
MANOJ KUMAR THAKUR Vs. MAHIPAL MISHRA AND ORS.
|
November 26, 2015 |
MANOJ MAHTO Vs. THE STATE OF JHARKHAND & ORS.
|
July 6, 2015 |
MANOJ PASWAN Vs. UNITED BANK OF INDIA
|
December 2, 2015 |
MANOJ VERMA @ MANOJ KUMAR VERMA Vs. THE STATE OF JHARKHAND & ANR.
|
June 17, 2015 |
MANOJ YADAV @ MANOJ KR. YADAV AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
September 18, 2015 |
MANORAMA DEVI AND ORS. Vs. SUSHILA DEVI JOSHI
|
September 29, 2015 |
MANORANJAN SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
November 3, 2015 |
MANTU BHANDARI ALIAS PARESH BHANDARI SON OF SARJU BHANDARI, RESIDENTS OF VILLAGE BHALGARHA, PO,PS AND DISTRICT Vs. THE STATE OF JHARKHAND
|
October 16, 2015 |
MANTU DEY Vs. THE STATE OF JHARKHAND
|
November 2, 2015 |
MANTU YADAV AND ORS. Vs. STATE OF JHARKHAND
|
April 29, 2015 |
MANVINDER SINGH BHATIA Vs. THE STATE OF JHARKHAND
|
December 17, 2015 |
MAQSOOD ANSARI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 13, 2015 |
MARIUM TIGGA AND ORS. Vs. MICHEL AND ORS.
|
September 4, 2015 |
MARY ANNA TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
January 23, 2015 |
MATAL MURMU AND ORS. Vs. THE STATE OF JHARKHAND
|
March 26, 2015 |
MATILDA TOPPO & ANR. Vs. STATE OF JHARKHAND & ORS.
|
May 21, 2015 |
MAULESHWARI GOPE Vs. THE STATE OF JHARKHAND AND ORS.
|
November 20, 2015 |
MAYA DEVI AND ORS Vs. UNION OF INDIA
|
November 24, 2015 |
MAZHARUL HAQUE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 31, 2015 |
MD AKHTAR Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
February 10, 2015 |
MD ANWAR AND ORS Vs. STATE OF JHARKHAND AND ORS
|
September 29, 2015 |
MD HAMID ANSARI Vs. STATE OF JHARKHAND
|
February 26, 2015 |
MD HASAN RAZA @ HASAN RAJA Vs. STATE OF JHARKHAND
|
January 15, 2015 |
MD JAHANGIR KHAN Vs. CENTRAL COALFIELDS LIMITED
|
July 8, 2015 |
MD MURTAJ ANSARI S/O LATE HARKHU MIAN Vs. STATE OF JHARKHAND
|
May 22, 2015 |
MD MUSTAK, S/O GULAM RASUIL Vs. STATE OF JHARKHAND
|
February 13, 2015 |
MD SHAFIQUE RAHMAN Vs. STATE OF JHARKHAND
|
May 8, 2015 |
MD SHAHZAD KHAN S/O AHMAD KHAN Vs. STATE OF JHARKHAND
|
April 30, 2015 |
MD. ATHAR @ ATHAR ALAM @ PAPPU Vs. STATE OF JHARKHAND
|
December 7, 2015 |
MD. FIROJ @ MD. FIROZ AND ANOTHER Vs. STATE OF JHARKHAND
|
April 22, 2015 |
MD. HARUN RASSID AND ORS. Vs. JHARKHAND ACADEMIC COUNCIL AND ORS.
|
November 2, 2015 |
MD. HASHIM AND ORS. Vs. THE STATE OF JHARKHAND
|
December 10, 2015 |
MD. ISLAM ANSARI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
July 6, 2015 |
MD. KALIM & ORS. Vs. THE STATE OF JHARKHAND
|
February 26, 2015 |
MD. KHURSHID ALAM Vs. STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
MD. MANSOOR @ MANSOOR ALAM @ MANSER NAUWA, SON OF KALAM NAUWA, R/O WASSEYPUR, P.O. BHULINAGAR, P.S. BANK MOARE, DISTRICT DHANBAD Vs. STATE OF JHARKHAND
|
July 24, 2015 |
MD. MANSOOR ALAM Vs. MARTIN MARANDI & ORS.
|
July 21, 2015 |
MD. MAQSOOD ALAM AND ANR. Vs. STATE OF JHARKHAND
|
January 5, 2015 |
MD. MUSTAFA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 1, 2015 |
MD. RAFIQUL ALAM @ RAFIQUL ALAM Vs. STATE OF JHARKHAND
|
February 13, 2015 |
MD. SALIM Vs. MD. ALTAV AND ORS.
|
October 9, 2015 |
MD. SHAMIM, S/O AMIN ANSARI Vs. MD. HANIF ANSARI
|
December 3, 2015 |
MD. TAIAB ALI Vs. STATE OF JHARKHAND
|
December 3, 2015 |
MD. YUNUS ANSARI @ YUNUS ANSARI @ YUNUS MIAN Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, DEPTT. OF ENVIRONMENT AND FOREST, GOVT. OF JHARKHAND & ORS.
|
June 30, 2015 |
MD.EKARAM @ GOLA @ EKARAM Vs. STATE OF JHARKHAND
|
October 4, 2015 |
MECON LIMITED AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 2 AND ORS.
|
April 27, 2015 |
MEENA DEVI Vs. THE UNION OF INDIA
|
January 6, 2015 |
MEERU MARANDI Vs. THE EASTERN COALFIELD LTD. AND ORS.
|
September 2, 2015 |
MEMBER SECRETARY, CENTRAL SILK BOARD AND ORS. Vs. V. DIVAKARAN AND ORS.
|
August 18, 2015 |
MESSERS CHHATURAM HORILRAM PRIVATE LIMITED, THROUGH ITS DIRECTOR SUDHIR KUMAR BHADANI Vs. MAHESHWAR PRASAD SINGH & OTHERS
|
August 6, 2015 |
METALDYNE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2015 |
MEW SUSPENSIONS PVT LTD Vs. CANARA BANK AND ORS
|
October 28, 2015 |
MIHIR KUMAR DAS Vs. STATE BANK OF INDIA AND ORS.
|
July 6, 2015 |
MIRA MARANDI Vs. STATE OF JHARKHAND AND ORS.
|
November 19, 2015 |
MIRA SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 18, 2015 |
MITHILESH KUMAR S/O LATE SHATRUHAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
MITHILESH KUMAR SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 4, 2015 |
MITHILESH PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2015 |
MITHLESH PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
September 14, 2015 |
MOD NARAYAN JHA Vs. M/S SANJEEVANI BUILDCON PVT. LTD.
|
September 17, 2015 |
MOHAMMED ALAMGEER SON OF MUHAMMED IBRAHIM Vs. STATE OF JHARKHAND
|
February 4, 2015 |
MOHAN BIN PRAJAPATI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
MOHAN GOPE SON OF DILBODHAN GOPE Vs. STATE OF JHARKHAND
|
February 10, 2015 |
MOHAN KUMAR AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
October 9, 2015 |
MOHAN SAO @ MOHAN SAHU Vs. MOSTT BASMATI DEVI & ORS.
|
July 16, 2015 |
MOHD. GUDDU KHAN, S/O ABDUL SATTAR R/O MEHDI BEGAM, P.O & P.S. BURDWAN DISTT. BURDWAN, WEST BENGAL Vs. THE STATE OF JHARKHAND
|
October 6, 2015 |
MOHMOOD MIAN AND ORS. Vs. ABDUL HAMID AND ORS.
|
February 24, 2015 |
MOIZ ANSARI Vs. STATE OF JHARKHAND
|
January 16, 2015 |
MOJIB ANSARI AND ORS. Vs. STATE OF JHARKHAND
|
August 13, 2015 |
MOKHTAR AHMAD S/O LATE BADRUDDIN KHAN Vs. STATE OF JHARKHAND
|
May 6, 2015 |
MONGIA STEEL LIMITED Vs. SHREE KHATU SHYAMJI CEMENT MFG PRIVATE LIMITED
|
May 5, 2015 |
MONIKA DUTTA Vs. UNION OF INDIA AND ORS.
|
October 8, 2015 |
MONNET ISPAT & ENERGY LIMITED Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
November 26, 2015 |
MOSRAT ZIYA TARA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
MOSRAT ZIYA TARA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 15, 2015 |
MOST HAZARA KHATOON W/O LATE MD QURBAN Vs. MD KALIM S/O LATE MD QURBAN
|
May 7, 2015 |
MOST MADHURI DEVI Vs. MOST SUNDARI MAHATAIN
|
July 2, 2015 |
MOST ROBINA SULTANA W/O LATE MANSOOR ALAM Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
MOST. PARWATI DEVI Vs. MAHABIR MAHTO
|
March 19, 2015 |
MOST. SOMWARI MANJHIAIN Vs. STATE OF JHARKHAND
|
February 2, 2015 |
MOSTT PATRI WIFE OF LATE MOHAN MANDAL Vs. STATE OF JHARKHAND
|
February 20, 2015 |
MOSTT. MANTORANI DEVI Vs. STATE OF JHARKHAND
|
February 19, 2015 |
MOTI SINGH @ MOTI PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
November 4, 2015 |
MOTILAL Vs. STATE OF BIHAR NOW JHARKHAND
|
February 18, 2015 |
MOTILAL YADAV S/O LATE ETWARI GOPE Vs. STATE OF JHARKHAND
|
March 25, 2015 |
MOUSHMI SEN (DUTTA) Vs. NILANJAN SEN
|
February 6, 2015 |
MRITUNJAY PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
MRITYUNJAY DAS Vs. THE STATE OF JHARKHAND
|
May 19, 2015 |
MRITYUNJAY KUMAR THAKUR Vs. UNION OF INDIA
|
April 15, 2015 |
MUBARAK HUSSAIN Vs. NARAIN SINGH AND ORS.
|
October 28, 2015 |
MUKESH KUMAR SAHU Vs. STATE OF JHARKHAND AND ORS.
|
September 10, 2015 |
MUKESH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
MUKESH KUMAR YADAV Vs. STATE OF JHARKHAND
|
January 22, 2015 |
MUKESH MANDAL Vs. STATE OF JHARKHAND
|
February 25, 2015 |
MUKHTAR ANSARI Vs. ABDUL SAMAD
|
December 2, 2015 |
MUKTESHWAR MAHTO Vs. THE STATE OF JHARKHAND
|
May 21, 2015 |
MUKUND MAHTO Vs. THE STATE OF JHARKHAND
|
September 17, 2015 |
MULCHAND AGRAWAL Vs. THE STATE OF JHARKHAND
|
January 7, 2015 |
MUNDRIKA PRASAD Vs. SHUSHILA DEVI
|
May 6, 2015 |
MUNDRIKA SINGH Vs. THE STATE OF JHARKHAND
|
January 6, 2015 |
MUNI LAL BELDAR @ MUNILAL Vs. STATE OF JHARKHAND
|
July 2, 2015 |
MUNNI DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
July 13, 2015 |
MUNSHI TUDU Vs. STATE OF JHARKHAND
|
July 15, 2015 |
MURARI BHAGAT Vs. STATE OF JHARKHAND AND OTHERS
|
July 22, 2015 |
MURARI KUMAR YADAV Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
MURLI GOPE AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
March 31, 2015 |
MURLI MARANDI AND ORS Vs. STATE OF JHARKHAND
|
August 13, 2015 |
MURLIDHAR AGARWAL Vs. THE STATE OF JHARKHAND AND ORS.
|
February 20, 2015 |
MURSHID ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
September 28, 2015 |
MUSTKIM BAITHA AND ORS. Vs. THE STATE OF JHARKHAND
|
May 13, 2015 |
N K BHOI Vs. STATE OF JHARKHAND
|
March 12, 2015 |
N. SRINIVAS Vs. STATE OF JHARKHAND AND ANR.
|
March 8, 2015 |
NAARAAYANI MINERALS Vs. STATE OF JHARKHAND
|
February 11, 2015 |
NABAL KISHORE YADAV @ NAWAL KISHORE YADAV Vs. STATE OF JHARKHAND AND ORS
|
May 8, 2015 |
NABIK MANDAL Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND OTHERS
|
July 21, 2015 |
NABIN ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 28, 2015 |
NAFIS FATMA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
NAGENDRA KUMAR SHARMA AND OTHERS Vs. STATE OF JHARKHAND
|
March 10, 2015 |
NAGENDRA MOHAN PRASAD SRIVASTAV Vs. THE STATE OF JHARKHAND AND ORS.
|
March 25, 2015 |
NAGENDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2015 |
NAGENDRA PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 20, 2015 |
NAGENDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 10, 2015 |
NAGENDRA SINGH Vs. JOGINDER SINGH
|
May 1, 2015 |
NAGENDRA SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
May 1, 2015 |
NAGENDRA THAKUR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2015 |
NAGESHWAR PRASAD YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
NAGESHWAR RAM @ NAGO RAM, Vs. STATE OF JHARKHAND
|
July 14, 2015 |
NAGINA PASWAN Vs. STATE OF JHARKHAND AND ORS.
|
February 4, 2015 |
NAIPAI GUDIYA Vs. THE UNION OF INDIA
|
August 24, 2015 |
NAKUL MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 24, 2015 |
NAKUL PRASAD Vs. UNION OF INDIA AND ORS.
|
May 14, 2015 |
NAKUL RANA AND ORS. Vs. BALESHWAR RANA AND ORS.
|
December 3, 2015 |
NAKUL SONAR Vs. STATE OF JHARKHAND AND ORS.
|
February 2, 2015 |
NAMITA DAS Vs. STATE OF JHARKHAND
|
November 27, 2015 |
NAMLEM TOPNO Vs. STATE OF JHARKHAND AND ORS.
|
April 23, 2015 |
NAND KISHORE GHOSH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
NAND KISHORE PRAJAPATI Vs. PRATIVA DEVI AND ORS.
|
January 6, 2015 |
NAND KISHORE RAI Vs. THE STATE OF JHARKHAND AND ORS.
|
July 23, 2015 |
NAND KISHORE SAH Vs. LALAN SAH AND ORS.
|
October 15, 2015 |
NAND KISHUN MURMU Vs. THE STATE OF JHARKHAND
|
July 27, 2015 |
NAND LAL PANDEY Vs. STATE OF JHARKHAND AND OTHERS
|
November 11, 2015 |
NANDU PRASAD S/O LATE SUKHDEO SINGH Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
NAQUEEB KHAN AND OTHERS Vs. STATE OF JHARKHAND
|
October 6, 2015 |
NARAYAN CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 21, 2015 |
NARBADESHWAR SHUKLA Vs. PALAMU KSHETRIYA GRAMIN BANK AND ORS.
|
February 6, 2015 |
NARENDRA K. PATEL Vs. PRATAP SINGH
|
January 16, 2015 |
NARENDRA KUMAR Vs. STATE OF JHARKHAND
|
July 3, 2015 |
NARESH CHANDRA AGARWAL Vs. TATHAGAT ROY AND ORS.
|
October 9, 2015 |
NARESH KUMAR YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
NARESH MOHAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
July 3, 2015 |
NARESH PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
November 5, 2015 |
NARESH RAM Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
November 3, 2015 |
NARGISH PAUL, W/O C H MADHAI Vs. STATE OF JHARKHAND
|
February 6, 2015 |
NARSINGH ISPAT LTD Vs. JHARKHAND URJA VITARAN NIGAM LTD , RANCHI AND OTHERS
|
July 22, 2015 |
NARWEDESHWAR RAY Vs. STATE OF JHARKHAND AND ORS.
|
March 31, 2015 |
NASIM ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
February 3, 2015 |
NASIR Vs. AMINA KHATOON
|
January 19, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ABHA GUPTA AND ORS.
|
October 6, 2015 |
NATIONAL INSURANCE COMPANY Vs. JANKI DEVI
|
July 21, 2015 |
NATIONAL INSURANCE COMPANY LTD Vs. SABITRI DEVI
|
April 7, 2015 |
NAVEEN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
January 29, 2015 |
NAVIN KUMAR SINHA Vs. UNITED BANK OF INDIA AND ORS.
|
April 6, 2015 |
NAVIN KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
NAVIN KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
NAVNEET BHANU AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 27, 2015 |
NAW CHANDRA SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 11, 2015 |
NAWAL KISHORE PRASAD Vs. STATE OF JHARKHAND
|
February 6, 2015 |
NAWAL KISHORE PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
February 5, 2015 |
NAZIRUDDIN Vs. BHARAT COKING COAL LIMITED AND ORS.
|
July 31, 2015 |
NEERA GUPTA AND ORS. Vs. RAVINDRA KUMAR GUPTA AND ORS.
|
April 30, 2015 |
NEETU KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 15, 2015 |
NEMAN PARAHIYA Vs. STATE OF JHARKHAND
|
July 23, 2015 |
NEPAL KUMBHAKAR Vs. STATE OF JHARKHAND
|
November 26, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MOHAMMAD YUSUF AND ORS.
|
July 22, 2015 |
NIBHAY KERKETTA Vs. STATE OF JHARKHAND
|
April 21, 2015 |
NIFIKIR PAL Vs. EASTERN COALFIELDS LIMITED AND ORS.
|
May 7, 2015 |
NIKHIL RANJAN MAHATO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
January 29, 2015 |
NILAI EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
October 1, 2015 |
NILIMA TIRKEY Vs. STATE OF JHARKHAND AND OTHERS
|
September 18, 2015 |
NIMAI CHANDRA MANDAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 18, 2015 |
NIRAJ TAMERA Vs. THE STATE OF JHARKHAND
|
September 10, 2015 |
NIRANJAN PRADHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
NIRANJAN PRASAD DASONDHI Vs. BCCL
|
April 23, 2015 |
NIRBHAY PRAKASH Vs. THE STATE OF JHARKHAND
|
July 6, 2015 |
NIRMAL BHENGRA Vs. STATE OF JHARKHAND
|
May 21, 2015 |
NIRMAL KUMAR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 21, 2015 |
NIRMAL KUMAR DEVA Vs. STATE OF JHARKHAND
|
February 5, 2015 |
NIRMAL SONI Vs. STATE OF JHARKHAND
|
August 4, 2015 |
NIRMALA DEVI WIFE OF MADAN PRASAD TIWARY AND ORS Vs. STATE OF JHARKHAND AND ORS
|
October 26, 2015 |
NISHANT SINGH Vs. STATE OF JHARKHAND AND ORS.
|
May 13, 2015 |
NISHI RANI KERKETTA WIFE OF LATE SHARAD SORENG Vs. STATE OF JHARKHAND
|
April 30, 2015 |
NISHIKANT Vs. UNION OF INDIA AND ORS.
|
February 23, 2015 |
NITAI MUNDA Vs. STATE OF JHARKHAND
|
May 13, 2015 |
NITIN CHANDRA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
NITIN KUMAR SARAF Vs. UNION OF INDIA
|
February 9, 2015 |
NIYOTI BALA DAS Vs. THE UNION OF INDIA AND ORS.
|
June 15, 2015 |
NOORIE @ SAZDA NAAZ Vs. STATE OF JHARKHAND AND OTHERS
|
August 4, 2015 |
NOORUL HODA Vs. MECON LIMITED THROUGH ITS CHAIRMAN, RANCHI
|
January 9, 2015 |
NRISINGH PRASAD TIWARY Vs. COAL INDIA LIMITED AND ORS.
|
August 3, 2015 |
OM PRAKASH Vs. THE STATE OF JHARKHAND
|
March 24, 2015 |
OM PRAKASH Vs. THE BANK OF INDIA AND ORS.
|
September 4, 2015 |
OM PRAKASH LAL Vs. STATE OF JHARKHAND
|
February 13, 2015 |
OM PRAKASH SINGH BUILDCON PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2015 |
OM PRAKASH SINHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 11, 2015 |
OM PRAKASH TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
OMEC ENGINEERS Vs. SHIVENDRA NATH VERMA AND ORS.
|
December 4, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ANJELUS TOPPO AND ORS.
|
January 13, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. TRIPTI DEVI AND ORS.
|
December 1, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, BOKARO Vs. ETBARI DEVI AND OTHERS
|
October 14, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. MARANGMAY MURMU
|
November 30, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MANJU DEVI AND ORS.
|
February 13, 2015 |
P DHANANJAY S/O P NARAYAN RAO Vs. STATE OF JHARKHAND AND ORS
|
July 31, 2015 |
P S TORPA Vs. STATE OF JHARKHAND
|
July 23, 2015 |
P. DASRATH Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
P. PUGALENDI PUGA @ PARUMAL PULGENDU PUGA Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE, VIGILANCE BUREAU
|
August 14, 2015 |
P.K. CHAKRABORTY Vs. UNION OF INDIA AND ORS.
|
May 22, 2015 |
P.O. HALSI, P.S. HALSI Vs. STATE OF JHARKHAND
|
December 4, 2015 |
PABITRA MOHAN CHANDRA Vs. STATE BANK OF INDIA AND ORS.
|
December 7, 2015 |
PALLABI CHANDRA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
PALU MURMU Vs. STATE OF JHARKHAND
|
August 19, 2015 |
PANCHAM MAHTO SON OF LATE GOVIND MAHTO Vs. STATE OF JHARKHAND
|
March 25, 2015 |
PANCHAM ORAON S/O LATE PILLAI ORAON Vs. STATE OF JHARKHAND
|
April 24, 2015 |
PANKAJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
PANKAJ KUMAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
March 25, 2015 |
PANKAJ LOHARIWAL Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
PANKAJ STEELS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
August 6, 2015 |
PAPPU @ NAZRE AHMAD SON OF NABI AHMAD Vs. STATE OF JHARKHAND
|
June 26, 2015 |
PAPPU SAH Vs. THE STATE OF JHARKHAND
|
April 30, 2015 |
PAPPU YADAV AND ORS. Vs. THE STATE OF BIHAR
|
February 3, 2015 |
PARAMANAND VIMAL Vs. UNION OF INDIA
|
January 5, 2015 |
PARAMANAND VIMAL Vs. UNION OF INDIA
|
January 6, 2015 |
PARBATI BHUINI Vs. BCCL AND ORS.
|
April 8, 2015 |
PARDEN ORAON Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
August 3, 2015 |
PARESH NATH BID AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
PARJANYA B.ED COLLEGE Vs. STATE OF JHARKHAND AND ORS.
|
August 26, 2015 |
PARMANAND PANDIT Vs. STATE OF JHARKHAND AND ORS.
|
December 3, 2015 |
PARMESHWAR GOPE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 16, 2015 |
PARMESHWAR SAHU & ANR. Vs. THE STATE OF JHARKHAND & ANR.
|
July 21, 2015 |
PARSURAM BELLANI Vs. STATE OF JHARKHAND
|
March 31, 2015 |
PARTH SARTHY GANGULI Vs. RAVI KUMAR SHRIVASTAVA AND ORS.
|
July 23, 2015 |
PARVATI GOPE Vs. THE STATE OF JHARKHAND
|
March 4, 2015 |
PARWATI DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2015 |
PARWATI DEVI Vs. MAHABIR MAHTO
|
March 19, 2015 |
PARWEJ KHAN Vs. THE UNION OF INDIA AND ORS.
|
October 30, 2015 |
PATEL ENGINEERING LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
April 21, 2015 |
PATRI Vs. THE STATE OF JHARKHAND
|
February 20, 2015 |
PAWAN KHALKHO Vs. STATE OF JHARKHAND
|
November 5, 2015 |
PAWAN KUMAR Vs. THE UNION OF INDIA AND ORS.
|
May 18, 2015 |
PAWAN KUMAR JHUNJHUNWALA Vs. HARGOVIND SINGH AND ORS.
|
November 26, 2015 |
PAWAN KUMAR KEDIA Vs. THE STATE OF JHARKHAND
|
November 27, 2015 |
PAWAN KUMAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
|
March 20, 2015 |
PAWAN SINGH @ PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 14, 2015 |
PEARL REGENCY Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
April 4, 2015 |
PERFECT ELECTRIC CONCERN (P) LTD Vs. STATE OF JHARKHAND
|
January 16, 2015 |
PERMANAND SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
April 24, 2015 |
PETER ANAND KUMAR EKKA Vs. MECON LIMITED
|
January 27, 2015 |
PETER TIRKEY Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
PHATIK KANTI GON Vs. STATE OF JHARKHAND AND ORS
|
September 10, 2015 |
PHILBIYUS BARLA Vs. STATE OF JHARKHAND
|
December 4, 2015 |
PHILIP MARIANUS TOPPO Vs. STATE OF JHARKHAND AND ORS.
|
April 24, 2015 |
POCHAN MAHTO AND ORS. Vs. MUNDRIKA MAHTO AND ORS.
|
December 10, 2015 |
PRABHA SHANKAR DUBEY Vs. STATE OF JHARKHAND
|
March 25, 2015 |
PRABHAWATI DEVI Vs. STATE OF JHARKHAND & ORS.
|
May 22, 2015 |
PRABHU SAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 9, 2015 |
PRADEEP KUMAR Vs. STATE OF JHARKHAND
|
July 2, 2015 |
PRADEEP KUMAR AGARWAL Vs. SABITA DEVI AND ORS.
|
September 21, 2015 |
PRADEEP KUMAR BAJAJ, S/O LATE CHHOGMAL BAJAJ, R/O SARAI ROAD, DUMKA TOWN, P.O., P.S.DUMKA TOWN, SUB DIVISION & DISTRICT DUMKA Vs. SHARAD KUMAR BAJAJ AND OTHERS
|
July 9, 2015 |
PRADEEP MARANDI Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
PRADIP KUMAR CHAKRABORTY Vs. THE STATE OF JHARKHAND AND ORS.
|
October 5, 2015 |
PRADIP KUMAR MAJI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 19, 2015 |
PRAFULLA CHANDRA ROY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2015 |
PRAKASH BAURI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
October 27, 2015 |
PRAKASH BHUIYA S/O RAM LAKHAN BHUIYA Vs. STATE OF JHARKHAND
|
May 5, 2015 |
PRAKASH CENTRAL JAIL HAZARIBAGH Vs. STATE OF JHARKHAND
|
May 21, 2015 |
PRAKASH CHANDRA TIBREWAL AND OTHERS Vs. THE REGIONAL OFFICER, JHARKHAND STATE POLLUTION CONTROL BOARD, HAVING ITS REGIONAL OFFICE AT MB 15, NEW HOUSING COLONY, P.O. AND P.S. ADITYAPUR, DISTRICT
|
July 28, 2015 |
PRAKASH PODDAR Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
September 11, 2015 |
PRAKASH SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
August 6, 2015 |
PRAKASH SONY @ SATYA PRAKASH SONI S/O LATE KEDAR PRASAD SONI Vs. STATE OF JHARKHAND
|
January 5, 2015 |
PRAMILA DEVI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 7, 2015 |
PRAMILA DEVI AND ORS. Vs. UNION OF INDIA
|
October 13, 2015 |
PRAMOD KUMAR Vs. THE STATE OF JHARKHAND
|
October 15, 2015 |
PRAMOD KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
PRAMOD KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
March 20, 2015 |
PRAMOD KUMAR VERMA Vs. THE STATE OF JHARKHAND
|
October 1, 2015 |
PRAMOD SINGH Vs. STATE OF JHARKHAND
|
March 24, 2015 |
PRANAB BRATA ROY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
PRASANNA KUMAR DAS Vs. STATE OF JHARKHAND
|
December 1, 2015 |
PRASANTO GORAI Vs. STATE OF JHARKHAND
|
December 8, 2015 |
PRASHANT KUMAR TRIPATHY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2015 |
PRATAP YADAV @ PRATAP PRASAD YADAV & ORS. Vs. THE STATE OF JHARKHAND & ANR.
|
August 11, 2015 |
PRATIMA KUMARI Vs. STATE OF JHARKHAND & ORS.
|
May 13, 2015 |
PRAVEEN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2015 |
PRAVIN KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
PRAYAG MANDAL AND ORS. Vs. GOKUL CHANDRA MANDAL AND ORS.
|
September 15, 2015 |
PREM KATARUKA Vs. THE UNION OF INDIA AND ORS.
|
January 6, 2015 |
PREM PAL SINGH Vs. UNION OF INDIA
|
January 15, 2015 |
PREM PRAKASH ARYA Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, PROJECT BUILDING DHURWA, RANCHI & ORS.
|
July 20, 2015 |
PREM PURAN Vs. THE STATE OF JHARKHAND
|
August 24, 2015 |
PREMLATA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
August 3, 2015 |
PRERNA JAGRITI VIKASH MANCH Vs. STATE OF JHARKHAND
|
March 27, 2015 |
PRINCE OLIVER HORO Vs. INDIAN SCHOOL OF MINES
|
April 15, 2015 |
PRITAM KUMAR ROY Vs. STATE OF JHARKHAND
|
May 21, 2015 |
PRITHVI SINGH Vs. STATE OF JHARKHAND
|
January 13, 2015 |
PRITI DEVI Vs. STATE OF JHARKHAND
|
December 10, 2015 |
PRIYA RANJAN BHAGAT AND ORS. Vs. SAROJ BHAGAT AND ORS.
|
August 31, 2015 |
PRIYA SHAILENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 7, 2015 |
PRIYANKA KUMARI Vs. DEPUTY GENERAL MANAGER (HUMAN RESOURCES) I.D.B.I. BANK LIMITED AND ORS.
|
November 20, 2015 |
PRIYANKA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
March 4, 2015 |
PROJECT OFFICER, DHANSAR COLLIERY Vs. AJAY KUMAR PANDEY
|
July 14, 2015 |
PUBLIC INFORMATION OFFICER, RANCHI UNIVERSITY Vs. THE INFORMATION COMMISSIONER, JHARKHAND STATE INFORMATION COMMISSION AND ORS.
|
December 8, 2015 |
PULAKBARAN CHAKRAVORTY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
PUMMY SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 18, 2015 |
PUNA KUER AND ORS. Vs. NARESH MAHTO AND ORS.
|
February 20, 2015 |
PUNIA BELDARIN Vs. BASUDEO BELDAR AND ORS.
|
August 18, 2015 |
PUNJAB VIDYA SABHA Vs. STATE OF JHARKHAND AND ORS.
|
April 20, 2015 |
PURAN SAW Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
March 20, 2015 |
PURANMAL AGRAWAL Vs. STATE OF JHARKHAND
|
September 15, 2015 |
PURNA Vs. STATE OF JHARKHAND
|
May 12, 2015 |
PURNI DEVI AND ORS. Vs. NAKUL RAY AND ORS.
|
April 28, 2015 |
PUTUL KUMARI W/O ASHISH KUMAR JHA Vs. STATE OF JHARKHAND
|
January 5, 2015 |
QAYUM MIRZA AND ORS. Vs. THE STATE OF JHARKHAND
|
March 26, 2015 |
QUAMRUDDIN Vs. STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
QURAISHA KHATOON @ BIBI KULSUM AND OTHERS Vs. STATE OF JHARKHAND
|
March 10, 2015 |
R K ISPAT Vs. ALLAHABAD BANK, BOKARO STEEL CITY BRANCH
|
March 10, 2015 |
R TARA PRASAD Vs. STATE OF JHARKHAND
|
February 27, 2015 |
R.B. TRADING AGENCY AND ORS. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
January 13, 2015 |
R.M. SINHA & CO. Vs. STATE OF JHARKHAND
|
April 23, 2015 |
R.N. TIWARY @ RAJENDRA NATH TIWARY AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
January 5, 2015 |
RABI KUMAR AND ORS. Vs. THE STATE OF JHARKHAND
|
September 3, 2015 |
RABI KUMAR S/O LATE SHRAVAN KUMAR Vs. STATE OF JHARKHAND
|
September 3, 2015 |
RABINDRA PRASAD Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
February 6, 2015 |
RADHA DEVI Vs. STATE OF JHARKHAND AND ORS.
|
December 9, 2015 |
RADHA GOVIND TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND AND ORS.
|
February 9, 2015 |
RADHA GOVIND TEACHERS TRAINING COLLEGE Vs. THE STATE OF JHARKHAND AND ORS.
|
January 21, 2015 |
RADHA KANT UPADHAYAY Vs. BHARAT COKING COAL LIMITED AND ORS.
|
May 13, 2015 |
RADHA KUMARI MISHRA Vs. SUBASH MISHRA AND ORS.
|
September 14, 2015 |
RADHA MOHAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
RADHA MUNDA Vs. DIRECTOR PERSONNEL, CENTRAL COALFIELD LTD. AND ORS.
|
July 6, 2015 |
RAGHBENDRA SINGH AND ORS. Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
|
July 3, 2015 |
RAGHU HARI AND ORS. Vs. STATE OF JHARKHAND
|
April 15, 2015 |
RAGHU NATH MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
RAGHUBANS SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
RAGHUNANDAN KOERIE Vs. THE STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
RAGHUNATH MAHTO Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
|
November 19, 2015 |
RAGHUNATH PRASAD S/O LATE SHYAM LAL Vs. JHARKHAND STATE HOUSING BOARD
|
May 19, 2015 |
RAHE MATSYA JIVI SAHYOG SAMITEE LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 21, 2015 |
RAHUL Vs. THE STATE OF JHARKHAND AND ORS.
|
May 12, 2015 |
RAHUL KUMAR @ RAHUL KUMAR YADAV Vs. STATE OF JHARKHAND
|
December 2, 2015 |
RAHUL RAJ Vs. STATE OF JHARKHAND
|
March 12, 2015 |
RAIMON LAKRA Vs. STATE OF JHARKHAND
|
October 28, 2015 |
RAJ BALLABH SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2015 |
RAJ KISHOR KUMAR Vs. STATE OF JHARKHAND
|
March 12, 2015 |
RAJ KISHORE SINGH Vs. THE UNION OF INDIA
|
June 18, 2015 |
RAJ KUMAR AGARWAL AND ORS. Vs. MOHAN LAL AGARWAL AND ORS.
|
September 23, 2015 |
RAJ KUMAR GUPTA Vs. REKHA DEVI
|
January 19, 2015 |
RAJ KUMAR KAPARDAR AND OTHERS Vs. STATE OF JHARKHAND
|
July 15, 2015 |
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
July 9, 2015 |
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
|
January 9, 2015 |
RAJ STEEL Vs. ALLAHABAD BANK, BOKARO STEEL CITY BRANCH; AUTHORIZED OFFICER
|
March 10, 2015 |
RAJAN MISHRA & ANR. Vs. THE STATE OF JHARKHAND & ANR.
|
August 7, 2015 |
RAJBALLABH SARDAR Vs. THE STATE OF JHARKHAND
|
August 18, 2015 |
RAJDEO SHARMA Vs. STATE OF JHARKHAND
|
July 14, 2015 |
RAJDEO SHARMA SON OF LATE BINKANT SHARMA Vs. STATE OF JHARKHAND
|
July 20, 2015 |
RAJEEV KUMAR RAI Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 21, 2015 |
RAJEEV RANJAN KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
April 13, 2015 |
RAJENDRA D. SETH Vs. THE STATE OF JHARKHAND
|
June 16, 2015 |
RAJENDRA KUMAR SINGH MUNDA Vs. MAMTA DEVI
|
August 20, 2015 |
RAJENDRA LAL Vs. STATE OF JHARKHAND
|
May 19, 2015 |
RAJENDRA PRAKASH JHA Vs. THE EMPLOYEES IN RELATION TO THE MANAGEMENT OF ALLAHABAD BANK AND ORS.
|
September 22, 2015 |
RAJENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
April 29, 2015 |
RAJENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
RAJENDRA PRASAD PODDAR Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
RAJENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
March 2, 2015 |
RAJENDRA RAI @ RAJAN RAI Vs. DIGAMBAR RAI
|
June 22, 2015 |
RAJENDRA RAI AND ORS. Vs. THE STATE OF JHARKHAND
|
June 22, 2015 |
RAJENDRA RAJAK Vs. STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
RAJENDRA TUDU AND ORS Vs. HUMAN RESOURCE DEVELOPMENT
|
October 9, 2015 |
RAJENDRA YADAV Vs. THE STATE OF JHARKHAND
|
October 29, 2015 |
RAJENDRA YADAV Vs. STATE OF JHARKHAND
|
July 14, 2015 |
RAJESH ANAND JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 15, 2015 |
RAJESH KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 31, 2015 |
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
June 26, 2015 |
RAJESH KUMAR BAJPAYEE Vs. STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
RAJESH KUMAR PRASAD Vs. STATE OF JHARKHAND
|
May 22, 2015 |
RAJESH KUMAR SON OF SRI DUDHNATH SINGH RESIDENT AT VILLAGE TATI SILWE CHOWK, PO SILWE CHOWK, PS SILWE CHOWK, DISTT. RANCHI Vs. STATE OF JHARKHAND AND OTHER
|
July 6, 2015 |
RAJESH MEHTA Vs. STATE OF JHARKHAND AND ORS.
|
September 2, 2015 |
RAJESH MODI Vs. STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
RAJESH MOHAN Vs. STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
RAJESHWAR MISTRY Vs. THE STATE OF JHARKHAND AND ORS.
|
October 29, 2015 |
RAJESHWAR PRASAD S/O LATE BISHWANATH PRASAD Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
RAJESHWAR PRASAD SINGH S/O LATE LAWALAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
May 8, 2015 |
RAJESHWARI DEVI Vs. STATE OF JHARKHAND & ORS.
|
April 20, 2015 |
RAJHANS COKE INDUSTRIES Vs. CHAIRMAN, COAL INDIA LIMITED, KOLKATA
|
January 5, 2015 |
RAJHANS TRANSPORT Vs. UNION OF INDIA AND ORS.
|
August 14, 2015 |
RAJIV GANDHI PROJECT GIRLS HIGH SCHOOL Vs. STATE OF JHARKHAND AND ORS.
|
March 30, 2015 |
RAJIV KUMAR GIRI Vs. STATE OF JHARKHAND
|
January 13, 2015 |
RAJIV KUMAR SINGH Vs. STATE OF JHARKHAND
|
January 12, 2015 |
RAJIV RANJAN Vs. JHARKHAND STATE ELECTRICITY BOARD
|
February 6, 2015 |
RAJIV RANJAN KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
October 13, 2015 |
RAJIV RANJAN SONDIK Vs. DIRECTORATE GENERAL
|
May 22, 2015 |
RAJKISHORI DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2015 |
RAJKUMAR NARAYAN DAS Vs. STATE OF JHARKHAND AND ORS.
|
April 13, 2015 |
RAJNIK GURUNG Vs. STATE OF JHARKHAND AND ORS.
|
November 19, 2015 |
RAJRAJESHWAR PRASAD SINGH CHANDEL AND ORS. Vs. STATE OF JHARKHAND
|
May 19, 2015 |
RAJU BODRA Vs. THE STATE OF JHARKHAND & ORS.
|
July 30, 2015 |
RAJU KUMAR, S/O JAMUNA RAM Vs. STATE OF JHARKHAND AND OTHERS
|
September 4, 2015 |
RAJU MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
March 4, 2015 |
RAJU YADAV @ RAJU MAHATO Vs. STATE OF JHARKHAND
|
August 5, 2015 |
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 27, 2015 |
RAKESH KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2015 |
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
June 16, 2015 |
RAKESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
May 8, 2015 |
RAKESH KUMAR GUPTA Vs. STATE OF JHARKHAND
|
March 11, 2015 |
RAKESH KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
RAM AYODHYA SINGH Vs. MANAGING DIRECTOR-CUM-CHAIRMAN, STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
October 8, 2015 |
RAM AYODHYA YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
July 28, 2015 |
RAM BARAT CHAUDHARY Vs. THE STATE OF JHARKHAND
|
October 28, 2015 |
RAM BILASH SHARMA Vs. B.C.C.L. AND ORS.
|
April 13, 2015 |
RAM CHANDRA CHANDA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
RAM CHANDRA YADAV Vs. FOOD CORPORATION OF INDIA AND ORS.
|
February 12, 2015 |
RAM CHARITRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 6, 2015 |
RAM DAS Vs. BHARAT COKING COAL LTD. AND ORS.
|
August 3, 2015 |
RAM KISHUN MAHTO Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
RAM KUMAR DAS Vs. STATE OF JHARKHAND
|
December 2, 2015 |
RAM KUMAR LAL Vs. STATE OF JHARKHAND
|
February 21, 2015 |
RAM KUMAR MADHESIA ALIAS RAM KUMAR Vs. STATE OF JHARKHAND
|
December 16, 2015 |
RAM LADDOO PANDIT S/O LATE RAM KISHUN PANDIT Vs. CANARA BANK
|
January 21, 2015 |
RAM LAGAN PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 15, 2015 |
RAM LAKHAN CHAWRASIA AND ORS. Vs. STATE OF BIHAR
|
March 20, 2015 |
RAM METALIK Vs. STATE OF JHARKHAND AND ORS.
|
March 24, 2015 |
RAM NARAYAN RAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
|
March 30, 2015 |
RAM NATH LAL DAS Vs. THE STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
RAM NATH PRASAD Vs. STATE OF JHARKHAND
|
February 6, 2015 |
RAM NATH SINGH Vs. STATE OF JHARKHAND
|
July 15, 2015 |
RAM NIRANJAN SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
December 8, 2015 |
RAM PRASAD GUPTA Vs. UNION OF INDIA AND ORS.
|
December 7, 2015 |
RAM PRASAD MAHATON AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 3, 2015 |
RAM PRASAD SINGH & ORS. Vs. STATE OF JHARKHAND & ANR.
|
June 18, 2015 |
RAM PRATAP MAHTO Vs. LALU RAM
|
October 1, 2015 |
RAM PRAVESH YADAV Vs. PARBATI DEVI
|
January 7, 2015 |
RAM RAJ RAM Vs. STATE OF JHARKHAND
|
February 6, 2015 |
RAM RATAN BARNWAL Vs. STATE OF JHARKHAND AND OTHERS
|
August 3, 2015 |
RAM SAGAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
|
June 30, 2015 |
RAM SHANKER ROY Vs. THE STATE OF JHARKHAND AND ORS.
|
May 14, 2015 |
RAM SINGASAN CHAUBEY Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
RAM SURESH PANDY AND ANOTHER Vs. MUKESH KUMAR PANDEY AND OTHERS
|
December 11, 2015 |
RAMA DEVI @ RAM DEVI Vs. STATE OF JHARKHAND
|
August 4, 2015 |
RAMA KANT DAS S/O LATE BRAHMADEO DAS Vs. KOLHAN UNIVERSITY, CHAIBASA AND ORS
|
July 31, 2015 |
RAMADHAR SINGH SON OF SHRI NANDA SINGH RESIDENT OF L Vs. M/S TATA ENGINEERING & LOCOMOTIVE CO. LTD.
|
November 4, 2015 |
RAMADHIN PANDEY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 10, 2015 |
RAMANAND SAH S/O LATE YADUBANSHI SAH Vs. GENERAL MANAGER, STEEL AUTHORITY OF INDIA LIMITED
|
August 3, 2015 |
RAMANUJ PRASAD Vs. COAL INDIA LIMITED AND ORS.
|
April 22, 2015 |
RAMASHRAY RAJWAR Vs. STATE OF JHARKHAND
|
May 19, 2015 |
RAMBRIKSHA PRASAD @ RAMVRIKSHA PRAJAPATI Vs. STATE OF JHARKHAND
|
August 6, 2015 |
RAMCHANDRA SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 8, 2015 |
RAMDEO PRASAD KUSHWAHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 5, 2015 |
RAMESH CHANDRA BHAIYA Vs. STATE OF JHARKHAND
|
May 21, 2015 |
RAMESH KHEMKA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
RAMESH RAMCHANDRA, SON OF LATE NANDLAL, C/O VAIBHAV JEWELERS, CHOWK SARRAFA, P.O. : G.P.O., P.S. KOTWALI DISTRICT Vs. STATE OF JHARKHAND
|
August 11, 2015 |
RAMESH SINGH MUNDA AND ORS. Vs. THE STATE OF JHARKHAND
|
April 23, 2015 |
RAMESHWAR KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 1, 2015 |
RAMESHWAR LAL Vs. THE STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
RAMESHWAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
February 3, 2015 |
RAMESHWAR SINGH FAUJI Vs. UNION OF INDIA AND ORS.
|
May 7, 2015 |
RAMESHWAR URAON S/O LATE KASI URAON AND ORS Vs. STATE OF JHARKHAND
|
August 6, 2015 |
RAMJAN MIAN AND ORS Vs. STATE OF JHARKHAND AND ORS
|
September 18, 2015 |
RAMJEET ORAON Vs. THE STATE OF JHARKHAND
|
October 5, 2015 |
RAMJEET PRAJAPATI Vs. STATE OF JHARKHAND
|
September 29, 2015 |
RAMJI OJHA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 12, 2015 |
RAMKRISHNA FORGING LIMITED Vs. JHARKHAND URJA VITRAN NIGAM LIMITED AND ORS.
|
April 21, 2015 |
RAMSEWAK SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
RAMU GANJHU Vs. STATE OF JHARKHAND
|
January 6, 2015 |
RAMU HANSDA AND ORS. Vs. STATE OF JHARKHAND
|
October 15, 2015 |
RAMU ORAON AND ORS. Vs. THE STATE OF JHARKHAND
|
July 14, 2015 |
RAMU TURI Vs. CENTRAL COALFIELDS LTD, RANCHI
|
December 8, 2015 |
RANA AWADHESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 24, 2015 |
RANCHI POWER DISTRIBUTION COMPANY LTD Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
|
May 22, 2015 |
RANCHI POWER DISTRIBUTION COMPANY LTD Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
|
November 19, 2015 |
RANCHI UNIVERSITY RANCHI Vs. DEVASHISH ROBINSON TIGGA
|
January 14, 2015 |
RANI BANRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 9, 2015 |
RANI KUMARI SOREN Vs. STATE OF JHARKHAND & ORS.
|
May 1, 2015 |
RANJAN KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
RANJEET CHOUDHARY SON OF KALI PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
|
March 6, 2015 |
RANJEET CONSTRUCTION Vs. STATE OF JHARKHAND
|
March 19, 2015 |
RANJEET KUMAR Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
RANJEET KUMAR Vs. STATE OF JHARKHAND AND OTHERS
|
September 16, 2015 |
RANJEET KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
RANJEET TOPPO Vs. THE STATE OF JHARKHAND AND ORS.
|
June 24, 2015 |
RANJIT GORAI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 17, 2015 |
RANJIT KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
RANJIT KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
February 20, 2015 |
RANJIT KUMAR SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
RANJIT SINGH Vs. STATE OF JHARKHAND
|
September 10, 2015 |
RANJIT TOPPO Vs. THE STATE OF JHARKHAND AND ORS.
|
October 27, 2015 |
RANU GHOSH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
RASH BIHARI SARDAR Vs. STATE OF JHARKHAND
|
September 4, 2015 |
RASHI POLYPACK Vs. JHARKHAND STATE POLLUTION CONTROL BOARD AND ORS.
|
June 16, 2015 |
RASHID AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
April 28, 2015 |
RASHMI PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
August 20, 2015 |
RASHMI RICE MILL Vs. UNION OF INDIA
|
January 14, 2015 |
RASHWAL PAHAN Vs. NIL
|
June 26, 2015 |
RATAN MUNDA & ORS Vs. KISHUN MUNDA & ORS
|
November 30, 2015 |
RATAN PRASAD @ RATNESHWAR PRASAD Vs. STATE OF JHARKHAND
|
September 4, 2015 |
RATAN SINGH Vs. STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
RAUS-SCL (JV) AND ORS. Vs. EAST CENTRAL RAILWAYS AND ORS.
|
March 25, 2015 |
RAVI KUMAR SHARMA Vs. THE UNION OF INDIA AND ORS.
|
October 8, 2015 |
RAVI PRATAP BAJPAEE Vs. STATE OF JHARKHAND AND ORS.
|
February 5, 2015 |
RAVI RANJAN VERMA Vs. STATE OF JHARKHAND
|
February 5, 2015 |
RAVI SHANKAR PANDEY Vs. THE STATE OF JHARKHAND AND ORS.
|
March 26, 2015 |
RAVI SHANKAR THAKUR Vs. STATE OF JHARKHAND
|
July 10, 2015 |
RAVI SHANKAR TIWARY Vs. STATE OF JHARKHAND AND ANR.
|
February 4, 2015 |
RAVI SHANKER MISHRA S/O VISHWANATH MISHRA Vs. STATE OF JHARKHAND AND ORS
|
July 6, 2015 |
RAVI SHARMA Vs. STATE OF JHARKHAND AND ORS.
|
November 5, 2015 |
RAVI TODI Vs. STATE OF JHARKHAND AND ORS.
|
August 20, 2015 |
RAVINDRA KAUR Vs. THE UNION OF INDIA AND ORS.
|
August 21, 2015 |
RAVINDRA KUMAR SOOD @ R K SOOD, S/O LATE TIRATH RAM SOOD Vs. STATE OF JHARKHAND
|
February 6, 2015 |
RAVINDRA PISHARODY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 30, 2015 |
RAVINDRA SAHI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 23, 2015 |
RAZIA BIBI Vs. THE STATE OF JHARKHAND AND ORS.
|
February 20, 2015 |
RAZIYA BEGUM Vs. THE STATE OF JHARKHAND AND ORS.
|
September 9, 2015 |
REC WELD ENGINEERS Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS
|
August 7, 2015 |
REENA DEVI AND ORS. Vs. RUNGTA PROJECTS LTD. AND ORS.
|
November 3, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. SUMAN SINGH
|
March 24, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MIRU HEMBROM W/O KARIYA HEMBROM AND ORS
|
May 6, 2015 |
RELIANCE NEXT LINK PRIVATE LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 30, 2015 |
RENU SINGH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
March 12, 2015 |
RESHMA KHAN Vs. STATE OF JHARKHAND
|
January 20, 2015 |
RHYDBURG PHARMACEUTICAL LTD Vs. STATE OF JHARKHAND
|
January 13, 2015 |
RIKA VERMA AND ORS. Vs. UNION OF INDIA
|
August 26, 2015 |
RINKI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
October 27, 2015 |
RISA MUNDA Vs. THE STATE OF JHARKHAND
|
July 13, 2015 |
RISHI KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION AND ORS.
|
February 27, 2015 |
RITA SAHU AND ORS. Vs. STATE OF JHARKHAND
|
September 29, 2015 |
RITBARAN MANJHI Vs. STATE OF JHARKHAND
|
June 17, 2015 |
RITWIK GUPTA Vs. STATE OF JHARKHAND AND OTHERS
|
December 15, 2015 |
RIZWAN AHMAD Vs. THE STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
RIZWAN AKHTAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 27, 2015 |
RIZWANA TABASSUM Vs. THE STATE OF JHARKHAND AND ORS.
|
August 24, 2015 |
ROBINSON BARLA Vs. STATE OF JHARKHAND
|
March 11, 2015 |
ROHAN KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 5, 2015 |
ROHIT KUMAR SON OF LATE DR. R.N.SINGH, RESIDENT OF SATI MANDIR ROAD, RATU ROAD, P.O.,G.P.O. AND PS SUKHDEO NAGAR, DISTRICT Vs. STATE OF JHARKHAND AND ANOTHER
|
July 28, 2015 |
ROHIT SAWA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
ROSHAN KUMAR Vs. THE STATE OF JHARKHAND
|
July 28, 2015 |
RUKMUNI DEVI AND ORS. Vs. SALKHI DEVI AND ORS.
|
August 17, 2015 |
RUPAM BHADURI, S/O OF LATE BIBHUTI BHUSAN BHADURI Vs. STATE OF JHARKHAND
|
March 9, 2015 |
RUPAN THAKUR AND ORS. Vs. THE STATE OF JHARKHAND
|
July 15, 2015 |
S M ENTERPRISES Vs. STATE OF JHARKHAND
|
May 20, 2015 |
S N UPADHYAY, SON OF S M UPADHYAY Vs. STATE OF JHARKHAND
|
January 21, 2015 |
S. KUMAR TIWARI Vs. THE STATE OF JHARKHAND
|
January 19, 2015 |
S. SARASWATI, DAUGHTER OF R. SWAMINATHAN, RESIDENT OF BLOCK NO.B Vs. STATE OF JHARKHAND & ORS.
|
January 28, 2015 |
S.H.A. KAZMI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
S.N. SINGH Vs. HEAVY ENGINEERING CORPORATION LTD. AND ORS.
|
August 20, 2015 |
S.S.R. SPONGE IRON LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
September 14, 2015 |
SABINA PRAVEEN Vs. STATE OF JHARKHAND
|
July 15, 2015 |
SABITA ROY Vs. STATE OF JHARKHAND
|
July 15, 2015 |
SACHCHIDANAND RAJAK AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
SADA SHIV JHA SON OF LATE ANNAT JHA Vs. STATE OF JHARKHAND
|
February 24, 2015 |
SADANAND PRASAD SINGH AND ORS. Vs. THE STATE OF JHARKHAND
|
June 18, 2015 |
SADHO ORAON Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
October 15, 2015 |
SADHU YADAV AND ORS. Vs. THE STATE OF JHARKHAND
|
September 16, 2015 |
SAHDEO PRASAD Vs. CENTRAL COAL FIELDS LIMITED AND ORS.
|
February 5, 2015 |
SAHDEO RAM, SON OF GAJODHAR RAM Vs. STATE OF JHARKHAND
|
February 20, 2015 |
SAILENDRA PRAKASH SHARMA Vs. THE STATE OF JHARKHAND & ANOTHER
|
October 8, 2015 |
SAJEMA BIBI AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
|
September 16, 2015 |
SAJJAN KUMAR AGARWAL Vs. THE DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
January 30, 2015 |
SAKINA ANJUM Vs. EHSAN KHAN
|
September 23, 2015 |
SALAHUDDIN RAY Vs. THE STATE OF JHARKHAND AND ORS.
|
September 30, 2015 |
SALIGRAM ORAON AND ORS. Vs. THE STATE OF JHARKHAND
|
November 30, 2015 |
SALIM JAVED Vs. THE STATE OF JHARKHAND AND ORS.
|
October 27, 2015 |
SALMAN IRAKI Vs. STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
SAMARI MAHATAWIN Vs. THE EASTERN COALFIELDS LIMITED AND ORS.
|
May 14, 2015 |
SAMARJEET PANDEY Vs. STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
SAMBHU KANT DUBEY Vs. THE STATE OF JHARKHAND AND ORS.
|
May 21, 2015 |
SAMIT KUMAR YADAV AND ORS. Vs. EASTERN COALFIELDS LTD. AND ORS.
|
March 10, 2015 |
SAMOLA DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
August 3, 2015 |
SAMPURNA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
SAMRIDHI CREATIVE PRIVATE LIMITED Vs. THE STATE OF JHARKHAND
|
August 5, 2015 |
SAMSON SANJAY TOPPO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 13, 2015 |
SAMSUDDIN MIAN AND ORS. Vs. STATE OF JHARKHAND
|
January 30, 2015 |
SANAULLAH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 28, 2015 |
SANDEEP HEMBRUM AND ORS. Vs. STATE OF JHARKHAND
|
July 16, 2015 |
SANDEEP KUMAR Vs. THE UNION OF INDIA AND ORS.
|
October 30, 2015 |
SANDEEP PRADHAN @ SANDIP PRADHAN @ THAPA, SON OF LATE JAIKISHOR PRADHAN, RESIDENT OF LAH KOTHI, RATU ROAD, PO Vs. STATE OF JHARKHAND
|
September 16, 2015 |
SANDU ORAON @ BAHIRA ORAON Vs. STATE OF JHARKHAND
|
February 18, 2015 |
SANE BAZA ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
January 20, 2015 |
SANGITA GUPTA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
April 28, 2015 |
SANJAR NAWAJ KHAN @ SHAHJAD KHAN @ SAJJU KHAN Vs. STATE OF JHARKHAND
|
December 11, 2015 |
SANJAY GOPE Vs. STATE OF JHARKHAND AND ORS.
|
July 31, 2015 |
SANJAY JAISWAL Vs. MAHENDRA SINGH
|
February 3, 2015 |
SANJAY KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 4, 2015 |
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND AND ORS.
|
May 20, 2015 |
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND
|
May 7, 2015 |
SANJAY KUMAR MISHRA & OTHERS Vs. THE STATE OF JHARKHAND & ANOTHER
|
August 7, 2015 |
SANJAY KUMAR RAM Vs. THE STATE OF JHARKNAND AND ORS.
|
October 30, 2015 |
SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
|
September 11, 2015 |
SANJAY KUMAR THAKUR Vs. THE STATE OF JHARKHAND AND ORS.
|
August 20, 2015 |
SANJAY KUMAR THAKUR @ SANJAY THAKUR S/O LATE BASUDEV THAKUR Vs. VIBHA SINHA W/O SUNIL KUMAR
|
May 14, 2015 |
SANJAY PANDEY AND OTHERS Vs. STATE OF JHARKHAND
|
July 28, 2015 |
SANJAY RAM Vs. JHARKHAND GRAMIN BANK AND ORS.
|
September 7, 2015 |
SANJAY RAM AND ORS. Vs. YUDHISTHIR SINGH AND ORS.
|
July 29, 2015 |
SANJAY SINGH Vs. STATE OF JHARKHAND
|
May 6, 2015 |
SANJAY SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
April 30, 2015 |
SANJAY SINGH, SON OF LATE NAYAN PAL SINGH, RESIDENT OF NEAR UPAHAR CINEMA, RATU ROAD, PO HEHAL, PS SUKHDEO NAGAR, DIST. RANCHI Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 22, 2015 |
SANJAY YADAV Vs. RADHA MOHAN SINGH
|
September 11, 2015 |
SANJEET SINGH Vs. STATE OF JHARKHAND AND ORS
|
July 2, 2015 |
SANJEEV JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 3, 2015 |
SANJEEV KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 21, 2015 |
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
October 31, 2015 |
SANJEEV KUMAR, S/O BIRENDRA SINGH Vs. UMESH KUMAR, S/O LATE SIDDESHWAR PRASAD
|
January 23, 2015 |
SANJEEV MISHRA @ SANJEEV KUMAR MISHRA Vs. STATE OF JHARKHAND
|
March 17, 2015 |
SANJU DEVI Vs. MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED AND ORS.
|
April 1, 2015 |
SANJUKTA TIWARY AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
SANT RAVIDAS KALYAN SAMITI Vs. STATE OF JHARKHAND AND ORS.
|
May 13, 2015 |
SANTANU CHANDRA Vs. STATE OF JHARKHAND AND ORS.
|
February 27, 2015 |
SANTANU KUMAR CHAUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
SANTOSH KUMAR BHUWANIA Vs. STATE OF JHARKHAND
|
December 7, 2015 |
SANTOSH KUMAR BHUWANIA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
September 17, 2015 |
SANTOSH KUMAR CHAURASIA Vs. THE STATE OF JHARKHAND
|
June 18, 2015 |
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
|
July 6, 2015 |
SANTOSH KUMAR TIWARI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 22, 2015 |
SANTOSH SAHU Vs. THE STATE OF JHARKHAND
|
July 30, 2015 |
SANTRE ORAON Vs. STATE OF JHARKHAND
|
May 6, 2015 |
SANTU GOPE Vs. THE STATE OF JHARKHAND & ORS.
|
July 24, 2015 |
SAPNA MOHANTY AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
July 29, 2015 |
SARASWATI DEVI Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
May 22, 2015 |
SARDA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
SARDANA GHAGRA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 28, 2015 |
SARDAR HARBHAJAN SINGH AND ORS. Vs. RAJENDRA SINGH CHAHAL AND ORS.
|
April 9, 2015 |
SARDAR SINGH MUNDARI Vs. FOOD CORPORATION OF INDIA
|
August 3, 2015 |
SARFARAZ AND ORS. Vs. THE STATE OF JHARKHAND
|
January 19, 2015 |
SARJU PRASAD Vs. STATE OF JHARKHAND
|
August 6, 2015 |
SAROJANI DEVI Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
SATISH CHANDRA KUMAR Vs. STATE OF JHARKHAND
|
March 13, 2015 |
SATISH CHANDRA KUMAR @ SATISH CHANDRA Vs. STATE OF JHARKHAND
|
May 15, 2015 |
SATISH KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
December 4, 2015 |
SATISH KUMAR GUPTA Vs. NARBADESHWAR SAHAY
|
February 5, 2015 |
SATRUGHAN JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 7, 2015 |
SATRUGHAN LAL VERMA Vs. CHHOTE LAL SHARMA
|
October 12, 2015 |
SATTAR MIAN AND ORS. Vs. STATE OF JHARKHAND
|
February 19, 2015 |
SATYA BINAIK Vs. THE STATE OF JHARKHAND AND ORS.
|
March 12, 2015 |
SATYA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
August 17, 2015 |
SATYA NAND SINHA Vs. THE STATE OF JHARKHAND AND ORS.
|
March 31, 2015 |
SATYA NARAYAN TIWARI Vs. STATE OF JHARKHAND
|
February 3, 2015 |
SATYA VIJAY PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
February 26, 2015 |
SATYAM KASTURI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
|
March 27, 2015 |
SATYANAND BHOKTA Vs. STATE OF JHARKHAND AND ORS.
|
April 17, 2015 |
SATYANAND JEE @ LAHSAN GANJHU @ SATYANAD GANJHU Vs. STATE OF JHARKHAND
|
April 22, 2015 |
SATYENDRA KUMAR CHOUDHARY Vs. A ONE COMPANY
|
February 3, 2015 |
SATYENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
SAUTAN BALA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
SAVITA DEVI WIFE OF AJAY SAO Vs. SHAILENDRA SAO SON OF HORIL SAO
|
March 9, 2015 |
SAVITA DEVI WIFE OF SRI RAJKUMAR SAHU Vs. STATE OF JHARKHAND
|
June 26, 2015 |
SAVITRI DEVI Vs. STATE OF JHARKHAND AND ORS.
|
March 10, 2015 |
SAVITRI DEVI Vs. NARESH PRASAD AND ORS.
|
November 3, 2015 |
SAVITRI MANDALIN Vs. STATE OF JHARKHAND
|
February 25, 2015 |
SAYDAN KANDULNA Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
SCHOLAR B ED COLLEGE Vs. VINOBA BHAVE UNIVERSITY
|
February 19, 2015 |
SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF JHARKHAND Vs. PADAMSHREE KASHYAP WIFE OF KISHORE KUMAR
|
April 30, 2015 |
SEEMA TIWARI Vs. STATE OF JHARKHAND AND ORS.
|
July 2, 2015 |
SEKH HANIF S/O LATE SEKH SARFU Vs. STATE OF JHARKHAND AND ORS
|
September 15, 2015 |
SETH PURTY SON OF LATE SALAMAN PURTY, GENERAL MANAGER (INCHARGE), HINDUSTHAN COPPER LIMITED, INDIAN COPPER COMPLEX, PO & PS GHATSHILA, DISTRICT Vs. STATE OF JHARKHAND AND ANOTHER
|
September 11, 2015 |
SEVA MUCHI Vs. COAL INDIA LTD. AND ORS.
|
July 10, 2015 |
SHABBIR ALI Vs. STATE OF JHARKHAND
|
November 5, 2015 |
SHAIKH MANOUR ALI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
SHAILENDRA KUMAR LAL AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 13, 2015 |
SHAILENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
|
August 25, 2015 |
SHAILESH KUMAR Vs. STATE OF JHARKHAND
|
February 6, 2015 |
SHAILESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
October 7, 2015 |
SHAKTI TIWARI (IN 74) GORAKH NATH TIWARI & ORS. Vs. STATE OF JHARKHAND & ANR.
|
August 3, 2015 |
SHAKUNTALA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
April 7, 2015 |
SHAKUR Vs. ANJANI KUMAR SINGHANIA
|
January 12, 2015 |
SHALINI SABOO Vs. CENTRAL UNIVERSITY OF JHARKHAND AND ORS.
|
November 26, 2015 |
SHAM CHAND SINGH MUNDA S/O LATE LIL MUNDA Vs. STATE OF JHARKHAND
|
April 24, 2015 |
SHAMBHOO SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 19, 2015 |
SHAMBHU KUMAR BISWAS Vs. STATE OF JHARKHAND
|
March 25, 2015 |
SHAMBHU NATH PAL Vs. STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
SHAMBHU NATH SINGH, S/O RAMCHANDRA SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 12, 2015 |
SHAMBHU PRASAD Vs. AGRICULTURE DEPARTMENT
|
May 19, 2015 |
SHAMBHU SHARAN GIRI ETC. Vs. STATE OF JHARKHAND AND OTHERS
|
November 19, 2015 |
SHAMBHU SHARAN LAL Vs. STATE OF JHARKHAND
|
February 13, 2015 |
SHAMBHU SHARAN SINGH Vs. SMT. SUSHMA BALIASE
|
December 3, 2015 |
SHAMBHU SHARAN SINGH Vs. THE STATE
|
July 24, 2015 |
SHAMSHAD KHAN Vs. STATE OF JHARKHAND
|
July 28, 2015 |
SHAMSHUDDIN Vs. STATE OF JHARKHAND AND ORS.
|
January 27, 2015 |
SHAMSUL MIAN Vs. SHAUKAT ALI AND ORS.
|
July 20, 2015 |
SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
|
February 26, 2015 |
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
|
September 22, 2015 |
SHANTI DEVI Vs. UNION OF INDIA
|
March 9, 2015 |
SHANTI SINGH Vs. STATE OF JHARKHAND
|
February 18, 2015 |
SHARDA DEVI & ORS. Vs. STATE OF JHARKHAND & ANR.
|
November 23, 2015 |
SHASDHAR PANDEY Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED
|
April 20, 2015 |
SHASHANK MANDAL Vs. STATE OF JHARKHAND AND ORS.
|
November 23, 2015 |
SHASHI BHUSHAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2015 |
SHASHI BHUSHAN PRASAD Vs. STATE OF JHARKHAND
|
April 28, 2015 |
SHASHI PRASKASH MISHRA Vs. STATE OF JHARKHAND AND ORS.
|
February 24, 2015 |
SHASHI RANJAN Vs. INDIAN SCHOOL OF MINES UNIVERSITY AND ORS.
|
July 28, 2015 |
SHATRUGHAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
March 20, 2015 |
SHAUKAT ALI S/O MOHAMMAD MIAN Vs. STATE OF JHARKHAND
|
January 8, 2015 |
SHEELA VERMA @ SHEELA KUMARI VERMA Vs. STATE OF JHARKHAND
|
December 4, 2015 |
SHEO CHARAN SINGH SON OF LATE PUKLU SINGH Vs. STATE OF JHARKHAND
|
February 12, 2015 |
SHEO DAYAL KUMHAR Vs. STATE OF JHARKHAND
|
March 19, 2015 |
SHEO KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
May 1, 2015 |
SHEO PRASAD GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
November 20, 2015 |
SHEO SHAKTI CEMENT INDUSTRIES Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
September 16, 2015 |
SHEOLI HATI Vs. SOMNATH DAS
|
July 21, 2015 |
SHIB SHANKER PRASAD Vs. STATE OF JHARKHAND
|
September 8, 2015 |
SHIBNANDAN SAH Vs. STATE OF JHARKHAND AND ORS.
|
April 27, 2015 |
SHIBU PAHARIN Vs. THE STATE OF JHARKHAND AND OTHERS
|
September 17, 2015 |
SHIKHA BANERJEE AND ORS. Vs. LAFARGE INDIA LIMITED
|
September 23, 2015 |
SHILENDRA SINGH RATHORE Vs. THE UNION OF INDIA AND ORS.
|
March 24, 2015 |
SHISHIR KUMAR CHOUDHARY Vs. STATE OF JHARKHAND & OTHERS
|
August 21, 2015 |
SHISHIR KUMAR MUKHERJEE Vs. MANAGEMENT OF BATA SHOE STORE
|
August 7, 2015 |
SHIV CHANDRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
August 3, 2015 |
SHIV KUMAR CHOUDHARY, SON OF LATE RAMANAND CHOUDHARY Vs. STATE OF JHARKHAND
|
February 5, 2015 |
SHIV KUMAR JAIN Vs. AKSHAY JAIN
|
January 16, 2015 |
SHIV KUMAR SHAH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 6, 2015 |
SHIV KUMAR VERMA Vs. STATE OF JHARKHAND
|
December 9, 2015 |
SHIVA CHANDRA PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 7, 2015 |
SHIVA MEHRA Vs. BHARAT COKING COAL LIMITED AND ORS.
|
April 6, 2015 |
SHIVA SHANKAR VERMA Vs. STATE OF JHARKHAND
|
February 13, 2015 |
SHIVMUNI RAM Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2015 |
SHIVNATH PANDIT Vs. THE STATE OF JHARKHAND AND ORS.
|
September 2, 2015 |
SHIVRAM BARIK AND ORS. Vs. STATE OF JHARKHAND
|
January 28, 2015 |
SHOBHA VERMA Vs. THE STATE OF JHARKHAND AND ORS.
|
May 21, 2015 |
SHRABAN KUMAR KESHRI Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
February 27, 2015 |
SHREE NANAK FERRO ALLOYS (P) LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
April 22, 2015 |
SHRI KAMAL KUMAR GOENKA AND ANR. Vs. STATE OF JHARKHAND AND ANR.
|
February 18, 2015 |
SHRIKANT SRIVASTAVA S/O LATE RAJDEO LAL Vs. STATE OF JHARKHAND
|
February 4, 2015 |
SHUSMA DAYAL Vs. STATE OF JHARKHAND AND ORS.
|
February 5, 2015 |
SHWETA SHARMA Vs. THE STATE OF JHARKHAND
|
March 11, 2015 |
SHYAM BIHARI SINGH Vs. STATE OF JHARKHAND
|
August 3, 2015 |
SHYAM LAL MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
|
October 29, 2015 |
SHYAM NANDAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
|
February 12, 2015 |
SHYAM NANDAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
|
September 29, 2015 |
SHYAM NANDAN SHARMA Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
SHYAM NUREMAN AND ORS Vs. STATE OF JHARKHAND
|
September 11, 2015 |
SHYAM SUNDAR MURMU Vs. THE STATE OF JHARKHAND AND ORS.
|
April 23, 2015 |
SHYAM SUNDER AGARWAL Vs. STATE OF JHARKHAND
|
February 6, 2015 |
SHYAM SUNDI Vs. THE UNION OF INDIA AND ORS.
|
April 16, 2015 |
SHYAMDEO PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 6, 2015 |
SHYAMDEO RAM Vs. SUNITA DEVI
|
July 28, 2015 |
SHYAMLI MITRA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 26, 2015 |
SIDDHARTHA MISRA AND ORS. Vs. STATE OF JHARKHAND
|
August 6, 2015 |
SIDHESHWAR LEYANGI S/O LATE SANGI LEYANGI AND ORS Vs. STATE OF JHARKHAND
|
July 6, 2015 |
SIDHI VINAYAK METCOM LIMITED Vs. UNION OF INDIA
|
May 6, 2015 |
SINGH SAW MILL Vs. STATE OF JHARKHAND AND ORS.
|
January 21, 2015 |
SINGHBHUM Vs. WORKMAN
|
May 8, 2015 |
SITA GOPE Vs. STATE OF JHARKHAND
|
June 16, 2015 |
SITARAM PRASAD KESHRI Vs. STATE OF JHARKHAND
|
February 3, 2015 |
SK HALIM SON OF SK AHMAD Vs. STATE OF JHARKHAND
|
February 6, 2015 |
SK. KHALIL SK. AND ORS. Vs. THE STATE OF JHARKHAND
|
May 20, 2015 |
SLL-SML (JOINT VENTURE CONSORTIUM) AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
October 7, 2015 |
SLL-SML (JOINT VENTURE CONSORTIUM) AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
October 26, 2015 |
SMT. LILAWATI DEVI Vs. STATE OF JHARKHAND AND ANR.
|
February 6, 2015 |
SMT. MIRJU KUI Vs. STATE OF JHARKHAND
|
February 12, 2015 |
SMT. RADHIKA DEVI Vs. CENTRAL COALFIELDS LIMITED
|
December 1, 2015 |
SMT. USHA KUMARI AND ANR. Vs. STATE OF JHARKHAND
|
January 23, 2015 |
SOHAIL NABI Vs. THE STATE OF JHARKHAND
|
October 6, 2015 |
SOHAN LAL SARDAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
SOMA DAS AND ORS. Vs. RAJESH KUMAR DAS
|
July 23, 2015 |
SOMA SOY Vs. THE STATE OF JHARKHAND
|
November 5, 2015 |
SOMRA MAJHI Vs. THE UNION OF INDIA AND ORS.
|
March 20, 2015 |
SOMRA ORAON Vs. THE STATE OF JHARKHAND
|
July 22, 2015 |
SONA LAL TUDU @ SONU LAL TUDU Vs. STATE OF JHARKHAND
|
February 5, 2015 |
SONA RAM HEMBRAM S/O LATE JAGMOHAN HEMBRAM Vs. STATE OF JHARKHAND
|
February 13, 2015 |
SONGAL GAGRAI Vs. STATE OF BIHAR
|
February 6, 2015 |
SPML INFRA LIMITED Vs. JHARKHAND URJA SANCHARAN NIGAM LIMITED AND ORS.
|
December 10, 2015 |
SRIKANT NAYAK Vs. STATE OF JHARKHAND AND ANR.
|
February 10, 2015 |
SRIMATI YASOMATI DEVI Vs. STATE OF JHARKHAND
|
February 3, 2015 |
SRIPADA ENGINEERING PAPER COMPANY Vs. THE STATE OF JHARKHAND AND ORS.
|
February 18, 2015 |
STAN COMMODOTIES PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 12, 2015 |
STATE OF JHARKHAND Vs. PRADEEP KUMAR
|
February 20, 2015 |
STATE OF JHARKHAND Vs. SISTER BERNADET BECK @ SI BERNADET BECK
|
July 28, 2015 |
STATE OF JHARKHAND Vs. RAJENDRA LOHAR
|
September 16, 2015 |
STATE OF JHARKHAND Vs. BHAGIRATH SHARMA
|
September 16, 2015 |
STATE OF JHARKHAND Vs. ASHOK KUMAR MAHTO AND ORS.
|
April 29, 2015 |
STATE OF JHARKHAND Vs. KALPANA PANDEY W/O LATE ANAND MOHAN PANDEY
|
May 12, 2015 |
STATE OF JHARKHAND Vs. JUGAL KISHORE SHARMA
|
May 19, 2015 |
STATE OF JHARKHAND Vs. BISHWAMBHAR MISHRA
|
May 14, 2015 |
STATE OF JHARKHAND AND ORS. Vs. SHIO NARAYAN SINGH AND ORS.
|
May 6, 2015 |
STATE OF JHARKHAND AND ORS. Vs. MOULISHRI PRIYA AND ORS.
|
April 23, 2015 |
STATE OF JHARKHAND AND ORS. Vs. AKSHAYAR OJHA
|
February 4, 2015 |
STATE OF JHARKHAND AND ORS. Vs. KIRAN KUMAR SHARMA AND ORS.
|
January 5, 2015 |
STATE OF JHARKHAND AND OTHERS Vs. VEENA ANJANA LAKARA
|
July 20, 2015 |
STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA AND ORS.
|
January 27, 2015 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
|
January 9, 2015 |
STEEL AUTHORITY OF INDIA LIMITED Vs. THE STATE OF JHARKHAND
|
January 13, 2015 |
STEEL AUTHORITY OF INDIA LTD Vs. PRAYAG CHANDRA KEJRIWAL
|
February 10, 2015 |
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA
|
February 4, 2015 |
STEEL STRIPS WHEELS LTD Vs. STATE OF JHARKHAND
|
January 23, 2015 |
SUBEDA KHATOON Vs. STATE OF JHARKHAND
|
August 10, 2015 |
SUBHRA BANERJEE Vs. UNION OF INDIA AND ORS.
|
April 15, 2015 |
SUBHRA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
|
March 24, 2015 |
SUBODH CHANDRA AMBASTHA Vs. THE STATE OF JHARKHAND AND OTHERS
|
July 28, 2015 |
SUBODH JHA Vs. SUNIL CHOURASIA AND ORS.
|
February 27, 2015 |
SUBODH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
SUBODH SARKAR AND ORS. Vs. THE STATE OF JHARKHAND
|
February 25, 2015 |
SUBODH SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
November 4, 2015 |
SUBRATA DAS Vs. STATE OF JHARKHAND
|
July 28, 2015 |
SUDEB ADHIKARI AND ORS. Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
July 2, 2015 |
SUDHIR KUMAR MANDAL Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
|
July 30, 2015 |
SUDHIR KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 31, 2015 |
SUDHIR KUMAR SINGH Vs. CENTRAL GOVERNMENT OF INDIA AND ORS.
|
October 31, 2015 |
SUDHIR KUMAR VERMA @ SUDHIR KUMAR Vs. STATE OF JHARKHAND
|
January 6, 2015 |
SUDHIR RAJAK AND ORS. Vs. THE STATE OF JHARKHAND
|
October 26, 2015 |
SUGAIR AHMED Vs. STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
SUGRIM SHAW Vs. CENTRAL COALFIELD LIMITED AND ORS.
|
August 3, 2015 |
SUJATA PRADHAN Vs. STATE OF JHARKHAND
|
January 21, 2015 |
SUKARI GANJHUNI AND ORS. Vs. THE STATE OF JHARKHANDAND ORS.
|
December 8, 2015 |
SUKAT BHUIYA Vs. STATE OF JHARKHAND
|
May 5, 2015 |
SUKHDEO MANDAL Vs. STATE OF JHARKHAND
|
May 21, 2015 |
SUKRA ORAON Vs. STATE OF JHARKHAND
|
September 15, 2015 |
SUKRA ORAON Vs. STATE OF JHARKHAND
|
April 29, 2015 |
SUKUMAR ROY Vs. NAKUL CHANDRA DUTTA AND ORS.
|
March 11, 2015 |
SUKWARA DEVI Vs. CENTRAL COAL FIELDS LTD. AND ORS.
|
October 27, 2015 |
SULENDER SAHU Vs. THE STATE OF JHARKHAND
|
November 5, 2015 |
SULTAN ANSARI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 16, 2015 |
SUMA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2015 |
SUMAN DEVI Vs. STATE OF JHARKHAND AND ORS.
|
August 31, 2015 |
SUMAN PRAKASH @ SUMAN MUNDU Vs. DIVYA LALITA
|
February 4, 2015 |
SUMERMALL JAIN Vs. SMT. TANUSREE DUTTA
|
July 22, 2015 |
SUMIT KUMAR Vs. INDIAN SCHOOL OF MINES AND ORS.
|
April 15, 2015 |
SUMITRA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
SUNDAR BAURI Vs. THE STATE OF JHARKHAND AND ORS.
|
August 11, 2015 |
SUNDARI DEVI AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
December 1, 2015 |
SUNIL AGARWAL @ SUNIL KR AGRAWAL Vs. STATE OF JHARKHAND
|
January 23, 2015 |
SUNIL KHIRWAL Vs. STATE OF JHARKHAND
|
February 6, 2015 |
SUNIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
October 30, 2015 |
SUNIL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 24, 2015 |
SUNIL KUMAR AGARWAL Vs. UNION OF INDIA AND ORS.
|
May 5, 2015 |
SUNIL KUMAR BHAGAT AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 17, 2015 |
SUNIL KUMAR BURNWAL S/O RAGHUNANDAN RAM MODI Vs. STATE OF JHARKHAND AND ORS
|
July 30, 2015 |
SUNIL KUMAR DHAR Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
SUNIL KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
February 26, 2015 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
April 22, 2015 |
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 22, 2015 |
SUNIL KUMAR SINGH @ SUNIL BHARTI Vs. ANITA DEVI @ ANITA SINGH, WIFE OF SUNIL KUMAR SING
|
July 28, 2015 |
SUNIL KUMAR SONI Vs. JHARKHAND STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
July 9, 2015 |
SUNIL KUMR DAS Vs. STATE OF JHARKHAND
|
April 27, 2015 |
SUNIL MISHRA Vs. THE STATE OF JHARKHAND
|
November 23, 2015 |
SUNIL MODI Vs. EASTERN COALFIELDS LIMITED AND ORS.
|
May 21, 2015 |
SUNITA DEVI Vs. ALLAHABAD BANK
|
September 7, 2015 |
SUNITA DEVI W/O BHARAT SINGH Vs. ALLAHABAD BANK, BOKARO STEEL CITY
|
May 11, 2015 |
SUNITA KUMARI @ SUNITA DEVI Vs. STATE OF JHARKHAND AND OTHERS
|
July 21, 2015 |
SUNITA SHARMA Vs. THE STATE OF JHARKHAND AND ORS.
|
September 15, 2015 |
SUNNY KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
|
January 30, 2015 |
SUNRISE CEREALS PVT. LTD. Vs. UNION OF INDIA
|
January 9, 2015 |
SUPATO DEVI AND ORS. Vs. UDYAMI AWASIYA SAHKARI LOHANCHAL COMPLEX SAMITY LIMITED AND ORS.
|
November 3, 2015 |
SUPRE SMELTERS LTD. AND ORS. Vs. DAMODAR VALLEY CORPORATION AND ORS.
|
May 13, 2015 |
SURAJ DEOGAM AND OTHER Vs. STATE OF JHARKHAND AND OTHERS
|
March 24, 2015 |
SURAJ MANDAL Vs. RAVINDRA KUMAR RAY AND ORS.
|
September 22, 2015 |
SURENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 9, 2015 |
SURENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
|
April 9, 2015 |
SURENDRA KUMAR SRIVASTAVA AND ORS. Vs. GENERAL MANAGER, JHARKHAND STATE ELECTRICITY BOARD
|
May 19, 2015 |
SURENDRA KUMAR VERMA Vs. STATE OF JHARKHAND
|
September 15, 2015 |
SURENDRA MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
July 9, 2015 |
SURENDRA MOHAN PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
SURENDRA NATH TIWARY AND ORS. Vs. THE STATE OF JHARKHAND
|
February 26, 2015 |
SURENDRA PRADHAN Vs. STATE OF JHARKHAND
|
February 6, 2015 |
SURENDRA PRASAD Vs. BHARAT COKING COAL LIMITED AND ORS.
|
October 14, 2015 |
SURENDRA PRASAD Vs. STATE OF JHARKHAND & ORS.
|
June 18, 2015 |
SURENDRA PRASAD SINHA @ SURENDRA KUMAR Vs. STATE OF JHARKHAND
|
August 5, 2015 |
SURENDRA SAH Vs. STATE OF JHARKHAND
|
October 27, 2015 |
SURENDRA SINGH Vs. STATE OF JHARKHAND
|
May 18, 2015 |
SURESH GOPE Vs. AIRPORT AUTHORITY OF INDIA LTD. AND ORS.
|
April 8, 2015 |
SURESH KUMAR PATWARI (CC Vs. BHARAT PETROLEUM CORPORATION LIMITED A COMPANY INCORPORATED AND OTHERS
|
August 11, 2015 |
SURESH KUMAR PATWARI (CC182137) Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
January 30, 2015 |
SURESH KUMAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
|
October 16, 2015 |
SURESH PRASAD YADAV Vs. STATE OF JHARKHAND
|
September 16, 2015 |
SURESH RAM AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
August 31, 2015 |
SURESH SHARMA AND ORS. Vs. MD. BASIRUDDIN
|
September 11, 2015 |
SURESH SHARMA S/O LATE NATHUNI SHARMA Vs. STATE OF JHARKHAND
|
May 8, 2015 |
SURESH YADAV Vs. THE STATE OF JHARKHAND AND ORS.
|
September 2, 2015 |
SURJA PANDIT Vs. STATE OF JHARKHAND
|
April 9, 2015 |
SURJAN SORENG Vs. THE STATE OF JHARKHAND
|
April 21, 2015 |
SURJI DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
September 30, 2015 |
SURTI AND ORS. Vs. SANJHALA MANJHI AND ORS.
|
March 20, 2015 |
SURYA COMMODITIES PVT LTD Vs. BHARAT RAJ SINGH S/O LATE HARDAYAS SINGH
|
May 8, 2015 |
SURYA MANI ACHARYA Vs. THE STATE OF JHARKHAND AND ORS.
|
August 27, 2015 |
SURYADEO PANDEY S/O KANHAY PANDEY Vs. JHARKHAND ESTATE HOUSING BOARD
|
May 11, 2015 |
SURYADEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
|
May 11, 2015 |
SURYADEO PRASAD Vs. STATE OF JHARKHAND AND ORS.
|
May 7, 2015 |
SUSHAMA SARA Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
SUSHIL KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
|
July 30, 2015 |
SUSHILA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 15, 2015 |
SUSHILA KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
|
June 18, 2015 |
SUSHILA TOPPO Vs. STATE OF JHARKHAND AND ORS.
|
August 18, 2015 |
SUVA MAHTO @ SUBBA YADAV; MANOHAR MAHTO @ MANOHAR YADAV Vs. STATE OF JHARKHAND
|
February 10, 2015 |
SWAPAN ELECTRICALS Vs. THE UNION OF INDIA AND ORS.
|
May 11, 2015 |
SWAPAN PATTNAYAK @ SAPAN PATNAYAK Vs. STATE OF JHARKHAND
|
September 18, 2015 |
SWARNA MINERALS PVT. LTD. AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
August 5, 2015 |
SWARUP KUMAR DAS Vs. JHARKHAND ACADEMIC COUNCIL AND ORS.
|
December 8, 2015 |
SWATI ENTERPRISES Vs. STATE OF JHARKHAND AND ORS.
|
June 18, 2015 |
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA
|
March 9, 2015 |
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
|
May 18, 2015 |
SWAWLAMBI EDUCATION TRUST Vs. UNION OF INDIA
|
May 8, 2015 |
SWETA RANI AND ORS. Vs. STATE OF JHARKHAND AND ANR.
|
September 17, 2015 |
SYED MATLOOB HASHMI Vs. STATE OF JHARKHAND
|
May 21, 2015 |
SYED MOHAMMAD ZAFAR HASSAN Vs. THE STATE OF JHARKHAND AND ORS.
|
October 8, 2015 |
SYED SHAMIM AHMAD MADNY S/O LATE SAYEED AHMAD MADNY Vs. STATE OF JHARKHAND
|
February 18, 2015 |
T & T METALS PVT. LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
July 2, 2015 |
T.A. ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
|
April 7, 2015 |
TAHIR MIAN AND ORS. Vs. STATE OF JHARKHAND
|
September 10, 2015 |
TALA DADA @ RAMJIT MURMU Vs. STATE OF JHARKHAND
|
April 8, 2015 |
TAMIL HUSSAIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 13, 2015 |
TAPAS MITRA Vs. STATE OF JHARKHAND AND OTHERS
|
August 4, 2015 |
TARA PRASAD Vs. THE STATE OF JHARKHAND
|
February 27, 2015 |
TARA PRASANNA RANA, SON OF LATE BANCHABATTA RANA Vs. STATE OF JHARKHAND AND ORS
|
September 18, 2015 |
TARANI SWANSI Vs. RAMESHWAR MAHTO AND ORS.
|
May 14, 2015 |
TARUN KUMAR DUTTA @ NIMAI DUTTA Vs. STATE OF JHARKHAND AND ANR.
|
February 6, 2015 |
TARUN KUMAR SAMANTA Vs. STATE OF JHARKHAND
|
May 19, 2015 |
TASLIM Vs. THE STATE OF JHARKHAND
|
November 19, 2015 |
TATA CUMMINS LIMITED, TELCO TOWNSHIP, P O & P S TE Vs. STATE OF JHARKHAND
|
August 5, 2015 |
TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR AND ORS.
|
March 10, 2015 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED AND ORS. Vs. DAYANAND MODI AND ORS.
|
June 30, 2015 |
TATA MOTORS LTD. AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 2, 2015 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
December 9, 2015 |
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
|
February 4, 2015 |
TATA STEEL LIMITED Vs. V. SHANKARAN
|
July 28, 2015 |
TATA STEEL LIMITED Vs. UNION OF INDIA
|
June 26, 2015 |
TATA STEEL LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
|
May 22, 2015 |
TATA YODOGAWA LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
March 26, 2015 |
TATA YODOGAWA LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
July 28, 2015 |
TATA YODOGAWA LTD. AND ORS. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 8, 2015 |
TATANAGAR GOUSHALA Vs. THE STATE OF JHARKHAND AND ORS.
|
January 5, 2015 |
TECHNOBLAST MINING PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
October 12, 2015 |
TEHMINA IMAM PUNWANI Vs. STATE OF JHARKHAND AND ORS.
|
February 13, 2015 |
TEJA ANSARI AND ORS. Vs. THE STATE OF JHARKHAND
|
July 21, 2015 |
TEJO CHAUDHARY, S/O CHURAMAN CHAUDHARY Vs. STATE OF JHARKHAND
|
August 19, 2015 |
TELCO WORKERS UNION Vs. STATE OF JHARKHAND
|
February 6, 2015 |
TELCO WORKERS UNION AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
July 24, 2015 |
TELESPHORE BAGE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 12, 2015 |
TETALAL MAHTO AND ORS. Vs. THE STATE OF JHARKHAND
|
May 13, 2015 |
THAKUR UJJWAL KUMAR @ RAJU @ THAKUR UJJWAL PRASAD Vs. STATE OF JHARKHAND
|
September 10, 2015 |
THAKUR UJJWAL KUMAR @ RAJU @ THAKUR UJJWAL PRASAD Vs. STATE OF JHARKHAND
|
November 30, 2015 |
THE ANAPOL SECURITY & INVESTIGATION SERVICES Vs. THE E.S.I. CORPORATION AND ORS.
|
March 17, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
|
November 26, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. GILLOORAM GAURISHANKAR
|
July 30, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SUDAMA SINGH
|
June 26, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. TABARAK
|
March 18, 2015 |
THE COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND ORS.
|
July 27, 2015 |
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARENDRA KUMAR AND ORS.
|
November 20, 2015 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. MADHULIKA KUMARI AND ORS.
|
August 3, 2015 |
THE EXECUTIVE ENGINEER, BIHAR STATE HOUSING BOARD NOW JHARKHAND STATE HOUSING BOARD, HAZARIBAG Vs. THE HAZARIBAGH EMPLOYEES HOUSE CONSTRUCTION COOPERATIVE SOCIETY LTD. THROUGH ITS ELECTED HONORARY SECRETARY AND OTHERS
|
July 8, 2015 |
THE EXECUTIVE OFFICER Vs. THE STATE OF JHARKHAND AND ORS.
|
September 23, 2015 |
THE JHARKHAND STATE ELECTRICITY BOARD Vs. AKSHAYA TECHONOGIES PVT. LTD.
|
March 27, 2015 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. ISHWAR CHANDRA MISHRA AND ORS.
|
November 3, 2015 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. ANIMA SRIVASTAVA AND ORS.
|
August 7, 2015 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ETBARI DEVI AND ORS.
|
October 14, 2015 |
THE SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF JHARKHAND Vs. PADAMSHREE KASHYAP AND ORS.
|
April 30, 2015 |
THE STATE OF BIHAR AND ORS. Vs. AMIR LAL PASWAN AND ORS.
|
September 3, 2015 |
THE STATE OF JHARKHAND Vs. DADAN PRASAD SINGH AND ORS.
|
January 14, 2015 |
THE STATE OF JHARKHAND Vs. BIHARI LAL KHANDELWAL AND ORS.
|
March 18, 2015 |
THE STATE OF JHARKHAND Vs. CWE-SOMA CONSORTIUM AND ORS.
|
March 13, 2015 |
THE STATE OF JHARKHAND Vs. DHENA
|
July 27, 2015 |
THE STATE OF JHARKHAND Vs. KALIMAN BIBI AND ORS.
|
January 23, 2015 |
THE STATE OF JHARKHAND Vs. ASHOK KUMAR DUBEY
|
September 8, 2015 |
THE STATE OF JHARKHAND Vs. SAVITRI DEVI AND ORS.
|
April 28, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. BALESHWAR RAVIDAS AND ORS.
|
February 19, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. ANGELA KULLU AND ORS.
|
February 24, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. VINAY KUMAR
|
January 22, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. JAI PRAKASH SINGH
|
January 12, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. SHANTI DEVI AND ORS.
|
August 20, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. SISTER BERNADET BECK AND ORS.
|
July 28, 2015 |
THE STATE OF JHARKHAND AND ORS. Vs. BHAGIRATHI PRASAD DEY
|
February 23, 2015 |
THE TATA POWER COMPANY LIMITED AND ORS. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS.
|
November 19, 2015 |
THE VICE PRESIDENT Vs. PROJECT OFFICER
|
March 30, 2015 |
THEIR WORKMAN UNION Vs. THE UNION OF INDIA AND ORS.
|
February 11, 2015 |
TIKU MANJHI AND ORS. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
October 14, 2015 |
TIRATH RAM SALUZA Vs. RAJENDRA KUMAR AND ORS.
|
September 16, 2015 |
TIRU SAHU Vs. MOHAN SAHU AND ORS.
|
January 22, 2015 |
TIRUPATI CEMENT PRODUCTS Vs. STATE OF JHARKHAND
|
December 2, 2015 |
TRIKUNDI REALCOM LLP Vs. STATE OF JHARKHAND AND ORS
|
September 3, 2015 |
TRIVENI ENGINEERING AND INDUSTRIES LTD. THROUGH ITS DEPUTY GENERAL MANAGER, LEGAL Vs. BHARAT COKING COAL LTD. THROUGH ITS CHAIRMAN
|
July 22, 2015 |
TUELU SETH Vs. THE STATE OF JHARKHAND
|
September 23, 2015 |
TULSI MAHTO Vs. STATE OF JHARKHAND
|
July 1, 2015 |
TULSI MAHTO Vs. RENU DEVI AND ORS.
|
December 7, 2015 |
UDAY KANT JHA Vs. THE STATE OF JHARKHAND AND ORS.
|
February 23, 2015 |
UDAY PRASAD Vs. STATE OF JHARKHAND
|
May 19, 2015 |
UDAY PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 29, 2015 |
UMA CHARAN MAHTO Vs. THE STATE OF JHARKHAND AND ORS.
|
April 15, 2015 |
UMA DEVI Vs. STATE OF JHARKHAND
|
May 20, 2015 |
UMA PADO DAN AND ORS. Vs. THE STATE OF JHARKHAND
|
February 20, 2015 |
UMA PRASAD CHATTERJEE Vs. THE STATE OF JHARKHAND AND ORS.
|
March 11, 2015 |
UMAPADA ROY Vs. THE STATE OF JHARKHAND
|
October 14, 2015 |
UMESH GIRI Vs. UNION OF INDIA AND ORS.
|
May 7, 2015 |
UMESH KUMAR SHUKLA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 8, 2015 |
UMESH KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
May 14, 2015 |
UMESH KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
|
July 3, 2015 |
UMESH MAJHI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
October 5, 2015 |
UMESH RAI Vs. RENU DEVI
|
June 16, 2015 |
UMESH SAHANI S/O BABUJAN SAHANI Vs. ANJALI KUMARI
|
February 4, 2015 |
UMESH YADAV AND ORS. Vs. THE STATE OF JHARKHAND
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August 25, 2015 |
UNION OF INDIA Vs. SHAMBHU
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February 4, 2015 |
UNION OF INDIA Vs. MANAS RANJAN PANIGRAHI
|
September 15, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. VEENA DEVI AND ORS.
|
September 22, 2015 |
UNITY INFRAPROJECTS LTD Vs. STATE OF JHARKHAND
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November 19, 2015 |
UPEN CHANDRA MAHATO Vs. THE STATE OF JHARKHAND
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February 18, 2015 |
UPEN GOPE @ CHOTU GOPE Vs. STATE OF JHARKHAND
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October 30, 2015 |
UPENDRA KUMAR SINGH, S/O PRASHIDH SINGH Vs. STATE OF JHARKHAND
|
January 20, 2015 |
UPENDRA KUMAR UPADHAYAY Vs. THE UNION OF INDIA AND ORS.
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May 22, 2015 |
UPENDRA NARAYAN SINGH @ UPENDRA KUMAR SINGH Vs. UNION OF INDIA
|
February 6, 2015 |
USHA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
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September 23, 2015 |
USHA SINGH W/O SITA RAMAN AND ORS Vs. STATE OF JHARKHAND
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November 27, 2015 |
UTTAM KUMAR MONDAL Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL AND ORS.
|
February 5, 2015 |
V. NAGRAJAN AND ORS. Vs. THE STATE OF JHARKHAND
|
February 13, 2015 |
VA TECH WABAG LIMITED Vs. STATE OF JHARKHAND
|
February 11, 2015 |
VAISHNAVI MULTIGRAINS PRIVATE LIMITED Vs. JHARKHAND URJA VIKASH NIGAM LTD
|
May 1, 2015 |
VARDAN BUILDERS Vs. VEER KRISHNA SAHAY
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November 21, 2015 |
VEDANAND Vs. THE STATE OF JHARKHAND AND ORS.
|
August 18, 2015 |
VEENA DEVI Vs. STATE OF JHARKHAND
|
September 3, 2015 |
VIDHAYA PRAKASH JAIN Vs. STATE OF JHARKHAND
|
February 23, 2015 |
VIDYAWATI DEVI Vs. STATE OF JHARKHAND AND ORS.
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May 18, 2015 |
VIJAY KUMAR VERMA Vs. STATE OF JHARKHAND
|
December 2, 2015 |
VIJAY KUMAR VERMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 2, 2015 |
VIJAY MOHAN PRASAD Vs. THE JHARKHAND STATE ELECTRICITY BOARD AND ORS.
|
January 14, 2015 |
VIJAY PRASAD @ VIJAY KUMAR Vs. STATE OF JHARKHAND
|
March 10, 2015 |
VIJAY SHANKAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 8, 2015 |
VIJAY SHANKAR JHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
VIJAY SINGH BODRA Vs. THE STATE OF JHARKHAND
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October 27, 2015 |
VIKASH KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
January 23, 2015 |
VIKASH KUMAR SINGH AND ORS. Vs. MANJU MODI AND ORS.
|
July 28, 2015 |
VINAY KUMAR AGARWAL @ V K AGARWAL Vs. STATE OF JHARKHAND
|
May 13, 2015 |
VINAY KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
April 17, 2015 |
VINCENT BARHI TOPPO Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISRATIVE REFORES, JHARKHAND, RANCHI & ORS.
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February 5, 2015 |
VINCENT TIRKEY Vs. THE UNION OF INDIA AND ORS.
|
May 15, 2015 |
VINITA CHAUDHARY Vs. CHAIRMAN, JHARKHAND ACADEMIC COUNCIL
|
December 16, 2015 |
VINOD KUMAR Vs. STATE OF JHARKHAND AND ORS.
|
December 10, 2015 |
VINOD KUMAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
VIRENDRA KUMAR JHA Vs. STATE OF JHARKHAND
|
March 25, 2015 |
VIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
|
April 15, 2015 |
VISHAL KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
|
July 13, 2015 |
VISHAL KUMAR ALIAS VISHAL MANJHI Vs. STATE OF JHARKHAND
|
December 14, 2015 |
VISHNU BHAGWAN PATHAK Vs. STATE OF JHARKHAND
|
December 3, 2015 |
VISHWANATH KUMBHKAR Vs. THE STATE OF JHARKHAND AND ORS.
|
November 26, 2015 |
VISHWANATH PRASAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 8, 2015 |
VISHWANATH SINGH Vs. STATE OF JHARKHAND
|
December 4, 2015 |
VIVEK KUMAR Vs. STATE OF JHARKHAND
|
November 5, 2015 |
VIVEK KUMAR @ BABLOO S/O NIRANJAN SAW Vs. STATE OF JHARKHAND
|
May 7, 2015 |
VIVEKANAND CHOUDHARY Vs. STATE OF JHARKHAND THROUGH VIGILANCE BUREAU, RANCHI
|
February 6, 2015 |
WAJID HUSSAIN Vs. THE STATE OF JHARKHAND AND ORS.
|
January 22, 2015 |
WASE KHAN Vs. THE STATE OF JHARKHAND AND ORS.
|
April 24, 2015 |
WASHI ASGAR Vs. STATE OF JHARKHAND AND ORS.
|
February 20, 2015 |
WASI ASGAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
July 28, 2015 |
WASIM FIROZ AND ORS. Vs. KAMAL ANJUM AND ORS.
|
October 14, 2015 |
WAVE INDUSTRIES PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND ORS.
|
May 19, 2015 |
WAVE INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
|
May 7, 2015 |
WELFARE BUILDINGS & ESTATES PVT. LTD. Vs. THE STATE OF JHARKHAND AND ORS.
|
December 9, 2015 |
WORKMAN BEING REPRESENTED BY PRESIDENT KRISHNADEO PRASAD YADAV Vs. EMPLOYER IN RELATION TO THE MANAGEMENT AT KUSUNDA AREA OF BHARAT COKING COAL LIMITED
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September 7, 2015 |
WORKMAN SONARAM ROHIDAS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BOKARO
|
April 21, 2015 |
YAKUB AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
November 20, 2015 |
YASHWANT SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
October 1, 2015 |
YASHWANT SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
September 22, 2015 |
YASODA DEVI Vs. CENTRAL COALFIELDS LTD. AND ORS.
|
November 5, 2015 |
YASOMATI DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
|
February 3, 2015 |
YOGENDRA KUMAR AGARWAL AND ORS. Vs. STATE OF JHARKHAND AND ORS.
|
February 4, 2015 |
YOGENDRA SHARMA AND ORS. Vs. STATE OF JHARKHAND
|
October 15, 2015 |
YOGENDRA SINGH Vs. THE STATE OF JHARKHAND AND ORS.
|
July 6, 2015 |
YUDHVIR SINGH JAKHAR Vs. THE STATE OF JHARKHAND AND ORS.
|
February 24, 2015 |
YUGESH KUMAR Vs. CENTRAL COALFIELDS LIMITED AND ORS.
|
October 7, 2015 |
YUNUS ANSARI Vs. STATE OF JHARKHAND AND ORS.
|
June 30, 2015 |
YUNUS MIA Vs. B.C.C.L., DHANBAD AND ORS.
|
October 12, 2015 |
ZAHIRUDDIN ANSARI @ MD ZAHIRUDDIN Vs. STATE OF JHARKHAND
|
September 17, 2015 |
ZAIDUL HAQUE S/O LATE MADIDUL HAQUE Vs. STATE OF JHARKHAND
|
January 5, 2015 |
ZAINAB KHATOON Vs. STATE OF JHARKHAND AND ORS.
|
February 2, 2015 |
ZAKIR ANSARI Vs. THE STATE OF JHARKHAND
|
June 19, 2015 |
ZAKIR HUSSAIN Vs. UNION OF INDIA
|
July 8, 2015 |
ZULFIKAR AHMAD AND ORS. Vs. RAVI KUMAR
|
September 7, 2015 |